Case Index

Title
Date
ABNE INGTY Vs. CPIO, DELHI UNIVERSITY, NEW DELHI
January 15, 2016
AJAY KUMAR SAREEN Vs. R.K. MADAAN
January 19, 2016
AKSHAY KUMAR MALHOTRA Vs. CENTRAL PUBLIC INFORMATION OFFICER, BANK OF INDIA
January 14, 2016
ANIL L. KORGAONKAR Vs. STATE BANK OF INDIA (SAMB), MUMBAI
March 15, 2016
ANITA SINGH Vs. P.K. YADAV
January 25, 2016
ANITA SINGH Vs. DIRECTORATE OF HEALTH SERVICES, GNCTD
March 16, 2016
ANURADHA RASTOGI AND ORS. Vs. CENTRAL PUBLIC INFORMATION OFFICER, M/O. CULTURE, NATIONAL SCIENCE CENTRE, NATIONAL COUNCIL OF SCIENCE MUSEUMS
February 17, 2016
ARUN PRADHAN Vs. STATE BANK OF INDIA
January 28, 2016
ASHOK KHEMKA Vs. CENTRAL PUBLIC INFORMATION OFFICER
April 1, 2016
ASIF IQBAL Vs. PIO
April 1, 2016
CHARANJEET SINGH BHATIA Vs. DIRECTOR OF LOCAL BODIES, GNCTD
January 25, 2016
DAYANANDAN SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER MINISTRY OF HOME AFFAIRS
February 3, 2016
DILIP SHRISHRIMAL Vs. THE CPIO, ECGC OF INDIA LIMITED
January 7, 2016
GEORGE Vs. CENTRAL PUBLIC INFORMATION OFFICER
February 10, 2016
GURINDERJIT SINGH Vs. CENTRAL PUBLIC INFORMATION OFFICER, ORIENTAL BANK OF COMMERCE
January 15, 2016
H.G.S. PAHWA Vs. NORTH DELHI MUNICIPAL CORPORATION
March 4, 2016
H.K. BANSAL Vs. DOT, NEW DELHI
March 18, 2016
HARINDER DHINGRA Vs. BAR ASSOCIATIONS, REWARI, FARIDABAD
March 17, 2016
HEMANT DHAGE Vs. DEPARTMENT OF LEGAL AFFAIRS, GOI
March 12, 2016
JAG MOHAN Vs. CENTRAL PUBLIC INFORMATION OFFICER, OIL & NATURAL GAS CORPORATION LTD.
March 30, 2016
JOLLY GEORGE Vs. CENTRAL PUBLIC INFORMATION OFFICER
February 9, 2016
KAMAL KISHORE ARORA Vs. CPIO, TRADE MARKS REGISTRY
January 15, 2016
KAMAL SHARMA Vs. A.K. JAIN
March 17, 2016
KAVITHA KURUGANTI Vs. MINISTRY OF ENVIRONMENT & FORESTS, GOI
April 1, 2016
LALIT KAPUR Vs. PIO, DEPUTY DIRECTOR OF EDUCATION (NORTH EAST-B)
January 25, 2016
M. PADAMANABHA REDDY Vs. CENTRAL PUBLIC INFORMATION OFFICER, VIJAYA BANK
January 25, 2016
M.C. SHARMA Vs. PIO, UNIVERSITY GRANT COMMISSION
March 16, 2016
MANOJ KUMAR GOYAL Vs. CENTRAL PUBLIC INFORMATION OFFICER
January 7, 2016
N. JOHN CHELLAPPAN Vs. CENTRAL PUBLIC INFORMATION OFFICER, M/O. AGRICULTURE, DEPARTMENT OF ANIMAL HUSBANDRY, DAIRYING AND FISHERIES AND ORS.
March 31, 2016
NAUMAN Vs. CENTRAL PUBLIC INFORMATION OFFICER, CANARA BANK
January 8, 2016
PUSPANJALI PADHY Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OVERSEAS BANK
March 30, 2016
R.M. BAGAI Vs. CENTRAL PUBLIC INFORMATION OFFICER
January 7, 2016
R.S. KANOUJIA Vs. STATE BANK OF INDIA, NAGPUR/MUMBAI
January 19, 2016
S.K. SAXENA Vs. CENTRAL PUBLIC INFORMATION OFFICER, DELHI POLICE
January 8, 2016
S.M. SAJJAN Vs. INSURANCE REGULATORY & DEVELOPMENT AUTHORITY, HYDERABAD
January 29, 2016
S.S. CHANDRAN BABU Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OVERSEAS BANK
January 18, 2016
SAIDUR REHMAN Vs. CPIO/SR. DPO
February 4, 2016
SANJIV CHATURVEDI Vs. CPIO, ALL INDIA INSTITUTE OF MEDICAL SCIENCES, MINISTRY OF HEALTH & FAMILY WELFARE
February 25, 2016
SHAKTI DHAR DOBHAL Vs. NATIONAL ALUMINIUM COMP. LTD. (NALCO)
March 28, 2016
SHIV KUMAR Vs. CHIEF MINISTERS OFFICE, GNCTD
February 10, 2016
STATE Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING, NEW DELHI
January 22, 2016
STATE Vs. DEPARTMENT OF LEGAL AFFAIRS
February 29, 2016
STATE Vs. THE CPIO, EXPORT INSPECTION COUNCIL OF INDIA
January 13, 2016
SUBHASH CHANDRA AGRAWAL Vs. CENTRAL PUBLIC INFORMATION OFFICER, SUPREME COURT OF INDIA
February 10, 2016
SUDHIR KUMAR JAIN Vs. MINISTRY OF FINANCE, DEPARTMENT OF FINANCIAL SERVICES
February 29, 2016
SUMAN GUPTA Vs. CENTRAL PUBLIC INFORMATION OFFICER, ORIENTAL BANK OF COMMERCE
January 8, 2016
SUNIL KUMAR JOHAR Vs. P.K. YADAV
March 28, 2016
SUNITA CHOPRA Vs. DTE OF EDUCATION (NORTH), GNCTD
February 25, 2016
V. NAGESWARA RAO Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN OVERSEAS BANK
January 21, 2016
V. STANLEY PAULUS Vs. CENTRAL PUBLIC INFORMATION OFFICER O/O THE FRRO, BUREAU OF IMMIGRATION
February 3, 2016
V. SUNDARAMBAL Vs. CENTRAL PUBLIC INFORMATION OFFICER, INDIAN BANK
March 7, 2016
V.R.K. PALANIAPPAN Vs. CENTRAL PUBLIC INFORMATION OFFICER, THE LAKSHMI VILAS BANK LTD.
March 29, 2016
VIJYANT SINGH CHAUHAN Vs. PIO, NATIONAL LAW UNIVERSITY
March 2, 2016
VISHAL SAINI Vs. PIO, DAYAL BAGH EDUCATIONAL INSTITUTE, AGRA
February 19, 2016