Case Index

Title
Date
AMALGAMATED BEAN COFFEE TRADING COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX BANGALORE-I
January 18, 2016
CENTURY TIMBERS Vs. COMMISSIONER OF CUSTOMS COCHIN
January 29, 2016
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. SAJU ENGINEERING COMPANY
January 25, 2016
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. STRESS CREATE (P) LTD.
January 12, 2016
CST, BANGALORE AND ORS. Vs. SITEL OPERATING CORPORATION INDIA LTD. ORS.
January 13, 2016
DYNAMATIC TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX AND CUSTOMS
January 18, 2016
FERTILISERS & CHEMICALS TRAVANCORE LTD. Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE (APPEALS)
February 29, 2016
GELTEC (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX
January 13, 2016
HINDUJA GLOBAL SOLUTIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX AND CUSTOMS
January 19, 2016
IBM INDIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
January 20, 2016
IMTIAZ AHMED Vs. THE COMMISSIONER OF CUSTOMS
January 11, 2016
IMTIYAZ AHMED Vs. COMMISSIONER OF CUSTOMS
February 19, 2016
KITEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 11, 2016
LOGIC INDIA TRADING CO. Vs. COMMISSIONER OF CUSTOMS
February 9, 2016
MRPL Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2016
RAJAPUR MINERALS Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX BELGAUM
January 28, 2016
REARDEN COMMERCE INDIA (P.) LTD. Vs. COMMISSIONER OF SERVICE TAX
January 27, 2016
TATA CERAMICS LTD. Vs. COMMISSIONER OF CUSTOMS COCHIN-CUS
January 20, 2016
TRAVANCORE COCHIN CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX (APPEALS)
January 25, 2016