Index for HIGH COURT OF CALCUTTA of Year 2016

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Case Index

Title

Date

A . PRABHAKARAN Vs. UNION OF INDIA AND ORS.

May 17, 2016

A K R CONSULTANTS (P)K LTD & ORS Vs. AIYA KHAN ALIAS SOHAIL KHAN AND ORS

September 9, 2016

A.D. ELECTROSTEEL CO. PVT. LTD Vs. SARRALLE EQUIPMENT (INDIA) PVT. LTD. & ORS.

November 16, 2016

A.S. TRADERS Vs. STATE OF WEST BENGAL

May 10, 2016

ABCI INFRASTRUCTURE PVT. LTD. Vs. STATE OF WEST BENGAL AND ORS.

April 22, 2016

ABDUL AHAD Vs. THE STATE OF WEST BENGAL & ORS.

November 28, 2016

ABDUL BASAR LASKAR Vs. THE STATE OF WEST BENGAL

July 19, 2016

ABDUL KHALIL AND OTHERS Vs. MUJIBAR RAHAMAN AND OTHERS

March 29, 2016

ABDUL MATALLIB Vs. ABU NAIM SIDDIQUE

April 20, 2016

ABDUL RAHAMAN & ANR Vs. THE STATE OF WEST BENGAL

June 21, 2016

ABDUL RASHID MIA Vs. SK. AINUDDIN AHMED & ORS.

November 3, 2016

ABDULLA MOLLA Vs. STATE OF WEST BENGAL

June 7, 2016

ABHAY AGARWAL Vs. MAINA DEVO SURANA & ORS.

March 17, 2016

ABHIJIT GHOSH Vs. JAYITA GHOSH

September 9, 2016

ABHIJIT GHOSH & ANR. Vs. THE STATE OF WEST BENGAL & ORS.

August 11, 2016

ABHIJIT SHARMA Vs. STATE OF WEST BENGAL & ORS

September 21, 2016

ABHISHEK BAGARIA Vs. SUSHIL KUMAR BAGARIA AND ORS.

March 9, 2016

ABIR KUMAR PAL Vs. W. B. POWER DEVELOPMENT CORPORATION LIMITED

April 4, 2016

ABP PVT. LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.

April 18, 2016

ABUL KALAM KHAN Vs. STATE OF WEST BENGAL

June 10, 2016

ACHARYA CITSVARUPANANDA AVADHUTA Vs. STATE OF WEST BENGAL

February 26, 2016

ADAMS ELEVATOR CO. PVT. LTD. Vs. CESTAT, KOLKATA

February 2, 2016

ADITYA GANGULY Vs. UNION OF INDIA AND ORS.

April 22, 2016

ADITYA KUMAR MAL Vs. STATE OF WEST BENGAL & ORS

August 24, 2016

AGENT, KLIDASPUR PROJECT, EASTERN COALFIELDS LTD Vs. BASANTI CHATTERJEE

September 9, 2016

AIR INDIA LIMITED Vs. UNION OF INDIA AND ORS.

March 4, 2016

AJAI KUMAR JAIN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

May 4, 2016

AJAY BORAL & ORS. Vs. APURBA SARKAR & ORS.

January 21, 2016

AJIT KUMAR MANNA AND ORS. Vs. THE STATE OF WEST BENGAL

February 25, 2016

AJIT KUMAR MUKHERJEE AND ANOTHER Vs. BEDANTA BHATTACHARYA AND OTHERS

February 9, 2016

AJIT KUMAR SARDAR Vs. SMT. RUPA MONDAL ALIAS RUPA BACHHAR

April 15, 2016

AKASH SINHA Vs. THE STATE OF WEST BENGAL & ORS

July 20, 2016

AKD BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. EXIDE INDUSTRIES LIMITED

June 9, 2016

AKIB MONDAL Vs. STATE OF WEST BENGAL & ORS

June 23, 2016

AKMAL HOSSAIN Vs. STATE OF WEST BENGAL & ORS

December 1, 2016

AKRITI VYAPAAR PRIVATE LIMITED & ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.

January 5, 2016

AKRITI VYAPAAR PRIVATE LIMITED AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.

January 15, 2016

AKSHARA PROJECTS PVT LTD Vs. DIPALI NASKAR & ORS

September 7, 2016

AKSHYA KUMAR SARANGI Vs. THE HIGH COURT ADMINISTRATION

November 4, 2016

AL SAIF INTERNATIONAL Vs. UNION OF INDIA

December 20, 2016

ALAUDDIN KHA @ KHAN Vs. BADRUDDIN KHA @ KHAN

August 18, 2016

ALCOVE CONSTRUCTION PRIVATE LIMITED Vs. LALIT KUMAR PRANSUKHKA & ORS.

November 28, 2016

ALKA SEHGAL & ORS. Vs. STATE OF WEST BENGAL & ANR.

February 11, 2016

ALL INDIA UCO BANK STAFF FEDERATION & ANR. Vs. UCO BANK & ANR.

December 1, 2016

ALOK KUMAR GHOSH Vs. UNIVERSITY OF KALYANI & ORS.

November 23, 2016

ALOK MAHATO Vs. STATE OF WEST BENGAL

March 11, 2016

ALOK RANJAN KAYAL Vs. UNION OF INDIA

June 8, 2016

ALOKA SINGHA Vs. SURYA KANTA SINGHA AND ANOTHER

August 10, 2016

ALOKE KUMAR JALDATA Vs. STATE OF WEST BENGAL

May 18, 2016

ALOY KUMAR CHANDA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

February 3, 2016

ALPANA @ UMA CHOUDHURY Vs. ALOKE CHOUDHURY

January 15, 2016

AMAL KUMAR BALLAV & ANR Vs. JURAN KRISHNA MAZUMDAR

August 19, 2016

AMAL KUMAR JANA & ORS. Vs. UNION OF INDIA & ORS.

February 11, 2016

AMAL NATH Vs. STATE OF WEST BENGAL

February 10, 2016

AMALA CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS

August 24, 2016

AMAR MAJI Vs. STATE OF WEST BENGAL

November 30, 2016

AMAR MONDAL & ORS Vs. THE STATE OF WEST BENGAL

July 27, 2016

AMARENDRA MOHAN MITRA AND ORS. Vs. THE STATE OF WEST BENGAL

March 29, 2016

AMARENDRA PRASAD SINGH Vs. UNION OF INDIA AND OTHERS

June 13, 2016

AMARNATH JAISWAL Vs. BISWANATH AGRAWAL

March 16, 2016

AMAZON TRANSPORTATION SERVICES PRIVATE LIMITED Vs. STATE OF WEST BENGAL

June 14, 2016

AMBAY COKE INDUSTRIES PVT. LTD. Vs. STATE BANK OF INDIA

August 29, 2016

AMINA KHATUN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

April 12, 2016

AMIRUL ISLAM KHAN @ NASIM KHAN & ANR Vs. THE STATE OF WEST BENGAL

March 4, 2016

AMIT AGARWAL Vs. THE STATE OF WEST BENGAL & ORS.

April 19, 2016

AMIT BANERJEE Vs. SHRI MANOJ KUMAR

March 10, 2016

AMIT KUMAR CHAMARIA & ANR. Vs. BIJAY KUMAR SINGH & ORS.

May 13, 2016

AMIT KUMAR CHAMARIA AND ORS. Vs. RAM BRICH SINGH

April 20, 2016

AMIT KUMAR SINGH AND ANOTHER Vs. DURGAPUR MUNICIPAL CORPORATION AND OTHERS

August 4, 2016

AMIT TIWARI Vs. MARCO POLO RESTAURANT PVT. LTD

April 12, 2016

AMITAVA BANDYOPADHYAY Vs. STATE OF WEST BENGAL & OTHERS

August 12, 2016

AMITAVA DE BHOWMICK Vs. BABLU KARMAKAR

September 5, 2016

AMITAVA HATI Vs. UNION OF INDIA & ORS

September 2, 2016

AMIYA KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS

April 11, 2016

AMRIT HATCHERIES PRIVATE LIMITED Vs. SAASTA FARMS

June 8, 2016

ANANDA BAZAR PATRIKA LTD. Vs. THE STATE OF WEST BENGAL AND ORS.

May 6, 2016

ANANDA GHOSH Vs. CHITTARANJAN GHOSH & ORS

September 27, 2016

ANANDALOK WELFARE ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION

November 28, 2016

ANANGADEV BARMAN Vs. JAGADISH CHANDRA MAITY & ANR

July 27, 2016

ANATH BANDHU HALDER Vs. INDU BHUSAN MONDAL

August 23, 2016

ANDAMAN AND NICOBAR ADMINISTRATION & OTHERS Vs. MS. TASNEEM ABID AND OTHERS

February 17, 2016

ANGEL DISTRIBUTION CO. PVT. LTD. Vs. KOTAK MAHINDRA BANK LTD.

May 20, 2016

ANGIRA BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS

September 21, 2016

ANIL ARI AND ORS. Vs. THE STATE OF WEST BENGAL

April 19, 2016

ANIL CHANDRA DEBNATH Vs. STATE OF WEST BENGAL

June 28, 2016

ANIL KAMAL SINGH Vs. THE STATE OF WEST BENGAL & ORS.

December 15, 2016

ANIL KANTI DEB & ORS. Vs. THE STATE OF WEST BENGAL & ANR.

April 29, 2016

ANIL KUMAR AGARWAL @ ANIL GOEL Vs. UNION OF INDIA

July 29, 2016

ANIL KUMAR AND ORS. Vs. THE STATE OF WEST BENGAL

January 15, 2016

ANIMA BERA & ANR. Vs. THE STATE OF WEST BENGAL & ORS.

February 2, 2016

ANINDITA MITRA Vs. SALIL MITRA

July 26, 2016

ANINDYA GUHA Vs. STATE OF WEST BENGAL & ORS.

August 19, 2016

ANIRBAN PARIA & ANOTHER Vs. CAMELLIA PRODUCTIONS PRIVATE LIMITED & ANOTHER

December 23, 2016

ANITA BHATTACHARYYA Vs. STATE OF WEST BENGAL

January 20, 2016

ANITA NIGAM & ANR. Vs. THE STATE OF WEST BENGAL & ORS

September 16, 2016

ANITESH DAS Vs. ASHOKA GHOSE (NEE DAS)

August 12, 2016

ANJAN BISWAS Vs. CENTRAL BANK OF INDIA AND ORS.

January 18, 2016

ANJAN BISWAS Vs. CENTRAL BANK OF INDIA AND OTHERS

June 24, 2016

ANJAN BISWAS Vs. CENTRAL BANK OF INDIA & ORS

August 19, 2016

ANJAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.

April 27, 2016

ANJANA Vs. THE A.P. VARDHAMAN (MAHILA) CO-OPERATIVE URBAN BANK LIMITED AND ORS.

February 16, 2016

ANNAPURNA CAST LIMITED Vs. AKSHAYA TECHNOLOGIES PVT. LTD. AND ORS.

March 11, 2016

ANSAR AHMED & ORS Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.

July 11, 2016

ANSAR MISTRY ALIAS KUCHO Vs. THE STATE OF WEST BENGAL AND OTHERS

February 25, 2016

ANUPAM SAMANTA Vs. STATE OF WEST BENGAL & ORS

November 24, 2016

ANUSUYA PARIDA Vs. STATE OF W.B. & ORS.

August 5, 2016

APURBA DAS Vs. STATE OF WEST BENGAL AND OTHERS

February 10, 2016

APURBA KUMAR SAHA AND ORS. Vs. EAST INDIA SPIRITS AND BEER PRIVATE LIMITED

March 4, 2016

ARABUL MOLLA @ ARA Vs. STATE OF WEST BENGAL

September 22, 2016

ARATI SAHU AND OTHERS Vs. SMT. BIJOY LAKSMI SUIN AND OTHERS

August 9, 2016

ARIJIT GUIN Vs. STATE OF WEST BENGAL & ORS

September 20, 2016

ARINDAM JOARDAR Vs. TARUN RAHA AND ORS.

March 3, 2016

ARINDAM SINGH ROY Vs. THE STATE OF WEST BENGAL & ORS

August 17, 2016

ARJAUL HOQUE Vs. THE STATE OF WEST BENGAL & ORS.

August 4, 2016

ARJUN PALIT Vs. WEST BENGAL FINANCIAL CORPORATION & ORS.

December 16, 2016

ARJUN SINGH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

March 18, 2016

ARNAB DAS & ORS Vs. STATE OF WEST BENGAL & ORS

September 29, 2016

ARUN KUMAR GUPTA Vs. SUKLA BASAK & ORS

September 5, 2016

ARUN KUMAR GUPTA & ORS Vs. CLYDE STORE PVT LTD

August 26, 2016

ARUN KUMAR JANA AND OTHERS Vs. RABINDRA PARTRA AND OTHERS

August 30, 2016

ARUN KUMAR MOHATA Vs. KAISER PARWEZ & ORS

September 26, 2016

ARUN MONDAL Vs. DIRECTOR, DIRECTORATE OF HEALTH SERVICES AND ORS.

January 15, 2016

ARUN PRAKASH SAHA Vs. ASIT BARAN DE & ANR.

December 23, 2016

ARVIND AND COMPANY Vs. COMMISSIONER OF INCOME TAX- XV KOLKATA.

June 21, 2016

ARVIND P SHAH Vs. MUSSAMAT ZOHRA HASANI

May 18, 2016

ASARAF ALI Vs. THE STATE OF WEST BENGAL

April 7, 2016

ASGAR ALI MONDAL Vs. MOMTAJ BIBI AND ANOTHER

March 2, 2016

ASH MOHAMMAD AND ORS. Vs. THE STATE OF WEST BENGAL

March 8, 2016

ASHIS GHOSH AND ANR Vs. AJAY KUMAR GHOSH

September 16, 2016

ASHIS ROY Vs. THE CHAIRMAN, UBI

June 7, 2016

ASHIS SAHIS Vs. THE STATE OF WEST BENGAL

June 23, 2016

ASHISH BANIK @ ASIS KUMAR BANIK Vs. STATE OF WEST BENGAL

June 15, 2016

ASHOK KUMAR AGARWAL Vs. UNION OF INDIA

February 22, 2016

ASHOK KUMAR MARDA & ORS Vs. THE STATE OF WEST BENGAL & ANR

October 6, 2016

ASHOK KUMAR SINGH Vs. STATE OF WEST BENGAL

May 19, 2016

ASHOK MAJUMDER @ ASHOKE MAJUMDER Vs. THE STATE OF WEST BENGAL & ANR

September 6, 2016

ASHOK SAHA Vs. STATE OF WEST BENGAL

September 15, 2016

ASHOK SURANA Vs. COMMISSIONER OF INCOME TAX-XX, KOLKATA

April 15, 2016

ASHOKE KUMAR NAR Vs. MANAS KUMAR NAR & ORS

August 19, 2016

ASHUTOSH KHANRA Vs. THE STATE OF WEST BENGAL AND ANOTHER

June 24, 2016

ASHWIN DESAI Vs. BIJAY KUMAR MANISH KUMAR HUF

September 5, 2016

ASHWIN DESAI Vs. BIJAY KUMAR MANISH KUMAR HUF

November 15, 2016

ASIAN FREIGHT (UNIT OF ESAN FREIGHT & TRAVEL PVT L Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (AIRPORT & ADMIN

August 30, 2016

ASIM KUMAR GIRI AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

March 18, 2016

ASIS KANTI KARAN Vs. THE STATE OF WEST BENGAL & OTHERS

December 5, 2016

ASISH BHAUMIK Vs. UNION OF INDIA AND ORS.

April 4, 2016

ASISH KUMAR LAHA & ANR Vs. SANDIP SINHA & ORS

September 22, 2016

ASMA KHATUN Vs. STATE OF WEST BENGAL & ORS

September 2, 2016

ASOKE GHOSHAL CHOUDHURI Vs. THE STATE OF WEST BENGAL AND ORS.

March 18, 2016

ASOKE KUMAR MITTRA Vs. THE WEST BENGAL STATE ELECTRICITY BOARD AND ORS.

April 7, 2016

ASRAF BISWAS Vs. THE STATE OF WEST BENGAL

August 11, 2016

ATANU BASAK Vs. SGHIBA PROSAD MUKHERJEE & ORS

May 11, 2016

ATASI NASKAR (DAS) Vs. STATE OF WEST BENGAL AND ORS

September 29, 2016

AUDREY CHRISTINNE BHATTACHARYYA Vs. THE STATE OF WEST BENGAL & ORS.

January 5, 2016

AUKAT ALI GAYEN Vs. STATE OF WEST BENGAL

August 4, 2016

AULIE BANERJEE Vs. MAULANA ABUL KALAM AZAD UNIVERSITY AND ORS.

March 18, 2016

AVNEET KAUR CHOPRA Vs. STATE

December 23, 2016

AYAN GARAI Vs. GARAI

August 16, 2016

AYUB ANSARY Vs. MEHBUB GAZI AND ORS

June 6, 2016

AYUB ANSARY Vs. MEHBUB GAZI AND OTHERS

June 7, 2016

AYUSH CHANDRA & ORS. Vs. SECRETARY, MINISTRY OF DEFENCE AND OTHERS

February 2, 2016

AZMAT ALI Vs. STATE OF WEST BENGAL

February 8, 2016

B. M. S. ENGINEERS Vs. CALCUTTA TRAMWAYS CO. (1978) LTD.

June 7, 2016

BABAJI SHIVRAM CLEANING & CARRIERS (P) LTD & ORS Vs. EXIDE INDUSTRIES LTD

March 29, 2016

BABLU SINGHA Vs. SUBHRA PRAKASH DAS

May 26, 2016

BABUN RAHA Vs. UNION OF INDIA

June 6, 2016

BADLU DAS & ORS Vs. THE STATE OF WEST BENGAL

December 23, 2016

BAHN-TECHNOLOGY PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.

January 20, 2016

BAJORIA APPLIANCES PVT. LTD Vs. KINOVA HOME APPLIANCES PVT. LTD. & ANR.

November 17, 2016

BAJRANGLAL SHARMA Vs. DEBABRATA DUTTA & ORS

September 19, 2016

BALODEV PAL Vs. SURENDER SINGH

July 29, 2016

BANAMALI RAUL Vs. THE STATE OF WEST BENGAL

March 8, 2016

BANARSI DAS Vs. UNION OF INDIA

April 7, 2016

BANGLAR MANABADHIKAR SURAKSHA MANCHA Vs. UNION OF INDIA

April 1, 2016

BANI DHAR AND ORS. Vs. RINA DHAR AND ORS.

May 20, 2016

BANI SAHA Vs. THE STATE OF WEST BENGAL AND ORS.

January 7, 2016

BANK OF BORODA Vs. TIRUPATI ASSETS PVT. LTD.

November 25, 2016

BANKIM CHANDRA ADHIKARY & ORS Vs. STATE OF WEST BENGAL & ORS

October 5, 2016

BANSIBADAN KOLEY Vs. GURUPADA KOLEY & ORS

August 16, 2016

BANSIDHAR MAJHI Vs. STATE OF WEST BENGAL

June 2, 2016

BANSIDHAR MAJHI Vs. STATE OF WEST BENGAL AND OTHERS

August 4, 2016

BAPI BAGDI Vs. THE STATE OF WEST BENGAL

April 26, 2016

BAPI HALDER Vs. THE STATE OF WEST BENGAL

April 22, 2016

BAPI HALDER & ORS Vs. MONORANJAN NASKAR & ORS

September 15, 2016

BAPPADITYA GHOSH Vs. STATE OF WEST BENGAL AND ORS.

January 19, 2016

BAR ASSOCIATION, HIGH COURT, CALCUTTA Vs. UNION OF INDIA

March 31, 2016

BARUN GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.

February 3, 2016

BARUN SHOME Vs. THE STATE OF WEST BENGAL AND ORS.

January 13, 2016

BASANTA BARIK Vs. RAJNARAYAN BASU MALLICK & ANR

September 23, 2016

BASANTI DEVI SHAW AND ORS. Vs. CHANDRA PRAKASH GUPTA AND ORS.

February 15, 2016

BASUDEB MUKHERJEE AND ORS. Vs. THE STATE OF WEST BENGAL

February 15, 2016

BASUDEB NANDI @ SABU Vs. THE STATE OF WEST BENGAL

September 1, 2016

BEDARUL ISLAM Vs. THE STATE OF WEST BENGAL

March 17, 2016

BELAL @ RADHESHYAM MONDAL Vs. THE STATE OF WEST BENGAL

November 18, 2016

BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II

September 15, 2016

BHABOTOSH MAITY & ORS Vs. JOGENDRA NATH BHUNIA & ORS

September 6, 2016

BHAGABATI MANNA Vs. THE STATE OF WEST BENGAL

March 8, 2016

BHAGIRATH DAS & ORS Vs. THE STATE OF WEST BENGAL

June 21, 2016

BHAGWAN SHAW Vs. STATE OF WEST BENGAL

June 21, 2016

BHARAT OVERSEAS PVT LTD & ANR Vs. SUCHITTRA PROPERTIES (PVT ) LTD & ORS

August 17, 2016

BHASKAR SARDAR Vs. STATE OF WEST BENGAL & ORS

August 31, 2016

BHATIA COAL WASHERIES LTD. AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.

March 1, 2016

BHAYARANI MUKHERJEE & ORS. Vs. ORIENTAL INSURANCE CO. LTD. & ANR.

February 4, 2016

BHIKAM CHAND DUDHERIA Vs. PRAN GOPAL SAHA

November 21, 2016

BHOLANATH BAURI Vs. THE STATE OF WEST BENGAL

March 7, 2016

BHOLANATH RAY Vs. UNION OF INDIA

December 20, 2016

BHUPATI Vs. STATE OF WEST BENGAL

April 19, 2016

BIBHABATI GHOSH (BANGAL) AND ORS. Vs. TARAPADA GHOSH (BANGAL) AND ORS.

January 7, 2016

BIBRATA BISWAS Vs. UNION OF INDIA & ORS

August 30, 2016

BIDHAN GHOSH Vs. THE STATE OF WEST BENGAL

January 29, 2016

BIDHAN ROY Vs. THE STATE OF WEST BENGAL AND ORS.

March 16, 2016

BIDYUT KUMAR GAYEN & ORS Vs. THE STATE OF WEST BENGAL & ORS

September 14, 2016

BIHARI MAJHI @ HANSDA Vs. STATE OF WEST BENGAL

February 26, 2016

BIJAY AGARWAL Vs. STATE OF WEST BENGAL

July 1, 2016

BIJOY KRISHNA MISHRA & ANR Vs. CHITTARANJAN DAS BERA & ORS

August 22, 2016

BIJOY LAKSHMI SAHAROY & ORS Vs. MANIKLAL DUTTA & ANR

August 10, 2016

BIKASH CHANDRA MAHATA Vs. THE STATE OF WEST BENGAL & ORS.

September 26, 2016

BIKASH CHANDRA NANDY & ORS Vs. DHARMADAS PAUL

September 23, 2016

BIKASH CHANDRA NANDY AND ORS. Vs. SRI DHARMADAS PAUL

June 23, 2016

BIKASH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS

August 24, 2016

BIKRAM DASGUPTA & ORS Vs. STATE OF WEST BENGAL & ORS

December 22, 2016

BIMAL CHANDRA SAHA & ANR Vs. BUDDADEB DAS & ORS

August 31, 2016

BIMAL KAPOOR Vs. AFTAB HUSSAIN KHAN

September 23, 2016

BIMAL KUMAR DAS Vs. THE STATE OF WEST BENGAL & ORS.

July 5, 2016

BIMALA HATI AND ORS. Vs. STATE OF WEST BENGAL AND ORS.

December 12, 2016

BIMAN KUMAR PAL & ORS Vs. RAMJIBAN GHOSH & ORS

April 12, 2016

BINA GHOSH & ORS. Vs. MOHANLAL GHOSH & ORS.

July 15, 2016

BINA KUMAR AND ORS. Vs. SRI JANARDAN ROY (SINCE DECEASED), REPRESENTED BY DR. SWAPNA KUMAR ROY AND ORS.

August 18, 2016

BINA RANI RADHAKRISHNAN NAIR Vs. STATE OF WEST BENGAL AND ORS.

January 18, 2016

BINAPANI BAIRAGI Vs. STATE OF WEST BENGAL

June 27, 2016

BINAPANI HALDER AND ORS. Vs. BINOY KRISHNA BANIK AND ORS.

February 8, 2016

BINAPANI KANJI Vs. ASHUTOSH HALDER & ORS

September 8, 2016

BINDESWAR @ SUSHANTA BARMAN & ORS. Vs. THE STATE OF WEST BENGAL

August 19, 2016

BINOY KUMAR CHAKRABORTY Vs. SABITA DAS

January 5, 2016

BINOY SARKAR @ BINAY SARKAR Vs. THE STATE OF WEST BENGAL AND ANR.

June 6, 2016

BIPLAB DAS Vs. STATE OF WEST BENGAL

March 17, 2016

BIPLAB DAS & ORS Vs. STATE & ANR

September 6, 2016

BIPLAB KARMAKAR @ DILLA Vs. STATE OF WEST BENGAL

May 16, 2016

BIRBHUM DISTRICT PRIMARY SCHOOL COUNCIL AND ANR. Vs. GOLAM MURTOZA AND ORS.

July 22, 2016

BIRENDRA NATH MAITY AND ANR. Vs. STATE OF WEST BENGAL

November 22, 2016

BIRESH BHATTACHARJEE & ORS Vs. THE EMPLOYEES STATE INSURANCE CORPORATION

September 6, 2016

BIRESH PODDAR Vs. THE STATE OF WEST BENGAL

March 7, 2016

BIRNAGAR MUNICIPALITY & ORS Vs. RAKESH KUMAR DAS & ORS

September 20, 2016

BISHAD KUMAR JANA Vs. SMT. ANJALI JANA AND ORS.

October 4, 2016

BISHNU DUTT AGARWAL Vs. SALES TAX OFFICER, SILIGURI CHARGE

February 17, 2016

BISHNU KUMAR YADAV Vs. M/S. M.L. SONI & SONS

May 12, 2016

BISTUPADA MONDAL Vs. STATE OF WEST BENGAL

October 5, 2016

BISWAJIT JANA Vs. STATE OF WEST BENGAL & ORS.

February 26, 2016

BISWAJIT ROY Vs. NATIONAL INSURANCE CO. LTD. AND ORS.

March 7, 2016

BISWAMBHAR DINDA TRUST ESTATE Vs. PALLAB KANTI DAS

February 2, 2016

BISWANANDA NASKAR & ANR. Vs. STATE OF WEST BENGAL & ORS.

August 5, 2016

BISWANATH DEY Vs. SHILA HALDER

May 10, 2016

BISWANATH HALDER AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS

August 4, 2016

BISWANATH KARMAKAR Vs. STATE OF WEST BENGAL

April 19, 2016

BISWANATH SAHA Vs. THE STATE OF WEST BENGAL & ORS.

May 16, 2016

BISWARANJAN MAITY Vs. ANJANA SENGUPTA & ORS

April 26, 2016

BLUE DREAMZ ADVERTISING PVT. LTD. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.

December 23, 2016

BOARD OF TRUSTEES, PORT OF CALCUTTA Vs. STATE OF WEST BENGAL

March 30, 2016

BOWREAH JUTE MILLS PRIVATE LIMITED Vs. HOOGHLY MILLS COMPANY LIMITED & ORS

December 20, 2016

BRIDGE & ROOF CO (INDIA) LTD Vs. AIEN MEREN ENTERPRISES

September 28, 2016

BUDHU SINGH SARDAR Vs. THE STATE OF WEST BENGAL

July 12, 2016

BULBUL SIRCAR RAY Vs. STATE OF W.B. AND ORS.

December 23, 2016

BURN STANDARD COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER

September 26, 2016

BUSINESS HORIZON (P) LIMITED Vs. STATE OF WEST BENGAL

May 24, 2016

BYOM MONDAL Vs. STATE OF WEST BENGAL

March 29, 2016

C E S C LTD Vs. PINTURANJANDEY & ORS

August 16, 2016

C.D. GURUNG Vs. UNION OF INDIA

May 17, 2016

C.E.S.C. LTD. Vs. SHRI SANTAN PRASAD SINGH

March 4, 2016

C.E.S.C. LTD. Vs. CHIEF ENGINEER, CRM CELL, WEST BENGAL STATE ELECTRICITY AND DISTRIBUTION COMPANY LTD.

July 21, 2016

C.I.T. KOL-II Vs. DUNCAN INDUSTRIES LTD.

May 13, 2016

C.I.T. KOLKATA- III Vs. INDIAN ALUMINIUM CO. LTD.

January 8, 2016

C.I.T., KOLKATA-I Vs. M/S. TATA METALIKS LTD., KOLKATA

August 3, 2016

C.P. RE-ROLLERS LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.

February 2, 2016

CALCUTTA MUNICIPAL CORPORATION & ANR Vs. CRICKET ASSOCIATION OF BENGAL & ORS

August 9, 2016

CALCUTTA STOCK EXCHANGE LTD. AND ORS. Vs. SECURITY AND EXCHANGE BOARD OF INDIA AND ORS.

April 12, 2016

CANADIAN COMMERCIAL CORPORATION Vs. COAL INDIA LIMITED

September 21, 2016

CAPRICORN ISPAT UDYOG PVT. LTD. Vs. DAMODAR VALLEY CORPORATION

May 26, 2016

CENTRAL BOARD, EMPLOYEES PROVIDENT FUND ORGANISATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL & ANR

June 15, 2016

CENTRAL BUREAU OF INVESTIGATION Vs. MADAN GOPAL MITRA

November 3, 2016

CENTRAL BUREAU OF INVESTIGATION Vs. PRANAB KUMAR MUKHARJEE

June 17, 2016

CESC LIMITED Vs. APPELLATE AUTHORITY

June 6, 2016

CHAITALI DUTTA & ORS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS

October 5, 2016

CHAITALI SAMANTA & ORS Vs. STATE OF WEST BENGAL & ORS

August 9, 2016

CHALIMULLAH SK @ SALIM SK. @ BAPAN & ORS. Vs. UNION OF INDIA

September 1, 2016

CHAMPDANY MUNICIPALITY & ANR. Vs. SUSHIL CHANDRA DEB & ORS.

December 22, 2016

CHANCHAL KUMAR PATRA Vs. STATE OF WEST BENGAL & ORS

September 20, 2016

CHANDAN KUMAR SAHA Vs. ANIL KUMAR J. BAVISHI & ORS

December 16, 2016

CHANDAN KUMAR SINGHA & ORS. Vs. SWAMI BHABANANDAJI MAHARAJ @ SUMIT MAHARAJ

March 15, 2016

CHANDAN MAITI Vs. STATE OF WEST BENGAL

June 2, 2016

CHANDAN MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ORS

August 5, 2016

CHANDAN SAMANTA Vs. BIJAY KUMAR JANA & ANR

September 28, 2016

CHANDAN SINGHA Vs. STATE OF WEST BENGAL

June 2, 2016

CHANDMONI MAJHIN Vs. COAL INDIA LTD. AND ORS.

April 29, 2016

CHANDNI KHATOON @ CHANDI KHATOON Vs. THE STATE OF WEST BENGAL

September 2, 2016

CHANDRA BHUSHAN DWIVEDI Vs. STATE OF WEST BENGAL & ORS

December 20, 2016

CHANDRA KANTA GANGULI Vs. STATE OF WEST BENGAL

May 20, 2016

CHANDRA PRAKASH JHUNJHUNWALA Vs. UNI SYSTEMS PRIVATE LIMITED

January 8, 2016

CHANDRAMALLIKA SUPPLIERS PRIVATE LIMITED Vs. STATE OF WEST BENGAL

October 5, 2016

CHAYANIKA BHATTACHARYA Vs. UNIVERSITY OF CALCUTTA AND ORS.

April 29, 2016

CHHANDA HAZRA Vs. MANI PRASAD HAZRA & ANR

February 19, 2016

CHIEF MANAGER, STATE BANK OF INDIA, STRESSED ASSETS RECOVERY BRANCH, RUSSELL STREET & ANR. Vs. SAGAR VILLA APARTMENT OWNERS ASSOCIATION & ORS.

June 17, 2016

CHINMOY DOLUI & ANR Vs. UNION OF INDIA & ORS

September 14, 2016

CHIRA RANJAN BISWAS Vs. STATE OF WEST BENGAL

January 8, 2016

CHIRANJIT GOSWAMI Vs. THE STATE OF WEST BENGAL

February 18, 2016

CHITTA RANJAN GHOSH Vs. UCO BANK

May 19, 2016

CHOTTU KUJUR Vs. THE STATE OF WEST BENGAL

April 27, 2016

CIT Vs. BINANI CEMENT LTD.

March 4, 2016

CIT Vs. M/S SHYAM CENTURY FERROUS LTD.

July 22, 2016

CIT Vs. ITC LIMITED

June 22, 2016

CIT, CENTRAL-1, KOLKATA Vs. M/S. THAKUR PRASAD SAO AND SONS (P) LTD.

July 27, 2016

CLS LIMITED AND ANOTHER Vs. UNION OF INDIA & ORS

May 13, 2016

COAL INDIA LIMITED Vs. SUMIT MAJUMDAR & ORS

September 2, 2016

COLLEGE OF ENGINEERING AND MANAGEMENT, KOLAGHAT AND ORS. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.

February 19, 2016

COLONEL M.H.CHOWDHURY Vs. ESTATE OFFICER & STATION COMMANDER

March 28, 2016

COMMISSIOENR OF INCOME TAX, KOLKATA-II Vs. WEST BENGAL RURAL ENERGY DEVELOPMENT CORPN. LTD

June 7, 2016

COMMISSIONER OF C. EX., KOLKATA-IV Vs. ASSAM TUBES LTD.

September 22, 2016

COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, DURGAPUR COMMISSIONERATE Vs. ROHIT FERRO TECH LTD. AND ORS.

February 3, 2016

COMMISSIONER OF CUS., EX. & S.T., SILIGURI Vs. NAND KISHORE SOMANI

May 12, 2016

COMMISSIONER OF CUSTOMS Vs. SPECTRA FASHIONS

January 11, 2016

COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE DISTILLERIES LTD

June 6, 2016

COMMISSIONER OF INCOME TAX Vs. RITIKA LIMITED

May 16, 2016

COMMISSIONER OF INCOME TAX, CEN-II, KOL. Vs. RDB INDUSTRIES LTD.

June 15, 2016

COMMISSIONER OF INCOME TAX, CENTRAL-I, Vs. SHREE HANUMAN SUGAR & INDUSTRIES LTD.

July 11, 2016

COMMISSIONER OF INCOME TAX, CENTRAL-I, CALCUTTA Vs. APEEJAY MEDICAL RESEARCH & WELFARE ASSOCIATION (P) LTD.

March 18, 2016

COMMISSIONER OF INCOME TAX, CENTRAL-II, KOL. Vs. SHYAM SEL LIMITED

June 28, 2016

COMMISSIONER OF INCOME TAX, KOL Vs. M/S. EUREKA STOCK & SHARE BROKING SERVICES LTD.

August 30, 2016

COMMISSIONER OF INCOME TAX, KOL-II Vs. MARTIN BURN LTD.

January 18, 2016

COMMISSIONER OF INCOME TAX, KOL-III Vs. SHREE BALAJI GLASS MANUFACTURING PVT. LTD.

July 13, 2016

COMMISSIONER OF INCOME TAX, KOL-IV Vs. M/S. EVERY INDUSTRIES INDIA LTD.

June 15, 2016

COMMISSIONER OF INCOME TAX, KOL-XIX, KOL. Vs. BIJOY KUMAR JAIN

June 10, 2016

COMMISSIONER OF INCOME TAX, KOL.-1 Vs. ITC, INFOTECH INDIA LTD.

January 8, 2016

COMMISSIONER OF INCOME TAX, KOLKATA Vs. BIRLA CORPORATION LIMITED

February 2, 2016

COMMISSIONER OF INCOME TAX, KOLKATA Vs. M/S MORAN TEA CO. LTD.

February 2, 2016

COMMISSIONER OF INCOME TAX, KOLKATA Vs. PILANI INVESTMENT & INDUSTRIES CORPORATION LTD.

February 2, 2016

COMMISSIONER OF INCOME TAX, KOLKATA-I Vs. THE PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD.

April 19, 2016

COMMISSIONER OF INCOME TAX, KOLKATA-IV Vs. M/S. ELITE COMMERCIAL PVT. LTD.

June 15, 2016

COMMISSIONER OF INCOME TAX, KOLKATA-X Vs. SHREEKANT PHUMBHRA

July 25, 2016

COMMISSIONER OF INCOME TAX, KOLKATA-XI Vs. M/S. SYANDAN PAPER UDYOG, KOLKATA

June 15, 2016

COMMISSIONER OF INCOME TAX, KOLKATA-XIV, KOLKATA Vs. M/S. UMBIKA AGENCIES

June 9, 2016

COMMISSIONER OF INCOME TAX-X, KOLKATA Vs. M/S. VIKAS COAL CO.

June 24, 2016

COMMISSIONER OF INCOME-TAX Vs. APEEJAY MEDICAL LTD.

February 18, 2016

COMMISSIONER OF INCOME-TAX Vs. WEST BENGAL INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION LTD.

June 20, 2016

COMMISSIONER OF INCOME-TAX, CENTRAL - III Vs. M/S. HOWRAH GASES LTD.

June 14, 2016

COMMISSIONER OF INCOME-TAX, CENTRAL-III Vs. MITUL KRISHNA KAPOOR

June 9, 2016

COMMISSIONER OF INCOME-TAX, CENTRAL-III, KOLKATA Vs. M/S. SARAF AGENCIES LTD.

June 29, 2016

COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, DURGAPUR COMMISSIONERATE Vs. ANKIT METAL & POWER LTD.

February 23, 2016

COMMUNIST PARTY OF INDIA (MARXIST) Vs. UNITED BANK OF INDIA AND ORS.

March 30, 2016

CONTAI CO-OPERATIVE BANK LTD Vs. UNION OF INDIA & ORS

June 16, 2016

CONTAI CO-OPERATIVE BANK LTD. Vs. UNION OF INDIA & ORS

July 19, 2016

CONTAI COOPERATIVE BANK LTD. & ANR. Vs. ASSISTANT C.I.T.

June 21, 2016

CONTAINER CORPORATION OF INDIA Vs. TRIYOGI NARAYAN SINGH

April 7, 2016

CONVENT OF OUR LADY PROVIDENCE GIRLS HIGH SCHOOL & ORS. Vs. RATNA MITTER & ORS.

December 23, 2016

COURT IN THE CASE OF SHRI GURBAKSH Vs. STATE

September 28, 2016

CREATIVE PROPERTY DEVELOPERS PVT LTD AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER

September 1, 2016

CROMPTON GREAVES LTD. & ORS. Vs. THE STATE OF WEST BENGAL & ANR.

November 21, 2016

CROWN TRANSPORT (P) LTD. Vs. ALPASSO INTERNATIONAL ENGINEERING CO.

July 27, 2016

CRYSTAL CABLE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA

May 4, 2016

D.C. PROJECTS PRIVATE LIMITED Vs. M/S. SOUMITA CONSTRUCTIONS PVT. LTD. & ORS.

June 21, 2016

DAMODAR DEY @ DAMU DEY Vs. THE STATE OF WEST BENGAL & ANR

December 21, 2016

DAN SINGH Vs. SUKDEV SINGH AND ORS.

February 11, 2016

DAROTHI MUKHERJEE (KARMAKAR) Vs. SRI AJOY KUMAR GHOSHA AND ORS

November 15, 2016

DAULAL SARDA Vs. UNION OF INDIA

April 15, 2016

DAYANAND PASWAN Vs. COAL INDIA LTD.

May 19, 2016

DEB KUMAR DAS & ORS Vs. STATE

September 29, 2016

DEB KUMAR SAMANTA Vs. MANIK LAL KARFA & ANR

December 2, 2016

DEBABRATA MISHRA AND ORS. Vs. UNION OF INDIA AND ORS.

January 11, 2016

DEBABRATA SARKAR Vs. M/S. NEON DEVELOPERS PVT. LTD.

August 2, 2016

DEBABRATA SEN Vs. KOLKATA MUNICIPAL CORPORATION

September 26, 2016

DEBANSU BHAUMIK & ANR Vs. STATE OF WEST BENGAL & ORS

October 4, 2016

DEBASHIS BOSE AND OTHERS Vs. PUNJ LIOYD LTD. AND OTHERS

January 8, 2016

DEBASHIS PAUL Vs. COMMANDANT, CISF UNIT, D.S.P, DURGAPUR & ORS.

December 9, 2016

DEBASHIS SAHA Vs. STATE OF WEST BENGAL

June 2, 2016

DEBASIS ROY Vs. ANIL PAUL CHOWDHURY AND OTHERS

April 4, 2016

DEBASISH MUKHERJEE Vs. WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD

September 5, 2016

DEBDAS MUKHERJEE Vs. SMT. GITA GHOSH

August 9, 2016

DEBEN BURMAN Vs. STATE OF WEST BENGAL

March 1, 2016

DEBIKA CHAKRABORTY Vs. PRADIP CHAKRABORTY

September 2, 2016

DEBJANI SANYAL Vs. CHIEF SECRETARY

May 20, 2016

DEBNARAYAN SEN Vs. STATE OF WEST BENGAL

June 6, 2016

DEEPA SINGH Vs. RATNA LAL & ANR

April 20, 2016

DEEPAK MEGHANI Vs. UNION OF INDIA & OTHERS

August 3, 2016

DEEPENDER SINGH SHEKHAWAT Vs. UNION OF INDIA AND ORS.

April 28, 2016

DEPUTY COMMR. OF C.EX., SILIGURI Vs. KISHAN BIRI MFG. CO.

February 10, 2016

DHANESWAR DAS Vs. THE STATE OF WEST BENGAL

June 10, 2016

DHANRAJGRAM DHIBAR SAMABAY SAMITY LTD. Vs. RAJ KUMARTOLA MATSHYAJIBI SAMABAY SAMITY LTD. & ORS.

November 29, 2016

DHANSAR ENGINEERING CO. PVT. LTD. & ANR. Vs. THE NEW INDIA ASSURANCE COMPANY LTD. & ORS.

September 15, 2016

DHANSRI ABASAN PVT LTD Vs. STATE OF WEST BENGAL

March 18, 2016

DHARAM SINGH NEOGI Vs. STATE OF WEST BENGAL & OTHERS

August 12, 2016

DHIRAJ SARKHEL AND ORS. Vs. THE STATE OF WEST BENGAL

March 1, 2016

DHIRAJUDDIN ANSARI Vs. WBSEDCL & ORS.

January 6, 2016

DHIRENDRA NATH MONDAL Vs. CHAIRMAN, HINDUSTHAN COPPER LIMITED AND ORS

June 28, 2016

DHUKHIRAM SHARMA Vs. MARIAM BIBI

August 9, 2016

DIBAKAR ROY AND ORS. Vs. THE STATE OF WEST BENGAL

February 25, 2016

DILIP BAIRAGI Vs. THE STATE OF WEST BENGAL

January 8, 2016

DILIP BAJAJ Vs. RAJ KUMAR AGARWAL AND ORS.

April 18, 2016

DILIP BOSE Vs. ANANDAMOYEE BOSE & ORS

September 19, 2016

DILIP DAS Vs. UNION OF INDIA

September 16, 2016

DILIP DAS Vs. THE STATE OF WEST BENGAL

February 1, 2016

DILIP DAS AND ORS. Vs. THE STATE OF WEST BENGAL

March 18, 2016

DILIP KISHORE DUTTA Vs. N N SHARMA @ NARA NARAYAN SHARMA & ORS

September 8, 2016

DILIP KUMAR DUTTA Vs. THE CHAIRMAN, DUM DUM MUNICIPALITY & ORS.

February 29, 2016

DILIP KUMAR NEOTIA Vs. TARUN KUMAR PATRA & ORS.

March 15, 2016

DILIP KUMAR SINGHA Vs. THE STATE OF WEST BENGAL

December 14, 2016

DILIP RAKSHIT Vs. UNION OF INDIA & ORS

September 2, 2016

DILIP SANKAR DAS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.

February 22, 2016

DILIP SHAW Vs. RAMLAL DAS

August 29, 2016

DINESH SINHA & ANR Vs. COUNCIL FOR THE INDIA SCHOOL CERTIFICATE EXAMINATIONS & ORS.

September 1, 2016

DIPA CHAKRABORTY & ANR Vs. NETAI BANERJEE

February 24, 2016

DIPAK KUMAR LAHIRI Vs. NATIONAL INSURANCE COMPANY LIMITED

May 19, 2016

DIPAK KUMAR MUKHERJEE Vs. COAL INDIA LTD. & OTHERS

May 2, 2016

DIPAK ROY Vs. C E S C LIMITED

August 12, 2016

DIPIKA BAIRAGI Vs. STATE OF WEST BENGAL

August 23, 2016

DONALD MACARTHY PTE LTD. Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA

March 2, 2016

DOZCO (INDIA) PVT. LTD. AND ORS. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1 AND ORS.

February 15, 2016

DPIL LIMITED Vs. COMMISSIONER OF INCOME TAX

April 7, 2016

DR. AMITABHA MUKHERJEE Vs. THE STATE OF WEST BENGAL

November 28, 2016

DR. AMITAVA GUPTA Vs. THE STATE OF WEST BENGAL & ANR.

December 1, 2016

DR. ASIS KUMAR SARKAR Vs. COAL INDIA LIMITED & ORS.

January 18, 2016

DR. DILIP CHOUDHURY Vs. PRATISHRUTI PROJECTS LIMITED & ORS

July 26, 2016

DR. JAYANTA KUMAR & ORS. Vs. ASTHA NURSING HOME PRIVATE LIMITED & ORS.

September 14, 2016

DR. JAYASHREE N. PATEL & ANR. Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.

January 6, 2016

DR. MD. MOHOSIN BANKA & ORS. Vs. KMC & ORS.

May 3, 2016

DR. NAZRUL ISLAM Vs. STATE OF WEST BENGAL & ORS

August 31, 2016

DR. NILADRI SEKHAR DUTTA Vs. SMT. MAITRAYEE DUTTA AND ANOTHER

June 28, 2016

DR. PRASANTA KUMAR DAS Vs. SUSHANTA KUMAR DAS & OTHERS

August 29, 2016

DR. PROBAL CHATTERJI Vs. MADHUMITA GANGULI AND ANR.

December 21, 2016

DR. SRIDIP CHATTERJEE Vs. DR. GOPA CHAKRABORTY & ORS.

December 16, 2016

DR. SUBHENJIT RAY Vs. STATE OF WEST BENGAL

May 17, 2016

DR. SUBRATA CHAKRABORTY Vs. SUBIR KUMAR CHAKRABORTY AND ORS.

February 10, 2016

DR. SUDHIR KUMAR THAKUR Vs. THE STATE OF WEST BENGAL & ORS

July 20, 2016

DR. TAPAS KUMAR MANDAL Vs. UNION OF INDIA AND ORS.

April 27, 2016

DR. TAPAS RANJAN BANDYOPADHYAY Vs. NATIONAL INSTITUTE OF TECHNOLOGY

June 24, 2016

DULAL CHANDRA MITRA Vs. MALLIKA CHOUDHURY (MUKHERJEE) & ANR

August 4, 2016

DUM DUM RAMKRISHNA AND VIVEKANANDA SEVA PRATISTHAN AND ANR. Vs. STATE OF WEST BENGAL AND ORS.

August 5, 2016

DUNCANS INDUSTRIES LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.

March 15, 2016

DURGA MUDI AND ORS. Vs. SHYAMAL MUDI AND ORS.

March 7, 2016

DURGAMATA COLD STORAGE Vs. THE NEW INDIA ASSURANCE CO. LTD.

November 15, 2016

DURGAPUR STEEL TOWN CABLE TV OPERATORS ASSOCIATION Vs. UNION OF INDIA

February 15, 2016

DURGESH NANDAN BAG RAY Vs. STATE OF WEST BENGAL & ORS

August 5, 2016

DYNAMETIC OVERSEAS PRIVATE LIMITED AND ORS. Vs. STATE BANK OF INDIA AND ORS.

April 15, 2016

EASTERN COALFIELDS LIMITED & ANR. Vs. ORIENTAL CERAMICS & REFRACTORIES (P) LIMITED & ORS.

March 17, 2016

EASTERN COALFIELDS LTD Vs. DEWANTI KUMARI

April 12, 2016

EASTERN COALFIELDS LTD. Vs. EASTERN REGIONAL POWER COMMITTEE & ORS.

September 23, 2016

EASTERN GOLDFIELDS LIMITED Vs. HINDUSTAN COPPER LIMITED

May 26, 2016

EDWARD FOOD RESEARCH & ANALYSIS CENTRE LIMITED Vs. SAROJ KUMAR BANERJEE & ORS

November 29, 2016

EIH LIMITED Vs. NADIA A. VIRJI

March 22, 2016

ELECTRIC CONSTRUCTION & EQUIPMENT COMPANY LTD. Vs. STATE

December 21, 2016

ELECTROSTEEL CASTINGS LIMITED Vs. REACON ENGINEERS (INDIA) PRIVATE LIMITED

January 14, 2016

ELITE PHARMACEUTICALS AND ORS. Vs. INCOME TAX OFFICER

February 23, 2016

ELORA BISOI Vs. STATE OF WEST BENGAL

May 13, 2016

EMADUL GAZI Vs. THE STATE OF WEST BENGAL

February 2, 2016

EMAMI PAPER MILLS LIMITED & ANOTHER Vs. THE UNION OF INDIA & OTHERS

December 5, 2016

EMTA COAL LTD & ANR Vs. WEST BENGAL POWER DEVELOPMENT CORPORATION

May 12, 2016

ENQUIRY OFFICER-FOREST RANGE OFFICER Vs. MD. SAHEB

March 21, 2016

ERNST & YOUNG PVT LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -8, KOLKATA & ORS.

June 15, 2016

ESSEN SYNTHETICS PRIVATE LIMITED & ANR. Vs. SHIVRATAN AGARWAL & ORS.

December 20, 2016

EVERGREEN PROPERTIES PVT. LTD. Vs. INDRAJIT MOITRA AND OTHERS.

February 2, 2016

FABWORTH PROMOTERS PVT. LTD. AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.

January 6, 2016

FAGU MONDAL Vs. STATE OF WEST BENGAL

May 20, 2016

FAISAN KHAN Vs. THE STATE OF WEST BENGAL & ANR.

September 7, 2016

FARIDA BIBI Vs. THE STATE OF WEST BENGAL & ORS

September 2, 2016

FARIDA BIBI Vs. THE STATE OF WEST BENGAL & ORS.

September 27, 2016

FATHER SIBY VADAKEL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

January 6, 2016

FERTILISER CORPORATION OF INDIA LIMITED Vs. INDIAN EXPLOSIVE PRIVATE LIMITED AND ORS.

March 30, 2016

FINGERTIPS SOLUTIONS PVT. LTD. Vs. DHANASHREE ELECTRONICS LIMITED

April 27, 2016

FIROZ KHAN Vs. ROOHI KHANAM

December 20, 2016

FOOD CORPORATION OF INDIA Vs. GOPAL CHANDRA MUKHERJEE

September 14, 2016

FRESENIUS KABI ONCOLOGY LTD. Vs. UNION OF INDIA

April 12, 2016

G R S E LTD WORKMENS UNION & ANR Vs. STATE OF WEST BENGAL & ORS

December 2, 2016

G.G.L. HOTELS AND RESORT COMPANY LTD. Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL

April 12, 2016

G.P. PODDAR & BROTHERS AND ORS. Vs. STATE OF WEST BENGAL AND ORS.

April 6, 2016

GADADHAR MONDAL Vs. STATE OF WEST BENGAL & ORS

October 5, 2016

GAJANAN MINCHEM PRIVATE LIMITED Vs. UNION OF INDIA & ORS.

June 13, 2016

GANESH Vs. THE STATE

June 6, 2016

GANESH CHANDRA PAN AND ANOTHER Vs. LAKSHMI RANI PAN

August 4, 2016

GANGES JUTE PRIVATE LIMITED Vs. UNION OF INDIA

June 14, 2016

GANGES MANUFACTURING COMPANY LIMITED Vs. UNION OF INDIA

June 14, 2016

GANGES RUBBER INDUSTRIES PRIVATE LIMITED & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS

August 30, 2016

GANGJEE Vs. PUNJAB NATIONAL BANK

April 12, 2016

GARGI CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ORS.

February 26, 2016

GATEWAY TRANSPORT COM. PVT. LTD. Vs. INDIAN OIL CORPORATION LTD. & ORS

July 15, 2016

GATHA APPARELS PVT. LTD. Vs. TOPLIGHT COMMERCIALS LIMITED AND ANOTHER

December 20, 2016

GAUTAM CHAKRABORTY Vs. BALAKA DAS (NEE CHAKRABORTY)

July 5, 2016

GAUTAM KUMAR PINCHA Vs. ASHA DEVI BAJAJ AND ORS.

April 27, 2016

GAUTAM SADHAN BOSE AND ORS Vs. THE STATE OF WEST BENGAL AND ORS

September 28, 2016

GENA MARKETING PVT LTD Vs. SOMNATH GUIN

February 16, 2016

GENERAL MANAGER (SUBSIDIARY OF COAL INDIA LTD) & ANR Vs. SAMSUN NESSA & ANR

July 14, 2016

GHANSHYAM SARDA Vs. SRI GOVIND KUMAR SARDA & ORS

September 15, 2016

GHOSH & BASU Vs. STATE OF WEST BENGAL

April 7, 2016

GKW LTD. Vs. DEPUTY LABOUR COMMISSIONER & APPELLATE AUTHORITY

May 18, 2016

GLOBAL EXPORTS LIMITED Vs. DALHOUSIE PROPERTIES LIMITED

November 22, 2016

GOLDEN TRUST FINANCIAL SERVICES Vs. UNION OF INDIA

May 20, 2016

GOLFAHAM MONDAL Vs. STATE OF WEST BENGAL & ORS.

July 12, 2016

GOPAL CHANDRA DAS AND ORS. Vs. THE STATE OF WEST BENGAL

May 6, 2016

GOPAL GOEL AND ORS. Vs. STATE OF WEST BENGAL AND ORS.

January 11, 2016

GOPAL MONDAL Vs. THE STATE OF WEST BENGAL

November 25, 2016

GOPAL SAHA AND ORS. Vs. THE UNION OF INDIA AND ORS.

April 28, 2016

GOPI JIBAN KARMAKAR Vs. THE STATE OF WEST BENGAL

July 27, 2016

GORAKHNATH GUPTA Vs. PRANAB KUMAR DUTTA

May 18, 2016

GOUR CHANDRA GORAI Vs. STATE OF WEST BENGAL

November 8, 2016

GOUR CHANDRA MALLICK @ GOUR MALLIK Vs. STATE OF WEST BENGAL

January 20, 2016

GOUR CHANDRA NANDY AND ANOTHER Vs. HEMANTA KUMAR SETT AND OTHERS

October 5, 2016

GOURANGA DAS Vs. SABITA DAS & ORS

December 14, 2016

GOURHARI JANA Vs. STATE OF WEST BENGAL

June 10, 2016

GOURI CHOWDHURY Vs. STATE

March 7, 2016

GOURI SHANKAR THAKUR Vs. KAZI NUR AHAMED & ORS.

July 26, 2016

GOUTAM BHATTACHARJEE Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.

March 31, 2016

GOUTAM KUMAR AGRAHARI Vs. STOCK HOLDING CORPORATION OF INDIA LTD. & ORS.

May 17, 2016

GOUTAM KUMAR DUTTA & ORS Vs. ARUN KUMAR DUTTA

September 27, 2016

GOUTAM KUMAR PANDA & ORS. Vs. WEST BENGAL TOURISM DEVELOPMENT CORPORATION LIMITED & ORS.

July 14, 2016

GOVERNMENT OF WEST BENGAL Vs. JAYANTA KUMAR KAR

April 6, 2016

GPT HEALTH CARE PRIVATE LIMITED & ANR Vs. STATE OF WEST BENGAL & ORS

October 5, 2016

GREEN HUT PRIVATE LIMITED Vs. THE STATE OF WEST BENGAL AND ORS.

May 2, 2016

GSB TOOLCRAFTS PVT. LTD Vs. CESC LTD.

May 18, 2016

GUNJAN GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL

April 26, 2016

GURMAIL SINGH Vs. LAKHBINDER SINGH

June 8, 2016

GURUPRAKASH KUNDU Vs. STATE OF WEST BENGAL

May 26, 2016

GURUPRAKASH KUNDU Vs. STATE OF WEST BENGAL & ORS

August 5, 2016

GURVINDER SINGH Vs. THE STATE OF WEST BENGAL & ORS

August 2, 2016

GYAN BHARATI VIDYAPITH AND ORS. Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ORS.

February 29, 2016

HABIBAR RAHAMAN SK Vs. THE STATE OF WEST BENGAL & ANR

August 23, 2016

HALDIA PETROCHEMICALS LTD. Vs. JOINT SECRETARY, MINISTRY OF FINANCE

November 24, 2016

HALDIRAM BHUJIWALA LIMITED Vs. TARAK NATH MANNA & ORS.

March 8, 2016

HALONIX LIMITED Vs. KHAITAN ELECTRICALS LIMITED

August 19, 2016

HAMIDA AHMED AND OTHERS Vs. NEHAL AHMED SALEH-JEE AND ANOTHER

February 15, 2016

HAPPY MASSCOMM PVT. LTD. & ANR. Vs. ATCO MANAGEMENT PVT. LTD. & ORS.

November 24, 2016

HARADHAN MAHATO & ORS Vs. THE STATE OF WEST BENGAL

September 15, 2016

HARADHAN PRAMANIK Vs. CHATURBHUJ PRAMANIK & ORS.

January 19, 2016

HARAPADA MONDAL & ORS Vs. NISHIKANTA MONDAL & ORS

June 17, 2016

HARI CHARAN PAL Vs. DHANANJOY GHOSH AND ANR.

July 18, 2016

HARSH POLYFABRIC PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II

May 4, 2016

HARSH VARDHAN LODHA Vs. AJAY KUMAR NEWAR

May 19, 2016

HARU BAURI Vs. STATE OF WEST BENGAL

August 17, 2016

HARVINDER SINGH Vs. KOLKATA MUNICIPAL CORPORATION & ORS.

November 18, 2016

HASAN SARDAR @ MAJIBAR SARDAR Vs. THE STATE OF WEST BENGAL

November 3, 2016

HASI SEN AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS

December 7, 2016

HASNA BANU BIBI Vs. SUNDAR ALI SK.

December 16, 2016

HAZI JAHANGIR MOLLA Vs. MD. ALIM MALLICK & ANR

December 6, 2016

HAZRATUL ISLAM @ HAZRATUL SK. @ HAZATUL SK. & ORS. Vs. THE STATE OF WEST BENGAL

December 23, 2016

HDFC BANK LIMITED Vs. ARUN KUMAR CHAKRABORTY

June 7, 2016

HEMANTA ROY Vs. STATE OF WEST BENGAL

February 29, 2016

HI TECH CHEMICALS PRIVATE LIMITED & ANR. Vs. ALLIED METALLURGICAL PRODUCTS PRIVATE LIMITED

July 18, 2016

HIGHTENSION SWITCHGEARS PRIVATE Vs. COMMISSIONER OF INCOME TAX

June 24, 2016

HIMANI ROY Vs. STATE OF WEST BENGAL AND OTHERS

June 28, 2016

HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS. Vs. MOZAFFAR HOSSAIN KHAN AND ORS.

March 28, 2016

HINDUSTAN UNILEVER LIMITED Vs. THREE LEAVES INDIA PVT. LTD.

June 27, 2016

HINDUSTHAN ENGINEERING AND INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER

March 8, 2016

HIRU GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL

April 26, 2016

HOIMANTI TRIPATHY NEE DEY Vs. PARTHA PRATIM TRIPATHY

June 16, 2016

HOMOEOPATHIC HOSPITAL AND COLLEGE & ORS. Vs. THE STATE OF WEST BENGAL & ORS.

July 28, 2016

HOOGHLY ALLOY & STEELS COMPANY PVT. LTD. Vs. AXIS BANK LTD. AND ORS.

November 18, 2016

HOOGHLY DOCK AND PORT ENGINEERS LIMITED Vs. CHIEF LABOUR COMMISSIONER (C), GOVERNMENT OF INDIA AND OTHERS

October 3, 2016

HOSENARA BEGUM & ORS. Vs. WBSEDCL & ORS.

April 8, 2016

HOTEL AIRPORT ASHOK (KOLKATA HOTEL PVT. LTD.) Vs. INDUSTRIAL TRIBUNAL AND ORS.

January 27, 2016

HUBERT PROBHAT PEREIRA Vs. NARAYAN ADHYA

November 3, 2016

I.R. TECHNOLOGY SERVICES PVT. LTD. AND ORS. Vs. STATE OF WEST BENGAL AND ORS.

April 22, 2016

ICICI LOMBARD GENERAL INSURRANCE CO. LTD. Vs. UNION OF THE INDIA AND ORS.

August 9, 2016

IFGL REFRACTORIES LIMITED Vs. LINDSAY INTERNATIONAL PRIVATE LIMITED.

December 23, 2016

IJARUL SK Vs. STATE OF WEST BENGAL

June 30, 2016

IN GOODS OF Vs. TARUN KUMAR MITRA (DECEASED)

November 30, 2016

IN GOODS OF: MOHAN LAL SEAL Vs. INDIRA RAY AND ORS

September 9, 2016

IN RE : MADHABENDU GANGULY Vs. STATE

November 2, 2016

IN RE : SMT. SMRITIKANA BASU MALLICK Vs. STATE

September 8, 2016

IN RE :ANOWAR HOSSAIN FAKIR ALAIS BOTO Vs. STATE

October 4, 2016

IN RE SANT LAL GUPTA @ SANT LAL RAM SHAW Vs. STATE

July 14, 2016

IN RE, ARUP KUMAR GHOSH @ ARUP GHOSH Vs. STATE

November 8, 2016

IN RE, MESSRS G.K. SPORTS Vs. STATE

July 26, 2016

IN RE: MANORANJAN CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ORS.

June 7, 2016

IN RE: PIYUSH SHARAF @ PIYUSH SARAF Vs. STATE

April 20, 2016

IN RE: RAKESH Vs. THE STATE OF WEST BENGAL

May 11, 2016

IN THE GOODS OF : NAND BHERUMAL ADVANI ALIAS NANDU ADVANI (DECEASED) Vs. STATE

November 21, 2016

IN THE GOODS OF : RAMA SENGUPTA (DECEASED) & ORS. Vs. SRI DIPAK KUMAR SENGUPTA

August 1, 2016

IN THE MATTER OF : MITHU ROY & ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD. & ORS.

February 24, 2016

IN THE MATTER OF : SUCHARITA LODH Vs. STATE

October 24, 2016

IN THE MATTER OF : TRIBHANGA GIRI Vs. SUJIT DUTTA & ORS.

August 12, 2016

IN THE MATTER OF APTABUDDIN MUNSI Vs. STATE

April 25, 2016

IN THE MATTER OF: AKSHAY JAIN & ANR. Vs. STATE OF WEST BENGAL & ANR.

February 18, 2016

IN THE MATTEROF MORAFUL SAIKH @ MORFUL SAIKH Vs. STATE

November 2, 2016

INADUL ALAM @ INADUL HAQUE Vs. THE STATE OF WEST BENGAL

September 15, 2016

INDADUL HAQUE Vs. THE STATE OF WEST BENGAL

March 8, 2016

INDIABULLS HOUSING FINANCE LIMITED AND ORS. Vs. CHEMCROWN EXPORTS LIMITED AND ORS.

January 14, 2016

INDIAN ALUMINIUM COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX-III, KOLKATA

March 18, 2016

INDIAN OIL CORPORATION LIMITED Vs. SENIOR JOINT COMMISSIONER, COMMERCIAL TAXES

May 20, 2016

INDIAN OIL CORPORATION LTD Vs. ABHIJIT GHOSH

May 26, 2016

INDIAN OIL OFFICERS ASSOCIATION & ANR. Vs. INDIAN OIL CORPORATION LTD & ORS.

June 15, 2016

INDIAN OIL PETRONAS PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.

April 8, 2016

INDRA KUMAR AGARWAL AND OTHERS Vs. SURESH KUMAR GUPTA AND OTHERS

March 16, 2016

INDRA PRASTHA DEVELOPER Vs. APARNA DEB & ORS

September 5, 2016

INDRAJIT ROY & ORS Vs. REGIONAL PROVIDENT FUND

November 11, 2016

INDRAJIT SINGH Vs. DIPAK DUTTA

August 5, 2016

INDRAJIT TAPADAR Vs. STATE OF WEST BENGAL

June 9, 2016

INSTAKART SERVICES PVT. LTD. Vs. STATE OF WEST BENGAL AND ORS.

April 5, 2016

INTERKRAFTS AUTOCITY PVT.LTD. Vs. RAJU ARYA @ RAJENDRA KUMAR ARYA

June 7, 2016

INTERNATIONAL COMMERCE LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED

May 12, 2016

INTERNATIONAL SEAPORTS (HALDIA) PVT. LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED

March 22, 2016

IQBAL AHAMED MONDAL Vs. THE STATE OF WEST BENGAL & ORS.

February 5, 2016

ISAREF LASKAR & ORS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS

October 5, 2016

ISHA DISTRIBUTION HOUSE PRIVATE LIMITED Vs. ADITYA BIRLA NUVO LIMITED & ANR.

July 28, 2016

ISRAIL Vs. USHA KUTIA AND OTHERS

August 22, 2016

ISWAR TUDU Vs. STATE OF WEST BENGAL

May 13, 2016

ITU BANERJEE Vs. STATE OF WEST BENGAL

May 26, 2016

JADAB GHOSH Vs. DR. DIPAK RANJAN MONADAL & ANR

August 2, 2016

JAFARULLA LASKAR Vs. THE STATE OF WEST BENGAL

August 26, 2016

JAGANNATH CHAKRABORTY Vs. PARITOSH KUMAR DUTTA & ANR

September 22, 2016

JAGAT NARAYAN ROY Vs. THE STATE OF WEST BENGAL

August 16, 2016

JAGAT ROY & ANR. Vs. THE STATE OF WEST BENGAL

July 12, 2016

JAHAN ARA BEGUM & ORS. Vs. TAMIZUL HAQUE & ORS.

June 20, 2016

JAHANGIR SEIKH Vs. THE STATE OF WEST BENGAL

March 29, 2016

JAHARLAL MUKHERJEE Vs. STATE OF WEST BENGAL & ORS

October 5, 2016

JAI BALAJI INDUSTRIES LTD. Vs. DY. COMMISSIONER OF CUSTOMS (GROUP-IV)

September 22, 2016

JAISHREE DEVI AND ORS. Vs. ASHOK KUMAR RAIDANT AND ORS.

February 16, 2016

JAJODIA ESTATES PVT. LTD Vs. BHANU PRATAP GUPTA

March 7, 2016

JALADHAR KHAN AND ORS. Vs. THE STATE OF WEST BENGAL

March 17, 2016

JALDHI OVERSEAS PTE. LTD Vs. AMBO EXPORTS LIMITED

June 13, 2016

JANAK RAJ DIGRA Vs. UNION OF INDIA & ORS.

February 23, 2016

JANARDAN SAPUI AND ORS. Vs. THE STATE OF WEST BENGAL

March 31, 2016

JANG BAHADUR YADAV Vs. KOLKATA MUNICIPAL CORPORATION

June 2, 2016

JASHODA CHOWDHURY Vs. TARAK CHOWDHURY & ORS

February 10, 2016

JASODA BAR AND ANOTHER Vs. KARTIK MALIK

August 16, 2016

JAVED REHMAN VOHRA Vs. K R JAYRAM

August 16, 2016

JAYANTA HALDER Vs. K. DURGA PRASAD

August 26, 2016

JAYANTA KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS

August 24, 2016

JAYANTA KUMAR JANA AND ANOTHER Vs. MINA RANI PANJA

February 10, 2016

JAYANTA NANDI Vs. PROBIR NANDY

February 10, 2016

JAYSHREE POLYTEX LIMITED Vs. THE UNION OF INDIA AND ORS.

February 2, 2016

JHUMA KUNDU Vs. STATE OF WEST BENGAL

November 25, 2016

JIAUDDIN MOLLAH Vs. CIT. KOL-XVI

June 13, 2016

JIGAR SHAH Vs. STATE OF WEST BENGAL

February 29, 2016

JINNATUN KHATUN Vs. STATE OF WEST BENGAL

January 27, 2016

JISHU SENGUPTA & OTHERS Vs. THE STATE OF WEST BENGAL & ANR.

November 4, 2016

JITEN CHANDRA GHOSH & ORS. Vs. NIPENDRA CHANDRA GHOSH

July 8, 2016

JOKHI RAM Vs. UNION OF INDIA & ORS

September 2, 2016

JOYDEB DEY AND ANOTHER Vs. MOUSUMI BOSE (DEY) AND OTHERS

March 24, 2016

JOYDEB DUTTA Vs. ATIN LAW

April 20, 2016

JOYDEB ROY Vs. KAKALI MONDAL AND ORS.

March 9, 2016

JOYNAL ABEDIN KHAN & ORS Vs. KADAR SK @ MANIRUDDIN SK & ORS

April 15, 2016

JUGAL KISHORE MONDAL & ANR Vs. BIKASH RANJAN CHANDRA

August 4, 2016

JYOTI PROVA MULLICK AND OTHERS (SINCE DECEASED, REPRESENTED BY HER LEGAL HEIRS AND REPRESENTATIVES) Vs. GOURI SANKAR SARDA @ SAR (SINCE DECEASED, REPRESENTED BY HIS LEGAL HEIR AND REPRESENTATIVE)

June 30, 2016

JYOTI TAMANG Vs. STATE OF WEST BENGAL

April 1, 2016

JYOTSNA MONDAL Vs. STATE OF WEST BENGAL & ORS

September 26, 2016

K A MALLE PHARMACEUTICALS LTD Vs. MSTC LIMITED & ANR

August 23, 2016

K.K. SAHA & CO. PVT. LTD Vs. ASHOK AGARWAL

October 6, 2016

K.S. OILS LIMITED Vs. SREI INFRASTRUCTURE FINANCE LIMITED

April 5, 2016

KABERI MAITRA Vs. THE STATE OF WEST BENGAL AND OTHERS

December 5, 2016

KAILASH CHOWDHURY @ SINGH & ORS Vs. THE STATE OF WEST BENGAL

July 19, 2016

KAINAS MUSTARI Vs. STATE OF WEST BENGAL & ORS

August 16, 2016

KAKALI GHOSH Vs. MADAN MOHAN GHOSH & ANR.

December 20, 2016

KALACHAND MAHANTA & ORS. Vs. TARUN KANTI ADHIKARY & ORS.

January 28, 2016

KALIPADA GHOSH & ORS. Vs. THE STATE OF WEST BENGAL

May 18, 2016

KALIRAM MURMU Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS, NEW DELHI & ORS.

August 31, 2016

KALO MURMU Vs. STATE OF WEST BENGAL

September 6, 2016

KAMAKSHYA NARAYAN PANDEY Vs. STATE OF WEST BENGAL & ORS.

December 16, 2016

KAMAL BARMAN Vs. THE STATE OF WEST BENGAL

April 25, 2016

KAMAL DEY Vs. THE PRESIDENT, CRICKET ASSOCIATION OF BENGAL & ORS.

August 8, 2016

KAMAL MODI Vs. KOLKATA MUNICIPAL

June 2, 2016

KAMALA TEA CO LTD & ANR Vs. STATE OF WEST BENGAL & ORS

September 5, 2016

KAMALES MALLIK Vs. OCTAVIUS TEA & IND. LTD. AND ORS.

April 29, 2016

KAMINI KAPOOR Vs. PUNJAB NATIONAL BANK

December 23, 2016

KANAI LAL DAS & ORS Vs. KALACHAND BANERJEE & ANR

August 29, 2016

KANAI TUDU @ KONDA Vs. THE STATE OF WEST BENGAL

August 26, 2016

KANAKKANTI @ KANAK KARMAKAR Vs. BHOLANATH ROY & ORS

August 12, 2016

KANISHKA SETHIA & ORS Vs. DR. NARENDRA SETHIA & ORS

December 2, 2016

KANJI SHAVJI PAREKH (CALCUTTA) P. LTD. Vs. DEPUTY COMMR. OF CUSTOMS

July 1, 2016

KANTA MUDI & ORS Vs. THE STATE OF WEST BENGAL

August 26, 2016

KARTICK CHANDA GHOSH Vs. ARUN KUMAR GHOSH

November 17, 2016

KARTICK CHANDRA DAS & ANR. Vs. THE STATE OF WEST BENGAL & ANR.

September 29, 2016

KARTICK CHANDRA GHOSH AND ORS. Vs. KOLKATA MUNICIPAL CORPORTATION AND ORS.

March 16, 2016

KASHI NATH DAS Vs. RAM BILAS RAJAK

February 2, 2016

KASHI NATH KARMAKAR & ORS. Vs. MIRA RANI KARMAKAR & ORS.

February 3, 2016

KASHINATH MONDAL Vs. STATE OF WEST BENGAL & ORS

August 24, 2016

KASHINATH SADHU Vs. LILA TRANSPORT COMPANY & ANR

September 29, 2016

KEDAR NATH SEN Vs. SMT. SULEKHA SEN & ORS.

February 26, 2016

KHAGENDRA BARIK Vs. UNION OF INDIA AND ORS.

April 20, 2016

KHEPU SARKAR Vs. STATE OF WEST BENGAL

May 16, 2016

KHOJA SUNNAT JAMAT AND ORS. Vs. BOARD OF WAQF, WEST BENGAL AND ORS.

March 2, 2016

KHUDIRAM GHORAI & ORS. Vs. STATE OF WEST BENGAL & ORS.

February 22, 2016

KISHORI LAL SAHA Vs. CENTRAL BUREAU OF INVESTIGATION

March 31, 2016

KISHORI MOHAN DAS Vs. SWAPAN KUMAR DAS

June 13, 2016

KISHORI MOHAN GHOSH Vs. MADHABI MAURH

May 5, 2016

KOLKATA MUNICIPAL CORPORATION Vs. RATHINDRA NATH DE SARKAR

August 19, 2016

KOLKATA MUNICIPAL CORPORATION Vs. BALKRISHNA SHROFF

October 4, 2016

KOLKATA MUNICIPAL CORPORATION & ORS Vs. KARNANI PROPERTIES LIMITED & ANR

September 19, 2016

KRISHNA CHANDRA MONDAL & ORS Vs. SAZIRUDDIN SK & ORS

December 15, 2016

KRISHNA DAS Vs. THE STATE OF WEST BENGAL

August 11, 2016

KRISHNA GARAI & ORS Vs. THE STATE OF WEST BENGAL

April 19, 2016

KRISHNA SHAW Vs. NETAI PANDIT

April 25, 2016

KRISHNAMOY GIRI Vs. LAKSHMI RANI PAUL & ORS

August 23, 2016

KULWANT KAUR @ KURWANT KAUR DHILON Vs. STATE OF WEST BENGAL & ORS

September 21, 2016

KUMAR KHAMRI & ORS. Vs. THE STATE OF WEST BENGAL

April 29, 2016

KUNAL SAHA Vs. THE STATE OF WEST BENGAL AND ORS.

January 28, 2016

KUNAL SENGUPTA & ORS Vs. ANISH KUMAR GHOSH & ORS

September 26, 2016

KUNTAL ROY Vs. THE STATE OF WEST BENGAL & ORS

September 14, 2016

KUSUM AGENCY Vs. GOPI KISHAN JHUNJHUNWALA & ANR.

January 14, 2016

LAFARGE INDIA PVT. LTD Vs. EMAMI REALTY LTD. & ANR

September 15, 2016

LAIK Vs. UNION OF INDIA

June 30, 2016

LAKHMI RANJAN BHATTACHARYA Vs. RAMARANJAN BHATTACHARYA

September 8, 2016

LAKHSMAN LET Vs. STATE OF WEST BENGAL & ORS

December 22, 2016

LAKSHMAN CHANDRA DAS Vs. STATE OF WEST BENGAL

April 29, 2016

LAKSHMI KANTA MIRDHYA AND ORS. Vs. THE STATE OF WEST BENGAL

April 11, 2016

LALTU DAS Vs. THE STATE OF WEST BENGAL

March 31, 2016

LALTU FILLINGS STATION Vs. UNION OF INDIA AND ORS.

April 6, 2016

LALTU PRASAD Vs. THE STATE OF WEST BENGAL

September 6, 2016

LANGRA GUDDU @ MD. EKBAL Vs. THE STATE OF WEST BENGAL

July 25, 2016

LARSEN & TOUBRO LTD Vs. ASSISTANT COMMISSIONER OF SERVICE TAX

July 1, 2016

LATIKA BANERJEE Vs. AJOY @ BABLU BANERJEE

June 8, 2016

LAXMIKANTA CHOWDHURY Vs. MADHUSUDAN PAIK & ANR.

March 10, 2016

LCL LOGISTIX INDIA PVT. LTD Vs. UNION OF INDIA

March 22, 2016

LGW LIMITED Vs. UNION OF INDIA & ORS

September 15, 2016

LIFE INSURANCE CORPORATION OF INDIA Vs. M/S. B.A. & BROTHERS (EASTERN) LTD.

December 9, 2016

LOKMAN RAHAMAN Vs. SIRAJUL ISLAM & ORS.

August 23, 2016

LUMBINI INDUSTRIES PVT. LTD. Vs. UNION OF INDIA

December 15, 2016

LUXMI TEA CO. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION LTD. & ANR.

July 19, 2016

M.K. PRODUCTS Vs. M/S. BLUE OCEAN EXPORTS (P) LTD. & ORS.

September 1, 2016

M.N DASTUR & CO. (PVT.) LTD Vs. SRI DHRUVES CHANDRA CHAKRABORTY

August 24, 2016

M/S BHARAT EARTH MOVERS & TRANSPORTERS Vs. EASTERN COALFIELDS LTD. & ORS.

August 23, 2016

M/S HINDUSTAN ENGG. & MARTINE CORPORATION & ANR. Vs. KOLKATA PORT TRUST

September 21, 2016

M/S NEW INDIA ASSURANCE CO. LTD Vs. SHRI I. VENKAT RAO AND ANOTHER

January 18, 2016

M/S RAJ PETRO SPECIALTIES PVT. LTD. & ORS. Vs. DR. SAHA LABORATORY

September 7, 2016

M/S RAMPRASAD OMPRAKSH Vs. LOKNATH CHOUDHURY

June 17, 2016

M/S TRIMURTI CARGO MOVERS PVT. LTD Vs. AUTO CARS AND ORS.

August 18, 2016

M/S VIDEO PLAZA Vs. I.T. OFFICER

June 13, 2016

M/S. ABG KOLKATA CONTAINER TERMINAL PVT. LTD. Vs. S.K. DWIVEDI

February 2, 2016

M/S. ARUN SIGN SERVICE Vs. TRADE WINGS LIMITED

May 19, 2016

M/S. BANSILAL LEISURE PARKS LTD. Vs. THE STATE FISHERIES DEVELOPMENT CORPORATION LTD. & ORS.

September 21, 2016

M/S. BHARAT OVERSEAS PVT. LTD. & ANR Vs. SUCHITTRA PROPERTIES (PVT.) LTD. & ORS.

August 17, 2016

M/S. BHARNOBARI TEA AND INDUSTRIES LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.

August 3, 2016

M/S. COOKE AND KELVEY PROPERTIES PVT. LTD. Vs. M/S. EXPO INTERNATIONAL & ANR.

December 23, 2016

M/S. E.C. BOSE & CO. PVT. LTD. Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA

March 7, 2016

M/S. EASTERN INDIA ENTERPRISES Vs. THE STATE OF WEST BENGAL AND OTHERS

December 16, 2016

M/S. ELITE PHARMACEUTICALS Vs. INCOME TAX OFFICER

August 3, 2016

M/S. FELGUERA GRUAS INDIA PVT. LTD. Vs. M/S. PHOENIX CONVEYOR BELT INDIA PVT. LTD.

June 30, 2016

M/S. G.K.W. LTD. & ANR. Vs. THE STATE OF WEST BENGAL & ANR.

September 8, 2016

M/S. GAMUDA WCT(I) PVT. LTD. AND ANOTHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER

January 5, 2016

M/S. HINDUSTAN CABLES LTD. & ORS. Vs. TAPAN KUMAR SARKAR & ORS.

August 17, 2016

M/S. JAL POWER CORPORATION LTD. Vs. TATA POWER TRADING COMPANY LTD. & ORS.

December 27, 2016

M/S. KALYANI MEDICAL STORES Vs. COMMISSIONER OF INCOME TAX, BURDWAN & ANR.

June 15, 2016

M/S. KHERAPATI VANIJYA LIMITED Vs. M/S. LONGVIEW TEA CO. LIMITED

December 9, 2016

M/S. KOTHARI MARKETING PVT LTD Vs. INCOME TAX OFFICER

June 29, 2016

M/S. KREBS MANUFACTURING & SERVICES LTD. & ANR. Vs. VIJOY KUMAR PRASAD

March 31, 2016

M/S. LAXMI BUSINESS PROMOTIONS PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX CENTRAL I

April 15, 2016

M/S. MISRA & CO. Vs. DAMODAR VALLEY CORPORATION

August 9, 2016

M/S. ORION METAL PVT. LTD. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED

December 15, 2016

M/S. PEARL TREE AGENCIES PVT. LTD. Vs. SMT. RAJU DEVI SARAWGI

January 20, 2016

M/S. POPAT AND KOTECHA PROPERTIES AND ORS. Vs. SWAPAN KUMAR SIL

December 7, 2016

M/S. R.K. TRADING CO. (INDIA) Vs. UNION OF INDIA

November 8, 2016

M/S. R/C. BYSACK Vs. NABA NAGARI CO-OPERATIVE HOUSING SOCIETY LIMITED & ANR.

August 4, 2016

M/S. RAJIB BASU RAY Vs. CARLSBERG INDIA PVT. LTD. & ANR.

October 6, 2016

M/S. RANGALI AGROTECH PVT. LTD. Vs. SMT. GAYATRI DEVI PODDAR & ORS

August 24, 2016

M/S. REMAHAY STORES PVT. LTD. Vs. INCOME TAX OFFICER

October 4, 2016

M/S. S.N. BOSE & CO. Vs. INDIAN OIL CORPORATION LIMITED AND ANOTHER

April 19, 2016

M/S. SIROHIA FINVEST CO. PVT. LTD. Vs. M/S. TIRRIHANNAH CO. LTD.

December 7, 2016

M/S. SOVA SOLAR LTD. & ANR Vs. THE COMMISSIONER OF CUSTOMS

July 15, 2016

M/S. TAMRALIPTA CO-OPERATIVE SPINNING MILLS LIMITED & ORS. Vs. THE STATE & ANR.

September 8, 2016

M/S. TRANSAFE SERVICES LTD Vs. UNION OF INDIA AND OTHERS

July 27, 2016

M/S. UNIVERSAL CONSORTIUM OF ENGINEERS (P) LTD. Vs. SRI BARID BARAN ROY

April 5, 2016

M/S.AKZO NOBEL INDIA LTD Vs. CIT,KOL-IV, KOL AND ANR.

June 14, 2016

MACKEIL ISPAT & FORGINGS LIMITED Vs. DAMODAR VALLEY CORPORATION & ORS

August 29, 2016

MADAN DUTTA Vs. THE STATE OF WEST BENGAL

June 7, 2016

MADAN LALL JAIN AND ORS. Vs. KAMLESH SOGANI AND ORS.

February 19, 2016

MADANLAL PATNI Vs. SMT. GOPA MITRA AND ORS.

March 8, 2016

MADHAB DAWN AND OTHERS Vs. BRAJEN RAY AND OTHERS

August 16, 2016

MADHABI RANI KAR Vs. UNION OF INDIA

September 6, 2016

MADHUMITA CONSTRUCTION PVT. LTD Vs. SANAT KUMAR MONDAL & ORS

September 1, 2016

MADHUSRI KONAR & ANR. Vs. THE NEW CENTRAL BOOK AGENCY PVT. LTD. & ORS.

May 17, 2016

MADHUSUDAN GHOSH Vs. THE STATE OF WEST BENGAL & ORS.

August 3, 2016

MAGMA HDI GENERAL INSURANCE COMPANY LTD. Vs. UNION OF INDIA & ORS.

July 14, 2016

MAGNET CONSTRUCTION PVT LTD Vs. APEX & ORS

September 21, 2016

MAHABIR PRASAD SAROAGI & ORS Vs. STATE OF WEST BENGAL & ORS

July 15, 2016

MAHADEB MAL@ GERU Vs. THE STATE OF WEST BENGAL

November 15, 2016

MAHENDRA KUMAR RUNGTA Vs. THE STATE OF WEST BENGAL & ORS.

August 31, 2016

MAHRONNISHA & ORS. Vs. NEW INDIA ASSURANCE COMPANY & ANR.

January 18, 2016

MAIMUR HOSSAIN MONDAL Vs. UNION OF INDIA AND ORS.

January 11, 2016

MAINAK ROY Vs. ALLAHABAD BANK

June 9, 2016

MAJDIA TALDAHA UNION CO Vs. STATE OF WEST BENGAL & ORS.

November 24, 2016

MAKRU @ MAKAR MAJHI Vs. STATE OF WEST BENGAL

May 19, 2016

MALABIKA MONDAL Vs. STATE OF WEST BENGAL

May 20, 2016

MALAY ACHARYA Vs. SMT. SAMPA ACHARYYA

June 9, 2016

MALAY DUTTA Vs. DEBASHIS DAS

June 2, 2016

MALLIKARJUNA RAO & ORS Vs. THE STATE OF WEST BENGAL

July 13, 2016

MANAB KUMAR BHOWMICK Vs. STATE OF WEST BENGAL

June 2, 2016

MANAS KARMAKAR Vs. JAYPRAKASH PRASAD

June 6, 2016

MANAS MANDAL Vs. THE STATE OF WEST BENGAL & ORS

September 1, 2016

MANI PRASAD SINGH Vs. THE STATE OF WEST BENGAL AND ORS.

April 12, 2016

MANJARI RUNGTA & ANR. Vs. COMMISSIONER OF CENTRAL EXCISE,KOL-II COMMISSIONERATE & ANR.

June 27, 2016

MANJU BHATTACHARJEE Vs. SRI UJJAL KANTI BHATTACHARYYA & ORS.

July 27, 2016

MANOJ RUNGTA Vs. SOUTH DUM DUM MUNICIPALITY

May 26, 2016

MANORANJAN MAHATO & ORS. Vs. THE STATE OF WEST BENGAL

November 29, 2016

MAPLE EXPORTS PVT. LTD. Vs. ADDITIONAL COMMISSIONER, SALES TAXES, CENTRAL REFUND UNIT AND ORS.

February 24, 2016

MARICHIKA GIRI Vs. STATE OF WEST BENGAL & ORS

September 2, 2016

MARTIN BURN INFORMATION TECHNOLOGY PVT. LTD. Vs. DIPANKAR BANERJEE AND ANR.

November 25, 2016

MATADIN AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

April 22, 2016

MBL INFRASTRUCTURES LTD. Vs. IRCON INTERNATIONAL LTD.

December 19, 2016

MD . MANZOOR ANSARI Vs. THE STATE OF WEST BENGAL AND ORS.

March 3, 2016

MD HABIB Vs. GOLAM RASUL

August 11, 2016

MD. ABUL ASHADUL HAQUE Vs. THE STATE OF WEST BENGAL & ORS.

March 16, 2016

MD. AFIL Vs. THE STATE OF WEST BENGAL

December 21, 2016

MD. AHMADULLAH Vs. STATE OF WEST BENGAL & ORS.

December 14, 2016

MD. AKBAR KAMAL Vs. TABRAIZ ALAM SIDDIQUI & ORS.

April 28, 2016

MD. ANWAR ALAM KHAN Vs. ZAIBUN NISA

September 16, 2016

MD. ANWARUL HAQUE Vs. THE WEST BENGAL ADMINISTRATIVE TRIBUNAL, CALCUTTA & ORS.

December 6, 2016

MD. AZAD @ GORAIYA & ORS. Vs. JOYDEEP GHOSH @ TINKU & ORS.

December 23, 2016

MD. FIROZ Vs. THE STATE OF WEST BENGAL

February 23, 2016

MD. GHUFRAN Vs. VARUN FINANCE CORPORATION LIMITED & ANR.

March 9, 2016

MD. IRFAN HABIB Vs. STATE OF WEST BENGAL

September 23, 2016

MD. KAYUM ALI SHEIKH @ JULFIKAR Vs. THE STATE OF WEST BENGAL

July 27, 2016

MD. SAHAR ALI SK. Vs. THE STATE OF WEST BENGAL

March 18, 2016

MD. SAYED Vs. STATE OF WEST BENGAL AND ORS.

December 15, 2016

MD. SUIFUDDIN Vs. UNION OF INDIA

January 13, 2016

MEDICAL COUNCIL OF INDIA & ANR. Vs. SIKHA AGARWAL & ORS.

December 7, 2016

MEGHDOOT SERVICES LIMITED Vs. REGISTRAR OF COMPANIES

May 11, 2016

MEHEBUBA BEGUM Vs. THE STATE OF WEST BENGAL & ORS

April 29, 2016

MEHRAS BOOKS PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION & ORS.

August 24, 2016

MENAKA CHAKRABORTY Vs. DEBASISH MANDAL & ORS

March 29, 2016

MENAKA SAHA Vs. STATE OF WEST BENGAL & ORS.

January 18, 2016

MERLIN DEVELOPERS Vs. KOLKATA MUNICIPAL CORPORATION

April 1, 2016

MESSRS. ABMTM PRIVATE LIMITED Vs. PIC DEPARTMENTAL PVT. LTD

May 6, 2016

METSIL EXPORTS PRIVATE LTD. & ANR. Vs. PUNJAB NATIONAL BANK & ANR.

November 10, 2016

MIHIR DAS AND OTHERS Vs. THE STATE OF WEST BENGAL

June 21, 2016

MILAN SK. AND ORS. Vs. THE STATE OF WEST BENGAL

March 30, 2016

MILLI AL-AMEEN COLLEGE (FOR GIRLS) AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

April 1, 2016

MINA DAS @ MINA RANI DAS Vs. STATE OF WEST BENGAL

June 7, 2016

MINA HALDER Vs. SMT. PUSPARANI TRIPATI

June 22, 2016

MINATI DEBI @ MINATI ACHARYA Vs. SUTAPA ROY @ DAS

July 27, 2016

MINTU KARAR & ANR. Vs. LAXMI KANTA SENAPATI

March 8, 2016

MINU BISWAS Vs. THE STATE OF WEST BENGAL AND ORS.

July 28, 2016

MIRA HALDER Vs. THE STATE OF WEST BENGAL & ORS

December 23, 2016

MIRA MAJUMDAR Vs. SUBAL CHANDRA ROY & ORS.

December 9, 2016

MISHRA & MISHRA AGENCIES & ANR. Vs. UNION OF INDIA & ANR.

September 15, 2016

MISS SARAMA ROY & ORS. Vs. SRI HARADHAN DAS

August 30, 2016

MITA DAS Vs. SRI GOUTAMENDRA NATH DAS

June 15, 2016

MITHU ROY AND ORS. Vs. NEW INDIA ASSURANCE CO.LTD AND ORS.

February 24, 2016

MITHU SINGHA Vs. STATE OF WEST BENGAL & ORS.

December 19, 2016

MOHAN LAL SARKAR Vs. POWER GRID CORPORATION OF INDIA

July 21, 2016

MOHAN RAO Vs. S. MEENA KUMARI

March 21, 2016

MOHAN SARDAR Vs. THE STATE OF WEST BENGAL

August 11, 2016

MOHINDER SINGH ARORA Vs. THE COMMISSIONER OF INCOME TAX

August 23, 2016

MOHITOSH DUTTA Vs. MUSTARI BEGUM & ORS

August 4, 2016

MOKSEDUL HAQUE Vs. STATE OF WEST BENGAL AND OTHERS

September 1, 2016

MOLLA MAHMUDER RAHAMAN @ GOLAP Vs. KHONDAKAR MOMINUR RAHMAN AND OTHERS.

March 1, 2016

MOLOY KUMAR BISWAS Vs. THE STATE OF WEST BENGAL

August 26, 2016

MONARCH INDIA P LIMITED Vs. ASHIRWAD FOOD PRODUCTS PRIVATE LIMITED

April 28, 2016

MONORANJAN SARKAR Vs. UNION OF INDIA AND OTHERS

June 13, 2016

MONTU MONDAL Vs. STATE OF WEST BENGAL

May 13, 2016

MOODY PROPERTIES LIMITED AND ANR. Vs. CESC LIMITED AND ORS.

November 24, 2016

MOTI LAL MAHATO Vs. DAMODAR VALLEY CORPORATION & ORS.

February 9, 2016

MPRS LOGISTICS Vs. COMMR. OF CUS. (AIRPORT & ADMN.)

November 15, 2016

MR MAHESH KUMAR AGARWAL (PARTNER) Vs. MS. EXPANDABLE ENTERPRISES (P) LTD.

June 20, 2016

MR. ANKIT PRAHLADKA Vs. M/S. PARIMALA MERCANTITLE PVT. LTD. & ORS.

October 6, 2016

MR. ATIN LAW Vs. MRS. SHELLY ROY CHOWDHURY & ANR.

December 21, 2016

MR. SATYENDRA KUMAR RAY Vs. UNION OF INDIA & OTHERS

December 12, 2016

MRITUNJOY GANGULY Vs. H.N. MEMORIAL INSTITUTION

February 22, 2016

MRS. FARKHONDEH KHANUM Vs. THE BOARD OF WAKFS, WEST BENGAL & ANR.

November 4, 2016

MRS. MALABIKA BHATTACHARYYA Vs. SHRI AMITAVA MUKHERJEE

November 7, 2016

MRS. SAPTAMI KARMAKAR Vs. STATE OF WEST BENGAL & ORS

July 15, 2016

MRS. SHOBHA PARESH KAMPANI Vs. SMT. SARYUR RAJNIKANT KAMPANI & ORS.

December 23, 2016

MS. VIJAYALAXMI TIWARI Vs. THE LIEUTENANT GOVERNOR & OTHERS

January 15, 2016

MST. ANWARA KHATUN Vs. THE STATE OF WEST BENGAL

June 20, 2016

MSTC LTD Vs. MEHERKIRAN ENTERPRISES LTD

August 4, 2016

MUKESH PURSWANI Vs. KARNANI PROPERTIES LTD.

July 11, 2016

MUNDIAL EXPORT IMPORT FINANCE (P) LTD. Vs. COMMISSIONER OF INCOME TAX KOLKATA

February 2, 2016

MUNIA KHATUN Vs. SABANA BIBI AND ORS.

February 10, 2016

MUNKIR SK. & ANR Vs. THE STATE OF WEST BENGAL

October 5, 2016

MUNMUN PUTATUNDA & ANR Vs. STATE BANK OF INDIA & ORS

August 9, 2016

MUNNILAL SHAW @ SAU Vs. SANJAY KUMAR AGARWAL

May 20, 2016

MURLIDHAR RATANLAL EXPORTS LIMITED & ANR. Vs. UNION OF INDIA & ORS.

December 22, 2016

MUSHTAQUE AHMED Vs. THE STATE OF WEST BENGAL AND ORS

August 4, 2016

NABA KUMAR BISWAS Vs. BISWARANI BISWAS (DEAD)

April 11, 2016

NABA KUMAR KUNDU AND OTHERS Vs. RUMPA KUNDU

February 23, 2016

NABANITA BELEL Vs. ARUNA CHAKRABORTY AND ORS.

December 14, 2016

NABENDU BISWAS Vs. STATE OF WEST BENGAL

September 22, 2016

NAHIMA MONDAL Vs. THE STATE OF WEST BENGAL AND ORS.

March 18, 2016

NAJNIN KHURSID Vs. STATE OF WEST BENGAL & ORS.

October 4, 2016

NAJRUL ISLAM Vs. THE STATE OF WEST BENGAL

June 6, 2016

NAKTALA ARABINDA SANGHA & ANR. Vs. SMT. KRISHNA BANERJEE & ORS.

August 30, 2016

NALCO CHEMICALS INDIA LTD. Vs. THE COMMISSIONER OF INCOME TAX

March 10, 2016

NALINAKSHA PATRA Vs. RABINDRA NATH MUKHERJEE

August 18, 2016

NANDA RANI SARDAR Vs. THE STATE OF WEST BENGAL

June 30, 2016

NARAYAN MAJUMDER Vs. STATE

December 6, 2016

NARAYAN PRASAD BHOTICA Vs. GANGARAM AGARWALA & SONS

August 22, 2016

NAREN DASGUPTA Vs. SRI DIPAK KUMAR NAG & ORS.

February 2, 2016

NARENDRA DUTTA RAI Vs. UNION OF INDIA & ORS.

September 29, 2016

NARENDRA NATH BHATTACHARYA & OTHERS Vs. PUTUL RANI CHAKRABORTY

June 17, 2016

NARENDRA NATH HAZRA Vs. THE STATE OF WEST BENGAL AND ORS.

March 15, 2016

NARENDRA PRASAD Vs. THE STATE OF WEST BENGAL

August 3, 2016

NASHIM ALI GAZI AND ORS. Vs. STATE OF WEST BENGAL

January 19, 2016

NASIRUDDIN SK. AND ORS. Vs. MAHASIN ALI KHAN

January 7, 2016

NATHURAM SHARMA Vs. PRADIP KUMAR SAHA & ORS

September 6, 2016

NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED Vs. COMMISSIONER OF CUSTOMS

April 7, 2016

NATIONAL INSURANCE CO LTD Vs. DEEPA RANI SARKAR AND ANOTHER

November 24, 2016

NATIONAL INSURANCE CO. LTD. Vs. SMT. PROBHATI ADHIKARY AND OTHERS

January 19, 2016

NATIONAL INSURANCE CO. LTD. Vs. ROHAN SINGH AND ANOTHER

August 5, 2016

NATIONAL INSURANCE CO. LTD. Vs. GOKUL DAS AND ORS.

March 3, 2016

NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. SUSHAMA ROY AND OTHERS

June 14, 2016

NATIONAL INSURANCE COMPANY LIMITED Vs. TURNER MORRISON LIMITED

September 14, 2016

NATIONAL INSURANCE COMPANY LIMITED Vs. SUJIT KUMAR BANERJEE

August 9, 2016

NAVEEN GOEL Vs. COMMISSIONER OF CUSTOMS (PORT)

September 22, 2016

NAVJEET SINGH SOBTI Vs. CENTRAL BUREAU OF INVESTIGATION

September 29, 2016

NAVYUG ENTERPRISES (P) LTD. Vs. BANGLADESH KRISHI BANK

September 1, 2016

NAYEEM AKHTAR KHAN Vs. BHARAT PETROLEUM CORPORATION LTD AND ORS

March 9, 2016

NAYMUL HAQUE @ NAIMUL HAQUE Vs. ALAUDDIN SK

March 3, 2016

NDIAN POTASH LTD. Vs. JT. SECTY., M.F. (D.R.)

December 20, 2016

NEHARBALA MANNA AND OTHERS Vs. JAGANNATH DEY AND ANOTHER

August 18, 2016

NEMAI CHAND PAUL Vs. SACHINDAN SUKAI AND OTHERS

January 25, 2016

NEPAL GHOSH & ORS Vs. PUTUL RANI PALIT

August 22, 2016

NETAI CHANDRA DAS Vs. JHANTU PANJA AND OTHERS

August 10, 2016

NETAI DAS Vs. THE STATE OF WEST BENGAL & ANR.

April 28, 2016

NETAI DAS Vs. THE STATE OF WEST BENGAL

October 6, 2016

NEW KENILWORTH HOTEL PVT. LTD Vs. COMMISSIONER OF INCOME TAX

June 23, 2016

NIBIR CHAND KARAN Vs. PASCHIM BANGA GRAMIN BANK & ORS

October 5, 2016

NIHAR RANJAN BISWAS Vs. THE STATE OF WEST BENGAL

February 25, 2016

NIHARENDU POLLEY Vs. STATE OF WEST BENGAL & ORS

October 5, 2016

NILIMA DAS Vs. BIJAY KUMAR MANISH KUMAR

March 3, 2016

NIRAPADA BARIK Vs. PRALAY KUMAR BISWAS AND ORS.

March 11, 2016

NIRMAL CHAKRABORTY AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

March 4, 2016

NIRMAL CHANDRA SARKAR & ANR. Vs. MD. JIYAUL HAQUE

February 10, 2016

NIRMAL KR JAIN Vs. STATE OF WEST BENGAL

August 4, 2016

NIRMAL KUMAR BATABYAL Vs. STATE OF WEST BENGAL

April 28, 2016

NIRMAL KUMAR RAVINDRA KUMAR Vs. COMMISSISONER OF INCOME TAX

June 9, 2016

NIRMAL KUMAR SARKAR Vs. STATE OF WEST BENGAL & ORS

September 5, 2016

NIRMAL NAHA & BEYOND AND ORS. Vs. THE AUTHORISED OFFICER, STATE BANK OF INDIA STRESSED ASSETS RECOVERY BRANCH

April 20, 2016

NIRMALA SAHA AND ORS. Vs. THE STATE OF WEST BENGAL

April 18, 2016

NISHIT KR. MONDAL Vs. WEST BENGAL STATE UNIVERSITY & ORS

November 18, 2016

NOOR MOHAMMAD SK. Vs. KASEM ALI SK. AND ANR.

January 19, 2016

NPR FINANCE LIMITED Vs. DEEPAK JHUNJHUNWALA

April 6, 2016

NUR ISLAM MALLICK @ GUTU Vs. STATE OF WEST BENGAL

March 4, 2016

NURUDDIN SK Vs. THE STATE OF WEST BENGAL

September 6, 2016

NURUL AMIN Vs. STATE OF WEST BENGAL

May 26, 2016

OFEL MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL

February 2, 2016

OMAR ALI ALIAS UMAR ALI Vs. STATE OF WEST BENGAL

May 10, 2016

OMPRAKASH PANDEY Vs. THE STATE OF WEST BENGAL

March 2, 2016

OPEL TRADE CORPORATION Vs. COMM. OF CUSTOMS (PREVENTIVE) WEST BENGAL, KOLKATA

June 9, 2016

ORDINARY ORIGINAL CIVIL JURISDICTION SREI CAPITAL MARKETS LIMITED Vs. GRID CO. LTD.

September 8, 2016

ORIENTAL INSURANCE CO. LTD. Vs. PRATIMA MONDAL & ORS.

March 10, 2016

ORISSA MINERALS DEVELOPMENT CO. Vs. BALBIR SHARMA

May 2, 2016

OSHIYA INDUSTRIES PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD. AND ORS.

January 21, 2016

PADMA BAKSHI & ORS Vs. THE STATE OF WEST BENGAL

August 24, 2016

PALASH GHOSH Vs. STATE OF WEST BENGAL

May 19, 2016

PALAY DUTTA AND ORS. Vs. ALI AFSAR AND ORS.

April 5, 2016

PALTU SHIL Vs. THE STATE OF WEST BENGAL

January 27, 2016

PAMPA BANERJEE Vs. SRI MRIDUL BANERJEE

July 18, 2016

PANCHANAN SHIL ( IN JAIL) & ANR. Vs. THE STATE OF WEST BENGAL

December 15, 2016

PANCHU MANDAL Vs. STATE OF WEST BENGAL & ORS

September 8, 2016

PANJATAN SK. & ANR. Vs. THE STATE OF WEST BENGAL

June 14, 2016

PANKAJ KUMAR BAG & ANR Vs. DILIP KUMAR BAG

September 7, 2016

PANKAJ KUMAR MALLICK @ PANKAJ MALLICK Vs. STATE OF WEST BENGAL

June 16, 2016

PANKAJ MINZ Vs. THE STATE OF WEST BENGAL AND ORS.

February 25, 2016

PANKAJ SHUKLA Vs. UNION OF INDIA AND OTHERS

July 14, 2016

PAPIYA MAJUMDAR Vs. THE STATE OF WEST BENGAL & ORS

September 15, 2016

PARAG MUKHERJEE Vs. THE STATE OF WEST BENGAL AND ORS.

January 14, 2016

PARBATI SENAPATI Vs. TOSHAN SENAPATI

August 5, 2016

PARESH CHANDRA MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL

March 9, 2016

PARESH MONDAL Vs. THE STATE OF WEST BENGAL & ORS

September 9, 2016

PARIMAL KUMAR DAS & ORS. Vs. SMT. NILIMA THAKUR @ PAIRA & ORS.

April 12, 2016

PARIMAL KUMAR LODH AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

April 6, 2016

PARIVAR ENCLAVE PVT. LTD. Vs. SAMIR DUTTA

June 14, 2016

PARTHA BANDYOPADHYAY AND ORS. Vs. RESERVE BANK OF INDIA AND ORS.

April 7, 2016

PARTHA PRATIM BHATTACHARJEE Vs. KALI KINKAR SINGH AND ANOTHER

August 11, 2016

PARTHA PRATIM MITRA Vs. SMT. SUVRA SOM & ORS

March 9, 2016

PARTHA SARATHI CHAKRABORTY Vs. THE STATE OF WEST BENGAL

October 3, 2016

PARUL CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS

October 5, 2016

PARUL PROJECTS LIMITED & ORS. Vs. DR. MRINAL KANTI BASU & ORS.

December 16, 2016

PARUL PROJECTS LIMITED & ORS. Vs. MANORANJAN BHATTACHARJEE & ORS.

December 16, 2016

PHOOLTAS HARSCO RAIL SOLUTIONS PRIVATE LIMITED Vs. AUTO COMPONENTS PRIVATE LIMITED AND ORS.

February 8, 2016

PHOSPHATE COMPANY LIMITED Vs. EMIRATES TRADING AGENCY LLC

September 27, 2016

PHRISKILA BARLA AND ORS. Vs. THE UNION OF INDIA AND ORS.

April 11, 2016

PHULMAYA TAMANG Vs. ORIENTAL INSURANCE CO. LTD

January 29, 2016

PIC DEPARTMENTAL PRIVATE LIMITED Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.

June 22, 2016

PINKI DAS (SEN) Vs. SUNIL DAS AND ANOTHER

August 12, 2016

PINTU RANJAN DEY Vs. CESC LIMITED & ORS.

April 12, 2016

PINTU RUIDAS Vs. THE STATE OF WEST BENGAL

February 26, 2016

POLLY CHAKRABORTY NEE ROY Vs. SANJAY CHAKRABORTY

August 3, 2016

PRABAL KUMAR GHOSH Vs. SANCHITA GHOSH

October 3, 2016

PRABHA AGARWAL Vs. ADITI OIL MILL

June 10, 2016

PRABHAS CHANDRA ROY Vs. MANJUSHREE ROY & ANR

April 20, 2016

PRABHAT KUMAR ACHARYA Vs. GOURI RANI BHUNIA AND ORS.

March 2, 2016

PRABIR KUMAR HALDER Vs. SOUDAMINI MAZUMDER & ORS.

August 11, 2016

PRABIR KUMAR KUNDU Vs. MIHIR KUMAR KUNDU AND ORS.

February 10, 2016

PRADIP CHATTERJEE Vs. SMT. IRA DAS

January 27, 2016

PRADIP KUMAR MORE Vs. STATE OF WEST BENGAL

May 11, 2016

PRADIP MANDAL Vs. UNION OF INDIA

June 9, 2016

PRAGMA BUILDTECH PVT. LTD Vs. RANJIT KUMAR SAHA

December 6, 2016

PRAHLAD BHATTACHARYA Vs. THE CIT AND ORS.

March 4, 2016

PRAKASH CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ORS

September 19, 2016

PRAMOD KUMAR NATHANI Vs. UNION OF INDIA

May 18, 2016

PRANAB DAS Vs. PRADIP DAS AND ORS.

March 15, 2016

PRANAB KUMAR RAY Vs. AMAL KUMAR DUTTA

April 29, 2016

PRASANTA JANA Vs. STATE OF WEST BENGAL

March 2, 2016

PRASANTA KARMAKAR Vs. STATE OF WEST BENGAL

April 11, 2016

PRASUN CHAKRABORTY AND ORS. Vs. INDIRA JAISWAL

March 10, 2016

PRATAP KEDIA AND ORS. Vs. DILIP KUMAR AGARWAL AND ORS.

March 7, 2016

PRATAP RAY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY

June 8, 2016

PRATIMA BANERJEE & ANR Vs. STATE OF WEST BENGAL & ANR

September 6, 2016

PRATIMA SENGUPTA & ANR Vs. GOURI LAHIRI & ORS

September 16, 2016

PRATYAHA NEWS SERVICE PRIVATE LIMITED Vs. PRATIDIN PRAKASHANI PRIVATE LIMITED

February 24, 2016

PRAVASH CHANDRA MAITY Vs. ONKAR INVESTO

August 17, 2016

PRAVAT DAS & ORS Vs. STATE OF WEST BENGAL

October 4, 2016

PRAVIN N.SHAH Vs. STATE OF WEST BENGAL

March 7, 2016

PRECISION PROCESSORS (INDIA) PRIVATE LIMITED Vs. BANK OF INDIA

February 1, 2016

PREM CHAND BARMAN Vs. THE STATE OF WEST BENGAL

September 21, 2016

PREM CHAND DUTTA Vs. STATE OF WEST BENGAL

May 20, 2016

PREM CHAND SHAW Vs. ASSISTANT COMMISSIONER AND ORS.

March 4, 2016

PREMIUM EXCHANGE & FINANCE LTD. & ANR. Vs. M/S. S.N. BAGLA & CO. & ORS.

September 2, 2016

PREMTOSH LODH Vs. UNION OF INDIA AND ORS.

January 11, 2016

PRICE WATER HOUSE AND ANR. Vs. COMMISSIONER OF INCOME TAX

December 8, 2016

PRINCIPAL COMMISSIONER OF INCOME TAX, DURGAPUR Vs. M/S.DUTTA AUTOMOBILES PVT. LTD.

May 17, 2016

PRITAM SARKHEL Vs. THE STATE OF WEST BENGAL AND ANOTHER

June 15, 2016

PRITHA DASGUPTA Vs. THE STATE OF WEST BENGAL

February 3, 2016

PRITI DEY (CHANDRA) Vs. SUBHASISH DEY AND ORS.

April 6, 2016

PRITIKANA SAHAROY Vs. DURGA MONDAL

September 29, 2016

PRIYANKA DAS Vs. SUJIT KUMAR DAS

June 23, 2016

PROPERTY COMPANY LTD. Vs. ROHINTEN DADDY MAZDA

December 16, 2016

PROSENJIT DAS Vs. STATE OF WEST BENGAL AND ORS

March 16, 2016

PROTIVA SEN @ PROTIVA SENGUPTA Vs. PARITOSH KUMAR MUKHOPADHYAY & ORS

September 16, 2016

PROVA CHOWDHURY @ PRAVA CHAUDHURY Vs. DEEPAK CHOWDHURY

May 17, 2016

PUBLIC SERVICE COMMISSION & ANOTHER Vs. ABDUL HAQUE & OTHERS

November 3, 2016

PUNDEO SINGH & ORS Vs. UNION OF INDIA & ORS

September 21, 2016

PURABI CHATTERJEE Vs. SURAJIT BANERJEE & ORS

September 23, 2016

PURAN GIRI Vs. STATE OF WEST BENGAL AND ORS.

January 14, 2016

PURNA CHANDRA SARKAR Vs. STATE OF WEST BENGAL & ORS

October 5, 2016

PURNA SASHI BISWAS Vs. BISHNUPADA MONDAL

June 7, 2016

PURNENDRO MULLICK & ORS. Vs. TAPENDRO MULLICK & ANR.

February 24, 2016

PURNIMA NANDI & ORS Vs. STATE OF WEST BENGAL & ORS

August 17, 2016

PURTI WEST ENCLAVE PRIVATE LIMITED AND ORS. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.

March 31, 2016

PURUSHOTTAM DASS BANGUR Vs. STATE

May 4, 2016

PUSHPA DEVI BANGUR & ORS Vs. M B COMMERCIAL CO LTD & ANR

October 3, 2016

PUSPA DEVI BAGLA AND ANOTHER Vs. THE STATE OF WEST BENGAL & OTHERS

June 30, 2016

PUSPA SHARMA & ORS Vs. BAIDYANATH PRASAD SINGH & ANR

August 23, 2016

PUTUL GAYEN & ORS. Vs. PIJUSH BAIRAGI & ORS.

September 6, 2016

PUTUL RABIDAS Vs. EASTERN COALFIELDS LIMITED

May 18, 2016

R.A.V. DRAVYA (P) LTD. Vs. CONCAST GLOBAL LTD.

March 14, 2016

R.K. WIRE PRODUCTS LTD. Vs. JT. COMMISSIONER OF SALES TAX AND ORS.

February 18, 2016

RABIN BARAT Vs. STATE OF WEST BENGAL & ORS.

May 17, 2016

RABIN ROY @ BISHU & ANR Vs. STATE OF WEST BENGAL

September 9, 2016

RABINDRA NATH DAS GUPTA AND ORS. Vs. KARNANI PROPERTIES LIMITED

April 28, 2016

RABINDRA NATH MUNSI & OTHERS Vs. THE STATE OF WEST BENGAL & ORS.

June 15, 2016

RABINDRA NATH ROY Vs. STATE OF WEST BENGAL & ORS.

August 23, 2016

RADHE SHYAM Vs. UNION OF INDIA

December 16, 2016

RAFIK MONDAL & ORS Vs. ASHIT GHOSH & ORS

September 22, 2016

RAFIQ & ANR Vs. MUNSHILAL & ANR.

June 20, 2016

RAHAMAT ALI MONDAL Vs. STATE OF WEST BENGAL

April 7, 2016

RAHUL JHAGHARIA Vs. UNION OF INDIA

February 1, 2016

RAHUL SK @ RUHUL SK Vs. STATE OF WEST BENGAL

September 6, 2016

RAIHAN SK & ORS Vs. SABUR SK. & ANR

August 2, 2016

RAILTEL CORPORATION OF INDIA LTD. & ORS. Vs. S.P. TELECOM

January 13, 2016

RAJ KUMAR RAM Vs. THE STATE OF WEST BENGAL

April 7, 2016

RAJA UDYOG PVT. LTD. Vs. RAJA FOOD INDUSTRIES

January 27, 2016

RAJBAHADUR ROY @ RAKESH ROY Vs. SUBHRA ROY

August 23, 2016

RAJEN @ RAJU MONDAL Vs. THE STATE OF WEST BENGAL

June 16, 2016

RAJENDRA NATH GANGULY Vs. SARBANI GANGULY & ANR.

March 22, 2016

RAJENDRA NATH MUKHERJEE Vs. THE BURDWAN MUNICIPALITY AND ORS.

November 28, 2016

RAJESH BAID & ANR. Vs. MOHAMMAD IBRAHIM

July 20, 2016

RAJESH KUMAR PANDEY & ANR Vs. M/S. NILMA VINIMAY PVT. LTD

December 23, 2016

RAJESH KUMAR SHARMA Vs. UNION OF INDIA

January 5, 2016

RAJESH P. THAKKAR Vs. KOLKATA MUNICIPAL CORPORATION & ORS.

November 21, 2016

RAJIB SAHA Vs. MANJUR ALAM MALLICK AND ANR.

December 23, 2016

RAJMANDIR ESTATES PRIVATE LIMITED. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA - III, KOLAKTA

May 13, 2016

RAJU ADHIKARY AND ORS. Vs. THE STATE OF WEST BENGAL

April 5, 2016

RAJU SINGHA Vs. THE STATE OF WEST BENGAL

July 14, 2016

RAKESH JAMADAR ALIAS RAKESH ALI Vs. THE STATE OF WEST BENGAL

May 5, 2016

RAKESH KUMAR MISHRA Vs. STATE OF WEST BENGAL

May 17, 2016

RAM AWTAR KUMAR AND OTHERS Vs. JOY DEB CHANDRA DEY AND OTHERS

August 8, 2016

RAM BABU PANDIT & ANR. Vs. THE STATE OF WEST BENGAL & ORS.

June 15, 2016

RAM CHANDRA MONDAL AND ORS. Vs. THE STATE OF WEST BENGAL

April 7, 2016

RAM DUTTA RAM Vs. UNION OF INDIA & ORS

July 22, 2016

RAM EKBAL RAI & ORS Vs. SHAMSHER RAHAMAN & ORS

August 11, 2016

RAM GOPAL AGARWALA & ORS Vs. PRASUN GUHA

October 5, 2016

RAM KUMAR DEBSHARMA Vs. STATE OF WEST BENGAL & ORS

September 19, 2016

RAM PANDEY Vs. RITA PANDEY

March 21, 2016

RAM SARAN LALL Vs. MST. DOMINI KUER

October 6, 2016

RAMA GHOSH Vs. ANIRBAN MITRA

August 19, 2016

RAMA PAUL @ PAL & ORS. Vs. ALOK NARAYAN CHOWDHURY & ORS.

December 2, 2016

RAMAN CHANDRA MAHATO Vs. SMT. ANJANA MAHATO

April 15, 2016

RAMBHU DEVI Vs. COAL INDIA LIMITED

June 7, 2016

RAMBRIJ MAHATO @ BHOMAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.

June 30, 2016

RAMESH KUMAR & COMPANY PRIVATE LIMITED & ANR Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA & ORS

August 19, 2016

RAMESH KUMAR AGARWAL AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

March 31, 2016

RAMESH SHARMA Vs. SUPERINTENDENT OF POLICE, CBI, ACB KOLKATA AND ANR.

September 6, 2016

RAMESHWAR PROPERTIES PVT. LTD. Vs. KMC AND ORS.

March 17, 2016

RAMJAN ALI Vs. TUHIN DANDAPAT

May 10, 2016

RAMPRASAD GUPTA & ANR Vs. STATE OF WEST BENGAL & ANR

September 21, 2016

RAMSARUP INDUSTRIES LTD. Vs. CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT, 1972 & ORS.

December 5, 2016

RAMSHILA ENTERPRISES PRIVATE LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX

March 8, 2016

RANAJIT GOPAL ROY Vs. THE STATE OF WEST BENGAL & ORS.

February 2, 2016

RANAJIT KUMAR SANTRA Vs. NABADWIP SANTRA & ANR

September 13, 2016

RANGALI AGROTECH PVT LTD & ORS Vs. GAYATRI DEVI PODDAR & ORS

August 24, 2016

RANGLAL BAGARIA HUF AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.

May 4, 2016

RANI KISKU Vs. STATE OF WEST BENGAL AND ORS.

June 28, 2016

RANJAN DAS @ RONA Vs. THE STATE OF WEST BENGAL

August 11, 2016

RANJAN NAIK Vs. THE UNION OF INDIA AND OTHERS

January 11, 2016

RANJAN SHARMA @ BUBAI Vs. STATE OF WEST BENGAL

May 20, 2016

RANJIT KUMAR DEB Vs. RANJIT KUMAR GANGULY & ORS

August 17, 2016

RANJIT KUMAR MAZUMDER AND ORS. Vs. THE STATE OF WEST BENGAL

March 9, 2016

RASHMI METALIKS LIMITED Vs. UNION OF INDIA

June 2, 2016

RASHMI METALIKS LTD. Vs. S.B.S. TRANSPOLE LOGISTICS PVT. LTD.

July 19, 2016

RATAN CHANDRA SARKAR Vs. KUSHKANTA SARKAR & ANR.

September 2, 2016

RATAN MAHATO Vs. BHABI SINGH SARDAR & ANR.

March 7, 2016

RATAN SARKAR Vs. SURAJIT LAHIRI

September 23, 2016

RATHINDRA NATH BANDHOPADHYAY Vs. BROADWAY CENTRE AND ORS.

March 8, 2016

RATNA MITTER Vs. STATE OF WEST BENGAL & ORS

September 21, 2016

RATNESH SRIVASTAV Vs. UNION OF INDIA & ORS

July 15, 2016

RAVI UDYOG PRIVATE LIMITED Vs. S.G. PROJECTS LTD.

August 18, 2016

RAVINDRA PRATAP SINGH Vs. RASHID AHMED AND ORS.

March 16, 2016

RAZIA BEGUM Vs. KOLKATA MUNICIPAL CORPORATION

May 26, 2016

RAZIA KHATOON & ANR Vs. THE STATE OF WEST BENGAL & ORS

July 28, 2016

RDB INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II

September 29, 2016

REBATI RANJAN RAY Vs. UNITED BANK OF INDIA & ANR.

February 4, 2016

RECKITT BENCKISER AUSTRALIA PTY. LTD Vs. CONTROLLER OF PATENTS AND DESIGNS & ORS.

October 5, 2016

RELIANCE COMMUNICATIONS LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.

March 28, 2016

RENU AGARWAL & ORS Vs. SUSHILA DEVI AGARWAL

September 23, 2016

RENUKA KHATUA Vs. STATE OF WEST BENGAL & ORS

January 15, 2016

RICK LUNSFORD TRADE & INVESTMENT LIMITED Vs. COMMISSIONER OF INCOME TAX

June 17, 2016

RITA DEY Vs. ASHIT KUMAR SAHA

April 4, 2016

RITA DEY CHOWDHURY NEE NANDY Vs. DR. KALYAN DEY CHOWDHURY

September 15, 2016

ROHIT FERRO TECH LTD Vs. CHIEF COMMISSIONER OF CENTRAL EXERCISE

April 1, 2016

ROMA SENGUPTA Vs. COMMISSIONER OF INCOME TAX - I KOLKATA AND ORS.

March 11, 2016

ROSE VALLEY REAL ESTATES CONSTRUCTIONS LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA

January 14, 2016

ROSHMI BHATTACHARJEE Vs. STATE OF WEST BENGAL & ORS

September 16, 2016

RUCHI SOYA INDUSTRIES LIMITED AND ORS. Vs. THE UNION OF INDIA AND ORS.

February 11, 2016

RUCHI SOYA INDUSTRIES LTD. Vs. UNION OF INDIA

February 23, 2016

RUCHINDUBIKASH DAS MAHAPATRA Vs. STATE OF WEST BENGAL &ORS

August 31, 2016

RUHINI KANTA BARMAN Vs. STATE OF WEST BENGAL AND ORS.

July 5, 2016

RUMA GHOSH @ SABANA BEGUM Vs. STATE OF WEST BENGAL & ORS.

February 8, 2016

RUNU NANDI Vs. NEW INDIA ASSURANCE CO. LTD.

May 10, 2016

RUPA & CO. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER WEST BENGAL

August 4, 2016

S R BATLIBOI & CO. LLP Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 54 KOLKATA

March 21, 2016

S.A. SALIM Vs. THE STATE

January 15, 2016

S.E.H. IMAM AZAM Vs. MAULANA AZAD NATIONAL URDU UNIVERSITY AND ORS.

February 10, 2016

S.K. BASU Vs. PARESH VORA AND ORS.

March 15, 2016

S.K. SHARMA AND ORS. Vs. MAULANA ABUL KALAM AZAD UNIVERSITY OF TECHNOLOGY

April 29, 2016

S.N. BOSE & CO. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.

April 19, 2016

S.S. CHATTERJEE Vs. TANIYA BAGUI AND ORS.

March 29, 2016

SACHIDANAND SINGH Vs. INDIAN OIL CORPORATION

May 11, 2016

SACHINDRA NATH DEY Vs. UNION OF INDIA & ORS.

June 8, 2016

SACHINDRA NATH KARMAKAR Vs. KOLKATA MUNICIPAL CORPORATION & ORS.

September 19, 2016

SADANALA RAMAKRISHNA & ORS Vs. NATIONAL INVESTIGATION AGENCY

August 26, 2016

SADHAN GHOSH Vs. THE STATE OF WEST BENGAL

January 5, 2016

SADHAN GHOSH & ORS Vs. THE STATE OF WEST BENGAL

September 26, 2016

SADHAN KUMAR KUNDU Vs. UNION OF INDIA AND ORS.

March 22, 2016

SAGAR GHOSH AND ORS. Vs. STATE OF WEST BENGAL

February 19, 2016

SAHADAT HOSSAIN & ORS. Vs. SABIHA BEGUM & ORS.

March 16, 2016

SAHADEV MUDLI Vs. STATE OF WEST BENGAL AND ORS.

January 13, 2016

SAHEB PEADA Vs. THE STATE OF WEST BENGAL

March 10, 2016

SAHILA KHATUN Vs. THE STATE OF WEST BENGAL & OTHERS

July 15, 2016

SAIFUDDIN SARDAR Vs. STATE OF WEST BENGAL

March 11, 2016

SAILEN GANGULY Vs. STATE OF WEST BENGAL

February 5, 2016

SAIMA KHATUN Vs. STATE OF WEST BENGAL

March 1, 2016

SAINUR BIBI Vs. KETABUL SK. & ORS

August 9, 2016

SAJAL DUTTA Vs. RESERVE BANK OF INDIA AND ORS.

March 16, 2016

SAJEEB GURUNG Vs. THE STATE OF WEST BENGAL

April 19, 2016

SAJET ALI KHAN @ SAZZED ALI KHAN Vs. STATE OF WEST BENGAL

June 2, 2016

SALEMA BIBI Vs. STATE OF WEST BENGAL

March 1, 2016

SALIM BADSHA Vs. MD. NAZIRUDDIN SK.

April 27, 2016

SALMA BEGUM Vs. BARASAT MUNICIPALITY

December 15, 2016

SAMAR CHOWDHURY Vs. THE STATE OF WEST BENGAL

June 16, 2016

SAMAR SAMANTA Vs. STATE OF WEST BENGAL

May 26, 2016

SAMARENDRA BANGAL AND ORS. Vs. PRAFULLA BANGAL

January 15, 2016

SAMARENDRA NATH BHATTACHARJEE Vs. STATE BANK OF INDIA AND ORS.

January 15, 2016

SAMARENDRA NATH GHOSH Vs. THE STATE OF WEST BENGAL & OTHERS

July 15, 2016

SAMARESH SARKAR ALIAS KALU Vs. STATE OF WEST BENGAL AND ANOTHER

September 27, 2016

SAMBHU DUSHAD Vs. COAL INDIA LIMITED AND OTHERS

January 27, 2016

SAMIR BARIK AND ORS. Vs. STATE OF WEST BENGAL

February 3, 2016

SAMIR ROY AND ORS. Vs. SAGAR MATA BUILDERS AND ORS.

March 2, 2016

SAMIR SARKAR AND ORS. Vs. THE STATE OF WEST BENGAL

February 29, 2016

SAMIRAN MONDAL Vs. STATE OF WEST BENGAL

May 31, 2016

SAMREEN ARIF Vs. CALCUTTA UNIVERSITY

June 14, 2016

SAMSUL HAQUE SARDAR & ORS. Vs. STATE OF WEST BENGAL & ORS.

July 26, 2016

SANANDA BANERJEE Vs. UNION OF INDIA

May 26, 2016

SANATAN GHOSH @ SONA AND ORS Vs. THE STATE OF WEST BENGAL

April 26, 2016

SANATAN GHOSH AND ORS. Vs. THE STATE OF WEST BENGAL

April 26, 2016

SANATAN MATHURA & ORS Vs. MADAN MAHAN DAS & ORS

September 29, 2016

SANDEEP BERA Vs. CHIEF SECRETARY, GOVERNMENT OF WEST BENGAL & ORS.

October 6, 2016

SANDHYA BASU MALLICK & ANR. Vs. SRI PRAMATHA NATH SEN

December 15, 2016

SANDHYA DUTTA & ORS Vs. KHAGENDRA NATH BURMAN

June 17, 2016

SANDIP GHOSH Vs. SUCHITRA BANERJEE

July 26, 2016

SANGHAMITRA MONDAL Vs. MAHUA DAS (MONDAL) AND ORS.

January 8, 2016

SANJAY HALDER Vs. BUDHAN RAJAK

March 30, 2016

SANJAY JAIN Vs. RAJ KUMAR SAHA & ANR.

October 4, 2016

SANJEEV KISHOR Vs. THE STATE

January 18, 2016

SANJEEV KUMAR SINGH Vs. INDIAN INSTITUTE OF TECHNOLOGY

May 10, 2016

SANJIT DAS Vs. STATE OF WEST BENGAL & ORS

August 16, 2016

SANJIT MAJHI Vs. THE STATE OF WEST BENGAL

August 26, 2016

SANJOY KUMAR GHOSH Vs. STATE OF WEST BENGAL

June 2, 2016

SANJOY KUMAR SETT Vs. DHARAMRAJ PRASAD

June 13, 2016

SANKAR BISWAS @ DEEP SARKAR Vs. STATE OF WEST BENGAL

August 10, 2016

SANKAR RANA Vs. STATE OF WEST BENGAL

May 10, 2016

SANKAR ROY AND ORS. Vs. THE STATE OF WEST BENGAL

January 15, 2016

SANTANU BISWAS & ANR Vs. REKHA BEHERA & ANR

September 28, 2016

SANTANU CHATTOPADHYAY Vs. DHIMAN PAL

August 18, 2016

SANTI NAYEK Vs. THE STATE OF WEST BENGAL

November 18, 2016

SANTI SUDHA LAYEK Vs. SOUTH BENGAL STATE TRANSPORT CORPORATION & ORS.

September 15, 2016

SANTIRAM CHOWDHURY AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS

July 19, 2016

SANTOSH HALDER Vs. SASWATI HALDER (DUTTA) AND ORS.

February 22, 2016

SANTOSH PROMOTERS PVT. LTD. & ORS. Vs. INTRASOFT TECHNOLOGIES LTD

December 9, 2016

SANWAR AGARWAL Vs. COMMISSIONER OF CUSTOMS (PORT) AND ORS.

April 7, 2016

SAPNA ROY Vs. UNION OF INDIA AND OTHERS

February 3, 2016

SAPTRISHI INFRATRADE PRIVATE LIMITED Vs. SALES TAX OFFICER, SILIGURI RANGE AND ORS

February 17, 2016

SARAF AGENCIES PRIVATE LIMITED Vs. KANORIA JUTE AND INDUSTRIES LIMITED

December 22, 2016

SARAF INFRA PROJECTS LTD. & ANR Vs. THE STATE OF WEST BENGAL & ORS

August 19, 2016

SARDARMULL KANKARIA Vs. KOLKATA IMPROVEMENT TRUST

May 20, 2016

SAROJKUMAR DAS Vs. STATE OF WEST BENGAL

June 20, 2016

SARWAN RAM @ SARWAN SINGH RAM & ANR. Vs. STATE OF WEST BENGAL

November 25, 2016

SASWATI MAJHI Vs. STATE OF WEST BENGAL

January 27, 2016

SASWATI SAHA Vs. STATE OF WEST BENGAL & ORS

December 7, 2016

SATISH CHANDRA MAITY Vs. STATE OF WEST BENGAL

April 12, 2016

SATOSH KUMAR MISHRA Vs. UNION OF INDIA

August 2, 2016

SATTAR SK. AND ORS. Vs. STATE OF WEST BENGAL

March 15, 2016

SATYABRATA ROY Vs. MADHUSRI ROY @ DAS

March 30, 2016

SATYAKI SEN Vs. SMT. RATULA SEN

July 28, 2016

SATYAKI SEN AND ORS. Vs. STATE OF WEST BENGAL AND ORS.

March 14, 2016

SATYANARAYAN DANGAYACH Vs. THE STATE OF WEST BENGAL AND ORS.

April 7, 2016

SAUMYA INFRAVENTURES PRIVATE LIMITED Vs. L & T FINANCE LTD.

June 7, 2016

SAUMYA MINING LIMITED Vs. SREI EQUIPMENT FINANCE LIMITED

January 29, 2016

SAUROV KUMAR MANDAL Vs. MRS. MADHURA MANDAL

September 23, 2016

SAVITRI PROPERTIES PVT. LTD Vs. AVANI PROJECTS & INFRASTRUCTURE LTD

April 29, 2016

SAW MYOW WIN Vs. THE STATE

March 30, 2016

SAYANI PANDEY Vs. AMITABHA PANDEY

June 7, 2016

SAYANTAN CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.

February 29, 2016

SAYED HASSAN ALI Vs. MAHAMMED SAHIDUL ISLAM

August 4, 2016

SEIKH SAHIDUL & ORS. Vs. SAJAHAN SHEIKH & ORS.

August 22, 2016

SELIM ANSARY Vs. STATE OF WEST BENGAL AND OTHERS

February 2, 2016

SEMIM ALAM AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS

October 24, 2016

SENAUL SK. AND ORS. Vs. THE STATE OF WEST BENGAL

May 6, 2016

SENJUTI PAL Vs. THE STATE OF WEST BENGAL & ORS

September 27, 2016

SERAJUL ALI Vs. STATE OF WEST BENGAL

May 20, 2016

SESA INTERNATIONAL LTD. & ANR. Vs. DIRECTOR GENERAL OF FOREIGN TRADE & ORS.

October 5, 2016

SEWERAGE & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. Vs. SKIPPER LIMITED

July 11, 2016

SEWNARAYAN KHUBCHAND Vs. BAHUBALI ESTATES LTD. AND ORS.

April 8, 2016

SGS MARKETING Vs. UNION OF INDIA

July 20, 2016

SHAFIQUE AHMED Vs. STATE OF WEST BENGAL AND ORS.

March 29, 2016

SHAHI ENCLAVES PRIVATE LIMITED Vs. LALIT KUMAR GANERIWALA AND OTHERS

August 22, 2016

SHAHI ENCLAVES PRIVATE LIMITED Vs. STATE OF WEST BENGAL

May 2, 2016

SHAHIRA KHATOON MULLICK Vs. RABIUL HAQUE MULLICK & ORS

March 29, 2016

SHAIKH SARFARAJ HOSSAIN Vs. THE STATE OF WEST BENGAL & ORS.

August 23, 2016

SHAJAN T OOMMEN Vs. STATE

January 15, 2016

SHAKUNTALA DEVI KANODIA & ORS. Vs. GINNI FARMS PVT. LTD. & ORS.

February 24, 2016

SHALIMAR CHEMICAL WORKS LIMITED Vs. USHA HOLDING & ENCLAVE PRIVATE LIMITED AND ANOTHER

February 29, 2016

SHAMBHU NATH DAS Vs. CHAIRMAN, WBSEDCL & ORS

September 28, 2016

SHAMS TABREZ Vs. STATE OF WEST BENGAL

July 8, 2016

SHANKAR AUTO SERVICE & ANR. Vs. INDIAN OIL CORPORATION LTD. & ORS.

June 24, 2016

SHANTI DEVI AGARWAL Vs. W B S E D C L & ORS

September 29, 2016

SHANTI DEVI AND ORS. Vs. KALI PROSAD SHAW

May 4, 2016

SHARAT DEORAH Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.

March 15, 2016

SHARMA AYURVED PVT. LTD. Vs. SWAIKA CENTER RESIDENTS WELFARE ASSOCIATION

May 26, 2016

SHARMILA KAR & ORS. Vs. UCO BANK & ORS.

July 20, 2016

SHASHI SAHA Vs. THE STATE OF WEST BENGAL AND OTHERS

March 29, 2016

SHAUNAK PROPERTIES PVT. LTD. Vs. MANJULA SENGUPTA & ORS.

June 21, 2016

SHEELA GHOSH Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.

May 12, 2016

SHEO KUMAR MISHRA Vs. DEPUTY COMMISSIONER INCOME TAX

February 26, 2016

SHEO SHARAN ROY Vs. GOPAL PRASAD SUNAR

September 6, 2016

SHIBAMOY DUTTA AND ORS. Vs. MANOJ KUMAR

January 20, 2016

SHIBANI CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.

March 3, 2016

SHIBAPADA CHAKROBORTY Vs. STATE OF WEST BENGAL

January 15, 2016

SHIBU DAS Vs. STATE OF WEST BENGAL

June 2, 2016

SHILADITYA HALDER Vs. THE STATE OF WEST BENGAL & OTHERS

September 29, 2016

SHILADITYA HALDER Vs. STATE OF WEST BENGAL AND OTHERS

December 6, 2016

SHIRIN FOODS LIMITED & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS.

October 6, 2016

SHIV BHAGWAN BAGARIA Vs. SALES TAX OFFICER AND ORS.

March 14, 2016

SHIV SINGH MEENA Vs. UNION OF INDIA

February 3, 2016

SHIVAM DEALCOM PRIVATE LIMITED Vs. MANJU BAGCHI & OTHER

March 9, 2016

SHIVNANDA SINGH Vs. STANDARD CHARTERED BANK AND ORS.

February 24, 2016

SHOELINE TRADING PRIVATE LIMITED AND ANR Vs. SPACE RESORT PRIVATE LIMITED AND OTHERS

August 30, 2016

SHOMENATH ROY CHOWDHURY Vs. ESKAG PHARMA PRIVATE LIMITED

May 20, 2016

SHREE BAHUBALI MERCANTILE PVT. LTD. Vs. SALES TAX OFFICER, CHINA BAZAR CHARGE

June 7, 2016

SHREE BALAJI PLYWOOD AND ORS. Vs. COMMISSIONER OF INCOME TAX AND ORS.

February 17, 2016

SHREE ENTERPRISES COAL SALES PVT. LTD. AND ORS. Vs. COAL INDIA LTD. AND ORS.

March 16, 2016

SHREE GANESH JUTE MILLS PVT. LTD. Vs. AKASH GANGA DEALCOMM PVT. LTD.

February 10, 2016

SHRI DHARAMRAJ Vs. SHRI AKSHAY PANT & OTHERS

June 13, 2016

SHRI KOMAL SINGH Vs. THE CENTRAL BANK OF INDIA & ORS.

July 22, 2016

SHRI MARIAPPAN Vs. THE UNION OF INDIA AND OTHERS

December 7, 2016

SHRI NAGESH RAM Vs. THE STATE

February 5, 2016

SHRI NILANJAN BASU Vs. SMT. CHAYA BASU

March 15, 2016

SHRI R. BALASUBRAMANIAM Vs. SHRI C.H. RAMBABU AND ANOTHER

February 29, 2016

SHRI. RAJEN SUBBA Vs. SMT. PADMA KUMARI RAI & ORS.

July 26, 2016

SHRIMATI ROMA SENGUPTA Vs. COMMISSIONER OF INCOME TAX - I

March 11, 2016

SHRIMATI SOVONA MAHAPATRA Vs. JAGADISH CHANDRA MAHAPATRA & ORS

May 12, 2016

SHWETA DEY Vs. STATE OF WEST BENGAL

October 5, 2016

SHYAM SUNDER JALAN Vs. UNITED BANK OF INDIA

May 13, 2016

SHYAMAL KANTI CHAKRABORTY Vs. PRANABENDU MOHAN CHAKRABORTY AND ORS.

January 14, 2016

SHYAMAL MONDAL Vs. STATE OF WEST BENGAL

August 24, 2016

SHYAMAL ROY Vs. THE STATE OF WEST BENGAL & ANR

November 28, 2016

SHYAMAPADA MANNA Vs. DEBALA RANI MAJHI

April 26, 2016

SHYAMSUNDAR AGARWAL Vs. STATE OF WEST BENGAL

June 24, 2016

SIBA @ SHIBA PROSAD SAHA Vs. BIMAN BIHARI SAHA & ORS.

February 15, 2016

SIBCO OVERSEAS PVT. LTD. Vs. UNION OF INDIA

January 28, 2016

SIBESH MAJUMDER Vs. PUNJAB AND SIND BANK AND ORS.

February 1, 2016

SIKHA DAS Vs. NITAI CHANDRA GHOSE

February 10, 2016

SIMPLEX INFRASTRUCTURES LTD. Vs. COMMISSIONER OF SERVICE TAX

April 7, 2016

SIMPLEX INFRASTRUCTURES LTD. Vs. UNION OF INDIA

June 20, 2016

SINGLO (INDIA) TEA LTD. Vs. COMMISSIONER OF INCOME TAX AND ORS.

March 4, 2016

SIRAJUL ISLAM AND ORS. Vs. STATE OF WEST BENGAL AND ORS.

January 21, 2016

SISTER LILY Vs. THE STATE OF WEST BENGAL AND ORS.

April 25, 2016

SISTER P. MARY SHANTI Vs. MD.SELIM SK.

March 4, 2016

SISTERS OF ST. JOSEPH OF CLUNY Vs. STATE OF WEST BENGAL & ORS.

July 13, 2016

SITA RAM SHAW Vs. MIRA SINGH & ORS

September 29, 2016

SITARAM AGARWALA Vs. STATE OF WEST BENGAL

May 10, 2016

SITARAM SONKAR Vs. BASANT PROSAD SHAW

August 16, 2016

SK AKBAR ALI Vs. BISWAJIT KARMAKAR, BEING DECEASED REPRESENTED BY H

September 28, 2016

SK KHAIRUL @ MAKHAN SK Vs. STATE OF WEST BENGAL

September 2, 2016

SK LAKU Vs. SK RIAJUDDIN & ORS

August 24, 2016

SK MAHARAM ALI @ SK SAKIL Vs. STATE OF WEST BENGAL

October 3, 2016

SK. ABDUL KADER & ORS. Vs. PHANIBHUSAN SAMANTA & ORS.

February 4, 2016

SK. ABDUL MATLEB Vs. R.P.S. KHALON & ORS.

April 1, 2016

SK. AKBAR ALIAS SK. AKBOR Vs. THE STATE OF WEST BENGAL & ORS.

October 5, 2016

SK. ALAUL HOQUE MONDAL Vs. VISWA BHARATI UNIVERSITY AND ORS.

January 6, 2016

SK. AMINUL Vs. THE STATE OF WEST BENGAL

August 10, 2016

SK. MABUT ALIAS SK. ABDUL MABUD Vs. THE STATE OF WEST BENGAL

July 12, 2016

SK. MANJUR Vs. SK. JAMAL

February 18, 2016

SK. PATAL @ SARIFUDDIN Vs. THE STATE OF WEST BENGAL

August 3, 2016

SK. RAHAMAN AND ORS. Vs. STATE OF WEST BENGAL

April 26, 2016

SK. RAJU Vs. THE STATE OF WEST BENGAL

February 19, 2016

SK. REYAD ALI AND ORS. Vs. THE STATE OF WEST BENGAL

April 8, 2016

SK. SOBUR Vs. THE STATE OF WEST BENGAL

December 6, 2016

SKIPPER LIMITED Vs. AKASH BANSAL AND ORS.

February 8, 2016

SM. KARABI NATH (DEY) Vs. THE STATE OF WEST BENGAL AND ORS.

February 24, 2016

SMC GLOBAL SECURITIES LTD Vs. STATE

September 5, 2016

SMPL INFRA LIMITED Vs. BHUSHAN POWER AND STEEL LIMITED

March 9, 2016

SMT ANURADHA UPADHYAY Vs. M. A. MAJID

August 8, 2016

SMT. AHAMEDI BEGUM & ANR. Vs. NOOR MD. ANSARI @ DOMA

June 8, 2016

SMT. ALOKA BHATTACHARJEE Vs. NORTH BENGAL STATE TRANSPORT CORPORATION & ORS.

November 10, 2016

SMT. ANUPAMA AGARWAL & ANR. Vs. SOUTH DUM DUM MUNICIPALITY & ORS.

December 15, 2016

SMT. BASANTI GANG Vs. MR. DEBAJYOTI BORAL, THE DISTRICT INSPECTOR OF SCHOOLS, SECONDARY EDUCATION (S.E.)

January 15, 2016

SMT. BUDHI KUJUR Vs. SUPERINTENDING ENGINEER AND OTHERS

January 11, 2016

SMT. DALIYA MAJUMDER NEE DE Vs. STATE OF WEST BENGAL & ORS.

September 5, 2016

SMT. DEBOPRIYA CHATTARAJ @ DEBOPRIYA CHATTERJEE (NEE BANERJEE) Vs. AMIT KUMAR CHATTARAJ @ AMIT KUMAR CHATTERJEE.

July 14, 2016

SMT. DIPANWITA KARMAKAR NEE RANA Vs. PRASANTA KARMAKAR

August 24, 2016

SMT. GITA DAS Vs. SRI. SAMIR DEY & ANR.

July 19, 2016

SMT. GITA RANI DEBNATH Vs. SRI MIHIR KUMAR SEN & ANR.

December 20, 2016

SMT. HELU PAL @ PIRU PAL Vs. MASTER SOUVIK SARKAR & ORS

May 5, 2016

SMT. IRA CHATTERJEE & ORS. Vs. SMT. MADHURI DAS @ MADHURI CHAKRABORTY & ORS.

February 11, 2016

SMT. JAYANTI MUKHOPADHYAY Vs. MAHENDRANATH PANJA & ANR.

August 3, 2016

SMT. JHARNA DEY Vs. INCOME TAX OFFICER, WARD

December 21, 2016

SMT. KALPANA BERA Vs. THE STATE OF WEST BENGAL & ANR.

November 25, 2016

SMT. KAMALA ADHIKARY Vs. SMT. MANIKA DAS

April 8, 2016

SMT. KANKAN MULLICK AND ANOTHER Vs. SRI ISWAR GOPAL JEW AND OTHERS

January 14, 2016

SMT. KIRAN PANDIT Vs. STATE OF WEST BENGAL

July 15, 2016

SMT. LALI MONDAL Vs. SRI SWAPAN KUMAR MONDAL

March 21, 2016

SMT. MADHU CHHANDA BANDYOPADHYAY @ MADHUCHHANDA BANERJEE AND ORS. Vs. SMT. SHANKARI KAYAL

November 18, 2016

SMT. MANJURA KHATUN Vs. NURUL HASAN KHAN @ RAJU & ANR.

May 18, 2016

SMT. MINOTI HAALDER Vs. SMT. SWAPNA BARAT AND OTHERS

September 1, 2016

SMT. MUN MUN GOWAMI NEE SEN Vs. THE STATE OF WEST BENGAL & ORS.

February 10, 2016

SMT. NAMITA MANDAL (MAITY) Vs. THE STATE OF WEST BENGAL & ORS

May 18, 2016

SMT. PARIMAL DAS & ORS. Vs. NARAYAN CHANDRA SARKAR & ORS.

January 21, 2016

SMT. PRIYANKA CHOWDHURY (NEE) PAUL Vs. SRI NARAYAN CHANDRA CHOWDHURY

May 3, 2016

SMT. RATNA BANERJEE Vs. DEBABRATA CHATTERJEE

June 29, 2016

SMT. REBATI MONDAL Vs. SMT. USHA MONDAL AND OTHERS

December 1, 2016

SMT. REKHA AGARWAL Vs. TAPAN KUMAR MISHRA & ORS

March 15, 2016

SMT. RITA PODDAR & ORS. Vs. NEW INDIA ASSURANCE CO. LTD. & ORS.

June 28, 2016

SMT. SABITRI DEBI SHARMA & ANR. Vs. RAJKUMARI DEBI SHARMA

April 28, 2016

SMT. SUNITA KEJRIWAL Vs. UNION OF INDIA

March 4, 2016

SMT. SWARNALATA JAIN Vs. RABINDRA KUMAR SARAWAGI

November 29, 2016

SMT. URMILA JANA & ORS Vs. STATE OF WEST BENGAL & ORS

July 25, 2016

SMT. UTTARA MONDAL AND OTHERS Vs. SRI SAMIR MONDAL AND OTHERS

August 26, 2016

SN JHARNA MUDI Vs. STATE OF WEST BENGAL & ORS

June 16, 2016

SNANDY Vs. STATE

June 16, 2016

SOCIETY FOR DIRECT INITIATIVE FOR SOCIAL & HEALTH ACTION & ANR. Vs. THE STATE OF WEST BENGAL & ORS.

December 23, 2016

SOE WIN AND OTHERS Vs. STATE

March 21, 2016

SOM KISKU Vs. STATE OF WEST BENGAL

September 1, 2016

SOM NATH DEY & ORS Vs. NAMITA GARAI & ORS

August 22, 2016

SOMA DAS (MALLICK) Vs. THE STATE OF WEST BENGAL & OTHERS

March 9, 2016

SOME MAJHI Vs. COAL INDIA LTD. AND ORS.

April 20, 2016

SOMESH JANA & OTHERS Vs. THE STATE OF WEST BENGAL & OTHERS

July 14, 2016

SOUMENDRA NATH GHOSH Vs. GITIKA GHOSH

August 5, 2016

SOUMITRA DHAR Vs. ASHIM KUMAR NANDY

November 29, 2016

SOUMMOPRIYO CHAKRABARTI Vs. TWINKLE CHAKRABARTY

February 23, 2016

SOURAV GANGULY Vs. UNION OF INDIA

June 30, 2016

SOURAV PRADHAN Vs. G M S A PVT LTD

February 26, 2016

SOVA SOLAR LTD. Vs. COMMR. OF CUS., C. EX. AND S.T., DURGAPUR

July 15, 2016

SPECIAL STEEL & WIRE WINGS Vs. RADHE SHYAM BHOOTRA

October 3, 2016

SREI CAPITAL MARKETS LIMITED Vs. GRID CORPORATION OF ORISSA LIMITED

September 8, 2016

SREI EQUIPMENT AND FINANCE PVT. LTD. Vs. KHYODA APIK AND ORS.

May 20, 2016

SREI EQUIPMENT FINANCE LIMITED AND ORS. Vs. AKHTAR HUSSAIN AND ORS.

March 2, 2016

SRI AJIT SARKAR Vs. SMT. MALATI DAS

July 11, 2016

SRI AMAR NATH PAUL & ORS Vs. THE STATE OF WEST BENGAL & ORS

May 12, 2016

SRI AMIT AGARAWAL Vs. UNION OF INDIA

December 2, 2016

SRI AMIYA GHOSH Vs. THE UNION OF INDIA & ORS.

October 5, 2016

SRI ANINDYA DEB Vs. SMT. DEBJANI DEB & ANR.

June 15, 2016

SRI ASIM NANDY Vs. STATE OF WEST BENGAL AND OTHERS

June 15, 2016

SRI ATUL CHANDRA GHORAI Vs. SUDHIR CHANDRA CHAKRABORTY AND ORS.

March 29, 2016

SRI BIDYAPATI PAL Vs. STATE OF WEST BENGAL

March 11, 2016

SRI BIHARIJI COLD ROLLERS PRIVATE LIMITED Vs. STATE OF WEST BENGAL

June 14, 2016

SRI BIJAN BEHARI MAITI Vs. THE STATE OF WEST BENGAL & ORS

August 16, 2016

SRI DEBIDAS MONDAL AND ORS. Vs. MAYA BHOWMICK AND ORS.

July 12, 2016

SRI GAUTAM PAUL Vs. SMT. RADHA RANI ROY

March 21, 2016

SRI GOUTAM BHATTACHARJEE Vs. THE STATE OF WEST BENGAL & OTHERS

August 3, 2016

SRI GURUBAR BISWAS Vs. SMT. KRISHNA BISWAS

March 10, 2016

SRI HARIDAS MONDAL Vs. STATE OF WEST BENGAL

June 22, 2016

SRI INDRANIL DASGUPTA & ANR. Vs. THE STATE OF WEST BENGAL & ANR.

January 21, 2016

SRI ISWAR GOPAL JEW AND OTHERS Vs. SMT. KANKAN MULLICK AND ANOTHER

January 14, 2016

SRI KANTI GANGULY Vs. STATE OF WEST BENGAL & ORS.

July 8, 2016

SRI KANWAL MANMOHAN SINGH NAGRA Vs. KOLKATA PORT TRUST AND OTHERS

April 20, 2016

SRI LALAN PRASHAD Vs. SRI PARIMAL CHANDRA DAS

November 22, 2016

SRI LALIT KUMAR BAGLA & ORS. Vs. RAJIV KUMAR PODDER & ORS.

May 20, 2016

SRI MAHAVIR AGENCY Vs. STATE OF WEST BENGAL

June 8, 2016

SRI NARAYAN MANNA Vs. SRI SUDARSHAN MANNA

March 30, 2016

SRI PRASANTA MALLICK Vs. SRI ASHOKE KUMAR MALLICK & ORS.

May 3, 2016

SRI ROBIN MONDAL Vs. SMT. SOMA MONDAL

December 22, 2016

SRI SAMAR ROY & ORS Vs. THE HONBLE HIGH COURT AT CALCUTTA & ORS.

August 16, 2016

SRI SANDIP GARAI Vs. STATE OF WEST BENGAL & OTHERS

August 26, 2016

SRI SANTOSH KUMAR SAHOO Vs. UNION OF INDIA & ORS.

August 3, 2016

SRI SAPTARSHI BASU Vs. UNION OF INDIA AND ORS.

April 19, 2016

SRI SAUROV KUMAR MANDAL Vs. SMT. MADHURA MANDAL

June 24, 2016

SRI SEBAK KANTI SENGUPTA Vs. UNITED BANK OF INDIA & ORS.

December 16, 2016

SRI SHYAMAL KHELO Vs. THE STATE OF WEST BENGAL

November 2, 2016

SRI SIBU BISWAS Vs. SMT. BHASWATI SENGUPTA & ANR.

May 4, 2016

SRI SOURABH DUTTA Vs. STATE OF WEST BENGAL

May 20, 2016

SRI SUBHASISH CHAKRABORTY Vs. UTTAR BANGA KSHETRIYA GRAMIN BANK AND ORS.

February 22, 2016

SRI SUDEB DAFADAR Vs. STATE OF WEST BENGAL & ANR.

February 3, 2016

SRI TARAKESWAR TEWARI Vs. RAMBAHADUR SHAW & ANR.

April 27, 2016

SRI TARUN SEN Vs. STATE OF WEST BENGAL & ANR

March 2, 2016

SRI UTPAL ROY & ANR Vs. RATUL KRISHNA BANERJEE & ANR

August 17, 2016

SRIJAN REALTY PRIVATE LIMITED Vs. ANOWAR HOSSAIN @ MONDAL & ORS.

September 21, 2016

SRIKANTA SAHA Vs. UNION OF INDIA & ORS.

February 22, 2016

SRIMANTA CHAKRABARTY Vs. STATE OF WEST BENGAL & ORS.

February 2, 2016

SRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. FARIDA BEGUM AND OTHERS

February 3, 2016

ST. MARYS TECHNOLOGICAL FOUNDATION Vs. STATE OF WEST BENGAL

May 10, 2016

STAR TRACK AGENCY PRIVATE LIMITED Vs. EFCALON TIE UP PRIVATE LIMITED

May 20, 2016

STATE BANK OF INDIA Vs. SMT. BULBUL GAYEN

October 6, 2016

STATE BANK OF INDIA & ORS Vs. UJJAL KUMAR DAS & ANR

May 5, 2016

STATE BANK OF INDIA AND ORS. Vs. VIVEK KUMAR KEJRIWAL

February 1, 2016

STATE OF WEST BENGAL Vs. BINITA DAS & ORS.

May 20, 2016

STATE OF WEST BENGAL Vs. PAM DEVELOPMENTS PVT. LTD.

November 3, 2016

STATE OF WEST BENGAL Vs. TAPAS MONDAL

September 2, 2016

STATE OF WEST BENGAL Vs. COMPANION TRADERS PVT. LTD.

May 20, 2016

STATE OF WEST BENGAL Vs. BINAY MAJHI

May 19, 2016

STATE OF WEST BENGAL Vs. SUBHAS BHOWMIK @ BABAN & ORS.

August 4, 2016

STATE OF WEST BENGAL & ORS Vs. KAKALI ROY & ORS

September 7, 2016

STATE OF WEST BENGAL & ORS Vs. NILMADHAB THAKUR & ORS

August 5, 2016

STATE OF WEST BENGAL & ORS Vs. RAJENDRA NATH KHANRA

August 19, 2016

STATE OF WEST BENGAL & ORS Vs. GOUTAM KR DUTTA & ORS

November 23, 2016

STATE OF WEST BENGAL & ORS Vs. SM. SHILA BHATTACHARYA & ORS

August 11, 2016

STATE OF WEST BENGAL & ORS. Vs. PRANAB KUMAR MAITY & ORS.

November 21, 2016

STATE OF WEST BENGAL & ORS. Vs. APARESH CHANDRA DATTA & ORS.

March 8, 2016

STATE OF WEST BENGAL & OTHERS Vs. THE HIGH COURT EMPLOYEES WELFARE ASSOCIATION & OTHERS

June 23, 2016

STATE OF WEST BENGAL AND ANR Vs. ADHIKARY AND ORS

January 6, 2016

STATE OF WEST BENGAL AND ANR. Vs. LAKSHMI KANTA HAZRA AND ANR.

August 16, 2016

STATE OF WEST BENGAL AND ORS. Vs. BORJORA ASHAR ALO AND ORS.

November 23, 2016

STATE OF WEST BENGAL AND OTHERS Vs. SMT. JHARNA BHATTACHARYA AND OTHERS

June 28, 2016

STEEL AUTHORITY OF INDIA LTD. Vs. SMT. JAYSREE BANERJEE & OTHERS

August 1, 2016

STEEL AUTHORITY OF INDIA LTD. Vs. HTC ENGINEERING (1958) PRIVATE LTD.

April 25, 2016

STONE INDIA LTD. Vs. COMMISSIONER OF INCOME-TAX

June 23, 2016

SUBAL CHANDRA BISWAS Vs. INDIAN OVERSEAS BANK & ORS

September 2, 2016

SUBHAS KUMAR DAS Vs. STATE OF WEST BENGAL & ORS

October 5, 2016

SUBHAS SAHA AND ORS. Vs. SOVA SAHA AND ORS.

March 22, 2016

SUBHASH CHANDRA NANDI Vs. THE STATE OF WEST BENGAL

August 26, 2016

SUBHASIS BASU Vs. THE STATE

January 29, 2016

SUBHRANSU SARKAR Vs. INDRANI SARKAR (DAS)

December 23, 2016

SUBINAY DUTTA Vs. CENTRAL BUREAU OF INVESTIGATION

May 20, 2016

SUBODH KUMAR GHOSH & ORS. Vs. ANIL GHOSH & ORS.

March 2, 2016

SUBRATA BANERJEE Vs. PANNALAL PAL & ORS.

March 3, 2016

SUBRATA CHAKRAVARTY Vs. UNION OF INDIA

November 25, 2016

SUBRATA KUMAR CHOWDHURY Vs. PRADIP MUKHERJEE

April 27, 2016

SUBRATA MONDAL Vs. THE UNION OF INDIA & ORS

December 16, 2016

SUCHHANDA SEAL & ANR Vs. SUMIT SEAL

September 27, 2016

SUCHITA RUIA AND ORS. Vs. VIKASH FABRICS PVT. LTD. AND ORS.

April 20, 2016

SUDAM CHANDRA MALAKAR Vs. ARUNDHUTI SEN AND ANR.

May 10, 2016

SUDARSHANA DAS (HAZRA) Vs. REKHA SHAW & ANR.

April 4, 2016

SUDESH CHANDER TALWAR Vs. SEEMA SARIN & ANR.

December 15, 2016

SUDHANGSU DEY Vs. ASHIS DAS

February 19, 2016

SUDHANSHU SAHOO Vs. KALIPADA SAHOO & ORS

September 16, 2016

SUDHENDU BIKASH GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS

December 9, 2016

SUDHIR CHANDRA DAS Vs. STATE OF WEST BENGAL AND OTHERS

February 24, 2016

SUDHIR KUMAR BHAKAT Vs. STATE OF WEST BENGAL & ORS

August 9, 2016

SUDHIR KUMAR PAL AND ORS Vs. STATE OF WEST BENGAL AND ORS

March 8, 2016

SUDHIR KUMAR SINGH Vs. UNION OF INDIA & ORS

April 18, 2016

SUDIPA DAS Vs. ABHIJIT DAS

August 29, 2016

SUDIPTA SAHA ROY @ TUBAI Vs. DOLA ROY

June 14, 2016

SUDIPTO BANERJEE Vs. MRS. RENUKA BANERJEE

August 3, 2016

SUFAL MONDAL Vs. THE STATE OF WEST BENGAL

August 18, 2016

SUHAS KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS

June 2, 2016

SUJIT DUTTA Vs. THE STATE OF WEST BENGAL

July 18, 2016

SUJIT GUHA Vs. SMT. ANITA BASU

September 28, 2016

SUJIT KARMAKAR AND OTHERS Vs. STATE OF WEST BENGAL & ORS

September 9, 2016

SUJIT KUMAR CHATTERJEE Vs. COAL INDIA LIMITED & ORS

September 2, 2016

SUJIT KUMAR GHOSH AND ORS. Vs. MILY ROY CHOWDHURY

April 8, 2016

SUJIT KUMAR PAL Vs. STATE OF WEST BENGAL & ANR.

November 23, 2016

SUKANYA DAS Vs. ARINDAM DAS AND ORS.

April 7, 2016

SUKHENDU SAU Vs. STATE OF WEST BENGAL

February 15, 2016

SUKU Vs. THE STATE OF WEST BENGAL

February 29, 2016

SUKUMAR ADAK Vs. BUSINESS HORIZON (P) LIMITED

May 17, 2016

SUKUMAR DAS Vs. BHOLANATH SHIL

May 20, 2016

SUKUMAR PATRA & ANR. Vs. RABISANKAR PATRA & ORS.

March 2, 2016

SUMAN @ ABHIJIT CHOWDHURY Vs. STATE OF WEST BENGAL

July 22, 2016

SUMAN BEZ Vs. SHYAMAL KUMAR DUTTA AND ORS.

April 11, 2016

SUMAN CHEL Vs. THE STATE OF WEST BENGAL

March 18, 2016

SUMAN KALYAN NAYAK Vs. THE STATE OF WEST BENGAL & ORS.

April 5, 2016

SUMANT YADAV Vs. UNION OF INDIA & ORS.

July 26, 2016

SUMATI DAS Vs. BIDHAN TALUKDAR & ORS

August 19, 2016

SUMITA BASKE Vs. STATE OF WEST BENGAL

June 8, 2016

SUNIDHI FINVEST LTD. Vs. MUKESH KUMAR AGARWAL

August 4, 2016

SUNIL JADAV Vs. THE STATE OF WEST BENGAL

September 19, 2016

SUNIL KUMAR GIRI Vs. THE STATE OF WEST BENGAL AND ORS.

May 4, 2016

SUNIL ROY Vs. STATE OF WEST BENGAL

September 9, 2016

SUNIL SRIVASTAVA Vs. PRANAB KUMAR GHOSH

May 18, 2016

SUNITA SAHA Vs. CHANDAN KUMAR SAHA

May 16, 2016

SUPARNA DALUI Vs. BIDHAN MONDAL

May 16, 2016

SUPRIYA CHOWDHURY SARCAR @ SUPRIYA SARCAR Vs. HAFIZA BEGUM

May 18, 2016

SURAJ BUILDCON PRIVATE LIMITED Vs. SUSHILA ROY & ORS

August 8, 2016

SURANJAN MAL Vs. STATE OF WEST BENGAL

May 16, 2016

SURENDRA COMMERCIAL SYNDICATE PVT. LTD. Vs. PAWAN KUMAR

March 18, 2016

SURENDRA NATH KAPOOR & ANR Vs. FAG PRECISION BEARINGS LTD & ORS

September 23, 2016

SURESH KUMAR RAY Vs. THE INVESTIGATING OFFICER, NARCOTICS CONTROL BUREAU, KOLKATA ZONAL UNIT &

April 12, 2016

SUSANTA SARKAR Vs. SUDIPTA SARKAR

April 6, 2016

SUSHAMA RANI ROY CHOWDHURY Vs. BANI ROY AND ORS

September 29, 2016

SUSHANATA GHOSH Vs. UNION OF INDIA

January 5, 2016

SUSMITA BHOWMIK Vs. RENUKA CHANDRA

May 10, 2016

SUSMITA BISWAS Vs. APURBA BISWAS

June 7, 2016

SUTAPA BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.

February 15, 2016

SWADHIN GHOSH Vs. THE STATE OF WEST BENGAL

January 27, 2016

SWAGATA DUTTA @ SWAGATA DUTTA BHATTACHARYA Vs. GANESH CHANDRA DEY

December 12, 2016

SWAPAN KR BANERJEE Vs. STATE OF WEST BENGAL & ORS

August 24, 2016

SWAPAN KUMAR MALLICK Vs. UNION OF INDIA AND ORS.

April 1, 2016

SWAPAN KUMAR MANDAL Vs. STATE OF WEST BENGAL AND OTHERS

May 13, 2016

SWAPAN KUMAR MITRA Vs. STATE OF WEST BENGAL & ORS.

January 28, 2016

SWAPAN KUMAR MONDAL & ANR. Vs. HARIPADA DEBNATH & ANR.

May 5, 2016

SWAPAN MONDAL Vs. THE STATE OF WEST BENGAL

February 4, 2016

SWAPAN ROY Vs. STATE OF WEST BENGAL

April 29, 2016

SWAPAN SAHA Vs. UNION OF INDIA

June 14, 2016

SWAPNA BAG AND ORS. Vs. NEMAI CHANDRA BAG

May 2, 2016

SWASTIK PROJECTS PVT. LTD. AND ORS. Vs. THE KOLKATA MUNICIPAL CORPORATION AND ORS.

February 24, 2016

SYED ALI HAIDER & ORS Vs. STATE OF WEST BENGAL & ORS

September 16, 2016

SYED MAHAMUDUL MUSWI AND ANOTHER Vs. BRAJOBASHI DAS AND ANOTHER

February 22, 2016

T P ROYCHOWDHURY & COMPANY PRIVATE LTD Vs. CALCUTTA DOCK LABOUR BOARD

September 28, 2016

T.P.G. WHOLESALE (P) LTD. Vs. THE STATE OF WEST BENGAL AND ORS.

April 29, 2016

TAJEL SK. AND ORS. Vs. THE STATE OF WEST BENGAL

March 2, 2016

TALBOT & COMPANY Vs. THE STATE OF WEST BENGAL & ORS.

June 14, 2016

TAMAL CHANDA Vs. THE STATE BANK OF INDIA AND ORS.

January 4, 2016

TAMAL DAS & ANR Vs. DILIP KUMAR DAS @ DIPAK DAS

September 5, 2016

TAMAL SEN Vs. THE FOOD CORPORATION OF INDIA AND ANR.

May 19, 2016

TANMOY MANDAL Vs. STATE OF WEST BENGAL

January 29, 2016

TANMOY PATRA Vs. PRIYANKA ADHIKARY AND ORS.

April 19, 2016

TAPAN BAURI Vs. THE STATE OF WEST BENGAL

March 29, 2016

TAPAN DAS AND ORS. Vs. THE STATE OF WEST BENGAL

March 16, 2016

TAPAN KUMAR DUTTA & ORS Vs. STATE OF WEST BENGAL & ORS

September 21, 2016

TAPAN KUMAR RAO Vs. EMPLOYEES STATE INSURANCE CORPORATION

August 11, 2016

TAPAN SARDAR Vs. THE STATE OF WEST BENGAL

February 29, 2016

TAPAS BISWAS Vs. THE WEST BENGAL STATE ELECTION COMMISSION AND ORS.

February 24, 2016

TAPAS DEY Vs. THE STATE OF WEST BENGAL & ORS.

January 19, 2016

TAPAS KARANGA ALIAS HANDA Vs. STATE OF WEST BENGAL

May 19, 2016

TAPAS KUMAR GHOSH Vs. THE STATE OF WEST BENGAL AND ORS.

March 17, 2016

TAPSILI JATI, ADIBASI, PRAKTAN SAINIK, KRISHI BIKA Vs. TARUN BANERJEE & ORS

September 19, 2016

TARAK NATH KAR Vs. STATE OF WEST AND OTHERS

February 1, 2016

TARAK SINGHA ROY Vs. STATE OF WEST BENGAL

March 17, 2016

TARAKNATH DAS Vs. UNION OF INDIA AND ORS.

May 6, 2016

TARIT BARAN TOPDAR Vs. STATE OF WEST BENGAL

April 27, 2016

TARUN KUMAR GHOSE Vs. THE CREDIT UNION CO-OPERATIVE ENTERPRISE LTD.

May 20, 2016

TARUN KUMAR GHOSE AND ORS. Vs. THE CREDIT UNION CO-OPERATIVE ENTERPRISES LIMITED

April 11, 2016

TARUN KUMAR MAJUMDER Vs. STATE OF WEST BENGAL & ORS

September 9, 2016

TARUN SARKAR Vs. PRAVAKAR ROY AND ORS.

June 21, 2016

TATA KORF ENGINEERING SERVICES LTD. Vs. COMMISSIONER OF INCOME TAX, KOLKATA - I AND ORS.

January 19, 2016

TATA SPONGE IRON LTD & ANR Vs. COAL INDIA LTD. & ORS

September 6, 2016

TATA STEEL LIMITED Vs. LINDSAY INTERNATIONAL (P) LTD

November 28, 2016

TECHNOCARE ENGINEERS Vs. THE INDIAN OIL CORPORATION LTD. AND ORS.

May 3, 2016

TECHNOSHOP PRIVATE LIMITED Vs. MR. CLIVE HUGHES

December 8, 2016

TEJ BAHADUR THAPA Vs. BRANCH MANAGER OF DISTRICT CENTRAL CO-OPERATIVE BANK LTD. & ANR.

August 22, 2016

TEJ PRAKASH SHAMI Vs. STATE OF W. B.

May 6, 2016

THE BENGAL CHAMBER OF COMMERCE & INDUSTRY Vs. INDIAN JUTE MILLS ASSOCIATION

April 28, 2016

THE BOARD OF AUQAF, W.B. Vs. JB. SK. SAFIK & ORS.

July 4, 2016

THE BOARD OF TRUSTEES, FOR THE PORT OF CALCUTTA & ORS. Vs. INDIA TRIDENT MARITIME (PVT.) LTD. & ORS.

June 30, 2016

THE CALCUTTA STOCK EXCHANGE LIMITED Vs. ANURADHA MALIK

May 12, 2016

THE COMMISSIONER OF POLICE, KOLKATA AND ANR. Vs. SUDIPTA MUKHERJEE

June 28, 2016

THE DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. JATI RANJAN BANIK

June 10, 2016

THE GOODS OF SARAJ KUMAR Vs. TRIDIB KUMAR SARKAR

December 15, 2016

THE GOVERNING BODY OF BANKINM SARDAR COLLEGE AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.

October 6, 2016

THE INDIA TRADING COMPANY Vs. HINDUSTAN PETROLEUM CORPORATION LTD.

March 3, 2016

THE KOLKATA MUNICIPAL CORPORATION & ANR Vs. FABWORTH PROMOTERS PVT. LTD. & ORS

June 30, 2016

THE KOLKATA MUNICIPAL CORPORATION & ANR. Vs. SRI SANKARSHAN PVT. LTD.

August 16, 2016

THE METRO RAILWAY Vs. PHONOGRAPHIC PERFORMANCE LIMITED

November 30, 2016

THE NATIONAL INSURANCE CO. LTD. Vs. SANDIP ROUTH AND ORS.

February 17, 2016

THE ORIENTAL INSURANCE CO. LTD. Vs. MST. ABEDA BIBI AND ORS.

September 12, 2016

THE REGISTRAR (JUDICIAL SERVICE), HIGH COURT, APPELLATE SIDE AND ORS. Vs. MOUMITA SEN AND ORS.

April 19, 2016

THE STATE OF WEST BENGAL Vs. DEBABRATA DAS

March 3, 2016

THE STATE OF WEST BENGAL Vs. SMT. PARBATI GHOSH

June 24, 2016

THE STATE OF WEST BENGAL & ANR Vs. BASUDEV DAS & ORS

September 9, 2016

THE STATE OF WEST BENGAL & OTHERS Vs. RANJIT CHANDRA BARDHAN & OTHERS

August 1, 2016

THE STATE OF WEST BENGAL & OTHERS Vs. RATAN SARKAR

August 3, 2016

THE STATE OF WEST BENGAL AND ORS. Vs. MOTILAL AGARWALA AND ORS.

March 1, 2016

THE STATE TRADING CORPORATION OF INDIA LTD. Vs. VIJAYA BANK AND ORS.

March 29, 2016

THE WEST BENGAL CENTRAL SCHOOL SERVICE COMMISSION AND ORS. Vs. MUSTAKIN ALI KHAN AND ORS.

March 22, 2016

TIMKEN INDIA LIMITED AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.

March 28, 2016

TINKARI DUTTA Vs. STATE OF WEST BENGAL

September 1, 2016

TOSHITH SECURITIES PVT LIMITED Vs. ITC LIMITED & ORS

September 13, 2016

TOUSIF SOHRAB @ TAUSIFF SOHRAB @ SAMBIA Vs. THE STATE OF WEST BENGAL

July 20, 2016

TREND BAGS AND ANOTHER Vs. STATE OF WEST BENGAL AND ANOTHER

September 1, 2016

TRF LIMITED Vs. DAMODAR VALLEY CORPORATION & ANR.

August 18, 2016

TRIBHANGA GIRI Vs. SUJIT DUTTA & ORS.

August 12, 2016

TRILOCHAN MAITY Vs. STATE OF WEST BENGAL

September 22, 2016

TRIVENI ENGICONS PVT. LTD. & ANR. Vs. RITES LTD. & ORS.

July 15, 2016

TROPEL @ MAHIM MAJUMDER Vs. STATE OF WEST BENGAL

January 8, 2016

TRUST ESTATE KHIMJI KESHAWJI Vs. PIONEER MECHANICALS

January 15, 2016

TUFAN CHATTERJEE Vs. RANGAN DHAR

March 2, 2016

TULTUL SK @ NURE HASAN & ANR Vs. STATE OF WEST BENGAL

March 30, 2016

TURNER MORRISON LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED

September 14, 2016

TUTUL SK. Vs. THE STATE OF WEST BENGAL

January 29, 2016

UCO BANK & ORS. Vs. NITYANANDA PAUL & ANR.

September 29, 2016

UDAY KARMAKAR Vs. STATE OF WEST BENGAL & ORS

September 26, 2016

UDAY SARKAR Vs. UNION OF INDIA

February 5, 2016

UJJAL CHATTOPADHYAY Vs. AIRPORTS AUTHORITY OF INDIA & ORS

June 16, 2016

UMAPADA JATI AND ORS. Vs. MANAS JATI AND ORS.

March 15, 2016

UMBAR MARKETING PVT. LTD Vs. THE COMMISSIONER OF CUSTOMS (PORT) & ANR

March 8, 2016

UMMEHANI BEWA AND ORS. Vs. THE RELIANCE GENERAL INSURANCE CO. LTD.

February 8, 2016

UNION OF INDIA Vs. SKYLARK FISCAL SERVICES PVT. LTD.

June 9, 2016

UNION OF INDIA Vs. R. & P. CONSTRUCTION

March 2, 2016

UNION OF INDIA Vs. SRIKANTA SAHA

May 11, 2016

UNION OF INDIA Vs. PLAZER MACHINE CRAFT PVT. LTD.

December 7, 2016

UNION OF INDIA Vs. NAVIN KR. JHA

February 17, 2016

UNION OF INDIA & ORS Vs. BARUN KUMAR MALLA

December 8, 2016

UNION OF INDIA & ORS Vs. SUSHILA DEVI

September 27, 2016

UNION OF INDIA & ORS Vs. SMT. SUMANA GHANTI

September 29, 2016

UNION OF INDIA & ORS Vs. SUKUMAR MAITY

August 31, 2016

UNION OF INDIA & ORS. Vs. M.D. BARMAN

December 8, 2016

UNION OF INDIA & OTHERS Vs. NABIN CHANDRA MONDAL & OTHERS

May 16, 2016

UNITED BANK OF INDIA RETIREES WELFARE ASSOCIATION Vs. UNITED BANK OF INDIA & ORS

September 26, 2016

UNITED SPIRITS LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-I AND ORS.

April 12, 2016

UTTAM DAS @ JHANA DAS Vs. THE STATE OF WEST BENGAL

August 16, 2016

UTTAM HAZRA AND ORS. Vs. THE STATE OF WEST BENGAL

April 22, 2016

UTTAM KUMAR MAJHI Vs. THE STATE OF WEST BENGAL AND ORS.

February 23, 2016

UTTAM KUMAR SARKAR Vs. THE STATE OF WEST BENGAL

April 29, 2016

UTTAM MAITI Vs. STATE

March 31, 2016

UTTAM SARKAR Vs. INDIAN OIL CORPORATION LIMITED & ORS.

August 17, 2016

UTTARA DAS Vs. STATE OF WEST BENGAL

November 16, 2016

V MEGHA RAO Vs. UNION OF INDIA & ORS

September 16, 2016

V.RAVICHANDRAN Vs. K.KANNAIAH

June 20, 2016

VARUN RAJ BAGREE Vs. RATHINDRA NATH BANDHOPADHYAY AND ORS.

May 10, 2016

VASKAR ROY Vs. THE SYNDICATE BANK & OTHERS

August 26, 2016

VERSATILE WIRES LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE

May 12, 2016

VIGNESHWARA PROPERTIES PVT. LTD. Vs. RANJIT KUMAR SAHAL

December 6, 2016

VIJAY KUMAR KICHLU Vs. LIFE INSURANCE CORPORATION OF INDIA

May 11, 2016

VIJAY KUMAR RAIJADA Vs. RATAN KUMAR SURANA

July 22, 2016

VIKRAMPORE ENGINEERING AND INFRASTRUCTURAL CO. PVT. LTD. & ANR. Vs. EMPLOYEES STATE INSURANCE CORPORATION & ORS.

December 22, 2016

VINITA SETHIA Vs. VINAY KUMAR SETHIA AND ORS.

January 14, 2016

VINOD KUMAR TEWARI Vs. C.E.S.C. LTD. & ORS.

February 29, 2016

VINOD KUMAR TIWARI Vs. STATE OF WEST BENGAL & ORS

August 12, 2016

VINOD KUNDALIA Vs. KOLKATA MUNICIPAL CORPORATION

June 13, 2016

VIRENDAR KUMAR SURI Vs. UCO BANK & ORS.

August 31, 2016

VISHNUPANT CHABURAO KHAIRE Vs. KAILASH BALBHIR MADAN

August 16, 2016

VIVADA CORPN. P. LTD. Vs. CENTRAL INLAND WATER TRANSPORT CORPN. LTD.

December 6, 2016

VIVEKANANDA SAHA & ORS Vs. SANATAN SAHA & ORS

August 29, 2016

WASIR AHMED AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.

April 22, 2016

WELCOME CONSTRUCTION Vs. STARCON & ORS

September 20, 2016

WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS. Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND ORS.

February 1, 2016

WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. M/S. IMPRESSION

May 18, 2016

WEST BENGAL MOTOR VEHICLES WEIGHBRIDGE CORPORATION LTD. & ANR. Vs. STATE OF WEST BENGAL & ORS.

August 5, 2016

WEST BENGAL POWER DEVELOPMENT CORPORATION Vs. EMTA COAL LIMITED & ANR.

July 21, 2016

WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. THE STATE OF WEST BENGAL AND ORS.

February 2, 2016

WEST BENGAL UNIVERSITY OF TECHNOLOGY & ANR. Vs. DR. GOURI GHOSH & ORS.

December 16, 2016

WESTERN ARYA DIVISION OF RHENUS LOGISTICS (I) PVT LTD Vs. SALES TAX OFFICER, DUBURDIH CHECK POST

June 7, 2016

YASH PLASTOMET PVT. LTD Vs. THE ASSISTANT CONTROLLER OF PATENTS & DESIGNS & ANR.

September 2, 2016

YASMIN PARVIN Vs. STATE OF WEST BENGAL

April 15, 2016

YEASIN SK. & ANR Vs. THE STATE OF WEST BENGAL

September 9, 2016

YUSUF ALI GAZI & ORS. Vs. THE STATE OF WEST BENGAL

June 24, 2016

ZAKIR SHEIKH Vs. MD. ESRAIL & ORS

June 27, 2016