Case Index

Title
Date
A.K. SRIVASTAVA Vs. SECRETARY, MINISTRY OF MINORITY AFFAIRS AND ORS.
March 2, 2016
A.K. VALSALAN Vs. SECRETARY, MINISTRY OF WATER RESOURCES AND ORS.
March 8, 2016
ASHES KIRAN PRASAD Vs. KUNDAN SINHA
March 2, 2016
BALBIR KAUR Vs. UNION OF INDIA AND ORS.
March 11, 2016
BALI RAM Vs. INDIAN INSTITUTE OF ADVANCE STUDY AND ORS.
March 11, 2016
BHAGWAN DASS GARG Vs. UNION OF INDIA AND ORS.
March 17, 2016
BUDHADEV TUDU Vs. STEEL AUTHORITY OF INDIA LIMITED AND ORS.
March 11, 2016
C. RICHARDSON Vs. UNION OF INDIA AND ORS.
March 1, 2016
C.B. PANDEY AND ORS. Vs. UNION OF INDIA AND ORS.
March 1, 2016
CHARAN SINGH RAYAT Vs. UNION OF INDIA AND ORS.
March 15, 2016
DAYA SHANKAR Vs. GNCT OF DELHI AND ORS.
February 26, 2016
DELHI RADIOGRAPHER UNION AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
March 18, 2016
GIAN CHAND AND ORS Vs. THE GOVT. OF NCT OF DELHI AND ORS.
February 29, 2016
H.V. ASHOKA KUMAR AND ORS. Vs. UNION OF INDIA
March 2, 2016
HIRA LAL Vs. GNCT OF DELHI AND ORS.
February 29, 2016
INDIAN RAILWAYS TECHNICAL SUPERVISORS ASSOCIATION (IRTSA) AND ORS. Vs. UNION OF INDIA AND ORS.
March 12, 2016
JAGDISH CHAND SHARMA Vs. UNION OF INDIA AND ORS.
February 29, 2016
JAI GOPAL AND ORS. Vs. UNION OF INDIA AND ORS.
March 15, 2016
JITENDER Vs. UNION OF INDIA AND ORS.
March 11, 2016
K. GOPALAKRISHNAN AND ORS. Vs. UNION OF INDIA AND ORS.
March 1, 2016
K. GOPINATHAN Vs. SUPERINTENDENT OF POST OFFICES, DEPARTMENT OF POSTS, INDIA, ALAPPUZHA DIVISION AND ORS.
February 26, 2016
K.K. KALRA Vs. UNION OF INDIA AND ORS.
February 29, 2016
K.K. RAJAN AND ORS. Vs. UNION OF INDIA AND ORS.
March 2, 2016
K.N. BABU Vs. UNION OF INDIA AND ORS.
March 4, 2016
K.P. AUGUSTINE Vs. C-DAC (CENTRE FOR DEVELOPMENT OF ADVANCED COMPUTING) (A SCIENTIFIC SOCIETY OF THE MINISTRY OF COMMUNICATIONS & INFORMATION TECHNOLOGY, GOVERNMENT OF INDIA)
March 11, 2016
K.P. BABU Vs. UNION OF INDIA AND ORS.
February 26, 2016
KANIKA PATWAL AND ORS. Vs. UNION OF INDIA AND ORS.
March 9, 2016
KUDRAT KAUR Vs. THE UNION TERRITORY OF CHANDIGARH AND ORS.
March 15, 2016
KULDEEP SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 16, 2016
LAKHI RAM Vs. UNION OF INDIA AND ORS.
March 12, 2016
LALJI KANTILAL AJANI Vs. UNION OF INDIA AND ORS.
March 9, 2016
M.P. TYAGI Vs. UNION OF INDIA AND ORS.
March 11, 2016
MADHAVLAL ISHWARLAL PATEL Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
March 16, 2016
MANISH Vs. UNION OF INDIA AND ORS.
March 10, 2016
MANJEET KAUR Vs. GOVT. OF NCT OF DELHI AND ORS.
February 26, 2016
MOHAR SINGH Vs. CENTRAL SCIENTIFIC INSTRUMENTS ORGANIZATION (CSIO) AND ORS.
February 29, 2016
MOHIT CHAUHAN AND ORS. Vs. UNION OF INDIA AND ORS.
March 16, 2016
MUDIKA SONI Vs. GOVT. OF NCT OF DELHI AND ORS.
March 4, 2016
N.J. SINGH Vs. UNION OF INDIA AND ORS.
March 15, 2016
NAVINCHANDRA BECHARBHAI PATEL Vs. BHARAT SANCHAR NIGAM LIMITED AND ORS.
March 11, 2016
NEELAM BHALLA Vs. UNION OF INDIA AND ORS.
March 10, 2016
NITIN KUMAR Vs. UNION OF INDIA AND ORS.
March 14, 2016
OM PRAKASH SINGH Vs. DIRECTOR GENERAL (VIGILANCE) AND ORS.
February 29, 2016
PHOOL SINGH Vs. DELHI TRANSPORT CORPORATION AND ORS.
March 1, 2016
R.M. PATEL Vs. UNION OF INDIA AND ORS.
March 18, 2016
RACHHPAL SINGH Vs. UNION OF INDIA AND ORS.
March 17, 2016
RAJ KUMAR Vs. BHARAT SANCHAR NIGAM LTD. AND ORS.
March 4, 2016
RAJESH KUMAR PATHAK Vs. THE DIRECTOR, LOCAL BODIES, NEW SECRETARIAT AND ORS.
March 29, 2016
RAJNISH PURI Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH AND ORS.
February 29, 2016
RAM SAGAR RAM Vs. UNION OF INDIA AND ORS.
March 7, 2016
RAMESH PAL AND ORS. Vs. UNION OF INDIA AND ORS.
February 26, 2016
RAMESHWAR BHARDAWAJ Vs. UNION OF INDIA AND ORS.
March 11, 2016
SATHI K. Vs. UNION OF INDIA AND ORS.
March 8, 2016
SHIV CHARAN AND ORS. Vs. DIRECTOR LOCAL BODIES, GOVT. OF NCT OF DELHI AND ORS.
March 8, 2016
T. RADHAKRISHNAN Vs. STATE OF CHHATTISGARH AND ORS.
March 11, 2016
V.R. THOMAS Vs. UNION OF INDIA AND ORS.
March 15, 2016
VIJAY LAXMI MISHRA AND ORS. Vs. GNCT OF DELHI AND ORS.
February 26, 2016
VIKAS KUMAR SAHU Vs. UNION OF INDIA AND ORS.
March 11, 2016
VINAY SHANKER PANDEY Vs. UNION OF INDIA AND ORS.
March 10, 2016
VINOD HIRJIBHAI DERVALIA Vs. UNION OF INDIA AND ORS.
March 18, 2016
YUGAL KISHORE Vs. UNION OF INDIA AND ORS.
March 4, 2016
ZILE SINGH Vs. UNION OF INDIA AND ORS.
March 1, 2016