Case Index

Title
Date
GOMANT VIDYA NIKETAN A CHARITABLE INSTITUTION Vs. M/S SARYU SEATING CO., REPRESENTED BY ITS PROPRIETOR SHRI SUNIL BISHNOI, HAVING OFFICE AT PLOT NO.46, SECTOR 6, IMT MANESAR, GURGAON (HARYANA) 122 001
December 1, 2016
SAMBIT KUMAR SAHU AND ORS. Vs. JOHN ALEXIO ABRANCHES AND ORS.
January 5, 2016
THE GENERAL MANAGER, HONDA MOTORCYCLE & SCOOTER INDIA PVT. LTD., PLOT NO. 1 & 2, SECTOR 3, IMT MANESER, DIST. GURGAON 122050, HARYANA Vs. MR. ANUP A. PRABHU VERLEKAR, S/O MR. ARUN D. PRABHU VERLEKAR, MAJOR IN AGE, R/O F
February 8, 2016