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Case Index
Title
Date
AJIANA GANGMEI Vs. THE STATE OF MANIPUR AND ORS.
April 18, 2016
ALL MANIPUR SEPAK TAKRAW ASSOCIATION (AMSTA) Vs. SEPAK TAKRAW FEDERATION OF INDIA (STFI) AND ORS.
March 1, 2016
ALL PENSIONERS WELFARE COUNCIL Vs. STATE OF MANIPUR
November 15, 2016
ASEM REBIKA DEVI AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
March 28, 2016
BIMOLCHAND SINGH Vs. STATE OF MANIPUR UNION OF INDIA
July 26, 2016
BRAHMACHARIMAYUM RAJAMANI SHARMA Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST DISTRICT AND ORS.
April 27, 2016
COL LALNGAIHAWMI TERRITORIAL COMMANDER; LT COL LALRAMHLUNA; LT COL LALBULLIANA; LT COL KHAIZADINGA Vs. K LALBIAKSANGA
June 30, 2016
COLLECTOR, LAND ACQUISITION, IMPHAL WEST DISTRICT, GOVERNMENT OF MANIPUR Vs. CHABUNGBAM MENJOR SINGH; CHABUNGBAM SANAYAIMA MEITEI; NAOREM LOKEN SINGH; CHABUNGBAM AMU SINGH; CHABUNGBAM RAJANIKANTA SINGH; SOROKHAIBAM GOURAKISHOR SINGH
June 13, 2016
COMMUNIST PARTY OF INDIA AND ORS. Vs. ELECTION COMMISSION OF INDIA AND ORS.
January 18, 2016
D. PUKEHO MAO Vs. THE STATE OF MANIPUR
November 15, 2016
DON LAM CHING ZOU AGED ABOUT 38 YEARS, W/O MR. JAMCHINTHANG ZOU OF Vs. THE DISTRICT MAGISTRATE, BISHNUPUR DISTRICT, MANIPUR
July 25, 2016
DR. BHABESWAR TONGBRAM Vs. SHRI RAJKUMAR NANDO SINGH
September 12, 2016
DR. KH. SHANTIBALA DEVI Vs. THE STATE OF MANIPUR
May 19, 2016
DR. NGANGKHAM IBOTOMBI SINGH Vs. THE STATE OF MANIPUR
November 21, 2016
DR. THOUNAOJAM SURENDRA SINGH Vs. MANIPUR UNIVERSITY
October 24, 2016
DUIDANG SOUL Vs. THE STATE OF MANIPUR AND ORS.
March 2, 2016
ELANGBAM BABINA DEVI Vs. STATE OF MANIPUR
November 8, 2016
GAIPUINING GANGMEI; MAKUDUN GANGMEI; POUTHAILUNG KAMEI; KHANGLIANLUNG KHUIGAI KAMEI; GUANGKHIANGLUNG PANMEI; GAITHANGLUNG GOLMEI; KAGUNTHAI GOLMEI Vs. MONTHABIPOU MONTHA KAMEI
July 5, 2016
H.MANGCHINKHUP Vs. STATE OF MANIPUR
September 23, 2016
HAV PHARMACIST SOIBAM SOMO-RENDRO SINGH, M/5010672 Vs. UNION OF INDIA
September 2, 2016
HUIDROM NINGOL MAIBAM ONGBI OMILA DEVI Vs. SHRI INAOBI SINGH MAIBAM
October 26, 2016
HUIDROM RAJEN SINGH Vs. DHURBA OINAM
January 18, 2016
HUIREM IBOMCHA SINGH Vs. THE STATE OF MANIPUR AND ORS.
May 3, 2016
K. SUNDARESAN Vs. THE UNION OF INDIA AND ORS.
January 25, 2016
K.G. LANSHINGPOU Vs. STATE OF MANIPUR
August 30, 2016
K.S. STANDHOPE Vs. THE STATE OF MANIPUR AND ORS.
May 3, 2016
KAMBAM SEITYAJIT MANGANGCHA Vs. THE STATE OF MANIPUR AND ORS.
January 18, 2016
KANGJAM JAYANTA SINGH Vs. LISHAM ANILKUMAR SINGH
August 8, 2016
KHOMDRAM RATAN SINGH Vs. STATE OF MANIPUR
August 23, 2016
KHUMLO ABI ANAL @ AMBISON Vs. THE STATE OF MANIPUR
August 16, 2016
KHUNDONGBAM AMUBA SINGH Vs. STATE OF MANIPUR AND ORS.
April 25, 2016
KHUNDRAKPAM TOMBA SINGH Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST AND ORS.
April 25, 2016
KHURAIJAM SURJIT SINGH; USHAKIRAN DEVI; SAPAM SANJOY SINGH; IBOCHA SINGH; ARIBAM RAKESH SHARMA; T RAJU SINGH; KIRANKUMAR MEETEI; PAONAM DINESH SINGH; PALUJAM LEMBA SINGH; A MOSES Vs. STATE OF MANIPUR; CHIEF ENGINEER, WING I; CHIEF ENGINEER, WING II
June 28, 2016
KSHETRIMAYUM (O) HEMOLATA DEVI Vs. STATE OF MANIPUR AND ORS ; EXECUTIVE ENGINEER, WATER SUPPLY MAINTENANCE DIVISION-II; DIRECTOR OF HEALTH SERVICES, MANIPUR; PRINCIPAL SECRETARY (FINANCE), GOVT OF MANIPUR
May 16, 2016
L PIANGSANGLUN Vs. STATE OF MANIPUR AND ORS ; DIRECTOR OF HEALTH SERVICES, MANIPUR; HIGH COURT OF MANIPUR AND ORS
April 25, 2016
L. BIREN SINGH Vs. THE SECRETARY, MANAGING COMMITTEE, LAI AIDED HIGH SCHOOL AND ORS.
March 3, 2016
L. MOHEN SINGH Vs. STATE OF MANIPUR
February 4, 2016
LAISHRAM NOBIN SINGH Vs. THE STATE OF MANIPUR
August 1, 2016
LHINGKHOLAM LHOUVUM Vs. STATE OF MANIPUR REPRESENTED BY CHIEF SECRETARY, GOVERNMENT OF MANIPUR; DISTRICT MAGISTRATE, SENAPATI UNION OF INDIA THROUGH SECRETARY TO GOVERNMENT OF INDIA
September 23, 2016
LOKTAK PROJECT AFFECTED AREA ACTION COMMITTEE & ORS Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD & ORS
February 26, 2016
LOUREMBAM JILA SINGH Vs. STATE OF MANIPUR; JOINT SECRETARY(PENSION CELL), GOVERNMENT OF MANIPUR, IMPHAL, MANIPUR; ACCOUNT GENERAL, A& E, IMPHAL, MANIPUR
August 17, 2016
M BHUBON SINGH; K GAITHAOJEI R NAGA Vs. NATIONAL HYDRO POWER CORPORATION (NHPC) LTD ; DIRECTOR (HR), H R DEPARTMENT, NHPC OFFICE COMPLEX; CHIEF ENGINEER, LOKTAK POWER STATION, KOMKEIRAP; DEPUTY MANAGER (LAW), LOKTAK POWER STATION, KOMKEIRAP; ASSISTANT MANAGER (HR) DEPARTMENT,LOKTAK POWER STATIO
April 20, 2016
M.S. ABDUL KHALIQ CHISHTI Vs. SHEIKH ABDUL HYE CHISHTI
January 20, 2016
M/S ZENITH ENTERPRISES Vs. FOOD CORPORATION OF INDIA
August 10, 2016
MAISNAM CHANU LIKLAINU Vs. THE STATE OF MANIPUR
July 11, 2016
MANGA SINGSON Vs. STATE OF MANIPUR; DISTRICT MAGISTRATE, SENAPATI DISTRICT, MANIPUR UNION OF INDIA
July 19, 2016
MANOHARMAYUM BANDANA AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
April 19, 2016
MD. ABDUL KHALIQUE Vs. THE STATE OF MANIPUR
June 6, 2016
MD. ILIYASH KHAN Vs. THE STATE OF MANIPUR AND ORS.
March 31, 2016
MD. ITOJ ALI Vs. THE STATE OF MANIPUR
August 12, 2016
MD. MANOUWER ALI Vs. THE STATE OF MANIPUR
September 26, 2016
MD. NASIR HUSSAIN Vs. THE STATE OF MANIPUR AND ORS.
April 18, 2016
MD. RAJAB ALI Vs. THE STATE OF MANIPUR
November 8, 2016
MD. RIJAO HAQUE Vs. THE STATE OF MANIPUR
July 5, 2016
MD. SAMSUL HAQUE Vs. THE STATE OF MANIPUR
August 5, 2016
MD. ZIAUDDIN Vs. THE STATE OF MANIPUR
July 25, 2016
MEINAM MEMCHOUBI @ GOMTI DEVI Vs. STATE OF MANIPUR
August 17, 2016
MISS NINA SIBO Vs. THE STATE OF MANIPUR
August 8, 2016
MR. JENCHUI KAMEI @ KHANGHIAMNGAMPOU (38 YRS.) S/O KARINGLINPOU @ THAMBOU Vs. THE DISTRICT MAGISTRATE, TAMENGLONG, DISTRICT, GOVT. OF MANIPUR
May 9, 2016
MRS. JUBILEE MOI Vs. THE STATE OF MANIPUR
July 11, 2016
MRS. LUNNIANGPAITE Vs. DISTRICT MAGISTRATE, BISHNUPUR
August 8, 2016
MRS.CHINDEICHING ZOU Vs. THE DISTRICT MAGISTRATE ,BISHNUPUR DISTRICT
July 25, 2016
MV. JALALUDIN Vs. THE STATE OF MANIPUR
August 10, 2016
N. LOKHO AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
April 7, 2016
NAMEIRAKPAM MANICHANDRA SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
March 3, 2016
NAOREM ONGBI SUNITA DEVI Vs. THE STATE OF MANIPUR AND ORS.
April 5, 2016
NATIONAL INSURANCE CO.LTD. Vs. THONGAM BIRAHARI SINGH
February 26, 2016
NATIONAL INSURANCE COMPANY LTD Vs. VOIPU KHONGSAI
April 28, 2016
NGAMSINGLUNG PANMEI @ NGAMSIN PANMEI @ ASIN PANMEI @ PANMEI Vs. DISTRICT MAGISTRATE, IMPHAL WEST ,MANIPUR; STATE OF MANIPUR; SUPERINTENDENT OF MANIPUR (CENTRAL) UNION OF INDIA
April 18, 2016
NINGOMBAM BINA DEVI Vs. THE STATE OF MANIPUR
August 2, 2016
NINGTHOUJAM MENAOBI DEVI Vs. THE STATE OF MANIPUR AND ORS.
March 30, 2016
NINGTHOUJAM ONGBI JATI DEVI Vs. NINGTHOUJAM ONGBI RADHE DEVI
June 13, 2016
O. NABAKISHORE SINGH AND ORS. Vs. SHANGREIHAN MUIVAH
March 17, 2016
OINAM THOIBA SINGH Vs. THE JAWAHARLAL NEHRU MANIPUR DANCE ACADEMY AND ORS.
March 2, 2016
P.C.THANGJAPAO MIZO Vs. N.BHATTACHARJEE
June 24, 2016
PALMEI LANGBANJAO Vs. THE STATE OF MANIPUR AND ORS.
January 25, 2016
PHAIREMBAM SUDESH SINGH Vs. THE STATE OF MANIPUR AND ORS.
February 2, 2016
PRASANTA KR PRAMANICK Vs. UNION OF INDIA; DIRECTOR GENERAL OF CENTRAL RESERVE POLICE FORCE; COMMANDANT, 52 BN , CRPF, SAMILPUR, JAMMU, JAMMU & KASHMIR
July 28, 2016
PUKHREM SHARATCHANDRA SINGH Vs. MAIREMBAM PRITHVIRAJ
February 29, 2016
PUNGYANBAM SHANTIKUMAR SINGH AND ORS. Vs. KANGABAM TARUN KUMAR SINGH AND ORS.
January 14, 2016
R K BIREN SINGH; L SHARATCHANDRA SINGH Vs. STATE OF MANIPUR; DISTRICT RURAL DEVELOPMENT AGENCY, CHURACHANDPUR; DISTRICT RURAL DEVELOPMENT AGENCY, CHANDEL; LOKTAK DEVELOPMENT AUTHORITY; W IBOYAIMA SINGH
June 16, 2016
R. RAJASEKARAN Vs. THE UNION OF INDIA
October 20, 2016
RANJIT SINGH Vs. STATE OF MANIPUR; DIRECTOR, TREASURIES & ACCOUNTS; JOINT SECRETARY; ACCOUNTANT GENERAL
June 21, 2016
ROSHNICHAND TOURANGBAM Vs. THE STATE OF MANIPUR
July 21, 2016
S. GOPENDRO SINGH Vs. STATE OF MANIPUR
May 17, 2016
S. THANMI Vs. STATE OF MANIPUR
November 24, 2016
S.A. ROJAN ZIMIK Vs. THE UNION OF INDIA AND ORS.
April 21, 2016
SALAM ONGBI ANITA DEVI Vs. UNION OF INDIA; INSPECTOR GENERAL OF POLICE AND ORS
February 18, 2016
SALAM ONGBI ANITA DEVI Vs. UNION OF INDIA, AND ORS
January 18, 2016
SAMURAILAKPAM RAJMANI SHARMA Vs. STATE OF MANIPUR; COMMISSIONER/SECRETARY(DP) GOVT OF MANIPUR; CH SARAT SINGH, ASSOCIATE PROFESSOR(ENGLISH) D M COLLEGE
August 23, 2016
SAPAM ARUNKUMAR SINGH Vs. STATE OF MANIPUR
May 26, 2016
SAPAM NANAO DEVI Vs. STATE OF MANIPUR AND OTHERS
February 22, 2016
SENJAM BIMOLA DEVI, W/O M NANGISHWOR SINGH OF KHUYATHONG POLEM LEIKAI Vs. UNION OF INDIA; CENTRAL SOCIAL WELFARE BOARD, NEW DELHI; MANIPUR STATE SOCIAL WELFARE BOARD, IMPHAL; STATE OF MANIPUR; DIRECTOR OF SOCIAL WELFARE, MANIPUR, IMPHAL
August 24, 2016
SHRI ARIBAM BIJOYKUMAR SHARMA Vs. THE STATE OF MANIPUR
August 8, 2016
SHRI ASHEM SHYAMKESHO SINGH Vs. THOKCHOM RANJAN MEETEI
July 8, 2016
SHRI ASHOK KUMAR RANA Vs. THE UNION OF INDIA
June 24, 2016
SHRI C. WUNGAM @ WUNGREINGAM Vs. UNION OF INDIA
August 26, 2016
SHRI CHINGANGBAM DOREN Vs. SMT. THOKCHOM (O) RAJKUMARI ROMITA DEVI
June 7, 2016
SHRI CHINGTINNENG VAIPHEI, AGED ABOUT, 45 YEARS, W/O SHRI LETKHOGIN VAIPHEI, A RESIDENT OF SALAM PATONG VILLAGE, SADAR HILLS EAST, P.S. YAIRIPOK, DISTRICT Vs. THE STATE OF MANIPUR REPRESENTED BY CHIEF SECRETARY, GOVT. OF MANIPUR
November 30, 2016
SHRI CHONGTHEM GOJENDRO SINGH Vs. THE STATE OF MANIPUR
October 20, 2016
SHRI DAMTHUILUNG KAMSONG PHILIP Vs. THE STATE OF MANIPUR
June 9, 2016
SHRI G.KAKHAGAI KABUI Vs. SHRI NONGTHOMBAM BOBO SINGH
September 28, 2016
SHRI HEISNAMIBOMCHA SINGH Vs. DISTRICT MAGISTRATE, BISHNUPUR
August 8, 2016
SHRI HENKHOPAO HAOKIP Vs. SHRI POUJANGLUNG GONMEI
March 3, 2016
SHRI HUIRONGBAM IBOYAIMA SINGH Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST,MANIPUR
May 9, 2016
SHRI IROM BINOY SINGH Vs. THE STATE OF MANIPUR
August 2, 2016
SHRI IROM BOY SINGH Vs. THE STATE OF MANIPUR
October 21, 2016
SHRI K.G. LANSHINGPOU Vs. THE STATE OF MANIPUR
August 30, 2016
SHRI KANGJAM JAYANTA SINGH Vs. LISHAM ANILKUMAR SINGH
August 26, 2016
SHRI KEISHAM ROJENKUMAR SINGH Vs. THE STATE OF MANIPUR REPRESENTED BY THE SECRETARY/COMMISSIONER
June 20, 2016
SHRI KHOMDRAM RATAN SINGH Vs. THE STATE OF MANIPUR
July 29, 2016
SHRI KHOMDRAM SURANJIT SINGH Vs. THOUDAM ASHAKIRAN DEVI
June 16, 2016
SHRI L. RAJENDRA SINGH Vs. THE STATE OF MANIPUR
August 16, 2016
SHRI L.ROCHUNG Vs. THE STATE OF MANIPUR
September 6, 2016
SHRI L.SARATCHANDRA SINGH Vs. THE STATE OF MANIPUR
September 14, 2016
SHRI LETZATHANG VAIPHEI Vs. THE STATE OF MANIPUR
November 9, 2016
SHRI MORIANGTHEM APABI SINGH Vs. SHRI TAKHELLAMBAM BIREN SINGH
July 25, 2016
SHRI N.G. NINGSHOK Vs. THE STATE OF MANIPUR
July 15, 2016
SHRI NGAMKHOSEI KUKI Vs. THE STATE OF MANIPUR
June 22, 2016
SHRI PAONAM SHANTIKUMAR @ SHANTI Vs. DISTRICT MAGISTRATE, IMPHAL WEST MANIPUR AND OTHERS
March 1, 2016
SHRI R.K. MANIKANTA SINGH Vs. THE STATE OF MANIPUR
July 15, 2016
SHRI RAJKUMAR NANDO SINGH Vs. THE STATE OF MANIPUR
June 14, 2016
SHRI RAMESH CHAND SHARMA Vs. THE UNION OF INDIA
August 31, 2016
SHRI RONALD THINGBAIJAM Vs. THE STATE OF MANIPUR
November 22, 2016
SHRI ROSHAN KSHETRIMAYUM Vs. THE MANIPUR PUBLIC SERVICE COMMISSION
June 6, 2016
SHRI S. BISHORJIT SINGH Vs. THE UNION OF INDIA
September 14, 2016
SHRI SANGLAKPAM NANDABABU SHARMA Vs. THE STATE OF MANIPUR
October 18, 2016
SHRI SERAM PAKA SINGH Vs. THE STATE OF MANIPUR
August 9, 2016
SHRI SH. BIMOLCHAND SINGH Vs. THE STATE OF MANIPUR
July 26, 2016
SHRI T.P.NAMDISUNG Vs. THE STATE OF MANIPUR
August 8, 2016
SHRI THANGSEI SITLHOU Vs. THE STATE OF MANIPUR
September 23, 2016
SHRI THINGOM KULACHANDRA SINGH Vs. THE MANIPUR UNIVERSITY
August 8, 2016
SHRI WAHENGBAM HEITOMBA SINGH Vs. SHRI WAHENGBAM THOIBA SINGH
July 18, 2016
SHRI YUMNAM CHIRANJIT SINGH @ PHAJABA @ ROBERT Vs. THE STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY,GOVT. OF MANIPUR
May 4, 2016
SHRI YUMNAM PREMANANDA SINGH Vs. THE STATE OF MANIPUR
August 16, 2016
SINGNEIMANG VAIPHEI Vs. THE STATE OF MANIPUR AND ORS.
April 25, 2016
SMT DOMNENG DOUNGEL Vs. THE STATE OF MANIPUR
September 23, 2016
SMT. E. SUJATA DEVI Vs. THE STATE OF MANIPUR
September 14, 2016
SMT. HEIKRUJAM (ONGBI) SORO DEVI Vs. THE STATE OF MANIPUR
November 8, 2016
SMT. KHAIDEM DAMAYANTI DEVI Vs. THE STATE OF MANIPUR
June 20, 2016
SMT. LAISHRAM (N) NINGTHOUJAM (O) KABITA LEIMA @ KHUMANLEMBI Vs. THE STATE OF MANIPUR REPRESENTED BY THE CHIEF SECRETARY, GOVT. OF MANIPUR
May 16, 2016
SMT. NINGOMBAM (O) KUMUDINI DEVI Vs. SHRI NINGOMBAM BIRA SINGH
July 18, 2016
SMT. R. VUMGKHOMANGVAIPHEI Vs. THE STATE OF MANIPUR
July 19, 2016
SMT. RAJKUMARI MANGISANA DEVI Vs. THE STATE OF MANIPUR
July 18, 2016
SMT. SAMURAILATPAM SOROJINI DEVI Vs. THE STATE OF MANIPUR
August 8, 2016
SMT. SANABAM SOROJINI DEVI Vs. THE STATE OF MANIPUR
July 20, 2016
SMT. SUREINDER KAUR Vs. THE UNION OF INDIA
July 18, 2016
SMT. T. NGAIZAVUNG Vs. THE STATE OF MANIPUR
August 1, 2016
SMT. TH. NALINI DEVI Vs. MISS H. SURODHONI DEVI
November 8, 2016
SMT. THOUDAM ONGBI AKASHINI DEVI Vs. THE STATE OF MANIPUR
September 27, 2016
SMT. WAIKHOM NINGOL LAISHRAM ONGBI ACHOUBI DEVI Vs. SHRI SAPAM THAMBALNGOU SINGH
July 5, 2016
SMTI. CHONGTHAM ONGBI LOIDANG DEVI Vs. SHRI CHONGTHAM GUNA SINGH
September 27, 2016
SOIBAM SOMORENDRO SINGH Vs. THE UNION OF INDIA
September 2, 2016
SOUBAM KULLACHANDRA SINGH Vs. LANGPOKLAKPAM IBOCHA SINGH
June 28, 2016
STATE OF MANIPUR Vs. TH HARIDAS SINGH
January 27, 2016
STATE OF MANIPUR Vs. OKRAM PRAMODINI DEVI
May 6, 2016
SUBADANI DEVI AND OTHERS Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES AND OTHERS
February 25, 2016
SURESH, CENTRE OF FOREIGN STUDIES & PLACEMENT Vs. UNION OF INDIA; STATE OF MANIPUR
April 4, 2016
TAYENJAM (N) KSHETRIMAYUM (O) BEMBEM DEVI Vs. KAKCHING MUNICIPAL COUNCIL
August 4, 2016
TEKCHAM ROMITA DEVI Vs. STATE OF MANIPUR REPRESENTED BY SECRETARY HOME, GOVERNMENT OF MANIPUR,
April 6, 2016
THANGSABAM PRIYOKUMAR @ HOMIYO SINGH Vs. SMT. LAIMAYUM (N) KONGBRAILATPAM (O) INDIRA DEVI
July 27, 2016
THANGZADAM; HENZAMANG; S KAMTHANG; H VUNGZTHANG; H AMZATUAN; LALPEKTHANG; GINDAM TONSING Vs. STATE OF MANIPUR; DIRECTOR, EDUCATION (S), MANIPUR; ZONAL EDUCATION OFFICER; AUTONOMOUS DISTRICT COUNCIL OF CHURACHANDPUR; CHAIRMAN, AUTONOMOUS DISTRICT COUNCIL OF CCPUR
March 4, 2016
THE ALL MANIPUR PUBLIC HEALTH ENGINEEERING DEPARTMENT WORKERS AND EMPLOYEES ORGANISATION Vs. THE STATE OF MANIPUR
August 10, 2016
THE FREE PROGRESS ACADEMY CENTRE NO. 1 AND ORS. Vs. KONTHOUJAM PAKA SINGH AND ORS.
April 28, 2016
THE KEIRAK GRAM PANCHAYAT LEVEL MULTIPURPOSE CO-OPERATIVE SOCIETIES LTD. Vs. THE WABAGAI KEIRAK GRAM PANCHAYAT LEVEL MULTIPURPOSE CO-OPERATIVE SOCIETIES LTD.
June 20, 2016
THE MANIPUR SPINNING MILLS CORPORATION EMPLOYEES AND WORKERS ASSOCIATION Vs. THE STATE OF MANIPUR
September 14, 2016
THE MANIPUR UNIVERSITY Vs. DR. PURNA CHANDRA THOUDAM
September 20, 2016
THE NATIONAL INSURANCE CO. LTD Vs. SHRI IROM KHOGEN SINGH
July 14, 2016
THE NATIONAL INSURANCE CO. LTD. Vs. SHRI NINGSHEN ROMEO
February 26, 2016
THE NATIONAL INSURANCE COMPANY LTD. Vs. VOIPUKHONGSAI AND ORS.
April 28, 2016
THE STATE OF MANIPUR Vs. TIMOTHY L. CHANGSAN
August 1, 2016
THE STATE OF MANIPUR AND ORS. Vs. THE ALL MANIPUR PENSIONERS ASSN. AND ORS.
March 1, 2016
THINGNAM RAJGOPAL SINGH Vs. R.K. ONGBI BEBE@ ABE DEVI
May 11, 2016
THOKCHOM AUTUMN MEITEI Vs. THE MANIPUR PUBLIC SERVICE COMMISSION AND ORS.
March 28, 2016
THOKCHOM MANGISANA SINGH Vs. THE UNION OF INDIA AND ORS.
April 12, 2016
THOUNAOJAM MANGLEM SINGH AND ORS. Vs. THE STATE OF MANIPUR AND ORS.
April 14, 2016
THOUNAOJAM SURENDRA SINGH Vs. MANIPUR UNIVERSITY, CANCHIPUR; ELANGBAMVIJAYALAKSHMI DEVI
August 10, 2016
TOIJAM ACHOUBA SINGH & SONS Vs. UNION OF INDIA
May 6, 2016
UNION OF INDIA & 3 ORS Vs. JAGDISH PRASAD MANDWRA & 2 ORS
January 13, 2016
W. IBOTOMBI SINGH Vs. TH (O) THAMBALNGOU DEVI
December 2, 2016
WAHENGBAM RAMANANDA @ LUWANGNGAMBA, AGED ABOUT 40 YEARS, S/O (L) W.BIREN SINGH OF KONTHA AHALLUP MAKHA LEIKAI, PS HEINGANG, DISTRICT IMPHAL EAST, MANIPUR Vs. DISTRICT MAGISTRATE, IMPHAL WEST, MANIPUR
October 3, 2016
Y MOHENDRA SINGH Vs. STATE OF MANIPUR; PRINCIPAL SECRETARY/COMMISSIONER/SECRETARY; MANIPUR PUBLIC SERVICE COMMISSION; ACCOUNTANT GENERAL, MANIPUR AT IMPHAL
June 14, 2016
YAHIYA KHAN Vs. STATE OF MANIPUR
April 18, 2016
YAITHIBI KHUNOU JOINT FARMING CO-OPERATIVE SOCEITY LTD ; ELANGBAM RAJMOHAN SINGH; THANGANG SURANJIT SINGH; MD NOOR MOHAMMAD; MD AMIJUR RAHAMAN; CHINGTHAM PRABHABATI DEVI; THONGAM SUNIL SINGH; MD ABDUL HALEM; R K LEIBAKLEIMA DEVI; R K PRAKRITI DEVI; WAIKHO Vs. STATE OF MANIPUR AND ORS ; DEPUTY COMMISSIONER, THOUBAL, MANIPUR; SUB-DEPUTY COLLECTOR, HEIROK, THOUBAL DISTRICT, MANIPUR; SENJAM KUNJO SINGH; LAISHRAM BROJEN SINGH; SENJAM OMOR SINGH; SENJAM IBOMCHA SINGH; MD ABDUL WAHID; YENGKHOM CHINGKHU @ CHINGLEN SIN
June 30, 2016
YUMNAM KUMARI DEVI Vs. STATE OF MANIPUR REPRESENTED BY SECY. (HOME) GOVT. OF MANIPUR
March 3, 2016
YUNGKHAM KANTA ROY Vs. STATE OF MANIPUR; DIRECTOR, AGRICULTURE, MANIPUR; DEPUTY DIRECTOR GENERAL (AGRICULTURAL EDUCATION), INDIAN COUNCIL OF AGRICULTURAL RESEARCH; KARISHMA YUMNAM, CHANGANGEI MAKHA LEIKAI; MUKTA, RESIDENT OF KEINOU THONGTHAK; RANJITA SORAM; MALEMNGANBA S ; AKRA
May 20, 2016
ZENITH ENTERPRISES Vs. FOOD CORPORATION OF INDIA AND ORS.
January 20, 2016
ZENITH ENTERPRISES Vs. FOOD CORPORATION OF INDIA; MEISNAM RUPAM SINGH; NOREN DUTTA; N NANDAKISHORE; Y ROBINDRO AND ORS
January 29, 2016