Case Index

Title
Date
DARIYAV S/O SANWALIA Vs. M.P. MADHYA KSHETRA VIDHYUT VITARAN CO. LTD.
July 21, 2016
DR. ANIL CHOURASIA, S/O SHRI PITAMBAR LAL CHOURASIA, R/O M Vs. PANDIT KHUSHILAL GOVT/AUTONOMOUS AYURVEDIC COLLEGE & INSTITUTE, NEAR VIGYAN BHAWAN, MANIT NEHRU NAGAR, KOLAR BYPASS ROAD, BHOPAL (M.P.)
April 25, 2016
MANAGER, RKDF EDUCATION GROUP, 202 Vs. SMT. SHOBHA UPADHYAYAY, W/O SHRI SATISH KUMAR, R/O CHHOTA BADIYAPUR, MOTIHARI, DISTRICT
December 1, 2016
N.U. AZAM Vs. POSTAL DEPARTMENT
January 11, 2016
NEK MOHAMMAD, S/O LATE SHRI SIRTAZ KHAN R/O VILLAGE & POST Vs. BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA, MAIHAR, DISTRICT
December 19, 2016
RAM NIDHI VERMA, S/O SHRI RAMSIYA VERMA, R/O VILLAGE Vs. MADHYA PRADESH POORVA KSHETRA VIDYUT VITRAN COMPANY LIMITED, THROUGH EXECUTIVE ENGINEER, (VIGILANCE & SECURITY) FLYING SQUAD NO.12, M.P.STATE ELECTRICITY BOARD, AMHIYA, REWA (M.P.)
April 1, 2016
SMT. RAMDULARI Vs. MANAGER, CENTRAL BANK OF INDIA
May 13, 2016
TATA MOTORS FINANCE LTD., THROUGH AREA MANAGER (LEGAL), WRIGHT TOWN, JABALPUR (M.P.) Vs. BRIJBHAN SONI WARD NO.26, CHHATRAPATI NAGAR, TEHSIL HUZUR, DISTRICT REWA, MADHYA PRADESH
December 14, 2016