Home
Case Index
Title
Date
ABHIJIT BISWAS Vs. STATE OF TRIPURA; DIRECTOR OF FISHERIES; DEPUTY DIRECTOR OF FISHERIES; SUPERINTENDENT OF FISHERIES
February 9, 2016
AGUN KUMAR TRIPURA AND ORS. Vs. THE STATE OF TRIPURA
March 2, 2016
AJIJ MIAH Vs. NUR NAHAR CHOWDHURY
April 12, 2016
AKHIL CH BHOWMIK Vs. SHANTI RANI BHOWMIK
June 29, 2016
AKINCHAN CHAKRABORTY Vs. SHIBU BHATTACHARJEE
June 3, 2016
ALI TRIPURA AND ORS. Vs. JAMINI KUMAR TRIPURA
February 29, 2016
AMAR SUKLABAIDYA AND ORS. Vs. UTPAL CHOWDHURY AND ORS.
February 5, 2016
AMRITA LAL MODAK Vs. GOVINDA CHANDRA SAHA
June 21, 2016
ANAL ROY CHOUDHURY Vs. MADHAB SAHA
January 25, 2016
ANIK BHATTACHARYA Vs. AMBALIKA BHATTACHARYA
April 22, 2016
ANIL CHANDRA PAUL Vs. HARAMOHAN MAHISHYA DAS
March 9, 2016
ANIMA MITRA AND ORS. Vs. SHIB SANKAR DAS AND ORS.
April 6, 2016
ANITA CHOWDHURY; SUBRATA CHOUDHURY; JAYABARTA CHOUDHURY Vs. LAND ACQUISITION COLLECTOR; AGARTALA MUNICIPAL COUNCIL; CHIEF EXECUTIVE OFFICER, AGARTALA MUNICIPAL COUNCIL
August 16, 2016
ANITA GHOSH (ROY) Vs. STATE OF TRIPURA; DIRECTOR OF HEALTH SERVICES; DIRECTOR OF FAMILY WELFARE AND PREVENTIVE; SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT; TRIPURA STATE ILLNESS ASSISTANCE FUND
May 26, 2016
ANJALI BALA DAS Vs. BIMAL BARMAN; DIVISIONAL MANAGER
March 22, 2016
ANJAN DAS AND ORS. Vs. SUBRATA BHATTACHARJEE AND ORS.
February 17, 2016
ANJAN KUMAR PAL Vs. STATE OF TRIPURA AND OTHERS
July 14, 2016
ANMOL KUMAR Vs. THE UNION OF INDIA AND ORS.
January 14, 2016
ANUP KUMAR LAHA Vs. THE STATE OF TRIPURA AND ORS.
April 28, 2016
APAN BHOWMIK AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
April 7, 2016
ARABINDA DAS Vs. STATE OF TRIPURA
March 31, 2016
ARABINDU DAS Vs. PURNA LAXMI DAS
March 29, 2016
ARJUN KUMAR DEY Vs. UNION OF INDIA; NATIONAL INSTITUTE OF TECHNOLOGY; CHAIRPERSON, BOARD OF GOVERNORS, NATIONAL INSTITUTE OF TECHNOLOGY
March 31, 2016
ARNAB CHAKRABORTY Vs. STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TRIPURA, AGARTALA; INVESTIGATING OFFICER OF WEST AGARTALA
June 29, 2016
ASHOK KR DEBBARMA Vs. KHARENDRA REANG
February 17, 2016
ASIS DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
March 17, 2016
BABI BEGUM AKTER Vs. STATE OF TRIPURA
March 10, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS. Vs. K. LAXMAN DATTA AND ORS.
February 19, 2016
BALARAM DEBNATH Vs. STATE OF TRIPURA; CHAIRMAN-CUM-MANAGING DIRECTOR, TRIPURA STATE ELECTRICITY CORPORATION; DEPUTY GENERAL MANAGER, (ERSTWHILE EXECUTIVE ENGINEER); SENIOR MANAGER, T S E C L (ERSTWHILE S D O ELECTRICAL)
March 21, 2016
BELA RANI DATTA Vs. STATE OF TRIPURA; CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT; EXECUTIVE ENGINEER; BISHNU PADA PAUL
April 18, 2016
BENULAL HAZARI Vs. THE STATE OF TRIPURA AND ORS.
March 3, 2016
BHAGIRATH ARYA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
February 22, 2016
BHARAT KUMAR GHOSH Vs. THE UNION OF INDIA
June 15, 2016
BIJAYA BHATTACHARYA AND OTHERS Vs. STATE OF TRIPURA AND OTHERS
February 26, 2016
BIJIT KUMAR BANIK Vs. KABERI BANIK (DEBBARMA); ABHISEK BANIK @ GUDDU; ABHIRUP BANIK @ BITTU
May 27, 2016
BIJOY MAJUMDER Vs. STATE OF TRIPURA
March 22, 2016
BIKASH BAIDYA Vs. STATE OF TRIPURA; CHITAN LAL DEY; JOYANTA ROY
April 8, 2016
BIKASH DAS; KARUNA DAS Vs. STATE OF TRIPURA
April 29, 2016
BIKASH DEBNATH Vs. STATE OF TRIPURA
June 21, 2016
BIMALENDU CHAKRABORTY Vs. SREMANTA MAJUMDER; MAA SARADA DEVI INDUSTRIES; SUNIT DAS
February 25, 2016
BINAPANI BHATTACHARJEE AND ORS. Vs. BANA BIHARI BHATTACHARJEE AND ORS.
April 22, 2016
BINATA DAS Vs. PANCHADEEP TRAVELS
March 9, 2016
BINOY DAS Vs. THE STATE OF TRIPURA
March 8, 2016
BIPENDRA BEHARI JAMATIA AND ORS. Vs. JAGATMUNI AND ORS.
February 18, 2016
BIPLAB DAS Vs. NATIONAL INSURANCE COMPANY LTD ; MD SAHAJAHAN
February 18, 2016
BIPLAB DHAR S/O LT NARAYAN CH DHAR Vs. PANNA SAHA W/O BIPLAB DHAR
March 30, 2016
BIPUL DEB Vs. THE STATE OF TRIPURA
March 17, 2016
BIRENDRA DEBBARMA Vs. STATE OF TRIPURA; DIRECTOR OF FISHERIES; PREMSASI JAMATIA; BRAJENDRA CHANDRA DEBBARMA; SUBODH RANJAN DAS; HARIDAS DEBBARMA
April 28, 2016
BISWAJIT DAS Vs. SHUVHARUNG REANG AND ORS.
March 10, 2016
BISWAJIT DEB Vs. ASHIT DEB
September 7, 2016
BISWAMOHAN DEBBARMA AND ORS. Vs. THE STATE OF TRIPURA
February 4, 2016
BISWANATH BHATTACHARJEE AND ORS. Vs. TRIPURA JUTE MILLS LIMITED AND ORS.
January 4, 2016
BRAJENDRA DEBBARMA Vs. TRIPURA STATE CO-OPERATIVE BANK LIMITED; GENERAL MANAGER, TRIPURA STATE COOPERATIVE BANK LIMITED
April 25, 2016
BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. SITA SEN; PINKI SEN; SUDIP SEN
July 15, 2016
BRATA MOHAN TRIPURA Vs. STATE OF TRIPURA
February 9, 2016
BRINDABAN DAS AND ORS. Vs. TRIPURA STATE POLLUTION CONTROL BOARD AND ORS.
March 15, 2016
CHANDAN DAS Vs. HARENDRA CHANDA GHOSH; DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY; SHYAMAL SUTRADHAR
June 29, 2016
CHANDAN DEY Vs. FULU RANI DEY
April 19, 2016
CHAYA RANI SARKAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
February 18, 2016
CHIEF EXECUTIVE OFFICER, AGARTALA MUNICIPAL COUNCIL Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD ; DULAL SARKAR
March 22, 2016
CHIEF EXECUTIVE OFFICER, TRIPURA TRIBAL ARREARS AUTONOMOUS DISTRICT COUNCIL (TTAADC) Vs. SISHUPATI REANG; DIPALI RANI TRIPURA (REANG); JEREMIN REANG
April 29, 2016
CHUNI CHANDA Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY TO GOVERNMENT OF TRIPURA; DISTRICT MAGISTRATE & COLLECTOR, WEST TRIPURA, AGARTALA; EXECUTIVE OFFICER, RANIR BAZAR NAGAR PANCHAYET
May 31, 2016
COMMANDANT Vs. CHHAYASHRI DEBBARMA
June 21, 2016
COMMISSIONER OF CUSTOMS AND ORS. Vs. LIPIKA CHOUDHURY AND ORS.
March 2, 2016
CONTROLLER OF AERODROME Vs. SUKUMAR CHANDRA DEB; SANKAR CHANDRA DEB; ANJANA DEB; DIBESH CHANDRA DEB
May 30, 2016
COURT ON ITS OWN MOTION Vs. STATE OF TRIPURA; SECRETARY, DEPARTMENT OF SCIENCE; COMMISSIONER, DEPARTMENT OF SCIENCE; TRIPURA STATE POLLUTION CONTROL BOARD; DISTRICT MAGISTRATE & COLLECTOR, WEST TRIPURA DISTRICT, AGARTALA; DISTRICT MAGISTRATE & COLLECTOR, KHOWAI DISTRICT, KHOWAI; D
July 15, 2016
COURT ON ITS OWN MOTION Vs. SUBRATA BHATTACHARJEE
March 14, 2016
COURT ON OWN MOTION Vs. THE STATE OF TRIPURA AND ORS.
March 9, 2016
COURT ON OWN MOTION Vs. THE STATE OF TRIPURA
August 9, 2016
DEBADITYA BANIK; SUBRATA DAS; BISWAJIT DEY Vs. STATE OF TRIPURA
April 12, 2016
DEBASISH MAJUMDER Vs. THE STATE OF TRIPURA AND ORS.
March 4, 2016
DEBENDRA CHANDRA NATH; SATYENDRA NATH; JITENDRA NATH; HARENDRA NATH; DWIJENDRA NATH; DINESH CHANDRA NATH @ SRI BABU NATH; DIPAN NATH ALIAS SRI SHIBAN NATH; UTTAM NATH; BARINDRA NATH Vs. RAKESH CHANDRA NATH
March 31, 2016
DEPUTY CHIEF ENGINEER, N F RAILWAY Vs. NETAI CHANDRA PAUL; SANTOSH CH PAUL; PARITOSH PAUL; SUMAN PAUL
April 22, 2016
DHARAMPAL PREMCHAND LIMITED (AGARTALA UNIT) AND ORS. Vs. UNION OF INDIA AND ORS.
January 8, 2016
DHIRULAL DAS Vs. THE STATE OF TRIPURA
March 9, 2016
DILIP KUMAR GUHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
May 3, 2016
DILIP MODAK Vs. STATE OF TRIPURA; RAGHUNATH MUKHERJEE
April 22, 2016
DILIP SUTRADHAR AND ORS. Vs. THE STATE OF TRIPURA
April 6, 2016
DIPAK DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
April 6, 2016
DIPAK KUMAR DAS Vs. DILIP KUMAR ROY
February 5, 2016
DIPAK SARKAR Vs. PAKHIBALA CHOWDHURY
February 4, 2016
DIPTI ROY Vs. SUMENDRA KR DEY; NATIONAL INSURANCE COMPANY LTD
April 27, 2016
DISHNET WIRELESS LTD Vs. UNION OF INDIA AND OTHERS
January 8, 2016
DR. BIPROJIT DEBBARMA Vs. SWAPNA DEBBARMA
March 10, 2016
DR. JIBAN DEBNATH Vs. THE STATE OF TRIPURA
June 15, 2016
DR. LAXMAN BHATTACHARJEE Vs. SOCIETY FOR TRIPURA MEDICAL COLLEGE
July 15, 2016
DR. RAJESH GANESAN Vs. TRIPURA UNIVERSITY
July 15, 2016
DULAL DEBBARMA Vs. SARALA DEBBARMA @ SURUBALA DEBBARMA; MAMATA DEBBARMA @ NAMITA; BISWANATH DEBBARMA; JAGANNATH DEBBARMA; SAJAL CHAKRABORTY; DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD
April 7, 2016
DY INSPECTOR GENERAL, BSF Vs. P ESAKKIAPPAN; E PRABHVATHI
April 4, 2016
FARID KHAN AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
March 31, 2016
FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA WORKERS UNION
January 28, 2016
FORTUNA AGRO PLANTATIONS LIMITED Vs. THE STATE OF TRIPURA
August 8, 2016
FORTUNA AGRO PLANTATIONS LTD. Vs. THE STATE OF TRIPURA AND ORS.
April 4, 2016
GAYA PRASAD SHIL Vs. THE STATE OF TRIPURA
April 11, 2016
GHULAM NABI SHERGUJRI Vs. THE UNITED OF INDIA AND ORS.
April 4, 2016
GOUR CHANDRA SARKAR Vs. DIRECTOR OF SCHOOL EDUCATION; STATE OF TRIPURA; STATE LEVEL SCRUTINY COMMITTEE
April 5, 2016
GOURAV DAS, S/O NRIPENDRA DAS Vs. STATE OF TRIPURA
June 13, 2016
GOURI DAS Vs. THE STATE OF TRIPURA AND ORS.
April 18, 2016
GOURMOHAN SIHNA Vs. INDIRA SINHA
March 31, 2016
GOUTAM DEBNATH; UTTAM DEBNATH; GOBINDA DEBNATH; MINIA DEBNATH Vs. STATE OF TRIPURA
September 23, 2016
HARADHAN CHANDRA DEB AND ORS. Vs. DULAL DEB AND ORS.
April 5, 2016
HARI MOHAN DAS AND ORS. Vs. SHRI PANCHADEEP TRAVELS AND ORS.
March 17, 2016
HARIDHAN ROY Vs. BHANU BALA SARKAR
February 9, 2016
HARIPADA CHOUDHURY Vs. THE STATE OF TRIPURA AND ORS.
May 4, 2016
HARISH CHANDRA DAS Vs. STATE OF TRIPURA
March 30, 2016
HIGH COURT EMPLOYEES ASSOCIATION Vs. THE STATE OF TRIPURA
August 11, 2016
HIRAMATI DEBBARMA Vs. SURABALA DEBBARMA; SUDHIR DEBBARMA
April 19, 2016
JAGABANDHU DEBNATH Vs. THE STATE OF TRIPURA AND ORS.
March 22, 2016
JAHAR HOSSAIN BHUIYA Vs. HASINA BEGAM
March 1, 2016
JANARAM NOATIA Vs. STATE OF TRIPURA
March 29, 2016
JAQANATH RISHI DAS Vs. STATE OF TRIPURA; TRIPURA STATE ELECTRICITY CORPORATION LTD ; SR MANAGER, ELECTRICAL SUB-DIVISION
February 2, 2016
JAYA RUDRAPAUL GHOSH; SUSMITA GHOSH Vs. GITA RANI GHOSH; BADAL GUPTA; ALAKA GHOSH (DEY); STATE OF TRIPURA
August 10, 2016
JAYANTA BANIK Vs. AMIT KR DEB; STATE OF TRIPURA
February 22, 2016
JAYANTA BANIK Vs. BISWANATH MAJUMDER; STATE OF TRIPURA
February 22, 2016
JAYANTA KUMAR SAHA Vs. BAISHALI SAHA
January 5, 2016
JAYANTA NAMA Vs. UNION OF INDIA
February 23, 2016
JAYANTA PAUL Vs. DILIP DEBNATH
February 16, 2016
JAYANTI DAM AND ORS. Vs. TRIPURA SCHEDULED TRIBES COOPERATIVE DEVELOPMENT CORPORATION LTD. AND ORS.
January 28, 2016
JHARNA BAISHYA (ROY) Vs. NARAYAN CHANDRA KAR
March 21, 2016
JHUMUR PAL Vs. AJIT PAL
April 15, 2016
JIBAN KRISHNA ACHARJEE Vs. STATE OF TRIPURA
December 14, 2016
JIBAN KRISHNA BANIK Vs. TRIPURA GRAMIN BANK
March 31, 2016
JYOTI KHASNABISH Vs. ARINDAM KHASNABISH AND ORS.
March 16, 2016
JYOTIRMOY CHOUDHURY AND ORS. Vs. TAPASH CHOUDHARY AND ORS.
April 6, 2016
KAJAL GOPE Vs. DIPANJAN MAJUMDER
February 9, 2016
KALIPADA DAS Vs. PINAKI BHOWMIK (DEBNATH)
January 4, 2016
KANAI LAL PAUL AND ORS. Vs. KABINDRA CHANDRA PAUL
April 8, 2016
KANAILAL SAHA Vs. THE STATE OF TRIPURA AND ORS.
April 21, 2016
KANU CHOUDHURY Vs. MALATI DAS AND ORS.
February 15, 2016
KANU DEBNATH AND ORS. Vs. THE STATE OF TRIPURA
January 20, 2016
KANU NATH ALIAS SHYAMAL; MAYA NATH Vs. STATE OF TRIPURA
February 17, 2016
KESHAB DEBBARMA Vs. THE STATE OF TRIPURA
June 9, 2016
KESHAB SARKAR, S/O VIM SARKAR OF FATIKCHERRA SHIBIR Vs. STATE OF TRIPURA
August 10, 2016
KHALEK MIAH AND OTHERS Vs. STATE OF TRIPURA
February 19, 2016
KHELA RANI CHAKRABORTY Vs. STATE OF TRIPURA; GOBINDA SUTRADHAR, S/O GIRENDRA CHANDRA SUTRADHAR
April 4, 2016
KHOKAN CHANDRA DEY Vs. BIBHA RANI DE; KSHIRODE MOHAN DE; BIMAN BIHARI DE; MONORANJAN DE; JAYA RANI GHOSH @ CHHAYA RANI GHOSH; RUBI DE
March 30, 2016
KHORSHED ALAM Vs. OIL AND NATURAL GAS CORPORATION LIMITED
June 20, 2016
KINKAR SARKAR Vs. STATE OF TRIPURA
March 8, 2016
KIRANBALA DEBBARMA Vs. SURABALA DEBBARMA; SUDHIR DEBBARMA
April 19, 2016
KORAK BARAN CHOUDHURY Vs. THE STATE OF TRIPURA AND ORS.
March 14, 2016
KRISHNA DAS ROY Vs. HARISANKAR MISHRA
June 23, 2016
KRISHNA RAM MOLSUM Vs. STATE OF TRIPURA
June 14, 2016
LAB KUMAR DAS Vs. STATE OF TRIPURA
April 7, 2016
LAXMAN DEBNATH AND OTHERS Vs. AJOY KUMAR SARKAR AND ANOTHER
January 6, 2016
LAXMAN RANA, S/O LATE MRINMOY RANA Vs. APARNA BANIK, D/O DWIJENDRA LAL BANIK
August 18, 2016
M/S FORTUNA AGRO PLANTATIONS LTD. Vs. THE STATE OF TRIPURA
June 3, 2016
MADAN MOHAN DEBBARMA Vs. GITA DEBBARMA
February 16, 2016
MADHURI KALAI Vs. PARIMAL CHANDRA SAHA AND ORS.
January 27, 2016
MADHUSUDAN SAHA Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD , TRIPURA AND ANOTHER
February 2, 2016
MAHARAM ALI Vs. THE STATE OF TRIPURA
March 18, 2016
MAHINTRA TRIPURA Vs. UNION OF INDIA AND OTHERS
January 4, 2016
MAMANI BALA SUTRADHAR Vs. THE STATE OF TRIPURA
September 12, 2016
MANGKARI CHAN TRIPURA Vs. THE STATE OF TRIPURA
January 13, 2016
MANIK DEBNATH Vs. JADAB CHANDRA SAHA; ORIENTAL INSURANCE COMPANY LTD
February 16, 2016
MANILAL DEBNATH Vs. STATE OF TRIPURA
January 19, 2016
MANINDRA DEB & ANOTHER Vs. UTTAM BANIK & ANOTHER
January 11, 2016
MANJU RANI DEBNATH (ROY) Vs. USHA RANJAN DEBNATH
April 8, 2016
MANJU SAHA Vs. NIROBALA DAS AND ORS.
May 3, 2016
MANOJ KUMAR GHOSH, S/O MUKUL KUMAR GHOSH Vs. UNION OF INDIA; DEVELOPMENT COMMISSIONEER; NATIONAL CENTRE FOR DESIGN AND PRODUCT DEVELOPMENT; B R SHARMA, CONSULTANT (H R ) OF NATIONAL CENTRE FOR DESIGN AND PRODUCT DEVELOPMENT; BAMBOO & CANE DEVELOPMENT INSTITUTE (C/O NCDPD), REPRESENTED BY ITS IN-CHAR
September 16, 2016
MANORANJAN NATH Vs. RAJESH ROY
January 12, 2016
MARAN DAS BISHNAB Vs. THE STATE OF TRIPURA AND ORS.
April 15, 2016
MASADDAR ALI Vs. STATE OF TRIPURA AND OTHERS
January 7, 2016
MASUK ALI Vs. THE STATE OF TRIPURA
April 8, 2016
MAYA PAUL AND OTHERS Vs. EXECUTIVE ENGINEER AND OTHERS
January 11, 2016
MAYA RANI NATH AND ORS. Vs. LILA RANI NATH AND ORS.
February 15, 2016
MAYA RANI SAHA; SUDIPA ROY (SAHA); SAMANTA SAHA; ITU RANI SAHA Vs. SALAPRU MOG
June 20, 2016
MD ARJAN ALI Vs. NAZMA AKTAR; KEHKASHAA ALI
May 27, 2016
MD MAHARAM ALI ALIAS ACHAI Vs. STATE OF TRIPURA
January 25, 2016
MD MANTAJ ALI Vs. STATE OF TRIPURA
March 4, 2016
MD. ABDUL HAMID AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
March 19, 2016
MD. ABDUL HANNAN MAISHAN Vs. THE STATE OF TRIPURA
August 24, 2016
MD. EKLASH BAKSH Vs. RASHID ALI
November 11, 2016
MD. FAYZUR RAHAMAN Vs. THE STATE OF TRIPURA AND ORS.
May 2, 2016
MD. JAMIR ALI Vs. MD. LIYAKAT ALI
July 15, 2016
MD. KUTUB KHAN Vs. THE STATE OF TRIPURA
May 31, 2016
MD. SAMACH UDDIN CHOWDHURY Vs. SRI MAKHAN MALAKAR
July 1, 2016
MIHIR DEB @ BHUTTU Vs. STATE OF TRIPURA
March 31, 2016
MILAN GOPE Vs. STATE OF TRIPURA
March 18, 2016
MR. D.K. BISWAS, AMICUS CURIAE Vs. THE STATE OF TRIPURA
July 15, 2016
MRINAL KANTI DATTA Vs. THE STATE OF TRIPURA
July 18, 2016
MST. HAMJARUN NESSA Vs. MST. WARICHUN NESSA
November 7, 2016
NABA KUMAR JAMATIA; KARNA SADHAN JAMATIA; JAGYA MOHAN JAMATIA; BIRENDRA KISHORE JAMATIA; SISHU MANI JAMATIA; LEKHA CHANDRA JAMATIA; SUBHASH CHANDRA JAMATIA; DIPAK DAS Vs. KAMINI MOHAN JAMATIA
March 15, 2016
NABARUN DAS GUPTA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
April 19, 2016
NAKUL SEN @ NIMAI S/O LAXMAN SEN; ANJALI SEN W/O LATE LAXMAN SEN Vs. STATE OF TRIPURA
August 17, 2016
NAMITA RANI SAHA Vs. STATE OF TRIPURA; PRINCIPAL CHIEF CONSERVATOR OF FOREST; DIVISIONAL FOREST OFFICER, UDAIPUR FOREST DIVISION
April 25, 2016
NANDA LAL ROY Vs. SRIKANTA SAHA
May 4, 2016
NANDALAL ROY Vs. THE STATE OF TRIPURA
April 18, 2016
NARAYAN KANDA Vs. STATE OF TRIPURA
March 31, 2016
NARESH CHANDRA BHOWMIK Vs. KANAN DAS AND ORS.
February 3, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. RUPALI KARMAKAR AND OTHERS
January 5, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. PARUL GHOSH
March 29, 2016
NATIONAL INSURANCE COMPANY LTD Vs. RUPASHREE ROY (SUKLADAS); RANABIR SUKLADAS (MINOR); RATNA SUKLADAS; HARADHAN SUKLADAS; ABDUL KADIR
March 28, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. SUBI CHANDRA TRIPURA AND ORS.
May 3, 2016
NAYAN DEB Vs. STATE OF TRIPURA
December 16, 2016
NAYAN DEB Vs. STATE OF TRIPURA
January 5, 2016
NAYAN DEBNATH @ SUBHANKAR Vs. STATE OF TRIPURA
August 9, 2016
NEPAL SINGH Vs. STATE OF TRIPURA
September 6, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. CHINU DAS
August 2, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. GOPA DEB
February 18, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. KANAN BHOWMIK; MAHANANDA BHOWMIK; RITA BHOWMIK; GOUTAM BHOWMIK; RIPA BHOWMIK; RAKHAL CH BANIK
February 18, 2016
NEWSCO INTERNATIONAL ENERGY SERVICES INC. Vs. STATE OF TRIPURA
February 29, 2016
NIDUL KANTI DEB Vs. STATE OF TRIPURA; SECRETARY-CUM-COMMISSIONER, PUBLIC WORKS DEPARTMENT; CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT; EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT; ENGINEERING OFFICER TO CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT; TRIPURA STATE ELECTRICITY CORPORAT
March 31, 2016
NIKHIL BHOWMIK Vs. THE STATE OF TRIPURA AND ORS.
February 15, 2016
NIKHIL CHANDRA NATH Vs. MD. BASIR UDDIN AND ORS.
February 16, 2016
NIKHIL SHIL Vs. THE STATE OF TRIPURA
March 9, 2016
NIMCO TRADERS Vs. THE COMMISSIONER OF TAXES, GOVT. OF TRIPURA AND ORS.
March 28, 2016
NIRMAL DEB Vs. THE STATE OF TRIPURA
March 17, 2016
NITISH RANJAN DEBROY AND ORS. Vs. SUBRATA CHATTERJEE AND ORS.
January 22, 2016
OFFICER COMMANDING Vs. RAJKISHORI CHAKMA AND OTHERS
February 23, 2016
OIL & NATURAL GAS CORPORATION LTD. AND ORS. Vs. SUKHENDRA KUMAR CHOUDHURY
March 9, 2016
ORIENTAL INSURANCE CO LTD Vs. GITA PAUL; SAURAV PAUL; DUKSHU PAUL; ARATI PAUL
February 9, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. NIKUNJA DAS; NAMITA DAS; GOPAL DAS; GIRISH DAS
January 27, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. NARAYAN CHANDRA DEBNATH; SANDHYA DEBNATH; SAJAL KANTI DAS; UTTAM KUMAR SARKAR; RATNA DEBNATH; PRANAB DEBNATH; DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD
April 28, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. PRAMILA DEVI
June 13, 2016
PADMA SADHAN JAMATIA Vs. MD MANNAN MIAH PODDER
March 8, 2016
PANNALAL GHOSH AND ORS. Vs. NANI GOPAL GHOSH AND ORS.
February 8, 2016
PARAMITA LIVINGSTONE Vs. STATE OF TRIPURA
March 31, 2016
PARESH DEBNATH Vs. SAJAL DEY AND ORS.
March 18, 2016
PRABHAT KUMAR SINHA Vs. THE STATE OF TRIPURA AND ORS.
April 4, 2016
PRABIR MAJUMDER Vs. TULU RANI DAS (MAJUMDER); STATE OF TRIPURA
February 3, 2016
PRADIP BAIDYA Vs. GOURI REANG
April 11, 2016
PRADIP CHAKMA Vs. STATE OF TRIPURA
March 29, 2016
PRADIP DEB Vs. SIKHA TAPADDAR
May 5, 2016
PRADIP DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
January 27, 2016
PRADIP KUMAR DEB AND ORS. Vs. KIRAN BALA DEBNATH AND ORS.
February 26, 2016
PRAGATI SELF HELP GROUP Vs. STATE OF TRIPURA AND OTHERS
February 9, 2016
PRALAY DAS Vs. STATE OF TRIPURA
March 29, 2016
PRANTOSH SARKAR Vs. THE STATE OF TRIPURA
April 18, 2016
PRASENJIT LODH Vs. THE STATE OF TRIPURA
February 9, 2016
PRATAP CHAKMA Vs. THE STATE OF TRIPURA AND ORS.
February 29, 2016
PRATIVA DEY Vs. SARASWATI JOY AND ORS.
March 22, 2016
PRITHIWIRAJ BHOWMIK; PREMTOSH BHOWMIK; MANJURI DHAR BHOWMIK; MOURI BHOWMIK (DATTA) Vs. STATE OF TRIPURA
April 26, 2016
PRIYANGSHU SAHA Vs. THE STATE OF TRIPURA AND ORS.
January 25, 2016
PRIYATOSH MAJUMDER AND ORS. Vs. STATE OF TRIPURA AND ORS.
January 8, 2016
PURABI DEY,W/O LATE DULAL DEY Vs. NITYA GOPAL GHOSH, S/O LATE NANI GOPAL GHOSH OF FULCHARI; BRANCH MANAGER, BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD
April 30, 2016
PURNENDU BIKASH ROY Vs. UNION BANK OF INDIA; CHAIRMAN, TRIPURA GRAMIN BANK; BRANCH MANAGER
July 15, 2016
PUTUL SAHA Vs. FOOD CORPORATION OF INDIA AND ORS.
January 7, 2016
RABINDRA DAS Vs. SRI DAINANG LIEN KAIPENG
July 14, 2016
RADHA RAMAN DEBNATH AND ORS. Vs. UTTAM BAL
January 5, 2016
RAKSHAKALI INDUSTRIES AND ORS. Vs. THE UNION OF INDIA AND ORS.
January 14, 2016
RAMESWAR DAS AND ORS. Vs. GOBINDA SAHA AND ORS.
April 26, 2016
RAMJOY KUMAR REANG Vs. STATE OF TRIPURA
March 31, 2016
RANGINI DEBNATH; RADHA KANTA DEBNATH Vs. STATE OF TRIPURA
April 7, 2016
RANI BALA REANG AND ANOTHER Vs. STATE OF TRIPURA AND OTHERS
January 14, 2016
RANJIT DEBBARMA Vs. STATE OF TRIPURA
March 16, 2016
RANJIT DEBNATH Vs. ARCHANA SUTRADHAR; RIMPI SUTRADHAR(DHAR); DEBASREE SUTRADHAR(MAJUMDER); NEW INDIA ASSURANCE CO LTD
April 5, 2016
RANJIT MUNDA Vs. THE STATE OF TRIPURA
April 6, 2016
RANJIT SARKAR Vs. STATE OF TRIPURA
April 4, 2016
RATAN CHANDRA DEB Vs. STATE OF TRIPURA
April 5, 2016
RATAN DAS Vs. DIPAL CHANDRA KARMAKAR; DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
February 9, 2016
RATAN KUMAR BHOWMIK Vs. THE DIRECTOR, INFORMATION, CULTURAL AFFAIRS & TOURISM, GOVT. OF TRIPURA AND ORS.
March 18, 2016
RATAN LAL NATH Vs. BADAL CHOWDHURY; PARAMITA LIVINGSTONE; PRADIP DUTTA BHOWMIK
April 27, 2016
RATAN SARKAR Vs. THE STATE OF TRIPURA
April 22, 2016
REBA DEBBARMA Vs. SUBHASH CHANDRA SHIL
March 31, 2016
RENU CHANDA Vs. STATE OF TRIPURA
January 28, 2016
RUNU BARMAN; BHAIRAB BARMAN; SATYENDRA BARMAN; RATHINDRALAL BARMAN Vs. SWASTI SAMABAYA SAMITI LTD
April 6, 2016
RUPAM BHATTA Vs. THE STATE OF TRIPURA
March 17, 2016
SABITRI BANIK (BHOWMIK), W/O BIPLAB BHOWMIK Vs. BIPLAB BHOWMIK, S/O LATE CHITTA RANJAN BHOWMIK; NANIBALA BHOWMIK, W/O LATE CHITTA RANJAN BHOWMIK; BINA BHOWMIK (MAJUMDER), W/O BIBHUTI BHUSAN MAJUMDER
August 22, 2016
SACHINDRA DAS Vs. THE STATE OF TRIPURA
March 9, 2016
SADHAN SHIL Vs. THE STATE OF TRIPURA
March 9, 2016
SADHANA SAHA Vs. PRANATI SHINGHA BIST
March 31, 2016
SAKTIPADA DEB AND ORS. Vs. MD. JAHIR ALI AND ORS.
March 1, 2016
SAMARENDRA DAS Vs. THE UNION OF INDIA AND ORS.
March 21, 2016
SAMARENDRA KISHORE ENDOW Vs. STATE BANK OF INDIA; CHIEF GENERAL MANAGER; DEPUTY MANAGING DIRECTOR & CORPORATE DEVELOPMENT OFFICER
April 7, 2016
SAMBHU DEBBARMA; DIPTI DEBBARMA; TAPASI DEBBARMA; TAMAL DEBBARMA; DIPALI DEBBARMA Vs. PRATIMA DEBBARMA
March 15, 2016
SAMENDRA DEBBARMA Vs. STATE OF TRIPURA
August 29, 2016
SAMRAT BAHADUR THAPA Vs. STATE OF TRIPURA
April 8, 2016
SANDHYA DEVI THAPA AND ORS. Vs. ANJALI SINGH THAPA AND ORS.
April 5, 2016
SANJAY KUMAR DAS Vs. STATE OF TRIPURA; ARABINDA SAHA
March 28, 2016
SANJAY SARKAR Vs. STATE OF TRIPURA
January 25, 2016
SANJIB TRIPURA; SANKAR DAS; BIR KUMAR DEBBARMA; SUBI DEBBARMA; TAPAN DEBBARMA; AMAL TALUKDAR; UTTAM SARKAR Vs. STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE, POLICE HEAD QUARTERS; COMMANDANT, 8TH BATTALION, TRIPURA STATE RIFLES OF LALCHERRA; SECRETARY TO GOVERNMENT OF TRIPURA, DEPARTMENT OF FINANCE
August 31, 2016
SANKAR DEB, S/O LATE BIDHU BHUSAN DEB Vs. STATE OF TRIPURA; BASKAR DEBBARMA; SWAPAN BARAGAI; TAPAN KR KAPALI
January 18, 2016
SANKAR SEN Vs. TRIPURA LEGISLATIVE ASSEMBLY; SECRETARY TO TRIPURA LEGISLATIVE ASSEMBLY, GOVERNMENT OF TRIPURA
March 30, 2016
SANKAR SHIB Vs. NIRODE DEBNATH; STATE OF TRIPURA
April 12, 2016
SANTI SIINHA Vs. STATE OF TRIPURA
February 11, 2016
SANTOSH KARMAKAR Vs. THE STATE OF TRIPURA AND ORS.
April 12, 2016
SASANKA KUMAR DEB AND ORS. Vs. BIMAN BEHARI DE AND ORS.
February 10, 2016
SASHTI CHAKRABORTY Vs. STATE OF TRIPURA
January 4, 2016
SASTI BISWAS AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
January 21, 2016
SASWATI ACHARYYA Vs. STATE OF TRIPURA
August 26, 2016
SATISH PAUL, S/O LATE JOGESHWAR PAUL; RANJIT DAS, S/O LATE RAGHUNATH DAS Vs. STATE OF TRIPURA
August 1, 2016
SATYAKI PAUL CHOWDHURY Vs. MOUMITA ROY
May 4, 2016
SATYENDRA BHATTACHARYA Vs. THE TRIPURA GRAMIN BANK AND ORS.
February 9, 2016
SEKHAR BANIK Vs. KESHAB BANIK
January 7, 2016
SEKHARJYOTI CHAKRABORTY Vs. TAPAN DAS AND ORS.
March 14, 2016
SHANI CHOUDHURY, S/O LATE MONMOHAN CHOUDHURY Vs. ARATI DEB, W/O LATE SUNIL CHANDRA DEB; DIVISIONAL MANAGER,NATIONAL INSURANCE COMPANY LIMITED
February 26, 2016
SHIBABRATA BARDHAN AND ORS. Vs. ANIRBAN DASGUPTA AND ORS.
April 6, 2016
SHIBANANDA NATH; ASIT NATH; SANTOSH NATH Vs. STATE OF TRIPURA
August 17, 2016
SHIBU SINGH Vs. STATE OF TRIPURA AND OTHERS
June 29, 2016
SHIKHA RANI DEY Vs. THE STATE OF TRIPURA AND ORS.
March 11, 2016
SHIPRA ROY Vs. KRISHNA DATTA; NEW INDIA ASSURANCE COMPANY LTD
April 28, 2016
SHREE RAMKRISHNA COURIER & CARGO SERVICES Vs. THE STATE OF TRIPURA
July 15, 2016
SHRI AJOY KUMAR DAS, SON OF LATE ARINI MOHAN DAS, RESIDENT OF RATIABARI Vs. SHRI CHANCHAL KUMAR DAS, SON OF LATE PRAMESH CHANDRA DAS @ RAMESH CHANDRA
June 28, 2016
SHRI DILIP DAS Vs. THE STATE OF TRIPURA
July 15, 2016
SHRI DIPANKAR MAJUMDER Vs. SHRI SANDIPAN GHOSH
September 5, 2016
SHRI GOUTAM DUTTA, SON OF LATE SUBODH DUTTA, RESIDENT OF VILLAGE NARAYANPUR, P.S. AIRPORT, DISTRICT Vs. THE STATE OF TRIPURA, (NOTICE TO BE SERVED THROUGH THE PUBLIC PROSECUTOR OF THE HIGH COURT OF TRIPURA)
December 7, 2016
SHRI HARI SANKAR SUR Vs. THE UNION OF INDIA
July 15, 2016
SHRI RAJIB SARKAR Vs. THE STATE OF TRIPURA
July 11, 2016
SHRI SANJOY DEBBARMA, SON OF LATE BIRENDRA CH. DEBBARMA, RESIDENT OF HATIRLETA, P.S. AMTALI, DISTRICT Vs. THE STATE OF TRIPURA, (REPRESENTED BY THE SECRETARY TO THE GOVT. OF TRIPURA), POWER DEPARTMENT, AGARTALA
November 7, 2016
SHRI SANTOSH KUMAR ADHIKARI Vs. THE UNION OF INDIA
June 15, 2016
SHRI TAPAN SHIL Vs. THE STATE OF TRIPURA
June 8, 2016
SHRI TARIT MOHAN PAL Vs. SMT. JAYANTA PAL (CHOUDHURY)
July 11, 2016
SHYAMAL MALAKAR Vs. THE STATE OF TRIPURA
March 22, 2016
SIDDHARTHA DEBBARMA Vs. THE STATE OF TRIPURA AND ORS.
January 12, 2016
SILIGURI ELECTRIC WORKS Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD. AND ORS.
February 2, 2016
SMRITI DAS Vs. BANI BALA SAHA
February 29, 2016
SMT SUJATA DEBBARMA Vs. SRI SISIR BARAN CHAKRABORTY
August 9, 2016
SMT. AMRIKA DEBNATH Vs. THE STATE OF TRIPURA
July 19, 2016
SMT. ANIMA DAS Vs. SRI BIDYUT DEBNATH
July 13, 2016
SMT. ANITA CHOWDHURY Vs. THE LAND ACQUISITION COLLECTOR
August 16, 2016
SMT. BABITA MOG Vs. SHRI DHRUBAJYOTI SHIL @ MADHAB SHIL
July 8, 2016
SMT. BENURA BEGAM Vs. SHRI SAHAJAHAN MIAH
September 23, 2016
SMT. BIJAYA DAS Vs. THE DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TRIPURA
July 1, 2016
SMT. BUDHULAKSHI DEBBARMA Vs. THE STATE OF TRIPURA
January 14, 2016
SMT. DIPIKA SHARMA (CHAKRABORTY) Vs. SHRI SUDIP SHARMA
September 16, 2016
SMT. FOLGUNI LASKAR Vs. THE STATE OF TRIPURA
July 5, 2016
SMT. GOURI DEBNATH Vs. SRI SANJOY DEBNATH
July 5, 2016
SMT. GOURI RANI MALAKAR Vs. THE STATE OF TRIPURA
August 19, 2016
SMT. JAYASREE PAUL Vs. THE STATE OF TRIPURA
September 5, 2016
SMT. JHUMA DAS, WIFE OF LATE BENU DAS, RESIDENT OF BAISHNAB TILLA, SIDDHI ASHRAM, P.O. & P.S. Vs. THE STATE OF TRIPURA
December 8, 2016
SMT. JYOTSNA RANI DAS Vs. SRI SUMAN GHOSH
July 13, 2016
SMT. KAMALA BHATTACHARJEE Vs. THE STATE OF TRIPURA
June 15, 2016
SMT. KAMALA BHATTACHARJEE Vs. THE STATE OF TRIPURA
November 16, 2016
SMT. MALABIKA NANDI Vs. THE STATE OF TRIPURA
June 6, 2016
SMT. MALATI SEN Vs. SRI RABINDRA SEN
July 2, 2016
SMT. MANJUSHREE PAUL Vs. THE STATE OF TRIPURA
November 7, 2016
SMT. NILBATI REANG Vs. SRI JOY KUMAR REANG
September 8, 2016
SMT. PINKY DEB Vs. SRI BISWAJIT DEB
September 5, 2016
SMT. PRATIMA DEBBARMA (SAHA) Vs. SMT. SEEMA DEBBARMA
June 1, 2016
SMT. PRATIMA SAHA Vs. THE STATE OF TRIPURA
August 9, 2016
SMT. RUMA CHAKRABORTY(BHATTACHARJEE) Vs. THE STATE OF TRIPURA
November 5, 2016
SMT. SAMPA ACHARJEE Vs. SRI DIBAKAR ACHARJEE
August 23, 2016
SMT. SANTA DEY @ SUBHA DEY Vs. SHRI. MRINAL SHARMA
July 1, 2016
SMT. SIBANI BHOWMIK Vs. SRI. NARAYAN BAIDYA
June 30, 2016
SMT. USHA RANI SHIL Vs. THE STATE OF TRIPURA
June 6, 2016
SMTI. MANI RANI PAL Vs. SRI MILAN KANTI PAUL
November 3, 2016
SMTI. SHUKLA CHAKRABORTY Vs. THE STATE OF TRIPURA
November 4, 2016
SMTI. SUMITRA MAJUMDER Vs. SRI SUMAN PAUL
May 3, 2016
SMTI. SUREKHA DATTA Vs. THE STATE OF TRIPURA
August 18, 2016
SOMA PAUL Vs. STATE OF TRIPURA
March 31, 2016
SOVA RANI DAS Vs. SUMANGAL DEY
March 14, 2016
SRI AJIT KUMAR PAUL Vs. THE STATE OF TRIPURA
July 1, 2016
SRI AMAR RANJAN SARKAR Vs. SMT. LAXMI RANI SUTRADHAR
August 12, 2016
SRI AMULYA CHANDRA DAS Vs. SRI JENTU RANJAN SAHA
November 9, 2016
SRI ANJAN KUMAR PAL Vs. THE STATE OF TRIPURA
July 14, 2016
SRI APU CHANDRA DEY Vs. THE STATE OF TRIPURA
September 19, 2016
SRI ASHOK DAS Vs. THE STATE OF TRIPURA
September 22, 2016
SRI BIBASH CH. SAHA Vs. THE STATE OF TRIPURA
August 16, 2016
SRI BIJIT DAS Vs. STATE OF TRIPURA
November 24, 2016
SRI BIKASH DEB Vs. THE STATE OF TRIPURA
August 8, 2016
SRI BIKRAM RABI DAS Vs. THE STATE OF TRIPURA
September 15, 2016
SRI BIPAD PAUL Vs. THE STATE OF TRIPURA
July 15, 2016
SRI BIPUL PAUL Vs. THE STATE OF TRIPURA
September 8, 2016
SRI BUNTI ALIAS AJOY BANIK Vs. THE STATE OF TRIPURA
August 17, 2016
SRI DILIP KUMAR NAG Vs. SMT. SAILA BALA DAS
November 7, 2016
SRI DIPAK KUMAR SAHA Vs. SRI KRISHNADHAN PAUL
July 18, 2016
SRI HARILAL SARKAR Vs. SMTI. SUBHRA SARKAR (CHOUDHURY)
June 14, 2016
SRI HARIPADA PAUL, S/O SRI MANINDRA CH. PAUL, MOHANPUR BAZAR, SIDHAI, P.O. MOHANPUR, P.S. SIDHAI, DIST.WEST TRIPURA. Vs. THE STATE OF TRIPURA
December 5, 2016
SRI HIRALAL DEBNATH, S/O LT PHEDUCHANDRA DEBNATH, RESIDENT OF CHATARIA P.O. Vs. THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, DEPARTMENT OF INDUSTRIES & COMMERCE, GOVT. OF TRIPURA, KHEJUR BAGAN, P.O. AGARTALA, DISTRICT
November 30, 2016
SRI HRIDAY CH. DAS Vs. THE STATE OF TRIPURA
September 20, 2016
SRI KARTIK MAHAJAN, SON OF LATE GOUR HARI MAHAJAN, RESIDENT OF VILLAGE Vs. SMTI. RAMA MAHAJAN, WIFE OF KARTIK MAHAJAN, DAUGHTER OF SRI HARENDRA
May 31, 2016
SRI KHOKAN MANI TRIPURA Vs. THE STATE OF TRIPURA
November 5, 2016
SRI KRISHNAPADA SAHA Vs. THE STATE OF TRIPURA
August 9, 2016
SRI KUNJA BEHARI CHOUDHURY Vs. THE STATE OF TRIPURA
September 16, 2016
SRI MOHAN MIAH Vs. MST. RINKU BEGAM
July 22, 2016
SRI NAKUL SHARMA Vs. THE STATE OF TRIPURA
August 2, 2016
SRI PALLAV CHAKRABORTY Vs. THE STATE OF TRIPURA
August 11, 2016
SRI PRATUL RN. DUTTA Vs. SRI ASIM KR. DAS
June 24, 2016
SRI PURNENDU BIKASH ROY Vs. UNION BANK OF INDIA
July 15, 2016
SRI RADHESHYAM BIN Vs. THE STATE OF TRIPURA
July 27, 2016
SRI RAJIB DEBNATH Vs. THE STATE OF TRIPURA
July 11, 2016
SRI RAM PRASAD BHOWMIK Vs. THE STATE OF TRIPURA
September 15, 2016
SRI SANTOSH CHANDRA SHIL, SON OF LATE RAMANI MOHAN SHIL, RESIDENT OF VILLAGE PURBA PARA, P.S. SANTIRBAZAR, DISTRICT: SOUTH TRIPURA Vs. THE STATE OF TRIPURA
December 15, 2016
SRI SIPAN MIAH Vs. THE STATE OF TRIPURA
August 18, 2016
SRI SOMY CHAKMA Vs. THE SABITRI SALT SUPPLIERS
January 6, 2016
SRI SUMAN KANTI PAL Vs. THE STATE OF TRIPURA
June 7, 2016
SRI SUSHIL CHOUDHURY Vs. THE STATE OF TRIPURA
November 11, 2016
SRI TAPAN KUMAR DEY Vs. THE STATE OF TRIPURA
July 15, 2016
SRI TAPASH KARMAKAR Vs. THE STATE OF TRIPURA
July 19, 2016
SRI TRISHUL BIN Vs. SMT SANDESHI BIN
November 5, 2016
SRI UPENDRA DEBBARMA @ GABLONG Vs. THE STATE OF TRIPURA
August 17, 2016
SRI UTTAM KUMAR CHAKRABORTY Vs. NILMOHAN CHOWDHURY
August 23, 2016
SRI. KAJAL PAUL Vs. SHRI. SAJAL PAUL
June 9, 2016
STATE OF TRIPURA Vs. RAKESH DEY; ARATI DEY; PAKHI DEY
February 10, 2016
STATE OF TRIPURA Vs. MILAN DEBNATH
January 18, 2016
STATE OF TRIPURA Vs. SWAPAN SARKAR, UDC, CHARILAM HIGHER SECONDARY SCHOOL
March 28, 2016
STATE OF TRIPURA Vs. NANDA RANI DEBNATH AND OTHERS
February 17, 2016
STATE OF TRIPURA Vs. NURJAHAN BEGAM
April 27, 2016
STATE OF TRIPURA Vs. PARITOSH DAS
May 4, 2016
STATE OF TRIPURA Vs. DISTRICT MAGISTRATE & COLLECTOR, WEST TRIPURA; RAJASREE SINHA; SANDHYA KARMAKAR; PRESIDENT, NABODAY SANGHA; NABODAY SANGHA
May 31, 2016
STATE OF TRIPURA Vs. SANJIT SAHA
April 6, 2016
STATE OF TRIPURA AND OTHERS Vs. PRABIR KARMAKAR AND OTHERS
February 25, 2016
STATE OF TRIPURA; CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT (R &B); EXECUTIVE ENGINEER Vs. KISHORE SARKAR
April 26, 2016
STATE OF TRIPURA; COMMANDANT, 4TH BATTALION Vs. SAJAL DEB
March 8, 2016
SUBAL DAS Vs. THE STATE OF TRIPURA AND ORS.
April 25, 2016
SUBASH DEB; SANJOY DEB Vs. STATE OF TRIPURA
August 29, 2016
SUBHASH CHANDRA DAS Vs. UNION OF INDIA AND ORS
January 20, 2016
SUBUDHRA DEBBARMA Vs. RATAN SAHA; NEW INDIA ASSURANCE COMPANY
March 19, 2016
SUDHIR DEBNATH Vs. DIRECTOR OF HORTICULTURE AND SOIL CONSERVATION, GOVERNMENT OF TRIPURA, AGARTALA; ELECTORAL REGISTRATION OFFICER
March 30, 2016
SUDHIR SUTRADHAR Vs. STATE OF TRIPURA; SUPERINTENDENT OF POLICE(PROCUREMENT)
January 28, 2016
SUDIP KUMAR AHIR Vs. THE UNION OF INDIA AND ORS.
January 4, 2016
SUKANTA DEB Vs. MITHUA BHOWMIK (DEB)
June 14, 2016
SUKUMAR DEBBARMA Vs. THE STATE OF TRIPURA
February 23, 2016
SUNDAR SINHA AND ORS. Vs. THE STATE OF TRIPURA AND ORS.
February 1, 2016
SUNIL CHANDRA DEB Vs. STATE OF TRIPURA
April 1, 2016
SURADHANI NATH Vs. GOURANGA DEY
February 25, 2016
SURENDER KUMAR Vs. UNION OF INDIA; GOVERNMENT OF TRIPURA
February 18, 2016
SUSHANTA GUPTA Vs. STATE OF TRIPURA AND OTHERS
March 4, 2016
SWAPAN BHADRA, S/O LATE SISHIR BHADRA Vs. STATE OF TRIPURA
August 22, 2016
SWAPAN CHANDRA GHOSH AND ORS. Vs. THE CHIEF SECRETARY, GOVERNMENT OF TRIPURA AND ORS.
January 27, 2016
SWAPAN CHOWDHURY Vs. STATE OF TRIPURA; DIRECTOR GENERAL OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE, AP (ADMN & TRG); DEPUTY INSPECTOR GENERAL OF POLICE, (AP & OPS); COMMANDANT, TRIPURA STATE RIFLES (9TH BATTALION)
April 7, 2016
SWAPAN PAUL Vs. THE STATE OF TRIPURA AND ORS.
February 19, 2016
TAPAN MAJUMDER Vs. GOPAL MAJUMDER; SWAPAN MAJUMDER
September 6, 2016
TAPAN SARMA Vs. STATE OF TRIPURA
March 4, 2016
TAPAS DEB Vs. STATE OF TRIPURA AND OTHERS
February 1, 2016
TAPATI NAG Vs. ABU TAHER SAIKH AND OTHERS
February 19, 2016
TARA SEN AND ORS. Vs. THE UNION OF INDIA AND ORS.
March 31, 2016
TARANI KANTA MAJUMDER; SATISH MAJUMDER Vs. NITA RANI MAJUMDER
April 4, 2016
TARUN DEBBARMA, S/O LATE BIRMANI DEBBARMA Vs. STATE OF TRIPURA; SECRETARY, DEPARTMENT OF SCHOOL EDUCATION, GOVERNMENT OF TRIPURA; DIRECTOR OF SCHOOL EDUCATION,GOVERNMENT OF TRIPURA; INSPECTOR OF SCHOOL, KHOWAI INSPECTORATE; HEAD MASTER, DEBENDRA CHOWDHURY PARA
April 30, 2016
TARUN KUMAR JAIN Vs. THE LAND ACQUISITION COLLECTOR AND ORS.
January 30, 2016
TARUN KUMAR SINHA; GENERAL SECRETARY, TRIPURA JUDICIAL EMPLOYEES ASSOCIATION Vs. STATE OF TRIPURA; PRINCIPAL SECRETARY TO GOVERNMENT OF TRIPURA, FINANCE DEPARTMENT
August 31, 2016
TEJENDRA KR NATH Vs. MINA RANI NATH
January 11, 2016
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SMTI RESHMI DHANUK(DEY)
July 8, 2016
THE BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. SITA SEN
July 15, 2016
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SHRI RINGAK MANIK HALAM
July 8, 2016
THE EXECUTIVE OFFICER AND ORS. Vs. KARUNAMOY PAUL AND ORS.
March 14, 2016
THE EXECUTIVE OFFICER, SABROOM NAGAR PANCHAYAT Vs. SANTOSH DAS
January 18, 2016
THE NATIONAL INSURANCE COMPANY LTD. Vs. SATYANARAYAN SAIN AND ORS.
April 5, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. SMT. MAMATA DEBNATH
November 8, 2016
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. GITA ROY @ GITA RANI BHOWMIK
July 25, 2016
THE PEERLESS TEA & INDUSTRY LTD. AND ORS. Vs. TRIPURA TEA DEVELOPMENT CORPORATION LIMITED
February 22, 2016
THE STATE OF TRIPURA Vs. SHRI KHAGENDRA CHANDRA CHAKRABORTY
November 9, 2016
THE STATE OF TRIPURA Vs. SRI SWAPAN DAS
November 7, 2016
THE STATE OF TRIPURA Vs. SUBHAS CHANDRA DATTA
January 28, 2016
THE STATE OF TRIPURA Vs. SHRI PRASANNA KR. NATH CHOUDHURY
August 4, 2016
THE STATE OF TRIPURA Vs. SANJOY DAS
April 19, 2016
THE STATE OF TRIPURA Vs. SMTI. BASANTI BALA DAS
July 18, 2016
THE STATE OF TRIPURA Vs. RANJIT DEBBARMA
March 16, 2016
THE STATE OF TRIPURA AND ORS. Vs. KALPANA ROY AND ORS.
March 10, 2016
THE STATE OF TRIPURA AND ORS. Vs. ARATI NATH
April 12, 2016
THE STATE OF TRIPURA AND ORS. Vs. DHIRENDRA CHANDRA BHOWMIK
January 8, 2016
THE STATE OF TRIPURA AND ORS. Vs. SANJIB SARKAR AND ORS.
January 5, 2016
THE STATE OF TRIPURA AND ORS. Vs. JOY KRISHNA SARKAR
January 27, 2016
THE STATE OF TRIPURA, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF TRIPURA, PUBLIC WORKS DEPARTMENT (ROADS & BUILDINGS), CAPITAL COMPLEX, AGARTALA P.O. KUNJABAN, DISTRICT WEST TRIPURA Vs. SRI ASIS KUMAR MODAK
December 8, 2016
THE UNION OF INDIA Vs. THAKUR CHAND BISWAS
February 5, 2016
THE UNION OF INDIA Vs. ASHA SINGH AND ORS.
April 12, 2016
THE UNION OF INDIA Vs. GOPAL CH. SAHA AND ORS.
May 6, 2016
THE UNION OF INDIA Vs. SRI SUDIP KUMAR AHIR
November 8, 2016
THE UNION OF INDIA Vs. SHRI SUKHA RAJAN ROY
June 13, 2016
THE UNION OF INDIA Vs. SMT. BELA RANI DASGUPTA
July 14, 2016
THE UNION OF INDIA Vs. SRI ABHIMUNYA DAS
November 11, 2016
THE UNION OF INDIA AND ORS. Vs. CHAKRABORTI TEA & INDUSTRIES AND ORS.
January 12, 2016
THE UNITED INDIA INSURANCE COMPANY LTD. Vs. SRI TAPASH KUMAR DAS
October 14, 2016
TINKHUMA DARLONG Vs. MD. SAIBUR RAHAMAN AND ORS.
March 17, 2016
TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. ANJANA SARKAR
June 22, 2016
TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. SUBEN DEBBARMA
April 21, 2016
TRISHANU PAL; SHALINI BHAUMIK; MEGHALI DAS Vs. STATE OF TRIPURA REPRESENTED BY SECRETARY; SECRETARY, TO GOVERNMENT OF TRIPURA; DIRECTOR OF MEDICAL EDUCATION, GOVERNMENT OF TRIPURA
September 29, 2016
TRITHIT DEBBARMA Vs. STATE OF TRIPURA
August 11, 2016
TUKAN SHARMA AND ORS. Vs. THE STATE OF TRIPURA
April 5, 2016
TUSHAR NANDI Vs. STATE OF TRIPURA
April 25, 2016
TUTAN DEBBARMA Vs. STATE OF TRIPURA
March 30, 2016
TUTIUR RAHAMAN Vs. MOIN UDDIN AND ORS.
January 19, 2016
UDAI DEBBARMA Vs. STATE OF TRIPURA
March 22, 2016
UJJAL MIAH Vs. STATE OF TRIPURA
April 18, 2016
UJJALA SAHA Vs. STATE OF TRIPURA; JOINT COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES
April 6, 2016
UNION OF INDIA Vs. TARA SEN
May 5, 2016
UNION OF INDIA Vs. BIRABRATA CHAKMA; LAND ACQUISITION COLLECTOR
May 23, 2016
UNION OF INDIA Vs. ABDUL KALAM AZAD
February 22, 2016
UNION OF INDIA Vs. KAMALA KANTA DEBBARMA; PULIN DEBBARMA; PHUL KUMARI DEBBARMA; PASTI DEBBARMA
February 8, 2016
UNION OF INDIA Vs. HASHI RANI DEY; SUBIR KUMAR DEY; SAMIR CHANDRA DEY; SANJIB KUMAR DEY; SANCHIT KUMAR DEY; MANASI DEY; RUPASHI DEY; TAPASHI DEY(DEB); LAND ACQUISITION COLLECTOR
August 17, 2016
UNION OF INDIA Vs. ARCHANA PAUL; SUDHANGSHU RANJAN PAUL; KRISHNA PAUL; TANIA PAUL; PAMPA PAUL; LAND ACQUISITION COLLECTOR, DHALAI DISTRICT, AMBASSA, TRIPURA
August 17, 2016
UNION OF INDIA Vs. FULMATI CHAKMA W/O ATIDHAN CHAKMA; LAND ACQUISITION COLLECTOR, DHALAI, TRIPURA, AMBASSA
August 19, 2016
UNION OF INDIA Vs. BHUJA RANJAN CHAKMA; LAND ACQUISITION COLLECTOR
August 24, 2016
UNITED INDIA INSURANCE CO LIMITED Vs. LILA DEVI JAMATIA; NAHA JAMATIA; JANARDHAN JAMATIA
March 3, 2016
UNITED INDIA INSURANCE COMPANY LTD Vs. KHELA RANI ACHARJEE; KUMUD RN ACHARJEE; NIRUPAM SAHA @ BANTI
March 11, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. KALPANA DAS
November 7, 2016
UNITED INDIA INSURANCE COMPANY LTD. AND ORS. Vs. KESHAB GHOSH AND ORS.
March 10, 2016
USHAJOY MOG Vs. THE STATE OF TRIPURA
January 19, 2016
UTTAM SARKAR Vs. THE STATE OF TRIPURA
March 17, 2016
VOLTAS LIMITED Vs. STATE OF TRIPURA; COMMISSIONER OF TAXES; SUPERINTENDENT OF TAXES
February 8, 2016