Case Index

Title
Date
B.I.F.R. Vs. KMA LIMITED
January 6, 2016
M/S. NAGPUR DISTILLERS PRIVATE LIMITED, Vs. THE STATE OF MAHARASHTRA
January 8, 2016
MESSRS MISCELLENARY MARKETERS PVT. LTD. Vs. MESSRS SUN-N-SAND PVT. LTD.
January 8, 2016
MR. NIKHIL WAGLE AND OTHERS. Vs. THE STATE OF MAHARASHTRA AND OTHERS.
January 7, 2016
"X" Vs. "Y"
January 21, 2016
A Vs. B
July 7, 2016
A Vs. B
October 7, 2016
A Vs. B
December 8, 2016
A A BANDARKAR AND ORS Vs. STATE OF MAHARASHTRA
September 6, 2016
A C SIMOES Vs. DELUX CO-OPERATIVE HOUSING SOCIETY
February 29, 2016
A N RADHA Vs. DIRECTOR OF TECHNICAL EDUCATION MUMBAI
June 10, 2016
A.C. TRIPATHI Vs. P.N. MEHTA EDUCATIONAL TRUST & ORS
November 28, 2016
A.N. IMPEX Vs. COMMISSIONER OF SERVICE TAX
March 14, 2016
AAKASH @ GOLU S/O SHAILENDRA DHARGAWE Vs. STATE OF MAHARASHTRA
February 1, 2016
AAKASH S\O.RAVINDRA DEVKE Vs. BRIHANMUMBAI MAHANAGARPALIKA & ORS.
October 27, 2016
AANNAPAA AVDHUT HALADVDRU Vs. THE STATE OF MAHARASHTRA
July 18, 2016
AASHABAI W/O GANGADHAR DARADE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
December 9, 2016
AASIF G.SHAIKH Vs. INDUSTRY, ENERGY AND LABOUR DEPARTMENT, STATE OF MAHARASHTRA AND ORS.
May 6, 2016
ABA S/O DASHRATH PAWAR Vs. STATE OF MAHARASHTRA
September 22, 2016
ABDUL AZIM S/O ABDUL RAHIM Vs. AMMRA FIRDOS W/O ABDUL AZIM
April 22, 2016
ABDUL GAFFAR ABDUL QUDIR & ORS. Vs. SUPERINTENDENT, PUBLIC TRUST REGISTRATION
October 20, 2016
ABDUL MANNAN S/O ABDUL RAOUF FAROOQUI Vs. THE STATE OF MAHARASHTRA
May 2, 2016
ABDUL RAZZAK S/O ABDUL HAMID Vs. THE STATE OF MAHARASHTRA & ANR
December 19, 2016
ABDUL SATTAR HAJI USMAN & ANR. Vs. THE ARCHBISHOP OF BOMBAY & ORS.
April 12, 2016
ABDUL WASIF ABDUL LATIF Vs. STATE OF MAHARASHTRA
December 8, 2016
ABHA DASTANE-RAO AND ORS. Vs. PRABHAKAR DEOLANKAR AND ORS.
February 17, 2016
ABHAY AGARWAL Vs. PURANMAL GOODS PRIVATE LIMITED
July 27, 2016
ABHAYKUMAR KRISHNA KAMAT Vs. RAJNISH UDAYKAR
March 14, 2016
ABHIJIT G. DEVROY Vs. STATE OF MAHARASHTRA
July 19, 2016
ABHIJIT GOVIND KATRE Vs. MRS. PRACHI ABHIJIT KATRE & ANR.
June 15, 2016
ABHILASH HASRATH SAVALE Vs. STATE OF MAHARASHTRA
June 7, 2016
ABHIMANYU DHONDIRAM LAHANE Vs. THE UNION OF INDIA & ORS
June 21, 2016
ABHISHEK S/O VIKRAM BOKE Vs. DR. ASHWINIKUMAR ARVIND DESHMUKH
June 24, 2016
ABUL KADAR SHAH Vs. CHIEF OFFICER, MARGAO MUNICIPAL COUNCIL
April 21, 2016
ADARSH CO-OP. HOUSING SOCIETY LTD. Vs. UNION OF INDIA
April 29, 2016
ADARSHA GRAMIN SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA
November 25, 2016
ADHAR RAGHO PATIL Vs. STATE OF MAHARSHTRA
August 12, 2016
ADHYATMA BANDHU GUPTA Vs. URANGABAD MUNCIPAL CORPORATION & ANR.
November 22, 2016
ADI DARA PATEL Vs. S. R. JONDHALE
April 21, 2016
ADI DARA PATEL Vs. MR. S. R. JONDHALE FORMER ADDITIONAL COLLECTOR
April 22, 2016
ADITYA DEVELOPERS Vs. NIRMAL ANAND CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.
February 10, 2016
ADITYA DEVELOPERS NAGPUR Vs. MANISH RANGANATH THORAT
August 16, 2016
ADITYA DHANANJAY PHADTE AND ORS. Vs. STATE OF GOA AND ORS.
February 9, 2016
ADVANCE MAGAZINE PUBLISHERS, INC AND ANR Vs. JUST LIFESTYLE PVT LTD
September 19, 2016
ADVERTISING AGENCIES ASSOCIATION OF INDIA SOCIETY, DULY REGISTERED UNDER THE PROVISIONS OF THE SOCIETIES REGISTRATION ACT, 1860, HAVING ITS OFFICE AT 35, MAKER TOWER "F", 3RD FLOOR, CUFFE PARADE, MUMBAI Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY REVENUE & FORESTS, MANTRALAYA, MUMBAI 400 032
October 27, 2016
AFLOAT TEXTILE (INDIA) LTD. Vs. UNION OF INDIA
January 11, 2016
AFZAL KHAN AND ORS. Vs. MEHBOOB AYUB KHAN AND ORS.
March 28, 2016
AGNELO GOMES Vs. SPL LAND ACQUISITION OFFICER, GOA- IDC
June 29, 2016
AGNELO JOHN BOSCO SAVIO FERNANDES Vs. MARIA BEATRIZ DE SOUZA
May 6, 2016
AGRAWAL GINNING PRESSING THROUGH ITS PROPRIETOR Vs. RASUL NABI KHATIK
November 25, 2016
AGRICULTURAL PRODUCE MARKET COMMITTEE HINGANGHAT Vs. VIJAY GOVINDRAO BAKRE
August 3, 2016
AGRICULTURAL PRODUCE MARKETING COMMITTEE ANJANGAON SURJI Vs. STATE OF MAHARASHTRA
December 9, 2016
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. HON BLE MINISTER FOR COOPERATION, MARKETING & TEXTILE INDUSTRIES
July 4, 2016
AGROCORP INTERNATIONAL PTE. LTD. Vs. UNION OF INDIA
December 20, 2016
AHEMADBEE ASHRAFMIYA SHAIKH Vs. YUSUF S/O FAIJUSAB SAYYED
September 22, 2016
AHMED GULAM MOHD. SAYYED Vs. THE STATE OF MAHARASHTRA
January 5, 2016
AHMEDALI KHAN SHARDULLA KHAN Vs. THE STATE OF MAHARASHTRA
July 13, 2016
AHMEDKHAN ALAMKHAN PATHAN Vs. THE STATE OF MAHARASHTRA
November 24, 2016
AHMEDKHAN S/O ALAMKHAN PATHAN Vs. STATE OF MAHARASTRA AND OTHERS
November 2, 2016
AHMEDNAGAR MUNICIPAL CORPORATION Vs. MALAN KISAN ASMAR
April 6, 2016
AHMEDNAGAR ZILLA SHETMAJUR UNION Vs. MAHATMA PHULE KRUSHI VIDYAPITH
December 9, 2016
AIDEK TOURISM SERVICES PVT. LTD Vs. ADITYA BIRLA NUVO LTD
August 24, 2016
AIR INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 21, 2016
AIRES DCOSTA @ AYRES GENESIO JOSE ESTEVAN Vs. CHIEF SECRETARY, GOVT OF GOA; ASSISTANT ENGINEER; CHIEF ENGINEER; SENIOR TOWN PLANNER; VILLAGE PANCHAYAT OF VARCA; JOAQUIM ALEMAO; VARCA SPORTS CLUB; HDFC BANK LTD ; MARTUS DAIS; FELICIDADE M DIAS; PROTUS DIAS; LOURDINA DIAS; EREMITA FERNANDES; JOSE AGNEL
April 27, 2016
AIRPORTS AUTHORITY OF INDIA Vs. INDIAN AIRPORT EMPLOYEES UNION
February 17, 2016
AISHWARYA V.JAIN Vs. MAHARASHTRA STATE BOARD OF TECHNICAL BOARD MUMBAI
March 31, 2016
AJAY CLEARING ENTERPRISE Vs. COMMISSIONER OF CUSTOMS (GENERAL)
March 28, 2016
AJAY JAYAWANT BHOSALE Vs. THE COMMISSIONER OF POLICE AND ORS
July 15, 2016
AJAY KUMAR M SINGH Vs. BASANT BHORUKA
July 18, 2016
AJAY PRABHAKAR BUTTULWAR Vs. JT COMMISISONER AND VICE-CHAIRMAN,SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, NAGPUR
September 6, 2016
AJAY SHINDE Vs. UNION OF INDIA
August 2, 2016
AJAY SUKHDAS KUMBHARE Vs. STATE OF MAHARASHTRA
June 28, 2016
AJIT MURUR Vs. THE COMMISSIONER STATE COMMON ENTRANCE TEST
July 19, 2016
AJIT SONBHAU GAWADE Vs. STATE OF MAHARASHTRA
July 25, 2016
AJITSINGH BABUSINGH Vs. STATE OF MAHARASHTRA
September 19, 2016
AKASH JAGDISH KAKANYA Vs. STATE OF MAHARASHTRA
February 23, 2016
AKASHADITYA HARISHCHANDRA LAMA Vs. ASHUTOSH GOWARIKAR
August 2, 2016
AKBAR HUMAYUN ABDULALI Vs. AKBAR HUMAYUN ABDULALI
February 16, 2016
AKBAR HUSSAIN KHAN Vs. SAIRA AKBAR KHAN
January 28, 2016
AKBAR MALIK Vs. M/S. BOMBAYWALA
December 16, 2016
AKHTAR ABBASKHAN PATHAN Vs. THE STATE OF MAHARASHTRA
July 12, 2016
AKOLA DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
August 5, 2016
AKOLE TALUKA EDUCATION SOCIETY Vs. THE STATE OF MAHARASHTRA & ORS.
January 19, 2016
AKOLE TALUKA EDUCATION SOCIETYS INDUSTRIAL TRAINING INSTITUTE Vs. ASSTT. PROVIDENT FUND COMMISSIONER
October 18, 2016
AKSHATA MERCANTILE PVT. LTD. Vs. DY. COMMISSIONER OF INCOM-TAX
October 13, 2016
AL BARR FINANCE HOUSE LTD. Vs. INCOME TAX OFFICER AND ORS.
January 27, 2016
AL-FALAH SOCIETY MUMBAI Vs. MUNICIPAL CORPORATION
October 4, 2016
ALAGHARU VENKATARATNAM Vs. THE UNION OF INDIA AND ORS.
October 25, 2016
ALHAD R VAIDYA AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
July 7, 2016
ALL GOA CONTRACTORS ASSOCIATION Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF GOA, HAVING ITS OFFICE AT SECRETARIAT, PORVORIM, BARDEZ, GOA
August 1, 2016
ALTAF AHMED ABDUL MAJEED AHMED Vs. MANGANESE ORE INDIA LTD
June 15, 2016
ALVARO ALBERTO MOUSINHO DE NARONHA FERREIRA Vs. STATE OF GOA
October 13, 2016
ALVITO GONSALVES Vs. THE DEPUTY COMMISSIONER OF THE CORPORATION OF THE CITY OF PANAJI AND ORS.
January 4, 2016
AMAR RAMESH LOHKARE Vs. THE STATE OF MAHARASHTRA
May 4, 2016
AMAR TEA DISTRIBUTORS Vs. COCA-COLA INDIA PVT LTD
July 27, 2016
AMARDEEP SINGH CHUDHA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 10, 2016
AMARDEEP TARSHEM SINGH AND ANOTHER Vs. STATE OF MAHARASHTRA
January 27, 2016
AMAYA INFRASTRUCTURE P. LTD. Vs. INCOME-TAX AND OTHERS
April 20, 2016
AMBADAS Vs. KINTETIC ENGINEERING LTD.
August 31, 2016
AMBADAS RAGHUNATH WAGH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
March 15, 2016
AMBADAS S/O DATTATRAYA RAHINJ Vs. EXIDE INDUSTRIES LIMITED
August 9, 2016
AMBADAS S/O TOLAJI SURADKAR Vs. STATE OF MAHARASHTRA
September 23, 2016
AMBEDKARITE PARTY OF INDIA Vs. STATE OF MAHARASHTRA
September 16, 2016
AMBERNATH MUNICIPAL COUNCIL Vs. JAI HIND CONTRACTORS PVT LTD & ANR
August 11, 2016
AMBERNATH MUNICIPAL COUNCIL Vs. JAI HIND CONTRACTORS PVT. LTD.
August 4, 2016
AMISHA GIRISH RAMCHANDANI Vs. THE DIVISIONAL MANAGER, (PERSONNEL BRANCH) MUMBAI CST AND ORS.
January 29, 2016
AMITA PRAKASH MADAVI Vs. NEW INDIA ASSURANCE CO. LTD.
January 28, 2016
AMOL DNYANESHWAR KHARBADE Vs. STATE OF MAHARASHTRA
February 16, 2016
AMOL S/O SURESH MEHAR Vs. STATE OF MAHARASHTRA
December 21, 2016
AMOL SURESHRAO POTBHARE Vs. STATE OF MAHARASHTRA
September 2, 2016
AMORE JEWELS PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
July 13, 2016
AMRITA SANJAY ACHHARYA Vs. SANJAY ACHHARYA, S/O SHIVKUMAR ACHHARYA
September 14, 2016
AMRITLAKSHMI MACHINE WORKS AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI
January 29, 2016
AMRUTA KALUJI SHEJOL Vs. VITHAL GANPAT WADEKAR & OTHERS
July 15, 2016
ANAND GANGADHAR JOSHI Vs. KHAIRUNNISSA SADRUDDIN BILAWALA AND ORS
November 16, 2016
ANAND GANPAT PARAB AND ORS Vs. LAXMAN SHIVA PARAB, S/O SIVA PARAB AND ORS
February 1, 2016
ANAND RAGHU NAIK Vs. COMMISSIONER, GOA STATE ELECTION COMMISSION ALTINHO, PANAJI-GOA
August 8, 2016
ANAND S/O JAGDISH JOSHI Vs. STATE OF MAHARASHTRA
April 22, 2016
ANAND S/O SHAKTIKUMAR SANCHETI Vs. GANESH JETHMAL VERMA
December 2, 2016
ANAND SHANKARLAL TIWARI Vs. GULSHAN SANTRAM SAHANI
September 16, 2016
ANANDEYA ZINC OXIDES PVT. LTD. Vs. THE UNION OF INDIA AND ORS.
February 2, 2016
ANANDJI Vs. COMMISSIONER OF POLICE AND ORS.
March 31, 2016
ANANDKUMAR S/O SATYANARAYAN LOYA Vs. THE STATE OF MAHARASHTRA
October 27, 2016
ANANDRAO RAMU YADAV Vs. STATE OF MAHARASHTRA
March 16, 2016
ANANT GUNVANTRAO SABLE Vs. STATE OF MAHARASHTRA
September 23, 2016
ANANT H. ULAHALKAR & ANR. Vs. CHIEF ELECTION COMMISSIONER AND ORS.
December 9, 2016
ANANT HANUMANT ULAHALKAR AND ANR Vs. STATE OF MAHARASHTRA
December 9, 2016
ANANT MAHADEO PIMPLE Vs. BAI JERBAI WADIA HOSPITAL FOR CHILDREN AND 4 ORS.
April 11, 2016
ANANTA VISHWANATH DHOTRE Vs. THE REGISTRAR MAHARASHTRA ANIMAL AND FISHERIES SCIENCE UNIVERSITY
July 13, 2016
ANANTHU JAYARAMULU Vs. STATE OF GOA
February 25, 2016
ANCHOR OFFSHORE SERVICES LTD Vs. OIL & NATURAL GAS CORPORATION LTD
January 5, 2016
ANCHOR OFFSHORE SERVICES LTD. (AOSL) Vs. OIL & NATURAL GAS CORPORATION LTD. AND ORS.
March 2, 2016
ANDHERI EDUCATION SOCIETY Vs. SMT.SHERLY PAUL
August 23, 2016
ANDRE DE MENEZES Vs. BRENDA NAZARETH MENEZES
March 7, 2016
ANDRE DE MENEZES Vs. BRENDA NAZARETH MENEZES
December 15, 2016
ANDREW REGO Vs. JULIET LOPES
February 11, 2016
ANDREW TELECOMMUNICATIONS INDIA PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
December 13, 2016
ANIL Vs. STATE OF MAHARASHTRA
February 15, 2016
ANIL AMBASHANKAR JOSHI Vs. REENA ANIL JOSHI
December 5, 2016
ANIL BALU KAMBLE Vs. STATE OF MAHARASHTRA
April 5, 2016
ANIL BBAN JAGTAP Vs. STATE OF MAHARASHTRA
June 21, 2016
ANIL G LOTLIKAR Vs. SURESH G LOTLIKAR
April 27, 2016
ANIL LAXMAN HICHAMI Vs. THE STATE OF MAHARASHTRA
March 2, 2016
ANIL PRABHAKAR TADKALKAR Vs. STATE OF MAHARASHTRA
December 21, 2016
ANIL RAGHUNATH DHIWAR Vs. STATE OF MAHARASHTRA
April 2, 2016
ANIL S/O GOVINDRAO KORDE Vs. SIDDESHWAR KRIDA MANDAL, SILLOD
September 8, 2016
ANIL S/O SHYAMSUNDER AGRE Vs. THE STATE OF MAHARASHTRA
August 16, 2016
ANIL SUDAM PATIL Vs. STATE OF MAHARASHTRA
July 27, 2016
ANIL TRYMBAK KOHADE & ORS. Vs. STATE OF MAHARASHTRA & ANR
March 7, 2016
ANIL VAIJNATH ARBAD Vs. THE DIVISIONAL TRAFFIC SUPERINTENDENT M.S.R.T.C. AND ORS.
January 21, 2016
ANIL VIDYARTHI CHANDERLAL AILANI & ANR. Vs. STATE OF MAHARASHTRA & ORS.
March 11, 2016
ANILKUMAR PHOOLCHAND SANGHVI AND ORS. Vs. CHANDRAKANT P. SANGHVI AND ORS.
February 1, 2016
ANITA TUKARAM BOHANE (NOW SMT. ANITA BHAGWANT GHATE) Vs. DESMOND A DSOUZA
August 3, 2016
ANITA W/O NETAJI BHONG Vs. SHRIKRISHNA CONSTRUCTION COMPANY
August 22, 2016
ANJALI ASHOK SAMARTH Vs. EDUCATION OFFICER, (SECONDARY), ZILLA PARISHAD, NAGPUR AND OTHERS
August 8, 2016
ANJALI D/O HANUMANSINGH DANGE Vs. THE STATE OF MAHARASHTRA
March 10, 2016
ANJALI MALPANI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
April 29, 2016
ANKIT BHAGWATICHARAN VERMA Vs. VINITA ANKIT VERMA
March 16, 2016
ANKITA ARUN PEDNEKAR AND ORS. Vs. STATE OF GOA AND ORS.
April 22, 2016
ANKUSH S/O LAXMANRAO NIKHADE Vs. STATE OF MAHARASHTRA
June 7, 2016
ANNA OBUKHOVA Vs. STATE OF GOA
February 22, 2016
ANNA S/O ASARAM PAKHARE Vs. ALKABAI ANNA PAKHARE
September 1, 2016
ANNA S/O. BHIMRAO DHAVALE Vs. THE STATE OF MAHARASHTRA
October 25, 2016
ANNARAO @ PINTU BABURAO PATIL Vs. STATE OF MAHARASHTRA
April 20, 2016
ANNARAO S/O GOVINDRAO PATIL Vs. AMIT S/O VILASRAO DESHMUKH
July 18, 2016
ANOOP NIRANJAN DOLIYA Vs. STATE OF MAHARASHTRA
September 14, 2016
ANSARI MOHD. TAHIR MOHD. SADIQUE AND OTHERS Vs. MUNICIPAL CORPORATION OF GR.MUMBAI
October 4, 2016
ANTAJI S/O DATTA GONARE` Vs. THE STATE OF MAHARASHTRA
August 8, 2016
ANTAR BHARTI ASHRAM Vs. STATE OF MAHARASHTRA
April 11, 2016
ANTHONY FERNANDES Vs. CHANDRAKANT NAIK
August 4, 2016
ANTHONY JOHNSON Vs. KAVITA GLORY
April 13, 2016
ANTONIO BRAGANZA AND ORS. Vs. ANTONETO JOHN DSOUZA AND ORS.
January 19, 2016
ANTONIO TEODORO MARQUES ALIAS ANTHONY THEODORE MARQUES Vs. ELEUTERIO SOCORRO MARQUES ALIAS SOCORRO EL MARQUES
March 29, 2016
ANTONIO XAVIER GOMES PEREIRA &ORS. Vs. STATE OF GOA & ORS.
October 10, 2016
ANUPMA JAI SHANKAR Vs. STATE OF GOA
February 29, 2016
ANURADHA ANANT SHITKANDE AND ORS. Vs. THE STATE OF MAHARASHTRA
January 19, 2016
ANWAR HAJEE ALIMOHAMMED HAJEE Vs. STATE OF MAHARASHTRA
June 29, 2016
APEX Vs. UNION OF INDIA
March 22, 2016
APPASAHEB S/O GORAKHNATH KAKADE Vs. STATE OF MAHARASHTRA
June 8, 2016
APR PACKAGING LIMITED Vs. UNION OF INDIA
April 16, 2016
ARAMEX INDIA PRIVATE LIMITED Vs. UNION OF INDIA AND ORS.
February 8, 2016
ARBAAZ KHAN PRODUCTION PRIVATE LIMITED Vs. NORTHSTAR ENTERTAINMENT PRIVATE ...DEFENDANTS LIMITED
April 5, 2016
ARCHANA Vs. STATE OF MAHARASHTRA
December 16, 2016
AREEB Vs. NATIONAL INVESTIGATION AGENCY AND ORS.
April 4, 2016
ARJUN BALKRISHNA SONAVANE Vs. STATE OF MAHARASHTRA
September 26, 2016
ARMOR S DEVELOPERS PVT LTD Vs. ASHA W/O RAJENDRA PAIGWAR
August 11, 2016
ARTI SITARAM NAIK Vs. SOCIADADE VERLEKAR AND ORS
July 18, 2016
ARUN ATMARAM PATIL AND ORS. Vs. SANDHYA ARUN PATIL AND ORS.
February 24, 2016
ARUN BABAN SAWANT Vs. SUREKHA KERU PIMPARKAR
February 24, 2016
ARUN BARIKRAO CHAVAN Vs. STATE OF MAHARASHTRA
February 29, 2016
ARUN GULABRAO INGOLE Vs. STATE OF MAHARASHTRA
January 28, 2016
ARUN JAKSON JAMES Vs. THE BRIHANMUMBAI MUNICIPAL CORPORATION
September 27, 2016
ARUN S/O MADHUKARRAO NADGE Vs. DR. PANJABRAO AGRICULTURAL UNIVERSITY AKOLA
April 7, 2016
ARUN VISHWANATH KAMBLE Vs. SATISH SIDDHARTH CHAVAN
February 8, 2016
ARVIND Vs. STATE OF MAHARASHTRA
October 20, 2016
ARVIND S/O ABHILASH SINGH Vs. STATE OF MAHARASHTRA
May 5, 2016
ARVIND SHREENIVAS BOBDE Vs. STATE OF MAHARASHTRA & ANOTHER
June 13, 2016
ARVIND TUKARAM JAVLE & ANR Vs. GAJENDRA KASHINATH SHAHANE
December 6, 2016
ASARAM DHANSING UMRE Vs. STATE OF MAHARASHTRA
August 11, 2016
ASARAM VITHOBAJI SELOKAR & ORS. Vs. DEPUTY CHARITY COMMISSIONER & ORS.
January 15, 2016
ASGAR ALI MOHD MUMTAZ MANSURI Vs. STATE OF MAHARASHTRA
February 5, 2016
ASHA Vs. T.S.K. REDDY AND ORS.
February 12, 2016
ASHA Vs. THE PRESIDENT, DISTRICT SELECTION COMMITTEE/COLLECTOR AND ORS.
March 30, 2016
ASHAPURA MINECHEM LTD Vs. ARMADA (SINGAPORE) PTE LTD
June 29, 2016
ASHFAQUE S/O. MUSHTAQ AHMAD & ANR. Vs. SMT.FARZANA W/O. ASHFAQUE AHMAD & ANR.
November 21, 2016
ASHISH ANKUSH GADKARI Vs. MUNICIPAL CORPORATION OF GR MUMBAI
January 14, 2016
ASHISH MISHRA Vs. STATE OF MAHARASHTRA
July 29, 2016
ASHMIT MOTORS PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
September 19, 2016
ASHOK BABULAL AGRAWAL Vs. KANTILAL SAKHARAM PAREKH
June 20, 2016
ASHOK BALIRAMJI BRAMHNE Vs. SUDHIR BABURAO LANDGE
April 4, 2016
ASHOK BARIKRAO SOMWANSHI Vs. THE UNIVERSAL EDUCATION ACADEMY BOMBAY
November 17, 2016
ASHOK COMMERCIAL ENTERPRISES Vs. PAREKH ALUMINEX LTD.
November 21, 2016
ASHOK DADARAO SABLE Vs. THE STATE OF MAHARASHTRA
October 14, 2016
ASHOK DEOCHAND MALI (BHAMRE) Vs. MALTI ASHOK MALI (BHAMRE)
June 9, 2016
ASHOK GANAPATI KOTLE Vs. STATE OF MAHARASHTRA
September 8, 2016
ASHOK GANGARAM GADE Vs. PUSHPA@ SHANTABAI ASHOK GADE
November 15, 2016
ASHOK GOVIND NAIK AND ORS. Vs. VILLAGE PANCHAYAT AT MARCAIM AND ORS.
January 13, 2016
ASHOK GOVINDRAO SARDAR Vs. THE CHIEF EXECUTIVE OFFICER, ZILHA PARISHAD, AMRAVATI CAMP AND ORS.
January 29, 2016
ASHOK HARI KHEDKAR Vs. THE STATE OF MAHARASHTRA
December 14, 2016
ASHOK HARIDAS SURADKAR AND OTHERS Vs. THE STATE OF MAHARASHTRA
August 5, 2016
ASHOK MAHADEO SAKHARKAR Vs. THE DEPUTY SUPERINTENDENT OF POLICE CHANDRAPUR
February 18, 2016
ASHOK NAMAJI SAHARE Vs. EDUCATION OFFICER (SECONDARY)
April 26, 2016
ASHOK NILKANTH DHALE Vs. STATE OF MAHARASHTRA
June 8, 2016
ASHOK NIVRUTTI TANAWADE Vs. STATE OF MAHARASHTRA
October 7, 2016
ASHOK PANDURANG PHALAKE Vs. THE DEPUTY DIRECTOR OF SOCIAL FORESTRY DIVISION SUDAKEMALA
December 21, 2016
ASHOK PATEL Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II
February 22, 2016
ASHOK PUTALSA HOTE Vs. GAJANAN DEORAO MHAISANE
June 10, 2016
ASHOK RAMBHAJI TUPE Vs. THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 7, 2016
ASHOK RAMKRISHNA KALBANDE Vs. POURNIMA BHIMRAO KEWATE
August 31, 2016
ASHOK RAMLING MORE Vs. UNION OF INDIA & ORS.
July 13, 2016
ASHOK S/O ANKALU JANGAM Vs. THE STATE OF MAHARASHTRA
December 2, 2016
ASHOK S/O BHIKA HIROLE Vs. THE STATE OF MAHARASHTRA
August 1, 2016
ASHOK S/O. KUKSU KANNAKE Vs. THE STATE OF MAHARASHTRA
June 7, 2016
ASHOK S/O. VENKATRAO BAJGIR Vs. STATE OF MAHARASHTRA
June 14, 2016
ASHOK SOPAN KALASKAR Vs. STATE OF MAHARASHTRA
January 27, 2016
ASHOK TRIVIKRAM WAGLE Vs. ESTATE MANAGER 5 & ORS.
March 30, 2016
ASHOK WASUDEORAO MARCHETTIWAR Vs. ARUN WASUDEORAO MARCHETTIWAR
September 26, 2016
ASHOKA SAFE DEPOSISTS VAULT CO.LTD..&ANR Vs. STATE OF MAHARASHTRA &ANR.
March 1, 2016
ASHVINI RAMCHANDRA BHOGAM Vs. STATE OF MAHARASHTRA
August 5, 2016
ASHWATHA DEVELOPERS AND ORS Vs. VARDHAMAN STANAKVASI JAIN AND ORS
March 8, 2016
ASHWIN BHAGWANDAS CHOKSEY Vs. APPROPRIATE AUTHORITIES
September 1, 2016
ASHWINI @ RANI YOURAJ AKURDE Vs. STATE OF MAHARASHTRA
March 30, 2016
ASIAN PAINTS (INDIA) LIMITED Vs. INSPECTOR OF LEGAL METROLOGY
October 24, 2016
ASIF YUSUF PATEL Vs. STATE OF MAHARASHTRA
October 13, 2016
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. ALPHA & OMEGA DIAGNOSTICS (INDIA) LTD
August 19, 2016
ASSET RECONSTRUCTION COMPANY (INDIA) LTD. Vs. FLORITA BUILDCON PRIVATE LIMITED
December 1, 2016
ASSIS PIEDADE FERNANDES Vs. LUIZINHA PEREIRA
July 28, 2016
ASSOCIATED CONSTRUCTIONS Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 19, 2016
ASSOCIATION OF COLLEGE & UNIVERSITY SUPERANNUATED TEACHERS Vs. UNION OF INDIA
April 6, 2016
ASSOCIATION OF COLLEGE AND UNIVERSITY SUPERANNUATED TEACHERS Vs. THE STATE OF MAHARASHTRA
June 7, 2016
ASSOCIATION OF ENGINEERING WORKERS Vs. COMPTON GREAVES LTD.
September 26, 2016
ATANASIO MONSERATTE AND ORS. Vs. STATE OF GOA AND ORS.
January 4, 2016
ATMA EMPLOYEES WELFARE ASSOCIATION Vs. THE UNION OF INDIA
August 24, 2016
ATMARAM Vs. BANARASIBAI
February 29, 2016
ATMARAM S/O. NAMDEO ANDIL & ANR. Vs. PRAKASH S/O. TUKARAM THORAT & ANR.
April 20, 2016
ATMARAM XEMBU POI PALONDICAR AND ORS. Vs. XENCORA ANANT VERLEKAR AND ORS.
January 22, 2016
ATUL BAPU JAPKAR Vs. THE STATE OF MAHARASHTRA
December 22, 2016
ATUL CHAMANLAL MEHTA Vs. UNION OF INDIA
February 9, 2016
ATUL DAULATRAI DESAI Vs. STATE OF MAHARASHTRA & OTHERS
July 7, 2016
ATUL HEMRAJ ASHAR Vs. THE MUNICIPAL CORPN. OF
January 27, 2016
ATUL S/O RAMESH RUMALE Vs. THE STATE OF MAHARASHTRA
October 24, 2016
ATUL SADANAND DHANAWADE Vs. STATE OF MAHARASHTRA
January 12, 2016
AUGUSTINHO C. BRAGANZA & ANR. Vs. SEBASTIAO C. BRAGANZA & ANR.
May 4, 2016
AUGUSTO RODRIGUES Vs. ELVINO DIAS, S/O JOAO DIAS
August 11, 2016
AUM INTERNATIONAL Vs. INDIAN HOTELS COMPANY LTD
January 15, 2016
AURANGABAD CITY WATER UTILITY CO LTD Vs. AURANGABAD MUNICIPAL CORPORATION
October 24, 2016
AVINASH Vs. STATE OF MAHARASHTRA
August 18, 2016
AVINASH S/O GURUPAD BALKUNDI Vs. THE STATE OF MAHARASHTRA
November 24, 2016
AVINASH SHARAD DAGAONKAR Vs. BANK OF INDIA
October 21, 2016
AWAMMA NAGAPPA HORTI Vs. CHANNA SANYUKTA SHETI SAHAKARI SANSTHA LTD. & ORS.
November 28, 2016
AYESHA TANVEER W/O SYED SAQUIB AHRARUDDIN Vs. SYED SQUIB AHRARUDDIN S/O SYED TAREQ
December 6, 2016
AYYAPPA SEVA SAMITHI Vs. THE DISTRICT REGISTRAR & INSPECTOR GENERAL OF SOCIETIES (SOUTH) AND ORS.
February 26, 2016
B.L. SHAH Vs. ACIT
February 5, 2016
B.P.H.E. SOCIETYS INSTITUTE OF MANAGEMENT STUDIES Vs. THE STATE OF MAHARASHRA
June 15, 2016
BABA PANDIT GHODAKE Vs. PARAGON SUDRIK VIVIDH KARYAKARI SEVA SAHAKARI SOCIETY LTD. & ANR.
November 21, 2016
BABAN RAMA KHAKALE Vs. ESTATE MANAGER
August 11, 2016
BABANRAO UTTAMRAO JADHAV Vs. THE ADDITIONAL COLLECTOR
August 5, 2016
BABAR MANOHAR SONYABAPU Vs. THE PRESIDENT, YASHWANTRAO CHAVAN SHIKSHAN PRASARAK
April 6, 2016
BABASAHEB EKNATH WAKCHAURE Vs. THE STATE OF MAHARASHTRA
September 27, 2016
BABASAHEB GOKUL SHINDE Vs. STATE OF MAHARASHTRA
October 15, 2016
BABASAHEB S/O BABABHAU MORE Vs. STATE OF MAHARASHTRA
February 9, 2016
BABLU NAMDEV NAVRATNE Vs. KHIMJI JAISA SANDA KRISHNA ENTERPRISES AND ORS.
March 23, 2016
BABU J UPARDEKAR Vs. RETURNING OFFICER
February 9, 2016
BABULAL HARCHAND BELDAR Vs. SITARAM KATHU BORSE (DHOBI)
June 8, 2016
BABURAO S/O MAROTRAO DAKHORE Vs. THE STATE OF MAHARASHTRA
August 25, 2016
BABUSINGH POKARSINGH RAJPUROHIT Vs. THE STATE OF MAHARASHTRA AND ORS.
February 10, 2016
BAGHELE NAROTTAM GENDLAL Vs. STATE OF MAHARASHTRA
April 2, 2016
BAIG SALIM ABDUL RAZZAK Vs. THE STATE OF MAHARASHTRA AND ANR
December 22, 2016
BAIG SALIM ABDUL RAZZAK Vs. THE STATE OF MAHARASHTRA & ANR.
December 15, 2016
BAIJNATH HARI YADAV RAJKUMAR Vs. STATE OF MAHARASHTRA
January 29, 2016
BAIRAO JIVANRAO PATIL Vs. GULAB SUPDU TADAVI
August 5, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. ANNASAHEB AND ORS.
May 2, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. TUFEL HABIB BAGVAN
June 7, 2016
BAJAJ AUTO LTD BOMBAY Vs. COMMISSIONER OF INCOME TAXII, BOMBAY
September 8, 2016
BAJAJ AUTO LTD. Vs. STATE GOVERNMENT OF MAHARASHTRA AND ORS.
April 13, 2016
BAJARANG LABOUR CO-OPERATIVE SOCIETY AND ORS. Vs. DIVISIONAL JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
January 8, 2016
BAJIRAO BABURAO JOGDAND Vs. THE STATE OF MAHARASHTRA
December 6, 2016
BAJIRAO RAMCHANDRA SHELAR Vs. VISHNU RUSTUM SHINDE
October 26, 2016
BAKARAM RAMA GAVIT Vs. RAJENDRA MAGAN SONAR
April 21, 2016
BAL @ RAJVARDHAN VITTHALRAO NIMBALKAR Vs. DIVISIONAL COMMISSIONER PUNE
January 21, 2016
BAL MANDIR SANSTHA & ORS. Vs. DEPUTY CHARITY COMMISSIONER NAGPUR & ORS.
September 16, 2016
BALAJI Vs. THE STATE OF MAHARASHTRA AND ORS.
March 29, 2016
BALAJI Vs. THE STATE OF MAHARASHTRA AND ORS.
February 12, 2016
BALAJI MARUTI LONDHE Vs. THE STATE OF MAHARASHTRA
December 23, 2016
BALAJI MOTION PICTURES LIMITED Vs. BHARAT SANCHAR NIGAM LTD
July 4, 2016
BALAJI S/O VITHALRAO SAVALKAR Vs. THE STATE OF MAHARASHTRA
August 2, 2016
BALAJI UTTAM MOGALE Vs. THE STATE OF MAHARASHTRA & ORS.
August 3, 2016
BALAJI VASUDDEO TAMBE (DR.) Vs. STATE OF MAHARASTRA
August 9, 2016
BALASAHEB Vs. STATE OF MAHARASHTRA
November 18, 2016
BALASAHEB DAGADU YEOLE Vs. SANGAMNER TALUKA VIKAS PRATISHTHAN BHAIRAVNATH MADHYAMIK VIDYALAYA
December 9, 2016
BALASAHEB GANPATI JADHAV Vs. STATE OF MAHARASHTRA
July 25, 2016
BALASAHEB MADHUKAR BENDE Vs. GENERAL MANAGER BEST UNDERTAKINGS BEST BHAVAN
September 21, 2016
BALASAHEB S/O.RAGHUNATH HARAL Vs. THE STATE OF MAHARASHTRA & ORS.
September 30, 2016
BALASAHEB SAHEBRAO BODKHE Vs. THE STATE OF MAHARASHTRA
August 11, 2016
BALBHIM S/O VISHWANATH TAWASKAR Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR, LAND ACQUISITION, MEDIUM PROJECT
September 2, 2016
BALIRAM HAUSAJI INGOLE Vs. THE STATE OF MAHARASHTRA
September 15, 2016
BALKRISHNA S/O GANGABISHANJI ZAWAR Vs. AZMAT KHAN S/O SUBAN KHAN
September 27, 2016
BALKRUSHNA SOPAN MAHANDULE Vs. STATE OF MAHARASHTRA AND OTHERS
October 21, 2016
BALU BABURAO KADAM Vs. THE STATE OF MAHARASHTRA
August 9, 2016
BALU SAKHARAM BHOSALE Vs. STATE OF MAHARASHTRA
February 10, 2016
BALU SHIVDAS DHAS & ORS. Vs. THE STATE OF MAHARASHTRA
June 16, 2016
BALU SHIVRAM ADSUL AND OTHERS Vs. STATE OF MAHARASHTRA
October 27, 2016
BALVANT MOHAN BADVE Vs. AHMEDNAGAR MUNICIPAL CORPORATION
February 1, 2016
BALWANT CHATRABHUJ THAKKAR Vs. COMMISSIONER ,MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS.
October 27, 2016
BANDEPPA S/O MALLIKARJUN KANTE Vs. MADHAV S/O NARAYANRAO BIRAJDAR
October 14, 2016
BANDOPANT KISHANRAO PATHAK AND ORS. Vs. THE STATE OF MAHARASHTRA TOWN PLANNING & MUNICIPAL ADMINISTRATION DEPARTMENT, MANTRALAYA AND ORS.
April 28, 2016
BANK OF MAHARASHTRA Vs. ADDITIONAL DISTRICT MAGISTRATE, NAGPUR AND OTHERS
June 17, 2016
BANSIDHAR Vs. STATE OF MAHARASHTRA
April 2, 2016
BANU SHAIKH Vs. STATE OF GOA
August 24, 2016
BAPU ALIAS SUHAS SOPAN DAVANGE Vs. THE DIVISIONAL COMMISSIONER,NASHIK DIVISION, NASHIK
December 19, 2016
BAPURAO S/O RAMBHAU SAYAMBER Vs. STATE OF MAHARASHTRA
June 8, 2016
BAPUSO NARAYAN KULKARNI Vs. STATE OF MAHARASHTRA
February 16, 2016
BASUDEV BABURAM YADAV Vs. THE STATE OF MAHARASHTRA AND ANOTHER
March 10, 2016
BAYER MATERIAL SCIENCE (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX-10(3)
January 27, 2016
BEGUM HAJRA KHAN RIYAZODDIN KHAN Vs. SYYD KHAIRUNISSA BEGUM SYYED KADAR ALI
December 21, 2016
BEMAL LIMITED Vs. M/S. NAGPUR METRO RAIL CORPORATION LIMITED (NMRCL) &ANR.
October 25, 2016
BENNET COLEMAN AND CO LTD Vs. MUMBAI MAZDOOR SABHA
June 13, 2016
BEST WORKERS UNION Vs. UNION OF INDIA & ORS.
October 24, 2016
BGC INTERNATIONAL PVT. LTD. AND ORS. Vs. SHREE MALLIKARJUN SHIPPING OFFICE AND ORS.
January 11, 2016
BHAGIRATH Vs. VITHAL AND ORS.
March 7, 2016
BHAGWAN Vs. STATE OF MAHARASHTRA
October 19, 2016
BHAGWAN JAGANNATH NITNAWARE Vs. UNION OF INDIA AND ANOTHER
August 18, 2016
BHAGWAN KISAN WAGH Vs. STATE OF MAHARASHTRA
July 21, 2016
BHAGWAN LAXMAN RAKSHE Vs. THE STATE OF MAHARASHTRA
September 20, 2016
BHAGWAN S/O DAMAJI DONGRE Vs. THE STATE OF MAHARASHTRA
August 11, 2016
BHAGWAN S/O DNYANESHWAR CHAUDHARI Vs. STATE OF MAHARASHTRA
February 1, 2016
BHAGWAN S/O WAMANRAO VANWAY Vs. RAMCHANDRA S/O BHAGWAN VANWAY
August 26, 2016
BHAGWAT GOPALRAO BHAUSAR AND ANOTHER Vs. BHAGWAN BUDHA CHAMBHAR
April 4, 2016
BHAGWAT S/O. MARUTI KHEDKAR Vs. LAXMAN S/O. BALASAHEB THORAT
December 21, 2016
BHAGWAT VITTHAL BARHATE Vs. THE STATE OF MAHARASHTRA
September 26, 2016
BHAGYASHREE W/O VINAYAK SONAR Vs. VINAYAK S/O BALASAHEB SONAR
June 13, 2016
BHAICHAND HIRACHAND RAISONI Vs. SHABBIRSHA SHAKURSHA
April 22, 2016
BHARAT CONDUCTORS PVT LTD Vs. EXECUTIVE ENGINEER GOA
September 8, 2016
BHARAT DEVDAN SALVI Vs. THE STATE OF MAHARASHTRA THROUGH SENIOR POLICE INSPECTOR
January 20, 2016
BHARAT GULABSINGH THAKUR Vs. STATE OF MAHARASHTRA AND ORS.
May 6, 2016
BHARAT HARI SINGHANIA & ORS. Vs. SUSHILA SINGHANIA & ORS.
May 6, 2016
BHARAT K VAKIL Vs. BHARAT PETROLEUM CORPORATION LTD
July 15, 2016
BHARAT PIRAJI JADHAV Vs. RAJKUMAR BALIRAM SURYAWANSHI
March 3, 2016
BHARAT RAJU LOKHANDE Vs. STATE OF MAHARASHTRA
March 2, 2016
BHARAT S/O MAGANBHAI KHETA Vs. NAGPUR IMPROVEMENT TRUST
June 16, 2016
BHARAT S/O VISHNU PANDHARE Vs. THE STATE OF MAHARASHTRA
December 19, 2016
BHARAT SANCHAR NIGAM LIMITED Vs. SIEMENS FINANCIAL SERVICES LTD.
June 20, 2016
BHARATI WALIA Vs. KRISHAN MAMLAL KAPOOR AND ORS.
February 2, 2016
BHARATKUMAR S.GUPTA Vs. STATE OF MAHARASHTRA
June 29, 2016
BHARTI WD/O VINAYAKRAO KARONDE Vs. LILABEN WD/O LABHSHANKAR JOSHI
August 12, 2016
BHASKAR Vs. STATE OF MAHARASHTRA AND ORS.
March 2, 2016
BHASKAR LAXMAN GAIKWAD Vs. STATE OF MAHARASHTRA
January 20, 2016
BHASKAR S/O. BHIMRAO GAWAI Vs. STTAE OF MAHARASHTRA
June 9, 2016
BHASKARRAO BAPURAO PATIL KHATGAONKAR & ORS. Vs. THE MAHARASHTRA STATE BOARD OF WAKFS 7 ANR.
July 20, 2016
BHATIA INDUSTRIES & INFRASTRUCTURE LIMITED Vs. ASIAN NATURAL RESOURCES (INDIA) LIMITED
September 6, 2016
BHATU KASHINATH PATIL Vs. THE STATE OF MAHARASHTRA
December 6, 2016
BHAURAO CHAVAN SAHKARI SAKHAR KARKHANA LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
May 6, 2016
BHAUSAHEB BANDODKAR AND ORS. Vs. STATE OF GOA AND ORS.
July 18, 2016
BHAVE ENGINEERING PVT LTD Vs. STATE OF MAHARASHTRA AND ORS
June 14, 2016
BHAVESH VINODRAI DOSHI Vs. HANSABEN VINODRAI DOSHI & ANR.
July 22, 2016
BHAVNA AGRO PRODUCTS AND SERVICES Vs. THE COMMISSIONER OF SUGAR
August 11, 2016
BHAVSAR DILIP SUKLAL Vs. THE STATE OF MAHARASHTRA
November 23, 2016
BHIKAJI LADU NAIK Vs. SHANKAR ANTE POROB
October 27, 2016
BHIMA ANNA GAIKWAD Vs. THE STATE OF MAHARASHTRA
November 15, 2016
BHIMAPPA BARIKAI Vs. THE STATE OF MAHARASHTRA
September 14, 2016
BHIMRAO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 3, 2016
BHIMRAO SAVALA GAIKWAD Vs. STATE OF MAHARASHTRA
January 21, 2016
BHIWANDI NIZAMPUR CITY Vs. THE STATE OF MAHARASHTRA & ANR
September 23, 2016
BHUDHA BHILA PARDHI Vs. HAUSABAI MAGAN PARDHI
December 22, 2016
BHUJANGA ABBA PATIL Vs. DNYANU RAMCHANDRA POWAR
October 26, 2016
BHUPENDRA @ GOLU S/O SURYAKANT BORKAR Vs. STATE OF MAHARASHTRA
August 19, 2016
BHUSHAN VIJAY RANE Vs. STATE OF MAHARASHTRA
October 5, 2016
BHUSHAN VIJAY RANE Vs. STATE OF MAHARASHTRA
October 4, 2016
BINDIYA H. MALKANI Vs. THE COMMISSIONER OF INCOME TAX MUMBAI CITY IX, MUMBAI
June 29, 2016
BIRLA INTERNATIONAL PVT. LTD. Vs. KARVY FINANCIAL SERVICES LIMITED.
January 14, 2016
BISHNU Vs. STATE OF MAHARASHTRA
October 7, 2016
BLUE COAST HOTELS LIMITED Vs. IFCI LIMITED AND ORS.
March 23, 2016
BLUE COAST HOTELS LIMITED Vs. IFCI LIMITED AND ORS
January 27, 2016
BLUE PRIME ALUMINUM LTD. Vs. L & T FINANCE LTD.
March 30, 2016
BOARD OF TRUSTEES OF PORT OF MUMBAI Vs. TUKARAM R KATKAR
August 9, 2016
BODY OF MEMBERS (MAZANIA) RUDRESHWAR DEVASTHAN AND ORS Vs. COLLECTOR OF NORTH GOA DISTRICT & DIRECTOR OF CIVIL DISTRICT ADMINISTRATION AND ORS
February 11, 2016
BOMBAY CITY-I, BOMBAY. Vs. M/S. LIKPROOF INDIA P. LTD.
December 23, 2016
BOMBAY FORGING LIMITED Vs. MESSERS MANILAL AND SON
March 23, 2016
BOMBAY SUBURBAN ELECTRIC SUPPLY LTD. Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY VI
October 13, 2016
BONANZA COMMODITIES BROKERS PVT. LTD. Vs. ROSHANARA BHINDER
April 26, 2016
BOSCO DSOUZA Vs. STATE OF GOA
March 1, 2016
BRANCH MANAGER, STATE BANK OF INDIA, DHONDAICHA BRANCH, DHULE Vs. DHARMARAJ CHINDHA PATIL
February 3, 2016
BRIGHT STAR SYNTEX PVT. LTD. Vs. INCOME TAX OFFICER 9(2)(1) AND ORS.
March 14, 2016
BRITT WORLDWIDE INDIA PRIVATE LIMITED Vs. THE UNION OF INDIA
January 11, 2016
BURHANI NATIONAL EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
May 3, 2016
BUWAJI SAHADEO HAZARE Vs. STATE OF MAHARASHTRA
June 24, 2016
C. PADMAWATI NAIDU AND ORS. Vs. FRIENDS COOPERATIVE HOUSING SOCIETY LTD. AND ORS.
March 4, 2016
CAETANO R. SILVA Vs. PRESCRIBED AYTHORITY & ORS.
October 20, 2016
CAETANO SOUZA (SINCE DECEASED) Vs. SHRI AUGUSTO SOUZA
July 29, 2016
CAJETAN DSOUZA ALIAS Vs. LAMARTINE DE ROCHE
February 15, 2016
CAJETON FERNANDES Vs. CHIEF OFFICER, CURCHOREMCACORA MUNICIPAL COUNCIL
February 29, 2016
CANDOLIM DEVELOPERS PVT LTD Vs. PRAVIN GROVER
October 13, 2016
CARLOS TAVORA Vs. BOSHAN DEVELOPERS PVT. LTD. AND ORS.
April 7, 2016
CAVELOSSIM VILLAGERS FORUM Vs. THE STATE OF GOA
October 13, 2016
CAVIM PROPERTIES PVT. LTD. Vs. UNION OF INDIA
August 8, 2016
CECIL FERNANDES AND ORS Vs. DERRICK BARNES AND ORS
March 8, 2016
CEDRIC BOSCO SAVIO LOBO Vs. STATE OF GOA
January 7, 2016
CEDRIC BOSCO SAVIO LOBO Vs. STATE OF GOA AND ORS.
July 11, 2016
CEDRIC DSOUZA Vs. JOSEPH VICTOR DSOUZA
February 22, 2016
CEDRIC VAZ Vs. POLICE INSPECTOR/STATION IN CHARGE
August 3, 2016
CENTRAL BANK OF INDIA Vs. ANIL PURANMAL BANSAL
March 7, 2016
CENTRAL BOARD OF TRUSTEES, EPF Vs. NUTAN PUSHPAK PREMISES CO-OP. SOCIETY LTD.
April 29, 2016
CENTRAL BUREAU OF INVESTINGATION Vs. COODLI RAVIKUMAR
November 25, 2016
CENTRAL EXCISE Vs. JET TIMES INDIA PVT. LTD. AND ORS.
February 29, 2016
CENTRAL INDIA AYUSH DRUGS MANUFACTURERS ASSOCIATION Vs. STATE OF MAHARASHTRA
September 28, 2016
CENTRAL INDIA COAL DEALERS ASSOCIATION Vs. WESTERN COALFIELDS LTD.
July 29, 2016
CENTRAL RAILWAY CATERERS ASSOCIATION AND ANOTHER Vs. UNION OF INDIA AND OTHERS
January 8, 2016
CENZER INDUSTRIES LTD. Vs. THE INCOME-TAX OFFICER & ORS.
May 2, 2016
CENZER INDUSTRIES LTD. Vs. THE INCOME TAX OFFICER 5(1)(3) AND ORS.
January 13, 2016
CENZER INDUSTRIES LTD. Vs. THE INCOME TAX OFFICER, 5(1)(3) AND ORS.
January 15, 2016
CHAIRMAN, BHOR EDUCATION SOCIETY Vs. HEAD MASTER
June 16, 2016
CHAIRMAN, NAGPUR IMPROVEMENT TRUST, SADAR, NAGPUR Vs. RATIRAM
July 28, 2016
CHANDABAI DADARAO KALE Vs. STATE OF MAHARASHTRA
September 6, 2016
CHANDAR ARMOGAM NAYAKAR Vs. STATE OF MAHARASHTRA
January 21, 2016
CHANDRABHAGA MACHINDRA DUDHADE Vs. MAHATMA PHULE KRUSHI VIDYAPEETH
August 12, 2016
CHANDRAKANT DESAI Vs. STATE OF GOA
February 15, 2016
CHANDRAKANT GOPIKISHAN DAYAMA Vs. SECRETARY TO HON'BLE GOVERNOR OF MAHARASHTRA AND OTHER
October 14, 2016
CHANDRAKANT HANUMANTRAO SUGARE Vs. THE STATE OF MAHARASHTRA
February 9, 2016
CHANDRAKANT TUKARAM GULBHILE Vs. STATE OF MAHARASHTRA
February 9, 2016
CHANDRAKANT VISHRAM CHAVAN Vs. UNION OF INDIA AND ORS.
February 11, 2016
CHANDRAMANI MAROTRAO PANTAVNE Vs. SHASHIKALA BRIJLAL BISEN
February 22, 2016
CHANDRASHEKAR SING S/O RAMPRATAP SING Vs. THE STATE OF MAHARASHTRA
June 17, 2016
CHANDRASHEKHAR Vs. VICE CHAIRMAN AND JOINT COMMISSIONER
March 2, 2016
CHANDRASHEKHAR Vs. BALKRISHNA AND ORS.
February 22, 2016
CHANDRASHEKHAR S/O TUKARAMPANT MADANKAR Vs. STATE OF MAHARASHTRA
October 24, 2016
CHANDRASHEKHAR S/O. SHIVRAM MUDKANNA Vs. THE STATE OF MAHARASHTRA
January 22, 2016
CHANDRU KRISHNA RAUT Vs. VAMAN GOPAL RAUT
July 21, 2016
CHAYA BIJU KOLLA Vs. SUPERINTENDENT OF POLICE, GADCHIROLI
April 16, 2016
CHAYA KISHORE MUSALE Vs. DEPUTY DIRECTOR INDUSTRIAL SAFETY AND HEALTH, PUNE, AND ANOTHER
December 5, 2016
CHAYA SATAPPA DIVATE Vs. SATAPPA M DIVATE
February 17, 2016
CHETAN CONSTRUCTIONS, AURANGABAD AND ANOTHER Vs. STATE OF MAHARASTRA AND OTHERS
October 6, 2016
CHHAGAN CHANDRAKANT BHUJBAL Vs. UNION OF INDIA
December 14, 2016
CHHANDUPRIYA @ PRIYANKA W/O RAHUL MOHOD Vs. RAHUL S/O ARUN MOHOD
March 17, 2016
CHHAYA Vs. THE STATE OF MAHARASHTRA AND ORS.
January 13, 2016
CHIDAMBAR RAMESH CHANEKAR AND OTHER Vs. NAVANAND RAMESH CHANEKAR AND OTHER
November 30, 2016
CHIEF EXECUTIVE OFFICER Vs. SHRI UMESH TOTARAM BHAVSAR
December 7, 2016
CHIEF EXECUTIVE OFFICER MAHARASHTRA STATE KHADI Vs. PRASHANT RAGHUNATH KULKARNI
August 29, 2016
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, JALGAON AND ORS. Vs. ANITA SITARAM MALI AND ORS.
January 16, 2016
CHIEF OFFICER, MUNICIPAL COUNCIL, NANDED Vs. VITTHAL LAXIMAN TIMKIKAR
August 22, 2016
CHILDREN OF THE WORLD (INDIA) TRUST Vs. ROY EDWARD ROOS AND ORS.
April 27, 2016
CHIMNABAI W/O DHONDIBA Vs. THE STATE OF MAHARASHTRA
December 21, 2016
CHISHTI FARHANUDDIN QAISERUDDIN CHISHTI Vs. STATE OF MAHARASHTRA
July 1, 2016
CHITARANJAN NAROTTAMDAS NEGANDHI Vs. HEMKALA
June 24, 2016
CHITARMAL MAHADEV GUPTA Vs. STATE OF MAHARASHTRA AND OTHERS
March 1, 2016
CHITRA Vs. THE STATE OF MAHARASHTRA AND ORS.
March 2, 2016
CHITRA SACHIN MAPARA Vs. SHRI SACHIN KUMAR MAPARA
December 20, 2016
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. SANJAYS/O. BHAGUJI DARKUNDE & ANR.
April 7, 2016
CHOWGULE AND COMPANY PRIVATE LIMITED Vs. ADDL. COMMISSIONER OF INCOME TAX
January 12, 2016
CHOWGULE BROTHERS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 1, 2016
CHRISTO FERNANDES Vs. GOA INSTITUTE OF MANAGEMENT
February 4, 2016
CHUTARARAM S/O NEMARAM GEHLOT Vs. STATE OF MAHARASHTRA, THROUGH DRUG INSPECTOR, FOOD AND DRUG ADMINISTRATION, MAHARASHTRA, TAL & DISTRICT JALGAON
September 28, 2016
CIPLA LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
August 9, 2016
CIPLA LIMITED Vs. CIPLA INDUSTRIES PRIVATE LIMITED
April 26, 2016
CIPLA LTD Vs. MR.KRISHNA DUSHYANT RANA
August 31, 2016
CITY & INDUSTRIAL DEVELOPMENT CORPORATION, AURANGABAD, THROUGH ITS CHIEF ADMINISTRATOR, UDYOG BHAVAN, CIDCO, AURANGABAD Vs. STATE OF MAHARASHTRA [COPY TO BE SERVED ON THE PUBLIC PROSECUTOR, HIGH COURT, BENCH AT AURANGABAD]
November 17, 2016
CLEARTRIP PRIVATE LTD. AND ORS. Vs. THE UNION OF INDIA AND ORS.
April 26, 2016
COLGATE Vs. STATE OF MAHARASHTRA
October 26, 2016
COLOUR FLAIR POWDER COATING P. LTD. Vs. COMMR. OF CUS. AND C. EX.
September 26, 2016
COMEDY STORE, A COMPANY REGISTERED UNDER LAWS OF UNITED KINGDOM Vs. HORSESHOE ENTERTAINMENT & HOSPITALITY PVT LTD
August 11, 2016
COMMISSIONER OF C. EX. Vs. INDIAN OIL CORPORATION LTD.
December 5, 2016
COMMISSIONER OF C. EX. & SERVICE TAX Vs. MUTHA FOUNDERS PVT. LTD.
October 3, 2016
COMMISSIONER OF C. EX. AND CUS., NASHIK Vs. M.K. KOTECHA
October 24, 2016
COMMISSIONER OF C. EX., PUNE Vs. EMCURE PHARMACEUTICALS LTD.
October 24, 2016
COMMISSIONER OF C. EX., PUNE Vs. DAIMLER CHRYSLER INDIA PVT. LTD.
September 19, 2016
COMMISSIONER OF C. EX., THANE-I Vs. KHEMEE DYEING & BLEACHING WORKS
October 24, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. TOTAL SECURITY SYSTEMS
March 14, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. CROMPTON GREAVES LTD.
June 6, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. NARENDRA PLASTIC PVT. LTD.
September 26, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. THERMAX LTD.
October 10, 2016
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, AURANGABAD Vs. JOLLY BOARD LIMITED, AURANGABAD AND OTHERS
September 2, 2016
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX, VAPI Vs. S.V. JIWANI
February 1, 2016
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. GALAXY CONSTRUCTION PVT. LTD.
October 6, 2016
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. S.K. SHARMA
October 15, 2016
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. ROSHAN R. JAISWAL
July 12, 2016
COMMISSIONER OF CENTRAL EXCISE, PUNE-I Vs. S.S. ENGINEERS
February 1, 2016
COMMISSIONER OF CUSTOMS Vs. RAJINDER NIRULA
October 27, 2016
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. NYLEX TRADERS
January 11, 2016
COMMISSIONER OF INCOM TAX, PANAJI Vs. UMICORE FINANCE LUXEMBORG GOA
November 25, 2016
COMMISSIONER OF INCOME Vs. M/S. HINDUSTAN UNILEVER LTD.
July 26, 2016
COMMISSIONER OF INCOME TAX Vs. MONIKA INDIA
April 16, 2016
COMMISSIONER OF INCOME TAX Vs. PYRAMID FINANCE LTD
January 11, 2016
COMMISSIONER OF INCOME TAX Vs. SUNNY SOUNDS (P) LTD.
January 8, 2016
COMMISSIONER OF INCOME TAX Vs. GOLDMAN SACHS (INDIA) SECURITIES PVT. LTD.
April 4, 2016
COMMISSIONER OF INCOME TAX Vs. M/S. WEST GUJARAT EXPRESSWAY LTD.
April 5, 2016
COMMISSIONER OF INCOME TAX Vs. M/S. ALFA SAI MINERALS PVT. LTD.
March 28, 2016
COMMISSIONER OF INCOME TAX Vs. GIRISH L. RAGHA
March 17, 2016
COMMISSIONER OF INCOME TAX Vs. AIR CARGO AGENTS ASSOCIATION OF INDIA
March 31, 2016
COMMISSIONER OF INCOME TAX Vs. M/S. SAIFEE HOSPITAL TRUST
April 4, 2016
COMMISSIONER OF INCOME TAX Vs. NEON SOLUTIONS PVT. LTD.
April 5, 2016
COMMISSIONER OF INCOME TAX Vs. M/S. REUTERS INDIA PVT. LTD.
April 12, 2016
COMMISSIONER OF INCOME TAX Vs. PREMKUMAR ARJUNDAS LUTHRA (HUF)
April 25, 2016
COMMISSIONER OF INCOME TAX Vs. CALICO DYEING AND PRINTING MILLS PVT. LTD.
July 4, 2016
COMMISSIONER OF INCOME TAX Vs. M/S. HERTZ CHEMICALS LTD
April 25, 2016
COMMISSIONER OF INCOME TAX - II Vs. PTC SOFTWARE (I)
September 26, 2016
COMMISSIONER OF INCOME TAX CENTRAL II, MUMBAI Vs. M/S. GREENFIELD HOTELS AND ESTATES PVT. LTD.
October 24, 2016
COMMISSIONER OF INCOME TAX CENTRAL-IV Vs. TRIUMPH INTERNATIONAL FINANCE INDIA LTD.
February 9, 2016
COMMISSIONER OF INCOME TAX-11 Vs. KANGA & CO.
February 1, 2016
COMMISSIONER OF INCOME TAX-16 Vs. M/S. D. CHETAN & CO.
October 1, 2016
COMMISSIONER OF INCOME TAX-18 Vs. HIRALAL DOSHI
February 9, 2016
COMMISSIONER OF INCOME TAX-2 Vs. TATA POWER CO. LTD.
February 9, 2016
COMMISSIONER OF INCOME TAX-2 Vs. LARSEN & TOURBO INFOTECH LTD.
March 8, 2016
COMMISSIONER OF INCOME TAX-2 Vs. M/S. TECH. MAHINDRA LTD.
February 23, 2016
COMMISSIONER OF INCOME TAX-5 Vs. JET AIRWAYS (INDIA) LTD.
January 11, 2016
COMMISSIONER OF INCOME TAX-6 Vs. MERCK LTD
August 8, 2016
COMMISSIONER OF INCOME TAX-8 Vs. GOLDSTAR JEWELLERY DESIGN (P.) LTD.
February 4, 2016
COMMISSIONER OF INCOME-TAX Vs. M/S. THYSSEN KRUPP INDUSTRIES INDIA PVT. LTD., (BOMBAY)(DB)
March 28, 2016
COMMISSIONER OF S.T. Vs. HDFC STANDARD LIFE INSURANCE CO. LTD.
October 10, 2016
COMMISSIONER OF SALES TAX Vs. KLIP NAIL CARE
March 15, 2016
COMMISSIONER OF SALES TAX Vs. BHIMA SAHAKARI SAKHAR
August 16, 2016
COMMISSIONER OF SERVICE TAX Vs. VIJAY COTTON AND FIBRE CO.
October 17, 2016
COMMON CITIZEN OF INDIA Vs. THE HONBLE HIGH COURT JUDICATURE OF BOMBAY
May 6, 2016
COMMR. OF C. EX. AND CUS., AURANGABAD Vs. ATRA PHARMACEUTICALS LTD.
January 15, 2016
COMMR. OF C. EX., MUMBAI-II Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
December 5, 2016
COMMUNIDADE OF PILERNE Vs. STATE OF GOA; DIRECTORATE OF AGRICULTURE
January 8, 2016
COMMUNIDADE OF PILERNE Vs. COMMUNIDADE OF SANGOLDA
July 21, 2016
COMMUNITY DEVELOPMENT TRUST ASHA KENDRA, PUNTAMBA Vs. SARVA SHRAMIK SANGH, TILAK ROAD, AHMEDNAGAR
July 20, 2016
CONRAD DSA AND ORS. Vs. F & C CONSTRUCTION AND ESTATE DEVELOPER AND ORS.
April 2, 2016
CORPORATE ISPAT ALLOYS LTD. Vs. JAYASWAL NECO INDUSTRIES LTD.
January 29, 2016
CORPORATION BANK Vs. GENERAL SECRETARY AND ORS
March 17, 2016
CORPORATION LIMITED (HDFC LTD.) NAGPUR Vs. THE DISTRICT MAGISTRATE, WASHIM
July 26, 2016
COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH Vs. STATE OF GOA
January 12, 2016
COUNTRY CLUB (INDIA) LTD. Vs. CHOUDHURY & CHOUDHURY (INDIA) LTD.
October 20, 2016
CREATIVE TOURS & TRAVELS (INDIA) PRIVATE LIMITED Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
May 4, 2016
CRISNA ESVONTA AMBO Vs. SURYAKANT KELU KAVLEKAR SON OF LATE KELU KAVLEKAR
September 20, 2016
CTR MANUFACTURING INDUSTRIES LTD Vs. SERJI TRANSFORMER EXPLOSION PREVENTION TECHNOLOGIES PRIVATE LIMITED
June 28, 2016
CUMMINS INDIA LTD. Vs. UNION OF INDIA
December 19, 2016
CUPID SHIPPING PTE LTD Vs. CARGO OF SAND, AGGREGATE AND CEMENT
June 27, 2016
CYRUS MARINE SERVICES Vs. K.A. SHIVARAMAN AND ORS.
January 13, 2016
D R SALGAONCAR Vs. STATE OF MAHARASHTRA
September 28, 2016
D.K. COLLECTION Vs. UNION OF INDIA
April 4, 2016
DADAJI FAKROJI KHARKAR Vs. STATE OF MAHARASHTRA
April 20, 2016
DADARAO S/O DATTARAO SANGALE Vs. THE STATE OF MAHARASHTRA
December 22, 2016
DADASAHEB APPA TAMKHADE AND ORS. Vs. THE STATE OF MAHARASHTRA
January 4, 2016
DADASAHEB HARIBHA MANE Vs. THE STATE OF MAHARASHTRA
January 25, 2016
DADASAHEB S/O GOVINDRAO SHINDE Vs. STATE OF MAHARASHTRA
June 8, 2016
DADASAHEB UTTAM PURNALE Vs. BEBI DADASAHEB PURNALE
December 1, 2016
DAHIBEN WD/O MANOHARBHAI PATEL Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR
August 12, 2016
DAJVIP V. PATKAR AND ORS. Vs. STATE OF GOA AND ORS.
January 14, 2016
DALPAT S/O TOTARAM KSHIRSAGAR Vs. ADDITIONAL COMMISSIONER,AMRAVATI DIVISION, AMRAVATI
December 21, 2016
DAMODAR DHARMA BANDODKAR AND ORS. Vs. CAETANO ALBERTO FERNANDES AND ORS.
February 4, 2016
DAMODAR S/O SHAMRAO PANDE Vs. STATE OF MAHARASHTRA
July 20, 2016
DANU RAYU FERNANDES Vs. GIRBANI MAZUMDAR
August 12, 2016
DARA MOHAMMAD JAFAR MOHAMMAD Vs. THE STATE OF MAHARASHTRA
August 5, 2016
DARISSA BUILDERS PRIVATE LIMITED Vs. ASSISTANT ENGINEER(COM)
May 6, 2016
DARSHANSING INDARSING SODHI Vs. PODAR EDUCATION AND SPORTS TRUST
October 3, 2016
DARSHIL RAJESH THAKKAR Vs. PRINCIPAL R A PODAR COLLEGE OF COMMERCE
July 28, 2016
DARTONZINK AND ANR Vs. THE STATE OF MAHARASHTRA
August 5, 2016
DASHRATH ABA MORE Vs. STATE OF MAHARASHTRA
February 9, 2016
DASHRATH AND ORS. Vs. THE HIGH COURT OF JUDICATURE AND ORS.
May 4, 2016
DASHRATH BHANDE Vs. STATE OF MAHARASHTRA
September 19, 2016
DASHRATH RAMLAL GARANDWAL Vs. M/S. AHMEDNAGAR FORGINGS LTD.
August 31, 2016
DATAMATICS GLOBAL SERVICES LIMITED Vs. ROYAL DATAMATICS PRIVATE LIMITED
March 28, 2016
DATTA EDUCATION SOCIETY Vs. THE STATE OF MAHARASHTRA
August 23, 2016
DATTA K. KUDCHADKAR Vs. STATE OF GOA AND ORS.
March 4, 2016
DATTA S/O. SANTOBA KAMBLE & ORS. Vs. STATE OF MAHARASHTRA
October 13, 2016
DATTA SHANKAR UNHALE Vs. GOKARNABAI RAJARAM UNHALE
August 11, 2016
DATTATRAY VITHOBA AMBRE Vs. THE EXECUTIVE ENGINEER,AHMEDNAGAR IRRIGATION DIVISION
November 17, 2016
DATTATRAYA GAJANAN SHENDKAR Vs. PRESIDENT DISTRICT SELECTION COMMITTEE
August 8, 2016
DATTATRAYA S/O SHRIRAM INGLE Vs. THE COMMITTEE FOR SCRUTINY & VERIFICATION OF TRIBAL CLAIMS
June 7, 2016
DATTU Vs. RANGE FOREST OFFICER
November 16, 2016
DAYAL MARUMAL BHOJWANI Vs. STATE OF MAHARASHTRA
December 16, 2016
DAYARAM BHONDU KOCHE Vs. THE STATE OF MAHARASHTRA
December 21, 2016
DAYARAM BHONDU KOCHE AND OTHERS Vs. STATE OF MAHARASTRA AND OTHERS
December 5, 2016
DDN SFA LTD. Vs. UNION OF INDIA
July 7, 2016
DECCAN CHRONICLE HOLDINGS LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LTD
June 23, 2016
DECCAN EDUCATION SOCIETY Vs. LEENA RAVINDRA KAKRAMBE
June 29, 2016
DEELIP S/O. KISHAN JADHAV & ORS. Vs. THE STATE OF MAHARASHTRA
October 27, 2016
DEELIP UTTAMRAO BHOSALE Vs. SECRETARY & ORS.
March 10, 2016
DEEPAK FERTILISERS AND PETROCHEMICALS Vs. UNION OF INDIA
September 19, 2016
DEEPAK KHUBCHAND BAJAJ Vs. STATE OF MAHARASHTRA
September 1, 2016
DEEPAK LAXMINARAYAN VERMA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 1, 2016
DEEPAK MURARI SHIVALKAR Vs. THE STATE OF MAHARASHTRA
May 5, 2016
DEEPAK S/O DATTU SURYAWANSHI Vs. THE COMMISSIONER OF POLICE,PUNE CITY
December 19, 2016
DEEPAK SHAH Vs. SHAH BUILDERS, PUNE
December 2, 2016
DEEPAK SHAMSUNDAR SARDA Vs. BABAN NARAYANRAO CHORMARE
September 21, 2016
DEEPAK SHANKARRAO BOREKAR Vs. STATE OF MAHARASHTRA
June 8, 2016
DEEPAK SHYAMSUNDER SANE Vs. STATE OF MAHARASHTRA
July 14, 2016
DEEPIKA SAGAR NERSEKAR Vs. THE STATE OF MAHARASHTRA
May 13, 2016
DELUXE COTTON CORPORATION AND ORS. Vs. BANK OF BARODA
March 18, 2016
DEORAO S/O BHUJANGRAO FUKE Vs. THE STATE OF MAHARASHTRA
August 1, 2016
DEORAO S/O MOTIRAM SAKHARKAR Vs. STATE OF MAHARASHTRA
October 17, 2016
DEPUTY CONSERVATOR OF,AURANGABAD Vs. SHRI NANA EKNATH BADHE
September 27, 2016
DEVIDAS @ SAHADEO SUKHDEO WANKHEDE Vs. STATE OF MAHARASHTRA
July 12, 2016
DEVIDAS LAXMAN PITHE Vs. STATE OF MAHARASHTRA
March 30, 2016
DEVIDAS S/O GANGARAM MUNDFHALE Vs. MALANBAI W/O DEVIDAS MUNDFHALE
June 27, 2016
DEVIDAS S/O PANDURANG LAHORE Vs. SMT. GANGUBAI W/O SHRIDHAR KULKARNI
November 16, 2016
DEVKABAI JANARDAN CHANDURKAR Vs. GANESH PUNDLIK KATOLE AND OTHERS
February 26, 2016
DEVKABAI NIMBA PATIL Vs. RAVINDRA KUMAR AGRAWAL
August 11, 2016
DHAKU SONU JADHAV Vs. STATE OF MAHARASHTRA
March 7, 2016
DHAMMAPAL PUNDLIK GOPNARAYAN Vs. STATE OF MAHARASHTRA
February 16, 2016
DHANANJAY MAHADEV DESAI Vs. CANACONA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED
June 8, 2016
DHANANJAY RAMKRISHNA GAIKWAD Vs. SUNANDA DHANANJAY GAIKWAD
January 18, 2016
DHANAVATI PREMSAGAR SETH Vs. MUNICIPAL CORPORETION OF GR. MUMBAI
October 6, 2016
DHANRAJ BHAIDAS PATIL (JADHAV) Vs. DIVISIONAL COMMISSIONER, NASIK DIV. AND ORS.
April 26, 2016
DHANRAJ S/O ANANDRAO MOHOD Vs. STATE OF MAHARASHTRA
March 16, 2016
DHARANGRASTA HANUMAN SHIKSHAN SANSTHA SAWARGAON Vs. BALAJI SHAMRAO PAWAR
November 17, 2016
DHARMIL ANIL BODANI Vs. STATE OF MAHARASHTRA
October 27, 2016
DHARMUJI MUKUND MESHRAM Vs. STATE OF MAHARASHTRA
June 24, 2016
DHIMANT MEHTA Vs. M/S. RAMDIL RESORTS P . LTD.
September 7, 2016
DHIRENDRA KUMAR PANNALAL DIXIT Vs. VISVESVARAYA NATIONAL INSTITUTE OF TECHNOLOGY
June 13, 2016
DHRUBAJIT AMIYA KUMAR GHOSH Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
April 26, 2016
DHULE MUNICIPAL CORPORATION Vs. LAXMI FATTESING VASAVE
December 5, 2016
DIAGEO INDIA PRIVATE LIMITED Vs. THE UNION OF INDIA AND ORS.
January 25, 2016
DIGAMBAR JAIN DHARMA AND SAMAJ VIKAS TRUST Vs. SUB DIVISIONAL OFFICER MALKAPUR
February 23, 2016
DIGAMBAR S/O KAMAJI KOLHE Vs. THE STATE OF MAHARASHTRA
July 15, 2016
DIGAMBER S/O MADHAVRAO UCHALE Vs. PRAKASH S/O MADHAV SOLANKE
September 15, 2016
DILBAHADUR MANSING KHADAKA Vs. STATE OF MAHARASHTRA
March 9, 2016
DILIP Vs. THE STATE OF MAHARASHTRA
April 20, 2016
DILIP JAGANNATH RATHOD Vs. DIVISIONAL CONTROLEER MAHARASHTRA
June 22, 2016
DILIP MAROTRAO SONKAMBLE Vs. INDUBAI DILIP SONKAMBLE
September 22, 2016
DILIP R SHETYE Vs. STATE OF GOA
January 21, 2016
DILIP S/O RAMRAO SHIRSAO Vs. STATE OF MAHARASHTRA
August 5, 2016
DILIP TRIMBAK ALVE AND ORS. Vs. THE CHIEF OFFICER, MARGAO MUNICIPAL COUNCIL AND ORS.
March 10, 2016
DILIPRAO M. MOKASHI AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
December 8, 2016
DILKUSH GUNO VELIP S/O GUNO SHABA VELIP AND ORS Vs. STATE AND ORS
March 18, 2016
DINA RAGALO NAIK Vs. CHEIF ELECTRICAL ENGINEER, OFFICE OF ELECTRICAL CHIEF ENGINEER
August 24, 2016
DINANATH CO-OPERATIVE HOUSING SOCIETY LTD. Vs. THE STATE OF MAHARASHTRA
December 8, 2016
DINESH BHONDULAL BAISWARE Vs. STATE OF MAHARASHTRA
July 7, 2016
DINESH DEEPAKKUMAR BHAKTANI Vs. COLLECTOR NAGPUR DISTRICT COLLECTOR OFFICE
February 23, 2016
DINESH JAJODIA Vs. CITI BANK & ORS
June 28, 2016
DINESH MAHADEO MESHRAM & ORS. Vs. STATE OF MAHARASTRA MESHRAM & ORS.
April 20, 2016
DINESH RAMSEVAK PRAJAPATI Vs. STATE OF MAHARASHTRA
January 12, 2016
DINESH S/O BHAIDAS MAHALE Vs. STATE OF MAHARASHTRA
June 6, 2016
DINESH S/O NANHAKU RATHOR Vs. MANAGER, VARAD INDUSTRIES
August 8, 2016
DINESH VAGHELA Vs. GOA STATE INFORMATION COMMISSION
July 20, 2016
DINKAR HANUMANT DOKHE Vs. SHRI SAIBABA SANSTHAN VISHWASTHA VYAVASTHA
July 19, 2016
DINKAR MURLIDHAR ANAP Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 13, 2016
DINKAR SADASHIVRAO DESHPANDE Vs. THE STATE OF MAHARASHTRA
July 19, 2016
DINKARRAO S/O AMRUTRAO PATIL Vs. THE STATE OF MAHARASHTRA
August 2, 2016
DIPAK BHAJEKAR Vs. STATE OF GOA
September 8, 2016
DIPAK DEVELOPMENT CORPORATION Vs. VEENA VITHALDAS SAMPAT & ORS.
September 29, 2016
DIPAK MOHAN JOSHI Vs. ANIL RAMDAS WANI
January 21, 2016
DIPAK S/O CHANDRASING KOLHEKAR Vs. STATE OF MAHARASHTRA
November 15, 2016
DIPAK SIDDHU PATIL Vs. THE STATE OF MAHARASHTRA
February 5, 2016
DIRECTOR OF INCOME TAX Vs. M/S LALA LAJPATRAI MEMORIAL TRUST
April 13, 2016
DIRECTOR OF INCOME TAX (EXEMPTION) MUMBAI Vs. G.D. BIRLA MEDICAL RESEARCH AND EDUCATIONAL FOUNDATION
February 1, 2016
DIRECTOR OF INCOME TAX (IT) Vs. DOOSAN HEAVY INDUSTRIES & CONSTRUCTION CO.
October 4, 2016
DIRECTOR OF INCOME TAX (IT)-I, MUMBAI Vs. CREDIT LYONNAIS
February 22, 2016
DIRECTOR OF INCOME-TAX (EXEMPTIONS) Vs. KHAR GYMKHANA
June 6, 2016
DISTRICT NANDED Vs. STATE OF MAHARASHTRA
September 20, 2016
DIT (EXEMPTIONS) Vs. M/S. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY
April 18, 2016
DIVAKAR BHAIRAVNATH YADAV @ ROCKY Vs. THE STATE OF MAHARASHTRA
November 18, 2016
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ARJUN SHRIPATI THAKUR
July 29, 2016
DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BABAN
September 6, 2016
DIVISIONAL TRAFFIC SUPDT. (DEFAULT)MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, DIVISION PARBHANI, DIST. PARBHANI Vs. DAJIBA FAKIRRAO SHINDE AGE 46 YEARS, OCCU NIL, R/O RUPUR, TQ.KALAMNURI, DIST.HINGOLI
December 16, 2016
DIWAKAR S/O. DILIP KARMORE Vs. STATE OF MAHARASHTRA
October 21, 2016
DLF POWER LTD Vs. MANGALORE REFINERY & PETROCHEMICALS LIMITED
July 20, 2016
DNYANDEO S/O GOPINATH PAWAR Vs. STATE OF MAHARASHTRA
October 27, 2016
DNYANESHWAR Vs. THE STATE OF MAHARASHTRA AND ORS.
April 20, 2016
DOMNIC ALMEIDA & ANR. Vs. STATE OF GOA & ORS.
May 4, 2016
DOW CHEMICAL INTERNATIONAL PVT. LTD. Vs. UNION OF INDIA
April 13, 2016
DR MAHENDRA KUMAR MODI Vs. GUJARAT STATE FERTILIZERS & CHEMICALS LTD.
August 24, 2016
DR. (MRS) U.J. WANDA VIEGAS DA COSTA ARAUJO Vs. STATE OF GOA AND ORS.
July 5, 2016
DR. (MRS.) MANGALA VEERESH Vs. THE STATE OF GOA AND ORS.
July 13, 2016
DR. AFAQUE AHMED S/O MOHD. IQBAL SALAR Vs. THE UNION OF INDIA
July 18, 2016
DR. AKSHAY S/O NAVALKISHOR LAKHOTIYA Vs. DR. ARTI W/O AKSHAY LAKHOTIYA
December 15, 2016
DR. ASHISHKUMAR GOVINDRAO WAGH Vs. THE COMPETENT AUTHORITY
September 27, 2016
DR. ASHOK TRIVIKRAM WAGLE Vs. ESTATE MANAGER-5 ,MUMBAI H. & A. BOARD,
April 7, 2016
DR. GAUTAM SEN Vs. CHIEF COMMISSIONER OF INCOME
September 14, 2016
DR. GURMEET NIKHILESH TRIVEDI Vs. CHANDRASHEKHAR LIKHARE AND OTHERS.
April 20, 2016
DR. JAGANNATH GANESH HEGDE Vs. M/S. IN DEPTH ENTERTAINING ARTS PVT. LTD.
August 1, 2016
DR. MAHESH VIJAY BEDEKAR Vs. THE STATE OF MAHARASHTRA AND OTHERS
August 16, 2016
DR. NANDKUMAR S/O GANPATRAO KHADKE Vs. THE STATE OF MAHARASHTRA
August 22, 2016
DR. NOORJEHAN SAFIA NIAZ Vs. STATE OF MAHARASHTRA
August 26, 2016
DR. PARIJAT VINOD KANETKAR Vs. MRS. MALIKA PARIJAT KANETKAR
December 21, 2016
DR. PRABHAKAR BHAGWAN SATPUTE, OF MUMBAI HINDU INHABITANT Vs. SHAMITA SANJAY GALWANKAR
November 21, 2016
DR. RAMAKANT KENI Vs. THE STATE OF MAHARASHTRA AND ORS.
March 18, 2016
DR. SAI W/O SANTOSH SHIRADKAR Vs. THE STATE OF MAHARASHTRA
September 27, 2016
DR. SELWYN COLACO Vs. STATE OF GOA
July 18, 2016
DR. SMT. VATHSALYA K. SHETTY, RESIDING AT FLAT NO.30, BUILDING NO.6, BMC QUARTERS, GOVERNMENT COLONY, HAJI ALI, MUMBAI Vs. BRIHANMUMBAI MUNICIPAL CORPORATION HAVING ITS OFFICE AT MAHAPALIKA MARG, MUMBAI
October 25, 2016
DR. VANDAN S/O KRUSHNARAO MOHOD Vs. DR. PANJABRAO DESHMUKH KRISHI VIDYAPEETH
April 2, 2016
DR.-X HUSBAND Vs. DR.-Y WIFE
January 21, 2016
DR.ANJANA SINGH Vs. M/S.METROPOLIS HEALTHCARE LIMITED
June 15, 2016
DR.DILIP AMONKAR Vs. STATE OF GOA AND ANOTHER
June 23, 2016
DR.GOVIND NARAYAN VAIDYA Vs. STATE OF MAHARASHTRA
October 6, 2016
DR.KISHOR CHIMASAHEB NIMBALKAR AND ANOTHER Vs. STATE OF MAHARASTRA AND OTHERS
December 5, 2016
DR.VYANKATESH T ANCHINMANE Vs. STATE OF MAHARASHTRA
July 26, 2016
DRAUPADA @ DRAUPADI JAYDEO PAWAR AND OTHERS Vs. INDUBAI D/O. KASHINATH SHIVRAM CHAVAN AND ANOTHER
February 10, 2016
DRUGA BEARINGPVT.LTD Vs. SURYAKALA PRABHULAL SHAH AND OTHER
September 27, 2016
DSP INVESTMENT PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE 2(1), MUMBAI
March 8, 2016
DUMYA @ LAKHAN @ INAMDAR Vs. STATE OF MAHARASHTRA
February 23, 2016
DURGABAI ARUN PATIYE Vs. ARUN JAGAN PATIYE
March 7, 2016
DWIJENDRA NATH SEN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, MANGANESE ORE (INDIA)LIMITED
April 15, 2016
EASTERN STAR HOTELS AND RESORTS PVT. LTD.,GOA Vs. SANJEEV DHINGRA
September 8, 2016
EBRAHIM GULAM NABI Vs. STATE OF MAHARASHTRA
July 28, 2016
EDMUND LILEY Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
March 29, 2016
EDUCATION INSTITUTIONS & ORS. Vs. STATE OF MAHARASTRA & ORS.
September 19, 2016
EDWIN BRITTO AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
April 22, 2016
EKNATH Vs. STATE OF MAHARASHTRA
January 20, 2016
EKNATH BALU WARHE Vs. STATE OF MAHARASHTRA
April 27, 2016
EKNATH DAVAL THETE Vs. GANPAT DAGDU THETE
January 6, 2016
EKNATH PANDURANG NAIK Vs. STATE OF GOA AND ORS.
April 5, 2016
EKNATH S/O ANKUSH GAVAI Vs. SMT. PANCHASHILA DNYANDEV KHARAT
July 18, 2016
ELAZ GAYSODDIN SHAIKH Vs. FEMIDABI EJAZ SHIKH
December 5, 2016
EMERALD CRUISES Vs. THE INCOME TAX APPELLATE TRIBUNAL AND ORS.
February 8, 2016
EMGEE HOUSING PRIVATE LIMITED AND ORS. Vs. ELS DEVELOPERS PRIVATE LIMITED
April 26, 2016
EMPLOYEES STATE INSURANCE COPORATION Vs. STATE OF MAHARASHTRA
August 2, 2016
ENGINEERING WORKERS ASSOCIATION Vs. RADIUM CREATION LTD
March 13, 2016
ENGINEERING WORKERS ASSOCIATION Vs. RADIUM CREATION LTD. AND ORS.
March 15, 2016
EROS INTERNATIONAL MEDIA LIMITED Vs. TELEMAX LINKS INDIA PVT. LTD. AND ORS.
April 12, 2016
EROS INTERNATIONAL MEDIA LTD. & ANOTHER Vs. BHARAT SANCHAR NIGAM LTD., AND 49 OTHERS
August 30, 2016
ESAR PROCUREMENT SERVICES LTD Vs. PARAMOUNT CONSTRUCTIONS
November 25, 2016
ESKAYS CONSTRUCTION PVT. LTD. Vs. SOMA PAPERS & INDUSTRIES LTD.
November 30, 2016
ESSEL PROPACK LTD. Vs. ESSEL KITCHENWARE LTD. AND ORS.
March 11, 2016
EUFEMIA DE SOUZA Vs. INDRABAHADUR VISHWAKARMA
July 21, 2016
EVEREST EDUCATIONAL SOCIETY Vs. THE ADMISSIONS REGULATING AUTHORITY
August 12, 2016
EXCEL ENTERPRISES Vs. MAHENDRA KARSANDAS MEHTA
May 6, 2016
EXECUTIVE ENGINEER,MAHARASTRA STATE ELECTRYCITY DISTRIBUTION COMPANY LTD., TULJAPUR AND OTHERS Vs. NARAYAN BHIMA MALI
October 26, 2016
EXECUTIVE ENGINEER, KUKADI PROJECT LAND DEVELOPMENT DIVISION NO. 2, PUNE Vs. PANDHARINATH BHAU TARTE
April 1, 2016
EXECUTIVE ENGINEER,KUKADI PROJECT LAND DEVELOPMENT DIVISION Vs. BHAGA S/O PRABHU BHOSALE
October 27, 2016
FAIK MUSHTAQ KARAMBELKAR Vs. STATE OF MAHARASHTRA
August 24, 2016
FAKIR S/O LALA SHAIKH, LATUR Vs. THE STATE OF MAHARASHTRA
March 11, 2016
FAKRODDIN S/O GAIBISAB JAMADAR Vs. THE STATE OF MAHARASHTRA
August 29, 2016
FANINDRAKUMAR LAXMAN BAGHELE Vs. ZILLA PARISHAD BHANDARA
August 10, 2016
FARIDA ASLAM KHAN AND ORS Vs. THE STATE OF MAHARASHTRA
July 26, 2016
FARIDA IMRAM CHAMUNDI Vs. THE STATE OF MAHARASHTRA AND ORS.
January 27, 2016
FARZANA AND ORS. Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 29, 2016
FATIMA RAZAK SHAIKH AND ORS. Vs. MUNICIPAL COMMISSIONER OF GREATER BOMBAY AND ORS.
June 17, 2016
FAYAZ GULAM GODIL Vs. UNION OF INDIA
June 6, 2016
FEDERAL BRANDS LTD. Vs. LEVI STRAUSS INDIA PVT. LTD.
March 2, 2016
FEDERATION OF LINGUISTIC & RELIGIOUS MINORITY EDUCATION INSTITUTIONS & ORS Vs. STATE OF MAHARASHTRA & ORS
September 19, 2016
FIDA HUSSAIN YAHYABHAI BOHRA Vs. STATE OF MAHARASHTRA
May 5, 2016
FINE PLATINUM (INDIA) LIMITED Vs. INDUSLND BANK LIMITED
July 5, 2016
FINOLEX CABLES LIMITED Vs. THE STATE OF MAHARASHTRA
August 20, 2016
FIROZA FAZAL SHAIKH Vs. STATE OF MAHARASHTRA
April 22, 2016
FOOD CORPORATION OF INDIA Vs. BRIHANMUMBAI MAHANAGAR PALIKA
May 5, 2016
FORTIS HOSPITALS LTD. Vs. ANTONIETA RIBEIRO E SOUZA
October 18, 2016
FORUM FOR FAIRNESS IN EDUCATION AN NGO Vs. UNION OF INDIA
May 2, 2016
FOUNDATION BRAKE KAMGAR SANGHATNA Vs. M/S FOUNDATION BRAKE MANUFACTURING PVT. LTD.
June 22, 2016
FOUNDRY VISIONMONGERS LIMITED PLAINTIFF Vs. PARISH TEKRIWAL
April 22, 2016
FOUNDRY VISIONMONGERS LTD. Vs. ANKUR SUDHIR SACHDEV AND ORS.
January 20, 2016
FR. RALIN DE SOUZA Vs. GOA BASKETBALL ASSOCIATION
March 3, 2016
FRANCIS MISQUITTA Vs. PRIMARY HEALTH CENTRE
March 1, 2016
FRANCISCO MARIO PEREIRA ALIAS FRANKY PEREIRA & ORS. Vs. COMMUNIDADE OF BALLI & ORS.
November 30, 2016
FRANCISCO NICOLAU FERNANDES Vs. STATE OF GOA AND ORS
April 5, 2016
FREUDENBERG GALA HOUSEHOLD PRODUCTS PRIVATE LIMITED Vs. GEBI PRODUCTS
July 14, 2016
FUGRO SURVEY (INDIA) PVT LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
July 27, 2016
FULSINGH NAIK COLLEGE Vs. SAYYAD SADIQUE
June 6, 2016
G.E. MONEY FINANCIAL SERVICES LTD. Vs. K.C. SHETH AND ORS.
February 26, 2016
G.S. FERTILISERS PVT LTD. Vs. DHANLAXMI ENGINEERING ENTERPRISES
March 21, 2016
GAJANAN Vs. MOHD JAMIL MOHD AMAD
December 7, 2016
GAJANAN Vs. STATE OF MAHARASHTRA
March 3, 2016
GAJANAN Vs. THE STATE OF MAHARASHTRA
March 9, 2016
GAJANAN CHINDHUJI ATRAM Vs. STATE OF MAHARASHTRA
July 22, 2016
GAJANAN MANIKRAO MANDEKAR Vs. DEEPASHRI GAJANAN MANDEKAR
March 29, 2016
GAJANAN RAMRAO LANDE AND ORS. Vs. THE STATE OF MAHARASHTRA
March 21, 2016
GAJANAN S/O MADHUKAR APRUKAR Vs. STATE OF MAHARASHTRA
November 25, 2016
GAJANAN S/O TUKARAM BUTAKE Vs. KIRTIKUMAR MITESH BHANGDIYA
September 2, 2016
GAJANAN S/O. KISAN BAWANE Vs. STATE OF MAHARASHTRA
March 21, 2016
GAJANAN SADASHIV HIVARKAR Vs. THE STATE OF MAHARASHTRA
June 15, 2016
GANDHAR OIL REFINERY (I) LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
September 26, 2016
GANESH MURLIDHAR CHAUDHARI Vs. THE STATE OF MAHARASHTRA
February 17, 2016
GANESH NANDU BARNE Vs. THE STATE OF MAHARASHTRA
August 12, 2016
GANESH PANDURANG JADHAO Vs. THE STATE OF MAHARASHTRA
March 4, 2016
GANESH PRALHAD SHEJOLE Vs. STATE OF MAHARASHTRA
April 2, 2016
GANESH S/O MARUTI BHUTKAR Vs. STATE OF MAHARASHTRA
August 10, 2016
GANESH S/O RAMKISAN BAIRAGI Vs. PARWATABAI WD/O TUKARAM APPA LANDGE
June 16, 2016
GANESH TULSHIRAM PAGARE Vs. THE STATE OF MAHARASHTRA
July 18, 2016
GANGADHAR ALIAS BABURAO NAGORAO AMBHORE Vs. STATE OF MAHARASHTRA
June 13, 2016
GANGADHAR BABURAO SHERE Vs. THE STATE OF MAHARASHTRA AND ORS.
March 4, 2016
GANGADHAR KISHANRAO METEWAD Vs. STATE OF MAHARASHTRA
November 18, 2016
GANGADHAR NANAJI MILMILE Vs. WESTERN COALFIELDS LTD
May 2, 2016
GANGARAM NATHU SATPUTE Vs. AHMEDNAGAR MERCHANTS COOPERATIVE BANK LTD
August 9, 2016
GANNON DUNKERLEY & CO. LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI-I
February 2, 2016
GANPAT D. KULTHE Vs. HASANSAHEB MIYALAL MUSHRIF
February 9, 2016
GANPATI ANNU MAGDUM & ANR. Vs. SOU. RADHABAI GANPATI MAGDUM & ANR.
January 11, 2016
GANPATRAJ K SANGHVI Vs. VISHAL UDYOG & ORS
June 23, 2016
GARWARE POLYESTER LIMITED Vs. 3M COMPANY
July 12, 2016
GAURANG MANGESH SUCTANCAR Vs. STATE OF GOA
August 2, 2016
GAURISHANKAR S/O.RUKHMESHCHANDRA MISHRA Vs. ASARAM S/O. SHANKAR JAGDALE
August 30, 2016
GAUTAM LAXMAN WANKHEDE Vs. STATE OF MAHARASHTRA
November 16, 2016
GENERAL ELECTORAL TRUST Vs. INCOME TAX OFFICER
July 20, 2016
GHALAPPA SARDA NADGERI AND ANOTHER Vs. STATE OF MAHARASHTRA
January 18, 2016
GHATTAMANENI SRINIVASA RAO Vs. STATE C.B.I. S.C.M.B., MUMBAI
March 28, 2016
GHAZALA SHEHROZ MALIK Vs. UNION OF INDIA
June 27, 2016
GIRJAMATA LABOUR COOPERATIVE SOCIETY LTD. Vs. THE STATE OF MAHARASHTRA
August 22, 2016
GOA HOMES & DEVELOPERS Vs. SAVIO ROQUE DA GRACA MESQUITA
April 18, 2016
GOA ISPAT LIMITED Vs. COMMUNIDADE OF MARCAIM
September 23, 2016
GOA MINE WORKERS UNION Vs. THE SECRETARY (LABOUR)
June 13, 2016
GOA TOURISM DEVELOPMENT CORPORATION LTD Vs. UNION OF INDIA
September 21, 2016
GOKUL S/O RAJARAMJI INGLE Vs. UNION OF INDIA
June 7, 2016
GOLDEN GLOBE HOTELS PRIVATE LIMITED Vs. STATE OF GOA
August 1, 2016
GOODRICH FAIRWELL EXPORTERS Vs. UNION OF INDIA
April 11, 2016
GOPAL SHRINIVASAN AND ORS. Vs. NATIONAL SPOT EXCHANGE LIMITED AND ORS.
May 5, 2016
GOPAL VAJANI Vs. STATE BANK OF INDIA
December 20, 2016
GOPALDAS KUMANDAS VED Vs. GHEVARCHAND G. CHORDIYA
February 17, 2016
GOPALRAO PUNJAJI GAYKI Vs. GOPAL S/O DNYANDEO WAKODE
January 14, 2016
GOPALSINH DATTASING GAUR Vs. KISHOR BHOYAR,MEMBAR -SECRETRY AND RESEARCH OFFICER AND ANOTHER
October 26, 2016
GOPINATH NAIK Vs. STATE AND ORS.
February 17, 2016
GOPURAO MAROTRAO MASKE Vs. THE STATE OF MAHARASHTRA
September 19, 2016
GORAKH BABAN KANKATE Vs. STATE OF MAHARASHTRA
July 11, 2016
GOVANSH RAKSHA ABIYAAN GOA Vs. STATE OF GOA
July 22, 2016
GOVERNMENT OF GOA Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LTD
August 2, 2016
GOVIND ANANAD KARVANDE Vs. THE STATE OF MAHARASTRA
January 22, 2016
GOVIND BAJIRAO NAVPUTE Vs. THE STATE OF MAHARASHTRA
August 5, 2016
GOVIND S/O. SAMBHAJI HANMANTE Vs. THE STATE OF MAHARASHTRA
September 23, 2016
GRANT INVESTRADE LTD. Vs. UNION OF INDIA
September 8, 2016
GTL INFRASTRUCTURE LIMITED Vs. THE SECRETARY,VILLAGE PANCHAYAT OF VELSAO-PALE-ISSORCIM
December 1, 2016
GUFIC PRIVATE LIMITED AND ORS. Vs. VASU HEALTHCARE PRIVATE LIMITED
March 28, 2016
GUJARAT CHEMICAL PORT TERMINAL CO. LTD. Vs. INDIAN OIL CORPORATION OF INDIA
May 6, 2016
GULAM SADEQ S/O. GULAM SUBHANI Vs. THE STATE OF MAHARASHTRA
September 27, 2016
GUNGA NATHA PATIL Vs. STATE OF MAHARASHTRA
July 18, 2016
GURMITSINGH @ HIRASINGH SOHANSINGH DHILLO Vs. STATE OF MAHARASHTRA
August 8, 2016
GURU BUDDHISWAMI MAHAVIDYALAYA Vs. NARESH S/O VISHNU KOTARWAR
August 19, 2016
GURUDAS ALAVANI Vs. MAHAJANY OF TEMPLE OF RAMNATHA
June 23, 2016
GURUDWARA SRI GURU SINGH SABHA AND ORS. Vs. THE DISTRICT REGISTRAR AND ORS.
October 13, 2016
GURUMUKHADAS S/O. HOTCHAND BHOJAWANI Vs. THE STATE OF MAHARASHTRA
October 19, 2016
GURUNATH DINKAR MANE Vs. STATE OF MAHARASHTRA
September 23, 2016
GURURAJ BHIMAPPA BARIKAI Vs. THE STATE OF MAHARASHTRA
September 14, 2016
GWALDAS MUNDRA Vs. ANAND RATHI
July 29, 2016
GYANRAJ POTIRAJ NADAR Vs. STATE OF MAHARASHTRA
April 7, 2016
GYTTPL JOINT VENTURE Vs. NAGPUR METRO RAIL CORPORATION LIMITED
July 28, 2016
H.R. MEHTA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
June 30, 2016
HAJI KASAM GHANERIA Vs. MUNICIPAL CORPORATION OF GR BOMBAY
October 26, 2016
HALLIBURTON OFFSHORE SERVICES INC. & ANR. Vs. DIRECTOR GENERAL OF SHIPPING & ORS.
July 25, 2016
HAMEED JAFFAR AHMED IBRABIM MANDEEL Vs. FARHAT MEHDI MANDIL AND ORS.
March 11, 2016
HAMIDIA MISTRY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
July 13, 2016
HANMANT Vs. THE STATE OF MAHARASHTRA
February 3, 2016
HANUMANT SAHEBRAO PATIL Vs. ADDITIONAL COMMISSIONER, NASHIK
December 7, 2016
HARI BALHIM DHAS AND OTHERS Vs. KERABA BALHIM DHAS AND OTHERS
June 16, 2016
HARI CHIRAYARUKIL PADMARAJAN Vs. ANAND A NAIK
August 4, 2016
HARI MOHD HUSAIN HAJI YUSUF MERCHANT Vs. STATE OF MAHARASHTRA & ORS
June 29, 2016
HARISCHANDRA P. SUVARN Vs. STATE OF GOA AND ORS.
June 23, 2016
HARISH Vs. STATE OF MAHARASHTRA AND ORS.
January 19, 2016
HARISH PATIL Vs. THE STATE OF MAHARASHTRA & ORS.
October 10, 2016
HARISH PRAKASH CHANGADE Vs. ANAND TRADING CO & ANR
November 28, 2016
HARISH RAMESHRAO UKEY Vs. KIRANLATA HARISH UKEY
July 20, 2016
HARISH SHAMSUNDAR CHHANGANI AND OTHERS Vs. STATE OF MAHARASHTRA
July 5, 2016
HARISHCHANDRA S/O NAGORAO MOHOD Vs. KISHOR S/O VITTHALRAO PADOLE
April 27, 2016
HARSH CHANDRU PUNJABEE Vs. THE STATE OF MAHARASHTRA & ANR.
June 22, 2016
HARSH MANDER Vs. AMIT ANILCHANDRA SHAH AND ORS.
March 11, 2016
HARSHA PRADEEP PATIL Vs. SAYANKABAI RAGHO PATIL
October 13, 2016
HARSHID DHIREN MISTRI Vs. STATE OF MAHARASHTRA
July 7, 2016
HARVESTDEAL SECURITIES LTD. Vs. PUNJAB NATIONAL BANK
March 8, 2016
HAUSABAI BABURAO KARJULE & ORS Vs. VIJAY JANARDHAN KOLI & ORS
September 22, 2016
HAUSRAO ABAJI GHODKE Vs. DIRECTOR, GRAMIN VIKAS VA SANSHODHAR KENDRA, AHMEDNAGAR
September 1, 2016
HDFC BANK LTD Vs. R J PRABHU
July 22, 2016
HDFC BANK LTD Vs. ROHAN DYES & INTERMEDIATES LTD.
July 19, 2016
HDFC BANK LTD., MUMBAI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX-2(3), MUMBAI AND ORS.
February 25, 2016
HDFC ERGO GENERAL INSURANCE CO LTD Vs. ASHABAI DAGADU BADGUJAR AND OTHERS
February 24, 2016
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. RANGRAO NAVAL PATIL AND ORS.
February 24, 2016
HEAD MASTER VIVEK VARDHINI MADHYAMIK VIDYALAYA,MALIZAP Vs. ALKA NAMDEO KHALEKAR AND OTHERS
August 29, 2016
HEENA NIKHIL DHARIA Vs. KOKILABEN KIRTIKUMAR NAYAK
December 9, 2016
HEMA MYER SOOD Vs. THE EXECUTIVE ENGINEER, WORKS DIVISION XIII AND ORS.
January 20, 2016
HEMAND S/O KANTILAL RAKE Vs. SHARAD S/O RAVAN NAIK
November 18, 2016
HENIRIQUETA DSOUZA Vs. MANGESH D. MISHAL AND ORS.
January 22, 2016
HERBERTSONS LTD.,MUMBAI Vs. CRAG MARTIN DISTILLERY PVT.LTD.,GOA
October 14, 2016
HIGH COURT ON ITS OWN MOTION Vs. THE STATE OF MAHARASHTRA
September 19, 2016
HIGH-G TRANSMISSIONS PVT LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD
August 8, 2016
HIGINO VILAR DE MARIA VIEGAS Vs. GOVERNMENT OF GOA AND ORS.
January 5, 2016
HIMMAT SHRIRAM MAGHADE Vs. STATE OF MAHARASHTRA
June 23, 2016
HIND FINANCE INDUSTRIES & INVESTMENT LIMITED Vs. VINAYAKRAO AND ORS.
March 2, 2016
HINDUSTAN UNILEVER LIMITED Vs. THE STATE OF MAHARASHTRA & ANR.
October 19, 2016
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF INCOME TAX
September 8, 2016
HIRABAI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
January 21, 2016
HIRALAL AMBALAL JAIN Vs. INDAGE VINTNERS LTD. & ORS.
January 13, 2016
HIRALAL MOTILAL DESARDA Vs. THE STATE OF MAHARASHTRA
December 22, 2016
HIRALAL RAMJIVAN SABU Vs. SMT. SINDHUTAI WD/O HIRALALJI SABOO
October 1, 2016
HIRAMAN BHIMRAO PAWAR Vs. STATE OF MAHARASHTRA
October 27, 2016
HITECH AUDIO SYSTEMS PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 2, 2016
HITENDRA RAMESH DESHMUKH Vs. RETURNING OFFICER
November 17, 2016
HOME CARE RETAIL MARTS PRIVATE LIMITED Vs. HARESH N. SANGHAVI
May 4, 2016
HOMEOPATHIC EDUCATION SOCIETY Vs. UNION OF INDIA AND OTHERS
October 26, 2016
HOORBANOO Vs. SHABNOORBEE
March 30, 2016
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. DISTRICT MAGISTRATE WASHIM
July 26, 2016
HRISHIKESH VASANTRAO KUMBHAR Vs. ZILLA PARISAD SANGALI
July 25, 2016
HUBTOWN LIMITED Vs. IDBI TRUSTEESHIP SERVICE LIMITED
October 24, 2016
HUMAYUN SULEMAN MERCHANT Vs. CHIEF COMMISSIONER OF INCOME TAX MUMBAI CITY
August 18, 2016
HUMAYUN SULEMAN MERCHANT Vs. THE CHIEF COMMISSIONER OF INCOME TAX (X), MUMBAI AND ANR.
October 25, 2016
HUSANA BANU, W/O SHRI SHAIKH Vs. STATE OF GOA
August 3, 2016
ICICI BANK LIMITED Vs. S. KUMARS NATIONWIDE LIMITED
July 1, 2016
ICICI BANK LIMITED Vs. UNIMERS INDIA LIMITED & ORS.
March 7, 2016
ICICI BANK LIMITED Vs. WELWAYS ENGINEERS (INDIA)
March 30, 2016
ICICI BANK LIMITED & ANR. Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS.
March 22, 2016
ICICI BANK LTD Vs. BABASAHEB DHANPAL GAT
June 21, 2016
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. MATHURABAI DEVENDRA WANKHEDE
March 17, 2016
IDBI TRUSTEESHIP SERVICES LIMITED Vs. HUBTOWN LIMITED
June 6, 2016
IFFCO TOKIO GENERAL INSURANCE CO.LTD. Vs. KEVIN FERNANDES
September 1, 2016
IG PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX. & CUS., BELAPUR
June 6, 2016
IGNATIUS TONY PEREIRA Vs. TRAVEL CORPORATION (INDIA) PVT LTD
February 10, 2016
ILA ROHIT SANGHVI AND ORS. Vs. PANKAJ CHAMPAKLAL GANDHI AND ORS.
February 24, 2016
IMRAN ABDUL WAHID HASMI Vs. THE DY. COMMISSIONER OF POLICE & ORS.
June 21, 2016
IMRAN KHAN Vs. SOBIYA TABASSUM
April 20, 2016
IMRAN S/O INUS SHAIKH Vs. RUKMINI W/O DADA DHANWADE
December 21, 2016
IMRAN SULEMAN QURESHI Vs. MUMBAI BUILDING REPAIR & RECONSTRUCTION BOARD & ORS
July 28, 2016
IN RE: S.M. SHETTY AND ORS. Vs. STATE
January 4, 2016
INACIO LOBO Vs. MARINA LOBO
August 8, 2016
INACIO RODRIGUES (SINCE DECEASED BY LRS) Vs. REVENUE OFFICER AND COLLECTOR
August 1, 2016
INCHARGE DEPUTY COMMISSIONER Vs. RENUKA RAMDAS SHERLA & ANR.
October 6, 2016
INDIA FURNITURE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 6, 2016
INDIAN COFFEE WORKERS COOP SOCIETY LTD INDIAN MUTUAL BUILDING, SADAR, NAGPUR Vs. ALBERT S/O TAVID
September 16, 2016
INDIAN OIL CORPORATION LTD. Vs. ARTSON ENGINEERING LTD.
March 14, 2016
INDIAN OUTDOOR ADVERTISING Vs. MUNICIPAL CORPORATION OF GREATER
January 27, 2016
INDORAMA SYNTHETICS (I) LIMITED Vs. STATE OF MAHARASHTRA
May 6, 2016
INDORAMA SYNTHETICS (I) LTD. Vs. DUSHYANTKUMAR N. SANDHYA
October 5, 2016
INDRABAHADUR P. SHARMA & ORS. Vs. THE DY. COLLECTOR (ENC) AND COMPETENT AUTHORITY, ANDHERI & ORS.
February 10, 2016
INDRASEN S/O. AMBIKA KRIPAL Vs. STTAE OF MAHARASHTRA
June 21, 2016
INDRAWATI RAJNDRAPRASAD GUPTA, Vs. STATE OF MAHARASHTRA
December 22, 2016
INDUR KARTAR CHHUGANI Vs. THE STATE OF MAHARASHTRA
January 19, 2016
INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD. Vs. PARMESHWARI FABRICS PRIVATE LIMITED AND ORS.
February 26, 2016
INESH DASARYA GAVIT Vs. THE STATE OF MAHARASHTRA
April 12, 2016
INLAND WATER TRANSPORT EMPLOYEES COOP CREDIT SOCIETY LTD Vs. STATE OF GOA
August 1, 2016
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF SERVICE TAX
September 19, 2016
INSTITUTE OF DESIGN OF ELECTRICAL MEASURING INSTRUMENTS Vs. KAMGAR UTKARSHA SABHA
April 20, 2016
INTEGRATED SALES SERVICES LIMITED Vs. DMC MANAGEMENT CONSULTANTS LTD.
April 18, 2016
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. DEPUTY COMMISSIONER OF INCOME TAX AND OTHERS
February 18, 2016
INTERNATIONAL FOODSTUFFS CO. Vs. PARLE PRODUCTS PVT. LTD.
April 11, 2016
INTOUCH LEATHER HOUSE INDIA PVT. LTD. A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 Vs. ISHAAN OVERSEAS
November 21, 2016
IRFAN @ AFROZ S/O SANNAULLA FAROOQUE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER
September 29, 2016
ISHWAR TULSIRAM WANJARI Vs. KAWDU SANTOSH KABHE
August 3, 2016
ISHWARLAL SHANKARLAL JAIN Vs. STATE OF MAHARASHTRA
February 9, 2016
ISMAIL GULAM SHAIKH Vs. MUNICIPAL CORPORATION OF GR MUMBAI AND ANOTHER
February 1, 2016
ISMT LTD. Vs. UNION OF INDIA
June 17, 2016
J.N. MEENA Vs. UNION OF INDIA
February 15, 2016
J.V. GOKAL CHARITY TRUST Vs. CONTREX PVT. LTD.
September 19, 2016
JADDASINGH ANTARLAL NAT Vs. STATE OF MAHARASHTRA
April 20, 2016
JAGADISH A CACODCAR Vs. STATE OF GOA
September 14, 2016
JAGANNATH LAXMAN PAWAR Vs. STATE OF MAHARASHTRA
January 7, 2016
JAGANNATH LBHIVSEN MISTRY Vs. SATPUDA SHIKSHAN PRASARAK MANDAL
July 5, 2016
JAGANNATH S/O DIWANRAO BARSE Vs. STATE OF MAHARASHTRA
February 10, 2016
JAGAT ALLOYS PRIVATE LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
February 1, 2016
JAGDISH Vs. STATE OF MAHARASHTRA
June 28, 2016
JAGDISH KOTHU GAJBHIYE Vs. STATE OF MAHARASHTRA
November 16, 2016
JAGDISH REVANSIDDHA PATIL Vs. STATE OF MAHARASHTRA
October 21, 2016
JAGGANATH GORAKH PATIL AND ORS. Vs. BHAGIRATHIBAI GORAKH PATIL AND ORS.
April 27, 2016
JAGJITSINGH S/O DILIPSINGH CHIRAGIA Vs. SATYANARAYAN S/O MATHURAPRASAD AGRAWAL
September 1, 2016
JAHED ILAHI KHAN PATHAN Vs. THE STATE OF MAHARASHTRA
February 18, 2016
JAI GANESH SRA CHS (PROP) AND ANR Vs. STATE OF MAHARASHTRA
July 28, 2016
JAI HIND EDUCATION TRUST Vs. STATE OF MAHARASHTRA
April 2, 2016
JAI HIND PROJECTS LTD AND ORS Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
February 9, 2016
JAIBHAVANI SAHAKARI SAKHAR KARKHANA LTD. THROUGH ITS MANAGING DIRECTOR, SHIVAJI NAGAR, GADHI, AT GADHI, TQ. GEORAI, DISTRICT BEED Vs. BABAN S/O ACHYUTRAO KULKARNI, AGE63 YEARS, OCCU RETIRED EMPLOYEE, R/O "VYANKATESH NIVAS", S.B.I. COLONY, BEHIND SHANTAI HOTEL, JALNA ROAD, BEED, AT POST, TQ. AND DIST.BEED
October 17, 2016
JAIKUMAR KAILAS GEDAM Vs. THE STATE OF MAHARASHTRA
February 11, 2016
JAIPRAKASH MADHUKARRAO SAHURKAR Vs. SARIKA W/O. JAIPRAKSH SAHURKAR
February 29, 2016
JALINDAR SUKHDEO DALVI Vs. STATE OF MAHARASHTRA
January 8, 2016
JALINDER RANGANATH LAHARE AND ORS. Vs. INDIAN SEAMLESS & METAL TUBES LTD. AND ORS.
February 18, 2016
JAMADAR MEHABOOB GHUDUBAI Vs. STATE OF MAHARASHTRA
December 16, 2016
JAMUNABAI SHALIKRAM ZADE Vs. STATE OF MAHARASHTRA
February 23, 2016
JANAB PIR SULTASHAH SADAR BHANDARI MUTAWALLI AND ORS. Vs. SAU. SHAMSHADBI ADAM SHAIKH AND ORS.
March 11, 2016
JANARDAN VASANT PATIL Vs. DIRECTOR GENERAL OF POLICE
September 16, 2016
JANARDHAN BARKU SOLANKE Vs. STATE OF MAHARASHTRA
September 15, 2016
JANARDHAN VASSUDEV VENZI NAIK Vs. DIGAMBAR KRISHNA NAIK
February 11, 2016
JANLAXMI CO Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
February 16, 2016
JANSHAKTI SHIKSHAN SANSTHA Vs. KARUNA BABURAO PATIL
August 22, 2016
JANU BENDU WAGH Vs. STATE OF MAHARASHTRA
March 7, 2016
JAWAHAR DWARKADAS KABRA Vs. JALNA EDUCATION SOCIETY AND ORS.
February 17, 2016
JAWAHAR RADHAKRISHNA KHANDELWAL Vs. RAJENDRA TANBAJI KALAMBE
April 11, 2016
JAWAHARLAL NEHRU PORT TRUST Vs. ORNATE MULTI MODEL CARRIERS PVT.LTD.
July 5, 2016
JAWANSINGH RAMSINGH GAUD AND ORS. Vs. THE STATE OF MAHARASHTRA
March 8, 2016
JAWEDKHAN @ TINGRYA S/O HABIBKHAN Vs. THE STATE OF MAHARASHTRA
March 8, 2016
JAYA DILIP KHOBRAGADE Vs. DILIP BABANRAO KHOBRAGADE
March 8, 2016
JAYA TALAKHSI CHHEDA Vs. STATE OF MAHARASHTRA
October 14, 2016
JAYANT S/O SHANKARRAO DHATRAK Vs. STATE OF MAHARASHTRA
December 23, 2016
JAYANTILAL MODI Vs. STATE OF MAHARASHTRA
January 6, 2016
JAYARAM DATTATRAYA PATIL Vs. STATE OF MAHARASHTRA
April 11, 2016
JAYASHRI UMESH KITUKALE Vs. UMESH BHASKARRAO KITUKALE
October 1, 2016
JAYSHREE DATTA MALIK Vs. ANA HERMINIA QUARDROAS PEREIRA
February 24, 2016
JAYSHREE RAMAKANT KHADILKAR - PANDE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
July 5, 2016
JAYSHREE RAMAKANT KHADILKAR-PANDE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 7 ORS
May 27, 2016
JAYSHRI GINNING & SPINNING (P) LTD. Vs. C.A. GALIAKOTWALA & COMPANY PVT LTD.
July 19, 2016
JAYWANT VAMANRAO KADU (PATIL), THE MANAGING DIRECTOR, SANGLI DIST. COOP. BANK LTD. SANGLI Vs. BANK EMPLOYEES UNION KOLHAPUR & ORS.
February 22, 2016
JBM AUTO LTD. Vs. UNION OF INDIA
September 26, 2016
JEAN NUSLY DUGGAN Vs. DR.FEROZE HOMI DUGGAN
October 27, 2016
JENJON RETAIL AND SERVICES PVT LTD Vs. LAVASA CORPORATION LTD
June 22, 2016
JEREMIAS SERAFINO BASILIO RODRIGUES S/O PEDRU RODRIGUES AND ORS Vs. P V BUILDERS AND ORS
March 23, 2016
JERONIMO AGOSTINHO DSILVA Vs. ASSUCENA RATOS E FERNANDES
February 25, 2016
JERSON JOHN BRAGANZA Vs. JOHN BRAGANZA & ORS
April 26, 2016
JETKING INFORTRAIN LTD. Vs. COMMISSIONER OF SERVICE TAX
January 4, 2016
JHS SVENDGAARD LABORATORIES LTD. Vs. GILLETTEE INDIA LTD.
February 15, 2016
JIGEESHA THAKORE Vs. DILIP SUMANLAL SHAH
July 12, 2016
JIGNESH PATEL Vs. EDRICH MIRANDA
June 13, 2016
JIJABAI BAHIRU TATALE Vs. RAGHUNATH RAMCHANDRA AVHAD
September 23, 2016
JINDAL DRUGS PVT LTD Vs. DEPARTMENT OF REVENUE, NORTH BLOCK
October 7, 2016
JITENDRA CHANDRALAL NAVLANI & ANR. Vs. UNION OF INDIA
June 8, 2016
JITENDRA G.JANAVALE Vs. STATE OF MAHARASHTRA
June 17, 2016
JITENDRA MANOHAR JADHAV Vs. STATE OF MAHARASHTRA
March 2, 2016
JITENDRA S/O VASANTRAO NAGARKAR Vs. MOHANLAL S/O MALURAMJI AGRAWAL
July 7, 2016
JITENDRA SINGH RAJENDRA SINGH KUSHWAHA Vs. SURESH RAJENDRA SINGH KUSHWAHA
March 23, 2016
JITESH BHAIYALAL SAHU Vs. STATE OF MAHARASHTRA
August 4, 2016
JITESH MANIAR Vs. UNION OF INDIA
November 16, 2016
JIVYA DHARMA CHOTHE AND ORS. Vs. THE STATE OF MAHARASHTRA
February 3, 2016
JM FINANCIAL ASSET RECONSTRUCTION COMPANY PVT. LTD. Vs. THE BOARD OF TRUSTEES OF THE PORT OF MUMBAI
August 24, 2016
JM FINANCIAL ASSET RECONSTRUCTION COMPANY PVT. LTD. Vs. STATE OF MAHARASHTRA
October 25, 2016
JOAO RODRIQUES Vs. JOSE ANTONIO RODRIGUES
June 29, 2016
JOAQUIM JOSEPH MONTEIRO, SON OF INACIO FRANCISCO MONTEIRO Vs. CAMILO FERRAO
December 7, 2016
JOAQUIM TELES Vs. LUIS CAETANO GUILERME WELINGTON
July 8, 2016
JOAQUIM VICENTE DINIZ Vs. VILLAGE PANCHAYAT OF CANA BENAULIM
February 11, 2016
JOEL AVELINO NORONHA AND ORS. Vs. FRANCISCO XAVIER AND ORS.
February 17, 2016
JOHN MANUEL VAZ Vs. CHIEF ELECTRICAL ENGINEER AND ORS.
July 5, 2016
JOHN PIRES, S/O ALEXIO PIRES Vs. STATE OF GOA
July 5, 2016
JOHN RODRIGUES Vs. EXCISE INSPECTOR, EXCISE DEPARTMENT
July 21, 2016
JOHNSON MATTHEY CHEMICALS Vs. THE STATE OF MAHARASHTRA
February 16, 2016
JOLLY BROTHERS PVT. LTD. Vs. SURENDRA NATH JOLLY AND ORS.
April 29, 2016
JOLLY MAKER 1 PREMISES CHS, TRUST Vs. INCOME TAX 17(2) & OTHERS
June 22, 2016
JORGE ALEXANDRE CRUZ LOURENCO Vs. LUCAS FERNANDES AND ORS.
March 11, 2016
JOSE CRUZ FULGENCIO GOMES Vs. FLOSSY GOMES
June 6, 2016
JSW STEEL LIMITED Vs. UNION OF INDIA
January 25, 2016
JUGALKISHOR S/O BIHARILAL MANTRI Vs. DISTRICT COOPERATIVE ELECTION OFFICER
June 16, 2016
JYOTI PRATAPSINGH CHADEL Vs. COLLECTOR NANDED
May 5, 2016
JYOTSNA RASIKLAL MANIAR Vs. BAKUL CHANDULAL MEHTA
June 23, 2016
K-LIFESTYLE AND INDUSTRIES LTD. Vs. UNION OF INDIA
January 11, 2016
K.K.VIDYUT Vs. UNION OF INDIA
August 24, 2016
KAI. VENKATRAO DESHMUKH SHILWANIKAR AND ORS. Vs. SHARAD SHRIDHARRAO DESHMUKH AND ORS.
January 19, 2016
KAILAS SAMBHAJI LOHAKRE Vs. STATE OF MAHARASHTRA
September 8, 2016
KAILAS SITARAM ADAGALE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 18, 2016
KAILASH BHASKARRAO DESHMUKH Vs. AURANGABAD ZILLA PARISHAD KARMACHARI SAHAKARI PATSANSTHA LTD
July 29, 2016
KAILASH DATTATRAYA JADHAV Vs. STATE OF MAHARASHTRA
May 4, 2016
KAILASH MANOHAR WANKHADE Vs. STATE OF MAHARASHTRA
April 7, 2016
KAILASH S/O. MANNALAL JINDAL Vs. STATE OF MAHARASHTRA
May 5, 2016
KAILASH SON OF PANDURANG YEDMEWAR Vs. STATE OF MAHARASHTRA
September 16, 2016
KAJIVA CONSTRUCTION CO. PVT. LTD. Vs. SHYAM NARAYAN & BROTHERS
May 4, 2016
KAKA CARPETS Vs. UNION OF INDIA
June 27, 2016
KALABAI EKNATH NAVLE Vs. THE STATE OF MAHARASHTRA
September 16, 2016
KALPANA DILIP RATNAPARKHI AND ORS Vs. CHANDULAL NARSHIBHAI PATEL
September 1, 2016
KALPANA KAMLESH PATADIA Vs. SITARAM KUNTHE
August 25, 2016
KALPANA SUDARSHAN BAKALE Vs. SUJIT JIVAN BAKALE
December 21, 2016
KALPANA W/O SAHEBRAO CHAVAN Vs. SAHEBRAO DEVRAO CHAVAN
September 22, 2016
KALPANA WD/O VINAYAK BACHHAV Vs. THE CHIEF GENERAL MANAGER,BHARAT SANCHAR NIGAM LIMITED
July 7, 2016
KALPAVRUKSHA CHARITABLE TRUST Vs. UNION OF INDIA
December 13, 2016
KALU Vs. THE STATE OF MAHARASHTRA AND ORS.
February 9, 2016
KALU PAHELWAN @ WASIM AJIJ QURESHI AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
December 19, 2016
KALURAM CHAUDHARY AND ORS. Vs. UNION OF INDIA AND ORS.
April 4, 2016
KALYAN DOMBIVLI MUNICIPAL CORPORATION AND ORS. Vs. KAUSTUBHA DATTATRAYA GOKHALE AND ORS.
April 25, 2016
KAMAL CONSTRUCTION COMPANY Vs. UNION OF INDIA
February 10, 2016
KAMLABAI Vs. DESHNA
August 22, 2016
KAMLAKAR KESHAVRAO JOSHI Vs. STATE OF MAHARASHTRA
August 30, 2016
KAMLESH Vs. SUSHIL
August 29, 2016
KAMLESH HARIVALLABH MEHTA Vs. STATE OF MAHARASHTRA
October 13, 2016
KAMLU MAHADU BHANDE Vs. THE STATE OF MAHARASHTRA
December 2, 2016
KANCHAN RAMDAS MORASKAR Vs. ARMANDO JOAO BENEDITO MASCARENHAS
December 21, 2016
KARANSING Vs. THE STATE OF MAHARASHTRA AND ORS.
May 6, 2016
KARISHMA W/O. RAVINDRA KUMAVAT & ANR. Vs. RAVINDRA S/O. EKNATH KUMAVAT
June 13, 2016
KARTIKAY EXPLORATION AND MINING SERVICES PVT. LTD. Vs. THE NATIONAL CENTRE FOR ANTARTIC AND OCEAN RESEARCH, MINISTRY OF EARTH SCIENCES AND ORS.
March 17, 2016
KASAM ALISHA SHAIKH Vs. STATE OF MAHARASHTRA
December 6, 2016
KASHIBAI NAMDEO JADHAV Vs. YAMUNABAI W/O NAMDEO JADHAV
February 25, 2016
KASHINATH AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 8, 2016
KASHINATH CHAUDHARI KIRANGE Vs. STATE OF MAHARASHTRA
July 19, 2016
KASHINATH NAIK, S/O LAXMAN NAIK Vs. STATE OF GOA AND ORS
April 5, 2016
KASHIRAM AND ORS. Vs. MANSARAM AND ORS.
February 24, 2016
KASTURBA HEALTH SOCIETY, THROUGH ITS SECRETARY, SEWAGRAM, TAH. AND DISTT. WARDHA Vs. REGIONAL PROVIDENT FUND COMMISSIONER, SUB
June 16, 2016
KAUSAR SULTANA W/O. SK. SHAKEEL Vs. CITY FINANCIAL CONSUMER FINANCE INDIA LTD., NEW DELHI AND OTHERS.
October 26, 2016
KAZI MOHAMAD ISSAC AND ORS. Vs. NAGESH BABUSSO GAUDO AND ORS.
March 22, 2016
KESHAV NARHER WANI & ORS. Vs. MOTILAL RAGHO SUTAR & ANR.
November 18, 2016
KESHAVRAO ATTAMARAMJI PARDHI Vs. STATE OF MAHARASHTRA
July 5, 2016
KHADI GRAMODYOG EMPORIUM Vs. DEPUTY REGIONAL DIRECTOR INCHARGE,EMPLOYEES STATE INSURANCE CORPORATION
April 18, 2016
KHADI GRAMODYOG EMPORIUM Vs. DEPUTY REGIONAL DIRECTOR INCHARGE EMPLOYEES STATE INSURANCE CORPORATION
April 20, 2016
KHAJA MUSTAFA KAMAL Vs. UNION OF INDIA
April 25, 2016
KHAMGAON RASHTRIYA SHIKSHAN PRASARAK MANDAL Vs. TILAK RASHTRIYA VIDYALAYA KHAMGAON
November 25, 2016
KHAN IMRAN KHAN UMAR Vs. GULSHAN SHIKSHAN PRASARAK MANDAL
November 23, 2016
KHANDELWAL LABORATORIES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX- 6(3)(2), MUMBAI AND ORS
March 17, 2016
KHANHAIYA RAMCHAND THAWRANI Vs. STATE OF MAHARASHTRA
October 24, 2016
KHIZZER AKHTAR SHAH Vs. THE STATE OF MAHARASHTRA
May 6, 2016
KHUBCHANDANI HEALTHPARKS PVT. LTD. Vs. INCOME TAX OFFICE 6(3)(4) MUMBAI AND ORS.
February 10, 2016
KHURSHIDABEGUM SK MAHEMOOD Vs. THE STATE OF MAHARASHTRA
August 1, 2016
KIM CHEMICALS LTD. Vs. UNION OF INDIA
September 6, 2016
KIRAN CHHAGANLAL PAWAR Vs. THE STATE OF MAHARASHTRA
May 2, 2016
KIRAN RAMRAO SHINDE Vs. SUB DIVISIONAL MAGISTRATE JATH
January 21, 2016
KIRANKUMAR S/O LAXMANRAO BONDAR Vs. STATE OF MAHARASHTRA
June 6, 2016
KIRIT NAVNITLAL DAMANIA AND ORS. Vs. ANURADHA ANIL BHAGWAT AND ORS.
June 9, 2016
KIRLOSKAR BROTHERS LTD Vs. MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
December 7, 2016
KIRTIBAI PREMRAJ JAIN Vs. ASHOK NARAYAN BAGADE
September 1, 2016
KIRTIKUMAR Vs. PRAVINBHAI
January 19, 2016
KISAN Vs. THE HIGH COURT OF JUDICATURE
October 15, 2016
KISAN RAMCHANDRA KOKANE & ORS. Vs. ANJANILAXMAN KAPASE & ORS.
June 20, 2016
KISAN S/O KESHAVRAO MUDGALWAR Vs. THE STATE OF MAHARASHTRA
November 17, 2016
KISHAN GOVIND PATIL & ORS. Vs. STATE OF MAHARASHTRA & ORS.
September 21, 2016
KISHAN SHESHRAO KHAWAS Vs. STATE OF MAHARASHTRA
September 30, 2016
KISHOR K MEHTA Vs. J N PATEL
August 31, 2016
KISHOR L.PUROHIT Vs. PREM SAXENA
March 14, 2016
KISHOR S/O NAKTUJI PATLE Vs. ADDITIONAL COMMISSIONER
November 23, 2016
KISHORE RANGNATH JADHAV AND ORS. Vs. STATE OF MAHARASHTRA
August 30, 2016
KISHORE S/O. RANGNATH JADHAV & ORS. Vs. THE STATE OF MAHARASHTRA
October 27, 2016
KISKINDA BAPU KALE Vs. SUSHILABAI W/O NAVNATH SAWANT
April 26, 2016
KORADA VENKARA RAO Vs. STATE AND ORS
April 7, 2016
KOTAK MAHINDRA PRIME LTD Vs. LIFELINE INDUSTRIES LTD (IN LIQN )
August 11, 2016
KOYLA SHRAMIK SABHA Vs. KISAN S/O LATE MANGAL GHUBDE
December 6, 2016
KRISHNA GOPINATH MALI Vs. THE STATE OF MAHARASHTRA
February 11, 2016
KRISHNA S/O. GANGRAO MASKE & ORS. Vs. THE STATE OF MAHARASTRA
September 19, 2016
KRISHNARAO HAMPANNA LOKRAY AND ORS. Vs. PATVEKAR HOTELS PRIVATE LIMITED
February 4, 2016
KRITIKA NAGPAL Vs. GEOJIT FINANCIAL SERVICES LTD.
July 14, 2016
KRUTIKA RITESH ARYA Vs. RITESH LAXMAN ARYA
February 2, 2016
KSB AKTIENGESELLSCHAFT GERMANY AND ORS. Vs. ANIL AGARWAL
June 17, 2016
KU. PRITI ARUNRAO TIDKE Vs. SHRI. SHIVAJI EDUCATION SOCIETY
November 23, 2016
KU. SEEMA HIRALAL PAWAR Vs. THE STATE OF MAHARASHTRA
July 8, 2016
KUM. SONAL GOVARDHAN TIPLE Vs. STATE OF MAHARASHTRA
June 17, 2016
KUM.SATVAGUNA D/O SIDHARTH JOGDAND Vs. THE STATE OF MAHARASHTRA
August 10, 2016
KUNDA SANTOSH KERKAR Vs. HONBLE SPEAKER GOA LEGISLATIVE ASSEMBLY
July 22, 2016
KUNDAN Vs. STATE OF MAHARASHTRA
October 21, 2016
KUNDAN KHANDERAO DHANDE Vs. VASUDEO NIVRUTI FEGDE & ANR.
October 25, 2016
KUNDAN S/O NANAJI PENDOR Vs. STATE OF MAHARASHTRA
September 28, 2016
KUNIYIL KUMAR SHANKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 20, 2016
KUSHNOBA BABANI PARAB Vs. PUNDALIK YESHWANT NHAVI ALIAS HALANKAR & HIS WIFE
September 27, 2016
L & L FLORIDA GARDENS COOPERATIVE HOUSING MAINTENANCE SOCIETY LTD Vs. SIMON FERNANDES
September 21, 2016
LALA S/O HODLYA GAVIT Vs. STATE OF MAHARASHTRA
August 19, 2016
LALDHAR GAYAPRASAD SHARMA Vs. CHIEF OFFICER, PONDA MUNICIPAL
February 24, 2016
LALITPRABHA BHATT Vs. GOSWAMI KALYANRAIJI MAHARAJ
November 16, 2016
LALITPRABHA KRISHNAJI AJGAOKAR Vs. YUNUS KHAN
October 15, 2016
LARSEN & TOUBRO LIMITED Vs. ALLAHABAD BANK, MUMBAI
February 29, 2016
LARSEN AND TOUBRO LIMITED Vs. ALLAHABAD BANK
June 20, 2016
LARSEN AND TOUBRO LIMITED Vs. HINDUSTAN PETROLEUM CORPORATION LTD
September 16, 2016
LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA
February 22, 2016
LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA
March 28, 2016
LATA Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES YAVATMAL
January 14, 2016
LATA GAJANAN WANKHEDE Vs. STATE OF MAHARASHTRA
July 1, 2016
LATA SATYANARAYAN BAJAJ Vs. STATE OF MAHARASHTRA
February 17, 2016
LATABAI SUBHASHRAO DAHAKE Vs. JAYANT PUNJAJI THKARHEDE
October 17, 2016
LAV CHADHA Vs. SICOM LIMITED
February 23, 2016
LAWRENCE CHRISTOPHER Vs. MEENA JUDITH PINTO(MRS.) & ORS.
December 2, 2016
LAXMAN GOVIND NEGI Vs. STATE OF MAHARASHTRA
January 11, 2016
LAXMAN KHANDERAO DARADE Vs. RAJESH RAMESHWAR JOSHI
April 12, 2016
LAXMAN SADASHIV MANSAPURE Vs. THE MAHARASHTRA STATE BOARD OF SECONDARY & HIGHER SECONDARY EDUCATION BOARD
November 15, 2016
LAXMAN SANVLO SHETKAR Vs. SHRI RATNAKAR BHASKAR SHETKAR
August 1, 2016
LAXMI ISHWAR MORE Vs. STATE OF MAHARASHTRA AND ORS.
January 20, 2016
LAXMIBAI NILKANTH VABHITKAR Vs. STATE OF MAHARASHTRA
January 25, 2016
LAXMIKANT @ BITLO ATMA NAIK Vs. NARCINVA VISHWANATH CHARI
February 22, 2016
LEADER GAS AND PETROLEUM LTD Vs. STATE OF MAHARASHTRA AND OTHERS
August 23, 2016
LIFE INSURANCE CORPORATION OF INDIA Vs. VARUN GLOBAL LIMITED
December 23, 2016
LILLY SEQUEIRA, PAEDIATRIC DOCTOR Vs. AIRES INAUDINO PURIFICACAO DE BASILIO DIAS
August 4, 2016
LIMBAJI S/O RANGHNATH SALGAR Vs. STATE OF MAHARASHTRA
September 26, 2016
LITTLE HEARTS Vs. STATE AND ORS
June 22, 2016
LOGIC EASTERN INDIA PVT LTD Vs. KEC INTERNATIONAL LIMITED(CABLES SBU))
August 2, 2016
LOPESH SHANTILAL VORA Vs. UNION OF INDIA AND ORS.
January 6, 2016
LT. COL. JITENDRA RAMCHANDRA MANERIKAR Vs. UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS
November 17, 2016
LUIS CAETANO GUILHERME E MELO Vs. THE STATE OF GOA
April 1, 2016
M.I.D.C. PRAKALPGRAST MAJUR KAMGAR Vs. AMRAVATI DISTRICT LABOUR COOPERATIVE SOCIETYS UNION LTD.
June 9, 2016
M.R. MUTHA Vs. THE STATE OF MAHARASHTRA AND ORS.
March 1, 2016
M/S SPRING FRESH DRINKS PVT. LTD. Vs. GANI SONS CHARITABLE TRUST
June 16, 2016
M/S ABHISHEK ENGINEERS AND ORS. Vs. CORPORATION BANK
October 26, 2016
M/S ARIHAN TELECOMMUNICATIONS Vs. UNION OF INDIA
November 28, 2016
M/S AUTO CREATERS Vs. UNION OF INDIA AND OTHERS
November 21, 2016
M/S EVERGREEN ENGINEERING COMPANY PVT.LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
August 9, 2016
M/S J.K.SURFACE COATINGS PVT. LTD. Vs. OIL AND NATURAL GAS CORPORATION
October 27, 2016
M/S KAMAL CONSTRUCTIONS Vs. UNION OF INDIA
June 9, 2016
M/S KILPEST INDIA LIMITED Vs. THE STATE OF MAHARASHTRA
December 14, 2016
M/S KOMAL CONSTRUCTION Vs. THE STATE OF MAHARASHTRA
August 8, 2016
M/S MAHENDRA BUILDERS Vs. THE STATE OF MAHARASHTRA
February 11, 2016
M/S MALLU AND TALDA DEVELOPERS Vs. THE INSPECTOR GENERAL OF REGISTRATION AND CONTROLLER OF STAMPS
November 22, 2016
M/S MRB ROADCONST. PVT.LTD. Vs. RUPEE CO-OP. BANK LTD.
February 5, 2016
M/S N. J. NAYUDU & COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 6, 2016
M/S NEW INDIA ASSURANCE CO. LTD. Vs. SANJAY S/O DATTATRAYA GAIKWAD
August 29, 2016
M/S RAJESH STEEL INDUSTRIES Vs. DEVELOPMENT CORPORATION OF KONKAN LTD.
July 12, 2016
M/S RENDEZVOUS SPORTS WORLD Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
June 14, 2016
M/S SHREE GANESH ENTERPRISES Vs. UNION OF INDIA AND OTHERS
November 21, 2016
M/S SHRISON REALTORS Vs. M/S. COSTA AND COMPANY PVT. LTD.
June 24, 2016
M/S SONOMA MANAGEMENT PARTNERS PVT. LTD. Vs. BANK OF MAHARASHTRA
November 22, 2016
M/S THOMAS COOK (INDIA) LTD. Vs. THE INDUSTRIAL TRIBUNAL
July 29, 2016
M/S UNIDIAM ABRASIVES LTD. Vs. THE EDC LIMITED
October 15, 2016
M/S ZEPHYR BIOMEDICALS Vs. ACIT
October 10, 2016
M/S. A AND A HOTELS PVT. LTD. Vs. STATE OF GOA
May 4, 2016
M/S. AGROZAN INDIA PVT. LTD. Vs. M/S. AGRI TRADE INDIA SERVICES PVT. LTD.
August 29, 2016
M/S. AJMERA HABITAT PVT. LTD Vs. JIDNYASA CO-OPERATIVE HOUSING SOCIETY
August 9, 2016
M/S. AMISHA BUILDCON PVT. LTD. Vs. JIDNYASA CO-OPERATIVE HOUSING SOCIETY LIMITED
August 9, 2016
M/S. ARCHITECT HAFIZ CONTRACTOR, MUMBAI Vs. SHRI ANSARI MERAJ HUSAIN, MUMBAI
February 24, 2016
M/S. ASHWATHA DEVELOPERS Vs. SHREE VARDHAMAN STANAKVASI JAIN
March 8, 2016
M/S. BOMBAYWALA Vs. STATE OF MAHARASHTRA
September 15, 2016
M/S. CINEYUG WORLDWIDE Vs. THE UNION OF INDIA
January 22, 2016
M/S. CMS INFO SYSTEMS LIMITED A COMPANY, INCORPORATED UNDER THE ERSTWHILE COMPANIES ACT, 1956, HAVING THEIR REGISTERED OFFICE AT 11TH FLOOR, SILVER METROPOLIS, W.E. HIGHWAY, GOREGAON (EAST), MUMBAI Vs. THE UNION OF INDIA MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI
December 19, 2016
M/S. CORONATION AGRO INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
November 23, 2016
M/S. D. P. JAIN AND COMPANY Vs. UNION OF INDIA
July 18, 2016
M/S. DABHOL EDUCATIONAL SOCIETY, THROUGH ITS PRESIDENT, MR. SHABAN AMIR BAMNE & ORS. Vs. THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY, DEPT. OF PRIMARY EDUCATION & SPORTS & ORS.
September 19, 2016
M/S. FAIRWINDS ASSET MANAGERS LTD Vs. STATE OF MAHARASHTRA
August 25, 2016
M/S. FAMOUS SAND DREDGING CO. Vs. THE COMMISSIONER OF INCOME TAX
April 25, 2016
M/S. FORCE MOTORS LIMITED BEING A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956 AND HAVING ITS REGISTERED OFFICE AT MUMBAI, PUNE ROAD, AKURDI, PUNE 411 045 Vs. MR. SUBHASH SIMRATMAL GUGALE, INDIAN INHABITANT, RESIDING AT PLOT NO. 86, SECTOR 25, PCNT NIGADI, PUNE 411 044
September 7, 2016
M/S. GHODAWAT ENERGY PVT. LTD., A REGISTERED COMPANY Vs. THE STATE OF MAHARASHTRA
October 4, 2016
M/S. GILL & COMPANY PVT. LTD. Vs. M/S.PATODIA GINNING FACTORY
April 20, 2016
M/S. GROUP M. MEDIA INDIA PVT. LTD. Vs. THE UNION OF INDIA & ORS.
October 15, 2016
M/S. HEMCHAND & COMPANY Vs. MUMBAI MUNICIPAL CORPORATION AND ORS.
February 1, 2016
M/S. HIMALAYA BUILDERS PVT. LTD. Vs. STATE OF GOA AND ORS.
September 8, 2016
M/S. J.K. TRADERS, THROUGH ITS PROPRIETOR SHRI JAVED IQBAL KHAN, R/O MAHAL WARD, BHANDARA, TAH. AND DISTRICT Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, IN THE MINISTRY OF REVENUE AND FOREST, MANTRALAYA, MUMBAI
June 29, 2016
M/S. JEEVAN INVESTMENT AND FINANCE PVT. LTD. 1, CHEATEAU WINDSOR, 86, VEER NARIMAN ROAD, CHURCHGATE, MUMBAI 400 020 Vs. THE COMMISSIONER OF INCOME TAX,CITY
December 7, 2016
M/S. KALA NIKETAN Vs. UNION OF INDIA
November 21, 2016
M/S. KALPANA MINES AND MINERALS Vs. M/S. MUNEER ENTERPRISES
July 4, 2016
M/S. LIVEWEL AVIATION SERVICES PVT. LTD. Vs. BHARTIYA KAMGAR SENA AND ANOTHER
November 29, 2016
M/S. MAHARASHTRA INSECTICIDES LTD. Vs. THE STATE OF MAHARASHTRA
November 24, 2016
M/S. MAHATMA GANDHI SEVA MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER & ANR
September 21, 2016
M/S. MAYA DEVELOPERS Vs. NEELAM R. THAKKAR
July 13, 2016
M/S. MICHIGAN ENGINEERS PVT. LTD. Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 16, 2016
M/S. MOUNTAIN VILLAS Vs. DY. REGISTRAR, CO-OPERATIVE SOCIETIES (MUMBAI)
February 5, 2016
M/S. MOUR MARBLES INDUSTRIES PVT. LTD. Vs. BANK OF INDIA
April 5, 2016
M/S. OTOKLIN GLOBAL BUSINESS Vs. THE STATE OF MAHARASHTRA
July 28, 2016
M/S. PARANJAPE SCHEMES (CONSTRUCTION) LTD. Vs. MR.AVINASH MADHUKARRAO YEKHANDE
April 29, 2016
M/S. PRUDENTIAL GROUP Vs. MR. MILTON FERNANDES
June 7, 2016
M/S. R.R.B. REALTORS PVT. LTD. Vs. M/S. SUBHASH NAGAR RAJESHWARI CHS LTD.
December 22, 2016
M/S. RANA CONSTRUCTION CO. Vs. THE SECRETARY,NAGPUR DIOCESAN TRUST ASSOCIATION
December 22, 2016
M/S. RAYALASEEMA CONCRETE SLEEPERS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF SALES TAX, GOVERNMENT OF GOA
August 24, 2016
M/S. RESOURCES INTERNATIONAL Vs. SHRI JOHN FILLIPE COSTA
July 7, 2016
M/S. ROHINI S. KURGHODE Vs. M/S. E. MERCK (I) LIMITED
October 26, 2016
M/S. S.V.A. INDIA LTD. Vs. M/S. NATURAL VITAMINS PVT. LTD.
January 15, 2016
M/S. SARATHI ENTERPRISES Vs. UNION OF INDIA
June 6, 2016
M/S. SELVEL INDUSTRIES Vs. M/S. OM PLAST (INDIA)
July 1, 2016
M/S. SESA RESOURCES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)
March 7, 2016
M/S. SHANTI ENTERPRISES Vs. UNION OF INDIA
December 22, 2016
M/S. SHILPA RE-ROLLERS PVT. LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 22, 2016
M/S. SHIRPUR GOLD REFINERY LTD. Vs. THE INCOME TAX APPELLATE TRIBUNAL MUMBAI, BENCH E MUMBAI AND ORS.
July 27, 2016
M/S. SHREE PARSHWA HEIGHTS Vs. SMT. NIRMALA DHANDUKHLAL THAKKAR
August 5, 2016
M/S. SWAPNA DEVELOPERS Vs. THE VILLAGE PANCHAYAT OF RAIA
August 18, 2016
M/S. SWAPNA DEVELOPERS Vs. THE VILLAGE PANCHAYAT OF RAIA AND ORS
October 19, 2016
M/S. TATA UNISYS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 13, 2016
M/S. TIGRANIA STEEL CORPORATION Vs. THE COMMISSIONER OF INCOME TAX CITY VIII, AND ORS.
September 30, 2016
M/S. TRIMURTI EXPORTS Vs. M/S. MODELAMA EXPORTS LIMITED
June 8, 2016
M/S. TYRESOLES INDIA PVT. LTD. Vs. THE UNION OF INDIA
June 13, 2016
M/S. VITTHAL AGRO EXPORTS Vs. UNION OF INDIA
September 30, 2016
M/S.AUTO CRAFT ENGINEERS Vs. AKSHAR AUTOMOBILES AGENCIES PRIVATE LIMITED
July 29, 2016
M/S.DOSTI CORPORATION Vs. SEA FLAMA CO-OPERATIVE HOUSING SOCIETY LIMITED
April 7, 2016
M/S.HIMAX DEVELOPERS PVT. LTD. Vs. SHRI JAGANNATH YASHWANT DESHMUKH
October 27, 2016
M/S.MADHAV STRUCTURAL ENGINEERS LIMITED Vs. THE VICE CHAIRMAN AND MANAGING DIRECTOR
June 16, 2016
M/S.MAHENDRA REALTORS AND INFRASTRUCTURE PVT.LTD. Vs. THE MUNICIPAL COMMISSIONER AND ANR.
December 7, 2016
M/S.RAVINDRANATH GE MEDICATE ASSOCIATE PRIVATE LIMITED Vs. M/S.CLEAN COATS PRIVATE LIMITED
July 20, 2016
M/S.T.LAKHAMSHI LADHA & CO Vs. THE COMMISSIONER OF INCOME TAX
July 7, 2016
M/S.ZODIAC DEVELOPERS PVT LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-8,MUMBAI
April 18, 2016
M\S. ESDEE PAINTS LTD. & ORS. Vs. SARVA SHARMIK SANGH
October 7, 2016
MACHINDRA Vs. STATE OF MAHARASHTRA
February 3, 2016
MADAN GANGARAM KOKATE Vs. STATE OF MAHARASHTRA
December 5, 2016
MADANKUMAR KANJI JOSHI Vs. KAILAS
July 4, 2016
MADANKUWAR AND ORS. Vs. SUSHILA AND ORS.
April 4, 2016
MADANLAL NANDLAL ZAWAR Vs. PREMSUKH RAMDAYAL ZAWAR
May 3, 2016
MADHA TALUKA SHIKSHAN PRASARAK MANDAL Vs. PRASHANT KAMLAKAR NARKHADE
August 3, 2016
MADHAV S/O. UKAJI DHUTRAJ Vs. THE STATE OF MAHARASHTRA
September 1, 2016
MADHAV STRUCTURAL ENGINEERS LIMITED Vs. D K SANKARAN
June 16, 2016
MADHAV UKAJI DHUTRAJ Vs. STATE OF MAHARASHTRA
August 31, 2016
MADHU RAMESH JAIN Vs. THE STATE OF MAHARASHTRA
June 6, 2016
MADHUKAR BHAGURAO HARAL Vs. STATE OF MAHARASHTRA
October 5, 2016
MADHUKAR DHONDIBAPU HAMBARDE Vs. THE STATE OF MAHARASHTRA
August 26, 2016
MADHUKAR GANPATRAO WANKHEDE Vs. LILABAI MANOHARRAO WANKHEDE
August 18, 2016
MADHUKAR SHRIRANG SONWANE Vs. TATYARAO GANGARAM MULE
June 21, 2016
MADHUKAR SIKSHAN PRASARAK MANDAL KHINALA AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 29, 2016
MADHUKAR WASUDEORAO GEDAM Vs. STATE OF MAHARASHTRA
February 3, 2016
MADHURI DHANANJAY NALAWADE Vs. STATE OF MAHARASHTRA
December 16, 2016
MADHURKAR S\O BABURAO B. SAVLE Vs. NANDA MADHURKAR YENE AND ANOTHER
October 10, 2016
MADHUSUDAN BHIMRAO NANDURKAR Vs. PURUSHOTTAMDAS PRANJIVANDAS SURATWALA
November 25, 2016
MAGANLAL SAVANI OF MUMBAI Vs. MULTI SCREEN MEDIA PVT. LTD.
August 16, 2016
MAGASVARGIYA SHIKSHAN SANSTHA AND ORS. Vs. BHAUSAHEB SONAJI KAKADE AND ORS.
May 6, 2016
MAGMA AGRO PRODUCTS PVT Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
June 29, 2016
MAGNUM LANDCON LLP AND ORS. Vs. DHARAMDAS NANDLAL MEHTA AND ORS.
February 26, 2016
MAHABANOO NAVROZ KOTWAL Vs. PILOO FALI BOMANJI AND ORS.
March 8, 2016
MAHADEO GOPALA GHOGARE Vs. STATE OF MAHARASHTRA
November 23, 2016
MAHADEO MADHAOJI SHITAYE Vs. KAMLABAI SHANKAR NIGHOT
June 24, 2016
MAHADEO S/O CHAMPATRAO KARLUKE Vs. STATE OF MAHARASHTRA
April 25, 2016
MAHADEO SUKHDEO UDAN Vs. THE STATE OF MAHARASHTRA
November 22, 2016
MAHADEV @ MADHAV SHABLO AND ORS Vs. PANDU SAJU SOLIENKAR
January 19, 2016
MAHADEV PANDHARINATH RAKH Vs. THE STATE OF MAHARASHTRA
August 2, 2016
MAHADU S/O. SHYAMRAO PAWAR Vs. THE STATE OF MAHARASHTRA
February 1, 2016
MAHANAGAR TELEPHONE NIGAM LTD. Vs. M/S. SRV TELECOM PVT. LTD.
April 25, 2016
MAHARASHTRA ELECTROSMELT KAMGAR UNION CHANDRAPUR Vs. DEPURY DIRECTOR MINISTRY OF LABOUR AND EMPLOYMENT NEW DWLHI
June 20, 2016
MAHARASHTRA HYBRID SEEDS COMPANY LTD. Vs. STATE OF MAHARASHTRA
April 7, 2016
MAHARASHTRA INDUSTIAL DEVELOPMENT CORPORATION Vs. ARUN GANPATRAO SHENDE
March 21, 2016
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. BHAGATDASI W/O RAJENDRAKUMAR VERMA
February 4, 2016
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. NARAYAN BALAJI UPGANLAWAR AND ORS
February 4, 2016
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX (EXEMPTIONS) & OTHERS
March 16, 2016
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION, MUMBAI AND OTHERS Vs. SAVITA VISHNU NAIK AND OTHER
October 6, 2016
MAHARASHTRA JEEVAN PRADHIKARAN Vs. ADINATH DEVAPPA MAGDUM
March 7, 2016
MAHARASHTRA KRISHNA VALLEY Vs. THE STATE OF MAHARASHTRA
August 11, 2016
MAHARASHTRA MEDICAL EDUCATION & RESEARCH CENTRE Vs. UNION OF INDIA
August 10, 2016
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LTD. Vs. THE APPELLATE AUTHORITY
July 28, 2016
MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA CONDUCTOR ASSOCIATION (SSI)
October 14, 2016
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. ADANI ENTERPRISES LTD & ORS
March 28, 2016
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS Vs. M/S DELTRON ELECTRONICS
November 15, 2016
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. ANIL SOMA THAKUR
August 24, 2016
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
April 2, 2016
MAHARASHTRA STATE POWER GENERATION CO. LTD. Vs. SHESHRAO BALIRAM INGOLE AND ORS.
February 2, 2016
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SHRI TULSHIRAM S/O DHONDIRAM PAWAR
June 15, 2016
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SYED SAHEBLAL SYED NIJAM
August 16, 2016
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. TULASIDAS DAGDOBA KHARABE
October 15, 2016
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, OSMANABAD Vs. PRABHAKAR KULKARNI (DIED) THROUGH LRS & OTHERS
May 4, 2016
MAHARASHTRA URDU SHALA SANGHARSHA SAMITI Vs. THE STATE OF MAHARASHTRA
August 12, 2016
MAHARASTRA ADIWASI MANA JAMAT MITRA MANNDAL, NAGPUR AND OTHER Vs. STATE OF MAHARASTRA AND OTHERS
September 27, 2016
MAHATMA GANDHI MEMORIAL HOSPITAL AND ANOTHER Vs. SHRI SACHIN VASANT DESAI
April 26, 2016
MAHATMA PHULE KRISHI VIDYAPEETH Vs. GANPAT
March 3, 2016
MAHATMA PHULE KRISHI VIDYAPEETH, RAHURI Vs. AHMEDNAGAR ZILLA SHET MAZOOR UNION AND ORS.
February 25, 2016
MAHAVEER PAPER PRODUCTS LTD Vs. STATE OF MAHARASHTRA
November 28, 2016
MAHAVIR PRASAD JANGID Vs. ECGC LIMITED
March 8, 2016
MAHENDRA DIGAMBER DESHMUKH Vs. STATE OF MAHARASHTRA
April 5, 2016
MAHENDRA PARASHRAM CHAKATE Vs. STATE OF MAHARASHTRA
August 11, 2016
MAHESH BAJRANG DALVI Vs. STATE OF MAHARASTRA
August 20, 2016
MAHESH KORGAONKAR AND ORS. Vs. STATE OF GOA AND ORS
March 30, 2016
MAHESH S/O KACHARU GAIKWAD Vs. STATE OF MAHARASHTRA
November 25, 2016
MAHESH SINGH BISHT, C/O KACHRU M MHATRE Vs. CANARA BANK
September 29, 2016
MAHESH V. AMESUR Vs. THE STATE OF MAHARASHTRA AND ORS.
January 27, 2016
MAHESH ZANGOJI GHOTEKAR Vs. PRAYAS SAKHARE AND ORS.
February 18, 2016
MAHYCO MONSANTO BIOTECH (INDIA) PVT LTD Vs. UNION OF INDIA
August 11, 2016
MAINABAI KACHARU PACHARNE Vs. STATE OF MAHARASHTRA
October 4, 2016
MAJHAR NASHIR SHAIKH AND ORS. Vs. THE STATE OF MAHARASHTRA
May 6, 2016
MAKARAND @ NANDU SHURSEN RAJE NIMBALKAR Vs. STATE OF MAHARASHTRA
October 19, 2016
MALABAR HILLS CITIZENS FORUM Vs. BEST UNDERTAKING & 2 ORS.
May 4, 2016
MALAYAN BANKING BERHAD Vs. INDUSIND BANK LIMITED
July 11, 2016
MALLESH SHIVAN SHETTY Vs. THE COMMISSIONER, KALYAN DOMBIVALI MUNICIPAL CORPORATION KALYAN AND ORS.
April 6, 2016
MALOJIRAO B. BHOSALE Vs. THE STATE OF MAHARASHTRA AND ORS.
August 8, 2016
MAMATA CANVASSERS NAGPUR Vs. CHIEF COMMERCIAL MANAGER CENTRAL RAILWAYS MUMBAI
July 29, 2016
MANA CONSTRUCTIONS Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
July 7, 2016
MANAGER OF CENTRAL WORKSHOP Vs. ASHOK SAMBHAJI PHALAKE
June 21, 2016
MANAGING COMMITTEE OF SHREE SUSENASHRAM VIDHYALAY Vs. DIRECTOR OF EDUCATION
August 24, 2016
MANAGING DIRECTOR, SOLAPUR ZILLA SAHAKARI DUDH UTP Vs. VILAS SATYAVAN MORE; SHIVAJI SIDDHESHWAR GUND; NAN
September 16, 2016
MANAWAT PLASTICS PVT. LTD., Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
January 5, 2016
MANDA PURUSHOTTAM ZATTE Vs. CHANDRAKUMAR PARASMALJI CHORDIYA
August 5, 2016
MANDEV TUBES PVT.LTD. Vs. KALPESH R.JAIN & ORS.
December 6, 2016
MANECK DAVAR Vs. STATE OF MAHARASHTRA & ORS.
December 22, 2016
MANGAL SANJAY GAIKWAD Vs. SANJAY CHANDU GAIKWAD
June 8, 2016
MANGALA D/O KESHAV MULE Vs. PRESIDENT, MANAV SAMAJ UNNATI MANDAL
July 22, 2016
MANGALDAS ONKARDAS RATHI Vs. GOPAL PRALHADRAO TRATAK
March 8, 2016
MANGESH @ NILESH S/O AMBADAS PALASPAGAR Vs. STATE OF MAHARASHTRA
November 17, 2016
MANGESH BALKRUSHNAJI DESHMUKH Vs. VINAYAK SHIKSHAN SANSTHA
September 1, 2016
MANGESH S/O PUROSHATTAM MASKE AND OTHER Vs. STATE OF MAHARASTRA
June 24, 2016
MANGESH S/O. KONDUDEV JOSHI Vs. THE STATE OF MAHARASHTRA
February 17, 2016
MANGESH VASANT AJMIRE Vs. PRADEEPKUMAR BANSILAL MOHTA
July 5, 2016
MANGUESH UTTAM SINAI AMBO Vs. SHRI SATISH KUMAR SHAMBA S.PIGAONKAR
June 30, 2016
MANICABAI N. TENDULKAR Vs. THE CHIEF OFFICER, MAPUSA MUNICIPAL COUNCIL
February 26, 2016
MANIKGARH CEMENT Vs. THE STATE OF MAHARASHTRA AND ORS.
April 13, 2016
MANISH RAMESH NAGRANI Vs. STATE OF MAHARASHTRA
August 26, 2016
MANISH TECHNO WORKS Vs. STATE OF MAHARASHTRA
February 16, 2016
MANISHA Vs. THE STATE OF MAHARASHTRA AND ORS.
January 5, 2016
MANISHA D. PARMAR Vs. M/S UNITED SPIRITS LTD
September 22, 2016
MANISHA NAIK DESSAI Vs. STATE OF GOA
February 15, 2016
MANISHA PRAKASH JADHAV Vs. STATE OF MAHARASHTRA & ANR.
January 13, 2016
MANISHA SAMBHAJI JADHAV Vs. SANT KAVI MAHIPATI MAHARAJDEVSTHAN TRUST,TAHARABAD AND OTHERS
November 22, 2016
MANISHA W/O. RAVINDRA HUMBE Vs. THE STATE OF MAHARASHTRA
September 1, 2016
MANJIRO WORKS Vs. GALAXY ENTERTAINMENT CORPORATION LIMITED
July 20, 2016
MANMOHANSINGH KARAMSINGH OBERAI Vs. THE STATE OF MAHARASHTRA
August 29, 2016
MANOHAR Vs. GOPAL DHAVAN AND ORS.
February 4, 2016
MANOHAR AND ORS. Vs. RAMESH AND ORS.
March 11, 2016
MANOHAR CHAND PINJARI Vs. SULTANA W/O MANOHAR PINJARI AND OTHERS
June 10, 2016
MANOHAR PAMANDAS JANI Vs. MADHUKAR TRIMBAK WAYCHAL
October 25, 2016
MANOHAR S/O BALWANTRAO WANKHEDE (DEAD) Vs. THE ZILLA PARISHAD, WARDHA
April 7, 2016
MANOHARRAO S/O GANGAKISHAN ARLIKAR Vs. THE STATE OF MAHARASHTRA
June 17, 2016
MANOJ JAVERI STOCK BROKING PVT LTD Vs. GOPIKA S MEHTA
June 14, 2016
MANOJ NIVRUTTIRAO CHAVAN Vs. STATE OF MAHARASHTRA
June 29, 2016
MANOJ PANNALAL JAIN Vs. THE STATE OF MAHARASHTRA AND ORS
December 9, 2016
MANOJ PRABHAKAR LOHAR Vs. STATE OF MAHARASHTRA
November 24, 2016
MANOJ S/O. MAHANLAL BILALA Vs. ARVIND S/O. LAXMAN MULAY AND OTHERS
November 29, 2016
MANOJ VASANTRAO JAGTAP AND ANOTHER Vs. STATE OF MAHARASHTRA
September 27, 2016
MANORANJAN PRADHAN & ANR. Vs. UNION OF INDIA
September 14, 2016
MANSI MOHAN CHANDARKAR Vs. MOHAN VISHNU CHANDARKAR
July 13, 2016
MANSING NANA SHINDE Vs. STATE OF MAHARASHTRA
July 4, 2016
MANSING S/O BALASAHEB PAWAR Vs. THE STATE OF MAHARASHTRA
June 9, 2016
MANUGRAPH INDIA LIMITED AND ORS. Vs. SIMARQ TECHNOLOGIES PVT. LTD. AND ORS.
June 15, 2016
MARATHWADA JANTA VIKAS PARISHAD Vs. THE STATE OF MAHARASHTRA AND OTHERS
September 23, 2016
MARATWADA WAKF BOARD Vs. VIBHAWARI WD/O DEEPAK DESHPANDE
February 26, 2016
MARIA CARMO FATIMA VAS E SIMOES Vs. STATE OF GOA AND ORS
April 12, 2016
MARIA CRISTINA DIAS Vs. JOHNY JOAO CARDOZA
February 2, 2016
MARIA ROSITA RODRIGUES E BARRETO Vs. UNION OF INDIA
June 7, 2016
MARIA TEREZA CARDOZO Vs. JULIA DSOUZA
June 6, 2016
MARICO INDUSTRIES LTD Vs. GOA STATE AGRICULTURAL MARKETING BOARD
July 22, 2016
MARIO FRANCISCO LOBO Vs. THE STATE OF GOA
October 5, 2016
MAROTI @ BANAJI Vs. STATE OF MAHARASHTRA
September 20, 2016
MAROTI DHONDIBA KASTEWAD Vs. THE STATE OF MAHARASHTRA AND OTHERS
January 22, 2016
MAROTI DOMAJI RAMTEKE Vs. STATE OF MAHARASHTRA
February 15, 2016
MAROTI LAXMANRAO SARIYAM Vs. STATE OF MAHARASHTRA
November 17, 2016
MARTHA GRACIAS Vs. SHAIKH BASIR
October 4, 2016
MARUTI ANAPPA KURADE AND OTHERS Vs. STATE OF MAHARASHTRA
January 19, 2016
MARUTI GANGARAM SONAWANE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
January 20, 2016
MARY PEREIRA Vs. ANANT MAHADEV VENGURLEKAR
April 1, 2016
MASJID WA MADRASA FATIMATU ZOHRA Vs. MUNICIPAL CORPORATION OF GR.MUMBAI
October 4, 2016
MASUM IBRAHIM SHAIKH AND ORS. Vs. STATE OF MAHARASHTRA
January 28, 2016
MAULALI MEHBOOBSAB NADAF Vs. STATE OF MAHARASHTRA
July 27, 2016
MAYANK Vs. NEHA MALHOTRA (KOHLI)
February 16, 2016
MAYANK JAIGOPAL GUPTA Vs. MRS. NEHA MAYANK GUPTA
March 17, 2016
MAYFAIR CO-OPERATIVE HOUSING SOCIETY LTD. Vs. FRANCISCO CARMO FERNANDES AND ORS.
January 22, 2016
MAYFAIR HOUSING PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS
March 10, 2016
MAYUR MULJI PARMAR AND ORS. Vs. THE STATE OF MAHARASHTRA
May 6, 2016
MCA CONSTRUCTION Vs. RANJANA RAJESH PATIL
June 16, 2016
MEENA Vs. THE STATE OF MAHARASHTRA AND ORS.
March 4, 2016
MEENA DILIP AWARE Vs. ADDITIONA COMMISSIONER , AMRAVATI AND OTHERS
June 14, 2016
MEENACSHI PHILOMENA MARTINS E SHUKLA Vs. BINA MARTINS
September 22, 2016
MEENAKSHI PRASHANT KSHIRSAGAR Vs. PRASHANT TUKARAM KSHIRSAGAR & ANR.
February 3, 2016
MEERA METAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX, MUMBAI
November 22, 2016
MEGHANA MANGESH LANJEKAR Vs. STATE OF MAHARASHTRA
January 7, 2016
MEHBOOB KHAN Vs. FIROZ QURESHI AND ORS.
June 16, 2016
MEHBOOBIYA EDUCATION SOCIETY BULDANA Vs. STATE OF MAHARASHTRA
June 23, 2016
MEHER FARMS PVT. LTD. Vs. SOCIEDADE PATRIOTICA DOS BALDIOS DAS NOVAS CONQUISTAS
January 7, 2016
MEHER JAYSING DARANDALE Vs. RASHTRIYA PATHSHALA HIGH SCHOOL
August 1, 2016
MERCEDES BENZ INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
January 11, 2016
METAL TUBE AND ROLLING MILLS Vs. MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LIMITED
June 8, 2016
METROPOLITAN INFRAHOUSING PVT. LTD. Vs. OFFICIAL LIQUIDATOR
November 23, 2016
MICHAEL DAS DORES DE MENDONCA Vs. VITO GOMES
February 4, 2016
MICHAEL MASCARENHAS Vs. BRIHAN MUMBAI MUNICIPAL CORPORATION
September 29, 2016
MILIND AND ORS. Vs. PRAMOD
February 29, 2016
MILIND GOVIND PANDIT Vs. THE STATE OF MAHARASHTRA
August 1, 2016
MILIND MANOHAR APTE Vs. STATE OF MAHARASHTRA
November 18, 2016
MILTON PLASTICS LTD. Vs. UNION OF INDIA
December 13, 2016
MINERAL SALES PVT LTD Vs. OTOKLIN PLANTS & EQUIP
January 4, 2016
MINGUEL CAITAN LOBO AND 4 ORS Vs. DEPUTY COLLECTOR & S D O MAPUSA, BARDEZ-GOA
March 22, 2016
MINGUELINO DCOSTA Vs. STATE OF GOA AND ORS.
March 14, 2016
MIRAI BAHUDDESHIYA VIKAS SANSTHA Vs. THE STATE OF MAHARASHTRA AND ORS.
May 4, 2016
MIRC ELECTRONICS LTD. Vs. THE ORIENTAL INSURANCE COMPANY LTD.
February 15, 2016
MISCELLENARY MARKETERS PVT LTD Vs. SUN N SAND PVT LTD
January 8, 2016
MITHUN M NAIK Vs. VILLAGE PANCHAYAT OF KUNDAIM
June 6, 2016
MOHAMED FARID JAFER SHAIKH Vs. THE STATE OF MAHARASHTRA
March 29, 2016
MOHAMMAD AZAD BAHARAMMIYA KHAN Vs. THE STATE OF MAHARASHTRA
January 5, 2016
MOHAMMAD FAIZAN AMIR KHAN Vs. THE STATE OF MAHARASHTRA
July 5, 2016
MOHAMMAD HANIF Vs. STATE OF MAHARASHTRA
September 20, 2016
MOHAMMAD JAMEEL MOHD. ZAMAN Vs. THE AMRAVATI ZILLA PARISHAD
July 28, 2016
MOHAMMAD MUNAF MOHAMMAD HANIF BEDRE Vs. STATE OF MAHARASHTRA
July 19, 2016
MOHAMMAD YUSUF SHEIKH MANSAB Vs. THE STATE OF MAHARASHTRA
October 3, 2016
MOHAMMED ABDUL WAHID Vs. NILOGER
June 30, 2016
MOHAMMED ASIF @ MENTAL ABDUL Vs. THE COMMISSIONER OF POLICE, MUMBAI
July 12, 2016
MOHAMMED IRSHAD KAMAL HASAN SHAIKH Vs. THE STATE OF MAHARASHTRA
February 1, 2016
MOHAMMED ISHAK KASIM ALI SHAIKH Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
October 6, 2016
MOHAMMED NAZIM S/O MOHAMMED KASIM Vs. THE STATE OF MAHARASHTRA
August 4, 2016
MOHAMMED NIZAM @ IQBAL HIDAYAT IQBAL ANSARI Vs. STATE OF MAHARASHTRA
January 12, 2016
MOHAMMED SHABBIR Vs. STATE OF MAHARASHTRA
January 18, 2016
MOHAN @ BAPU S/O KHUSHAL PENDAM Vs. THE STATE OF MAHARASHTRA
December 7, 2016
MOHAN BABLI RANSING Vs. STATE OF MAHARASHTRA
May 6, 2016
MOHAN GANPATI SATHE Vs. THE STATE OF MAHARASHTRA
July 25, 2016
MOHAN KHEMLO BANDEKAR Vs. THE ADDITIONAL COLLECTOR-II AND ORS.
January 12, 2016
MOHAN KRISHNAROA GUNJAL Vs. PRABHAKAR PURSHOTTAM JOSHI
February 11, 2016
MOHAN MADHAVRAO KHAPKE Vs. AHMEDNAGAR MUNICIPAL CORPORATION
November 22, 2016
MOHAN S/O APPA GHONGADE Vs. THE STATE OF MAHARASHTRA
June 13, 2016
MOHAN S/O. JAIRAM MASULE Vs. THE STATE OF MAHARASHTRA
July 26, 2016
MOHAN YESHWANT SINAI BARAD Vs. DEMPO PROPERTIES AND INVESTMENT PVT LTD AND ORS
March 16, 2016
MOHD FIRDOZ AHMED Vs. MAHARASHTRA STATE BOARD OF WAKFS
June 20, 2016
MOHD ILIYAS KHAN MUSTAFA KHAN Vs. THE STATE OF MAHARASHTRA
December 6, 2016
MOHD IQBAL @ MUNNA Vs. STATE OF MAHARASHTRA
June 30, 2016
MOHD ISMAIL GULAM SHAIKH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
February 1, 2016
MOHD SATTARUL NAJRUL MULLA Vs. STATE OF MAHARASHTRA
July 14, 2016
MOHD. HANIF MOHD. HABIB & ORS. Vs. STATE OF MAHARASHTRA
October 4, 2016
MOHD. SHARIF MEHBOOB BADSHAKHAN Vs. THE STATE OF MAHARASHTRA
February 12, 2016
MOHD.SHARIF S/O. LATIFUR REHMAN Vs. THE STATE OF MAHARASHTRA
March 17, 2016
MOHINI GANESH LONKAR AND OTHER Vs. DNYANESHWAR MARUTI WAGHMARE AND OTHER
October 20, 2016
MOHINI NARAINDAS KAMWANI Vs. LAXMAN BHAUSAHEB KALE
July 21, 2016
MOHINIBAI BADRIPRASAD AGRAWAL SHIKSHAN PRASARAK MANDAL Vs. GOKUL S/O PITAMBAR PATIL
August 18, 2016
MOHINIRAJ PRABHAKAR RAJHANS Vs. THE STATE OF MAHARASHTRA
November 22, 2016
MOMIN MATIN AHMAD MOBIN AHMAD Vs. STATE OF MAHARASHTRA
February 24, 2016
MONEY NAIR Vs. SHAREKHAN LTD.
March 14, 2016
MONTANA DEVELOPERS PRIVATE LIMITED Vs. ADITYA DEVELOPERS
June 22, 2016
MORENO REBELLO AND ORS. Vs. STATE
February 2, 2016
MORESHWAR AND ORS. Vs. THE STATE OF MAHARASHTRA
March 8, 2016
MORPHEUS MEDIA VENTURES PRIVATE LIMITED Vs. ANTHONY MAHARAJ
December 7, 2016
MOTHER INDIA LOGISTICS & MINERALS PVT. LTD. AND ORS. Vs. L & T FINANCE LTD. AND ORS.
February 3, 2016
MOUR MARBLES INDUSTRIES PVT LTD , MUMBAI AND OTHERS Vs. BANK OF INDIA, SION BRANCH, MUMBAI AND OTHERS
April 5, 2016
MR. SITAKANT KASHINATH PARAB Vs. THE GOA HOUSING BOARD
June 7, 2016
MR. ASHOK BHAT Vs. MR. MARIO FRANCISCO LOBO
October 4, 2016
MR. ASHOK RAMCHANDRA NAIK Vs. MR. SUNIL PADURANG KESARKAR
July 1, 2016
MR. ASHOK RAMCHANDRA NAIK Vs. MR. SUNIL PADURANG KESARKAR AND ORS
June 17, 2016
MR. ASHWIN ARVIND SANGHAVI Vs. BHARAT KONDU PINGALE
October 18, 2016
MR. ATMARAM DHURI Vs. MRS VEENABEN R. PAREKH
June 9, 2016
MR. BLASCO BERNARDO BARRETO Vs. MRS. BRIGIDA MONICA SALUZINHA BARRETTO
December 1, 2016
MR. BOBBY PANDURANG NAYAK Vs. THE LAXMI CO-OP HOUSING MAINTENANCE SOCIETY LTD.
July 21, 2016
MR. CAXINATA FERNANDES ALIAS BHOMKAR Vs. MR. DAMODAR PARVATKAR
September 26, 2016
MR. CEDRIC VAZ Vs. POLICE STATION
August 3, 2016
MR. CHELAD JOSEPH G. Vs. GOA UNIVERSITY
June 9, 2016
MR. CYRONE FERNANDES Vs. THE STATE OF GOA
December 21, 2016
MR. DAYANAND L. NAIK Vs. VASCO URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
June 28, 2016
MR. DEEPAK SHAH, SON OF SHRI N. SHAH, MAJOR OF AGE, BUSINESSMAN, RESIDENT OF 307 Vs. M/S. SHAH BUILDERS, A PARTNERSHIP FIRM REGISTERED HAVING ITS OFFICE AT 403, S. V. PATEL STREET, CAMP, PUNE
December 2, 2016
MR. DEVIDAS DAMODAR SATTARKAR Vs. STATE OF GOA
June 24, 2016
MR. EDWIN RODRIGUES Vs. MRS. MARIA LEENA DA CUNHA & ORS.
August 25, 2016
MR. EGIDIO BRAGANZA, SON OF LATE JOSE ANTONIO RODO Vs. MR. LINO AGNELO FERNANDES SON OF LATE MR. SEBASTIA
April 7, 2016
MR. FRANCIS LUCIANO PEREIRA Vs. MESSRS KAY JAY CONSTRUCTIONS CO. PVT. LTD.
May 5, 2016
MR. FRANCISCO AGNELO SOARES Vs. FABRICA DE IGREJA DE ST. CRUZ
July 4, 2016
MR. GURUDAS KHEDEKAR Vs. STATE OF GOA AND ORS.
October 25, 2016
MR. IMTIYAZ HUSSAIN Vs. THE CENTRAL GOVERNMENT SECRETARY
June 22, 2016
MR. J. DAVIDSON NADAR AND ORS Vs. THE STATE OF GOA. AND ORS
March 31, 2016
MR. JAMIL A. ADHIKARI OF MUMBAI Vs. M/S THE OBEROI TOWERS NARIMAN POINT
June 9, 2016
MR. JOAO C. PEREIRA Vs. STATE OF GOA
June 10, 2016
MR. JOSE CARLOS DSILVA Vs. MR. PEDRO XAVIER ELIAS DCUNHA ALIAS PEDRO XAVIER
August 30, 2016
MR. MAHABLESHWAR HALANKER Vs. STATE OF GOA AND ORS
October 5, 2016
MR. MANGUESH RAJARAM WAGLE Vs. MR. SURESH D. NAIK MAJOR
September 16, 2016
MR. MANOJ PRANSUKHLAL SAGAR Vs. INDIAN OIL CORPORATION LTD.
September 2, 2016
MR. MOHD. ZUBER MOHD. YUSUF MEMON Vs. MUNICIPAL CORPORATION FOR GR. MUMBAI
October 15, 2016
MR. NARAYAN DATTA NAIK Vs. THE STATE OF GOA AND ORS
June 21, 2016
MR. NIKLESH ANIL RODRIGUES Vs. MRS. RACHELLE ANNE ORNILLO MONTERO
September 27, 2016
MR. OTTO JAIME HAMILTON P. DE SOUZA Vs. MR. PRABAKAR MORASKAR
September 29, 2016
MR. P.S. PATKAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
July 12, 2016
MR. PANKAJ S. PARIKH Vs. THE ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY (ULC)
September 21, 2016
MR. PAWAN S/O. DINKAR PALASKAR Vs. THE STATE OF MAHARASHTRA
January 25, 2016
MR. PRABHAKAR S. NAGVEKAR Vs. STATE OF GOA AND ORS.
July 11, 2016
MR. PRAKASH GURUDAS TIMBLO Vs. SMT. HEMLATABAI RAVIKANT DARNE
June 29, 2016
MR. PUNJABRAO SRIHARI WADJE Vs. MUNICIPAL CORPORATION, AURANGABAD
February 29, 2016
MR. RAJENDRA BAKHLE, PROPRIETOR OF R. B. SHIPPING Vs. MR. KISHORE NADKARNI
October 13, 2016
MR. RAJINDER KUMAR MALHOTRA Vs. MR. PARESH BIHARILAL VYAS
February 9, 2016
MR. RAVINDRA S. NAIDU Vs. M/S. KARL LOGISTICS
July 15, 2016
MR. S.R. SAKHALKAR S/O RAJARAM B. SAKHALKAR Vs. THE STATE OF MAHARASHTRA
October 27, 2016
MR. SANDIP GANESH GHATWAL, SON OF LATE GANESH ARJU Vs. SHRI GURUDAS ARJUN GHATWAL
October 15, 2016
MR. SANJAY KRISHNA CHAVAN, OCC: SERVICE UJALA SEVA CHAWL ROOM NO.2, GUNDAVLI GAOTHAN, HIGHWAYS SERVICE ROAD, ANDHERI (W), MUMBAI 400069 Vs. M.M. CORPORATION
October 25, 2016
MR. SANTIMANO MORAES Vs. MRS. ALBERTINA BATISTINA MORAES
September 2, 2016
MR. SATCHIT NANA GOVENKAR Vs. MR. RAGHUVIR BHIKAJI MORAJKAR
September 28, 2016
MR. SHAIKH IQBAL AND ORS Vs. DISTRICT REGISTRAR (SOUTH)/INSPECTOR GENERAL OF SO
September 27, 2016
MR. SHAILESH MANOHAR PATIL Vs. THANE MUNICIPAL CORPORATION
February 26, 2016
MR. TOME CARVALHO Vs. COMMUNIDADE OF CORTALIM
June 27, 2016
MR. TULSHIDAS APA SWAR Vs. ASSISTANT DIRECTOR OF TRANSPORT AND MEMBER SECRETARY
July 13, 2016
MR. VASSUDEVA POROBO TAMBA Vs. SMT. MARIA ELBA DE SOUZA
June 20, 2016
MR. VINAY TILOKCHAND KARNAVAT Vs. THE STATE OF MAHARASHTRA
October 27, 2016
MR. VIVEK GOENKA Vs. MR. RAJABHAU DAMODAR RAIKAR
August 5, 2016
MR. XXX Vs. MRS. YYY
August 26, 2016
MR.SITARAM D. MAPSEKAR Vs. MR.PRAMOD R. PANDEY
September 19, 2016
MRS. AMEE SHARAN DESAI Vs. MR. SHARAN SANJEEV DESAI
August 23, 2016
MRS. ASHA ALIAS KAVITA AND ORS Vs. THE CHIEF OFFICER
August 4, 2016
MRS. DEEPA R. SHIVLINGKAR AND ORS Vs. STATE OF GOA AND ORS
August 29, 2016
MRS. ELBA MARIA DSOUZA Vs. MR. VASANT GANGARAM PARAB MAHAMBRE
December 15, 2016
MRS. JAYASHRI NANASAHAB RAJEBHOSALE Vs. MAHESH GANESH MANDREKAR
July 27, 2016
MRS. LATA PRAMOD DAVE Vs. M/S. MODE EXPORT PRIVATE LIMITED
March 17, 2016
MRS. LEENA R. PHADNIS Vs. THE COMMISSIONER OF INCOME TAX-I, THANE & OTHERS
April 16, 2016
MRS. LILY COELHO Vs. LUMILINO GOMES COSTA
September 23, 2016
MRS. MARIA DE LOURDES FILOMENA Vs. THE MINISTRY OF ENVIRONMENT
July 26, 2016
MRS. NEENA KIRAN PADIYAR Vs. COMMISSIONER OF INCOME TAX
August 18, 2016
MRS. PRABHA JAIN AND ORS Vs. THE STATE OF MAHARASHTRA
December 5, 2016
MRS. PRIYA PRATAP PARAB Vs. SHREE RAUJI RANE MEMORIAL HIGH SCHOOL AND ORS
August 29, 2016
MRS. RUKMINI BABURAO FOTTO DESSAI AND ORS. Vs. CURCHOREM
October 21, 2016
MRS. SAMIRA CARDOSO Vs. STATE OF GOA AND ORS
August 1, 2016
MRS. SARIKA W/O. MAHENDRA SUREKA Vs. MR. MAHENDRA S/O RAJKUMAR SUREKA
September 19, 2016
MRS. VAISHALI ABHIMANYU JOSHI Vs. MR. NANASAHEB GOPAL JOSHI
July 7, 2016
MRS. VANDANA SINGH Vs. THE STATE OF MAHARASHTRA
December 5, 2016
MRS.MANISHA P.CHHADVA Vs. SMT.KHAIRUNISSA BILAWALA
December 22, 2016
MRS.SNEHA SACHIN DHURI Vs. SACHIN DINANATH DHURI
March 21, 2016
MRUDUL NAMDEV MESHRAM Vs. STATE OF MAHARASHTRA
June 27, 2016
MS. NEELAM RAMA KAMBLE Vs. THE UNION OF INDIA
November 24, 2016
MS. NISHA SYNTHETICS LTD. Vs. THE INCOME TAX APPELLATE TRIBUNAL
March 30, 2016
MS. SATIRA MARIA DA SILVA AND ORS Vs. MR. RAUL FRANCISCO DA SILVA AND ORS
July 22, 2016
MSPL GASES LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX-1(2)(2) AND ORS.
January 27, 2016
MUDAS @ MUMTAZ HAJRAT ALI SAYYAD Vs. STATE OF MAHARASHTRA
February 11, 2016
MUJAMMIL @ MURGYA SABBIR MOKASHI Vs. COMMISSIONER OF POLICE PUNE
April 21, 2016
MUJJAFFAR RAMJAN ALI Vs. THE STATE OF MAHARASHTRA
November 16, 2016
MUKESH JAIDEOPRASAD SHAHU Vs. STATE OF MAHARASHTRA
November 15, 2016
MUKESH RAISHI CHHEDA Vs. DHIRAJLAL RAISHI CHHEDA
September 16, 2016
MUKUND EDUCATION SOCIETY Vs. SANT GADGE BABA AMRAVATI UNIVERSITY
July 14, 2016
MUKUND JOSHI Vs. STATE OF GOA
January 21, 2016
MUKUND RAMA NAIK KARMALI Vs. PEDRO MASCARENHAS
January 28, 2016
MUKUND S/O. BAPURAO DHADKAR Vs. THE STATE OF MAHARASHTRA
February 11, 2016
MUMBAI INTERNATIONAL AIRPORT P. LTD. Vs. COMMR. OF S.T.
April 11, 2016
MUMBAI INTERNATIONAL AIRPORT PVT LTD Vs. COMMR OF SERVICE TAX
October 14, 2016
MUMBAI PORT TRUST NON SC/ST EMPLOYEES ASSOCIATION Vs. BOARD OF TRUSTEES OF MUMBAI PORT TRUST
December 1, 2016
MUNICIPAL CORPORATION OF GR. MUMBAI Vs. KACHARA VAHTUK SHRAMIK SANGH
December 22, 2016
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. THE NATIONAL GREEN TRIBUNAL WESTERN ZONE BENCH, PUNE
June 10, 2016
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. WASUDEV D. PILGAONKAR
March 7, 2016
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION,
March 2, 2016
MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS. Vs. PANDURANG PATIL AND ORS.
February 29, 2016
MUNICIPAL COUNCIL, GANGAPUR THROUGH ITS CHIEF OFFICER, NANDA Y. GAIKWAD, AGE 43 YEARS, OCC. SERVICE R/O GANGAPUR, TQ. GANGAPUR, DISTRICT AURANGABAD Vs. THE CENTRAL PROVIDENT FUND COMMISSIONER, 9TH FLOOR, MAYUR BHAVAN, CANNAUGHT CIRCLE, NEW DELHI
October 7, 2016
MURLIDHAR @ MURLYA S/O GANGARAM PAWARA Vs. THE STATE OF MAHARASHTRA
October 19, 2016
MURLIDHAR TECKCHAND GANDHI & ORS. Vs. STATE OF MAHARASHTRA & ORS.
March 1, 2016
MURMANSK SHIPPING COMPANY Vs. ADANI POWER RAJASTHAN LTD & ORS
February 8, 2016
MURMANSK SHIPPING COMPANY Vs. ADANI POWER RAJASTHAN LTD. AND ORS.
January 8, 2016
MUSTHTAQ NOORMAOHAMMAD SHAIKH Vs. AYESHA @ NAGAMA MUSHTAQ SHAIKH
October 18, 2016
N SUJATA Vs. SARAT SRIKANTA MAHANTA
March 7, 2016
NABRAJ ALIAS NAGRAJ ANANT PRABHU Vs. GOA URBAN CO-OPERATIVE BANK LTD.
September 22, 2016
NADIA MAGGIE DE COSTA Vs. STATE OF GOA
September 14, 2016
NAEEM ABDULLA KHAN Vs. THE COMMISSIONER OF POLICE
November 18, 2016
NAGABAI GANPATRAO FAJGE Vs. THE TAHSILDAR AND OTHERS
November 16, 2016
NAGENDRA @ NAGESH S/O KANHU TEKAM Vs. THE STATE OF MAHARASHTRA
June 21, 2016
NAGESH LAXMAN TAKMOGE Vs. THE STATE OF MAHARASHTRA
October 27, 2016
NAGINADEVI JAMUNAPRASAD YADAV Vs. MANOJKUMAR BABURAM YADAV
January 8, 2016
NAGPUR BUSINESS FORMS PVT. LTD. Vs. CESTAT
January 12, 2016
NAGPUR IMPROVEMENT TRUST, NAGPUR Vs. AMIYA S/O BIRBAR LENKA
December 9, 2016
NAGRIK CHETNA MANCH Vs. STATE OF MAHARASHTRA AND ANOTHER
January 15, 2016
NAKUL NAIK Vs. ANANT BABAL NAIK
April 26, 2016
NALANDA MAGASVARGIYA MAJOOR SAHAKARI SANSTHA MARYADIT Vs. THE DISTRICT CO-OPERATIVE ELECTION OFFICER-CUM-DISTRICT DEPUTY REGISTRAR
July 11, 2016
NAMCO INDUSTRIES PVT LTD Vs. STATE OF MAHARASHTRA
December 14, 2016
NAMCO INDUSTRIES PVT. LTD. Vs. UNION OF INDIA
December 5, 2016
NAMDEO Vs. THE STATE OF MAHARASHTRA AND ORS.
February 17, 2016
NAMDEO GANGADHARRAO NAGOSE Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, NAGPUR
November 25, 2016
NAMDEO GOMA PATIL Vs. COMPETENT AUTHORITY, CHEMBUR PATALGANGA PIPE LINE PROJECT, RELIANCE INDUSTRIAL INFRASTRUCTURE LTD
September 2, 2016
NAMDEO NIVRUTTI MARANE Vs. VILAS BHIKAJI MARANE
August 16, 2016
NAMDEO SUKDEO SAPTALE Vs. THE CHAIRMAN, KAI RAMCHANDRA PATIL SHIKSHAN SANSTHA AND ORS.
April 5, 2016
NAMDEO YADAORA DHAKATE Vs. STATE OF MAHARASHTRA
July 25, 2016
NAMDEV BHAGWANRAO GHULE Vs. THE STATE OF MAHARASHTRA AND ORS.
March 23, 2016
NANA Vs. THE STATE OF MAHARASHTRA AND ORS.
January 14, 2016
NANA @ DNYNESHWAR S/O BALKRISHNA YERME Vs. STATE OF MAHARASTRA
December 23, 2016
NANASAHEB CHANDU NIKAM AGE Vs. STATE OF MAHARASHTRA
August 22, 2016
NANASAHEB EKNATH SURYAWANSHI PUNYAI NAGAR Vs. THE PUNE DISTRICT CENTRAL CO-OP. BANK LTD.
April 28, 2016
NANDA WD/O BHAUSAHEB JADHAV AND OTHERS Vs. VIVEK S/O BABURAO NIRPHARALLE AND OTHERS
April 12, 2016
NANDED DISTRICT CENTRAL CO-OPERATIVE BANK Vs. YADAV
February 9, 2016
NANDED MUNCIPAL COUNCIL,NANDED Vs. PRABHAKAR BAJIRAO JOSHI
November 17, 2016
NANDED ZILLA DEKHREKH SAHAKARI SANSTHA MARYADIT Vs. NARHAR PRALHADRAO KULKARNI
December 20, 2016
NANDINI Vs. STATE OF MAHARASHTRA
October 21, 2016
NANDKUMAR Vs. GIRISH
June 30, 2016
NANDKUMAR ALIAS LAXMAN SAHADU BORUDE Vs. THE STATE OF MAHARASHTRA
June 7, 2016
NANDKUMAR VISHWANATH GADAM Vs. STATE OF MAHARASHTRA
September 15, 2016
NARAYAN ALIAS VIJAY SHIVRAM KERKAR (DECEASED) Vs. GABRIEL FRANCISCO FERNANDADES
April 2, 2016
NARAYAN ANANT DALVI AND ORS. Vs. SHIVDAS BHARTU AND ORS.
January 21, 2016
NARAYAN DATTA NAIK Vs. VILLAGE PANCHAYAT OF SANCOALE, SALCETE GOA AND OTHERS
August 2, 2016
NARAYAN G MAHAJAN Vs. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY
August 12, 2016
NARAYAN GANGARAM KHANDEKAR Vs. STATE OF MAHARASHTRA
January 27, 2016
NARAYAN GOVINDRAO PATIL Vs. THE MAHARASHTRA ELECTION COMMISSION
September 21, 2016
NARAYAN M MORAJKAR Vs. ASST REGISTRAR OF CO-OPERATIVE SOCIETIES
March 30, 2016
NARAYAN RAMCHANDRA PATIL Vs. BABASAHEB MAHADEO PATIL
March 7, 2016
NARAYAN WAMANRAO JOSHI Vs. STATE OF MAHARASHTRA
April 6, 2016
NARCINVA DAMODAR NAIK Vs. RUKMA ABHIJIT SADEKAR
July 18, 2016
NARENDER OMPRAKASH BANSAL Vs. ADDITIONAL CHIEF SECRETARY MEDICAL EDUCATION AND DRUGS DEPARTMENT MUMBAI
March 11, 2016
NARENDRA Vs. TULSABAI AND ORS.
February 23, 2016
NARENDRA DHARMA PATIL Vs. SHUBHANGI ANIL CHOUDHARI
December 21, 2016
NARENDRA DHARMRAJ DHOLE Vs. THE STATE OF MAHARASHTRA
November 15, 2016
NARENDRA G GOEL Vs. STATE OF MAHARASHTRA
April 18, 2016
NARENDRA RAMDAS MESHRAM AND OTHERS Vs. STATE OF MAHARASHTRA
July 12, 2016
NARENDRA S/O VITTHALRAO HINGANE, AGED ABOUT 45 YEARS, OCCU: LABOUR, R/O SHEGAON, DISTT. AMRAVATI Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION,BUTTIBORI, DISTT. NAGPUR
July 18, 2016
NARENDRA S/O. SURYABHAN WAHANE Vs. BANK OF BARODA & ORS.
November 16, 2016
NARENDRA VASUDEO AMODKAR Vs. UNION OF INDIA
November 23, 2016
NARESH KARULAL JAIN Vs. THE STATE OF MAHARASHTRA AND ANR
September 6, 2016
NARESH KESHAORAO GANAR Vs. STATE OF MAHARASHTRA
October 3, 2016
NARHARI TATYABA DAWALE Vs. THE CHIEF EXECUTIVE OFFICER,ZILLA PARISHAD, JALNA
October 17, 2016
NASHIK S/O RAMHARI GAWANDE, AGED 38 YEARS, OCCUPATION NIL, R/O PRESENTLY CONVICT NO. C4524, AMRAVATI CENTRAL PRISON, AMRAVATI/ NANDGAWHAN, TQ. DARWHA, DIST. YAVATMAL Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, P.S. DARWHA, TQ. DARWHA, DISTRICT
December 15, 2016
NASHVILLE GONSALVES Vs. LAURA BRAGANZA E FERNANDES
May 4, 2016
NASIRKHAN SHAMSHER KHAN Vs. LAXMIBAI YASHWANT RADKE
June 29, 2016
NASREEN SHAIKH ANWAR Vs. STATE OF GOA
April 3, 2016
NASREEN SHAIKH ANWAR Vs. STATE OF GOA
May 3, 2016
NASRIN SALIM SHAIKH Vs. STATE OF MAHARASHTRA
September 23, 2016
NATHURAM GOPAL PADVEKAR Vs. DISTRICT MAGISTRATE RATNAGIRI
March 21, 2016
NATIONAL INSURANCE CO. LTD. Vs. SHRI SAMBHAJIRAO MADHAVRAO RANE
November 18, 2016
NATIONAL INSURANCE CO. LTD. Vs. MR. UMESH DESSAI AND ORS.
June 24, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDRAPRABHA AND ORS.
March 10, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. MRS. CHAITALI SAMIR PAREKH
May 5, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. SHARDA WD/O RAJU WAGHMARE AND OTHERS
December 16, 2016
NATIONAL SECURITIES CLEARING CORPORATION LTD Vs. PRIME BROKING COMPANY (INDIA) LTD
June 28, 2016
NAV MAHARASHTRA CO-OPERATIVE FRUIT SALE SOCIETY LTD. Vs. NATHU SHENFADU PATIL
May 12, 2016
NAVAL JATAN MORE Vs. STATE OF MAHARASHTRA
June 9, 2016
NAVINCHAND KHUSHALCHAND MUTHA Vs. BANAJI DAMU SONDE
June 6, 2016
NAVNATH GANGADHAR DHOCKCAULE Vs. STATE OF MAHARASHTRA
September 23, 2016
NAWAB S/O LALMOHAMMED GAWALI Vs. THE STATE OF MAHARASHTRA
November 25, 2016
NAYAN ALIAS CHANDRAKALA CHANDRAKANT BORKAR (SMT.) Vs. GURUDAS HARI BORKAR
January 22, 2016
NAYASA EXPORTS PVT. LTD. Vs. UNION OF INDIA
November 21, 2016
NAZIR AHMAD SANGE Vs. STATE OF MAHARASHTRA
June 13, 2016
NEEL ELECTRO TECHNIQUES Vs. NEELKANTH POWER SOLUTIONS
May 5, 2016
NEELKANTH DEVANSH DEVELOPERS PRIVATE LIMITED Vs. URBAN INFRASTRUCTURE VENTURE CAPITAL LIMITED
March 9, 2016
NEETA KASHINATH SAWARKAR Vs. STATE OF MAHARASHTRA
August 24, 2016
NEETENDRA NARESH GADEKAR Vs. ASDRALENO DE MELLO
February 1, 2016
NEHASHREE DNYANESHWAR SONKUSARE Vs. STATE OF MAHARASHTRA
April 13, 2016
NEHRU NAGAR SOUBHAGYA COOPERATIVE HOUSING SOCIETY REGISTERED UNDER THE PROVISIONS OF THE MAHARASHTRA CO Vs. STATE OF MAHARASHTRA THROUGH ITS DEPARTMENT OF HOUSING & SPECIAL ASSISTANCE & URBAN DEVELOPMENT, HAVING ITS OFFICE AT MANTRALAYA, MUMBAI
May 5, 2016
NELSON HEREDIA AND ORS. Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, NORTH ZONE
January 7, 2016
NETAJI BHAGWANRAO TAUR Vs. STATE OF MAHARASHTRA AND OTHERS
April 27, 2016
NEW GRAND EDUCATION SOCIETY Vs. ARUN S/O ZITUJI PANTAWANE
December 1, 2016
NEW INDIA ASSURANCE CO LTD Vs. SAU. KUSUM CHANDRABHAN PAKHARE
December 20, 2016
NEW INDIA ASSURANCE CO LTD Vs. ABHIMAN WALJI KADHARE AND OTHERS
December 20, 2016
NEW INDIA ASSURANCE CO. LIMITED Vs. SUSHILA HARENDRA BAHADUR SINGH AND ORS.
June 24, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. RAVIKANT PADMAKAR TAREKAR
January 22, 2016
NICKY SIMOES, S/O THOMAS Vs. MINGUELIA REBELLO
March 30, 2016
NIGEL PALFREEMAN AND ANR Vs. THE STATE OF MAHARASHTRA
August 5, 2016
NIKHIL WAGLE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 7, 2016
NIKITA GARG AND ORS. Vs. VILE PARLE KELWANI MANDAL AND ORS.
March 31, 2016
NILESH @ NITIN S/O KESHAVRAO KANHERE Vs. STATE OF MAHARASHTRA
July 1, 2016
NILESH RAMPHER SHAHU Vs. STATE OF MAHARASHTRA
July 27, 2016
NILESH S/O NIVRUTTI JADHAV Vs. THE STATE OF MAHARASHTRA
September 1, 2016
NILKANTH Vs. AMARKANTH
July 22, 2016
NILKANTH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 19, 2016
NIMBA ZOPA PATIL Vs. STATE OF MAHARASHTRA
November 24, 2016
NIMBUS COMMUNICATIONS LIMITED Vs. COMMISSIONER OF SERVICE TAX, SERVICE TAX-VI
July 25, 2016
NIMBUS COMMUNICATIONS LIMITED Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
July 25, 2016
NINE MEDIA AND INFORMATION SERVICES LTD Vs. HERO HONDA MOTORS LTD
September 29, 2016
NIRAJ J VORA Vs. DHARMENDRA GANDHI
February 15, 2016
NIRLAC CHEMICALS Vs. HAFFKINE BIO-PHARMACEUTICAL CORPORATION LTD.
October 7, 2016
NIRMAL BANG SECURITIES PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
January 18, 2016
NIRMALA RAMSWAROOP MAKKAR Vs. DY MUNICIPAL COMMISSIONER
October 15, 2016
NIRMALA VINAYAKRAO SONARE Vs. STATE OF MAHARASHTRA
August 2, 2016
NISAR AHMED KHAN Vs. THE STATE OF MAHARASHTRA
November 23, 2016
NISAR SONS AND ORS. Vs. THE STATE OF MAHARASHTRA, MINISTRY OF REVENUE AND FOREST, MANTRALAYA AND ORS.
March 31, 2016
NISHIKANT ASHOK KALANKE Vs. PANKAJA NISHIKANT KALANKE
September 2, 2016
NITESH PRATAPRAI KOTHARI Vs. JOHN BRAGANZA AND ORS.
April 26, 2016
NITESH PUNDLIKRAO KATHE Vs. STATE OF MAHARASHTRA
August 18, 2016
NITESH SHASHIKANT KHOBRAGADE Vs. ANIL MAROTRAO KHOBRAGADE AND ORS.
April 7, 2016
NITIN Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED
April 20, 2016
NITIN @ BABLOO Vs. DEPUTY COMMISSIONER OF POLICE, AMRAVATI
March 28, 2016
NITIN BALIRAM KHARATMOL Vs. STATE OF MAHARASHTRA
April 20, 2016
NITIN BANSI JADHAV Vs. SAU. PALLAVI NITIN JADHAV
July 1, 2016
NITIN HARJIVANDAS RAJYAGOR Vs. RAJESH PRAVINCHAND RAJYAGOR
June 14, 2016
NITIN NARESH DAKI Vs. ZILLA PARISHAD RAIGAD
August 30, 2016
NITIN S/O SHESHRAO DATAL Vs. PARVATI W/O SHANKAR SOMWANSHI
December 23, 2016
NIVARAN SOLUTIONS & ORS. Vs. AURA THIA SPA SERVICES PVT. LTD. & ANR.
May 4, 2016
NIVRUTTI GYANUJI MUNDHE Vs. STATE OF MAHARASHTRA
February 15, 2016
NOMULA BROTHERS Vs. RUCHI WORLDWIDE LTD
July 20, 2016
NOOR ISLAM S/O SADIK ALI Vs. THE STATE OF MAHARASHTRA
July 15, 2016
NORA FURTADO, LAURA FURTADO Vs. KENNETH PEREIRA
December 14, 2016
NORTH GOA RENT A CAB ASSOCIATION AND ORS Vs. STATE OF GOA AND ORS
March 21, 2016
NTPC LTD. . Vs. RELIANCE INDUSTRIES LTD.
January 29, 2016
NUHU KHAN S/O BABULAL PATHAN Vs. SYED SALIM S/O SYED HUSSAIN
November 25, 2016
NURALLAH KAMRUDDIN VELJEE Vs. VISHWAMBHAR KASHINATH PALEKAR
February 24, 2016
NUZHATUNSSAE BEGUM MEHEBOOBKHA Vs. STATE OF MAHARASHTRA
August 26, 2016
OFFSHORE INFRASTRUCTURES LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
August 26, 2016
OIL & NATURAL GAS CORPORATION LIMITED Vs. INTERNATIONAL CERTIFICATION SERVICES PRIVATE LIMITED
April 28, 2016
OIL AND NATURAL GAS CORPORATION LTD. AND ORS. Vs. ESSAR OIL LIMITED AND ORS.
January 14, 2016
OLAVO BENEDITO PEREIRA Vs. SHIVKRUPA CONSRUCTIONS
May 6, 2016
OMKARSINGH SAJJAN SINGH JAT & ANR Vs. THE STATE OF MAHARASHTRA & ORS
April 27, 2016
OMPRAKASH Vs. THE STATE OF MAHARASHTRA
February 17, 2016
OMPRAKASH RAMDEV PANWAR Vs. GOVERNMENT OF INDIA
August 16, 2016
ONKAR HIRAMAN MAHAJAN Vs. THE STATE OF MAHARASHTRA
August 4, 2016
ORIENTAL INSURANCE COMPANY Vs. CHANDRAKALA RAMESH SONUNE
January 5, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. BALUBAI SHIVAJI DABHADE AND ORS.
October 3, 2016
ORNATE HOUSING PVT. LTD. Vs. THE ABHYUDAY NAGAR SAHAKARI GRUHANIRMAN SANSTHA SANGH LTD. AND ORS.
April 5, 2016
ORNATE HOUSING PVT. LTD. Vs. THE ABHYUDAY NAGAR SAHAKARI GRUHANIRMAN SANSTHA SANGH LTD. AND ORS.
April 7, 2016
OSLEN A.D SILVA Vs. STATE OF MAHARASHTRA
June 24, 2016
OUJILVIE FERNANDES Vs. JOAQUIM MARIA SALVADOR COUTINHO DE FIGUIREDO
September 20, 2016
OUR LADY OF VAILANKANNI AND PERPETUAL SUCCOUR CO OPERATIVE HOUSING SOCIETY LTD Vs. ST.MICHAEL CHURCH
July 18, 2016
OVEASH MOHSIN KADIWALA Vs. A.RAHIM HAROON MALKANI
September 6, 2016
P.BANDOPADHYA Vs. UNION OF INDIA
January 13, 2016
P.M. RUIKAR TRUST YAVATMAL AND ORS. Vs. PUNJARAM AND ORS.
January 11, 2016
P.SHANKARANARAYAN Vs. STATE OF MAHARASHTRA
August 30, 2016
PADMA @ VAISHALI DHAMMAPAL GHANBAHADDUR Vs. DHAMMAPAL TEJRAO GHANBAHADDUR
April 20, 2016
PADMA THAKORE Vs. DILIP SUMANLAL SHAH
July 12, 2016
PADMA W/O SATISH DESHMUKH Vs. VAISHALI W/O KRISHNA KUSUMAR
August 25, 2016
PADMAKAR HIROO JADHAV AND ORS Vs. MRS.KUMUD SUBHASH JADHAV
December 22, 2016
PADMANATH GOTIRAM LANDE Vs. THE STATE OF MAHARASHTRA
July 15, 2016
PADMATAI Vs. STATE OF MAHARASHTRA AND ORS.
February 10, 2016
PADMSEY KHIMJI CHHEDA & ANR. Vs. KESARBEN LAXMICHAND DEDHIA & ORS.
April 27, 2016
PALDEWAR PRASHANT AGROTECH PRIVATE LIMITED AND ORS Vs. STATE OF MAHARASHTRA
June 16, 2016
PALKHI INVESTMENTS & TRADING CO. P. LTD. Vs. THE INCOME TAX OFFICER, MUMBAI
June 9, 2016
PALLAVI D/O. SADASHIV BANDE Vs. GOVERNMENT OF INDIA
March 2, 2016
PALLAVI PRAKASHRAO PAWAR Vs. MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCE SEVAGRAM WARDHA AND OTHERS
September 16, 2016
PALM GROVE BEACH HOTELS PVT. LTD. Vs. ROYAL PALMS (INDIA) PVT. LTD.
April 18, 2016
PAN INDIA MOTORS PVT. LTD. Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD.
April 22, 2016
PANDHARINATH S/O MAHADU PATIL Vs. CHAITANYA S/O KASHINATH PATIL
April 16, 2016
PANDIT @ BABAN CHIMAJI BHUTEKAR Vs. STATE OF MAHARASHTRA
April 29, 2016
PANDIT BABURAO GURGURDE Vs. STATE OF MAHARASHTRA
February 29, 2016
PANDITA RAMABAI MUKTI MISSION Vs. MAHARASHTRA LABOUR UNION AND ANR
October 17, 2016
PANDURANG BOLU CHARI Vs. AHILYA ALIAS TIRPATI SADASIV DEUSHIKAR
September 16, 2016
PANDURANG GANGARAMJI KARHALE Vs. STATE OF MAHARASHTRA AND ORS.
February 9, 2016
PANDURANG R. SHET Vs. STATE OF GOA AND ORS.
January 7, 2016
PANDURANG RAMCHANDRA JADHAV Vs. UNION OF INDIA AND ORS.
February 22, 2016
PANDURANG RUKMANNA PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
March 30, 2016
PANDURANG S/O TUKARAM THAKARE Vs. STATE OF MAHARASHTRA & ORS.
October 27, 2016
PANDURANG S/O UKANDI BANSODE, AGE : 48 YEARS, OCCUPATION : SERVICE, R/O GADANKI, PENSIONPURA, HINGOLI, DIST. PARBHANI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, THROUGH ITS DIVISIONAL CONTROLLER, PARBHANI
October 20, 2016
PANDURANG SITARAM PANDE Vs. AVINASH RAMKRISHNA PANDE & OTHERS
August 4, 2016
PANKAJ @ SUYOG S/O SHRAMPRAVESHSINGH THAKUR, AGED ABOUT 21 YEARS, OCC. Vs. THE STATE OF MAHARASHTRA, THROUGH P.S.O., P.S. RAMNAGAR, DIST. CHANDRAPUR
September 30, 2016
PANKAJ BHALLAJI ATRAM Vs. STATE OF MAHARASHTRA AND OTHERS
August 26, 2016
PANKAJ DYES & CHEMICALS LTD. Vs. TACO HENDRICKSON SUSPENSIONS PVT. LTD.
May 2, 2016
PANKAJ S/O SUNDARLAL YADAV Vs. STATE OF MAHARASTRA AND OTHERS
August 23, 2016
PANNA SURENDRA MEHTA Vs. PURNIMA LATIK SHAH
October 14, 2016
PANT NAGAR MAHATMA PHULE CO-OP. HSG. SOCIETY LTD. & ORS. Vs. STATE OF MAHARASHTRA AND ORS.
April 2, 2016
PAPPU @ AKHILESH SHIVSHANKAR Vs. THE STATE OF MAHARASHTRA
December 21, 2016
PARAMESHWARAN SUBRAMANI AND ORS. Vs. STATE
February 2, 2016
PARAMJITSINGH @ KAKE S/O HARTEKSINGH SOUNDH Vs. STATE OF MAHARASTRA
August 8, 2016
PARBHANI DISTRICT CENTRAL BANK LTD Vs. STATE OF MAHARASHTRA
June 23, 2016
PARESH PANDURANG NAIK AND ORS. Vs. STATE OF GOA AND ORS.
May 3, 2016
PARKKOT MARITIMA AGENCIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
November 15, 2016
PARMANAND BUILDERS PVT. LTD. Vs. COMMISSIONER OF INCOMETAX MUMBAI CITYVI
November 15, 2016
PARMESHWAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
May 6, 2016
PARMESHWAR DAS AGARWAL Vs. ADDITIONAL DIRECTOR
October 5, 2016
PARMESHWAR S/O SITARAM UDARE Vs. THE STATE OF MAHARASHTRA
August 30, 2016
PARSHWANATH INFRA TECH PVT LTD Vs. MAHARASHTRA INDUSRTIAL DEVELOPMENT CORPORATION
April 21, 2016
PARTUR ADVOCATE BAR ASSOCIATION Vs. STATE OF MAHARASHTRA
May 5, 2016
PARVATIBAI TANU SHIVGAN Vs. SHRI DHONDU SAKHARAM GURAV
September 7, 2016
PARVATIBAI TUKARAM SIRSAT AND ORS Vs. DWARKA FULCHAND SIRSAT AND ORS
November 23, 2016
PATEL ENGINEERING CO. LTD. Vs. B.T. PATIL & SONS BELGAUM (CONSTRUCTION) PVT. LTD. AND ORS.
January 8, 2016
PATEL ENGINEERING CO.LTD. Vs. M/S. S.B.P. & CO.
January 8, 2016
PATILBA RAOJI KHEMNAR Vs. AHMEDNAGAR MUNICIPAL CORPORATION
October 3, 2016
PATRU JOGUJI CHALAKH Vs. THE ADDITIONAL COMMISSIONER
November 17, 2016
PAUL PARAMBI, CHIEF PROMOTER, SPRINGS CHS LTD. AND ANOTHER Vs. THE BOMBAY DYEING AND MANUFACTURING CO.LTD. AND ANOTHER
December 16, 2016
PAWAN @ VISHAL, S/O RAMESHCHANDRA RUNWAL (JAIN), AGED ABOUT 25 YEARS, OCCUPATION Vs. DIWAKARRAO, S/O RAMRAO BHOYAR, AGED ABOUT 54 YEARS, OCCUPATION
October 26, 2016
PENTAIR WATER INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 19, 2016
PEOPLE INTERACTIVE (INDIA) PRIVATE LIMITED Vs. VIVEK PAHWA
September 14, 2016
PERFETTI VAN MELLE INDIA PVT LTD Vs. STATE OF MAHARASHTRA
September 1, 2016
PERMASTEELISA (INDIA) PVT. LTD. Vs. STATE OF MAHARASHTRA DEPARTMENT OF SALES TAX AND ORS.
May 6, 2016
PETER AGNELO DANNEY ESTIBERIO Vs. REENA COLACO
March 21, 2016
PETER FRANCIS CONCEICAO Vs. CANDOLINA CONCEICAOAND ANOTHER
October 15, 2016
PHANTOM FILMS PVT. LTD. AND ORS. Vs. THE CENTRAL BOARD OF FILM CERTIFICATION AND ORS.
June 13, 2016
PHILIP J. Vs. ASHAPURA MINECHEM LTD
January 29, 2016
PHILIP J. Vs. ASHAPURA MINECHEM LTD
February 29, 2016
PHULABAI PRAKASH PAWAR Vs. SKF INDIA LTD
September 7, 2016
PHULORA PRINTERS Vs. ANKUSH SITARAM SAWANT
April 22, 2016
PIEDADE FERNANDES Vs. ROQUE AFONSO, AND HIS WIFE
December 5, 2016
PILERNE CITIZENS FORUM Vs. THE STATE OF GOA
May 3, 2016
PINE TREE FINSERVE PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX-3, MUMBAI AND ORS.
February 22, 2016
PINNYA @ AJINATH AMBADAS AVHAD Vs. STATE OF MAHARASHTRA
September 7, 2016
PIRAMAL FUND MANAGEMENT PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX MUMBAI
March 17, 2016
PNP POLYTEX PVT. LTD. Vs. UNION OF INDIA
November 28, 2016
POKLE & CO AND ORS Vs. UNION OF INDIA AND ORS
March 14, 2016
POORNANAD SARASWATI CO-OP HOUSING SOCIETY LTD. Vs. DIVISIONAL JOINT REGISTRAR (APPEAL), MUMBAI AND ORS.
June 14, 2016
POPAT PANDHARINATH SUTAR Vs. MEMBER OF BAR ASSOCIATION OF ADVOCATES KARMALA
December 9, 2016
POPAT S/O MACHINDRA SATHE Vs. SHANKAR S/O BAPU SHINDE
November 22, 2016
POPULAR STOCK AND SHARE SERVICES LTD Vs. STATE OF MAHARASHTRA
September 8, 2016
PRABHA P. SHENAI Vs. ISPAT INDUSTRIES LTD.
March 9, 2016
PRABHAKAR AND ORS. Vs. THE CENTRAL BUREAU OF INVESTIGATION
February 25, 2016
PRABHAKAR GOVINDRAO LEKURWALE, AGED 40 YEARS, OCCUPATION AGRICULTURIST, RESIDENT OF DEOLI (SAWANGI), TAHSIL HINGNA, DISTRICT NAGPUR Vs. SOU. ANITA @ MONA, W/O PRABHAKAR LEKURWALE, AGED 37 YEARS, OCCUPATION PRIVATE, RESIDENT OF C/O SHRI BACHALE, OMNAGAR, SAKKARDARA, NAGPUR, DISTRICT NAGPUR
October 13, 2016
PRABHAKAR KRISHNARAO PULLIWAR Vs. SMT. NILIMA WD/O DINKARRAO PULLIWAR
November 24, 2016
PRABHAKAR LOTU TAYADE Vs. THE STATE OF MAHARASHTRA
August 18, 2016
PRABHAKAR S/O TUKARAM LANJEWAR Vs. ADDITIONAL DISTRICT MAGISTRATE COLLECTORATE PREMISES, NAGPUR
February 12, 2016
PRABHAKAR S/O. AMBADASRAO DONGRE Vs. THE STATE OF MAHARASHTRA
August 1, 2016
PRABHAKAR SAMBHU CHAUDHARY Vs. LAXMAN BABAN MALI
April 1, 2016
PRABHAKAR WAKTUJI SAPATE Vs. NARAYAN BABURAO DHAKATE
April 6, 2016
PRABHATKUMAR DAS AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, NAGPUR CIRCUIT BENCH AND OTHERS
January 18, 2016
PRABHU S/O LIMBAJI BADE Vs. THE STATE OF MAHARASHTRA
July 12, 2016
PRADEEP Vs. STATE OF MAHARASHTRA
June 28, 2016
PRADEEP MANIKRAO CHIKTE Vs. DEPUTY DIRECTOR VOCATIONAL
September 6, 2016
PRADEEP RAIBHAN GAIKWAD Vs. STATE OF MAHARASHTRA
July 26, 2016
PRADEEP RAMCHANDRA VELIP Vs. STATE OF GOA
February 29, 2016
PRADEEP S/O. TRYAMBAKRAO SONAWANE Vs. THE STATE OF MAHARASHTRA
April 18, 2016
PRADIP HIMATLAL MOTLA Vs. JAYESH HIMATLAL MOTLA
August 29, 2016
PRADIP VASANTRAO GAURKHEDE Vs. DIVISIONAL COMMISSIONER AND REGIONAL DIRECTOR MUNICIPAL ADMINISTRATION AMRAVATI
April 5, 2016
PRADUDHAN SUGRIV KAMBLE R/O AHERGAON, TAL. MADHA, DIST. SOLAPUR Vs. THE STATE OF MAHARASHTRA
April 12, 2016
PRAJITA DEVELOPERS PVT. LTD. Vs. YUSUF KHAN AND ORS.
March 4, 2016
PRAKASH Vs. STATE OF MAHARASHTRA
August 26, 2016
PRAKASH Vs. STATE OF MAHARASHTRA
April 7, 2016
PRAKASH BABURAO INGALE Vs. STATE OF MAHARASHTRA
March 1, 2016
PRAKASH BHAU SOUDE Vs. STATE OF MAHARASHTRA
January 20, 2016
PRAKASH D. KATE Vs. THE STATE OF MAHARASHTRA
January 11, 2016
PRAKASH GHASIT DHIKKYAV AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 17, 2016
PRAKASH MANNULAL JAISWAL Vs. THE STATE OF MAHARASHTRA
August 8, 2016
PRAKASH S RANDIVE Vs. STATE OF MAHARASHTRA AND ANR
September 6, 2016
PRAKASH SURYAKANT LAD Vs. STATE OF MAHARASHTRA
December 1, 2016
PRAKASH V.GAUDE Vs. VILLAGE PANCHAYAT AT USGAON-GANJE
September 7, 2016
PRALHAD Vs. STATE OF MAHARASHTRA
January 27, 2016
PRALHAD BHIKAJI BARGAJE Vs. STATE OF MAHARASHTRA AND OTHERS
September 1, 2016
PRAMERICA ASSET MANAGERS PVT. LTD. AND ORS. Vs. DECCAN CHRONICLE HOLDINGS LTD.
February 5, 2016
PRAMOD GANPATRAO POBARE Vs. DIVISIONAL CONTROLLER, STATE TRANSPORT CORPORATION, BULDANA AND ANOTHER
April 7, 2016
PRAMOD JAMNADAS GOKANI Vs. BOMBAY HOUSING AND AREA DEVELOPMENT AUTHORITY & ORS.
August 25, 2016
PRAMOD NAVNEET SHIRSAT Vs. STATE OF MAHARASHTRA
July 4, 2016
PRAMOD PRABHAKAR PATIL Vs. UNION OF INDIA
December 13, 2016
PRAMOD RADESHYAM AGRAWAL & ORS. Vs. ASHOK SHYAMSUNDER ZINZUNWALA & ANR.
October 26, 2016
PRAMOD RAGHUPATI JOSHI Vs. THE STATE OF MAHARASHTRA AND ORS.
January 13, 2016
PRAMOD S/O NAMDEO CHOUDHARY Vs. STATE OF MAHARASHTRA
June 9, 2016
PRANJALI BHALCHANDRA SHIRSAT Vs. STATE OF MAHARASHTRA AND ORS.
August 19, 2016
PRASAD ENTERPRISES Vs. UNION OF INDIA
January 11, 2016
PRASAD JANARDAN KURADE Vs. NIKITA PRASAD KURADE
January 13, 2016
PRASHANT DEEPAK OSWAL Vs. MAHESH SAHAKARI BANK LTD. & ANR.
January 13, 2016
PRASHANT PANDIT SALVE Vs. SUVARNA PRASHANT SALVE
July 11, 2016
PRASHANT RAJARAM NAIK AND 8 ORS Vs. STATE OF GOA AND ORS
March 22, 2016
PRASHANT S/O JAIDEO WASANKAR Vs. STATE OF MAHARASHTRA
September 19, 2016
PRASHANT S/O. PRAVIN GAIKWAD Vs. THE STATE OF MAHARASHTRA
December 19, 2016
PRATAP BABURAO SHEVALE Vs. STATE OF MAHARASHTRA
January 7, 2016
PRATAP MEHTA Vs. MUNICIPAL CORPORATION OF GR MUMBAI
September 26, 2016
PRATAP PENDEKAR Vs. STATE OF MAHARASHTRA
April 7, 2016
PRATAPSINH SHOORJI VALLABHDAS Vs. STATE OF MAHARASHTRA
September 16, 2016
PRATIBHA DEVENDAR SINGH Vs. STATE OF MAHARASHTRA
July 5, 2016
PRATIBHA MANGILAL CHAVAN Vs. MUNCIIPAL CORPORATION OF GREATER MUMBAI & ORS.
December 22, 2016
PRATIBHA NIKETAN EDUCATION SOCIETY Vs. ASHOK SAMBHAJI DALPE
April 2, 2016
PRATIBHA NIKETAN EDUCATION SOCIETY, NANDED AND ORS. Vs. ASHOK AND ORS.
April 11, 2016
PRAVI AUTO SWING PVT LTD Vs. ASHOK KISAN MORE
September 26, 2016
PRAVIN AJIT DHURVE Vs. STATE OF MAHARASHTRA
July 1, 2016
PRAVIN DHONDIRAM CHORGE Vs. STATE OF MAHARASHTRA
January 10, 2016
PRAVIN P. WATEGAONKAR Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
April 12, 2016
PREM SIDDHA CO-OP HOUSING SOCIETY Vs. THE HIGH POWER COMMITTEE-II
August 23, 2016
PREMANAD G.PHADTE Vs. STATE OF GOA
November 25, 2016
PREMLAL S/O ASHARFILAL YADAV Vs. SUB DIVISIONAL MAGISTRATE, RAMTEK, TQ RAMTEK, DIST NAGPUR
July 20, 2016
PRIME SPIRITS Vs. MASTER BLENDER PRIVATE LIMITED
March 29, 2016
PRINCE MARINE TRANSPORT SERVICES PVT. LTD. Vs. MINESCAPE MINERALS PVT. LTD.
March 15, 2016
PRINCIPAL COMMISSIONER OF CUS. Vs. INTERPORT IMPEX P. LTD.
November 28, 2016
PRINCIPAL COMMISSIONER OF CUSTOMS (GENERAL) Vs. S.K.D. SHIPPING AGENCY
December 5, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSIONER (ITSC) & ANR.
April 28, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 4, MUMBAI Vs. INCOME TAX SETTLEMENT COMMISSION (ITSC) AND ORS.
March 10, 2016
PRINCIPAL SHRIKRISHNA ADHYAPAK VIDYALAYA SAONER Vs. STATE OF MAHARASHTRA
July 26, 2016
PRINCIPAL/SECRETARY,NUTAN MAHAVIDYALAYA, SAILU Vs. DAYANAND BHUJANGRAO SALVE
November 24, 2016
PRITHVIRAJ S. SINGH Vs. THE SECRETARY,SCHOOL EDUCATION DEPARTMENT
June 17, 2016
PRITHWIRAJ S/O RAJERAM DEHANKAR Vs. BHANUDAS SHYAMRAOJI RAUT
August 3, 2016
PRITIDAS M SAWANT Vs. STATE OF GOA
April 7, 2016
PRIYANKA NITIN WAGHELA Vs. STATE OF MAHARASHTRA
March 23, 2016
PROF DR BALCHANDRA Vs. CHIEF SECRETARY MINISTRY OF PERSONNEL
February 12, 2016
PROPOSED LAXMIDEVI MACHYA VAVYASAIK Vs. STATE OF MAHARASHTRA
July 4, 2016
PROVINCIAL HOUSINGS AND PROPERTY LTD. Vs. UNION OF INDIA AND OTHERS
September 8, 2016
PRUDENTIAL GROUP Vs. MILTON FERNANDES; SARPANCH/SECRETARY, VILLAGE PANCHAYAT OF TALEIGAO
June 7, 2016
PRUTHVIRAJ BABA DESHMUKH Vs. MANDABAI BAJIRAO BADE
December 9, 2016
PUNE ZILLA MADHYAVARTI SAHAKARI BANK LTD. Vs. HANUMAN VIVIDH KARYKARI SEVA SAHAKARI SANSTHA MARYADIT & ORS.
May 2, 2016
PUNIT CONSTRUCTION CO. Vs. UNION OF INDIA AND ORS.
January 27, 2016
PUNJAB CHEMICALS & CROP PROTECTION LTD Vs. HINDUSTAN ANTIBIOTICS LTD
August 23, 2016
PURUSHOTHAMAN JAMBUKESAN Vs. PATEL ENGINEERING LIMITED AND OTHERS
February 15, 2016
PURUSHOTTAM DEVIDAS YOGI Vs. SUB DIVISIONAL OFFICER,PUSAD
July 13, 2016
PURUSHOTTAM KASHINATH KULKARNI Vs. STATE OF MAHARASHTRA
February 16, 2016
PURUSHOTTAM RAGHUNATH KULKARNI Vs. STATE OF MAHARASHTRA
September 2, 2016
PURUSHOTTAM S/O, SHIVDAS CHAUDHARI Vs. NARAYAN S/O. SHIVDAS CHAUDHARI
October 27, 2016
PUSHPA PANDURANG MOKAL AND OTHERS Vs. STATE OF MAHARAHTRA AND OTHERS
July 19, 2016
QAYS TAYYIBJI Vs. AKBAR HUMAYUN ABDULALI
February 16, 2016
QURESHI BROTHERS, AKHADA Vs. STATE OF MAHARASHTRA
February 2, 2016
R. M. YADAV Vs. BANK OF INDIA
October 25, 2016
R.SHRIDHAR Vs. STATE DEPARTMENT AGRICULTURE
September 19, 2016
RABINDRA A L DIAS Vs. ELIZA DSILVA
September 2, 2016
RADHESHAM LAXMINARAYAN AND CO. Vs. KASHMIRILAL AND ORS.
April 29, 2016
RADHIKA BHARGAVA AND ORS Vs. ARJUN SAHGAL AND ORS
December 14, 2016
RADHIKA D/O RAJESH MANDHANI Vs. DILIP PATHWARDHAN
March 22, 2016
RAGHU S CHARI Vs. UNION OF INDIA AND OTHERS
May 2, 2016
RAGHUNATH RAMDAS SHENDE Vs. STATE OF MAHARASHTRA
September 20, 2016
RAGHUNATH S DIXIT Vs. SURENDRANATH B BURAD
February 17, 2016
RAGHUPATI RAMKRISHNA BHANDARI & ANR. Vs. RAM DARYANANI
January 19, 2016
RAHEJA UNIVERSAL PVT. LIMITED Vs. B.E. BILLIMORIA & CO. LIMITED
March 31, 2016
RAHUL @ BALA S/O. DIGAMBER SONAVANE Vs. THE STATE OF MAHARASHTRA
November 25, 2016
RAHUL BAJAJ Vs. MANGAL KESHAV SECURITIES LTD.
July 15, 2016
RAHUL S/O VIRENDRA DESHMUKH Vs. STATE OF MAHARASHTRA
May 6, 2016
RAHUL S/O. RAVINDRA DESHMUKH & ORS. Vs. STTAE OF MAHARASHTRA
June 8, 2016
RAHUL S\O APPASAHEB PATARE AND OTHERS Vs. DIVISIONAL JOINT REGISTRAR, CO-OPREATIVE SOCIETIES,NASIK AND OTHERS
August 30, 2016
RAHUL SAHEBRAO CHABUKSWAR, AGE : 34 YEARS, OCC. BUSINESS, R/O. HUSEN COLONY, AURANGABAD Vs. STATE OF MAHARASHTRA, THROUGH HOME DEPARTMENT, MANTRALAYA, MUMBAI
October 21, 2016
RAHUL SURESH KULKARNI Vs. HIGH COURT OF JUDICATURE THROUGH ITS REGISTRAR GENERAL
September 16, 2016
RAHUL UTTAM SURYAVANSHI Vs. SUNIL MANIKCHAND KASLIWAL
September 30, 2016
RAJARAM KALANGUTKAR Vs. FR FRANKLIN DMELLO
February 22, 2016
RAJARAM S/O. DNYANDEO NAKADE Vs. THE STATE OF MAHARASHTRA
July 15, 2016
RAJARAM S/O. NAMDEO SUDKE Vs. THE STATE OF MAHARASHTRA
February 9, 2016
RAJARAM SHRIPATI BANDUKE Vs. THE STATE OF MAHARASHTRA
September 22, 2016
RAJDHAR SHIVDAS KOLI Vs. KHATUBAI @ LAXMIBAI RAJDHAR KOLI
September 21, 2016
RAJENDER AMIRCHAND SUJANYAL AND ORS Vs. STATE OF MAHARASHTRA PUBLIC HEALTH DEPARTMENT AND ORS
December 21, 2016
RAJENDRA D SETH Vs. REKHA JHA ALIAS REKHA R SETH
April 11, 2016
RAJENDRA PANDURANG IDE Vs. THE STATE OF MAHARASHTRA
November 16, 2016
RAJENDRA POPAT WAGHMARE Vs. STATE OF MAHARASHTRA
March 31, 2016
RAJENDRA RAMJI JADHAV Vs. STATE OF MAHARASHTRA
February 29, 2016
RAJENDRA S/O GOPIKISAN KALANTRI Vs. TAKHATMAL SHRIVALLABH BROTHERS
April 25, 2016
RAJENDRA S/O MADHAV PATE Vs. THE STATE OF MAHARASHTRA
October 10, 2016
RAJENDRA S/O MAHADU PATIL Vs. STATE OF MAHARASHTRA
October 24, 2016
RAJENDRA SADASHIV DHAWALE Vs. YOJANA RAJENDRA DHAWALE
October 7, 2016
RAJENDRA SINGH Vs. STATE OF GOA
July 19, 2016
RAJENDRA SITARAM LAKADE AND OTHERS Vs. RETURING OFFICERFORTHE ELECTION OF VILLAGE PANCHAYAT,INZHALA AND OTHERS
August 12, 2016
RAJENDRA SURYAKANT MORE Vs. FIXOLITE WIRES & CABLES PVT. LTD. AND ORS.
February 17, 2016
RAJENDRA TIKARAM BAGMARE Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
July 21, 2016
RAJENDRA VINAYAK MEHTA Vs. VEENA JASWANT SHAH
April 28, 2016
RAJENDRAKUMAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 7, 2016
RAJESH Vs. STATE OF MAHARASHTRA
March 8, 2016
RAJESH BABU WALUNDRA AND ORS. Vs. THE STATE OF MAHARASHTRA
January 14, 2016
RAJESH DHANAJI DHONDI Vs. STATE OF MAHARASHTRA
May 6, 2016
RAJESH KASHIRAM KARAD & ANR. Vs. STATE OF MAHARASTRA & ORS.
October 18, 2016
RAJESH MOTILAL CHANDAN AGED ABOUT 45 YEARS, OCCU: SERVICE R/O KOSHATWAR WARD, NEW PUSAD, BEHIND MUKHARE HOME, N.GARDEN ROAD, DISTT.YAVATMAL Vs. VICE CHAIRMAN AND JOINT COMMISSIONER, SCHEDULING TRIBE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI DIVISION, AMRAVATI
December 20, 2016
RAJESH RATAN KARMAVAT Vs. STATE OF MAHARASHTRA
April 11, 2016
RAJESH S/O LAXMANRAO KADU Vs. STATE OF MAHARASHTRA
December 2, 2016
RAJESH SHARAD MAPARA Vs. STATE OF MAHARASHTRA
March 14, 2016
RAJESHRI SHYAM KAMAT Vs. ASSISTANT ENGINEER, WATER SUPPLY, PUBLIC WORKS DEPARTMENT
September 22, 2016
RAJMAL NAMDEO BHAGWAT AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
September 29, 2016
RAJU Vs. THE STATE OF MAHARASHTRA
January 5, 2016
RAJU Vs. STATE OF MAHARASHTRA
February 5, 2016
RAJU DASHRATH PAIKADE (DECEASED) Vs. THE STATE OF MAHARASHTRA
August 8, 2016
RAJU MAHESH DHRUV Vs. STATE OF MAHARASHTRA
July 12, 2016
RAJU PAVALAS PAKHRE Vs. STATE OF MAHARASHTRA
August 26, 2016
RAJUL KETAN RAJ Vs. RELIANCE CAPITAL LTD
February 12, 2016
RAJYA RASHTRIYA KAMGAR SANGH (INTUC) Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
December 15, 2016
RAKESH KISAN NAGARALE Vs. STATE OF MAHARASHTRA
June 8, 2016
RAKHEE GUPTA Vs. THE STATE OF MAHARASHTRA
October 18, 2016
RAKMABAI PANDURANG SONAVANE Vs. PANDURANG RAMKRISHNA SONAVANE
August 26, 2016
RAM GANGADHARAN Vs. STATE OF GOA AND ORS.
February 5, 2016
RAMA NAGU GAYAKWAD Vs. STATE OF MAHARASHTRA
May 2, 2016
RAMANNA AMANNAPPA MASARE Vs. BHANUDAS DAGADU PATANGE AND ORS
December 21, 2016
RAMAVTAR B. JAJODIA Vs. HONBLE MR.SHYAM LILANI
August 2, 2016
RAMCHANDRA GANGARAM SANGOLE Vs. SHRI PRAKASH EKNATH CHOUDHARI
August 10, 2016
RAMCHANDRA GOVINDRAO KOTTAWAR Vs. DROPADBAI APPASAHEB DODMANI
January 13, 2016
RAMCHANDRA S/O KAWDU DASHERIA Vs. STATE OF MAHARASHTRA
April 22, 2016
RAMDAS S/O. MAROTRAO KATHLE Vs. THE STATE OF MAHARASHTRA
October 18, 2016
RAMDAS SHANKARRAO DHUMAL Vs. AJAY SHANKARRAO DHUMAL
December 23, 2016
RAMDAS SHRIHARI MUNJEKAR Vs. STATE OF MAHARASHTRA
September 16, 2016
RAMDAS SITARAM WANARE AND OTHERS Vs. THE STATE OF MAHARASHTRA
November 24, 2016
RAMESH AND ORS Vs. STATE OF MAHARASHTRA AND ORS
September 2, 2016
RAMESH DAMU PATIL Vs. PURUSHOTTAM UMRAO CHAVAN
September 23, 2016
RAMESH DEWOO DHAMANKAR Vs. THE BANK OF INDIA OFFICERS ASSOCIATION, BANK OF INDIA BHAVAN, 70/80, MAHATMA GANDHI ROAD, FORT, MUMBAI 400 023 AND OTHERS
August 29, 2016
RAMESH GAJANAN NIGUDKAR Vs. THE BANK OF BARODA
August 18, 2016
RAMESH KRUSHNARAO DESHPANDE Vs. STATE OF MAHARASHTRA
April 7, 2016
RAMESH MARUTIRAO JADHAV Vs. THE STATE OF MAHARASHTRA AND ANR
September 27, 2016
RAMESH NAMDEO REWALE Vs. STATE OF MAHARASHTRA
March 17, 2016
RAMESH NARAYAN PATIL AND ORS Vs. STATE OF MAHARASHTRA
December 20, 2016
RAMESH RAMCHANDRA KALYANKAR Vs. SURESH K. HAWARE
July 1, 2016
RAMESH RAOSAHEB GAIKWAD Vs. THE SENIOR INSPECTOR OF POLICE, KALAMBOLI POLICE STATION AND ORS.
January 8, 2016
RAMESH S/O SHANKAR MAHAJAN Vs. MRS MIRABAI RAMESH MAHAJAN
September 2, 2016
RAMESH SHANU GAONKAR Vs. DIRECTOR OF SPORTS AND YOUTH AFFAIRS, GOVERNMENT OF GOA AND ORS.
March 4, 2016
RAMESH SOMESHWARRAO TAYDE Vs. STATE OF MAHARASHTRA
March 28, 2016
RAMESHWAR Vs. STATE OF MAHARASHTRA
March 8, 2016
RAMESHWAR DINAJI DHAWDE Vs. STATE OF MAHARASHTRA
March 30, 2016
RAMKISAN S/O MOTILAL JAISWAL Vs. THE STATE OF MAHARASHTRA
November 23, 2016
RAMKISHAN NARHARI SANGEWAR Vs. STATE OF MAHARASHTRA
July 5, 2016
RAMKRISHNA BAJAJ Vs. COMMISSIONER OF WEALTH TAX
January 29, 2016
RAMKRISHNA GOVINDRAO DANDI Vs. THE STATE OF MAHARASHTRA
January 29, 2016
RAMKRISHNA P. KANDOLKAR AND ORS. Vs. PETER PAUL DSOUZA AND ORS.
April 18, 2016
RAMKRISHNA UDDHAO DHAWAS Vs. WESTERN COALFIELDS LIMITED
May 2, 2016
RAMLING JANARDAN NAGTILAK Vs. THE STATE OF MAHARASHTRA
August 2, 2016
RAMNATH @ SAMEER VEREKAR Vs. STATE, PANAJI POLICE STATION
March 30, 2016
RAMRAO S/O BHAUJI BHAGAT & ORS Vs. SMT. ANNAPURNABAI SADASHIV DEOKUMBI
October 17, 2016
RAMSARUP INDUSTRIES LIMITED Vs. TATA CAPITAL FINANCIAL SERVICES LIMITED
August 9, 2016
RAMSHANKAR KEVAT Vs. MANGALA K MAHALE
April 21, 2016
RAMSWAROOP AND ORS. Vs. THE COMMISSIONER OF INCOME TAX-II AND ORS.
May 6, 2016
RANGNATH S/O BAJIRAO KHADKE Vs. THE STATE OF MAHARASHTRA
August 23, 2016
RANGNATH SAHEBRAO JADHAV Vs. THE STATE OF MAHARASHTRA
August 3, 2016
RANJANA NAGPAL Vs. GEOJIT FINANCIAL SERVICES LTD
July 14, 2016
RANJEET NABHA Vs. UDITA NABHA
August 12, 2016
RANJIT BABURAO AWHAD Vs. THE DIVISIONAL CONTROLLER,MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, DHULE
December 22, 2016
RANJITJI S/O GAMBHIRJI THAKUR Vs. THE STATE OF MAHARASHTRA
December 20, 2016
RAOSAHEB S/O YASHWANT TAMBE Vs. THAKUBAI RAOSAHEB TAMBE
September 1, 2016
RASHAMI W/O SATISH KHANDVIKAR Vs. THE STATE OF MAHARASHTRA
October 17, 2016
RASHID Vs. THE COMMISSIONER OF POLICE, MUMBAI AND ORS.
March 14, 2016
RASHMI HARESH TAWARI Vs. STATE OF MAHARASHTRA
April 12, 2016
RASHTRIYA VIJ KAMGAR SAHAKARI PATSANSTHA LIMITED, THROUGH ITS CHAIRMAN, PLOT NO.24, KOHINOOR GARDEN, MALIWADA, AHMEDNAGAR Vs. ASHOK RAMBHAU KHILLARE, R/O SUVARNNAGAR, KEDGAON, TQ. AND DIST. AHMEDNAGAR
September 21, 2016
RASIKLAL MANIKCHAND DHARIWAL AND OTHERS Vs. KISHORE WADHWANI AND ANOTHER
November 18, 2016
RATAN PARBAT AHIRE Vs. THE CHAIRMAN, CHINCHPADA VIBHAG SHIKSHAN PRASARAK MANDAL AND ORS.
January 18, 2016
RATTAN INDIA POWER LIMITED Vs. STATE OF MAHARASHTRA
May 5, 2016
RAVI ANANDRAO GURPUDE Vs. STATE OF MAHARASHTRA
August 1, 2016
RAVI JAGATRAO INGLE Vs. STATE OF MAHARASHTRA
September 28, 2016
RAVI SHANKAR BHAKRE Vs. STATE OF MAHARASHTRA
November 18, 2016
RAVINDRA Vs. THE CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD. AND ORS.
April 1, 2016
RAVINDRA BHIMRAO PATIL Vs. EXECUTIVE DIRECTOR
November 22, 2016
RAVINDRA GIRJAPPA KHARATMAL Vs. STATE OF MAHARASHTRA
June 17, 2016
RAVINDRA NARAYAN MALAP Vs. THE PRESIDENT, GUHAGAR EDUCATION SOCIETY
June 6, 2016
RAVINDRA RAMRAO SHINDE Vs. SUB DIVISIONAL MAGISTRARE JATH
January 21, 2016
RAVINDRA S/O SHANKAR KAMBLE Vs. STATE OF MAHARASHTRA
October 1, 2016
RAVINDRA S/O. VITTHALRAO PANDHARE & ANR. Vs. STATE OF MAHARASHTRA
October 19, 2016
RAVINDRASINGH S/O RAKHASINGH DHUNNE Vs. STATE OF MAHARASHTRA
August 12, 2016
RAYAT SHIKSHAN SANSTHA, SATARA Vs. APPA BHIMRAO POL
September 7, 2016
RAYMOND LANCY RODRIGUES Vs. YOGITA RAYMOND RODRIGUES
February 25, 2016
RAYMOND LIMITED Vs. RAYMOND PHARMACEUTICAL PVT LTD
July 20, 2016
REDI PORT LIMITED AND ANR Vs. STATE OF MAHARASHTRA & ANR
December 14, 2016
REGAL TEA DEPOT AND ORS Vs. ALTAF ABUMIYA TAMBOLI AND ORS
August 18, 2016
REGGIE FERNANDES Vs. POLICE INSPECTOR MAPSU GOA
September 27, 2016
REGIONAL PROVIDENT FUND COMMISSIONER AND OTHER Vs. TATA CONSULTANCY SERVICES LTD
September 8, 2016
REGIONAL PROVIDENT FUND COMMISSIONER, THANE Vs. OFFICIAL LIQUIDATOR, HIGH COURT, MUMBAI
January 6, 2016
REHANA SULTAN BEGUM Vs. HASHMI SAYED MUJIB
August 11, 2016
REHMANIYA URDU EDUCATION SOCIETY Vs. THE STATE OF MAHARASHTRA AND ORS.
March 8, 2016
REID & TAYLOR (I) LIMITED Vs. L & T FINANCE LIMITED
March 30, 2016
REID & TAYLOR (I) LIMITED AND ORS. Vs. L & T FINANCE LIMITED
March 23, 2016
RELIANCE COMMUNICATIONS LIMITED Vs. STATE
October 7, 2016
RELIANCE GENERAL INSURANCE Vs. PUNDALIK GURUDAS EKAWADE
March 22, 2016
RELIANCE INDUSTRIES LTD Vs. RELIANCE INDUSTRIES LTD
January 29, 2016
RELIANCE INDUSTRIES LTD. Vs. CONCORD ENVIRO SYSTEMS PVT. LTD.
June 30, 2016
RELIANCE INFRASTRUCTURE LIMITED Vs. STATE OF MAHARASHTRA
April 18, 2016
RELIANCE INFRASTRUCTURE LTD. Vs. COMMISSIONER OF INCOME TAX, CITY-VI, MUMBAI
December 20, 2016
RELIANCE INFRASTRUCTURE LTD. AND ORS. Vs. ROADWAY SOLUTION (I) PVT. LTD.
January 7, 2016
RENDEZVOURS SPORTS WORLD & ORS. Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
August 8, 2016
RENUKA ALIAS BALABAI NIVRUTTI BHISE Vs. STATE OF MAHARASHTRA
July 12, 2016
RENUKA DHANRAJ DUMANE AND ANOTHER Vs. DHANRAJ S/O SHANKARAPPA DUMANE
October 17, 2016
RESURGERE MINES & MINERALS INDIA LTD. AND ORS. Vs. VYAGRESHWAR MINERAL INDUSTRIAL PRODUCERS CO-OPERATIVE SOCIETY AND ORS.
May 6, 2016
RICARDO JOAQUIM INANCIO Vs. LAXAMI R KORGAONKAR AND ORS
March 18, 2016
RICHARD RUSHTON Vs. STATE OF MAHARASHTRA
October 21, 2016
RICHIE EDWIN DIAS Vs. STATE OF GOA AND ORS.
March 2, 2016
RICHMOND MERCANTILE LIMITED Vs. VINERGY INTERNATIONAL PRIVATE LIMITED
July 1, 2016
RISHABHKUMAR Vs. SECRETARY TO THE GOVERNMENT OF INDIA
April 25, 2016
RISHI STEELS PVT. LTD. Vs. ASSTT. COMMR. OF C. EX. & CUSTOMS
June 7, 2016
ROGER FRANCO AND ORS. Vs. LEONARA FERNANDES
April 16, 2016
ROGER FRANCO, S/O LATE VICENT FRANCO Vs. LEONARA FERNANDES
April 15, 2016
ROHAN SATISH TIMBLO S/O LATE SATISH TIMBLO AND ORS Vs. VILLAGE PANCHAYAT OF SIRIADO-PALEM AND ORS
January 15, 2016
ROHIDAS A. NAIK Vs. CENTRAL INFORMATION COMMISSION AND ORS.
January 13, 2016
ROHIDAS HARISCHANDRA N. SHIRODKAR AND ORS. Vs. DEVRAI SAGUN BANDODKAR AND ORS.
February 12, 2016
ROHIDAS NARVEKAR Vs. PRESIDENT, COMMUNIDADE OF JUA
January 13, 2016
ROHIL ZINC LIMITED Vs. THE STATE OF MAHARASHTRA AND ORS.
January 19, 2016
ROHIT A. KAPADIA Vs. PERVIZ J. MODI
July 14, 2016
ROHM & HASS (INDIA) PVT. LTD. Vs. UNION OF INDIA AND ORS.
February 16, 2016
RONALD J. FERNANDES Vs. RITA PINTO
September 27, 2016
ROPTONAL LTD Vs. ANEES BAZMEE
June 8, 2016
ROYAL CARRIER & COURIER PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 11, 2016
ROYAL PALMS (INDIA) PVT LTD. Vs. NEETA JIGNESH PARIKH
July 12, 2016
RPG ENTERPRISES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 5(6)
June 29, 2016
RUCHITRA TEXTILES PVT. LTD. AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
March 1, 2016
RUDOLF VAZ Vs. DIRECTOR, DIRECTORATE OF FISHERIES, GOVERNMENT OF GOA
September 1, 2016
RUI FERREIRA Vs. THE POLICE INSPECTOR AND ORS.
February 4, 2016
RUTURAJ RAJENDRA KUNDAIKAR Vs. HANUMANT BAJANTRY
September 30, 2016
S K BANERJEE, Vs. COMMISSIONER, CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
October 6, 2016
S. VINODKUMAR DIAMONDS PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX AND ORS.
January 13, 2016
S.K. VIRDI Vs. UNION OF INDIA & ORS,
December 6, 2016
S.P. RAJKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION, S.C.B., MUMBAI AND ORS.
March 28, 2016
SABINA FERNANDES Vs. CHIEF SECRETARY STATE OF GOA
October 24, 2016
SACHEE AGRO TRADING PVT LTD Vs. UNION OF INDIA
January 29, 2016
SACHIN ANANT MINDHE AND ORS. Vs. STATE OF MAHARASHTRA
April 2, 2016
SACHIN FOOD PROCESSOR Vs. SANJAY T PATHAK
February 4, 2016
SACHIN S/O HANUMAN PHAD Vs. THE STATE OF MAHARASHTRA
July 19, 2016
SACHIN S/O PANDURANG GHORTALE Vs. STATE OF MAHARASHTRA
February 25, 2016
SACHIN SHRIPATI PATIL Vs. STATE OF MAHARASHTRA
September 2, 2016
SACHIN VYANKATRAO THOSARE Vs. STATE OF MAHARASHTRA
August 9, 2016
SACHIN YESHWANT POKRE Vs. JAYPRAKASH M. JADHAV
June 14, 2016
SADANAND APA KAMBLI Vs. VILLAGE PANCHAYAT BANDORA
February 26, 2016
SADANAND PARSHURAM NAIK PARSEKAR AND ORS. Vs. STATE OF GOA AND ORS.
April 11, 2016
SADANAND PUTHRAN Vs. UNITED INDIA INSURANCE CO LTD
April 7, 2016
SADASHIV BHIKAJI PATHAK AND ORS. Vs. MUKUND ANNAJI PATHAK AND ORS.
February 9, 2016
SADASHIV RAMCHANDRA ARVE Vs. KASHINATH VIRUPAX HINGMIRE
January 29, 2016
SADERAJ BABA NAGRAJ BABA KAPATE @ ANUPAM PADMAKAR BODADE Vs. STATE OF MAHARASHTRA
July 8, 2016
SAFARI MERCANTILE PRIVATE LIMITED Vs. THE INCOME APPELLATE TRIBUNAL & ANR
June 23, 2016
SAGAR BABU PARMAR Vs. STATE OF MAHARASHTRA
December 5, 2016
SAGAR BHAGWAT Vs. KIRAN ISHKUMAR LEEKHA
July 28, 2016
SAHEB S/O. BHUJANG GAJBHARE Vs. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
April 7, 2016
SAHEBGONDA LAXMAN BIRAJDAR & ORS. Vs. STATE OF MAHARASHTRA
October 7, 2016
SAHEBRAO GULABRAO DHAMALE Vs. SPECIAL LAND ACQUISITION OFFICER NO 1 PUNE
March 7, 2016
SAHEBRAO RANGRAO BAWANE AND ANOTHER Vs. STATE OF MAHARASHTRA
July 19, 2016
SAI ACCUMULATOR INDUSTRIES SANGAMNER Vs. SETHI BROTHERS AURANGABAD
April 22, 2016
SAI INVESTMENTS Vs. BHARTI SHIPYARD LIMITED
March 17, 2016
SAINAND KASHINATH DHAKNE Vs. KALPANA SAINAND DHAKNE
December 9, 2016
SAINATH BABAN SABLE AND OTHERS Vs. SURVARNA VIJAY BORUDE AND OTHERS
November 22, 2016
SAINATH TRADING COMPANY PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 11, 2016
SAINT GOBAIN INDIA PVT LTD Vs. SECRETARY, MAHARASHTRA RAJYA MATHADI
September 19, 2016
SAINT GOBAIN INDIA PVT. LTD. Vs. SECRETARY, MAHARASHTRA RAJYA MATHADI IG TRANSPORT AND GENERAL KAMGAR UNION
September 19, 2016
SAJID AND ORS. Vs. THE STATE ELECTION COMMISSION, MAHARASHTRA STATE AND ORS.
March 28, 2016
SAJID KHAN S/O JAFAR KHAN Vs. STATE OF MAHARASHTRA
November 17, 2016
SALCETTE CITIZENS VIGILANCE COMMITTEE AND ORS Vs. THE STATE OF GOA AND ORS
May 3, 2016
SALIM GULAB MULLA Vs. THE STATE OF MAHARASHTRA
August 31, 2016
SALOJA & SONS Vs. UNION OF INDIA AND ORS
July 4, 2016
SAMAJ SHIKSHAN MANDAL Vs. THE STATE OF MAHARASHTRA
August 5, 2016
SAMBHAJI BABAJI SAKURE Vs. THE COLLECTOR AHMEDNAGAR & ORS.
August 31, 2016
SAMBHAJI RAOSAHEB MANAL Vs. STATE OF MAHARASHTRA
March 1, 2016
SAMEER KHAN Vs. MAHER AFROZ
April 20, 2016
SAMEER S/O VASANTRAO SATHAWANE Vs. RAMESH S/O MAROTRAO RAUT
January 15, 2016
SAMPAT ARJUN DANGDE Vs. THE STATE OF MAHARASHTRA
June 9, 2016
SANCHITA SUNIL BHADANI Vs. THE PRINCIPAL RAMRAO ADIK INSTITUTE OF TECHNOLOGY A COLLEGE RECOGNISED BY THE UNIVERSITY OF BOMBAY
April 18, 2016
SANDEEP BABULAL PUROHIT Vs. UNION OF INDIA
March 7, 2016
SANDEEP K. PUJARI Vs. STATE AND ORS.
May 4, 2016
SANDEEP S/O. SAMBHAJI YADAV Vs. SUSHANT S/O. ULHASRAO KAWADE
August 11, 2016
SANDIP Vs. STATE OF MAHARASHTRA AND OTHERS
December 16, 2016
SANDIP ARJUN VAZARKAR Vs. SCRUTINY COMMITTEE FOR VERIFICATION OF CASTE CERTIFICATE
January 5, 2016
SANDIP GANPATRAO BHADADE Vs. THE ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
October 17, 2016
SANDIP S/O ATMARAM KHANDEKAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER
December 12, 2016
SANDOZ PRIVATE LTD Vs. REGISTRA UNION OF INDIA
August 1, 2016
SANGAPPA V TENGINAKAI Vs. STATE
January 22, 2016
SANGEETA Vs. SUSHIL AND OTHER
August 29, 2016
SANGEETA RAJU SHINDE Vs. STATE OF MAHARASHTRA
June 23, 2016
SANGHMITRA AND ORS. Vs. GANPAT
January 22, 2016
SANGITA VIDYADHAR MALTE Vs. BANSODE NITIN ANANDA
July 29, 2016
SANGITA W/O. SANJAY GAIKWAD Vs. SANJAY SHUKHDEO GAIKWAD & ANR.
November 18, 2016
SANGITABAI W/O. BHASKAR KAMBLE Vs. THE COMMISSIONER, AURANGABAD MUNICIPAL CORPORATION
December 20, 2016
SANGRAM S/O RAMDAS GHOLVE Vs. THE STATE OF MAHARASHTRA
July 18, 2016
SANJAY Vs. THE STATE OF MAHARASHTRA AND ORS.
May 5, 2016
SANJAY Vs. THE STATE OF MAHARASHTRA
April 27, 2016
SANJAY Vs. THE CHIEF OFFICER, MUNICIPAL COUNCIL, PACHORA AND ORS.
February 1, 2016
SANJAY @ SHRIPAD DEVIDAS BHALERAO Vs. STATE OF MAHARASHTRA
September 1, 2016
SANJAY BALASO HUZARE & ORS. Vs. THE STATE OF MAHARASHTRA
March 31, 2016
SANJAY KUMAR RAI Vs. UNION OF INDIA
August 11, 2016
SANJAY NARAYANRAO MESHRAM Vs. THE ELECTION COMMISSION OF INDIA THROUGH ITS CHIEF ELECTION COMMISSIONER
June 7, 2016
SANJAY RAMLAL SHAHU Vs. STATE OF MAHARASHTRA & ANOTHER
February 1, 2016
SANJAY S/O RATNAKAR ZINJE Vs. THE STATE OF MAHARASHTRA
December 15, 2016
SANJAY V SATARKAR Vs. STATE OF GOA
July 20, 2016
SANJAYA DIKSHIT Vs. STATE BANK OF INDIA
April 5, 2016
SANJEEV CHIPALKATTI AND ANR Vs. THE STATE OF MAHARASHTRA AND ANR
August 5, 2016
SANJIVANI GRAMIN SHIKSHAN SANSTHA Vs. DIPESH BHAURAO PARDESHI
December 2, 2016
SANT KABIR SHIKSHAN PRASARAK MANDAL AND ORS. Vs. AZHAR KHAN AND ORS.
April 18, 2016
SANTARAM S/O. SAMBHAJI KAPKAR Vs. THE STATE OF MAHARSHTRA & ORS.
October 5, 2016
SANTOSH Vs. STATE OF MAHARASHTRA; PRATHVI @ SHAMBHAU
September 27, 2016
SANTOSH Vs. STATE OF MAHARASHTRA
October 6, 2016
SANTOSH ALIAS SANTARAM BHIVSAN RAHANE Vs. STATE OF MAHARASHTRA
October 27, 2016
SANTOSH AND ORS. Vs. REGISTRAR
October 3, 2016
SANTOSH GANPATRAO MARAKWAD Vs. STATE OF MAHARASHTRA
January 27, 2016
SANTOSH JANRAO DONGARDIVE Vs. STATE OF MAHARASHTRA
July 1, 2016
SANTOSH KASHINATH KAMBLE Vs. THE STATE OF MAHARASHTRA
March 4, 2016
SANTOSH KUDTARKAR Vs. STATE AND ORS.
April 25, 2016
SANTOSH NAMDEO BHUKAN Vs. THE STATE OF MAHARASHTRA
May 5, 2016
SANTOSH PRAKASH SONONE Vs. STATE OF MAHARASHTRA
February 5, 2016
SANTOSH S/O VASANTA KHANDARE Vs. STATE OF MAHARASHTRA
September 26, 2016
SANTOSH S/O. BHIMRAO MOHOKAR Vs. THE STATE OF MAHARASHTRA & ORS.
December 14, 2016
SANTOSH S/O. DNYNOBA CHAVAN Vs. STATE OF MAHARASHTRA
May 6, 2016
SANTOSH VAIDYA Vs. NAMDEO BUDDE AND ORS.
April 4, 2016
SANTOSH VITHAL KORGAOKAR Vs. ASDRALENO DE MELLO
February 1, 2016
SANTOSHKUMAR GHISULAL JAJU Vs. STATE OF MAHARASHTRA
January 25, 2016
SAPAT INTERNATIONAL PVT. LTD. Vs. GIRNAR FOOD AND BEVERAGES PVT. LTD.
January 6, 2016
SARANG S/O SURESH MALANI Vs. STATE OF MAHARASHTRA
May 3, 2016
SARASWATI AND ORS. Vs. CHANDRABHAN AND ORS.
January 11, 2016
SARASWATI SOPAN TANPURE AND ORS. Vs. THE SUPERINTENDENT, ZILLHA KRUSHI ADHIKARI AND ORS.
March 2, 2016
SARDARKHAN DILAWARKHAN PATHAN Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AHMEDNAGAR
August 11, 2016
SAREGAMA INDIA LIMITED Vs. RITESH SIDHWANI & 5 OTHERS
June 27, 2016
SARIKA W/O SACHIN PALSOKAR Vs. SACHIN S/O SURESH PALSOKAR
September 15, 2016
SARITA Vs. SANT GADGE BABA AMRAVATI UNIVERSITY
March 2, 2016
SARKU ENGINEERING SERVICES SDN BHD Vs. UNION OF INDIA
August 8, 2016
SARPANCH, GRAM PANCHAYAT Vs. SHRI RUPDAS S/O NARAYAN GEDAM
November 16, 2016
SATCO CAPITAL MARKETS LTD Vs. RAHUL H BAJAJ
August 25, 2016
SATISH Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BHANDARA
June 16, 2016
SATISH BANWARILAL SHARMA Vs. UNION TERRITORY OF DIU, DAMAN AND DADRA & NAGAR HAVELI AND OTHERS
December 22, 2016
SATISH JAGANNATH SADAMATE Vs. YOUSUF IBRAHIM BALSERIA & ORS
December 2, 2016
SATISH MAHADEORAO UKE Vs. REGISTRAR, HIGH COURT OF BOMBAY
June 6, 2016
SATISH MOTORS LIMITED Vs. SYED ASHRAFALI SYED MAQSADALI
September 1, 2016
SATISH RAMCHANDRA RAJPUT Vs. THE DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES
October 20, 2016
SATISH S/O. DNYANESHWAR GHODKE Vs. THE STATE OF MAHARASHTRA
January 15, 2016
SATISH SHRIKRISHNA SOLANKE Vs. STATE OF MAHARASHTRA
February 17, 2016
SATYANARAYAN PRAKASH PANDE Vs. DIVISIONAL CONTROLLER, MSRTC
August 22, 2016
SAU DRAUPADABAI MADHUKAR UBALE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
September 29, 2016
SAU PANCHFULA RAMKUSAN UKEY Vs. STATE OF MAHARASHTRA
July 1, 2016
SAU VANITA Vs. STATE OF MAHARASHTRA
July 13, 2016
SAU. AMRAPALI JEEVAN GAWAI Vs. SAU. VAISHALI SUMEDH SHIRSAT
August 3, 2016
SAU. LILABAI W/O MANOHAR LOTHE Vs. COLLECTOR, BHANDARA
April 2, 2016
SAU. MANORAMABAI KISAN KUTRELU (DIED DURING PENDENCY OF APPEAL ON 20 Vs. ABDUL HAKEEM ABDUL RAHIM
August 22, 2016
SAU. NIKITA W/O PUSHPENDRA SAINI Vs. PUSHPENDRA S/O RAKESH SAINI
October 18, 2016
SAU. SANGITA W/O PANDHARINATH PACHPUTE Vs. THE STATE OF MAHARASHTRA
November 22, 2016
SAU. SHASHIPRABHA H. AGRAWAL Vs. SARASWATABAI AMARSING PATIL
October 3, 2016
SAU. SMRUTI Vs. ANANT
October 21, 2016
SAU. VANDANA ASHOK PATIL Vs. SHRI KASHINATH SAKHARAM TAMGADE
November 22, 2016
SAURBH S/O. VIJAY KUMAR KURVEY &ORS. Vs. STATE OF MAHARASHTRA &ANR.
April 4, 2016
SAVIA MELO FURTADO E BARROS Vs. HERITAGE PRINCES REAL ESTATE DEVELOPERS
April 28, 2016
SAVITA DATTATRAYA VARPE Vs. STATE OF MAHARASHTRA
December 21, 2016
SAVITA VIJAY CHOUDHARI Vs. THE STATE OF MAHARASHTRA AND ORS.
February 5, 2016
SAYAD ISMILE SAYAD MIYA Vs. THE STATE OF MAHARASHTRA
August 11, 2016
SAYED MUZAFFAR ALI Vs. MEHRUNNISA BEGUM AFZAL KHAN
September 7, 2016
SAYYAD MUSADIK WAHIUDDIN KADRI Vs. THE STATE OF MAHARASHTRA
January 8, 2016
SAYYAD YOUSUF Vs. STATE OF MAHARASHTRA
October 26, 2016
SAYYED ATAULLAH QADRI AND ORS. Vs. GOVERNMENT OF MAHARASHTRA AND ORS.
January 15, 2016
SAYYED MANSOOR HUSAINI Vs. SAYYADABIBI AMINA & ANR.
June 17, 2016
SBI GLOBAL FACTORS LIMITED Vs. THE STATE OF MAHARASHTRA & ANR.
August 2, 2016
SEA EAGLE DREDGING MARINE INFRASTRUCTURE PRIVATE LIMITED Vs. RELIANCE CAPITAL LIMITED AND ORS.
April 20, 2016
SEAM INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX., NAGPUR
December 8, 2016
SECRETARY JOHN WILSON EDUCATION SOCIETY MUMBAI Vs. SANJAY PREMANAND ATHAVALE
October 5, 2016
SECURITY ASSOCIATION OF INDIA Vs. UNION OF INDIA
December 13, 2016
SEEMA Vs. MANGANESE ORE INDIA LTD.
March 9, 2016
SEEMA RAJU POL Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
March 9, 2016
SEKAWAT S/O SHAUKAT TADVI Vs. REHANE BUDHAN TADAVI AND ANOTHER
June 10, 2016
SELVA RAJU NADAR Vs. MARIANO MESQUITA
October 13, 2016
SHABANA BEGAM SHEKH AHAMAD Vs. STATE OF MAHARASHTRA
May 3, 2016
SHABBIR Vs. THE STATE OF MAHARASHTRA
January 18, 2016
SHABBIR @ NOOR AHMED MUNSHI Vs. POLICE INSPECTOR
March 9, 2016
SHAFEEQUE AHMED MOHAMMAD SAYEED Vs. ANSARI BILAL AHMADLAL MOHAMMAD
October 26, 2016
SHAFI & SADDAM SHOUKAT QURESHI Vs. THE ASSISTANT POLICE COMMISSIONER & ORS.
August 11, 2016
SHAH FARUQ SHABIR Vs. GOVINDRAO RAMU VASAVE
June 29, 2016
SHAHIN ANJUM MEHBOOB KHAN AND ORS. Vs. DIVISIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI AND ORS.
April 11, 2016
SHAHJAHAN KALIMKHAN SAMSHADKHAN Vs. STATE OF MAHARASHTRA
March 7, 2016
SHAHNAWAZ NURUL HASSAN KHAN Vs. THE STATE OF MAHARASHTRA
August 25, 2016
SHAHRUKH YUNUS KHAN Vs. STATE OF MAHARASHTRA
April 16, 2016
SHAIKH ABDUL SHAIKH JAMAL Vs. JOSE ELMANO COELHO PEREIRA
December 23, 2016
SHAIKH ANWAR SHAIKH LALA, AHMEDNAGAR Vs. MAHATMA PHULE KRISHI VIDYAPEETH, THROUGH ITS REGISTRAR
January 6, 2016
SHAIKH FAROOQ S/O. SHAIKH AMIR BAGWAN Vs. SHAIKH RAFIQ S/O. SHAIKH AYYUB
September 19, 2016
SHAIKH IRFAN SHAIKH USMAN, AGE 32 YEARS, OCC. SERVICE R/O JAMADAR WADA, SAVADA, TQ. RAVER, DISTRICT JALGAON Vs. ZIAUNNISABI SHAIKH IRFAN AGE 25 YEARS, OCC. SERVICE, R/O MASTER COLONY, MEHRUN, TQ. AND DIST. JALGAON
June 13, 2016
SHAIKH MUKHTYAR MUSTAFA SHAIKH Vs. STATE OF MAHARASHTRA
September 26, 2016
SHAIKH MUSTAFA S/O SHAIKH AKBAR Vs. STATE OF MAHARASHTRA
February 8, 2016
SHAIKH MUSTAFA YASIN Vs. SHARAD GANESH TISGAONKAR & ORS.
October 13, 2016
SHAIKH NASIM S/O SHAIKH AHMED Vs. THE UNION OF INDIA
August 25, 2016
SHAIKH SADEQ S/O SHAIKH TAJ MOHAMMED PATEL Vs. SHAKERABEGUM W/O SHAIKH SADEQ PATEL
August 2, 2016
SHAIKH SHAHNOOR SK ABDUL REHMAN Vs. SAFIYABEE SK SHAHNOOR
September 16, 2016
SHAIKH SHERU SHAIKH HAMZA Vs. DNYANOBA ANGADRAO SHIRSAT
April 11, 2016
SHAIKH YASIN SHAIKH HASAN Vs. STATE OF MAHARASHTRA & OTHERS
August 23, 2016
SHAIKH YUNUS Vs. STATE OF MAHARASHTRA
September 14, 2016
SHAIKH YUSUF Vs. STATE OF MAHARASHTRA
March 30, 2016
SHAIKH ZAHID MUKHTAR Vs. THE STATE OF MAHARASHTRA AND ORS.
May 6, 2016
SHAILA PARVEEN Vs. STATE OF MAHARASHTRA
April 27, 2016
SHAILESH J PADH Vs. ASSISTANT CHARITY COMMISSIONER
March 8, 2016
SHAISTA SHABBIR SHAIKH Vs. STATE OF MAHARASTRA & ANR.
October 18, 2016
SHAKIL AHMAD JALALUDDIN SHAIKH Vs. VAHIDA SHAKIL SHAIKH
January 20, 2016
SHAKTI BIOSCIENCE LTD Vs. MODY CHEMI PHARMA PVT LTD
September 26, 2016
SHAKTI INSULATED WIRES PVT LTD Vs. GREAT VIEW PROPERTIES PVT LTD
March 1, 2016
SHAKTI YEZDANI AND ANR Vs. JAYANAND JAYANT SALGONKAR
December 1, 2016
SHALBY LIMITED Vs. DR. DIGAMBAR SURYA NAIK
December 22, 2016
SHALIK Vs. SITARAM
June 17, 2016
SHALIKRAM S/O AVASU WALKO Vs. STATE OF MAHARASHTRA
January 27, 2016
SHALINI D/O HARISHKUMAR KOTIAN Vs. STATE OF MAHARASHTRA
July 5, 2016
SHALINI HARPALSINGH DUGAL & ORS. Vs. STATE OF MAHARASHTRA & ANR.
April 29, 2016
SHAM BHOLARAM BHATIA Vs. STATE OF MAHARASHTRA
June 23, 2016
SHAM PUNDLALIK DHUMATKAR Vs. SMT. PUSHPA MOHANLAL TALREJA
August 9, 2016
SHAMBABU LATHUJISINGH YADAV Vs. STATE OF MAHARASHTRA
March 3, 2016
SHAMIM SAIFUDDIN SARKHOT Vs. JUGRAJ MIYACHAND JAIN
February 17, 2016
SHAMSUNDAR ANCHAN CONVICT PRISONER NO 227/16 Vs. INSPECTOR GENERAL OF PRISONS, GOVERNMENT OF GOA OFFICE OF INSPECTOR GENERAL OF PRISONS
July 13, 2016
SHAMSUNDAR BALWANTRAO JOSHI Vs. STATE OF MAHARASHTRA
February 25, 2016
SHAMSUNDER S/O BULAKHIDASJI TAORI Vs. NEW INDIA ASSURANCE COMPANY LTD.
December 5, 2016
SHANE FRANCISCO DIAS RESIDING Vs. STATE OF GOA
September 21, 2016
SHANKAR DABHADE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
July 13, 2016
SHANKAR S/O ANNA JADHAV Vs. SAINATH S/O DAGDU JADHAV
March 21, 2016
SHANKAR S/O RAGHUNATH DEVRE (PATIL) Vs. STATE OF MAHARASHTRA & OTHERS
September 2, 2016
SHANKAR SUBHASH RAKHUNDE Vs. ARCHANA SHANKAR RAKHUNDE
November 23, 2016
SHANKAR V. TALPE Vs. UNION OF INDIA
March 7, 2016
SHANKARLAL SANDHURAM MASTER Vs. KEDARGIR GURU HARIGIR
July 12, 2016
SHANKARRAO BHAGWANTRAO PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
March 22, 2016
SHANTADURGA KUMBHARJUVENKARIM Vs. DEVKI KRISHNA RAVALNATH SAUNSTHAN
September 21, 2016
SHANTARAM YASHWANT MAHALE Vs. THE DIVISIONAL CONTROLLER
July 15, 2016
SHANTILAL @ LAKHAN PURANDAR KAMBLE Vs. STATE OF MAHARASHTRA
March 7, 2016
SHANTILAL BAKTWARMAL JAIN Vs. MANA SAMADHAN KOLI
November 23, 2016
SHARAD DEVARAM SHELAKE Vs. THE STATE OF MAHARASHTRA
April 28, 2016
SHARAD KANTILAL SHAH Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 14, 2016
SHARAD KRISHNAJI KULKARNI Vs. DR. ATUL SADASHIV KULKARNI ADN ORS
December 15, 2016
SHARAD S/O MADHUKAR AGHAV AND ORS Vs. THE STATE OF MAHARASHTRA & ANR
September 28, 2016
SHARAD S/O VITTHALRAO MUNDE Vs. THE STATE OF MAHARASHTRA
December 19, 2016
SHARAD SHANTILAL CHHEDA Vs. CONCORD BUILDERS
July 28, 2016
SHARDA Vs. COLLECTOR BULDANA
July 29, 2016
SHARDA D/O JAYRAM BHALERAO Vs. STATE OF MAHARASHTRA
July 21, 2016
SHARFUNISSA KAZI, W/O KAZI RAZIUDDIN ALI Vs. MEGHARAM K BHATI
September 20, 2016
SHARMA REALTY PVT. LTD. Vs. VINOD MUKTINATH SHARMA
January 21, 2016
SHASHANK TRIVEDI Vs. STATE OF GOA
August 2, 2016
SHASHIKANT Vs. MAHATAMA MUNGSAJI ADIWASI SHIKSHAN SANSTHA
March 9, 2016
SHASHIKANT B BHAGAT, S/O LATE BABUSO LAXIMAN BHAGAT Vs. CHIEF SECRETARY, GOVERNMENT OF GOA AND ORS
March 22, 2016
SHATRUGHNA MADHAV MESHRAM Vs. STATE OF MAHARASHTRA
February 11, 2016
SHEELA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 18, 2016
SHEETAL MAHENDRA DEVRUKHKAR Vs. MAHENDRA KASHIRAM DEVRUKHKAR
February 17, 2016
SHEIKH IMTIYAZ BABUR Vs. THE BOARD OF TRUSTEES OF MORMUGAO PORT TRUST AND ORS.
January 7, 2016
SHEIKH LAL HIRAJI BAGWAN AND ORS. Vs. BULDANA URBAN COOP. CREDIT SOCIETY
February 22, 2016
SHEILA RAJAN Vs. UNION OF INDIA AND OTHERS
September 29, 2016
SHELF DRILLING INTERNATIONAL Vs. THE UNION OF INDIA
September 16, 2016
SHESHRAO MOTIRAM JADHAV Vs. DIVISION CONTROLLER, MSRTC
August 26, 2016
SHESHRAO S/O PANDHARI GHULE Vs. YADAV S/O JYOTIBA BHOSALE
October 5, 2016
SHIDHU KHASHABA MULE & ANR Vs. SHARMISHTA RAMESH DESHPANDE & ANR
November 28, 2016
SHIKSHAN PRASARAK MANDAL Vs. MUTYAL VILAS RAMBHAU
March 10, 2016
SHIKSHAN PRASARAK MANDAL Vs. RAMESH BHIMRAO NARAYANKAR
March 10, 2016
SHILPA DINESH PARDESHI Vs. THE STATE OF MAHARASHTRA
December 2, 2016
SHILPA W/O SUNIL KHILLARE Vs. STATE OF MAHARASHTRA
April 28, 2016
SHINDE BALASAHEB SONAJI Vs. THE STATE OF MAHARASHTRA
February 26, 2016
SHIPPING CORPORATION OF INDIA LTD Vs. LAL BAVTA HOTEL AUR BAKERY MAZDOOR UNION & ANR
July 28, 2016
SHIRDI COUNTRY INNS PVT LTD PUNE Vs. SUVIDHA ENGINEERS INDIA PVT LTD PUNE
June 13, 2016
SHIRISH POPATLAL SHAH Vs. ARUN POPATLAL SHAH
July 8, 2016
SHIRISH POPATLAL SHAH AND ORS. Vs. ARUN POPATLAL SHAH
March 28, 2016
SHIRPUR NAGAR PARISHAD Vs. R.B. GAIKWAD AND OTHER
September 16, 2016
SHIRPUR SHETKARI SAHAKARI SAKHAR KARKHANA LTD THROUGH ITS CHAIRMAN M A PATIL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER II NASIK AND ANOTHER
December 19, 2016
SHIRSHAL RAJENDRA POTDUKHE Vs. STATE OF MAHARASHTRA
July 28, 2016
SHISHU VIKAS EDUCATION SOCIETY Vs. SHRI VIJAY GULABRAO RAJURKAR
November 23, 2016
SHISHU VIKAS EDUCATION SOCIETY Vs. PRABHAKAR GULABRAO ALONE
October 1, 2016
SHIV SHAKTI SHETKARI SAHAKARI SAKHAR KARKHANA LTD., WASHI (TANDULWADI),DIST. OSMANABAD, THROUGH ITS CHAIRMAN SHRI PANDITRAO S/O GANPATRAO CHEDE, AGED 76 YEARS, OCC.AGRIL., R/O WASHI, DIST. OSMANABAD Vs. THE UNION OF INDIA
September 7, 2016
SHIVA K. GADEKAR AND ORS. Vs. LUDOVIGO G. RODRIGUES AND ORS.
February 12, 2016
SHIVA S/O DEVRAO BAWANKULE, AGED ABOUT 35 YEARS, OCCUPATION LABOUR, R/O KHAPARKHEDA, TAHSIL MAUDA, DISTRICT NAGPUR. ALSO AT SAKHARLA, TAHSIL MOHADI, POLICE STATION, ANDHALGAON, DISTRICT BHANDARA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, ANDHALGAON, DISTRICT BHANDARA
December 23, 2016
SHIVABASSAPPA I. KANKANWADI AND ORS. Vs. MAPUSA URBAN CO-OPERATIVE BANK OF GOA LTD. AND ORS.
March 17, 2016
SHIVAJI APPASAHEB SHEJUL & ORS. Vs. THE DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES & ORS.
September 28, 2016
SHIVAJI B.DESSAI Vs. VITHOBA BABUSO ADEL
December 2, 2016
SHIVAJI DAGADU MAHANGADE Vs. ABA GOPALA SHINDE
April 22, 2016
SHIVAJI KISHANRAO CHINCHANE Vs. JAGDISH RAJESHWARRAO CHOUDHARY
February 18, 2016
SHIVAJI SHRIRANG BHISE Vs. BALASAHEB ANNASAHEB MALGE
September 1, 2016
SHIVAJI TIPPANNA KAMBLE Vs. THE STATE OF MAHARASHTRA
February 10, 2016
SHIVAJI Y MANDREKAR Vs. GOA URBAN CO-OPERATIVE BANK LTD
February 3, 2016
SHIVARAM AND ORS. Vs. SOU. VRUNDAVANI AND ORS.
March 22, 2016
SHIVARAM MANOHAR KALANGE Vs. THE STATE OF MAHARASHTRA
May 4, 2016
SHIVAYYA MARIHAL Vs. INSPECTOR GENERAL OF PRISONS
March 7, 2016
SHIVNATH S/O GULABCHAND RATHI Vs. THE STATE OF MAHARASHTRA & ORS
August 29, 2016
SHIVRAJ S/O. BAPURAO BATULE Vs. THE STATE OF MAHARASHTRA
February 22, 2016
SHIVRAM DODANNA SHETTY Vs. SHARMILA SHIVRAM SHETTY
August 26, 2016
SHIVRAM ENTERPRISES Vs. STATE OF GOA
August 30, 2016
SHIVSHANKAR SHIVRAM SINGH Vs. STATE OF MAHARASHTRA
May 4, 2016
SHOBHA RAOSAHEB DESHMUKH Vs. ELECTION RETURNING OFFICER, ZILLA PARISHAD AND PANCHAYAT SAMITI AND ORS.
January 6, 2016
SHOBHA W/O WASUDEO TADAS Vs. NAMDEO S/O BALAJI TADAS
January 15, 2016
SHOBHABAI W/O GANGADHAR JAKARE AND ANOTHER Vs. THE STATE OF MAHARASHTRA & ANOTHER
June 6, 2016
SHREE CHINTAMANI BUILDERS Vs. STATE OF MAHARASHTRA
August 11, 2016
SHREE DIPTY C H S LTD Vs. MUNICIPAL CORPORATION OF GR MUMBAI & ORS
June 30, 2016
SHREE GANESH HOUSING AGENCY Vs. UDARAM LAXMAN DIVEKAR
August 22, 2016
SHREE SATI TRAVELS PVT LTD Vs. AMADEUS INDIA PVT LTD
March 2, 2016
SHREEJI CONSTRUCTION Vs. STATE OF MAHARASHTRA AND ORS.
March 29, 2016
SHREERANG COMPLEX CO-OP. HSG. SOCIETYS CO-OP. ASSOCIATION LTD. Vs. THE STATE OF MAHARASHTRA
November 15, 2016
SHRI ADHAR S/O RAGHO PATIL Vs. THE STATE OF MAHARASHTRA
August 12, 2016
SHRI AGRASEN MANDAL, NAGPUR Vs. DIVISIONAL JOINT REGISTRAR OF COOPERATIVE SOCIETIES
September 22, 2016
SHRI ALEXANDER DOMNIC FERNANDES Vs. STATE OF GOA AND ORS
June 30, 2016
SHRI ALLEN E. VALLES Vs. THE RECOVERY SALES OFFICER
May 4, 2016
SHRI AMITKUMAR NANASAHEB BHOSALE Vs. STATE OF MAHARASHTRA
November 22, 2016
SHRI ANAND RAGHU NAIK 56 YEARS OF Vs. SMT. SAVITRI SATYAVAN NAIK
August 8, 2016
SHRI ANIL (VIDYARTHI) CHANDERLAL AILANI Vs. STATE OF MAHARASHTRA
March 11, 2016
SHRI ANTHONY JOSEPH VALLES Vs. SMT. KAMAL MANOHAR GADEKAR
October 17, 2016
SHRI ANTONIO D. DINIZ Vs. STATE OF GOA AND ORS.
November 25, 2016
SHRI ANTONIO SERGIO COSTA Vs. MRS. RASHI AMIT MEHRA
August 9, 2016
SHRI ASIF S/O SHAUKAT QURESHI Vs. THE STATE OF MAHARASHTRA
December 22, 2016
SHRI BABOO ALIAS SURENDRA Vs. SHRI JIVOTTAM KRISHNA NAIK
June 8, 2016
SHRI BALIRAM KEWAJI SONWANE Vs. THE MAHARASHTRA REVENUE TRIBUNAL,NAGPUR
September 26, 2016
SHRI BERRICK FERNANDES AND ORS Vs. M/S. BABU SITARAM NAIK AND ORS
June 20, 2016
SHRI BHARAT K. VAKIL Vs. BHARAT PETROLEUM CORPORATION LTD.
July 15, 2016
SHRI CAETANO MIGUEL DIAS Vs. SHRI PANGA GOVIND DESSAI
June 16, 2016
SHRI CHAGAN SADASHIV JADHAV Vs. SMT. MANISHA RAMNATH BHANDARE SARPANCHA
May 4, 2016
SHRI CHANDANLAL MANGALPRASAD JAISWAL Vs. THE STATE OF MAHARASHTRA
September 29, 2016
SHRI CHANDRAKANT R. GAWANDE AND ORS. Vs. STATE OF GOA AND ORS
September 28, 2016
SHRI CHINDHU FAKIRA SATALE Vs. SAU.VITHABAI KASHINATH JADHAV
October 5, 2016
SHRI CHUDGO RAMA GAONKAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
June 16, 2016
SHRI DAMODAR NARSINVA NAIK AND ORS. Vs. MRS. LIBERATA PHILOMENA MORAES E PERIRA AND ORS.
July 22, 2016
SHRI DATTARAM VITHAL CHARI Vs. STATE OF GOA
December 20, 2016
SHRI DIAGO PEREIRA Vs. STATE OF GOA
June 10, 2016
SHRI DILIP MARUTI RANGAPURI Vs. STATE OF GOA
August 11, 2016
SHRI DILIP S/O GOVINDRAO THAKRE AGED ABOUT 47 YEARS OCCUPATION Vs. SMT. REKHA W/O DILIP THAKRE AGED ABOUT 38 YEARS OCCU: SERVICE R/O C/O DEVIDAS RAMCHANDRA DESHMUKH PLOT NO. 74, KABIRNAGAR, NAGPUR.
June 10, 2016
SHRI FATI LAXIMAN RAUT (D) REP. BY HIS LRS & ANR. Vs. THE SPECIAL LAND ACQUISTION OFFICER (N), MAPUSA & ANR.
August 25, 2016
SHRI GAJANAN DAHOTRE Vs. BANK OF INDIA & ORS.
October 2, 2016
SHRI GAJANAN GOVIND DHUMATKER Vs. STATE OF GOA. & ANR.
April 5, 2016
SHRI GANESH N. SALUNKHE Vs. NIZAMPUR VIBHAG SHIKSHAN PRASARAK MANDAL & ORS.
January 12, 2016
SHRI GANESH SAHAKARI SAKHAR KARKHANA LIMITED, GANESHNAGAR, TQ. RAHATA, DISTRICT AHMEDNAGAR Vs. SOMATH BALAJI DARANDALE R/O KORHALE, TALUKA RAHATA, DISTRICT AHMEDNAGAR
October 7, 2016
SHRI GIRISH B. RAI Vs. KALINDI K. RAI AND ORS
July 11, 2016
SHRI GO-VIGYAN ANUSANDHAN KENDRA Vs. STATE OF MAHARASHTRA
October 19, 2016
SHRI HARISH DEMU KANKONKAR Vs. STATE OF GOA AND ORS.
July 5, 2016
SHRI IVO COUTINHO Vs. THE ASSISTANT ELECTION OFFICER & RETURNING OFF
August 10, 2016
SHRI JAIRAM SONY SHINDE AGE 68 YEARS, OCCUPATION RETIRED RESIDING AT BLOCK NO. 95/85, S.NO. 666 KIRLOSKAR HOUSING SOCIETY, MADHADEV NAGAR, HADAPSAR, PUNE Vs. SHRI SANJAY JAIRAM SHINDE, AGE 42 YEARS, OCCUPATION GARAGE
November 17, 2016
SHRI JOAQUIM MILAGRES JOAO FERNANDES Vs. STATE OF GOA
March 1, 2016
SHRI K.J. MOHAMMAD, S/O LATE JAFFAR SAB, ABOUT 52 YEARS OF Vs. SHRI GHANSHYAM SINGH, S/O MR. RAMPYARE SINGH, DRIVER
September 22, 2016
SHRI KALGONDA BALGONDA PATIL Vs. SHRI SIDGONDA SUBHANE PATIL
November 29, 2016
SHRI KAUSHAL MADAN LAL KHANNA, SON OF LATE MADAN LAL KHANNA Vs. STATE OF GOA
October 10, 2016
SHRI KHURRAM HUSSAIN Vs. SHRI GOVIND M. RAUT DESSAI
November 18, 2016
SHRI KSHETRA MAHABLESHWAR DEVASTHAN TRUST Vs. GOVERNMENT OF MAHARASHTRA
March 22, 2016
SHRI LETELLIER SHOLLET GUSMAO PAULO RONCON PEREIRA AND ORS. Vs. IONA EREMITA RONCON PEREIRA AND ORS.
March 23, 2016
SHRI LONKARAN CHOTHMALJI PARMAR Vs. THE STATE OF MAHARASHTRA
November 28, 2016
SHRI M.C. AFONSO Vs. MRS. FELICIDADE PEREIRA
October 20, 2016
SHRI MADHAV A. SAHAKARI Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 20, 2016
SHRI MAHESH KUMAR AGARWAL Vs. UNION OF INDIA
February 16, 2016
SHRI MALLAPPA SHIVLING NANDANI Vs. SHRI BHUSHAN PRAKASH RISBUD
March 11, 2016
SHRI MANOJKUMAR RAMAKANT NAIK Vs. SHRI PARESH RAMAKANT NAIK GAONKAR
October 10, 2016
SHRI MOHAMED ARIF SAGIR AHMED MUSLIM, ADULT. Vs. THE STATE OF MAHARASHTRA
June 9, 2016
SHRI NAMDEV SADASHIV ADSUL Vs. STATE OF MAHARASHTRA
November 29, 2016
SHRI NARAYAN DATTA NAIK Vs. VILLAGE PANCHAYAT OF SANCOALE & ORS.
August 2, 2016
SHRI NARAYAN RAGHOBAJI KOTHE Vs. DEPUTY INSPECTOR GENERAL OF PRISONS & ANR.
February 24, 2016
SHRI NARENDRA S/O KISANLAL AGRAWAL Vs. BALKRISHNA S/O PARMANAND LADIWAL
December 2, 2016
SHRI NARESH GUPTA Vs. STATE OF GOA
July 27, 2016
SHRI NILKANTH S/O GULABRAO NIHUL Vs. STATE OF MAHARASHTRA
June 14, 2016
SHRI P. GIRIDHAR Vs. STATE OF GOA AND ORS.
April 7, 2016
SHRI PRABHAKAR BOMBO VELIP, SON OF LATE SHRI BOMBO Vs. SHRI KUSHT MHALGO VELIP
October 14, 2016
SHRI PUNDALIK GANGADHAR SINAI SANVORDEKAR Vs. SHRI SHANKAR GOPAL BHANDARI (SINCE DECEASED)
August 24, 2016
SHRI RAJARAM GIRI NAIK Vs. STATE OF GOA
June 20, 2016
SHRI RAJENDRA GANESH KULKARNI Vs. SHRI PRAKASH GANESH KULKARNI & ANR
November 25, 2016
SHRI RAJESH DNYANDEO WAGHMODE Vs. THE CHIEF SECRETARY,GOVERNMENT OF MAHARASHTRA
September 2, 2016
SHRI RAJESHWAR PRASAD @ PAPPUJI SINGH Vs. PREM MEHANDI CENTRE
October 19, 2016
SHRI RAMCHANDRA GANPAT SAWANT Vs. SUBHASH SHIVAJI SAWANT (DECEASED)
December 16, 2016
SHRI RAMESH J. CHAUHAN Vs. SHRI MERWAN K. IRANI & ANR.
June 9, 2016
SHRI RAMKRISHNA BAJAJ Vs. THE COMMISSIONER OOF WEALTH
January 29, 2016
SHRI RAVINDRA S/O DAMODAR DURUGKAR Vs. THE UNION OF INDIA
December 22, 2016
SHRI SAMBHAJI SHIVAJI MALI Vs. THE HONOURABLE VICE CHANCELLOR SHIVAJI UNIVERSITY
August 31, 2016
SHRI SATISH USAPKAR Vs. DEPUTY TOWN PLANNER AND ORS.
November 25, 2016
SHRI SAYED B. MAKANDAR AND ORS. Vs. STATE OF GOA AND ORS.
August 9, 2016
SHRI SELWYN AGNELO BOTELHO Vs. MR. NORTON DSOUZA
July 14, 2016
SHRI SHABBAR HAIDAR KHAN Vs. SMT. MUSARAT JEHAN BEGUM
December 23, 2016
SHRI SHAIKH MUSTAFA YASIN Vs. SHRI SHARAD GANESH TISGAONKAR
October 13, 2016
SHRI SHIVAJI EDUCATION SOCIETY, AMRAVATI Vs. ASSISTANT COMMISSIONER OF PROVIDENT FUND
July 13, 2016
SHRI SHIVANAND KONADE Vs. TERNA PUBLIC CHARITABLE TRUST & ANR.
June 17, 2016
SHRI SHIVPRASAD S.NAIK Vs. STATE OF GOA & ORS.
October 13, 2016
SHRI SHIVRAM DODANNA SHETTY Vs. SOU. SHARMILA SHIVRAM SHETTY
December 1, 2016
SHRI SHRIKANT S. VENGURLEKAR Vs. THE CHAIRMAN
September 27, 2016
SHRI SUBHASH G. NARVEKAR Vs. CHIEF OFFICER AND ORS.
March 30, 2016
SHRI SUDARSHANA KESHAV KOTIAN Vs. SMT. VINATHA SUDARSHANA KOTIAN
November 18, 2016
SHRI SURENDRA S. GOVEKAR Vs. VILLAGE PANCHAYAT OF ANJUNA
October 4, 2016
SHRI TUKOJIRAO KRUSHNAJIRAO PAWAR Vs. ASST. DIRECTOR OF TOWN PLANNING
December 5, 2016
SHRI TUSHAR GAJANAN SAVLAJKAR Vs. LIFE INSURANCE CORPORATION OF INDIA
August 18, 2016
SHRI ULHAS NAIK, S/O LATE SACARAMA NAIK Vs. SHRI PUNDALIK NARAYAN KAMBLI
July 25, 2016
SHRI VAJINATH BABARAO DHONDE & ANR. Vs. THE STATE OF MAHARASHTRA
August 19, 2016
SHRI VASANT GANESH JOSHI Vs. THE STATE OF MAHARASHTRA
August 25, 2016
SHRI VENKATESH P.KAMAT (D) THR. LRS. Vs. SHRI AGOSTINHO JOAQUIM SANTAN MEDEIRA (D) THR. LRS.
November 21, 2016
SHRI VIJAYSHEKHAR S/O YADAVRAO BOPCHE Vs. THE STATE OF MAHARASHTRA
June 13, 2016
SHRI VITHAL WAMAN SHELKE Vs. THE HIGH COURT OF BOMBAY THROUGH REGISTRAR GENERAL & ANR.
October 14, 2016
SHRI. ARVIND SINAI NAGARSENKAR Vs. SHRI. VISHRAM KRISHNA KANTAK
November 21, 2016
SHRI. GAJANAN DHOTRE Vs. BANK OF INDIA
October 27, 2016
SHRI. LALA GOKULDAS HALANKAR AND ORS. Vs. STATE OF GOA AND ORS.
November 25, 2016
SHRI. MAHENDRA F. RUPWATE Vs. STATE OF MAHARASHTRA
August 9, 2016
SHRI. NAMDEO MARUTI MANE Vs. ISHWAR KONDIBA KHOSE
December 15, 2016
SHRI. PRADEEP SAKHARAM MAYEKAR Vs. STATE OF MAHARASHTRA
July 19, 2016
SHRI. PRAKASH GOBINDRAM AHUJA Vs. GANESH PANDHARINATH DHONDE
October 4, 2016
SHRI. PUNJA RAMA BODKE Vs. SHRI. SHIVAJI VITOBA BODKE AND ORS
December 16, 2016
SHRI. RAGHUNATH S. DIXIT Vs. SURENDRANATH B. BURAD
February 17, 2016
SHRI. SAGAR PRAKASH BHOSALE Vs. THE COMMISSIONER OF POLICE, SOLAPUR
April 4, 2016
SHRI. SANJAY JAIRAM SHINDE Vs. SHRI. JAIRAM SONU SHINDE
November 17, 2016
SHRI. TANAJI BABURAO TANUGADE AGE 40 YEARS, R/O KANCHANWADI, TAL. KARVEER, DIST. KOLHAPUR Vs. THE MANAGER KOLHAPUR DISTRICT CENTRAL CO
September 16, 2016
SHRIDHAR Vs. THE STATE OF MAHARASHTRA AND ORS.
March 9, 2016
SHRIDHAR BAJIRAO PAWAR & OTHERS Vs. BAJIRAO DHONDIBA PAWAR
July 22, 2016
SHRIDHAR MADHAV KULKARNI Vs. MAZGAON DOCK LTD. AND OTHERS
November 23, 2016
SHRIHARI KURADO Vs. DEPUTY COLLECTOR (LA), SOUTH GOA, MARGAO-GOA
August 4, 2016
SHRIKANT EKNATH KACHAVE Vs. THE STATE OF MAHARASHTRA
July 7, 2016
SHRIKANT MADHAV KARVE. Vs. THE SECRETARY GOVERNMENT OF INDIA.
February 18, 2016
SHRIKANT S VENGURLEKAR Vs. NAGESH S GOSAVI
July 7, 2016
SHRIMAN RAJESH SON OF CHANDRAKANT WATH Vs. THE STATE OF MAHARASHTRA
March 8, 2016
SHRINIWAS S/O PRABHAKAR KARVE Vs. THE STATE OF MAHARASHTRA AND ORS.
April 22, 2016
SHRIRAM Vs. THE STATE OF MAHARASHTRA AND ORS.
February 25, 2016
SHRIRAM GENERAL INSURANCE CO. LTD. DIVISION OFFICE NO. 215066 1A, NEEL AGAN, PLOT NO. 29, SECTOR NO. 29, NEW PANVEL EAST, RAIGAD Vs. MR. BANDE NAWAJ KASIM SHAIKH AT PRESENT RESIDENT AT RAHUL NAGAR, NO. 2, NEAR PRIYADARSHINEE, SION PANVEL ROAD, SION, MUMBAI
October 1, 2016
SHRIRAM S/O RATANLAL THAKUR Vs. RAMESHWAR S/O SHALIGRAM CHANDAK
June 7, 2016
SHRIRANG PURUSHOTTAM DESHMUKH Vs. SMT. RADHIKA SHRIRANG DESHMUKH
December 14, 2016
SHRIRANG S/O BABURAO DHAKATE Vs. THE STATE OF MAHARASHTRA
June 13, 2016
SHUBHANGI SHARAD GONDHALI Vs. SONALI SANTOSH MORE AND ORS.
March 16, 2016
SHUBHENDRA K. BHANDARKAR Vs. CENTRAL BANK OF INDIA & ANR
May 4, 2016
SHUSHRUSHA HEART CARE CENTRE AND SPECIALTY CENTER Vs. STATE OF MAHARASHTRA
December 6, 2016
SHYAM BHIVA JADHAV Vs. THE STATE OF MAHARASHTRA
January 13, 2016
SHYAM SUNDER MISHRA Vs. STATE OF MAHARASHTRA
April 27, 2016
SHYAMSUNDAR CHANDMAL ZANWAR Vs. GULABRAOJI TUKARAMJI MASKE
June 29, 2016
SICOM LIMITED Vs. ENTERTAINMENT WORLD DEVELOPERS PVT LTD
June 23, 2016
SIDDHARAM PARSHURAM TAKALE Vs. ADVESHWAR GRURUBASYYA HIREMATH
April 27, 2016
SIDDHESHWAR SHIKSHAN SANSTHA DONGARSONI Vs. THE STATE OF MAHARASHTRA
May 2, 2016
SIDDHESHWAR URBAN CO-OP. BANK LTD. Vs. GANESH AND ORS.
February 24, 2016
SIDDHIVINAYAK AUDYOGIK VASAHAT MARYADIT Vs. MURLIDHAR VEDU JADHAV
August 30, 2016
SIDHARTH S/O. MAROTI GAIKWAD Vs. THE STATE OF MAHARASHTRA
August 22, 2016
SIDHARTH SHRIPATI OHAL Vs. THE STATE OF MAHARASHTRA
November 24, 2016
SIDHHARTH MADHUKAR MESHRAM Vs. SAU SUCHITRA SIDHHARTH MESHRAM
April 1, 2016
SIKKIM FERROYS ALLOYS LTD. Vs. ASSITT. COMMR. OF C. EX., DIV.-EP, MUMBAI-I
March 14, 2016
SILPAM TRADE ASSOCIATES PVT LTD Vs. STATE OF GOA
March 2, 2016
SINDHUBAI BALKRISHNA MAYUR AND ORS. Vs. JAFARALI ISMAIL MEGHJANI
April 28, 2016
SIR N. P. VAKIL TRUST AND ANR Vs. UNION OF INDIA AND 4 ORS
July 14, 2016
SIRAJ SHAHABUDDIN KHAN Vs. THE STATE OF MAHARASHTRA
April 6, 2016
SISUPALAN K. VALLIKALAYIL AND ANOTHER Vs. UNION OF INDIA
January 27, 2016
SITARAM BHAUJI PATIL Vs. PANDHARINATH KESHAV PATIL AND OTHERS
November 24, 2016
SITARAM D MAPSEKAR Vs. PRAMOD R PANDEY
September 19, 2016
SIVA BULK LIMITED Vs. M.V. AODABAO IMO NO. 9086928
June 6, 2016
SK. BASHIR SK. SHABIR & ORS. Vs. THE STATE OF MAHARASHTRA
June 23, 2016
SK. RUSTUM S/O SK. DADA Vs. THE STATE OF MAHARASHTRA
July 1, 2016
SMART CHIP PVT. LTD. Vs. STATE OF MAHARASHTRA
June 27, 2016
SMT. VINANTI RATNAKAR GAONKAR Vs. SHRI SAHAJANAND INVESTMENTS PRIVATE LIMITED
July 14, 2016
SMT. AMITA KULINCHANDRA MOTIWALA & ANR. Vs. ROHINI PRADYUMAN KAPADIA
December 22, 2016
SMT. ASHA PRALHAD KARLE Vs. SARPANCH
May 2, 2016
SMT. HEMLATABAI DEORAO TEKADE Vs. THE STATE OF MAHARASHTRA
December 15, 2016
SMT. JAYA TALAKHSI CHHEDA Vs. THE STATE OF MAHARASHTRA
October 14, 2016
SMT. KAMINI V. NAIK AND ORS. Vs. STATE OF GOA AND ORS.
November 25, 2016
SMT. LEELABAI WD/O. TULSHIRAM INGOLE Vs. SAU. KAMLABAI W/O. MOTIRAM BUDH
February 23, 2016
SMT. LINABAI @ PRAMILABAI W/O ASHOK DHIVARE Vs. STATE OF MAHARASHTRA
November 15, 2016
SMT. MARIA J. C. PEREIRA Vs. STATE
August 30, 2016
SMT. POONAM MANISH LATH, ABOUT 30 YEARS OF AGE, OCCU : H/W, R/AT, 504 Vs. MANISH KASHIPRASAD LATH, AGED ABOUT 29 YEARS, OCCU. : SERVICE, R/AT, PORNIMA SADAN, BEHIND PRITI ACADEMY KAMLA NEHRU NAGAR, DHOBIGHAT, ULHASNAGAR
November 22, 2016
SMT. PRABHABAI WD/O PANDURANG KHANDEKAR Vs. FULCHAND S/O CHINTAMAN SELOKAR
May 5, 2016
SMT. PRABHATAI WD/O SHANKARRAO BODHANKAR Vs. M/S. CHIMOTE & SONS
August 30, 2016
SMT. PRAJWALA BHATU KHALANE Vs. MAHATMA PHULE VIDYA PRASARAK SANSTHA
August 31, 2016
SMT. PRIYATAMA SAKHARAM WAKLE Vs. THE DIVISIONAL COMMISSIONER, AURANGABAD
April 4, 2016
SMT. PRIYATAMA SAKHARAM WAKLE Vs. THE DIVISIONAL COMMISSIONER
April 4, 2016
SMT. PUSHPA PANDURANG MOKAL & ORS. Vs. STATE OF MAHARASHTRA AND ORS.
July 19, 2016
SMT. RADHIKA BHARGAVA, A HINDU INDIAN INHABITANT OF U.P., RESIDING AT 3/11, VISHNUPURI, KANPUR 208 002, U.P. Vs. DR. ARJUN SAHGAL, A HINDU INHABITANT OF U.K. RESIDING AT 31, THE RIDING, KENTON NEWCASTLE UPON TYNE, NE3 4LQ, UNITED KINGDOM
December 14, 2016
SMT. RATNA SHATTRI Vs. THE CHIEF OFFICER
August 29, 2016
SMT. S.A. SINHA Vs. DR. LEO REBELLO
February 29, 2016
SMT. SABITA DSOUZA Vs. SHRI RAMA CHODANKAR
June 28, 2016
SMT. SATYAVATI RAMPRASAD RUIA Vs. M/S. NEW INDIA ASSURANCE CO. LTD.
December 13, 2016
SMT. SHAILAJA GANGADHAR KHHIRMAR Vs. THE SECRETARY,GIRNA VIDYA PRASARAK MANDAL
November 17, 2016
SMT. SHAKUNTALABAI @ SEEMA W/O. SURESHSINGH GAUR & ANR. Vs. PREMSINGH GANGRAMSINGH BISEN & ORS.
October 17, 2016
SMT. SHALINI DILIP GAMARE Vs. INDUSTRIAL HOME FOR BLIND WOMEN
July 20, 2016
SMT. SHEELA RAVINDRA NIBRAD Vs. THE STATE OF MAHARASHTRA
December 23, 2016
SMT. SUMAN SHET Vs. SHRI MADHUKAR B. C. HALDANKAR
September 23, 2016
SMT. SUMATI @ ASHA Vs. YASHODHARA W/O. LATE SUNIL SUBHEDAR
September 16, 2016
SMT. SUNANDA ARUN MAHALE Vs. SCHEDULE TRIBE SCRUTINY COMMITTEE
June 10, 2016
SMT. SUSHMA D. PINGE Vs. STATE OF GOA AND ORS.
June 22, 2016
SMT. URVASHI W/O RAJIV YASHROY Vs. THE STATE OF MAHARASHTRA
June 20, 2016
SMT. VIBHA W/O ARUN GOSWAMI Vs. ARUN S/O NARAYAN GOSWAMI
September 14, 2016
SMT.ANUPAMA KISHOR KHANOLKAR Vs. ABHINAV EDUCATION SOCIETY
August 20, 2016
SMT.MANGALA KESHAV MULE Vs. ANANDA KHANDU BAVISKAR & ORS
July 22, 2016
SMT.PUSHPANJALI SUBODHA SHENVI Vs. NAGRIK SEVA MANDAL
July 28, 2016
SMT.RUBINA SULEMAN MEMON Vs. THE STATE OF MAHARASHTRA
December 22, 2016
SMT.RUCHI(LOYALKA)W/O.HARSH AJITSARIA Vs. THE STATE OF MAHARASHTRA & ANR.
March 1, 2016
SMT.RUKHAMIN ASHRUBA ANDHALE Vs. THE DEPUTY DIRECTOR,AURANGABAD DIVISION
October 24, 2016
SNEH KOHLI Vs. UNIVERSAL ENGLISH TRUST & ANR
October 18, 2016
SNEHA FULCHAND HARGUDE AND ORS. Vs. JOINT DIRECTOR OF TECHNICAL EDUCATION AND ORS.
March 1, 2016
SOCIEDADE DE FOMENTO INDUSTRIAL PRIVATE LIMITED Vs. KAMALINI RAMAKANT PAINGUINKAR
June 7, 2016
SOCIEDADE DE FORMENTO INDUSTRIAL LTD. Vs. GURUDAS G. PAI
February 5, 2016
SOCIETY FOR FAST JUSTICE Vs. THE STATE OF MAHARASHTRA AND OTHERS
October 1, 2016
SOCIETY OF TARIS, VOLVOI, PONDA, GOA Vs. SHRI PRABHAKAR GOVIND TARI
June 27, 2016
SOHAM SHAH Vs. THE INDIAN FILM COMPANY LIMITED
February 22, 2016
SOIGNEE R. KOTHARI Vs. DY. COMMISSIONER OF INCOME TAX,
April 5, 2016
SOLAPUR DISTRICT CENTRAL COOPERATIVE BANK EMPLOYEES UNION Vs. ADDL. LABOUR COMMISSIONER (I/C)
September 27, 2016
SOMAIYA ORGANOCHEMICALS LTD Vs. COMMISSIONER OF INCOME TAX, BOMBAY CITY II, BOMBAY
September 30, 2016
SOMESHWAR S/O BABURAO KUTHE, AGED ABOUT 28 YEARS, OCCU: CULTIVATION, R/O SARANDI, POLICE STATION, LAKHANDUR, TQ. LAKHANDUR, DISTT. BHANDARA Vs. THE STATE OF MAHARASHTRA, THROUGH P.S.O.,P.S. LAKHANDUR, TQ. LAKHANDUR, DISTT. BHANDARA
July 26, 2016
SOMNATH MADHAVRAO JOSHI Vs. AMBADAS DIGAMBAR DESHPANDE
December 23, 2016
SOMNATH S/O. GANGADHAR KARALE Vs. STATE OF MAHARASHTRA
June 14, 2016
SONABAI HARCHAND GURAV Vs. ZILLA PARISHAD, NANDURBAR AND ORS.
January 21, 2016
SONAL DEEPAK SHAH Vs. M/S RACHANA DEVELOPERS AND MARKETING AND OTHERS
August 30, 2016
SONAL PRAKASH BAKADE Vs. JOINT COMMISSIONER AND VICE CHAIRMAN
August 22, 2016
SONALI BODRAJ MOON Vs. THE CHIEF SECRETARY & ORS
October 24, 2016
SONALKUMAR BIPINCHAND WANI Vs. ANIL RAMDAS WANI
January 21, 2016
SONAWANE ARJUN PATIL BUA Vs. ADARSH SHIKSHAN SANSTHA & ORS.
December 8, 2016
SONI Vs. ELECTION OFFICER AND ORS.
June 21, 2016
SONU @ SURAJ S/O. DHANRAJ PATHDEVATE Vs. THE STATE OF MAHARASHTRA
November 30, 2016
SONU RAMBABU VARMA (PRISONER CONVICT NO.6006 ) KOLHAPUR CENTRAL PRISON Vs. THE STATE OF MAHARASHTRA
December 5, 2016
SONU TEXTILES Vs. PUNJAB NATIONAL BANK
December 6, 2016
SONUBAI BABU PADWAL Vs. THE STATE OF MAHARASHTRA AND ORS
December 14, 2016
SONYA ALIAS SONBA CHANDRABHAN WATKAR Vs. STATE OF MAHARASHTRA
June 10, 2016
SONYABAPU BHAU SARJINE Vs. STATE OF MAHARASHTRA
January 13, 2016
SOPAN BABURAO WAKCHAURE & ORS. Vs. STATE OF MAHARASTRA & ANR.
October 18, 2016
SOU. RAJASHREE Vs. SHRI. RAMCHANNDRA SHIVAJI DESAI
January 7, 2016
SOU. SAVITA W/O. PREMSINGH SAYAR Vs. THE DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE
October 3, 2016
SOU. SHEETAL ULHAS DANGI Vs. SUBHASH SHIVAJI SAWANT
December 16, 2016
SOW. SAROJ W/O RAMESH JADHAV Vs. KONGAREE VEERA REDDY
September 8, 2016
SPARROW TELEVISION (P) LTD Vs. UDAY D NAIK
April 28, 2016
SPL LAND ACQUISITION OFFICER & ORS Vs. VIJAYSING KHUSHALSING PARDESHI
December 23, 2016
SRIDHAR SUNDARARAJAN Vs. ULTRAMARINE & PIGMENTS LIMITED
February 8, 2016
SRIKANT SRIMANDHAR MIRAJE Vs. STATE OF MAHA-RASHTRA & ANOTHER
February 1, 2016
STATE Vs. CUIRO VAINO GAONKAR
February 23, 2016
STATE Vs. SILUVAI GNANENTHIRA ROCHE AND ORS.
February 12, 2016
STATE BANK OF INDIA Vs. STATE OF MAHARASHTRA
March 22, 2016
STATE BANK OF INDIA Vs. EDC LTD
September 27, 2016
STATE BANK OF INDIA Vs. RAKESH RAMKISHOR KHURANA
April 15, 2016
STATE OF GOA Vs. SRI ANAND NAIK & ANR.
July 13, 2016
STATE OF GOA Vs. LAXMIKANT D NAIK KARMALI
May 3, 2016
STATE OF GOA Vs. RAJESH THAKUR
October 25, 2016
STATE OF GOA AND ORS. Vs. SAUNSTHANA GOKARNA PARTAGALE
January 22, 2016
STATE OF MAHARASHTRA Vs. MOHAN DATTATRAYA TANGADE
January 18, 2016
STATE OF MAHARASHTRA Vs. SANTOSH S/O MADHUKAR KADAM
May 19, 2016
STATE OF MAHARASHTRA Vs. MITHILESH HARISHCHANDRA YADAV
April 1, 2016
STATE OF MAHARASHTRA Vs. KAILASH SHIVA RANGARI
April 18, 2016
STATE OF MAHARASHTRA Vs. IMDAD ALI WAID ALI SAYYAD
April 25, 2016
STATE OF MAHARASHTRA Vs. JHONY JAYLAL WADHWANI
March 15, 2016
STATE OF MAHARASHTRA Vs. CHAGAN KANNU BANKAR
March 25, 2016
STATE OF MAHARASHTRA Vs. UTTAM VASANT MANE
March 25, 2016
STATE OF MAHARASHTRA Vs. MANDABAI ASHOK SAWANT
July 28, 2016
STATE OF MAHARASHTRA Vs. RAJU VASANT KALSAIT AND OTHERS
January 6, 2016
STATE OF MAHARASHTRA Vs. G.H. KHATRI & CO. AND ORS.
January 12, 2016
STATE OF MAHARASHTRA Vs. SARVDAMAN @ MANOHAR BAGMARE
April 26, 2016
STATE OF MAHARASHTRA Vs. DHARAMPAL S/O SHRAWANJI GADPAYLE
April 27, 2016
STATE OF MAHARASHTRA Vs. HARIBHAU S/O BALIRAM GOMASE
April 22, 2016
STATE OF MAHARASHTRA Vs. PRASHANT SAHEBRAO THOOL
April 25, 2016
STATE OF MAHARASHTRA Vs. RADHELAL S/O ISHWARDAYAL HARINKHEDE
December 2, 2016
STATE OF MAHARASHTRA Vs. ANKUSH JAGDEO SHIRSAT
December 2, 2016
STATE OF MAHARASHTRA Vs. GUNWANTRO BHAURAO DESHMUKH & OS.
February 4, 2016
STATE OF MAHARASHTRA Vs. JAGAN SITRU DONDONE
July 21, 2016
STATE OF MAHARASHTRA Vs. RAVINDRANATH KAUTIK MOHITE
July 27, 2016
STATE OF MAHARASHTRA Vs. ASHOK DALUMAN HEMNANI
January 11, 2016
STATE OF MAHARASHTRA Vs. BALAJI MANIKRAO JADHAV
January 11, 2016
STATE OF MAHARASHTRA Vs. SHIVAJI PURBHAJI SHINDE
September 8, 2016
STATE OF MAHARASHTRA Vs. PANDURANG S/O DHANU POTAVI
February 9, 2016
STATE OF MAHARASHTRA Vs. PRALHAD RAGHUJI SONWANE
April 13, 2016
STATE OF MAHARASHTRA Vs. PARASHRAM S/O HARI MADANKAR AND OTHERS
September 23, 2016
STATE OF MAHARASHTRA Vs. VENKAT BALBHIMRAO VITEKAR
January 28, 2016
STATE OF MAHARASHTRA Vs. RAJESHWAR
April 21, 2016
STATE OF MAHARASHTRA Vs. MAHENDRA BHASKAR PAVRE
October 13, 2016
STATE OF MAHARASHTRA Vs. RAMCHANDRA SAMBHAJI KARANJULE
March 11, 2016
STATE OF MAHARASHTRA Vs. RADHABAI SADASHIV GUNJAL
April 21, 2016
STATE OF MAHARASHTRA Vs. YUVRAJ YESAJI JODGAN
September 20, 2016
STATE OF MAHARASHTRA Vs. KINGS FURNITURE WORKS
March 15, 2016
STATE OF MAHARASHTRA Vs. VITHAL BALIRAM BHOJA
October 6, 2016
STATE OF MAHARASHTRA (COLLECTOR OF SATARA) Vs. TAHSILDAR OF KOREGAON
March 17, 2016
STATE OF MAHARASHTRA AND ORS. Vs. VIJAYSING
January 14, 2016
STATE OF MAHARASHTRA THROUGH THE DIRECTOR, VOCATIONAL EDUCATION AND TRAINING, NASIK DIVISION, NASIK Vs. RAJENDRA KASHINATH DARANDALE, AGE MAJOR, OCC. NIL, R/O SONAI, TQ. NEVASA, DISTRICT AHMEDNAGAR
September 30, 2016
STATE, CUNCOLIM POLICE STATION Vs. RAJESH THAKUR
October 25, 2016
STATION ROAD, GAWLIPURA Vs. STATE OF MAHARASHTRA
July 13, 2016
SUBASH GUNAJI GADEKAR Vs. VIVIDHA URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
September 15, 2016
SUBHASH Vs. STATE OF MAHARASHTRA
February 22, 2016
SUBHASH JINA KAMBLE Vs. DENA BANK
April 5, 2016
SUBHASH PIRAJI JUKTE Vs. THE STATE OF MAHARASHTRA
December 9, 2016
SUBHASH S/O LAXMAN JADHAV Vs. VINOD NIVRATTI KAMBLE
March 10, 2016
SUBHASH S/O NAMDEV CHANDANSHIVE Vs. STATE OF MAHARASHTRA
April 20, 2016
SUBHASH S/O PURANDAS PAWAR Vs. THE STATE OF MAHARASHTRA
June 15, 2016
SUBHASH S/O RABHAJI BARDE AND ORS Vs. STATE OF MAHARASHTRA AND ORS
August 20, 2016
SUBHASH S/O.CHINDHUJI MOHARLE &ANR. Vs. THE STATE OF MAHARASTRA
November 15, 2016
SUBHASH TIKARAM JADHAV Vs. THE STATE OF MAHARASHTRA
December 19, 2016
SUBHIKSHA TRADING SERVICES LTD. Vs. MR. AZIM PREMJI
May 12, 2016
SUBRAMANYA COTTON GINNING INDUSTRIES AND ORS. Vs. RUCHI WORLD WIDE LTD.
February 17, 2016
SUDAM GOPAL PEDNEKAR Vs. LAND ACQUISITION OFFICER & ANR.
May 6, 2016
SUDAM S/O. SAMPATRAO AUTI AGE 43 YEARS, OCCU:BUSINESS, R/ON12, D51/ 5, HUDCO, T.V. CENTER, AURANGABAD Vs. RUPCHAND S/O. BUDHUSINGH DHAGE, AGE 40 YEARS, OCCU. BUSINESS, R/OAT POST RAILGAON, TQSILLOD, DIST AURANGABAD
June 16, 2016
SUDAM S/O. SHAHAJI RAUT Vs. THE STATE OF MAHARASHTRA
December 9, 2016
SUDHA FACILITY MANAGEMENT SERVICE Vs. THE MANAGING DIRECTOR, KADAMBA TRANSPORT CORPORATION LTD. AND ORS.
February 8, 2016
SUDHAKAR BALKRISHNA DALVI & ANR Vs. THE STATE OF MAHARASHTRA
November 15, 2016
SUDHAKAR GANPAT UMARGUNDAWAR Vs. LOKMANYA TILAK SMARAK MANDAL
June 22, 2016
SUDHAKAR MANGESH PATIL& ORS. Vs. SHRI P.K. ANNA PATIL JANTA SAHAKARI BANK LTD.& ANR.
December 5, 2016
SUDHAKAR S/O KASHINATH WANI Vs. STATE OF MAHRASHTRA
February 11, 2016
SUDHIR DAULATCHAND KOTHARI Vs. STATE OF MAHARASHTRA
August 26, 2016
SUDHIR WAMAN PAWAR Vs. STATE OF MAHARASHTRA
January 28, 2016
SUGANDH RAMA GAUDE AND ORS. Vs. V.G. QUENIM AND ORS.
March 30, 2016
SUHAS ARUN MALVE Vs. STATE OF MAHARASTRA AND OTHERS
October 19, 2016
SUJIT BHURANDAS BORKAR Vs. THE STATE OF MAHARASHTRA
February 3, 2016
SUJIT HARIBHAU PATIL Vs. THE STATE OF MAHARASHTRA
July 25, 2016
SUKHCHAND SHAMBHUJI BHALAVI Vs. THE STATE OF MAHARASHTRA
June 17, 2016
SUKHDEO PANDURANG BAWANKULE Vs. VASANT EKNATH BAWANKULE & ORS.
December 7, 2016
SUKHDEV @ BAPU NAMDEV DAGHALE AGED ABOUT 26 YEARS, OCCUPATION DRIVER, RESIDING AT NIMGAON, TALUKA VIJAPUR, DIST. AURANGABAD AT PRESENT UNDERGOING THE SENTENCE IMPOSED UPON HIM AT KOLHAPUR CENTRAL PRISON, KOLHAPUR Vs. THE STATE OF MAHARASHTRA (AT THE INSTANCE OF SENIOR INSPECTOR OF POLICE, NARPOLI POLICE STATION VIDE C.R. NO. I
December 2, 2016
SULOCHANA NEELKANTH KALYANI Vs. TAKLE INVESTMENTS COMPANY
June 7, 2016
SUMAN NAMDEO BARDE Vs. RAOSAHEB VASANTRAO JADHAV AND OTHERS
May 2, 2016
SUMEET GUPTA Vs. STATE OF MAHARASHTRA
February 17, 2016
SUMIT SIDDRAMAPPA PATIL Vs. THE STATE OF MAHARASHTRA AND ORS.
March 10, 2016
SUN EMPIRE CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
December 5, 2016
SUN PHARMA LABORATORIES LTD Vs. MADRAS PHARMACEUTICALS AND ORS
October 24, 2016
SUNDER SHAHANI Vs. DEEPAK MATAI
October 25, 2016
SUNDERLAL Vs. NAGPUR IMPROVEMENT TRUST
August 26, 2016
SUNFLAG IRON & STEEL CO. LTD. Vs. THE CENTRAL BOARD OF DIRECT TAXES, MINISTRY OF FINANCE, GOVT. OF INDIA AND ORS.
January 19, 2016
SUNIL B. BHOSALE Vs. KAMAL ORGANIC CHEMICALS
March 18, 2016
SUNIL BABAN GADHAVE Vs. STATE OF MAHARASHTRA
January 7, 2016
SUNIL BALKRISHNA CHANDSARKAR Vs. THE PRESIDENT,KHANDESH COLLEGE EDUCATION SOCIETY
October 26, 2016
SUNIL DEVNARAYAN SINGH @ PAPA Vs. THE STATE OF MAHARASHTRA
September 8, 2016
SUNIL DIGAMBAR BOROLE Vs. DHULE ZILLA PARISHAD DHULE & ORS
December 2, 2016
SUNIL KAILASHCHANDRA RAWAT, AGED ABOUT 52 YEARS, OCCUPATION : AGRICULTURIST, RESIDENT OF SHITALWADI, TAHSIL : RAMTEK, DISTRICT : NAGPUR Vs. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF AGRICULTURE AND MARKETING, MANTRALAYA, MUMBAI 32
October 4, 2016
SUNIL KIRAN NOOTHI Vs. THE UNION OF INDIA AND ANOTHER
December 20, 2016
SUNIL KISAN BHOJANE Vs. MAHARASHTRA TOURISM DEVELOPMENT CORPORATION
July 15, 2016
SUNIL LATARI KHUJE Vs. THE STATE OF MAHARASHTRA
March 28, 2016
SUNIL MARUTI PADVAL Vs. STATE OF MAHARASHTRA
March 7, 2016
SUNIL RAMRAO CHAUDHARI Vs. STATE OF MAHARASHTRA
August 22, 2016
SUNIL S DESSAI Vs. COLLIN TERENCE RODRIGUES
January 12, 2016
SUNIL S/O GOPALRAO PANDE Vs. THE AMRAVATI ZILLA PARISHAD
July 28, 2016
SUNIL S/O RAMESH SAKHARKAR, AGED ABOUT 37 YEARS, OCC. NIL, R/O AMATHA WARD, PADOLI (MORWA), TQ. DIST. CHANDDRAPUR Vs. STATE OF MAHARASHTRA THROUGH, POLICE STATION OFFICER, GHUGGUS, DIST. CHANDRAPUR
February 29, 2016
SUNIL S/O UMAKANT MAHASHABDE, AGE: 49 YEARS, OCCU: RETIRED, R/O BHAGYASHRI, PLOT NO.3, DEEPNAGAR, SHAHANOORWADI, AURANGABAD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD., THROUGH ITS CHAIRMAN, IDBI TOWER, WTC COMPLEX, CUFFE PARADE, MUMBAI 05
October 24, 2016
SUNIL SHRIRAM WANKHEDE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
August 16, 2016
SUNIL SITARAM MAHAJAN Vs. SURYAKANT PANDURANG BADAVE
March 18, 2016
SUNIL VITHAL RAUT Vs. THE STATE OF MAHARASHTRA
October 25, 2016
SUNIL YADAVRAO MANDVE Vs. STATE OF MAHARASHTRA
February 25, 2016
SUNITA CHANDRAKANT KALEKAR Vs. THE ZILLA PARISHAD, KOLHAPUR AND OTHERS
December 8, 2016
SUNITA D/O BABURAO BHANGIRE Vs. THE STATE OF MAHARASHTRA
December 21, 2016
SUNITA DEVENDRA DESHPRABHU Vs. SITADEVI DESHPRABHU & ORS.
October 4, 2016
SUNRISE CRAFT CENTRE Vs. M/S MABAREST HOTELS PRIVATE LIMITED
July 28, 2016
SUO MOTU Vs. UNION OF INDIA
June 21, 2016
SUPADU @ BAPU KAUTIK PATIL Vs. THE STATE OF MAHARASHTRA
September 8, 2016
SUPERINTENDING ENGINEER, MAHARASHTRA STATE ELECTRICITY BOARD Vs. VISHWANATH S/O SHANKARRAO KULKARNI
August 24, 2016
SUPERINTENDING ENGINEER, MSEB, LATUR Vs. KISHEN LAXMAN BADE AGED 55 YEARS, OCC. SERVICE R/O LATUR, KOLE NAGAR, LATUR
October 15, 2016
SURAJ S/O BALBHIM SHELKE Vs. THE STATE OF MAHARASHTRA
September 15, 2016
SURAJ TULSHIDAS NAIK Vs. CHANDAR BARKELO FADTE
April 25, 2016
SUREKHA NARAYAN KOKANE Vs. REENA RAULO PILERNKAR
April 20, 2016
SURENDRA J. KALANGUTKAR AND ORS. Vs. THE GOA STATE CO-OPERATIVE BANK LTD. AND ORS.
March 2, 2016
SURESH ARVIND SHEPHARD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
September 26, 2016
SURESH ATMARAM INDORE Vs. STATE OF MAHARASHTRA
September 19, 2016
SURESH BHANDARY Vs. MRS. SHUSHMA BHANDARY
October 15, 2016
SURESH KAWADUJI YENODKAR Vs. STATE OF MAHARASHTRA
December 8, 2016
SURESH MANILAL MEHTA, HINDU OF MUMBAI, INDIAN INHABITANT, AGED 77 YEARS, RESIDING AT MOTILAL MANSION, 2ND FLOOR, 17, NEPEAN SEA ROAD, BOMBAY Vs. VARSHA BHADRESH JOSHI, HAVING ADDRESS AT 1, VILLA CONSALACAO, MUNDEWEL, VASCO DA GAMA, GOA 403802
December 2, 2016
SURESH MOHANLAL JAIN Vs. THE MUNICIPAL CORPORATION OF GR. MUMBAI
August 4, 2016
SURESH RAMSINGH GURKHA Vs. DURGARAM SHANKAR NAIK
August 3, 2016
SURESH RENUKADAS HALHALLI Vs. BASHWARAJ S/O VISHWANATHAPPA DHARNE
September 16, 2016
SURESH S/O RAMESH WARKHEDE Vs. STATE OF MAHARASHTRA
April 27, 2016
SURESH S/O. BHAGWANRAO PURI Vs. STATE OF MAHARASHTRA
September 28, 2016
SURESH S/O. PRALHAD PAWAR Vs. THE UNION OF INDIA
March 18, 2016
SURESH SHRIPAL CHOUGULE Vs. THE STATE OF MAHARASHTRA
December 21, 2016
SURESH THAKORBHAI WAGHELA Vs. STATE OF MAHARASHTRA
January 13, 2016
SURESH THIMIRI AND ORS. Vs. THE STATE OF MAHARASHTRA
May 6, 2016
SURYA M SHIRODKAR Vs. AMARDEEP GOKULDAS GAYAK
February 11, 2016
SURYABHAN AND ORS. Vs. THE STATE OF MAHARASHTRA
March 15, 2016
SURYACHAKRA POWER CORPORATION LTD Vs. JBF INDUSTRIES LTD
February 24, 2016
SURYAKANT RAMCHANDRA MAHADIK Vs. KHATAU MAKANJI SPINNING AND WEAVING MILLS LTD
June 24, 2016
SURYAKANT SHANKARRAO GAIKWAD AND ORS. Vs. THE STATE OF MAHARASHTRA
February 10, 2016
SUSHANT S/O. ULHASRAO KAWADE Vs. THE STATE OF MAHARASHTRA
August 5, 2016
SUSHANT U KHANDOLKAR Vs. VISHWAS MAHADEV NAIK
January 25, 2016
SUSHIL Vs. HARISHANKAR RAMNIVAS SHARMA AND ORS.
February 26, 2016
SUSHIL JAYANT NANODKAR Vs. MR. DNYANESHWAR VITHOBA RAUT
August 22, 2016
SUSHIL RANGNATH WAGHMARE Vs. STATE OF MAHARASHTRA
April 27, 2016
SUSHILA AND ORS. Vs. THE STATE OF MAHARASHTRA
February 17, 2016
SUSHILA MAHADEO CHAUDHARI Vs. STATE OF MAHARASHTRA
October 13, 2016
SUSHILABEN SHANABHAI PATEL Vs. STATE OF MAHARASHTRA
September 22, 2016
SUSSANNE KHAN Vs. THE STATE OF GOA
August 25, 2016
SUWARNA PRASHANT MHAISKAR Vs. PRASHANT CHANDRAMANI MHAISKAR
April 13, 2016
SWAMI SAMARTH AGENCIES AND ORS. Vs. MAULI CHEMICALS INDUSTRIES
February 8, 2016
SWAPNA DEVELOPERS Vs. VILLAGE PANCHAYAT OF RAIA
July 5, 2016
SWATI AND ORS. Vs. ABHAY AND ORS.
February 26, 2016
SWATI ANIL SAWANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
April 20, 2016
SWIFT COURIERS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 1, 2016
SYED AMIN SYED NABI Vs. STATE OF MAHARASHTRA
July 11, 2016
SYED ASAD SYED YUSUF Vs. THE STATE OF MAHARASHTRA
July 19, 2016
SYLVIA DSILVA Vs. PRINCIPAL SECRETARY (REVENUE), GOVERNMENT OF GOA
February 29, 2016
T. LAKHAMSHI LADHA AND CO. Vs. THE COMMISSIONER OF INCOME TAX
May 4, 2016
T.A.I. PHARMA LTD Vs. WOCKHARDT LTD
November 29, 2016
T.CHANDRAMOULI Vs. POLICE INSPECTOR VASCO POLICE STATION
September 29, 2016
TANAJI @ TILLYA DINKAR WALGUDE Vs. STATE OF MAHARASHTRA
March 28, 2016
TANAJI BABURAO TANUGADE Vs. MANAGER KOLHAPUR DISTRICT CENTRAL CO-OP BANK LTD
September 16, 2016
TANAJI DATTU BAJBALKAR Vs. STATE OF MAHARASHTRA
April 17, 2016
TANAJI DATTU BAJBALKAR AND ORS. Vs. THE STATE OF MAHARASHTRA
May 6, 2016
TANAJI DHARMARAJ PATIL AND OTHERS Vs. STATE OF MAHARASHTRA
July 5, 2016
TANTRIK SHIKSHAN KARMACHARI SAHAKARI PAT SANSTHA MARYADIT Vs. THE ASSISTANT COMMISSIONER OF LABOUR-CUM-AUTHORITY
September 16, 2016
TARAMATI SADANAND PATHAK Vs. BANK OF INDIA
October 24, 2016
TATA MOTORS LIMITED Vs. THE COMMISSIONER OF CUSTOMS (IMPORT)
March 7, 2016
TATA POWER COMPANY LIMITED Vs. STATE OF MAHARASHTRA
August 2, 2016
TECHPAC HOLDINGS LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX (OSD-II)
March 18, 2016
TEODORICO LUDOVICO CAMILO FERNANDES AND ORS. Vs. WALTER ANTONIO OTAO FERNANDES AND ORS.
January 11, 2016
TERACOM LIMITED Vs. ASST COMMISSIONER OF INCOME TAX
February 3, 2016
TERENCE SAVIO PANGO Vs. STATE OF GOA AND ORS. RESPONDENTS
July 14, 2016
TESLA D?COR Vs. UNION OF INDIA
April 4, 2016
THE ADDITIONAL COMMISSIONER OF SALES TAX Vs. KAYANI BAKERY
July 19, 2016
THE ADDL. REGISTRAR, HIGH COURT OF BOMBAY BENCH AT AURANGABAD Vs. SANTOSH ALIAS SANTARAM S/O BHIVSAN RAHANE
October 27, 2016
THE AKOLA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED. Vs. THE STATE OF MAHARASHTRA & ORS.
August 5, 2016
THE AMRAVATI ZILLA PARISHAD SHIKSHAN SAHAKARI BANK LTD. Vs. MANOHAR S/O RAMRAOJI RAUT
August 19, 2016
THE ASSTT. COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEEL LTD.
February 29, 2016
THE BOMBAY DIOCESAN TRUST ASSOCIATION PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
July 20, 2016
THE BOMBAY DYEING AND MANUFACTURING CO.LTD. Vs. M/S. I.R. ENTERPRISES A PARTNERSHIP FIRM REGISTERED UNDER THE PARTNERSHIP ACT
November 18, 2016
THE CENTRAL BOARD OF TRUSTEES Vs. MAHARASHTRA STATE HANDLOOM CORPORATION LTD
July 11, 2016
THE CENTRAL BOARD OF TRUSTEES Vs. HOTEL LEELAVENTURE LTD.
April 28, 2016
THE CHAIRMAN, BHOR EDUCATION SOCIETY Vs. SHRI DATTATRAYA BAJIRAO BHILARE
June 16, 2016
THE CHIEF CONTROLLING REVENUE AUTHORITY Vs. M/S.RELIANCE INDUSTRIES LIMITED
March 31, 2016
THE CHIEF EXECUTIVE OFFICER Vs. BANDU RAMBHAU CHAVAN
April 18, 2016
THE CHIEF EXECUTIVE OFFICER, THE AHMEDANAGAR DIST. CENTRAL CO-OPERATIVE BANK LTD. & ANR. Vs. PRAKASH RAMCHANDRA WAGHMARE
August 2, 2016
THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD AND ORS. Vs. ANITA SITARAM MALI AND ORS.
February 16, 2016
THE CHIEF OFFICER, SHIRDI MUNICIPAL COUNCIL Vs. THE DIRECTOR, DIRECTORATE OF MUNICIPAL ADMINISTRATION GOVERNMENT TRANSPORT SERVICE BUILDING AND ORS.
February 9, 2016
THE CITY & INDUSTRIAL DEVELOPMENT CORPORATION Vs. BHAUSAHEB S/O ABASAHEB HIWALE
November 17, 2016
THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. HONAI CONSTRUCTIONS, POST HANTUR
February 1, 2016
THE COMMISSIONER OF CENTRAL EXCISE, PUNE-I AND ORS. Vs. MAHINDRA NAVISTAR AUTOMOTIVES AND ORS.
February 8, 2016
THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. AUTOMOBILE CORPORATION OF GOA LIMITED
January 19, 2016
THE COMMISSIONER OF INCOME Vs. ALSTOM PROJECTS INDIA LIMITED
September 14, 2016
THE COMMISSIONER OF INCOME TAX Vs. UNION BANK OF INDIA
February 8, 2016
THE COMMISSIONER OF INCOME TAX Vs. RELIANCE INDUSTRIES LTD.
February 1, 2016
THE COMMISSIONER OF INCOME TAX Vs. V.S. DEMPO & CO. PVT. LTD.
February 5, 2016
THE COMMISSIONER OF INCOME TAX Vs. M/S. CABLE CORPORATION OF INDIA LTD.
August 9, 2016
THE COMMISSIONER OF INCOME TAX Vs. M/S. GOODWILL THEATRES PVT. LTD.
June 6, 2016
THE COMMISSIONER OF INCOME TAX Vs. M/S NARMINA TRADE INVESTMENT PVT. LTD., MUMBAI 400 092
February 16, 2016
THE COMMISSIONER OF INCOME TAX Vs. BEHR INDIA LTD.
April 4, 2016
THE COMMISSIONER OF INCOME TAX Vs. M/S. OBEROI CONSTRUCTIONS PVT. LTD.
October 1, 2016
THE COMMISSIONER OF INCOME TAX - V, PUNE Vs. BEHR INDIA LTD.
January 25, 2016
THE COMMISSIONER OF INCOME TAX -5, MUMBAI Vs. AIR INDIA LTD., MUMBAI
January 6, 2016
THE COMMISSIONER OF INCOME TAX -I, PUNE Vs. GERA DEVELOPMENTS PRIVATE LIMITED
February 29, 2016
THE COMMISSIONER OF INCOME TAX 2, MUMBAI Vs. DENA BANK, MUMBAI
January 7, 2016
THE COMMISSIONER OF INCOME TAX 6 Vs. GOODLAS NEROLAC PAINTS LTD.
January 19, 2016
THE COMMISSIONER OF INCOME TAX CENTRAL Vs. SHRI NIRAV MODI
June 16, 2016
THE COMMISSIONER OF INCOME TAX MUMBAI Vs. KNIGHT FRANK (INDIA) PVT. LTD.
August 16, 2016
THE COMMISSIONER OF INCOME TAX, CENTRAL II, MUMBAI Vs. SHRI VIKAS OBEROI
June 8, 2016
THE COMMISSIONER OF INCOME TAX, CENTRAL-IV, MUMBAI Vs. EMGEE FOILS PVT. LTD.
January 12, 2016
THE COMMISSIONER OF INCOME TAX-1, PUNE Vs. CTR MANUFACTURING INDUSTRIES LTD.
March 1, 2016
THE COMMISSIONER OF INCOME TAX-10 Vs. M/S. RELIANCE COMMUNICATION LTD.
March 28, 2016
THE COMMISSIONER OF INCOME TAX-10, MUMBAI Vs. FIRST DATA (INDIA) PVT. LTD.
January 18, 2016
THE COMMISSIONER OF INCOME TAX-15 Vs. SAI SHRADDHA CONSTRUCTION
January 27, 2016
THE COMMISSIONER OF INCOME TAX-15, MUMBAI Vs. SAI SHRADDHA CONSTRUCTION
January 18, 2016
THE COMMISSIONER OF INCOME TAX-2 Vs. INDUSIND BANK LTD.
January 6, 2016
THE COMMISSIONER OF INCOME TAX-21 MUMBAI Vs. SHREE PARLESHWAR COOP. HOUSING SOCIETY LTD. MUMBAI
June 8, 2016
THE COMMISSIONER OF INCOME TAX-21, MUMBAI Vs. SKYLINE GREAT HILLS
February 16, 2016
THE COMMISSIONER OF INCOME TAX-3, MUMBAI Vs. GENERAL ATLANTIC PRIVATE LTD.
March 8, 2016
THE COMMISSIONER OF INCOME TAX-6 Vs. GRASIM INDUSTRIES LTD.
February 2, 2016
THE COMMISSIONER OF INCOME TAX-7 Vs. M/S. TATA POWER SOLAR SYSTEMS LTD.
December 16, 2016
THE COMMISSIONER OF INCOME TAX-9 MUMBAI Vs. APOLLO FINVEST (I) LTD.
February 8, 2016
THE COMMISSIONER OF INCOME TAX-9, MUMBAI Vs. RUSSAN PHARMA LTD.
January 19, 2016
THE COMMISSIONER OF INCOME TAX-I Vs. WESTERN COALFIELDS LTD.
January 13, 2016
THE COMMISSIONER OF INCOME TAX-V Vs. NARSING GOPAL PATIL
March 1, 2016
THE COMMISSIONER OF INCOME-TAX, VIDARBHA Vs. MANGANESE ORE INDIA LIMITED
February 11, 2016
THE COMMISSIONER OF INCOME-TAX-3 Vs. PARRYS (EASTERN) PVT. LTD.
February 18, 2016
THE COMMISSIONER OF SALES TAX Vs. M/S BAJAJ TEMPO LTD.
August 23, 2016
THE COMMISSIONER OF SALES TAX, MAHARASHTRA STATE Vs. VEER RADIOS
January 7, 2016
THE COMMISSIONER OF SALES TAX, MAHARASHTRA STATE Vs. NEULIFE NUTRITION SYSTEM PVT.LTD.
May 6, 2016
THE COMMISSIONER, ANIMAL HUSBANDRY MAHARASHTRA STATE CENTRAL BUILDING, PUNE, 400 001 Vs. RANGANATH PAHADU SOLANKE
December 7, 2016
THE DHULIA MOTORS OWNERS COOPERATIVE CONSUMERS STORES LIMITED Vs. KISHOR MOHANLAL BAFNA AND ORS.
March 18, 2016
THE DIRECTOR OF INCOME TAX EXEMPTION Vs. M/S. MUMBAI EDUCATION TRUST
May 3, 2016
THE DIVISIONAL CONTROLLER,MAHARASHTRA STATE ROAD TRANSPORT CORPORATION DIVISION Vs. GOVIND SAMBHAJI HANUMANTE
November 23, 2016
THE DIVISIONAL OFFICE, THE UNITED INDIA INSURANCE CO. LTD. Vs. SMT. PRAMILA RAMAN GHATULE
June 9, 2016
THE EXECUTIVE ENGINEER, WORKS DIVISION XVIII (ROADS) P.W.D. Vs. ULHAS GOPINATH RAIKAR
January 22, 2016
THE GENERAL MANAGER (HR AND ADMN. B.S.N.L.) Vs. MRS. M.P. PATANGE
August 10, 2016
THE GENERAL MANAGER, GREATER BOMBAY MILK SCHEME, MUMBAI Vs. GOVERNMENT MILK SCHEME EMPLOYEES UNION
June 8, 2016
THE GRAM PANCHAYAT OFFICE THROUGH THE SARPANCH MEERA SANJAY JAPKAR Vs. RAMDAS ASARAM KALHAPURE AND ANOTHER
October 10, 2016
THE GRAMPANCHAYAT KHARGHAR Vs. THE STATE OF MAHARASHTRA AND ORS.
October 27, 2016
THE INCHARGE DEPUTY COMMISSIONER, AHMEDNAGAR MUNICIPAL CORPORATION, AHMEDNAGAR Vs. RENUKA RAMDAS SHERLA, AGE : MAJOR, OCCUPATION : NIL, R/O 858, BAGDE PATTI, AHMEDNAGAR
October 6, 2016
THE INDIAN PERFORMING RIGHT SOCIETY LTD. Vs. ENTERTAINMENT NETWORK (INDIA) LTD.
August 31, 2016
THE MADRAS PHARMACEUTICALS Vs. STATE OF MAHARASHTRA
June 9, 2016
THE MAHARASHTRA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. GANGARAM JAIRAM JAMDAR AND ORS.
March 11, 2016
THE MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LIMITED Vs. DAMODHAR VINAYKRAO KALE
November 17, 2016
THE MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. BABURAO PAIKAN KAMBLE
April 4, 2016
THE MANAGER, BEDSE PULP CONVERSION INDUSTRIES PVT. LTD. Vs. SAU. HIRABAI AND ORS.
April 13, 2016
THE MANAGER, CENTRAL WORKSHOP, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AURANGABAD Vs. ASHOK SAMBHAJI PHALKE, AGE MAJOR, OCCU. EX
June 21, 2016
THE MUNICIPAL COUNCIL, TIRORA Vs. TULSIDAS BALIRAM BINDHADE
July 22, 2016
THE MUNICIPAL COUNCIL, TIRORA Vs. VIBHOBA RAJARAM BHANDARKAR
December 16, 2016
THE NAGPUR DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. PRASHANT ASHOKRAO SALUNKE AND ORS.
January 5, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. MS.BHARATI ADHIK PATIL & ORS.
May 4, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. SHRI MONO JANU GAONKAR
September 19, 2016
THE NEW INDIA ASSURANCE CO.LTD. Vs. HUSSAIN BABULAL SHAIKH
November 15, 2016
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. KASTURBAI W/O DADARADO
October 24, 2016
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT SWATI DHONDIRAM NAGARGOJE
April 6, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. SHARAD S/O NARAYANRAO NARALKAR
April 6, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. THE MANAGING DIRECTOR
April 6, 2016
THE ORIENTAL INSURANCE CO. LTD., GOUEVIA CHAMBERS, 3RD FLOOR, PANAJI Vs. SMT. ENAYAT KHAN, WIFE OF SADRODIN KHAN, AGED 50 YEARS, HOUSEWIFE
December 15, 2016
THE POONA CHRISTIAN MEDICAL ASSOCIATION Vs. PRABHAKAR S/O NAMDEO TAMBE
April 12, 2016
THE PRESIDENT, MAHATMA PHULE EDUCATION SOCIETY, PARBHANI, JINTOOR ROAD, PARBHANI. TALUKA AND DISTRICT PARBHANI Vs. BABU NAGAPPA PHULARI, AGE : 56 YEARS, OCCUPATION : SERVICE, R/O MAMTA COLONY, KAREGAON ROAD, PARBHANI, TALUKA AND DISTRICT PARBHANI
December 8, 2016
THE PRESIDENT,RASHTRIYA SHIKSHAN SAMITTEE Vs. THE STATE OF MAHARASHTRA
April 12, 2016
THE PRINCIPAL COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, DAMAN COMMISSIONERATE Vs. OMNITEX INDUSTRIEX (INDIA) LIMITED
February 22, 2016
THE PRINCIPAL, COMMISSIONER OF INCOME TAX Vs. DR. WILLIAM BRITTO 184
September 28, 2016
THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS. Vs. TATA COUNSULTANCY SERVICES LTD
September 8, 2016
THE REGISTRAR, UNIVERSITY OF MUMBAI Vs. PARAG BHASKAR GHAG AND OTHERS
August 11, 2016
THE SECRETARIAT STAFF CO-OPERATIVE CREDIT SOCIETY LTD. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
September 14, 2016
THE SECRETARY, KRISHI VIGYAN KENDRA Vs. GHANSHAM
February 24, 2016
THE SECRETARY,DAYANAND EDUCATION SOCIETY Vs. GANGADHAR SAMBHAJI DESHMUKH
October 15, 2016
THE SHAMBHAVI CO-OP. HOUSING SOCIETY LTD. Vs. SHRI SHRIKRISHNA TALAK
July 13, 2016
THE SPECIAL LAND ACQUISITION OFFICER AND ORS Vs. SHRI PAULINE BARRETO ALIAS PUAL BARRETO AND ORS
September 1, 2016
THE SPL. LAND ACQUISITION OFFICER Vs. SHRI. MANJI KALU MORE
September 21, 2016
THE STATE OF MAHARASHTRA Vs. DEEPAK PARSHURAM PATIL
July 25, 2016
THE STATE OF MAHARASHTRA Vs. MAHENDRA SHIVAJI GADEKAR
July 25, 2016
THE STATE OF MAHARASHTRA Vs. SHRIPATI RAMA KANASE
August 8, 2016
THE STATE OF MAHARASHTRA Vs. IBRAHIM S/O ALIKHAN PATHAN
August 3, 2016
THE STATE OF MAHARASHTRA Vs. SHANKAR VITHAL GAUD
August 11, 2016
THE STATE OF MAHARASHTRA Vs. VINOD JAGANNATH CHAUDHARI
June 17, 2016
THE STATE OF MAHARASHTRA Vs. SHAHAJI BAJIRAO WAGHMARE
April 7, 2016
THE STATE OF MAHARASHTRA Vs. CHAGAN KANNU BANKAR
April 25, 2016
THE STATE OF MAHARASHTRA Vs. KISHOR BABARAO MILMILE &ORS.
March 30, 2016
THE STATE OF MAHARASHTRA Vs. HANMANT APANNA CHAVAN &ANR.
January 29, 2016
THE STATE OF MAHARASHTRA Vs. UTTAM VASANT MANE
April 25, 2016
THE STATE OF MAHARASHTRA Vs. VITTHAL TUKARAM ATUGADE
March 14, 2016
THE STATE OF MAHARASHTRA Vs. MIRZA HIMAYAT BAIG
March 17, 2016
THE STATE OF MAHARASHTRA Vs. VISHWAS BHAURAO BHOI AND ORS.
April 5, 2016
THE STATE OF MAHARASHTRA Vs. MUKESH S/O. YOGIRAJ DONGARGE
September 1, 2016
THE STATE OF MAHARASHTRA Vs. MADHAV VITTHAL BANSODE
April 25, 2016
THE STATE OF MAHARASHTRA Vs. RAJENDRA S/O NAMDEO SHINDE
April 25, 2016
THE STATE OF MAHARASHTRA Vs. SMT. MEENA A. KUWALEKAR
April 28, 2016
THE STATE OF MAHARASHTRA Vs. NARENDRA G. GOEL AND ORS.
April 18, 2016
THE STATE OF MAHARASHTRA Vs. RAVI
January 20, 2016
THE STATE OF MAHARASHTRA Vs. RONALD ALBERT WILLIAMS
January 12, 2016
THE STATE OF MAHARASHTRA Vs. SHRI. ASHOK LAXMAN SAWANT & ORS.
December 21, 2016
THE STATE OF MAHARASHTRA Vs. MUSTER ASSISTANTS AND MISTRY SANGHATNA
November 17, 2016
THE STATE OF MAHARASHTRA Vs. MANOHAR MUKUND PATIL
September 22, 2016
THE STATE OF MAHARASHTRA Vs. LAXMAN RAMCHANDRA PAWAR
September 21, 2016
THE STATE OF MAHARASHTRA Vs. SUKHDEO KASHIRAM PATIL
September 26, 2016
THE STATE OF MAHARASHTRA Vs. MADHAV UMAJI MEKALE
September 27, 2016
THE STATE OF MAHARASHTRA Vs. SHRI. ASHOK LAXMAN SAWANT & ORS.
December 27, 2016
THE STATE OF MAHARASHTRA & OTHES Vs. BAPU KADU KUTE
November 24, 2016
THE STATE OF MAHARASHTRA AND ORS Vs. SHEIKH MUKHTAR MOHIYODDIN
December 6, 2016
THE STATE OF MAHARASHTRA AND ORS. Vs. HARICHAND BHASU RATHOD
March 23, 2016
THE STATE OF MAHARASHTRA AND ORS. Vs. RAJESH AND ORS.
May 5, 2016
THE STATE OF MAHARASHTRA AT THE INSTANCE OF SHRI H.M. ASALKAR, DEPUTY DIRECTOR, INDUSTRIAL SAFETY AND HEALTH, 57, SINDHI COLONY, AURANGABAD Vs. RICHARD RUSHTON OCCUPIER, SKOL BREWERIES LTD.
October 21, 2016
THE STATE OH MAHARASHTRA Vs. HARICHANDRA GOVINDRAO KHARAT &ANR
February 11, 2016
THE SUPERINTENDING ENGINEER Vs. WAMAN RAGHOBA SHENDE
February 10, 2016
THE TJSB SAHAKARI BANK LTD. Vs. B.D. SAMPAT AND ORS.
February 8, 2016
THE UNION OF INDIA AND ORS. Vs. KOMAL ASHOK SAKHARKAR AND ORS.
February 23, 2016
THE WALLACE FLOUR MILLS CO. LTD. Vs. THE C.I.T. CENTRAL CIRCLE
August 26, 2016
THOMAS ALOYSIOUS RANJIT Vs. ISIDORO CAETANO MARTINS
August 2, 2016
TIEN YUAN INDIA PVT. LTD. Vs. UNION OF INDIA
March 1, 2016
TIKA BAHADUR BHANDARI Vs. STATE OF GOA
January 27, 2016
TIRUMALA ROADWAYS Vs. INDIAN OIL CORPORATION LIMITED
April 2, 2016
TITAN INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
June 30, 2016
TOMAS SHAMSON DE SOUZA Vs. NELLY DSOUZA AND ORS.
February 12, 2016
TOME @ THOMAS AND ORS Vs. JUSTINA PRECIOSA AND ORS
January 28, 2016
TRAJANO DMELLO AND ORS. Vs. STATE OF GOA AND ORS.
May 6, 2016
TRAXPO ENTERPRISES PVT. LTD. Vs. KOLMAR GROUP AG
April 13, 2016
TREVOR PINTO Vs. CAETANO MATHIAS GODINHO @ KAITAN MATHIAS GODINHO
August 4, 2016
TRIMBAK RAMCHANDRA SONTAKKE Vs. THE STATE OF MAHARASHTRA
August 2, 2016
TRIMURTI BALAK MANDIR SHIKSHAN SANSTHA AND ORS. Vs. VITHABAI BHIKAN DESALE AND ORS.
March 22, 2016
TRIMURTI EXPORTS; DEVENDRA N KAMAT; BALCHANDRA S BAKHLE Vs. MODELAMA EXPORTS LIMITED; RASHID KHAN (PARTNER)
June 8, 2016
TUKARAM GANGARAM AWHAD Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
March 4, 2016
TUKARAM MARUTI DUBAL Vs. TATYA KHASHABA KHANDAGALE
January 7, 2016
TUKARAM NAMDEO YEDE Vs. STATE OF MAHARASHTRA
July 13, 2016
TUKARAM PANDURANG LALPOTU Vs. THE STATE OF MAHARASHTRA
September 15, 2016
TULSHIDAS BABLO GAUDE ALIAS POKLE Vs. KANTA BABLO GAUDE ALIAS POKLE
August 23, 2016
TULSHIRAM Vs. STATE OF MAHARASHTRA
October 17, 2016
TULSHIRAM S/O PUNDLIK WARPE Vs. THE STATE OF MAHARASHTRA
September 1, 2016
TULSIDAS LAKADU SHENDE Vs. STATE OF MAHARASHTRA
June 7, 2016
TULSIDAS TRADING PVT. LTD. Vs. TAX RECOVERY OFFICER-13, MUMBAI AND ORS.
July 20, 2016
TULSIRAM SHANKAR BRAMHANE Vs. STATE OF MAHARASHTRA
September 19, 2016
TUSHAR VISHNU UBALE Vs. ARCHANA TUSHAR UBALE
January 15, 2016
UCO BANK Vs. ASARAM S/O MOHANLAL SAMDANI
May 3, 2016
UDAY ASHOK DAHANUKAR Vs. AMULYA AVINASH DAHANUKAR
February 18, 2016
UDAY SHIVRAM PATANE Vs. VIJAYRAO KONDIRAM BORAWAKE
February 17, 2016
UDAY SINGH DESHRAJ RAJPUT Vs. FILM CRAFT PRODUCTION (INDIA) PVT. LTD.
January 27, 2016
UDAYSINGH MANSINGH PATIL Vs. STATE OF MAHARASHTRA
December 8, 2016
UDHAV BHUJANGRAO CHAWAL Vs. STATE OF MAHARASHTRA AND OTHERS
September 1, 2016
UJWAL NARAYANRAO CHIRDE Vs. UNION OF INDIA AND ORS
July 28, 2016
UJWALA Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
March 3, 2016
UJWALA J PATIL Vs. SLUM REHABILITATION AUTHORITY & ORS
August 9, 2016
UJWALA PAWAR Vs. HARISH V.MILANI
December 22, 2016
UKANDA S/O KACHARUJI CHOUDHARY Vs. STATE OF MAHARASHTRA
June 14, 2016
ULHAS KAUTHANKAR Vs. STATE
June 9, 2016
ULHAS PANDHARINATH CHODANKAR AND ORS. Vs. THE SENIOR CIVIL JUDGE, "C" COURT
March 10, 2016
ULHAS S/O FULCHAND RATHOD Vs. THE STATE OF MAHARASHTRA
June 17, 2016
ULTRATECH CEMENT LIMITED Vs. DALMIA CEMENT BHARAT LIMITED
June 10, 2016
ULTRATECH CEMENT LTD. Vs. SUNFIELD RESOURCES PVT. LTD
December 21, 2016
UMADEVI WD/O KIRAN YENNAM Vs. UNION OF INDIA
January 28, 2016
UMEDMAL BHIKULAL Vs. SAIBABA TRADING COMPANY
May 5, 2016
UMESH S/O. MOHAN KUMAWAT Vs. THE STATE OF MAHARASHTRA
February 24, 2016
UMME HABIBA BEGUM Vs. JAMIL AHAMAD KHAN
April 28, 2016
UNDER WATER SERVICES COMPANY LIMITED Vs. UNION OF INDIA AND OTHERS
September 16, 2016
UNI KLINGER LTD. Vs. SUBHASH BABURAO KAMBALE AND ORS.
January 29, 2016
UNIMARK REMEDIES LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT PROMOTION), MUMBAI
October 27, 2016
UNION OF INDIA Vs. MOTOR & GENERAL SALES LTD
July 1, 2016
UNION OF INDIA Vs. SHRI VELUMANI CHINNASAMY SANYASI
December 16, 2016
UNION OF INDIA Vs. SHRI NASIRUDDIN SADRUDDIN
June 6, 2016
UNION OF INDIA Vs. HARISH MULJIMAL GANDHI
March 1, 2016
UNION OF INDIA Vs. VISHWAS JAYWANTRAO BHOSALE
June 24, 2016
UNION OF INDIA Vs. STATE OF MAHARASHTRA
April 29, 2016
UNION OF INDIA Vs. ALARK LAXMAN DESAI & ORS.
August 16, 2016
UNION OF INDIA Vs. SARADHI RAMANAND RAO
August 25, 2016
UNION OF INDIA AND ORS. Vs. V.R. TRIPATHI
April 1, 2016
UNITECH TEXMECH PRIVATE LIMITED Vs. ATE ENTERPRISES PRIVATE LIMITED
April 7, 2016
UNITED CHURCH OF NORTHERN INDIA TRUST ASSOCIATION Vs. PRADIP THOMAS PARMAR
July 19, 2016
UNITED CONSTRUCTION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI ANR.
September 22, 2016
UNITED INDIA INSURANCE CO LTD Vs. JAGDISH MADHUKAR PATIL
October 6, 2016
UNITED INDIA INSURANCE CO LTD. CHENNI AND ANOTHER Vs. SAVITA TATYARAO BHOSALE AND ANOTHER
April 12, 2016
UNITED INDIA INSURANCE CO. Vs. KHUDBUDDIN AND ORS.
May 2, 2016
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. MEENA BALKRUSHNA KHANDAGALE AND ORS.
March 9, 2016
UNITED INDIA INSURANCE CO. LTD., MOTOR THIRD PARTY HUB UNION CO Vs. SMT. NASEEMBEE SAYYED KATTIMIYA, AGED ABOUT 28 YEARS
October 6, 2016
UNITED INDIA INSURANCE CO. LTD., THROUGH ITS DIVISIONAL MANAGER AND AUTHORISED REPRESENTATIVE & SIGNATORY AHMEDNAGAR DIVISIONAL OFFICE, KISAN KRANTI BUILDING, AHMEDNAGAR, DIST. AHMEDNAGAR Vs. LAILA AYYUB SAYYAD
December 20, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. VIMAL YASHWANT KAMBLE
July 22, 2016
UNITED INDIA INSURANCE CO.LTD.,GOA Vs. GULAM MOHAMMAD AND OTHERS
September 22, 2016
UNITED INDIA INSURANCE COMPANY LTD Vs. VIJAY VINAYAK KATAKE
June 13, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. NEELABAI W/O. PRALHAD NEVADE & ORS.
September 23, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. SUNITA SANJAY GUJAR
July 8, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. PARUBAI VINAYAK KATAKE
June 13, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. ASHOK S/O GULABRAO KALE
March 29, 2016
UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS REGIONAL OFFICE, BHARTI VIDYAPEETH BHAVAN, L.B. SHASTRI ROAD NEAR ALKA TALKIES, PUNE NO. 2 Vs. SOBHA AMARSINGH RAJPUT AGE: 50 YEARS, OCCN. HOUSEHOLD
October 19, 2016
UNITED LABOUR UNION Vs. AIR INDIA LTD. AND OTHERS
August 19, 2016
UNITY INFRAPROJECTS LIMITED Vs. L & T FINANCE LIMITED
February 4, 2016
UNIVERSALS ENTERPRISES Vs. DELUXE LABORATORIES PVT. LTD.
April 2, 2016
URMI DEVELOPERS PRIVATE LIMITED Vs. M/S.KANORIA BROTHERS
April 21, 2016
URVI A.PIRAMAL AND OTHERS Vs. STATE OF MAHARASTRA AND ANOTHER
December 16, 2016
USHA OFFSET PRINTERS (P.) LTD. Vs. BANK OF MAHARASHTRA
February 18, 2016
USHABAI RAGHUNATH PATIL Vs. RAGHUNATH GABA PATIL
November 28, 2016
USMS SAFFRON CO. INC. Vs. UNION OF INDIA
September 6, 2016
UTTAM DAULAT BAVISKAR Vs. AMITABH ROY CHOUDHRY & ANR.
November 18, 2016
UTTAM MANULAL KALE Vs. THE STATE OF MAHARASHTRA AND ORS.
January 22, 2016
UTTAM S/O SHANKAR SURYAWANSHI Vs. THE STATE OF MAHARASHTRA
August 25, 2016
UTTAM S/O SHIVRAM SHINDE Vs. STATE OF MAHARASHTRA
June 8, 2016
UTTAM VAIJU MAJUKAR Vs. THE STATE OF MAHARASHTRA
September 22, 2016
UTTAMRAO HANUMANT DESHMUKH Vs. DATTATRAY GANPATRAO WANKHEDE
July 25, 2016
V S DEMPO & CO PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 11, 2016
V. KRISHNAMURTY Vs. UNION OF INDIA
July 5, 2016
VAIDYA MAYUR Vs. THE STATE OF MAHARASHTRA AND ORS.
February 25, 2016
VALES TRADERS AND ORS Vs. CUNCOLIM MUNICIPAL COUNCIL AND ORS
March 16, 2016
VALIMOHAMED HAJI ALLARAKHA SONAWALA WAKF AND ORS. Vs. ZAINAL ABIDIN AFZAL DEWJI AND ORS.
February 5, 2016
VAMAN NARAYAN GHODE Vs. OFFICER IN CHARGE MARGAO TOWN POLICE STATION
October 3, 2016
VANDANA CREATIONS PVT LTD Vs. MUNICIPAL CORPOR
September 14, 2016
VANDANA W/O. SURYAKANT SOLAV & ORS. Vs. GUNDAPPA S/O. MANDOLAPPA SAMANGAVE & ORS.
April 12, 2016
VARSHA SANTOSH BIRAJDAR Vs. SUJATA ASHOK POKHARKAR
April 5, 2016
VASANT Vs. GOVINDRAO UPASRAO NAIK AND ORS.
February 2, 2016
VASANT Vs. STATE OF MAHARASHTRA
March 2, 2016
VASANT BHAGWANT PANDAV Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 18, 2016
VASANT SHIKSHAN PRASARK MANDAL THROUGH ITS PRESIDENT AND OTHERS Vs. STATE OF MAHARASTRA AND OTHERS
August 31, 2016
VASANTRAO DIGAMBARRAO NALKANDE Vs. RAGHUNATH DEOLAL NALKANDE
August 2, 2016
VASSUDEV SITRE NAIK AND 15 ORS Vs. LADU SHIVA GURAV
March 3, 2016
VEDANTA LIMITED Vs. THE UNION OF INDIA
December 14, 2016
VEDPRAKASH GARG Vs. MOHD.ASLAM KHAN
January 12, 2016
VELJIBEN V.SATRA Vs. KANAIYALAL PURSHOTTAMDAS SHAH AND OTHERS
October 5, 2016
VENKATA NAGA RAGHAVENDRA RAVI KIRAN GORTI Vs. STATE OF GOA
August 16, 2016
VENKATRAO GOVINDRAO SHAHPURWAD Vs. HARDEEPSING S/O ZAILHASINGH PADDA
December 6, 2016
VERITAS EXPORTS, A PROPRIETORSHIP CONCERN Vs. BANK OF BARODA
June 16, 2016
VIBHAG NIYANTRAK AND ORS. Vs. KAMALAKAR HARISHCHANDRA SOMWANSHI AND ORS.
February 3, 2016
VIBHUSHIT UMIYASHANKAR TRIVEDI Vs. BHARGAV JASVANTRAI TRIVEDI
April 7, 2016
VICKY DILIP MUTHA AND ORS. Vs. THE PANJARAPOL SANSTHA
May 6, 2016
VIDARBHA INDUSTRIES ASSOCIATION Vs. UNION OF INDIA
July 21, 2016
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANTOSH JANBA WARGHANE
October 27, 2016
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANTOSH JANBA WARGHANE
October 26, 2016
VIDARBHA MAHAROGI SEVA MANDAL Vs. THE MEMBER, MAHARASHTRA REVENUE TRIBUNAL AND ORS.
February 23, 2016
VIDARBHA YOUTH WELFARE SOCIETY Vs. SANDIP RAM MEGHE
March 15, 2016
VIDARBHA YOUTH WELFARE SOCIETY Vs. STATE OF MAHARASHTRA
September 14, 2016
VIDYA AKHAVE, AGED 39 R/AT: 9/301, PERTH CHS LTD., MILLENNIUM PARK, HARI OM NAGAR, MULUND (E), MUMBAI 400 081 Vs. UNION OF INDIA DEPARTMENT OF WOMEN & CHILDREN
October 4, 2016
VIDYA PRASARAK SHIKSHAN SANSTHA, NAGPUR Vs. STATE OF MAHARASHTRA
September 14, 2016
VIDYA RAMBHAJI AMBHORE Vs. THE STATE OF MAHARASHTRA
February 24, 2016
VIDYABEN MAFATLAL PARIKH Vs. NIRAT KRISHNADEO GUPTA
March 14, 2016
VIDYALATA NILKANTH PATIL Vs. CHAIRMAN/SECRETARY, SHIKSHAN PRASARAK SAMITI AND ORS.
May 6, 2016
VIDYASAGAR EDUCATIONAL AND CULTURAL SOCIETY CHUNCHALE Vs. UNION OF INDIA
August 10, 2016
VIJAL MARINE SERVICES Vs. COMMISSIONER OF CUSTOMS
January 21, 2016
VIJAY A PALEKAR Vs. STATE OF GOA
August 5, 2016
VIJAY BALU NAVARKAR Vs. JALGAON JANATA SAHAKARI BANK LIMITED AND ORS.
April 11, 2016
VIJAY KEWALRAMJI RANDIVE Vs. CHAIRMAN & COMPETENT AUTHORITY VIDHARBHA KOKAN GRAMIN BANK
August 29, 2016
VIJAY KIRSHNA KUMBHAR Vs. STATE OF MAHARASHTRA & ORS.
October 3, 2016
VIJAY LAXMIPATI DASARI Vs. SMT.LAXMIBAI RAMAYYA BOLABATTIN
September 16, 2016
VIJAY MANIKRAO KUDBE Vs. THE STATE OF MAHARASHTRA
March 23, 2016
VIJAY RAJENDRA KACHI Vs. STATE OF MAHARASHTRA
September 2, 2016
VIJAY RAMCHANDRA HARPALE Vs. STATE OF MAHARASHTRA
December 13, 2016
VIJAY S/O. NAGU KAMBLE Vs. THE STATE OF MAHARASHTRA
September 19, 2016
VIJAY SANGHAVI Vs. THE STATE OF MAHARASHTRA AND ORS.
March 9, 2016
VIJAY SUBBANNA POOJARY Vs. UNION OF INDIA
June 20, 2016
VIJAY VITTHAL JADHAV Vs. STATE OF MAHARASHTRA
February 1, 2016
VIJAY WAMAN DESHMUKH AND ORS. Vs. PUNE MUNICIPAL CORPORATION AND ORS.
April 29, 2016
VIJAYA Vs. STATE OF MAHARASHTRA
August 2, 2016
VIJAYA BANK Vs. PRITHVI BRICKS AND MORTAR PVT LTD
November 21, 2016
VIJAYA SAHEBRAO CHAUDHARI Vs. STATE OF MAHARASHTRA
August 12, 2016
VIJAYA SHRIKANT REVALE Vs. SHIRISH SHRIKANT REVALE
February 24, 2016
VIJAYA UKARDA ATHOR (ATHAWALE) Vs. STATE OF MAHARASHTRA
July 20, 2016
VIJAYKUMAR FADKE KASHINATH Vs. COUNTO AUTOMOBILES PVT LTD
January 22, 2016
VIJAYKUMAR GULABCHAND BALDAVA Vs. PRAKASH AMBADAS KULKARNI
December 21, 2016
VIJAYKUMAR SANTOKCHAND ZAMBAD Vs. STATE OF MAHARASHTRA
January 20, 2016
VIJAYKUMAR VITTHALRAO SARVADE Vs. STATE OF MAHARASHTRA
January 18, 2016
VIJAYMALA W/O NAVANATH MAGAR Vs. STATE OF MAHARASHTRA
August 26, 2016
VIJAYRAJ R. DESAI Vs. STATE
July 11, 2016
VIJESH CHAWLA Vs. JACOB VERGHESE
March 3, 2016
VIKAS ASHOKRAO DEKATE Vs. STATE OF MAHARASHTRA
May 6, 2016
VIKAS BADRINATH DOIFODE Vs. THE STATE OF MAHARASHTRA
December 21, 2016
VIKAS KAMALRAJ JAISWAL Vs. STATE OF MAHARASHTRA
August 26, 2016
VIKAS S/O JAYRAM DATE Vs. THE STATE OF MAHARASHTRA
July 19, 2016
VIKRANT @ VIKKI S/O KASHINATH KHANDARE Vs. THE STATE OF MAHARASHTRA
August 10, 2016
VILAS @ BABU BHAGURAM SIHRKE Vs. STATE OF MAHARSHTRA
August 2, 2016
VILAS @ RAJESH LAXMAN GHANTALWAD Vs. THE STATE OF MAHARASHTRA
August 10, 2016
VILAS JIJABRAO CHAVAN Vs. GRUSHNESHWAR SHIKSHAN SANSTHA
August 25, 2016
VILAS TRIMBAK SANAP Vs. SHRIRAM RAJENDRA SANAP & ORS.
October 20, 2016
VILLAGE PANCHAYAT AT VELING PRIOL-CUNCOLIEM Vs. ASHOK RAGHU NAIK
March 3, 2016
VILLAGE PANCHAYAT OF BETQUICADOLA Vs. GOAN PARADISE
February 3, 2016
VILLAGE PANCHAYAT OF COLLEM Vs. MADHUKAR Y.MORDEKAR VIVEK D.MORDEKAR
December 22, 2016
VIMALBAI SUPDU PATIL Vs. STATE OF MAHARASHTRA AND ORS.
June 24, 2016
VINAY @ MUKKA S/O CHAWARIYA Vs. DIVISIONAL COMMISSIONER,NAGPUR DIVISION, NAGPUR
December 9, 2016
VINAY NARAYAN BHAT AND OTHERS Vs. THE MAHARASHTRA STATE TEXTILE CORPORATION LTD.
December 15, 2016
VINAYAK ABA SAWANT Vs. VIJAY KERU YELAVE
June 6, 2016
VINERGY INTERNATIONAL PVT. LTD Vs. DIMPLE DINESHBHAI SHAH
December 7, 2016
VINOD Vs. THE STATE OF MAHARASHTRA
March 31, 2016
VINOD B NAIK Vs. SHEELA NAIK
April 18, 2016
VINOD B NAIK Vs. SHEELA NAIK
April 19, 2016
VINOD HARIDAS MESHRAM Vs. D.I.G.PRISON(E)(R)&ORS.
March 8, 2016
VINOD K. BHAGAT Vs. THE TAX RECOVERY OFFICER, WARD
November 23, 2016
VINOD R. JADHAV Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS.
January 20, 2016
VINOD RAMCHANDRA JADHAV Vs. THE STATE OF MAHARASHTRA
July 12, 2016
VINOD S/O BABURAI UMREDKAR AND OTHERS Vs. STATE OF MAHARASTRA
September 1, 2016
VINOD S/O JUGRAJ MUTHA Vs. SATISH S/O BABULAL KHANDELWAL
December 23, 2016
VINOD WAMAN BARDE Vs. ANANDRAO RAGHO KINHEKAR
July 13, 2016
VIP INDUSTRIES LTD. Vs. UNION OF INDIA
November 21, 2016
VIPUL AGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION, SCB, MUMBAI AND ANOTHER
July 22, 2016
VIRANSINGH @ SIMANSINGH Vs. STATE OF MAHARASHTRA
May 11, 2016
VIRENDRA @ GIJRYA S/O SURESH LONARE Vs. STATE OF MAHARASHTRA
May 5, 2016
VIRGINIA PASCOL PATIL Vs. SHASHIKANT MAHADEO PATIL
June 8, 2016
VISHAL @ SHIVAJI MAHADEO KAMBLE Vs. THE STATE OF MAHARASHTRA
December 16, 2016
VISHAL ASHOK ARCHAYA Vs. STATE OF GOA
August 12, 2016
VISHAL S/O UTTAMRAO DESHMUKH Vs. STATE OF MAHARASHTRA
June 27, 2016
VISHAL VIJAY TAMHANEKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 28, 2016
VISHANKUMARI UDAYSINGH VARMA Vs. VIJAYSINGH RAJASINGH VARMA
July 1, 2016
VISHNU ASARAM KANADE Vs. STATE OF MAHARASHTRA
August 23, 2016
VISHNU DATTARAO GITE Vs. STATE OF MAHARASHTRA AND ORS
September 16, 2016
VISHNU HARI KHOPKAR Vs. THE STATE OF MAHARASHTRA
February 9, 2016
VISHNU HARIBHAU TUPE AND ORS Vs. CHITRABAI BAJIRAO SHEJWAL AND ANR
November 23, 2016
VISHNU KASHALKAR Vs. PUBLIC PROSECUTOR HIGH COURT OF BPMBAY AT PANAJI
October 4, 2016
VISHNU S/O KISAN MOTE Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
November 16, 2016
VISHNU SHAHADEO PAUSE & ORS. Vs. STATE OF MAHARSHTRA & ANR.
October 21, 2016
VISHNU SUKHDEV GHANVAT Vs. COLLECTOR, AHMEDNAGAR
September 30, 2016
VISHNUVASANT DEVELOPERS; A PARTNERSHIP FIRM Vs. STATE OF MAHARASHTRA
December 22, 2016
VISHVASH MACHHINDER SAPTAL Vs. THE STATE OF UNION TERRITORY THROUGH DAMAN POLICE STATION.
May 6, 2016
VISHWAMBHAR RAMJI GAIKWAD &ORS. Vs. THE STATE OF MAHARASHTRA
March 7, 2016
VISHWANATH GOPINATH BORUDE Vs. PANDHARINATH GOPINATH BORDUE
August 23, 2016
VISHWARADHYA MAHALING SWAMY & ORS. Vs. STATE OF MAHARASHTRA
September 8, 2016
VISHWAS LAXMAN BHAGAT Vs. DEVENDRA GANA BHAGAT
May 6, 2016
VISHWAS NATHU SASE Vs. STATE OF MAHARASHTRA
December 2, 2016
VISION AID MEDIA Vs. MORMUGAO MUNICIPAL COUNCIL
January 6, 2016
VITHAL BHANUDAS BHANDWALKAR Vs. STATE OF MAHARASHTRA
February 5, 2016
VITHAL KRISHNAT BIRAJDAR Vs. THE STATE OF MAHARASHTRA
May 3, 2016
VITHHALRAO S/O KONDIBA WAGHMARE Vs. THE STATE OF MAHARASHTRA
August 30, 2016
VITO JOAO LOBO E SOUZA TICLO SON Vs. NUNO XAVIER LOBO DE SOUZA TICLO
April 15, 2016
VITTHAL TUKARAM KADAM AND ORS. Vs. THE STATE OF MAHARASHTRA
February 12, 2016
VIVEK BALKRISHNA MAHAJAN Vs. THE STATE OF MAHARASHTRA AND ORS.
May 5, 2016
VIVEK GAJANAN PALANDURKAR Vs. VIDARBHA PREMIER COOPERATIVE HOUSING SOCIETY LIMITED
August 2, 2016
VIVEKANAND KAREKAR Vs. SMT. SNEHA KAREKAR ALIAS SHILPA KAREKAR
June 30, 2016
VIVEKANT BHAIYAJI RAGHORTE Vs. STATE OF MAHARASHTRA
August 25, 2016
VIVEKAVATHY ANIL Vs. THE ECONOMIC DEVELOPMENT CORPORATION (EDC) LTD.
October 26, 2016
VOLTAS LIMITED Vs. M.P. ENTERTAINMENT & DEVELOPERS PVT. LTD.
September 16, 2016
VSM DIAMONDS PVT LTD Vs. BHARAT DIAMOND BOURSE
August 16, 2016
VYANKAT BABURAO KAILWAD Vs. STATE OF MAHARASHTRA
February 16, 2016
VYANKATESH TRADING COMPANY Vs. FOOD CORPORATION OF INDIA
September 2, 2016
WAMAN S/O MAHADEO UPARIKAR Vs. STATE OF MAHARASHTRA
May 10, 2016
WAMANRAO VYANKATRAO KAWANE Vs. VYANKATRAO KARKAJI KAWANE
August 19, 2016
WASIM MOHAMMED SAYYED Vs. THE STATE OF MAHARASHTRA AND ORS.
January 7, 2016
WASUDEO S/O GULABRAO DHOKE Vs. STATE OF MAHARASHTRA
September 22, 2016
WAVERLEY PRIVATE LIMITED Vs. DIVERSEY INDIA PRIVATE LIMITED
March 4, 2016
WAY2WEALTH BROKERS PVT LTD. Vs. MR. C. B. SHARMA
March 14, 2016
WEST HILLS REALTY PVT. LTD Vs. NEELKAMAL REALTORS TOWER PVT. LTD.
December 23, 2016
WESTERN COALFIELDS LTD Vs. NAMRATA A BANOKAR
February 9, 2016
WILLIAM INDUSTRIES PVT LTD Vs. ANIL SHANTARAM SHINDE
July 12, 2016
WILSON BENJAMIN CASTELLINO Vs. STATE OF MAHARASHTRA
November 28, 2016
WIND WORLD (INDIA) LIMITED Vs. ENERCON GMBH
March 29, 2016
X Vs. Y
November 16, 2016
XYZ FILMS LLC Vs. UTV MOTION PICTURES
April 21, 2016
YAKINALI NASIRALI SHAIKH Vs. THE STATE OF MAHARASTRA & ORS.
August 24, 2016
YAMANAPPA RAMACHANDRAPPA BELAGAL Vs. UNION OF INDIA
January 20, 2016
YAMUNABAI Vs. KAMLABAI
July 13, 2016
YASHOVARDHAN BIRLA Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
August 3, 2016
YESHWANT BHAGAT CONVICT PRISONER Vs. THE INSPECTOR GENERAL OF PRISONS
July 12, 2016
YESHWANT BHAGAT CONVICT PRISONER NO 643/03 Vs. INSPECTOR GENERAL OF PRISONS, GOVERNMENT OF GOA OFFICE OF INSPECTOR GENERAL OF PRISONS
July 13, 2016
YESHWANT RAIA LAD Vs. U K PRINTERS AND STATIONERS
August 10, 2016
YESHWANT SHIKSHAN PRASARAK MANDAL AND ORS. Vs. SADASHIV BALKRISHNA RAKTADE AND ORS.
January 18, 2016
YESUMITHRA SABANNA AND ORS. Vs. CHIEF MANAGER, NITIN ARUN NIVSARKAR, CENTRAL RAILWAYS EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD. AND ORS.
April 22, 2016
YOG ADVERTISING & MARKETING SERVICES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
January 27, 2016
YOGESH BABURAO PATIL Vs. RUPALI YOGESH PATIL
January 7, 2016
YOGESH DINESH BHARADWAJ Vs. STATE OF MAHARASHTRA
February 5, 2016
YOGESH GORAL Vs. STATE OF GOA
August 11, 2016
YOGESH S/O PRABHAKAR CHAUDHARI Vs. STATE OF MAHARASHTRA
April 11, 2016
YOGESHWARI SHIKSHAN SANSTHA AMBAJOGAI Vs. SUJATA PRAKASH ANSARWADKAR
September 27, 2016
YOGIRAJ Vs. THE STATE OF MAHARASHTRA
February 4, 2016
YOGITA Vs. STATE OF MAHARASHTRA
September 15, 2016
YOSEPH KERU PANDIT Vs. V. B. PIMPALE
April 13, 2016
YOUNG BOYS EDUCATIONAL AND INDUSTRIAL CIRCLE Vs. THE STATE OF MAHARASHTRA AND ORS.
January 7, 2016
YUSUF KAGZI AND ANOTHER Vs. AVIGO TRUSTEE CO. PVT. LTD. AND OTHERS
January 7, 2016
YUVRAJ ABHIMANYU YADAV Vs. KONDIBA GANPATRAO BANSODE AND OTHERS
September 1, 2016
YUVRAJ S/O DAGADU LONARI Vs. HAJI NAIM KHA SIDDIQ KHA AND OTHERS
September 1, 2016
ZAINAB BEE Vs. PRABHAKAR RAJARAM KHARWADE
June 30, 2016
ZAVERBEN MAVJI HARIYA(SMT.) Vs. BUILDING REPAIRS & RECONSTRUCTION BOARD AN UNDERTAKING OF MAHARASHTRA GOVERNMENT & ANR.
October 6, 2016
ZENAL CONSTRUCTION PVT. LTD. Vs. VASUDEV VISHANDAS KATARIA
December 1, 2016
ZHEJIANG MEDICINES AND HEALTH PRODUCTS IMPORT AND EXPERT CO.LTD. & ANR. Vs. DEVANSHI IMPEX AND EXPORT CO.LTD. & ANR.
December 14, 2016
ZILLA PARISHAD SATARA Vs. SURESH DAGADU GHADGE
August 9, 2016
ZILLA PARISHAD, AMRAVATI Vs. PRALHAD TULSHIRAMJI TALOKAR & ANR
June 29, 2016
ZILLA PARISHAD. AURANGABAD AND OTHERS Vs. STATE OF MAHARASTRA AND ANOTHER
November 18, 2016
ZIPRU NAMDEO CHAVAN Vs. STATE OF MAHARASHTRA
January 12, 2016
ZODIAC DEVELOPERS PVT LTD Vs. KRISHNA DEVELOPERS
August 24, 2016
ZOIVONTA E. PARAB Vs. THE SECRETARY (LAW), LAW DEPARTMENT, GOVERNMENT OF GOA AND ORS.
February 25, 2016
ZUARI GLOBAL LTD. Vs. PR. COMMISSIONER OF INCOME TAX, PANAJI
February 16, 2016
ZUARI INDUSTRIES LIMITED Vs. UNION OF INDIA
August 29, 2016
ZUARI MANAGEMENT SERVICES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 23, 2016
ZUBER BAIG S/O. KALIM BAIG Vs. THE STATE OF MAHARASTRA & ANR.
September 15, 2016
ZUBERI ZAHIRULLAFAQ BAQURUDDIN Vs. THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, MUMBAI
February 18, 2016
ZULASH CLEARING & SHIPPING AGENCY Vs. SECRETARY
September 7, 2016