Case Index

Title
Date
A.R.ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH
September 16, 2016
ABDUL KADIR (MD.) Vs. STATE OF ASSAM
February 11, 2016
ABDUL KHALEQUE Vs. STATE OF ASSAM & ANOTHER
September 16, 2016
ABDUL KHALEQUE SARDAR Vs. STATE OF ASSAM
October 25, 2016
ABDUL KHALIQUE Vs. STATE OF ASSAM
December 13, 2016
ABDUL KUDDUSH SK Vs. STATE OF ASSAM
February 25, 2016
ABDUL MALEQUE SIKDER Vs. STATE OF ASSAM AND 2 ANOTHER
April 25, 2016
ABDUL MANNAN AND OTHERS Vs. PAWDHARI CHOUHAN AND OTHERS
March 29, 2016
ABDUL MATIN PARDHANI(MD.) AND ORS. Vs. STATE OF ASSAM
April 20, 2016
ABDUL NOOR @ ABDUR NOOR Vs. STATE OF ASSAM
November 17, 2016
ABDUL RAHIM (MD.) @ DACTOR Vs. STATE OF ASSAM
April 20, 2016
ABDUL RAHMAN Vs. MARIAM NESSA AND ORS.
November 23, 2016
ABDUL RAHMAN KAJI Vs. STATE OF ASSAM
November 16, 2016
ABDUL SALAM, S/O LATE BASIR ALI, VILL. BATARASHI, P.S. KARIMGANJ, DIST.KARIMGANJ, ASSAM Vs. THE STATE OF ASSAM & ANR.
February 24, 2016
ABDUR RAHIM SK Vs. STATE OF ASSAM
September 28, 2016
ABHA SINGH Vs. RAKESH KUMAR SINGH
May 12, 2016
ABHINAV DEKA BARUA Vs. STATE OF ASSAM
May 16, 2016
ABU BAKKAR SIDDIQUE Vs. JAMELA KHATUN AND ORS.
July 15, 2016
ABU SHAMA Vs. STATE OF ASSAM
August 16, 2016
ABUL HUSSAIN LASKAR Vs. STATE OF ASSAM & ORS.
February 19, 2016
ADIL AHMED Vs. CANARA BANK OF INDIA
February 24, 2016
AFZAL HUSSAIN Vs. STATE OF ASSAM
June 16, 2016
AHMED ALI AND ORS. Vs. STATE OF ASSAM
January 29, 2016
AJAY KR. AGARWAL Vs. GAUHATI MUNICIPAL CORPORATION
November 11, 2016
AJIT BORA Vs. STATE OF ASSAM
May 20, 2016
AJIT KUMAR SARMA Vs. STATE OF ASSAM
June 14, 2016
AJOY CH. BORDOLOI Vs. STATE OF ASSAM
April 7, 2016
AKBAR HUSSAIN MAZUMDER Vs. STATE OF ASSAM
August 2, 2016
AKRAM HUSSAIN (MD.) Vs. STATE OF ASSAM
November 25, 2016
AKSHAY SARMA Vs. STATE OF ASSAM
December 22, 2016
ALEMA KHATUN Vs. TATA MOTORS FINANCE LIMITED
February 8, 2016
ALFAZ ALI Vs. STATE OF ASSAM
July 15, 2016
ALL ASSAM ENGLISH MEDIUM SCHOOLS ASSOCIATION Vs. STATE OF ASSAM
January 28, 2016
ALL ASSAM MODERN CHAKKI MILL ASSOCIATION Vs. STATE OF ASSAM
August 4, 2016
ALL ASSAM RETIRED OFFICERS, TEACHERS AND EMPLOYEES COMMITTEE Vs. THE STATE OF ASSAM
April 28, 2016
ALLAHABAD BANK AND ORS. Vs. DEBOJYOTI DAS
January 22, 2016
AMAL KUMAR MAHANTA Vs. SMTI DOLLY BENERJEE AND ANR.
July 20, 2016
AMALESH TALUKDAR Vs. STATE OF ASSAM
November 4, 2016
AMANUL ISLAM Vs. STATE OF ASSAM AND ORS.
April 29, 2016
AMAR KUMAR HAZARIKA @ MAJUBHAI Vs. STATE OF ASSAM
December 22, 2016
AMARENDRA KUMAR SINGH Vs. UNION OF INDIA AND OTHERS
June 7, 2016
AMIR UDDIN(MD.) Vs. STATE OF ASSAM
November 21, 2016
AMITABH RAJKHOWA Vs. STATE OF ASSAM AND OTHERS
September 27, 2016
AMIYO KUMAR BORAH Vs. CENTRAL BUREAU OF INVESTIGATION
February 26, 2016
AMRIT BAHADUR CHETRY @ AMRIT BAHADUR KARKI CHETRY Vs. DEPUTY COMMISSIONER, NAGAON
May 19, 2016
ANAM UDDIN MAZARBHUIYA Vs. STATE OF ASSAM
September 9, 2016
ANAND KUMAR PANDEY Vs. UNION OF INDIA
May 3, 2016
ANANDA RAM KONWAR Vs. STATE OF ASSAM AND ANOTHER
September 29, 2016
ANANDA RAM LAHARY Vs. STATE OF ASSAM
August 1, 2016
ANIL CHANDRA DAS Vs. CENTRAL BANK OF INDIA
March 14, 2016
ANIL GOGOI Vs. STATE OF ASSAM
July 15, 2016
ANIL KUMAR MAHANTA Vs. STATE OF ASSAM
March 18, 2016
ANIL RABIDAS Vs. STATE OF ASSAM
October 3, 2016
ANIL TUDU Vs. STATE OF MIZORAM
November 25, 2016
ANIMA DAS Vs. SUREN CHANDRA DAS
January 29, 2016
ANIMA SUTRADHAR Vs. UNION OF INDIA
June 6, 2016
ANITA CHOUDHURY Vs. STATE OF ASSAM
December 6, 2016
ANJAN BORA Vs. STATE OF ASSAM
July 26, 2016
ANNETTE LALRINSANGI Vs. STATE OF MIZORAM
July 22, 2016
ANOWAR HUSSAIN Vs. STATE OF ASSAM
August 19, 2016
ANOWARA BEGUM Vs. UNION OF INDIA AND ORS
May 31, 2016
ANUP CHAKRABORTY Vs. STATE OF ASSAM
November 24, 2016
ANUWAR FIROZ MEHDI Vs. ABDUL MATLIB AND OTHERS
June 7, 2016
APURBA DUTTA @ CHATTU DUTTA Vs. STATE OF ASSAM
November 1, 2016
ARABIAN MURMU Vs. STATE OF ASSAM
September 20, 2016
ARJUN KOIRI Vs. PHOOLBASIA KOIRI
December 12, 2016
ARJUN KOIRI AND ORS. Vs. PHOOLBASIA KOIRI
December 22, 2016
ARNAB DUTTA AND OTHERS Vs. SRINIBASH DEBNATH
May 9, 2016
ARUN DAS Vs. UNITED INDIA INSURANCE CO. LTD
March 10, 2016
ARUN KUMAR PANDEY Vs. STATE OF ASSAM AND ANOTHER
May 4, 2016
ARUN MADHAB BORUAH Vs. STATE OF ASSAM
May 11, 2016
ARUN MANDAL Vs. STATE OF ASSAM
August 16, 2016
ARUP TALUKDAR Vs. STATE OF ASSAM
March 10, 2016
ASAN ALI SK Vs. UNION OF INDIA AND OTHERS
November 17, 2016
ASHIM KALITA Vs. STATE OF ASSAM
May 16, 2016
ASHOK KUMAR DAS Vs. UNION OF INDIA
December 9, 2016
ASHOK RAJOWAR & HAREN RAJOWAR Vs. STATE OF ASSAM
July 18, 2016
ASIYA KHATUN Vs. UNION OF INDIA
May 31, 2016
ASMUL KHATUN @ ASMUL BEGUM Vs. UNION OF INDIA AND OTHERS
November 17, 2016
ASPRO RAJTALI Vs. STATE OF MIZORAM
May 30, 2016
ASRAFUL ALI @ ASRAF ALI Vs. STATE OF ASSAM
November 28, 2016
ASSAM ASHOK HOTEL CORPORATION LTD. Vs. THE NORTH EAST CHAMBER OF COMMERCE AND INDUSTRY (NECCI)
May 12, 2016
ASSAM DIPLOMA ENGINEERS SERVICE ASSOCIATION Vs. STATE OF ASSAM
January 19, 2016
ASSAM KHADI AND VILLAGE INDUSTRIES BOARD Vs. MOHAR ALI AHMED
August 30, 2016
ASSAM OXYGEN PRIVATE LIMITED Vs. ASSAM FINANCIAL CORPORATION
August 9, 2016
ASSAM PUBLIC WORKS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
January 5, 2016
ASSAM SANMILITA MAHASANGHA Vs. UNION OF INDIA & ORS.
March 28, 2016
ASSAM SILICATE, GLASS & CHEMICAL WORKS Vs. THE STATE OF ASSAM AND ORS.
March 1, 2016
ASSAM STATE ELECTRICITY BOARD Vs. ELECTRICITY OMBUDSMAN
June 9, 2016
ASSAM URBAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHASH PAUL
November 28, 2016
ASURUDDIN Vs. STATE OF ASSAM
August 30, 2016
ASWINI BARMAN Vs. STATE OF ASSAM & ANOTHER
September 7, 2016
ATHENA DEMWE POWER LIMITED Vs. LAIDEO TAYAN AND ORS.
January 5, 2016
ATINDRA KUMAR ADHIKARI, S/O LT SHYAM KANTA DEV ADHIKARI Vs. STATE OF ASSAM
July 22, 2016
ATOWA SANGA Vs. STATE OF ASSAM & ANOTHER
September 15, 2016
AYEM DOSO Vs. STATE OF ARUNACHAL PRADESH
December 20, 2016
AZIZUR RAHMAN (MD.) Vs. STATE OF ASSAM
August 30, 2016
BABA KALITA Vs. STATE OF ASSAM
July 15, 2016
BABU GARH @ SARUBABU Vs. STATE OF ASSAM
July 25, 2016
BABUL DEB Vs. STATE OF ASSAM
August 1, 2016
BADAL GOALA Vs. SRI RANJIT GOALA
May 31, 2016
BADAL MAZUMDAR Vs. UNION OF INDIA
September 16, 2016
BADRINATH ROY, S/O LATE RAM KARAN ROY Vs. BALI RAM KOIRI
August 16, 2016
BAHAR UDDIN (MD.) Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
December 20, 2016
BAHARI RESERVE GAON MIN SAMABAI SAMITY LIMITED Vs. THE STATE OF ASSAM
March 28, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. A COMPANY REGISTERED AND INCORPORATED UNDER THE COMPANIES ACT, 1956 AND HAVING ITS HEAD OFFICE AT GE PLAZA, AIRPORT, YERAWADA, PUNE Vs. SMT. MUSTT. NURUNNESSA, WIFE OF LATE ABDUL HOQUE
November 10, 2016
BALAJI WATER & POWER ENGINEER PVT. LTD Vs. STATE BANK OF SIKKIM
March 4, 2016
BALO RAM SAIKIA Vs. ANIMA SAIKIA
June 16, 2016
BASANTA TANTI Vs. STATE OF ASSAM
December 22, 2016
BASANTI DUTTA Vs. STATE OF ASSAM
January 28, 2016
BASIRUL HOQUE AND ORS. Vs. STATE OF ASSAM
February 23, 2016
BASSU ALI @ BASSU SK. Vs. UNION OF INDIA
March 31, 2016
BHABA KANTA YEIN Vs. STATE OF ASSAM & ANOTHER
August 18, 2016
BHABANI BARUAH Vs. STATE OF ASSAM
May 10, 2016
BHABANI TRADERS Vs. UCO BANK OF INDIA AND OTHERS
May 25, 2016
BHABEN KAKOTI Vs. STATE OF ASSAM
February 3, 2016
BHABESH DAS Vs. DILIP KR. DAS
March 10, 2016
BHABESH GOSWAMI & 3 ORS. Vs. THE STATE OF ASSAM & 3 ORS.
March 22, 2016
BHADARAM MIKIR, SON OF MANAI MIKIR Vs. STATE OF ASSAM, REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM, DEPARTMENT OF REVENUE, DISPUR, GUWAHATI
November 2, 2016
BHAITI ALI Vs. STATE OF ASSAM
February 29, 2016
BHAKTA HEMRAM Vs. STATE OF ASSAM
September 22, 2016
BHARAT SANCHAR NIGAM LIMITED Vs. PRABIR KUMAR BANERJEE
May 2, 2016
BHARAT SANCHAR NIGAM LTD. Vs. RAJEN RAJKHOWA
April 18, 2016
BHARAT TASA Vs. STATE OF ASSAM
October 27, 2016
BHARATI AIRTEL LTD Vs. STATE OF ASSAM
September 16, 2016
BHOOPENDRA PRATAP SINGH PARIHAR Vs. UNION OF INDIA
May 16, 2016
BHUSAN CHANDRA PAUL Vs. UNION OF INDIA
June 14, 2016
BIBOR ALI SEIKH & 7 ORS Vs. STATE OF ASSAM & ANR
September 7, 2016
BIDYA CHANDRA SINGHA Vs. STATE OF ASSAM AND ORS.
May 31, 2016
BIDYAT DUTTA AND OTHERS Vs. STATE OF ASSAM AND ANOTHER
December 15, 2016
BIJON CHAKRABORTY Vs. STATE OF ASSAM
March 10, 2016
BIJOY DAS Vs. STATE OF ASSAM
January 4, 2016
BIJOY KUMAR BARUAH Vs. KONMAI BARUAH
July 27, 2016
BIJOY SINGH Vs. STATE OF ASSAM
August 26, 2016
BIJU HARIJAN Vs. STATE OF ASSAM
February 10, 2016
BIKASH SAHA Vs. STATE OF ASSAM
January 4, 2016
BIKASH SARKAR Vs. THE STATE OF ASSAM
August 9, 2016
BIKRAM PHUKAN Vs. STATE OF ASSAM & OTHERS
September 5, 2016
BILASIPARA MAHAKUMA FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
November 18, 2016
BILAT ALI Vs. SAINUR ALI AND ORS.
January 19, 2016
BILBIL SABAR Vs. STATE OF ASSAM
July 19, 2016
BILU BHATTYACHARJEE Vs. STATE OF ASSAM
August 3, 2016
BIMAL CHETIA Vs. BIJOY CHANDRA BORAH AND OTHERS
April 18, 2016
BIMAL CHETRY Vs. (DR.) TRIDIB BARUAH
June 3, 2016
BIMALA KHATUN Vs. UNION OF INDIA AND ORS.
February 25, 2016
BINOD KUMAR SHARMA Vs. STATE OF ASSAM
June 2, 2016
BINOD MORE Vs. UNION OF INDIA
May 16, 2016
BINUD BIKASH SAIKIA Vs. STATE OF ASSAM
August 4, 2016
BIPIN MURA Vs. STATE OF ASSAM
September 16, 2016
BIPUL BHUYAN Vs. STATE OF ASSAM
July 18, 2016
BIPUL CHETIA Vs. STATE OF ASSAM
September 30, 2016
BIPUL MODI ALIAS MUDI Vs. STATE OF ASSAM & ANOTHER
September 1, 2016
BIRCHA BHENGRA Vs. THE STATE OF ASSAM
July 12, 2016
BIREN GOYARI Vs. STATE OF ASSAM
September 19, 2016
BIRENDRA RAJBANGSHI Vs. STATE OF ASSAM
August 2, 2016
BIRSA MUNDA Vs. STATE OF ASSAM
July 21, 2016
BISHNU KARMAKAR Vs. STATE OF ASSAM
April 28, 2016
BISHNU MOMIN & ORS. Vs. ASSAM PUBLIC SERVICE COMMISSION & ORS.
February 22, 2016
BISHNU PRASAD BORA Vs. STATE OF ASSAM
April 1, 2016
BOGA MURMU Vs. THE STATE OF ASSAM
November 7, 2016
BOLIN CHETIA Vs. PUNJAB NATIONAL BANK & ANR
August 1, 2016
BONGAIGAON STORES Vs. MOOL CHAND KUCHERIA
November 3, 2016
BORDUBI ENGINEERING WORKS Vs. UNION OF INDIA AND ORS.
February 3, 2016
BRINESH DAIMARY Vs. STATE OF ASSAM
October 24, 2016
BUALCHHUAK DARCHHINGA Vs. STATE OF MIZORAM
May 26, 2016
BUDHESWAR BORAH Vs. STATE OFASSAM
October 27, 2016
BUDHESWAR ORANG @ RAM & PRADIP ORANG @ CHOTO Vs. STATE OF ASSAM
September 5, 2016
BUPAK DUI Vs. STATE OF ARUNACHAL PRADESH
November 4, 2016
BUTAN KUJUR Vs. STATE OF ASSAM
July 22, 2016
C LALFAKZUALA S/O DARBUKA Vs. STATE OF MIZORAM
June 23, 2016
C LALHRIATPUII Vs. STATE OF MIZORAM
May 3, 2016
C SANGCHIA S/O LUAHHNINA Vs. STATE OF MIZORAM
February 2, 2016
C. PANGTHUAMA Vs. STATE OF MIZORAM
November 18, 2016
C. ROTLUANGA Vs. STATE OF MIZORAM
July 28, 2016
CALCOM CEMENT INDIA LIMITED Vs. BINOD KUMAR BAWRI
April 7, 2016
CAPTAIN VED BARUA Vs. BIKROM SINGHA LAHKAR AND ORS.
April 6, 2016
CHAKRA RAY Vs. STATE OF ASSAM
May 26, 2016
CHAMPAK DAS Vs. STATE OF ASSAM & ANOTHER
August 26, 2016
CHAND MOHAMMAD ALI Vs. STATE OF ASSAM
July 22, 2016
CHANDAN BORA Vs. UNION OF INDIA
September 26, 2016
CHANDAN KUMAR NEOG Vs. STATE OF ASSAM
September 23, 2016
CHANDI BISWAS Vs. NARENDRA KUMAR RAI
November 21, 2016
CHANDIPUR TEA ESTATE Vs. DEVILAL BASFOR
March 29, 2016
CHHUANA, IOC VENG VAIRENGTE Vs. LALROPARI
May 3, 2016
CHIRANJIB KUMAR Vs. STATE OF ASSAM
August 29, 2016
CHOWRA KUJUR Vs. STATE OF ASSAM
November 2, 2016
COMMISSIONER OF INCOME TAX Vs. GAYATRI DEVI SIKARIA
June 3, 2016
COMMISSIONER OF INCOME TAX Vs. JAJODIA ENGINEERING P. LTD.
March 18, 2016
COMMISSIONER OF INCOME TAX Vs. GANPATI ROLLER FLOUR MILLS
May 6, 2016
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. HLAWNDO VANLALHUTA
November 21, 2016
CONSTABLE NO. 994750037 SRI DHANJIT KALITA Vs. THE UNION OF INDIA AND ORS.
February 4, 2016
CRUISER LIGHT VEHICLE OWNERS ASSOCIATION Vs. STATE OF ASSAM
December 14, 2016
DAKHIN KUIYABIL BAPTIST CHRISTIAN CHURCH Vs. BANESWAR BAGLARY
May 4, 2016
DAL PATHAK Vs. STATE OF ASSAM AND ORS.
December 13, 2016
DAL PATHAK Vs. STATE OF ASSAM
December 31, 2016
DAMBARUDHAR BARMAN Vs. THE CENTRAL BANK OF INDIA AND ORS.
March 28, 2016
DANIA ORANG Vs. STATE OF ASSAM
June 22, 2016
DARSAN SARMAH Vs. NAREN SAIKIA
June 2, 2016
DASHAMI MURA Vs. STATE OF ASSAM
September 19, 2016
DAVID BRAHMA Vs. STATE OF ASSAM
July 28, 2016
DAYAL GANSU Vs. STATE OF ASSAM & OTHERS
July 22, 2016
DEBA LATA DEVI Vs. KANDRU ORANG
March 14, 2016
DEBABRATA SHEE Vs. GOVERNMENT OF ASSAM
November 28, 2016
DEBARI ORANG Vs. SRI JAIGU ORANG @ JOIGU ORANG & ANR.
November 17, 2016
DEBASHIS ESH Vs. STATE OF ASSAM
December 20, 2016
DEBEN DAS Vs. STATE OF ASSAM
August 12, 2016
DEBEN THAOSEN Vs. STATE OF ASSAM
January 28, 2016
DEBENDRA NATH SARMA Vs. STATE OF ASSAM
February 4, 2016
DEBOJYOTI DAS Vs. UNION OF INDIA
November 8, 2016
DENONG TAMUK Vs. STATE OF ARUNACHAL PRADESH
May 31, 2016
DHANANJOY RAJUWAR Vs. STATE OF ASSAM
August 26, 2016
DHANJIT KALITA Vs. STATE OF ASSAM
July 14, 2016
DHANO RAM RABHA Vs. STATE OF ASSAM
July 29, 2016
DHARAMPAL SATYAPAL LIMITED Vs. UNION OF INDIA AND ORS.
April 20, 2016
DHARAMPAL SATYAPAL LTD. Vs. UNION OF INDIA
May 25, 2016
DHIRA DEVI Vs. JAMALUDDIN KHAN AND ORS.
January 7, 2016
DHIRENDRA CHANDRA DAS Vs. STATE OF ASSAM
June 10, 2016
DHIRENDRA NAMASUDRA Vs. SUKUMAR ROY
June 10, 2016
DHRUBA KUMAR DUTTA Vs. MANAGEMENT OF THANAI TEA AND ANR.
May 26, 2016
DHRUBAJYOTI TALUKDAR Vs. STATE OF ASSAM
May 23, 2016
DHTC LOGISTICS LTD. Vs. STATE OF ASSAM AND ORS.
March 10, 2016
DIAMOND ENGINEERING WORKS Vs. THE COMMISSIONER CENTRAL EXCISE & SERVICE TAX
May 9, 2016
DIAMOND POWER INFRASTRUCTURE LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LIMITED AND ORS.
February 1, 2016
DIGANTA DEKA Vs. UPAMA DEKA
February 2, 2016
DIGANTA KUMAR BHUYAN S/O LT. DAMBARUDHAR BHUYAN, TENPUR, W/NO.3, GOLAGHAT TOWN, P.O. & P.S. & DIST Vs. THE STATE OF ASSAM & 3 OTHERS THROUGH THE COMMISSIONER AND SPECIAL SECY. TO THE GOVT. OF ASSAM, PWRD DEPTT., DISPUR, GHY
June 8, 2016
DIGANTA KUMAR DAS Vs. UNION OF INDIA
May 16, 2016
DINA NATH UPADHYAY Vs. STATE OF ARUNACHAL PRADESH
December 7, 2016
DIPAMONI KALITA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
February 23, 2016
DIRECTOR ,CENTRAL BUREAU OF INVESTIGATION Vs. TARUN CHANDRA GOSWAMI
July 22, 2016
DIRECTOR, CBI, THROUGH S.P, SPECIAL CRIME Vs. MOHD. KASIM ALI & ANR., S/O MD. SIDIQUE ALI R/O VILL
April 5, 2016
DOLANG AKOM Vs. STATE OF ARUNACHAL PRADESH
May 2, 2016
DOMA HANCH Vs. STATE OF ASSAM
October 27, 2016
DOMIN JINI Vs. STATE OF ARUNACHAL PRADESH
December 12, 2016
DONGRU SIONGJU OF NAFRA Vs. STATE OF ARUNACHAL PRADESH
December 9, 2016
DR. ATINDRA KUMAR ADHIKARI Vs. STATE OF ASSAM
July 22, 2016
DR. BHUPEN LAHON Vs. STATE OF ASSAM & ORS.
February 23, 2016
DR. HIREN GOHAIN Vs. THE STATE OF ASSAM
March 30, 2016
DR. MINKU PROTIM DUTTA Vs. THE STATE OF ASSAM
May 24, 2016
DR. PANGJUNG AO Vs. STATE OF NAGALAND & ORS.
April 8, 2016
DR. S. JAMES GREGORY AND ANOTHER Vs. M/S. THAKURSIDAS BANWARILAL AND COMPANY
March 28, 2016
DR. SANKAR DEB ROY Vs. UNION OF INDIA & ORS.
May 2, 2016
DURGARANI MAHANTA Vs. STATE OF ASSAM
March 31, 2016
DURJOY PAUL AND ORS. Vs. STATE OF ASSAM AND ORS.
February 16, 2016
DWIJEN CH. DEKA Vs. STATE OF ASSAM
December 13, 2016
EMPLOYEES STATE INSURANCE CORPORATION Vs. SATYANARAYAN PRASAD
November 24, 2016
ENUS ALI(MD.) Vs. STATE OF ASSAM
October 26, 2016
ER ATOVI KIBA Vs. STATE OF NAGALAND
April 28, 2016
ER SOSAR TAKAM Vs. STATE OF ARUNACHAL PRADESH
August 5, 2016
ER. ALEMTOSHI IMSONG Vs. STATE OF NAGALAND
November 29, 2016
ER.T.S. ANGAMI Vs. STATE OF NAGALAND & ORS.
July 22, 2016
F. LALNUNTHARA Vs. STATE OF MIZORAM
August 17, 2016
F. RAMTINTHANGA Vs. STATE OF MIZORAM
June 23, 2016
FABTECH PROJECTS ENGINEERS LTD. Vs. OIL INDIA LIMITED AND ORS.
February 26, 2016
FAKAR UDDIN LASKAR (MD.) Vs. STATE OF ASSAM
August 26, 2016
FAKHAR UDDIN(MD.) Vs. STATE OF ASSAM
December 7, 2016
FAZRAT ALI(MD.) Vs. STATE OF ASSAM
November 17, 2016
FOWZIA FARMIN Vs. NOOR HASHINA BEGUM
May 31, 2016
G. JEBISOW ENTERPRISE Vs. STATE OF ARUNACHAL PRADESH & ORS.
April 29, 2016
GAKUL BARUAH Vs. STATE OF ASSAM AND ORS.
November 23, 2016
GAMLI NGULOM LENDO Vs. STATE OF ARUNACHAL PRADESH
September 8, 2016
GANDHI BARUAH ALIAS JOGESH BARUAH Vs. STATE OF ASSAM
December 15, 2016
GANESH GOWALLA Vs. STATE OF ASSAM
July 15, 2016
GANESH KALITA @ DANGARBHAI Vs. STATE OF ASSAM
July 18, 2016
GANESH NAG Vs. STATE OF ASSAM
July 14, 2016
GAUHATI UNIVERSITY AND ORS. Vs. TARINI PATHAK
April 19, 2016
GEMAR PADU Vs. STATE OF ARUNACHAL PRADESH
September 8, 2016
GHANASHYAM NATH AND ORS. Vs. HOMESWAR KALITA AND ORS.
February 26, 2016
GINLALA , S/O SAWIMANGA Vs. STATE OF MIZORAM & ANR.
May 10, 2016
GOHIN BORAH Vs. STATE OF ASSAM
March 29, 2016
GOKUL CH. RABHA AND ORS. Vs. MANAGEMENT OF REGIONAL MUGA RESEARCH STATION AND ORS.
June 7, 2016
GOLAP CHANDRA KALITA Vs. HAREN KALITA
July 19, 2016
GOLAP LATA GOSWAMI (SMTI.) Vs. AJIT DEKA
April 7, 2016
GOLAP NATH Vs. STATE OF ASSAM
February 2, 2016
GONENDRA DAS LASKAR Vs. MONORANJAN DAS
May 9, 2016
GOPAL CHETRI Vs. STATE OF ASSAM
May 4, 2016
GOPAL DAS, S/O LATE SUBAL CHANDRA DAS Vs. INDIA OIL CORPORATION LIMITED
September 29, 2016
GOPEN KAKATI Vs. STATE OF ASSAM
May 5, 2016
GOPESH CH. SARMA Vs. STATE OF ASSAM
August 24, 2016
GOTO ETE AND ORS. Vs. THE STATE OF ARUNACHAL PRADESH AND ORS.
January 19, 2016
GOVERNING BODY,REPRESENTED BY ITS PRESIDENT, PRAGJYOTISH COLLEGE, BHARALUMUKH, SANTIPUR, GUWAHATI Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY, TO THE GOVERNMENT OF ASSAM, EDUCATION (HIGHER) DEPARTMENT, DISPUR, GUWAHATI
September 30, 2016
GUWAHATI METROPOLITAN DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX
November 22, 2016
GYAMAR YAKUM Vs. STATE OF ARUNACHAL PRADESH; SECRETARY, GOVERNMENT OF ARUNACHAL PRADESH, CIVIL SECRETARIAT ITANAGAR, P O ITANAGAR ; DEPUTY COMMISSIONER, KURUNG KUMEY DISTRICT, KOLORIANG, P O KOLORIANG ; STATE ELECTION COMMISSIONER, ON GOVT OF A P ; TADAR CHACHUNG; TADAR N
March 10, 2016
H LILYPARI Vs. STATE OF MIZORAM
September 14, 2016
HABIBUR RAHMAN Vs. STATE OF ASSAM
February 2, 2016
HABUNG LAILANG Vs. UNION OF INDIA
January 28, 2016
HABUNG LALIN Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
May 9, 2016
HAFIZ UDDIN ANSARI Vs. STATE OF ASSAM
September 6, 2016
HAFIZUR RAHMAN Vs. STATE OF ASSAM
September 19, 2016
HANIF ALI SK. Vs. STATE OF ASSAM
September 1, 2016
HARA KANTA PEGU Vs. UNION OF INDIA
November 8, 2016
HAREJ ALI Vs. STATE OF ASSAM AND ORS.
May 2, 2016
HAREN BORGOHAIN Vs. STATE OF ASSAM
August 8, 2016
HARESWAR GOGOI Vs. STATE OF ASSAM
July 12, 2016
HARI PRASAD NUNIA Vs. STATE OF ASSAM
October 3, 2016
HARI PRASAD SARMA Vs. STATE OF ASSAM
June 7, 2016
HARI TARO Vs. STATE OF ARUNACHAL PRADESH
May 26, 2016
HARILAL BORO Vs. STATE OF ASSAM
September 27, 2016
HASSAN ALI Vs. CENTRAL BUREAU OF INVESTIGATION
June 10, 2016
HAZI ABDUS SALAM BARLASKAR Vs. KANCO ENTERPRISES LTD. AND ORS.
March 29, 2016
HEDU K. YEPTHO Vs. STATE OF NAGALAND
November 29, 2016
HEM KUMAR GOGOI Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 1, 2016
HEMA BHAGAT Vs. STATE OF ASSAM
September 20, 2016
HEMANTA BIJOY CHALIHA Vs. STATE OF ASSAM
December 15, 2016
HEMANTA DAS Vs. STATE OF ASSAM
September 20, 2016
HEMANTA GOGOI Vs. THE STATE OF ASSAM
August 3, 2016
HIMANI DAS Vs. STATE OF ASSAM
July 18, 2016
HIMANI SUTRADHAR Vs. STATE OF ASSAM
May 18, 2016
HIRALAL CHOUDHURY Vs. STATE OF ASSAM
September 28, 2016
HIRANYA BHUYAN Vs. STATE OF ASSAM
July 21, 2016
HIREN CHANDRA TALUKDAR Vs. STATE OF ASSAM AND ANR.
March 28, 2016
HITENDRA CHANDRA CHAKRABOR TY (DR.) Vs. STATE OF ASSAM
January 7, 2016
HOBIBOR RAHMAN Vs. IBRAHIM ALI
May 6, 2016
HOSSAIN ALI (MD.) Vs. STATE OF ASSAM
October 26, 2016
HRANGZAWNA Vs. STATE OF MIZORAM
November 2, 2016
HUMANOID LABORATORIES Vs. STATE OF ASSAM
August 4, 2016
HURA KAKU Vs. STATE OF ARUNACHAL PRADESH
May 16, 2016
HUSNE MOBARAQUE AND ORS. Vs. STATE OF ASSAM AND ORS.
June 10, 2016
IDRISH ALI Vs. HASSEN ALI
July 26, 2016
ILLA RAJBANGSHI Vs. STATE OF ASSAM
July 15, 2016
IN RE Vs. STATE OF ASSAM
August 29, 2016
INDIAN OIL CORPORATION LTD. AND ORS. Vs. PABAN CHANDRA DAS AND ORS.
March 1, 2016
INDRA KUMAR SINGHA Vs. IBUNGABI SINGH AND OTHERS
June 7, 2016
INDRAJIT DAS Vs. STATE OF ASSAM
December 13, 2016
INDUSIND BANK Vs. STATE OF ASSAM
January 22, 2016
INTAJUR RAHMAN LASKAR Vs. STATE OF ASSAM
August 16, 2016
INTAZ ALI Vs. STATE OF ASSAM
August 11, 2016
ISLAM UDDIN KAZI (MD.) AND ANR. Vs. STATE OF ASSAM AND ORS.
June 21, 2016
IZARUL ISLAM Vs. STATE OF ASSAM
May 5, 2016
J. EVELYN Vs. K. LALBIAKTHUAMI
February 26, 2016
JAGADISH BORAH Vs. CENTRAL BUREAU OF INVESTIGATION
September 7, 2016
JAGAT DUTTA & ANR Vs. STATE OF ASSAM ORS.
April 29, 2016
JAGJIT SINGH Vs. UNION OF INDIA
August 9, 2016
JAHANARA BEGUM, W/O MD. RUSTOM ALI BHUYAN, D/O LATE AKBAR ALI, RESIDENT OF VILLAGE Vs. STATE OF ASSAM & ANOTHER
November 25, 2016
JAHID ULLAH Vs. STATE OF ASSAM
November 22, 2016
JAIRAM JAISWAL Vs. STATE OF ASSAM
May 5, 2016
JAKIR HUSSAIN Vs. UNION OF INDIA
June 23, 2016
JAKIR HUSSAIN BORBHUYAN Vs. SAMSUN NAHAR BEGUM
November 28, 2016
JAKIR HUSSAIN LASKAR Vs. THE STATE OF ASSAM
May 24, 2016
JAKIR HUSSAIN(MD.) Vs. UNION OF INDIA
November 22, 2016
JAMALUDDIN MAJUMDAR @ BUDUL MIAN Vs. CBI AND ANR.
November 21, 2016
JAMSHER ALI MANDAL Vs. MAKSED ALI (MD.)
December 15, 2016
JANMEJOY BORO Vs. STATE OF ASSAM& ANOTHER
August 12, 2016
JASHKARAN GHORAWAT Vs. DULAL MANDAL
May 11, 2016
JAYANTA DUARAH Vs. STATE OF ASSAM
August 3, 2016
JAYANTA KUMAR DAS Vs. STATE OF ASSAM AND ORS.
January 5, 2016
JAYASHREE DHAR Vs. STATE OF ASSAM
January 21, 2016
JAYASHREE NATH Vs. STATE OF ASSAM
April 1, 2016
JAYAWATI DOLEY Vs. BISWAJIT PEGU
November 29, 2016
JAYEDA KHATUN Vs. MAJIBUR RAHMAN AND ORS.
January 20, 2016
JAYSHREE KHERSA Vs. ALL ASSAM FOREST PROTECTION FORCE EMPLOYEES ASSOCIATION, RUKIMINIGAON, P O -KHANAPARA
August 18, 2016
JEHENA KHATUN @ HEHENA BEGUM Vs. STATE OF ASSAM
February 18, 2016
JHANWAR LAL PATWA Vs. UDAY NARAYAN GOSWAMI AND ORS.
January 22, 2016
JIBAN GOGOI Vs. STATE OF ASSAM
August 4, 2016
JINUMONI SENAPOTI DAS Vs. SUPERINTENDENT OF POST OFFICES, TINSUKIA DIVISION
August 16, 2016
JITEN NATH & ANOTHER Vs. THE STATE OF ASSAM & OTHERS
December 14, 2016
JITU PEGU ALIAS DILIP Vs. THE STATE OF ASSAM
August 3, 2016
JOGEN SAIKIA Vs. STATE OF ASSAM
December 20, 2016
JOGESHWAR BARUAH Vs. STATE OF ASSAM & ORS.
March 28, 2016
JOHN TAWE Vs. STATE OF ARUNACHAL PRADESH
November 1, 2016
JONABALA GOSWAMI Vs. ATUL CH. PATAR
February 26, 2016
JONALI BARUAH Vs. STATE OF ASSAM AND ORS.
March 28, 2016
JONATHONE N.SANGMA Vs. STATE OF ASSAM
December 22, 2016
JORAM TAPU Vs. STATE OF ARUNACHAL PRADESH
May 20, 2016
JOUTISHMAN DUTTA Vs. STATE OF ASSAM
May 11, 2016
JOY GOPAL DEBNATH Vs. HINDUSTAN PAPER CORPORATION LIMITED
October 3, 2016
JOYTIR MOY CHAKMA Vs. CHAKMA AUTONOMOUS DISTRICT COUNCIL
August 31, 2016
JUWAKIN KHARIA Vs. STATE OF ASSAM
May 24, 2016
JYOTIKA GOGOI Vs. NUPUR KUMAR GOGOI
December 6, 2016
JYOTISH KALITA Vs. STATE OF ASSAM
November 16, 2016
JYOTISH KULI Vs. STATE OF ASSAM
February 18, 2016
JYOTISMITA GOSWAMI Vs. STATE OF ASSAM
September 1, 2016
K LALDINTHARA S/O K ZAITHANGMAWIA Vs. STATE OF MIZORAM
September 12, 2016
KAGO KUNYA Vs. UNION OF INDIA
September 7, 2016
KAILASH KUMAR AGARWALA Vs. STATE OF ASSAM
May 19, 2016
KALU TAMANG Vs. STATE OF ARUNACHAL PRADESH
August 5, 2016
KAMAKSHI ISPAT PRIVATE LIMITED & ANR Vs. IDBI BANK LIMITED & 4 ORS
May 11, 2016
KAMAL KALITA Vs. (DR.) BANKIM CHANDRA KAKATI AND ANR.
July 13, 2016
KAMAL SAJATI AND ORS. Vs. STATE OF ASSAM AND ORS.
May 25, 2016
KAMESWAR NATH Vs. STATE OF ASSAM
August 1, 2016
KANDA MAJHI Vs. STATE OF ASSAM
July 14, 2016
KANDARPA PATHAK Vs. MONO KANTA BARUAH
September 23, 2016
KAPIL UDDIN BARBHUIYA Vs. STATE OF ASSAM
December 14, 2016
KASIM ALI AHMED Vs. STATE OF ASSAM
August 1, 2016
KAUSHAL KUMAR SINGH Vs. STATE OF ASSAM
June 9, 2016
KESHAB CHANDRA BARDOLOI Vs. STATE OF ASSAM
November 29, 2016
KHAGEN CHANDRA NATH Vs. STATE OF ASSAM
June 1, 2016
KHAGEN MAHANTA Vs. STATE OF ASSAM
November 24, 2016
KHAGENDRA NATH BURAGOHAIN Vs. STATE OF ASSAM
February 19, 2016
KHAGENDRA NATH DAS Vs. STATE OF ASSAM
August 16, 2016
KHALILUR RAHMAN Vs. ALI AND OTHERS
June 2, 2016
KHALILUR RAHMAN Vs. STATE OF ASSAM
July 14, 2016
KHETRADHAR GOGOI Vs. CHARIMAN
May 26, 2016
KHIRENDRA BRAHMA Vs. STATE OF ASSAM
September 15, 2016
KHODA GAMBO Vs. STATE OF ARUNACHAL PRADESH
March 10, 2016
KHODA LELU, S/O KHODA TAPUK Vs. DORA DURI, S/O DORA TAPUK
August 10, 2016
KHOMDRAM MANDAKINI DEVI Vs. MANIPUR PUBLIC SERVICE COMMISSION AND ORS.
October 17, 2016
KINGKONG DAS Vs. STATE OF ASSAM AND ANR.
January 19, 2016
KIRAN CHANDRA DEKA Vs. STATE OF ASSAM
March 22, 2016
KODVANU Vs. UNION OF INDIA AND ORS.
April 22, 2016
KOHINUR DEWAN Vs. STATE OF ASSAM
February 8, 2016
KRIPAL BORAH Vs. THE STATE OF ASSAM
August 23, 2016
KRISHNA LAL GHOSH Vs. RABINDRA KR. GHOSE
July 29, 2016
KSHEMALATA GOGOI Vs. STATE OF ASSAM AND OTHERS
June 13, 2016
KULSUM KHATUN @ KULSUM BIBI Vs. UNION OF INDIA
July 19, 2016
L CHONGJI PHOM Vs. STATE OF NAGALAND
March 21, 2016
L. SENTONG PHOM AND ORS. Vs. STATE OF NAGALAND AND ORS.
January 28, 2016
L.AKILA Vs. ORIENTAL INSURANCE CO.LTD.
March 27, 2016
LACHIT GOGOI Vs. STATE OF ASSAM
March 14, 2016
LAHOTY ENTERPRISE (M/S) Vs. ASSAM STATE WAREHOUSING CORPORATION
March 31, 2016
LAKHAN HAZARIKA Vs. STATE OF ASSAM
July 19, 2016
LAKHESWAR SAIKIA Vs. NARAYAN PRASAD DAS
May 3, 2016
LAKHI BORO @ NARZARY Vs. THE STATE OF ASSAM
December 9, 2016
LAKHI CHETIA Vs. THE STATE OF ASSAM
July 11, 2016
LAKHI MAL Vs. STATE OF ASSAM
July 19, 2016
LAKHIRAM GARH Vs. STATE OF ASSAM
August 12, 2016
LAKHIRAM KURMI Vs. THE STATE OF ASSAM
July 11, 2016
LAKHYA HAZARIKA Vs. STATE OF ASSAM
March 22, 2016
LAKHYAJIT DEKA Vs. UNION OF INDIA
June 22, 2016
LALCHHUANAWMI Vs. STATE BANK OF INDIA
February 10, 2016
LALDAWNGLIANA Vs. STATE OF MIZORAM
November 16, 2016
LALIT CHANDRA DUTTA Vs. STATE OF ASSAM AND OTHERS
June 22, 2016
LALIT MAJHI Vs. STATE OF ASSAM
August 8, 2016
LALLIANMAWII Vs. STATE OF MIZORAM
March 8, 2016
LALPARMOI HMAR Vs. STATE OF ASSAM
September 6, 2016
LALREMMAWII Vs. SH. VANLALNGHETA
February 12, 2016
LALRIKHUMA SAILO Vs. STATE OF MIZORAM
July 5, 2016
LALRINSANGA, S/O LALTLANSANGA Vs. STATE OF MIZORAM
May 5, 2016
LALSANGLORA S/O REV LALRUMA Vs. STATE OF MIZORAM
June 28, 2016
LALTANNGAIA S/O KHAWTINLALA Vs. C ZAIREMMAWIA S/O CHALCHHINGA
September 2, 2016
LALTHLAMUNI Vs. STATE OF MIZORAM
March 1, 2016
LALZARLIANA, S/O VANLALCHHUANGI Vs. LALFAKAWMI, D/O VANLALCHHUANGI
February 9, 2016
LAMTI LEGO, S/O LT. ERING LEGO, R/O VILLAGE : SILUK, P.O. AND P.S. MEBO, Vs. STATE OF ARUNACHAL PRADESH AND ANOTHER
February 26, 2016
LANDHONI DEVI Vs. NIA
September 1, 2016
LASSO KARI Vs. NGILYANG OTUNG
December 7, 2016
LAVONO LOTHA Vs. STATE OF NAGALAND
December 19, 2016
LAXMI CORRUGATED BOX MANUFACTURING (PVT.) LTD. Vs. RAJ KUMAR JAIN
May 24, 2016
LAXMI SHANKAR PRASAD Vs. STATE OF ASSAM
July 12, 2016
LEGAL HEIRS OF BINA RANI DAS Vs. STATE OF ASSAM
September 16, 2016
LEGAL HEIRS OF LT. SATYA GOPAL SAHA AND ORS. Vs. AMIYABALA GHOSH AND ORS.
November 22, 2016
LEGAL HEIRS OF NAGENDRA LAL DAS Vs. LEGAL HEIRS OF BABY RANI CHANDA
December 6, 2016
LEGAL HEIRS OF SUSHILA DEVI KHEMKA Vs. SABITRI DEVI KEJRIWAL
April 21, 2016
LESU BAURI Vs. STATE OF ASSAM
September 28, 2016
LILA KANTA BORA Vs. STATE OF ASSAM
February 18, 2016
LILY BORAH Vs. ROBINDRA NATH SHARMA
November 28, 2016
LINGDUM TAKI Vs. STATE OF ARUNACHAL PRADESH
November 24, 2016
LIZA PATHAK Vs. STATE OF ASSAM
June 7, 2016
LOHIT KUMAR KALITA Vs. STATE OF ASSAM
August 19, 2016
LOKSHESWAR @ LAKHESWAR DAS Vs. ASSAM STATE ELECTRICITY BOARD
May 5, 2016
LT. GENERAL ARUN KUMAR NANDA Vs. SHEO BALAK SINGH
April 19, 2016
M AKHTAR Vs. STATE OF ARUNACHAL PRADESH
September 27, 2016
M. JONGSHI Vs. STATE OF NAGALAND
October 24, 2016
M.K. JOKAI AGRI PLANTATIONS (P) LTD. AND ORS. Vs. BHAWANI SHANKAR BAGARIA AND ORS.
February 29, 2016
M.K.JOKAI AGRI PLANTATIONS PVT. LTD (M/S) Vs. LEGAL HEIRS OF ALOK BAGARIA
February 29, 2016
M/S MACROCOSM BUILDERS Vs. STATE OF ASSAM
June 23, 2016
M/S ORIENTAL INSURANCE CO. LTD. Vs. MD. NUR ZAMAL SK
May 6, 2016
M/S PVR LTD. Vs. THE STATE OF ASSAM
September 2, 2016
M/S SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. SMTI. RUMA SAHA
April 27, 2016
M/S. EASTERN FIRE PROTECTION ENGINEERS Vs. VIJAYA BANK
May 25, 2016
M/S. MILLENIUM SYNERGY PVT. LTD. NO. 12A, 11TH AVENUE, ASHOK NAGAR, CHENNAI Vs. THE STATE OF ARUNACHAL PRADESH REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF ARUNACHAL PRADESH, ITANAGAR
November 7, 2016
M/S. PATEL BROTHERS Vs. THE STATE OF ASSAM
April 7, 2016
M/S. SHIV SHAKTI FLOUR MILLS (P) LTD., MAKUM ROAD, TINSUKIA Vs. COMMISSIONER OF INCOME TAX, DIBRUGARH, C.R. BUILDING, DIBRUGARH
November 29, 2016
MADAN CHANDRA DAS Vs. STATE OF ASSAM
June 14, 2016
MADHUR MASKARA & OTHERS Vs. SUKUMAR DAS & OTHERS
July 22, 2016
MADHUSUDAN BANERJEE Vs. PRAHLAD DAS
May 4, 2016
MAGAR ALI Vs. STATE OF ASSAM
July 20, 2016
MAGHEN MORAN Vs. STATE OF ASSAM
July 18, 2016
MAHADEV PANGING AND ORS. Vs. THE STATE OF ASSAM AND ORS.
January 18, 2016
MAHENDRA SABOR Vs. STATE OF ASSAM
February 25, 2016
MAINA DAS Vs. UNION OF INDIA
May 2, 2016
MAKTAR ALI Vs. STATE OF ASSAM
September 2, 2016
MALATI DAS Vs. STATE OF ASSAM
January 1, 2016
MALSAWMDAWNGLIANI Vs. STATE OF MIZORAM
July 5, 2016
MAMATA GHOSH Vs. STATE OF ASSAM
November 9, 2016
MANAB RABHA Vs. STATE OF ASSAM
July 19, 2016
MANAGEMENT OF MADHUTING TEA ESTATE Vs. PRESIDING OFFICER
April 26, 2016
MANAGEMENT OF MORNOI TEA ESTATE AND ANOTHER Vs. STATE OF ASSAM & OTHERS
September 27, 2016
MANASH DAS Vs. STATE OF ASSAM
May 12, 2016
MANESWAR KALITA Vs. STATE OF ASSAM AND OTHERS
April 19, 2016
MANGRA MURA Vs. STATE OF ASSAM & ANOTHER
July 25, 2016
MANIK BORO Vs. STATE OF ASSAM
December 21, 2016
MANIQUE UDDIN LASKAR Vs. STATE OF ASSAM
December 21, 2016
MANJIL BORUAH Vs. STATE OF ASSAM
December 14, 2016
MANOJ DEBNATH Vs. STATE OF ASSAM AND ANOTHER
March 23, 2016
MANU SINHA Vs. STATE OF ASSAM
November 17, 2016
MARGIT PEGU @ KAMDEV Vs. STATE OF ASSAM
May 24, 2016
MARIA MONTESSORI HOUSE OF CHILDREN Vs. UNION OF INDIA
November 22, 2016
MARJINA BIBI Vs. STATE OF ASSAM
November 22, 2016
MASHUK AHMED (MD.) Vs. STATE OF ASSAM
January 21, 2016
MAWIZUALI Vs. K. LALTHAENGI
June 27, 2016
MAZIEZOKHO NISA AND ORS. Vs. T.R. ZELIANG AND ORS.
December 16, 2016
MD ABDUL HAMID SADIOL Vs. MD MUSTAFUR AHMED ALIAS TAIBUR
June 6, 2016
MD ABEDUR RAHMAN, S/O LATE KUTUBUDDIN AHMED Vs. STATE OF ASSAM
August 10, 2016
MD ABU TALEB AHMED & OTHERS Vs. SANGRAMI SATIRTHA SANMELAN & OTHERS
July 18, 2016
MD ALTAF HUSSAIN BARBHUIYA Vs. MD ABDUL SATTAR LASKAR AND 5 OTHERS
April 27, 2016
MD ANJAR HUSSAIN Vs. STATE OF ASSAM
July 11, 2016
MD BABU ANCHARI Vs. STATE OF ASSAM
August 23, 2016
MD HAFIZUR RAHMAN Vs. STATE OF ASSAM
September 6, 2016
MD ISHAQUE ALI Vs. STATE OF ASSAM
August 12, 2016
MD JAMOR ALI Vs. STATE OF ASSAM
September 16, 2016
MD KAMAR UDDIN LASKAR Vs. MD ABU BAKKAR BARBHUIYA
February 11, 2016
MD KAYSOR AHMED Vs. STATE OF ASSAM
March 17, 2016
MD MUSLEMUDDIN & ANOTHER Vs. MD NURUL ISLAM & OTHERS
July 18, 2016
MD RAHIM ALI Vs. STATE OF ASSAM
September 22, 2016
MD. ABDUL MATIN PRADHANI Vs. THE STATE OF ASSAM
April 20, 2016
MD. ABDUL SEIKH AND ORS. Vs. THE UNION OF INDIA AND ORS.
January 19, 2016
MD. ABUL HUSSAIN Vs. STATE OF ASSAM
July 22, 2016
MD. ALAUDDIN AND ORS. Vs. FARIDA BEGUM
January 4, 2016
MD. AMIR UDDIN LASKAR AND ORS. Vs. MD. ABUL HUSSAIN LASKAR
March 3, 2016
MD. ANOWAR HUSSAIN Vs. LEGAL HEIRS OF LATE SURJA BHANU
March 10, 2016
MD. ASAB UDDIN MAZUMDAR AND ORS. Vs. ABDUL JALIL AHMED AND ORS.
January 27, 2016
MD. AYNUL HAQUE S/O MD. JAFAR ALI VILL & P.O. RAMPUR DIST. NALBARI, ASSAM Vs. THE STATE OF ASSAM AND 4 ORS REP. BY THE COMMISSIONER AND SECRETARY, DEPARTMENT OF EDUCATION, ASSAM, DISPUR, GUWAHATI
June 10, 2016
MD. AZAZUL HOQUE, S/O LT. AMZAD HUSSAIN R/O VILL Vs. THE STATE OF ASSAM AND 4 ORS., REP. BY THE COMMISSIONER AND SECRETARY, REVENUE DEPARTMENT, DISPUR, GUWAHATI
April 1, 2016
MD. HARUN ALI Vs. MRS. AFIA BEGUM
March 18, 2016
MD. HAZARAT ALI @ MD. HARZAT ALI Vs. THE STATE OF ASSAM
December 13, 2016
MD. IDRISH ALI AND ORS. Vs. UNION OF INDIA AND ORS.
June 16, 2016
MD. JAHIRUL MAULANA @ JAHIRUL ISLAM Vs. THE STATE OF ASSAM
July 12, 2016
MD. JALALUDDIN Vs. THE UNION OF INDIA
January 6, 2016
MD. JASIM UDDIN LASKAR Vs. ZIA UDDIN AHMED MAZUMDER AND ORS.
February 29, 2016
MD. JIL HOQUE Vs. STATE OF ASSAM
April 18, 2016
MD. KHAIRUL ISLAM SON OF ALIMUDDIN Vs. THE STATE OF ASSAM
December 16, 2016
MD. MATIUR RAHMAN S/O LT. MAHMUD ALI Vs. STATE OF ASSAM AND 3 ORS. (REP. BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, DEPTT. OF COOPERATION, DISPUR, GHY
June 9, 2016
MD. MOINUL HAQUE LASKAR @ MOINUL UDDIN LASKAR Vs. STATE OF ASSAM
May 10, 2016
MD. RAHMAT ALI, S/O MD. HAFIZATDDIN Vs. MD. SAYEEDUR RAHMAN, S/O LATE TALEB ALI, BILLAGE FESUWAL, MOUZA GHILADHAR, P.O. BARUAGAON, DIST
June 21, 2016
MD. RAJAB ALI Vs. THE UNION OF INDIA
September 8, 2016
MD. RAMIJ UDDIN Vs. STATE OF ASSAM
October 3, 2016
MD. SAIFAT ALI Vs. THE STATE OF ASSAM
November 21, 2016
MD. SAIJUDDIN Vs. THE STATE OF ASSAM
December 8, 2016
MD. TAHIDUR RAHMAN ALIAS TAHIDUR RAHMAN CHOUDHURY Vs. STATE OF ASSAM
May 24, 2016
MD. USUF ALI Vs. STATE OF ASSAM
May 19, 2016
MD. ZAMIRUDDIN Vs. THE GUWAHATI MUNICIPAL CORPORATION
May 26, 2016
MEGA ELECTRICALS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
October 27, 2016
MERUNJYOTI BARUAH Vs. STATE OF ASSAM
May 18, 2016
MIDAS GRANITES Vs. UNION OF INDIA
June 24, 2016
MIHIR BISWAS Vs. STATE OF ASSAM
September 22, 2016
MINISHRANG BASUMATARY Vs. BODOLAND TERRITORIAL COUNCIL
March 22, 2016
MINTU KUMAR PAUL Vs. NAKUL CHANDRA PAUL
May 11, 2016
MISBAHUZZAMAN LASKAR Vs. UNION OF INDIA
July 11, 2016
MODI REVLON PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
November 24, 2016
MOHAMMAD AMJAD Vs. STATE OF ARUNACHAL PRADESH
September 28, 2016
MOHAN KUMAR RAI Vs. STATE OF ASSAM
December 20, 2016
MOHESWARI HAZARIKA Vs. STATE OF ASSAM
August 12, 2016
MOINUL HOQUE & ANR. S/O LATE ABDUL HAMID Vs. STATE OF ASSAM & ANR.
July 29, 2016
MOKESH ALI Vs. STATE OF ASSAM
January 21, 2016
MOKTAB ALI Vs. MUSSTT. MAJIMA BEGUM
March 14, 2016
MONJULI DEV Vs. UNION OF INDIA
August 11, 2016
MONMOHAN MANDAL Vs. STATE OF ASSAM
January 8, 2016
MONOJ KUMAR BORA Vs. ASSAM STATE ELECTRICITY BOARD
July 29, 2016
MONOJ KUMAR DAS Vs. STATE OF ASSAM
November 9, 2016
MONOWAR HUSSAIN Vs. MANORANJAN DAS
February 17, 2016
MOSTAFA AHMED(MD.) Vs. STATE OF ASSAM
November 23, 2016
MR. SHAMSUL HOQUE HAZARI Vs. THE UNION OF INDIA
March 31, 2016
MR. YEBEMO MOZHUI Vs. MR. A. RENBI MOZHUI
July 27, 2016
MRIDUPADAN DAS Vs. BOARD OF SECONDARY EDUCATION
July 11, 2016
MRINAL KANTI DEY Vs. MANAS PRASUN DEY AND ANOTHER
March 15, 2016
MRINAL PATHAK Vs. STATE OF ASSAM
November 9, 2016
MRINAL SAIKIA Vs. INDIRA DEVI
May 10, 2016
MRS ARCHANA BARUA, WIFE OF LATE PRITISH JIBAN BARUA, RESIDENT OF WARD NO.2, BARNAPATTY, GAURIPUR, P.S. Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, LAND REVENUE DEPARTMENT, DISPUR, GUWAHATI
April 21, 2016
MRS. MAHILA MAJUMDER ALIAS MAHELA MAJUMDER, WIFE OF LATE ABDUL MATIN MAZUMDER, LAKHISAHAR, HAILAKANDI POST OFFICE, HAILAKANDI DISTRICT(ASSAM) Vs. STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY, PWD
January 25, 2016
MUKESH CARRIERS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
February 23, 2016
MUKID HUSSAIN Vs. STATE OF ASSAM
February 18, 2016
MUKTI NATH SINGH Vs. UNION OF INDIA
November 30, 2016
MUKUL BORAH Vs. UNION OF INDIA
February 23, 2016
MUKUL DAS, S/O LATE LAKSHMI DAS, R/O KAMAKHYA GATE, DURGASAROBAR, Vs. UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAY,
February 16, 2016
MUL CHAND MALU Vs. ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX
May 2, 2016
MUL CHAND MALU AND ORS. Vs. UNION OF INDIA AND ORS.
February 25, 2016
MUNCHER ALI Vs. THE UNION OF INDIA AND ORS.
January 6, 2016
MUNINDRA NATH KONWAR Vs. STATE OF ASSAM
November 23, 2016
MUNNA KARMAKAR Vs. STATE OF ASSAM
August 2, 2016
MUSSTT CHAYARUM BIBI Vs. STATE OF ASSAM & OTHERS
July 21, 2016
MUSSTT NAJU BEGUM CHOUDHURY W/O NURUL HOQUE BORBHUIYA Vs. MD CHAND MIA CHOUDHURY
September 6, 2016
MUSSTT. HUMERA BEGUM BORBHUIYA Vs. M/S MODERN SUPPLY AGENCY & ORS.
February 1, 2016
MUSTT SAHEDA KHATUN Vs. UNION OF INDIA AND OTHERS
January 6, 2016
MUSTT. AFIA BEGUM Vs. STATE OF ASSAM
November 8, 2016
MUSTT. SABNAM BEGUM Vs. THE STATE OF ASSAM
May 4, 2016
N CHAKHAI Vs. STATE OF MIZORAM
May 17, 2016
N. AKATO CHISHI Vs. STATE OF NAGALAND
April 5, 2016
NABA RAY Vs. STATE OF ASSAM
December 16, 2016
NABAM BUDH Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION AND ORS.
June 1, 2016
NABAM PROTIMA Vs. STATE OF ARUNACHAL PRADESH
February 11, 2016
NABAM REBIA Vs. REGISTRAR GENERAL, GAUHATI HIGH COURT
January 7, 2016
NABAM TAYA Vs. STATE OF ARUNACHAL PRADESH AND ORS.
June 8, 2016
NABIN GOWALLA Vs. STATE OF ASSAM
September 23, 2016
NAGALAND CONTRACTORS AND SUPPLIERS UNION Vs. STATE OF NAGALAND
December 13, 2016
NAGALAND TRIBES COUNCIL (NTC) Vs. STATE OF NAGALAND
November 22, 2016
NAGAON ELECTRICAL CIRCLE FRANCHISEE ASSOCIATION AND ANR. Vs. STATE OF ASSAM AND ORS.
October 19, 2016
NAJIR HUSSAIN Vs. STATE OF ASSAM AND OTHERS
December 22, 2016
NAKUL PRADHAN Vs. STATE OF ASSAM
July 22, 2016
NALIA DAS Vs. STATE OF ASSAM
September 19, 2016
NALIRPAR FISHERY SAMABAY SAMITEE LTD. Vs. THE STATE OF ASSAM
March 22, 2016
NAMITA DEVI Vs. KARABI PATHAK AND OTHERS
June 2, 2016
NAMITA RABHA Vs. GAUHATI HIGH COURT
April 4, 2016
NAND LAL GUPTA Vs. UNION OF INDIA
August 31, 2016
NANDA CHUTIA AND ORS. Vs. STATE OF ASSAM AND ORS.
June 2, 2016
NANI GOPAL DAS & OTHERS Vs. FULOFA BEGOM AND OTHERS
July 15, 2016
NARAYAN MAZUMDAR & 2 OTHERS Vs. PABITRA MAZUMDAR
July 22, 2016
NAREN GOGOI AND ANOTHER Vs. STATE OF ASSAM
May 5, 2016
NARENDRA MAZUMDAR Vs. SUSHIL BERI
December 22, 2016
NARESH DAS Vs. STATE OF ASSAM
November 1, 2016
NASIR UDDIN LASKAR Vs. STATE OF ASSAM
November 2, 2016
NATIONAL BOARDS LIMITED Vs. STATE OF ASSAM
May 5, 2016
NATIONAL INSURANCE CO. LTD. Vs. MD. MANUAR ALI
February 16, 2016
NATIONAL INSURANCE CO. LTD. Vs. SUWALA DUTTA SAIKIA
December 2, 2016
NATIONAL INSURANCE COMPANY Vs. JAYASHREE SARMA
April 22, 2016
NATIONAL INSURANCE COMPANY LTD Vs. BAZRUL HAQUE
December 13, 2016
NAZIRUL ISLAM Vs. STATE OF ASSAM
March 1, 2016
NEIPHREZO KEDITSU Vs. ZENEISIILE ATE LOUCII
May 31, 2016
NEMAI CH. DAS Vs. STATE OF ASSAM
March 31, 2016
NEW INDIA ASSURANCE CO LTD Vs. RASMIL ALI AND 7 OTHERS
June 13, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. PURNIMA SINGHA AND ORS.
March 28, 2016
NEW INDIA ASSURANCE CO. LTD. & ORS. Vs. DEEPA MALL & ORS.
June 17, 2016
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. CHITRA SAIKIA
May 26, 2016
NITUL DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
August 31, 2016
NITYANANDA MAHANTA Vs. STATE OF ASSAM
November 24, 2016
NK. LAXMI MOHAN SINHA Vs. UNION OF INDIA
April 21, 2016
NO.11 PART Vs. THE STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, FISHERY DEPARTMENT, DISPUR, GUWAHATI
June 14, 2016
NOGENDRA DAS (DEAD) Vs. STATE OF ASSAM
September 16, 2016
NOPATRAI KHEMKA Vs. SMT. SABITRI DEVI KEJRIWAL & ANOTHER
April 21, 2016
NORTH EAST PURE DRINKS PVT. LTD. Vs. UNION OF INDIA
May 17, 2016
NORTHERN FRONT RAILWAY Vs. THANCHHINGI
February 4, 2016
NUR UDDIN, S/O LT. MISIR ALI, R/O MORKAJ ROAD, P.O. & P.S. HOJAI, DIST. Vs. THE STATE OF ASSAM
August 4, 2016
NURUDDIN ALI Vs. FAYEZ ALI KHAN AND OTHERS
July 18, 2016
NYANGLANG PONGTEY Vs. STATE OF ARUNACHAL PRADESH
February 15, 2016
NYIMI ENTERPRISE Vs. GAUHATI MUNICIPAL CORPORATION
May 3, 2016
OIL & NATURAL GAS CORPORATION LTD (ONGC) Vs. UNION OF INDIA
September 29, 2016
OIL AND NATURAL GAS CORPORATION LTD. AND ORS. Vs. ATUL CHANDRA BARUAH
April 6, 2016
OIL INDIA LTD. Vs. SWAPAN GOGOI
March 10, 2016
ON THE DEATH OF AZIZUR RAHMAN @ HADORI HIS LEGAL HEIR NAKIBUR RAHMAN Vs. SAMSUL RAHMAN AND ORS.
October 24, 2016
ON THE DEATH OF NOPATRAI KHEMKA HIS LEGAL HEIRS, SUSHILA DEVI KHEMKA (WIFE) AND OTHERS Vs. SABITRI DEVI KEJRIWAL & ANOTHER
April 21, 2016
ON THE DEATH OF SANTA PRASAD Vs. ASSAM BOARD OF REVENUE
May 12, 2016
ONYOK TABING Vs. SECRETARY, LEGISLATIVE ASSEMBLY, SECRETARIAT AND OTHERS
January 27, 2016
ORIENTAL INSURANCE CO. LTD. Vs. GAUHATI HIGH COURT
May 16, 2016
ORIENTAL INSURANCE CO. LTD. Vs. RAFIQUL ISLAM & ANR.
February 5, 2016
ORIENTAL INSURANCE CO. LTD. Vs. MD. GULBAHAR HUSSAIN
January 6, 2016
ORIENTAL INSURANCE CO. LTD. Vs. SAJALA BEGUM BARBHUIYA
November 10, 2016
ORIENTAL INSURANCE CO. LTD. Vs. SRI SANTOSH VERMA, S/O SRI HANS NATH VERMA, R/O BALUGADA, SABJIBARI, P.O.
February 2, 2016
ORIENTAL INSURANCE CO. LTD. Vs. ANJANA SHARMA & ANR.
February 25, 2016
ORIENTAL INSURANCE CO. LTD. Vs. SHITAMAI SAIKIA & ANR.
February 10, 2016
ORIENTAL INSURANCE CO.LTD. Vs. NIREN KALITA & ORS.
March 16, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. RAMESH SIKARIA AND OTHERS
December 13, 2016
OZONE PHARMACEUTICALS LTD. Vs. STATE OF ASSAM
January 8, 2016
P.L. LIANDINGA Vs. THE STATE OF MIZORAM
March 18, 2016
PABITRA DEKA Vs. UNION OF INDIA
February 4, 2016
PABITRA NARAYAN CHOUDHURY Vs. SUNIL KUMAR JAIN
May 3, 2016
PABITRA NARAYAN CHOUDHURY, SON OF LATE KARUNA NARAYAN CHOUDHURY Vs. SRI JYAN CHAND JAIN SON OF LATE CITTRAMAL JAIN
May 3, 2016
PABITRA NAZARY Vs. DIPAK CHAKRAVORTY
April 6, 2016
PADMA NATH GAYAN Vs. CHANDRADHAR DUTTA
March 31, 2016
PADMAKSHI BARUAH AND ANR. Vs. SREEMANTA KUMAR BEZBARUAH AND ORS.
May 15, 2016
PAKPI KARLO NGUSO Vs. STATE OF ARUNACHAL PRADESH
November 24, 2016
PANIHATI RUBBER LIMITED Vs. PRINCIPAL CHIEF ENGINEER
March 15, 2016
PANPUR BONANSAL GO-PALAN SAMITTEE AND ORS. Vs. STATE OF ASSAM AND ORS.
January 20, 2016
PAPPU SHARMA Vs. STATE OF NAGALAND
October 24, 2016
PARAGMONI KAKATI Vs. STATE OF ASSAM
August 5, 2016
PARASURAM KOIRI Vs. STATE OF ASSAM & ANOTHER
July 26, 2016
PARITOSH CHANDA Vs. UNION OF INDIA AND OTHERS
November 17, 2016
PAUL CITY Vs. UNION OF INDIA
December 20, 2016
PEMA KHANDU Vs. THE SPEAKER, ARUNACHAL PRADESH LEGISLATIVE ASSEMBLY
March 30, 2016
PEMA KHANDU AND ORS. Vs. THE SPEAKER AND ORS.
April 1, 2016
PEMA KHANDU AND ORS. Vs. NABAM REBIA AND ORS.
January 13, 2016
PEOPLESS RIGHT TO INFORMATION AND DEVELOPMENT IMPLEMENTATION SOCIETY OF MIZORAM Vs. STATE OF MIZORAM
July 28, 2016
PFULHOUTSU ANGAMI Vs. STATE OF NAGALAND
November 18, 2016
PIRAMAL KEJRIWAL Vs. RADHESHYAM PAUL
September 15, 2016
POLYCON INDUSTRIES PVT. LIMITED Vs. THE UNION OF INDIA
April 19, 2016
PORESH KOYA Vs. THE STATE OF ASSAM
August 8, 2016
PRABHU DAS Vs. STATE OF ASSAM
December 15, 2016
PRABHU SAHAI BARLA Vs. THE STATE OF ASSAM
April 21, 2016
PRABIN KUMAR BARUAH Vs. ASSAM CO-OPERATIVE APEX BANK LTD.
August 9, 2016
PRADIP DUTTA Vs. AIRPORTS AUTHORITY OF INDIA
December 2, 2016
PRADIP GOWALA Vs. STATE OF ASSAM
September 6, 2016
PRADIP KR. BARMAN Vs. STATE OF ASSAM
July 14, 2016
PRADIP KUMAR BARMAN Vs. THE STATE OF ASSAM
March 1, 2016
PRADIP KUMAR DAS Vs. HINDUSTAN PAPER CORPORATION LTD & 3 ORS
August 1, 2016
PRADIP KUMAR SARMA Vs. STATE OF ASSAM
April 1, 2016
PRAFULLA CHETRY Vs. STATE OF ASSAM
August 19, 2016
PRAFULLA HAZARIKA Vs. STATE OF ASSAM
March 15, 2016
PRAGATI SAIKIA Vs. STATE OF ASSAM
December 6, 2016
PRAGJYOTISH FOOD PRODUCTS Vs. STATE OF ASSAM
May 12, 2016
PRAMOD RANJAN GOSWAMI Vs. STATE OF ASSAM
September 28, 2016
PRANAB DAS SARKAR @ PRANAB KUMAR DAS & ANR. Vs. KHAN BAHADUR HAJI SHAMSUDDIN KHAN & ORS.
May 26, 2016
PRANAB ROUTH Vs. STATE OF ASSAM
February 16, 2016
PRANABALLAV ROY Vs. BISWAJIT DUTTA AND 6 OTHERS
October 25, 2016
PRANESWAR DAS Vs. MALATI DAS
February 4, 2016
PRANJAL DAS Vs. STATE OF ASSAM
August 23, 2016
PRASANNA DEKA Vs. EXECUTIVE ENGINEER, PWD (ROADS) AND ORS.
October 24, 2016
PRASANNA KUMAR SARMA Vs. THE GOVERNMENT OF ASSAM AND ORS.
February 8, 2016
PRASANTA KALITA Vs. GAUHATI HIGH COURT AND ORS.
January 29, 2016
PRATIBHA PUJARI Vs. STATE OF ASSAM
December 6, 2016
PRATUL PATWARY Vs. STATE OF ASSAM
July 22, 2016
PREM CHAND LAMA Vs. STATE OF ASSAM
October 24, 2016
PRINCIPAL SECRETARY TO GOVT OF MIZORAM, ENVIRONMENT & FOREST DEPTT Vs. JETHMAL CHORARIA
June 22, 2016
PRITPAL SINGH Vs. MUSTT NUR NAHAR BEGUM
August 18, 2016
PRIYANKA APARTMENT SPACE OWNERS ASSOCIATION Vs. PRIYANKA ESTATES INTERNATIONAL PRIVATE LIMITED
February 2, 2016
PROBESWAR PHUKAN Vs. STATE OF ASSAM
October 24, 2016
PUB GOALPARA FISHERY CO-OPERATIVE LTD. AND ORS. Vs. STATE OF ASSAM AND ORS.
January 19, 2016
PULAK BORTHAKUR Vs. MANAGEMENT OF DUFFLATING TEA ESTATE
May 16, 2016
PUNA BORUAH Vs. THE STATE OF ASSAM
December 6, 2016
PUNYADA DEORI Vs. STATE OF ASSAM
November 16, 2016
PVR LTD. Vs. STATE OF ASSAM
September 2, 2016
R LALDUHAWMA Vs. STATE OF MIZORAM
June 28, 2016
R.K. BAWNGA Vs. DISTRICT COLLECTOR, KOLASIB DISTRICT
July 22, 2016
RABIN DEKA @ RABIN CHANDRA DEKA Vs. STATE OF ASSAM
August 4, 2016
RABIN KR BAISHYA Vs. RANJIT KUMAR DUTTA
May 17, 2016
RABIN KUMAR BAISHYA Vs. STATE OF ASSAM
July 11, 2016
RABINDRA NATH BARMAN Vs. GAUHATI HIGH COURT
August 17, 2016
RABINDRA NATH KALITA Vs. STATE OF ASSAM
February 16, 2016
RABISON KONWAR AND ORS. Vs. STATE OF ASSAM AND ORS.
May 19, 2016
RADHA MADHAV SINHA Vs. STATE OF ASSAM AND ORS.
April 4, 2016
RADHANATH YADAV Vs. STATE OF ASSAM
October 4, 2016
RAFIQUL ISLAM Vs. STATE OF ASSAM
May 3, 2016
RAGHVENDRA AWASTHI Vs. STATE OF ASSAM
May 20, 2016
RAHIM ALI @ RAHIMUDDIN Vs. UNION OF INDIA
November 22, 2016
RAHUL SARMA Vs. STATE OF ASSAM
March 21, 2016
RAITANI ENGINEERING WORKS PVT. LTD. Vs. UNION OF INDIA
June 2, 2016
RAJ COKE INDUSTRIES Vs. THE UNION OF INDIA AND 6 OTHERS
December 1, 2016
RAJ HUSSAIN Vs. STATE OF ASSAM
April 20, 2016
RAJ KUMAR BARMAN Vs. STATE OF ASSAM
December 30, 2016
RAJ KUMAR BARMAN AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
November 30, 2016
RAJ MAHATO Vs. STATE OF ASSAM
September 5, 2016
RAJ MIRDHA Vs. STATE OF ASSAM
July 19, 2016
RAJEEB KALITA Vs. STATE OF ASSAM AND ORS.
April 1, 2016
RAJEEB KALITA Vs. UNION OF INDIA
May 2, 2016
RAJESH JAISWAL Vs. STATE OF ASSAM
July 19, 2016
RAJESH MODI Vs. STATE OF ASSAM& ANOTHER
July 13, 2016
RAJESH PROJA Vs. STATE OF ASSAM & ANOTHER
July 20, 2016
RAJESH SAHAN Vs. THE STATE OF ASSAM
July 13, 2016
RAJIB DUTTA Vs. STATE OF ASSAM
August 26, 2016
RAJIB KR. BHATTACHARYYA Vs. STATE OF ASSAM
November 23, 2016
RAJIT CHUTIA Vs. STATE OF ASSAM
September 5, 2016
RAJIV DEORI AND ORS. Vs. RIJU BHARALI AND ORS.
January 22, 2016
RAJMANGAL DUBEY Vs. MAYA SHANKAR BHARATI
April 19, 2016
RAJU BORAH Vs. STATE OF ASSAM
November 1, 2016
RAJU PROJA Vs. STATE OF ASSAM
July 20, 2016
RAKESH AGARWALA Vs. STATE OF ASSAM
March 31, 2016
RAKIB ALI Vs. LATIB ALI
September 26, 2016
RAM JANAM NUNIA(CHOUHAN) Vs. SMTI. NARMADA RANI DAS
December 2, 2016
RAMANI MEDHI Vs. ASSAM GRAMIN VIKASH BANK
July 19, 2016
RAMESH DAS Vs. STATE OF ASSAM
January 22, 2016
RAMESWAR LOHAR Vs. STATE OF ASSAM
December 8, 2016
RAMNGAIHAWMA Vs. H C LALTUMA
May 19, 2016
RANI SINGHA AND ORS. Vs. MADHU SUDAN KOIRI AND ORS.
January 8, 2016
RANJAN CHETIA Vs. AMIT DEV
May 9, 2016
RANJANA ROY TALUKDAR Vs. STATE OF ASSAM
November 24, 2016
RANJIT CHOUDHURY Vs. UNION OF INDIA AND ORS.
June 16, 2016
RANJIT DAS Vs. STATE OF ASSAM
August 3, 2016
RANJIT GOGOI Vs. STATE OF ASSAM
October 24, 2016
RANJIT KALANDI Vs. LABANYA SAIKIA & OTHERS
June 16, 2016
RANJIT KR. BHATTACHARJEE Vs. STATE OF ASSAM
January 5, 2016
RANJIT KUMAR SAIKIA Vs. JUGAL SAHU
May 4, 2016
RANJIT MEDHI Vs. STATE OF ASSAM
August 9, 2016
RATAN KUMAR GHOSH Vs. STATE OF ASSAM
May 6, 2016
RATAN PRAJA Vs. STATE OF ASSAM
November 2, 2016
RATNESWAR BARUAH Vs. UNION OF INDIA
September 26, 2016
RATNESWAR HIRA Vs. STATE OF ASSAM
October 3, 2016
RAVINDER KUMAR ANAND AND ANR. Vs. STATE OF ASSAM AND ORS.
October 4, 2016
RAVINDER KUMAR DHARIWAL Vs. UNION OF INDIA
August 19, 2016
RCM INFRASTRUCTURE LTD. Vs. STATE OF ARUNACHAL PRADESH
September 16, 2016
RELIANCE RETAIL LIMITED AND ANR. Vs. JORHAT MUNICIPAL BOARD AND ORS.
August 31, 2016
RENU DEVI KUCHERIA (OSWAL) & ANR. Vs. TRAVINI DEVI TEWARI & ORS.
March 10, 2016
RENUBALA DAS (DHAR) AND HER LEGAL HEIRS OF NAGENDRA LAL DAS AND ORS. Vs. GOPENDRA CH. CHANDA AND HIS LEGAL HEIRS OF BABY RANI CHANDA AND ORS.
December 6, 2016
RIAZ UDDIN Vs. STATE OF ASSAM
June 24, 2016
RINTHANGA Vs. STATE OF MIZORAM
October 21, 2016
RITA RANI DUSHAD Vs. STATE OF ASSAM
August 9, 2016
RITA SMITH AND OTHERS Vs. PAULINE MAZUMDAR AND OTHERS
January 7, 2016
RITESH KUMAR TIBREWALA Vs. STATE OF ASSAM
August 31, 2016
ROCKPO DABU LEWI Vs. STATE OF ARUNACHAL PRADESH
January 28, 2016
ROHLUPUIA Vs. STATE OF MIZORAM
June 10, 2016
ROHMINGTHANGA Vs. STATE OF MIZORAM
September 1, 2016
ROJEN BORO Vs. NATIONAL INVESTIGATION AGENCY
September 8, 2016
ROKOLHOU ANGAMI Vs. THE STATE OF NAGALAND AND ORS.
January 19, 2016
ROLIANA Vs. VARLIANCHHUNGI
May 9, 2016
RUMI BEGUM Vs. THE STATE OF ASSAM
March 22, 2016
RUPA DAS Vs. INDIAN OIL CORPORATION LTD.
May 5, 2016
RUPAK BARMAN Vs. STATE OF ASSAM
February 11, 2016
S.S. ROAD HAWKERS ASSOCIATION Vs. STATE OF ASSAM AND OTHERS
August 5, 2016
SABITA BARMAN Vs. STATE OF ASSAM
November 25, 2016
SABITRI ROY Vs. ANIL MANDAL
July 28, 2016
SADOW ASSAM UNION CO-OPERATIVE BANK KARMA CHARI PARISHAD Vs. STATE OF ASSAM
September 1, 2016
SAFDAR KHAN Vs. STATE OF ASSAM
December 20, 2016
SAFIQUL ISLAM (MD). Vs. STATE OF ASSAM
March 28, 2016
SAFIQUL ISLAM @ SOFIKUL ISLAM Vs. STATE OF ASSAM
October 26, 2016
SAFIQUR RAHMAN Vs. UNION OF INDIA
July 19, 2016
SAHA ALI @ SAH ALI (MD.) Vs. UNION OF INDIA
October 4, 2016
SAHEDA KHATUN Vs. THE UNION OF INDIA AND ORS.
January 6, 2016
SAHIDA PARBIN Vs. STATE OF ASSAM
May 5, 2016
SAHIDUR RAHMAN Vs. STATE OF ASSAM
December 14, 2016
SAHNAZ UDDIN LASKAR Vs. STATE OF ASSAM
September 1, 2016
SAIBUR RAHMAN BARBHUIYAN Vs. STATE OF ASSAM
December 16, 2016
SAILENDRA BHUYAN Vs. DIBRUGARH UNIVERSITY
August 10, 2016
SAJID HUSSAIN Vs. STATE OF ASSAM
August 12, 2016
SALEH AHMED Vs. STATE OF ASSAM
July 14, 2016
SAMANUNGBA AO S/O REPALIBA Vs. STATE OF NAGALAND
August 12, 2016
SAMER ALI Vs. STATE OF ASSAM
September 5, 2016
SAMIN CHANDRA KALITA Vs. STATE OF ASSAM AND ORS
January 7, 2016
SAMIR ALI Vs. STATE OF ASSAM
July 18, 2016
SAMIR KUMAR CHANDRA Vs. SAMARJIT RAY
June 3, 2016
SAMIUL ISLAM Vs. STATE OF ASSAM
September 21, 2016
SAMNUR ALI Vs. STATE OF ASSAM
October 24, 2016
SAMSHARAN DAS AND ORS. Vs. UNION OF INDIA AND ORS.
June 16, 2016
SAMSUDDIN Vs. STATE OF ASSAM AND ORS.
February 11, 2016
SAMSUL HUSSAIN Vs. STATE OF ASSAM & ORS.
March 8, 2016
SAMSUNNESSA Vs. STATE OF ASSAM
December 13, 2016
SANDHYA RANI CHOUDHURY, W/O LATE BIRENDRA KUMAR CHOUDHURY AND OTHERS Vs. ON THE DEATH OF KESHAB CHANDRA CHAKRABORTY, HIS HEIRS AND OTHERS
June 13, 2016
SANGRIMAWII Vs. LAI AUTONOMOUS DISTRICT COUNCIL
December 6, 2016
SANOI UDDIN@ SALAM @ ABDUL SALAM Vs. STATE OF ASSAM
March 11, 2016
SANOWAR KHAN Vs. STATE OF ASSAM
April 27, 2016
SANTANU KUMAR BARUA & 2 OTHERS Vs. STATE OF ASSAM
June 6, 2016
SANTONA THAKURIA Vs. STATE OF ASSAM AND ORS.
April 26, 2016
SANTOSH BARMAN Vs. STATE OF ASSAM
September 19, 2016
SANTOSH GOSAI Vs. STATE OF ASSAM & ANOTHER
August 17, 2016
SANTOSH KR BRAHMA S/O SRI RIPENDRA NATH Vs. STATE OF ASSAM AND ORS
September 14, 2016
SANTOSH KUMAR MISHRA Vs. STATE OF ASSAM REPRESENTED BY PUBLIC PROSECUTOR
September 16, 2016
SANTOSH KUMAR TOSHNIWAL Vs. UNION OF INDIA
July 29, 2016
SANWARIA PROPERTIES Vs. THE STATE OF ASSAM
May 24, 2016
SANYA LAMRA Vs. STATE OF ARUNACHAL PRADESH AND ANR.
January 28, 2016
SANYEJI ISPAT LTD. Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
January 9, 2016
SARASWATI DEVI Vs. KALAWATI DEVI
April 19, 2016
SARBOJONIN DURGA PUJA COMMITTEE Vs. STATE OF ASSAM
May 5, 2016
SARDAR AMARJIT SINGH Vs. ASSAM BOARD OF REVENUE
December 13, 2016
SARIF UDDIN Vs. STATE OF ASSAM
May 26, 2016
SARVESH KUMAR PANDEY Vs. STATE OF ASSAM
February 11, 2016
SARWAN RABIDAS Vs. THE STATE OF ASSAM
August 9, 2016
SATYA BOWRI Vs. STATE OF ASSAM
August 5, 2016
SATYA NARAYAN GUPTA Vs. ASSAM BOARD OF REVENUE
April 21, 2016
SATYA PRASAD BARUA Vs. REJAUR RAHMAN AND OTHERS
July 21, 2016
SATYA RANJAN CHUTIA Vs. MANJU PROVA GOGOI AND OTHERS
June 16, 2016
SATYA RANJAN CHUTIA Vs. STATE OF ASSAM
November 16, 2016
SAYQUL ISLAM LASKAR Vs. STATE OF ASSAM
June 16, 2016
SAYYED ALAM Vs. STATE OF ASSAM
December 15, 2016
SECRETARY, RAMKRISHNA MISSION SCHOOL, P.O Vs. SATYABRATA CHAKRABORTY, RESIDENT OF VIVEK NAGAR, PO
June 2, 2016
SEEMA MALL Vs. ARUN MALL
January 21, 2016
SEZOTO CHAKHESANG Vs. STATE OF NAGALAND
June 10, 2016
SH HRANGMANA Vs. STATE OF MIZORAM
July 8, 2016
SH. A. H. LALBIAKTLUANGA Vs. STATE OF MIZORAM
October 17, 2016
SH. B. JINCHUNGA Vs. STATE OF MIZORAM
November 30, 2016
SH. BIAKKAMA Vs. STATE OF MIZORAM AND ANOTHER
March 22, 2016
SH. C. LALZARLIANA Vs. STATE OF MIZORAM & ANR.
May 13, 2016
SH. H. LALTHANZUALA Vs. STATE OF MIZORAM
December 9, 2016
SH. HRANGCHHAWNA Vs. STATE OF MIZORAM
March 8, 2016
SH. J. LALCHHANHIMA. S/O LATE CHALKUNGA R/O TUIKUAL SOUTH, AIZAWL, MIZORAM Vs. STATE OF MIZORAM, REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF MIZORAM, AIZAWL
March 15, 2016
SH. JOSEPH LALCHHUANAWMA Vs. STATE OF MIZORAM
November 29, 2016
SH. LALBIAKSANGA Vs. STATE OF MIZORAM
November 30, 2016
SH. LALDAIHCHHUAKA Vs. SH. ZOTHANKIMA & ANR.
April 8, 2016
SH. LALDAIHZAUVA Vs. LALNUNSANGI
April 1, 2016
SH. LALHMANGAIHKHUMTIRA Vs. STATE OF MIZORAM
November 18, 2016
SH. LALRAMMAWIA Vs. STATE OF MIZORAM
December 9, 2016
SH. LALRINSANGA, S/O SH. LALTLANSANGA, ELECTRIC VENG, AIZAWL Vs. THE STATE OF MIZORAM REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF MIZORAM, AIZAWL
May 5, 2016
SH. LALROCHHUNGA. Vs. STATE OF MIZORAM
December 9, 2016
SH. LALTHATPUIA Vs. STATE OF MIZORAM & ANR.
May 9, 2016
SH. NOR BAHADUR PRADHAN Vs. STATE OF MIZORAM & ANR.
March 9, 2016
SH. P. C. LALDINGLIANA Vs. SH. ZORAMSANGA SAILO
February 16, 2016
SH. P. LALBIAKA Vs. UNION OF INDIA
April 27, 2016
SH. P.C. LALTHLAMUANA Vs. STATE OF MIZORAM
November 29, 2016
SH. R. ROKUNGA Vs. STATE OF MIZORAM
April 28, 2016
SH. SAIMAWNGA Vs. STATE OF MIZORAM
December 13, 2016
SH. SAMSUL HAQUE LASKAR Vs. STATE OF MIZORAM
December 2, 2016
SH. THAWNGCHUNGBIK Vs. STATE OF MIZORAM
December 8, 2016
SH. Z.D. LALLURA, S/O ZD SANGLIANA Vs. THE STATE OF MIZORAM
September 20, 2016
SH. ZOMUANA Vs. STATE OF MIZORAM
January 27, 2016
SH.P.C.LALCHHANHIMA Vs. STATE OF MIZORAM
November 18, 2016
SHAHJAHAN ALI Vs. STATE OF ASSAM
February 15, 2016
SHAJAHAN ALI(MD.) Vs. STATE OF ASSAM
April 19, 2016
SHAMSUDDIN BORBHUIYAN Vs. STATE OF ASSAM
September 2, 2016
SHANKAR PRASAD TELI Vs. ASSAM BOARD OF REVENUE
May 12, 2016
SHANTI BASTRALAYA Vs. ARUN KEDIA
September 16, 2016
SHARMILA VIJAY SHETTY, RESIDING AT B Vs. HEMENDRA PRASAD BAROOAH & 10 ORS, R/O CLUB ROAD, JORHAT, ASSAM, SUBSTITUTED BY SOMNATH CHATTERJEE, RESPONDENT NO. 5, SINCE DECEASED
January 22, 2016
SHEWALI KAKOTI Vs. STATE OF ASSAM
September 15, 2016
SHRI AGHNU ORANG Vs. STATE OF ASSAM
May 12, 2016
SHRI AKON GOGOI @ TARUN GOGOI Vs. THE STATE OF ASSAM
April 26, 2016
SHRI ANJELUS TOPNO Vs. SHRI SHREE KANTA SHARMA
May 20, 2016
SHRI ARABINDA BARMAN Vs. THE STATE OF ASSAM & OTHERS
April 18, 2016
SHRI BIRU DUWARAH Vs. STATE OF ASSAM AND ANR.
August 2, 2016
SHRI DIPEN GOGOI, SON OF LATE GOLAP GOGOI, RESIDENT OF VILLAGE PAKHIMORA GAON, MELENG, PO: CHAULAT, PS: JORHAT, DISTRICT: JORHAT, ASSAM Vs. THE STATE OF ASSAM
May 18, 2016
SHRI DIPU DAS, SON OF SHRI DIPAK DAS, RESIDENT OF B.C. ROAD, UZANBAZAR, GUWAHATI Vs. THE GUWAHATI MUNICIPAL CORPORATION, GUWAHATI
November 3, 2016
SHRI GAGA MOYONG Vs. STATE OF ARUNACHAL PRADESH
March 1, 2016
SHRI JITEN KALITA Vs. SMT. DIPALI LAHKAR
March 28, 2016
SHRI JUGAL KISHORE JOSHI Vs. SRI BABULAL KUCHERIA AND OTHERS
April 26, 2016
SHRI KALI DAS Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 17, 2016
SHRI KAMAL CHANDRA GHOSE Vs. SHRI BABUL RAKSHIT AND OTHERS
July 28, 2016
SHRI MANIK UDDIN Vs. STATE OF ASSAM
April 19, 2016
SHRI MRIDUL CHANDRA BORBORA Vs. SRI NARAYAN SAIKIA
May 12, 2016
SHRI NAREN GOGOI Vs. THE STATE OF ASSAM
May 5, 2016
SHRI NIPESH DAS Vs. SHRI AMULAYA DAS
May 4, 2016
SHRI NIRANJAN HAZARIKA, S/O RAMESWAR HAZARIKA, R/O KEREKONI GAON P.O. Vs. STATE OF ASSAM
March 2, 2016
SHRI PETLU KONWAR Vs. THE STATE OF ASSAM
May 26, 2016
SHRI RANJIT BHOWMIK, S/O LATE GOURANGA BHOWMIK, VILLAGE AND PO Vs. HINDUSTAN PAPER CORPORATION LIMITED, SOUTH TOWER (4TH FLOOR), SCOPE MINAR, LAXMINAGAR DISTRICT CENTRE, NEW DELHI
November 10, 2016
SHRI SANTOSH KUMAR MISHRA, SON OF SHRI GHANSHYAM MISHRA Vs. SHRIMATI POONAM MISHRA, WIFE OF SANTOSH KUMAR MISHRA, PRESNETLY STAYING
May 6, 2016
SHRI T. AYIM LONGKUMER Vs. STATE OF NAGALAND
August 12, 2016
SHRI TAPAN KR.SARMA Vs. THE STATE OF ASSAM
April 20, 2016
SHRI VINIT TIBREWALA Vs. SRI BIDYA KANTA UPADHYAYA
May 10, 2016
SHRI ZOSANGLIANA, S/O VANROVA MISSION VENG, AIZAWL Vs. SHRI VANLALREMA S/O LALVETA, RAMHLUN NORTH, AIZAWL
March 23, 2016
SHRI. MANOJ KR. NARZARY SON OF CHABIRAM NARZARY Vs. SHRI. HARADHAN DAS SON OF LATE CHURAMONI DAS
November 16, 2016
SHYAM BABU GOALA Vs. STATE OF ASSAM
April 1, 2016
SHYAM HARLALKA Vs. DEEPAK JAIN AND ANR.
April 19, 2016
SHYAM KAKATI Vs. STATE OF ASSAM
March 17, 2016
SHYAMAL KUMAR LODH Vs. VIJAYA BANK & ORS.
January 21, 2016
SHYAMAL SARMAH Vs. RAMEN SARMAH
January 7, 2016
SIAMKUNGI Vs. B KHAWTINTHANGA
February 9, 2016
SIBA RAM SARMA Vs. AFIYA BEGUM AND ANOTHER
July 20, 2016
SIBU @ HAMEJUDDIN Vs. STATE OF ASSAM
January 7, 2016
SIDHARTHA CHAKRABORTY Vs. UNITED BANK OF INDIA
May 16, 2016
SIKHA DAS GUPTA (ROY) AND ORS. Vs. STATE OF ASSAM AND ORS.
June 14, 2016
SILIANI W/O V SANGKHUMA Vs. VANLALVAWNA S/O V SANGKHUMA
June 23, 2016
SIMANTA JYOTI BARUAH Vs. CHAIRMAN, ASEB
November 8, 2016
SIMUL DATTA Vs. UNION OF INDIA AND ORS.
July 28, 2016
SMITH SANGMA Vs. STATE OF ASSAM
September 9, 2016
SMT DALIMI DAS AND ORS. Vs. STATE OF ASSAM AND ORS.
August 23, 2016
SMT. CHAMPA SAHU Vs. CHANDRA MALA DEVI & ORS
March 8, 2016
SMT. DHANESWARI BARUAH & ANOTHER Vs. SRI DAMBARUDHAR BARUAH
April 28, 2016
SMT. HAZERA BEWA Vs. THE STATE OF ASSAM
May 26, 2016
SMT. KANCHAN BAGREE Vs. THE STATE OF ASSAM
May 24, 2016
SMT. KENEINGUNUO CLARA Vs. Z. LOVIKALI YEPTHOMI AND OTHERS
June 3, 2016
SMT. KIRENPENLA Vs. STATE OF NAGALAND AND OTHERS
July 12, 2016
SMT. LALDAWNGLIANI W/O SHRI THATHRINA Vs. SMT. NGURTHANKHUMI D/O R. THANHLIRA
February 12, 2016
SMT. LALROPARI, D/O REMTHANGA Vs. SHRI CHHUANA
May 3, 2016
SMTI ANJALI DAS Vs. SMTI NURON NISSA
May 31, 2016
SMTI ARUNIMA PATHAK Vs. THE STATE OF ASSAM & 6 ORS
March 22, 2016
SMTI HEM KANTI MORAL Vs. SRI RAJENDRA PRASAD GOHAIN @ RAJEN GOHAIN
May 24, 2016
SMTI JAYANTI BORA AND 2 ORS. Vs. KUMUD CH. DAS AND ORS.
July 11, 2016
SMTI JOYMOTI DAS Vs. THE UNION OF INDIA AND OTHERS
March 29, 2016
SMTI KAMALINI KALITA Vs. SMTI KAUSHALYA PRIYA DAS
May 27, 2016
SMTI REKHA DEVI Vs. M/S MOTHER INDIA LOGISTIC & MINERALS PVT. LTD.
May 2, 2016
SMTI TOKHULI Vs. THE UNION OF INDIA
March 22, 2016
SMTI. (DR.) RAMA BHOUMIK @ SMTI. RAMA MUKHERJEE Vs. SMTI. MITRA MUKHERJEE @ SMTI. RATNA MUKHERJEE
March 1, 2016
SMTI. (DR.) RAMA BHOUMIK @ SMTI. RAMA MUKHERJEE Vs. SMTI. MITRA MUKHERJEE @ SMTI. RATNA MUKHERJEE, W/O LATE (DR.) SOUMENDRA MOHON MUKHERJEE
March 1, 2016
SMTI. MONICA BORAH DUTTA Vs. SMTI. ANU DUTTA & ANOTHER
July 13, 2016
SMTI. PURABI BORAH DAS W/O Vs. SMTI. KIRAN SAIKIA AND ORS D/O
October 6, 2016
SOJEE MEYOR Vs. STATE OF ARUNACHAL PRADESH
April 8, 2016
SOMELA KHATUN Vs. STATE OF ASSAM
August 23, 2016
SONALI BORA SAHARIA Vs. STATE OF ASSAM
August 4, 2016
SONAR CACHAR PUBLICATION PVT LTD Vs. ANITA ROY
June 7, 2016
SONESWAR DEKA Vs. STATE OF ASSAM
August 2, 2016
SPML INFRA LIMITED Vs. STATE OF ARUNACHAL PRADESH
June 10, 2016
SRI AJOY MUNDA @ DABANG Vs. THE STATE OF ASSAM
July 14, 2016
SRI AMAL GHATAK AND OTHERS Vs. SRI SUBRATA DUTTA
June 9, 2016
SRI ANIL KUMAR MAHANTA Vs. THE STATE OF ASSAM & ORS.
March 21, 2016
SRI ANIL MEDHI Vs. THE STATE OF ASSAM
July 27, 2016
SRI BASANT KUMAR AGARWAL @ MITTAL Vs. THE STATE OF ASSAM
February 17, 2016
SRI BIJOY BARUAH S/O LATE SARUKAN BARUAH VILLAGE Vs. STATE OF ASSAM
August 3, 2016
SRI BIKRAM PHUKAN, S/O. LATE NRIPENDRA PHUKAN @ NRIPENDRA RAM PHUKAN, R/O. PO/PS. BHARALUMUKH, GUWAHATI Vs. THE STATE OF ASSAM, REPRESENTED BY THE SECRETARY TO THE GOVT. OF ASSAM, LAND REVENUE DEPARTMENT, DISPURE, GUWAHATI
June 16, 2016
SRI BIRAJ KALITA Vs. THE STATE OF ASSAM
July 13, 2016
SRI BOBY GOGOI @ LOHIT Vs. STATE OF ASSAM
March 4, 2016
SRI BUDHESWAR KARMAKAR Vs. STATE OF ASSAM
July 12, 2016
SRI DHANJIT KALITA Vs. THE UNION OF INDIA & ORS.
February 4, 2016
SRI DILIP KUMAR RAY Vs. SMTI GITA RAY
April 25, 2016
SRI GAJEN DAS @ DANGAR DAS Vs. THE STATE OF ASSAM
April 19, 2016
SRI HIRALAL GUWALA ALIAS TIPU Vs. STATE OF ASSAM
November 8, 2016
SRI JALATKAR MODI Vs. THE STATE OF ASSAM
November 1, 2016
SRI JOYJIT SAHA, SON OF LATE RAJ BIHARI SAHA RESIDENT OF NAHARKATI TOWN, Vs. MONTI SAHA, WIFE OF SRI JOYJIT SAHA D/O SRI MADHAB CH. SAHA RESIDENT OF
February 23, 2016
SRI KAILASH MANDAL Vs. THE STATE OF ASSAM
November 3, 2016
SRI KHAGENDRA NATH BURAGOHAIN Vs. THE STATE OF ASSAM
February 16, 2016
SRI KRISHNA DAS Vs. STATE OF ASSAM
July 20, 2016
SRI LILA KANTA BORA Vs. STATE OF ASSAM
February 18, 2016
SRI LONGLEM PHOM Vs. THE STATE OF NAGALAND
March 17, 2016
SRI MADHAB CH. DAS Vs. SRI DIPAK BHUYAN AND OTHERS
July 25, 2016
SRI MAHESH SINGH Vs. UNION OF INDIA
April 19, 2016
SRI MANAB NATH Vs. STATE OF ASSAM
January 28, 2016
SRI MANIK CHAND PATOWA Vs. SRI SEKHAR ROY
May 30, 2016
SRI MANIK MEDHI Vs. THE STATE OF ASSAM AND ANOTHER
April 1, 2016
SRI MANOJ KUMAR, S/O. SHRI NANDA KISHORE KUMAR Vs. THE STATE OF ASSAM & ANOTHER
November 28, 2016
SRI NARESH BORAH Vs. THE STATE OF ASSAM
August 8, 2016
SRI NIRANJAN CHAKRABORTY Vs. THE STATE OF ASSAM
May 26, 2016
SRI PARESH DAS SON OF LATE DANI RAM DAS VILLAGE HALDIBARI MOUZA TIHU, Vs. ARCHANA DEKA D/O SRI ANIRUDHA DEKA VILLAGE HELENA MOUZA SARICHA DISTRICT
March 1, 2016
SRI PARESH MANDAL Vs. THE STATE OF ASSAM
July 14, 2016
SRI PINAKI DASGUPTA, SON OF LATE JAGASDISH DASGUPTA, C/O MEERAJ FASHION, AZAHAR MARKET, S.S. ROAD, FANCY BAZAR, P.O. Vs. SHRI DEBASISH SARKAR, SON OF DULAL SARKAR, C/O
November 25, 2016
SRI PRADIP KUMAR SARMA Vs. STATE OF ASSAM
April 1, 2016
SRI PRATAP KARMAKAR Vs. THE STATE OF ASSAM
November 4, 2016
SRI RABINDRA DAS Vs. STATE OF ASSAM
November 7, 2016
SRI RAJA GHOSH Vs. SMTI BUDRI BASUMATARY
April 19, 2016
SRI RANGNATH KAKOTI, S/O. LATE NIGNA RAM KAKOTI, VILLAGE Vs. THE UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI
June 9, 2016
SRI SABIN ROY Vs. THE STATE OF ASSAM
July 26, 2016
SRI SANTANU KUMAR BARUA AND 2 OTHERS Vs. THE STATE OF ASSAM
June 6, 2016
SRI SARBESWAR DAS Vs. STATE OF ASSAM
July 20, 2016
SRI SUBHASH SHAH Vs. THE UNION OF INDIA
April 29, 2016
SRI SUDARSHAN PAUL Vs. SRI PRADIP KUMAR ROY
March 28, 2016
SRI SUNIL KALITA, S/LATE NAREN KALITA, VILL Vs. SRI HAREN KALITA, S/O LATE KANTHI RAM KALITA, VILLAGE
June 9, 2016
SRI SUREN SINGHA Vs. SRI MUBI SHARMA
May 19, 2016
SRI UMESH DEKA Vs. ASSAM STATE TRANSPORT CORPORATION & ANOTHER
April 20, 2016
SRI UPEN MILI, SON OF SIR DANDIRAM MILI Vs. THE STATE OF ASSAM
December 15, 2016
SRI. GANESH MORAN S/O SRI BHUGEN MORAN Vs. STATE OF ASSAM
August 29, 2016
SRI. JIBAN CHANDRA SONOWAL JIBAN CHANDRA SONOWAL S/O. LATE MOLESWAR SONOWAL Vs. THE STATE OF ASSAM AND ORS
November 17, 2016
SRI. NEIPHREZO KEDITSU S/O KENEILHOULIE Vs. SMT. ZENEISIILE ATE LOUCII, W/O LHOUTUO LOUCI
May 24, 2016
SRIMANTA SANKARDEV NAMGHAR SAMITY Vs. INDIAN OIL CORPORATION LTD
March 15, 2016
STATE Vs. RAM AVADH PAUL ALIAS NETAJI AND ORS.
November 29, 2016
STATE OF ARUNACHAL PRADESH Vs. K BIR MONGAL SINGH
December 7, 2016
STATE OF ARUNACHAL PRADESH Vs. BAMAR YINYO
January 21, 2016
STATE OF ASSAM Vs. USHA RANI GOSWAMI
May 10, 2016
STATE OF ASSAM Vs. JAYANTA KUMAR SARMA
November 18, 2016
STATE OF ASSAM Vs. ANIL KUMAR BARUA
March 30, 2016
STATE OF ASSAM AND ORS. Vs. RANJIT CH. TALUKDAR AND ANR.
April 5, 2016
STATE OF MIZORAM Vs. MICHAEL P ZALENA S/O P KHAWMA BAZAR VENG
March 23, 2016
STATE OF MIZORAM Vs. RAMFANGZAUVA S/O THANTLUANGA
July 8, 2016
STATE OF MIZORAM Vs. SH. K. CHHAWNTHUAMA
February 26, 2016
STATE OF MIZORAM Vs. LALFAKAWMA
November 18, 2016
STATE OF MIZORAM Vs. K ZOMAWIA
August 12, 2016
STATE OF NAGALAND Vs. BENDANGYAPANGLA
October 25, 2016
SUB-DIVISIONAL MINORITIES DEVELOPMENT BOARD Vs. STATE OF ASSAM
November 22, 2016
SUBHASH CHANDRA ROY Vs. STATE OF ASSAM
November 17, 2016
SUBHASH DAS S/O LT. GHANA RAM DAS, R/O DWARAKA NAGAR, P.O. & P.S. JALUKBARI, GUWAHATI, DIST Vs. THE STATE OF ASSAM AND 2 ORS REP. BY COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM, HOME DEPTT., DISPUR, GHY
July 12, 2016
SUBHASH DEBNATH Vs. STATE OF ASSAM & ANOTHER
September 8, 2016
SUBODH CHANDRA SAHA Vs. PUNJAB NATIONAL BANK
February 2, 2016
SUBRATA DAS Vs. ASSAM FISHERIES DEVELOPMENT CORPORATION LTD
May 6, 2016
SUDIPA GOSWAMI KONWAR Vs. STATE OF ASSAM AND OTHERS
June 8, 2016
SUJIT KUMAR PAUL Vs. STATE OF ASSAM & 22 ORS
September 5, 2016
SUKLA CHAKRABORTY Vs. DIRECTOR OF AGRICULTURE
March 31, 2016
SUKLA HAJOWARY Vs. STATE OF ASSAM
February 23, 2016
SUKUL DAS Vs. THE STATE OF ASSAM
August 2, 2016
SUKUMAR TALUKDAR Vs. UNION OF INDIA AND ORS.
May 10, 2016
SUKURMONI GOALA Vs. UNION OF INDIA AND ORS
November 21, 2016
SUNDAR BURAGOHAIN Vs. SMTI HIMANI DAS
July 18, 2016
SUNDAR SINHA & ORS. Vs. STATE OF TRIPURA & ORS.
February 1, 2016
SUNIL KUMAR SHAHI S/O KADEER SHAHI, R/O HARKA MAN SHAHI, P.O. HARKA MAN SHAHI, P.S. MEENAPUR, DIST Vs. THE UNION OF INDIA & 3 ORS REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF HOME AFFAIRS, NEW DELHI
June 15, 2016
SURAJ SERIA Vs. THE STATE OF ASSAM
July 11, 2016
SUREN CHAWRA Vs. STATE OF ASSAM
July 12, 2016
SUREN TALUKDAR (II) Vs. STATE OF ASSAM
July 14, 2016
SURESH KUMAR CHAKMA Vs. GOPALLYA CHAKMA
June 23, 2016
SURJYA KUMAR CHAKMA Vs. STATE OF MIZORAM
May 20, 2016
SUSHANTA SUKLABAIDYA Vs. STATE OF ASSAM
August 4, 2016
SUSHIL ROY Vs. STATE OF ASSAM
May 26, 2016
SUTNIA BHUI @ PUNYA Vs. STATE OF ASSAM
August 12, 2016
SWAPNA DAS AND OTHERS Vs. CHIEF EXECUTIVE OFFICER, SHILLONG MUNICIPAL BOARD, SHILLONG AND OTHERS
October 5, 2016
SYED AZIMUDDIN AHMED Vs. STATE OF ASSAM
December 14, 2016
SYED SAJIDUL REHMAN Vs. STATE OF ASSAM
December 1, 2016
T L CONSTRUCTION Vs. STATE OF ARUNACHAL PRADESH
March 10, 2016
T. NOKTANG, G.B. Vs. STATE OF NAGALAND
January 28, 2016
TAGE KAKU Vs. RADHE RAJA
September 9, 2016
TAGONG KETAN Vs. STATE OF ARUNACHAL PRADESH
September 16, 2016
TAI YANIANG Vs. STATE OF ARUNACHAL PRADESH
October 24, 2016
TAKIR TALOH Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
May 26, 2016
TAMIJAN BIBI Vs. ABDUR RAHMAN (MD.)
January 6, 2016
TANUJA ROY Vs. STATE OF ASSAM
July 13, 2016
TARAKESWAR MAZUMDAR Vs. BANSHILAL GUPTA AND ORS.
March 11, 2016
TARUN CH. KALITA S/O LT. HARA KANTA KALITA VILL Vs. THE STATE OF ASSAM AND 3 ORS REP. BY THE COMMISSIONER AND SECRETARY, HEALTH & FAMILY WELFARE (A) DEPARTMENT, DISPUR, GUWAHATI
January 7, 2016
TARUN GOGOI Vs. STATE OF ASSAM
February 25, 2016
TEZPUR UNIVERSITY Vs. C.S.H.N. MURTHY
June 24, 2016
THANESWAR HAZARIKA Vs. STATE OF ASSAM
August 3, 2016
THE ASSAM COMPANY INDIA LIMITED Vs. THE STATE OF ASSAM AND ORS.
February 3, 2016
THE BOARD OF TRUSTEES Vs. MALAYA SAIKIA
May 31, 2016
THE BRAHMAPUTRA BOARD Vs. MD. TAIZUDDIN AHMED
May 12, 2016
THE GOVERNING BODY ASOM JYOTI JUNIOR COLLEGE Vs. INDIRA DEVI
May 10, 2016
THE NATIONAL INSURANCE COMPANY LIMITED Vs. MD. FUL MAMUD SK.
April 21, 2016
THE NEW INDIA ASSURANCE CO.LTD. THOUGH THE BRANCH MANAGER, AIZAWL BRANCH, CHANMARI AIZAWL, MIZORAM Vs. SMT. LALTHANKIMI W/O LALRINSIAMA (L) R/O MAUBAWK VENGTHLANG AIZAWL, MIZORAM
February 9, 2016
THE NHPC LIMITED AND ORS. Vs. ORIENTAL ENGINEERS
April 1, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. ASHMA BEGUM
May 4, 2016
THE PROJECT DIRECTOR, DISTRICT RURAL DEVELOPMENT AGENCY, KARIMGANJ AND ORS. Vs. THE DISTRICT LEGAL SERVICES AUTHORITIES, KARIMGANJ AND ORS.
January 21, 2016
THE STATE OF ASSAM Vs. MAMAT KALITA
March 2, 2016
THE UNION OF INDIA Vs. MRS. FULERUNNESSA
March 10, 2016
THE UNION OF INDIA AND ORS. Vs. BAMIN TARI
May 2, 2016
THE UNION OF INDIA REPRESENTED BY DEFENCE SECRETARY, MINISTRY OF DEFENCE GOVT. OF INDIA, NEW DELHI Vs. LALPARMAWII W/O LALRINAWMA RALTE (L), R/O CHALTLANG SALEM VENG, AIZAWL
May 5, 2016
THE UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAYS, Vs. M/S SUNRISE TRADERS, JAIL ROAD, FANCY BAZAR, GUWAHATI
April 21, 2016
TILAK HAZARIKA Vs. JAGAT NARAYAN YADAV
January 19, 2016
TINGKAP TINGKHATRA Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
January 28, 2016
TOKMEN PERTIN Vs. STATE OF ARUNACHAL PRADESH
April 28, 2016
TOKUGHA CHISHI Vs. STATE OF NAGALAND
February 26, 2016
TORSA MACHINES LTD.(M/S) Vs. COMMISSIONER OF INCOME TAX
November 8, 2016
TRAILOKYA NATH Vs. STATE OF ASSAM
October 31, 2016
TRIBENI METALLOYS (P.) LTD. Vs. COMMISSIONER CENTRAL EXCISE AND SERVICE TAX
June 6, 2016
TULSI SAHU Vs. DHANA NAYAK
September 22, 2016
TUNGRI EFFA Vs. STATE OF ARUNACHAL PRADESH
August 10, 2016
TUTUKON @ TUTUMONI SARMAH Vs. STATE OF ASSAM & ANOTHER
July 13, 2016
UDAY SANKAR GOSWAMI Vs. STATE OF ASSAM
February 18, 2016
UMASANKAR RAI YADAV Vs. STATE OF ASSAM
May 6, 2016
UMESH CHANDRA KALITA (DR.) Vs. STATE OF ASSAM
January 25, 2016
UNION OF INDIA Vs. AMALGAMATED PLANTATIONS PVT. LTD.
March 14, 2016
UNION OF INDIA Vs. SERVICE NO.C/361999, HAWALDER CLERK, NAYAN KUMAR SINHA
May 2, 2016
UNION OF INDIA Vs. D D SHARMA
March 31, 2016
UNION OF INDIA Vs. HUSSAIN AHMED(MD.)
November 2, 2016
UNION OF INDIA Vs. GIRISH CHANDRA NATH
December 13, 2016
UNION OF INDIA Vs. P. K.CHOUDHURY
October 31, 2016
UNION OF INDIA Vs. POMPA CHAND
December 13, 2016
UNION OF INDIA Vs. MILLENIUM SYNERGY PVT LTD
November 24, 2016
UNION OF INDIA Vs. PRAKASH CHAND
November 3, 2016
UNION OF INDIA Vs. MD. CHANDMAHAMMAD SHEIKH @ SAND MAHAMMAD ALI
December 8, 2016
UNION OF INDIA Vs. T. ZIRKUNGA
November 18, 2016
UNION OF INDIA Vs. LALAWMPUIA
August 18, 2016
UNION OF INDIA Vs. POLY PRODUCT (M/S)
December 12, 2016
UNION OF INDIA AND ANOTHER Vs. N.K. DAS
April 5, 2016
UNION OF INDIA AND ANR. Vs. POLY PRODUCT (M/S) AND ANR.
December 16, 2016
UNION OF INDIA AND ORS. Vs. ABDUL HAKIM
January 28, 2016
UNION OF INDIA AND OTHERS Vs. SANAHA NBI KAR AND ANOTHER
June 8, 2016
UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER (P), N.F. RAILWAY, MALIGAON, GUWAHATI Vs. SRI MUKUL CHANDRA BHATTACHARYYA, S/O. LATE JANKINATH BHATTACHARYYA, RESIDENT OF BRICK FIELD COLONY, NF RAILWAY, QUARTER NO.E/52
July 28, 2016
UNITED BANK OF INDIA Vs. SHYMA PRASAD BHATTACHARJEE
April 4, 2016
UPEN MILI Vs. STATE OF ASSAM
December 15, 2016
UPEN SARMA Vs. STATE OF ASSAM
January 28, 2016
UTPAL DUTTA @ HALOI Vs. STATE OF ASSAM
January 6, 2016
VANLALCHHUANGI Vs. STATE OF MIZORAM
November 18, 2016
VANLALHMANGAIHI Vs. STATE OF ASSAM
March 9, 2016
VANLALNGHAKA Vs. STATE OF MIZORAM & ANR
June 22, 2016
VANLALNGHETI W/O VAIBUAIA Vs. DILIP KUMAR SAND S/O CHONILAL SAND
March 30, 2016
VANLALPANA @ PANA@ PINO Vs. STATE OF MIZORAM
February 25, 2016
VERMA CROCKERY STORES & ANOTHER Vs. ARUN KEDIA & SON & ANOTHER
June 13, 2016
VICHOSUNUO KINTSO Vs. STATE OF NAGALAND
March 29, 2016
VICTOR AND COMPANY Vs. SH RALRAMTHANGA
September 1, 2016
VIJAYA BANK Vs. KAITLUANGA
June 22, 2016
VINNET GUPTA Vs. STATE OF ASSAM
June 21, 2016
VIVEK AGRAWAL Vs. STATE OF ASSAM
February 29, 2016
WANGLAM SAWIN AND ORS. Vs. THE SPEAKER, ARUNACHAL PRADESH LEGISLATIVE ASSEMBLY AND ORS.
January 12, 2016
WATILEMBA Vs. STATE OF NAGALAND
March 10, 2016
WATIR ALI Vs. HAYATUN NESSA
December 20, 2016
XXX Vs. IN RE : THE STATE OF ASSAM & 4 ORS
May 17, 2016
XXX XXX XXX Vs. IN RE. STATE OF ASSAM
August 12, 2016
YAKI TARING ANCHAL SAMITI MEMBER (ASM) Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
June 21, 2016
YAKUB ALI @ NANOI AND ANR. Vs. STATE OF ASSAM
June 3, 2016
YANGA NIMA Vs. TARA MALING
February 24, 2016
YEBEMO MOZHUI, OFFICE PEON, OFFICE OF THE SUB Vs. MR. A. RENBI MOZHUI, S/O. MR. ANITHUNG MOZHUI, RESIDENT OF BHANDARI VILLAGE, DISTRICT : WOKHA, NAGALAND
July 27, 2016
YIZANO Vs. STATE OF NAGALAND
April 29, 2016
ZAITHANMAWIA Vs. STATE OF MIZORAM
March 10, 2016
ZOSANGLIANA S/O VANROVA MISSION VENG Vs. VANLALREMA S/O LALVETA
March 23, 2016
ZUITLUANGI H/O H ZATLUANGA Vs. STATE OF MIZORAM
June 28, 2016