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Case Index
Title
Date
ABDUL BATEN PRODHANI Vs. STATE OF MEGHALAYA
October 6, 2016
ABHISHEK KUMAR Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
August 18, 2016
ABHORIK YADAV, S/O LATE BAPPAN YADAV Vs. UNION OF INDIA; DIRECTOR GENERAL, ASSAM RIFLES; COMMANDANT
June 30, 2016
AGNES KHARSHIING Vs. STATE OF MEGHALAYA
August 23, 2016
AGNES KHARSHIING Vs. UNION OF INDIA
December 16, 2016
AGNES KHARSIING Vs. STATE OF MEGHALAYA; OFFICER IN-CHARGE; J MARBANIANG; M JYRWA
March 29, 2016
AJAY BARUAH Vs. UNION OF INDIA; SHILLONG CANTONMENT BOARD; CHIEF EXECUTIVE OFFICER, SHILLONG, CANTONMENT BOARD
June 24, 2016
AJMOL HUSSAIN Vs. STATE OF MEGHALAYA
September 5, 2016
ALTAB HUSSAIN BARBHUIYA Vs. STATE OF MEGHALAYA
September 5, 2016
AMINUR ISLAM(MD.) Vs. STATE OF MEGHALAYA
September 14, 2016
ANAN ASHRAF Vs. UNION OF INDIA AND OTHERS
December 1, 2016
AZIBAR RAHMAN SON OF KASHEM ALI Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
November 21, 2016
BABUL UDDIN Vs. STATE OF MEGHALAYA
September 5, 2016
BALIOS SWER Vs. THE STATE OF MEGHALAYA AND ORS.
January 27, 2016
BIDHI CHAND, MOTLA Vs. UNION OF INDIA AND OTHERS
May 4, 2016
BORDER TRADE AND CHAMBER OF COMMERCE Vs. UNION OF INDIA AND 3 OTHERS
December 7, 2016
C M J FOUNDATION Vs. UNION OF INDIA AND OTHERS
July 28, 2016
CHAIRMAN, COAL INDIA LTD AND OTHERS Vs. CEMENT MANUFACTURING COMPANY LTD
September 29, 2016
CHANDESWAR RAI Vs. DHANBAN JAMATIA
November 22, 2016
CHANDRA KANTA DAS Vs. UNION OF INDIA
June 30, 2016
CHERUBIN THONGNI Vs. STATE OF MEGHALAYA AND ORS.
August 29, 2016
CHINGLEMKIM W/O LIANZAMUAN SIMTE Vs. JOGESH SINGH SAIN, CUSTOMS OFFICER
December 13, 2016
CHOLAMANDALAM INVESTMENT AND FINANCIAL COMPANY LIMITED Vs. STATE OF MEGHALAYA
August 1, 2016
CMJ UNIVERSITY Vs. SHRI RAM SINGH IAS AND ORS
September 6, 2016
CONRAD K. SANGMA Vs. DIKKANCHI D.SHIRAPARTTY
November 17, 2016
DAMIEN RONGRIN Vs. STATE OF MEGHALAYA AND OTHERS
October 5, 2016
DAPLIN UMSONG Vs. STATE OF MEGHALAYA
November 25, 2016
DENA BANK AND ANOTHER Vs. K H ZHIMO
December 7, 2016
DHAN BAHADUR LOHAR, S/O CHURA LAL LOHAR Vs. UNION OF INDIA; DIRECTOR GENERAL, ASSAM RIFLES; COMMANDANT
June 30, 2016
DINESH PRASAD Vs. THE UNION OF INDIA AND ORS.
May 2, 2016
DIRECTOR, RAJIV GANDHI INDIAN INSTITUTE OF MANAGEMENT Vs. DURGESH KUMAR AGARWAL AND OTHERS
June 24, 2016
DORBAR SHNONG Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
May 3, 2016
DR. (MRS.) VALENSHA SURONG Vs. SMTI. BINA SAIKIA
May 11, 2016
E.H.CEN Vs. STATE OF MEGHALAYA
November 10, 2016
ELWIN RYMBAI Vs. STATE OF MEGHALAYA
August 31, 2016
EX-CONSTABLE PADH S D NO 001140131 Vs. UNION OF INDIA & OTHERS
April 19, 2016
FORCE NO S/355581 F HAV/ORL DINESH PRASAD Vs. UNION OF INDIA; DIRECTOR GENERAL, ASSAM RIFLES, DIRECTORATE GENERAL OF ASSAM RIFLES; COMMANDANT
May 2, 2016
FOYZAR RAHMAN Vs. GOVERNMENT OF MEGHALAYA; DEPUTY COMMISSIONER & DISTRICT PROGRAMME COORDINATOR; PROJECT DIRECTOR & ADDITIONAL PROGRAMME COORDINATOR; BLOCK DEVELOPMENT OFFICER (B D O) & PROGRAMME OFFICER; WAHIDUR RAHMAN PRODHANI, SECRETARY VILLAGE EMPLOYMENT COUNCIL (VEC)
September 15, 2016
GANGADHAR DEWAN Vs. UNION OF INDIA AND OTHERS
April 8, 2016
GARO HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS Vs. MODY M SANGMA
August 22, 2016
GARO HILLS AUTONOMOUS DISTRICT COUNCIL NON-GAZETTE EMPLOYEES ASSOCIATION Vs. STATE OF MEGHALAYA; GARO HILLS AUTONOMOUS DISTRICT COUNCIL; CHIEF EXECUTIVE MEMBER, GARO HILLS AUTONOMOUS DISTRICT COUNCIL
September 19, 2016
HOLY MOTHER OF AUROBINDO ASHRAM OF PONDICHERRY Vs. SHRI DL WARJRI AND ORS
June 10, 2016
IRENE MARY JYRWA Vs. THE REGISTRAR NORTH EASTERN HILL UNIVERSITY
March 2, 2016
JASHIM AHMED KHAN Vs. STATE OF MEGHALAYA
September 5, 2016
JC- 353368H NAIB SUBEDAR/ORL UTTAM KUMAR SINGHA Vs. UNION OF INDIA; DIRECTOR GENERAL; BRIGADIER (PERS ), HEAD QUARTER; COLONEL (ADMINISTRATION); DEPUTY INSPECTOR GENERAL; COMMANDANT, 45 ASSAM RIFLES; P P K SINGH
April 20, 2016
JIKHAM SYRTI Vs. STATE OF MEGHALAYA; TEIBOR PALA; SHINING LANGSTANG; IOOMONMI LANGSTANG; KYRKHU LANGSTANG; SUMARBIANG BAREH
June 29, 2016
JM THANGKHIEW Vs. STATE OF MEGHALAYA
January 7, 2016
JOLIEN M MARAK Vs. STATE OF MEGHALAYA; DIRECTOR, COMMUNITY AND RURAL DEVELOPMENT MEGHALAYA; EXECUTIVE ENGINEER, COMMUNITY AND RURAL DEVELOPMENT
August 9, 2016
K H ZHIMO S/O LATE HETOZU N ZHIMO Vs. DENA BANK
October 6, 2016
KABITA MEDHI (BARMAN) Vs. KABITA MEDHI (BARUAH), ASSISTANT PERSONAL OFFICER
December 6, 2016
KAILASH MEDHI Vs. STATE OF MEGHALAYA
June 29, 2016
KAILASH VARMA AND ORS. Vs. DUSHYANT VARMA AND ORS.
January 7, 2016
KAJAL ROY Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (PREVENTIVE)
October 24, 2016
KAM MINTHANG HILSIAM Vs. UNION OF INDIA AND ORS ; STAFF SELECTION COMMISSION; REGIONAL DIRECTOR, STAFF SELECTION COMMISSION; FOOD CORPORATION OF INDIA
May 13, 2016
KAMESH KUMAR ROY Vs. UNION OF INDIA AND ORS
August 11, 2016
KARAM CHAND Vs. THE UNION OF INDIA AND ORS.
March 29, 2016
KHASI HILLS AUTONOMOUS DISTRICT COUNCIL Vs. THE STATE OF MEGHALAYA AND ORS.
January 13, 2016
KHASI HILLS AUTONOMOUS DISTRICT COUNCIL & ANOTHER Vs. STATE OF MEGHALAYA AND ANOTHER
August 5, 2016
KHASI HILLS TOURIST TAXI ASSOCIATION AND ANR Vs. STATE OF MEGHALAYA AND ANR
September 16, 2016
KIEWSHAP WAR Vs. DORBAR OF MAWSMAI NONGTHYMMAI ELAKA, REPRESENTED BY ITS SECRETARY, BITLANG SOHKLET, S/O MERINGTON NONGRUM; RIJIED SINGH HYNNIEWTA, S/O (L) WILLY KHARSHING; KENES SINGH KHONGWAR, S/O (L) N KSHIAR
September 27, 2016
KIEWSHAP WAR Vs. DORBAR OF MAWSMAI NONGTHYMMAI ELAKA
December 15, 2016
KINKAR PAUL Vs. STATE OF MEGHALAYA
November 24, 2016
LAL SINGH Vs. UNION OF INDIA
September 8, 2016
MADHUKAR PARIHAR, DIVISIONAL MANAGER Vs. BHASKAR JYOTI BARMAN
March 8, 2016
MAHIPAL SINGH SON OF LATE AMI CHAND Vs. UNION OF INDIA; DIRECTOR GENERAL, HEAD QUARTER; BRIGADIER (PERS ); COLONEL (ADMINISTRATION); DEPUTY INSPECTOR GENERAL; COMMANDANT
March 29, 2016
MAIANTIS MAWLOT Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS
September 27, 2016
MARTHINDRA R. MARAK Vs. STATE OF MEGHALAYA
November 21, 2016
MAWTHLLIANG WOOD PRODUCTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
August 24, 2016
MD NASIMUDDIN ANSARI, S/O LATE M B ANSARI Vs. UNION OF INDIA, THROUGH SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF SURFACE TRANSPORT AND HIGHWAYS
November 4, 2016
MD SIRAFUL ISLAM Vs. STATE OF MEGHALAYA
September 6, 2016
MEGHALAYA BITCHEM PRIVATE LIMITED AND ORS. Vs. THE STATE OF MEGHALAYA AND ORS.
January 13, 2016
MEGHALAYA EDITORS AND PUBLISHERS ASSOCIATION Vs. REGISTRAR GENERAL, HIGH COURT OF MEGHALAYA
May 11, 2016
MEGHALAYA GORKHA EX-SERVICEMEN WELFARE ASSOCIATION Vs. UNION OF INDIA
November 18, 2016
MEGHALAYA POWER DISTRIBUTION CORPORATION LTD Vs. JUD CEMENTS LIMITED
November 3, 2016
MEGHALAYA PUBLIC SERVICE COMMISSION Vs. MILLON CH. MOMIN
October 26, 2016
MONJUARA BEGUM, W/O: SHRI. ABDUS SHUKUR SARKAR, R/O: NEW BHAITBARI, P.O: Vs. STATE OF MEGHALAYA REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF
June 30, 2016
MR. ZAFAR ALAM Vs. SK SHAKEEL AHMED
September 6, 2016
N G MEGHACHANDRA SINGH Vs. UNION OF INDIA
August 2, 2016
NAMSENG CH MARAK Vs. STATE OF MEGHALAYA; DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE; OFFICER-IN-CHARGE, TURA POLICE
March 29, 2016
NANJI T. SANGMA Vs. STATE OF MEGHALAYA
October 20, 2016
NIKIRU WAR S/O WELLEY MUKSOR Vs. STATE OF MEGHALAYA REPRESENTED BY SECRETARY TO THE GOVERNMENT OF MEGHALAYA, DEPARTMENT OF SERICULTURE AND WEAVING
November 4, 2016
NURUL ISLAM SHEIKH; BINA THAPA AKA SABINA BIBI; SUNITA THAPA Vs. STATE OF MEGHALAYA
August 8, 2016
PAWAN BAWRI, S/O (L) J N BAWRI Vs. UNION OF INDIA; DIRECTORATE GENERAL; SHILLONG CANTONMENT BOARD; CHIEF EXECUTIVE OFFICER
September 22, 2016
PAWAN KUMAR OJHA Vs. STATE OF MEGHALAYA AND ORS.
April 19, 2016
POWER CARRIERS (INDIA) PVT. LTD. (M/S) Vs. G.M. LANONG
December 15, 2016
PRADIP KUMAR DEY Vs. STATE OF MEGHALAYA AND OTHERS
April 13, 2016
PRASANTA CHOUDHURY Vs. UNION OF INDIA
October 20, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX, SHILLONG Vs. SHREE MAHABIR FOODS LIMITED
September 8, 2016
PROTIMA MARBANIANG Vs. IOANIS KHARPURI
September 20, 2016
PURBANCHAL PACKING INDUSTRIES; ROYAL FASTERNERS (NE) PVT LTD ; SUMIT FOOD INDUSTRIES; BALAJI COKE INDUSTRY; N E THERIMON PVT LTD ; H M CEMENTS LTD ; HOLY CROSS ZOTLANG BAKERY; L R QUARRY & STONE PROCESSING INDUSTRY; J P OFFSET PRINTERS PVT LTD ; ZODIN STO Vs. UNION OF INDIA AND OTHERS
April 6, 2016
R K ANGANGBI SINGH Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) NER AND OTHERS
May 23, 2016
RABBE ALAM, SON OF MD RAOUF HUSSAIN Vs. STATE OF MEGHALAYA
December 5, 2016
RAJESH RABHA Vs. STATE OF MEGHALAYA
November 25, 2016
RANBIR KUMAR Vs. UNION OF INDIA AND OTHERS
August 22, 2016
RAVI R. SERVICE NO. G/2201010M Vs. UNION OF INDIA
March 15, 2016
REHOBOTH LEWIS DHAR DAUGHTER OF H G LEWIS Vs. STATE OF MEGHALAYA
November 22, 2016
RIBANYLLA PYRTUH Vs. STATE OF MEGHALAYA
May 11, 2016
RITUPARNA BAROOAH Vs. UNION OF INDIA AND OTHERS
May 16, 2016
RIZAUL KORIM Vs. STATE OF MEGHALAYA; DEPUTY COMMISSIONER, WEST GARO HILLS DISTRICT; BLOCK DEVELOPMENT OFFICER & PROGRAMME OFFICER; MONIRUZZAMAN SK PRESIDENT OF VILLAGE EMPLOYMENT COUNCIL OF NOYAGAON; SOFIQUL ISLAM; RASHEDA BEWA
June 27, 2016
ROCKY HEK AND ANOTHER Vs. STATE OF MEGHALAYA AND OTHERS
September 16, 2016
RRAMBERCO M. MARAK Vs. STATE OF MEGHALAYA
December 15, 2016
RUSHYDRO INTERNATIONAL AG & ANR Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LIMITED
September 1, 2016
S K GUPTA Vs. O S MARAK AND OTHERS
September 21, 2016
SACHCHINDANAND BHARTI Vs. HARI BHASKAR PEILEI & ANOTHER
April 15, 2016
SALIM UDDIN BARBHUIYA Vs. STATE OF MEGHALAYA
September 5, 2016
SANJAY KUMAR Vs. UNION OF INDIA AND OTHERS
May 4, 2016
SANTOSH PURUSHOTTAM PUROHIT Vs. STATE OF MEGHALAYA; COMMISSIONER, DEPARTMENT OF CIVIL SUPPLY AND CONSUMER AFFAIRS; DIRECTOR, DIRECTORATE OF FOOD CIVIL SUPPLY & CONSUMER AFFAIRS
June 24, 2016
SARASWATI VISWAKARMA Vs. INDRA GURUNG
November 7, 2016
SDANGYOO L. DKHAR Vs. STATE OF MEGHALAYA AND ORS.
May 3, 2016
SHAHA JAMAN SHEIK, S/O HAJIM UDDIN SHEIK Vs. STATE OF MEGHALAYA
December 7, 2016
SHRI DHAN BAHADUR MASTER Vs. DAISY DIENGDOH
June 1, 2016
SHRI DILIP KUMAR CHOUDHARY Vs. STATE OF MEGHALAYA AND ANR.
May 2, 2016
SHRI JEL HOQUE SARKAR Vs. STATE OF MEGHALAYA
September 6, 2016
SHRI JIBAN KUMAR SAHA Vs. THE JOINT COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, SHILLONG
July 29, 2016
SHRI LAMDIBOK SUMER Vs. STATE OF MEGHALAYA
September 8, 2016
SHRI MARTHON SANGMA Vs. THE STATE OF MEGHALAYA
September 7, 2016
SHRI MOZAMMEL HOQUE MONDAL Vs. STATE OF MEGHALAYA
June 21, 2016
SHRI OMBORMI L. TARIANG Vs. THE STATE OF MEGHALAYA
September 7, 2016
SHRI PHILIP LIU S/O SHRI DONALD LIU, R/O NONGRIM HILLS, LAITUMKHRAH, SHILLONG, EAST KHASI HILLS DISTRICT, MEGHALAYA Vs. STATE OF MEGHALAYA REPRESENTED BY THE LAW SECRETARY, GOVERNMENT OF MEGHALAYA
October 25, 2016
SHRI S.D. LYNGDOH Vs. STATE OF MEGHALAYA AND OTHERS
July 1, 2016
SHRI SAYED MOZIBAR RAHMAN Vs. STATE OF MEGHALAYA AND OTHERS
June 7, 2016
SHRI. ARON BAMON Vs. SHRI. PRANAM RAI
August 16, 2016
SHRI. BAL KRISHAN YADAV Vs. THE UNION OF INDIA
June 16, 2016
SHRI. CRIXASTONE R.MARAK Vs. STATE OF MEGHALAYA
June 9, 2016
SHRI. DARWIN RYNSHON Vs. STATE OF MEGHALAYA
May 23, 2016
SHRI. PAWAN RAI Vs. UNION OF INDIA
August 16, 2016
SHRI. PHON SYIH Vs. SHRI SIMON SHANGSHAI
September 9, 2016
SHRI. PRIMUS LYNGDOH Vs. THE SHILLONG MUNICIPAL BOARD
September 7, 2016
SHRI. TOKIWAIO BLAH Vs. MEGHALAYA ENERGY CORPORATION LTD
June 8, 2016
SHRI. WELFERSON G MOMIN Vs. THE STATE OF MEGHALAYA
September 8, 2016
SILSENG R MARAK AND OTHERS; RUDRASON CH SANGMA AND OTHERS; LOHINDRO MARAK AND OTHERS; BATHSENG R MARAK AND OTHERS Vs. STATE OF MEGHALAYA AND OTHERS
May 25, 2016
SIMA V MIRPURI (SEEMA DAS) Vs. DEEPAK V MIRPURI
March 30, 2016
SING N SANGMA Vs. GARO HILLS AUTONOMOUS
December 1, 2016
SISTER ISABELLA KYRSIAN Vs. STATE OF MEGHALAYA
July 26, 2016
SMRAT INDER SINGH Vs. UNION OF INDIA & ORS
May 5, 2016
SMT SOMA JOSHI Vs. STATE OF MEGHALAYA AND ORS.
July 11, 2016
SMT. ARATI JOSHI AND ORS Vs. STATE OF MEGHALAYA
June 3, 2016
SMT. BIJOYBALA HAJONG Vs. SMT. SB MARAK
June 14, 2016
SMT. KALA SARKI Vs. THE DEPUTY COMMISSIONER, EAST KHASI HILLS DISTRICT,SHILLONG
June 3, 2016
SMT. LELITHA N. SANGMA, WIFE OF SHRI. BENEDICT MARAK, RESIDENT OF BOLSAL Vs. STATE OF MEGHALAYA AND OTHERS
May 26, 2016
SMT. PHILISITA LYNGDOH Vs. LT. COL. RAJEEV MALHOTRA AND ANR
September 9, 2016
SMT. SARASWATI VISWAKARMA Vs. STATE OF MEGHALAYA AND ORS.
November 28, 2016
SMTI LALNUNTLUANGI HLONDO Vs. STATE OF MEGHALAYA
August 12, 2016
SMTI. AGNES KHARSHIING Vs. STATE OF MEGHALAYA AND OTHERS
September 1, 2016
SMTI. BESILDA WARJRI Vs. STATE OF MEGHALAYA
September 1, 2016
SMTI. SILJAK R MARAK Vs. SHRI. D.P. WAHLANG AND ANR.
June 20, 2016
SMTI. SUJATA DEB ROY Vs. STATE OF MEGHALAYA
June 1, 2016
SOHBAR SIRDARSHIP ELAKA Vs. STATE OF MEGHALAYA AND OTHERS
June 7, 2016
SOPHIOR LYNGDOH NONGRANG Vs. STATE OF MEGHALAYA
November 9, 2016
SRI SAMIR MANDAL, S/O GANGA SAGAR MANDAL, PERMANENT RESIDENT OF SUBHASPALLY, POST OFFICE AND POLICE STATION: SILIGURI, DISTRICT: DARJEELING, PIN Vs. THE STATE OF MEGHALAYA
December 6, 2016
ST PETERS SCHOOL Vs. UNION OF INDIA AND OTHERS
July 26, 2016
STATE OF MEGHALAYA Vs. MESTONDER K HARI
November 24, 2016
STATE OF MEGHALAYA Vs. BISTIMORIAL NONGSIEJ D/O BELSIBON NONGSIEJ
September 28, 2016
STATE OF MEGHALAYA Vs. SHRI WELFERSON G. MOMIN AND ANOTHER
November 10, 2016
STATE OF MEGHALAYA REPRESENTED BY SECRETARY TO GOVT OF MEGHALAYA Vs. CENTRE DOLOI
November 3, 2016
STATE OF MEGHALAYA REPRESENTED BY THE SECRETARY TO THE GOVT. OF MEGHALAYA, HOME (POLICE) DEPARTMENT, MEGHALAYA, SHILLONG Vs. MD. NURUL HAQUE, R/O KAMARI RAMKRISHNA NAGAR, KARIMGANJ DISTRICT, (ASSAM) PRESENTLY LODGE IN JUDICIAL CUSTODY AT DISTRICT JAIL SHILLONG IN CONNECTION WITH SHILLONG SARDAR P.S. CASE NO. 214 (7) 2016 U/S 364 (A) 34/IPC.
October 14, 2016
SUDIP DEY (DR.) Vs. NORTH EASTERN HILL UNIVERSITY
December 15, 2016
SUSHEEL KUMAR SHARMA AND ANOTHER Vs. M/S DEES CHEMICALS PRIVATE LIMITED AND OTHERS
July 21, 2016
THE INVESTIGATING OFFICER JOWAI WOMEN POLICE STATION Vs. SMALL PHAWA
April 28, 2016
THE JOINT ACTION COMMITTEE Vs. THE UNION OF INDIA
September 2, 2016
THE SHILLONG CANTONMENT BOARD AND ANOTHER Vs. THE STATE OF MEGHALAYA AND OTHERS
July 19, 2016
TIPMON LYNGDOH Vs. STATE OF MEGHALAYA
October 20, 2016
TRIBERTH B SANGMA AND OTHERS Vs. R V SUCHIANG AND OTHERS
September 5, 2016
UMESH KUMAR MISHRA Vs. UNION OF INDIA
July 27, 2016
UNION OF INDIA Vs. TIMPACK PVT LTD
September 23, 2016
UNION OF INDIA Vs. TIMPACK PVT LTD
August 11, 2016
UNION OF INDIA Vs. R K DARENDRAJIT SINGH
September 20, 2016
UNION OF INDIA AND ANOTHER Vs. M/S KRISHNA ENTERPRISE AND ANOTHER
September 8, 2016
UNION OF INDIA AND ORS. Vs. MANZIL THAPA
March 30, 2016
UNION OF INDIA AND OTHERS Vs. SHRI PURAN SINGH
July 29, 2016
UTTAM KUMAR SINGHA Vs. THE UNION OF INDIA AND ORS.
April 20, 2016
UTTOM MARAK Vs. STATE OF MEGHALAYA
September 16, 2016
WALCHANDNAGAR INDUSTRIES LIMITED Vs. JUD CEMENT LTD.
January 15, 2016
WINSTON CHURCHILL PASWETT Vs. STATE OF MEGHALAYA
August 8, 2016
WOSTON HYNNIEWTA, R/O MAWLAI UMJAIUR Vs. KYNTIEW AKOR SUCHIANG; OFFICE OF ACCOUNTANT GENERAL (A&E), SHILLONG
September 23, 2016
ZAFAR ALAM AND OTHERS Vs. SHILLONG CANTONMENT BOARD AND ANOTHER
August 10, 2016