Case Index

Title
Date
I AM IN (A DIVISION OF FUTURE LIFESTYLE FASHIONS LTD.) I AM IN, UNIT NO.5 & 6, ELANTE MALL, PHASE Vs. HEENA AGGARWAL D/O SHRI RAMESH AGGARWAL, ADD : H.NO.3904/2, STREET NO.10, NEW JANTA NAGAR, DABA ROAD, LUDHIANA
November 3, 2016
RELIANCE GENERAL INSURANCE COMPANY LIMITED, THROUGH : GENERAL MANAGER, RELIANCE GENERAL INSURANCE, ANIL DHIRUBHAI AMBANI GROUP, REGISTERED OFFICE Vs. JAGESHWAR SINGH, AGED 55 YEARS, S/O SHIVRATAN SINGH, R/O : VILLAGE BELJHARIYA, TAHSIL MASTURI, DISTRICT BILASPUR (C.G.)
June 25, 2016
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED, THROUGH : MANAGER, RAMA TRADE CENTER, 1ST FLOOR, RAJEEV PLAZA, NEAR BUS STAND, BILASPUR (C.G.) AT PRESENT : NEAR OVER BRIDGE, RAJ CHAMBER, MOWA, PANDRI, RAIPUR (C.G.) Vs. UMASHANKAR SAHU, S/O RAM KRIPAL SAHU, AGED 31 YEARS, CHINGRAJ PARA, PRABHAT CHOWK BILASPUR (C.G.)
December 22, 2016