Home
Case Index
Title
Date
SAMSUNG INDIA ELECTRONICS PVT. LTD. Vs. SH. RAMGOPAL GUPTA S/O LATE SH. PRAKASH CHAND GUPTA R/O GUGHAL ROAD
November 2, 2016
SH. DARBAN SINGH S/O SH. MADHO SINGH R/O VILLAGE RAIKOLI Vs. UTTARAKHAND JAL SANSTHAN JAL BHAWAN, B
November 9, 2016
SH. KHAJAN SINGH CHAUHAN S/O LATE SH. SHER SINGH CHAUHAN Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED HAVING ITS REGISTERED OFFICE AT 87, MAHATMA GANDHI ROAD FORT ROAD, MUMBAI AND ONE OF ITS BRANCHES AT OLD KUTCHERY ROAD, UTTARKASHI, DISTRICT UTTARKASHI THROUGH ITS AUTHORISED SIGNATORY
April 26, 2016
SH. MAHAJAN SINGH S/O SH. BHAJAN SINGH Vs. BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED KAILASH GATE, MUNI
August 5, 2016
SH. MAHENDRA SINGH YADAV S/O SH. MAMRAJ SINGH Vs. M/S COMMERCIAL MOTORS (DEHRADUN) PVT. LTD. THROUGH GENERAL MANAGER HEAD OFFICE: M
December 5, 2016