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Case Index
Title
Date
AAKRITI LEISURE AND PLEASURE PRIVATE LIMITED Vs. AG8 VENTURES LIMITED
November 25, 2016
AAM JANATA OF VILL POST BIHARA Vs. THE STATE OF MADHYA PRADESH
June 16, 2016
AAS MOHAMMAD Vs. STATE OF M.P.
November 17, 2016
AASHARAM Vs. THE STATE OF MADHYA PRADESH
June 15, 2016
ABBAS ALI Vs. PRADEEP NATANI
October 4, 2016
ABDUL HASAN Vs. STATE OF MADHYA PRADESH
May 31, 2016
ABDUL KALAM & ORS Vs. STATE OF M P & ORS
January 4, 2016
ABDUL MAJID Vs. COMMISSIONER
February 4, 2016
ABHA GARG Vs. UMESH NAGORI
January 6, 2016
ABHAY DARE Vs. GIRDHAR PATEL AND OTHERS
October 24, 2016
ABHAY SINGH S/O BRIJMOHAN SINGH Vs. STATE OF M P
March 10, 2016
ABHISHEK Vs. STATE OF M P
April 1, 2016
ABHISHEK DIXIT AND OTHERS Vs. STATE OF M.P. AND ANR.
April 4, 2016
ABHISHEK YADAV AND ANOTHER Vs. STATE OF M P
August 17, 2016
ABHIYANK BUILDERS LTD. AND ANOTHER Vs. DAULAT SINGH AND OTHERS
March 15, 2016
ACHYUT BHORASKAR Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
February 10, 2016
ADARSH ADIVASI MACHHCHUA SAHKARI SAMITI MARYADIT Vs. JOINT REGISTRAR, COOPERATIVE SOCIETIES, JABALPUR DIVISION, JABALPUR (M.P)
July 19, 2016
ADARSH SINGH KUSHWAH Vs. THE STATE OF MADHYA PRADESH
April 18, 2016
ADESH JAIN Vs. STATE OF M P
May 9, 2016
ADHAR RAM RAJ MISHRA SHIKSHA EVAM SWASTHYA SAMITI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
August 23, 2016
ADIL @ AADIL Vs. STATE OF M P
August 16, 2016
AFROZ JAHAN Vs. BILQUEES JAHAN AND OTHERS
July 18, 2016
AFSANA BANO (SMT.) Vs. AUSAF AHEMAD
July 12, 2016
AGA ALI ANWAR AND ANOTHER Vs. MST. SHAHNAJ BANO AND ANOTHER
September 6, 2016
AHSAN ULLA KHAN Vs. THE STATE OF MADHYA PRADESH
December 9, 2016
AHSHAN ALI Vs. COMMISSIONER & ANR
July 27, 2016
AJAY Vs. KULADHIPATI, DEVI AHILYA VISHWAVIDYALAYA AND ORS.
February 9, 2016
AJAY @ AJAY BABU SONKAR Vs. STATE OF M P
April 18, 2016
AJAY CHORDIA Vs. KULADHIPATI DEVI AHILYA VISHWAVIDYALAYA INDORE
March 2, 2016
AJAY CHORDIYA Vs. VICE CHANCELLOR, DAVV, INDORE & OTHERS
April 1, 2016
AJAY KHEMARIYA & ANR. Vs. STATE OF M.P. & ANR.
December 8, 2016
AJAY KUMAR Vs. STATE OF M.P.
April 4, 2016
AJAY KUMAR PATHAK Vs. RANI AGRAWAL AND OTHERS
September 16, 2016
AJAY SINGH Vs. STATE OF M P
February 17, 2016
AJAY SON OF DHANRAJ BENDE Vs. DHANRAJ S/O LAXMICHAND BENDE
January 5, 2016
AJEET JAIN (BARAIYA) Vs. STATE OF M P & OTHERS
March 9, 2016
AJEET KUMAR Vs. ALOK KUMAR
March 22, 2016
AJIT NARAYAN Vs. UNION OF INDIA
October 3, 2016
AJIT SINGH Vs. STATE OF MP AND OTHERS
February 10, 2016
AKHAI SINGH Vs. KAILASH NARAYAN & ORS
August 19, 2016
AKHAND PRATAP SINGH Vs. STATE OF M.P.
October 4, 2016
AKHIL BHARTIYA BANGDA BRAHMIN Vs. JITENDRA KUMAR
May 16, 2016
AKHILESH PAL Vs. STATE OF M.P.
June 30, 2016
AKHILESH PAL Vs. STATE OF M P
June 30, 2016
AKHILESH SHRIVASTAVA Vs. STATE OF M P
July 26, 2016
AKHTAR UDDIN & ANOTHER Vs. STATE OF M P
March 28, 2016
ALAM SINGH Vs. THE STATE OF MADHYA PRADESH
December 15, 2016
ALANKAR INDUSTRIES Vs. INDORE MUNICIPAL CORPORATION & ORS
April 1, 2016
ALFAVISION OVERSEAS (INDIA) LTD. Vs. MR. P. K. DASH & OTHERS
December 22, 2016
ALL INDIA STEEL RE-ROLLERS ASSOCIATION Vs. THE UNION OF INDIA & ORS.
June 14, 2016
ALL INDIA STEEL RE-ROLLERS ASSOCIATION; MADRAS STEEL REROLLERS ASSOCIATION; CENTRAL BOARD OF EXCISE AND CUSTOMS & ORS; ASHUTOSH BARANWAL; COMMISSIONER OF CUSTOMS (IMPORT-I) Vs. ANIK INDUSTRIES LIMITED & ORS ; UNION OF INDIA & ORS
June 14, 2016
ALLAHABAD BANK, ARYA SAMAJ ROAD BRANCH, SHIVPURI Vs. SHOBHA VASHISHTHA
February 23, 2016
ALPANA (SMT.) Vs. GENERAL PUBLIC
May 2, 2016
AMAR SATYA GUPTA Vs. MURARI LAL KHAS
March 9, 2016
AMAR SHARMA Vs. STATE OF M.P
December 22, 2016
AMAR SINGH Vs. STATE OF M P AND OTHERS
April 7, 2016
AMARNATH Vs. STATE OF M P
February 17, 2016
AMARNATH S/O RAMNATH CASTE KALAR Vs. STATE OF M P
May 10, 2016
AMBIKA PRASAD PANDEY Vs. GOVERNMENT OF MADHYA PRADESH & OTHERS
January 22, 2016
AMBIKA SOLVEX LTD Vs. STATE BANK OF INDIA & ORS
February 4, 2016
AMEENA MANSOORI Vs. STATE OF M P
September 26, 2016
AMIT BAJPAYEE Vs. SUBODH SAHU
March 31, 2016
AMIT KHAMPARIYA Vs. THE STATE OF MADHYA PRADESH
June 23, 2016
AMIT KHATRI Vs. STATE OF M P
April 25, 2016
AMIT KUMAR NAGWANSHI Vs. STATE OF M P & OTHERS
July 29, 2016
AMIT RAO NAIDU Vs. RASHMI NAIDU
March 14, 2016
AMIT SHARMA Vs. STATE OF M P
February 25, 2016
AMRENDRA MISHRA S/O SATISH MISHRA Vs. POOJA W/O AMRENDRA MISHRA
February 16, 2016
AMRTA JHARIYA Vs. STATE OF M P AND OTHERS
August 8, 2016
ANAMIKA SHAKLA Vs. THE STATE OF MADHYA PRADESH
December 14, 2016
ANAND BHAGAT Vs. STATE OF M.P.
November 30, 2016
ANAND CHATURVEDI Vs. I.S. MOURYA
February 8, 2016
ANAND DOHARE Vs. STATE OF MADHYA PRADESH
October 5, 2016
ANAND JOSHI Vs. SANJAY PARASHAR
August 2, 2016
ANAND KUMAR AND OTHERS Vs. RAJESH KUMAR AND OTHERS
September 1, 2016
ANAND MOHAN SAXENA Vs. STATE OF M.P.
June 29, 2016
ANAND SINGH LODHI Vs. STATE OF M.P.
August 23, 2016
ANAND TIWARI Vs. STATE OF M.P.
April 5, 2016
ANAND TIWARI Vs. DHIRENDRA SINGH
July 7, 2016
ANAND TIWARI AND OTHERS Vs. STATE OF M.P.
April 12, 2016
ANAND TRUST THROUGH ABHISHEK SONI Vs. SHIVRAJSINGH CHOUHAN
May 16, 2016
ANANTRAM Vs. STATE OF M P
August 1, 2016
ANAR SINGH TOMAR Vs. THE STATE OF MADHYA PRADESH
November 18, 2016
ANCHAL KHARE AND OTHERS Vs. STATE OF M P AND OTHERS
August 2, 2016
ANEESH KUMAR DALAL Vs. PREETI AND OTHERS
June 30, 2016
ANEESH KUMAR DHAKRE Vs. DAULI BAI
June 22, 2016
ANIKET GAUTAM Vs. STATE OF M P
July 12, 2016
ANIL AGARWAL Vs. STATE OF M.P.
December 14, 2016
ANIL AGRAWAL AND OTHERS Vs. RAMA BAI AND ANOTHER
March 2, 2016
ANIL AND ORS. Vs. STATE OF M.P.
February 3, 2016
ANIL BHANA Vs. STATE OF M.P.
June 17, 2016
ANIL CHOUDHARY Vs. STATE OF M P
February 5, 2016
ANIL JAIN Vs. STATE OF M.P.
November 18, 2016
ANIL KUMAR AGARWAL Vs. STATE OF M P AND ANR
June 15, 2016
ANIL KUMAR MALVIYA Vs. STATE OF M P AND OTHERS
March 3, 2016
ANIL KUMAR PANJAWANI Vs. INSPECTOR, MINIMUM WAGES ACT AND OTHERS
December 7, 2016
ANIL S/O SHRI SUGANCHANDRA JAIN Vs. SMT. SUNITA W/O SHRI ANIL KUMAR JAIN AND STATE OF M.P.
November 29, 2016
ANIL SAHNI @ TITU Vs. STATE OF M.P.
November 10, 2016
ANIL TRIPATHI Vs. SMT. URMILA TRIPATHI & ANR.
May 9, 2016
ANITA Vs. WOMEN AND CHILD DEVELOPMENT DEPARTMENT
May 10, 2016
ANITA BAI Vs. SHEKHAR
June 14, 2016
ANJANI PRASAD Vs. STATE OF M.P. AND OTHERS
September 20, 2016
ANJU SHRIVASTAVA Vs. STATE OF M P ORS
July 22, 2016
ANJUMAN HIDAYATUL MUSLEMEEN Vs. MOHD SAYEED & OTHERS
September 20, 2016
ANKIT Vs. STATE OF M.P.
April 27, 2016
ANKITA CHANDRAWAT Vs. M.P. HIGH COURT
June 15, 2016
ANNAPURANA NATH Vs. STATE OF M.P
September 19, 2016
ANOOP AND ORS. Vs. STATE OF M.P.
February 19, 2016
ANSHU BHANOT Vs. SRAJAN INFRASTRUCTURE AND OTHER
September 29, 2016
ANTAR SINGH DARBAR Vs. SHRI KAILASH VIJAYVARGIYA
February 2, 2016
ANUGYA RASTOGI Vs. STATE OF M P AND OTHERS
December 9, 2016
ANUJ DANGA Vs. RAMPRAKASH SHARMA
September 26, 2016
ANUP S/O NARAYAN PATHAK Vs. RAMESH S/O PARAS TAMJI TOURANI AND ANOTHER
February 15, 2016
ANUPAM CHOUKSEY Vs. STATE OF M P
March 29, 2016
ANUPAM SHARMA Vs. STATE OF MADHYA PRADESH
May 26, 2016
ANURUDH KUMAR Vs. RAMKISHORI AND OTHERS
April 5, 2016
ANWAR RIZWAN KHAN Vs. THE STATE OF MADHYA PRADESH
May 6, 2016
APEKSHA YADAV Vs. AMIT KUMAR YADAV
October 3, 2016
APNA SWEETS Vs. ESI CORPORATION
December 14, 2016
ARCHANA KUSHWAH Vs. B.K.TRIPATHI & ANR.
December 22, 2016
ARCHANA NAGAR, D/O BASANT KUMAR NAGAR Vs. STATE OF M P
April 7, 2016
ARCHANA SHARMA W/O SUMIT SHARMA Vs. SUMIT SHARMA S/O SHRI RAMESH SHARMA
August 4, 2016
ARUN HIRWAY Vs. RAJESH GUPTA & OTHERS
September 15, 2016
ARUN KAPUR Vs. STATE OF M P & ANR
September 29, 2016
ARUNA PATEL Vs. STATE OF M P AND OTHERS
March 28, 2016
ARUNA W/O BHAGWANLAL SOLANKI Vs. BHAGWANLAL SOLANKI S/O BHERULAL SOLANKI
February 10, 2016
ARVIND Vs. VARSHA
March 14, 2016
ARVIND Vs. SMT. PUSHPA @ DEVI
April 26, 2016
ARVIND CHANDWANI Vs. STATE OF MADHYA PRADESH
April 28, 2016
ARVIND GEETE Vs. LAW AND LEGISLATIVE AFFAIRS DEPARTMENT
August 2, 2016
ARVIND GURJAR Vs. STATE OF M.P. AND ANOTHER
October 27, 2016
ARVIND KUMAR JOSHI Vs. STATE OF M P
April 21, 2016
ARVIND KUMAR SAXENA Vs. STATE OF M P
August 10, 2016
ARVIND KUMAR SINGH Vs. COAL INDIA LIMITED
January 20, 2016
ARVIND KUSHWAH Vs. THE STATE OF MADHYA PRADESH
November 18, 2016
ASHAN KHAN Vs. PANKAJ AND ANOTHER
October 20, 2016
ASHISH Vs. SHRI NAGESHWAR AND OTHERS
December 21, 2016
ASHISH Vs. VAIBHAV
July 18, 2016
ASHISH DESHPANDE Vs. STATE OF M.P.
May 3, 2016
ASHISH KUMAR GUPTA Vs. STATE OF M P
August 31, 2016
ASHISH KUMAR JAIN Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION
August 26, 2016
ASHISH MITTAL Vs. BANK OF BARODA
August 2, 2016
ASHISH SHARMA Vs. COLLECTOR UMARIA
July 21, 2016
ASHOK Vs. DEEWAN
March 10, 2016
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
July 14, 2016
ASHOK KUMAR DUBEY Vs. PARWATI BAI
September 12, 2016
ASHOK KUMAR JAIN Vs. INDORE MUNICIPAL CORPORATION
February 29, 2016
ASHOK KUMAR KASERA Vs. STATE OF M P, FOREST DEPARTMENT
March 16, 2016
ASHOK KUMAR KHARE Vs. ARUNA SHARMA
April 20, 2016
ASHOK KUMAR MISHRA Vs. PANKAJ SINGH AND ANOTHER
May 5, 2016
ASHOK MALPANI Vs. M/S SANGHI BROTHERS (INDORE) LTD.& ORS.
December 22, 2016
ASHOK PACHAURI AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
April 1, 2016
ASHOK PARWAT Vs. SUDARSHAN
August 17, 2016
ASHOK RANI Vs. RAGHVENDRA AND ORS.
April 4, 2016
ASHOK S/O KASHIRAM BUNDELE AND ANOTHER Vs. VIMLA BAI @ VIMAL BAI AND OTHERS
August 9, 2016
ASHOKA INFRAWAYS LIMITED AND OTHERS Vs. STATE OF M.P.
February 4, 2016
ASHUTOSH Vs. STATE OF M P
September 14, 2016
ASHWINI Vs. ESTATE OFFICER, MHOW CIRCLE
September 19, 2016
ASLAM PATHAN Vs. THE STATE OF MADHYA PRADESH
October 21, 2016
ASSET RECONSTRUCTION COMPANY (INDIA) LTD (ARCIL) Vs. JYOTI OVERSEAS LTD
February 4, 2016
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF M P AND ANOTHER
August 24, 2016
ASSOCIATION OF ELECTRONICS INDUSTRIES Vs. HOUSING ENVIRONMENTAL AND URBAN ADMINISTRATION DEPARTMENT
July 25, 2016
ATUL AGRAWAL Vs. ASHIMA SAYAL
May 9, 2016
ATUL AGRAWAL Vs. JAISHREE BANERJEE AND ANR
May 13, 2016
AVDESH SHARMA Vs. STATE OF MADHYA PRADESH
May 31, 2016
AVDHESH MANI NEMA Vs. G.P.PATHAK
April 12, 2016
AVINASH AASHTIKAR Vs. THE STATE OF MADHYA PRADESH
December 13, 2016
AVINASH CHANDRA Vs. STATE OF M P
January 22, 2016
AVNEET KUMAR GUPTA Vs. VINOD KUMAR GOYAL
June 15, 2016
AWADESH SINGH SIKARWAR Vs. THE STATE OF MADHYA PRADESH
December 2, 2016
AWDHESH SINGH Vs. SANJAY MOGHE
December 13, 2016
AYODHYA PRASAD TIWARI Vs. LALMAN VISHWAKARMA
December 15, 2016
AYUSH Vs. KISHAN SINGH TEKAM & ANOTHER
January 27, 2016
B P KHARE Vs. STATE OF M P
May 2, 2016
B.K. KUMAWAT Vs. MINISTRY OF FINANCE
January 5, 2016
BABA GYANDAS Vs. TAHSILDAR SHEOPUR
February 22, 2016
BABBAN KHERWAR & ORS Vs. STATE OF M P
August 10, 2016
BABITA GUPTA Vs. STATE OF M P AND ANOTHER
September 15, 2016
BABITA KUSHWAHA Vs. COMMISSIONER, KENDRIYA VIDHYALAYA SANGATHAN & ANOTHER
December 8, 2016
BABLI @ RUBINA Vs. STATE OF M P
January 29, 2016
BABLU NANDA Vs. STATE OF M.P.
June 20, 2016
BABU SINGH KUSHWAHA Vs. RAMMO BAI
April 11, 2016
BABULAL Vs. SURENDRA SINGH
July 19, 2016
BABULAL Vs. RANDHIR SINGH
February 3, 2016
BABULAL Vs. STATE OF M P
February 8, 2016
BABULAL Vs. STATE OF M.P
February 8, 2016
BABULAL & ORS. Vs. SMT. PREMWATI
December 6, 2016
BABULAL DHANGI Vs. GANESHRAM AND OTHERS
December 2, 2016
BADAM SINGH & OTHERS Vs. STATE OF M P
June 20, 2016
BADRI PRASAD YADAV Vs. STATE OF MADHYA PRADESH AND OTHERS
February 2, 2016
BADRILAL Vs. INDORE DEVELOPMENT AUTHORITY
January 9, 2016
BADRIPRASAD S/O PRABHULAL Vs. MAHESH KUMAR & ORS
August 17, 2016
BAGIYA & ANOTHER Vs. STATE OF MADHYA PRADESH
April 11, 2016
BAHADUR SINGH AND ORS. Vs. STATE OF M.P.
April 5, 2016
BAHADUR SINGH GUJRAL Vs. STATE OF M P
August 31, 2016
BAL KRISHNA UPADHYAY Vs. STATE OF M P
August 17, 2016
BAL MUKUND SINGH GAUTAM Vs. KULDEEP SINGH & OTHERS
August 9, 2016
BALAI @ BALRAM PRAJAPATI Vs. STATE OF M P
September 9, 2016
BALAJI METAL Vs. SHILPA MAHESHWARI
April 26, 2016
BALASAHEB BHOPKAR AND ORS. Vs. STATE OF M.P.
February 25, 2016
BALCHAND GUPTA Vs. STATE OF MADHYA PRADESH
March 2, 2016
BALDEO PRASAD UBNARE AND OTHERS Vs. STATE OF M P AND ANOTHER
September 19, 2016
BALESHWAR DAYAL JASIWAL Vs. BANK OF INDIA
February 25, 2016
BALKISHAN SHARMA AND OTHERS Vs. BALAJI COLD STORAGE AND ICE FACTORY AND OTHERS
September 12, 2016
BALKRISHNA Vs. USHA
March 31, 2016
BALKRISHNA Vs. RIPUDAMAN SINGH
March 31, 2016
BALKRISHNA CHOURASIYA Vs. RAJESH VAIDHYA
November 9, 2016
BALLA @ BALRAM Vs. STATE OF M P
February 16, 2016
BALRAM & ANOTHER Vs. STATE OF M P
August 4, 2016
BALRAM SINGH Vs. HANSI BAI
February 22, 2016
BALVEER SINGH Vs. STATE OF MADHYA PRADESH
June 14, 2016
BALVEER SINGH TOMAR Vs. STATE OF M.P.
September 23, 2016
BALVEERSINGH PAL Vs. STATE OF MADHYA PRADESH
June 2, 2016
BANA BAI Vs. STATE OF M.P.
November 30, 2016
BANDANA MISHRA (SMT.) Vs. UNION OF INDIA AND OTHERS
November 8, 2016
BANK OF MAHARASHTRA Vs. M/S ICO JAX INDIA DEEDWANA OLI LASHKAR GWALIOR & ANR.
September 1, 2016
BANSAL CONSTRUCTION WORKS PRIVATE LIMITED Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITE
March 21, 2016
BANSAL CONSTRUCTION WORKS PRIVATE LIMITED Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION
March 21, 2016
BANSH BAHORE Vs. THE STATE OF MADHYA PRADESH
December 22, 2016
BANSHI Vs. LAXMINARAYAN RICHHARIYA
August 24, 2016
BANTI @ BASARAT KHAN NARESH Vs. STATE OF MADHYA PRADESH
June 2, 2016
BANTI @ PADAM SINGH Vs. STATE OF MADHYA PRADESH
May 26, 2016
BANTU AND ORS. Vs. STATE OF M.P.
April 18, 2016
BANWARI BAGHEL Vs. UNION OF INDIA AND OTHERS
September 2, 2016
BANWARI LAL YADAV Vs. HIGH COURT BAR ASSOCIATION
January 6, 2016
BARE LAL Vs. DEEPA
December 20, 2016
BARJOR SINGH GURJAR & ORS Vs. GWALIOR DEVELOPMENT AUTHORITY & ORS
August 19, 2016
BASANTSINGH TEKAM Vs. THE STATE OF MADHYA PRADESH
April 26, 2016
BCC FINANCE LTD Vs. STATE OF M P & ORS
April 1, 2016
BEENA KUMAR Vs. STATE OF M P
February 23, 2016
BHABHA COLLEGE SCIENCE, BHOPAL Vs. UNION OF INDIA & ORS.
December 16, 2016
BHAGIRATH Vs. PUBLIC WORKS DEPARTMENT
July 15, 2016
BHAGVAN DAS CHOUKSE Vs. STATE OF M.P.
August 31, 2016
BHAGWATI Vs. STATE OF MADHYA PRADESH
March 2, 2016
BHAIRO SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
September 7, 2016
BHAIRUSINGH AND OTHERS Vs. STATE OF M.P. AND ANOTHER
November 10, 2016
BHAIYALAL Vs. SHYAMBAI
August 23, 2016
BHANWAR LAL SOLANKI (B.L. SOLANKI) Vs. STATE OF MADHYA PRADESH
August 5, 2016
BHANWARBAI Vs. GAJENDRA
September 7, 2016
BHARAT Vs. STATE OF M.P.
November 2, 2016
BHARAT AND ANOTHER Vs. STATE OF M P AND ANOTHER
March 9, 2016
BHARAT SANCHAR NIGAM LIMITED Vs. GANESH CONSTRUCTION
December 5, 2016
BHARAT SINGH Vs. GANESHRAM
November 28, 2016
BHARAT SINGH PAWAR Vs. ASHOK WARNWAL COMMISSIONER RAJYA SHIKSHA KENDRA
April 25, 2016
BHARATSINGH S/O SAJJANSINGH SOLANKI Vs. ISMILE KHAN S/O YAQUB KHAN
February 15, 2016
BHASKAR SHARMA Vs. STATE OF M P
April 11, 2016
BHAWANI AUTOMOBILES Vs. SGMM ORES PRIVATE LIMITED
February 2, 2016
BHAWAR SINGH Vs. BHARATBAI
January 12, 2016
BHAWAR SINGH Vs. STATE OF M P
February 22, 2016
BHOGIRAM KEVAT Vs. STATE OF M P
July 4, 2016
BHOJ LAL LILHARE Vs. STATE OF M P
August 9, 2016
BHUMANI BAI Vs. THE STATE OF MADHYA PRADESH
June 15, 2016
BHUPAT PATEL Vs. STATE OF M P
March 22, 2016
BHUPENDRA CHAUHAN Vs. STATE OF M P & ANOTHER
July 29, 2016
BHUPENDRA SINGH RAWAT Vs. STATE OF M.P.
July 20, 2016
BHURI BAI, W/O VISHWANATH AHIRWAR Vs. STATE OF M P AND ORS
May 9, 2016
BHURIYABAI Vs. STATE OF MADHYA PRADESH
June 2, 2016
BHUVNESHWAR Vs. THE STATE OF MADHYA PRADESH
April 4, 2016
BHUVNESHWAR PRASAD CHAUBEY Vs. THE STATE OF MADHYA PRADESH
November 10, 2016
BINDU SINGH(SMT.) Vs. STATE OF M.P.AND OTHERS
October 24, 2016
BIRANI STEEL INDUSTRIES AND ORS. Vs. STATE OF M.P. AND ORS.
February 17, 2016
BIRENDRA @ BEERU PATEL, S/O SANTOSH PATEL Vs. STATE OF M P
March 1, 2016
BIRLA CORPORATION LTD. Vs. DEPUTY LABOUR COMMISSIONER AND ANOTHER
June 15, 2016
BITOLI DEVI Vs. STATE OF M.P.
May 13, 2016
BOREWELL ASSOCIATION, REWA Vs. STATE OF M.P. AND OTHERS
March 8, 2016
BRAJESH Vs. STATE OF MADHYA PRADESH
June 2, 2016
BRAJESH PANDEY Vs. CHAIRMAN, BOARD OF GOVERNOR (BOG) AND OTHERS
April 25, 2016
BRAJESH SHUKLA Vs. NARESH
August 16, 2016
BRAJGOPAL SHIVHARE Vs. STATE OF M P
February 23, 2016
BRIJ BHOOSHAN SHARMA Vs. STATE OF MADHYA PRADESH
October 20, 2016
BRIJ BHUSHAN SARMA Vs. STATE OF MADHYA PRADESH
April 18, 2016
BRIJENDRA GUPTA Vs. THE STATE OF MADHYA PRADESH
March 18, 2016
BRIJENDRA PRATAP SINGH Vs. PANDIT MUKESH MAYAK
January 27, 2016
BRIJESH Vs. STATE OF M P
January 22, 2016
BRIJLAL Vs. STATE OF M.P.
December 7, 2016
BRIJLAL Vs. STATE OF M P
August 10, 2016
BRIJPAL & ORS. Vs. MRS. MUNNI BAI & ORS.
June 13, 2016
BRIJPAL SINGH Vs. DY.INSPECTOR GENERAL OF POLICE INDORE
August 29, 2016
BUDHIMAN SINGH Vs. STATE OF M P
March 3, 2016
BUNDU BEG Vs. KAMLA AHUJA & ORS
August 19, 2016
BUREAU CHIEF, UNITED NEWS OF INDIA AND ANOTHER Vs. MUKESH THAKUR
October 24, 2016
BUTAN SAKET Vs. MUNNELAL SAKET
May 3, 2016
BVG INDIA LIMITED, PUNE Vs. MUNICIPAL CORPORATION UJJAIN AND 3 OTHERS
April 7, 2016
C.L.C. TEXTILE PARK PVT. LIMITED Vs. ASSISTANT COMMISSIONER
March 31, 2016
C.M.D. (EZ) MPPKVVCL Vs. SHARAD OSHWAL
March 11, 2016
C.S. SHRIVASTAVA Vs. ANIMAL HUSBANDRY DEPARTMENT
July 19, 2016
CANTONMENT BOARD Vs. GOPAL DAS KABRA AND OTHERS
March 17, 2016
CENTRAL BANK OF INDIA Vs. DIRECTORATE OF ENFORCEMENT
September 6, 2016
CENTRAL BANK OF INDIA Vs. DINESH KUMAR KAHAR
July 11, 2016
CENTRAL PROFESSOR/SCIENTIST TECHNICAL COUNCIL Vs. RAJMATA VIJAYARAJE SCINDIA KRISHI VISHWA VIDYALAYA
February 24, 2016
CHAIRMAN/MANAGING DIRECTOR Vs. UJYAR SINGH
November 9, 2016
CHANDMAL S/O HEMRAJJI Vs. LABHCHAND S/O HEMRAJJI
July 26, 2016
CHANDRA NIRMAN PVT. LTD.(M/S.) Vs. ORIENT PAPER MILLS LTD.
April 18, 2016
CHANDRA SHEKHAR Vs. STATE OF M P
July 11, 2016
CHANDRABHAN SINGH Vs. STATE OF M P
April 4, 2016
CHANDRAPAL YADAV Vs. STATE OF M.P.
January 6, 2016
CHARANJEET SINGH Vs. RAM SINGH
June 22, 2016
CHARANLAL Vs. GULAB
September 7, 2016
CHATUR GOUTAM Vs. STATE OF M P
April 28, 2016
CHATURBHUJ OJHA AND OTHERS Vs. STATE OF M P AND OTHERS
April 28, 2016
CHATURDAS BABA Vs. STATE OF M.P.
June 27, 2016
CHET RAM MISHRA Vs. STATE OF M P
September 29, 2016
CHETAN BAI Vs. RAMESH KUMAR PATHARIYA
March 14, 2016
CHETRAM MEENA Vs. STATE OF MADHYA PRADESH AND ANOTHER
May 11, 2016
CHETRAM MEENA Vs. STATE OF M P AND ANOTHER
May 11, 2016
CHHABILAL Vs. STATE OF M P
August 17, 2016
CHHAYA KAUL Vs. BOARD OF SECONDARY EDUCATION
March 28, 2016
CHHAYA KOTHARI AND ORS. Vs. UJJAIN MUNICIPAL CORPORATION AND ORS.
April 20, 2016
CHHOTE @ SANJEEV KUMAR Vs. STATE OF M P
September 19, 2016
CHHOTELAL AHIRWAR Vs. STATE OF MADHYA PRADESH
May 16, 2016
CHIRONGILAL @ CHHOTELAL Vs. MAHESH
March 1, 2016
CHITRA DEVI MAHESHWARI Vs. ANAND BERNARD AND OTHERS
April 20, 2016
CHITRA DEVI MAHESHWARI & ANOTHER Vs. ANAND BERNARD & OTHERS
March 3, 2016
CHITRA SAHU AND ANOTHER Vs. YOGESH SAHU
March 31, 2016
CHITRAKOOTRAM & ORS Vs. STATE OF M P
February 9, 2016
CHOKELAL @ CHANDU Vs. STATE OF M P
August 8, 2016
CHOTELAL ADIWASI Vs. STATE OF MADHYA PRADESH
June 8, 2016
CHRIST ACADEMIC AND EDUCATION SOCIETY, BIORA DISTT. RAJGARH Vs. THE UNION OF INDIA AND OTHERS
June 27, 2016
CHUNNILAL Vs. STATE OF M P
February 16, 2016
COLONEL RAVINDRA SINGH Vs. TEJBAHADUR SINGH (D) AND ORS
August 3, 2016
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX Vs. SUPERINTENDENT OF POLICE
December 6, 2016
COMMISSIONER OF INCOME TAX-I Vs. SATISH SHUKLA
January 4, 2016
CUMMINS TECHNOLOGIES INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME OF TAX
December 20, 2016
D.V.PAUL Vs. MANISHA LALWANI
November 11, 2016
DAINIK BHASKAR AND OTHERS Vs. KAILASH SONI AND STATE OF M.P.
April 25, 2016
DALUMAL Vs. STATE OF M.P. AND ORS.
May 2, 2016
DAMMANI BROTHERS OIL MERCHANT Vs. STATE OF M.P. AND ANOTHER
November 15, 2016
DAMO @ DAMODAR Vs. STATE OF MADHYA PRADESH
June 6, 2016
DAMODAR RAWAT Vs. M P NURSES REGISTRATION
February 2, 2016
DAMODAR SINGH Vs. STATE OF M P
February 4, 2016
DAN CHAND JAIN Vs. MANAGING DIRECTOR, JILA SAHKARI KENDRIYA BANK MARYADIT
December 7, 2016
DASHRATH Vs. BISAHIN
October 14, 2016
DASHRATH Vs. STATE OF M.P.
July 25, 2016
DASHRATH S/O DHYAN SINGH Vs. STATE OF M P
August 2, 2016
DASRATH GURJAR Vs. STATE OF M.P.
February 9, 2016
DASRATH GURJAR Vs. STATE OF M P
February 8, 2016
DATARAM YADAV Vs. STATE OF M.P. AND OTHERS
October 24, 2016
DATTATRAY PANDRI PANDEY Vs. STATE OF M P & OTHERS
March 3, 2016
DAU RAM MAHESHWAR Vs. STATE OF M.P. AND ANOTHER
March 17, 2016
DAULATRAM Vs. STATE OF MADHYA PRADESH
May 23, 2016
DAYA RAM Vs. COMMISSIONER
March 9, 2016
DAYA SHANKAR VISHWAKARMA Vs. V S VERMA & OTHERS
April 20, 2016
DECEASED DHAPUBAI THROUGH L RS NATHULAL AND ANOTHE Vs. BANSHILAL AND OTHERS
September 21, 2016
DEEP ENTERPRISES Vs. STATE OF M.P. AND OTHERS
September 28, 2016
DEEPAK Vs. HARIRAM & OTHERS
September 9, 2016
DEEPAK Vs. THE STATE OF MADHYA PRADESH
June 17, 2016
DEEPAK Vs. MANNALAL
August 8, 2016
DEEPAK CHATURVEDI Vs. HARIOM SINGHAL AND OTHERS
September 20, 2016
DEEPAK GUPTA Vs. BAJAJ TRADERS
February 3, 2016
DEEPAK JAIN Vs. STATE OF MADHYA PRADESH
May 30, 2016
DEEPAK KUMAR TYAGI Vs. STATE OF M P
April 1, 2016
DEEPAK S/O MANAKCHANDJI GOYAL; MANNALAL S/O LAXMINARAYANJI MAHESHWARI Vs. KRISHNAKANT S/O BALCHANDJI MAHESHWARI
August 8, 2016
DEEPAK SABAGOTI Vs. STATE OF M P & OTHERS
July 25, 2016
DEEPAK SINGH TOMAR Vs. UNION OF INDIA AND ORS.
August 9, 2016
DEEPAK VERMA Vs. STATE OF MADHYA PRADESH
May 31, 2016
DEEPALI KUKREJA Vs. STATE OF M P & OTHERS
September 22, 2016
DEEPNARAYAN SHUKLA AND OTHERS Vs. STATE OF M P AND OTHERS
January 28, 2016
DEEPTI GUPTA AND ORS. Vs. SHWETA PARMAR
April 21, 2016
DEPENDRA KUMAR PANDEY Vs. THE STATE OF MADHYA PRADESH
March 1, 2016
DESHLAHARA COKE INDUSTRIES (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAX & OTHERS
February 26, 2016
DEV SHARMA Vs. STATE OF MADHYA PRADESH
March 11, 2016
DEV VRAT MISHRA Vs. STATE OF M P
August 24, 2016
DEVA Vs. DILIP
September 22, 2016
DEVANAND UPADHYAY Vs. MEENA UPADHYAY
January 19, 2016
DEVENDRA KUMAR SHARMA Vs. THE STATE OF MADHYA PRADESH
April 21, 2016
DEVENDRA S/O ANANDLAL KURMI AND ANOTHER Vs. STATE OF M.P. AND OTHERS
September 22, 2016
DEVENDRA SHARMA Vs. STATE OF MADHYA PRADESH
June 14, 2016
DEVENDRA SINGH Vs. STATE OF M.P.
December 6, 2016
DEVENDRA SINGH @ MANTU Vs. STATE OF M P AND ANOTHER
September 1, 2016
DEVI AHILYA VISHWA VIDHYALAYA M/S INSTITUTE OF ENGINEERING AND TECHNOLOGY THROUGH FINANCE CONTROLLER Vs. ASSISTANT PROVIDENT FUND COMMISSIONER C-III
April 6, 2016
DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST Vs. STATE OF M P & OTHERS
March 14, 2016
DEVI SINGH Vs. STATE OF MADHYA PRADESH
May 31, 2016
DEVIDAS OAD Vs. DHARMENDRA KUMAR GUPTA
April 28, 2016
DEVIKA PATIL Vs. AJATSHATRU SHRIVASTAVA
April 20, 2016
DEVKISHAN Vs. RAMCHANDRA & ORS
August 26, 2016
DEVRAJ SINGH Vs. STATE OF MP AND OTHER
January 6, 2016
DEVRAM S/O KASHIRAM PIPLIYA Vs. STATE OF M P
April 20, 2016
DHALLU ALIAS ALLAH BAKSH Vs. RAMESHWAR SINGH & OTHERS
April 28, 2016
DHAN SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED
September 26, 2016
DHANENDRA SINGH BHADORIYA Vs. STATE OF M.P.
January 21, 2016
DHANLAXMI SOLVEX PRIVATE LIMITED Vs. STATE OF MP AND OTHERS
February 18, 2016
DHANNALAL Vs. HEERALAL
September 22, 2016
DHANNALAL CHARAN Vs. WATER RESOURCE DEPARTMENT
February 12, 2016
DHANPAL DOSHI Vs. STATE OF M.P. AND ANR.
March 3, 2016
DHARMENDRA AND OTHERS Vs. STATE OF M.P.
October 24, 2016
DHARMENDRA KUMAR PATIDAR Vs. INDIAN OIL CORPORATION LTD.
April 7, 2016
DHARMENDRA SINGH Vs. THE STATE OF MADHYA PRADESH
November 9, 2016
DHARMENDRA YADAV & OTHERES Vs. STATE OF M.P.
December 22, 2016
DHEER SINGH RAWAT Vs. STATE OF M P
July 14, 2016
DHEER SINGH YADAV Vs. STATE OF MADHYA PRADESH
June 6, 2016
DHIRA ALIAS DHIRAJ SINGH Vs. STATE OF M P
August 9, 2016
DHIRENDRA KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
November 30, 2016
DHIRENDRA KUMAR NAGAR Vs. STATE OF M P AND ORS
June 21, 2016
DHIRESH NIGAM Vs. BHOPAL DEVELOPMENT AUTHORITY
May 13, 2016
DHRUV SINGH Vs. STATE OF MADHYA PRADESH
May 31, 2016
DILIP Vs. STATE OF M P
July 15, 2016
DILIP Vs. COMMISSIONER M.P. HOUSING BOARD
August 11, 2016
DILIP AGASHE Vs. STATE OF MP
August 17, 2016
DILIP KUMAR Vs. STATE OF M.P.
October 13, 2016
DILIP KUMAR SHARMA AND ANOTHER Vs. HARISH CHANDRA JAISWAL (DEAD) THE POWER OF ATTORNEY
July 1, 2016
DILRAJ SINGH Vs. RAMLAKHAN
June 15, 2016
DILSHAD Vs. STATE OF M P
September 15, 2016
DINA & ORS. Vs. STATE OF M.P. & ANR.
October 26, 2016
DINDAYAL Vs. CHURAMAN
October 17, 2016
DINESH Vs. URBAN ADMINISTRATION DEPARTMENT
December 22, 2016
DINESH Vs. DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE
September 6, 2016
DINESH Vs. STATE OF M.P.
August 17, 2016
DINESH BABU GARG S/O NARAYANDAS GARG Vs. STATE OF M.P.
March 30, 2016
DINESH KUMAR JAAT Vs. MUNICIPAL CORPORATION
February 24, 2016
DINESH KUMAR VERMA Vs. STATE OF M P
January 18, 2016
DINESH KUSHWAH AND ANOTHER Vs. G.C.DAIRY INDIA LIMITED AND ANOTHER
May 9, 2016
DINESH SHARMA Vs. JYOTI SHARMA
February 2, 2016
DIPIKA Vs. STATE OF M P
May 4, 2016
DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. SHRI MADANLAL S/O BHANWARLAL UDIYA
April 22, 2016
DISTRICT HOMEOPATHIC MEDICAL COLLEGE CHARITABLE HOSPITAL MEDICAL RESEARCH AND EDUCTIONAL TRUST Vs. UNION OF INDIA
March 17, 2016
DIVAKAR PRASAD MISHRA Vs. EXECUTIVE ENGINEER/PUBLIC WORK DEPARTMENT
November 23, 2016
DIVYA KESHARI Vs. HINDUSTAN PETROLEUM CORPORATION LTD
June 15, 2016
DIWAKAR SINGH BHADORIYA Vs. STATE OF MADHYA PRADESH
May 23, 2016
DOMAN @ PANJU Vs. STATE OF M P
March 29, 2016
DR. JITENDRA K. JAIN Vs. THE STATE OF MADHYA PRADESH
September 8, 2016
DR. K.S. DUBEY Vs. THE STATE OF MADHYA PRADESH
November 25, 2016
DR. MUKESH NIGAM Vs. STATE OF MADHYA PRADESH
September 21, 2016
DR. OM PRAKASH GUPTA Vs. SHREE SHANTI GRIH NIRMAN SAHAKARI SANSTHA MARYADIT GWALIOR
February 16, 2016
DR. P.S. THAKUR Vs. STATE OF M.P. & OTHERS
July 12, 2016
DR. RAM NIWAS SHARMA Vs. STATE OF MADHYA PRADESH
July 8, 2016
DR. SANT KUMAR KHARE Vs. THE STATE OF MADHYA PRADESH
August 1, 2016
DR. SHYAM RAO PATHAK Vs. STATE OF MADHYA PRADESH
March 30, 2016
DR. TAHIRALI NAJMI Vs. STATE OF MP & OTHERS
March 29, 2016
DR. V.B. SINGH BAGHEL Vs. THE STATE OF MADHYA PRADESH
June 20, 2016
DR. VIJAY KUMAR SONI Vs. THE STATE OF MADHYA PRADESH
June 17, 2016
DR.TAPAN BHATTACHARYA Vs. STATE OF MADHYA PRADESH
May 9, 2016
DROPDI D/O MOHAN SINGH DHRUV Vs. DEEPAK AND ANOTHER
August 31, 2016
DUKAN LALMAL JAVAANMALMAL JAIN Vs. RAKESH KUMAR
April 4, 2016
DURGA SHANKAR DUBE Vs. STATE OF M.P.
July 28, 2016
DURIYABAI & OTHERS Vs. CHAMPAK BHAI & ANOTHER
September 9, 2016
DURVIJAY SINGH Vs. CENTRAL BANK OF INDIA
December 21, 2016
DUSHYANT DIXIT Vs. STATE OF M P
September 8, 2016
DWARKA PRASAD Vs. STATE OF MADHYA PRADESH
March 30, 2016
DY. GENERAL MANAGER Vs. GENERAL SECRETARY, DAILY WAGES BANK EMPLOYEES ASSOCIATION
November 23, 2016
EAGLE SECURITY SERVICE AND LABOUR SUPPLIER Vs. SHRI AVTAR PAROCHE
September 6, 2016
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. M/S. AMBAR PRODUCTS. GWALIOR
June 20, 2016
ESSEL INFRA PROJECTS LIMITED Vs. STATE OF M P
July 27, 2016
EXECUTIVE ENGINEER Vs. RAJESHWARI PRASHAD DIXIT
December 13, 2016
EXECUTIVE ENGINEER Vs. SHASHIKANT GODAR
February 29, 2016
EXECUTIVE ENGINEER, GRAH NIRMAN Vs. CHAIN SINGH JANGHALA & ANR.
September 20, 2016
FAISAL MOHAMMAD KHAN Vs. HARISINGH SAINI
June 20, 2016
FARHANAZ Vs. ABDUL RASHEED
August 24, 2016
FARJANA KHANAM Vs. ASADULLAH KHAN
May 11, 2016
FILMORE SERVICE CENTRE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
January 19, 2016
FRIENDS SCHOOL GOVERNING BOARD, INDIA Vs. MUNICIPAL COUNCIL
November 30, 2016
FRONT STATE CORPORATE Vs. STATE OF M P AND OTHERS
April 1, 2016
G P BHARGAVA Vs. STATE OF M P AND OTHER
September 19, 2016
G P INDUSTRIES Vs. M K THAPAR AND OTHERS
September 7, 2016
G.S.D. MISHRA Vs. MADHYANCHAL GRAMINJ BANK
June 13, 2016
GABBAR SINGH Vs. STATE OF MADHYA PRADESH
October 27, 2016
GAGAN KANOJIYA Vs. INDORE DEVELOPMENT AUTHORITY
January 4, 2016
GAIL GAS LIMITED Vs. M P AGRO BRK ENERGY FOODS LTD
March 10, 2016
GAJENDRA KUMAR RATHOD Vs. MINISTRY OF URBAN DEVELOPMENT
March 30, 2016
GAJENDRA SINGH BHADORIA Vs. STATE OF M.P.
November 23, 2016
GAJENDRA SINGH BHADORIYA Vs. STATE OF M.P.
October 19, 2016
GAJRAJ SINGH Vs. STATE OF M.P.
November 8, 2016
GAJRAJ SINGH KHICHI Vs. M.P.STATE ELECTION COMMISSION
August 4, 2016
GAJRAM Vs. STATE OF M.P.
September 1, 2016
GANESH JHARIA Vs. THE STATE OF MADHYA PRADESH
December 29, 2016
GANESH KUMAR Vs. MUNNA LAL GOYAL
August 26, 2016
GANESH PRASAD OJHA Vs. HARIRAM JI OJHA
June 17, 2016
GANESH RAM Vs. STATE OF MADHYA PRADESH
November 10, 2016
GANESH RAM AHIRWAR Vs. STATE OF M.P. AND OTHERS
October 18, 2016
GANESH YADAV Vs. STATE OF M P
March 9, 2016
GANESHI BAI W/O AMAR SINGH Vs. STATE OF M.P. AND OTHERS
October 7, 2016
GANG RANGER Vs. SHRI RAM LAKHAN SINGH
September 22, 2016
GANGA PRASAD DUBEY Vs. UNION OF INDIA
March 30, 2016
GANGADHAR (DECD.) THR.LRS KASHI Vs. INDORE MUNICIPAL CORPORATION
December 19, 2016
GANGOTRI BAI Vs. STATE OF M P & OTHERS
January 21, 2016
GANPAT S/O BEGA Vs. RAJ KUMAR UPVANSHI
March 29, 2016
GARG SHIKSHA SANSTHAN Vs. STATE OF M P AND OTHERS
July 13, 2016
GARIMA AVASTHI Vs. STATE OF M.P.
July 22, 2016
GAURI Vs. SAGAR
August 29, 2016
GAURISHANKAR Vs. PUBLIC HEALTH ENGINEERING DEPARTMENT
November 4, 2016
GAYADIN BANI S/O SHOBHNATH BANI Vs. STATE OF M P
August 30, 2016
GAYATRI BAI(SMT.) Vs. PANNALAL SINDHIYA AND OTHERS
March 1, 2016
GAYATRI DEVI & OTHERS Vs. STATE OF M P AND ANOTHER
August 17, 2016
GAYATRI MEENA Vs. OM PRAKASH MEENA
April 5, 2016
GAYATRI PROJECT LIMITED & B C BIYANI PROJECT PRIVA Vs. NARMADA VALLEY DEVELOPMENT DEPARTMENT & OTHERS
March 14, 2016
GDP AGRO AND FOOD PRODUCTS PVT LTD Vs. UNION OF INDIA & OTHERS
September 12, 2016
GEDIYA PATEL Vs. STATE OF MADHYA PRADESH
May 31, 2016
GEETA MANJHI Vs. STATE OF M.P.
November 3, 2016
GENERAL MANAGER (RAND R) NHDC INDIRA SAGAR Vs. RANJEET SINGH
June 27, 2016
GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA Vs. RAMADAYAL MEENA
October 19, 2016
GHANSHYAM S/O LAXMINARAYAN PATIDAR AND ANOTHER Vs. STATE OF M.P.
September 20, 2016
GHANSHYAM SARRAF Vs. STATE OF M P
March 9, 2016
GIRISHCHAND BANSAL Vs. DEBT RECOVERY TRIBUNAL AND OTHERS
April 28, 2016
GIRRAJ SHARMA Vs. STATE OF M.P.
July 15, 2016
GIRRAJ SINGH GURJAR Vs. STATE OF M P
June 15, 2016
GIRVAR SINGH & ORS Vs. GWALIOR DEVELOPMENT AUTHORITY & ORS
August 19, 2016
GLOBAL REALITY AND ORS. Vs. COMMISSIONER OF INCOME TAX
January 5, 2016
GOKUL Vs. PUBLIC HEALTH DEPARTMENT
May 26, 2016
GOLDY PREMY Vs. ALANKAR VASHISHTHA AND OTHERS
April 26, 2016
GOPAL DAS Vs. STATE OF M P
August 4, 2016
GOPAL DAS Vs. NAVAL KISHORE GARG
November 10, 2016
GOPAL DAS KESHWANI Vs. STATE OF M.P.
September 23, 2016
GOPAL GUPTA Vs. STATE OF M.P.
December 26, 2016
GOPAL S/O BHARATLAL JAAT Vs. STATE OF M P
May 4, 2016
GOPAL SINH YADAV Vs. STATAE OF M.P. AND OTHERS
December 14, 2016
GOPAL YADAV @ KALLOO Vs. STATE OF M P
September 23, 2016
GOPI V VARTI Vs. MAHESH PRASAD
March 28, 2016
GOTE @ RAMBHARAT Vs. STATE OF M.P.
July 25, 2016
GOTILAL Vs. STATE OF MADHYA PRADESH
June 6, 2016
GOURISHANKAR NEMA Vs. PRABHUDAYAL NEMA
December 22, 2016
GOVIND PRASAD SAINI Vs. M.P. STATE ELECTRICITY BOARD & OTHERS
October 5, 2016
GOVIND SINGH @ DULHA & OTHERS Vs. STATE OF M P
March 22, 2016
GOVINDRAM DADING S/O KANIRAMJI Vs. STATE OF M P
July 5, 2016
GRANTHAM COLLEGE OF PHYSICAL EDUCATION Vs. BARKATULLAH UNIVERSITY, BHOPAL
March 29, 2016
GRASIM INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
December 19, 2016
GRASIM INDUSTRIES LTD., (CHEMICAL DIVISION) Vs. DULEY SINGH & ANOTHER
August 10, 2016
GUDDA Vs. STATE OF M P
August 9, 2016
GUDDI Vs. STATE OF MP AND ANR
August 29, 2016
GUDDU BAIGA @ SHIVDAYAL Vs. STATE OF M P
April 28, 2016
GULREZ Vs. THE STATE OF MADHYA PRADESH
June 13, 2016
GUNESHWAR KRISHAN MANJUJA Vs. M.P.E.B.
October 27, 2016
GURJEET SINGH S/O SHRI BHAGAT SINGH CHHABRA Vs. M/S. UNITED PROJECT CONSTRUCTION LTD.
December 1, 2016
GURMEET SINGH @ BHOLU SINGH Vs. HARJEET SINGH
April 18, 2016
GURUMUKH SINGH Vs. STATE OF M P
February 29, 2016
GWALIOR AIR PRODUCTS LIMITED Vs. INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPN , GWAL
March 30, 2016
GYANJEET SEWA MISSION TRUST Vs. UNION OF INDIA AND ANOTHER
July 5, 2016
HABIB MUSTAFA (SINCE DEAD) AND ORS Vs. STATE OF M P AND OTHERS
August 17, 2016
HAJARILAL HANOTIYA Vs. SACHIN SINGH THAKUR
March 22, 2016
HALKA KUSHWAHA Vs. PYARELAL KACHHI
September 6, 2016
HANIF KHAN & ORS Vs. SHANNO BEE
February 10, 2016
HANUMAN PRASAD VERMA Vs. STATE OF M.P. AND OTHERS
February 24, 2016
HAR NARAYAN & ORS Vs. KUNJAN BAI & ORS
September 12, 2016
HARCHARAN Vs. STATE OF MADHYA PRADESH
May 19, 2016
HARGOVIND BHARGAVA AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
April 12, 2016
HARI HAR BASANT GUPTA Vs. STATE OF M P
March 10, 2016
HARIBHAN SINGH Vs. GUDIBAI
December 22, 2016
HARINARAYAN Vs. STATE OF M P
August 16, 2016
HARIRAM S/O MALLU AND ANOTHER Vs. PATIRAM S/O MALLU KUNVI
September 1, 2016
HARISHANKAR BANDIL Vs. SMT. SAROJ DEVI AND OTHERS
May 5, 2016
HARISHANKAR TIWARI Vs. STATE OF MADHYA PRADESH
May 11, 2016
HARISHCHNADRA & ORS. Vs. THE STATE OF M.P.
November 9, 2016
HARKUNWAR BAI Vs. KALABAI
June 27, 2016
HARNAM SINGH AND ORS. Vs. STATE OF M.P.
April 22, 2016
HARVIR SINGH Vs. THE STATE OF MADHYA PRADESH
June 28, 2016
HASINAR BI Vs. M P WAKF BOARD
July 5, 2016
HAZI YUSUF KHAN Vs. STATE OF M P
June 14, 2016
HEC INFRA PROJECTS LTD Vs. STATE OF M P AND 2 OTHERS
January 22, 2016
HEMANT KUMAR CHAKRADHAR Vs. VINITA CHAKRADHAR
January 18, 2016
HEMANTKUMAR Vs. MANOHARSINGH & OTHERS
September 21, 2016
HEMAR SINGH PARMAR Vs. UNION OF INDIA AND OTHERS
July 25, 2016
HEMLATA MEHRA Vs. STATE OF M P
August 3, 2016
HICT SHIKSHA MAHAVIDHYALAYA Vs. BOARD OF SECONDARY EDUCATION
December 22, 2016
HIGH COURT OF MADHYA PRADESH (GWALIOR BENCH) (D.B.) Vs. ARIFA
November 8, 2016
HIMANSHI DESHMUKH Vs. STATE OF M P
March 1, 2016
HIMMAT SINGH & OTHERS Vs. STATE OF M P
September 8, 2016
HINDUSTAN COMMERCIAL CORPORATION PVT. LTD. Vs. STATE OF M.P. & ANOTHER.
December 2, 2016
HINDUSTAN ENGINEERING Vs. LANXESS INDIA PVT LTD
April 29, 2016
HINDUSTAN PETROLEUM CORPORATION LTD AND ANOTHER Vs. RADHIKA K MOOLCHANDANI
August 9, 2016
HIRALAL KACHAWA Vs. STATE OF M.P.
February 8, 2016
HIRALAL SANGAM Vs. STATE OF M P AND OTHERS
July 14, 2016
HIRDESH OJHA Vs. JUGAL KISHORE BHARGAVA
May 10, 2016
HK KALCHURI AND EDUCATION TRUST Vs. STATE OF MADHYA PRADESH
October 20, 2016
HOLOFLEX LTD Vs. STATE OF MP AND OTHERS
September 6, 2016
HOLOFLEX LTD Vs. STATE OF MP AND OTHERS
July 29, 2016
HUKUM SINGH AND ORS. Vs. STATE OF M.P.
April 18, 2016
HYJINUS KERKETTA Vs. STATE OF M.P.
April 27, 2016
IDALI BAI Vs. STATE OF M.P.
April 18, 2016
IFFCO TOKYO GENERAL INSURANCE CO.LTD. Vs. GHASIRAM
November 4, 2016
IFFCO-TOKIO GENERAL INSURANCE CO. LTD. Vs. SMT. ASHA MISHRA AND OTHERS
November 10, 2016
IMARTI BAI & OTHERS Vs. PREM BAI & OTHERS
May 10, 2016
IMRAN KHAN Vs. ENERGY DEPARTMENT
April 1, 2016
IMRAN KHAN Vs. STATE OF MADHYA PRADESH
May 19, 2016
IMRAN UI HAQUE Vs. M P MADHYA KSHETRA VIDYUT VITARAN CO LTD
April 25, 2016
IN REFERENCE Vs. RAJESH VERMA & ANR
February 1, 2016
IN REFERENCE Vs. RAJENDRA ADIVASHI
April 22, 2016
IN REFERENCE Vs. JITENDRA
August 26, 2016
IN REFERENCE RECEIVED FROM THE FIRST ADDITIONAL SE Vs. SACHIN KUMAR SINGHRAHA
March 3, 2016
IN REFERENCE, RECEIVED FROM LEARNED FIRST ADDITION Vs. RAMESH, S/O GHASIRAM KHATI
March 4, 2016
IN REFERENCE; RAVISHANKAR @ BABA VISHWAKARMA Vs. STATE OF MADHYA PRADESH
December 6, 2016
IN REFERENCES Vs. STATE OF M P
July 19, 2016
IN REFRENCE (SUO MOTU) Vs. STATE OF M P
December 20, 2016
INDERPAL SINGH CHANDOK Vs. MANMOHAN KAUR
February 17, 2016
INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA
July 19, 2016
INDIAN OIL CORPORATION LTD. Vs. AGRAWAL AGRO AUTO SERVICE
April 18, 2016
INDIAN OVERSEAS BANK Vs. HARI SHANKAR SHARMA AND ANOTHER
November 29, 2016
INDOFIL CHEMICALS COMPANY Vs. STATE OF M.P. AND ORS.
January 13, 2016
INDORE CHRISTIAN COLLEGE, INDORE Vs. STATE OF M.P. & ANR.
December 1, 2016
INDORE DEVELOPMENT AUTHORITY Vs. ARBITRAL TRIBUNAL, THROUGH HONBLE SHRI JUSTICE RAMESH GARG (RETD) AND THREE OTHERS
November 22, 2016
INDORE MUNICIPAL CORPORATION Vs. COMMR. OF C. EX. (A), INDORE (M.P.)
April 5, 2016
INDORE MUNICIPAL CORPORATION Vs. SIMPLEX INFRASTRUCTURE LTD
August 12, 2016
INDORE PRESS CLUB Vs. RAKESH DWIVEDI
July 22, 2016
INDRA KUMAR JAT Vs. SMT. NAINIKA JAT
June 20, 2016
INDRAPAL SINGH DANGI(M/S.) Vs. STATE OF M.P. AND OTHERS
July 15, 2016
IQBAL Vs. STATE OF M P
April 6, 2016
IRFAN KHAN S/O HAMEED KHAN Vs. STATE OF M.P & OTHERS
June 17, 2016
ISHUDEEP SINGH Vs. STATE OF MADHYA PRADESH
June 6, 2016
J K ENTERPRISES Vs. STATE OF M P AND THREE OTHERS
January 8, 2016
J.M. SHUKLA Vs. STATE OF MADHYA PRADESH
November 24, 2016
JAGANNATH PANDEY Vs. PANDIT SHIV PRASAD TIWARI TRUST LORDGANJ, JABALPUR
August 19, 2016
JAGATLAL AND ORS. Vs. STATE OF M.P.
January 4, 2016
JAGDISH KORKU Vs. STATE OF M P AND ORS
July 1, 2016
JAGDISH MAKHIJA Vs. STATE OF M P
January 18, 2016
JAGDISH MATHUR Vs. PUBLIC HEALTH ENGINEERING DEPARTMENT
February 9, 2016
JAGDISH MISHRA Vs. SECRETARY HOME DEPT. THE STATE OF MADHYA PRADESH
April 21, 2016
JAGDISH PRASAD AND 2 OTHERS Vs. GOMA AND 2 OTHERS
April 20, 2016
JAGDISH PRASAD AND ANOTHER Vs. STATE OF MADHYA PRADESH
December 6, 2016
JAGDISH PRASAD SHARMA Vs. STATE OF M.P. AND ANOTHER
May 10, 2016
JAGDISH PRASAD TIWARI Vs. STATE OF M.P. AND OTHERS
July 12, 2016
JAGDISH SHRIVASTAVA Vs. STATE OF M P
April 25, 2016
JAGDISH SINGH Vs. GULAB SINGH
August 8, 2016
JAGDISH SINGH YADAV Vs. NARENDRA SINGH YADAV
February 3, 2016
JAGDISH VYAS Vs. SPECIAL POLICE ESTABLISHMENT
May 26, 2016
JAGNARAYAN KOL S/O GOPI KOL Vs. PHOOL KUMARI
April 12, 2016
JAGRIT ADIVASI DALIT SANGATHAN Vs. STATE OF MADHYA PRADESH AND OTHERS
July 18, 2016
JAGRUTI Vs. RAKESH
February 29, 2016
JAHAR SINGH Vs. STATE OF M.P.
October 4, 2016
JAHOOR AHMAD Vs. JAHOOR BE
August 29, 2016
JAHOOR KHAN Vs. RAMVARAN
April 29, 2016
JAI MAA PITAMBARA DHOOMAVATI SHIKSHA PRASAR SAMITI Vs. STATE OF M.P.
February 17, 2016
JAI NARAYAN SEN Vs. AARTI SEN
June 14, 2016
JAIBHAN SINGH Vs. STATE OF M P
July 4, 2016
JAIHIND SINGH THAKUR Vs. STATE OF MADHYA PRADESH
March 29, 2016
JAIPRAKASH ASSOCIATES LTD. Vs. MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION
May 23, 2016
JAITUN B Vs. MOHAMMAD
December 19, 2016
JAKIR KHAN Vs. THE STATE OF M.P.
September 14, 2016
JAMEEL KHAN @ SHUKHA Vs. STATE OF MADHYA PRADESH
May 31, 2016
JAMUNA PD. BUNKER Vs. SANJAY KUMAR
December 2, 2016
JAMUNA PRASAD Vs. ASHA
March 9, 2016
JANAK SINGH Vs. STATE OF M P & OTHERS
August 31, 2016
JASWANT @ YASHWANT Vs. NATHU
September 22, 2016
JAWAD AHMAD SIDDIQUI & OTHERS Vs. STATE OF M P
May 10, 2016
JAYA JAIN Vs. ASHWIN JAIN
March 4, 2016
JAYENDRASINGH Vs. STATE OF M P
August 12, 2016
JAYSHREE Vs. PRADHAN ENGINEERING ENTERPRISES PVT LTD.
November 7, 2016
JAYSHREE Vs. DEVENDRA
March 8, 2016
JEEV SEVA SANSTHAN Vs. MUNICIPAL CORPORATION
December 22, 2016
JHANAK LAL Vs. STATE OF M P
August 16, 2016
JHANAKLAL PARDHI Vs. THE STATE OF MADHYA PRADESH
June 23, 2016
JIJAMATA SPINNING MILLS PVT LTD Vs. SANJAY
August 29, 2016
JIJI INDUSTRIES LTD Vs. UNION OF INDIA
July 5, 2016
JILA WAKF COMMITTEE Vs. STATE OF M P
January 25, 2016
JINDAL AGRO OILS BALWADA & 35 OTHERS Vs. STATE OF M P & ANOTHER
August 12, 2016
JITENDRA Vs. STATE OF M P
July 20, 2016
JITENDRA Vs. STATE OF MADHYA PRADESH
May 16, 2016
JITENDRA & OTHERS Vs. STATE OF M P & ORS
February 10, 2016
JITENDRA GUPTA Vs. STATE OF M P & OTHERS
July 5, 2016
JITENDRA JADWANI Vs. SMT. SANGEETA @ DISHA JADWANI
November 11, 2016
JITENDRA SHARMA Vs. YADUVEER SINGH & OTHERS
August 30, 2016
JITENDRA SHRIVASTAVA Vs. NARMADA HYDROELECTRIC & OTHERS
August 1, 2016
JITENDRA SINGH CHOUHAN Vs. STATE OF M P AND SIX OTHERS
September 14, 2016
JOGESH Vs. INDORE MUNICIPAL CORPORATION
September 26, 2016
JOSEPH MASI Vs. MITHLESH CHOUBE
June 30, 2016
JUBER AND OTHERS Vs. STATE OF M P
February 16, 2016
JYOTI Vs. STATE OF M P
January 11, 2016
JYOTI HEMRANJANI Vs. SAGAR INSTITUTE OF RESEARCH & TECHNOLOGY EXCELLENC
August 3, 2016
JYOTI KORI Vs. STATE OF M P
July 4, 2016
JYOTI PRAKASH BANERJEE Vs. SOUTH EASTERN COAL FIELD LIMITED
June 30, 2016
JYOTI SONI Vs. MITHLESH SONI
July 25, 2016
K K GUPTA INFRASTRUCTURE PVT LTD Vs. PUBLIC WORKS DEPARTMENT
February 26, 2016
K K MISHRA Vs. STATE OF M P
September 12, 2016
K L KASHI Vs. MAHINDRA AND MAHINDRA FINANCE SERVICES LTD
May 4, 2016
K S AWASTHI Vs. MANAGING DIRECTOR, M P STATE COOPERATIVE CONSUMERS
January 28, 2016
K.T. CONSTRUCTION (I) LTD. Vs. STATE OF MADHYA PRADESH AND ORS.
April 29, 2016
KADU Vs. PHOOLCHAND
March 10, 2016
KAILASH Vs. RAJENDRA
June 23, 2016
KAILASH Vs. STATE OF MADHYA PRADESH
September 19, 2016
KAILASH AND OTHERS Vs. STATE OF M P
September 8, 2016
KAILASH AND OTHERS Vs. STATE OF M P
August 2, 2016
KAILASH BARMAN Vs. THE STATE OF MADHYA PRADESH
June 23, 2016
KAILASH CHAND PARATE Vs. STATE OF M.P. AND ORS.
June 14, 2016
KAILASH CHANDRA S/O BALARAM KAKARWAL Vs. STATE OF M P AND FOUR OTHERS
March 30, 2016
KAILASH CHANDRA SIRVI Vs. STATE OF M.P.
August 24, 2016
KAILASH GARG AND ANOTHER Vs. STATE OF M P AND OTHERS
September 23, 2016
KALA DEVI Vs. STATE OF M P
February 15, 2016
KALLU RAM AGRAWAL Vs. KUSUM JAMDAR
January 8, 2016
KAMAL Vs. STATE OF M P
March 9, 2016
KAMAL KUMAR & ANOTHER Vs. STATE OF M P
March 3, 2016
KAMAL KUMAR SHARMA Vs. VEENA AGRAWAL(GOYANKA)
August 30, 2016
KAMAL PATEL Vs. RAM KISHORE DOGNE
January 4, 2016
KAMAL PATEL Vs. INDORE MUNICIPAL CORPORATION
May 23, 2016
KAMALCHAND Vs. STATE OF M P AND OTHERS
March 17, 2016
KAMALKANT TIWARI Vs. THE STATE OF MADHYA PRADESH
January 20, 2016
KAMINI POTDAR Vs. ARUNENDRA KUMAR AND OTHERS
August 8, 2016
KAMLA BAI Vs. STATE OF M.P. AND OTHERS
May 9, 2016
KAMLA KUMARI Vs. STATE OF M P & ORS
August 16, 2016
KAMLABAI Vs. PUBLIC HEALTH DEPARTMENT
April 1, 2016
KAMLESH Vs. STATE OF M.P.
February 16, 2016
KAMLESH DIWAKAR Vs. STATE OF M. P.
November 8, 2016
KAMLESH KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
November 30, 2016
KAMLESH S/O BRAJVASI BANSAL Vs. STATE OF M P
August 29, 2016
KAMLESH SAKYA Vs. STATE OF MADHYA PRADESH
July 1, 2016
KAMLESH SIMOLIYA Vs. BABITA & ANOTHER
May 10, 2016
KAMTU @ KAMTA YADAV Vs. STATE OF M P
February 23, 2016
KANCHAN KHATTAR Vs. RAKESH DARDWANSHI AND ORS.
January 20, 2016
KANCHAN MEDICAL STORES Vs. UNION OF INDIA
September 16, 2016
KANHAIRAM AND OTHERS Vs. STATE OF M P
April 5, 2016
KANHAIYA LAL Vs. STATE OF M P & ORS
August 16, 2016
KANHAIYA NAMDEO Vs. RANI BHAWSAR
November 25, 2016
KANTISINGH Vs. STATE OF M.P.
August 9, 2016
KAPOOR SINGH SON OF GOLI SINGH LODHI Vs. STATE OF M P
March 29, 2016
KARAMAT Vs. STATE OF M P
August 19, 2016
KARAN SINGH Vs. MITTHU SINGH
March 3, 2016
KARULAL Vs. STATE OF M P
August 16, 2016
KASHANULLAH KHAN Vs. LIMA
April 7, 2016
KASHI YADAV Vs. STATE OF M P
January 8, 2016
KASHI YADAV Vs. STATE OF M P
February 26, 2016
KASHIRAM Vs. RAMESHWAR
August 8, 2016
KASHIRAM @ KISHANCHANDRA Vs. SHASHIPRABHA DEVI & OTHERS
September 19, 2016
KASIM ALI S/O AKBAR ALI AND ANOTHER Vs. STATE OF MADHYA PRADESH AND ANOTHER
June 13, 2016
KASTURI BAI Vs. UMESH SAINI
December 21, 2016
KASTURI BAI W/O LATE POPSINGH @ KOKSINGH Vs. SMT. KUSHUMLATA BAI W/O NARAYAN SINGH AND OTHERS
July 4, 2016
KAUSHAL KISHOR GUPTA Vs. SMT. SATYAVATI GUPTA
November 16, 2016
KAUSHALIYABAI Vs. VIJAY
April 4, 2016
KAUSHALYA BAI Vs. STATE OF M P
August 12, 2016
KAUSHLENDRA KUMAR SINGH AND OTHERS Vs. DEVENDRA KUMAR MISHRA AND ANOTHER
August 1, 2016
KAUSHLENDRA SINGH JATAV Vs. UNION OF INDIA & ORS.
September 23, 2016
KAZI MOHAMMAD HANIF Vs. STATE OF M.P.
November 25, 2016
KEC INTERNATIONAL LIMITED Vs. M.P. MADHYA KSHETRA VIDYUT VITRAHN CO. LTD. & ORS.
January 25, 2016
KEDAR JATAV Vs. STATE OF M.P.
July 11, 2016
KEDARNATH RAUSALYA Vs. STATE OF M P
February 25, 2016
KESHAR ABBAS RIZVI Vs. STATE OF MADHYA PRADESH
May 23, 2016
KESHAR BAI Vs. SAVITA AWASTHY
January 28, 2016
KESHAR SINGH & OTHERS Vs. UNION OF INDIA & ORS.
June 14, 2016
KESHAV KUSHWAH Vs. STATE OF MADHYA PRADESH
May 31, 2016
KESHRI SINGH Vs. THE STATE OF MADHYA PRADESH
November 4, 2016
KESHRIMAL JAIN Vs. INDORE MUNICIPAL CORPORATION
March 8, 2016
KHADAK BAHADUR @ RAJENDRA PAL SINGH LODHI Vs. NIRANJAN SINGH
February 22, 2016
KHUMAN Vs. OMPRAKASH S/O LATE PRAHLAD DAS AGRAWAL
January 8, 2016
KHURSHID Vs. STATE OF M.P.
June 29, 2016
KIRAN CHOURAVSIYA Vs. MANOJ CHOURASIYA
March 3, 2016
KIRTI KUMAR GUPTA Vs. STATE OF M P
February 23, 2016
KIRTI KUMAR GUPTA Vs. STATE OF M.P. AND OTHERS
July 26, 2016
KISHANLAL Vs. STATE OF M P
March 18, 2016
KISHORE PANWAR Vs. STATE OF MADHYA PRADESH AND ORS.
April 27, 2016
KOK SINGH Vs. STATE OF M.P.
December 20, 2016
KOMAL KUMAR KANJOLIYA Vs. STATE OF M P & ORS
January 11, 2016
KOMAL SINGH Vs. HAMEER SINGH
November 21, 2016
KOMAL SINGH PARIHAR Vs. STATE OF M P
February 1, 2016
KRISHAN KUMAR YADAV Vs. STATE OF M.P.
September 12, 2016
KRISHI UPAJ MANDI SAMITI AND OTHERS Vs. ASHUTOSH DAGA
June 20, 2016
KRISHNA KUMAR DWIVEDI Vs. STATE OF M.P.
November 3, 2016
KRISHNA KUMAR RAWAT Vs. THE STATE OF MADHYA PRADESH
June 22, 2016
KRITI NUTRIENTS LIMITED Vs. MINISTRY OF COMMERCE AND INDUSTRY
July 19, 2016
KU ANURADHA SEN Vs. STATE OF M P & OTHERS
August 29, 2016
KU. ANMOL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
June 23, 2016
KU. ARCHANA NAGAR AND ORS. Vs. STATE OF MADHYA PRADESH
April 7, 2016
KU. VERSHA Vs. YOGESH @ ILU
December 2, 2016
KUBER SINGH RAUTELA Vs. M P STATE CO-OPERATIVE PRESS LIMITED & OTHERS
February 17, 2016
KUDRAT NOOR Vs. MANGILAL
September 21, 2016
KULDEEP SINGH Vs. KAMLESH CHANDRA & OTHERS
August 29, 2016
KUNALDEV SINGH RATHOR AND OTHERS Vs. STATE OF MP AND ANOTHER
December 2, 2016
KUNDAN KUMAR Vs. GAYATRI
February 4, 2016
KUNJ GADA Vs. MRS. SHEETAL GADA
June 14, 2016
KUSUM INGOTS AND ALLOUS LTD Vs. CENTRAL EXCISE AND CUSTOMS HQRS INDORE
March 17, 2016
KUSUMLATA W/O JAGDISH CHANDRA PANDE Vs. STATE OF M P AND ANOTHER
June 13, 2016
LAJJA RAM AND ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
April 18, 2016
LAKHAN Vs. SMT. ARCHNA LODHI AND OTHERS
May 2, 2016
LAKHAN Vs. ARCHANA LODHI
August 8, 2016
LAKHAN SINGH Vs. LUVKUSH & ANOTHER
August 9, 2016
LAKHAN SINGH Vs. STATE OF M.P.
September 29, 2016
LAKHAN SINGH @ LAKHAN SINGH THAKUR Vs. STATE OF M P
March 31, 2016
LAKHANLAL & OTHERS Vs. STATE OF M P
August 16, 2016
LAKHMICHAND JAIN Vs. MUNNI BAI AGRAWAL
December 6, 2016
LAL SAHEB Vs. STATE OF M P
March 10, 2016
LALA RAM Vs. JAGDISH
May 11, 2016
LALJI SINGH Vs. STATE OF MADHYA PRADESH
May 23, 2016
LALJI SINGH Vs. STATE OF M P & OTHERS
August 1, 2016
LALMAN MISHRA Vs. STATE OF M P
February 18, 2016
LALMANI & ORS. Vs. THE STATE OF M.P.
January 20, 2016
LALTA PRASAD BAGHEL Vs. STATE OF M.P.
November 3, 2016
LATA @ LALITA BAI Vs. SHRIRAM
September 16, 2016
LATE SHRI MANAK CHAND THR. LRS. VINAY RUTHIYA Vs. SHRI MOHSIN ALI
May 13, 2016
LAXMAN & OTHERS Vs. STATE OF M P
August 26, 2016
LAXMAN AHIRWAR AND OTHERS Vs. STATE OF M.P. AND ANOTHER
November 21, 2016
LAXMAN LILLORE Vs. THE STATE OF MADHYA PRADESH
July 4, 2016
LAXMAN S/O DALUJI PATEL Vs. STATE OF M.P.
July 4, 2016
LAXMI Vs. BEENA
October 19, 2016
LAXMI DEVI (SINCE DEAD THROUGH LRS) AND ANOTHER Vs. ANAND JAISWAL AND ANOTHER
February 18, 2016
LAXMI JAIN Vs. STATE OF M.P.
September 6, 2016
LAXMI NARAYAN Vs. STATE OF M P
June 23, 2016
LAXMI PRASAD Vs. STATE OF M P
February 16, 2016
LAXMI STEELS Vs. STATE OF MP AND OTHERS
August 19, 2016
LAXMI THAKUR & ANR Vs. STATE OF M P
March 29, 2016
LAXMINARAYAN Vs. HOME DEPARTMENT
August 8, 2016
LEELA TIWARI Vs. STATE OF M.P.
December 7, 2016
LEELAVATI YADAV Vs. THE STATE OF MADHYA PRADESH
April 18, 2016
LUCKINDER SALUJA S/O RAJENDRA SINGH SALUJA AND ORS Vs. SANJEETA RAJPAL SALUJA W/O LUCKINDER SALUJA
February 24, 2016
M P ELECTRICITY BOARD Vs. SRINIVAS SINGH AND ANOTHER
August 2, 2016
M P HOUSING BOARD Vs. NARGIS (DEAD)
September 9, 2016
M P HOUSING BOARD Vs. JABBAR AND OTHERS
September 8, 2016
M P HOUSING BOARD Vs. ABDUL RASHID AND OTHERS
September 8, 2016
M P POORVA KSHETRA VIDYUT VITRAN CO LTD Vs. ALAUDDIN
March 29, 2016
M P POWER GENERATION CO PVT LTD & ANR Vs. ANSALDO ENERGIA SPS
March 21, 2016
M S TYAGI Vs. DANISH GRIH NIRMAN SAHKARI SANSTHA MARYADIT
September 16, 2016
M.P. AUDYOGIK KENDRA VIKAS NIGAM (JABALPUR) LTD. Vs. ABHAY TIWARI & OTHERS
June 21, 2016
M.P. BIJALI METER READERS KARMACHARI SANGH AND ORS. Vs. THE STATE OF ADVISORY CONTRACT LABOUR BOARD AND OTHERS
June 17, 2016
M.P. BIJALI METER READERS KARMCHARI SANGH Vs. THE STATE ADIVOSRY CONTRACT LABOUR BOARD
December 9, 2016
M.P. KUSHTH ROG KARAMCHARI SANGH Vs. STATE OF MADHYA PRADESH
May 23, 2016
M.P.LOK KALYAAN SANSTHAAN SAMITI AND ANOTHER Vs. UNION OF INDIA AND OTHAERS
July 25, 2016
M/S ASHIRWAD INDUSTRIES & ANOTHER Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD. & OTHERS
May 11, 2016
M/S CONCAST AMBHA ROAD PROJECTS PVT. LTD. Vs. M.P. ROAD DEVELOP. CORPN. & OTHERS
October 27, 2016
M/S DILIP BUILDCON LTD. Vs. UNION OF INDIA
June 30, 2016
M/S DINESH AGARWAL & ASSOCIATES Vs. PAWAN KUMAR JAIN AND OTHERS
April 26, 2016
M/S KISAN DIESEL KENDRA Vs. UNION OF INDIA
December 29, 2016
M/S NANDISH CONSTRUCTION CO. MUMBAI Vs. M.P. RURAL ROAD DEVELOPMENT AUTHORITY
September 22, 2016
M/S PHALOUDI CONSTRUCTIONS AND INFRASTRUCTURE PVT. LTD. Vs. THE STATE OF MADHYA PRADESH
June 23, 2016
M/S PRAGAT AKSHAY URJA LIMITED COMPANY Vs. STATE OF M.P. & OTHERS
June 30, 2016
M/S RAMDEV GINNING FACTORY Vs. CHIEF MANAGER, AUTHORISED OFFICER, ICICI BANK LTD. & OTHERS
June 30, 2016
M/S REGENCY AGRO PRIVATE LTD. & ANR. Vs. STATE OF M.P.
November 28, 2016
M/S SHRIRAM PULSES AND FOODS Vs. THE STATE OF MADHYA PRADESH
March 31, 2016
M/S STITEX GLOGAL LIMITED Vs. THE STATE OF MADHYA PRADESH
February 26, 2016
M/S TELE WORLD MARKETING Vs. ENTORR
September 2, 2016
M/S YASHWANT AGRAWAL & CO. Vs. UNION OF INDIA AND OTHERS
June 15, 2016
M/S. APNA SWEETS Vs. E.S.I CORPORATION
December 14, 2016
M/S. GOVIND SARAF KISAN SEVA KENDRA Vs. INDIAN OIL CORPORATION LTD.
December 9, 2016
M/S. GOYAL DEVELOPERS Vs. INCOME TAX SETTLEMENT COMMISSION AND FOUR OTHERS
December 16, 2016
M/S. HOLOFLEX LTD. Vs. STATE OF M.P. AND OTHERS
September 6, 2016
M/S. SSANGYONG ENGINEERING & CONSTRUCTION COMPNAY LTD. Vs. M/S. GEOSYS INDIA INFRASTRUTURE PVT. LTD.
December 14, 2016
M/S. SUPREME TRANSPORT Vs. STATE OF M.P & ANOTHER
July 19, 2016
MAA BHAGWATI SHIKSHA AVAM JAN KALYAN SAMITI Vs. THE BOARD OF SECONDARY EDUCATION
February 17, 2016
MAA CHAMUNDA ENTERPRISES Vs. STATE OF M.P. & ORS.
July 21, 2016
MAA REWETI EDUCATIONAL & WELFARE SOCIETY AND ORS. Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ORS.
March 14, 2016
MAA SHEETLA SAYAPEETH MANDIR VYAVASTHAPAN SAMITI/SHITLA MATA KALYAN SAMITI Vs. STATE OF M.P. AND OTHERS
September 20, 2016
MACHHALI UDYOG SAHAKARI SAMITI MARYADIT Vs. STATE OF M.P. AND OTHERS
June 13, 2016
MADAN AND OTHERS Vs. STATE OF MP
August 16, 2016
MADAN MESHRAM Vs. STATE OF M P
June 24, 2016
MADAN SINGH Vs. STATE OF M.P.
September 16, 2016
MADANLAL Vs. THE STATE OF MADHYA PRADESH
April 22, 2016
MADANLAL Vs. RAMESH CHANDRA MAHADIK AND ANOTHER
July 26, 2016
MADANLAL S/O BALARAM Vs. STATE OF M P & TWO OTHERS
August 2, 2016
MADHAV KRISHAN MURARI GUPTA Vs. STATE OF M.P. AND OTHERS
May 12, 2016
MADHAV SINGH Vs. STATE OF M.P.
August 9, 2016
MADHUSUDAN Vs. MADHURI
January 4, 2016
MADHVI (SMT.) AND ANOTHER Vs. ARJUN SINGH SISODIYA
May 9, 2016
MADHYA PRADESH HOUSING BOARD Vs. RANJAN KUMAR KANUNGO AND OTHERS
August 11, 2016
MADHYA PRADESH POORV KSHETRA VIDYUT VITRAN CO.LTD. Vs. EASUN REYROLLE LTD.,CHENNAI AND ANOTHER
July 26, 2016
MADHYA PRADESH POWER MANAGEMENT CO. Vs. DEEPAK KUMAR SHRIVASTAVA AND OTHERS
December 21, 2016
MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED Vs. M/S JABALPUR CORRIDOR (INDIA) PVT LTD.
December 21, 2016
MADHYA PRADESH VIDYUT MANDAL ABHIYANT SANGH AND AN Vs. STATE OF M P AND OTHERS
July 18, 2016
MAGANLAL S/O LATE BATTULAL GUPTA Vs. STATE OF M P
June 13, 2016
MAGMA Vs. VEER SINGH
July 8, 2016
MAHANT HANUMAN DAS GURU SWAMI PURSHOTTAM DAS JI Vs. SAPNA CHOUDHARY AND OTHERS
November 3, 2016
MAHANT RAMDAS Vs. RAMBHAROSI & ORS
April 4, 2016
MAHARAJ SINGH Vs. KARAN SINGH AND OTHERS
April 1, 2016
MAHARAJA AGRASEN GRAH NIRMAN SAHKARI SANSTHA Vs. RAKESH KUMAR MONDAL
September 19, 2016
MAHAVEER Vs. STATE OF M P
April 18, 2016
MAHAVIR PRASAD SHARMA Vs. NAGARAM
March 8, 2016
MAHENDRA KUMAR DWIVEDI Vs. SPECIAL POLICE ESTABLISHMENT
July 5, 2016
MAHENDRA PRATAP SINGH Vs. THE STATE OF MADHYA PRADESH
December 14, 2016
MAHENDRA SHARMA S/O RADHESHYAM SHARMA AND OTHERS Vs. STATE OF M.P. AND OTHERS
April 5, 2016
MAHENDRA SINGH Vs. BOARD OF REVENUE OF M.P.
January 29, 2016
MAHENDRA SINGH ALIAS PRAKASH AND OTHERS Vs. STATE OF M P AND OTHERS
February 2, 2016
MAHENDRA SINGH MEENA Vs. STATE OF M P
March 30, 2016
MAHESH @ MASIYA Vs. STATE OF M P
September 14, 2016
MAHESH BHURANI Vs. BHAGWANDAS BRIJLAL & COMPANY
April 5, 2016
MAHESH KHUBANI Vs. RAJKUMAR SHARMA & ANOTHER
October 3, 2016
MAHESH KUMAR SHARMA Vs. CHIEF GENERAL MENAGER MPMKKV
November 10, 2016
MAHESH MISHRA Vs. STATE OF M.P.
August 2, 2016
MAHESH MISHRA & ORS Vs. STATE OF MADHYA PRADESH
August 25, 2016
MAHESH MISHRA & OTHER Vs. STATE OF M P
August 26, 2016
MAHESHWARI SAMAJ RAMOLA TRUST Vs. REGISTRAR OF PUBLIC TRRUST AND SUB-DIVISIONAL OFFI
August 22, 2016
MAHILA LAXMI Vs. HARI SINGH
March 10, 2016
MAHILA RAMKALI Vs. NARENDRA KUMAR
August 24, 2016
MAHIMA CHAND GANGWAR Vs. STATE OF MADHYA PRADESH
March 11, 2016
MAJEED AND OTHERS Vs. STATE OF M P
September 26, 2016
MALAY SHRIVASTAVA Vs. UNION OF INDIA
June 2, 2016
MALAY SHRIVASTAVA Vs. THE DEPUTY COMMISSIONER, INCOME TAX AND ORS.
April 21, 2016
MALAY SHRIVASTAVA & ORS Vs. SHANKAR PRATAP SINGH BUNDELA & ANR
September 14, 2016
MALKHAN SINGH Vs. STATE OF M.P.
November 9, 2016
MALWA VANASPATI AND CHEMICALS COMPANY LTD Vs. STATE OF M.P.
September 12, 2016
MALWA WIRE PVT LTD, INDORE AND 3 OTHERS Vs. POLLUTION CONTROL BOARD OF M P, INDORE
August 2, 2016
MAMTA BAI Vs. SURENDRA
November 24, 2016
MAMTA MISHRA W/O SANJYA MISHRA & OTHERS Vs. MUNICIPAL CORPORATION, INDORE & OTHERS
June 22, 2016
MANAGING EDITOR, DAINIK NEWSPAPER Vs. ARVIND S/O BABULALJI GEHELOT
February 22, 2016
MANGAL PRASAD Vs. SHERA KHAN AND OTHERS
December 14, 2016
MANGILAL Vs. STATE OF MADHYA PRADESH
June 30, 2016
MANGILAL Vs. ASHOK KUMAR
March 3, 2016
MANGILAL S/O LAXMAN MEENA Vs. BALDEV SINGH & OTHERS
August 31, 2016
MANGU SINGH Vs. STATE OF M P
January 4, 2016
MANIK HIRU JHANGIANI Vs. STATE OF MADHYA PRADESH
May 13, 2016
MANISH Vs. DIRECTORATE OF REVENUE INTELLIGENCE, INDORE
November 10, 2016
MANISH CHAUDHARY Vs. MUNICIPAL CORPORATION DEWAS
September 12, 2016
MANISH JAIN Vs. NATHU SINGH
July 5, 2016
MANISH JAISWAL & OTHERS Vs. STATE OF M P
July 18, 2016
MANISH KUMAR KHARE Vs. STATE OF MADHYA PRADESH
May 12, 2016
MANISH MASEIH Vs. BABULAL S/O. PANCHAM LAL SEN
December 19, 2016
MANISH SHAH Vs. MADHYA PRADESH PUBLIC SERVICE COMMISSION & ANOTHER
September 22, 2016
MANISH SONI Vs. NAINA @ NIRMALA
November 3, 2016
MANISHA BAI Vs. UNION OF INDIA
January 4, 2016
MANJU GUPTA Vs. RATNAKAR PARASHAR
September 26, 2016
MANNU KUMAR SINGH Vs. SOUTH EASTERN COALFIELDS LIMITED
July 29, 2016
MANOHAR LAL AND ANOTHER Vs. SUNNAT B AND OTHERS
April 26, 2016
MANOHAR S/O PRATAP AND OTHERS Vs. STATE OF M P
August 16, 2016
MANOHARLAL SAMBHANI Vs. KISHAN SING BHATOL AND ANOTHER
April 1, 2016
MANOJ Vs. STATE OF MADHYA PRADESH
June 6, 2016
MANOJ Vs. SAKUN AND ORS.
April 28, 2016
MANOJ Vs. STATE OF M.P.
December 22, 2016
MANOJ Vs. STATE OF M.P.
August 31, 2016
MANOJ GANGURDE Vs. PLANT MANAGER, PROCTOR AND GAMBLE HOME PRODUCTS LTD.
December 19, 2016
MANOJ JAIN AND OTHERS Vs. PRAMOD JAIN AND OTHERS
October 26, 2016
MANOJ KUMAR NAGRE Vs. THE COMMISSIONER OF M.P.
February 29, 2016
MANOJ RAIKWAR Vs. STATE OF M P
April 29, 2016
MANOJ S/O GANESH PRASAD MUD Vs. STATE OF M P
April 22, 2016
MANOJ SHRIVASTAVA Vs. HIGH COURT OF M.P. AND ANOTHER
July 28, 2016
MANOJ TRIPATHI Vs. STATE OF MADHYA PRADESH
May 26, 2016
MANSHARAM Vs. PUBLIC WORKS DEPARTMENT
April 5, 2016
MANU ANAND MANAGING DIRECTOR Vs. MADHYA PRADESH POLLUTION CONTROL
June 20, 2016
MANVENDRA SINGH Vs. STATE OF M P
May 9, 2016
MAQBOOL KHAN Vs. HASAN KHAN AND OTHERS
April 1, 2016
MARIAMBAI Vs. CHHUTTAN @ CHHOTEKHAN
March 1, 2016
MATA PRASAD AND OTHER Vs. MAHESHKUMAR AND OTHERS
October 25, 2016
MATADIN Vs. STATE OF M P
September 12, 2016
MATHOULA AND ANOTHER Vs. LAXMI @ LACHHIYA
January 20, 2016
MATHURA & ORS Vs. STATE OF M P
June 30, 2016
MATHURA SINGH GAHARWAR Vs. THE STATE OF MADHYA PRADESH
October 25, 2016
MATUKDHARI SINGH Vs. STATE OF M.P.
December 8, 2016
MAYA DEVI DEWANGAN Vs. M.R. MEENA AND ANOTHER
June 23, 2016
MAYA GOHIYA Vs. STATE OF M P AND OTHERS
March 22, 2016
MAYA KOL Vs. SHRINIWAS KOL
June 14, 2016
MAYA SINGH & ANOTHER Vs. STATE OF M P
August 22, 2016
MAYABAI Vs. MURARILAL
August 3, 2016
MAYANK JAIN Vs. THE STATE OF MADHYA PRADESH
December 2, 2016
MAYARAM Vs. STATE OF M P
August 16, 2016
MAYARAM Vs. STATE OF M P AND OTHERS
September 6, 2016
MAZID KHAN Vs. MUNICIPAL COUNCIL, GOHAD
January 19, 2016
MCDONALD’S INDIA PRIVATE LIMITED Vs. VIKRAM BAKSHI AND ORS.
July 21, 2016
MEDHA PATKAR AND OTHERS Vs. STATE OF M P AND OTHERS
July 12, 2016
MEENAAKSHI ACADEMY OF PARAMEDICAL STUDIES Vs. STATE OF M P & OTHERS
July 21, 2016
MEETA AND OTHERS Vs. STATE OF M P AND ANOTHER
August 11, 2016
MEHMOOD Vs. NAZIR KHAN
September 6, 2016
MISHRILAL Vs. STATE OF M P
January 4, 2016
MITTAL INSTITUTE OF TECHNOLOGY Vs. STATE OF MADHYA PRADESH AND OTHERS
July 13, 2016
MITTHULAL AGRAWAL Vs. STATE OF MADHYA PRADESH
May 26, 2016
MODERN DENTAL COLLEGE & RESEARCH CENTER INDORE Vs. GOVERNEMNT OF INDIA AND ORS.
March 14, 2016
MOHABBAT SINGH @ VIJAY Vs. STATE OF MADHYA PRADESH
May 23, 2016
MOHAMMAD AKBAR Vs. STATE OF M P
July 11, 2016
MOHAMMAD ASLAM Vs. TABASSUM
August 10, 2016
MOHAMMAD ATIQ KHAN Vs. THE STATE OF MADHYA PRADESH
November 11, 2016
MOHAMMAD HASAN Vs. SHRI RAM FINANCE COMPANY LTD
September 2, 2016
MOHAMMAD JAMIL Vs. MANSUR ALI
February 17, 2016
MOHAMMAD SADIQ Vs. STATE OF M P & ORS
January 25, 2016
MOHAMMAD YAKUB NIYAJI Vs. SHAHI ZAMA MASJID GWALIOR INTAZAMIA COMMITTEE
May 2, 2016
MOHAN PRASAD Vs. THE STATE OF MADHYA PRADESH
June 15, 2016
MOHAN SINGH Vs. STATE OF MP
October 25, 2016
MOHAN WASVANI Vs. STATE OF M P
May 2, 2016
MOHANLAL AGARWAL Vs. MAHESH CHANDRA AGARWAL AND ORS.
January 5, 2016
MOHANLAL AND OTHERS Vs. SHRAVAN KUMAR AND OTHERS
June 24, 2016
MOHD AFZAL Vs. SUDHIR KUMAR
January 11, 2016
MOHD ARIF Vs. MOHD ARIF RAEEN
July 20, 2016
MOHD IDRIS Vs. REGISTRAR GENERAL & OTHERS
September 7, 2016
MOHD IRSHAD AND OTHERS Vs. KU AAKLA BANO
February 19, 2016
MOHD RIYAZU-UDDIN Vs. STATE OF M P & OTHERS
October 25, 2016
MOHD. ANEES KHAN Vs. FARHAT NAAZ
December 22, 2016
MOHD. FAIM ANSARI Vs. STATE OF M.P.
June 21, 2016
MOHD. HANIF KHAN S/O SHEIKH WAHID, AGED ABOUT 49 YEARS, R/O H.NO.85, ASHOK VIHAR, NAGAR NIGAM COLONY, BHOPAL (M.P.) Vs. ASHOK GOYAL, S/O PRAHLAD DAS GOYAL, AGED ABOUT 48 YEARS, R/O 18 OMKAR BHAWAN SHYAMLA HILLS, BHOPAL (M.P.)
April 27, 2016
MOHD. MUSTAQ KHAN Vs. RIHANA BANO AND OTHERS
June 21, 2016
MOHIT Vs. STATE OF MADHYA PRADESH
May 26, 2016
MOHIT Vs. STATE OF M P & OTHERS
September 12, 2016
MOHITA VISHWAS Vs. SUKUMAR
August 9, 2016
MOIN Vs. STATE OF M.P.
August 11, 2016
MONU Vs. STATE OF MADHYA PRADESH
May 23, 2016
MONU @ RANU KUSHWAH & ORS. Vs. STATE OF M.P. & ANR.
November 30, 2016
MOR SINGH Vs. ANAR SINGH
April 29, 2016
MOTILAL RATHORE Vs. STATE OF M.P. AND ORS.
January 6, 2016
MR. JASBIR BHANDARI Vs. STATE OF M.P. & ORS.
August 26, 2016
MRS. KIRTI BUGDE W/O SHRI PANKAJ BUGDE Vs. STATE OF M.P. & OTHERS
November 7, 2016
MS. PRAKASH GRANITE INDUSTRIES Vs. PUNJAB NATIONAL BANK
July 15, 2016
MS. VIDHI NEWALKAR AND TEN OTHERS Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
August 31, 2016
MST. KAMLESH DEVI AND OTHERS Vs. THE NEW INDIA INSURANCE CO. LTD.
September 19, 2016
MST. SHABANA ANJUM AND OTHERS Vs. MOHD. SULMAN AND OTHERS
October 18, 2016
MUBEEN HUSAIN Vs. STATE OF M P
May 6, 2016
MUDULKUMAR JAIN Vs. STATE BANK OF INDORE
June 22, 2016
MUKESH Vs. STATE OF M.P.
September 8, 2016
MUKESH Vs. STATE OF MADHYA PRADESH
May 23, 2016
MUKESH KUMAR Vs. NAGJI
June 13, 2016
MUKESH KUMAR RICHHARIYA Vs. STATE OF M P
March 22, 2016
MUKESH NAGAR & ORS Vs. STATE OF M P & ORS
June 21, 2016
MUKESH RATHORE Vs. STATE OF M P
August 10, 2016
MUKESH SINGH Vs. DIRSTRICT MANAGER
December 20, 2016
MUKESH SINGH KIRAR Vs. STATE OF M P
August 22, 2016
MUKESH TIWARI Vs. JANKI SINGH
April 1, 2016
MUKESH, S/O LATE BADAMILAL AND OTHERS Vs. THE STATE OF MADHYA PRADESH AND OTHERS
September 29, 2016
MUKTA SOODAN Vs. STATE OF M P
September 1, 2016
MULAYAM SINGH Vs. STATE OF M.P.
October 5, 2016
MULLO BAI Vs. BADRI PRASAD
August 2, 2016
MULTAPI MAHAVIDHYALAYA Vs. NATIONAL COUNCIL FOR TEACHER
November 8, 2016
MUNICIPAL CORPORATION BHOPAL Vs. PREM NARAYAN PATIDAR
May 9, 2016
MUNICIPAL CORPORATION, GWALIOR Vs. MOHAMMAD HASMAT QURESHI & ANR
May 13, 2016
MUNICIPAL COUNCIL GUNA Vs. KRISHNA PAL
July 13, 2016
MUNICIPAL COUNCIL, DABRA Vs. RECOVERY OFFICER AND OTHERS
April 4, 2016
MUNICIPAL COUNCIL, NEEMUCH Vs. ANIL KUMAR JAGDHARI & ANOTHER
July 22, 2016
MUNNA KHAN Vs. MUSTAK AHMAD
December 21, 2016
MUNNALAL KUSHWAH Vs. NAGAR PALIKA NIGAM GWALIOR & OTHERS
July 13, 2016
MUNNI BAI Vs. RAM KUNWAR AND ORS.
January 12, 2016
MUNNI DEVI JAIN(SMT.) Vs. ABHISHEK JAIN
November 17, 2016
MUNSHILAL SAHU Vs. STATE OF M P
April 1, 2016
MURARI LAL BACHAWALE AND OTHERS Vs. STATE OF M P AND ANOTHER
September 7, 2016
MUSHARRAF MOHD. KHAN Vs. STATE OF MADHYA PRADESH
May 11, 2016
NAFEES & ORS Vs. STATE OF M P & ANR
February 8, 2016
NAGENDRA SIKARWAR Vs. GIRJA DHAKRE
November 30, 2016
NAGRIK UPBHOKTA MARGDARSHAK MANCH Vs. STATE OF M P & OTHERS
April 30, 2016
NAIR COAL SERVICES LIMITED Vs. M P POWER GENERATING CO LTD & OTHERS
April 25, 2016
NAJMA BEGUM Vs. RAYEES AHMED
August 16, 2016
NAND KISHOR @ SONU KEWAT Vs. STATE OF MADHYA PRADESH
May 24, 2016
NAND KISHORE Vs. RAJENDRA KUMAR
July 25, 2016
NAND KISHORE CHOURASIYA Vs. SHIV PRASAD CHOURASIYA
February 3, 2016
NANDANI MEDICAL LABORATORIES PVT. LTD. Vs. M.P. LAGHU UDYOG NIGAM MARYADIT
August 11, 2016
NANDKISHORE & OTHERS Vs. STATE OF M P
August 16, 2016
NANDLAL DIGERSE Vs. STATE OF MADHYA PRADESH
November 4, 2016
NANDU S/O BHAGWAN DAS AND ANOTHER Vs. JAMUNA BAI AND OTHER
June 24, 2016
NANDU SHARMA Vs. STATE OF M.P.
December 6, 2016
NARAYAN Vs. VINIT
May 10, 2016
NARAYAN PRASAD Vs. STATE OF M.P.
August 17, 2016
NARAYAN SON OF BHONDIAJI KUMBI Vs. STATE OF M P POLICE STATION-MULTAI
August 10, 2016
NARAYANDAS Vs. SUSHILADEVI & 5 OTHERS
September 6, 2016
NARENDRA Vs. STATE OF M.P.
May 19, 2016
NARENDRA Vs. SPECIAL POLICE ESTABLISHMENT BHOPAL
July 28, 2016
NARENDRA KUMAR Vs. STATE OF MADHYA PRADESH
December 5, 2016
NARENDRA KUMAR JADIA Vs. HARI SINGH GAUR UNIVERSITY & ANOTHER
April 27, 2016
NARENDRA KUMAR SHARMA Vs. STATE OF MADHYA PRADESH AND ORS.
March 9, 2016
NARENDRA KUMAWAT Vs. RANJEET
July 22, 2016
NARENDRA RAGHUVANSHI Vs. PRAKASH CHAND AND ANR
May 11, 2016
NARENDRA SHARMA Vs. STATE OF M P
August 29, 2016
NARENDRA SINGH GURJAR & OTHERS Vs. STATE OF M P & OTHERS
April 18, 2016
NARENDRA SINGH SHARMA Vs. PREM NARAYAN
February 2, 2016
NARESH Vs. CHURCH OF NORTH INDIA TRUST ASSOCIATION
January 6, 2016
NARESH SAHU Vs. STATE OF M P
August 22, 2016
NARESH SHARMA Vs. JYOTI SHARMA
February 10, 2016
NARESH SONI Vs. STATE OF M.P. AND OTHERS
October 13, 2016
NARMADA BACHAO ANDOLAN Vs. STATE OF M P & OTHERS
July 4, 2016
NARMADA EQUIPMENTS PVT.LTD. Vs. CHIEF GENERAL MANAGER (IPC) & ANOTHER
November 30, 2016
NARMADA EXTRUCTIONS LTD. Vs. BABULAL
November 17, 2016
NARMADA SHIVHARE & BHAGWAN LAL SHIVHARE Vs. STATE OF M.P.
April 21, 2016
NARMADA VALLEY DEVELOPMENT AUTHORITY & OTHERS Vs. VASUDEV R MANDIRATTA
July 18, 2016
NASEEMBEE AND ANOTHER Vs. ZAMEER
September 22, 2016
NATHMAL JAIN Vs. PRADEEP KUMAR
February 10, 2016
NATHUDA AND ANOTHER Vs. STATE OF M P
January 13, 2016
NATHULAL JAIN Vs. FOOD CORPORATION OF INDIA AND ORS
June 13, 2016
NATHULAL MALVIYA Vs. SCHOOL EDUCATION DEPARTMENT
March 17, 2016
NATHURAJU Vs. STATE OF M P
August 12, 2016
NATIONAL INSURANCE CO LTD Vs. BHARAT SINGH & ORS
September 1, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. BAKARIDAN
November 4, 2016
NATIONAL STEEL INDUSTRIES LTD AND ANOTHER Vs. UNINO OF INDIA AND ANOTHER
September 23, 2016
NATTHILAL (DEAD) & ANR Vs. VASUDEV & ORS
August 29, 2016
NAVAL KISHORE SHRIVASTAVA Vs. STATE OF M P & ORS
August 8, 2016
NAVEEN KUMAR JAIN Vs. STATE OF M.P. AND ORS.
February 1, 2016
NAVEEN TALIYA (SAINI) Vs. STATE OF M P & ANOTHER
August 29, 2016
NAVODAYA VIDYALAYA SAMITI Vs. AFSHAN KHAN AND ORS.
March 29, 2016
NAZIM BEGAM Vs. STATE OF M P & ORS
March 10, 2016
NEELESH CHAUDHA Vs. MUNICIPAL CORPORATION
September 16, 2016
NEELESH PATEL, S/O SEETA RAM PATEL Vs. STATE OF M P
April 13, 2016
NEERAJ KUMAR VERMA & OTHERS Vs. STATE OF M P
March 29, 2016
NEERAJ YADAV Vs. STATE OF MADHYA PRADESH
May 26, 2016
NEETU JAIN Vs. STATE OF M P
March 11, 2016
NEHA CHAURASIA Vs. STATE OF M P & ANR
August 9, 2016
NEMI CHAND JAIN Vs. STATE OF M P AND ORS
May 13, 2016
NEO CORP INTERNATIONAL LTD. THROUGH SUNIL TRIVEDI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)
December 16, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. RAJENDRA SINGH AND OTHERS
July 25, 2016
NIHAL SINGH JATAV Vs. STATE OF M.P.
June 15, 2016
NIKITA KUKREJA Vs. STATE OF M P & OTHERS
March 29, 2016
NIRAN SINGH Vs. BINA POWER SUPPLY COMPANY LTD AND ANOTHER
August 31, 2016
NIRMAL KUMAR JAIN Vs. STATE OF M P & ORS
November 28, 2016
NISAR AHAMAD Vs. STATE OF MADHYA PRADESH
May 23, 2016
NISHANK TIWARI AND ANR. Vs. STATE OF M.P. AND ORS.
November 8, 2016
NITESH S/O DHANNALAL Vs. STATE OF MP
February 29, 2016
NITYANAND MISHRA Vs. THE STATE OF MADHYA PRADESH
June 14, 2016
NOORBANO & ORS Vs. MUBINA & ORS
July 4, 2016
NOVARTIS INDIA LIMITED Vs. VIPIN SHRIVASTAVA
December 20, 2016
O.P. YADAV Vs. ELECTION COMMISSION OF INDIA & OTHERS
June 16, 2016
OM PRAKASH DIXIT Vs. STATE OF M.P. AND OTHERS
June 14, 2016
OM PRAKASH VARMA S/O. LATE SHRI GANGARAM Vs. STATE OF MADHYA PRADESH AND OTHERS
November 4, 2016
OM PRAKASH VERMA Vs. TRIBAL WELFARE DEPARTMENT
November 4, 2016
OMKAR KODLE Vs. SMT. KAMALTI BAI
November 29, 2016
OMKARSINGH Vs. MAFI DARGAH KHAWAJA SAHAB
May 12, 2016
OMPRAKASH Vs. STATE OF M P
March 11, 2016
OMPRAKASH Vs. PRAKASHCHANDRA
October 21, 2016
OMPRAKASH AND OTHERS Vs. PUSHPA BAI AND OTHER
October 19, 2016
OMPRAKASH GOSWAMI AND ORS Vs. STATE OF M P
March 2, 2016
OMPRAKASH JAISWAL Vs. STATE OF M P & ORS
February 15, 2016
OMPRAKASH RAJAK Vs. DISTRICT AND SESSION JUDGE
June 15, 2016
OMPRAKASH SINGH RATHORE Vs. STATE OF M.P. AND OTHERS
August 31, 2016
OMPRAKASH SONI & OTHERS Vs. STATE OF M P
April 20, 2016
OMPRAKASH VAISHYA Vs. SHRI RAM DEVELOPMENT
October 25, 2016
OMVEER & OTHERS Vs. STATE OF M P
July 28, 2016
ORIENTAL INSURANCE CO LTD Vs. DHEER SINGH TOMAR & ORS
January 22, 2016
ORIENTAL INSURANCE CO.LTD. Vs. DEVA BAI
August 17, 2016
ORIENTAL INSURANCE COMPANY Vs. KU. ROMA AND OTHERS
May 11, 2016
ORIENTAL INSURANCE COMPANY LTD , GWALIOR Vs. KULDEEP SINGH & OTHERS
August 16, 2016
ORIENTAL UNIVERSITY, INDORE Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION AND ANOTHE
June 13, 2016
P N GIRI AND OTHERS Vs. UNION OF INDIA & OTHERS
February 5, 2016
P.D.GOSWAMI Vs. CIMMCO BIRLA LTD.
May 5, 2016
P.K. SAXENA Vs. THE STATE OF MADHYA PRADESH
November 7, 2016
PADAM KUMAR JAIN S/O NEMICHAND JAIN Vs. STATE OF M P AND ANOTHER
August 3, 2016
PANCHAM SINGH THAKUR @ BACCHU Vs. STATE OF M P AND ORS
March 18, 2016
PANKAJ AWASTHY Vs. THE STATE OF MADHYA PRADESH
June 24, 2016
PANKAJ PATHAK Vs. STATE OF MADHYA PRADESH
January 27, 2016
PAPPU @ GOWARDHAN YADAV Vs. STATE OF M P AND ORS
March 9, 2016
PAPPU @ HAZARILAL Vs. STATE OF M.P.
November 7, 2016
PAPPU @ RAMDAYAL DHAKAD Vs. STATE OF M P
February 2, 2016
PAPPU ALIAS RAMROOP Vs. STATE OF M P
March 22, 2016
PAPPU PATEL S/O DHAN SINGH PATEL Vs. DINESH S/O MANIRAM PATIDAR AND OTHERS
March 30, 2016
PARAMJEET KAUR BHAMBAH Vs. JASVEER KAUR WADHWA
March 3, 2016
PARAMJEET SINGH & ANOTHER Vs. THE STATE OF MP & OTHERS
June 13, 2016
PARAS DWIVEDI Vs. THE STATE OF MADHYA PRADESH
May 9, 2016
PARAS FOOTWEAR PVT LTD Vs. ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER & A
April 1, 2016
PARENTERAL DRUGS (INDIA)LIMITED THR NL JOSHI Vs. PHOENIX DEVCONS PRIVATE
September 8, 2016
PARIKSHIT NAIDU Vs. STATE OF M P AND OTHERS
August 8, 2016
PARIMAL SAHA Vs. UNION OF INDIA AND OTHERS
May 9, 2016
PARISHRAM SAMAJ EVAM KALYAN SAMITI Vs. STATE OF M P & OTHERS
July 15, 2016
PARSADI Vs. THE STATE OF MADHYA PRADESH
June 17, 2016
PARVAT SINGH Vs. STATE OF M P
August 30, 2016
PARVEEN BEGAM, DIVORCED W/O MAHFOOJ KHAN, AGED ABOUT 35 YEARS Vs. MAHFOOJ KHAN, S/O KALLAN KHAN, AGED ABOUT 40 YEARS, R/O JAWAHAR WARD, GARHAKOTA, DISTRICT SAGAR (M.P.)
August 10, 2016
PAVAN KUMAR DHEEMAR Vs. STATE OF M P
March 15, 2016
PAVAN KUMAR JAIN Vs. THE STATE OF MADHYA PRADESH
October 7, 2016
PAWAN Vs. RAJ
June 13, 2016
PAWAN KUMAR Vs. STATE OF M P
September 6, 2016
PAWAN KUMAR AHLUWALIA & OTHERS Vs. STATE OF M P
March 29, 2016
PAWAN KUMAR DHEEMAR Vs. STATE OF M P
April 30, 2016
PERMALI WALLACE PVT LIMITED Vs. STATE OF M P AND OTHERS
August 30, 2016
PHALOUDI CONSTRUCTION AND INFRASTRUCTURE PVT LTD Vs. STATE OF M P
May 10, 2016
PHOOL SINGH Vs. STATE OF MADHYA PRADESH
May 23, 2016
PHOOL SINGH Vs. STATE OF M.P.
December 16, 2016
PHOOLBAI AND OTHERS Vs. M P S E B AND OTHERS
March 29, 2016
PHOOLMATI SHUKLA & OTHERS Vs. USHA KOTHARI & ANOTHER
May 12, 2016
PHOOLVATI Vs. STATE OF MADHYA PRADESH
June 14, 2016
PINKY GURJAR Vs. STATE OF MADHYA PRADESH
May 31, 2016
PIYUSH Vs. STATE OF M.P. AND ORS.
April 20, 2016
PIYUSH SHUKLA Vs. M.P. PUBLIC SERVICE COMMISSION & ANOTHER
November 17, 2016
POHAP SINGH DANGI AND OTHERS Vs. STATE OF M P & OTHERS
February 2, 2016
POOJA GOUR Vs. SHRI UMIT ALIAS PINKY PATEL
April 26, 2016
POOJA W/O JEEVAN CHOUDHARY AND ANOTHER Vs. JEEVAN CHOUDHARY S/O JASHWANT SINGH CHOUDHARY
January 14, 2016
POONAM CHAND GUPTA VOCATIONAL COLLEGE, CIVIL LINE, KHANDWA Vs. STATE OF MADHYA PRADESH AND ANOTHER
August 23, 2016
POORAN SINGH Vs. STATE OF MADHYA PRADESH
May 16, 2016
POORANSINGH SISODIA Vs. HIGH COURT OF M.P. AND OTHERS
September 7, 2016
POWER BATTERIES Vs. CUSTOMS & C. EX. SETT. COMM., NEW DELHI
February 10, 2016
PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. MAA VAISHNO REAL ESTATE AND ANOTHER
August 30, 2016
PR. COMMISSIONER OF INCOME TAX (CENTRAL) BHOPAL Vs. SMT. SEEMA SURYAVANSHI AND ANOTHER
July 27, 2016
PRABANDHAK J K CAMICAL Vs. GITA NAYAK
April 5, 2016
PRABHAKAR VENKTESH UPADHYE Vs. RAMESHWAR PRASAD GUPTA
March 28, 2016
PRABHAT CHAND Vs. STATE OF M.P. AND ORS.
April 18, 2016
PRABHAT PATHAK Vs. LIFE INSURANCE CORPORATION OF INDIA
February 25, 2016
PRABHU LAL TATWAL Vs. STATE OF MADHYA PRADESH
March 2, 2016
PRABHULAL, S/O KALUSINGH Vs. STATE ELECTION COMMISSION OF M.P. & OTHERS
November 24, 2016
PRADEEP @ GUDDU Vs. STATE OF MADHYA PRADESH
June 8, 2016
PRADEEP JOSHI Vs. STATE OF M.P. AND OTHERS
December 20, 2016
PRADEEP KUMAR Vs. SHIYA DAUDI BOHRA SAMAJ & ORS
May 12, 2016
PRADEEP KUMAR JAIN Vs. STATE OF M P AND OTHERS
September 14, 2016
PRADEEP RATHORE Vs. STATE M.P.
July 16, 2016
PRAFULLANATH Vs. SOHANLAL
April 27, 2016
PRAGYA EQUIPMENTS PRIVATE LIMITED & TWO OTHERS Vs. EXPORT-IMPORT BANK OF INDIA
March 15, 2016
PRAHALAD SINGH BARKADE Vs. BOARD OF DIRECTOR
September 20, 2016
PRAHILAD KAUSHWAHA Vs. PUSHPA DEVI AND OTHERS
September 21, 2016
PRAJAPAL SINGH S/O BAHADUR SINGH AND ANR Vs. STATE OF M P
September 23, 2016
PRAJESH SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
May 10, 2016
PRAKASH Vs. THE STATE OF MADHYA PRADESH
December 6, 2016
PRAKASH Vs. MANAGER SMRITI NAGRIK SAHAKARI BANK AND OTHERS
November 17, 2016
PRAKASH CHANDRA JAIN Vs. SHANTILAL JAIN
March 14, 2016
PRAKASH INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, INDORE
August 24, 2016
PRAKASH NARAYAN SAHU Vs. STATE OF M P & ORS
August 8, 2016
PRAKASH NARAYAN SHUKLA Vs. STATE OF M P
May 12, 2016
PRAKASH PATHAK Vs. SUKHVEER SINGH AND OTHERS
June 14, 2016
PRAKASH RAO Vs. ANIL & OTHERS
August 4, 2016
PRAKASH TALREJA Vs. STATE OF MADHYA PRADESH
May 26, 2016
PRAMOD KUMAR DHAVELE AND OTHERS Vs. STATE OF M P AND ANOTHER
May 11, 2016
PRAMOD KUMAR GUPTA AND OTHERS Vs. STATE OF M P AND ANOTHER
June 17, 2016
PRAMOD KUMAR S/O RAMCHANDRA JAIN Vs. VIMLADEVI WD/O PARASMAL JAIN AND OTHERS
December 7, 2016
PRAMOD KUMAR UDAND Vs. STATE BANK OF INDIA & OTHERS
March 31, 2016
PRAMOD MISHRA Vs. THE STATE OF MADHYA PRADESH
November 9, 2016
PRANAV DONGRE AND ORS. Vs. STATE OF M.P. AND ORS.
May 5, 2016
PRANAY SINGH SOLANKI AND NINE OTHERS Vs. THE UNION OF INDIA AND TWO OTHERS
October 6, 2016
PRASHANT DIXIT Vs. SECRETARY
October 17, 2016
PRASHANT MISHRA Vs. THE STATE OF M.P.
March 14, 2016
PRASHANT SHRIVAS Vs. NISHA SHRIVAS
July 12, 2016
PRASHI PATNI Vs. ANUJ PATNI
April 26, 2016
PRATAP SINGH Vs. STATEOF M.P.
July 15, 2016
PRATUSH KUMAR SHARMA & ORS. Vs. STATE OF MADHYA PRADESH AND ORS.
July 1, 2016
PRAVEEN KABRA @ JITENDRA KABRA Vs. STATE OF M.P.
October 17, 2016
PRAVEEN PRAKASH Vs. NATIONAL INSURANCE CO.LTD.
May 26, 2016
PRAVEEN VAISHYA AND ORS. Vs. STATE OF MADHYA PRADESH
April 18, 2016
PRAVIN KUMAR AND ORS. Vs. INDORE MUNICIPAL CORPORATION
March 21, 2016
PREETI Vs. NEHA
January 28, 2016
PREETY Vs. ARUN KUMAR
July 25, 2016
PREEYUSH JYOTISHI Vs. STATE OF M P
July 22, 2016
PREM LAL MOKHALGAI Vs. THE STATE OF MADHYA PRADESH
November 29, 2016
PREM LAL YADAV Vs. STATE OF M P
August 22, 2016
PREM NARAYAN (DEAD) Vs. DEEPAK KUMAR & ORS
September 6, 2016
PREM NARAYAN CHATURVEDI Vs. STATE OF M.P.
September 23, 2016
PREM PHARMACEUTICAL Vs. RAVINDRA KUMAR GUPTA & ORS
April 21, 2016
PREMSINGH AND ORS. Vs. MITHLESH KUNWAR AND ORS.
April 30, 2016
PRINCE SAHU Vs. THE STATE OF MADHYA PRADESH
December 13, 2016
PRIYA SHUKLA Vs. BOARD OF SECONDARY EDUCATION
June 13, 2016
PRIYA YADAV Vs. THE STATE OF MADHYA PRADESH & ORS.
November 23, 2016
PRMOD KUMAR GOEL Vs. STATE OF M.P.
January 25, 2016
PUKHRAJ SINGH Vs. JHUMKO BAI
March 2, 2016
PULKIT DUBEY Vs. SHASHANK DUBEY
May 3, 2016
PURSHOTTAM DAS AGARWAL Vs. PRAKASH AGARWAL
July 13, 2016
PURSHOTTAM PANDEY Vs. STATE OF M P
August 17, 2016
PURUSOTAM Vs. MUNNI BAI AND OTHERS
June 15, 2016
PUSHPA BAI Vs. BOARD OF REVENUE M P GWALIOR
April 25, 2016
PUSHPA SAMAIYA Vs. HARISH MAKHIJA
August 16, 2016
PUSHPENDRA Vs. THE STATE OF MADHYA PRADESH
November 16, 2016
PYARI BAI NAMDEV Vs. BHAGWANDAS PANDEY
June 22, 2016
R R DUBEY Vs. LAXMIKANT SHUKLA
March 1, 2016
R S KHAMPARIA Vs. JAWAHARLAL NEHRU AGRICULTURE UNIVERSITY, JABALPUR
March 14, 2016
R.B. RAI Vs. STATE OF MADHYA PRADESH
April 30, 2016
R.C. ENTERPRISES AND ORS. Vs. UNION OF INDIA AND ORS.
February 2, 2016
R.D. MEENA Vs. FOOD CORPORATION OF INDIA AND OTHERS
November 24, 2016
R.K. SHRIVASTAVA Vs. BHARAT SANCHAR NIGAM LIMITED
May 23, 2016
R.K. SOLANKI Vs. CENTRAL BANK OF INDIA
September 8, 2016
R.N. SINGH CHAUHAN Vs. MADHYANCHAL GRAMIN BANK
February 19, 2016
R.N.S. SIKARWAR Vs. STATE OF M.P.
May 19, 2016
R.P. SAMELE Vs. THE STATE OF MADHYA PRADESH
June 23, 2016
R.S.A. BUILDERS AND CONST. Vs. STATE OF M.P. AND ORS.
March 1, 2016
RACHAITA Vs. SHANTANU MANDAL
April 25, 2016
RACHANA BHARGAVA AND ORS. Vs. KRISHANLAL SAHNI AND ORS.
April 11, 2016
RADHA SWOMI SATSANG BEAS Vs. STATE OF M P & ORS
August 17, 2016
RADHESHYAM MALI Vs. ASHISH CHAKRABARTI AND ANOTHER
February 11, 2016
RADHEY SHYAM Vs. THE STATE OF MADHYA PRADESH
December 6, 2016
RADHIKA TRIPATHI Vs. UNION OF INDIA & ORS.
December 16, 2016
RAEES KHAN Vs. SURESH KUMAR
October 27, 2016
RAFAT ANEES Vs. BANO BI AND OTHERS
June 20, 2016
RAFIK KHAN Vs. STATE OF M P
April 6, 2016
RAFIQUE Vs. STATE OF MADHYA PRADESH
December 26, 2016
RAGHURAJ AND OTHERS Vs. RAMPRAKASH AND OTHERS
November 21, 2016
RAGHUVEER Vs. HARI PRASAD & OTHERS
September 27, 2016
RAGHUVEER Vs. HARI PRASAD AND OTHERS
September 28, 2016
RAGHUVEER SINGH Vs. RAMSUNDARI
October 4, 2016
RAGHUWAR DAYAL PATHAK Vs. STATE OF M.P. AND OTHERS
November 28, 2016
RAGHUWAR SINGH Vs. STATE OF MADHYA RADESH
August 23, 2016
RAGHVENDRA DUBEY Vs. STATE OF M P
September 7, 2016
RAGHVENDRA MATHUR Vs. STATE OF MADHYA PRADESH
June 2, 2016
RAHUL @ KALU Vs. STATE OF M.P.
October 21, 2016
RAHUL BANSAL Vs. STATE OF M.P.
October 5, 2016
RAHUL GUPTA Vs. STATE OF M.P.
September 21, 2016
RAHUL TECHNOCRAFTS PVT LTD Vs. HEG LIMITED
April 7, 2016
RAIS KHAN Vs. PRADEEP
February 10, 2016
RAJ BAHADUR SINGH KUSHWAH Vs. UNION OF INDIA
June 13, 2016
RAJ BHARGAVA Vs. STATE OF M P
September 8, 2016
RAJ KARAN SHARMA Vs. STATE OF M.P. & OTHERS
November 17, 2016
RAJA BURMAN @ RAHU Vs. STATE OF MADHYA PRADESH
May 4, 2016
RAJARAM Vs. MINISTRY OF HOMES (POLICE)
November 4, 2016
RAJARAM MUVEL Vs. HIGHER EDUCATION DEPARTMENT
April 28, 2016
RAJBAHADUR Vs. SHYAMA
February 26, 2016
RAJBAHADUR (DEAD) THROUGH SMT. SHYAMA Vs. BANO BEE
February 26, 2016
RAJBHAN PATEL Vs. STATE OF M P
September 7, 2016
RAJDEV SINGH Vs. RANI DURGAVATI VISHWAVIDYALAYA JABALPUR
November 3, 2016
RAJEEV Vs. STATE OF M P
August 10, 2016
RAJEEV GANDHI JAL GRAHAN SOCIETY Vs. PRESIDING OFFICER UNDER MINIMUM WAGES ACT
October 7, 2016
RAJEEV JAIN Vs. STATE OF M P
April 21, 2016
RAJEEV LOCHAN SHARMA AND OTHERS Vs. STATE OF M.P. AND OTHERS
February 18, 2016
RAJENDRA Vs. REKHA
December 2, 2016
RAJENDRA BHARTI Vs. NAROTTAM MISHRA AND ORS.
March 17, 2016
RAJENDRA K. GUPTA Vs. SHRI SHIVRAJSINGH COUHAN
March 29, 2016
RAJENDRA KUMAR Vs. KAMLADEVI
July 21, 2016
RAJENDRA KUMAR GUPTA Vs. STATE OF M P & OTHERS
August 22, 2016
RAJENDRA KUMAR SOLANKI Vs. M.P. RURAL ROAD DEVELOPMENT AUTHORITY AND ANOTHER
May 4, 2016
RAJENDRA KUMAR VERMA Vs. STATE OF M.P., & ANOTHER
November 21, 2016
RAJENDRA MALVIYA Vs. STATE OF M P
August 10, 2016
RAJENDRA MAROTHI Vs. GAS POINT PETROLEUM & OTHERS
April 29, 2016
RAJENDRA PRASAD Vs. VIDHYARAM SHARMA
May 4, 2016
RAJENDRA PRASAD SHARMA Vs. TRILOK WADHWANI & OTHERS
September 14, 2016
RAJENDRA SINGH KUSHWAH Vs. STATE OF M.P. AND OTHERS
September 22, 2016
RAJENDRA SINGH PARMAR, S/O LATE SHRI MADHO SINGH PARMAR, AGED ABOUT 62 YEARS, R/O MAHARANA PRATAP COLONY, WARD NO.11, SHIVPURI, TEHSIL & DISTRICT Vs. SMT. RAJENDRA KUMARI, W/O SHRI NARENDRA PRATAP SINGH, AGED ABOUT 52 YEARS
August 17, 2016
RAJENDRA UPADHYAY Vs. PREM MOTORS PVT. LTD.
October 6, 2016
RAJESH Vs. MITHLESH BAI
July 1, 2016
RAJESH Vs. STATE OF M.P.
July 29, 2016
RAJESH AND OTHERS Vs. DAULAT S/O. CHOOTELAL GAWALI
June 16, 2016
RAJESH AWASTHY Vs. STATE OF M P AND OTHERS
April 7, 2016
RAJESH GADIA Vs. INDORE MUNICIPAL CORPORATION AND ORS.
August 22, 2016
RAJESH GUPTA Vs. STATE OF M P
July 11, 2016
RAJESH KUMAR Vs. UNION OF INDIA & OTHERS
May 12, 2016
RAJESH KUMAR GUPTA AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
September 21, 2016
RAJESH KUMAR SAMAIYA Vs. M/S MAHAVEER STATIONERS JABALPUR AND ANOTHER
March 18, 2016
RAJESH KUMAR TAMRAKAR Vs. STATE OF M.P.
August 24, 2016
RAJESH MALVIYA AND ORS. Vs. COMMERCIAL TAXES DEPARTMENT (EXCISE)
April 26, 2016
RAJESH PATEL Vs. MADHYA PRADESH POORVA KSHETRA VIDYUT VITRAN CO. LTD
March 1, 2016
RAJESH SAURABH NAYAK Vs. STATE OF M.P.
June 22, 2016
RAJESH SHUKLA Vs. STATE OF M P
August 16, 2016
RAJESH SINGH Vs. MANAGING DIRECTOR, NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD., & OTHERS
February 10, 2016
RAJESH SINGH Vs. STATE OF MADHYA PRADESH
May 19, 2016
RAJESH VERMA Vs. THE STATE OF MADHYA PRADESH
February 1, 2016
RAJESH VERMA Vs. STATE OF M P
February 1, 2016
RAJESH WADHWANI AND ORS. Vs. SHYAMNATH SHARMA AND ORS.
April 7, 2016
RAJESH YADAV Vs. SAVITIR YADAV
March 28, 2016
RAJESHWAR PRASAD MISHRA Vs. NIYYAMUDDIN ANSARI
July 27, 2016
RAJIV LOCHAN Vs. STATE OF MADHYA PRADESH
July 1, 2016
RAJKUMAR Vs. RAJRANI
March 8, 2016
RAJKUMAR @ CHHOTA Vs. STATE OF MADHYA PRADESH
May 31, 2016
RAJKUMAR @ TITU TIWARI Vs. STATE OF M P
April 12, 2016
RAJKUMAR BANSAL Vs. AUTO INFO MEDIA PVT LTD
February 22, 2016
RAJKUMAR CHOUDHARY Vs. STATE OF MADHYA PRADESH AND OTHERS
June 16, 2016
RAJKUMAR CHUG Vs. DHEERENDRA CHUG AND OTHERS
July 28, 2016
RAJKUMAR S/O LAXMI PRASAD JAIN Vs. STATE OF M P POLICE STATION-PALERA
August 8, 2016
RAJKUMAR SINGH Vs. SUMIT SINGH PATEL AND ANOTHER
March 22, 2016
RAJMAL KHANDELWAL Vs. THE STATE OF M.P. & ORS.
December 21, 2016
RAJMANGAL DEVELOPERS Vs. COMMISSIONER, MUNICIPAL CORPORATION UJJAIN & ORS
March 22, 2016
RAJNARAYAN TIWARI Vs. SMT. VIDHYA AWATHI
February 2, 2016
RAJNEESH MISHRA Vs. LALITA & OTHERS
March 21, 2016
RAJNEESH TIWARI Vs. THE UNION OF INDIA AND ORS.
December 1, 2016
RAJPAL S/O LATE JAGANLAL JAGRIYA AND ORS Vs. STATE OF M P AND ORS
February 22, 2016
RAJRANI BHOLA (SMT.) Vs. M.P. STTAE ELECTRICITY BOARD AND OTHERS
April 28, 2016
RAJU Vs. GOPAL
February 11, 2016
RAJU ADIVASI AND OTHER Vs. STATE OF M P
March 21, 2016
RAJU ALIAS RAJKUMAR Vs. STATE OF MP
January 4, 2016
RAJU S/O SITARAM GADARIYA (PAL) Vs. STATE OF M P AND ORS
February 22, 2016
RAJU TOMAR Vs. LOVELY YADAV
February 22, 2016
RAJVEER JATAV Vs. RAGISTAR GENERAL HIGH COURT OF M P
June 22, 2016
RAJVEER SHAKYA Vs. THE STATE OF M.P. AND ORS.
March 22, 2016
RAKESH Vs. STATE OF MADHYA PRADESH
May 16, 2016
RAKESH KUMAR DHINGRA Vs. M P POLLUTION CONTROL BOARD
May 10, 2016
RAKESH KUMAR SHIVHARE Vs. THE STATE OF MADHYA PRADESH
December 22, 2016
RAKESH KUMAR SUNDRANI Vs. JAGDISH PRAKASH ANGAL
November 24, 2016
RAKESH SINGH Vs. THE STATE OF MADHYA PRADESH
May 2, 2016
RAKESH TYAGI Vs. STATE OF M.P.
June 15, 2016
RAKESH YADAV AND OTHERS Vs. STATE OF M.P. AND OTHERS
December 16, 2016
RAM ASHOK SHARMA AND ANOTHER Vs. RAMLALLU BAIS
March 28, 2016
RAM ASRANI Vs. STATE OF M P
April 1, 2016
RAM BAI AND OTHERS Vs. MAN SINGH AND OTHERS
October 25, 2016
RAM DAYAL KONDAR Vs. SANKAR LAL KONDAR
November 11, 2016
RAM GOPAL Vs. STATE OF M P
August 17, 2016
RAM JEEVAN RAI @ CHOTU Vs. STATE OF M.P.
November 28, 2016
RAM KISHORE SHARMA Vs. STATE OF M P
February 17, 2016
RAM KISHORE YADAV & OTHERS Vs. M.P. BOARD OF SECONDARY EDUCATION & OTHERS
June 21, 2016
RAM KISHORE YADAV AND OTHERS Vs. M.P. BOARD OF SECONDARY EDUCATION & OTHERS
June 28, 2016
RAM KRISHN SAHU Vs. STATE OF M P AND ANOTHER
July 27, 2016
RAM KUMAR Vs. STATE OF M P & OTHER
May 5, 2016
RAM KUMAR SINGH Vs. STATE OF M P
May 13, 2016
RAM LAKHAN PANDEY AND ANOTHER Vs. B P SINGH AND ANOTHER
April 20, 2016
RAM MILAN DUBEY Vs. KU. VANDANA JAIN
August 22, 2016
RAM MILAN SINGH S/O SHIVKISHAN BHADOURIYA Vs. RESHAMBAI W/O LATE SHYAMLAL AND ANOTHER
June 13, 2016
RAM NARESH & ORS Vs. STATE OF M P
February 23, 2016
RAM NIWAS UPADHYAY Vs. STTAE OF M.P.
June 21, 2016
RAM RATI Vs. STATE OF M P ANR
July 4, 2016
RAM SINGH BAGHEL Vs. STATE OF MADHYA PRADESH
May 26, 2016
RAM SINGH S/O JARE SINGH JAT Vs. STATE OF MADHYA PRADESH
May 10, 2016
RAM SWAROOP Vs. STATE OF M P
September 9, 2016
RAMAJI Vs. SHANTI BAI
October 18, 2016
RAMAKANT JHARIA S/O BHOOPAT SINGH JHARIA Vs. STATE OF M P
September 20, 2016
RAMANUJ SHARMA Vs. THE STATE OF MADHYA PRADESH
May 4, 2016
RAMAVATAR Vs. VANSHDHARI & ORS
March 30, 2016
RAMBABU Vs. STATE OF M P
August 8, 2016
RAMBATI PANDEY Vs. SUKHVEER SINGH AND OTHERS
April 20, 2016
RAMBHAJAN SINGH & ANR Vs. SHEELA BAI & ORS
September 9, 2016
RAMBHAROSE RAWAT Vs. THE STATE OF MADHYA PRADESH
November 28, 2016
RAMCHARAN AND OTHERS Vs. THE STATE OF MADHYA PRADESH
August 22, 2016
RAMDARSHAN SINGH AND 3 OTHERS Vs. STATE AND ANOTHER
August 2, 2016
RAMDAYAL S/O SITARAM GUJAR Vs. STATE OF M P
June 14, 2016
RAMESH Vs. STATE OF M P
April 6, 2016
RAMESH & ANR Vs. KOMAL & ORS
August 3, 2016
RAMESH AGARWAL Vs. KAPIL SONKAR
July 25, 2016
RAMESH CHANDRA Vs. GURUBAKSMAL AND OTHERS
September 27, 2016
RAMESH CHAUDHARY Vs. STATE OF M.P.
August 16, 2016
RAMESH KUMAR AGRAWAL Vs. LATA DEVI AND ANOTHER
March 31, 2016
RAMESH KUMAR SONI Vs. STATE OF M P
March 18, 2016
RAMESH KUMARI SHARMA(SMT.) Vs. ASIN VERMA AND OTHERS
August 1, 2016
RAMESH PRASAD MISHRA Vs. AMAR BAHADUR SINGH
July 1, 2016
RAMESH SAINI Vs. STATE OF M P
May 13, 2016
RAMESH SHARMA Vs. STATE OF M.P.
October 18, 2016
RAMESH SINGH Vs. STATE OF MADHYA PRADESH
June 1, 2016
RAMESH YADAV Vs. COMMISSIONER, INDORE MUNICIPAL CORPORATION, INDORE, (M P ) AND OTHERS
March 14, 2016
RAMESHVER DHAKAD Vs. STATE OF MADHYA PRADESH
May 16, 2016
RAMESHWAR DAYAL Vs. RAM VIJAY YATI GURU SURYAHANS YATI
September 22, 2016
RAMESHWAR SINGH RAJPUT Vs. HARINAYRAYAN SEN
February 22, 2016
RAMGOPAL & ORS Vs. VENIBAI & ANR
September 12, 2016
RAMHIT LODHI Vs. STATE OF MADHYA PRADESH
April 29, 2016
RAMHIT SAHU Vs. THE STATE OF MADHYA PRADESH
February 3, 2016
RAMJAAN KHAN Vs. STATE OF M.P.
January 12, 2016
RAMJAN S/O ISMAIL Vs. SALIM S/O ABDUL REHMAN
August 30, 2016
RAMJEE Vs. STATE OF MADHYA PRADESH
May 19, 2016
RAMKALI PAWAIYA Vs. STATE OF M P
June 28, 2016
RAMKARAN SHARMA Vs. STATE OF M.P.
November 21, 2016
RAMKISHORE Vs. THE STATE OF MADHYA PRADESH
November 21, 2016
RAMKUMAR DUBEY AND OTHERS Vs. STATE OF M.P. AND OTHERS
November 2, 2016
RAMKUNWAR BAIRAGI Vs. TRIBAL WELFARE DEPARTMENT
January 4, 2016
RAMNARESH & ORS. Vs. STATE OF M.P.
June 14, 2016
RAMNARESH SHARMA Vs. STATE OF M.P.
October 20, 2016
RAMNATH SAKET Vs. STATE OF M P
August 16, 2016
RAMPRAKASH @ BATAI Vs. MUNNILAL & ANR
August 16, 2016
RAMPRAKASH CHATURVEDI AND OTHERS Vs. STATE OF M.P. AND OTHER
November 21, 2016
RAMPRASAD AND ORS. Vs. CENTRAL VALUATION BOARD AND ORS.
January 6, 2016
RAMPYARI @ PUSHPABAI Vs. RAMCHARAN AND OTHERS
June 13, 2016
RAMSAKHI BAI Vs. STATE OF MADHYA PRADESH
June 6, 2016
RAMSANEHI Vs. MST. RAJJUWA
December 16, 2016
RAMSHANKAR VISHWAKARMA Vs. STATE OF M P
July 13, 2016
RAMSIYA Vs. ANURADHA AND OTHERS
January 6, 2016
RAMSIYA CHOURASIYA Vs. STATE OF M.P.
December 5, 2016
RAMSWAROOP & ORS. Vs. STATE OF M.P. & ANR.
May 5, 2016
RAMVATI Vs. SADHANA
March 22, 2016
RANA RAHMAN Vs. SACHIV MADHYAMIK SHIKSHA MANDAL
October 7, 2016
RANI DURGAWATI VISHWA VIDYALYAY PENSIONERS ASSOCIA Vs. MAHAMAHIM KULADHIPATI RANI DURGAWATI VISHWA VIDYAL
August 17, 2016
RANI MARSKOLE Vs. THE STATE OF MADHYA PRADESH
February 8, 2016
RANJEET Vs. STATE OF MADHYA PRADESH
May 26, 2016
RANJEET SINGH KUMPAWAT Vs. CENTRAL MADHYA PRADESH GRAMIN BANK
May 13, 2016
RANJEET SINGH SENGAR Vs. POONAM SENGAR
March 8, 2016
RANJIT SINGH BHADORIYA & ANR Vs. STATE OF M P & ORS
March 4, 2016
RANJOR SINGH Vs. STATE OF M P
April 28, 2016
RANVEER SINGH Vs. STATE OF M.P.
December 22, 2016
RANVIJAY PRATAP SINGH Vs. STATE OF M P
July 18, 2016
RASEED KHAN Vs. STATE OF MADHYA PRADESH
May 19, 2016
RASHID Vs. URBAN ADMINISTRATION
June 15, 2016
RASHID ALI Vs. ALI HASAN & OTHERS
September 15, 2016
RASHID KHAN Vs. THE STATE OF MADHYA PRADESH
March 18, 2016
RASID ALI Vs. VISHNU BAIN & ORS
February 18, 2016
RATAN LALCHANDANI Vs. JAGRAN SOCIAL WELFARE SOCIETY
March 9, 2016
RATAN SINGH Vs. STATE OF M P
August 3, 2016
RATANLAL Vs. STATE OF M P
August 2, 2016
RATANLAL Vs. SHIVLAL AND OTHERS
October 27, 2016
RATANLAL Vs. STATE OF M P
February 22, 2016
RATANSINGH Vs. LATE DHANSINGH
August 29, 2016
RATANSINGH Vs. MAHESH
September 19, 2016
RATNAMALA RAJE @ CHHOTE LAL Vs. BHURE
February 3, 2016
RAUF KHAN Vs. STATE OF M.P.
November 22, 2016
RAVENDRA @ RAJENDRA Vs. STATE OF M P
July 4, 2016
RAVI KUMAR BAJPAI Vs. SHAKUNTALA DEVI AND OTHERS
November 25, 2016
RAVI SHRIVAS Vs. STATE OF MADHYA PRADESH
May 26, 2016
RAVIKANT Vs. STATE OF M.P.
August 10, 2016
RAVIKANT Vs. STATE OF M P
March 30, 2016
RAVINDRA KUMAR DUBEY Vs. THE STATE OF MADHYA PRADESH
July 8, 2016
RAVINDRA KUMAR PANDORIA Vs. STATE OF M.P. AND OTHERS
September 1, 2016
RAVIPAL SINGH Vs. STATE OF M P
August 2, 2016
RECEIVED FROM ADDITIONAL SESSIONS JUDGE, SIDHI AND ORS. Vs. RAJWA KOL AND ORS.
February 4, 2016
RECEIVED FROM I ADDITIONAL SESSIONS JUDGE, MAIHAR AND ORS. Vs. SURAJ VISHWAKARMA AND ORS.
April 4, 2016
RECEIVED FROM LEARNED FIRST ADDITIONAL SESSIONS JUDGE,ASHTA, SEHORE (M.P.) Vs. RAMESH
March 4, 2016
REENA Vs. MAINA BAI
September 2, 2016
REGIONAL PROVIDENT FUND COMISSIONER-II & ANOTHER Vs. SANATAN DHARMA MANDAL SIKSHA SAMITI & ANOTHER
December 14, 2016
REHMAN Vs. STATE OF M.P.
November 7, 2016
REKHA MALVIYA Vs. KAMLESH KUMAR
January 5, 2016
RENAISSANCE EDUCATION SOCIETY AND ANOTHER Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANOTHER
September 8, 2016
REVA ASSOCIATES Vs. SARJUBAI
July 26, 2016
RINKU @ SURENDRA KUMAR Vs. NEHA
January 22, 2016
RISHABH KUMAR JAIN Vs. ATUL JAIN
February 18, 2016
RISHABH KUMAR JAIN Vs. RAMKRIPAL
February 18, 2016
RISHABHA KUMAR JAIN Vs. INDRAWATI
February 18, 2016
RITSPIN SYNTHETICS LTD. Vs. STATE OF M.P. AND ORS.
February 26, 2016
RITUL SHRIVASTAV Vs. STATE OF M P & ANOTHER
September 9, 2016
RIYAZ Vs. STATE OF M P
September 19, 2016
ROHAN Vs. STATE OF M P
January 13, 2016
ROMA SONKAR Vs. STATE OF M.P. AND ANOTHER
March 28, 2016
RONAK SHIVHARE Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
February 23, 2016
ROOP CHAND Vs. STATE OF M. P. AND OTHERS
November 11, 2016
ROOPADEVI Vs. GEETA DEVI
December 1, 2016
ROOPCHAND RATHORE (DEAD) AND OTHERS Vs. STATE OF M P
August 8, 2016
ROSHAN NARGAVE Vs. STATE OF M.P.
September 8, 2016
ROSHAN NAYAK Vs. STATE OF M.P. AND OTHERS
July 19, 2016
ROSHINI JAIN Vs. ADDITTIONAL COMMISSIONER
July 16, 2016
RUBABUDDIN Vs. STATE OF M P
February 29, 2016
RUDRIKA PUSHPRAJ BHATELE AND OTHERS Vs. THE STATE OF M.P. AND OTHERS
September 26, 2016
RUKSAD Vs. STATE OF M P & ORS
September 8, 2016
RUKSANA BEGUM & OTHERS Vs. MOHAMMAD RAFIQ @ LALLU
March 22, 2016
S B PRODUCTS Vs. UNION OF INDIA
July 27, 2016
S K SINGH Vs. STATE OF M P & OTHERS
March 15, 2016
S P SINGH Vs. WEST CENTRAL RAILWAY AND OTHERS
November 17, 2016
S PATHAK Vs. STATE OF M P
March 1, 2016
S.C. ARYA Vs. KAILASH SINGH TIMECHA
February 12, 2016
S.K. BHADANIA Vs. M.P. HOUSING BOARD AND ORS.
August 12, 2016
SABAI @ SAMAILAL Vs. STATE OF M P
August 4, 2016
SABBIR SHAH Vs. STATE OF MADHYA PRADESH
June 14, 2016
SACHIN BARMAN Vs. THE STATE OF MADHYA PRADESH
June 16, 2016
SACHIN GUPTA Vs. THE MUNICIPAL CORPORATION GWALIOR AND OTHER
July 18, 2016
SACHIN RAI Vs. S S PANDEY AND ANOTHER
September 21, 2016
SADHU SINGH Vs. STATE OF M P
March 2, 2016
SAGAR NAMDEO Vs. STATE OF M P AND ANOTHER
September 8, 2016
SAHAKARI VIPNAN EVAM PRAKRIYA SOCIETY Vs. RAMSEWAK JHA & ANR
August 29, 2016
SAIYYAD ARSHAD ALI S/O SAIYYAD ANWAR ALI Vs. TASNEEM ALI
August 2, 2016
SAIYYAD WAJID ALI Vs. SHAUKAT ALI
March 14, 2016
SAKATSINGH MARKAM Vs. STATE OF MADHYA PRADESH
June 8, 2016
SALAMAT KHAN Vs. AMANAT KHAN
March 4, 2016
SALEEM KHAN Vs. STATE OF M P AND OTHERS
March 22, 2016
SALIMUDDIN AND OTHERS Vs. SHABINA
November 23, 2016
SALMAN ANWAR Vs. RAM JHAROKHI AND OTHERS
August 8, 2016
SAMEER Vs. JYOTI
June 6, 2016
SAMRATH INFRABUILD (I) PVT LTD, INDORE Vs. BANK OF INDIA & ANR
January 19, 2016
SAMRUDDHA BUILDCON PVT LTD Vs. INDORE DEVELOPMENT AUTHORITY & ORS
February 11, 2016
SANATAN DHARM KANYA UCHATTAR MADHYAMIK VIDYALAYA Vs. UNION OF INDIA
December 7, 2016
SANDEEP Vs. ABHISHEK
April 2, 2016
SANDEEP AGRAWAL Vs. STATE OF M.P.
November 11, 2016
SANDEEP MISHRA Vs. ABHISHEK GOYAL
August 2, 2016
SANDEEP SABU Vs. GWALIOR VYAPAR MELA PRADHIKARAN
January 13, 2016
SANDEEP TIWARI Vs. THE STATE OF MADHYA PRADESH
June 23, 2016
SANGEETA DUBEY Vs. RAKESH DUBEY
March 11, 2016
SANGITA MALVIYA Vs. SANTOSH MALVIYA
October 18, 2016
SANGRAM SINGH Vs. RAN VIJAY SINGH
April 6, 2016
SANJAY GUPTA Vs. ARTI GUPTA
February 15, 2016
SANJAY JAGTAP S/O PRAKASH JAGTAP Vs. RUCHITA JAGTAP W/O SANJAY JAGTAP
February 25, 2016
SANJAY JAITWAR AND OTHERS Vs. STATE OF M.P. AND OTHERS
December 26, 2016
SANJAY KUMAR GANGRADE Vs. NARMADA VALLEY DEVELOPMENT DEPARTMENT
March 21, 2016
SANJAY KUMAR PATHAK Vs. GOVERNMENT OF M.P. & ORS.
April 12, 2016
SANJAY LEDWANI Vs. GOPAL DAS KABRA AND OTHERS
March 17, 2016
SANJAY S/O BHAGWAN RAO KEDAR Vs. MADHYA PRADESH STATE
August 29, 2016
SANJAY SINGH Vs. STATE OF MADHYA PRADESH
May 26, 2016
SANJEEV KUMAR DWIVEDI AND ANOTHER Vs. STATE OF M P
September 1, 2016
SANJEEV KUMAR GAHLOT Vs. STATE OF MADHYA PRADESH
May 19, 2016
SANJEEV SHILPKAR Vs. STATE OF M P
May 9, 2016
SANJU @ SANJAY & OTHERS Vs. STATE OF M P
September 9, 2016
SANJU BHATNAGAR AND OTHERS Vs. STATE OF M P
February 16, 2016
SANKAR SHIKSHA SAMITI Vs. LABOUR DEPARTMENT
June 20, 2016
SANT KUMAR GARG Vs. STATE OF M.P. AND OTHERS
June 16, 2016
SANTOSH Vs. STATE OF M.P.
October 13, 2016
SANTOSH BHARTI Vs. THE STATE OF MADHYA PRADESH
June 21, 2016
SANTOSH KUMAR Vs. DR. HARI SINGH GAUR VISHWAVIDYALAYA & ANOTHER
June 16, 2016
SANTOSH KUMARI Vs. MANOJ SONI
September 20, 2016
SANTOSH PATEL S/O DWARKA PATEL Vs. SUMAN PATEL W/O SANTOSH PATEL
March 29, 2016
SANTOSH RATHORE Vs. STATE OF M.P.
October 26, 2016
SANTOSH TIWARI Vs. STATE OF M P
August 17, 2016
SANTOSH TIWARI Vs. STATE OF M P
May 5, 2016
SANTRAM Vs. STATE OF M.P.
August 9, 2016
SAPNA SAXENA Vs. STATE OF M.P.
November 7, 2016
SARDAR VALLABH BHAI PATEL COLLEGE OF EDUCATION Vs. STATE OF M.P. AND OTHERS
August 4, 2016
SARITA RAJAK Vs. UNION OF INDIA AND OTHERS
March 30, 2016
SARITA SONI W/O N B SONI Vs. RICHA KEJARIWAL
July 27, 2016
SARLA Vs. VINOD
April 20, 2016
SAROJ DEVI Vs. PARMANAND BANDIL
June 17, 2016
SATENDRA NATH VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
December 7, 2016
SATENDRA SHARMA Vs. STATE OF MADHYA PRADESH
March 28, 2016
SATENDRA SINGH YADAV Vs. UNION OF INDIA & OTHERS
August 8, 2016
SATISH KUMAR Vs. A D CHATURVEDI
May 12, 2016
SATISH SHRIVASTAVA Vs. M.K. VARSHNEY AND OTHERS
May 12, 2016
SATYA NARAYAN IRON WORKS P LTD & ANOTHER Vs. HINDUSTAN COPPER LIMITED
April 1, 2016
SATYA NARAYAN OMAR Vs. STATE OF M.P.
February 15, 2016
SATYA NARAYAN SONI Vs. STATE OF M P
February 23, 2016
SATYA SAI HONDA Vs. CHIEF EXECUTIVE OFFICER, HONDA MOTOR CYCLE & SCOOT
April 7, 2016
SATYAKAM TANDON Vs. MURLIDHAR PINJANI AND ORS.
April 20, 2016
SATYAM AGRAWAL Vs. SOM DISTILLERIES LTD
April 1, 2016
SATYAM ENTERPRISES Vs. UNION OF INDIA
November 4, 2016
SATYANARAYAN Vs. STATE OF M P
September 7, 2016
SATYANARAYAN S/O MODIRAMJI PORWAL Vs. RAMESHWAR AND ANOTHER
December 22, 2016
SATYENDRA PATEL Vs. STATE OF M P
April 26, 2016
SATYENDRA SINGH SIKARWAR Vs. STATE OF M P
January 5, 2016
SAURABH MISHRA Vs. STATE OF M P & ANOTHER
January 25, 2016
SAVITA BAI Vs. ASLAM & OTHERS
August 2, 2016
SAVITA RAWAT Vs. STATE OF M.P. AND OTHERS
March 11, 2016
SAVITRI DEVI TIWARI AND OTHERS Vs. ABDUL JABBAR AND OTHERS
December 19, 2016
SENIOR SUPERINTENDENT OF POST OFFICE Vs. KRISHAN LAL MEHRA
October 5, 2016
SERIOUS FRAUD INVESTIGATION OFFICE (SFIO),MINISTRY OF CORPORATE AFFAIRS Vs. BONANZA BIOTECH LTD , INDORE AND 10 ORS
March 10, 2016
SETH MANNULAL JAGANNATHDAS TRUST HOSPITAL Vs. STATE OF M P
January 19, 2016
SETH MOHANLAL HIRALAL CONSTRUCTION COMPANY Vs. UNION OF INDIA & ANOTHER
February 29, 2016
SEVAKRAM SHIVEDI Vs. MADHYA PRADESH KHADI TATHA GRAM UDHYOG & ANR.
August 22, 2016
SEVANTIBAI AND OTHERS Vs. BABUSINGH AND ANOTHER
September 21, 2016
SEWAK SOUR Vs. STATE OF MADHYA PRADESH
February 15, 2016
SEWANTIBAI (SMT.) Vs. RAJENDRA AND OTHER
November 18, 2016
SHAFIQ KHAN AND ANOTHER Vs. MUNNALAL AND OTHERS
July 13, 2016
SHAHJAD KHAN Vs. RUBNINA KHAN
October 24, 2016
SHAILENDRA SINGH MANDLOI Vs. AYUSH DEPARTMENT
July 29, 2016
SHAILI MUNE Vs. YASH TECHNOLOGIES PVT, LTD.
November 3, 2016
SHAKUN Vs. SHASHI JAIN
November 15, 2016
SHAKUNTALA Vs. STATE OF M P
March 30, 2016
SHAMRESH UPADHYAY Vs. THE STATE OF MADHYA PRADESH
March 18, 2016
SHANKAR LAL Vs. SANJAY KUMAR
October 19, 2016
SHANKAR VANSHKAR (PATEL) Vs. STATE OF MADHYA PRADESH
May 26, 2016
SHANKARLAL @ SHANKAR SINGH Vs. AMAR SINGH
September 21, 2016
SHANKARLAL MUSHRE Vs. STATE OF MADHYA PRADESH
June 13, 2016
SHANTI BAI & OTHERS Vs. UNION OF INDIA & OTHERS
June 20, 2016
SHANTIDEVI W/O KAILASHCHANDRA SHARMA & 15 OTHERS Vs. INDORE CLOTH MARKET GRAH NIRMAN SAHAKARI SANSTHA M
September 14, 2016
SHARAFAT KHAN Vs. THE ASSISTANT MANAGER CENTRAL BANK OF INDIA
January 13, 2016
SHARDA BAI W/O GIRDHARILAL AGRAWAL Vs. STATE OF M P
April 20, 2016
SHARMILA TAGORE AND ORS. Vs. AZAM HASAN KHAN AND ORS.
February 1, 2016
SHASHIKANT PATEL Vs. STATE OF MADHYA PRADESH
November 10, 2016
SHAYEED AHMED S/O BHUREKHAA MUSLAMAAN Vs. STATE OF M P AND ANOTHER
September 12, 2016
SHEEL KUMARI Vs. ASHARAM
July 29, 2016
SHEELCHANDRA YADAV Vs. SMT. RACHNA DEVI
April 4, 2016
SHEETAL PRASAD Vs. RAMASHANKAR
January 4, 2016
SHEETOSH PUGAREYA Vs. THE STATE OF MADHYA PRADESH
January 27, 2016
SHEIKH MUBARIK Vs. STATE OF M P
February 5, 2016
SHEIKH RAHEEM BAQSH Vs. MRS. SALMA @ RUKHSAMA W/O SHEIKH RAHEEM BAQSH
July 5, 2016
SHEKHAR CHOUDHARY Vs. UNION OF INDIA
June 20, 2016
SHIKALCHAND Vs. THE STATE OF MADHYA PRADESH
June 21, 2016
SHIKSHA RANI DAHARWAL Vs. STATE OF M P & OTHERS
July 29, 2016
SHILPA JAIN AND OTHERS Vs. STATE OF M P
January 14, 2016
SHIV CHARAN Vs. DHOOL SINGH
July 13, 2016
SHIV KUMAR Vs. STATE OF M P
September 20, 2016
SHIV KUMAR SINGH Vs. STATE OF MADHYA PRADESH
February 17, 2016
SHIV NARAYAN MEWAFAROSH Vs. THE STATE OF MADHYA PRADESH
December 29, 2016
SHIV NARAYAN SINGH Vs. COLLECTOR
May 13, 2016
SHIV SINGH MEHTA AND ANOTHER Vs. STATE OF MADHYA PRADESH
March 1, 2016
SHIVAM UPADHYAY Vs. STATE OF M P
April 18, 2016
SHIVANI (MINOR) Vs. JANU @ SAHARUKH
January 27, 2016
SHIVHARE ROAD LINES Vs. ENGINEERS INDIA LTD AND ANOTHER
November 11, 2016
SHIVHARI LOKHANDE Vs. PRABHA SINGH
October 5, 2016
SHIVKANT PANDEY Vs. STATE OF M P AND OTHERS
March 17, 2016
SHIVKUMAR SHARMA Vs. SUKHDEV LAL
February 17, 2016
SHIVLAL S/O RAMJIYAVAN Vs. THE STATE OF MADHYA PRADESH
November 3, 2016
SHIVNARAYAN Vs. FARMER WELFARE AND AGRICULTURE DEVELOPMENT DEPARTMENT
January 11, 2016
SHIVNARAYAN @ PAPPU Vs. STATE OF M P
August 30, 2016
SHIVRAJ SINGH CHAUHAN Vs. RAJENDRA KUMAR GUPTA
December 8, 2016
SHIVRAM Vs. STATE OF M P
September 9, 2016
SHIVRAM Vs. SAJAN BAI
February 25, 2016
SHIVRAM REDDY AND OTHERS Vs. MUKESH AND OTHERS
January 7, 2016
SHIVRAM SAHU Vs. THE STATE OF MADHYA PRADESH
December 9, 2016
SHIVRAM SINGH Vs. STATE OF M P
August 30, 2016
SHIVSHANKAR MANDIL Vs. SHRI G.S. LAMBA
November 18, 2016
SHIVSHARAN BAJPAI AND OTHERS Vs. SHRI SANJAY SINGH AND OTHERS
April 30, 2016
SHOBHA CHOUHAN Vs. GOPICHAND KHATRI
April 27, 2016
SHRADDHA GUPTA & ANOTHER Vs. ANIL KUMAR GUPTA
January 21, 2016
SHRI @ SHIRIYA Vs. THE STATE OF MADHYA PRADESH
December 1, 2016
SHRI PENTA BUILDCON PVT. LTD., GWALIOR Vs. LALTOBAI W/O. RAMPRASAD AND OTHERS
February 19, 2016
SHRI S.S.P. MISHRA Vs. UNION OF INDIA & OTHERS
March 31, 2016
SHRI SHYAM SUNDER JANGDEY Vs. SMT. KAMLA SHRIVASTAVA
September 16, 2016
SHRI VISHWAKARMA BHAGWAN Vs. LAXMINARAYAN
November 8, 2016
SHRIDHAR DUBEY VILL. ITORA POST SAGRA TEH. HUZUR DISTT. REWA Vs. UNION OF INDIA
June 17, 2016
SHRIJI WARE HOUSE Vs. M.P. STATE CIVIL SUPPLIES CORPORATION LTD.
June 14, 2016
SHRINARAYAN, S/O SHRI RAMBHAROS BISHNOI Vs. STATE OF M P
June 15, 2016
SHRIRAM JAAT S/O LATE GOVIND JAAT Vs. MUKESHCHAND YADAV S/O PRAHLADDAS
September 14, 2016
SHRIRAM JAAT S/O LATE GOVIND JAAT Vs. MUKESHCHAND YADAV S/O PRAHLADDAS
September 19, 2016
SHRISH KUMAR MISHRA Vs. STATE OF M.P.
May 9, 2016
SHUBHAM S/O LATE SHYAM BIHARI SIDDHA AND ANOTHER Vs. STATE OF M P
July 5, 2016
SHUKHDEV Vs. STATE OF MADHYA PRADESH
June 13, 2016
SHUKHVINDAR KOUR @ BALVEER KOUR Vs. STATE OF MADHYA PRADESH
May 26, 2016
SHWETA BHADAURIA Vs. STATE OF M.P.
December 20, 2016
SHYAM KARAN SINGH Vs. STATE OF M.P.
November 29, 2016
SHYAM KISHORE DIXIT Vs. STATE OF MADHYA PRADESH AND OTHERS
May 3, 2016
SHYAM NARAYAN CHOUBEY Vs. THE STATE OF MADHYA PRADESH
November 4, 2016
SHYAMSUNDER Vs. PHULLO BAI
June 6, 2016
SHYREE JAIRAM EDUCATION SOCIETY Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
February 8, 2016
SIDDIQ AJMERI Vs. STATE OF M P
September 6, 2016
SINGHRAM KUSHWAH Vs. THE STATE OF MADHYA PRADESH
June 16, 2016
SIR AUROBINDO COLLEGE DENTISTRY Vs. UNION OF INDIA & ORS
September 14, 2016
SIRAJUL HUSAIN Vs. STATE OF M P
March 28, 2016
SITA RAM Vs. STATE OF M P
August 12, 2016
SITARAM AND ORS. Vs. STATE OF MADHYA PRADESH
March 28, 2016
SIYARAM SHARMA Vs. STATE OF M P & ORS
September 15, 2016
SMART CHIP(P) LTD. Vs. STATE OF M.P. AND OTHERS
December 16, 2016
SMITA GUBRELEY Vs. STATE OF M P
January 13, 2016
SMT. ANITA Vs. SAKHI AND OTHERS
July 13, 2016
SMT. ANITA SINGH Vs. CHIEF ENGINEER
October 17, 2016
SMT. ANKITA SHUKLA Vs. STATE OF M.P. AND ANOTHER
September 14, 2016
SMT. ANUSHKA RAY Vs. THE ADDITIONAL COLLECTOR, DAMOH AND OTHERS
September 14, 2016
SMT. BILKEESH BANO AND OTHERS Vs. KULVINDER SINGH AND OTHERS
July 22, 2016
SMT. CHAMPA BAI AND OTHERS Vs. PRAFULLA CHAND
February 18, 2016
SMT. DEVIKA SHUKLA Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
August 23, 2016
SMT. GUDDI W/O RAGHVENDRA YADAV Vs. THE PRESCRIBED AUTHORITY CUM SUB DIVISIONAL OFFICER, NIWADI AND OTHERS
December 8, 2016
SMT. KAMLA DEVI AND ANR. Vs. STATE OF M.P.
October 7, 2016
SMT. KARUNA GEHLOT Vs. MANIKCHAND CHOUBEY
June 20, 2016
SMT. KASHI YADAV Vs. STATE OF MADHYA PRADESH AND OTHERS
June 15, 2016
SMT. KASTURI BAI Vs. UMESH SAINI
December 21, 2016
SMT. KIRAN Vs. INDORE MUNICIPAL CORPORATION
May 9, 2016
SMT. KUNTI SINGH Vs. STATE OF M.P. AND OTHERS
August 4, 2016
SMT. LADKUNWAR KUSHWAHA Vs. THE STATE OF MADHYA PRADESH
April 21, 2016
SMT. MEERA DWIVEDI Vs. SUPERINTENDENT OF POLICE
December 13, 2016
SMT. MUKTA SOODAN Vs. THE STATE OF MADHYA PRADESH
September 1, 2016
SMT. MUNNI DEVI AND ANOTHER Vs. SHAMBHU SINGH TOMAR
December 21, 2016
SMT. MUNNI DEVI AND ANR. Vs. THE STATE OF M.P. & ORS.
March 1, 2016
SMT. NEETA VIJ Vs. L.I.C. & OTHERS
November 29, 2016
SMT. PINKI Vs. THE STATE OF MADHYA PRADESH
March 18, 2016
SMT. PROBHJOT KAUR CHHABRA AND ANR. Vs. INDORE MUNICIPAL CORPORATION AND ANR.
September 12, 2016
SMT. PUJA JAISINGHANI Vs. BHAJAN LAL (DEAD) TH.L.RS. & ORS.
December 22, 2016
SMT. PUSHPA BAI Vs. TAWAL SINGH
February 10, 2016
SMT. PUSHPA PANDEY & ANR. Vs. SURESH PANDEY
November 24, 2016
SMT. RADHIKA @ DEEPALI Vs. RISHIRAJ
November 18, 2016
SMT. RAGINI KOKTE Vs. AJAY KOKTE
April 22, 2016
SMT. RAJKUMARI SINGH (RAJ SINGH) Vs. THE STATE OF MADHYA PRADESH
August 3, 2016
SMT. RAMDEVI & ANOTHER Vs. MAHESH SINGH & OTHERS
December 20, 2016
SMT. RAMKURIYA BAI Vs. SMT. KACHRA BAI (DEAD) AND OTHERS
October 5, 2016
SMT. RANI SONI Vs. THE INDIAN OIL CORPORATION AND OTHERS
September 29, 2016
SMT. RENU DEVI Vs. COMMISSIONER, CHAMBAL DIVISION, MORENA AND OTHERS
July 19, 2016
SMT. SAMTA SANGHI Vs. SHRI V.G. SIDHARTH AND ANOTHER
November 29, 2016
SMT. SANTRA BAI LODHA Vs. STATE OF M.P. & ANR.
September 28, 2016
SMT. SARITA JAIN Vs. NISHANT JAIN
July 25, 2016
SMT. SARITA RATHORE Vs. SMT. JAYA KUNWAR
August 12, 2016
SMT. SHARMILA TAGORE AND OTHERS Vs. SAIDULLAH KHAN AND OTHERS
August 17, 2016
SMT. SHOBHA PHULWANDE Vs. THE STATE OF MADHYA PRADESH
June 17, 2016
SMT. SHOBHA Y. INGOLE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ANR.
December 5, 2016
SMT. SUDARSHAN TIWARI Vs. SHEO PRASAD TIWARI TRUST
December 22, 2016
SMT. SWATI JAISWAL Vs. STATE TRANSPORT AUTHORITY M. P. MOTI MAHAL GWALIOR
March 31, 2016
SMT. USHA JAIN Vs. THE SUPERINTENDANT OF POLICE AND OTHERS
November 18, 2016
SOBRAN SINGH RATHOR Vs. STATE OF M P & OTHERS
August 16, 2016
SOHAN S/O LALSINGH DHAKAD Vs. STATE OF M P
January 27, 2016
SOMAT SINGH Vs. BINA POWER SUPPLY COMPANY LTD AND ANOTHER
August 31, 2016
SONA BAI MARAVI Vs. CENTRAL INDUSTRIAL SECURITY FORCE
March 22, 2016
SONU @ VISHAL Vs. STATE OF M P
July 27, 2016
SONU CHANDEL Vs. STATE OF M.P.
September 2, 2016
SONU ENTERPRISES Vs. STATE OF M P
March 15, 2016
SONU JADUGAR @ AJHAR KHAN Vs. STATE OF M.P. AND ANOTHER
June 30, 2016
SOUMYA SHARMA Vs. VICE CHANCELLOR, DEVI AHILYA VISHWAVIDYALAYA, INDO
September 8, 2016
SPECIAL AREA DEVELOPMENT AUTHORITY Vs. KRISHNA MURARI AND ANR
April 27, 2016
SPECIAL AREA DEVELOPMENT AUTHORITY Vs. DIWAN SINGH AND ANR
April 25, 2016
SRF LTD , INDORE SPECIAL ECONOMIC ZONE Vs. STATE OF M P AND OTHERS
May 12, 2016
SRI AUROBINDO INSTITUTE OF MEDICAL SCIENCES Vs. GOVT. OF INDIA
June 2, 2016
SRICHAND Vs. ARIFA
November 8, 2016
STATE BANK OF INDIA Vs. DEPUTY GENERAL SECRETARY
September 21, 2016
STATE BANK OF INDIA Vs. SHRI RAJEEV ARYA AND TWO ORS.
April 6, 2016
STATE BANK OF PATIALA Vs. LAXMI THAKUR AND OTHER
May 6, 2016
STATE OF M P Vs. GHASILAL
February 4, 2016
STATE OF M P Vs. BAHADUR KHAN
March 8, 2016
STATE OF M P Vs. SAIFI TIMBER MART
April 29, 2016
STATE OF M P Vs. GYAN SWAROOP SHRIVASTAVA
April 4, 2016
STATE OF M P Vs. RAMRATAN @ BABLU LONI
July 14, 2016
STATE OF M P Vs. LONGA BAI & ANR
September 7, 2016
STATE OF M P Vs. RAMPRASAD S/O MUNNALAL PATIDAR AND TWO OTHERS
July 20, 2016
STATE OF M P Vs. MURARILAL (DEAD) & ORS
August 5, 2016
STATE OF M P Vs. HAR PRASAD
August 24, 2016
STATE OF M P Vs. LAKHAN SINGH
August 1, 2016
STATE OF M P & OTHERS Vs. RAJENDRA PRASAD MISHRA & OTHERS
May 4, 2016
STATE OF M.P. Vs. CHIRONJI
November 22, 2016
STATE OF M.P. Vs. MOHAR SINH
November 22, 2016
STATE OF M.P. Vs. SALMAN KHAN
June 30, 2016
STATE OF M.P. Vs. RAM BABU GARG
March 29, 2016
STATE OF M.P. Vs. MANOJ KUMAR MEHTELE
June 23, 2016
STATE OF M.P. Vs. DR.SAURABH SHARMA
August 10, 2016
STATE OF M.P. Vs. PUJARI UTTHAN AVAM KALYAN SAMITI
June 14, 2016
STATE OF M.P. Vs. YOGESH
July 12, 2016
STATE OF M.P. Vs. SITARAM YADAV
May 30, 2016
STATE OF M.P. Vs. KOMAL PRASAD VISHWAKARMA & ORS.
August 24, 2016
STATE OF M.P. & OTHERS Vs. RAMAUTAR PRAJAPATI
November 22, 2016
STATE OF M.P. AND ANOTHER Vs. M/S ASSOCIATED COMPUTERS SERVICE AND ANOTHER
July 28, 2016
STATE OF M.P. AND ORS. Vs. USMAN PATEL
April 7, 2016
STATE OF M.P. AND OTHERS Vs. RAJENDRA SINH AND OTHER
October 21, 2016
STATE OF MADHYA PRADESH Vs. AJAY @ AJAY BABU SONKAR
April 18, 2016
STATE OF MADHYA PRADESH Vs. RAKESH, S/O GORELAL KUSHWAHA
March 28, 2016
STATE OF MADHYA PRADESH Vs. GANGA SINGH S/O DASHRU SINGH GAUD
March 9, 2016
STATE OF MADHYA PRADESH Vs. M.P. RAJYA KARAMCHARI SANGH, THRU. DIVISIONAL SECRETARY
November 16, 2016
STATE OF MADHYA PRADESH Vs. M/S HUKUMCHAND MILLS LTD. (IN LIQUIDATION), OFFICIAL LIQUIDATOR OLD CGO COMPLEX, NEAR GPO, INDORE
June 14, 2016
STATE OF MADHYA PRADESH Vs. BRAJGOPAL PATEL
August 24, 2016
STATE OF MADHYA PRADESH Vs. NIRMAL TIWARI
August 17, 2016
STATE OF MADHYA PRADESH Vs. VEERENDRA
July 14, 2016
STATE OF MADHYA PRADESH Vs. KHUNNA @ GIRISH KUMAR
July 28, 2016
STATE OF MADHYA PRADESH Vs. ANIL
August 2, 2016
STATE OF MADHYA PRADESH Vs. RAMPAL AND ANOTHER
June 30, 2016
STATE OF MADHYA PRADESH Vs. SHER SINGH AND OTHERS
September 2, 2016
STATE OF MADHYA PRADESH Vs. SARVAR ALI @ CHHOTU AND OTHERS
August 29, 2016
STATE OF MADHYA PRADESH Vs. JAMUNA PRASAD AND ANOTHER
September 14, 2016
STATE OF MADHYA PRADESH Vs. SMT. PUSHPA
September 8, 2016
STATE OF MADHYA PRADESH Vs. SAFARI BIKES LIMITED
September 26, 2016
STATE OF MADHYA PRADESH AND ANOTHER Vs. LAKHAN SINGH S/O DALPAT SINGH
July 27, 2016
STATE OF MADHYA PRADESH AND ORS Vs. CHUNNILAL S/O CHUKHARE NAMDEO
May 10, 2016
STATE OF MADHYA PRADESH AND ORS. Vs. K.T. CONSTRUCTION (I) LTD. AND ORS.
April 27, 2016
STATE OF MADHYA PRADESH AND ORS. Vs. MAHESH KUMAR BHARGAVA AND OTHERS
September 14, 2016
STATE OF MADHYA PRADESH AND THREE OTHERS Vs. HIMALAYAN ALES PVT LTD
January 14, 2016
STATION COMMANDER, MHOW CANTT. MAJOR GENERAL R.S. SHEKHAWAT, SM, VSM S/O LIEUTENANT COLONEL JAI SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
October 5, 2016
SUBHASH CHANDRA Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST THRU MAHARANI USHADEVI THRU POWER OF ATTORNEY KAMALJE
October 26, 2016
SUBODH JAIN Vs. STATE OF M P & OTHERS
January 20, 2016
SUBODH S/O VIJAY SHANKAR MISHRA Vs. VAHEED ALI S/O HAJI AHSAN ALI SHERANI
February 18, 2016
SUDARSHAN KUMAR SONI Vs. STATE OF M P & OTHERS
August 19, 2016
SUDESH KILEWALA S/O SHRI M.M. KILEWALA Vs. THE NEW INDIA INSURANCE CO. LTD. & OTHERS
July 28, 2016
SUDHIR UIKEY Vs. STATE OF M P
February 16, 2016
SUKARN SINGH TOMAR Vs. STATE OF M.P.
December 9, 2016
SUKHDEO SINGH Vs. MUKHTYAR SINGH
August 10, 2016
SUKHDEVI AND OTHERS Vs. BHARAT BHUSHAN AND OTHERS
July 16, 2016
SUKHLAL Vs. STATE OF MADHYA PRADESH
June 3, 2016
SUKHNANDAN CHATURVEDI Vs. STATE OF M P
May 2, 2016
SUKHPAL @ SHIVPAL, S/O SHRI GOVERDHAN Vs. STATE OF M P
March 28, 2016
SUKUMAR BHATNAGAR Vs. MOHITA VISHWAS
February 11, 2016
SULTAN SHEIKH S/O CHAND KHAN Vs. STATE OF M P
July 29, 2016
SULTAN SINGH Vs. STATE OF M P
August 10, 2016
SUMAN DEVI Vs. RANJEET SINGH
October 4, 2016
SUMARNI DEVI(SMT.) Vs. STATE OF M.P.
April 6, 2016
SUMATI EVANS AND OTHERS Vs. MAHIMA D/O ANAND KUMAR
September 16, 2016
SUMER SINGH Vs. STATE OF M P
August 10, 2016
SUMIT DILOURI Vs. RACHNA DILOURI AND ANOTHER
March 28, 2016
SUMIT KUMAR Vs. STATE OF M P
July 27, 2016
SUMITRA DHURVE Vs. STATE OF M.P.
October 17, 2016
SUNANDA BHARADWAJ YADAV Vs. GENERAL ADMINISTRATION DEPARTMENT
May 13, 2016
SUNDER BAI Vs. STATE OF M.P. AND OTHERS
September 29, 2016
SUNDERLAL VISHWAKARMA Vs. M P HOUSING BOARD & OTHERS
August 29, 2016
SUNEEL Vs. STATE OF M P
August 26, 2016
SUNIL Vs. STATE OF M P
September 20, 2016
SUNIL Vs. STATE OF MADHYA PRADESH
November 22, 2016
SUNIL Vs. STATE OF MADHYA PRADESH
May 23, 2016
SUNIL & OTHERS Vs. STATE OF M P
September 19, 2016
SUNIL BHADORIYA Vs. STATE OF M.P. OTHERS
December 20, 2016
SUNIL JAIN Vs. STATE OF M.P.
July 28, 2016
SUNIL KUMAR Vs. THE STATE OF MADHYA PRADESH
December 7, 2016
SUNIL KUMAR GUPTA Vs. PREMNARAYAN GUPTA
February 9, 2016
SUNIL KUMAR RAJPUT Vs. STATE OF M P
March 10, 2016
SUNIL LOKHANDE Vs. STATE OF MADHYA PRADESH
March 29, 2016
SUNIL PATEL Vs. STATE OF M P
August 31, 2016
SUNIL PATEL Vs. STATE OF M.P. & OTHERS
December 5, 2016
SUNIL RAO Vs. STATE OF M P
April 30, 2016
SUNIL SARATKAR Vs. STATE OF M,P,
November 25, 2016
SUNIL SINGH Vs. MEENAKSHI NEMA
February 11, 2016
SUNIL YADAV Vs. STATE OF M P
March 4, 2016
SUNIT KUMAR Vs. GENERAL ADMINISTRATION DEPARTMENT
June 30, 2016
SUNITA DANGI Vs. DIRECTOR GENERAL, DIRECTORATE GENERAL OF HEALTH SERVICES AND OTHERS.
June 13, 2016
SUNITA SULLERE Vs. STATE OF M P
April 27, 2016
SUNITA WAIKAR AND ANOTHER Vs. STATE OF M P
July 27, 2016
SUNRISE EDUCATION SOCIETY CHANAKYA SHIKSHA MAHAVIDYALAYA KEOLARI DIST. SEONI Vs. NATIONAL COUNCIL OF TEACHERS EDUCATIONS
October 5, 2016
SUNRISE TANKS PRIVATE LIMITED Vs. WATERWELL MOULDINGS PRIVATE LIMITED
April 22, 2016
SUPREME BUILDCON PVT LTD Vs. EXECUTIVE ENGINEER
February 2, 2016
SURAJ DHANAK Vs. STATE OF M.P.
June 15, 2016
SURAJ SINGH SOLANKI Vs. SEEMA SOLANKI
February 9, 2016
SURENDRA JAIN S/O RAJENDRA JAIN Vs. SHRIPAD S/O SHRI MADHAO KAPIL & OTHERS
June 30, 2016
SURENDRA KOTHARI Vs. STATE OF MADHYA PRADESH
June 6, 2016
SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
August 1, 2016
SURENDRA KUMAR BAWRA Vs. STATE OF M P & ANOTHER
February 4, 2016
SURENDRA SINGH BHANDARI Vs. STATE OF M.P. AND OTHERS
May 9, 2016
SURESH CHAND CHAURASIYA Vs. STATE OF M P
May 5, 2016
SURESH CHAND JAIN AND ANOTHER Vs. MADHYA PRADESH ROAD TRANSPORT CORPORATION
March 11, 2016
SURESH CHANDRA SHARMA Vs. STATE OF MP & OTHERS
September 14, 2016
SURESH JAIN Vs. STATE OF M.P.
December 19, 2016
SURESH KUMAR & ORS. Vs. THE STATE OF M.P.
December 2, 2016
SURESH KUMAR PANDEY Vs. STATE OF MADHYA PRADESH
May 26, 2016
SURESH KUMAR PATEL Vs. S R MOHANTI AND OTHERS
April 20, 2016
SURJEET SINGH S/O KABUL SINGH Vs. STATE OF M.P. AND OTHERS
August 17, 2016
SURYAKANT Vs. CHANDANMAL
September 21, 2016
SURYAKANT Vs. CHANDANMAL
July 15, 2016
SUSHIL KESHWANI Vs. STATE OF M P
March 1, 2016
SUSHIL KUMAR MISHRA Vs. UNION ON INDIA AND ORS.
April 5, 2016
SUSHIL KUMAR MISHRA Vs. UNION OF INDIA AND ANOTHER
April 29, 2016
SUSHIL KUMAR S/O BADRILAL AIREN Vs. OMPRAKASH S/O RATANLAL SINHAL AND OTHERS
November 8, 2016
SUSHIL KUMAR SHARMA Vs. M P PROFESSIONAL EXAMINATION BOARD
April 26, 2016
SUSHIL KUMAR SHARMA Vs. M.P.PROFESSIONAL EXAMINATION BOARD
April 26, 2016
SUSHIL PRASAD PATEL Vs. STATE OF M P AND OTHERS
March 30, 2016
SUSHIL RANJAN Vs. THE STATE OF MADHYA PRADESH
November 11, 2016
SUSHILA Vs. HIRALAL
April 2, 2016
SUSHILA BAI AND OTHERS Vs. SMT. RAJKUMARI AND OTHERS
November 3, 2016
SUSHILA DEVI AND ORS Vs. RAMSUSHIL PANDEY AND ORS
September 12, 2016
SUYASH KUMAR Vs. STATE OF M P
January 25, 2016
SWAMI PRASAD KUDERIYA Vs. STATE OF M P
June 24, 2016
SWATANTRA KUMAR OJHA Vs. THE STATE OF MADHYA PRADESH
June 22, 2016
SWATI NIVEDAN SWARNKAR Vs. STATE OF M P
May 5, 2016
T R TREHAN CONSTRUCTIONS PRIVATE LIMITED Vs. STATE OF M P & OTHERS
March 22, 2016
T Y JOHNSON Vs. INDIA TOURISM DEVELOPMENT CORPORATION & OTHERS
August 4, 2016
T.K.CHARI AND OTHERS Vs. RAMESH AND ANOTHER
March 31, 2016
TAHIR KHA Vs. THE STATE OF MADHYA PRADESH
April 25, 2016
TANNO @ TANVIR BANO Vs. ASGAR KHAN & ANR
August 31, 2016
TAPAN BHATTACHARYA Vs. STATE OF M P
May 9, 2016
TAPAS KUMAR Vs. STATE OF M.P.
March 28, 2016
TARA DEVI Vs. RAMBIHARI [MINOR] GURD. MATAPRASAD & ANR
September 15, 2016
TARABAI Vs. ONKAR
January 7, 2016
TARANJEET SINGH HORA Vs. STATE OF M P
January 25, 2016
TARUN MALKAPURKAR Vs. JITENDRA AGRAWAL
August 29, 2016
TATA AIG GENERAL INSURANCE CO. LTD. Vs. SMT. RAJKALI MISHRA & OTHERS
April 25, 2016
TDB SPINNERS PVT. LTD., THOUGH LAXMI NARAYAN GUPTA Vs. PARASRAM PURIA INTERNATIN
December 1, 2016
TEJ SINGH Vs. HARISHAKAR
February 10, 2016
TEK CHAND Vs. STATE OF M P & OTHERS
September 9, 2016
THAKUR DEEN SINGH (DEAD) THR. LRS. RAM PRATAP SINGH Vs. SURESH SINGH ALIAS RADHIKA SINGH
October 6, 2016
THAKUR SINGH Vs. STATE OF M P
April 30, 2016
THE COMMISSIONER OF INCOME TAX, BHOPAL Vs. SHRI NAROTTAM MISHRA
November 3, 2016
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. THE SANATAN DHARMA MANDAL SIKSHA SAMITI & ANOTHER
December 14, 2016
THE SHRIYUT MAHAVIDYALAYA, GANGEO AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
September 23, 2016
THE STATE OF M.P. TH. LAO Vs. GHAN SHYAM PATHAK AND ANR.
September 20, 2016
THE STATE OF MADHYA PRADESH Vs. FAHEEM KHAN
June 23, 2016
THE STATE OF MADHYA PRADESH Vs. SANTOSH KUMAR NEMA
April 29, 2016
THE STATE OF MADHYA PRADESH Vs. SETH MOHANLAL HIRALAL
August 8, 2016
THE STATE OF MADHYA PRADESH Vs. KU. NANDITA CHOUDHARY
December 15, 2016
THE STATE OF MADHYA PRADESH Vs. RAM SAHAYAK NAGRIK
November 10, 2016
THE STATE OF MADHYA PRADESH (FOREST DEPARTMENT) Vs. JAITMANG
April 21, 2016
THIRD EYE SECURITY SERVICES PRIVATE LIMITED Vs. M.P. PARYATAN UDYOG MAZDOOR SANGH AND ORS.
March 15, 2016
TINOO JOSHI Vs. STATE OF M P
April 21, 2016
TORINO LABORATORIES PVT LTD Vs. UNION OF INDIA, MINISTRY OF LABOUR & OTHERS
April 22, 2016
TRILOK CHAND BADARIYA Vs. GYAN CHAND BADARIYA AND OTHERS
May 3, 2016
TRIMURTI CHARITABLE PUBLIC TRUST Vs. MUNIKUMAR RAJDAN
July 29, 2016
TRIVENDRA CHOUBEY Vs. STATE OF M P
May 13, 2016
TRIVENI PRASAD TRIPATHI Vs. STATE OF M P AND OTHERS
May 9, 2016
TUKARAM BABULAL NINAVE Vs. STATE OF MADHYA PRADESH
June 6, 2016
U K MUDGAL Vs. M P STATE AGRICULTURE MARKETING BOARD AND ANOTHER
April 27, 2016
UDAY PRATAP SINGH SENGAR Vs. STATE OF MADHYA PRADESH
May 23, 2016
UGRASEN PRASAD TIWARI Vs. STATE OF M.P. AND OTHERS
October 18, 2016
UJJAIN DEVELOPMENT AUTHORITY Vs. RUGNATH S/O BHAGWAN & OTHERS
September 20, 2016
UMASHANKAR JOSHI Vs. REENA JOSHI
February 3, 2016
UMED SINGH Vs. STATE OF M P
May 13, 2016
UMESH AHIRWAR Vs. STATE OF MADHYA PRADESH
May 19, 2016
UMESH SHUKLA Vs. STATE OF M.P. AND OTHERS
March 2, 2016
UNA DEVI DHURVE Vs. STATE OF M.P. AND OTHERS
February 9, 2016
UNION OF INDIA Vs. K C SHARMA
June 16, 2016
UNION OF INDIA Vs. MANOJ BIGHAVINE
June 27, 2016
UNION OF INDIA Vs. PREM NARAYAN
May 10, 2016
UNION OF INDIA Vs. PRAMOD KUMAR AGRAWAL & ANR.
August 1, 2016
UNION OF INDIA & OTHERS Vs. BRIJESH SHRIVASTAVA
September 14, 2016
UNION OF INDIA AND OTHERS Vs. B.B. SHARMA
September 15, 2016
UNION OF INDIA AND OTHERS Vs. M.S. GILL
July 12, 2016
UNION OF INDIA AND OTHERS Vs. PAWAN JETHWANI
April 21, 2016
UNITED INDIA INSURANCE CO LTD Vs. SULOCHANA & OTHERS
August 29, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. MOHD.TALIB
December 1, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. RAVINDRA KAUR & ORS
December 6, 2016
UNITED SPIRITS LIMITED Vs. STATE OF M P & OTHERS
August 26, 2016
USHA BAI Vs. RAVISHANKAR NATH
March 10, 2016
USHA BAI Vs. DULE SINGH
March 11, 2016
USHA MISHRA Vs. RAMAKANT MISHRA
March 9, 2016
V K SHARMA Vs. STATE OF M P & ANR
January 11, 2016
VADIYA RAJ AND OTHERS Vs. STATE OF M.P. AND OTHERS
November 10, 2016
VAHEED KHAN Vs. PRABANDH SAMITI WAQF MASJID MURWAS
August 31, 2016
VANDANA @ ANJNA CHHUGANI Vs. STATE OF M P
February 16, 2016
VANDANA BHARTI Vs. HIGHER EDUCATION DEPARTMENT
March 22, 2016
VASUDEV @ KALU, S/O SUNDER BALAI, AGED ABOUT 20 YEARS, R/O SIRSAUD ROAD, CHHAIGAON MAKHAN, P.S. CHHAIGAON MAKHAN, DISTRICT KHANDWA (M.P.) Vs. THE STATE OF M.P. THROUGH THE P.S. CHHAIGAON MAKHAN, DISTRICT KHANDWA (M.P.)
November 7, 2016
VAYAM TECHNOLOGIES LTD Vs. STATE OF M P
September 23, 2016
VEENA SINGH Vs. LABOUR DEPARTMENT
December 2, 2016
VEENA VADINI D.ED. COLLEGE, PRITHVIPUR Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
December 1, 2016
VEER SINGH ALIAS VEERU & OTHERS Vs. STATE OF M P
August 19, 2016
VICKY @ NAVEEN SINGHANIA Vs. STATE OF M.P. AND ANOTHER
November 16, 2016
VIDHYA W/O RAJENDRA KUMAR GUPTA Vs. STATE OF M P
August 2, 2016
VIDYACHARAN SHUKLA Vs. STATE OF MADHYA PRADESH
March 8, 2016
VIDYUT MITTAL Vs. ECONOMIC OFFENCE INVESTIGATION WING
March 14, 2016
VIDYUT NAGAR GRIH NIRMAN SAHKARI SAMITI, GWALIOR A Vs. N P MISHRA AND OTHERS
May 11, 2016
VIJAY & SONS AND ORS. Vs. SHIVPURI GUNA KSHETRIYA GRAMIN BANK AND ORS.
April 21, 2016
VIJAY AWASTHI AND ANOTHER Vs. STATE OF M P AND ANOTHER
September 20, 2016
VIJAY KUMAR AND ANOTHER Vs. M/S SHRIRAM INDUSTRIES AND OTHERS
August 30, 2016
VIJAY KUMAR BARNARD (DEAD) Vs. LAXMAN SINGH THAKUR AND OTHERS
September 16, 2016
VIJAY KUMAR DUBEY Vs. STATE OF M.P.
December 26, 2016
VIJAY KUMAR GUPTA Vs. ANJALI GUPTA & OTHERS
April 20, 2016
VIJAY SOOD Vs. KANAK DEVI AND ORS.
March 29, 2016
VIJAYPAL SINGH Vs. STATE OF M.P.
September 21, 2016
VIJENDRA SINGH Vs. COL.(DR.) MAHENDRA SINGH
April 25, 2016
VIKALP NAYAK Vs. STATE OF M.P. AND OTHERS
July 25, 2016
VIKAS S/O RAMCHANDRA SHRIVASTAVA Vs. ANAND DIXIT AND ANOTHER
August 4, 2016
VIKAS SHARMA Vs. GIRRAJ MITTAL
February 25, 2016
VIKASH RAGHUVANSHI Vs. STATE OF M P AND ANOTHER
January 12, 2016
VIKRAM @ MANOJ JAT Vs. STATE OF M.P.
June 21, 2016
VIMLA Vs. PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT
April 20, 2016
VINEETA CHOUDHARY Vs. RADHESHYAM
December 20, 2016
VINOD Vs. MAHENDRA SINGH
September 22, 2016
VINOD BHARDWAJ & ORS Vs. STATE OF M P & ORS
June 21, 2016
VINOD CHAND Vs. JYOTI SINGH
December 15, 2016
VINOD DEVNARAYAN MEENA Vs. STATE OF M P
May 13, 2016
VINOD KUMAR CHOUBEY Vs. REGIONAL MANAGER, M.P. STATE WARE HOUSING CORPORATION, SAGAR AND OTHERS
March 4, 2016
VINOD KUMAR GOYAL Vs. AVNEET KUMAR GUPTA
June 15, 2016
VINOD KUMAR GUPTA Vs. STATE OF M P & OTHERS
August 1, 2016
VINOD MEWADA Vs. STATE OF MADHYA PRADESH
June 8, 2016
VINOD RAGHUVANSHI Vs. STATE OF M P AND ANOTHER
April 20, 2016
VINOD RATHORE Vs. STATE OF M. P. & OTHERS
August 22, 2016
VINOD SHARMA Vs. SHIVAJI RAO THORAT AND ANOTHER
June 22, 2016
VIPIN KUMAR SAMAIYA Vs. SHOBHIT KUMAR @ MINTU SAMAIYA
June 6, 2016
VIRENDRA Vs. STATE OF M P
February 18, 2016
VIRENDRA BAHADUR SINGH Vs. THE STATE OF MADHYA PRADESH
August 22, 2016
VIRENDRA KUMAR SHARMA Vs. STATE OF M.P. AND OTHERS
August 19, 2016
VIRENDRA PATIDAR Vs. THE STATE OF MADHYA PRADESH
February 2, 2016
VIRENDRA RATHORE Vs. STATE OF M.P.
September 15, 2016
VIRENDRA SHARMA Vs. STATE OF M.P. AND ORS.
March 28, 2016
VIRENDRA SINGH Vs. STATE OF MADHYA PRADESH
May 26, 2016
VIRENDRA SINGH Vs. STATE OF M.P.
June 13, 2016
VISHAL @ BAKKA Vs. STATE OF M.P.
February 16, 2016
VISHAL RATHORE Vs. SMT. RAKHI @ PRITI RATHORE
March 29, 2016
VISHAN KUMAR & ANOTHER Vs. STATE OF M P & ANOTHER
August 1, 2016
VISHNU PRASAD MISHRA Vs. STATE OF M P & OTHERS
August 12, 2016
VISHNU PRASAD MISHRA Vs. VILLAGE PANCHAYAT SUMEDA & OTHERS
March 22, 2016
VISHRAM SINGH Vs. STATE OF M P AND ANR
June 13, 2016
VISHVENDRA PRAKASH KULSHRESHTHA Vs. STATE OF MP
August 17, 2016
VISHWANATH SINGH Vs. SHANTI KUMAR SAHU
November 10, 2016
VIVEK KUMAR SINGH KHUSHWAHA Vs. STATE OF M.P. AND OTHERS
November 24, 2016
VIVEK TIWARI Vs. DIVYARAJ SINGH
February 18, 2016
VIVEK TIWARI Vs. DIVYARAJ SINGH & ORS
March 15, 2016
VIVEK TRIPATHY Vs. STATE OF M P
April 4, 2016
VIVEKANAND AND ORS. Vs. STATE OF M.P.
January 6, 2016
VRINDAWAN Vs. STATE OF MADHYA PRADESH
May 19, 2016
WAHID KHAN Vs. BAJAJ ALLIANCE GENERAL INSURANCE COMPANY
January 4, 2016
WATER RESOURCE DEPARTMENT Vs. LAKHAN SINGH S/O DALPAT SINGH
July 27, 2016
WATER RESOURCES DEPARTMENT ENGINEER Vs. MANHARAN
July 27, 2016
WATERWELL CONTAINERS PRIVATE LIMITED Vs. VECTUS INDUSTRIES LIMITED, A COMPANY
January 6, 2016
Y.M. TIWARI Vs. MAN DAHIMA
December 7, 2016
YADAVA & ANOTHER Vs. BANSILAL & OTHERS
July 21, 2016
YASH ATTRI Vs. SMT. TUSHARIKA ATTRI
December 13, 2016
YASH KUMAR GOYAL Vs. STATE OF M P
February 16, 2016
YATINDRA VERMA ALIAS YATIN VERMA Vs. COMMISSIONER, INDORE DIVISION, INDORE
February 22, 2016
YOGENDRA KUMAR PARDHE Vs. STATE OF M P & OTHERS
May 9, 2016
YOGENDRA YADAV Vs. STATE OF M P & OTHERS
May 4, 2016
YOGESH YADAV S/O MAHESH YADAV & ANOTHER Vs. CENTRAL GOVERNMENT
July 22, 2016