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Case Index
Title
Date
(SMT.) SHANTIPRABHA DASH Vs. STATE OF ORISSA
November 8, 2016
(SRI) ATUL KUMAR MOHANTY Vs. STATE OF ODISHA
November 4, 2016
(SRI) RAJENDRA KUMAR DASH Vs. STATE OF ORISSA (VIG.)
May 20, 2016
A. PRAKASH RAO Vs. S.D.M., BERHAMPUR AND ANR.
November 9, 2016
A.S. GANESAN & ORS Vs. SRI GANGADHAR SAHU
November 21, 2016
ABDUL GAFAR KHAN Vs. STATE OF ORISSA AND OTHERS
April 18, 2016
ABHAYA KUMAR SETHI Vs. STATE OF ORISSA AND ORS.
February 11, 2016
ABHIMANYU MALLIK Vs. BAIDHAR JENA & OTHERS
August 29, 2016
ACHARYA DEVI DUTTA SAMASEKHAR Vs. AJIT KUMAR ACHARYA
April 18, 2016
ADEITA PRASAD DAS Vs. COMMISSIONER OF CONSOLIDATION, BHUBANESWAR AND OTHERS
September 12, 2016
ADIKANDA MOHANTY & OTHERS Vs. THE SECRETARY, PARADEEP PORT TRUST, PARADEEP,JAGATSINGHPUR & OTHERS
July 28, 2016
ADIKIANDA ROUT AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
November 16, 2016
ADITYA KUMAR SINGH & ANOTHER Vs. SECRETARY TO GOVERNMENT, REVENUE & DISASTER MANAGEMENT DEPARTMENT AND OTHERS
September 16, 2016
ADMA SODI Vs. STATE
October 18, 2016
AFR B.M.P. & SONS PVT. LIMITED Vs. STATE OF ODISHA
June 23, 2016
AFR KHIROD KUMAR SWAIN Vs. STATE OF ORISSA
April 29, 2016
AFR SK. ASAD ALLI Vs. DHRUBA CHARAN DAS
May 18, 2016
AGASTI BEHERA Vs. AUTHORISED OFFICER,ICICI BANK & ANR.
May 13, 2016
AGASTI BEHERA AND ORS. Vs. AUTHORISED OFFICER,ICICI BANK AND ORS.
May 13, 2016
AJAYA KUMAR PATTANAIK Vs. STATE OF ORISSA AND OTHERS
February 24, 2016
AJAYA KUMAR PATTNAIK Vs. STATE OF ORISSA AND OTHERS
November 16, 2016
AJIT KUMAR BEHERA Vs. STATE OF ORISSA AND OTHERS
December 8, 2016
AJIT KUMAR DAS Vs. REPUBLIC OF INDIA
June 27, 2016
AKHILESWAR GIRI Vs. STATE OF ORISSA & ORS.
September 9, 2016
AKSHAYA KUMAR PATRA AND ORS. Vs. MANAGING DIRECTOR, ANDHRA PRADESH POWER GENERATION CORPORATION LTD. AND ORS.
January 28, 2016
AKSHAYA KUMAR SAHOO Vs. OIL INDIA LIMITED AND ORS.
April 6, 2016
AKSHYA KUMAR SAHU Vs. STATE OF ORISSA
September 27, 2016
AKULA NAYAK Vs. SUKANTI NAYAK & OTHERS
July 4, 2016
ALLAHABAD BANK Vs. SRIKANTA PRADHAN
November 11, 2016
ALLAUDDIN Vs. THE COLLECTOR, SUNDARGARH AND ORS.
January 5, 2016
AMARENDRA ROUTRAY Vs. SARAT CH. MOHANTY & ORS.
June 20, 2016
AMIT KUMAR SAA Vs. STATE OF ODISHA & ORS.
March 18, 2016
AMIYA KUMAR SAHOO AND OTHERS Vs. TAPASWINI BISWAL AND ANOTHER
September 23, 2016
AMIYA PARIDA AND ORS. Vs. PARASURAM KHATUA AND ORS.
January 6, 2016
AMRUTI PRADHAN Vs. STATE OF ORISSA
June 20, 2016
ANANDA CHANDRA RANA Vs. PURUSOTTAM DAS
March 2, 2016
ANANDA MAHAPATRA Vs. BIJAY MAHAPATRA
December 22, 2016
ANANDANANDA DASH Vs. KUNTALA KUMARI DASH
June 24, 2016
ANGUL SUKINDA RAILWAY LIMITED Vs. PRIYABRATA PANDA AND ANOTHER
December 16, 2016
ANGUL SUKINDA RAILWAY LTD. Vs. PRIYABRATA PANDA AND ANOTHER
October 5, 2016
ANIL KUMAR MOHANTY Vs. STATE OF ORISSA AND ORS.
February 9, 2016
ANIL KUMAR MOHAPATRA Vs. STATE OF ORISSA
February 19, 2016
ANINDITA MOHANTY Vs. THE SENIOR REGIONAL MANAGER, HINDUSTAN PETROLEUM CORPORATION LTD.
June 22, 2016
ANITA HANSDA Vs. STATE OF ORISSA AND OTHERS
February 25, 2016
ANJANA PRUSTY Vs. CHIEF EXECUTIVE OFFICER, C E S U AND ANOTHER
August 10, 2016
ANTARYAMI DASH AND OTHERS; NRUSINGHA CHARAN SAHOO & ANOTHER Vs. STATE OF ODISHA AND ANOTHER
September 8, 2016
ANUPAMA SAHOO Vs. COLLECTOR, KHURDA AND OTHERS
July 12, 2016
ANUPAMA SAR Vs. JUDGE, FAMILY COURT, BHUBANESWAR AND ANOTHER
January 6, 2016
ANUSUYA SITHA Vs. STATE OF ORISSA AND OTHERS
September 16, 2016
ARAKSHITA PRADHAN Vs. STATE OF ORISSA & OTHERS
November 24, 2016
ARATI INFRATECH PVT. LTD. Vs. STATE OF ODISHA
August 22, 2016
ARCHANA MOHANTY AND OTHERS Vs. STATE OF ODISHA AND OTHERS
September 13, 2016
ARJUN KISAN Vs. STATE OF ORISSA
May 24, 2016
ARUNA KUMAR SATAPATHY Vs. STATE OF ODISHA AND OTHERS
December 20, 2016
ARUNA KUMARI MISHRA Vs. UTKAL UNIVERSITY AND ORS.
March 16, 2016
ASHAMANJARI MISHRA Vs. BHUBANESWAR MUNICIPAL CORPORATION AND ANOTHER
February 19, 2016
ASHEEMA SAMANTRAY Vs. THE COMMISSIONER OF CONSOLIDATION
November 10, 2016
ASHISH SINGH @ NITESH KUMAR SINGH Vs. THE STATE OF ORISSA
September 21, 2016
ASHOK BEHERA @ NILA Vs. STATE OF ORISSA
December 20, 2016
ASHOK KUMAR BEHERA Vs. STATE OF ORISSA
December 21, 2016
ASHOK KUMAR ROUT Vs. NANDA KISHORE ROUT AND ORS.
April 8, 2016
ASHOK KUMAR SAHOO Vs. STATE OF ORISSA
July 22, 2016
ASHOK KUMAR SINHA Vs. STATE OF ORISSA
July 8, 2016
ASSA BIBI AND OTHERS Vs. BASANTA JENA AND OTHERS
October 6, 2016
ASSISTANT EXECUTIVE ENGINEER/ SUB-DIVISIONAL OFFICER (ELECTRICAL), BERHAMPUR Vs. PRASANT KUMAR SAHU & ANR
November 23, 2016
ATABUL SEKH & ORS. Vs. STATE OF ORISSA
December 20, 2016
ATISH CHANDRA SINHA Vs. MANJUSHREE DASH
January 27, 2016
AUTO OASIS DEALER, INDIAN OIL CORPORATION LTD. Vs. INDIAN OIL CORPORATION LTD.
February 3, 2016
B. JAYASANKAR PATRA Vs. STATE OF ORISSA AND ANR.
April 6, 2016
BABA LINGARAJ ENTERPRISES PVT LTD AND ANOTHER Vs. ODISHA SMALL INDUSTRIES CORPORATION LTD AND ANOTHER
September 14, 2016
BABAJI BEHERA Vs. BAISHNABA CHARAN BEHERA AND OTHERS
February 19, 2016
BABAJI MAHARANA Vs. TAHASILDAR
October 27, 2016
BACHHA ROUT Vs. STATE OF ORISSA
October 3, 2016
BAIDHAR SETHI Vs. STATE OF ODISHA AND OTHERS
March 30, 2016
BAIDYANATH KAR Vs. STATE OF ODISHA
March 4, 2016
BAIJAYANATI NAIK Vs. STATE OF ODISHA AND OTHERS
August 3, 2016
BAIKUNTHANATH SWAIN Vs. STATE OF ODISHA
July 28, 2016
BAIRAGI MAHALIK AND OTHERS Vs. KELUNI DEI AND OTHERS
October 28, 2016
BAIRAGI MUNDA Vs. STATE OF ODISHA
September 23, 2016
BAISHNAB CHARAN PALEI Vs. PADMANAV ROUT AND OTHERS
March 22, 2016
BAJRANGLAL GUPTA Vs. BHARATI AIRTEL LTD.
February 26, 2016
BALAKRUSHNA BEHERA Vs. KRUSHNA CH. TARAI AND OTHERS
July 12, 2016
BALARAM DAMBA AND ANOTHER Vs. BHAGABAN NAIK AND OTHERS
December 7, 2016
BALI NAIK & ANOTHER Vs. STATE OF ORISSA
August 26, 2016
BALMIKI NAYAK AND OTHERS Vs. BABAJI CHARAN NAYAK & ANOTHER
June 21, 2016
BANA KISHORE MAHAKUD Vs. KANHU CHARAN DAS & OTHERS
August 12, 2016
BANALATA CHAND AND ORS. Vs. PRANAYA KUMAR DAS AND ORS.
April 8, 2016
BANAMALI BEHERA Vs. SMT. NIRUPAMA PAL
October 24, 2016
BANAMALI CHHATRIA Vs. PRESIDING OFFICER, LABOUR COURT, SAMBALPUR AND ANOTHER
September 9, 2016
BANCHHANIDHI PATRA Vs. BHAGABAT PRASAD PANDA
November 16, 2016
BANKANIDHI MOHAPATRA @ SURA Vs. UMA PADHI
March 2, 2016
BANSHIDHAR BEHURIA Vs. GRID CORPORATION OF ORISSA LIMITED AND OTHERS
May 11, 2016
BANSIDHAR NAYAK Vs. PRIYA RANJAN MOHANTY AND OTHERS
August 8, 2016
BARAPALI MEHER ARTS & CRAFTS HANDLOOM CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. ASST. PROVIDENT FUND COMMISSIONER AND ORS.
January 20, 2016
BARUNEI ROLLER FLOUR MILLS (P) LTD. AND ORS. Vs. STATE BANK OF INDIA
April 5, 2016
BASANT KUMAR SAHOO Vs. COMMISSIONER, CONSOLIDATION, ORISSA, CUTTACK & OTHERS.
October 19, 2016
BASANTA KUMAR BARIK Vs. STATE OF ODISHA & OTHERS
November 3, 2016
BASANTA KUMAR DAS Vs. GOVERNING BODY OF TARATARINI COLLEGE AND ORS.
February 24, 2016
BASANTA KUMAR MOHANTY Vs. CHIEF GENERAL MANAGER, SBI ORISSA CIRCLE, BHUBANESWAR
April 27, 2016
BASANTA KUMAR PATRA Vs. STATE OF ORISSA & OTHERS
November 21, 2016
BASANTA KUMAR PRADHAN AND ORS. Vs. STATE OF ORISSA
February 17, 2016
BASANTA KUMAR SAHOO Vs. STATE OF ORISSA
August 10, 2016
BASANTA NAHAK AND OTHERS Vs. STATE OF ODISHA
March 11, 2016
BASANTI JENA Vs. STATE
September 14, 2016
BASANTI MOHANTY AND ORS. Vs. STATE OF ORISSA AND ORS.
March 2, 2016
BASANTI NAYAK @ PATEL Vs. BADRINARAYAN NAYAK & TWO OTHERS
July 28, 2016
BASANTI PATRA AND ANOTHER Vs. RAMAMANI MOHAPATRA AND OTHERS
March 21, 2016
BASANTI SAHOO & OTHERS Vs. NATIONAL INSURANCE COMPANY & ANR
July 20, 2016
BASUDEV CHATERJEE Vs. GRID CORPORATION OF ORISSA AND ORS.
February 10, 2016
BAURI BANDHU SARANGI Vs. BHABANI SADANGI & OTHERS
February 4, 2016
BAYAMANI MANDINGA Vs. STATE OF ORISSA
February 23, 2016
BELABAHALI ANCHALIKA PANCHAYAT SURAKHAYA MANCHA AND ORS Vs. UNION OF INDIA AND ORS
August 30, 2016
BELLARY STEELS AND ALLOYS LTD. Vs. O.C.L. INDIA LTD.
March 30, 2016
BHABANI SANKAR MISHRA Vs. DIVISIONAL MANAGER, S.E. RLY., KHURDA ROAD & ORS.
January 21, 2016
BHABATOSH PATTANAIK Vs. BINODINI PANIGRAHI
September 9, 2016
BHAGABAN KHEMUNDU AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT, JEYPORE AND OTHERS
August 10, 2016
BHAGABAN NATH & ORS. Vs. COLLECTOR, BHADRAK & ORS.
August 26, 2016
BHAGABAT PRASAD MOHANTY Vs. BINOD BEHARI SAMAL
October 19, 2016
BHAGABATI SAHOO Vs. KALPANA MISHRA
January 6, 2016
BHAGABATIA PANDA Vs. COLLECTOR, JHARSUGUDA & ANOTHER
August 17, 2016
BHAJU @ BHAJAMOHAN DAS Vs. STATE OF ORISSA AND ANOTHER
November 7, 2016
BHAKTA KISAN Vs. STATE OF ORISSA
June 3, 2016
BHANWAR LAL SINGHI @ JAIN Vs. PANKAJA KANTA PANDA AND OTHERS
June 23, 2016
BHARAT CHANDRA NAYAK Vs. STATE OF ORISSA
March 31, 2016
BHARAT CHANDRA SATPATHY Vs. PURNA CHANDRA LENKA AND OTHERS
December 5, 2016
BHARAT PETROLEUM CORPORATION LTD. Vs. SMT. SUGYANI KUMARI DEO
October 19, 2016
BHARAT SENAPATI AND OTHERS Vs. STATE OF ODISHA AND OTHERS
July 15, 2016
BHASKAR CH NAYAK AND OTHERS Vs. INDIAN OIL CORPORATION LTD
September 13, 2016
BHATTER SOLVENT EXTRACTION UDYOG LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 29, 2016
BHAVIN SHAH Vs. SAPNA SHAH
January 8, 2016
BHIMA BHOI Vs. STATE OF ORISSA
January 27, 2016
BHUAN @ PRAMOD KUMAR PATRA Vs. STATE OF ORISSA & ANOTHER
October 7, 2016
BHUBANA BIHARI BAHINIPATI Vs. STATE OF ODISHA AND ANOTHER
November 21, 2016
BHUBANESWAR MUNICIPAL CORPORATION Vs. BHARAT CH. SAHOO AND ANOTHER
August 10, 2016
BHUMISUTA MAJHI AND ANOTHER Vs. BANAMALI RANA AND OTHERS
September 1, 2016
BHUPENDRA KUMAR DASH Vs. STATE OF ODISHA & ORS.
August 18, 2016
BIBACHHA DIGAL Vs. STATE OF ORISSA
October 28, 2016
BIBAS GOUD Vs. STATE OF ODISHA
January 20, 2016
BIBEKANADA DASH AND ANOTHER Vs. C.E.O., NESCO (ELECTRICAL), BALESORE AND OTHERS
August 10, 2016
BIBEKANANDA PATTANAIK AND TWO OTHERS Vs. UNION OF INDIA
March 31, 2016
BIBHUTI BHUSAN RAY Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME-TAX AND OTHERS
December 15, 2016
BIBHUTI PRASAD ACHARYA Vs. RASMITA SAHU
August 22, 2016
BICHITRANANDA MISHRA Vs. ACHYUTANANDA MISHRA AND ORS.
February 18, 2016
BIDULATA BEHERA; PRABHASH KUMAR MAHABHOI; SARASWATI NAIK & OTHERS; ASHOK DAS; GATIKRUSHNA PARIDA @ GATIKRISNA PARIDA; SAMIRA BEHERA @ SAMIR KUMAR BEHERA; MAKHAN SINGH MAHABHOI; RINKI MAHAKHUD; SATRUGHNA MAHAKUD; BHARAT CHANDRA BARIK; SANJAYA KUMAR BEHERA; Vs. STATE OF ODISHA AND OTHERS
September 15, 2016
BIDYADHAR PRAHARAJ & OTHERS Vs. THE STATE OF ORISSA
November 8, 2016
BIJAY KUMAR BINAKAR AND OTHERS Vs. STATE OF ORISSA AND OTHERS
February 15, 2016
BIJAY KUMAR MOHAPATRA Vs. STATE OF ORISSA
November 15, 2016
BIJAY SHANKAR SARANGI Vs. ORISSA STATE ROAD TRANSPORT CORPORATION AND ORS.
March 3, 2016
BIJAYA GANTAYAT AND OTHERS Vs. THE COLLECTOR, JAJPUR OTHERS
August 30, 2016
BIJAYA GOBINDA DASH AND OTHERS Vs. DIRECTOR, ORISSA STATE AGRICULTURAL MARKETING BOARD AND OTHERS
October 7, 2016
BIJAYA KUMAR MUNI Vs. CHAIRMAN, STATE BANK OF INDIA AND ORS.
January 28, 2016
BIJAYA KUMAR PADHY @ BIJI PADHY Vs. CHAIRMAN, STATE SENTENCE REVIEW BOARD
November 24, 2016
BIJAYA KUMAR PRUSTY AND OTHERS Vs. HAREKRUSHNA PRUSTY AND OTHERS
March 16, 2016
BIJAYLAXMI MOHARANA AND ORS. Vs. SANJUKTA SATPATHY AND ANR.
December 23, 2016
BIJOY KUMAR KHILLAR Vs. STATE OF ORISSA
August 17, 2016
BIKASH RANJAN MISHRA Vs. STATE OF ODISHA AND OTHERS
March 29, 2016
BIKRAM CHANDRA DALABEHERA Vs. TAHASILDAR, G UDAYAGIRI AND ANOTHER
July 4, 2016
BIKRAM KISHORE SATAPATHY AND OTHERS Vs. JAITNDRANATH SATAPATHY AND OTHERS
February 26, 2016
BIKRAM KUMAR JENA Vs. DEEPAK KUMAR MOHAPATRA
September 22, 2016
BIMALA PRASAD SETHY Vs. STATE OF ORISSA & ORS.
May 13, 2016
BIMBADHAR NATH & ORS Vs. STATE OF ORISSA & ANR
September 28, 2016
BINABATI SABAR Vs. ELECTION OFFICER-CUM-BLOCK DEVELOPMENT OFFICER AND ANOTHER
March 2, 2016
BINOD BIHARI SINGH (DEAD) & ORS. Vs. THE DISTRICT TRANSPORT MANAGER (ADMN.) ORISSA STATE ROAD TRANSPORT CORPORATION
July 13, 2016
BIPIN KUMAR SAMAL Vs. MINARVA SWAIN
January 5, 2016
BIPUL PARUA Vs. KAKALI JENA & ANOTHER
September 16, 2016
BIRENDRA GIRI Vs. M/S. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ANOTHER
May 4, 2016
BIRENDRA NATH DAS Vs. STATE OF ORISSA
December 2, 2016
BIRENDRA PRUSTY Vs. COMMISSIONER OF CONSOLIDATION, CUTTACK AND OTHERS
September 12, 2016
BISHNU PRASADA DASH Vs. GOVERNOR, RESERVE BANK OF INDIA AND ORS.
April 20, 2016
BISWANATH MOHANTY Vs. STATE OF ODISHA
September 27, 2016
BISWANATH SAMAL Vs. STATE OF ORISSA AND OTHERS
February 24, 2016
BOGA GOND AND ORS. Vs. RAMASAI GOND
February 10, 2016
BRAJA KISHORE MISHRA Vs. STATE OF ORISSA
July 8, 2016
BRAJA SUNDAR MISHRA Vs. STATE OF ODISHA
August 18, 2016
BRAJENDRA KU. JENA Vs. STATE OF ORISSA AND ORS.
February 8, 2016
BRANCH MANAGER, PURI OF ORIENTAL INSURANCE COMPANY Vs. DIPTIREKHA MISHRA & THREE OTHERS
March 31, 2016
BRANCH MANAGER, STATE BANK OF INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA AND ANOTHER
August 22, 2016
BRANCH MANAGER, THE UNITED INDIAN INSURANCE CO. LTD. REPRESENTED BY DY. MANAGER REGIONAL CELL, BHUBANESWAR, KHURDA Vs. KRUSHNA PAIK AND OTHERS
June 29, 2016
BRG IRON AND STEEL COMPANY (P) LIMITED Vs. STATE OF ODISHA
May 18, 2016
BRUNDABAN MAHARANA Vs. GOVT OF INDIA & OTHERS
August 8, 2016
BRUNDABAN SETHY & OTHERS Vs. CHAIRMAN, PARADIP PORT TRUST & ANOTHER
December 21, 2016
BUDHIRAM BARIK Vs. PRESIDING OFFICER,LABOUR COURT, JEYPORE & OTHERS
June 20, 2016
BUDHU KISAN Vs. STATE OF ORISSA
February 1, 2016
BULU HAZARI @ PRADEEP KUMAR HAZARY AND OTHERS Vs. STATE OF ORISSA
February 15, 2016
CH. AMRITALINGAM Vs. STATE
June 24, 2016
CHAIRMAN AND MANAGING DIRECTOR, ALLAHABAD BANK Vs. SHRI P.K. PANI
October 17, 2016
CHAITANYA DAS (SINCE DEAD) Vs. BIBHUTI CHARAN DAS & OTHERS
December 14, 2016
CHAKRAPANI MAHAKUR Vs. BINOD BIHARI DASH & ANOTHER
July 12, 2016
CHAMARA JHANKAR Vs. BANAMALI JHANKAR
April 18, 2016
CHAMPESWAR RANA Vs. STATE OF ORISSA
November 17, 2016
CHANDRA SEKHAR PATRA Vs. JITAN MANKI AND OTHERS
December 14, 2016
CHANDRAKANTI NAYAK Vs. STATE OF ORISSA AND OTHERS
January 29, 2016
CHANDRAKANTI NAYAK Vs. STATE OF ORISSA AND ORS.
January 29, 2016
CHANDRAMANI KUMBHAR Vs. STATE OF ORISSA
February 3, 2016
CHANDRAMOHAN BARIK Vs. STATE OF ORISSA AND ORS.
February 8, 2016
CHANDRAMOHAN SINGH Vs. CHAIRMAN
December 9, 2016
CHANDRIKA MISHRA AND ORS Vs. STATE OF ORISSA AND ORS
March 18, 2016
CHAPALABALA PARIJA Vs. TAHASILDAR, TIRTOL
September 8, 2016
CHARANJIT KAUR Vs. SOUTH EASTERN RAILWAY
March 15, 2016
CHARULATA MALLIK Vs. PRAKASH KU. MOHANTY
December 23, 2016
CHATTARPAL SINGH Vs. THE UNION OF INDIA AND ORS.
February 24, 2016
CHATURBHUJ MALICK Vs. DEBARAJ KANDI & OTHERS
August 31, 2016
CHERU SANDHA AND OTHERS Vs. UMA BHOI AND OTHERS
November 25, 2016
CHHABINDRA MUKHI Vs. STATE OF ODISHA AND ORS.
April 8, 2016
CHHOTU @ NABARANG SINGH Vs. STATE OF ORISSA
November 8, 2016
CHIEF EXECUTIVE OFFICER,CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA Vs. SATYABHAMA NAYAK
March 2, 2016
CHIEF EXECUTIVE, CHILIKA DEVELOPMENT AUTHORITY Vs. SRI RABINDRA KUMAR MOHAPATRA
September 20, 2016
CHINMAYA KUMAR MOHAPATRA Vs. STATE OF ORISSA AND ANR.
August 2, 2016
CHINTAMANI DAS Vs. STATE OF ORISSA
December 2, 2016
CHINTAMANI MALLIK AND ORS. Vs. STATE OF ORISSA AND ORS.
February 2, 2016
CHINTAMANI MOHAPATRA Vs. SMT. SANJUKTA DAS
March 3, 2016
CHIRANJIB BISWAL Vs. BISHNU CHARAN DAS AND ORS.
March 22, 2016
CHITTA RANJAN BEHERA & OTHERS Vs. STATE OF ODISHA & OTHERS
July 5, 2016
CHITTARANJAN MISHRA Vs. STATE OF ODISHA AND OTHERS
September 1, 2016
CHITTARANJAN MOHAPATRA AND ORS. Vs. SAB MILLER INDIA LTD.
April 12, 2016
CHITTARANJAN SAHOO Vs. NIRANJAN SAHOO AND OTHERS
September 7, 2016
COAL CARRIERS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COALFIELDS LIMITED & OTHERS
September 19, 2016
COMMISSIONER OF INCOME TAX, SAMBALPUR Vs. INCOME TAX SETTLEMENT COMMISSION (IT & WT) & OTHERS
August 31, 2016
CONSERVATOR OF FORESTS Vs. P.O., LABOUR COURT, JEYPORE
September 8, 2016
CONSTITUTION OF INDIA; UMAKANTA ROUL Vs. STATE OF ORISSA & OTHERS
August 22, 2016
CUTTACK ELECTRICAL DIVISION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 18, 2016
CUTTACK MUNICIPAL CORPORATION Vs. HAREKRUSHNA NAYAK
April 20, 2016
DAMAYANTI SEN Vs. CHHABIRANI SEN AND OTHERS
December 5, 2016
DANDASI BEHERA Vs. A D M , GANJAM & OTHERS
August 18, 2016
DANIAL SINGH & ORS Vs. STATE OF ORISSA
September 8, 2016
DASARATHA DEHURY Vs. STATE OF ORISSA
February 16, 2016
DEBENDRA KUMAR HAZRA Vs. PATITAPABAN PANDA & OTHERS
September 12, 2016
DEBENDRA KUMAR ROUL Vs. STATE OF ORISSA
November 7, 2016
DEELIP KUMAR MEHER Vs. STATE OF ORISSA
September 21, 2016
DEENABANDHU SAHU Vs. FOREST RANGER AND OTHERS
November 9, 2016
DEEPAK GUPTA Vs. STATE OF ORISSA
March 28, 2016
DEEPAK MOHANTY Vs. SUPERINTENDENT OF POLICE, CUTTACK AND OTHERS
August 23, 2016
DEEPAK MURJANI Vs. VINOD KUMAR AGRAWALLA
August 30, 2016
DEEPAK SINGH Vs. SANDHYARANI GIRI
November 16, 2016
DEEPIKA RANI SETHI & OTHERS Vs. UNION OF INDIA & OTHERS
September 7, 2016
DHANCHIT HARIJAN & OTHERS Vs. STATE OF ORISSA
August 11, 2016
DHANESWAR NATH Vs. BIDYADHAR NATH AND OTHERS
September 15, 2016
DHANU BAHADUR Vs. ORISSA POWER TRANSMISSION CORPORATION LTD. AND ORS.
April 4, 2016
DHARANIDHAR PARIDA Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY
April 21, 2016
DHIRENDRA KUMAR KHANDELWAL Vs. STATE OF ORISSA
September 6, 2016
DHIRENDRA PRASAD DAS Vs. THE COMPETENT AUTHORITY-CUM-TAHASILDAR, NILAGIRI AND ANOTHER
August 2, 2016
DHOBA BEHERA Vs. JAGABANDHU BEHERA AND OTHERS
November 9, 2016
DHOBANI BEHERANI AND OTHERS Vs. LAXMI BEHERANI AND OTHERS
October 28, 2016
DHRUBA CHARAN MEKAP Vs. ACC LIMITED AND ORS.
February 25, 2016
DHUSASANA JENA Vs. STATE OF ORISSA AND OTHERS
September 19, 2016
DIBAKAR PATRA Vs. STATE OF ORISSA
January 22, 2016
DIGAMBAR NAYAK Vs. ORISSA LEGISLATIVE ASSEMBLY
January 21, 2016
DILLIP KUMAR DIXIT Vs. COAL INDIA LIMITED AND OTHERS
August 1, 2016
DILLIP KUMAR MOHANTY Vs. STATE OF ORISSA
August 31, 2016
DILLIP KUMAR SAHOO Vs. COLLECTOR AND ORS
March 29, 2016
DIPTI RANJAN SAHOO AND ANOTHER Vs. KUNJALATA SAHOO AND OTHERS
November 25, 2016
DIRECTOR GENERAL Vs. KARTIKESWAR JENA AND ANR.
December 1, 2016
DIRECTOR OF TREASURIES & INSPECTION, ORISSA Vs. BHANUMATI SRINIVASAN & ORS.
December 22, 2016
DIVISIONAL MANAGER, ORIENTAL FIRE AND GENERAL INSURANCE CO AND ANOTHER Vs. COLD STORAGE CO-OPERATIVE SOCIETIES LTD AND OTHERS
February 23, 2016
DIVISIONAL MANAGER, ORISSA FOREST DEVELOPMENT CORPORATION LTD. Vs. RANJIT KUMAR MOHANTY AND ORS.
April 26, 2016
DR. DILLIP KUMAR MOHANTY Vs. STATE OF ORISSA & ORS.
September 22, 2016
DR. K. (KAPULI) HARIBAN Vs. STATE OF ORISSA (VIGILANCE)
June 30, 2016
DR. MONU PATTANAYAK Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME-TAX
December 5, 2016
DR. MONU PATTANAYAK (HUF) Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME
December 1, 2016
DR. SATYABRATA KANUNGO Vs. STATE OF ODISHA & OTHERS
March 31, 2016
DR. SUREN PRASAD DASH Vs. STATE OF ODISHA
November 11, 2016
DUNNA BHIMA RAJU & OTHERS Vs. STATE OF ORISSA & OTHERS
May 5, 2016
DURGA CHARAN JENA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
September 21, 2016
DURYODHAN BEHERA Vs. THE ORISSA STATE HANDLOOM WEAVERS COOPERATIVE SOCIETY LTD. AND ORS.
February 17, 2016
DUTTI BARIK Vs. MINATI BARIK & OTHERS
February 10, 2016
DWIJA DALPATI AND ORS. Vs. KALAKANHU PATEL
January 5, 2016
EKABAL HUSSAIN & OTHERS Vs. MAKASUD HUSSAIN & OTHERS
August 9, 2016
EKADASIA PANDA Vs. LALU MAHANANDA AND OTHERS
September 24, 2016
EXECUTIVE ENGINEER Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
April 5, 2016
EXECUTIVE ENGINEER (ELECTRICAL), BHANJANAGAR ELECTRICAL DIVISION, BHANJANAGAR AND ANOTHER Vs. KOMA BEHERA
February 10, 2016
EXECUTIVE ENGINEER EAST ELECTRICAL DIVISION (WESCO) Vs. SESHA BAG
November 3, 2016
EXECUTIVE ENGINEER, (ELECT), TALCHER ELECTRICAL DIVISION, CHAINPAL, Vs. M/S. RANA SPONGE LIMITED AND ANOTHER
February 16, 2016
FERTILIZER CORPORATION OF INDIA LTD , AND ANOTHER Vs. THEIR MINISTERIAL STAFF AND ANOTHER
September 9, 2016
FR. E.A. THOMAS Vs. SRI RAMMURTY MISSAL
February 23, 2016
GAGAN BIHARI PRADHAN Vs. STATE OF ORISSA
May 20, 2016
GAGAN JANI Vs. STATE OF ORISSA
June 20, 2016
GAJENDRA BEHERA Vs. STATE OF ORISSA
February 3, 2016
GAJENDRA NATH BISWAL Vs. NARMADA BISWAL & OTHERS
February 3, 2016
GAJENDRA PRASAD DAS Vs. STATE OF ORISSA AND ORS.
April 27, 2016
GANESWAR SAHOO Vs. STATE OF ODISHA
October 25, 2016
GAYADHAR JENA Vs. STATE OF ODISHA
September 7, 2016
GEDU ALIAS PARAMESWAR PATRA Vs. STATE OF ORISSA
July 13, 2016
GEETANJALI SUNI Vs. COLLECTOR-CUM-DM
February 8, 2016
GENERAL MANAGER, I.D.C.O. Vs. PRESIDING OFFICER, LABOUR COURT AND OTHERS
August 8, 2016
GENERAL MANAGER, ORISSA MINING CORPORATION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.
November 21, 2016
GENERAL MANAGER, RAMPUR COLLIERY ORIENT AREA, MAHANADI COALFIELDS LTD. Vs. SRI ANIRUDHA MAHANADIA
September 1, 2016
GENERAL SECRETARY (JRD), BOLANNI SHRAMIK, BARBIL Vs. PRESIDING OFFICER,INDUSTRIAL TRIBUNAL, ROURKELA
September 13, 2016
GENERAL SECRETARY, N.T.P.C. POWER WORKERS UNION AND ORS. Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, NATIONAL THERMAL POWER CORPORATION AND ORS.
January 19, 2016
GHANASHYAM DAS TEKRIWAL Vs. JAYANTI TIWARI AND ORS.
January 20, 2016
GHANASHYAM HEMBRAM Vs. STATE OF ORISSA
November 15, 2016
GHANASHYAM PRADHAN AND ORS. Vs. RAM PRATAP KHERIA
April 11, 2016
GHASI Vs. STATE OF ORISSA
January 29, 2016
GIRIDHARI NATH Vs. MAMITARANI SUTAR
November 15, 2016
GITANJALI PADHI Vs. HARI SAHOO AND OTHERS
December 21, 2016
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
August 10, 2016
GOKULA NAIK Vs. STATE OF ORISSA
November 10, 2016
GOLAP SINGH & ANOTHER Vs. REVENUE OFFICER-CUM-TAHASILDAR, KALAHANDI & OTHERS
August 22, 2016
GOPAL CHANDRA SAHOO Vs. STATE OF ORISSA
May 18, 2016
GOPAL CHANDRA SAHU Vs. STATE OF ODISHA AND ORS.
February 2, 2016
GOPAL CHANDRA SETHI Vs. THE EXECUTIVE ENGINEER, BALASORE ELECTRICAL DIVISION AND ORS.
April 27, 2016
GOPAL CHARAN @ GOPAL BISWAL Vs. KAMADEV MALLICK
May 3, 2016
GOPAL SAHU Vs. STATE OF ORISSA & OTHERS
August 31, 2016
GOPINATH PARAJA Vs. STATE OF ORISSA
November 2, 2016
GORA PURTY Vs. STATE OF ORISSA
March 11, 2016
GORAMANI GOUDA AND OTHERS Vs. C.E.O., SOUTHCO ELECTRICAL DIVISION,BERHAMPUR AND OTHERS
August 10, 2016
GORETI XESS Vs. JYOTI XAXA & ANR.
April 29, 2016
GOURANGA GUMANSINGH Vs. RAMARAYA SINGH AND OTHERS
August 12, 2016
GOURANGA PRADHAN AND ORS. Vs. STATE OF ORISSA AND ORS.
January 19, 2016
GOURMANI DEI AND ORS. Vs. SHREE JAGANNATH MAHAPRABHU AND ORS.
March 2, 2016
GOVERNING BODY OF ABHIMANYU SAMANTA SINGHAR COLLEGE, BALIA Vs. STATE OF ORISSA AND ORS.
April 8, 2016
GOVERNING BODY OF LAXMI NARAYAN MOHAVIDYALAYA Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
March 15, 2016
GOVERNING BODY, RAMANARAYAN COLLEGE Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 29, 2016
GRAND CINEMA HALL Vs. FIRE OFFICE,CENTRAL RANGE & ANR.
August 11, 2016
GUDDU @ PURUSHOTTAM MOHANTA AND OTHERS Vs. SAIMANI MOHANTIANI (DEAD) HER L RS BASANTI MOHANTA @ AMBIKA MOHANTA & OTHERS
August 5, 2016
GUJJU SARASWATI @ G. SARASWATI Vs. G. RAM PRASAD
November 9, 2016
GUNNAM SARADA Vs. THE SUB-COLLECTOR, RAYAGADA
April 27, 2016
GURALA BABU RAO Vs. THE MUNICIPAL COUNCIL, PARLAKHEMUNDI MUNICIPLITY
May 3, 2016
GURUBARI NAIK Vs. JYOCHHANA NAIK & ORS
August 31, 2016
GYANANANDA MATIA Vs. STATE OF ODISHA & OTHERS
September 15, 2016
GYANASIS JENA Vs. SMT. REKHA SWAIN
September 8, 2016
HADIBANDHU MALLIK Vs. PRESIDING OFFICER, LABOUR COURT
August 23, 2016
HADIBANDHU PANIGRAHI Vs. ORISSA POLLUTION CONTROL BOARD AND ORS.
February 18, 2016
HARACHAND NAYAK Vs. SEBATI DEI AND OTHERS
July 22, 2016
HARAMANI PAIKRAY Vs. HADIBANDHU SENAPATI
June 24, 2016
HAREKRISHNA MAHANTA Vs. A D M , SUNDERGARH AND OTHERS
July 12, 2016
HAREKRUSHNA MAJHI Vs. STATE OF ORISSA & ANR
August 9, 2016
HARENDRA MOHAPATRA & OTHER Vs. STATE OF ORISSA
March 4, 2016
HARFUL AGRAWAL Vs. TRIBIKRAM BEHERA
September 14, 2016
HARI HARA PANIGRAHY Vs. BHUBANESWAR MUNICIPAL CORPORATION & OTHERS
July 28, 2016
HARIHAR PADHAN Vs. STATE OF ODISHA
September 12, 2016
HARIHAR PATNAIK Vs. STATE OF ORISSA
February 2, 2016
HARIHARA BISWAL AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
February 15, 2016
HARISHANKARLAL @ HARISANKAR AGARWAL Vs. STATE OF ORISSA
February 2, 2016
HARSHDEEP ACQUA LTD. AND ANOTHER Vs. STATE OF ORISSA & OTHERS
December 1, 2016
HEADMASTER, CHANAHAT U P SCHOOL, KHURDA Vs. RAMESH CHANDRA SAHOO AND OTHERS
March 3, 2016
HEMA MAJHI AND ORS. Vs. DUBRAJ MAJHI
April 20, 2016
HEMALATA SAHU Vs. MULI @ MURALI SETHI
April 18, 2016
HEMANTA KUMAR BEHERA Vs. MUNICIPAL COUNCIL, KEONJHARGARH
February 5, 2016
HEMANTA KUMAR GHADEI Vs. STATE OF ODISHA & ORS.
March 29, 2016
HEMAYATUN NISHA & OTHERS Vs. SANJUKTA SWAIN AND ANOTHER
March 22, 2016
HENA MANJARI MANGARAJ Vs. BIJAYA KUMAR SAMAL & ANOTHER
August 23, 2016
HIMANSU BHUSAN DAS Vs. SUNITA DAS @ PATTANAIK
August 23, 2016
HIRADHAR PATI Vs. SMT. SUMATI BEHERA & OTHERS
May 5, 2016
HRITHIK MOHANTY Vs. KENDRIYA VIDYALAYA NO.2,BHUBANESWAR & OTHERS
July 22, 2016
INDRAMANI SAMAL Vs. G.V.V. RAO
April 18, 2016
INDU DEWAN Vs. REPUBLIC OF INDIA (C B I )
August 18, 2016
ISWAR @ GHENU SAHOO @ ISWAR CH. SAHOO Vs. STATE OF ORISSA
July 28, 2016
JABARDASTA PRADHAN Vs. NAROTTAM PADHAN & OTHERS
January 22, 2016
JADUMANI PENTHEI Vs. MANAGING DIRECTOR, NESCO AND ORS.
January 5, 2016
JADUMANI TRANSPORT & OTHERS Vs. BHARAT PETROLEUM CORPORATION LTD
June 24, 2016
JADUNATH PANDA Vs. JOGENDRA DEBATA
March 3, 2016
JAGABANDHU PANDA AND ORS. Vs. STATE OF ODISHA AND ORS.
January 11, 2016
JAGADISH MOHAPATRA & OTHERS Vs. COMMISSIONER, CONSOLIDATION AND SETTLEMENT, ORISSA, BHUBANESWAR & OTHERS
March 2, 2016
JAGANATH HOTA Vs. STATE OF ORISSA AND OTHERS
April 18, 2016
JAGANNATH BEHERA Vs. SANJUKTA DENGA
August 22, 2016
JAGANNATH BISWAS Vs. STATE OF ORISSA
November 3, 2016
JAGANNATH HATI Vs. STATE OF ODISHA
May 18, 2016
JAGANNATH PRADHAN Vs. BHANU PRADHAN & OTHERS
August 10, 2016
JAGANNATHA MALLICK AND ORS. Vs. NORTH ELECTRICITY SUPPLY COMPANY OF ORISSA LTD. AND ORS.
April 26, 2016
JAGNYASENI MAJHI Vs. RUKMANI NAIK
March 1, 2016
JAHNA SATAPATHY Vs. SATYABADI BEHERA AND ANOTHER
March 16, 2016
JAIRAM MISHRA AND ANOTHER Vs. CHIEF EXECUTIVE OFFICER (ELECTRICAL) C.E.S.U. AND ANOTHER
August 1, 2016
JAMBESWAR SETHI AND ANOTHER Vs. ANANTHA OJHA AND ANOTHER
October 26, 2016
JAMINIKANTA DAS Vs. R.D.C. CENTRAL DIVISION, CUTTACK & ORS.
October 7, 2016
JAMUMASI @ JUMBO @ PUTHU MAHANANDIA Vs. STATE OF ORISSA
July 13, 2016
JANAKI NAIKANI Vs. NARASINGHA NAIK
March 2, 2016
JASOBANTA MOHANTY Vs. STATE OF ORISSA AND OTHERS
July 16, 2016
JASODA SENAPATI Vs. TAHASILDAR, BHADRAK AND ORS
August 22, 2016
JAYA CHANDRA PRADHAN Vs. STATE OF ORISSA
November 17, 2016
JAYA FOODS Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION, ODISHA, CUTTACK & OTHERS
September 19, 2016
JAYA MAJHI Vs. STATE OF ORISSA
April 18, 2016
JAYADEV PADHI Vs. STATE OF ODISHA AND OTHERS
April 19, 2016
JAYAKRUSHNA MUDULI Vs. STATE OF ODISHA
December 9, 2016
JAYAKRUSHNA PARIDA Vs. STATE OF ORISSA
February 8, 2016
JAYANTIBALA PATI Vs. THE ADDL. DISTRICT MAGISTRATE,JAGATSINGHPUR AND OTHERS
July 13, 2016
JAYANTIBALA PATI Vs. THE A.D.M., JAGATSINGHPUR & ORS.
July 13, 2016
JAYAPRAKASH CHOUDHURY & ANOTHER Vs. SANTOSH KUMAR BEJ & OTHERS
September 14, 2016
JAYASINGH MALLICK Vs. THE STATE OF ODISHA AND ANOTHER
October 5, 2016
JHARANA TARAI Vs. NIRUPAMA SAMAL
September 12, 2016
JINDAL STEEL & POWER LIMITED Vs. UNION OF INDIA
May 2, 2016
JINDAL STEEL & POWER LTD. AND ORS. Vs. STATE OF ODISHA AND ORS.
April 8, 2016
JITENDRA KISHORE SAHOO Vs. STATE OF ODISHA AND OTHERS
June 30, 2016
JITENDRA MUDULI Vs. STATE OF ODISHA AND ORS.
January 27, 2016
JITENDRA MUDULI Vs. STATE OF ORISSA AND OTHERS
March 14, 2016
JOGESH KUMAR SINGH Vs. AJAY KUMAR PATEL & ORS
October 28, 2016
JOGESWAR BHOI & ANOTHER Vs. STATE OF ODISHA & OTHERS
September 19, 2016
JOGESWAR PANDEY Vs. TRILOCHAN CHANDRA KAKANI @ TRILOK CHAND KAKANI
November 23, 2016
JOGINATH KHATUA Vs. BIRA AND ORS.
January 19, 2016
JOSHOBANTA BARAL & ANOTHER Vs. GOLEKHA BARIK
June 22, 2016
JUDHISTIR SAHU AND OTHERS Vs. JUBARAJ SAHU AND OTHERS
June 21, 2016
JUDHISTIRA ROUT Vs. CHAIRMAN, CESU, BHUBANESWAR
May 13, 2016
JUJESTI DALEI AND OTHERS Vs. GURU CHARAN BEHERA
November 8, 2016
JYANA RANJAN MOHAPATRA Vs. NATIONAL HEALTH MISSION AND OTHERS
May 11, 2016
JYOTIRANJAN BHOI Vs. SUBHASHREE SAHU
September 14, 2016
K TIRUPATI AMMA & ANOTHER Vs. COLLECTOR, MALKANGIRI & ANOTHER
February 5, 2016
K. ANANDA Vs. STATE OF ORISSA
May 16, 2016
K. SARASWATI AND OTHERS Vs. TAMALA RAITA AND OTHERS
December 9, 2016
K. SITARAM PATRO Vs. K. SARALADEVI PATRO
April 18, 2016
K.U. RAO DORA Vs. REPUBLIC OF INDIA
December 15, 2016
KABIRAJ BEHERA Vs. STATE OF ORISSA
November 17, 2016
KABITA PATRA Vs. STATE OF ORISSA
May 16, 2016
KADAGALA DAIVANUGRAHAM Vs. WIKA NAGESWAR RAO & OTHERS
November 8, 2016
KAILASH CHANDRA AGARWAL Vs. TAHASILDAR, BOLANGRI & ANOTHER
August 30, 2016
KAILASH CHANDRA LENKA Vs. MANAGING DIRECTOR, IDCO AND OTHERS
September 13, 2016
KAILASH CHANDRA PANDA Vs. CENTRAL INFORMATION COMMISSION AND OTHERS
August 19, 2016
KAILASH CHANDRA PANDA Vs. STATE OF ORISSA
September 6, 2016
KAKINADA SEAPORTS LTD. & ORS. Vs. UNION OF INDIA & ORS.
July 14, 2016
KALABATI SAHU Vs. KAMALA DEI @ KAMALA SAHU
February 9, 2016
KALAHANDI SCHOOL OF NURSING Vs. STATE OF ORISSA
January 29, 2016
KALAKAR CHAKRA Vs. ORISSA GRAMYA BANK
May 18, 2016
KALANDI CHARAN SAHU AND ORS. Vs. STATE OF ORISSA
January 29, 2016
KALINGA HOSPITAL LTD. Vs. GENERAL SECRETARY, KALINGA HOSPITAL EMPLOYEES UNION
August 22, 2016
KALINGA INSTITUTE OF MEDICAL SCIENCES AND ORS. Vs. UNION OF INDIA AND ORS.
March 4, 2016
KALIPADA MISHRA Vs. STATE OF ODISHA AND OTHERS
March 31, 2016
KALITIRTHA KALIPUJA COMMITTEE Vs. SRI BALUNKESWAR MAHESH BIJE ATTOPUR (BADASASAN)
December 21, 2016
KALPANA PATTNAIK AND ORS. Vs. PRATIMA PATTNAIK AND ORS.
February 26, 2016
KAMAL LOCHAN SHA Vs. STATE OF ORISSA
December 21, 2016
KAMAL PRASAD SAHU AND ANOTHER Vs. PRANABANDHU BISWAL AND ANOTHER
August 2, 2016
KAMAL SUNDAR PATTNAIK Vs. STATE OF ORISSA
March 3, 2016
KAMAYA @ KAMEYA WADAKA Vs. NEELAMADHAV HIKAKA
July 15, 2016
KANAK LATA NAYAK Vs. STATE ELECTION COMMISSIONER, ODISHA AND ORS
January 21, 2016
KANAKA SAHOO Vs. LILABATI SAHOO AND ANOTHER
April 8, 2016
KANANA ACHARYA Vs. MADHABANANDA BHUYAN
March 31, 2016
KANCHAN BAGARTI Vs. THE MANAGING DIRECTOR SOUTHCO
May 6, 2016
KANCHAN BAGARTI AND OTHERS Vs. MANAGING DIRECTOR, SOUTHCO (ELECTRICAL), BERHAMPUR AND OTHERS
May 6, 2016
KANCHAN BEHERA & OTHERS Vs. MANAGING DIRECTOR, CESU & OTHERS
July 1, 2016
KANDA HANSDA Vs. STATE OF ORISSA
January 12, 2016
KANDRA MUNDA Vs. STATE OF ORISSA
January 6, 2016
KANGALI MUDULI Vs. ABHIMANYU BEHERA
January 14, 2016
KARTIK SAHOO Vs. STATE OF ORISSA & OTHERS
August 31, 2016
KARTIK SAMAL Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
November 15, 2016
KARTIKA MUNDA Vs. STATE OF ODISHA
September 16, 2016
KARUNAKAR MOHARANA Vs. STATE OF ODISHA AND ORS.
April 20, 2016
KARUNAKAR PALAI & ORS Vs. SATYABHAMA PALAI @ BEHERA & ORS
December 6, 2016
KASTURI MOHANTA Vs. RATNAKAR MOHANTA AND OTHERS
August 5, 2016
KEDAR CHARAN MAHALI Vs. REPUBLIC OF INDIA
December 8, 2016
KESHAB CHANDRA MALLIK Vs. RAMA DEI AND ORS.
April 8, 2016
KESHAB CHARAN SWAIN AND ORS Vs. MOHAN CHARAN SWAIN AND ORS
October 5, 2016
KHAGAPATI GOUDA Vs. STATE OF ODISHA
November 9, 2016
KHIROD KUMAR SWAIN & OTHERS Vs. STATE OF ORISSA & OTHERS
April 29, 2016
KHIRODINI MALLICK Vs. RAMESH SOREN AND ORS.
April 11, 2016
KISHORE CH SINGH SAMANTA Vs. STATE OF ORISSA AND OTHERS
April 18, 2016
KISHORE CH. BISHOI & ORS. Vs. STATE OF ORISSA
June 27, 2016
KISHORE CHANDRA MALLICK Vs. STATE OF ODISHA
January 8, 2016
KISHORE KUMAR PANDA Vs. STATE OF ODISHA AND ORS.
April 8, 2016
KISHORILAL AGRAWALLA Vs. JUGAL KISHORE AGRAWALLA
May 3, 2016
KOKILA ROUTRAY Vs. CENTRAL ELECTRICITY SUPPLY UTILITY, CESU AND OTHERS
July 27, 2016
KONARK CYLINDERS AND CONTAINERS PVT. LTD. Vs. STATE BANK OF INDIA AND ORS.
January 22, 2016
KOUTIKI SAHU Vs. BASANT KUMAR NEPAK
April 20, 2016
KRUSHNA CHANDRA BARIK Vs. CHANDIA BARIK & ANOTHER
August 5, 2016
KRUSHNA CHANDRA BARIK Vs. COLLECTOR AND DISTRICT MAGISTRATE, SONEPUR
August 1, 2016
KRUSHNA CHANDRA BEHERA Vs. STATE OF ORISSA
October 25, 2016
KRUSHNA CHANDRA SWAIN Vs. STATE OF ORISSA
August 10, 2016
KRUSHNA MAJHI (DEAD) THROUGH HIS L.RS.SUKADEV MAJHI AND OTHERS Vs. HATIA MAJHI (DEAD) HIS L.RS. GOKUL PRADHAN AND OTHERS
July 22, 2016
KSHAMANIDHI SAMAL Vs. STATE OF ODISHA AND ORS.
February 17, 2016
KSHITISH CHANDRA MOHANTY Vs. UMESH CHANDRA BEHERA AND ORS.
January 29, 2016
KUMARI SASMITA PARIDA Vs. UNION OF INDIA AND OTHERS
September 7, 2016
KUNA DEHURY; PAHALI DEHURY Vs. STATE OF ORISSA
September 6, 2016
KUNAL RAZAK Vs. STATE OF ORISSA
November 18, 2016
KUNAL SINGH BARIHA Vs. STATE OF ORISSA
January 19, 2016
KUNDANMAL CHORADIA & OTHERS Vs. TAHASILDAR, NUAGAON, DIST -NAYAGARH AND OTHERS
August 30, 2016
KUNI MOHANTY Vs. UPENDRA BARIK & OTHERS
June 22, 2016
KUNJA BIHARI BADU Vs. STATE OF ORISSA AND ANOTHER
November 23, 2016
KUSHA KUMBHAR AND ANOTHER Vs. SATPATHY CHATTAR
September 26, 2016
LAKKOJU RAMADEVI Vs. LOKKOKU SATYANARAYANA RAO
January 29, 2016
LAKSHMAN KUMAR SINGH AND ANOTHER Vs. THE DISTRICT & SESSIONS JUDGE, BHADRAK AND ANOTHER
June 21, 2016
LAKSHMI RANI KACHHAP Vs. THE COMMISSIONER
December 14, 2016
LALATENDU BEHERA Vs. MUNA BEHERA
July 4, 2016
LALITA SINGH SAMANTA DEAD AFTER Vs. PRASANNA KUMAR SENAPATI
May 13, 2016
LAXMAN @ LAKHAN KUMAR PATNAIK Vs. STATE OF ORISSA
September 21, 2016
LAXMAN NATH & OTHERS Vs. BHAGABAN NATH & ANOTHER
July 12, 2016
LAXMI NARAYAN MOHAPATRA AND OTHERS Vs. UTTAMA PRAHARAJ AND OTHERS
August 8, 2016
LAXMI NARAYAN THAKUR Vs. JAGANATH JENA & OTHERS
August 30, 2016
LAXMI PRASAD PANIGRAHI Vs. STATE OF ORISSA AND OTHERS
August 9, 2016
LAXMIDHAR ACHARYA Vs. STATE OF ORISSA
May 26, 2016
LAXMIDHAR NAIK AND ANOTHER Vs. STATE OF ORISSA
August 10, 2016
LAXMIPRIYA BEHERA Vs. UNION OF INDIA & OTHERS
March 16, 2016
LEELADHAR KEJARIWAL Vs. GHANASHYAMDAS TIBREWAL
December 6, 2016
LIBERTY MARINE SYNDICATE PRIVATE LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME-TAX, CUTTACK
December 7, 2016
LIPSITA NAYAK Vs. SUPERINTENDENT OF POLICE, PURI & OTHERS
November 7, 2016
LITA MOHAPATRA Vs. JATAVEDA MOHAPATRA & ANOTHER
August 25, 2016
LOKANATH MEHER AND ORS. Vs. PANCHANAN MAJHI AND ORS.
February 24, 2016
LOPAMUDRA PATNAIK Vs. MANAS PATNAIK
August 22, 2016
LT. COL. (RETD.) RAKESH RANA, KC Vs. STATE OF ORISSA
October 6, 2016
M. KRISHNA & OTHERS Vs. P.K. MAJHI & ANOTHER
July 22, 2016
M.D., ORES ISPAT (P) LTD., UDITNAGAR Vs. SRI DUSMANT KAR
June 29, 2016
M/S BALASORE SOLVENTS PVT. LTD. Vs. STATE OF ODISHA & ORS.
April 27, 2016
M/S BHUSHAN STEEL LIMITED Vs. PARADIP PORT TRUST
September 12, 2016
M/S SAI CONCRÈTE PAVERS PVT. LTD. Vs. NATIONAL ALLUMINUM COMPANY LTD.
March 4, 2016
M/S SWASTIK BUILDER AND DEVELOPERS PRIVATE LIMITED Vs. SULAKHYANA GEETANJALI DEVI AND ANOTHER
March 30, 2016
M/S UTKAL PHARMACEUTICALS MANUFACTURES ASSOCIATION Vs. STATE OF ODISHA & OTHERS
July 25, 2016
M/S. AGARWALA SPICES & FOOD PROCESSORS PVT. LTD. Vs. COMMISSIONER OF SALES TAX, ORISSA & ORS.
March 16, 2016
M/S. B. ENGINEERS AND BUILDERS LTD. Vs. STATE OF ORISSA
August 23, 2016
M/S. BIDI SUPPLY CO. Vs. R.P.F. COMMISSIONER
July 1, 2016
M/S. D.K. ENGINEERING & CONSTRUCTION Vs. STATE OF ODISHA & ANOTHER
July 22, 2016
M/S. EAST COAST CONSTRUCTIONS INDUSTRIES LTD, ODISHA Vs. STATE OF ODISHA AND OTHERS
April 4, 2016
M/S. ESSEL MINING & INDUSTRIES LTD., BARBIL Vs. UNION OF INDIA & ORS.
August 5, 2016
M/S. GANESH SPONGE (PVT.) LTD. Vs. STATE OF ODISHA
February 23, 2016
M/S. GEMINI DISTILLERY AND ANOTHER Vs. STATE OF ODISHA AND OTHERS
July 12, 2016
M/S. HI-TECH ESTATES & PROMOTERS (P) LTD Vs. STATE OF ODISHA
December 14, 2016
M/S. HINDALCO INDUSTRIES LTD., HIRAKUD Vs. THE DEPUTY COMMISSIONER OF SALES TAX
May 19, 2016
M/S. HINDUSTAN UNILEVER LTD. & ANR. Vs. PRESIDING OFFICER & ANR.
July 21, 2016
M/S. HOTEL RAJ KAMAL Vs. STATE OF ORISSA & ORS.
September 16, 2016
M/S. HOTEL RUMANI Vs. STATE POLLUTION CONTROL BOARD, ODISHA
April 7, 2016
M/S. HPCL, BBSR Vs. GOVERNMENT OF INDIA, MINISTRY OF LABOUR, NEW DELHI
September 8, 2016
M/S. JAGANNATH SWEETS Vs. DY. COMMISSIONER OF SALES TAX, CUTTACK
May 6, 2016
M/S. KORAPUT OIL MILL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
May 18, 2016
M/S. MAGNUM FIBERS PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER & OTHERS
June 28, 2016
M/S. MESCO STEEL LTD. AND ANR. Vs. GOVT. OF INDIA AND ANR.
October 24, 2016
M/S. MILLION DEVELOPE Vs. M/S. FROST INTERNATIO
January 19, 2016
M/S. OCL INDIA LIMITED Vs. THE REGIONAL DIRECTOR,EMPLOYEES STATE INSURANCE CORPORATION, BHUBANESWAR AND ANOTHER
July 1, 2016
M/S. PERFECT SALES CORPORATION Vs. STATE OF ODISHA
April 18, 2016
M/S. SR DISTILLERY PRIVATE LIMITED Vs. COLLECTOR, CUTTACK
September 1, 2016
M/S. SREE VENKATESWARA ENTERPRISES Vs. UNION OF INDIA
January 22, 2016
M/S. SWAYAMSTUTI PATTANAYAK Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME-TAX
December 2, 2016
M/S. UTKAL BIDI MERCHANTS ASSOCIATION AND ANOTHER Vs. STATE OF ODISHA IN LABOUR & ESI
September 8, 2016
M/S.INDIAN RARE EARTHS LTD. AND OTHERS Vs. M/S.UNIQUE BUILDERS LTD.
December 21, 2016
M/S.ISAR ENGINEERS (PVT.) LTD. Vs. THE PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
July 26, 2016
M/S.ORISSA HYDRO POWER CORPORATION LTD. Vs. ASST. PROVIDENT FUND COMMISSIONER & OIC, SRO AND ANOTHER
March 31, 2016
MA CHANDI DURGA ISPAT PRIVATE LIMITED Vs. UNION OF INDIA AND OTHERS
December 22, 2016
MAA CHANDI STONE CRUSHING Vs. STATE OF ODISHA & OTHERS
June 23, 2016
MADAN MOHAN JENA AND 4 OTHERS Vs. STATE OF ODISHA AND OTHERS
July 11, 2016
MADAN SUNDAR BEHERA Vs. PRATIMA SAHU
April 19, 2016
MADHAB JENA @ MADHABANANDA JENA Vs. INDIRA TRIPATHY
May 3, 2016
MADHOO @ MADHAB CH. KHUNTIA Vs. STATE OF ORISSA
June 29, 2016
MADHUSMITA PUJARI AND ORS. Vs. PARTHA SARATHI MISHRA
February 22, 2016
MADHUSMITA SAHOO @ ANUSUYA Vs. STATE OF ORISSA & ORS.
July 1, 2016
MADHUSUDAN JENA Vs. SMT. RAMAMANI BISWAL & OTHERS
May 11, 2016
MADHUSUDAN SAHU Vs. BANAMALI KHADIRATNA
January 18, 2016
MAGASIRA SAHU Vs. STATE
October 19, 2016
MAHAMAYA PRASAD NAYAK Vs. OUAT
March 29, 2016
MAHAMMAD ISAK Vs. STATE OF ORISSA
August 23, 2016
MAHANADI COALFIELDS LTD. & ORS. Vs. DHIRA KUMAR PARIDA
August 10, 2016
MAHANADI COALFIELDS LTD., TALCHER AREA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND OTHERS
September 12, 2016
MAHANTA LAXMIDHAR DAS Vs. MAHANTA SRI GOPI DAS JI MAHARAJ & ORS.
June 30, 2016
MAHENDRA BEHERA Vs. LALMOHAN BEHERA & ANOTHER
March 21, 2016
MAHENDRA KUMAR SWAIN Vs. CUTTACK DEVELOPMENT AUTHORITY AND OTHERS
July 20, 2016
MAHENDRA SINGH RANA @ BATU Vs. STATE OF ORISSA
September 26, 2016
MAHESWAR AMAT AND ANOTHER Vs. UJALA AMAT (DEAD)
July 1, 2016
MAHESWAR BHATRA Vs. STATE OF ODISHA AND OTHERS
May 12, 2016
MAHESWAR MUKHI Vs. SANU @ SANATAN MUKHI
August 26, 2016
MAHESWAR PRADHAN Vs. SUSHAMA NAYAK & OTHERS
January 21, 2016
MALATI SUTAR Vs. THE MANAGING DIRECTOR WESCO BURLA
May 6, 2016
MAMATA PAPERS PVT. LTD. Vs. PUNJAB AND SIND BANK
October 3, 2016
MAMTAZ BEGUM Vs. CHAIRMAN (MAYOR)
August 18, 2016
MANABHANJAN PATRO (DEAD) & ORS. Vs. NILARATHA @ NILARATNA PATRO & ORS.
March 3, 2016
MANAGEMENT OF DAINIK ASHA PVT LTD Vs. PRESIDING OFFICER, LABOUR COURT, JEYPORE
August 23, 2016
MANAGEMENT OF EXECUTIVE ENGINEER Vs. PRESIDING OFFICER, LABOUR COURT
September 21, 2016
MANAGEMENT OF KALINGA HOSPITAL LTD Vs. GENERAL SECRETARY, KALINGA HOSPITAL EMPLOYEES UNION
August 22, 2016
MANAGEMENT OF M/S CHEMFLO INDUSTRIES(INDIA) PVT LTD , BHUBANESWAR Vs. SAHADEV PANDAV
September 1, 2016
MANAGEMENT OF REGIONAL MANAGER, INDIAN BANK Vs. P.O., C.G.I.T.
September 14, 2016
MANAGING COMMITTEE OF BHAGABATI BIDYAPITHA AND ORS. Vs. RAJ KUMAR DASH AND ORS.
February 10, 2016
MANAS KUMAR KHUNTIA Vs. STATE OF ORISSA
August 18, 2016
MANAS KUMAR KHUNTIA Vs. STATE OF ORISSA
September 18, 2016
MANAS RANJAN SETHI Vs. ARPITA PRAGYAN PARAMITA
July 28, 2016
MANASI SAHU Vs. STATE
April 21, 2016
MANDARADHARA SAHU & ANOTHER Vs. CONSOLIDATION OFFICER, MAHANGA & OTHERS
August 25, 2016
MANDHAR NAIK Vs. STATE OF ORISSA AND ORS.
January 6, 2016
MANEETA DAS Vs. STATE OF ORISSA
July 26, 2016
MANGAL SINGH Vs. CHAIRMAN-CUM-M.D., NESCO
April 26, 2016
MANGALA OYALE Vs. STATE OF ODISHA
November 18, 2016
MANGTU DOMB Vs. KANHEI BHOTRA
March 3, 2016
MANGULI BEHERA Vs. STATE OF ODISHA AND ORS.
March 10, 2016
MANGULI BEHERA Vs. STATE OF ODISHA AND OTHERS
February 25, 2016
MANGULI JUANGA Vs. DINABANDHU SAHU
July 29, 2016
MANIKYA SUNA Vs. STATE OF ODISHA & OTHERS
October 5, 2016
MANJU AND ORS. Vs. BISHNU CHARAN MOHANTY AND ORS.
January 22, 2016
MANJUBALA MOHANTY AND ORS Vs. STATE OF ODISHA
June 27, 2016
MANJULATA SWAIN Vs. STATE OF ORISSA
October 24, 2016
MANMOHAN SAHU Vs. ASHIS KUMAR MANDAL & OTHERS
February 19, 2016
MANOHAR RANDHARI Vs. STATE OF ORISSA (VIG.) & ANR.
April 19, 2016
MANOJ KUMAR GARADA Vs. STATE OF ORISSA AND OTHERS
November 9, 2016
MANOJ KUMAR JENA Vs. SECRETARY, STATE TRANSPORT AUTHORITY AND ANOTHER
July 22, 2016
MANOJ KUMAR MISHRA Vs. STATE OF ORISSA AND OTHERS
August 31, 2016
MANOJ KUMAR PANI AND OTHERS Vs. STATE OF ORISSA
September 22, 2016
MANOJ KUMAR ROUT Vs. STATE OF ORISSA
September 6, 2016
MANORANJAN SAHU Vs. STATE OF ODISHA & ANR.
October 7, 2016
MAQUET MEDICAL INDIA PVT. LTD. & ANOTHER Vs. ODISHA STATE MEDICAL CORPORATION LTD. & ANOTHER
September 14, 2016
MATHURANANDA MALLICK Vs. STATE OF ORISSA
November 22, 2016
MD MUSLIM ANSWARY @ ANSARI Vs. MD DANISH
September 23, 2016
MD NASIM Vs. MD JAHANGIR ALLAM & OTHERS
August 12, 2016
MD SAHID & OTHERS Vs. MD RAFIQU & OTHERS
May 6, 2016
MEENA KUMARI BHAGAT Vs. KUNTALA NAYAK AND ORS.
January 18, 2016
MEINA BHOI Vs. GRID CORPORATION OF ORISSA LTD.
April 26, 2016
MENAKA MANJARI BISWAL Vs. GOVT. OF ODISHA AND ORS.
February 16, 2016
MESCO KALINGA STEELS LTD. Vs. BIJAYA KUMAR MOHAPATRA
April 12, 2016
MIDAS BOTTLING PVT LTD Vs. STATE OF ODISHA AND OTHERS
August 31, 2016
MINA SAHOO Vs. STATE OF ORISSA
June 3, 2016
MINILATA DEI Vs. STATE OF ORISSA
January 12, 2016
MISS DEBASHREE MAHAPATRA Vs. UNION OF INDIA
November 25, 2016
MITHILA ORAM & OTHERS Vs. MUKESH KUMAR AGRAWAL AND ANOTHER
March 17, 2016
MOHAMMAD JAMIL Vs. THE STATE OF ORISSA AND ANOTHER
May 5, 2016
MOHAN PATRA Vs. DUKHABANDHU PATRA
September 20, 2016
MOHANTY TRADING & CO. & ORS. Vs. STATE OF ODISHA & ORS.
November 16, 2016
MONISHA SHARMA Vs. ASHIS SHARMA
January 22, 2016
MONOJ KUMAR DASH Vs. REPUBLIC OF INDIA & ORS.
March 16, 2016
MOTU @ MANOJ KUMAR PURTY Vs. STATE OF ORISSA
June 3, 2016
MRINAL KANTI HAZARA Vs. ASST. DIVISIONAL MANAGER
October 24, 2016
MRUTUNJAY MOHAPATRA @ MRUTUNJAY NARAYAN MOHAPATRA Vs. PRANA KRUSHNA MOHAPATRA & OTHERS
November 1, 2016
MS.L AND T LTD. Vs. BILAS KU. BISWAL AND OTHERS
October 28, 2016
MSP METALLICS LTD Vs. STATE OF ODISHA
September 8, 2016
MUGURI KULUSIKA Vs. STATE OF ORISSA
January 5, 2016
MURALI PRADHAN & OTHERS Vs. STATE OF ORISSA & OTHERS
September 21, 2016
MURALIDHAR BHOI Vs. SHYAM SUNDAR BHOI & OTHERS
August 9, 2016
MURALIDHARA NAYAK Vs. MADHEI PRUSTY
October 7, 2016
MURARI PASAYAT Vs. KHIRADHAR PASAYAT AND ANOTHER
November 21, 2016
MURUDI BUDHIA Vs. JOINT COMMISSIONER, CONSOLIDATION, BERHAMPUR
September 14, 2016
NABA KUMARI MAHAKUD @ MOHAKUDA & ANOTHER Vs. STATE OF ORISSA
November 21, 2016
NABI DEI (DEAD) Vs. STATE OF ORISSA
March 30, 2016
NAKUL MISHRA Vs. STATE OF ORISSA & ANOTHER
May 6, 2016
NAKULA NAIK Vs. EXECUTIVE OFFICER, B.M.C., BHUBANESWAR
December 8, 2016
NALINIPRAVA BEHERA Vs. EXE. ENGINEER, E.H.T., KEONJHAR & ANR.
June 28, 2016
NANDA KISHORE SAHU Vs. MUNICIPAL COUNCIL, KEONJHARGARH
February 5, 2016
NANKUN NAIK Vs. STATE OF ORISSA
April 25, 2016
NARAHARI BARIK Vs. SAMAPTI PATTANAYAK AND ORS
June 20, 2016
NARASINGH NANDA SHARMA Vs. P.O. LABOUR COURT, JEYPORE, KORAPUT
September 9, 2016
NARASINGHA PUJARI AND OTHERS Vs. STATE OF ORISSA
June 3, 2016
NARAYAN PRADHAN Vs. STATE OF ORISSA
August 19, 2016
NARAYAN PRADHAN AND OTHERS Vs. DHRUBA CHARAN PRADHAN AND OTHERS
April 6, 2016
NARAYAN PRASAD PANDA Vs. STATE OF ORISSA AND OTHERS
April 18, 2016
NARAYAN SAMANTRAY Vs. STATE OF ORISSA
January 28, 2016
NARAYANI THAKURANI AND NILAKANTHESWAR DEB, BIJE & OTHERS Vs. COMMISSIONER OF ENDOWMENTS, BHUBANESWAR & OTHERS
January 8, 2016
NARENDRA BEURA Vs. STATE OF ODISHA
May 6, 2016
NARENDRANATH DAS & ANOTHER Vs. STATE OF ORISSA
August 23, 2016
NAROTTAM SANABAD Vs. MINAKETAN SANABAD AND OTHERS
September 2, 2016
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED Vs. STATE OF ODISHA
May 2, 2016
NATIONAL INSURANCE COMPANY LTD Vs. LAKSHMI @ NACHHAMA NAIK & OTHERS
March 15, 2016
NAVIN DAS Vs. RANJITA SINGH
January 29, 2016
NEERAJ PANDEY Vs. STATE OF ORISSA & ANR
November 7, 2016
NETRANANDA DALAI Vs. RATNABATI NAYAK DEAD AND ANOTHER
July 16, 2016
NIBEDITA PRADHAN Vs. PURNA CHANDRA SAHU
November 1, 2016
NIKHILA UTKAL KHANDAYAT KHETRIYA MAHASABHA Vs. HIRALAL @ GIRIDHARILAL AGARWAL
November 3, 2016
NILAMANI JAL Vs. COLLECTOR, BOLANGIR AND ORS
May 10, 2016
NILAMANI SAHU Vs. PRAVATI SAHU
September 8, 2016
NIMAI CHARAN DEEP Vs. DROUPADI SUNA
August 8, 2016
NIRANJAN MOHARANA AND ORS. Vs. STATE OF ORISSA AND ORS.
January 14, 2016
NIRANJAN ROUT Vs. STATE OF ORISSA
December 19, 2016
NIRANJAN SAHU Vs. GAURI SAHU AND ORS.
February 15, 2016
NIRANJAN TARAI AND OTHERS Vs. NILAMANI SUTAR AND OTHERS
December 5, 2016
NIRMAL KUMAR SWAIN & OTHERS Vs. COMMISSIONER, CONSOLIDATION, ORISSA, CUTTACK AND ANOTHER
December 20, 2016
NISAKAR @ NISAMANI PATI AND ANOTHER Vs. HAREKRUSHNA PATI AND OTHERS
July 12, 2016
NISAKAR SWAIN & ORS Vs. SUKANTI SWAIN
August 9, 2016
NITYANANDA SAHU Vs. GANESWAR SWAIN SINCE DEAD, HIS LEGAL HEIRS & OTHERS
December 21, 2016
NITYANANDA TRIPATHY & ANOTHER Vs. THE DIRECTOR GENERAL, NATIONAL
January 19, 2016
NIYAZUDDIN KHAN Vs. STATE OF ODISHA AND OTHERS
March 31, 2016
NOBLE GAS LTD. Vs. NOBLE GAS WORKERS UNION
February 15, 2016
NOKI Vs. STATE OF ORISSA
February 9, 2016
NRUSINGH CHARAN SAHOO Vs. STATE OF ODISHA
July 16, 2016
NRUSINGHA @ NARASINGHA PANDA Vs. NATH PALKA & OTHERS
March 22, 2016
NRUSINGHA MALLICK Vs. STATE OF ORISSA
February 18, 2016
NRUSINGHA NATH NANDA Vs. STATE OF ORISSA
November 23, 2016
O.F.D.C. LTD., BHUBANESWAR Vs. DEBARCHAN PRADHAN
November 24, 2016
OCL INDIA LTD AND ANOTHER Vs. UNION OF INDIA
September 15, 2016
ODISHA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION, IDCO TOWER, JANPATH, BHUBANESWAR Vs. BHUPAL SHANKAR TRIPATHY
August 23, 2016
ODYSSY PICKLES LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
January 29, 2016
ORISSA MANGANESE AND MINERALS PVT. LTD. AND ANOTHER Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 3, 2016
ORISSA POWER TRANSMISSION CORPORATION LTD. Vs. TATA SPONGE IRON LTD. AND ORS.
February 9, 2016
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION (OPECA) Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND TEN OTHERS
September 19, 2016
ORISSA STATE BEVERAGES CORPORATION LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
February 15, 2016
ORISSA STATE FINANCIAL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES
December 15, 2016
P RAJESWARI Vs. PADMA CHARAN SAHU
November 22, 2016
P. GUPTESWAR RAO Vs. STATE OF ODISHA
November 17, 2016
PABITRA NAYAK Vs. SIBA SAHOO AND ANOTHER
March 31, 2016
PADMA CHARAN MOHANTY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS
March 16, 2016
PADMALOCHAN NATH Vs. PRANATI PANDA
September 15, 2016
PADMINI PANDA Vs. PRAMILA SAMANTARAY
January 29, 2016
PAILA SANTA Vs. STATE OF ORISSA
January 5, 2016
PANA GANDA & ANOTHER Vs. SUB-DIVISIONAL OFFICER, TITILAGARH, DIST -BOLANGIR & OTHERS
August 22, 2016
PANCHANAN DAS Vs. STATE OF ORISSA
October 3, 2016
PANCHANAN RANA Vs. COLLECTOR-CUM-C.E.O.
November 21, 2016
PANDA Vs. STATE OF ORISSA
January 5, 2016
PARADEEP PHOSPHATES LTD. Vs. STATE OF ODISHA AND OTHERS
October 6, 2016
PARADEEP PHOSPHATES LTD. Vs. STATE OF ORISSA
August 30, 2016
PARADIP PORT TRUST Vs. SANKHANAD BEHERA AND OTHERS
October 31, 2016
PARAMANANDA SWAIN Vs. COMMISSIONER CONSOLIDATION AND ORS.
February 18, 2016
PARESH CHANDRA MAITI Vs. UNION OF INDIA AND OTHERS
August 8, 2016
PARESWAR MAJHI AND OTHERS Vs. STATE OF ORISSA
November 23, 2016
PARSURAM MEHER Vs. UNION OF INDIA AND OTHERS
July 26, 2016
PATITAPABAN PALA Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD
December 3, 2016
PATITAPABAN PANDA Vs. STATE OF ODISHA AND OTHERS
June 24, 2016
PAYODHAR RAY Vs. OMBUDSMAN-II, ODISHA ELECTRICITY REGULATORY COMMISSION AND ORS.
January 13, 2016
PINKY PRADHAN Vs. PRATAP KISHORE DAS
April 20, 2016
PITAMBAR AMAT Vs. STATE OF ORISSA
September 24, 2016
PITAMBAR CHAMPATI AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
December 21, 2016
PITAMBAR SAHOO Vs. ANGUL-SUKINDA RAILWAY LIMITED
April 29, 2016
PRABHATA KUMAR PATTNAIK; DALIMBA BEHERA; SK YASIN; BALAMIKI BEHERA; BASUDEV NAYAK; AMAR KUMAR SAHOO; PARBATI BEHERA Vs. SECRETARY TO GOVERNMENT OF ODISHA
September 15, 2016
PRABODH CHANDRA PAIKRAY Vs. ORISSA STATE ELECTRICITY BOARD (DELETED) GRID CORPORATION OF ORISSA LTD. & ORS.
May 6, 2016
PRADEEP @ PRADIPT KUMAR BARIK Vs. STATE OF ORISSA
October 7, 2016
PRADEEP KUMAR SATAPATHY Vs. ABHIMANYU SAHOO
December 23, 2016
PRADEEP KUMAR SATPATHY Vs. STATE OF ODISHA (VIGILANCE DEPARTMENT)
November 30, 2016
PRADIPTA KUMAR JENA Vs. STATE OF ORISSA
July 4, 2016
PRADOSH KUMAR PATNAIK AND ORS. Vs. STATE OF ORISSA AND ORS.
March 15, 2016
PRADYUMNA KUMAR DAS Vs. COMMISSIONER OF ENDOWMENTS, ODISHA AND ANOTHER
September 1, 2016
PRADYUMNA KUMAR SAHOO AND OTHERS Vs. ASST. GENERAL MANAGER-CUM-AUTHORIZED OFFICER
July 11, 2016
PRAFULLA CH. PANDA & ORS. Vs. KANCHANABALA SARANGI & ORS.
September 12, 2016
PRAFULLA CHANDRA SWAIN Vs. SRI PRABHAT KUMAR SWAIN & OTHERS
January 19, 2016
PRAFULLA KUMAR BISI Vs. STATE OF ODISHA AND OTHERS
November 30, 2016
PRAFULLA KUMAR KHADENGA Vs. STATE BANK OF INDIA AND ORS.
February 9, 2016
PRAFULLA KUMAR PRADHAN Vs. STATE OF ODISHA AND OTHERS
November 3, 2016
PRAFULLA KUMAR PRADHAN Vs. STATE OF ODISHA & ORS.
December 20, 2016
PRAFULLA KUMAR SAMANTARAY Vs. R.T.O., ROURKELA AND ORS.
March 10, 2016
PRAFULLA NAIK AND OTHERS Vs. DRIVER MADHEI @ NAIK (DEAD) HIS L.RS. SARAT NAIK AND OTHERS
March 4, 2016
PRAFULLA SETHI AND OTHERS Vs. KSHYAMA SETHI AND OTHERS
November 23, 2016
PRAFULLATA MOHAPATRA Vs. BIJAYA RAM DASH & ANOTHER
February 22, 2016
PRAHALLAD @ PAHALI SAMAL Vs. SULOCHANA SAMAL
January 7, 2016
PRAHALLAD CHANDRA MAJHI Vs. CHAIRMAN, COAL INDIA LTD AND ANOTHER
January 21, 2016
PRAHALLAD MOHANTY Vs. UNION OF INDIA AND ORS.
October 5, 2016
PRAHALLAD MOHAPATRA AND OTHERS Vs. STATE OF ORISSA
December 9, 2016
PRAHALLAD SRICHANDAN @ HULAS SRICHANDAN Vs. SIBA SWASTIK SRICHANDAN AND OTHERS
June 21, 2016
PRAJNA LALIT MISHRA Vs. O.P.S.C., & ORS.
March 2, 2016
PRAJNYA PARIMITA BARIK Vs. STATE OF ORISSA AND ORS.
February 16, 2016
PRAKASH NAIK Vs. STATE OF ORISSA
March 16, 2016
PRAKASH PARIDA & ANOTHER Vs. RAJESH PARIDA
September 24, 2016
PRAMILA BEHERA Vs. RAMA BOSE (DEAD) AND OTHERS
July 22, 2016
PRAMOD KU. PATTNAIK & OTHERS Vs. PADMALAYA MOHANTY & OTHERS
August 2, 2016
PRAMOD KUMAR PAL Vs. GOVERNMENT OF INDIA
October 24, 2016
PRAMOD KUMAR SAHU Vs. STATE OF ORISSA AND OTHERS
September 7, 2016
PRANAB KISHORE RATH Vs. SUNITA RATH
September 9, 2016
PRANAB KU. ACHARYA Vs. STATE OF ORISSA AND ANOTHER
September 14, 2016
PRANAB KUMAR PRADHAN AND ANR. Vs. STATE OF ORISSA AND ANR.
February 16, 2016
PRANAKRUSHNA MOHARANA Vs. SANTILATA SAHU & OTHERS
September 2, 2016
PRANATI ROUT Vs. BIJAYA ROUT
November 3, 2016
PRASADI SAHU Vs. STATE OF ORISSA
June 10, 2016
PRASANNA KUMAR DASH Vs. STATE OF ORISSA
July 28, 2016
PRASANNA KUMAR PAIKARAY Vs. PRAKASH KUMAR PAIKARAY & OTHERS
February 17, 2016
PRASANTA BEHERA Vs. SUKANTI @ KUNI BEHERA
February 19, 2016
PRASANTA KU. DAS Vs. STATE OF ODISHA AND ORS.
November 8, 2016
PRASANTA KUMAR BEHERA Vs. FAKIRA SETHI & OTHERS
March 10, 2016
PRASANTA KUMAR BEHERA AND ORS. Vs. STATE OF ORISSA
March 4, 2016
PRASANTA KUMAR DASH Vs. REPUBLIC OF INDIA
April 27, 2016
PRASANTA KUMAR PRADHAN Vs. STATE OF ODISHA AND OTHERS
July 28, 2016
PRASANTA NAIK Vs. STATE OF ORISSA
January 28, 2016
PRATAP KESHARI PATNAIK Vs. STATE OF ORISSA
December 15, 2016
PRATAP KUMAR JENA Vs. GOVERNMENT OF ODISHA
November 8, 2016
PRATIMA DASH AND OTHERS Vs. CHIEF EXECUTIVE OFFICER, CESU, BHUBANESWAR AND OTHERS
August 10, 2016
PRATYUSH RANJAN BAGH Vs. VICE-CHANCELLOR, ORISSA UNIVERSITY OF AGRICULTURE & TECHNOLOGY AND OTHERS
June 21, 2016
PRAVAKAR MISHRA Vs. ORISSA FOREST DEVELOPMENT CORPORATION AND ORS.
January 22, 2016
PRAVAKAR MUDULI Vs. SATYABHAMA MUDULI
September 16, 2016
PRAVASAN PADHAN & ANOTHER Vs. STATE OF ORISSA & ORS.
November 24, 2016
PRAVASH KUMAR SAHOO AND ANOTHER Vs. S M PATTNAIK & OTHERS
September 8, 2016
PRAVAT KUMAR BISWAL Vs. STATE OF ODISHA & ORS.
September 15, 2016
PRAVAT KUMAR PATTNAYAK; LAXMIDHAR MOHAPATRA; MAMATA M MANTRY; BAIJAYANTI SAHU; SADANANDA SAHOO; SUDHANGINI SAMANTRAY Vs. STATE OF ODISHA AND OTHERS
July 11, 2016
PRAVAT KUMAR PRADHAN Vs. BIJAYANANDA BAIRIGANJAN AND ORS.
April 27, 2016
PREETI DAS & ANOTHER Vs. NARASING SAHOO
July 28, 2016
PREMANANDA MOHAPATRA Vs. VICE-CHANCELLOR, RAVENSHAW UNIVERSITY, CUTTACK
April 20, 2016
PRINCIPAL SECRETARY TO GOVERNMENT OF ODISHA Vs. SRI NIRAKAR ROUT AND ANOTHER
June 21, 2016
PRITIMAYA GIRI Vs. SRI SATISH KUMAR AGARWALLA AND ANOTHER
August 9, 2016
PRIYANATH PRADHAN Vs. SMITA PRADHAN AND ANR.
August 17, 2016
PRIYANKA MOHANTY Vs. STATE OF ORISSA AND OTHERS
July 19, 2016
PRIYATAMA SWAIN & ANR. Vs. RAMA PRUSTY & ANR.
July 11, 2016
PROF DIBAKAR NAIK Vs. HON BLE CHANCELLOR OF ODISHA & ORS
October 9, 2016
PROF DR SURESH CHANDRA MALLICK Vs. THE CHANCELLOR, ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND OTHERS
November 23, 2016
PROF. MOHAMMAD QUAMURUDDIN KHAN Vs. STATE OF ORISSA AND ANOTHER
July 28, 2016
PULIN CHARAN DAS Vs. STATE OF ORISSA AND OTHERS
April 18, 2016
PURANDARA SAHU Vs. LAND ACQUISITION ZONE OFFICER
August 31, 2016
PURNA CHADRA BISWAL Vs. BIJAY KUMAR DEY
February 9, 2016
PURNA CHANDRA BARIK Vs. THE GENERAL MANAGER,UCO BANK, KOLKATA
July 26, 2016
PURNA CHANDRA KANUNGO Vs. BANK OF INDIA
January 19, 2016
PURNA CHANDRA MALLICK (DEAD) AND AFTER HIM L R MAHENDRA MALLICK Vs. STATE OF ODISHA & OTHERS
July 1, 2016
PURNA CHANDRA NAYAK Vs. STATE OF ORISSA AND OTHERS
May 18, 2016
PURNA CHANDRA ROUT Vs. STATE OF ORISSA AND OTHERS
April 18, 2016
PUSPALATA PUROHIT Vs. STATE OF ODISHA
December 2, 2016
RABI NARAYAN SAHOO Vs. STATE OF ORISSA
October 31, 2016
RABINARAYAN DASH Vs. STATE OF ORISSA AND OTHERS
July 27, 2016
RABINDRA KUMAR BISWAL Vs. SANTILATA MOHAPATRA
December 7, 2016
RABINDRA KUMAR KHUNTIA Vs. STATE OF ODISHA
May 12, 2016
RABINDRA NATH SAHU AND ANOTHER Vs. SMT. SUSILA SAHU
September 14, 2016
RABINDRA ROUT & ANOTHER Vs. TAHASILDAR, BHUBANESWAR & OTHERS
August 29, 2016
RABINDRA SAHOO & ORS. Vs. STATE OF ODISHA & ORS.
November 22, 2016
RABINDRA SAHOO & OTHERS Vs. CESCO, REPRESENTED THROUGH ITS MANAGING DIRECTOR & OTHERS
July 1, 2016
RABINDRA SINGH AND ANOTHER Vs. CHAIRMAN-CUM-M.D., NESCO AND OTHERS
April 26, 2016
RABINDRANATH @ RABINDRANATH JENA Vs. BIJAYA KUMAR BHUYAN AND OTHERS
May 20, 2016
RABINDRANATH MOHAPATRA Vs. STATE OF ORISSA
January 28, 2016
RADA JAGGA RAO Vs. RADA KAKAMMA
September 28, 2016
RADHADEBI LATH AGRAWAL Vs. STATE OF ORISSA
July 12, 2016
RADHAKANTA BHOI AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
November 16, 2016
RADHAKRUSHNA BEHERA Vs. STATE OF ORISSA
September 22, 2016
RADHARANI SAMAL Vs. STATE OF ORISSA AND OTHERS
November 24, 2016
RADHIKA MUDULI Vs. STATE OF ODISHA
September 21, 2016
RAGHUNATH GOCHHIKAR Vs. ODISHA INFORMATION COMMISSION AND ORS.
February 15, 2016
RAGHUNATH JEW THAKUR Vs. GANGADHAR JENA & OTHERS
August 30, 2016
RAGHUNATH MEHER Vs. UNIVERSITY GRANTS COMMISSION & OTHERS
August 10, 2016
RAHAS BEHARI SANTY Vs. STATE OF ORISSA
December 2, 2016
RAHAS BIHARI NAYAK Vs. CUTTACK CENTRAL CO-OPERATIVE BANK LTD & ORS
September 8, 2016
RAHUL PRADHAN Vs. UNION OF INDIA AND ORS.
January 11, 2016
RAIBARI ORAM & ANOTHER Vs. MUKESH KUMAR AGRAWAL AND ANOTHER
March 17, 2016
RAJA @ DOLAGOBINDA DASH Vs. STATE OF ORISSA
December 21, 2016
RAJANI KANTI SAHOO Vs. SRINIBAS MOHARANA
August 31, 2016
RAJASHREE ROUT AND OTHERS Vs. STATE OF ODISHA AND OTHERS
December 21, 2016
RAJENDRA PRASAD DAS AND OTHERS Vs. STATE OF ORISSA AND OTHERS
August 8, 2016
RAJENDRA PRASAD YADAV Vs. STATE OF ORISSA
November 9, 2016
RAJESH MUND Vs. STATE OF ORISSA
April 18, 2016
RAJKISHORE PARIDA Vs. AKSHAYA KU. NAYAK
August 19, 2016
RAJKISHORE PRASAD AND ANOTHER Vs. STATE OF ORISSA
August 9, 2016
RAJU PATRA & ANOTHER Vs. STATE OF ORISSA
September 22, 2016
RAM CHANDRA OMKARLAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
May 12, 2016
RAMA CHANDRA BEHERA Vs. STATE OF ORISSA AND ANOTHER
December 5, 2016
RAMA CHANDRA HANSDAH Vs. REPUBLIC OF INDIA
March 28, 2016
RAMA CHANDRA PADHI Vs. CHAIRMAN
February 26, 2016
RAMA CHANDRA SAHOO Vs. STATE OF ODISHA & OTHERS
July 5, 2016
RAMA CHANDRA SETHY AND ORS. Vs. DANDAPANI SAHU AND ORS.
November 7, 2016
RAMAKANTA JENA Vs. STATE OF ORISSA
August 18, 2016
RAMAKANTA PATNAIK & OTHERS Vs. SURESH CHANDRA SAHOO & ANOTHER
August 9, 2016
RAMAKANTA SAHOO AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
September 16, 2016
RAMAKRUSHNA MUDRA Vs. RAGHUNATH MUDRA & OTHERS
March 16, 2016
RAMESH CH. PATRA Vs. P.O., LABOUR COURT, JEYPORE AND OTHERS
October 6, 2016
RAMESH CHANDRA PATHY & ORS Vs. STATE OF ORISSA & ANR
August 30, 2016
RAMESH CHANDRA SAHU Vs. JOINT COMMISSIONER OF CONSOLIDATION, BERHAMPUR, GANJAM & OTHERS
November 1, 2016
RAMESH CHANDRA SAMAL Vs. STATE OF ORISSA AND OTHERS
April 26, 2016
RANJAN KUMAR RAY Vs. STATE OF ODISHA
November 29, 2016
RANJAN KUMAR SAHU Vs. STATE OF ORISSA
September 1, 2016
RASANANDA SAHOO Vs. PRAFULLA KUMAR SAHU AND ORS.
March 11, 2016
RASHMITA MOHANTY Vs. SANTOSH KUMAR PADHI
February 16, 2016
RATAN JANI Vs. STATE OF ORISSA
June 20, 2016
RATHUNATH MALLIK AND ORS. Vs. STATE OF ODISHA AND ORS.
January 11, 2016
RATNAKAR BEHERA Vs. COLLECTOR, CUTTACK AND OTHERS
May 5, 2016
RED TECH SOLUTIONS INDIA PVT LTD & ANOTHER Vs. STATE OF ODISHA & OTHERS
May 11, 2016
REGIONAL ENGG COLLEGE, ROURKELA Vs. PRESIDING OFFICER, E P F APPELLATE TRIBUNAL & OTHERS
March 30, 2016
REGIONAL PROVIDENT FUND COMMISSION Vs. ORISSA STATE ROAD TRANSPORT CORPORATION AND AND ANOTHER
July 21, 2016
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SREEJI COMBINE COKE (P) LTD. AND ORS.
January 11, 2016
REGIONAL TRANSPORT AUTHORITY Vs. STATE OF ORISSA AND OTHERS
September 15, 2016
RENUBALA DAS AND ORS Vs. STATE OF ODISHA (VIGILANCE)
September 28, 2016
RENUKA DHAL Vs. STATE OF ODISHA AND ORS.
January 13, 2016
RIAZ AHMED BAIG AND ANOTHER Vs. STATE OF ORISSA AND ANOTHER
August 23, 2016
RINTU Vs. STATE OF ORISSA
February 9, 2016
RITANJALI GIRI ALIAS PAUL Vs. STATE OF ODISHA
May 11, 2016
ROHITA NAIK Vs. STATE OF ORISSA
November 29, 2016
RUBBER BOARD Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
September 22, 2016
RUPDHAR MURIA Vs. STATE OF ORISSA
April 29, 2016
S JYOTIRANJAN Vs. GOVERNMENT OF ODISHA
August 23, 2016
SABIR UDDIN KHAN Vs. UNION OF INDIA AND OTHERS
March 29, 2016
SADANANDA MISHRA AND ORS. Vs. STATE OF ORISSA
April 12, 2016
SADHU CHARAN PATTANAIK Vs. SUKADEV PATTANAIK AND OTHERS
June 22, 2016
SAHADATTA ALLI KHAN Vs. STATE OF ODISHA AND ORS.
April 18, 2016
SAHEBA BISOI Vs. STATE OF ORISSA
September 1, 2016
SAILABALA CHOUDHURY Vs. STATE OF ORISSA
May 19, 2016
SALGU TUDU Vs. MANAGING DIRECTOR, NESCO
May 18, 2016
SAMBALPUR DISTRICT CO-OPERATIVE CENTRAL BANK AND ORS. Vs. UNION OF INDIA AND ORS.
January 5, 2016
SAMBALPURI BASTRALAYA HANDLOOM CO-OPERATIVE SOCIETY, LTD Vs. NARMADA MALLICK
August 10, 2016
SAMIR NAYAK AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, M.I.P. AND ORS.
February 9, 2016
SAMSER KHAN AND ORS. Vs. THE COMMANDANT, 202 BN, COBRA, CRPF, SUNABEDA AND ORS.
April 27, 2016
SAMSERA BEGUM Vs. ADDL DISTRICT MAGISTRATE, KENDRAPADA AND OTHERS
August 23, 2016
SANANDA SAHU Vs. GAGAN KUMAR DHAL
April 19, 2016
SANATAN ACHARYA Vs. TAHASILDAR, PANPOSH & OTHERS
June 20, 2016
SANDHYARANI MISHRA Vs. COLLECTOR, PURI & ORS.
February 2, 2016
SANGRAM KISHORE NATH @ RATH Vs. STATE OF ORISSA
November 23, 2016
SANI DALAI @ PRADHAN AND ANOTHER Vs. DRAUPADI BEHERADALAI AND OTHERS
September 22, 2016
SANJAY KUMAR BHOI Vs. STATE OF ORISSA AND ORS.
February 11, 2016
SANJAY KUMAR DAS AND ORS. Vs. STATE OF ORISSA AND ORS.
March 3, 2016
SANJIB KUMAR MOHANTY Vs. DEAN, FACULTY OF VETERINARY SCIENCE & ANIMAL HUSBANDRY
September 14, 2016
SANKAR PARAMANIK Vs. EXECUTIVE ENGINEER-CUM-TEAM LEADER
May 18, 2016
SANTILATA NAYAK (SINCE DEAD) Vs. JAWAHAR HIGH SCHOOL & ANOTHER
November 25, 2016
SANTILATA NAYAK (SINCE DEAD) AND AFTER HER, HER LEGAL REPRESENTATIVES Vs. JAWAHAR HIGH SCHOOL AND ANOTHER
November 25, 2016
SANTOSH KUMAR KHUNTIA Vs. CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA (CESU) AND OTHERS
August 17, 2016
SANTOSH KUMAR PAIKRAY Vs. STATE OF ODISHA
October 19, 2016
SANTOSH KUMAR PRADHAN AND ORS Vs. STATE OF ORISSA
July 12, 2016
SANTOSH KUMAR ROUL @ SRIMAD SARATHI DEV @ SARATHI BABA Vs. STATE OF ORISSA
October 24, 2016
SANTOSH KUMAR SAHOO Vs. STATE OF ODISHA
April 5, 2016
SANTOSH KUMAR SAHU Vs. STATE OF ORISSA AND OTHERS
November 30, 2016
SANTOSH SAHOO AND ORS. Vs. STATE OF ORISSA
March 10, 2016
SAPANI MUNDA Vs. STATE OF ORISSA
January 29, 2016
SARA BEWA Vs. RAMBHA BEWA AND ORS.
January 5, 2016
SARANGADHAR HOTA Vs. STATE OF ORISSA AND OTHERS
April 18, 2016
SARASWATA JANI Vs. SATRUGHNA MALLIK
March 2, 2016
SARASWATI DEI @ JENA Vs. GOPINATH JEW AT ADHANGA
June 24, 2016
SARAT CHAANDRA MOHAPATRA Vs. AMRUTA PRABHA MAHAPATRA
February 8, 2016
SARAT CHANDRA MOHANTY Vs. STATE OF ORISSA & ORS.
August 23, 2016
SARAT CHANDRA ROUTRAY Vs. STATE OF ODISHA AND ANOTHER
October 19, 2016
SARAT KUMAR SAMAL Vs. STATE OF ODISHA
December 9, 2016
SARBESWAR BARIK Vs. STATE OF ORISSA AND OTHERS
January 13, 2016
SARITA KHARSEL & OTHERS Vs. UNION OF INDIA & OTHERS
September 7, 2016
SASADEVA @ SASHADEV PANDA & OTHERS Vs. LINGARAJ PANDA
June 24, 2016
SASHIREKHA BARIK Vs. RABINDRA MISHRA AND OTHERS
March 17, 2016
SASMITA JENA Vs. ADDL. DISTRICT MAGISTRATE
April 19, 2016
SASMITA SAHOO & OTHERS Vs. CESCO
July 1, 2016
SASWATI PATRA Vs. SARASWATI BISWAL
May 16, 2016
SATISH MOHAN PADHY Vs. NISER & ORS.
August 30, 2016
SATRUGHNA SAHOO Vs. UNION OF INDIA AND ANOTHER
November 23, 2016
SATYA RANJAN PATTANAIK Vs. DIRECTOR GENERAL OF POLICE AND ORS.
February 4, 2016
SATYABADI SAHOO Vs. STATE OF ORISSA
November 24, 2016
SATYABAN SAHU Vs. STATE OF ORISSA
November 7, 2016
SATYANARAYAN GNM TRAINING COLLEGE Vs. STATE OF ORISSA AND ORS.
February 10, 2016
SAUBHAGYABATI JENA Vs. STATE OF ODISHA & OTHERS
June 29, 2016
SEBATI PUJARI Vs. STATE OF ODISHA & OTHERS
September 12, 2016
SECRETARY, GOVERNING BODY, PURNANANDA PATNAIK EVENING SANSKRIT MAHAVIDYALAYA Vs. SECRETARY, HIGHER EDUCATION DEPARTMENT AND ORS.
January 29, 2016
SECRETARY, ODISHA LEGISLATIVE ASSEMBLY, BHUBANESWAR Vs. SUSIL KUMAR PATTNAIK
September 21, 2016
SECY., PANPOSH CO Vs. KHETRABASI TRIPATHY AND OTHERS
October 17, 2016
SEIKH MOHAMMED WAZID Vs. STATE OF ORISSA & OTHERS
April 19, 2016
SHAKUNTALA MISHRA Vs. JAGADEEP PRATAP DEO
March 4, 2016
SHANKARLAL AGRAWALA Vs. STATE OF ORISSA
November 17, 2016
SHARAT CHANDRA LENKA Vs. ORISSA STATE WAREHOUSING CORPORATION
November 8, 2016
SHEO PRAKASH JHUNJHUNWALLA Vs. CHHOTELAL JHUNJHUNWALLA
October 4, 2016
SHIVA KASHI METALS & FERRO ALLOYS Vs. COMMR. OF C. EX. & S.T.
March 16, 2016
SHREE GANESH CONSTRUCTION Vs. STATE OF ORISSA
May 18, 2016
SHRIDHAR SAHOO AND OTHERS Vs. STATE OF ODISHA AND ANOTHER
April 6, 2016
SHRUTI DAS & ANR. Vs. PROF. DR. SIDHARTH DAS
March 31, 2016
SIBA PRASAD GOCHHI Vs. STATE OF ORISSA
June 3, 2016
SIDHARTH PAN Vs. SAMBALPUR UNIVERSITY
January 28, 2016
SIDIQUE Vs. STATE OF ODISHA
November 8, 2016
SITA MOHANTY & ANOTHER Vs. SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF ORISSA & OTHERS
August 25, 2016
SK ABDUL SALIK Vs. COLLECTOR, BHADRAK AND ORS
September 28, 2016
SK. IMTIAZ ALI Vs. STATE OF ODISHA AND ORS.
January 18, 2016
SK. ISHAQUE Vs. SK. LIAKAT ALLI AND OTHERS
November 25, 2016
SK. NIZAMUDDIN Vs. STATE OF ORISSA AND OTHERS
August 1, 2016
SMT KAUSALYA PRADHAN Vs. STATE OF ORISSA AND OTHERS
November 18, 2016
SMT. BASANT KUMARI MOHANTY Vs. PARBATI MOHANTY AND OTHERS
November 2, 2016
SMT. BINAPANI NAYAK Vs. PRUTHIRAJ PARIDA
July 22, 2016
SMT. GEETANJALI JAGADEV Vs. STATE OF ORISSA AND OTHERS
August 10, 2016
SMT. KIRANBALA ROUT Vs. SMT. RASNAMAYEE ROY
February 10, 2016
SMT. MANJULATA BHOI Vs. SMT. SABITRI SETHI
September 28, 2016
SMT. PARAMESWAR DEVI Vs. ASHOK KUMAR JAISWAL AND ANOTHER
December 2, 2016
SMT. PATTILA CHINNAMMA Vs. BIGNA RAMA CHANDRA REDDI
July 22, 2016
SMT. RAMA SAHU Vs. SUJATA SAHU & OTHERS
February 1, 2016
SMT. SAKUNTALA MISHRA Vs. RAGHUNATH MISHRA
February 23, 2016
SMT. SANDHYARANI SATAPATHY Vs. SACHIKANTA RATH
October 27, 2016
SMT. SARALA MISHRA AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
July 22, 2016
SMT. SAROJINI BARIK Vs. ADDL. DISTRICT MAGISTRATE-CUM- APPELLATE AUTHORITY AND OTHERS
May 4, 2016
SMT. SUKANTI NAIK Vs. REVENUE DIVISIONAL COMMISSIONER & ORS.
May 18, 2016
SMT. SWARNALATA DEI Vs. SMT. RANJANA CHOPRA AND OTHERS
February 22, 2016
SMT. URBASI SARANGI Vs. ORISSA STATE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. & ANOTHER
June 24, 2016
SMT. URMILA PATRA Vs. THE SETTLEMENT OFFICER, CUTTACK MAJOR SETTLEMENT, CUTTACK & OTHERS
September 23, 2016
SMT.ANUSAYA SAHOO Vs. JAYASHREE INFRA PROJECT PVT. LTD.
October 26, 2016
SMT.GEETANJALI SAHOO Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL & OTHERS
July 28, 2016
SMT.MINATI BEHERA AND OTHERS Vs. CHAIRMAN-CUM-MANAGING DIRECTOR,GRID CORPORATION OF ORISSA LIMITED AND OTHERS
July 25, 2016
SOHANLAL @ SUNIL @ ANIL SHANKAR MALI @ SUNIL SANKAR Vs. STATE OF ORISSA
November 24, 2016
SOMASNATA RATH Vs. STATE OF ORISSA
May 12, 2016
SOMNATH DWIVEDY Vs. S.D.M., DEOGARH & ANOTHER
November 7, 2016
SONALI MOHAPATRA Vs. STATE BANK OF INDIA AND ORS.
January 22, 2016
SONALI SAMAL Vs. VIKRANT PARIDA
April 19, 2016
SOUMYA RANJAN PATTANAIK Vs. STATE OF ORISSA
December 21, 2016
SOUMYA RANJAN PRUSTY Vs. ODISHA PUBLIC SERVICE COMMISSION
June 21, 2016
SOUVAGYA MOHAPATRA Vs. AMRITA KAR
March 29, 2016
SREE METALLICKS LIMITED Vs. KOTAK MAHINDRA BANK AND ANOTHER
April 5, 2016
SRI B. RAMAN MURTY Vs. SRI P.O. LABOUR COURT, BBSR
September 24, 2016
SRI B.CHANDRA BHUSAN GUPTA Vs. THE COLLECTOR, RAYAGADA & OTHERS
November 3, 2016
SRI BASANTA KUMAR PATRA Vs. STATE OF ORISSA
November 21, 2016
SRI BHAGABATA MOHANTY Vs. SRI KHAGENDRA MOHANTY
March 2, 2016
SRI BIBHUTI BHUSAN NAYAK Vs. STATE OF ORISSA AND OTHERS
December 7, 2016
SRI BICHITRANANDA PRADHAN Vs. VICE CHAIRMAN, CUTTACK DEVELOPMENT AUTHORITY AND OTHERS
July 20, 2016
SRI HARDEV STEELS PRIVATE LIMITED Vs. STATE POLLUTION CONTROL BOARD
May 17, 2016
SRI HAREKRISHNA MAHANTA Vs. A.D.M., SUNDERGARH AND OTHERS
July 12, 2016
SRI HIMANISH MOHAPATRA Vs. THE VICE CHANCELLOR,SIKSHA `O ANUSANDHAN UNIVERSITY & OTHERS
May 20, 2016
SRI JAGANNATH DAS Vs. PRADYUMNA KUMAR DAS
September 1, 2016
SRI JAGANNATH MAHAPRABHU MARFATDAR MAHANT SRI SRINIBAS RAMANUJ DAS Vs. O.E.A. COLLECTOR-CUM-TAHASILDAR, PURI AND OTHERS
July 11, 2016
SRI LALIT RANJAN DAS Vs. SRI ASIT RANJAN DAS
July 28, 2016
SRI MAHANTA SRI GARUDADHWAJA (DEAD) Vs. COMMISSIONER OF ENDOWMENTS
June 23, 2016
SRI NARENDRA PRADHAN Vs. STATE COOPERATIVE ELECTION COMMISSION
November 22, 2016
SRI NILAMANI MAHARANA Vs. THE COLLECTOR, BHADRAK & OTHERS
December 21, 2016
SRI RAGHUNATHA SAHU Vs. SRI BABAJI CHARAN SAHU
February 2, 2016
SRI SATYA KUMAR PAIKARAYA (DEAD) Vs. GITA BAI
May 4, 2016
SRI SRIKRISHNA RAMANUJ DAS Vs. COLLECTOR, GANJAM AND ANOTHER
November 25, 2016
SRI SWAPAN KUMAR PATHAK Vs. PRESIDING OFFICER, LABOUR COURT, BHUBANESWAR AND OTHERS
September 13, 2016
SRIKANT PANDA Vs. ANITA PANDA
August 26, 2016
SRIKANTA DEBATA Vs. STATE OF ORISSA
August 5, 2016
SRIMATI KAMAL LENKA Vs. STATE OF ORISSA AND OTHERS
September 22, 2016
SSMPLJRT (JV) Vs. MAHANADI COALFIELDS LTD AND ANOTHER
September 19, 2016
STATE Vs. ANANTA MURMU
June 22, 2016
STATE Vs. KALANDI CH MALL
August 9, 2016
STATE BANK OF INDIA Vs. INCOME TAX OFFICER HIGH COURT OF ORISSA
October 21, 2016
STATE OF ODISHA Vs. JADUA SAMAD AND OTHERS
September 21, 2016
STATE OF ODISHA Vs. SRI GOLAK CHANDA DHAL
July 29, 2016
STATE OF ODISHA Vs. GOVERNMENT OF INDIA
August 8, 2016
STATE OF ODISHA Vs. GOVERNMENT OF INDIA
December 19, 2016
STATE OF ODISHA Vs. PRAMILA MISHRA
September 14, 2016
STATE OF ODISHA Vs. SUSHANT KU. DHALASAMANT & ORS.
February 22, 2016
STATE OF ODISHA Vs. SRI SRIKANTA PATTNAIK AND OTHERS
May 12, 2016
STATE OF ODISHA Vs. BIHARI LAL
June 27, 2016
STATE OF ODISHA & ORS. Vs. SOMNATH SAHOO
October 5, 2016
STATE OF ODISHA & OTHERS Vs. PRAFULLA KUMAR BISWAL & ANOTHER
August 25, 2016
STATE OF ODISHA AND ORS. Vs. BIJAYA KU. SAMANTARAY AND ANR.
August 4, 2016
STATE OF ORISSA Vs. U. CHANDRA SEKHAR PATRA
December 22, 2016
STATE OF ORISSA Vs. DR. DEBANANDA TUDU
November 4, 2016
STATE OF ORISSA Vs. MAHESWAR SAHU
July 21, 2016
STATE OF ORISSA Vs. JAISU @ BAIKUNTHA PUTEL AND ANR.
June 7, 2016
STATE OF ORISSA Vs. UMA CHARAN SAHU
December 8, 2016
STATE OF ORISSA Vs. BIRSINGH MISHRA AND THREE OTHERS
July 11, 2016
STATE OF ORISSA Vs. CHOUDHURY METAL INDUSTRIES
February 23, 2016
STATE OF ORISSA Vs. SUDHA SINGH AND ORS.
January 21, 2016
STATE OF ORISSA Vs. NARAYAN BUDULA AND ANOTHER
June 7, 2016
STATE OF ORISSA Vs. P.S.N.RAO
October 5, 2016
STATE OF ORISSA Vs. PURNA CHANDRA SINGH
July 11, 2016
STATE OF ORISSA Vs. BHAGYADHAR DASH
March 16, 2016
STATE OF ORISSA Vs. BIRANCHI NARAYAN DAS AND OTHERS
December 21, 2016
STATE OF ORISSA Vs. PILATUSH @ BLASIUS SINGH & OTHERS
July 27, 2016
STATE OF ORISSA Vs. RAMA CHANDRA DASH (DEAD)
August 4, 2016
STATE OF ORISSA Vs. BALARAM BAGH
July 13, 2016
STATE OF ORISSA Vs. DASARATHA SARAF & OTHERS
July 13, 2016
STATE OF ORISSA Vs. DINABANDHU RATH
July 20, 2016
STATE OF ORISSA Vs. GOPINATH RANA AND OTHERS
August 8, 2016
STATE OF ORISSA Vs. ANANDA CHANDRA DAS
August 9, 2016
STATE OF ORISSA Vs. JASODA BHOI AND OTHERS
February 18, 2016
STATE OF ORISSA Vs. BRAMHANANDA BHOI AND OTHERS
July 13, 2016
STATE OF ORISSA Vs. PANDURU TANDI
June 6, 2016
STATE OF ORISSA & ANOTHER Vs. MADHABA CH. SAHOO
July 12, 2016
STATE OF ORISSA & ANOTHER Vs. SAHEB ALI KHAN
September 20, 2016
STATE OF ORISSA & ORS. Vs. M/S. BUDHARAJA MINING & CONSTRUCTION LTD.
March 22, 2016
STATE OF ORISSA & OTHERS Vs. BIRENDRA NATH SETHI & OTHERS
June 21, 2016
STATE OF ORISSA AND ANOTHER Vs. SRI DWARIKA DAS AGARWALLA
December 7, 2016
STATE OF ORISSA AND OTHERS Vs. DILLIP KUMAR SAHOO AND OTHERS
November 9, 2016
STATE OF ORISSA AND OTHERS Vs. RABINDRANATH SAMAL AND ANOTHER
December 1, 2016
STATE OF ORISSA AND OTHERS Vs. NANDA KISHORE PODDAR
May 20, 2016
SUBASH CHANDRA BISWAL Vs. STATE OF ODISHA
October 25, 2016
SUBASH CHANDRA MOHAPATRA Vs. AMITA PANDA AND OTHERS
August 1, 2016
SUBASH CHANDRA MUND Vs. STATE OF ODISHA AND ORS.
April 19, 2016
SUBASH CHANDRA NAYAK Vs. UNION OF INDIA AND OTHERS
March 29, 2016
SUBASH DARJEE Vs. BASANTI DARJEE
September 21, 2016
SUBASH PRADHAN Vs. STATE OF ORISSA
February 18, 2016
SUBHADRA SAHOO ALIAS BEWA Vs. EXECUTIVE ENGINEER, CESU
May 18, 2016
SUBHALAXMI DALABEHERA & OTHERS Vs. STATE OF ORISSA AND OTHERS
May 6, 2016
SUBHAYA PRUSTY Vs. UNION OF INDIA AND ANOTHER
January 19, 2016
SUBHENDU KUMAR SWAIN Vs. DUSMANTA KUMAR NAYAK
December 21, 2016
SUBRAT KUMAR PRADHAN Vs. SOURAVALAXMI NAYAK
August 23, 2016
SUDAM NAYAK Vs. KANHEI SAHOO
October 28, 2016
SUDAM SAHOO Vs. DISTRICT JUDGE, CUTTACK AND ORS.
January 11, 2016
SUDARSAN BAG AND ANOTHER Vs. STATE OF ORISSA
November 3, 2016
SUDARSAN BARIK & ANOTHER Vs. THE STATE
July 28, 2016
SUDARSAN PRADHAN & ANOTHER Vs. HAREKRUSHNA NAYAK & OTHERS
July 12, 2016
SUDARSHAN OJHA AND OTHERS Vs. UCHHABA MOHAPATRA AND OTHERS
January 5, 2016
SUDEB SUNA Vs. PRESIDING OFFICER, LABOUR COURT AND ANOTHER
September 6, 2016
SUDHANSHU SHEKHAR MISHRA AND OTHERS Vs. STATE OF ORISSA AND OTHERS
August 30, 2016
SUDHANSU GIRI AND OTHERS Vs. ASHISH MOHAPATRA AND OTHERS
March 16, 2016
SUDHIRA MAHANTA Vs. STATE OF ORISSA
July 15, 2016
SUKADEB BARIK AND OTHERS Vs. STATE OF ORISSA AND OTHERS
September 13, 2016
SUKANTA KANUNGO Vs. SAKUNTALA KANUNGO
August 23, 2016
SUKANTA KUMAR DAS Vs. STATE OF ODISHA AND ORS.
April 8, 2016
SUKANTI KAR & ANOTHER Vs. GAJENDRA MISHRA & ANOTHER
June 21, 2016
SUKRI NAIK Vs. SMT. SHANTILATA PRADHAN & ANOTHER
August 26, 2016
SULOCHANA SATAPATHY & OTHERS Vs. ASHOK KUMAR PATI AND ANOTHER
March 21, 2016
SUMANT BARAL Vs. SMT. SWARNAMANJARI BARAL
July 28, 2016
SUMANTA BEHURA @ LITA Vs. STATE OF ORISSA
August 10, 2016
SUMIT KUMAR BEHERA AND ANOTHER Vs. STATE OF ORISSA
July 19, 2016
SUMITA SAHANI Vs. MAMATA SAHOO AND ANOTHER
December 7, 2016
SUN GRANITES EXPORTS LTD. Vs. COMMISSIONER
December 2, 2016
SUNAKAR SAHU & ANOTHER Vs. STATE OF ORISSA AND OTHERS
July 4, 2016
SUNAMANI SAHOO & OTHERS Vs. BABAJI SAHOO AND OTHERS
December 20, 2016
SUNANDA JAL Vs. GOURANGA BAGARTY
August 9, 2016
SUNDARLAL JOSHI Vs. DEVANANDA JOSHI AND ORS.
January 19, 2016
SUNDARMANI DAS Vs. ORISSA STATE ELECTRICITY BOARD
April 18, 2016
SUNIL KUMAR PRADHAN Vs. MEERA PRADHAN
May 19, 2016
SUNITA MOHANTY Vs. UNION OF INDIA & ANR.
October 3, 2016
SURAJ SWAIN Vs. STATE OF ORISSA
February 26, 2016
SURATAN @ SURTAN BIBI AND OTHERS Vs. STATE OF ORISSA
August 17, 2016
SURENDRA DAS Vs. STATE OF ODISHA AND OTHERS
November 9, 2016
SURENDRA MOHAN OTA Vs. STATE OF ORISSA
April 4, 2016
SURENDRA NANDA Vs. SUB-COLLECTOR-CUM-SETTLEMENT OFFICER, PURI AND ORS
August 23, 2016
SURENDRANATH MISHRA Vs. STATE OF ODISHA
May 25, 2016
SURENDRANATH TRIPATHI AND OTHERS; PRAVAT CHANDRA MOHAPATRA AND OTHERS Vs. PRAVABATI PATTNAIK
July 24, 2016
SURESH CHANDRA MOHANTY Vs. STATE OF ORISSA AND ANOTHER
October 24, 2016
SURESH KUMAR PRADHAN Vs. UNION OF INDIA AND OTHERS
October 6, 2016
SURESH KUMAR SINGHI AND ANOTHER Vs. KIRIT KOTECHA AND OTHERS
June 23, 2016
SURIL AND ORS. Vs. LAXMAN MAJHI AND ORS.
February 1, 2016
SURU BHASKAR RAO Vs. COMMISSIONER OF INCOME TAX, ORISSA AND ORS.
March 31, 2016
SURYAKANTA HABODA Vs. STATE OF ODISHA & ORS.
August 18, 2016
SURYANARAYAN BEHERA Vs. GANESH MAJHI AND OTHERS
December 1, 2016
SUSAMA RATH Vs. STATE OF ODISHA AND ORS.
April 21, 2016
SUSAMA RATH @ PANDA Vs. STATE OF ORISSA
November 10, 2016
SUSANDHYA DAS & OTHER Vs. STATE OF ORISSA
April 21, 2016
SUSANTA KUMAR JENA Vs. STATE OF ORISSA
November 4, 2016
SUSANTI SAHU Vs. CHIEF EXECUTIVE OFFICER (ELECTRICAL) C.E.S.U. AND OTHERS
July 1, 2016
SUSHANT KUMAR BEHERA AND OTHERS Vs. STATE OF ODISHA AND OTHERS
September 1, 2016
SUSHIL KUMAR NAYAK Vs. STATE OF ORISSA
June 29, 2016
SWAGATIKA NAYAK Vs. BIJAY KUMAR SWAIN
September 6, 2016
SWAMI SHANKARANANDA GIRI Vs. STATE OF ORISSA
July 11, 2016
SWARNALATA MALIK Vs. SRIDHARA MALLIK
July 27, 2016
SWETANGA PATTANAIK Vs. STATE OF ORISSA
June 3, 2016
TANGUDU SUJATA PATRA Vs. TANGUDU SURYA NARAYANA PATRA AND ORS
June 22, 2016
TANKADHAR BEMAL Vs. STATE OF ORISSA
September 24, 2016
TANKADHAR MISHRA Vs. REPUBLIC OF INDIA
September 23, 2016
TAPAN KUMAR NAYAK Vs. BISWANATH SAHU
August 30, 2016
TAPAN SAHU Vs. STATE OF ORISSA
August 23, 2016
TAREQUE AHEMAD Vs. STATE OF ODISHA
November 16, 2016
TARJAN PURTY Vs. STATE OF ORISSA
January 29, 2016
TARUN KUMAR PANDA Vs. STATE OF ODISHA AND ORS.
February 9, 2016
TATA SPONGE IRON LTD. Vs. UNION OF INDIA
September 15, 2016
TAUDU KONDAGORI AND OTHERS Vs. STATE OF ORISSA
November 18, 2016
TELSA TRANSFORMERS LIMITED Vs. ODISHA POWER TRANSMISSION CORPORATION LIMITED
May 3, 2016
THE BRANCH MANAGER, ORISSA AIR PRODUCTS PVT. LTD. Vs. STATE OF ORISSA AND ANOTHER
October 28, 2016
THE C.G.M., S.B.I. & ANR. Vs. THE PRESIDENT, S.B.I. EMPLOYEES UNION
July 11, 2016
THE CHIEF EXECUTIVE, CHILIKA DEVELOPMENT AUTHORITY Vs. SRI GIRIJA PRASAD SAHOO
November 16, 2016
THE COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX, BHUBANESWAR-I COMMISSIONERATE Vs. BALLARPUR INDUSTRIES LIMITED
March 4, 2016
THE EXECUTIVE ENGINEER, (ELECT), TALCHER ELECTRICAL DIVISION, CHAINPAL Vs. RANA SPONGE LIMITED AND ORS.
February 16, 2016
THE EXECUTIVE ENGINEER, HEAD WORKS DIVISION, RENGALI IRRIGATION PROJECT, SAMAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
January 20, 2016
THE EXECUTIVE ENGINEER, KENDRAPARA ELECTRICAL DIVISION NO. 1, CESU Vs. GRIEVANCE REDRESSAL FORUM AND ORS.
March 10, 2016
THE GENERAL MANAGER (P & EEL), MAHANADI COALFIELDS LTD. Vs. ASIM KUMAR CHATTERJEE AND ORS.
March 10, 2016
THE MANAGEMENT OF CENTRAL CATTLE BREEDING FARM Vs. P.O., INDUSTRIAL TRIBUNAL
August 23, 2016
THE MANAGEMENT OF DEPUTY DIRECTOR, AGRICULTURE, KANDHAMAL RANGE, PHULBANI Vs. CHAITANYA SAHANI
September 13, 2016
THE MANAGEMENT OF M/S PARADEEP PHOSPHATES LIMITED Vs. GOVT. OF INDIA AND OTHERS
July 20, 2016
THE MANAGEMENT OF M/S. BALLARPUR INDUSTRIES LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR AND OTHERS
September 6, 2016
THE MANAGEMENT OF ROURKELA STEEL PLANT, ROURKELA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, ROURKELA
September 22, 2016
THE MANAGEMENT OF SAHARA INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHUBANESWAR AND ORS.
April 27, 2016
THE MANAGEMENT OF SARGIPALLI MINES PROJECT OF HINDUSTAN ZINK LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL,ORISSA, BHUBANESWAR AND ANOTHER
October 18, 2016
THE MANAGEMENT OF STATE BANK OF INDIA REPRESENTED THROUGH THE REGIONAL MANAGER Vs. SHRI S.N. DORA
August 3, 2016
THE MANAGEMENT OF THE PROJECT DIRECTOR, ANIMAL DISEASE RESEARCH INSTITUTE, PHULNAKHARA, CUTTACK Vs. BABAJI CHARAN BEHERA
October 27, 2016
THE ORISSA STATE FINANCIAL CORPORATION & ORS. Vs. BIJAY KUMAR PRADHAN & ORS.
October 7, 2016
THE PROJECT MANAGER, CATTLE & POULTRY FEED PROCESSING PLANT, ORISSA AGRO INDUSTRIES CORP. LTD. Vs. P.O., LABOUR COURT, BHUBANESWAR AND ANOTHER
September 15, 2016
THE UTKAL OIL & CHEMICALS INDUSTRIES AND ORS. Vs. THE SYNDICATE BANK
April 29, 2016
THE VILLAGERS OF CHIRGUNIKUDOR AND ORS. Vs. LABANYA BEWA AND ORS.
January 21, 2016
THE VILLAGERS OF TALABAHALI AND ORS. Vs. SARASWATI PRADHAN AND ORS.
January 4, 2016
TIKINA @ ARJUNI DAS Vs. STATE OF ORISSA
January 13, 2016
TIRUPATI PANIGRAHI Vs. COLLECTOR, GAJAPATI, AND OTHERS
September 16, 2016
TOSHALI SANDS, PURI-KONARK MARINE DRIVE Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
August 17, 2016
TRIBAL DEVELOPMENT COOPERATIVE CORPORATION OF ORISSA LIMITED AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT
September 9, 2016
TRILOCHANA KUANR Vs. BILA BHOI AND ANOTHER
April 7, 2016
TRINATH NAIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, INDIAN OVERSEAS BANK
November 18, 2016
TRINATH SAHOO Vs. HRUDANANDA SAHOO & OTHERS
September 16, 2016
TRINATH SETHI Vs. STATE OF ORISSA
June 9, 2016
TRIPATI SAHU Vs. KALU CH. SAHOO & OTHERS
July 12, 2016
TRIPATI SAHU Vs. KALU CH SAHOO & OTHERS
July 12, 2016
TRISHI MUNDA AND OTHERS Vs. ORISSA MINING CORPORATION LTD AND OTHERS
September 1, 2016
TRUPTIRANJAN DAS Vs. STATE OF ODISHA AND ANOTHER
September 23, 2016
TULA BEWA (SINCE DEAD) Vs. DHRUBA CHARAN DEHURY & ORS.
November 9, 2016
TUTUNA @ GOVINDA NARAYAN TRIPATHY Vs. STATE OF ORISSA
November 7, 2016
UDAYANATH ROUT Vs. PARADIP PORT TRUST
March 4, 2016
UDAYANATH SAHU Vs. SECRETARY, REVENUE DEPARTMENT, STATE OF ORISSA & OTHERS
August 19, 2016
ULLASH CHANDRA SAHOO & ANOTHER Vs. COMMISSIONER, CONSOLIDATION, CUTTACK & OTHERS
December 1, 2016
UMA SHANKAR TRIVEDI Vs. MINU SHARMA
December 8, 2016
UNION OF INDIA Vs. MD. JOBER ALI
July 16, 2016
UNION OF INDIA & ORS. Vs. KISHORE MOHAN SAHU & ORS.
August 31, 2016
UNION OF INDIA & OTHERS Vs. PRASANNA KUMAR TRIPATHY
September 12, 2016
UPENDRA KU PRADHAN Vs. P O , LABOUR COURT, BHUBANESWAR AND ANOTHER
September 13, 2016
UPENDRA MAGAR & OTHERS Vs. STATE OF ORISSA
November 9, 2016
UPENDRANATH MOHANTY Vs. STATE OF ODISHA AND OTHERS
July 22, 2016
USTHI FOUNDATION INDIA Vs. STATE OF ODISHA AND OTHERS
June 20, 2016
UTKAL OIL & CHEMICALS INDUSTRIES, JAGATPURAND ANOTHER Vs. SYNDICATE BANK, CHOUDHURY BAZAR
April 29, 2016
UTKAL ROPE WORKS Vs. PRESIDING OFFICER, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
January 28, 2016
VINAY GUPTA Vs. SAVERI NAYAK
November 28, 2016
VINAYAKA MISSION LORD JAGANNATH INSTITUTION OF DENTAL SCIENCE AND RESEARCH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ANOTHER
May 10, 2016
VIRAJ STEEL & ENERGY LTD Vs. STATE OF ODISHA AND OTHERS
February 23, 2016
VODAFONE MOBILE SERVICES LTD. Vs. COMMR. OF C. EX. & S.T., BHUBANESWAR
August 30, 2016