Case Index

Title
Date
A Vs. B
August 5, 2016
A ANISWAR, MINOR Vs. UNION OF INDIA; BUREAU OF IMMIGRATION, FRRO, HENNAING
June 27, 2016
A ANNAPPORANI Vs. A MANI; A RAMAN; A VISWANATHAN; A CHANDRASEKAR; A GANGABAI; T A KUNJITHAPATHAM; K LAKSHMI
August 19, 2016
A B F ABDULLAH FAIZEE Vs. INSPECTOR OF POLICE, LAW AND ORDER, KATTUMANNARKOIL, CUDDALORE DISTRICT; SUPERINTENDENT OF POLICE, CUDDALORE DISTRICT; M A FATAVUDEEN
April 21, 2016
A C GANESAN Vs. M BAGYALAKSHMI AND OTHERS
January 12, 2016
A C MUTHIAH Vs. RESERVE BANK OF INDIA
August 12, 2016
A D PADMASINGH ISAAC; AACHI MASALA FOOD (P) LTD Vs. NEW AACHI GRINDER FRESH
March 18, 2016
A DEVARAJAN Vs. STATE AND ORS
July 27, 2016
A DHAMODHARAN Vs. C GOVINDARAJULU; A RAJATHILAGARAM
August 22, 2016
A G SAMBATH Vs. SUB INSPECTOR OF POLICE CENTRAL CRIME BRANCH/II EGMORE
September 30, 2016
A GUNASEKAR Vs. STATE
August 11, 2016
A INDIRANI Vs. COMMISSIONER OF AGRICULTURE; JOINT DIRECTOR OF AGRICULTURE
March 31, 2016
A JAISANKAR Vs. STATE
June 6, 2016
A KRISHNAN AND OTHERS Vs. M MEENAMBAL AND OTHERS
February 17, 2016
A L ALAGAPPAN Vs. K RAMASAMY AND ORS
March 23, 2016
A MADURAI GRAMANI Vs. P C VENKATESAN
May 11, 2016
A MARIA ANTO MELVIN Vs. REGIONAL PASSPORT OFFICER, MADURAI REGION; SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT; INSPECTOR OF POLICE, VALLIYOOR POLICE STATION, TIRUNELVELI DISTRICT
June 15, 2016
A MOHAN KUMAR Vs. TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD AND OTHERS
February 11, 2016
A MURUGAN Vs. STATE
March 14, 2016
A PALANISAMY Vs. SAVITHIRI
March 30, 2016
A RAJENDRA KUMAR Vs. S JAYASIMMAN
February 3, 2016
A S HANSRAJ Vs. C R BALASUBRAMANIAN
January 21, 2016
A S SURESH KUMAR; V JAGANATHAN; M DANDAPANI; R SOWMINARAYANAN; E SIVAPRASAD; D THIAGARAJAN; G SAMPATH; L V RAMAMURTHY; B JAGANATHAN; K GANESAN; T K VIJAYA RAAN; P SAHADEVAN; T SUDARASAN; R KUMAR; M SUNDARAM; C PALANI; R MANI Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL UNION OF INDIA; CHAIRMAN, RAILWAY BOARD; GENERAL MANAGER, INTEGRAL COACH FACTORY (ICF); CHIEF PERSONNEL OFFICER; SENIOR PERSONNEL OFFICER / WS
September 9, 2016
A SATHIYADAS Vs. SUPERINTENDENT OF POLICE, KANYAKUMARI, DISTRICT NAGERCOIL AND OTHERS
April 4, 2016
A SETHURAMAN Vs. STATE
February 29, 2016
A SUNDEEP Vs. PONDICHERRY UNIVERSITY; CONTROLLER OF EXAMINATION; PRINCIPAL, PONDICHERRY INSTITUTE OF MEDICAL SCIENCE
September 22, 2016
A SURESH ANTO Vs. ANTO TEENA MARY
June 24, 2016
A SURESHKUMAR Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT; JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT; EXECUTIVE OFFICER, ARULMIGU RATHINA VINAYAGAR AND DURGAI AMMAN TEMPLE
June 9, 2016
A T S V S SIDDHA MEDICAL COLLEGE & HOSPITAL Vs. SECRETARY, GOVERNMENT OF INDIA
August 30, 2016
A VIVEKANANDAN Vs. INSPECTOR OF POLICE; MOHAMMED AZIZULLAH
August 16, 2016
A. AKTHAR HUSSAIN AND ORS. Vs. K. PAPPIREDDIYAR AND ORS.
April 5, 2016
A. ALAGESAN AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
February 3, 2016
A. CHIDAMBARAM Vs. S. RAJAGOPAL
March 3, 2016
A. ELAYARAJA Vs. THE SECRETARY TO THE GOVERNMENT, CO-OPERATION FOOD AND CONSUMER PROTECTION DEPT. AND ORS.
January 4, 2016
A. JOTHI Vs. R. GANESAN
December 21, 2016
A. KALPANA Vs. P. JEYAKUMAR
November 9, 2016
A. KANAGARAJ Vs. TAMIL NADU STATE INFORMATION COMMISSIONER
November 8, 2016
A. KARUPPASAMY AND ORS. Vs. STATE BY ADDITIONAL SUPERINTENDENT OF POLICE
April 15, 2016
A. KRISHNAN Vs. A. PONNAIYAN
August 11, 2016
A. MAGESH KUMAR AND ORS. Vs. THE STATE OF TAMILNADU AND ORS.
January 8, 2016
A. MAHALAKSHMI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
January 4, 2016
A. MANICKAVEL Vs. THE DISTRICT COLLECTOR, TUTICORIN DISTRICT, TUTICORIN AND OTHERS
December 21, 2016
A. MUTHUSAMY AND ORS. Vs. THE PROJECT, DIRECTOR PROJECT IMPLEMENTATION UNIT NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) AND ORS.
March 4, 2016
A. PAVITHRA Vs. COMMISSIONER OF CUSTOMS, CHENNAI-VIII
December 15, 2016
A. RADHAKRISHNAN Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION POLICE UNIT, PUDUCHERRY
June 20, 2016
A. RAJA SUNDARI Vs. SURESH KUMAR
March 17, 2016
A. RAJAKAFUR Vs. THE DISTRICT MAGISTRATE & COLLECTOR, VIRUDHUNAGAR DISTRICT AND ORS.
February 1, 2016
A. RAJATHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ SECRETARIAT, CHENNAI - 600 009 AND OTHERS
November 7, 2016
A. RAJENDRAN Vs. THE SUPERINTENDENT OF POLICE PUDUKKOTTAI DISTRICT AND ORS.
January 6, 2016
A. RAMAKRISHNAN Vs. VIJAYALAKSHMI AND ORS.
March 8, 2016
A. RAMANATHAN Vs. TAMARAI MILLS LTD
October 20, 2016
A. SANGILI Vs. THE INSPECTOR OF PANCHAYAT, THE DISTRICT COLLECTOR, SIVAGANGAI AND ORS.
March 14, 2016
A. SANKARIAH Vs. V. RAVICHANDRAN
October 18, 2016
A. SEKAR Vs. THE CHIEF ENGINEER (PERSONNEL), TANGEDCO AND ORS.
March 18, 2016
A. STEEPEN Vs. THE STATE
March 16, 2016
A. THAYUMANANVAN Vs. SECRETARY TO THE TAMIL NADU GOVT. REVENUE DEPARTMENT
November 17, 2016
A. VALARMATHI Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
February 17, 2016
A. VELLADURAI Vs. THE INSPECTOR GENERAL OF POLICE, CENTRAL ZONE, TRICHY AND ORS.
January 27, 2016
A.AANDISAMY CHETTIAR Vs. A.SUBBURAJ CHETTIAR
June 8, 2016
A.ABITHA NACHI Vs. K.S. SAROJA
October 20, 2016
A.AHAMED IBRAHIM Vs. THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY (CORP.4) DEPARTMENT
October 24, 2016
A.AMIRTHARAJ Vs. THE COMMISSIONER
April 5, 2016
A.ANBALAGAN Vs. THE DISTRICT COLLECTOR
April 15, 2016
A.BEAULA Vs. THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER
March 30, 2016
A.C.MATHIVANAN Vs. STATE
August 3, 2016
A.CHECK GLOBAL SOLUTIONS PVT LTD., "SHANTAM" LEVEL III, II/25, DR. VSI ESTATE TARAMANI Vs. THE COMMISSIONER OF CUSTOMS OFFICE OF THE COMMISSIONER OF CUSTOMS AIR CARGO COMPLEX, CHENNAI
March 10, 2016
A.D. PADMASINGH ISAAC Vs. V. SENTHIL KUMAR
September 26, 2016
A.D.PADMASINGH ISAAC Vs. ACHI SPICE PRODUCTS
July 19, 2016
A.D.PADMASINGH ISAAC Vs. K.SATHEESH KUMAR
July 27, 2016
A.DHARANISELVAM Vs. THE INSPECTOR OF POLICE, SANKARI POLICE STATION
February 25, 2016
A.DHAVEETHU Vs. THE DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
April 13, 2016
A.H.AHAMED SHAKIR Vs. THE CHIEF MANAGER, PUNJAB NATIONAL BANK
February 17, 2016
A.I.AGNEL ILANGOVAN Vs. THE GOVERNMENT OF TAMIL NADU
March 24, 2016
A.JEYARAJ Vs. THE SUPERINTENDENT OF POLICE
June 8, 2016
A.JOTHIRAMALINGAM Vs. THE EXECUTIVE OFFICER / JOINT COMMISSIONER DEPARTMENT OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
July 22, 2016
A.KOMBHAIYATHEVAR Vs. THE INSPECTOR OF POLICE
June 8, 2016
A.L. GAYATHRI Vs. THE COMMISSIONER OF INCOME-TAX (APPEALS)-14 AND ORS.
March 14, 2016
A.L.SHAH Vs. THE AUTHORISED OFFICER PONDICHERRY BRANCH
February 2, 2016
A.LEO CHARLES Vs. M.VIJAYAKUMAR
March 28, 2016
A.M.ARUNACHALAM Vs. K.TULASI RAM
July 1, 2016
A.M.FAROUQ BASHA Vs. S.SHAYADA BEGUM
April 28, 2016
A.MAHENDRAN Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
July 28, 2016
A.MANI Vs. V.ELANGO
August 23, 2016
A.MARIAPPAN Vs. THE SUB INSPECTOR OF POLICE
December 21, 2016
A.MEENAKSHI SUNDARAM Vs. THE DISTRICT COLLECTOR
November 8, 2016
A.MITHUN CHAKRAVARTHY Vs. K.PHAINDRA REDDY
July 20, 2016
A.P. RAMASAMI Vs. THE STATE OF TAMIL NADU AND ORS.
April 25, 2016
A.P.C.KRISHNAMOORTHY Vs. BALAN @ BALAKRISHNAN
April 5, 2016
A.PANNEERSELVAM Vs. ARAKANDANALLUR PRIMARY AGRICULTURAL CO-OPERATIVE SOCIETY
June 15, 2016
A.R.SURESH Vs. TEK SMART GROUP
May 11, 2016
A.RAISA NASRIN Vs. A.S.BILAL
October 26, 2016
A.RAJAN Vs. THE ASSISTANT GENERAL MANAGER (LAW)
August 3, 2016
A.RAVI Vs. INDIAN COUNCIL OF MEDICAL RESEARCH
June 30, 2016
A.REKHA Vs. S.ANANTH
November 14, 2016
A.S.ANBSAR Vs. MAJILIS-UL-ULAMA
June 6, 2016
A.S.ENTERPRISES Vs. THE COMMISSIONER OF CUSTOMS
June 2, 2016
A.S.ULAGANATHAN Vs. THE DISTRICT EDUCATIONAL OFFICER
June 13, 2016
A.SELVAMANI Vs. D.SUNDHARAVALLI
August 10, 2016
A.SELVI Vs. THE INSPECTOR GENERAL OF REGISTRATION
June 9, 2016
A.SHERFUDEEN Vs. THE SECRETARY,MINISTRY OF HEALTH AND FAMILY WELFARE
August 1, 2016
A.SUBRAMANIAN Vs. THE REVENUE DIVISIONAL OFFICER
June 6, 2016
A.SUBRAMANYAM Vs. S.S.A.M.SHANMUGA NADAR
July 26, 2016
A.SURESH KUMAR Vs. THE PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
June 23, 2016
A.T. SOUNDARRAJAN Vs. STATE OF TAMILNADU AND ORS.
February 29, 2016
A.THANIKACHALAM Vs. THE UNION OF INDIA
June 3, 2016
A.VELAPPAN PILLAI Vs. R. SUDHAKARAN PILLAI
November 22, 2016
A.XAVIER Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
November 4, 2016
A.Y. ABDUL RAHEEM Vs. M.B. RAMESH
February 9, 2016
A/M. MARUNDEESWARAR THIRUKOIL REP.BY ITS EXECUTIVE OFFICER Vs. THE CHIEF ENGINEER THE HIGHWAYS DEPARTMENT GOVERNMENT OF TAMIL NADU
November 28, 2016
AARA SILK REP BY ITS PARTNER, MAM HAYATH S/O M A MOHAMED MASTHAN Vs. PRINCIPAL DIRECTOR, SOUTHERN COMMAND IDES GUEST HOUSE; CHIEF EXECUTIVE OFFICER, CANTONMENT BOARD, ST THOMAS MOUNT
September 29, 2016
AARTHI TRANSPORTS; VIJAY LOGISTICS Vs. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LTD; TAMIL NADU CO-OPERATIVE MILK PRODUCERS FEDERATION LTD
August 12, 2016
ABDUL ISMAIL Vs. DEPUTY SUPERINTENDENT OF POLICE, CBCID
September 23, 2016
ABDUL JALAL; SAKHEELA BEE Vs. MOHAMMED IDRIS
June 8, 2016
ABDUL JAPPAR Vs. ABDUL KARIM (D.) THROUGH L.RS. AND OTHERS
January 4, 2016
ABDUL RAHIM Vs. JOTHI
January 28, 2016
ABDUL RAHMAN Vs. MOHAMED SYED
March 29, 2016
ACCURATE PRODUCTS CORPORATION PVT. LTD. Vs. THE ELECTRICITY OMBUDSMAN AND ORS.
February 10, 2016
ADHILAKSHMI Vs. UNION OF INDIA
March 15, 2016
ADHISANKARAR INDUSTRIAL TRAINING CENTRE Vs. DIRECTORATE GENERAL, EMPLOYMENT & TRAINING, MINISTRY OF LABOUR AND EMPLOYMENT TRAINING, SHRAM SHAKTI BHAWAN, RAFI MARG; DIRECTOR, EMPLOYMENT & TRAINING, GUINDY; REGIONAL JOINT DIRECTOR, EMPLOYMENT TRAINING, GUINDY
April 20, 2016
ADVANTAGE STRATEGIC CONSULTING PVT LTD Vs. UNION OF INDIA; JOINT DIRECTOR OF INCOME TAX; DEPUTY DIRECTOR OF INCOME TAX
July 18, 2016
ADVOCATES FORUM FOR SOCIAL JUSTICE REP. BY ITS PRESIDENT, MR. K. BALU NO.156, THAMBU CHETTY STREET CHENNAI Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF LAW, SECRETARIAT CHENNAI
October 26, 2016
AGRIGOLD FOODS AND FARM PRODUCTS LIMITED Vs. AGRI GOLD COMMODITIES LTD.
February 29, 2016
AGRIGOLD FOODS AND FARM PRODUCTS LTD. Vs. AGRIGOLD HEALTHCARE (P) LTD.
July 26, 2016
AIRCEL CELLULAR LTD Vs. UNION OF INDIA
August 11, 2016
AJIJA BANU Vs. VADIVAMBAL
August 2, 2016
AJITH KUMAR AND ORS. Vs. STATE AND ORS.
February 16, 2016
AJITHKUMAR Vs. SIMMI
December 5, 2016
AKBAR ALI Vs. M.SALIK HASAN
February 8, 2016
AKILAN @ AKILANATHAN; RATHIMARAN Vs. STATE
September 16, 2016
AKSHAY KUMAR Vs. BASKARAN AND OTHERS
January 11, 2016
AKSHAYA GLOBAL TRADE Vs. THE COMMISSIONER OF CUSTOMS, MADURAI-HARBOUR EXPRESS ROAD AND ORS.
March 17, 2016
ALARMEL VALLI AND ORS. Vs. THE SECRETARY, URBAN AND HOUSING DEPARTMENT AND ORS.
March 29, 2016
ALASKA EXPORT USA INC. Vs. ALASKA EXPORTS AND ORS.
April 4, 2016
ALEX C. JOSEPH Vs. STATE BY INSPECTOR OF POLICE, CBI/ACB/CHENNAI CHENNAI. (RC 12(A)/2013
September 9, 2016
ALEXANDER Vs. STATE OF TAMIL NADU; KOUSAR PARVIN
September 8, 2016
ALKRAFT THERMOTECHNOLOGIES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE; DEPUTY COMMISSIONER OF CENTRAL EXCISE
August 22, 2016
ALL ANGELS EDUCATIONAL SOCIETY Vs. THE CHIEF COMMISSIONER OF INCOME TAX
July 28, 2016
ALL INDIA CENTRAL COUNCIL OF TRADE UNIONS Vs. PRINCIPAL SECRETARY AND OTHERS
February 2, 2016
ALL INDIA DEMOCRATIC WOMENS ASSOCIATION (AIDWA) Vs. L. SUBRAMANIAN
January 27, 2016
ALL INDIA UNION BANK OFFICERS Vs. UNION OF INDIA
April 20, 2016
ALL INDIAN EX-SERVICEMEN EMPLOYEES UNION Vs. THE PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT SHASTRI BHAVAN CHENNAI
August 9, 2016
ALL INDIAN OVERSEES BANK EMPLOYEES UNION Vs. INDUSTRIAL TRIBUNAL; INDIAN OVERSEAS BANK
September 15, 2016
ALOK PANDEY Vs. THE MAHATMA GANDHI POST GRADUATE INSTITUTE OF DENTAL SCIENCES (MGPGI) AND ORS.
March 15, 2016
ALPHA HELICAL PUMPS PVT. LTD. Vs. THE FEDERAL BANK LIMITED AND ORS.
March 14, 2016
ALPHONSE ABICHEGARADJOU Vs. THE SECRETARY TO GOVERNMENT (REVENUE DEPARTMENT) AND ORS.
February 16, 2016
ALTAF SHOES PRIVATE LIMITED Vs. STATE OF TAMIL NADU; MEMBER SECRETARY
March 23, 2016
AMALORPAVAM HIGHER SECONDARY SCHOOL Vs. UNION OF INDIA AND ORS.
February 29, 2016
AMBALAVANAN Vs. K.KAILASAM
April 1, 2016
AMBUJA NARASIMHAN AND ORS. Vs. MAXWORTH HOME LTD.
March 17, 2016
AMEX IRONS PRIVATE LIMITED; AMEX ALLOYS PRIVATE LIMITED Vs. STATE
June 1, 2016
AMICUS COMMUNICATIONS Vs. COMMISSIONER OF CUSTOMS (APPEALS); DEPUTY COMMISSIONER OF CUSTOMS (REFUNDS)
June 8, 2016
AMITAV MUKHERJI Vs. LAKSHANA HOLDINGS PVT. LIMITED
July 13, 2016
AMMAN CHEMICALS Vs. CHIEF CONTROLLER OF EXPLOSIVES, PETROLEUM & EXPLOSIVES SAFETY ORGANISATION; JOINT CONTROLLER OF EXPLOSIVES, PETROLEUM & EXPLOSIVES SAFETY ORGANISATION; COMMISSIONER OF CUSTOMS, CHENNAI III CUSTOMS COMMISSIONERATE; DEPUTY COMMISSIONER OF CUSTOMS
August 11, 2016
AMPA HOUSING DEVELOPMENT PVT. LTD. Vs. THE JOINT COMMISSIONER OF LABOUR LABOUR WELFARE DEPARTMENT
August 19, 2016
AMSARAJ Vs. STATE
July 14, 2016
AMTHUL AZEEZ FATHIMA Vs. NAWAB FAZEELATHUNNISSA BEGUM SAHIBA MOSQUE AND ENDOWMENT (WAKF)
March 17, 2016
AMUDHA Vs. STATE OF TAMILNADU; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE OF VELLORE DISTRICT VELLORE
September 21, 2016
AMUTHA Vs. THE EXECUTIVE OFFICER, THATHAIYANGARPETTAI TOWN PANCHAYAT, MUSIRI TALUK, TRICHY DISTRICT
August 8, 2016
ANAND Vs. STATE
June 1, 2016
ANAND PALANISAMI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
February 10, 2016
ANANDAKUMAR Vs. STATE BY INSPECTOR OF POLICE ERODE TOWN POLICE STATION, ERODE (CRIME NO.21/2014)
July 6, 2016
ANANDAN Vs. STATE
March 17, 2016
ANANDHA LAKSHMI; PRASANNA Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM DIVISION-I) LTD
September 26, 2016
ANANDHARAJ; KATTAIYAN @ MYAKKANNAN Vs. STATE
July 26, 2016
ANANDHI Vs. CHIEF GENERAL MANAGER BSNL, TAMIL NADU CIRCLE; GENERAL MANAGER BSNL, BIBIKULAM; CENTRAL ADMINISTRATIVE TRIBUNAL REP BY ITS REGISTRAR
September 30, 2016
ANANTHALINGAM Vs. SPECIAL COMMISSIONER AND OTHERS
January 22, 2016
ANBALAGAN Vs. STATE
August 5, 2016
ANBAZHAGAN; ARUNAGIRI Vs. STATE
March 22, 2016
ANBIN OOZHIAM Vs. DEPARTMENT OF POSTS
June 27, 2016
ANBU Vs. STATE
April 11, 2016
ANBU @ ANBAZHAGAN Vs. STATE OF TAMIL NADU
April 4, 2016
ANBUJOTHI @ JOTHI Vs. STATE
July 6, 2016
ANDAL DORAIRAJ Vs. HANUDEV INFOPARK (P) LTD. AND ORS.
February 19, 2016
ANDI @ POTTI ANDI Vs. STATE
June 7, 2016
ANDREWS PONNURAJ VAIRAMANI Vs. UNION OF INDIA UNION PUBLIC SERVICE COMMISSION; CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU; PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU MICRO, SMALL & MEDIUM ENTERPRISES DEPARTMENT; COMMISSIONER OF INDUSTRIES AND COMMERCE; M RAVIKUMAR; L SUBRAMANINAN
August 10, 2016
ANGAMUTHU Vs. THE INSPECTOR OF POLICE,THAMMAMPATTI POLICE STATION
March 21, 2016
ANGELA @ ANGELA THOMAS Vs. THE DISTRICT REGISTRAR
April 26, 2016
ANJILA Vs. CHELLAMMAL
October 26, 2016
ANNADURAI Vs. RAJENDRAN
November 14, 2016
ANNADURAI @ USAIVAYAN Vs. STATE
July 15, 2016
ANNAI VEILAKANNIS PHARMACY COLLEGE Vs. THE CHAIRMAN, REP.BY ITS ADVISOR
August 1, 2016
ANNAMALAI Vs. STATE
March 9, 2016
ANNATHI @ PALANI Vs. STATE
June 17, 2016
ANSALDO ENERGIA SPA Vs. THE COMMISSIONER OF INCOME TAX
April 20, 2016
ANSARI Vs. SYED NIZAR
August 23, 2016
ANTHONY BIRNATH MARY @ ANTHONY MARY Vs. M.AKBAR ALI
April 22, 2016
ANTHONY JOHN PAUL Vs. THE STATE
April 11, 2016
ANTONY Vs. UDAYAR AND ORS.
April 28, 2016
ANUP Vs. STATE
March 2, 2016
APEX LABORATORIES LIMITED Vs. INDIA PHARMACEUTICALS
November 10, 2016
APM TERMINALS INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS (UN-CLEARED CARGO CELL) AND ORS.
March 8, 2016
APNAA ENGG INDUSTRIES PRIVATE LIMITED; GUINDY ENGINEERING SOLUTIONS INDIA PRIVATE LIMITED Vs. STATE
August 31, 2016
APOLLO HOSPITALS & ENTERPRISES LTD. Vs. MAHESH APOLLO PHARMACY
April 12, 2016
APPANNA @ MUNIAPPA Vs. GOVERNMENT OF TAMIL NADU; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD; SPECIAL TAHSILDAR, (LAND ACQUISITION) HOUSING SCHEME, BAGALUR ROAD
March 21, 2016
APPLE @ SIVARAMAN Vs. STATE
June 7, 2016
APPU @ RAJENDRA Vs. STATE
June 30, 2016
APPU JOHN ESTATE CHARITABLE TRUST Vs. V.K.JOHN
November 14, 2016
APTEN FORGINGS PRIVATE LTD ; UNITED INDIA INSURANCE CO LTD Vs. GENSHIPPING PACIFIC LINE PTE LTD
September 1, 2016
AQUA DESIGNS INDIA PVT , LTD Vs. PRINCIPAL COMMISSIONER OF SERVICE TAX
August 29, 2016
AQUA PUMP INDUSTRIES Vs. PUNEET MEHTA TRADING AS ELECTRICALS SYSTEM AND CONTROLS
July 12, 2016
ARASU POKKUVARATHU MADURAI THOZHILALAR SANGAM REP. BY ITS GENERAL SECRETARY, R. VASUDEVAN, S/O. LATE RAMAMOORTHY, NO.217/18 MALLIGAI STREET, SOORYA NAGAR, K.PUDHUR, MADURAI 625007 Vs. THE TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED, REP. BY ITS MANAGING DIRECTOR, BYE
December 1, 2016
ARAYEE @ LAKSHMI Vs. M. INDIRA
February 26, 2016
ARCHUNA GANESAN Vs. G.DESIGA VINAYAGAM
July 26, 2016
ARIHANT UNITECH REALITY PROJECTS LTD. Vs. THE ASSISTANT COMMISSIONER (CT), KILPAUK ASSESSMENT CIRCLE AND ORS.
January 19, 2016
ARIVOLI MAGALIR IYAKKAM Vs. THE DISTRICT COLLECTOR
June 3, 2016
ARIVUMANI @ ARUL MANI @ APPU Vs. STATE
June 23, 2016
ARJUNAN Vs. PONNUSAMY
November 2, 2016
ARTHANARI LOOM CENTRE (TEXTILE) P. LTD. Vs. C.C. (SEA-PORT), CHENNAI
September 28, 2016
ARTHUR SELVAKUMAR Vs. THE DISTRICT COLLECTOR, TIRUNELVELI, TIRUNELVELI DISTRICT.
December 22, 2016
ARUL Vs. STATE
March 11, 2016
ARUL Vs. STATE
January 25, 2016
ARUL @ ARUL JOTHI Vs. STATE
February 29, 2016
ARULMIGHU PANDIMUNEESWARAR THIRUKOIL Vs. THE COMMISSIONER HR & CE DEPARTMENT
June 6, 2016
ARULMIGHU THIRUVEEDHI AMMAN KOIL Vs. S BABU AND OTHERS
January 18, 2016
ARULMIGU ULAGESWARASWAMY AND VARADARAJA PERUMAL TEMPLES, ALLALAPURAM REPRESENTED BY ITS EXECUTIVE OFFICER, PICHAMPALAYAM, TIRUPUR TOWN, TIRUPUR Vs. SUBRAMANIAM
December 7, 2016
ARULMIGU VIRUDHAGIRISWARAR TEMPLE, REP. BY ITS EXECUTIVE OFFICER, VIRUDHACHALAM Vs. COMMISSIONER, MUNICIPALITY OFFICE, VIRUDHACHALAM
March 29, 2016
ARUMUGAM Vs. STATE
July 29, 2016
ARUMUGAM Vs. STATE OF TAMIL NADU
June 22, 2016
ARUMUGAM; KICHA @ KRISHNAMOORTHI; THANGAVELU Vs. STATE AND ORS
July 20, 2016
ARUMUGATHAMMAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT; INSPECTOR OF POLICE, KALLIDAIKURICHI POLICE STATION, TIRUNELVELI DISTRICT; SUPERINTENDENT, CENTRAL JAIL, PALAYANKOTTAI
June 29, 2016
ARUMUGHAM Vs. STATE
November 9, 2016
ARUN EXCELLO ENTERPRISES PRIVATE LIMITED; ARUN EXCELLO INFRA PROJECTS PRIVATE LIMITED; ARUN EXCELLO PROJECTS PRIVATE LIMITED; ARUN EXCELLO CITY DEVELOPERS PRIVATE LIMITED; ARUN EXCELLO HOMES PRIVATE LIMITED; YRSK PROPERTY CONSULTANCY PRIVATE LIMITED Vs. STATE
July 22, 2016
ARUN KUMAR Vs. INSPECTOR GENERAL; SUB-REGISTRAR SURAMANGALAM SALEM DISTRICT
June 6, 2016
ARUN SMELTERS LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CENTRAL EXCISE
July 19, 2016
ARUNA BASU SARCAR Vs. STATE OF TAMIL NADU
April 11, 2016
ARUNACHALAM Vs. K MADHU
June 14, 2016
ARUNACHALAM Vs. STATE
July 13, 2016
ARUNKUMAR AND ORS. Vs. STATE
February 22, 2016
ASAN MOHAMAD JAILABUDEEN Vs. ASSISTANT COMMISSIONER OF CUSTOMS
September 14, 2016
ASHOK ACHARYA Vs. HEENA ACHARYA
July 15, 2016
ASHOK KUMAR Vs. THE COMMISSIONER, MADURAI CORPORATION, ANNA MALIGAI AND ORS.
March 11, 2016
ASHOK KUMAR SETHI Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE III (4)
July 26, 2016
ASHOK LEYLAND LIMITED Vs. STATE OF TAMIL NADU
January 11, 2016
ASHOK LEYLAND LIMITED Vs. THE DEPUTY COMMISSIONER (CT) III, LARGE TAXPAYERS UNIT AND ORS.
January 6, 2016
ASHOK LEYLAND LIMITED Vs. RENAULT NISSAN AUTOMATIVE INDIA PVT. LTD. AND ORS.
February 8, 2016
ASHOK LEYLAND LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 10, 2016
ASHOKAN (DIED) REP.BY HIS FATHER AND HIS NEXT FRIEND AND OTHERS Vs. THE MANAGING DIRECTOR MARUTHUPANDIAR TRANSPORT CORPORATION LTD
November 15, 2016
ASHOKARAJAN Vs. DR.PADMARAJAN
September 21, 2016
ASHOKRAJ Vs. A.R. POOJASRI AND ORS.
March 3, 2016
ASHRAM HIGHER SECONDARY SCHOOL Vs. THE DIRECTOR OF SCHOOL EDUCATION
June 10, 2016
ASSET RECONSTRUCTION COMPANY [INDIA] LTD. Vs. S.SYED MOHAMMED ALIAR
April 4, 2016
ASSET. RECONSTRUCTION COMPANY (INDIA) LIMITED Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
January 4, 2016
ASSISTANT COMMISSIONER (CT) Vs. BHAIRAV TRADING COMPANY
September 1, 2016
ATCHAYA ENGINEERING PVT. LIMITED Vs. THE ADDITIONAL COMMISSIONER, LARGE TAXPAYER UNIT AND ORS.
March 4, 2016
ATHAYEE AND ORS. Vs. A. RAMASAMY AND ORS.
January 5, 2016
ATOMIC ENERGY EMPLOYEES ASSOCIATION; P PAZHANI Vs. UNION OF INDIA; UNDER SECRETARY, ATOMIC ENERGY COMMISSION; DIRECTOR, INDIRA GANDHI CENTRE FOR ATOMIC RESEARCH; SECRETARY, TROMBAY COUNCIL & TROMBAY SCIENTIFIC COMMITTEE; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
September 14, 2016
ATUL KAPUR Vs. ARUN KAPUR
March 4, 2016
AUDIO PEOPLE Vs. COMMERCIAL TAX OFFICER, PONDY BAZAAR ASSESSMENT CIRCLE
January 28, 2016
AVENUE IMPEX Vs. COMMR. OF CUS.
November 2, 2016
AYYANAR Vs. STATE REP. BY THE INSPECTOR OF POLICE, NEYVELI TOWN POLICE STATION, CUDDALORE DISTRICT. [CRIME NO.510 OF 2011]
June 20, 2016
AYYAPPAN Vs. STATE
June 23, 2016
AYYASAMY Vs. STATE
March 22, 2016
AZHAGIRI Vs. STATE
March 7, 2016
AZHAGU Vs. STATE
January 11, 2016
AZHAGUDURAI Vs. STATE
April 26, 2016
B ANNAMALAI Vs. STATE
July 19, 2016
B J EXPO P LIMITED Vs. UNION OF INDIA
July 20, 2016
B J SAMSON Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
June 7, 2016
B NARASIMHAIAH Vs. V SIVANNA
January 21, 2016
B R JAYANTHI Vs. STATE
February 17, 2016
B SAKUNTHALA Vs. REGISTRAR
July 18, 2016
B SRIDHARAN; L GNANAMBIGAI; L CHANDRASEKARAN; R MADHAVI; R CHEMMANA SELVI; J RAMANI; J DEVENDRAN; T SUGANYA; M SHANMUGAPRIYA Vs. UNION OF INDIA; GOVERNMENT OF TAMIL NADU; INDIA TOURISM DEVELOPMENT CORPORATION LTD; DISTRICT COLLECTOR, KANCHEEPURAM; REVENUE DIVISIONAL OFFICER, CHENGALPATTU; TAHSILDAR, LA OFFICE; G R THANGAMALLIGAI (P) LTD
August 10, 2016
B VENKATESALU AND OTHERS Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU AND OTHERS
January 18, 2016
B VENKATESALU AND OTHERS Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU & ORS
January 18, 2016
B VENKATESAN Vs. SUPERINTENDENT OF POLICE, VILLUPURAM DISTRICT, VILLUPURAM AND ORS
January 18, 2016
B VIJAYAKUMAR Vs. K G CHELLAMUTHU
March 2, 2016
B. AMUTHA Vs. ANANDHI SANKARA NARAYANAN
November 7, 2016
B. ARUL ANANDA GANESH Vs. SECRETARY TO GOVERNMENT
August 23, 2016
B. DILIPKUMAR Vs. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF HOME, GOVERNMENT OF TAMILNADU AND ORS.
April 13, 2016
B. JITHIN JACOB Vs. THE SUPERINTENDENT (CBI) CHENNAI ANTI-CORRUPTION BRANCH
April 18, 2016
B. KARTHICK Vs. UNION OF INDIA, MINISTRY OF YOUTH AFFAIRS & SPORTS AND ORS.
February 9, 2016
B. KOLANDAIVEL Vs. THE COMMERCIAL TAX OFFICER (ENFORCEMENT), PITCHARDS ROAD AND ORS.
March 7, 2016
B. LAKSHMIKANTH Vs. THE GENERAL MANAGER (NET WORK-II), APPOINTING AUTHORITY
September 29, 2016
B. RAGHAVENDRAN Vs. INSPECTOR GENERAL OF POLICE
November 24, 2016
B. RAJA Vs. STATE
February 8, 2016
B. RAJESHWARAN Vs. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS NUNGAMBAKKAM HIGH ROAD CHENNAI
March 22, 2016
B. SAKUNTHALA Vs. VASANTHA
September 7, 2016
B. SELVAM AND ORS. Vs. LOGAMBAL (DECEASED) AND ORS.
February 5, 2016
B. SENTHIL KUMAR Vs. THE DISTRICT AND SESSIONS JUDGE, III ADDITIONAL DISTRICT COURT, DISTRICT COURT PREMISES, MADURAI
November 14, 2016
B. V. SURENDRA SHA Vs. THE SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
July 11, 2016
B.HASHIM Vs. S.ABITHA
October 19, 2016
B.KAMALAKANNAN Vs. THE MANAGING DIRECTOR,CANARA BANK
June 16, 2016
B.LOGANATHAN Vs. INSPECTOR OF POLICE
July 21, 2016
B.NAGARAJ Vs. GREEN EARTH BIOTECHNOLOGIES LIMITED
November 4, 2016
B.RAGHUMARAN Vs. PUSHPABAI
June 8, 2016
B.S. ABDUR RAHMAN INSTITUTE OF SCIENCE & TECHNOLOGY Vs. THE CHIEF COMMISSIONER OF INCOME TAX - 3, CHENNAI
March 11, 2016
B.S. NARAYANAN Vs. B.S. ANANDAN
March 2, 2016
B.S.GARG Vs. R.MEENA SUNDAR
May 11, 2016
B.SUBRAMANIAN Vs. THE CHAIRMAN TAMIL NADU ELECTRICITY GENERATION & DISTRIBUTION CORPORATION
August 3, 2016
B.THAYAR Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
April 26, 2016
B.V.V. PAPER INDUSTRIES LTD. Vs. COMMERCIAL TAX OFFICER-II
January 22, 2016
B.VANAJAKSHI Vs. A.PARTHIBAN
September 28, 2016
B.VASANTHA Vs. THE MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION
June 7, 2016
B.VIJAYALAKSHMI Vs. THE SUPERINTENDENT OF POLICE
July 27, 2016
BABU Vs. COMMISSIONER OF WORKMANS COMPENSATION / ASSISTANT COMMISSIONER OF LABOUR DINDIGUL AND ANOTHER
December 21, 2016
BABU; RAJARAJAN Vs. STATE
July 15, 2016
BABUJI @ RAHMAN Vs. STATE
February 24, 2016
BABULAL Vs. STATE
January 12, 2016
BACARDI INDIA (P) LTD. Vs. THE DEPUTY COMMERCIAL TAX OFFICER, PATTANUR CHECK POST AND ORS.
January 7, 2016
BAGYAMMA Vs. RAMACHANDRAPPA
April 26, 2016
BAJAJ AUTO LIMITED Vs. TVS MOTOR COMPANY LIMITED
March 29, 2016
BAJAJ BANDHU Vs. COMMISSIONER OF CUS. (APPEALS), CHENNAI
September 14, 2016
BALA @ BALAKRISHNAN Vs. THE ADMINISTRATIVE EXECUTIVE MAGISTRATE
August 18, 2016
BALAJI CYLINDER EMPLOYEES UNION Vs. THE PRESIDING OFFICER
March 17, 2016
BALAJI; SANTHOSH @ SANTHOSH KUMAR; MURTHY Vs. STATE OF TAMIL NADU
March 9, 2016
BALAKRISHNAN Vs. K.N. VENKATACHALAM
November 22, 2016
BALAMURUGAN Vs. STATE; INSPECTOR OF POLICE, (LAW AND ORDER); EXECUTIVE MAGISTRATE/ DEPUTY COMMISSIONER OF POLICE
September 2, 2016
BALASUBRAMANIAN Vs. SELVAM
January 25, 2016
BALAVENKATESAN Vs. STATE
March 14, 2016
BALU Vs. STATE
February 22, 2016
BALUCHAMY Vs. G.SUBBIAH THEVAR
April 12, 2016
BANANA BRAND WORKS PVT LTD Vs. KAVAN ANTANI, DIRECTOR, BANANABANDY NETWORK PRIVATE LIMITED
July 15, 2016
BANUMATHY Vs. VELMURUGAN
June 20, 2016
BASHEER AHAMED; SYED KHADAR; SAMSHAD BEGUM Vs. STATE
March 31, 2016
BASHEERA HARDWARES AND ELECTRICALS Vs. THE ASSISTANT COMMISSIONER (CT), AMBATTUR ASSESSMENT CIRCLE AND ORS.
January 4, 2016
BAVA G.CHOKKAPPA Vs. THE DISTRICT REVENUE OFFICER, APPELLATE AUTHORITY
July 15, 2016
BEER@SEIT@BEER MOHAMED Vs. STATE,BY THE INSPECTOR OF POLICE
June 17, 2016
BESSER CONCRETE SYSTEMS LTD. Vs. ACCORD FINANCE & PROPERTIES (P) LTD.
July 1, 2016
BHANUMATHI Vs. STATE OF TAMIL NADU REP.BY ITS SECRETARY, PUBLIC DEPARTMENT, FORT ST. GEORGE, CHENNAI
December 16, 2016
BHARAT HEAVY ELECTRICALS LIMITED Vs. M/S.JYOTHI TURBOPOWER SERVICES PRIVATE LIMITED
June 7, 2016
BHARAT HEAVY ELECTRICALS LIMITED Vs. ASSISTANT COMMISSIONER (CT)
January 25, 2016
BHARAT PETROLEUM CORPORATION LIMITED Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE; DIRECTOR GENERAL OF POLICE; DESIGNATED AUTHORITY/COMMISSIONER OF POLICE SALEM CITY; M ASHRAFUNNISA; M MEHARUNNISA; GOWRISHANKAR
June 8, 2016
BHARATH @ BARATH Vs. STATE
April 12, 2016
BHARTIYA INTERNATIONAL LIMITED Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD AND ORS.
January 4, 2016
BHASKARAN Vs. R M KAVIARASU; PREMA; RAJESWARI
June 3, 2016
BHAVANI Vs. SIVAKOZHUNDU
December 5, 2016
BHOJAN Vs. THE EXECUTIVE OFFICER AND ORS.
January 5, 2016
BHOOPATHI @ MURUGAN; PALANICHAMY; PALANIVEL; RAMESH; BHOOPATHI; SURESH Vs. STATE BY INSPECTOR OF POLICE ELANCHIPALAYAM POLICE STATION; SUB-DIVISIONAL EXECUTIVE MAGISTRATE-CUM-REVENUE DIVISIONAL OFFICE
October 3, 2016
BHUVANESWARI CALAMBAKKAM Vs. B NAGENDRAN
January 11, 2016
BIJAYSHREE RESOURCE LTD Vs. SUBASREE REAL
September 27, 2016
BINA LEELA PRASAD Vs. UNION OF INDIA
July 22, 2016
BINNY LIMITED Vs. COMMISSIONER OF CUSTOMS (IMPORTS); ASSISTANT COMMISSIONER OF CUSTOMS (BONDS); SUPERINTENDENT OF CUSTOMS (BONDS)
July 27, 2016
BISHAL ENTERPRISES Vs. STATE OF TAMIL NADU AND OTHERS
January 11, 2016
BLOCK DEVELOPMENT OFFICER, RAMANATHAPURAM PANCHAYAT UNION, RAMANATHAPURAM, RAMANATHAPURAM DISTRICT Vs. MUNEESWARI, W/O. NAMBUSELVAM (LATE)
April 12, 2016
BMIC LIMITED Vs. CHINNAKANNAN SIVASANKARAN
December 12, 2016
BMIC LIMITED Vs. CHINNAKANNAN SIVASANKARAN AND ORS.
March 9, 2016
BMIC LIMITED Vs. CHINNAKANNANSIVASANKARAN AND ORS.
April 13, 2016
BOARD OF TRUSTEE OF CHENNAI PORT TRUST Vs. CHENNAI CONTAINER TERMINAL PRIVATE LIMITED; JUSTICE S PADMANABHAN PRESIDING ARBITRATOR; JUSTICE K SAMPATH ARBITRATOR; T N C RANGARAJAN ARBITRATOR
August 12, 2016
BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. SOUTH INDIA HYDROCARBONS AND TERMINALS LIMITED; HONBLE JUSTICE P SHANMUGAM; HONBLE JUSTICE K P SIVASUBRAMANIAN; HONBLE JUSTICE A K RAJAN
August 11, 2016
BOARD OF TRUSTEES OF CHENNAI PORT TRUST, REP. BY ITS CHAIRMAN, RAJAJI SALAI, CHENNAI Vs. ENNORE PORT LTD., P.T. LEE CHENGALVARAYA NAICKER MAALIGAI, 1ST FLOOR, NO.23, RAJAJI SALAI, CHENNAI
November 30, 2016
BOMBAY RUBBER PRODUCTS AND SERVICES PRIVATED LIMITED; BESPOKE TRADING COMPANY PRIVATE LIMITED; M M RESEARCH COMPANY PRIVATE LIMITED Vs. STATE
June 29, 2016
BOMMAIYAN Vs. STATE
April 22, 2016
BONFIGLIOLI TRANSMISSIONS P. LTD. Vs. ADDL. COMMR. OF C. EX., CHENNAI-IV
December 1, 2016
BOSE; SAKTHIVEL; SUDHAKAR; SANTHAMAM Vs. STATE OF TAMIL NADU AND ORS
February 23, 2016
BOSS INFRASTRUCTURE PVT LTD Vs. CHENNAI PETROLEUM CORPORATION LTD ; M VENKATESAN
August 1, 2016
BRAKES INDIA LTD. Vs. BIC LOGISTICS LTD.
August 12, 2016
BRANCH MANAGER Vs. S KALAISELVI; MINOR SUBBULAKSHMI; MINOR KANAGALAKSHMI; MINOR HARIHARASUDHAN; TAMIL NADU STATE TRANSPORT CORPORATION LTD ; V VEERACHAMY
April 22, 2016
BRANCH MANAGER RELIANCE GENERAL INSURANCE CO.LTD. Vs. V.PORKODI
August 23, 2016
BRANCH MANAGER, I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY, MUMBAI Vs. KALIYAMOORTHY AND ORS.
March 4, 2016
BRANCH MANAGER, NEW INDIA ASSURANCE CO LTD Vs. RAVHCHANDRAN; P GANESAN
April 21, 2016
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. CHINNAMMAL
September 26, 2016
BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO LTD Vs. S SUDHA; MINOR AADHARSHNI; SUDHAGAR; RAMATHILAGAM; RAMAKRISHNAN
April 5, 2016
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD Vs. K P SHYNI; PRABAGARAN; PUSHPALATHA; PRABHU; RAJARAM; AUTHORISED SIGNATORY, CHOLAMANDALAM MS GENERAL
March 10, 2016
BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION Vs. ABIRAMI FATHIMA MARIE; ALFRED JUSTIN VIJAI; ANGELINE ASHA ANEETHA; SOPHIA SILVIA AMALA LATHA; DHANARAJAN
September 8, 2016
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. VELMARI
October 4, 2016
BRINDAVAN COTTON MILLS PRIVATE LIMITED REP BY R CHINNASAMY CHAIRMAN AND MANAGING DIRECTOR; ADHILAKSHMI SPINNING MILLS PRIVATE LIMITED REP BY S K SUBRAMANIAM DIRECTOR Vs. STATE
September 27, 2016
BRINDAWAN COLONY AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
March 10, 2016
BRITANNIA INDUSTRIES LTD. Vs. THE DEPUTY COMMISSIONER (CT)-III (FAC)
March 1, 2016
BUILDERS ASSOCIATION OF INDIA, MADURAI CENTRE, NO.52, NORTH VELI STREET, POST BOX NO.256, MADURAI Vs. UNION OF INDIA THROUGH ITS SECRETARY, MINISTRY OF LABOUR, SHRAM SAKTHI BHAVAN, RAJI AHMED KIDWANI ROAD, NEW DELHI
March 31, 2016
C GUHAMANI Vs. STATE
February 11, 2016
C KISHIN CHAND Vs. CITY BANK N A ; ANJAN B MANIKONDA
September 7, 2016
C M ARUMUGAM Vs. CHAIRMAN,BAR COUNCIL OF INDIA; SECRETARY, BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY; SPECIAL DISCIPLINARY COMMITTEE, KARNATAKA STATE BAR COUNCIL
August 30, 2016
C MAALATHI Vs. JOINT SUB REGISTRAR
August 17, 2016
C MARIAPPAN Vs. SECRETARY TO THE GOVERNMENT
September 26, 2016
C MURALI Vs. STATE BY INSPECTOR OF POLICE
September 16, 2016
C NAGENDRAN Vs. SECRETARY, HOME DEPARTMENT, FORT ST GEORGE; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD; DISTRICT COLLECTOR, COLLECTORATE COMPLEX; SUPERINTENDENT ENGINEER, TAMIL NADU ELECTRICITY BOARD; JUNIOR ENGINEER, OPERATION AND MAINTENANCE, KADAMALAIKUNDU DIVISION
September 2, 2016
C RAMESH KUMAR Vs. DISTRICT EDUCATIONAL OFFICER AND OTHERS
January 5, 2016
C SARASWATHY Vs. COMMISSIONER, CORPORATION OF CHENNAI; REVENUE OFFICER, LAND AND BUILDINGS
January 29, 2016
C SEKAR Vs. MUNICIPAL COMMISSIONER
June 23, 2016
C SHANMUGARAJ Vs. COMMISSIONER UDUMALPET MUNICIPALITY; REVENUE DIVISIONAL OFFICER UDUMALPET; S NAGARAJ
September 6, 2016
C SURESH ANANTH Vs. DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES DEPARTMENT; DEPUTY DIRECTOR/JOINT DIRECTOR TAMIL NADU FIRE AND RESCUE SERVICES DEPARTMENT
September 15, 2016
C. BALAKRISHNAN Vs. ARULMIGHU VISHWANATHASWAMY TEMPLE REP. BY ITS HEREDITARY TRUSTEE BAVA CHOCKKAPPA MUDALIAR KULIKKARAI VILLAGE, GUDAVASAL (TK), THIRUVARUR DT.
November 4, 2016
C. ELANGOVAN Vs. STATE THROUGH, THE INSPECTOR OF POLICE, SPE:CBI:ACB:CHENNAI, IN FIR. NO. 20/A/2008/CBI/ACB/CHENNAI
August 24, 2016
C. ILAVARASU Vs. THE SECRETARY TO GOVERNMENT HOME DEPARTMENT AND ORS.
April 27, 2016
C. KARUNAKARAN Vs. AUTHORISED OFFICER, SYNDICATE BANK
October 17, 2016
C. KATHIRAVAN Vs. THE DISTRICT COLLECTOR AND ORS.
April 7, 2016
C. LAZER JEYA PRAKASH Vs. THE DEPUTY GENERAL MANAGER
June 8, 2016
C. MANIMALA AND ORS. Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT AND ORS.
January 12, 2016
C. MUTHUVALI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
November 16, 2016
C. NALLAMUTHU PETITIONER Vs. D. DURGA DEVI
August 22, 2016
C. NATARAJAN Vs. K. DHINASUNDARI
October 21, 2016
C. SELVAN Vs. THE DISTRICT COLLECTOR, COLLECTORATE, KANYAKUMARI DISTRICT, NAGERCOIL
December 9, 2016
C. SEVYUGA PANDIAN Vs. THE DISTRICT COLLECTOR
April 29, 2016
C. SOMAN Vs. DISTRICT COLLECTOR
October 24, 2016
C. VIJAYAKUMAR Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, FORT ST.GEORGE, CHENNAI
October 21, 2016
C.B.M.COLLEGE TANSAC UNIT Vs. ASSOCIATION OF UNIVERSITY TEACHERS TAMIL NADU
August 10, 2016
C.B.SRINIVASAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 21, 2016
C.CHIDAMBARAM Vs. THE COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
June 9, 2016
C.ELANGOVAN Vs. THE EXECUTIVE DIRECTOR, INDIAN OIL CORPORATION LTD.
August 2, 2016
C.L. RAJENDRAN Vs. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
June 2, 2016
C.M. SYED BABU Vs. THE PRINCIPAL SECRETARY, TAMIL NADU SLUM CLEARANCE BOARD AND ORS.
March 1, 2016
C.MADANRAJ Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 25, 2016
C.MANI Vs. STATE OF TAMIL NADU
April 25, 2016
C.MANIKANDAN Vs. THE GOVERNMENT OF TAMIL NADU
December 2, 2016
C.PANNEERSELVAM Vs. MANOHARAN
October 20, 2016
C.R. TAMILVANAN, PROP: CRT GRANITE PARK 5/157, TEACHERS COLONY NGO COLONY POST, DINDIGUL 624 005 Vs. THE COMMISSIONER OF POLICE SALEM
December 15, 2016
C.S. KAMALAKSHI Vs. P.K. BALAKRISHNAN
January 5, 2016
C.S. SARAN KUMAR (IN W.P. NO. 26628 OF 2016) Vs. THE UNION OF INDIA REP. BY ITS SECRETARY, MINISTRY OF LABOUR, SHRAM SHAKTI BHAVAN, NEW DELHI
August 17, 2016
C.S. TRADERS Vs. THE MANAGING DIRECTOR TAMILNADU CIVIL SUPPLIES CORPORATION
April 29, 2016
C.VENKATESAN Vs. THE DISTRICT COLLECTOR, TUTICORIN DISTRICT, TUTICORINS
November 21, 2016
CADILA HEALTHCARE LTD Vs. SUN PHARMACEUTICAL INDUSTRIES LIMITED
October 21, 2016
CAMBRIDGE SOLUTIONS LIMITED Vs. GLOBAL SOFTWARE LIMITED; ING VYSEYA BANK LIMITED; DSQ SOFTWARE LIMITED; DEBTS RECOVERY TRIBUNAL-I; RECOVERY OFFICER
September 28, 2016
CANARA BANK, SRIVILLIPUTTUR BRANCH Vs. BANKING OMBUDSMAN AND ORS.
February 2, 2016
CANDIDA JUSTINA Vs. SUNDERBABU
July 28, 2016
CAPT M S KRISHNA KUMAR Vs. UNION OF INDIA; AIR INDIA LIMITED; AIR INDIA LIMITED, EXECUTIVE DIRECTOR OF OPERATIONS; AIR INDIA LIMITED, GENERAL MANAGER; CENTRAL TRAINING ESTABLISHMENT
June 15, 2016
CARBURETTORS LTD Vs. ASST COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-I(3); ASST COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-1(1)
April 26, 2016
CASTROL LIMITED Vs. NELLAI OIL AGENCY
August 23, 2016
CASTROL LIMITED AND ORS. Vs. MOHAMMED TRADING AS ASTROL PETRO PRODUCTS NO. 28 AND ORS.
March 10, 2016
CATERPILLAR INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 4, 2016
CAVINKAARE PRIVATE LIMITED Vs. PANCHAKSHARAM GURU MOORTHY
August 1, 2016
CAVINKARE PRIVATE LIMITED Vs. DAILY FRESH FRUITS P. LTD.
April 29, 2016
CAVINKARE PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(2) AND ORS.
January 6, 2016
CBI Vs. ANDASU RAVINDAR
July 22, 2016
CDS YADAV Vs. THE JOINT COMMISSIONER,KENDRIYA VIDYALAYA SANGATHAN
March 4, 2016
CEEDEEYES STANDARD TOWERS PVT LTD Vs. DISTRICT COLLECTER OF CHENNAI,; SPECIAL TAHSILDAR (LA); COMMISSIONER (ULC); EXECUTIVE ENGINEER (PWD); SECRETARY, HIGHWAYS DEPARTMENT
September 14, 2016
CENTRAL BANK OF INDIA, REGIONAL OFFICE, MADURAI REPRESENTED THROUGH ITS REGIONAL MANAGER, RAJA MUTHAIAH MANDRAM, 1ST FLOOR, DR. AMBEDHKAR ROAD, MADURAI TOWN Vs. GOMATHIAMMAL
October 19, 2016
CENTRAL BOARD OF EXCISE & CUSTOMS Vs. METTUR THERMAL POWER STATION
December 21, 2016
CETEX PETROCHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI I COMMISSIONERATE; ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, CHENNAI I COMMISSIONERATE; JOINT COMMISSIONER OF CENTRAL EXCISE, CHENNAI I COMMISSIONERATE
July 14, 2016
CHAIRMAN & BOARD OF GOVERNORS Vs. W B VASANTHA
August 22, 2016
CHAITANYA BUILDERS & LEASING PVT LTD Vs. VIJAYA PADMANABAN
August 17, 2016
CHAKRA FOUNDATION Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 28, 2016
CHANDIRAN AND OTHERS Vs. STATE
February 12, 2016
CHANDRA KRISHNAMURTHY Vs. JOINT SECRETARY TO GOVERNMENT AND OTHERS
January 11, 2016
CHANDRA MOHAN Vs. SHANMUGAVALLI
May 26, 2016
CHANDRA SOUNDARAPANDIAN Vs. STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, FORT ST. GEORGE, CHENNAI
November 4, 2016
CHANDRAN Vs. SENTHURPANDIAN
June 2, 2016
CHANDRAN Vs. STATE OF TAMIL NADU
August 17, 2016
CHANDRASEKAR Vs. TMT. ESWARI
January 4, 2016
CHANDRASEKAR SIVARAM Vs. JYOTSNA SIVAKUMAR
June 13, 2016
CHANDRASEKARAN Vs. S CHINNAIAN
January 18, 2016
CHANGE INDIA AND ORS. Vs. GOVERNMENT OF TAMIL NADU AND ORS.
April 6, 2016
CHELLADURAI Vs. KOTHALAMUTHU
December 22, 2016
CHELLAMMAL Vs. RAJKUMAR AND ANOTHER
September 21, 2016
CHELLAMMAL AND ORS. Vs. SADHU AND ORS.
January 8, 2016
CHELLAPPA @ ARUNACHALAM Vs. HARI NARAYANAN
July 26, 2016
CHELLAPPAN Vs. STATE
July 18, 2016
CHELLAPPAN Vs. K.R.RAVI
January 22, 2016
CHEMPLAST SANMAR LIMITED Vs. SENTHAMIZHSELVI
June 30, 2016
CHENNAI KATRADI URPATHIYALARGAL VIRPANAIYALARGAL SANGAM Vs. GOVERNMENT OF TAMIL NADU
November 3, 2016
CHENNAI METRO WATER SUPPLY & SEWERAGE BOARD Vs. V. SURESHBABU
July 18, 2016
CHENNAI SUPER KINGS CHENNAI LTD. Vs. BOARD OF CONTROL FOR CRICKET IN INDIA CRICKET CENTRE AND ORS.
January 20, 2016
CHETTINAD INTERNATIONAL COAL TERMINAL PRIVATE LIMITED Vs. THE COMPETITION COMMISSION OF INDIA AND ORS.
March 29, 2016
CHIEF EXECUTIVE OFFICER Vs. LABOUR COURT
March 31, 2016
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
January 25, 2016
CHINNA OVU. REDDIAR AND OTHERS Vs. SANKARANKOIL TALUK, MESIAPURAM VILLAGE PILLAIYAR KOIL
November 22, 2016
CHINNA PALANISAMY GOUNDER Vs. LATHA
December 16, 2016
CHINNA RAO Vs. STATE
November 7, 2016
CHINNACHAMY Vs. PERUMAL NAICKER
December 2, 2016
CHINNADAIKKAN Vs. STATE
November 7, 2016
CHINNADURAI Vs. STATE
February 12, 2016
CHINNAIAH Vs. SAKTHIVEL, S/O VADIVEL PILLAI; STATE HUMAN RIGHTS COMMISSION- TAMIL NADU; SECRETARY TO GOVERNMENT
September 27, 2016
CHINNAKKANNU @ CHINNAKANNAN Vs. STATE REP BY INSPECTOR OF POLICE
September 12, 2016
CHINNAPILLAI Vs. STATE
April 25, 2016
CHINNAPPAN Vs. RADHAKRISHNAN
December 20, 2016
CHINNAPPAN Vs. STATE
March 14, 2016
CHINNASAMY Vs. KANDASAMY AND ORS.
January 11, 2016
CHINNATHAMBI Vs. STATE
July 14, 2016
CHINNATHAMBI Vs. STATE
August 4, 2016
CHINNATHAMBI AND ORS. Vs. THE STATE
April 13, 2016
CHINNATHAMBI MUPPAR AND OTHERS Vs. KESAVA MUPPAR AND OTHERS
January 8, 2016
CHINNATHANGAM Vs. DISTRICT COLLECTOR; PROJECT DIRECTOR,DISTRICT RURAL DEVELOPMENT AUTHORITY; BLOCK DEVELOPMENT OFFICER, PANAMARATHUPATTI BLOCK; PRESIDENT, VILLAGE PANCHAYAT
April 15, 2016
CHINTHAMANI AND ORS. Vs. STATE BY THE INSPECTOR OF POLICE
March 21, 2016
CHITHAKKAL Vs. MARIA THANGA PUSHPAM
December 5, 2016
CHITTU @ CHITHRA; PANDIAN @ MARUTHA PANDIAN Vs. STATE
March 22, 2016
CHOCKALINGAM AND ORS. Vs. STATE GOVERNMENT OF TAMIL NADU AND ORS.
April 11, 2016
CHOCKALINGAM PALANIAPPAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
March 31, 2016
CHOCKALINGRAM PALANIAPPAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD.
May 11, 2016
CHOCKKIAH Vs. STATE
October 24, 2016
CHOKKALINGAM Vs. STATE
March 22, 2016
CITY CENTRE (TIRUPUR) CONSTRUCTION PVT. LTD. Vs. THE SUB REGISTRAR, TIRUPUR JOINT AND ORS.
April 20, 2016
CITY MEDI TECH INDUSTRIES PVT. LTD. Vs. DISTRICT COLLECTOR OFFICE OF COLLECTORATE
April 28, 2016
CITY UNION BANK Vs. SRI BALAJI EXPORT CORPORATION
June 6, 2016
CLASSIC BUILDERS (MADRAS) (P.) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
January 29, 2016
CMP-IR INDIA PRIVATE LIMITED; SEINSA AUTOFREN INDIA PRIVATE LIMITED Vs. STATE
August 31, 2016
CNCC ENGINEERING PRODUCTS PVT LTD. Vs. R.SANKARI
August 11, 2016
CODEXIS INC Vs. SHASUN CHEMICALS AND DRUGS LIMITED
November 23, 2016
COGNIZANT TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED Vs. INCOME-TAX OFFICER (TDS)
August 30, 2016
COMMISSIONER OF C. EX. Vs. TRANSWORLD GARNET INDIA P. LTD.
November 30, 2016
COMMISSIONER OF C. EX., CHENNAI-I Vs. INDIAN ORGANIC CHEMICALS LTD.
December 8, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS ALUMINIUM CO. LTD.
October 21, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. B S GARG; CUSTOMS, EXCISE AND SERVICE TAX
February 29, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. STAR DRUGS & RESEARCH LABS LTD ; CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
June 6, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. VASU CHEMICALS
November 23, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
February 11, 2016
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX LARGE TAXPAYER UNIT Vs. M/S.CHEMPLAST SANMAR LTD.
August 23, 2016
COMMISSIONER OF CENTRAL EXCISE, TIRUNELVELI Vs. INDIA CEMENTS LTD.
November 23, 2016
COMMISSIONER OF CUS., C. EX. & S.T., COIMBATORE Vs. MITHRAN
November 25, 2016
COMMISSIONER OF CUSTOMS Vs. CITY OFFICE EQUIPMENTS
March 22, 2016
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. PRASHRAY OVERSEAS PRIVATE LIMITED
March 28, 2016
COMMISSIONER OF CUSTOMS; DEPUTY COMMISSIONER OF CUSTOMS; ASSISTANT COMMISSIONER OF CUSTOMS; SUPERINTENDENT OF CUSTOMS Vs. M/S DANIEL AND SAMUEL LOGISTICS PVT LTD
March 3, 2016
COMMISSIONER OF INCOME TAX Vs. M/S. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
December 23, 2016
COMMISSIONER OF INCOME TAX Vs. P.V.CHANDRAN
April 25, 2016
COMMISSIONER OF INCOME TAX Vs. I.IFTHIQAR ASHIQ
February 8, 2016
COMMISSIONER OF INCOME TAX Vs. KARUR VYSYA BANK LTD
June 6, 2016
COMMISSIONER OF INCOME TAX Vs. TIRUCHENGODE AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD; AMMAPET PRIMARY AGRICULTURAL COOPERATIVE BANK LTD
August 2, 2016
COMMISSIONER OF INCOME TAX Vs. SVE ENGINEERS P LTD
September 7, 2016
COMMISSIONER OF INCOME TAX Vs. PREM TEXTILE INTERNATIONAL
June 1, 2016
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LTD
April 27, 2016
COMMISSIONER OF INCOME TAX Vs. SRIVATHSA INDUSTRIES
July 27, 2016
COMMISSIONER OF INCOME TAX Vs. P S VELUSAMY; SPICTEX COTTON MILLS (P) LTD ; SAKTHI MURUGAN AGRO FOODS LTD ; GANAPATHY MURUGAN SPINNING MILLS LTD ; SUEERA ALLOYS GLOBAL (P) LTD ; ANAND TEXTILES, TIRUPUR
March 16, 2016
COMMISSIONER OF INCOME TAX Vs. GLOBAL CALCIUM LTD.
February 1, 2016
COMMISSIONER OF INCOME TAX Vs. A L LOGISTICS P LTD
June 21, 2016
COMMISSIONER OF INCOME TAX Vs. G V G INDUSTRIES PVT LTD
August 22, 2016
COMMISSIONER OF INCOME TAX CENTRAL I Vs. SAS HOTELS AND ENTERPRISES LTD.
April 12, 2016
COMMISSIONER OF INCOME TAX CHENNAI Vs. RAMANIYAM HOMES P. LTD.
April 22, 2016
COMMISSIONER OF INCOME TAX COIMBATORE Vs. M/S. THE NILGIRIS CO-OPERATIVE MARKETING SOCIETY LTD.
November 2, 2016
COMMISSIONER OF INCOME TAX III Vs. METAL & CHROMIUM PLATER(P) LTD
November 9, 2016
COMMISSIONER OF INCOME TAX VIII Vs. M. HEMANATHAN
March 23, 2016
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. G.R.T. JEWELLERS (INDIA) PVT. LTD.
March 1, 2016
COMMISSIONER OF INCOME TAX, CENTRAL-I Vs. K.S. THIRUMALAIVASAN
March 7, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. FARIDA LEATHER COMPANY
January 20, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SAKUNTHALA RANGARAJAN
July 27, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SHAIK USMAN ALI
January 18, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. SHRI K. SUNDARAMOORTHY (INDIVIDUAL) TC (A) NO. 1118 OF 2007
April 20, 2016
COMMISSIONER OF INCOME TAX, CHENNAI Vs. TTK HEALTHCARE LTD.
June 1, 2016
COMMISSIONER OF INCOME TAX, CHENNAI-LTU Vs. NEYVELI LIGNITE CORPORATION LTD.
April 12, 2016
COMMISSIONER OF INCOME TAX, COIMBATORE Vs. S. MARTIN
January 12, 2016
COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-3(2) Vs. VISHNUKUMAR TRADERS PRIVATE LIMITED
January 19, 2016
COMMISSIONER OF INCOME TAX, SALEM Vs. IDEAL GARDEN COMPLEX PVT LTD
July 6, 2016
COMMISSIONER OF INCOME TAX, TIRUCHIRAPALLI Vs. SMT. S. JAYALAKSHMI AMMAL
August 1, 2016
COMMISSIONER OF INCOME TAX, TRICHY Vs. R K TEXTILES
July 19, 2016
COMMISSIONER OF INCOME TAX, TRICHY Vs. D KRISHNAKUMAR; INTEX, 16-D, COIMBATORE ROAD
June 14, 2016
COMMISSIONER OF INCOME-TAX Vs. P.VENKATESAN
June 21, 2016
COMMISSIONER OF INCOME-TAX Vs. MAGUNTA RAGHAVA REDDY CHARITABLE TRUST
July 14, 2016
COMMISSIONER OF INCOME-TAX, CHENNAI Vs. M/S. ISC INVESTMENTS AND FINANCE PVT. LTD.
August 8, 2016
COMMISSIONER, OFFICE OF THE COMMISSIONER, DINDIGUL CORPORATION Vs. SECRETARY TO THE GOVERNMENT, DEPARTMENT OF TOWN PLANNING AND DRINKING WATER SUPPLY AND ORS.
January 12, 2016
COMMISSIONER, TIRUPPUR CITY MUNICIPAL CORPORATION, TIRUPPUR TOWN AND TALUK, TIRUPPUR DISTRICT Vs. P VISVANATHAN
August 2, 2016
COMMISSIONER, VIRUDHUNAGAR MUNICIPALITY Vs. P PAULRAJ; P SAROJA PAULRAJ
April 1, 2016
COMMR. OF CUS. (EXPORTS), CHENNAI-I Vs. TEXWORTH INTERNATIONAL
March 18, 2016
COMPTROLLER AND AUDITOR GENERAL OF INDIA & ORS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS
February 19, 2016
CONCRETE CONSTRUCTIONS Vs. R.SUBRAMANIAM
July 22, 2016
CONSOLIDATED METAL FINISHING PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS, OFFICE OF THE COMMISSIONER OF CUSTOMS AND ORS.
March 7, 2016
COROMANDEL OILS PVT LTD Vs. TAX RECOVERY OFFICER -1; ASSISTANT COMMISSIONER OF INCOME TAX; COMMISSIONER OF INCOME TAX-1
September 14, 2016
CORRESPONDENT Vs. A HAROON
September 26, 2016
CORRESPONDENT, HOLY CROSS PRIMARY SCHOOL Vs. CENTRAL BOARD OF DIRECT TAXES
March 3, 2016
CREATURE EXPORT FIRM AND ORS. Vs. C. KESAVAN
February 18, 2016
CREDIT SUISSE AG Vs. SPICE JET LTD.
January 27, 2016
D BASKARAN Vs. GAIL (INDIA) LIMITED; CHIEF MANAGER
February 12, 2016
D CHANDRASEKARAN Vs. DISTRICT COLLECTOR
March 21, 2016
D GOWTHAMAN Vs. SECRETARY, DEPARTMENT OF EDUCATION; DIRECTOR OF SCHOOL EDUCATION; REGIONAL INSPECTOR OF PHYSICAL EDUCATION; DISTRICT EDUCATION OFFICER, TENKASI; HEAD MASTER, T P S GOVERNMENT BOYS HIGHER SECONDARY SCHOOL
September 15, 2016
D K RAVICHANDRAN; UMA Vs. CREAM INVESTMENT AND TRADING COMPANY LIMITED; NATIONAL STOCK EXCHANGE OF INDIA LIMITED
August 8, 2016
D KAMESWARI REDDY Vs. D VARADA REDDY; GIRIJA REDDY
April 7, 2016
D MANJULA KUPPUSAMY Vs. DISTRICT REVENUE OFFICER; TAHSILDAR TALUK OFFICE VELLORE
April 5, 2016
D R LOGISTICS (P) LIMITED Vs. PRIDHVI ASSET RECONSTRUCTION AND SECURITIZATION COMPANY & ORS
January 5, 2016
D RAJA Vs. JOINT SUB-REGISTRAR NO 1 SAIDAPET, SOUTH CHENNAI; D AMSAVENI; M SARAVANAN
June 2, 2016
D RAMAGOPAL Vs. KALPALATHA RAJAN I R S
June 23, 2016
D ROBINSON; LOGESH; MOHAMMED TARIIQ; PRASANNA; M PERIASAMY; SHANKAR Vs. STATE
April 4, 2016
D VIJAYAKUMAR Vs. SECRETARY TO GOVERNMENT, HOME (POLICE) DEPARTMENT, CHENNAI AND OTHERS
January 12, 2016
D VIJAYALAKSHMI Vs. REGISTRAR GENERAL; REGISTRAR (VIGILANCE); SECRETARY, LAW DEPARTMENT; CHAIRMAN, BAR COUNCIL OF TAMIL NADU; CHAIRMAN, TAMIL NADU ELECTRICITY BOARD; SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT; DIRECTOR GENERAL OF POLICE
June 2, 2016
D. APPINACKKAR Vs. STATE
January 6, 2016
D. BALAN Vs. INSPECTOR GENERAL OF REGISTRATION
December 19, 2016
D. BASKARAN Vs. THE PRESIDING OFFICER, LABOUR COURT, CUDDALORE
March 9, 2016
D. DAKSHINAMOORTHY AND ORS. Vs. RANJITHAM AND ORS.
January 11, 2016
D. GANESAN Vs. THE GENERAL MANAGER (ADMINISTRATION), TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.
March 15, 2016
D. JAMES PETER Vs. THE REVENUE DIVISIONAL OFFICER, AMBATTUR AND ORS.
March 15, 2016
D. KRISHNAMOORTHY Vs. STATE
January 27, 2016
D. MURUGAIAH Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT AT NAGERCOIL AND ORS.
March 23, 2016
D. NAGARAJAN Vs. ASSISTANT COMMISSIONER AND ORS.
March 2, 2016
D. PERCIVUL PERICLES AND ORS. Vs. THE PRINCIPAL SCHOOL OF LAW SAVEETHA UNIVERSITY AND ORS.
March 11, 2016
D. RAMAMURTHY Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX-I AND ORS.
March 1, 2016
D. SARAVANAN Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX - 6 AND ORS.
March 11, 2016
D. SELVAKUMAR Vs. THE DISTRICT COLLECTOR, VILLUPURAM DISTRICT AND ORS.
March 21, 2016
D. SETTU AND ORS. Vs. THE DIVISIONAL EXECUTIVE MAGISTRATE/REVENUE DIVISIONAL OFFICER AND ORS.
April 20, 2016
D. SOUNDER RAJAN Vs. CHAIRMAN AND MANAGING DIRECTOR AIR INDIA LIMITED
November 15, 2016
D. THIMMESWARA RAO Vs. COMMISSIONER OF CUSTOMS, CHENNAI-VIII
October 5, 2016
D. VENKATAPATHY Vs. D. JEGAPATHY
January 19, 2016
D.A. JOYSON SETHURAJ Vs. THE BOARD OF TRUSTEES, TUTICORIN TRUST, REP. BY THE CHAIRMAN, TUTICORIN TRUST, TUTICORIN
December 8, 2016
D.DHANASEKARAN Vs. V.DAMODHARAN
September 20, 2016
D.IRENE Vs. THE SECRETARY TO GOVERNMENT
November 7, 2016
D.RAJALAKSHMI Vs. THE DISTRICT COLLECTOR
June 13, 2016
D.RENGARAJ REDDIAR Vs. T.SANKARAPPA REDDIAR
August 9, 2016
D.ROSELIN JOYCE Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD.
June 14, 2016
D.SAIKUMARAN Vs. T.R.SULOCHANA
April 21, 2016
D.SAMPATH Vs. THE INSPECTOR OF POLLICE.
August 19, 2016
D.THIAGARAJAN Vs. THE REGIONAL PASSPORT OFFICER
July 29, 2016
D.UMA MAHESWARI Vs. THE SECRETARY COMMERCIAL TAXES & REGISTRATION DEPARTMENT
March 17, 2016
DAEJUNG MOPARATS P. LTD. Vs. THE PRESIDING OFFICER
April 13, 2016
DAMODARAN S\O ELUMALAI NAICKER Vs. POONGAVANAM AMMAL
October 18, 2016
DAMODHARA REDDY AND ORS. Vs. BAKKIARAJ AND ORS.
January 4, 2016
DANAVARSHINI EXPORTS PVT. LTD. Vs. CUS. & C. EX. SETTLEMENT COMMISSION
November 15, 2016
DART INDUSTRIES INC. AND OTHERS Vs. TECHNO PLASTIC INDUSTRIES
October 21, 2016
DATAFIELD INDIA PRIVATE LIMITED Vs. THE DEVELOPMENT COMMISSIONER MINISTRY OF COMMERCE & INDUSTRIES
July 28, 2016
DAVID AROKIARAJ @ DASS Vs. STATE
March 9, 2016
DAVID R.THOMAS RASOL THIRUVENY Vs. R.SATHISH KUMAR
January 20, 2016
DAYS INN DECCAN PLAZA Vs. COMMISSIONER OF SERVICE TAX AND OTHERS
February 22, 2016
DAYS INN DECCAN PLAZA Vs. COMMISSIONER OF SERVICE TAX (APPEALS)-I; ADDITIONAL COMMISSIONER OF SERVICE TAX
September 30, 2016
DECCAN CHRONICLE HOLDINGS LTD. Vs. YES BANK LIMITED AND ORS.
March 7, 2016
DEEPA PRASAD Vs. HAFSA ZAINUDDIN
October 20, 2016
DEEPALAKSHMI Vs. CHANDRASEKARAN
January 22, 2016
DEEPTI AHUJA Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY-CUM- INSPECTOR GENERAL OF REGISTRATION
July 20, 2016
DEEPU Vs. STATE
February 22, 2016
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. TAMIL NADU INDUSTRIAL CO-OP RUBBERISED COIR PRODUCTS LTD
June 1, 2016
DESTITUTE CHARITABLE TRUST Vs. CHAIRMAN, CHILD WELFARE COMMITTEE
August 11, 2016
DEVA ASIR Vs. THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, STATE OF TAMIL NADU AND ORS.
January 29, 2016
DEVA ASIR Vs. THE SECRETARY TO GOVERNMENT,SCHOOL EDUCATION DEPARTMENT,STATE OF TAMIL NADU
March 15, 2016
DEVAKI Vs. C.L. SUBRAMANIAN
January 5, 2016
DEVANEETHI Vs. T. SATHIAH AND ORS.
April 7, 2016
DEVENDRAN Vs. P.V. PALANI
May 11, 2016
DEVI Vs. STATE
March 29, 2016
DEVI Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU; DISTRICT MAGISTRATE & DISTRICT COLLECTOR
March 31, 2016
DEVI VENKATACHALAM COLLEGE OF EDUCATION Vs. THE REGIONAL DIRECTOR AND ORS.
March 14, 2016
DEVI; MINOR KOWSALYA; MINOR GOWRISHANKARI; MINOR VASAGI Vs. VENUGOPAL
July 21, 2016
DHANAKANDHAN Vs. STATE
June 30, 2016
DHANALAKSHMI Vs. MUNIAMMAL @ SENTHAMARAI; PERUMAL; SIVANANDHAM; ARUMUGHAM; NATARAJAN; MANI @ MAHAGANAPATHI
August 22, 2016
DHANALAKSHMI Vs. M C SUBRAMANIAM
September 16, 2016
DHANALAKSHMI MILLS LTD. Vs. R.KRISHNAMURTHY
July 21, 2016
DHANAPAL Vs. STATE REP BY INSPECTOR OF POLICE
September 16, 2016
DHANASEKAR Vs. STATE
June 9, 2016
DHANASEKARAN Vs. SUB INSPECTOR OF POLICE
June 8, 2016
DHARMA @ DHARMARAJ Vs. THE SECRETARY TO GOVERNMENT,HOME, PROHIBITION AND EXCISE DEPARTMENT
January 8, 2016
DHARMALINGAM Vs. STATE
April 4, 2016
DHARMARAJ Vs. STATE
June 2, 2016
DHARMARAJ ROBERT MANICKAM Vs. RAJENDRAN
November 2, 2016
DHAYA COLLEGE OF ENGINEERING Vs. ANNA UNIVERSITY; CENTRE FOR AFFILIATION OF INSTITUTIONS; DEPUTY DIRECTOR, TOWN AND COUNTRY PLANNING; SUPERINTENDING ENGINEER
June 24, 2016
DHAYALAN Vs. STATE OF TAMIL NADU
April 25, 2016
DHAYALU Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
January 5, 2016
DHL EXPRESS(I) PVT. LTD. Vs. LABOUR OFFICER (III) KURALAGAM
September 8, 2016
DIRECTOR GENERAL OF POLICE Vs. THIRUKACHUR K ARUMUGAM
February 12, 2016
DIRECTOR GENERAL OF POLICE DR. RADHA KRISHNAN SALAI Vs. E. JAYAKUMAR FORMERLY INSPECTOR OF POLICE
November 30, 2016
DIRECTOR OF ELEMENTARY EDUCATION AND OTHERS Vs. A YASMIN AND ANOTHER
January 6, 2016
DISTRICT COLLECTOR Vs. DURAI RAJ
March 28, 2016
DISTRICT COLLECTOR Vs. L S RAMDOSS
April 29, 2016
DISTRICT COLLECTOR, ARIYALUR; REVENUE DIVISIONAL OFFICER, ARIYALUR; TAHSILDAR, ARIYALUR Vs. VELUSAMIDURAI
March 28, 2016
DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; SUPERINTENDENT OF POLICE; DEPUTY SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE Vs. N E RAJASUDHAN
April 25, 2016
DISTRICT ELEMENTARY EDUCATIONAL OFFICER; ASSISTANT ELEMENTARY EDUCATIONAL OFFICER Vs. S VELANKANNI
April 22, 2016
DIVISIONAL MANAGER,ORIENTAL INSURANCE CO.LTD.,SIVAKASI Vs. PERUMAL
November 9, 2016
DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LIMITED; CHIEF DIVISIONAL RETAIL SALES MANAGER, INDIAN OIL CORPORATION LIMITED Vs. BABU FILLING STATION; A S RAVEENDRAN
July 13, 2016
DIVYA IMPEX AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
March 10, 2016
DIVYA VIKRAM Vs. VIKRAM VIJAYARAGHAVAN
March 28, 2016
DIX FRANCIS Vs. INCOME TAX SETTLEMENT COMMISSION; COMMISSIONER OF INCOME TAX, (CENTRAL); DEPUTY COMMISSIONER OF INCOME TAX
August 12, 2016
DORAND AND ORS. Vs. THE SUPERINTENDENT OF POLICE, NAGERCOIL AND ORS.
February 1, 2016
DOSS Vs. STATE
March 16, 2016
DOVETON PROTESTANT SCHOOLS ASSOCIATION Vs. MATEEN KAISER; ESRA TASNEEM ASLAM; MOHAMED IQBAL; MOHAMED AMJAD; AKHTAR JABEEN NASEER; ASIF AGENCIES; KODAK PHOTO STUDIO; VIEW & VISION CENTRE; SANGAM MEDICALS; PANDAY PAAN HOUSE
March 11, 2016
DOWLATH Vs. STATE OF TAMIL NADU
April 12, 2016
DR. B. MANIVANNAN Vs. SECRETARY TO GOVERNMENT
December 1, 2016
DR. I. MANSOOR Vs. THE ASSISTANT ENGINEER, TANGEDCO, TOWN SOUTH, RAMANATHAPURAM
December 16, 2016
DR. IVAN A JONES Vs. THE TAMIL NADU DR. M.G.R. MEDICAL UNIVERSITY
September 29, 2016
DR. K. KANDASAMY Vs. MAHALAKSHMI METAL AND SCRAP PROCESSING PVT. LTD.
July 1, 2016
DR. R. JAYAKARAN ISSAC Vs. THE CHURCH OF SOUTH INDIA, SYNOD REP. BY ITS MODERATOR MOST REV. DR. DYVASIRVATHAM NO. 5, WHITES ROAD, ROYAPETTAH CHENNAI
December 15, 2016
DR. RAJA SARAVANAN Vs. DEPUTY COMMISSIONER/EXECUTIVE OFFICER, ARULMIGU PARTHASARATHY SWAMY
January 4, 2016
DR. S.VETRIVEL CHEZIAN Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY TO GOVERNMENT, HEALTH & FAMILY WELFARE DEPARTMENT, FORT ST.GEORGE, CHENNAI
November 23, 2016
DR. SHANTILAL S/O LATE BALCHANRA JAIN Vs. MODIRAM S/O KALURAM CHANDEL
July 29, 2016
DR. ZUBAIDA BEGUM Vs. STATE
April 5, 2016
DR.J.JEYAKANNAN Vs. THE UNION OF INDIA
August 2, 2016
DR.P.RAMAR Vs. THE STATE OF TAMIL NADU
September 29, 2016
DR.P.SARAVANAN Vs. THE INSPECTOR OF POLICE
August 18, 2016
DR.S.REVWATHY Vs. THE GOVERNMENT OF TAMIL NADU
November 9, 2016
DR.S.VIJAI VIKRAMAN Vs. THE GOVERNMENT OF TAMIL NADU
April 22, 2016
DRAVIDA MUNNETRA KAZHAGAM Vs. THE SECRETARY,GOVERNORS SECRETARIAT RAJ BHAVAN
September 21, 2016
DRAVIDA MUNNETRA KAZHAGAM Vs. THE SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
October 4, 2016
DRAVIDA MUNNETRA KAZHAGAM Vs. THE ELECTION COMMISSIONER OF INDIA AND ORS.
March 9, 2016
DREAM CASTLE Vs. UNION OF INDIA
April 18, 2016
DREDGING SOLUTIONS Vs. UNION OF INDIA AND ORS.
February 10, 2016
DURAI EZHILAN Vs. THE ARUNA SUGARS HIGHER SECONDARY SCHOOL
August 3, 2016
DURAIRAJ Vs. STATE
April 6, 2016
DURAIRASAN Vs. D.KUPPUSWAMY
July 29, 2016
DURAISAMY Vs. THE ASSISTANT EXECUTIVE ENGINEER (DISTRIBUTION)
August 1, 2016
DURAISAMY Vs. STATE
June 17, 2016
DURAISAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD. AND ORS.
January 4, 2016
DURAISAMY AND ORS. Vs. STATE AND ORS.
April 21, 2016
DURGA GARMENTS Vs. FRIENDS APPARELS; V MUTHUSAMY; PALANISAMY
June 13, 2016
DURGA PRASATH Vs. VASANTHA @ VASANTHAMMAL
March 29, 2016
E ANITHA Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS; GOVERNMENT OF TAMILNADU; G VIJAYA; P MATHUSUTHANAN
April 29, 2016
E E 423 UDANGUDI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY Vs. DEPUTY COMMISSIONER OF LABOUR; S MUTHUKUMAR
April 13, 2016
E. DAVID KARUNAHARAN Vs. STATE
October 19, 2016
E. MANICKAM Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDING EVR SALAI
August 8, 2016
E. MEGANATHAN AND ORS. Vs. M. SAMRAI
February 17, 2016
E. NAVIN Vs. THE DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS, NUNGAMBAKKAM, CHENNAI
December 2, 2016
E.BATHIAH Vs. THE CHAIRMAN & MANAGING DIRECTOR STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
June 28, 2016
E.MEENAKSHI SUNDARAM Vs. STATE OF TAMIL NADU
January 20, 2016
E.SARAVANAN Vs. E.PICHANDI
April 20, 2016
E.T.A.GENERAL PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
June 21, 2016
EASWARAN Vs. STATE
July 27, 2016
EASWARI Vs. THE PRINCIPAL SECRETARY,DEPARTMENT OF SCHOOL EDUCATION,STATE OF TAMIL NADU
June 8, 2016
EGGYA Vs. STATE
February 3, 2016
EKAMBARAM Vs. STATE
July 22, 2016
ELANGOVAN Vs. STATE
February 16, 2016
ELAYARAJA Vs. STATE
March 21, 2016
ELEPHANT G. RAJENDRAN Vs. THE STATE OF TAMIL NADU AND ORS.
April 6, 2016
ELGI ULTRA INDUSTRIES LIMITED Vs. THE DEPUTY COMMISSIONER OF CENTRAL EXCISE AND ORS.
March 10, 2016
ELLAPPAN Vs. STATE
March 1, 2016
ELUMALAI Vs. A G L IRUDHAYARAJ
April 28, 2016
ELUMALAI Vs. KANTHAMANI AMMAL
December 21, 2016
EMPEE DISTILLERIES LTD. Vs. DEPUTY COMMISSIONER OF SERVICE TAX, SERVICE TAX COMMISSIONERATE
January 22, 2016
EMPERUMAN Vs. RANGARAJAN
April 25, 2016
ENGINEERING GRADUATES ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU; CHIEF ENGINEER
May 26, 2016
ENNORE FOUNDRIES LIMITED Vs. STATE OF TAMIL NADU
March 9, 2016
ENNORE PORT LTD Vs. HINDUSTAN CONSTRUCTION COMPANY LTD ; BOARD OF TRUSTEES OF PORT OF CHENNAI; JAGMAN SINGH; DHARM VIR; T JANAKRAJ THOMAS
July 27, 2016
EQUITAS FINANCE LIMITED Vs. EQUITAS HOUSING FINANCE LIMITED
June 6, 2016
ESAKKIAPPA MANIKARAJ @ RAJA Vs. STATE
December 8, 2016
EVEREADY INDUSTRIES INDIA LD. Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTH ZONAL BENCH AND ORS.
March 3, 2016
EX-APPRENTICES ASSOCIATION CORDITE FACTORY Vs. UNION OF INDIA
April 12, 2016
EXCEL SHIPPING SERVICES Vs. THE COMMISSIONER OF CUSTOMS AND ORS.
February 11, 2016
EXPRESS CLEARING AGENCY Vs. CHENNAI PORT TRUST
April 29, 2016
EXPRESS EXCLUSIVE DEVELOPERS PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
February 22, 2016
EXSURGE PROPRIETORSHIP CONCERN Vs. PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI); CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION; COLLECTOR, VELLORE COLLECTORATE, SATHUVACHARI, VELLORE DISTRICT; COMPETENT AUTHORITY CUM SPECIAL DISTRI
April 7, 2016
EZHILARASI; VARADHAN Vs. S UMAPATHY
March 8, 2016
EZRA SARGUNAM Vs. D.JANARDHANAM
September 20, 2016
F. ANDREWS DINAKARAN Vs. UNION OF INDIA
August 19, 2016
F.ABDUL SUBAN Vs. A.NOORUNNISSA
August 24, 2016
FALCON TYPES LTD Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CUSTOMS (SEAPORT-IMPORT)
June 15, 2016
FATHER OF THE CONSTITUTION OF INDIA FOUNDATION Vs. THE STATE OF TAMIL NADU AND ORS.
March 18, 2016
FELIX SURESH PETER Vs. INSPECTOR OF POLICE, PERAIYUR POLICE STATION; V RADHAKRISHNAN
June 30, 2016
FEROZKHAN Vs. STATE
February 23, 2016
FILM FACTORY WORKERS UNION Vs. GOVERNMENT OF INDIA
November 29, 2016
FIVE STAR RECREATION CLUB Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD.
August 3, 2016
FLEXTRONICS TECHNOLOGIES (INDIA) PRIVATE LIMITED Vs. STATE OF TAMIL NADU
April 18, 2016
FOUSTIN THAMBI Vs. TRESSA AND OTHERS
March 3, 2016
FOXCONN INDIA DEVELOPER (P) LTD. Vs. THE INCOME TAX OFFICER
April 4, 2016
FRANKLIN D.PAUL @ PAULKUTTY SECRETARY Vs. P.STALIN
December 22, 2016
FRAULIN, PARTNERSHIP FIRM, REP BY ITS PARTNER J SUMITHA Vs. S THILAGAVATHY
September 29, 2016
FRESH & HONEST CAFE LTD. Vs. THE ASSISTANT COMMISSIONER (CT), VELACHERY ASSESSMENT CIRCLE
January 18, 2016
FRESH PAPIERS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
June 21, 2016
G A SRIDHAR Vs. UNION OF INDIA; CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY, CONSTRUCTION BRANCH; DEPUTY CHIEF ENGINEER (CONSTRUCTION-MAS), SOUTHER RAILWAY; P K MISHRA (PRESIDING ARBITRATOR), CHIEF ADMINISTRATIVE OFFICER (CONSTRUCTION), SOUTHERN RAILWAY
September 9, 2016
G CHINNADURAI Vs. INCOME TAX OFFICER
August 29, 2016
G FIBI Vs. SECRETARY TO GOVERNMENT AND OTHERS
January 5, 2016
G GNANASEKARAN Vs. COMMISSIONER OF COMMERCIAL TAXES; JOINT COMMISSIONER (ADMINISTRATION) COMMMERCIAL TAXES
June 21, 2016
G JANAKI Vs. C ARASUKUMAR
April 11, 2016
G JAYAPARAKASH Vs. L BALAKRISHNAN; R KALYANASAMY; HEAD MASTER, M N M HIGH SCHOOL; DISTRICT EDUCATIONAL OFFICER, DISTRICT EDUCATIONAL OFFICE, POLLACHI TOWN, COIMBATORE DISTRICT; DISTRICT COLLECTOR, DISTRICT COLLECTOR S OFFICE
June 29, 2016
G JOTHI AND OTHERS Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
February 22, 2016
G K PARTHASARATHY Vs. K GOPAL
January 28, 2016
G M GANESAN Vs. INSPECTOR OF PANCHAYATS; REVENUE TAHSILDAR; VICE PRESIDENT USOOPUR VILLAGE PANCHAYAT
April 27, 2016
G MURUGESAN Vs. STATE
April 5, 2016
G PRAKASH CHAND JAIN Vs. SIVASAKTHI VINAYAGAR TEMPLE; DAYALAN NAIDU; M VENKATESAN @ THAMBAIAH
April 5, 2016
G RAJKUMAR Vs. STATE OF TAMIL NADU; DIRECTOR OF COLLEGIATE EDUCATION; K SEKAR; REGIONAL JOINT DIRECTOR OF COLLEGIATE EDUCATION; R RAMASAMY
August 29, 2016
G RAMKUMAR Vs. REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICER
June 28, 2016
G SANTHAKUMARI Vs. G MURTHY
September 23, 2016
G SRIRAM Vs. STATE OF TAMILNADU
September 21, 2016
G SYED FAZULLAH Vs. THAMEEM BASHA AND OTHERS
January 25, 2016
G. DHAYALAN Vs. THE SENIOR DIVISIONAL ELECTRICAL ENGINEER, UNION OF INDIA, SOUTHERN RAILWAY, MADRAS DIVISION, NGO ANNEXE BUILDING, PARK TOWN, CHENNAI 600 003
October 19, 2016
G. GEETHA Vs. B. SANTHA
August 8, 2016
G. GOPAL AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
March 1, 2016
G. KAMALAKANNIAH AND ORS. Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
January 4, 2016
G. KANNIAPPAN Vs. SAROJA
November 16, 2016
G. KRISHNAMOORTHY Vs. INSTITUTION OF MECHANICAL ENGINEERS (INDIA) AND ORS.
January 29, 2016
G. MASILAMANI Vs. CESTAT, CHENNAI
November 24, 2016
G. MURUGAN Vs. THE COMMISSIONER, TENKASI MUNICIPALITY, TENKASI AND ORS.
March 16, 2016
G. NATARAJAN Vs. THE SECRETARY TO GOVERNMENT, HEALTH & FAMILY WELFARE (A1) DEPARTMENT AND ORS.
February 2, 2016
G. RAMESH Vs. UNION OF INDIA
January 25, 2016
G. RAVICHANDRAN Vs. THE PRINCIPAL SECRETARY, HIGHWAYS & MINOR PORTS, GOVERNMENT OF TAMIL NADU AND ORS.
February 25, 2016
G. SAMRAJ JAYAKUMAR Vs. INDIAN BANK AND ORS.
March 11, 2016
G. SARASWATHI Vs. V. VENKATAVARADHAN
October 20, 2016
G. SATHYAN Vs. B. VASUDEVAN
November 21, 2016
G. SATHYAN Vs. B. VASUDEVAN
April 22, 2016
G. VELAYUTHAM ASARI Vs. TAMIL NADU INDUSTRIAL INVESTMENT AND ORS.
April 12, 2016
G.B. CHAKRAVARTHI AND ORS. Vs. C. KISHANLAL
January 25, 2016
G.BAKTAVATCHALAM & CO. Vs. C.ABDUL RAHMAN & CO.
March 24, 2016
G.BALAKRISHNAN Vs. STATE OF TAMILNADU
June 15, 2016
G.BHARATHI Vs. UNION OF INDIA
April 12, 2016
G.D.PUSHPAVATHY Vs. MADHAVI
April 27, 2016
G.E.T. POWER LIMITED Vs. STATE BANK OF INDIA AND ORS.
April 20, 2016
G.GNANASEKARAN Vs. THE JOINT COMMISSIONER, THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
October 4, 2016
G.JANOBAI Vs. V.M.DEVADOSS
June 14, 2016
G.KARTHIC KANNAN Vs. STATE OF TAMIL NADU
April 5, 2016
G.LAKSHMI Vs. U.SARASWATHI
December 20, 2016
G.M. KAMALAKUMAR Vs. THE SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.
March 29, 2016
G.MANI Vs. STATE
December 23, 2016
G.MURALI Vs. THE DIRECTOR
December 22, 2016
G.NAGASUBRAMANIAN Vs. INDIAN BANK
May 4, 2016
G.NAGENDRAN Vs. SECRETARY TO GOVERNMENT CORPORATION, FOOD AND CONSUMER PRODUCTION DEPARTMENT
February 25, 2016
G.NATARAJ Vs. SAGUNTHALA
August 22, 2016
G.PARAMESHWARI Vs. THE REGISTRAR GENERAL
June 16, 2016
G.RAMA RAJALAKSHMI Vs. M.SAMPATH KUMAR
December 19, 2016
G.SAKTHIVEL Vs. THE DISTRICT COLLECTOR,
August 8, 2016
G.SIVABALAN Vs. STATE
February 11, 2016
G.SURESH MURTHY Vs. UMA
June 9, 2016
G.TAMILARASI Vs. GOVERNMENT OF INDIA
April 15, 2016
G.THAVASI APPAN Vs. THE MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED
December 14, 2016
G.UMA MAHESWARI Vs. THE SECRETARY TO GOVERNMENT, HIGHER EDUCATION (F2) DEPARTMENT, GOVERNMENT OF TAMIL NADU
August 11, 2016
G.V.SAMPATH Vs. VELLORE INSTITUTE OF TECHNOLOGY
July 28, 2016
G.V.VANITHA Vs. K.DHANASEKARAN
August 11, 2016
GAJA @ GAJENDRAN Vs. STATE
February 22, 2016
GAMESA RENEWABLE PVT. LTD. Vs. DISPUTE RESOLUTION PANEL-2
July 18, 2016
GANAPATHI AND ORS. Vs. THE DEPUTY SUPERINTENDENT OF POLICE
January 20, 2016
GANAPATHY Vs. RAJESH; V V RAMACHANDRAN; SERMACHELVI; PONNUCHAMY; RAMAKRISHNAN; NARAYANAN; RUKMANI; PADMAVATHI; CHIDAMBARAM
April 13, 2016
GANAPATHY VELALAR Vs. THIRUVALEESWARAN; MEENAKSHI; ANNALAKSHMI; SUBA
March 21, 2016
GANDHIKUMAR Vs. STATE
February 1, 2016
GANESAN Vs. STATE
November 22, 2016
GANESAN Vs. STATE
January 29, 2016
GANESAN Vs. STATE
April 13, 2016
GANESAN Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE, NAMAKKAL. (MOHANUR POLICE STATION, CR.NO.354 OF 2009)
August 30, 2016
GANESAN @ BURMA GANESAN Vs. STATE OF TAMIL NADU
September 22, 2016
GANESAN @ MOHAMED RIYAZ Vs. STATE
March 24, 2016
GANESAN AND ORS. Vs. MADURAI ACHARI AND ORS.
April 28, 2016
GANESANISAIMANI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE VIGILANC
November 3, 2016
GANGADARAN Vs. STATE
March 3, 2016
GAYATHRI FINANCE & INVESTMENTS Vs. RATHINASABAPATHY
June 23, 2016
GDA TECHNOLOGIES LIMITED Vs. STATE
August 3, 2016
GENERAL MANAGER Vs. SECRETARY
August 16, 2016
GHEN SYED Vs. K JAYALAKSHMI
March 2, 2016
GIRIJA Vs. TAMIL NADU ELECTRICITY BOARD AND OTHERS
January 11, 2016
GMR HOLDINGS PRIVATE LIMITED; GMR PROJECTS PRIVATE LIMITED; GMR ENTERPRISES PRIVATE LIMITED Vs. STATE
July 6, 2016
GMS MOTORS PRIVATE LIMITED Vs. NISSAN MOTOR INDIA PRIVATE LIMITED
September 9, 2016
GNANAMARY Vs. THE TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION
August 23, 2016
GNANASARGUNAM Vs. DAKSHINAMURTHY
August 19, 2016
GNANASEKARAN Vs. N.SUBRAMANIA THEVAR
June 9, 2016
GOBI Vs. STATE
January 19, 2016
GOMATHI Vs. MALATHI
September 27, 2016
GOPAL Vs. STATE OF TAMIL NADU; SUPERINTENDENT OF CENTRAL PRISON PUZHAL
August 16, 2016
GOPAL Vs. STATE
April 15, 2016
GOPAL Vs. NATARAJAN
March 9, 2016
GOPAL Vs. STATE REP. BY THE INSPECTOR OF POLICE, MACHINAKUDI POLICE STATION, KOODALUR, THE NILGIRIS DISTRICT. (CRIME NO.86 OF 2013)
June 15, 2016
GOPAL @ GOPALAKRISHNAN; MATHAN @ MATHANKUMAR Vs. STATE
March 15, 2016
GOPAL PILLAI Vs. MURALIDHARAN
April 18, 2016
GOPALAKANNAN AND ORS. Vs. STATE
April 21, 2016
GOPI Vs. STATE
March 8, 2016
GOPI @ GOPINATH Vs. STATE
July 15, 2016
GOVERNMENT OF PUDUCHERRY DEPARTMENT OF CIVIL SUPPLIES AND CONSUMER AFFAIRS Vs. DIRECTOR DEPARTMENT OF CIVIL SUPPLIES AND CONSUMER AFFAIRS; PADMAVATHI MODERN RICE MILL; SATKHI MODERN RICE MIKIL; THILLAI MODERN RICE MILL; PARAMESWARI MODERN RICE MILL; LAKSHMINARAYANA MODERN RICE MILL; PANDURAJGA MODERN RICE MILL; ANGALAPARAMESWARI MOD
July 20, 2016
GOVERNMENT OF TAMIL NADU Vs. P.ARUNKUMAR
February 8, 2016
GOVERNMENT OF TAMIL NADU Vs. WELFARE ASSOCIATION OF TAMIL NADU IND ABSORBEE PENSIONERS
April 22, 2016
GOVERNMENT OF TAMIL NADU Vs. N.SUBRAMANIAN
July 25, 2016
GOVERNMENT OF TAMIL NADU AND ORS. Vs. M. VINCENT AND ORS.
April 22, 2016
GOVINDAN Vs. STATE
April 5, 2016
GOVINDARAJ Vs. RAVI
January 19, 2016
GOVINDARAJ Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
February 1, 2016
GOVINDARAJ Vs. STATE
February 2, 2016
GOVINDARAJAN PADAYATCHI Vs. PREMANANDA VIJAYAKUMARAN & PREM ANAND; JANSI RANI AYAL; VIJAYARANI AYAL; RAJARATHINAVALLI AYAL; ROJA VAIRAM; ILANGOVAN
June 30, 2016
GOVINDASAMY; THIRUPATHY; SAMIKANNU Vs. STATE
April 21, 2016
GOVINDHA KANDAR Vs. K.MANOHARAN
August 4, 2016
GOVIS INDIA LTD. Vs. JOINT SECRETARY (RA), C.B.E. & C.
November 17, 2016
GOWRISHANKAR; ALLI MUTHU; SHYAMALA GOWRI; RAMANATHILAGA Vs. STATE
April 21, 2016
GOWTHAMAN Vs. STATE
January 19, 2016
GREEN GLOBE TRADING COMPANY Vs. THE UNION OF INDIA AND ORS.
April 5, 2016
GTN ENTERPRISES LIMITED SPINNING DIVISION Vs. PATSPIN INDIA LIMITED, 2/85-B UDUMALAI
September 23, 2016
GULREJ AND OTHERS Vs. STATE OF M.P.
June 13, 2016
GULUMAYEE AMMAL Vs. SAROJINI AMMAL
April 15, 2016
GUNASEKARAN Vs. STATE
December 2, 2016
GUPTA AND CO REP BY ITS PARTNER S K GUPTA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY; TAXATION APPEALS COMMITTEE, REP BY CHAIRMAN, PALLAVARAM MUNICIPALITY; COMMISSIONER, PALLAVARAM MUNICIPALITY
September 30, 2016
GURUSAMY Vs. THE STATE
December 9, 2016
GURUSAMY Vs. STATE OF TAMIL NADU REP.BY THE DISTRICT COLLECTOR, ERODE DISTRICT
November 2, 2016
GURUSWAMY NAIDU AND ORS. Vs. THE PRINCIPAL COMMISSIONER & COMMISSIONER OF LAND REFORMS, CHEPAUK AND ORS.
February 3, 2016
H GOUTHAMCHAND JAIN Vs. INCOME TAX OFFICER, WARD-I(2)
September 21, 2016
H NEMICHAND Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, EGMORE, CHENNAI
August 24, 2016
H. MOHAMMED HYDER ALI Vs. TAMIL NADU WAKF BOARD
July 22, 2016
H.A. BADURUNNISA Vs. THE SUB REGISTRAR, SUB REGISTRARS OFFICE TRIPLICANE AND ORS.
February 29, 2016
HAJA MOHIDEEN ABDUL JALEEL Vs. UNION OF INDIA
December 1, 2016
HAJA NAJIMUDEEN SULAIMAN Vs. THE SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE
April 25, 2016
HAMSAMMAL @ HAMSAVENIAMMAL Vs. SPECIAL COMMISSIONER AND OTHERS
February 16, 2016
HARIDOSS; JAYA Vs. STATE
March 2, 2016
HARIKRISHNAN Vs. G SUMATHY; STELLA; SAMUEL
August 19, 2016
HARUN NATHARSHA Vs. SHEIK ABDUL KADER
February 5, 2016
HATSUN AGRO PRODUCT LTD. Vs. AROKYA FOOD PRODUCTS
June 30, 2016
HCC VAN OORD ACZ JOINT VENTURE Vs. ENNORE PORT LIMITED; M C BHIDE; O P GOEL; M VELU
August 23, 2016
HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. JAYANTHI
September 28, 2016
HEMALATHA KALYANARAMAN Vs. MEERURI TANNERS
April 20, 2016
HEMAMALINI Vs. T SAKUNTHALA
March 1, 2016
HI-DESIGN Vs. COMMISSIONER OF C. EX., PONDICHERRY
September 30, 2016
HINDU NADAR EDUCATIONAL TRUST AND ORS. Vs. HINDU NADAR URAVINMURAI AND ORS.
February 22, 2016
HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT Vs. RAMASAMY
December 23, 2016
HINDUSTAN COCA-COLA BEVERAGES PRIVATE LIMITED Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION
August 16, 2016
HINDUSTAN DORR-OLIVER LTD. Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES
August 9, 2016
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. THE SOUTH ARCOT DIOCESAN CORPORATION
March 15, 2016
HINDUSTAN UNILEVER LIMITED Vs. DEPUTY COMMISSIONER (CT); COMMERCIAL TAX OFFICER
August 29, 2016
HINDUSTAN UNILEVER LIMITED Vs. THE DEPUTY COMMISSIONER (CT)-II
August 1, 2016
HINT TRANSFORMER PRIVATE LIMITED Vs. AT ELECTRIC SUPPLYS
August 1, 2016
HOTEL GOLDEN PALACE Vs. COMMISSIONER OF PROHIBITION AND EXCISE, CHEPAUK; DISTRICT COLLECTOR, NAMAKKAL DISTRICT; ASSISTANT COMMISSIONER (EXCISE), OFFICE OF DISTRICT COLLECTORATE
April 20, 2016
HOTEL NAGAS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 7, 2016
HOTEL SANGAM Vs. STATE OF TAMIL NADU
July 18, 2016
HOTEL SHRILEKHA REGENCY LIMITED Vs. JOINT COMMISSIONER (COMMERCIAL TAXES); COMMERCIAL TAX OFFICER
June 15, 2016
I INDUMATHI Vs. SUB-REGISTRAR AND OTHERS
February 22, 2016
I. KEZHSON Vs. DIRECTOR, RURAL DEVELOPMENT AND PANCHAYAT RAJ
November 8, 2016
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY, MUMBAI Vs. KALIYAMOORTHY AND OTHERS
March 4, 2016
I.PANDI Vs. THE SECRETARY TO GOVERNMENT SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME DEPT
May 11, 2016
ICICI LOMBARD GENERAL INSURANCE CO. Vs. VEERABADRAN AND ORS.
March 4, 2016
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. P. LEELAVATHI AND ORS.
February 16, 2016
ICMC CORPORATION LIMITED Vs. ELECTRONICS CORPORATION OF TAMIL NADU LIMITED (ELCOT)
January 4, 2016
ICMC CORPORATION LTD. Vs. PREVENTIVE OFFICER, OFFICE OF THE DEPUTY COMMISSIONER OF CUSTOMS - GROUP V AND ORS.
March 9, 2016
IDBI BANK LIMITED Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT OF MADRAS AS PROVISIONAL LIQUIDATOR OF SHREE RENUKA TEXTILE MILLS LIMITED AND ORS.
March 23, 2016
IDUMBAN Vs. STATE
March 2, 2016
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. THANGALAKSHMI; MINOR RITHIKA; MANI; RAJAPUSHPAM
September 8, 2016
IFFCO TOKYO GENERAL INSURANCE CO. LTD, Vs. R.KARPPUKARASI
January 6, 2016
IFMR TRUST Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, NON-CORPORATE CIRCLE -13(1)
February 19, 2016
IIANGOVAN Vs. RAMASAMY
April 15, 2016
ILAYARAJA Vs. STATE REP. BY INSPECTOR OF POLICE, K3, AMINJIKARAI POLICE STATION, CHENNAI
February 2, 2016
ILLAYA RAJA Vs. GOVERNMENT OF TAMIL NADU
September 28, 2016
IN RE Vs. SAROJA
August 16, 2016
IN RE : KOLAUDAIVELU Vs. STATE
March 29, 2016
IN RE, EQUITAS FINANCE LIMITED Vs. STATE
June 6, 2016
IN RE: W. PETER RAMESH KUMAR Vs. STATE
February 22, 2016
INBASEKARAN Vs. THE INSPECTOR OF POLICE
June 3, 2016
INDECO VENTURES LIMITED Vs. STATE
June 29, 2016
INDERCHAND D KOCHAR; ANITA KOCHAR; RAMESH KUMAR KOCHAR; SARALA KANWAR; SURESH KUMAR KOCHAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 3, 2016
INDIA HEALTHCARE SERVICES (TPA) LTD Vs. K PARAMESHWARI
December 16, 2016
INDIAN BANK Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LTD.
September 1, 2016
INDIAN BANK, ASSET RECOVERY MANAGEMENT BRANCH AND ORS. Vs. THE OFFICIAL ASSIGNEE, HIGH COURT OF MADRAS AND ORS.
March 23, 2016
INDIAN CULTURAL RESEARCH TRUST; AR RAMASWAMY AND ORS Vs. RM PALANIAPPAN; V CHANDRAMOULEESWARAN; S HARIHARAN; V PALANIAPPAN AND ORS
February 12, 2016
INDIAN HOTEL COMPANY LTD. Vs. STATE OF TAMIL NADU
March 23, 2016
INDIAN OIL CORPORATION LTD Vs. V S A JAMAL MOHAMED AND OTHERS
January 25, 2016
INDIAN OVERSEAS BANK Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE ENFORCEMENT DIRECTORATE; KANNYA ELECTRONICS PVT LTD; B SUBASH; MAPLE EXIM LIMITED; MATHAN BALARAMAN
June 7, 2016
INDIAN PIPES PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
March 1, 2016
INDRA GANESAN EDUCATIONAL AND CHARITABLE TRUST Vs. THE DEPUTY COMMISSIONER COMMERCIAL TAXES
November 14, 2016
INDUSIND BANK LTD. Vs. K. NACHIMUTHU
March 1, 2016
INDUSTRIAL FEEDERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 9, 2016
INDUSTRIAL VENTURE CAPITAL LIMITED Vs. PRADEEP RANGANATHAN
August 17, 2016
INEGA MODEL MANAGEMENT PRIVATE LIMITED Vs. GNT MEDIA PRIVATE LIMITED
March 4, 2016
INFODRIVE SOFTWARE LTD Vs. COMMISSIONER OF INCOME TAX; JOINT COMMISSIONER OF INCOME TAX; DEPUTY COMMISSIONER OF INCOME TAX
June 1, 2016
INSTITUTE OF THE FRANSICAN MISSIONARIES OF MARY Vs. UNION OF INDIA,REP , BY SECRETARY
December 22, 2016
INTEGRATED ENTERPRISES (INDIA) LTD; INTEGRATED REGISTRY SERVICES LTD; IEP INSURANCE BROKING SERVICES PRIVATE LTD; INTEGRATED REGISTRY MANAGEMENT SERVICES PRIVATE LTD Vs. STATE
June 3, 2016
INTEGRATED FINANCE COMPANY LTD. Vs. GOVERNMENT OF TAMIL NADU
July 27, 2016
INTER ASIA IMPEX Vs. FREIGHTSCAN GLOBAL LOGISTICS PVT. LTD.
August 23, 2016
INTER CONTINENT SPORTS FRIENDS CLUB Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD.
August 19, 2016
INTERBULK TRADING SA Vs. ADAM AND COAL RESOURCES PRIVATE LIMITED
December 9, 2016
IRFANA HAMEED Vs. THE GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATIONS
August 11, 2016
IVAN A JONES Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY; CONTROLLER OF EXAMINATION
September 29, 2016
IVAN D GAMA Vs. MARSHALL ANTHONY
June 13, 2016
IYYAPPAN Vs. THE CHIEF SECRETARY
November 8, 2016
J ALAMELUMANGAI Vs. SECRETARY TO GOVERNMENT; DIRECTOR OF MEDICAL EDUCATION; N MURUGANANDAM; J RADHAKRISHNAN; R VIMALA
August 24, 2016
J CHRISTOPHER RAJ Vs. COMMISSIONER, CORPORATION OF COIMBATORE; M SAMSULAI
March 31, 2016
J GANAPATHA; MARGILAL; DAVICHAND; HARISINGH Vs. N SELVARAJALOU CHETTY TRUST; SARVOTHAMAN; V ARUMUGACHANDRAN; M RAMACHANDRAN; FRANCIS GEORGE; ELANGO
September 8, 2016
J JEYAKANNAN Vs. UNION OF INDIA; DIRECTOR GENERAL CENTRAL COUNCIL FOR RESEARCH IN SIDDHA DEPARTMENT; REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
August 2, 2016
J JEYARAJ Vs. DISTRICT REGISTRAR; SUB REGISTRAR
June 2, 2016
J MURUGESAN; J UMAPATHY Vs. STATE
August 3, 2016
J N M SYSTEMS AND SERVICES (P) LTD Vs. ASHA H DAVE
January 21, 2016
J PRAKASH Vs. V S SAINARAYANAN
April 6, 2016
J SUBRAMANI Vs. DISTRICT COLLECTOR
April 20, 2016
J SURESH; WILLIAM STEPHEN Vs. STATE
July 27, 2016
J USHA NANDHINI Vs. UNION OF INDIA; CHIEF POSTMASTER GENERAL, TAMIL NADU CIRCLE; SUPERINTENDENT, RAILWAY MAIL SERVICES; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
August 19, 2016
J VANITHA Vs. CHIEF JUDICIAL MAGISTRATE
September 27, 2016
J VENUGOPAL; N S SHANMUGAM; P ANANDRAJ SWAMINATHAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HOUSING AND URBAN DEVELOPMENT DEPARTMENT; MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY; COMMISSIONER, CORPORATION OF CHENNAI; EXECUTIVE ENGINEER, TP-ENFORCEMENT, CENTRAL REGIONAL OFFICE
July 14, 2016
J. ANANDHAVALLI Vs. ICICI BANK LTD
September 20, 2016
J. ANBALAGAN Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES KILPAUK, CHENNAI
June 8, 2016
J. DURAIBABU AND ORS. Vs. THE DISTRICT COLLECTOR, KANCHIPURAM DISTRICT AND ORS.
March 7, 2016
J. DURAIMUNUSAMY AND ORS. Vs. STATE BY ADDITIONAL SUPERINTENDENT OF POLICE
April 15, 2016
J. GOPAL Vs. TAMIL NADU NEWSPRINT AND PAPERS LIMITED
December 15, 2016
J. JAMES CLEMENT Vs. REGIONAL TRANSPORT OFFICER, PUDUKOTTAI DISTRICT
September 30, 2016
J. JERALD VIVERA Vs. DAVID MANOHARAN
January 20, 2016
J. MURUGAN AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
April 26, 2016
J. NIJISH ARCHIBALD Vs. THE REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE
August 17, 2016
J. PADMANABHAN Vs. THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU REVENUE DEPARTMENT SECRETARIAT AND ORS.
March 30, 2016
J. SHAHJAHAN Vs. M.H. MOHAMMED MUSTAFA
October 26, 2016
J. SHAMLAL Vs. G. MANOHARAN, PROPRIETOR, M/S.S.D.M. & CO., NO.6, AZIZ MULK 1ST STREET, THOUSAND LIGHT, CHENNAI
December 19, 2016
J.C. ASIR DEVAMANI RAJAKUMAR Vs. THE ACCOUNTANT GENERAL
April 29, 2016
J.JAYASHREE Vs. THE COORDINATOR (ADMISSION)
June 24, 2016
J.NAVAL KISHORE Vs. THE COMMISSIONER, CORPORATION OF CHENNAI
April 25, 2016
J.RAJAMMAL Vs. THE CHAIRPERSON/COMMISSIONER OF LAND REFORMS
June 8, 2016
J.SHAIK MOHAMED Vs. THE SPECIAL COMMISSIONER FOR LAND ADMINISTRATION
June 7, 2016
J.SIVAKUMAR Vs. P.N.T.CHANDRU
March 15, 2016
J.SRI RAJA GOWTHAM Vs. STATE
June 10, 2016
J.VASANTHA Vs. STATE OF TAMIL NADU
April 15, 2016
J.VASANTHI Vs. N.RAMANI KANTHAMMAL
March 16, 2016
JACKULLIN JAYANTHI Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
March 4, 2016
JACOB THOMAS THUMBASSERIL Vs. BINITA JACOB
January 12, 2016
JAFARULLA KHAN AND OTHERS Vs. A I AI AMEEN
January 25, 2016
JAGADISH AND OTHERS Vs. STATE
February 11, 2016
JAGAN Vs. STATE
September 9, 2016
JAISHANKAR Vs. SELVARAJ ESTATE OFFICER & CHIEF ENGINEER INTEGRAL COACH FACTORY
August 18, 2016
JAISHANKAR Vs. RAJAMANICKAM
December 15, 2016
JAMBUVENI Vs. LEELAVATHY
September 21, 2016
JAMBUVENI Vs. LEELAVATHY AND ORS.
January 5, 2016
JAMBUVENI Vs. LEELAVATHY; BALAGURU; PATTAMMA; ARUMUGAM; GANDHIMA; MAHALINGAM
June 17, 2016
JAMES Vs. COLLECTOR VELLORE DISTRICT; TASHILDAR ARAKKONAM; ASSISTANT DIVISIONAL ENGINEER
August 17, 2016
JAMUNA Vs. RAJKUMAR
November 28, 2016
JANAB O K N MOHAMMED Vs. STATE OF TAMIL NADU; TAMIL NADU WAKF BOARD; DISTRICT REVENUE OFFICER / CHIEF EXECUTIVE OFFICER; EXECUTIVE OFFICER, ZONAL SUPERINTENDENT OF WAKF; JANAB M KHADER MOHIDEEN SHERIF
July 25, 2016
JANAB S.A. FAKRUDEEN IBRAHIM Vs. THE STATE OF TAMIL NADU AND ORS.
April 5, 2016
JANARTHANAN Vs. STATE
September 1, 2016
JAVARILAL Vs. N. PARTHASARATHY
October 5, 2016
JAY AR ENTERPRIESES, CHENNAI-600 075 Vs. SCRAPT TRADERS,KOLKATTA-700006
July 28, 2016
JAYACHITHRA Vs. G. KANDASAMY
April 29, 2016
JAYAGOPAL LAKSHMIDHARAN Vs. E. VELU
August 24, 2016
JAYAGOPU Vs. STATE
July 26, 2016
JAYAKANI Vs. M.SIVASAMI
August 31, 2016
JAYAKANNAN Vs. STATE
February 5, 2016
JAYAKUMAR Vs. PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI-I, AIRPORT COMMISSIONERATE; COMMISSIONER OF CUSTOMS (APPEALS-I); JOINT COMMISSIONER OF CUSTOMS; ASSISTANT COMMISSIONER OF CUSTOMS (AIRPORT) ANNA INTERNATIONAL AIRPORT
June 6, 2016
JAYALAKSHMI Vs. STATE
February 10, 2016
JAYAPRAKASAN J. AND ORS. Vs. THE DIRECTOR, DD AND CE, MANONMANIAM SUNDARANAR UNIVERSITY AND ORS.
January 4, 2016
JAYAPRAKASH Vs. STATE
April 13, 2016
JAYARAJ Vs. THE CHIEF ELECTORAL OFFICER OF TAMILNADU
May 6, 2016
JAYARAMAN Vs. STATE
March 1, 2016
JAYARAMAN Vs. STATE
October 20, 2016
JAYARAMAN; BALARAMAN Vs. PONNIAMMAL; MUNUSAMI REDDY; SHANTHI; NITYANANDAM; SUMATHI; KUMARAVELU; SATYABAMA; LALITHA; KAVITHA; M MANOKARAN; A SANKAR; KARTHIKEYAN
August 2, 2016
JEBA RAJ; JEBA JOTHI; SEVANTHIKANI @ JEYASEELI Vs. STATE
June 24, 2016
JEEVADHASAN Vs. DISTRICT COLLECTOR
September 16, 2016
JEEVANA SCHOOL Vs. THE COMMISSIONER, MADURAI MUNICIPAL CORPORATION
April 22, 2016
JEGAN @ BILLA JEGAN Vs. SUB DIVISIONAL MAGISTRATE AND SUB COLLECTOR; INSPECTOR OF POLICE, THOOTHUKUDI NORTH POLICE STATION
June 13, 2016
JERRY GARMAN Vs. A.S. SETHURAMAN
January 29, 2016
JEYAKANNAN Vs. DIVYA IMPEX
December 21, 2016
JEYASEELAN Vs. STATE
January 28, 2016
JHARSANYA LOGISTICS PVT LTD Vs. DISTRICT MANAGER, TN STATE MARKETING CORPORATION LIMITED
July 14, 2016
JHARSANYA LOGISTICS PVT LTD Vs. DISTRICT MANAGER, TN STATE MARKETING CORPORATION LIMITED
August 8, 2016
JITHENDRA BEGRA; YUVARAJ Vs. STATE
March 23, 2016
JOHN ANTHONISAMY @ JOHN Vs. STATE
July 22, 2016
JOHNSHI MANUEL Vs. J.C.SAMPATH KUMAR
April 15, 2016
JOHNSON @ JESU JHONSON Vs. STATE
September 19, 2016
JOINT ACTION COMMITTEE OF AUT UNITS OF PACHIAYPPAS TRUST COLLEGES Vs. ADVOCATE GENERAL, HIGH COURT AND ORS.
February 5, 2016
JOINT COMMISSIONER (CT), STATE OF TAMIL NADU, CHENNAI (CENTRAL) DIVISION, CHENNAI Vs. TVL SARAVANA STORES (FAST FOOD)
July 12, 2016
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS Vs. R PRABAKARAN AND OTHERS
February 11, 2016
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES & ORS Vs. A KANNAN
February 11, 2016
JONAS WOOD HEAD & SONS I LTD. Vs. CONSOLIDATED CIVIL CONSTRUCTION I LTD.
July 19, 2016
JOSE AND ORS Vs. CHELLAPPAN AND ORS
March 21, 2016
JOSEPH Vs. MICHAEL; SAVARIMUTHU @ BALU; SEBASTHIAMMAL; PACKIAM; JEGANATHAN @ MICHAEL; JEGADEESAN; S M MICHAEL
April 4, 2016
JOSEPH @ RAMANUJAM Vs. STATE REP BY THE INSPECTOR OF POLICE M.1, PERINAICKENPALAYAM POLICE STATION COIMBATORE DISTRICT.
April 26, 2016
JOTHI Vs. STATE OF TAMIL NADU
February 29, 2016
JOTHI Vs. K.T.RUKMANI GANESAN CULTURAL FORUM
April 15, 2016
JOTHI Vs. PALANI
October 20, 2016
JOTHI,W/O.SATHYARAJ Vs. STATE
August 9, 2016
JOTHILAKSHMI ALIAS JOTHI Vs. GOVERNMENT OF TAMILNADU
April 4, 2016
JOY AICH Vs. CHAIRMAN & MANAGING DIRECTOR, CONTAINER CORPORATION OF INDIA AND ORS.
January 22, 2016
JUMBO BAGS LTD. Vs. THE NEW INDIA ASSURANCE CO. LTD.
March 10, 2016
JUPITER AND COMPANY Vs. CSM ENTERPRISES
March 10, 2016
K A ALICE Vs. K A MARY (DECEASED); K A JOSEPH; K A THOMAS; K V THANDAMMA (DECEASED); P V CHARLES; DEEPU CHARLES; DAVID CHARLES
September 21, 2016
K ANANTHAKUMAR Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION, SALEM
July 12, 2016
K ANNAMALAI Vs. COMMERCIAL TAX OFFICER
August 18, 2016
K ASOKAN Vs. AMBI
August 18, 2016
K B RAJENDRAN Vs. STATE OF TAMIL NADU AND OTHERS
February 19, 2016
K CHANDRAMOORTHY Vs. STATE
March 29, 2016
K CHELLAPANDIAN AND OTHERS Vs. DISTRICT COLLECTOR AND OTHERS
February 11, 2016
K DORAISAMY Vs. INSPECTOR OF POLICE
June 29, 2016
K E DAYALAN Vs. STATE OF TAMIL NADU
July 5, 2016
K ELANGOVAN Vs. N M VELUSAMY; V PARAMASIVAM
January 18, 2016
K GOVINDASAMY Vs. DIRECTOR GENERAL OF POLICE; CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD; SUPERINTENDENT OF POLICE, NAGERCOIL
March 11, 2016
K ISSAC SELVARAJ Vs. A JEYASEELAN; NEW JAYASURIYA TRACTOR SURIYA SUPER MARKET COMPLEX
April 12, 2016
K JAGAN; K VIDHYA Vs. ARUMUGAM
August 26, 2016
K K R METAL COMPONENTS Vs. APPELLATE DEPUTY COMMISSIONER (CT); ASSISTANT COMMISSIONER (CT) (FAC)
June 15, 2016
K KANDASAMY Vs. A PALANISAMY
May 11, 2016
K KARUPPA GOUNDER Vs. DISTRICT COLLECTOR; TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD; SUPERINTENDING ENGINEER TIRUPPUR ELECTRICITY; SUPERINTENDING ENGINEER TAMIL NADU TRANSMISSION CORPORATIONS
July 21, 2016
K LOGANATHAN Vs. L KANDASAMY; K JAYAVELU
March 2, 2016
K M BALASUBRAMANIYAM AND OTHERS Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING AND OTHERS
February 26, 2016
K M KNITWEAR Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION; COMMISSIONER OF CUSTOMS
September 12, 2016
K MEENA Vs. KALAIMANI
July 28, 2016
K MURUGAN Vs. K MARIAPPAN AND ORS
March 3, 2016
K NAGARAJAN Vs. S SAKTHIVEL
April 11, 2016
K NAGARASU Vs. STATE OF TAMIL NADU & ORS
February 1, 2016
K NARESH AND OTHERS Vs. STATE OF TAMIL NADU AND OTHERS
February 8, 2016
K P BALAN Vs. STATE
August 26, 2016
K P BHASKARAN, SOLE TRUSTEE, ARULMIGU PERIYA MARIYAMMAN TEMPLE Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; ASSISTANT COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; EXECUTIVE OFFICER / FIT PERSON, ARULMIGU ANUMANEESWAR THIRUKOVIL
June 27, 2016
K P C KANDASAMY Vs. PADMAVATHY AND OTHERS
February 24, 2016
K P PERUMAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
August 22, 2016
K P R ANANDHAN Vs. DISTRICT COLLECTOR, MADURAI; BLOCK DEVELOPMENT OFFICER, THIRUMANGALAM PANCHAYAT UNION; PRESIDENT, A KOKKULAM VILLAGE PANCHAYAT; MAYAN, PRESIDENT; P MADHUMITHA; R SUGANYA; M MALAYALAM; U SATHAYA; V ANNAKODI; P VELMURAGAN; A DHARMAN; G SABARIS BABU; P CHELL
April 5, 2016
K PANDIYARAJAN Vs. SUPERINTENDENT OF POLICE, PUDUKOTTAI DISTRICT; DEPUTY SUPERINTENDENT OF POLICE, KEERANUR; INSPECTOR OF POLICE, ANNAVASAL POLICE STATION
July 20, 2016
K PRABU Vs. REGIONAL TRANSPORT OFFICER
September 14, 2016
K R RAMASWAMY Vs. CHIEF ELECTION COMMISSIONER OF INDIA; RAJESH LAKHANI, CHIEF ELECTROL OFFICER, TAMIL NADU; REGIONAL DIRECTOR, RESERVE BANK OF INDIA, RAJAJI SALAI; REGIONAL SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE; CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
May 18, 2016
K RAJA Vs. STATE INSPECTOR OF POLICE
March 30, 2016
K RAJASEKARAN Vs. VINOTHKUMAR; PAVUNKUMAR; RAJKUMAR; PRADEEPKUMAR; K ANANDAN
August 23, 2016
K RAJENDRAN Vs. STATE
March 22, 2016
K RAJU Vs. TAHSILDAR METTUR TALUK OFFICE; DIVISIONAL DEVELOPMENT OFFICER; VILLAGE ADMINISTRATIVE OFFICER; DISTRICT COLLECTOR; TAHSILDAR OFFICE OF TAHSILDAR, METTUR; SARASWATHY; RAJAMMAL; KALIAMMAL; PANJALI; MARAKAL; GOPAL; PAPPAL; CHINNAPONNU; MARAKKAL W/O PERUMAL;
April 1, 2016
K S ARUMUGAM Vs. DISTRICT COLLECTOR, TIRUVALLUR DISTRICT, TIRUVALLUR; ELECTION OFFICER-CUM-COMMISSIONER; STATE ELECTION COMMISSIONER; S MUTHUKRISHNAN; V KUMAR; ELAGOVAN
September 23, 2016
K S PRAKAASH Vs. UNION OF INDIA; DIVISIONAL PERSONNEL OFFICER; REGISTRAR
April 22, 2016
K S SHABNA Vs. PRINCIPAL, MADHA DENTAL COLLEGE; CHAIRMAN, A UNIT OF MADHA MEDICAL COLLEGE & RESEARCH INSTITUTIONS; DIRECTOR, (SELECTION COMMITTEE) DIRECTORATE OF MEDICAL EDUCATION
June 7, 2016
K SATHIAJOTHI Vs. STATE OF TAMIL NADU; SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE; ISHA FOUNDATION
August 12, 2016
K SIVA Vs. STATE
March 9, 2016
K SUDHAKAR Vs. INSPECTOR OF POLICE
August 29, 2016
K SUNDERAJAN AND OTHERS Vs. STATE
February 2, 2016
K THANGAVEL Vs. STATE
June 22, 2016
K VEERABATHIRAN Vs. STATE AND ORS
March 8, 2016
K-327 CHINNAVEERAMPATTI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY AND ORS. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
March 22, 2016
K. ABDUL VAHABUDHEEN Vs. THE SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.
March 9, 2016
K. ANBAZHAGAN Vs. THE POLLACHI MUNICIPALITY
February 1, 2016
K. BALAJI SUNDARAM Vs. CHIEF CONTROLLING REVENUE, AUTHORITY/INSPECTOR GENERAL OF REGISTRATION, CHENNAI
November 4, 2016
K. CHANDRAPIRABA Vs. R. KANAGARAJ
December 9, 2016
K. GANESH Vs. C. ARASUKUMAR
April 11, 2016
K. GANESHAN Vs. FILM CERTIFICATION APPELLATE TRIBUNAL
September 29, 2016
K. GAYATHIRI Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
July 21, 2016
K. GOPINATH Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS.
March 18, 2016
K. GOVINDARAJ Vs. THE COMMISSIONER TRIBUNAL FOR DISCIPLINARY PROCEEDINGS AND ORS.
April 20, 2016
K. JAYARAMAN Vs. N. GOVINDARASU
January 4, 2016
K. JAYARAMAN Vs. REGISTRAR
December 14, 2016
K. KANAGASABAI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
April 4, 2016
K. KANNAIYA Vs. GANAPATHI CHETTIAR AND ORS.
April 6, 2016
K. KRISHNAN Vs. A. VALARMATHI
April 27, 2016
K. KUPPANNA GOUNDER (DIED) Vs. R. SIVAKAMI
December 15, 2016
K. MAIYYAN Vs. THE REGIONAL PASSPORT OFFICER AND ORS.
March 7, 2016
K. MOHANRAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
August 4, 2016
K. MURALIDHARAN Vs. THE CHIEF MANAGER REPCO HOME FINANCE LTD., NO. 2897 AND 2898 SOUTH MADA STREET THANJAVUR 613 009
November 23, 2016
K. MURUGESAN Vs. PRESIDENT/SECRETARY AND ORS.
January 5, 2016
K. MURUGESAN PILLAI (DIED) Vs. M. SUNDARAPANDI
November 17, 2016
K. MUTHAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES COOPERATIVE SOCIETIES MADURAI
December 19, 2016
K. NAGARAJAN Vs. C. ARASUKUMAR
April 11, 2016
K. NAGARAJAN Vs. THE DISTRICT COLLECTOR, SIVAGANGAI
August 29, 2016
K. NANDHINI Vs. THE TAMIL NADU PUBLIC SERVICE COMMISSION REP. BY ITS SECRETARY FRAZER BRIDGE ROAD, V.O.C. NAGAR PARK TOWN, CHENNAI 600 003
December 16, 2016
K. NARESH Vs. THE STATE OF TAMIL NADU
February 8, 2016
K. NATARAJAN AND ORS. Vs. K. KRISHNA PERUMAL
February 5, 2016
K. PANNEERSELVAM Vs. STATE
February 18, 2016
K. RAJA Vs. JOHN DANIEL
December 19, 2016
K. RAJAGOPALAN Vs. R. GNANAPANDITHAN
March 15, 2016
K. RAJAGOPALAN Vs. SRI SRINIVASA ENGINEERING WORKS
July 5, 2016
K. RAJENDRAN Vs. STATE
March 22, 2016
K. RAMACHANDRAN Vs. TAMIL NADU MEDICAL COUNCIL AND ORS.
April 11, 2016
K. RAMADOSS AND ORS. Vs. E. STALIN
February 12, 2016
K. RAMAJAYAM @ APPU Vs. THE INSPECTOR OF POLICE, T-4, MADURAVOYAL POLICE STATION, CHENNAI
January 27, 2016
K. RAMALINGAM Vs. ANJALAI
October 26, 2016
K. RAVI Vs. STATE
April 5, 2016
K. RAVI Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LIMITED, REP. BY ITS MANAGING DIRECTOR, KUMBAKONAM
December 21, 2016
K. RENGARAJAN Vs. INDAIN OVERSEAS BANK
March 31, 2016
K. SAMPATH (DIED) Vs. JAYARAMAN S/O. LATE EKAMBAR MUDALIAR
November 1, 2016
K. SANKAR Vs. COMMISSIONER, CORPORATION OF CHENNAI
November 10, 2016
K. SATHYABAL AND ORS. Vs. BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY AND ORS.
March 21, 2016
K. SEKAR Vs. M. DHIVYA
February 8, 2016
K. SELVAMANI Vs. THE STATE OF TAMIL NADU
September 19, 2016
K. SENTHIL Vs. THE SECRETARY TO GOVERNMENT HOME (TR.II-A) DEPARTMENT SECRETARIAT CHENNAI-9
November 21, 2016
K. SENTHIL Vs. THE SUB-REGISTRAR GANAPATHY
June 2, 2016
K. SENTHIL VEL Vs. THE APPELLATE AUTHORITY/JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
February 18, 2016
K. SIVANANDAM AND ORS. Vs. G. MADURAI THAMBIRAN AND ORS.
January 8, 2016
K. SOMASUNDARAM Vs. S. SUNDARAMOORTHY
November 10, 2016
K. SREEDHARAN NAIR Vs. V. SREEKUMARAN NAIR
October 25, 2016
K. SRINIVASULU Vs. COMMISSIONER OF CUSTOMS
August 30, 2016
K. SUMATHI Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
January 4, 2016
K. SUNDARAM Vs. STATE AND ORS.
January 28, 2016
K. VEERUKANNIAN Vs. DIRECTOR OF SCHOOL EDUCATION
December 9, 2016
K.A.MARY Vs. K.V.ANTHONY
September 21, 2016
K.ANITHA Vs. THE BRANCH MANAGER, ORIENTAL BANK OF COMMERCE
August 3, 2016
K.APOORVAMMAL & J, BALAGUJAMBAL TRUST Vs. THE INSPECTOR GENERAL OF REGISTRATION AND TAMIL NADU PRINCIPAL REVENUE CONTROLLER
August 3, 2016
K.BALASUNDARAM Vs. G.K.ALLOY STEELS PRIVATE LIMITED
April 25, 2016
K.CHANDRALEKHA Vs. S.RAVIKUMAR
August 5, 2016
K.CHANDRAN Vs. MRS.R.SHANBAGAVALLI
April 1, 2016
K.CHITHARANJAN Vs. THE SECRETARY TO GOVERNMENT
November 17, 2016
K.DHANAVELU Vs. K.S.M.VENUGOPAL
August 5, 2016
K.DHANPAL Vs. SHEIK ISMAIL
November 30, 2016
K.G.PARTHASARATHY Vs. THE STATE OF TAMIL NADU
September 16, 2016
K.GAJAPRIYA Vs. P.MURUGANANTH
October 25, 2016
K.GURUCHANDRAN Vs. THE INSPECTOR GENERAL OF REGISTRATION
July 25, 2016
K.H. MOHAMED ISMAIL Vs. ASSTT. COMMR. (AIU), CHENNAI
December 20, 2016
K.ILAYARAJA Vs. THE SUPERINTENDENT OF POLICE
June 8, 2016
K.K. RAMESH Vs. THE CHIEF SECRETARY, STATE OF TAMIL NADU
April 7, 2016
K.KATHIRESAN Vs. THE DIRECTOR OF VIGILANCE AND ANTI-CORRUPTION (DVAC)
July 12, 2016
K.LAKSHIAMMAL Vs. P.ANNAPUSHPAM
December 15, 2016
K.M. RAJU Vs. JAVED SAIT
November 30, 2016
K.M. RAVICHANDRAN Vs. THE COMMISSIONER, NAMAKKAL MUNICIPALITY
April 5, 2016
K.MAIYYAN Vs. VIMALA DHARMALINGAM
April 26, 2016
K.MANIVEL Vs. STATE
October 18, 2016
K.MARAPPA GOUNDER Vs. STATE OF TAMIL NADU
April 25, 2016
K.MARIMUTHU Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
June 16, 2016
K.MOHAN Vs. GOVERNMENT OF TAMIL NADU
April 28, 2016
K.MOHAN Vs. GOVERNMENT OF TAMIL NADU
April 29, 2016
K.MURUGAN Vs. THE SUPERINTENDENT OF POLICE
June 8, 2016
K.MUTHU Vs. THE DISTRICT COLLECTOR
June 6, 2016
K.MUTHU Vs. THE SECRETARY,PUBLIC WORKS DEPARTMENT
December 2, 2016
K.NAGU THEVAN @ ASHOK KUMAR Vs. THE CHAIRMAN,TEACHERS RECRUITMENT BOARD
November 24, 2016
K.NATARAJAN Vs. GOVT., OF PUDUCHERRY
April 29, 2016
K.NATARAJAN Vs. THE DISTRICT COLLECTOR
March 29, 2016
K.P. S. JEYACHANDRAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
April 29, 2016
K.P.SHANMUGAM Vs. THE COMMISSIONER VELLAKOIL MUNICIPALITY
August 2, 2016
K.PALANISAMY Vs. THE SUB REGISTRAR
July 28, 2016
K.PALANIVEL Vs. THE CHAIRMAN AND MANAGING DIRECTOR, TANGEDCO
July 28, 2016
K.PASUPATHY Vs. SHIYAMALA DEVI
June 28, 2016
K.PERUMAL Vs. S.NAGALINGAM
August 24, 2016
K.R. RENGASAMY Vs. THE DISTRICT COLLECTOR, TIRUCHIRAPPALLI AND ORS.
February 15, 2016
K.R. SHANMUGAM Vs. S. GUNASEKAR
December 23, 2016
K.R.RAVISELVAN Vs. STATE
April 21, 2016
K.RAMALAKSHMI Vs. STATE
May 23, 2016
K.RAMAPANDI Vs. TAMIL NADU ORGANICS INDUSTRIES
February 10, 2016
K.RAMASAMY Vs. AYYASAMY
December 15, 2016
K.RAVI Vs. STATE
April 26, 2016
K.REDDYVARAPRASAD Vs. K.R.SHANMUGAM
April 29, 2016
K.S. KUPPUSAMY Vs. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.
February 29, 2016
K.S. MURUGAN Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE
October 6, 2016
K.S.@S. GANESAN Vs. THE SECRETARY OF EXTERNAL AFFAIRS, MINISTRY OF INDIA
March 28, 2016
K.S.ASLAM Vs. STATE OF TAMIL NADU
May 26, 2016
K.S.ESWARAN Vs. CHAIRMAN/SECRETARY,SRIRAM EDUCATIONAL TRUST
February 22, 2016
K.S.S.RAJ Vs. A.MUTHUMARI
June 10, 2016
K.S.SHANMUGAM Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
February 1, 2016
K.SARASWATHI Vs. STATE
May 23, 2016
K.SHANTHI Vs. THE TAHSILDAR
June 7, 2016
K.SHEIK MOHAMED ALI Vs. TAMIL NADU WAKF TRIBUNAL
June 13, 2016
K.SONAIMUTHU Vs. THE TAHSILDAR, TALUK OFFICE
June 14, 2016
K.SUBRAMANIAN Vs. THE STATE OF TAMIL NADU
August 8, 2016
K.SUBRAMANIAN Vs. SECRETARY TO GOVERNMENT,CO-OPERATION FOOD AND CONSUMER DEPARTMENT
December 2, 2016
K.THADAGAN Vs. THE DISTRICT COLLECTOR
November 7, 2016
K.V. SHIVARAJ Vs. CESTAT, CHENNAI
November 3, 2016
K.VASANTHA Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
November 16, 2016
KADALI VENU SANKAR Vs. PYDIKONDALA LAKSHMI
July 20, 2016
KADER PATHU Vs. AYISHA GANI
May 11, 2016
KADRI MILLS (CBE) LTD. Vs. UNION OF INDIA
March 3, 2016
KAILASANATH.L Vs. DAKSHA S.RAO
April 26, 2016
KALA Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
February 1, 2016
KALA PETHATCHI Vs. STATE
June 6, 2016
KALAISELVI Vs. SIVASUBRAMANIAN
June 13, 2016
KALAIVANI @ DEVASENA Vs. RAMU
April 20, 2016
KALAIVANI AND ORS. Vs. STATE
January 12, 2016
KALEEL AHAMED SAHIB Vs. THE STATE
February 19, 2016
KALEESUWARI REFINERY PVT. LTD. Vs. M.K. AGROTECH PVT. LTD.
February 29, 2016
KALI Vs. THE INSPECTOR OF POLICE, PULIYARAI
April 1, 2016
KALIFULLAH Vs. MALLIKA
August 9, 2016
KALIYA PERUMAL Vs. KELANNJI AMMAL @ KELANNJI
October 24, 2016
KALIYAMMAL Vs. GANAPATHI AND ORS.
January 6, 2016
KALIYAN @ KUMAR @ SENTHILKUMAR Vs. STATE OF TAMIL NADU
September 28, 2016
KALLAR KALVI KAZHAGAM Vs. THE DISTRICT REGISTRAR (ADMN)
August 1, 2016
KALUTHAIPANDI Vs. STATE
September 19, 2016
KALYANASUNDARAM Vs. STATE OF TAMIL NADU REP BY DRUGS INSPECTOR KANCHIPURAM I RANGE O/O THE ASSISTANT DIRECTOR OF DRUGS CONTROL KANCHIPURAM ZONE, CHENNAI 600 006
November 9, 2016
KALYANASUNDARAM Vs. M. KUMARAVEL
October 24, 2016
KAMAL DAYAL CHOUDHARY AND OTHERS Vs. ASHOK LEYLAND FINANCE LTD AND OTHERS
February 10, 2016
KAMALAM Vs. K V GANESAN
July 6, 2016
KAMALAN ENGINEERING CO Vs. THE DEPUTY COMMERCIAL TAX OFFICER
March 28, 2016
KAMALESH KUMAR JAIN; SURESH KUMAR JAIN; ARPIT JAIN Vs. ADDITIONAL DIRECTOR GENERAL; COMMISSIONER OF CUSTOMS
June 14, 2016
KAMARAJ Vs. STATE AND ORS
August 18, 2016
KAMATCHI GAS SERVICE Vs. ASSISTANT COMMISSIONER (CT)
September 30, 2016
KANAGADHARA SPINNING MILLS PVT.LTD. Vs. T.V.S. FINANACE AND SERVICES LTD.
August 26, 2016
KANAGALAKSHMI GANAGURU Vs. INSPECTOR GENERAL OF REGISTRATION
November 8, 2016
KANAGARAJ Vs. STATE
February 22, 2016
KANAKA Vs. STATE
February 25, 2016
KANDAN Vs. GOVINDASAMY
November 23, 2016
KANDIPALAYAM RAJAVAIKKAL SIRU VIVASAIYIGAL NEERETRU PASANA SANGAM VADAKARAI ATHUR PARAMATHY VELUR TALUK BY ITS PRESIDENT P.MUTHUSAMY Vs. NANJAY EDAYAR VIVASAIYIGAL SANGAM BY ITS PRESIDENT N.M.MAYANDI GOUNDER NANJAY EDAYAR VILLAGE PARAMATHY VELUR TALUK NAMAKKAL DISTRICT
October 25, 2016
KANI AMMAL (DECEASED) Vs. TAMIL NADU SLUM CLEARANCE BOARD
March 30, 2016
KANNAGI Vs. K. KANDASAMY AND ORS.
January 11, 2016
KANNAMMA Vs. STATE
April 25, 2016
KANNAN Vs. THE INSPECTOR OF POLICE, KEELARAJAKULARAMAN POLICE STATION
June 3, 2016
KANNAN Vs. MANIKAMMAL
October 21, 2016
KANNAN Vs. STATE
February 29, 2016
KANNAN Vs. SRIDHARAN
September 26, 2016
KANNAN Vs. THE INSPECTOR OF POLICE, ORATHANADU POLICE STATION, THANJAVUR DISTRICT.
December 22, 2016
KANNAN @ TAMILAZAGAN (A1) Vs. STATE REP BY INSPECTOR OF POLICE, B9, SARAVANAMPATTI POLICE STATION, COIMBATORE DISTRICT. (CR.NO.708 OF 2011)
July 15, 2016
KANNAPPAN Vs. ARJUNAN; CHINNAPPA; PASUPATHI; VIJAYAKUMAR; A SAROJA; A VANITHA; A VIJAYA CHITRA NATANAVEL
September 2, 2016
KANNAYIRA DESIKAR Vs. CHELLAMANI; SATHAPPAN; VISALAKSHI; VALLIAPPAN; SEETHALAKSHMI; ANNAMALAI; PALANIAPPAN; NACHAMMAL; N MURUGAN
August 16, 2016
KANNAYIRAM Vs. THALAIVAR, THOPPAMPATTI OORATCHI MANDRAM
April 18, 2016
KANNIAMMAL AND ORS. Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORTATION CORPORATION (KUM) LTD.
April 1, 2016
KANYAKUMARI DISTRICT PLANTERS ASSOCIATION AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
March 10, 2016
KARANDHAI TAMIL SANGAM Vs. INSPECTOR GENERAL OF REGISTRATION
August 1, 2016
KARTHI @ KARTHIK @ KARTHIKSAMY Vs. STATE
April 6, 2016
KARTHIK MEYYAPPAN Vs. SUTHA DEVI
August 11, 2016
KARTHIKEYAN Vs. STATE
January 12, 2016
KARU MEYYAPPAN Vs. GOVERNMENT OF TAMIL NADU; TAMIL NADU STATE ELECTION COMMISSION; DISTRICT COLLECTOR
September 26, 2016
KARUNANITHI Vs. THE SECRETARY TO THE GOVERNMENT
February 23, 2016
KARUPPA GOUNDER AND ORS. Vs. CHENNIAPPA GOUNDER AND ORS.
April 20, 2016
KARUPPA KONAR @ PORIKARAR KARUPPA KONAR (DECEASED) Vs. CHINNATHAYEE (DECEASED)
May 11, 2016
KARUPPAIAH Vs. PITCHAI
November 21, 2016
KARUPPAIAH Vs. KARTHICK
November 29, 2016
KARUPPAIAH Vs. STATE
January 18, 2016
KARUPPAIAH PILLAI AND ORS. Vs. PALANISAMY AND ORS.
April 28, 2016
KARUPPANNAN Vs. BHARAT SANCHAR NIGAM LIMITED
May 11, 2016
KARUR DISTRICT, VENGAMEDU, KONGU NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DIRECTORATE OF TOWN & COUNTRY PLANNING AUTHORITY AND ORS.
April 4, 2016
KARUR VYSYA BANK LTD Vs. COMMISSIONER OF INCOME-TAX
September 8, 2016
KASI Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
January 5, 2016
KASI Vs. STATE
February 26, 2016
KATHIRESAN Vs. M N BALAMURUGAN AND OTHERS
February 5, 2016
KAVIN MOTORS Vs. THE MANAGING PARTNER P SETHILKUMAR
May 27, 2016
KAVIN VIVEK Vs. STATE
August 5, 2016
KAVITHA Vs. RAMASAMY
November 29, 2016
KEERTHANI Vs. STATE
August 3, 2016
KEESARA PLASTICS PVT.LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
June 16, 2016
KELLOGG INDIA PVT. LIMITED Vs. THE ASSISTANT COMMISSIONER (CT), THIRUVERKADU ASSESSMENT CIRCLE
January 7, 2016
KENNEDY Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE, KALLAKURICHI DIVISION, VILLUPURAM DISTRICT. (CRIME NO.459 OF 2007, KACHIRAPALAYAM POLICE STATION)
August 29, 2016
KHAJA MOHIDEEN Vs. ALI HUSSAIN AND OTHERS
January 4, 2016
KISHORE Vs. STATE AND ORS.
March 3, 2016
KM.NKM.NKM.NALLAKARUPPAN CHETTIAR Vs. THE JOINT COMMISSIONER,HR & CE BOARD, SIVAGANGAI
August 17, 2016
KOCHU SEETHA JAYARAMAN Vs. THE STATE OF TAMILNADU AND ORS.
March 14, 2016
KOHINOOR AGENCIES Vs. THE COMMERCIAL TAX OFFICER-IW
August 4, 2016
KOLANDASAMY Vs. KUTTIAMMAL
June 3, 2016
KONGU VELLALAR MATRIC HIGHER SECONDARY SCHOOL Vs. K.S. KUPPUSAMY AND ORS.
February 29, 2016
KOTTAR CHETTU NAINAR DESIKA VINAYAGAR DEVASWOM TRUST AND ORS. Vs. THE ASSISTANT COMMISSIONER, H.R. AND C.E., DEPARTMENT AND ORS.
January 25, 2016
KOTTAR ELANKADAI MUSLIEM SAMUDHAYA TRUST REPRESENTED BY THE PRESIDENT, 2 AND 3 APPELLANTS KOTTAR, VADIVEESWARAM VILLAGE, AGASTEESWARAM TALUK, KANYAKUMARI DISTRICT Vs. THE COMMISSIONER, NAGERCOIL MUNICIPALITY, NAGERCOIL, KANYAKUMARI DISTRICT
October 25, 2016
KOTTI @ KOTTISWARAN Vs. STATE
June 13, 2016
KOUTHAM BLUE METALS Vs. COMMERCIAL TAX OFFICER, TINDIVANAM
June 6, 2016
KRISHNAIAH Vs. STATE
February 10, 2016
KRISHNAMMAL Vs. SIVANIAMMAL
November 28, 2016
KRISHNAMOORTHY Vs. STATE
February 11, 2016
KRISHNAMOORTHY Vs. STATE AND ORS
June 17, 2016
KRISHNAMOORTHY EDUCATIONAL TRUST Vs. THE NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
February 29, 2016
KRISHNAPATNAM PORT COMPANY LIMITED Vs. UNION OF INDIA
July 19, 2016
KRISHNAVENI Vs. STATE OF TAMIL NADU
May 17, 2016
KRISHNAVENI; KAVITHA; K RAMALINGAM; VANAJA Vs. R VANAJA; UMAPATHY; SAMSUDEEN; KRISHNAVENI; KOWSALYA; KANDASAMY; EASWARIAMMAL; M SAMSUDEEN; P V S MARKETING; VASHINI BUSINESS MACHINES; P R G ELECTRONICS; VANAJA RAMALINGAM
September 2, 2016
KSM NIRMAN PVT. LTD. Vs. THE COMMISSIONER
April 26, 2016
KULANDAI SERVAI (DIED); DHANALAKSHMI; THENNARASAN; TAMILARASAN; ANBARASI Vs. KULANDAI; PACHAI AMMAL; KULANDAI AMMAL; THILLAI AMMAL
August 11, 2016
KULANDHAIYAA SETHURAYAR Vs. K.SIVAKUMAR
December 8, 2016
KUMAR Vs. BRANCH MANAGER, INDIAN BANK; REGIONAL MANAGER, INDIAN BANK
July 27, 2016
KUMAR Vs. STATE
April 20, 2016
KUMAR Vs. STATE
February 22, 2016
KUMAR @ BUTTON KUMAR Vs. STATE
August 11, 2016
KUMAR @ RATHINA KUMAR Vs. STATE
June 8, 2016
KUMAR @ SELVAKUMAR AND OTHERS Vs. KALIAMMAL AND OTHERS
January 12, 2016
KUMAR @ SIVAKUMAR; KUNJAN @ THANGARAJ; MANIVEL Vs. STATE
March 3, 2016
KUMAR 2. THEERTHALINGAM Vs. THE INSPECTOR OF POLICE, KOTTAPATTI POLICE STATION, HARUR TALUK, DHARMAPURI DISTRICT
June 30, 2016
KUMAR AND ANR. Vs. THE INSPECTOR OF POLICE
June 30, 2016
KUMARAN TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
October 3, 2016
KUNNUMMAI KOOTAYI SUSHEELA Vs. DEPUTY COLLECTOR (REVENUE)
March 28, 2016
KUPPAN S/O MARIAPPAN Vs. MANAGING DIRECTOR,KARNATAKA STATE TRANSPORT CORPN.LTD.
November 16, 2016
KUPPURAJ AND ORS. Vs. STATE
January 21, 2016
KUPPUSAMY Vs. STATE
June 8, 2016
KUPPUSAMY Vs. STATE
March 24, 2016
KURSHEED BI(DECEASED) Vs. KUPPAMMAL
March 1, 2016
KUTTI @ VIJAYAKUMAR Vs. STATE
August 2, 2016
KUYIL BABY AMMAL Vs. MATHIMUGAM
October 6, 2016
L ARJUNAN Vs. MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
March 17, 2016
L ESWARI Vs. YASOTHA
January 6, 2016
L. BHASKAR Vs. D. VENKATESH
November 14, 2016
L. GURUNATHAN Vs. DIRECTOR OF SCHOOL EDUCATION
October 4, 2016
L. MARIMUTHU Vs. THE ADMINISTRATOR, TAMIL NADU STATE TRANSPORT CORPORATION EMPLOYEES PENSION FUND
October 25, 2016
L.MOHANAM Vs. AYISHA BEGUM
April 5, 2016
L.V. JEGADEESH AND ORS. Vs. L.V. JOTHIPRAKASH AND ORS.
April 5, 2016
L.V.K.PROPERTIES PRIVATE LIMITED Vs. THE GOVERNMENT OF TAMIL NADU
August 8, 2016
LABINDIA INSTRUMENTS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER, MYLAPORE ASSESSMENT CIRCLE AND ORS.
February 29, 2016
LABORATE PHARMACEUTICALS INDIA LTD Vs. STATE
July 6, 2016
LABOUR OFFICER (SOCIAL SECURITY SCHEME) Vs. M MEENAKSHI
June 6, 2016
LAKSH LOGISTICS Vs. COMMERCIAL TAX OFFICER, ROVING SQUAD -I, ENFORCEMENT (NORTH)
January 5, 2016
LAKSHMANAN Vs. STATE BY THE INSPECTOR OF POLICE
January 12, 2016
LAKSHMANAN Vs. MANI
February 10, 2016
LAKSHMANAN Vs. STATE
February 23, 2016
LAKSHMI Vs. SUB REGISTRAR
November 28, 2016
LAKSHMI Vs. RAMAN
December 20, 2016
LAKSHMI Vs. K. UMAMAHESWARI AND ORS.
February 8, 2016
LAKSHMI METAL WORKS Vs. STATE
February 4, 2016
LAKSHMI ROLLING & STRIPS PVT. LTD. Vs. CHECK POST OFFICER, DEPUTY COMMERCIAL TAX OFFICER, HOSUR (OUTWARD)
January 6, 2016
LAKSHMIRAJAN Vs. THE REVENUE DIVISIONAL OFFICER, TENKASI, TIRUNELVELI DISTRICT
August 18, 2016
LALITHAKUMAR AND ORS. Vs. STATE AND ORS.
April 13, 2016
LALOO @ LEMON ANANDARAJ Vs. THE DISTRICT MAGISTRATE, PUDUCHERRY
April 26, 2016
LANCO TANJORE POWER COMPANY LTD. Vs. COMMISSIONER OF SERVICE TAX-II, NEWRY TOWERS AND ORS.
March 7, 2016
LAND ACQUISITION OFFICER Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS ENDOWMENT DEPARTMENT
June 2, 2016
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR Vs. G. JOTHIMANI
January 20, 2016
LAND ACQUISITION OFFICER AND SUB COLLECTOR HOSUR Vs. PUKKAPPA; NARAYANAPPA; GAMBAMMA; V VENKATESAN; NAGARAJAN; P SUBRAMANIAN; PONNAMMAL; KANDAMMAL; RADHA; NEELA; LAKSHMI; JEYA; ADMINISTRATIVE OFFICER ELECTRICAL & ELECTRONICS INDUSTRIAL ESTATE HOSUR; TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD ;
June 15, 2016
LAND ACQUISITION OFFICER REVENUE DEPARTMENT Vs. P S KRISHNARAJ
March 28, 2016
LAND ACQUISITION OFFICER, SUB-COLLECTOR, PALANI AND ORS Vs. RAJA RATHNA TRUST, NEIKKARAPATTI, PALANI TALUK AND ORS
March 4, 2016
LAND ACQUISITION OFFICER,SPECIAL TAHSILDAR (LA) CUM-REVENUE DIVISIONAL OFFICER,VELLORE Vs. V R ANNAMALAI; A PUSHPAVATHIAMMAL; A JAYAPAL; R THENMOZHI; J RATHNAKUMARI; J RADHIKA; J RAJAPALANI; J PALANIVEL RAJAN; TAMIL NADU HOUSING BOARD, VELLORE HOUSING UNIT, SATHUVACHARI; TAMIL NADU HOUSING BOARD, PHASE 5
April 12, 2016
LARSEN & TOUBRO EMPLOYEES UNION, REP. BY ITS SECRETARY, R. RAMU Vs. THE LABOUR OFFICER (CONCILIATION), OFFICE OF THE LABOUR OFFICER (CONCILIATION), GOVERNMENT OF PUDHUCHERRY, PUDHUCHERRY
October 20, 2016
LAXMI EXPORTS Vs. THE COMMERCIAL TAX OFFICER
March 24, 2016
LEBARA HOTELS PVT LTD Vs. DISTRICT REGISTRAR, (AIG CADRE); DISTRICT REVENUE OFFICER - STAMPS; JOINT SUB REGISTRAR; INSPECTOR GENERAL OF REGISTRATION; SIVA INDUSTRIES AND HOLDINGS LIMITED
May 27, 2016
LEPL PROJECTS LIMITED Vs. COMMERCIAL TAX OFFICER
June 28, 2016
LIBERT Vs. COMMISSIONER OF FISHERIES; JOINT DIRECTOR OF FISHERIES; ASSISTANT DIRECTOR OF FISHERIES
June 8, 2016
LINGESAN @ LINGESWARAN Vs. STATE
March 2, 2016
LIYAKATH ALIKHAN Vs. THE STATE
January 4, 2016
LIZY Vs. DRUGS INSPECTOR, THIRUVOTTIYUR RANGE
July 28, 2016
LOGANATHAN Vs. STATE
March 30, 2016
LOGANATHAN Vs. STATE
December 9, 2016
LUKMAN Vs. STATE
June 14, 2016
M AMBIR PRIYA Vs. CHAIRMAN, BAR COUNCIL OF INDIA; CHAIRMAN, BAR COUNCIL OF TAMIL NADU
September 15, 2016
M ASAITHAMBI Vs. MANAGING DIRECTOR, TAMILNADU STATE TRANSORT CORPORATION (SALEM) LIMITED
March 16, 2016
M ASHRAFUNNISA Vs. BHARAT PETROLEUM CORPORATION LIMITED
September 21, 2016
M BABU Vs. STATE
April 6, 2016
M BHARAT KUMAR Vs. UNION OF INDIA; REGISTRAR, CO-OPERATIVE DEPARTMENT; PRESIDENT, PONDICHERRY ELECTRICITY EMPLOYEES CO-OP CREDIT SOCIETY LTD
June 23, 2016
M BHARATHI Vs. SUB-REGISTRAR; DISTRICT REGISTRAR, OFFICE OF DISTRICT REGISTRAR-CUM- JOINT SUB-REGISTRAR I; INSPECTOR OF POLICE, PONNERI POLICE STATION; P N VIGNESH; MANAGER, J P THIRUMANA MANDAPAM; DHANANJAYAN
April 15, 2016
M CHANDRAMOULI Vs. ESWARAN NAIDU; ETHIRAJULU NAIDU; SILAKKAMA @ SANJEEVI NAIDU; BABY AMMAL; KRISHNAVENIAMMAL; NARASIMHALU NAIDU
April 26, 2016
M DHANALAKSHMI Vs. DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE
March 24, 2016
M GOPI Vs. STATE
March 22, 2016
M GOVINDARAJAN Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL (HIGHWAYS)
August 26, 2016
M GUNASEKARAN Vs. DIVISIONAL RAILWAY MANAGER CHENNAI DIVISION
September 21, 2016
M JANAKI Vs. K VAIRAMUTHU
February 29, 2016
M KADIRVELU Vs. G SANTHANALAKSHMI
April 15, 2016
M KATHIRESAN Vs. DISTRICT REVENUE OFFICER, MADURAI DISTRICT AND ORS
March 3, 2016
M KRISHNA SAI Vs. DEPUTY COMMERCIAL TAX OFFICER; COMMERCIAL TAX OFFICER
July 15, 2016
M LOGANATHAN Vs. STATE
June 2, 2016
M MAHENDRAN Vs. DISTRICT COLLECTOR, THOOTHUKUDI; CHIEF EDUCATION OFFICER, E V ROAD, C V SCHOOL CAMPUS; DISTRICT EDUCATION OFFICER; PRINCIPAL, SAKTHI VINAYAGAR HINDU VIDYALAYA
June 28, 2016
M MANIMARAN; BALA @ BALAMAHENDHIRAN; ANBU; BASKAR; BALA SHANKAR; THIRUNAVUKARASU; SARAVANAN; VENGU @ VENGATESAN; PREM @ PREMKUMAR; VIMAL @ VIMAL RAJ; ANBARASU; KUMAR @ KUTTA KUMAR; ARIVAZHAGAN; DILLI; MUNUSAMY; JEEVA @ JEEVARATHINAM; URUTHIRAN @ URITHIRA Vs. STATE OF TAMIL NADU
August 31, 2016
M MOHAMED HANIFA Vs. UNION OF INDIA; COMMISSIONER OF CUSTOMS (IMPORT); COMMISSIONER OF FOOD SAFETY; AUTHORISED OFFICER, FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA; DIRECTOR (IMPORTS), FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA
July 21, 2016
M N SUBRAMANIAM Vs. INSPECTOR GENERAL OF REGISTRATION
June 15, 2016
M NARAYANASWAMY Vs. P RAJASEKARAN
July 20, 2016
M NIVETHA Vs. SECRETARY TO GOVERNMENT AND OTHERS
January 5, 2016
M PHILIP @ KANNUSAMY Vs. J GUNALAN
December 19, 2016
M PRADEEPA; K MARIMUTHU Vs. SECRETARY TO GOVERNMENT, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT; COMMISSIONER, HR & CE DEPARTMENT; SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION; TAMIL NADU PUBLIC SERVICE COMMISSION
September 2, 2016
M PREMA Vs. CHIEF ENGINEER (PERSONNEL) AND OTHERS
January 5, 2016
M R BHARATH Vs. SUPERINTENDENT OF POLICE KANCHEEPURAM
August 26, 2016
M R JOSEPH Vs. GOVT OF INDIA; OFFICE OF DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL); CONTROLLING AUTHORITY; NEYVELI LIGNITE CORPORATION LTD ; OFFICE OF ASSISTANT LABOUR COMMISSIONER (CENTRAL)
April 29, 2016
M RAGHUPATHY Vs. GOVERNMENT OF TAMIL NADU
June 30, 2016
M RAJ Vs. INSPECTOR GENERAL OF REGISTRATION
July 28, 2016
M RAMAMURTHY Vs. STATE
April 6, 2016
M RAMASAMY GOUNDER AND OTHERS Vs. SELLAPPA GOUNDER AND OTHERS
January 11, 2016
M SAMBATHKUMAR Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION EZHILAGAM
March 29, 2016
M SANKARANARAYANAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT; DIRECTOR, KALAKSHETRA FOUNDATION; CHAIRMAN; GOVERNMENT OF INDIA; B SRINIVASARAGAVAN
July 27, 2016
M SARAVANAN Vs. REGISTRAR, CAT, CHENNAI BENCH UNION OF INDIA; G MAHESH KUMAR; AICTE SOUTHERN REGIONAL OFFICE; INSTITUTE OF MECHANICAL ENGINEER (INDIA)
June 23, 2016
M SELVAM Vs. COIMBATORE CITY, MUNICIPAL CORPORATION; KALIAPPAN @ S B SURESH
July 29, 2016
M SENTHAMARAI Vs. SETTLEMENT OFFICER
August 1, 2016
M SENTHIL VADIVEL Vs. MANAGING DIRECTOR TAMIL NADU ARASU CABLE CORPORATION TV LTD; DISTRICT COLLECTOR SIVAGANGAI DISTRICT; DEPUTY MANAGER/SPECIAL TAHSILDAR TAMIL NADU ARASU CABLE CORPORATION TV LTD; D PALANISAMY
July 22, 2016
M SHAJI PURUSHOTHAMAN Vs. STATE
August 17, 2016
M THIRAMBAL Vs. STATE
April 22, 2016
M THIRUNAVUKKARASU Vs. CHAIRMAN, BAR COUNCIL OF INDIA; BAR COUNCIL OF TAMIL NADU AND PUDUCHERRY; SPECIAL DISCIPLINARY COMMITTEE
March 3, 2016
M UMA MANICKAM Vs. STATE; ADDITIONAL DIRECTOR GENERAL OF PRISON & INSPECTOR GENERAL OF PRISON; SUPERINTENDENT CENTRAL PRISON; JAYAKUMAR; THIRUGNANAM
August 17, 2016
M V SHANTHA Vs. RATAN LAL DALMIA
April 21, 2016
M. AAMIRA FATHIMA Vs. THE ANNAMALAI UNIVERSITY, ANNAMALAI NAGAR, CHIDAMBARAM, CUDDALORE DISTRICT
September 26, 2016
M. ABDUL LATHEEF Vs. THE COMMERCIAL TAX OFFICER (CT), SIRKAZHI ASSESSMENT CIRCLE
January 11, 2016
M. ANNADURAI Vs. THE DISTRICT COLLECTOR, PUDUKOTTAI DISTRICT AND ORS.
February 1, 2016
M. BABY Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT
April 26, 2016
M. BALASUBRAMANIAM Vs. COMMISSIONER
September 27, 2016
M. CHELLAMUTHU Vs. SENGALMALAI ARULMIGU VARADARAJA PERUMAL AND VENKATRAMANSWAMY VAGAIYARA THIRUKOILS
July 21, 2016
M. DEEPAK AND ORS. Vs. THE STATE
March 30, 2016
M. DEVADASAN Vs. THE MANAGEMENT, M/S.SOUTHERN RAILWAYS LTD
September 29, 2016
M. DHANALAKSHMI Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.
March 24, 2016
M. DURAI MURUGAN AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
February 18, 2016
M. ELAVARASI Vs. M. VEERAMANI
March 31, 2016
M. FARTHIMA Vs. THE REGISTRAR, HIGH COURT AND ORS.
March 8, 2016
M. GIRIJA Vs. KALISURESH
October 18, 2016
M. GOWRISHANKAR Vs. DEPUTY GENERAL MANAGER (SME), STATE BANK OF INDIA AND ORS.
February 4, 2016
M. HEMAKARTHIGA Vs. THE CHIEF ENGINEER (PERSONNEL) AND ORS.
January 29, 2016
M. JAHIR HUSSAIN Vs. STATE
March 14, 2016
M. JANAKI Vs. K. VAIRAMUTHU
February 15, 2016
M. JOHNSON Vs. E. PUSHPAVALLI
June 8, 2016
M. KANNADASAN AND ORS. Vs. THE STATE OF TAMIL NADU
January 7, 2016
M. KARUPPIAH THEVAR Vs. JOHN VICTOR
October 25, 2016
M. KRISHNAMOORTHY Vs. STATE OF TAMIL NADU AND ORS.
March 9, 2016
M. LOGANATHAN Vs. NAWAB FAZEELATHUNNISSA BEGUM
March 17, 2016
M. MAHALINGAM Vs. GOVERNMENT OF TAMIL NADU
December 7, 2016
M. MALLIKA W/O LATE N. MURUGANANTHAM, MALLIGAI ILLAM, BHARTHAI NAGAR, VEDASANDUR POST AND TALUK, DINDIGUL DISTRICT (SUBSTITUTED AS LRS OF THE DECEASED PETITIONER IN M.P(MD)NO.1 OF 2014 Vs. PRESIDING OFFICER, LABOUR COURT, TIRUCHIRAPPALLI
December 2, 2016
M. MARIYAPPAN Vs. K. CHANDRADEVI (DIED)
October 21, 2016
M. MEENA AND ORS. Vs. METROPOLITAN TRANSPORT CORPORATION LTD.
March 16, 2016
M. MOHAMMED AKBAR BASHA Vs. THE REGISTRAR GENERAL, HIGH COURT
April 5, 2016
M. MURUGAN Vs. THE SECRETARY TO GOVERNMENT, DEPARTMENT OF SCHOOL EDUCATION
December 16, 2016
M. MUTHURAJ Vs. THE DEPUTY GENERAL OF POLICE TAMIL NADU POLICE DEPARTMENT
April 27, 2016
M. NANDAGOPAL Vs. UNION OF INDIA
October 24, 2016
M. PANDITHEVAR Vs. STATE OF TAMIL NADU
November 21, 2016
M. PANNEERSELVAM Vs. SUSSEELA AND OTHERS
November 23, 2016
M. PATTAMMAL Vs. G. PARTHASARATHY
June 24, 2016
M. PERIAKKARUPPAN Vs. UNION OF INDIA AND ORS.
February 18, 2016
M. PERUMAL Vs. VIJAYAKUMARI
December 21, 2016
M. PERUMAL Vs. STATE
April 20, 2016
M. RADHAMANI Vs. GOMATHIAMMAL
September 21, 2016
M. RAGHUPATHY AND ORS. Vs. THE GOVERNMENT OF TAMIL NADU AND ORS.
February 18, 2016
M. RANGANATHAN Vs. THE DISTRICT COLLECTOR, DHARMAPURI AND ORS.
April 28, 2016
M. SAKTHIVEL Vs. THE STATE
February 1, 2016
M. SANJEEVI RAMANUJAM Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED AND ORS.
April 26, 2016
M. SANKARA SUBRAMANIAN Vs. THE DIRECTOR GENERAL OF POLICE, LAW AND ORDER AND ORS.
March 8, 2016
M. SARFUDEEN AND ORS. Vs. USHAMAN ALI
March 23, 2016
M. SEKAR Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM AND ORS.
February 10, 2016
M. SENTHILKUMAR Vs. S.PERIYASAMY
January 18, 2016
M. SENTHILKUMAR Vs. P. RAMALINGAM
January 18, 2016
M. SHALINI AND ORS. Vs. THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
April 4, 2016
M. SIVARAM Vs. A.M. GOPALAN
November 1, 2016
M. SOMASUNDARAM Vs. VETRIVEL
July 13, 2016
M. SOUNDARAPANDIAN Vs. THE MANAGEMENT, TANSI TANNERY
April 1, 2016
M. SUBBURAYAN Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
January 4, 2016
M. SUBRAMANIAM Vs. THE STATE OF TAMIL NADU AND ORS.
April 30, 2016
M. SUGUNA Vs. THE MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD.
October 4, 2016
M. SUNDAR Vs. THE INSPECTOR OF POLICE
August 3, 2016
M. SUNDARAMOORTHY (CRL.R.C.(MD) NO. 253 OF 2014 & RESPONDENT IN CRL.R.C. (MD) NO.288 OF 2016) Vs. MINOR ISWARYALAKSHMI (CRL.R.C.(MD) NO.253 OF 2014 & REP.BY HER MOTHER AND 2ND PETITIONER IN CRL.R.C.(MD) NO. 288 OF 2016 NATURAL GUARDIAN LATHADEVI)
August 31, 2016
M. THIRUSELVAM Vs. THE DIRECTOR GENERAL, RAILWAY PROTECTION FORCE AND ORS.
April 22, 2016
M. VASANTHI Vs. MINISTRY OF DEFENCE
August 8, 2016
M. VENKATESA PERUMAL (DECEASED) Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT MINISTRY OF DEFENCE DEPARTMENT OF PENSION & AC NEW DELHI
November 22, 2016
M. VENKATESAN Vs. STATE
June 8, 2016
M. VIJAYA Vs. THE CHIEF EDUCATIONAL OFFICER, THOOTHUKUDI DISTRICT, THOOTHUKUDI
September 1, 2016
M.AMURTHAM PETROLEUM AGENCY Vs. THE ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER-IW
April 7, 2016
M.ANTHONIAMMAL Vs. THE ACCOUNTANT GENERAL (ACCOUNTS & ENTITLEMENTS), TAMIL NADU
August 3, 2016
M.BABU Vs. THE CHENNAPURI ANNADANA SAMAJAM (REGD)
June 13, 2016
M.BALASUBRAMANIAN Vs. N.RAVINDRAN
July 29, 2016
M.BALASUBRAMANIAN Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
November 25, 2016
M.BAVA MAIDEEN Vs. STATE
April 15, 2016
M.GANESAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT SECRETARIAT
April 15, 2016
M.HEMALATHA Vs. D.KANNAN
February 12, 2016
M.INDRA Vs. THE DIRECTOR,INSTITUTE OF MENTAL HEALTH
May 13, 2016
M.JEGAJOTHI Vs. STATE OF TAMIL NADU
June 30, 2016
M.K. STALIN, LEADER OF OPPOSITION AND MEMBER OF LEGISLATIVE ASSEMBLY (KOLATHUR CONSTITUENCY), 25/9 CHITHARANJAN SALAI, CENOTAPH ROAD, ALWARPET, CHENNAI 600 018 Vs. THE SECRETARY, TAMIL NADU LEGISLATIVE ASSEMBLY, SECRETARIAT, FORT ST. GEORGE, CHENNAI 600 009
November 23, 2016
M.K.KAJA MOHIDEEN Vs. DWADASI ANNADHANA DHARMAKATTALAI
August 4, 2016
M.KANAGARAJ Vs. M.SIRIRAM
August 3, 2016
M.KUPPUSAMY NAICKER Vs. M.MANI
August 11, 2016
M.LENIN Vs. THE SUPERINTENDENT OF POLICE
June 8, 2016
M.M.MOHAN RAJ Vs. STATE
February 15, 2016
M.MAHALAKSHMI Vs. TAMIL NADU STATE BHOODAN YAGNA BOARD
June 1, 2016
M.MANOHAR Vs. GOVERNMENT OF TAMIL NADU
June 1, 2016
M.MANOHARAN Vs. G.GANAPATHY
May 11, 2016
M.MANUNEETHI CHOLAN Vs. STATE
August 5, 2016
M.MARIAPPAN Vs. STATE
July 29, 2016
M.NADARAJAN Vs. THE DIRECTOR OF ADI DRAVIDAR WELFARE
August 1, 2016
M.NAGARAJ Vs. THE SUPERINTENDENT OF POLICE
June 9, 2016
M.NAGESWARI Vs. STATE OF TAMIL NADU
June 13, 2016
M.P.MADESWARAN Vs. THAMBI @ KANAKRAJ
April 26, 2016
M.PADMANABHAN Vs. THE SUPERINTENDENT OF POLICE
December 8, 2016
M.PALANIAPPAN Vs. NACHIMUTHU
November 17, 2016
M.PALANISELVAM Vs. THE DISTRICT COLLECTOR
August 8, 2016
M.PANCHAVARNAM Vs. ARTHI
November 10, 2016
M.PARVATHI Vs. THE CHAIRPERSON/COMMISSIONER OF LAND REFORMS
June 8, 2016
M.PERIYASAMY Vs. M/S.COLOUR STARS DYES TRADING COMPANY (P) LTD.
July 29, 2016
M.PREAMKUMAR Vs. M.PALANIAPPAN AND OTHER
December 22, 2016
M.RAJENDRAN Vs. SECRETARY TO GOVERNMENT
April 29, 2016
M.RAMANATHAN Vs. THE SECRETARY TO GOVERNMENT,CHENNAI
July 5, 2016
M.RAVI Vs. STATE OF TAMIL NADU
July 1, 2016
M.REETA BABY Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
November 23, 2016
M.S. SIVARAMAN Vs. STATE
September 7, 2016
M.S.BALAN Vs. THE CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA
May 6, 2016
M.S.RAJASEKARAN Vs. THE MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION
June 3, 2016
M.SALEEMA Vs. THE GOVERNMENT OF TAMIL NADU
April 25, 2016
M.SEENI AHAMED Vs. THE UNION OF INDIA
November 10, 2016
M.SEKAR Vs. THE STATE OF TAMIL NADU
August 8, 2016
M.SHANKAR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
March 30, 2016
M.SHEIK SIKANDAR BATCHA Vs. THE SECRETARY, RESERVE BANK OF INDIA
September 1, 2016
M.SIVALINGAM Vs. MRS.RAJINI MAHALINGAM
August 9, 2016
M.SOMAPPA Vs. THE SUPERINTENDENT OF POLICE
July 28, 2016
M.SUBRAMANI Vs. STATE
November 22, 2016
M.SUBRAMANIYA GOUNDER (DECEASED) Vs. V.THAVAMANI
April 25, 2016
M.SURESH Vs. T.N. DR.MGR MEDICAL UNIVERSITY
June 9, 2016
M.THIRAMBAL Vs. STATE
April 22, 2016
M.ULAGAPPAN Vs. THE REVENUE DIVISIONAL OFFICER
July 18, 2016
M.V.ANAINTHAPERUMAL Vs. THE DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS
July 5, 2016
M.VELMURUGAN Vs. THE DEPUTY REGISTRAR(HOUSING)
June 13, 2016
M.VENKATASWAMY Vs. MYTHIRA DEVI
November 9, 2016
M.Y.RAHAMATHULLA Vs. S.A.AMANULLA
August 18, 2016
M/S BOMBAY ANDHRA TRANSPORT CO Vs. MRS.AHAMED MARIAM
September 16, 2016
M/S HOSPIRA HEALTH CARE INDIA PVT LTD Vs. DEVELOPMENT COMMISSIONER
March 30, 2016
M/S MADRAS CEMENTS LTD Vs. MANIVANNAN
December 9, 2016
M/S MRF LTD., REPRESENTED BY ITS GENERAL MANAGER ARAKKONAM TIRUTTANI MAIN ROAD ICHIPUTHUR, ARAKKONAM TALUK (IN ALL THE APPEALS) Vs. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI(IN ALL THE APPEALS)
August 8, 2016
M/S NEW KRUBA JEWELLER Vs. V. KANCHANA
December 7, 2016
M/S RAMDEV GINNING FACTORY Vs. CHIEF MANAGER, AUTHORISED OFFICER, ICICI BANK LTD. & OTHERS
June 30, 2016
M/S SHAPOORJI PALLONJI INFRASTRUCTUR CAPITAL COMPANY PVT LTD. Vs. COMMISSIONER OF SERVICE TAX
February 4, 2016
M/S SOUTH INDIA CORPORATION PVT. LTD. Vs. M/S.KAMARAJAR PORT LIMITED
June 1, 2016
M/S UNITED INDIA INSURANCE CO. LTD., NO.134, GREAMS ROAD CHENNAI 600 006 Vs. P. MURUGESAN AND OTHERS
April 21, 2016
M/S. A1 ROSTAMANI INTERNATIONAL EXCHANGE Vs. THE OFFICIAL LIQUIDATOR
November 23, 2016
M/S. ARAVINDH LEATHER CORPORATION, REP. BY ITS PARTNER A.RAJA MOHAN, OLD NO.24, NEW NO.57, KATTUR SADAYAPAN STREET, PERIAMET, CHENNAI 600 003 Vs. THE GOVERNMENT OF INDIA, REP. BY ITS SECRETARY, MINISTRY OF AGRICULTURE AND FARMERS WELFARE, NEW DELHI
November 3, 2016
M/S. ASIANET COMMUNICATIONS LTD., REP. BY ITS VICE PRESIDENT, MR. PREM MENON Vs. SUN T.V. NETWORK LIMITED REP. BY ITS MANAGING DIRECTOR MR. KALANIDHI MARAN (AMENDED AS PER ORDER DT:04.11.2015 IN APPL. NO. 6859 OF 2015)
November 23, 2016
M/S. BASS CONSTRUCTIONS BY ITS PROPRIETRIX, SUSHILA BRIJ MOHAN, NO.83, DR. RADHAKRISHNAN SALAI, MYLAPORE, CHENNAI Vs. THE BOARD OF TRUSTEES OF THE PORT OF MADRAS, RAJAJI SALAI, CHENNAI
October 20, 2016
M/S. BOSS INFRASTRUCTURE PVT. LTD Vs. CHENNAI PETROLEUM CORPORATION LTD.
August 1, 2016
M/S. CAMBRIDGE SOLUTIONS LIMITED Vs. GLOBAL SOFTWARE LIMITED
September 28, 2016
M/S. COROMANDEL OILS PVT., LTD. Vs. THE TAX RECOVERY OFFICER
September 14, 2016
M/S. ENNORE PORT LTD. Vs. HINDUSTAN CONSTRUCTION COMPANY LTD.
July 27, 2016
M/S. ESSOR HOTELS PRIVATE LIMITED, MADRAS REP. BY ITS MANAGING DIRECTOR PADINJARE VAZHIYIL ANUPKUMAR, 1089, POONAMALLEE HIGH ROAD, CHENNAI Vs. GRINDLAYS BANK NOW KNOWN AS STANDARD CHARTERED BANK, REP. BY ITS MANAGER, 19, RAJAJI SALAI, CHENNAI
November 1, 2016
M/S. HARDY EXPLORATION & PRODUCTION (INDIA) INC., 5TH FLOOR, WESTMINISTER BUILDING 108, DR. RADHAKRISHNAN SALAI, MYLAPORE, CHENNAI Vs. M/S. SAMSON MARITIME LIMITED, HAVING ITS REGISTERED OFFICE AT 201
October 4, 2016
M/S. HINDUSTAN UNILEVER LTD. Vs. ANDHRA DETERGENTS MAC MARKETING
December 12, 2016
M/S. HOTEL A.R.A.P. (P) LTD. Vs. M/S.BUHARI SONS PVT. LTD.
October 20, 2016
M/S. JAI FIRE WORKS (P) LTD., REP. THROUGH ONE OF ITS DIRECTORS P.N. STALIN, 38, V.K.M. STREET, NEAR NADAR LODGE, SIVAKASI, VIRUDHUNAGAR DISTRICT AND OTHERS Vs. P. SHENBAGARAJAN, S/O. N.P.P.S. PERIYANNA NADAR, 43, SIVAKASI. REP. THROUGH POWER OF ATTORNEY HOLDER S.C. MOHAN, S/O. K.A.S. CHIDAMBARA NADAR, 4A/1, GANDHI NAGAR, SIVAKASI
June 22, 2016
M/S. KALAI SELVI AGENCIES REP. BY ITS PROPRIETOR M. RAJAGOPAL Vs. STATE REP. BY THE INSPECTOR OF POLICE (CRIME) P
April 18, 2016
M/S. KUMBHAT HOLOGRAPHICS REP. BY ITS AUTHORISED SIGNATORY/PARTNER KUMBHAT COMPLEX NO.29, RATTAN BAZAAR APPELLANT IN CHENNAI 600 003(WA NO. 509 OF 16) Vs. STATE OF TAMIL NADU REP. BY THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT SECRETARIAT, ST. GEORGE FORT CHENNAI
December 1, 2016
M/S. LANCOR HOLDINGS LIMITED, REP. BY ITS MANAGING DIRECTOR, T. NAGAR, CHENNAI Vs. MR. PREM KUMAR MENON
December 23, 2016
M/S. MALLIAH TEA FACTORY (P) LTD., BENGALMATTAN POST, THE NILGIRIS, REP. BY ITS MANGING DIRECTOR, M.B. RAJENDRAN Vs. S. JAWAHAR
August 10, 2016
M/S. MRF LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
August 4, 2016
M/S. OIL AND NATURAL GAS CORPORATION LIMITED CAUVERY ASSETS, MM DEPARTMENT, KARIKAL Vs. M/S. TRICHY CONSTRUCTION COMPANY NO.10, KARUR BYE PASS ROAD, CHINTHAMANI, TRICHY
November 15, 2016
M/S. OPTIVAL HEALTH SOLUTIONS PVT LTD., REP BY S.DURAIRAJ NO. 2/452A, KUNDRATHUR MAIN ROAD, KOVUR, CHENNAI Vs. DRUGS INSPECTOR, KANCHEEPURAM
November 10, 2016
M/S. OXFORD ENGINEERING COLLEGE, TRICHY Vs. STATE BANK OF INDIA, RASMECC, TRICHY
January 7, 2016
M/S. P.M. GRANITES Vs. STATE OF TAMIL NADU
December 2, 2016
M/S. RAGAV ADVERTISEMENT COMPANY Vs. TIRUNELVELI CITY MUNICIPAL CORPORATION
November 9, 2016
M/S. REDINGTON (INDIA) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 23, 2016
M/S. RES SANCTA REP. BY RAJEEV CHAUHAN & ORS. Vs. STATE OF TAMIL NADU, REP. BY A. CHANDRA MARY, DRUGS INSPECTOR, HOSUR RANGE, O/O. THE ASSISTANT DIRECTOR OF DRUGS CONTROL, NO. 7, THIRUVALLUVAR STREET, SALEM ZONE, SUBRAMANIYA NAGAR, SALEM
December 19, 2016
M/S. S.L.LUMAX LTD Vs. THE COMMISSIONER OF CENTRAL EXCISE
February 5, 2016
M/S. SEEYAN ASSOCIATES REPRESENTED BY ITS PARTNER K.P. GOPINATH Vs. M/S. B.M.F. BELTINGS LIMITED CHENNAI. (1ST DEFENDANT STUCK OUT BY ORDER OF THIS COURT DATED 08.12.2010)
December 21, 2016
M/S. SEKAR STORES HOME MART REP. BY ITS PARTNER MR. S.V.S. MANIVANNAN Vs. THE AUTHORISED OFFICER PRIDHVI ASSET RECONSTRUCTION & SECURITISATION COMPANY LTD RAJAPRASADMU 4TH FLOOR, WING NO.1 PLOT NO.6, 6
October 18, 2016
M/S. SHREYAS Vs. AUTHORISED OFFICER SBT
September 26, 2016
M/S. SHRIRAM GENERAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS DIVISIONAL MANAGER, HAVING HIS OFFICE AT JAYASREE TOWERS, FIRST FLOOR, C/172, 6TH CROSS STREET, THILAI NAGAR, CITY AND MUNSIFI, TRICHY Vs. KAVITHA AND OTHERS
September 14, 2016
M/S. SIVAM MINES Vs. THE DISTRICT REGISTRAR (ADMINISTRATION), DINDIGUL REGISTRATION DISTRICT, DINDIGUL
August 30, 2016
M/S. SRI MIRRA MEDICALS REP.BY ITS MANAGING PARTNER, V. MURUGAN Vs. THE SECRETARY GOVERNMENT OF TAMILNADU HEALTH & FAMILY WELFARE DEPARTMENT FORT ST. GEORGE, CHENNAI 600 009 & ORS.
October 17, 2016
M/S. SUMEET SYNTHETICS, REPRESENTED BY ITS AUTHORISED SIGNATORY MR. S.SHANMUGA PRIYAN, NO.65, CHAIRMAN RATHINASAMY STREET, SHEVAPET, SALEM Vs. DEPARTMENT OF HANDLOOMS AND TEXTILES, REPRESENTED BY ITS DIRECTOR, KURALAGAM, II FLOOR, CHENNAI
September 14, 2016
M/S. TITANIUM TANTALUM PRODUCTS LTD. NO.86/1 VENGAIVASAL MAIN ROAD GOWRIVAKKAM, CHENNAI Vs. STATE BANK OF INDIA OVERSEAS BRANCH NO.86, RAJAJI SALAI, CHENNAI 600 001 REPRESENTED BY THE ASSISTANT GENERAL MANAGER STRESSED ASSETS MANAGEMENT BRANCH RED CROSS SOCIETY BUILDINGS NO.32, MONTIETH ROAD, EGMORE CHENNAI
October 20, 2016
M/S. TRANSSTROY NORTH CARGO BERTH III PORT PRIVATE LIMITED, H.NO.8 Vs. THE BOARD OF TRUSTEES, V.O. CHIDAMBARANAR PORT TRUST, TUTICORIN, REPRESENTED BY ITS CHAIRMAN TUTICORIN AND OTHERS
December 14, 2016
M/S. V.G.P. HOUSING P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 23, 2016
M/S. VEESONS ENERGY SYSTEMS PVT., LTD., REP. BY ITS MANAGING DIRECTOR MR. V. RAMAKRISHNAN C Vs. THE ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA, SME BRANCH, THUVAKUDI INDUSTRIAL ESTATE, THIRUCHIRAPPALLAI
November 17, 2016
M/S.ARUN SMELTERS LTD. Vs. THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
July 19, 2016
M/S.BAJAJ AUTO LIMITED Vs. M/S.TVS MOTOR COMPANY LIMITED
March 28, 2016
M/S.CARAVEL LOGISTICS PVT. LTD. Vs. THE JOINT SECRETARY (RA), GOVERNMENT OF INDIA
June 1, 2016
M/S.FALCON TYPES LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL,
June 15, 2016
M/S.FRAULIN Vs. S.THILAGAVATHY
September 29, 2016
M/S.GOODSUN INDUSTRIES (P) LIMITED COMPANY Vs. COIMBATORE TUBE COMPANY
January 8, 2016
M/S.IRBAZ SHOES Vs. M/S.BOSTIK INDIA PRIVATE LIMITED
April 22, 2016
M/S.JAY AR ENTERPRISES PARTNERSHIP FIRM Vs. M/S. SCRAPT TRADERS
July 28, 2016
M/S.JHARSANYA LOGISTICS PVT.LTD. Vs. THE DISTRICT MANAGER,TN STATE MARKETING CORPORATION LIMITED
July 14, 2016
M/S.LINGAM & CO. Vs. M.M.S.DAWOOD
March 17, 2016
M/S.MILLER KNITS Vs. THE INCOME TAX OFFICER
August 10, 2016
M/S.NATIONAL COLLATERAL MANAGEMENT SERVICES LTD., REP. BY MR. S. JAYARAMAN, AREA MANAGER (RAYALASEEMA & TELANGANA, A.P), GAYATRI TOWERS, 954, APPASAHEB MARATHE MARG, PRABHADEVI, MUMBAI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION, ECONOMIC OFFENCES WING, RAJAJI BHAVAN, CHENNAI
November 10, 2016
M/S.NATIONAL INSURANCE COMPANY LIMITED. Vs. TMT.SANTHANA MARIAMMAL
March 21, 2016
M/S.ORIENTAL INSURANCE COMPANY LIMITED Vs. R.MUTHULAKSHMI
October 24, 2016
M/S.ORIENTAL INSURANCE COMPANY LIMITED Vs. S.VENKATESWARI
December 7, 2016
M/S.REFEX ENERGY LIMITED Vs. UNION OF INDIA
June 2, 2016
M/S.SDS RAMCIDES CROP SCIENCE PVT LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
June 9, 2016
M/S.SEA CORAL CLEARING & FORWARDING Vs. THE COMMISSIONER OF CUSTOMS
July 13, 2016
M/S.SELLA SYNERGY INDIA PVT LTD. Vs. THE INCOME TAX OFFICER COMPANY CIRCLE VI (2)
August 1, 2016
M/S.ST. MICHAEL HIGH SCHOOL Vs. THE DISTRICT COLLECTOR
November 1, 2016
M/S.SUN TV NETWORK LTD. Vs. UNION OF INDIA
June 14, 2016
M/S.TVS FINANCE AND SERVICES LTD. Vs. M/S.KWALITY SPINNING MILLS
June 30, 2016
M/S.VELLORE INSTITUTE OF TECHNOLOGY Vs. G.V.SAMPATH
May 11, 2016
MAATRANMANI Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, STATE OF TAMIL NADU AND ORS.
January 18, 2016
MACRO MARVEL PROJECTS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 15, 2016
MADAN AGENCIES Vs. ASSISTANT COMMISSIONER (CT)
July 22, 2016
MADASAMY Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT
August 11, 2016
MADESHWARAN Vs. STATE
March 10, 2016
MADESWAR REALTY PVT. LTD. AND ORS. Vs. THE COMMISSIONER, URBAN LAND CEILING AND ORS.
March 4, 2016
MADHAIYAN Vs. STATE REP BY INSPECTOR OF POLICE, KADATHUR POLICE STATION, DHARMAPURI DISTRICT (CR.NO.137 OF 2011)
December 23, 2016
MADHAIYAN AND ORS. Vs. STATE BY INSPECTOR OF POLICE
January 8, 2016
MADHAMMAL Vs. STATE
March 7, 2016
MADHAN; PRABAKARAN; ANITHA Vs. STATE
March 10, 2016
MADHEW Vs. STATE
April 13, 2016
MADHIAZHAGAN Vs. STATE
February 4, 2016
MADRAS FERTILIZERS LIMITED Vs. PROSPECTS SHIPPING PVT LTD ; MOHD YUSUF SHAH; CAPT P R DATTAR; P C TILAK
June 21, 2016
MADURA COATS LIMITED Vs. THE DEPUTY COMMISSIONER OF CENTRAL EXCISE, MADURAI
March 9, 2016
MAGENDIRAN Vs. STATE
February 18, 2016
MAHADEVA MUDALIAR Vs. BAVACHARYA SATRIYA SEVA SAMAJAM
August 8, 2016
MAHALAKSHMI Vs. THE SECRETARY TO GOVERNMENT, AGRICULTURE DEPARTMENT AND ORS.
January 4, 2016
MAHALINGAM Vs. STATE
June 8, 2016
MAHAMANI Vs. STATE REP. BY THE INSPECTOR OF POLICE, SERNTHAMARAM POLICE STATION, TIRUNELVELI DISTRICT. (CRIME NO.45/2009)
November 4, 2016
MAHARAJA Vs. STATE
March 21, 2016
MAHARAJAN AND ORS. Vs. STATE
January 19, 2016
MAHEMA AND ORS. Vs. J. SUGANTH AND ORS.
January 5, 2016
MAHENDRA SINGH RANKA Vs. STATE
July 22, 2016
MAHENDRAN Vs. STATE
June 29, 2016
MAHENDRAN Vs. STATE
February 11, 2016
MAHESH Vs. SIVANTHI GNANAMUTHU NADAR AND ORS.
March 14, 2016
MAHESH DURAI Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT AND ORS.
February 5, 2016
MAHESWARAN Vs. STATE
February 23, 2016
MAHINDRA RESIDENTIAL DEVELOPERS LTD Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
March 28, 2016
MAJOR K MATHEWS Vs. K R VITTAL RAMAN; SRIDHAR BABU
August 19, 2016
MAJOR K.KAMALANATHAN Vs. UNIVERSITY GRANTS COMMISSION
July 18, 2016
MALABAR DIAMOND GALLERY PVT LTD Vs. ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI ZONAL UNIT; COMMISSIONER OF CUSTOMS (IMPORT) CUSTOMS HOUSE; COMMISSIONER OF CUSTOMS (AIR) MEENAMBAKKAM
July 28, 2016
MALABAR DIAMOND GALLERY PVT. LTD. REPRESENTED BY ITS DIRECTOR MR.SHAFEEKH Vs. THE ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI ZONAL UNIT NO.117, GOPALA KRISHNA ROAD, T.NAGAR CHENNAI
July 28, 2016
MALAIARASAN Vs. SUB INSPECTOR OF POLICE
June 7, 2016
MALAIYANDI Vs. PALANISAMY; BALASUBRAMANIAN; GOMATHI; ANANTHAVALLI; VELMURUGAN; MUTHUSAMY; GOVINDAMMAL; VADIVELU; GANAPATHY
July 28, 2016
MALARKODI Vs. MUTHU
June 3, 2016
MALLADI SPECIALITIES LIMITED Vs. ASSISTANT COMMISSIONER-CT
July 21, 2016
MAMOOTH Vs. CHAIRMAN CUM MANAGING DIRECTOR, TAMIL NADU ELECTRICITY BOARD; COMMISSIONER, CORPORATION OF CHENNAI; INSPECTOR OF POLICE
April 29, 2016
MANAGEMENT OF KALAIMAGAL GAS SERVICE Vs. AUTHORITY
April 4, 2016
MANAGEMENT OF TAMIL NADU S R T CORPN , MADURAI Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI AND OTHERS
February 22, 2016
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI DIVISION-I) LTD. Vs. PRESIDING OFFICER, LABOUR COURT
February 5, 2016
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. V SIVA KUMAR; ADMINISTRATOR, TAMIL NADU STATE TRANSPORT EMPLOYEES PENSION FUND TRUST, THIRUVALLUVAR ILLAM, ANNA SALAI
March 21, 2016
MANAGER NATIONAL INSURANCE CO LTD Vs. D RAJESH; V SARAVANAN
March 14, 2016
MANAGER ORIENTAL INSURANCE CO.LTD. Vs. SARASWATHI
July 22, 2016
MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD , KUMBAKONAM Vs. THIRAVIARAJAN AND ANR
March 4, 2016
MANAGING DIRECTOR Vs. JOINT COMMISSIONER OF LABOUR AND OTHERS
January 21, 2016
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. PADMAVATHY; BABU; RAMESH; RAGAMMA
September 7, 2016
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SUDHALAKSHMI
March 14, 2016
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. DIANA ANGELINA
March 2, 2016
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION Vs. ALAMELU AND OTHERS
March 7, 2016
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. THIRU E VADIVELU; PRESIDING OFFICER, III ADDL LABOUR COURT
April 5, 2016
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION LTD. Vs. S. PRABHA
October 6, 2016
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD Vs. K MANJULA AND OTHERS
February 16, 2016
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. K. THIRUPURASUNDARI
November 17, 2016
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LIMITED Vs. G EDWIN JAYARAJ AND OTHERS
February 22, 2016
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD Vs. SECRETARY, TAMIL NADU STATE TRANSPORT APPELLATE TRIBUNAL; REGIONAL TRANSPORT AUTHORITY, DHARMAPURI
June 15, 2016
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S KALAISELVAN; PRESIDING OFFICER, LABOUR COURT
March 24, 2016
MANAGING DIRECTOR, TAMIL NADU TOURISM DEVELOPMENT CORPORATION; GENERAL MANAGER, TAMIL NADU TOURISM DEVELOPMENT CORPORATION; REGIONAL MANAGER, (CENTRAL),TAMIL NADU TOURISM DEVELOPMENT CORPORATION Vs. R MANOHARAN
August 9, 2016
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION LTD. Vs. M. NANTHEESWARI
August 26, 2016
MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION, CUDDALORE Vs. GOVINDAMMAL; VALARMATHY; MALARKODI; SAKUNTHALA; PACHAMMAL; MINOR SHARMILLA; MINOR SALA; MINOR HEMALATHA
September 26, 2016
MANAGING DIRECTOR, TAMILNADU STTAE TRANSPORT CORPORATION Vs. THAHIRA
October 4, 2016
MANAGING DIRECTOR, TAMILNADU STTAE TRANSPORT CORPORATION Vs. P.SELVAM P.SAMUVEL P.JANS
October 4, 2016
MANAGING DIRECTOR, TNSTC KUMABKONAM LIMITED Vs. JEEVITHA @ NADHIYA AND OTHERS
February 5, 2016
MANAGING TRUSTEE CUM CHAIRMAN RUBEN EDUCATIONAL AND CHARITABLE TRUST Vs. THE STATE OF TAMIL NADU AND ORS.
January 5, 2016
MANGATHAI AMMAL AND ORS. Vs. RAJESWARI AND ORS.
January 5, 2016
MANI Vs. DHAMOTHARAN
December 22, 2016
MANI Vs. STATE
March 10, 2016
MANI Vs. STATE
March 31, 2016
MANI Vs. STATE
February 18, 2016
MANI @ ANBURAJ Vs. STATE
June 1, 2016
MANI @ MANIRATHINAM Vs. STATE
June 15, 2016
MANI AND ORS. Vs. STATE
February 23, 2016
MANI CHOLAKAR Vs. STATE
June 7, 2016
MANI MALAR FOOD PRODUCTS PVT. LTD. Vs. THE COMMISSIONER-CUM-BLOCK DEVELOPMENT OFFICER, AVINASHI PANCHAYAT UNION AND ORS.
January 6, 2016
MANIAN AND ORS. Vs. STATE
January 6, 2016
MANIARASAN Vs. THE STATE
March 14, 2016
MANICKAM Vs. BALARAMAN (DIED); VALLIAMMAL; MAYAKRISHNAN; SAROJA; JANAKI; CHANDRA; VAITHYANATHA PILLAI; B THILAGAVATHY; B GANESAMURTHY; B KRISHNASAMY; B VASANTHI
June 15, 2016
MANICKAM Vs. STATE REP. BY THE INSPECTOR OF POLICE, VALAPPADI POLICE STATION, SALEM DISTRICT.(CRIME NO.422 OF 2012)
July 1, 2016
MANICKAM ALIAS CHENNAPPAN Vs. MUNUSWAMY
July 27, 2016
MANICKARAJ Vs. SUB REGISTRAR, TIRUVALLUR; INSPECTOR GENERAL OF REGISTRATION
June 30, 2016
MANIKANDAN Vs. CHELLAMMAL
March 8, 2016
MANIKANDAN Vs. THE STATE
January 6, 2016
MANIKANDAN Vs. STATE
April 22, 2016
MANIKANDAN Vs. STATE
June 16, 2016
MANISHA K.KAWAD @ LAKSHMI Vs. TARUN I.TATER
February 23, 2016
MANIVEL Vs. THE STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE CBCID TRICHY. [CRIME NO.2 OF 2014]
December 23, 2016
MANJU Vs. NAGARAJAN @ NESAKUMAR @ NESA; BHAVANI; INSPECTOR OF POLICE, THIRUVALLUR TALUK POLICE STATION
August 18, 2016
MANJU @ MANJUNATH; DURAISAMY Vs. STATE
March 29, 2016
MANJUNATH Vs. STATE
March 11, 2016
MANJUNATHA REDDY Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE HUDCO POLICE STATION KRISHNAGIRI DISTRICT.
March 21, 2016
MANKIND PHARMA LIMITED Vs. SUN PHARMA LABORATORIES LIMITED
August 16, 2016
MANOHARAN Vs. S P CHOHKALINGAM CHETTIYAR
June 6, 2016
MANOHARAN AUTOMOBILES Vs. THE STATE OF TAMIL NADU AND ORS.
January 22, 2016
MANOJ METALS Vs. THE ASSISTANT COMMISSIONER VALLALAR NAGAR ASSESSMENT CIRCLE
March 2, 2016
MARAPPA Vs. STATE
June 1, 2016
MARI @ MARIMUTHU Vs. STATE
March 16, 2016
MARI @ MUTHU @ MARIMUTHU Vs. STATE
April 11, 2016
MARIA FRANCIS Vs. M.VARGHESE @ MARIA VARGHESE
November 2, 2016
MARIAPPAN Vs. STATE REP BY INSPECTOR OF POLICE
September 22, 2016
MARIAPPAN Vs. STATE
October 25, 2016
MARIAPPAN; GANESAN; SUBBIAH Vs. STATE
July 19, 2016
MARIE WILSON Vs. STATE OF TAMIL NADU; INSPECTOR OF POLICE
July 1, 2016
MARIMUTHU Vs. THE STATE
March 11, 2016
MARIMUTHU Vs. THE INSPECTOR OF POLICE
September 19, 2016
MARIMUTHU (A1) Vs. STATE REP BY INSPECTOR OF POLICE, OMALUR POLICE STATION, SALEM DISTRICT (CR. NO. 74 OF 2010)
July 22, 2016
MARIYAMMAL Vs. J.CORNALIUS
December 23, 2016
MARTIN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
January 19, 2016
MARTIN MANRIQUE MANSOUR Vs. STATE
March 15, 2016
MARUDHAI; PARAMASIVAM; SUNDARARAJAN Vs. KATHAN
August 16, 2016
MARUTHU Vs. STATE
March 8, 2016
MARY AND ORS. Vs. STATE
March 23, 2016
MARY SELVI Vs. VANNITHANGAM
April 13, 2016
MASILAMANI Vs. INSPECTOR OF POLICE UDAYARPALAYAM POLICE STATION
July 13, 2016
MASTHAN Vs. STATE
April 13, 2016
MATHIAZHAGAN Vs. STATE
March 8, 2016
MATHIVANAN Vs. STATE
March 24, 2016
MATHIVANAN Vs. STATE
March 10, 2016
MATHIYALAGAN Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE
March 31, 2016
MAYA APPLIANCES (P) LTD. NEW NO.2(01D NO.8) BOAT CLUB 1ST AVENUE, CHENNAI Vs. UROOJ AHMED LORDS ENTERPRISES (INDIA) 1620
December 16, 2016
MCC DIGITAL INNOVATIONS PRIVATE LTD Vs. ASSISTANT COMMISSIONER (CT)
June 7, 2016
MECHANIC KUMAR Vs. STATE OF TAMIL NADU
August 16, 2016
MEDICAL COUNCIL OF INDIA Vs. SRI MUTHUKUMARAN EDUCATIONAL TRUST
September 14, 2016
MEDICAL COUNCIL OF INDIA Vs. CHRISTIAN MEDICAL COLLEGE AND OTHERS
February 2, 2016
MEDICAL COUNCIL OF INDIA, REP. BY ITS SECRETARY, POCKET Vs. MRS. S. MANIMANGAI
December 22, 2016
MEENAKSHI SUNDARAM Vs. H RADHA
February 10, 2016
MEENAMBAL Vs. SHANTHA
February 2, 2016
MEGA STAR SURVEY AND CONSULTANTS INDIA PVT LTD Vs. SECRETARY, MINISTRY OF ROAD TRANSPORT & HIGHWAYS GOVERNMENT OF INDIA; DIRECTOR GENERAL (RD), MINISTRY OF ROAD TRANSPORT & HIGHWAYS GOVERNMENT OF INDIA; CHIEF ENGINEER (P7), MINISTRY OF ROAD TRANSPORT & HIGHWAYS GOVERNMENT OF INDIA; CHIEF ENGINEER (S&R) (B
June 2, 2016
MEGANATHAN Vs. STATE
September 16, 2016
MEGATRENDS INC. Vs. COMMISSIONER OF INCOME TAX AND ORS.
March 24, 2016
MEGATRENDS INC. Vs. COMMISSIONER OF INCOME TAX AND ORS.
February 11, 2016
MEHABOOB ALI Vs. STATE
August 8, 2016
MEIYALAGAN Vs. STATE
February 16, 2016
MERRYLAND INFRASTRUCTURE PRIVATE LIMITED; SHINE HOME APPLIANCES PRIVATE LIMITED; ORIGINAL INNOVATIVE LOGISTICS (INDIA) PRIVATE LIMITED Vs. STATE
July 6, 2016
METROPOLITAN TRANSPORT CORPORATION LTD Vs. BABU PILLAI (DECEASED); RANGA PILLAI; B RAJENDRAN
March 14, 2016
METROPOLITAN TRANSPORT CORPORATION LTD. Vs. S. SRIMATHY
September 7, 2016
METTILBAI Vs. BALAMMAL; BRIGHT; THOMAS; LILLYBAI; VIMALABAI; SUGANTHABAI; DEVASUNDARAM; SAM SUNDAR; JAYA; HEMALATHA; RAKEL; CHARLET; REJITHAM; JEBAMONI; KANAGAMMAL NADACHI
August 12, 2016
MEYYAN Vs. MANAGEMENT OF STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD. AND ORS.
January 4, 2016
MI STEEL PROCESSING INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER (CT), KANCHEEPURAM ASSESSMENT CIRCLE AND ORS.
January 11, 2016
MICHAEL HART Vs. NINESTARS INFORMATION TECHNOLOGIES LTD.
April 5, 2016
MINOR GOVIND ASHOK Vs. GOVERNMENT OF INDIA
July 28, 2016
MINOR JAYALAKSHMI Vs. SEENUVASAN
June 15, 2016
MINOR K.ARAVINTHAN Vs. THE PRINCIPAL,SAINIK SCHOOL
July 1, 2016
MINOR K.PRIYADARSHINI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
July 4, 2016
MINOR M. BALAJI Vs. S. VENKATACHALAM
September 8, 2016
MINOR M. MOHAMED ASHFAQ THROUGH HIS MOTHER, GUARDIAN AND NEXT FRIEND SMT. A. SULAIHA BARVIN Vs. M. MOHAMED FEROZE
August 24, 2016
MINOR MAHEMA AND OTHERS Vs. J SUGANTH AND OTHERS
January 5, 2016
MINOR MONEES CHAKRAVARTHY Vs. S.ARUMUGASAMY
April 15, 2016
MINOR R K JAYAVARDHANI Vs. CHAIRMAN
August 16, 2016
MODAKURUCHI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LTD Vs. C VASUDEVAN; STATE OF TAMIL NADU; REGISTRAR OF CO-OPERATIVE SOCIETIES
March 29, 2016
MOHAMAD IRFAN Vs. VELUKANNAN
December 22, 2016
MOHAMED GOUSE Vs. STATE BY INSPECTOR OF POLICE
July 27, 2016
MOHAMED IBRAHIM Vs. STATE
June 15, 2016
MOHAMED JAMALUDIN Vs. STATE BANK OF TRAVANCORE REP. BY BRANCH MANAGER/AUTHORISED OFFICER, BESANT NAGAR BRANCH, E
October 20, 2016
MOHAMED SULTAN MARAICAR Vs. THE SPECIAL SECRETARY,GOVERNMENT OF PUDUCHERRY,DEPARTMENT OF REVENUE AND DISASTER MANAGEMENT
July 19, 2016
MOHAMMED BASHIR Vs. MAHESH MENON; O M XAVIER; SRIRAM, ZONAL SALES MANAGER; KUMAR REGIONAL SALES MANAGER; SENTHIL AREA SALES MANAGER; INSPECTOR OF POLICE, CITY CRIME BRANCH
June 21, 2016
MOHAMMED IBRAHIM Vs. JUNAITHA BEGAM
November 22, 2016
MOHAMMED MEERAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, ARIYAMANGALAM POLICE STATION, TRICHY DISTRICT. [CRIME NO.13 OF 2015 OF PONMALAI A.W.P.S.]
December 2, 2016
MOHAMMED NOUFEL Vs. NISHA BEGUM @ NISHANA; MINOR M NAS MOHAMMED
September 9, 2016
MOHAMMED YUSUFF SAHIB Vs. SPECIAL DIRECTOR
February 19, 2016
MOHAN Vs. STATE BY THE INSPECTOR OF POLICE, SHOLINGHUR POLICE STATION, VELLORE DISTRICT (CR.NO.14 OF 2012)
December 5, 2016
MOHAN Vs. THE STATE, REPRESENTED BY THE INSPECTOR OF POLICE, B9 SARAVANAMPATTI POLICE STATION, COIMBATORE
December 7, 2016
MOHAN Vs. V VEERASEKAR; V KAVITHA; S SUNDHAR; K MUTHUKUMAR; R KANNAIYA; K MUTHU LAKSHMI; K SUTHA
June 15, 2016
MOHAN Vs. STATE AND ORS
July 21, 2016
MOHAN @ APPU Vs. STATE
June 27, 2016
MOHAN AND ORS. Vs. THE DISTRICT REVENUE OFFICER, KANCHIPURAM DISTRICT AND ORS.
March 11, 2016
MOHAN BREWERIES AND DISTILLERIES LIMITED Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL - 2 AND ORS.
February 26, 2016
MOHAN KUMAR Vs. STATE OF TAMIL NADU
April 4, 2016
MOHANARANGAN Vs. IRSHAD ALI
July 11, 2016
MOHIDEEN ANDAVAR PALLIVASAN Vs. A SHAJAHAN
March 9, 2016
MOOKU @ VENKATESAN Vs. STATE
July 26, 2016
MOORTHI Vs. STATE
July 25, 2016
MOORTHY Vs. STATE OF TAMIL NADU REPRESENTED BY THE INSPECTOR OF POLICE KARIPATTI POLICE STATION, SALEM DISTRICT (CRIME NO.112 OF 2012)
December 21, 2016
MOORTHY Vs. STATE
January 11, 2016
MOORTHY Vs. STATE
July 6, 2016
MOTTAIYAN @ ANGAMUTHU Vs. STATE
April 5, 2016
MR. G. SATHISH BHATIA Vs. MR. N.S. GNANESWARAN
November 24, 2016
MR. V. KRISHNAMURTHY Vs. M/S. KASTHURI & SONS LTD
September 19, 2016
MR.A.D.PADMASINGH ISAAC Vs. NEW AACHI GRINDER FRESH
March 18, 2016
MR.MANISH KHANNA Vs. PRABU POLYCOLOR LIMITED
April 29, 2016
MR.V.A.RAMASH Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS, CHENNAI
July 11, 2016
MRS. RAMALAKSHMI Vs. THE CHAIR PERSON, TAMIL NADU STATE COMMISSION FOR WOMEN, CHEPAUK, CHENNAI
October 26, 2016
MRS. S. MANIMEGALAI Vs. MEDICAL COUNCIL OF INDIA REP. BY ITS SECRETARY POCKET
October 21, 2016
MRS. T. CHITRA Vs. THE CHAIRMAN & MANAGING DIRECTOR, NEW INDIA ASSURANCE CO. LTD.
August 9, 2016
MS.SNEHA MANIMURUGAN Vs. THE SECRETARY,MEDICAL COUNCIL OF INDIA
April 12, 2016
MUDIKRISHNAN @ KRISHNAN Vs. STATE
March 8, 2016
MUJI @ MUJIBIR REHMAN Vs. STATE
June 8, 2016
MULLAIKODI AND ORS. Vs. SPECIAL SECRETARY TO GOVT., DEPARTMENT OF REVENUE & DISASTER MANAGEMENT AND ORS.
March 3, 2016
MUMTAJ, W/O (LATE) SAYED MAHABOOB (A) BABULAL Vs. DIRECTOR GENERAL OF DEFENCE ESTATES, RAKSHA SAMPADA BHAWAN; SECRETARY TO GOVERNMENT, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA; PRINCIPAL DIRECTOR, DEFENCE ESTATES, SOUTHERN COMMAND, MANEKJI MEHTA ROAD, PUNE; GENERAL OFFICER COMMANDER IN CHIEF, DEFENCE EST
August 31, 2016
MUMTAZ CHELLADURAI Vs. THE SUB-REGISTRAR AND ORS.
February 25, 2016
MUNIAMMAL Vs. ELUMALAI NAICKER
June 24, 2016
MUNIVEL @ KUTTI Vs. STATE
April 6, 2016
MURALI Vs. STATE
April 12, 2016
MURALI Vs. STATE
March 16, 2016
MURALI Vs. STATE
November 18, 2016
MURALI @ PONNUCHAMY Vs. THE SUB DIVISIONAL EXECUTIVE MAGISTRATE AND ASSISTANT COLLECTOR SIVAKASI
June 9, 2016
MURALI AND OTHERS Vs. STATE
September 20, 2016
MURTHI Vs. STATE
June 21, 2016
MURUGAN Vs. STATE
June 9, 2016
MURUGAN Vs. THE STATE
March 17, 2016
MURUGAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD., THROUGH ITS MANAGING DIRECTOR, OFFICE AT NO.2, TRIVANDRUM ROAD, VANNARPETTAI, TIRUNELVELI
December 9, 2016
MURUGAN Vs. STATE
April 21, 2016
MURUGAN Vs. STATE OF TAMIL NADU
April 25, 2016
MURUGAN Vs. THE TAHSILDAR, THIRUVIDAIMARUTHUR TALUK
June 3, 2016
MURUGAN Vs. STATE
April 11, 2016
MURUGAN Vs. STATE
June 8, 2016
MURUGAN Vs. STATE
March 15, 2016
MURUGAN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (IX) DEPARTMENT AND ORS.
January 8, 2016
MURUGAN @ MURUGESAN Vs. STATE BY INSPECTOR OF POLICE
April 21, 2016
MURUGAN AND ORS. Vs. THE INSPECTOR OF POLICE, SAYALKUDI POLICE STATION AND ORS.
January 27, 2016
MURUGANANTHAM Vs. STATE
October 25, 2016
MURUGESAN Vs. STATE REP BY INSPECTOR OF POLICE
September 16, 2016
MURUGESAN Vs. STATE
March 17, 2016
MURUGESAN Vs. STATE
July 11, 2016
MURUGESAN AND ORS. Vs. STATE BY THE INSPECTOR OF POLICE
March 1, 2016
MURUGESWARI Vs. EXECUTIVE OFFICER, MANAMADURAI TOWN PANCHAYAT, SIVAGANGAI DISTRICT
January 29, 2016
MUTHAIYAN TEMPLE Vs. JOINT COMMISSIONER, OFFICE OF THE COMMISSIONER
April 29, 2016
MUTHOOT FINCORP LTD. Vs. STATE OF TAMIL NADU
June 6, 2016
MUTHU Vs. STATE
March 10, 2016
MUTHU @ MARIMUTHU Vs. THE SECRETARY TO GOVERNMENT
May 17, 2016
MUTHU RAHMAN AND ORS. Vs. STATE AND ORS.
January 28, 2016
MUTHU RAJ; MURUGAN; BALAKRISHNAN Vs. STATE
April 1, 2016
MUTHU REDDIAR AND ORS. Vs. VENKATA SUBBA REDDI AND ORS.
March 17, 2016
MUTHUGANESAH Vs. THILLAIMANI
February 18, 2016
MUTHUKUBERAN Vs. THE STATE
April 20, 2016
MUTHUKUMAR Vs. THE STATE
February 2, 2016
MUTHUKUMARAN INSTITUTE OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION; REGISTRAR, ANNA UNIVERSITY; DIRECTOR, DIRECTORATE OF TECHNICAL EDUCATION; SECRETARY TO GOVERNMENT OF TAMIL NADU
June 8, 2016
MUTHUPANDI Vs. STATE
June 7, 2016
MYLI Vs. K. KANAGASABAI AND ORS.
January 21, 2016
N .MUTHIAH Vs. THE GOVERNMENT OF TAMIL NADU
June 6, 2016
N AHMED MUNSIF Vs. MEDICAL COUNCIL OF INDIA AND ORS
January 4, 2016
N ANNAMALAI Vs. N KUMARAVELU
January 22, 2016
N BALASUBRAMANIAN Vs. STATE OF TAMIL NADU; MANAGING DIRECTOR CUM CHAIRMAN; DEPUTY SECRETARY (REVENUE) TAMIL NADU HOUSING BOARD; EXECUTIVE ENGINEER, CIT NAGAR RENOVATION PLAN
September 22, 2016
N DHAYA POOMKAMAZH Vs. PUSHPABAI
June 29, 2016
N GANESAN Vs. VADIVEL
June 3, 2016
N GOVINDASAMY Vs. MANAGING DIRECTOR AND OTHERS
January 8, 2016
N HYDER ALI Vs. PRINCIPAL COMMISSIONER OF CUSTOMS; ASSISTANT COMMISSIONER OF CUSTOMS
June 21, 2016
N K JHA Vs. GOVERNMENT OF INDIA; PONDICHERRY UNIVERSITY; PROFESSOR ANISA BASIR KHAN
June 3, 2016
N KOTHANDAPANI Vs. UNION OF INDIA; CHIEF COMMERCIAL MANAGER; ADDITIONAL DIVISIONAL RAILWAY MANAGER; SENIOR DIVISIONAL COMMERCIAL MANAGER; CHIEF VIGILANCE OFFICER; REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
April 18, 2016
N KRISHNAMOORTHY Vs. S PAULRAJ
January 27, 2016
N MOHAN Vs. EJAZ KHILJI
November 29, 2016
N MOHANDOSS Vs. INSPECTOR OF POLICE CENTRAL CRIME INTELLIGENCE WING; SIVA RUDRAIAH
September 19, 2016
N PAPPAYEE AMMAL Vs. P RAMASAMY
March 23, 2016
N PONNAPPAN, Vs. ASSISTANT COMMISSIONER CUSTOMS
July 1, 2016
N SAGAYAM; VASANTHA; K P PANNER SELVAM; KALAVATHY; N VIMAL; P VIJAYASHANTHI; N MASILAMANI Vs. PRABHAVATHI
April 11, 2016
N SAMINATHAN Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR, DIRECTORATE OF EMPLOYMENT AND TRAINING (TRAINING WING); JOINT DIRECTOR (CRAFTSMEN TRAINING)
June 3, 2016
N SENTHILKUMARAN AND OTHERS Vs. K DEVI AND OTHERS
January 18, 2016
N VANJIMUTHU Vs. COMPETENT AUTHORITY; REVENUE DIVISIONAL OFFICER, DINDIGUL; M RAVICHANDRAN
July 22, 2016
N. BALATHANDAPANI Vs. DISTRICT SOCIAL WELFARE OFFICER/APPELLATE TRIBUNAL AND ORS.
April 25, 2016
N. CHITTARANJAN Vs. CESTAT, CHENNAI
December 2, 2016
N. KANAGARAJ Vs. UDAVDOSS COMPANY
December 8, 2016
N. KANDASAMY Vs. G.R. SAMPATH
November 4, 2016
N. KRISHNAGIRI Vs. M/S. 18 STEPS MEDIAS PRIVATE LIMITED, REP. BY ITS MANAGING DIRECTOR MR.RAVIKUMAR NO.5, NEW NO.80, THIRUVEEKA STREET, IKKARAI BOOLUVAPATTI, COIMBATORE 641 114
November 11, 2016
N. PAUL AND ORS. Vs. VINOD KUMAR
March 21, 2016
N. RAGUDEVAN Vs. MADURAI KAMARAJ UNIVERSITY
April 1, 2016
N. RAJA Vs. THE GOVERNMENT OF TAMILNADU AND ORS.
April 5, 2016
N. RAMALINGAM AND ORS. Vs. N. THANICKACHALAM
January 5, 2016
N. RASU @ VELAYUTHAM (A3) Vs. STATE REP BY INSPECTOR OF POLICE, ERODE SOUTH POLICE STATION, ERODE
December 14, 2016
N. RATHINASAMY Vs. THE DEPUTY REGISTRAR OF CO-OP., SOCIETIES AND ORS.
April 1, 2016
N. SELVATHIRUMAL Vs. UNION OF INDIA AND ORS.
March 3, 2016
N. SENGOTTAIYAN Vs. SHANMUGHAVADIVU
November 1, 2016
N. SRINIVASAN Vs. UNION OF INDIA
June 8, 2016
N. SUBBURAJ Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT AND ORS.
February 19, 2016
N. VASUKI AND ORS. Vs. STATE
January 19, 2016
N. VENKACHALAM Vs. STATE
December 9, 2016
N. VENKATARAMAN Vs. THE DISTRICT COLLECTOR, CUM DISTRICT MAGISTRATE, THANJAVUR AND ORS.
April 22, 2016
N.A.K. GOPALAKRISHNA RAJA Vs. DISTRICT COLLECTOR
April 20, 2016
N.BALA BASKAR Vs. UNION OF INDIA
April 7, 2016
N.BHUVANESWARI Vs. STATE OF TAMIL NADU
August 30, 2016
N.C.ATHINARAYANA PERUMAL Vs. THE JOINT COMMISSIONER, H.R. & C.E DEPARTMENT
June 3, 2016
N.GOVINDAMMAL Vs. M.A.THIAGARAJAN
December 20, 2016
N.GOWTHAMAN @ BABU Vs. THE GOVERNMENT OF TAMIL NADU
August 29, 2016
N.JAYANTHI M.S. Vs. DIRECTOR OF MEDICAL EDUCATION
April 25, 2016
N.JAYAVEL Vs. THE DISTRICT COLLECTOR OF KANCHEEPURAM DISTRICT
April 26, 2016
N.JOTHI Vs. S.RADHA
November 2, 2016
N.K. ABUBACKER Vs. DR. A.K. ZAINUDDIN (DECEASED)
November 9, 2016
N.K. JINNAH Vs. THE COMMISSIONER, TIRUCHIRAPALLI CITY CORPORATION AND ORS.
April 1, 2016
N.K. SURANA Vs. RAMU AND ORS.
January 5, 2016
N.KUMAR Vs. SECRETARY OF GOVERNMENT
February 17, 2016
N.MANI Vs. THE GENERAL MANAGER TAMIL NADU STATE TRANSPORTS CORPORATION
June 6, 2016
N.MANIKANDAN Vs. THE SUPERINTENDENT OF POLICE
June 8, 2016
N.MARAPPAN Vs. V.S.T.SENGOTTAIAN
May 11, 2016
N.PERIYASAMY Vs. P.ARUMUGHAM
November 23, 2016
N.R.CHENNIAPPAN Vs. MINOR RIKTHU ANUPAMA
July 29, 2016
N.RAJU Vs. V.N.KRISHNASAMY
April 26, 2016
N.RENUKA DEVI Vs. E.LALITHA
March 4, 2016
N.S. GANESWARAN Vs. THE UNION OF INDIA AND ORS.
January 28, 2016
N.S. GUNASEKARAN Vs. THE PRINCIPAL DISTRICT JUDGE, NAMAKKAL DISTRICT, NAMAKKAL
December 14, 2016
N.S. SUBBAIH NAIDU AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
April 7, 2016
N.SHEELA Vs. STATE
July 19, 2016
N.SUBBARAYAN Vs. THE MANAGER,LIFE INSURANCE CORPORATION OF INDIA
November 16, 2016
N.VELU Vs. G.VELU
April 28, 2016
N.VIJAYALAKSHMI Vs. JANAKIYAMMAL
December 23, 2016
N.VINUTHA Vs. M.EZHILAN
April 1, 2016
N.YASHVANTH KUMAR Vs. STATE OF TAMIL NADU
April 26, 2016
NACHIARAMMAL Vs. DISTRICT COLLECTOR
April 29, 2016
NAGABOOSHANAM Vs. STATE BY THE INSPECTOR OF POLICE, THALI POLICE STATION, KRISHNAGIRI DISTRICT CR.NO.96 OF 2011
December 7, 2016
NAGAIYAN Vs. STATE AND ORS
March 22, 2016
NAGAJOTHI Vs. STATE OF TAMIL NADU
August 1, 2016
NAGAPPAN Vs. STATE
June 2, 2016
NAGARAJ Vs. STATE
September 6, 2016
NAGARAJ Vs. STATE
March 24, 2016
NAGARAJ AND ORS. Vs. STATE
April 4, 2016
NAGARAJAN Vs. STATE
February 18, 2016
NAGARATHINAM Vs. S.JAYA
December 20, 2016
NAGAVEDU PRIMARYAGRICULTURAL COOPERATIVE BANK LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT
April 25, 2016
NALLAPERUMAL Vs. THE INSPECTOR OF POLICE
June 8, 2016
NAMBIRAJAN Vs. MOHAN
September 21, 2016
NANDAKUMAR Vs. THE STATE THROUGH THE INSPECTOR OF POLICE
November 29, 2016
NANDHAKUMAR (IN CRL.A.NO.148 OF 2014/A Vs. STATE BY, INSPECTOR OF POLICE, MALLASAMUDRAM POLICE STATION, NAMAKKAL DISTRICT. (CRIME NO.308/2011)
June 2, 2016
NARAVALA Vs. STATE
February 25, 2016
NARAYANAN Vs. PARTHIBEN
April 25, 2016
NARAYANASWAMY @ NARAYANAN Vs. STATE
March 30, 2016
NARAYANI Vs. THE GOVERNMENT OF TAMIL NADU
April 27, 2016
NARENDRA M. VASA Vs. ADDITIONAL COMMR. OF CUS.
November 3, 2016
NARI Vs. STATE
April 14, 2016
NASHATH JINAN Vs. GOVERNMENT OF INDIA
June 29, 2016
NATARAJAN Vs. STATE
September 19, 2016
NATARAJAN Vs. STATE AND ORS.
January 8, 2016
NATARAJAN; SEKAR; RAJENDRAN; VELMURUGAN Vs. STATE
March 1, 2016
NATCO ORGANICS LIMITED Vs. CENTRAL GOVERNMENT STANDING COUNSEL
April 28, 2016
NATESAN Vs. STATE
August 3, 2016
NATESAN Vs. ARUMUGHAM
December 8, 2016
NATESAN Vs. K M ARUMUGAM
August 30, 2016
NATIONAL HORTICULTURAL RESEARCH & DEVELOPMENT FOUNDATION (NHRDF) Vs. PRESIDING OFFICER, LABOUR COURT; P MURUGESAN
June 9, 2016
NATIONAL INSURANCE CO , LTD Vs. SHRIRAM INVESTMENTS LTD
August 17, 2016
NATIONAL INSURANCE CO LTD Vs. AANANDHANAYAKI; MINIOR HARIVICKRAM; MINIOR HARIRITHANYA; PONNUSAMY; RAMASAMY; JOTHI BUS TRANSPORTS
March 31, 2016
NATIONAL INSURANCE CO LTD Vs. K ANURADHA
March 9, 2016
NATIONAL INSURANCE CO LTD Vs. R. KANNAN
November 18, 2016
NATIONAL INSURANCE CO. LTD. Vs. V. MANI
November 24, 2016
NATIONAL INSURANCE CO. LTD. Vs. K.RAJASEKARAN (DIED)
November 24, 2016
NATIONAL INSURANCE CO. LTD. Vs. CHOKKALINGAM AND ORS.
March 15, 2016
NATIONAL INSURANCE CO. LTD. Vs. K.SUGUMAR
December 8, 2016
NATIONAL INSURANCE CO. LTD., REP. BY ITS BRANCH MANAGER, KEEZHA RAJA VEETHI, PUDUKKOTTAI Vs. V. MANI
November 23, 2016
NATIONAL INSURANCE CO.LTD Vs. BRINDHA
September 6, 2016
NATIONAL INSURANCE CO.LTD. Vs. S.KALLIAPPAN
December 9, 2016
NATIONAL INSURANCE COMPANY LIMITED, TIRUNELVELI Vs. M. RAJAMMAL AND ORS.
March 14, 2016
NATIONAL INSURANCE COMPANY LTD Vs. C VILVARAJA; S MEYAPPAN
March 11, 2016
NAVEEN @ NAVEENKUMAR Vs. THE SECRETARY TO GOVERNMENT
November 23, 2016
NAWABZADA KHURSHEED MOHAMMED KHAN Vs. THE SECRETARY TO GOVERNMENT, CHENNAI
February 16, 2016
NEELAM AGARWAL Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED (SIPCOT)
February 29, 2016
NETWIN SPORT CLUB Vs. SUPERINTENDENT OF POLICE; ASSISTANT COMMISSIONER
June 27, 2016
NEW INDIA ASSURANCE CO ,LTD Vs. RAJA; VIJAYA; VST MOTOR SERVICE
July 28, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. S.GNANAPRAKASAM
September 28, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. P. ARUNACHALAM AND ORS.
April 6, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. G. BAGGIYAM AND ORS.
February 17, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. K.MUTHUSINGAM
February 26, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. D.RAMKUMAR
February 22, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. SAKTHIVEL
December 19, 2016
NEW INDIA ASSURANCE CO. LTD., 45, MOORE STREET, T.P. CELL, CHENNAI 600 001 Vs. INDUBAI
February 23, 2016
NEW INDIA ASSURANCE CO.LTD Vs. MINOR NILA
March 17, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. V.CHINNA PONNU
March 18, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. NACHIMUTHU
July 21, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. G.ALAMELU
June 3, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. KARTHICK
April 12, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. SARASWATHI
August 11, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. D.KOMALA
November 4, 2016
NEYCER INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE OFFICE OF COMMISSIONER OF CENTRAL EXCISE
June 3, 2016
NGA STEELS (P) LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CENTRAL EXCISE
June 23, 2016
NIGETHA TRADING COMPANY Vs. THE COMMISSIONER,TAMIL NADU FOOD PROTECTION AND DRUGS ADMINISTRATION DEPARTMENT
August 9, 2016
NILKAMAL LIMITED Vs. THE CUSTOMS, EXCISE & SERVICE TAX
February 5, 2016
NIRMALA Vs. S. RAVI
February 15, 2016
NISHANTH @ THAMBU Vs. STATE
August 3, 2016
NIZAMUDDIN Vs. INSPECTOR OF POLICE
July 20, 2016
NLC JEEVA OPPANTHA THOZHILALAR SANGAM, AFFILIATED TO AITUC, REP.BY THE GENERAL SECRETARY, K.VENKATESAN, D Vs. M/S. NEYVELI LIGNITE CORPORATION LTD., REP.BY ITS CHAIRMAN AND MANAGING DIRECTOR, NEYVELI TOWN, CUDDALORE DISTRICT
August 5, 2016
NOKIA INDIA SALES PVT LTD Vs. ASSISTANT COMMISSIONER (CT) SRIPERUMBUDUR ASSESSMENT CIRCLE VARADARAJAPURAM AND ORS
April 12, 2016
NOORJAHAN Vs. K. SENTHAMARAI
November 28, 2016
O.E. SIVA MAHENDRAN Vs. INBA NILA
December 15, 2016
O.ULAGANATHAN Vs. TAMIL NADU HILL AREAS CONSERVATION AUTHORITY
August 8, 2016
OATHAIYANDI Vs. THE SECRETARY, TAMIL DEVELOPMENT, CHARITABLE ENDOWMENT
June 7, 2016
OBILIAPPA; MUNISAMY Vs. STATE
April 7, 2016
OERLIKON FRICTION SYSTEMS (INDIA) LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
January 21, 2016
OFFICIAL ASSIGNEE HIGH COURT, MADRAS Vs. T.R.BHUVANESWARI
April 20, 2016
OFFSHORE INFRASTRUCTURE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
December 9, 2016
OLGA GEORGE Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION; PRINCIPAL SECRETARY / DIRECTOR DIRECTORATE OF INDIAN MEDICINE AND HOMEOPATHY; PRINCIPAL SECRETARY HEALTH & FAMILY WELFARE DEPARTMENT; P RATHAMANI
September 26, 2016
ONLY SUCCESS LEARNING TECHNOLOGIES PRIVATE LIMITED Vs. THE ADDITIONAL COMMISSIONER OF SERVICE TAX, SERVICE TAX II
June 28, 2016
OPAL LAPIDARIES INC. AND ORS. Vs. V. PARTHASARTHY AND ORS.
January 5, 2016
ORIENTAL INSURANCE CO LTD Vs. PRAKASH @ PRAKASHAM; Y KRISHNAMOORTHI
April 15, 2016
ORIENTAL INSURANCE CO LTD Vs. SELVAM
November 28, 2016
ORIENTAL INSURANCE CO. LTD. Vs. R. MAHENDRAN
September 14, 2016
ORIENTAL INSURANCE CO. LTD. Vs. RAVI AND ORS.
February 9, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUTHUMEENAL
March 16, 2016
ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS BRANCH MANAGER, OFFICE AT THENKASI ROAD, RAJAPALAYAM CITY, RAJAPALAYAM TALUK, VIRUDHUNAGAR DISTRICT Vs. PANCHAVARNAM
November 29, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. MANIMEKALAI AND ORS.
March 28, 2016
P ABOPATHAN Vs. CHAIRMAN/MANAGING DIRECTOR AND OTHERS
February 11, 2016
P ANBUCHEZIAN Vs. INSPECTOR OF LABOUR AUTHORITY UNDER TAMILNADU INDUSTRIAL ESTABLISHMENT; MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION; GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION
April 15, 2016
P ASHOK KUMAR Vs. P K PERIYASAMY; ANUSUYA
April 6, 2016
P ASHOKAN Vs. DISTRICT COLLECTOR; ASSISTANT DIRECTOR, GEOLOGY AND MINING DEPARTMENT
September 2, 2016
P CHELLAMUTHU AND OTHERS Vs. SUB REGISTRAR AND OTHERS
February 17, 2016
P DURAIPANDI Vs. DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; USILAMPATTI MUNICIPALITY; COMMISSIONER, USILAMPATTI MUNICIPALITY
September 26, 2016
P JAYARAMAN Vs. GOVERNMENT OF TAMIL NADU
April 26, 2016
P K MUTHUKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE, CRIME BRANCH, CID
September 1, 2016
P K PANCHAKSHARAM Vs. STATE
January 18, 2016
P K VINAYAGAM Vs. SARASWATHI
March 11, 2016
P KAMALAVENI Vs. DISTRICT COLLECTOR, TIRUPUR DISTRICT; DISTRICT REVENUE OFFICER, TIRUPUR DISTRICT; TAHSILDAR, PALLADAM, TIRUPUR DISTRICT; R RADHAKRISHNAN
July 14, 2016
P KARUPPUSAMY Vs. STATE BY ADDITIONAL SUPERINDENT OF POLICE
February 29, 2016
P KRISHNAN; K VISHNUSANKAR; K SIVAGANGAI; KRISHNAVENI @ LALITHA Vs. STATE
August 17, 2016
P KULASEKARAN Vs. GENERAL MANAGER, SOUTHERN RAILWAY
January 11, 2016
P M JAYAMURUGAN Vs. SUB REGISTRAR, PERUNTHURAI; DISTRICT REGISTRAR, KARUNGALPALAYAM
June 2, 2016
P MALA Vs. STATE AND OTHERS
January 22, 2016
P MALLES Vs. STATE
September 9, 2016
P MANI Vs. STATE, SUB-INSPECTOR OF POLICE
January 7, 2016
P MURUGESAN Vs. G RAJA
March 1, 2016
P N RAMESH BABU Vs. DEPUTY SUPERINTENDENT OF POLICE
April 6, 2016
P NAGASUNDARAM Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
February 19, 2016
P P M R THANGARAJAN Vs. SARASWATHY TIMBER DEPOT; P P M R THANGARAJAN
April 27, 2016
P PANNEER Vs. PRINCIPLE DISTRICT JUDGE AND ANOTHER
January 4, 2016
P PAUL THANGAM Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER; ASSISTANT ENGINEER; DISTRICT COLLECTOR
March 4, 2016
P RAJU Vs. V ATHILAKSHMI; M MANGAYARKARASI
April 5, 2016
P RAMAR Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, ANIMAL HUSBANDRY DAIRYING & FISHERIES DEPARTMENT; DIRECTOR OF ANIMAL & VETERINARY SERVICE; COMMISSIONER AND DIRECTOR OF ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT
September 29, 2016
P RAVI @ SAFARI RAVI Vs. STATE
March 22, 2016
P RENGANAYAGI Vs. JOINT I SUB REGISTRAR
June 29, 2016
P SARAVANAN Vs. INSPECTOR OF POLICE, CITY CRIME BRANCH
August 18, 2016
P SARAVANAN Vs. STATE
July 13, 2016
P SAROJINI; ESHWARAN; B REKHA; M NIRMALA; R PALANISAMY; K VISWANATHAN; PALANISAMY; S LOGANATHAN; KRISHNAMURTHY; JOSE; T M S PALANISAMY; SELVARAJ; BOOPATHY; RAJKUMAR; T BHOOPATHY; A ESWARAN Vs. STATE OF TAMIL NADU; COMMISSIONER, MUNICIPAL ADMINISTRATION AND WATER WORKS DEPARTMENT; COMMISSIONER, PALLADAM MUNICIPALITY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT; T BOOPATHI
August 9, 2016
P SEERANGAN Vs. STATE
August 8, 2016
P SELVARAJ Vs. S KATHIRESAN
September 22, 2016
P SHANMUGAM Vs. A/M GANGADARESWARAR TEMPLE
January 5, 2016
P SHANMUGAM Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
February 11, 2016
P SIVAGNANAM; A SATHYANATHAN; V DURAIRAJ; V VEERA CHELLAIAH; C ROSAMMAL; V MURUGESAN; K VISWANATHAN; N CHINNASAMY Vs. STATE
August 30, 2016
P SUDHAKAR Vs. T K GOVINDA RAJ
August 18, 2016
P SURESH; P KARTHIKEYAN Vs. STATE
August 3, 2016
P UDAYAKUMAR Vs. E BABU; E RAJA; E RAVI
March 2, 2016
P VAIYANA PERUMAL Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT AND OTHERS
February 9, 2016
P VEDIYAPPAN Vs. RAMASAMY; KUPPAMMAL; PERUMAL MANI (DIED); MURUGESAN (DIED); SELVAM; JAYANTHI; RANI; MINOR ANITHA; MINOR VANITHA; MINOR PUNITHA; UMA MAHESWARI; SUJATHA; PRIYA; MINOR CHITHRA; T MANICKAM; M JAYALAKSHMI
April 29, 2016
P. ARUMUGAM Vs. THE CHIEF GENERAL MANAGER, STATE BANK OF MYSORE
February 26, 2016
P. AZHAGAR SAMY Vs. THE STATE OF TAMIL NADU REP. BY ITS THE SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, CHENNAI
November 1, 2016
P. CHANDIRAKASAN AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
April 28, 2016
P. CHINNA MARUTHUPANDY AND ORS. Vs. VANITHA AND ORS.
January 22, 2016
P. ELANGO Vs. THE REGISTRAR, APPELLATE AUTHORITY FOR INDUSTRIAL & FINANCIAL RECONSTRUCTION AND ORS.
April 29, 2016
P. GOWRILINGAM Vs. P. NESAMANI
February 16, 2016
P. KALIAMMAL Vs. V. RATHINAMMAL
November 7, 2016
P. KALPANA Vs. R. SARAVANAN AND ORS.
February 26, 2016
P. KUMARARAJA Vs. REGIONAL TRANSPORT OFFICER, SRIRANGAM, TRICHY
September 29, 2016
P. KUMARI Vs. A. ANANDAN
February 19, 2016
P. LINGASAMY Vs. B. PREMAVATHY
November 9, 2016
P. MAHALAKSHMI Vs. DISTRICT EDUCATIONAL OFFICER
October 17, 2016
P. MANIMARAN Vs. REGIONAL TRANSPORT OFFICER, MADURAI
September 26, 2016
P. MANOHARAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
February 16, 2016
P. MARIAPPA Vs. SECRETARY, DEPARTMENT OF HOME
September 2, 2016
P. MURTHY AND ORS. Vs. SRI VENKATESWARA STEELS AND ORS.
March 17, 2016
P. MUTHUSAMY Vs. K. ARUMUGAM
November 29, 2016
P. NIRMAL NESAKUMAR Vs. THE DISTRICT COLLECTOR, KANYAKUMARI DISTRICT, NAGERCOIL
November 24, 2016
P. PADMAVATHI Vs. M. MAHENDRAN
July 13, 2016
P. PANCHALI Vs. CHIEF ENGINEER
September 8, 2016
P. PANDIAN Vs. THE INSPECTOR GENERAL OF REGISTRATION, SANTHOME HIGH ROAD AND ORS.
February 29, 2016
P. PANDITHURAI Vs. STATE
August 11, 2016
P. PARAMASIVAN Vs. STATE
November 7, 2016
P. PARVATHAM Vs. THE SECRETARY TO GOVERNMENT, SOCIAL WELFARE AND NUTRITIOUS MEAL PROGRAMME (SW-1) DEPARTMENT, CHENNAI AND ORS.
March 3, 2016
P. PARVATHY Vs. R. PARVATHI AND ORS.
March 15, 2016
P. PAULRAJ Vs. THE DIRECTOR GENERAL OF POLICE, MYLAPORE AND ORS.
April 21, 2016
P. PRASANNA Vs. THE DISTRICT COLLECTOR MADURAI AND ORS.
April 20, 2016
P. PREMKUMAR Vs. THE EXECUTIVE DIRECTOR RS(SR) INDIAN OIL CORPORATION LIMITED
October 25, 2016
P. PUGALENTHI Vs. STATE OF TAMIL NADU AND ORS.
February 9, 2016
P. RAMACHANDRAN Vs. STATE OF TAMIL NADU
June 30, 2016
P. RAMAIAH Vs. COMMISSIONER OF POLICEE, TRICHY-1 AND ORS.
January 6, 2016
P. RAMANATHAN AND ORS. Vs. THE ESTATE OFFICER, SIDCO AND ORS.
January 5, 2016
P. RAMASAMI AND ORS. Vs. NAGAI SIVASAKTHI BENEFIT FUND LIMITED
February 4, 2016
P. RAMIAH AND ORS. Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
February 10, 2016
P. RAMU Vs. THE SECRETARY, BAR COUNCIL OF TAMIL NADU AND ORS.
April 20, 2016
P. RAVI Vs. THE JOINT REGISTRAR OF COOPERATIVES MADURAI REGION, MADURAI
December 9, 2016
P. RAYAPPAN Vs. M. MANIKANDAN
November 17, 2016
P. REEGAN Vs. THE STATE OF TAMIL NADU AND ORS.
January 27, 2016
P. SADISH @ SADISHKUMAR Vs. STATE REP BY INSPECTOR OF POLICE, TIRUPPUR RURAL POLICE STATION, TIRUPPUR DISTRICT. (CR.NO.1142 OF 2008)
December 14, 2016
P. SAKTHIVEL Vs. JOINT COMMISSIONER OF HR & CE
November 23, 2016
P. SHAKUNTHALA Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
June 6, 2016
P. SHEEBA Vs. THE SUPERINTENDENT OF POLICE
January 21, 2016
P. SHRI SANTHAJI Vs. A. RAJAGOPAL
June 22, 2016
P. SIVALINGAM Vs. G. ASOKAN
September 16, 2016
P. SUBBURAJ Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
February 17, 2016
P. SUBRAMANIAM Vs. S. SASIKUMAR
October 19, 2016
P. SUDALAIMUTHU Vs. UNION BANK OF INDIA (A GOVT. OF INDIA UNDERTAKING), REP. BY ITS SENIOR MANAGER, FIELD GENERAL MANAGERS OFFICE, NO.139, BROADWAY, CHENNAI 600 108
December 22, 2016
P. SUYAMBULINGAM, PROP.AMARNATH AYURVEDHA PHARMACY, NO. 15 Vs. THE COMMISSIONER, PROHIBITION & EXCISE, CHEPAUK, CHENNAI
December 22, 2016
P. THANGAVELU Vs. UNION OF INDIA
July 14, 2016
P. VEERA BHAARATHI Vs. STATE OF TAMIL NADU, REP BY THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME [PRISON] DEPARTMENT, TAMIL NADU GOVERNMENT CHIEF SECRETARIAT, FORT. ST. GEORGE, CHENNAI 600 009
October 26, 2016
P. VELAMMAL Vs. THE ADDITIONAL ASSISTANT ELEMENTARY EDUCATIONAL OFFICE, SIVAGANGAI DISTRICT AND ORS.
April 26, 2016
P. VENKATA RAO AND ORS. Vs. VENKATESAN AND ORS.
January 19, 2016
P. VENNILA Vs. THE STATE OF TAMIL NADU REP. BY THE INSPECTOR OF POLICE, YETHAPUR POLICE STATION, SALEM DISTRICT. (CR. NO. 809 OF 2011)
June 28, 2016
P. VIJAYAN AND ORS. Vs. STATE
February 3, 2016
P.A.FAREETH MAIDEEN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CITY CRIME BRANCH
December 22, 2016
P.BALASUBRAMANIYAN Vs. THE TAHSILDAR, MANMANGALAM
June 16, 2016
P.CHINNAMMAL Vs. V.VEERASWAMY
February 2, 2016
P.CHINNARAJ Vs. K.GOVINDASAMY
December 19, 2016
P.DORAIKANNAN Vs. THE DISTRICT COLLECTOR, VILLUPURAM
August 9, 2016
P.GOPALAKRISHNAN Vs. UNION OF INDIA
April 21, 2016
P.GOVINDARASU Vs. THE REVENUE DIVISIONAL OFFICER
April 22, 2016
P.JAYARAMA PILLAI Vs. K.BALAKRISHNAN
September 1, 2016
P.JEYAKUMAR Vs. THE SUPERINTENDENT OF POLICE
June 3, 2016
P.K.SELVENDRAN Vs. THE DIRECTOR OF GOVERNMENT EXAMINATION
July 5, 2016
P.K.SRIKUMAR Vs. HARSHITHA GOPINATHAN
July 25, 2016
P.KAMARAJ Vs. ALL INDIA P&T SC/ST EMPLOYEES WELFARE ASSOCIATION
February 8, 2016
P.KANAGARAJ Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY GENERATION & DISTRIBUTION CORPORATION
August 4, 2016
P.KRISHNAMOORTHY Vs. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT
August 17, 2016
P.M. PALANISAMY AND ORS. Vs. THE DISTRICT COLLECTOR/ARBITRATOR, ERODE DISTRICT AND ORS.
February 18, 2016
P.M. SADANANDA Vs. S. CHOODAMANI
March 11, 2016
P.M.MATCHARANI Vs. THE FIT PERSON / DEPUTY COMMISSIONER
November 25, 2016
P.MANI Vs. V.GANESHKUMAR
March 31, 2016
P.MARIADOSS Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
July 19, 2016
P.MURUGAN Vs. NAGERCOIL MUNICIPALITY
June 6, 2016
P.MURUGESAN Vs. STATE
April 15, 2016
P.PARAMASIVAN Vs. RAMALAKSHMI
November 7, 2016
P.PUGALENTHI Vs. STATE OF TAMIL NADU
July 1, 2016
P.R.GUNASEKARAN Vs. K.BALASUBRAMANI
July 28, 2016
P.R.JEYABALAN Vs. THE TAHSILDAR,KODAIKANAL TALUK
June 14, 2016
P.RAJAMANI Vs. J.PUSHPA
October 4, 2016
P.RAJAVELU Vs. UDAYAPRIYA
September 2, 2016
P.RAVINDRAN Vs. THE COMMISSIONER, MADURAI CORPORATION
June 7, 2016
P.S. MOORTHY, ETC. Vs. DISTRICT COLLECTOR AND ANOTHER
January 18, 2016
P.S.K. SINGARAVELU Vs. THE SECRETARY, TAMIL NADU LEGISLATIVE ASSEMBLY SECRETARIAT, FORT ST. GEORGE, CHENNAI
December 2, 2016
P.SAKUNTHALA Vs. N.A.RAJENDRAN
August 10, 2016
P.SHANMUGANATHAN Vs. THE SECRETARY TO TAMIL NADU GOVERNMENT
August 31, 2016
P.SIVARAJ Vs. R.SELVARAJ
August 1, 2016
P.SURESH Vs. THE DISTRICT COLLECTOR
October 21, 2016
P.THANAJJEYAN Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMILNADU) LTD.
November 1, 2016
P.VASUNATHAN Vs. THE SECRETARY,TAMIL NADU TOURISM, CULTURE AND RELIGIOUS ENDOWMENTS (A-NI2-2)DEPARTMENT
July 12, 2016
P.VELLAISAMY Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES
November 7, 2016
P.VENKATESAN Vs. V.GAJENDRAN
May 11, 2016
P.VENKATESH Vs. THE REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
August 9, 2016
PAAVAI COLLEGE OF PHARMACY AND RESEARCH Vs. MEMBER SECRETARY
August 31, 2016
PACHAIYAPPAN @ RAMESH Vs. STATE
April 21, 2016
PACKIRISAMY Vs. STATE
March 11, 2016
PADMANABHA DASA UTHRADOM THIRUNAL H.H.MARTHANDA VARMA Vs. STATE OF TAMIL NADU
July 13, 2016
PADMAVATHY AMMAL Vs. RAJENDRAKUMAR
August 3, 2016
PADMAVATHY REALTY AND PROMOTERS PVT LTD Vs. ASSISTANT COMMISSIONER (CT), KOTTURPURAM ASSESSMENT CIRCLE; NEW SMART ENTERPRISES, KAKKALUR, TIRUVALLUR DISTRICT
September 27, 2016
PAKKIRI Vs. SARASWATHI
April 7, 2016
PAKSHI SIVARAJAN S. AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
January 7, 2016
PALANI Vs. STATE
April 20, 2016
PALANI Vs. STATE
February 11, 2016
PALANIAMMAL Vs. S. RAVIKUMAR
November 2, 2016
PALANIAPPAN Vs. THE PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI-1, COMMISSIONERATE (AIRPORT) AND ORS.
February 29, 2016
PALANIAPPAN Vs. STATE OF TAMIL NADU
June 2, 2016
PALANICHAMY Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT; ASSISTANT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT; JOINT COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT; EXECUTIVE OFFICER; INSPECTOR, HINDU
August 22, 2016
PALANISAMY Vs. THE STATE, REP. BY THE INSPECTOR OF POLICE, AAPPAKUDAL POLICE STATION, BHAVANI, ERODE DISTRICT. (CRIME NO.52 OF 2013)
August 5, 2016
PALANISAMY Vs. STATE
February 29, 2016
PALANISAMY Vs. STATE
June 10, 2016
PALANISAMY Vs. STATE
June 6, 2016
PALANIYAMMAL Vs. THE GOVERNMENT OF TAMIL NADU
March 16, 2016
PALANIYAMMAL Vs. THE GOVERNMENT OF TAMIL NADU
March 11, 2016
PANASONIC INDIA PVT. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
March 30, 2016
PANDAVARSENA Vs. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS DEPARTMENT AND ORS.
April 18, 2016
PANDIAN; ANBAZHAGAN Vs. STATE
August 5, 2016
PANNEER SELVAM Vs. CHIEF MANAGER & AUTHORISED OFFICER
February 22, 2016
PANNEER SELVAM Vs. THE STATE OF TAMIL NADU REP.BY ITS INSPECTOR OF POLICE SIVAKASI EAST POLICE STATION SIVAKASI, VIRUDHUNAGAR DISTRICT
August 10, 2016
PAPPATHY AMMAL Vs. P.C.VENKATESAN
May 11, 2016
PARAMASIVAM Vs. STATE
March 14, 2016
PARAMASIVAM AND OTHER Vs. MURALIKRISHNAN
December 20, 2016
PARAMASIVAN KARAYALAR Vs. ISAKKI THEVAR
July 14, 2016
PARAMESWARI Vs. D.S.SENTHIVEL
November 16, 2016
PARAMESWARI Vs. THE COMMISSIONER, COIMBATORE CORPORATION AND ORS.
March 8, 2016
PARIMALAM Vs. P. MOHANRAJ
November 10, 2016
PARTHIBAN Vs. IBRAHIM
October 20, 2016
PARTHIBAN Vs. STATE
August 23, 2016
PARVATHI Vs. MURUHIYALU AMMAL
June 2, 2016
PARVATHI Vs. SECRETARY TO GOVERNMENT, TRANSPORT (R.W.1) DEPARTMENT
September 23, 2016
PARVATHY THILAGAM Vs. ENGASAMY NADAR(DIED)
August 23, 2016
PATHINETTAMPADIYAN Vs. STATE OF TAMIL NADU AND ORS.
January 8, 2016
PATTAMMAL Vs. THE DISTRICT COLLECTOR
July 19, 2016
PAUL F MORRIS Vs. STATE; ERAVIKUMAR
July 15, 2016
PAULRAJ Vs. STATE REP BY INSPECTOR OF POLICE, GURUBARAPALLI POLICE STATION. (CR. NO. 71 OF 2010)
July 18, 2016
PAULRAJ Vs. ANTONY DEVA SAHAYAM
March 21, 2016
PAYANGADI MOIDU MOHAMMED ALI Vs. COMMISSIONER OF APPEALS, CHENNAI
December 16, 2016
PEE YES YEM HK HOLDINGS PRIVATE LIMITED Vs. STATE
July 22, 2016
PERAVUR AIDED PRIMARY SCHOOL Vs. GANESAN AND OTHERS
January 5, 2016
PERFECT VENDING INDIA PRIVATE LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
January 22, 2016
PERIASAMY GOUNDER AND OTHERS Vs. ARASSAPA GOUNDER
November 17, 2016
PERIYASAMI AND ORS. Vs. STATE
January 5, 2016
PERUMAL [A3] Vs. STATE REP. BY THE INSPECTOR OF POLICE, T
June 24, 2016
PERUMAL; ALAMELU Vs. STATE
April 5, 2016
PICASSO OVERSEAS Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CUSTOMS (APPEALS); ASSISTANT COMMISSIONER OF CUSTOMS
March 4, 2016
PICHAIYA Vs. THE DISTRICT COLLECTOR AND ORS.
March 22, 2016
PIPELINES INDIA, TRICHY Vs. THE ASSISTANT CIT, COMPANY CIRCLE, TRICHY
February 8, 2016
PITCHAI IYER AND ORS. Vs. ARULMIGHU SAKTHIVANESWARA SWAMI TEMPLE AND ORS.
March 14, 2016
POLYHOSE INDIA PRIVATE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, NOS. 186 AND 187, POONAMALLEE HIGH ROAD, KILPAUK, CHENNAI Vs. THE INSPECTOR GENERAL OF REGISTRATION, NO. 100, SANTHOME HIGH ROAD, CHENNAI
October 17, 2016
PON PURE CHEMICAL INDIA PVT. LTD. Vs. COMMR. OF CUS. (IMPORT), CHENNAI
January 8, 2016
PON.VEMBADIAN Vs. THE SECRETARY TO GOVERNMENT (EXPENDITURE)
July 21, 2016
PONDICHERRY CONTRACT CARRIAGE OWNERS ASSOCIATION AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
April 4, 2016
PONMARI ENTERPRISES PRIVATE LTD. Vs. C. SIVA SUBRAMANIAN AND ORS.
January 12, 2016
PONNAIAYAH RAMAJEYAM INSTITUTE OF SCIENCE AND TECHNOLOGY UNIVERSITY Vs. THE SECRETARY, NATIONAL ASSESSMENT AND ACCREDITATION COUNCIL
November 2, 2016
PONNAMMAL Vs. R.ANAND
December 21, 2016
PONNAMMAL Vs. STATE
June 9, 2016
PONNAMMAL Vs. K.V. JANARTHANAM
October 25, 2016
PONNIAH AND OTHERS Vs. SAVITHRI AMMAL AND OTHERS
January 22, 2016
PONNIYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY TRUST Vs. STATE OF TAMIL NADU
June 10, 2016
POOLANKUDI POOVHILUGANDHA AYYANAR AND VINAYAGAR TEMPLE Vs. SAVARIMUTHU
October 7, 2016
POOMANI Vs. THE DISTRICT COLLECTOR
December 2, 2016
POOMPUHAR SHIPPING CORPORATION LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER BHAVISHYANIDHI BHAVAN
September 9, 2016
POONAIYAN Vs. PARVATH AND ORS.
January 5, 2016
POONUSAMY NADAR Vs. RAJAMMAL
December 23, 2016
POOPANDI Vs. STATE THROUGH THE INSPECTOR OF POLICE VIGILANCE AND ANTI-CORRUPTION SIVAGANGAI
July 1, 2016
POOVARASI Vs. STATE
June 8, 2016
POPPYS HOTEL PRIVATE LIMITED; POPPYS VISTA HOTEL PRIVATE LIMITED Vs. STATE
August 3, 2016
POSTAL ACCOUNTS SCHEDULE CASTE Vs. UNION OF INDIA
August 31, 2016
PR PALANIAPPAN Vs. CT C NACHIAPPA CHETTIAR
March 2, 2016
PR. MANOHARAN Vs. ANITHA R. RADHAKRISHANAN AND ORS.
March 29, 2016
PRABAKARAN Vs. STATE
March 23, 2016
PRABHAKAR Vs. STATE
August 23, 2016
PRABHU Vs. STATE REP. BY THE INSPECTOR OF POLICE, J.J. NAGAR POLICE STATION, CHENNAI
August 31, 2016
PRABHU (CRL.A. NO. 306/2013/A Vs. STATE BY INSPECTOR OF POLICE, TIRUPPATHUR TALUK POLICE STATION IN BOTH CRL. APPEALS/COMPLAINANT IN BOTH CRL. APPEALS(CRIME NO.661 OF 2010)
June 6, 2016
PRABHU @ HAMSA @ ABDUL AZEEZ Vs. STATE
April 5, 2016
PRABHU; VIJAY Vs. STATE
August 31, 2016
PRABU AND ORS. Vs. STATE AND ORS.
January 27, 2016
PRADEEP KASHYAP; A DHANARJAYA; METRIX PRECISION COMPONENTS PVT LTD Vs. UNITED FOUNDRIES
September 2, 2016
PRADEEP STAINLESS INDIA PVT LTD Vs. DEPUTY COMMISSIONER OF LABOUR-II & ORS
March 4, 2016
PRAKASH Vs. KARPAGAM AND ORS.
April 12, 2016
PRAKASH Vs. STATE REP. BY THE INSPECTOR OF POLICE,BARGUR POLICE STATION, ERODE DISTRICT.(CRIME NO.12 OF 2013)
June 15, 2016
PRAKASH Vs. STATE REP BY INSPECTOR OF POLICE, METTUPALAYAM POLICE STATION, COIMBATORE DISTRICT. (CR.NO.464 OF 2012)
August 11, 2016
PRAKASH CONSTRUCTIONS Vs. GOVERNMENT OF TAMIL NADU AND ORS.
February 19, 2016
PRAMILAKUMARI Vs. STATE
April 13, 2016
PRASANTH Vs. THE INSPECTOR OF POLICE
February 4, 2016
PRASATH Vs. STATE
April 27, 2016
PRATHEESH DURAI Vs. THE GENERAL MANAGER, INDIAN OVERSEAS BANK
August 2, 2016
PRATHYUSHA EDUCATIONAL TRUST Vs. THE ASSISTANT COMMISSIONER OF INCOME-TAX
July 5, 2016
PREETHI KITCHEN APPLIANCES (P) LTD Vs. ASSISTANT COMMISSIONER (CT) SHOLINGANALLUR ASSESSMENT CIRCLE
June 6, 2016
PRESIDENT, M M 348, KOUNDAMPATTI PRIMARY AGRICULTURE COOPERATIVE CREDIT SOCIETY LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES; RAJKUMAR; BOARD OF DIRECTORS
June 7, 2016
PRESIDENT, PULIYAMPATTI PANCHAYAT Vs. M K R PARANI; CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD; EXECUTIVE ENGINEER; ASSISTANT ENGINEER; TASHILDAR; VILLAGE ADMINISTRATIVE OFFICER
September 15, 2016
PRIME DEVELOPERS Vs. INCOME TAX OFFICER, WARD-I(4)
March 22, 2016
PRINCIPAL (I/C) RVS SIDDHA MEDICAL COLLEGE & HOSPITAL Vs. STATE OF TAMIL NADU; COMMISSIONER OF INDIAN MEDICINE AND HOMEOPATHY; SECRETARY, SELECTION COMMITTEE, INDIAN MEDICINE & HOMEOPATHY; M G R MEDICAL UNIVERSITY
August 23, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. GRT HOTELS & RESORTS PVT. LTD.
September 27, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX 3 NO 63, RACE COURSE ROAD, COIMBATORE Vs. EASTMAN SHIPPING MILLS P LTD
August 5, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX I Vs. VETAL TEXTILES AND ELECTRONICS P LTD
July 13, 2016
PRINCIPAL COMMR. OF CUS. Vs. V.K. INDUSTRIAL CORPN. LTD.
November 17, 2016
PRINCIPAL SECRETARY TO GOVERNMENT; DIRECTOR OF SCHOOL EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER Vs. S BAGAVATHY
September 16, 2016
PUGALENDI Vs. STATE AND ORS
March 22, 2016
PULAVAR K. KRISHNAN Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT, HEALTH DEPARTMENT, FORT ST. GEORGE, CHENNAI
November 10, 2016
PUMA SPORTS INDIA PVT. LTD., NO.509, CMH ROAD, BENGALURU Vs. MR. SYED LAYAKL ALI, AUTHORISED REPRESENTATIVE (CEO) M/S.QUINTESSENTIAL DESIGNS INDIA PVT. LTD.
November 7, 2016
PUNITHA Vs. STATE
March 21, 2016
PUNJAB NATIONAL BANK Vs. THE SUB-REGISTRAR ANNA NAGAR
June 2, 2016
PUNJAI PULIYAMPATTI MUNICIPALITY Vs. THE COMMISSIONER OF MUNICIPALITIES ADMINISTRATION AND ORS.
February 18, 2016
PUNJAI PULIYAMPATTI MUNICIPALITY SHOPPING COMPLEX LESSEE WELFARE ASSOCIATION Vs. THE COMMISSIONER OF MUNICIPALITIES ADMINISTRATION AND ORS.
March 29, 2016
PUNNIVATHI AND ORS. Vs. THE INSPECTOR OF POLICE, MOOLANUR POLICE STATION, THIRUPUR AND ORS.
March 15, 2016
PURUSHOTHAM M ANAND Vs. PRESIDING OFFICER; VIJAYA BANK
April 12, 2016
PUSHPAM Vs. HOME SECRETARY HOME DEPARTMENT; DIRECTOR GENERAL OF POLICE; ADDITIONAL DIRECTOR CENTRAL BUREAU OF INVESTIGATION; INSPECTOR OF POLICE CENTRAL RAILWAY POLICE STATION; ASSISTANT COMMISSIONER OF POLICE NUNGAMBAKKAM SARAGAM; COMMISSIONER OF POLICE
September 2, 2016
PUSHPARAYAN Vs. THE SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF ENVIRONMENT AND FORESTS AND ORS.
April 28, 2016
PUTHIYA JANANAYAGA THOZHILALAR MUNNAI Vs. GOVERNMENT OF TAMIL NADU AND OTHERS
January 12, 2016
PUTHIYA JANANAYAGA THOZILALAR MUNNANI Vs. GOVERNMENT OF TAMIL NADU
December 29, 2016
PVP VENTURES LIMITED Vs. INCOME TAX OFFICER
July 19, 2016
Q SOURCES GLOBAL CONSULTING PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
August 1, 2016
R A KARUNAMBAL Vs. LOGANATHAN
April 18, 2016
R ANAND Vs. REVENUE DIVISIONAL OFFICER AND OTHERS
February 12, 2016
R BASKARADOSS Vs. STATE OF TAMIL NADU; DEPUTY SECRETARY TO GOVERNMENT (AR); REGISTRAR GENERAL
August 19, 2016
R CHANDRAMOHAN Vs. FOOD SAFETY OFFICER; DESIGNATED AUTHORITY TAMIL NADU FOOD SAFETY AND DRUG ADMINISTRATION DEPARTMENT; ADJUDICATING AUTHORITY DISTRICT REVENUE OFFICER
July 22, 2016
R CHANDRAMOHAN Vs. DIRECTOR, TOWN AND COUNTRY PLANNING AUTHORITY; DY DIRECTOR/MEMBER SECRETARY; P JAYAKUMAR
April 11, 2016
R K M ELECTRICALS Vs. SPECIAL COMMISSIONER & COMMISSIONER OF COMMERCIAL TAXES; DEPUTY COMMERCIAL TAX OFFICER; ASSISTANT COMMISSIONER (CT)
June 14, 2016
R KALEESWARAN Vs. R SAMUNDEESWARAN; P RAMANATHAN; R GOVINDAMMAL; SAVITHIRI
September 2, 2016
R KANNAN Vs. STATE
February 12, 2016
R KRISHNAMURTHY Vs. STATE
August 23, 2016
R NANDAGOPAL Vs. INSPECTOR OF POLICE CBI/ACB/CHENNAI
April 1, 2016
R PANDIAN Vs. POSTMASTER GENERAL, UNION OF INDIA; SUPERINTENDENT OF POST OFFICES; ASSISTANT SUPERINTENDENT OF POSTS (OD); REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
September 15, 2016
R RAMESH KUMAR Vs. S GOWTHAM CHAND; S MAHAVEER CHAND
September 15, 2016
R SAKTHIVEL Vs. A BABU
February 2, 2016
R SANKAR Vs. STATE
August 22, 2016
R SARATHA Vs. S KRISHNAVENI
September 22, 2016
R SAROJA Vs. P RAJARAM AND ORS
February 23, 2016
R SHANMUGAM; S SUJATHA Vs. V MANOHARAN
August 23, 2016
R SIVAGNANAM Vs. STATE
July 22, 2016
R TAMILARASA Vs. KOTAK MAHINDRA BANK LTD; AUTHORISED OFFICER KOTAK MAHINDRA BANK; SENIOR MANAGER KOTAK MAHINDRA BANK LTD; JOINT DIRECTOR RESERVE BANK OF INDIA
March 29, 2016
R VASANTHI Vs. R VENKATASUBRAMANIAN AND OTHERS
March 7, 2016
R VENKATARAMAN Vs. S R MEENKASHI
June 13, 2016
R VENKATESAN; BLESSING CHURCH ESTABLISHED BY JESUS LOVES AND ORS Vs. DISTRICT COLLECTOR, THIRUVALLUR DISTRICT, THIRUVALLUR; REVENUE DIVISIONAL OFFICER, AMBATTUR REVENUE DIVISION AND ORS
March 11, 2016
R VIJAYALAKSHMI Vs. INCOME TAX SETTLEMENT COMMISSION; COMMISSIONER OF INCOME TAX; ASSISTANT COMMISSIONER OF INCOME TAX
July 26, 2016
R. ANANDAPADMANABAN Vs. CHIEF METROPOLITAN MAGISTRATE
October 18, 2016
R. ANDIAPPAN @ RAJASEKAR Vs. STATE THROUGH THE INSPECTOR OF POLICE, AVUDAYARKOIL CIRCLE POLICE STATION, PUDUKKOTTAI DISTRICT (CRIME NO. 3/2015)
August 22, 2016
R. ARUMUGASAMY Vs. THE AUTHORISED OFFICER UNITED BANK OF INDIA AND ORS.
February 9, 2016
R. BABU Vs. K. KUMAR
July 15, 2016
R. GEETHA Vs. THE UNION OF INDIA REP. BY ITS SECRETARY TO GOVT. PETROLEUM & NATURAL GAS DEPT. NEW DELHI
November 23, 2016
R. GHUNASEKARAN Vs. THE SECRETARY, CO
November 10, 2016
R. GOBIKA Vs. STATE OF TAMILNADU, REP. BY ITS PRINCIPAL SECRETARY, HOME (TRANSPORT) DEPARTMENT, SECRETARIAT, FORT ST. GEORGE, CHENNAI 600 009 AND OTHERS
June 22, 2016
R. JANAKIRAMAN Vs. S. UMA RANI AND ORS.
March 30, 2016
R. JAYANTHI Vs. K. YASODHA
February 19, 2016
R. JOTHIMANI Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD.
January 4, 2016
R. KANDASAMY AND ORS. Vs. THE COMMISSIONER & SPECIAL COMMISSIONER, HR & CE DEPARTMENT AS GOVERNING COUNCIL CHAIRMAN OF A.P. POLYTECHNIC AND ORS.
April 22, 2016
R. KOTHANDARAM Vs. THE CHIEF COMMISSIONER OF INCOME TAX V, 121, MAHATMA GANDHI ROAD AND ORS.
March 8, 2016
R. KRISHNAMURTHY Vs. SECRETARY, STATE OF TAMIL NADU
July 19, 2016
R. KRISHNAN Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM
September 15, 2016
R. KRISHNARAJ Vs. THE DEPUTY REGISTRAR OF CO
October 20, 2016
R. KUMAR Vs. SECRETARY TO GOVERNMENT
October 26, 2016
R. LLAVENIL Vs. DISTRICT ELEMENTARY AND ORS.
February 16, 2016
R. MAHALAKSHMI Vs. COMMISSIONER OF POLICE, GREATER CHENNAI, EGMORE
June 21, 2016
R. MIRUTHULA Vs. UNION OF INDIA AND ORS.
April 5, 2016
R. MURALIDHARAN Vs. CONTROLLER GENERAL OF PATENTS
September 1, 2016
R. MURUGAMALAI Vs. UNION OF INDIA
January 7, 2016
R. MURUGESAN Vs. THE SUBORDINATE JUDGE, NAMAKKAL
February 29, 2016
R. MUTHUKRISHNAN Vs. R. MALLIKA AND ORS.
April 29, 2016
R. MUTHURAMALINGAM Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
March 22, 2016
R. MUTHUSELVI Vs. SECRETARY TAMIL NADU
October 7, 2016
R. NAGARAJAN Vs. STATE
January 20, 2016
R. PANDIAMMAL AND ORS. Vs. A. SHEIK JAFFAR AND ORS.
March 23, 2016
R. PANIMASIVAN Vs. THE HOME SECRETARY, GOVERNMENT OF TAMIL NADU, SECRETARIAT, CHENNAI
September 22, 2016
R. PERUMAL Vs. THE CHIEF ELECTION COMMISSIONER, NEW DELHI AND ORS.
February 11, 2016
R. PERUMALSWAMY Vs. W.S. INDUSTRIES (INDIA) LTD.
December 22, 2016
R. PRAKASH Vs. THE GOVT. OF TAMIL NADU AND ORS.
March 16, 2016
R. PUGHAZHENTHI AND ORS. Vs. STATE
March 17, 2016
R. RAJADURAI AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
February 10, 2016
R. RAJAM Vs. STATE
January 28, 2016
R. RAJARAM AND ORS. Vs. THE SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND ORS.
February 26, 2016
R. RAJASEKARAN Vs. THE PRESIDING OFFICER, TRIBUNAL-CUM-LABOUR COURT, SHASTRI BHAVAN, CHENNAI
April 13, 2016
R. RAMAR Vs. THE SECRETARY TO GOVERNMENT, HOME (POLICE II) DEPARTMENT AND ORS.
January 27, 2016
R. RAMASUBRAMANIAN Vs. PRESIDING OFFICER LABOUR COURT
July 26, 2016
R. SAKTHI Vs. THE DISTRICT LEVEL VIGILANCE COMMITTEE AND ORS.
April 1, 2016
R. SEKARAN Vs. N. KRISHNAMOORTHY
October 18, 2016
R. SENBAGADEVI Vs. C. SUNDARAMANI
December 15, 2016
R. SENTHIL KUMAR AND ORS. Vs. R. SURESH AND ORS.
April 22, 2016
R. SENTHILKUMAR Vs. S.M. KESAVAN AND ORS.
January 6, 2016
R. SENTHILKUMAR Vs. C. NATARAJAN
January 5, 2016
R. SIVASAMY Vs. THE DISTRICT COLLECTOR, COIMBATORE AND ORS.
March 17, 2016
R. SRINIVASARAGAVAN AND ORS. Vs. BALUSAMY AND ORS.
April 7, 2016
R. SRIVIDHYA Vs. N. DINESH KUMAR
February 12, 2016
R. SURILIVEL Vs. THE STATE OF TAMIL NADU AND ORS.
January 5, 2016
R. TAMILSELVI Vs. A. SANGAMUTHU
December 1, 2016
R. THANGARAJAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 2016
R. VELUSAMY Vs. THE CHIEF MANAGER & THE AUTHORISED OFFICER ASSET RECOVERY DEPARTMENT BANK OF INDIA
February 18, 2016
R. VENKADESH Vs. THE REGISTRAR GENERAL, MADRAS HIGH COURT AND ORS.
February 25, 2016
R.A.KARUNAMBAL Vs. LOGANATHAN
April 25, 2016
R.AGNES BELLARMINA Vs. M.ANBUNATHAN
November 10, 2016
R.ALAGAR Vs. THE SECRETARY TO GOVERNMENT,CHENNAI
July 5, 2016
R.AMUDHA Vs. THE DISTRICT REGISTRAR,
August 1, 2016
R.ANBAZHAGAN Vs. THE CENTRAL BANK OF INDIA
April 29, 2016
R.ANTONY RAGUNATH Vs. THE DISTRICT COLLECTOR,COLLECTORATE
November 16, 2016
R.BALASUNDARAM Vs. R.KRISHNAM
November 14, 2016
R.CALIDASSE Vs. UNION OF INDIA
April 27, 2016
R.GANDHI Vs. THE SECRETARY TO THE GOVERNMENT
August 8, 2016
R.GEETHA Vs. UNION OF INDIA
April 15, 2016
R.GOWRISHANKAR Vs. THE COMMISSIONER OF SERVICE TAX (APPEALS)-I
June 13, 2016
R.INDIRAJITH Vs. THE CHAIRMAN
September 12, 2016
R.KANAGAM Vs. THE DISTRICT COLLECTOR, O/O.THE COLLECTORATE BUILDINGS, MADURAI DISTRICT.
December 22, 2016
R.KARIKALAN Vs. STATE
April 15, 2016
R.LATHIBA @ DEEPA Vs. R.AMUTHA
June 13, 2016
R.LOGANATHAN Vs. TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD.
April 21, 2016
R.MAGUDESH Vs. M.SATHYA
November 3, 2016
R.MAHABOOB ALI Vs. S.GNANESWARAN
August 5, 2016
R.MAHENDRAN Vs. THE STATE BY INSPECTOR OF POLICE
July 29, 2016
R.MARIMUTHU Vs. STATE
September 16, 2016
R.MUTHURAJ Vs. RANGASAMY
January 27, 2016
R.MUTHUVEL Vs. THE SUPERINTENDENT OF POLICE
June 3, 2016
R.NADIYA Vs. THE COMMISSIONER OF REVENUE ADMINISTRATION
July 28, 2016
R.NATESAN Vs. R.PADMANABAN
June 2, 2016
R.NAVANEETHA KRISHNAN Vs. STATE, BY THE INSPECTOR OF POLICE, MANGALAM POLICE STATION, CRIME NO.1288 OF 2011, MANGALAM, TIRUPUR DISTRICT
June 1, 2016
R.P. SARATHY Vs. NARASUS COFFEE COMPANY BY SIVANANTHAM 16, COURT ROAD, JOHNSONPET, SALEM
November 28, 2016
R.PALSAMY Vs. THE TAHSILDAR,SIVAKASI TALUK
June 13, 2016
R.PARAMASIVAN Vs. THE HOME SECRETARY
September 19, 2016
R.PRAKASAM Vs. THE AUTHORISED OFFICER/THE CHIEF MANAGER TAMILNAD MERCANTILE BANK LIMITED
October 25, 2016
R.RAMANUJAM Vs. THE TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.
November 4, 2016
R.RAMESH Vs. STATE
June 7, 2016
R.RAMESH Vs. STATE
March 22, 2016
R.RAVI Vs. THE DEPUTY DIRECTOR UNION OF INDIA
July 5, 2016
R.S. LENIN Vs. THE ZONAL MANAGER, M/S. BANK OF MAHARASHTRA, CHENNAI ZONAL OFFICE, NO.4, SIVAGANAM ROAD, T.NAGAR, CHANNAI
November 7, 2016
R.SAMBATH CHANDRA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
April 29, 2016
R.SARATHA Vs. S.KRISHNAVENI
September 22, 2016
R.SENBAGAM Vs. THE COLLECTOR OF NAGAPATTINAM DISTRICT
February 16, 2016
R.SUGANYA Vs. T.HARI
November 30, 2016
R.T.RANI Vs. THE INSPECTOR OF POLICE
July 28, 2016
R.THIYAGARAJAN Vs. STATE OF TAMIL NADU
June 15, 2016
R.V. GOPALAN Vs. THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU AND ORS.
January 18, 2016
RAAGAM EXPORTS Vs. ASSISTANT COMMISSIONER OF CUSTOMS
November 9, 2016
RADHA AND OTHERS Vs. M RADHAKRISHNAN AND OTHERS
January 5, 2016
RADHA GURUKKAL Vs. SWARNALATHA
December 8, 2016
RADHA SILK EMPORIUM Vs. THE COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT BOARD AND ORS.
March 4, 2016
RAFEEQ AHMED MUSTAFA Vs. ASSISTANT COMMISSIONER OF CUSTOMS
September 14, 2016
RAGAVI POULTRY FARM Vs. THE PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL AND ORS.
March 17, 2016
RAGHAV INDUSTRIES LTD. Vs. UNION OF INDIA AND ORS.
February 19, 2016
RAGU @ RAGUPATHI; SHANKAR; ARJUNAN Vs. INSPECTOR OF POLICE, NIB CID
September 16, 2016
RAHUL DHOKA Vs. STATE
July 11, 2016
RAHUL KAUSHIK Vs. THE SECRETARY, UNION OF INDIA, MINISTRY OF COMMUNICATIONS & IT, DEPARTMENT OF POSTS, DAK BHAWAN, SANSAD MARG, NEW DELHI 110 001
November 18, 2016
RAJA Vs. STATE
March 9, 2016
RAJA @ MURUGAN Vs. PUBALAN
March 10, 2016
RAJA ALIAS RAJAGOPAL Vs. STATE
May 23, 2016
RAJA AND ORS. Vs. STATE
February 24, 2016
RAJA HIGHER SECONDARY SCHOOL Vs. THE GOVERNMENT OF TAMIL NADU
June 13, 2016
RAJA MOHAMMED AND ORS. Vs. STATE
January 19, 2016
RAJA MOHAN Vs. THE DIVISIONAL ENGINEER, OPERATION AND MAINTENANCE, TAMIL NADU ELECTRICITY BOARD AND ORS.
March 9, 2016
RAJA SARAVANAN Vs. DEPUTY COMMISSIONER/ EXECUTIVE OFFICER; JOINT COMMISSIONER; COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
January 4, 2016
RAJA SEKAR Vs. STATE
March 2, 2016
RAJADURAI Vs. STATE
April 25, 2016
RAJAGOPAL Vs. THE INSPECTOR OF POLICE
March 30, 2016
RAJALAKSHMI Vs. E.BALAKRISHNAN
June 16, 2016
RAJALAKSHMI Vs. B.S.SUNDARAVADIVEL MUDALIER & SONS
March 15, 2016
RAJALAKSHMI Vs. CENTRAL GOVERNMENT AND OTHERS
January 11, 2016
RAJALAKSHMI Vs. THE STATE OF TAMIL NADU
December 22, 2016
RAJALINGAM AND ORS. Vs. MAARIYAAYI
March 16, 2016
RAJAMANICKAM; KALIAMMAL; SAKTHIVEL Vs. STATE
March 28, 2016
RAJAMMAL Vs. M. SENBAGAM
November 11, 2016
RAJAMMAL Vs. A.P.MANI
November 15, 2016
RAJAMMAL Vs. THE DISTRICT COLLECTOR, SALEM DISTICT, SALEM-1
December 20, 2016
RAJAMMAL Vs. SUMATHI AND ORS.
February 29, 2016
RAJAMMAL Vs. STATE OF TAMIL NADU
April 15, 2016
RAJAMMAL Vs. THE STATE OF TAMIL NADU
November 3, 2016
RAJAN Vs. THE SECRETARY TO THE GOVERNMENT
November 3, 2016
RAJAN Vs. STATE
April 7, 2016
RAJAN @ DAVID RAJA Vs. STATE REP. BY INSPECTOR OF POLICE AANAIMALAI POLICE STATION, COIMBATORE DISTRICT (CRIME NO. 337/2004)
June 15, 2016
RAJAN ATHMARAM (DECEASED), PROPRIETOR OF M/S. RAJAN & CO. REP. BY YOGESH RAJAN S/O. RAJAN ATHMARAM, NO. 209 Vs. M/S. CELEBRATE SCREENS PVT. LTD., REP. BY ITS DIRECTOR, ROY AUGUSTINE AKKAPA, NO.89, AIRLINE BUILDING, MOUNT ROAD, CHENNAI
November 1, 2016
RAJANGAM Vs. SENTHAMARAJ
March 3, 2016
RAJANI; NAGARAJAN Vs. GOPAKUMARAN NAIR
August 3, 2016
RAJASEKAR Vs. STATE
April 11, 2016
RAJASEKARAN Vs. THE SUPERINTENDENT OF POLICE
December 22, 2016
RAJENDRAN Vs. STATE
March 9, 2016
RAJENDRAN Vs. VALLIMAYIL (DIED), PATTURAJ, THIRUPATHI, KASTURI, SHANMUGASUNDARI, RAMANI
November 22, 2016
RAJENDRAN Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
February 16, 2016
RAJENDRAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, JAYANKONDAM, ARIYALUR DISTRICT [CRIME NO.15 OF 2014]
December 23, 2016
RAJENDRAN Vs. THE INSPECTOR GENERAL OF POLICE AND ORS.
January 18, 2016
RAJENDRAN Vs. SPORTS DEVELOPMENT AUTHORITY TAMIL NADU
March 14, 2016
RAJESH Vs. STATE
July 1, 2016
RAJESH Vs. STATE
June 8, 2016
RAJESHKUMAR @ RAJESH Vs. STATE
July 22, 2016
RAJESWARI Vs. THE COMMISSIONER,CORPORATION OF MADURAI
June 14, 2016
RAJIV GANDHI @ MARIMUTHU Vs. INSPECTOR OF POLICE
June 9, 2016
RAJIV GANDHI ONGC (CON) WORKERS WELFARE ASSOCIATION Vs. GOVERNMENT OF INDIA AND ORS.
April 6, 2016
RAJIVGANDHI Vs. STATE
July 14, 2016
RAJKUMAR Vs. CHELLAMMAL
September 14, 2016
RAJKUMAR Vs. JAMUNA
November 28, 2016
RAJKUMAR AND OTHERS Vs. STATE
February 1, 2016
RAJKUMAR CONSTRUCTION LIMITED Vs. K DORAI SAMY
December 23, 2016
RAJU Vs. VISWAKUMAR
June 8, 2016
RAJU Vs. CHELLA MARIAPPAN AND ORS.
April 13, 2016
RAKESH P SHETH; ROSHNI R SHETH Vs. STATE
September 15, 2016
RAM AGENCIES Vs. UNION OF INDIA; HINDUSTAN PETROLEUM CORPORATION LTD; INDIAN OIL CORPORATION LIMITED; DIRECTOR (MARKETING) INDIAN OIL CORPORATION; BHARAT PETROLEUM CORPORATION, LTD ; GOVERNMENT OF TAMIL NADU; COMMISSIONER FOR CIVIL SUPPLIES
June 30, 2016
RAM MANDAL; UTTAM MANDAL; UJJAL MANDAL Vs. STATE
August 23, 2016
RAMACHANDRAN Vs. STATE REPRESENTED BY FOOD INSPECTOR, TIRUNELVELI CORPORATION, TIRUNELVELI, TIRUNELVELI DISTRICT
December 15, 2016
RAMAIAH Vs. STATE
June 13, 2016
RAMALINGAM Vs. SELVAM
September 2, 2016
RAMALINGAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION
July 12, 2016
RAMANATHAN RAM KUMAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
March 9, 2016
RAMAR @ RAMAKRISHNAN Vs. STATE
June 3, 2016
RAMARAJ Vs. THE INSPECTOR OF POLICE
October 20, 2016
RAMASAMI GOUNDER Vs. CHELLAKUTTY KOUNDER
December 2, 2016
RAMASAMY Vs. JOINT SECRETARY TO GOVT. OF INDIA
November 8, 2016
RAMASAMY Vs. STATE
April 5, 2016
RAMASAMY Vs. MARIAPPAN
November 30, 2016
RAMASAMY Vs. STATE
April 21, 2016
RAMASAMY AND OTHERS Vs. S.PALANISAMY
September 29, 2016
RAMASAMY KOUNDER Vs. ASOKAN
September 23, 2016
RAMESH Vs. STATE REP. BY THE INSPECTOR OF POLICE, TIRUPUR RURAL POLICE STATION, TIRUPUR DISTRICT. [CRIME NO.5748 OF 2010]
June 1, 2016
RAMESH Vs. STATE BY THE INSPECTOR OF POLICE
February 16, 2016
RAMESH Vs. LAKSHMI; MURUGAN; RAVI; KUMAR; SELVAM; KALAISELVI; KALAIARASI; KASIYAMMAL; UTHAYAKUMAR; RAMESH
June 14, 2016
RAMESH Vs. EXECUTIVE MAGISTRATE AND DEPUTY COMMISSIONER OF POLICE
September 8, 2016
RAMESH ALIAS LECTURER RAMESH Vs. STATE
March 9, 2016
RAMESH AND OTHERS Vs. STATE AND ANOTHER
January 28, 2016
RAMKI Vs. ADDITIONAL COMMR. OF CUS. (PAU), CHENNAI
October 24, 2016
RAMKUMAR Vs. THE ASSISTANT COMMISSIONER OF POLICE
August 11, 2016
RAMU Vs. THE SECRETARY,THE GOVERNMENT OF TAMIL NADU
May 23, 2016
RAMZAN BEEVI Vs. STATE AND ORS.
January 21, 2016
RANDHIR SINGH Vs. REGIONAL OFFICER, CENTRAL BOARD OF SECONDARY EDUCTION; PRINCIPAL, KENDRIYA VIDYALAYA
February 10, 2016
RANGAMMAL Vs. THE SUB REGISTRAR
March 11, 2016
RANGANATHAN AND OTHERS Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, RATHINAPURI POLICE STATION, COIMBATORE (CR. NO. 273/2012)
April 13, 2016
RANGANATHAR INDUSTRIES PRIVATE LIMITED; RANGANATHAR VALVES AND CONTROL PRIVATE LIMITED Vs. STATE
March 31, 2016
RANGANAYAKI AMMAL Vs. SAGUNTHALA
December 2, 2016
RANGASAMY Vs. STATE
July 1, 2016
RANI Vs. SIVANATHAN
July 19, 2016
RANI MEYYAMMAL ACHI Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
December 21, 2016
RANI PUSHPALATHA Vs. SUB-DIVISIONAL MAGISTRATE (NORTH)
July 27, 2016
RANJIT RECREATION CLUB Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD; MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD
August 19, 2016
RANJITH @ RANJITHKUMAR Vs. STATE
April 15, 2016
RANKA AGENCY Vs. THE JOINT COMMISSIONER (CT), CHENNAI (NORTH) DIVISION AND ORS.
January 12, 2016
RASATHI Vs. STATE
February 17, 2016
RASATHI Vs. STATE
March 7, 2016
RASIPURAM CO-OPERATIVE URBAN BANK LIMITED Vs. THE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT/ASSISTANT COMMISSIONER OF LABOUR AND ORS.
January 18, 2016
RATHINAM Vs. THE STATE
April 15, 2016
RATHINAMMAL Vs. MANICKAM
December 1, 2016
RATHNAVEL Vs. STATE
July 26, 2016
RAVI @ RAVICHANDRAN; SUNDARAM Vs. INSPECTOR OF POLICE, MAGUDANCHAVADI POLICE STATION SALEM
March 22, 2016
RAVI BALAKRISHNAN Vs. THAMIZHARASI
June 16, 2016
RAVISELVAN, S/O.RAMACHANDIRAN Vs. VARATHARAJA BHOOPATHY
March 28, 2016
RAVISHANKAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, DHARMAPURI (CR. NO.1515/2004 DHARMAPURI POLICE STATION)
September 21, 2016
RAVISHANKAR PRASAD Vs. PRASAD PRODUCTION PRIVATE LTD
September 2, 2016
RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL Vs. N SATHISH KUMAR; S DINESH; S UMESH; L NAGARAJ; DEENADAYALAN; BANK OF INDA
April 13, 2016
RED GIANT MOVIES Vs. THE STATE OF TAMIL NADU AND ORS.
February 5, 2016
REGEN INFRASTRUCTURE & SERVICES PVT. LTD. Vs. THE CENTRAL BOARD OF DIRECT TAXES AND ORS.
March 14, 2016
REGIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. GOWRI; PARVEEN TRAVELS PVT LTD
March 9, 2016
REGISTRAR (JUDICIAL), MADURAI BENCH OF MADRAS HIGH COURT, MADURAI Vs. UNION OF INDIA
November 30, 2016
REGISTRAR OF CO-OPERATIVE SOCIETIES; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. A VASANTHI
June 6, 2016
REGISTRAR, INDIAN MARITIME UNIVERSITY; DIRECTOR, CHENNAI CAMPUS INDIAN MARITIME UNIVERSITY Vs. SELVI GANESH, ASSISTANT PROFESSOR SCHOOL OF MARITIME LAW INDIAN MARITIME UNIVERSITY, UTHANDI UNION OF INDIA
March 15, 2016
REKHA SWEETY; SYED HAZIM; VINOTH; JUNIATH BASHA Vs. STATE OF TAMIL NADU
July 15, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. LAKSHMI
October 3, 2016
RELIANCE INSURANCE CO.LTD. Vs. M.PREMA
November 17, 2016
RENGASAMY Vs. STATE
September 19, 2016
RENGASAMY REDDIYAR S/O. PAPPU REDDIYAR Vs. VELLIYAN S/O. SUBBAN
November 18, 2016
RENUKA MANUEL Vs. MALLIKA SURENDER
April 26, 2016
RESHMA BEGAM Vs. SYED NAWAB
November 3, 2016
REV. P.M. VIJAYASEELAN, ADVENT CHRISTIAN CHURCH, PRESIDENT, ADVENT CHRISTIAN CONFERENCE OF INDIA, 163, A.A.M. COMPOUND, GANDHI SALAI, VELACHERY, CHENNAI Vs. REV. M. BARNABOSS
October 26, 2016
REXLAND MARY Vs. STATE OF TAMIL NADU
April 27, 2016
RIZWAN SHEREFF Vs. STATE REPRESENTED BY SUB-INSPECTOR OF POLICE
September 23, 2016
ROBUST HOTELS PVT LTD Vs. ADDITIONAL COMMISSIONER OFFICE OF COMMISSIONER OF CENTRAL EXCISE
June 14, 2016
ROCK FORT PAINTS Vs. ASSISTANT COMMISSIONER (CT)
January 21, 2016
ROCKWELL AUTOMATION INDIA PVT. LTD. Vs. ETA ENGINEERING PVT. LTD.
July 1, 2016
ROSE TRADERS Vs. THE COMMISSIONER OF CUSTOMS, THOOTHUKUDI AND ORS.
January 12, 2016
ROSEMARRY Vs. INSPECTOR OF POLICE, THIRUKOKARNAM POLICE STATION; AROCKIASAMY; MICHAEL; THERESA
September 16, 2016
ROVERCO APPAREL COMPANY PRIVATE LIMITED Vs. ESTRA ENTERPRISES PRIVATE LIMITED
June 1, 2016
ROYAL COLLEGE OF EDUCATION Vs. THE REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHER EDUCATION AND ORS.
April 5, 2016
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. KARTHICK AND ORS.
March 7, 2016
RUCHI INFRASTRUCTURE LIMITED Vs. THE COMMERCIAL TAX OFFICER (FAC)
August 10, 2016
RUDHRA DEV AVIATION PVT. LTD. AND ORS. Vs. GLOBE DETECTIVE AGENCY PVT. LTD.
January 5, 2016
RUKMANI Vs. SRI NAMMALWAR TRUST
March 2, 2016
RUPA; M BALU Vs. STATE
March 28, 2016
RUSSEL CREDIT LIMITED Vs. M/S.RAVI SHANKAR INDUSTRIES PVT.LTD
July 12, 2016
RUSSEL RAJ AND ORS Vs. KRISHNAMONY AND ORS
March 2, 2016
S ANNANDA PADMAVATHI Vs. CHIEF COMMISSIONER CENTRAL EXCISE; COMMISSIONER OF CENTRAL EXCISE,
September 16, 2016
S ARUMUGAM Vs. MANAGING DIRECTOR, TAMIL NADU CO-OPERATIVE MILK PRODUCERS, FEDERATION LIMITED; JOINT MANAGING DIRECTOR, TAMIL NADU CO-OPERATIVE MILK PRODUCERS, FEDERATION LIMITED
July 6, 2016
S ARUMUGAM; S VANASUNDARI Vs. STATE
August 9, 2016
S ARUNAGIRI Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE (LAW & ORDER); SUPERINTENDENT OF POLICE, THANJAVUR; SUPERINTENDENT OF POLICE, ARIYALUR; SELVARAJ; POONGOTHAI; JAGATHEESAN; SHOBHA; L JESTIN CHELLAKUMAR
July 26, 2016
S AZHAGIA NAMBI Vs. DEVI
September 7, 2016
S BABU Vs. A MANOHARAN @ DOSS
January 18, 2016
S C NAGABUSHANAM Vs. SUJANA METAL PRODUCTS LTD , CHENNAI
March 21, 2016
S DEVA MANOHARI Vs. GOVERNMENT OF TAMIL NADU; CORPORATION OF CHENNAI
April 12, 2016
S DEVARAJAN Vs. ARULMIGU ATCHEESWARARSWAMY THIRUKOIL AND OTHERS
January 18, 2016
S EDMAND Vs. STATE
March 7, 2016
S G SUNDARAMURTHY Vs. SECRETARY TO GOVERNMENT AND OTHERS
January 12, 2016
S GANAMANI Vs. D RAMANATHAN
February 26, 2016
S GANESHRAJA Vs. DEPUTY SALT COMMISSIONER; SUPERINTENDENT OF SALT; DEPUTY SUPERINTENDENT OF SALT; P S PONRATHINAM
August 31, 2016
S GURUSAMY Vs. STATE
September 22, 2016
S HARSHAVARDHAN REDDY Vs. STATE
September 26, 2016
S INBARAJ Vs. EXECUTIVE OFFICER/ ASSISTANT COMMISSIONER, KALIAMMAN KOIL
March 30, 2016
S JEEVARATHINAM Vs. BALAKRISHNAN
January 25, 2016
S JEEVITHA MERCY BAI Vs. S ANDREWS VASUDEVAN
April 12, 2016
S JOHN BASHA Vs. MURUGAN
June 13, 2016
S JOTHIRAMALINGAM; KARUPPASAMY; SHANMUGA BOOPATHI; K MEENAKSHI; M PANEERSELVAM Vs. EXECUTIVE OFFICER/JOINT COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS
April 15, 2016
S K DARBAR Vs. ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT; EXECUTIVE OFFICER
July 18, 2016
S K M EGG PRODUCTS EXPORT LTD Vs. V JOTHIMANI
February 4, 2016
S K RAMASAMY Vs. S S CHELLAKUTTI
February 25, 2016
S KARTHIKEYAN Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
July 22, 2016
S KUMARESAN Vs. K SAKUNTHALA; R VIJAYALAKSHMI; COMMISSIONER, COIMBATORE MUNICIPAL CORPORATION; ANBALAGAN; A DEVARAJ; A BHARATHI
March 24, 2016
S LAKSHMANAN Vs. STATE
June 7, 2016
S MATHRUBOOTHAM; M SAI GIRIJA Vs. S GUNASEKARAN
September 15, 2016
S MEGALA Vs. JAGADEESWARAN
April 20, 2016
S MURALIKRISHNAN Vs. G MUNIRAJ
September 7, 2016
S MURUGAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SUPERINTENDENT OF POLICE
July 27, 2016
S MURUGAN Vs. TAMILARASI
June 28, 2016
S NALINI Vs. STATE OF TAMIL NADU; ADDITIONAL DIRECTOR GENERAL OF POLICE & INSPECTOR GENERAL OF PRISONS; SUPERINTENDENT OF PRISON, SPECIAL PRISON FOR WOMEN
July 20, 2016
S NARAYANAN Vs. SUPERINTENDING ENGINEER, O/O SUPERINTENDING ENGINEER; ASSISTANT ENGINEER, SUB-STATION, TAMIL NADU ELECTRICITY BOARD (TANGEDCO LTD )
September 2, 2016
S NEELAGANDAN Vs. COMMISSIONER, TAMIL NADU CIVIL SUPPLIES AND CONSUMER PROTECTION DEPT , CHENNAI AND OTHERS
March 3, 2016
S NITHYAJOTHI Vs. STATE OF TAMIL NADU AND OTHERS
January 12, 2016
S P G SUNDARAM AND ORS Vs. INDU VEDAMURTHY
March 30, 2016
S PALANIAPPAN Vs. TAMIL NADU ELECTRICITY BOARD; SUPERINTENDING ENGINEER; A PERIYANNAN
September 2, 2016
S PARTHASARATHY Vs. NARAYANASAMY
August 19, 2016
S PASUMPON PANDIAN Vs. SELLOOR K RAJU; STATE
June 8, 2016
S R BALAKRISHNAN Vs. S R SUBRAMANIYAN AND OTHERS
February 12, 2016
S R GAYATHRI Vs. V SRIVATSAN
January 22, 2016
S REVWATHY Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR OF MEDICAL EDUCATION; R VIMALA
September 1, 2016
S SAMIATHAL Vs. SULOCHANA AND OTHERS
January 25, 2016
S SATHYANARAYANAN Vs. GOVT OF TAMIL NADU; DISTRICT COLLECTOR, KANCHIPURAM DISTRICT; SPECIAL TAHSILDAR (LAND ACQUISITION); MEMBER SECRETARY, CMDA
July 26, 2016
S SHANMUGAM Vs. REGISTRAR, REGISTRAR OF SOCITIES, CENTRAL CHENNAI, ROYAPETTAH; SUGUNA VILASA SABHA
April 29, 2016
S SUBBULAKSHMI Vs. STATE OF TAMIL NADU AND OTHERS
February 26, 2016
S SUBBULAKSHMI; AMUTHA; KALA; S KARUPPANAN @ MANI; G SELVANAYAGI; MINOR G RAHUL Vs. V RAJASEKARAN
July 21, 2016
S SUKUMARI Vs. ARULMIGU SRI NALLA PICHAYEE SRI NALLA VEERAPPASAMY KOVIL NATHAM
February 10, 2016
S SWAMINATHAN Vs. S DHANUSHKODI
March 21, 2016
S THANGAMMAL Vs. DISTRICT COLLECTOR, COLLECTORATE OFFICE, VILLUPURAM DISTRICT; ASSISTANT DIRECTOR OF GEOLOGY & MINES, VILLUPURAM DISTRICT; REVENUE DIVISIONAL OFFICER, VILLUPURAM DISTRICT
April 20, 2016
S V BALASUBRAMANIAN Vs. V LAKSHMINARAYANAN
June 27, 2016
S V S EDUCATIONAL AND SOCIAL SERVICE TRUST Vs. GOVERNMENT OF INDIA, MINISTRY OF AYURVEDA YOGA AND NATUROPATHY; SECRETARY, CENTRAL COUNCIL OF HOMEOPATHY; TAMIL NADU DR M G R MEDICAL UNIVERSITY; SPECIAL COMMISSIONER, DIRECTORATE OF INDIAN MEDICINE AND HOMEOPATHY; A AHAMED BASHEER; R KRISHNA PRIYA; K PRA
June 24, 2016
S VAITHEESWARAN Vs. UNION OF INDIA
March 22, 2016
S VENKATESWARAN Vs. CHIEF SECRETARY GOVERNMENT OF TAMIL NADU; SECRETARY PUBLIC [SPECIAL A] DEPARTMENT FORT ST GEORGE; REGISTRAR GENERAL HIGH COURT OF MADRAS; D LINGESWARAN; INSPECTOR OF POLICE
July 28, 2016
S VIJAI VIKRAMAN Vs. GOVERNMENT OF TAMIL NADU; REGISTRAR, TAMIL NADU MGR MEDICAL UNIVERSITY; COMMISSIONER OF INDIAN MEDICINE & HOMEOPATHY; PRINCIPAL, GOVERNMENT SIDDHA MEDICAL COLLEGE & HOSPITAL; DISTRICT COLLECTOR, TIRUNELVELI DISTRICT; ASSISTANT ENGINEER, PUBLIC WORKS DEPAR
April 22, 2016
S VIJAYAKUMAR Vs. INSPECTOR OF POLICE; VIJI
June 15, 2016
S VIJAYAMOORTHY Vs. MANAGER STATE BANK OF INDIA
April 27, 2016
S VISWANATHAN Vs. STATE BANK OF INDIA; K V SIVARAMANATHAN
June 6, 2016
S. ABDUL RAHMAN Vs. THE SUB-REGISTRAR-TRIPLICANE OFFICE OF THE SUB-REGISTRAR OF TRIPLICANE CHENNAI
October 3, 2016
S. ANAND Vs. THE SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT FORT. ST. GEORGE, CHENNAI
December 2, 2016
S. ARUMUGHAM Vs. SRINIVASAN
September 19, 2016
S. ARUNKUMAR Vs. THE STATE
January 11, 2016
S. BALAKRISHNAN (SOLE APPELLATE DECLARED AS MAJOR AND HER FATHER P. SANMINATHAN DISCHARGED FROM THE GUARDISHIP VIDE ORDER OF COURT DATED 01.09.2016 MADE IN C.M.P.NO.13786 OF 2016 IN S.A.NO.1474 OF 2010) Vs. V. GOKILNATH
December 9, 2016
S. BALASUBRAMANIAM Vs. STATE
November 2, 2016
S. BASHERIA Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, HOME DEPARTMENT, FORT ST. GEORGE, SECRETARIAT, CHENNAI 600 009
October 26, 2016
S. CHINNAZHAGAN Vs. THE DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
November 29, 2016
S. DHANALAKSHMI Vs. UNION OF INDIA AND ORS.
March 14, 2016
S. DHANASEKARAPANDIAN Vs. THE DISTRICT FOREST OFFICER, THOOTHUKUDI DISTRICT AND ORS.
February 15, 2016
S. DHEENADHAYALAN Vs. THE STATE OF TAMILNADU AND ORS.
April 5, 2016
S. DURGA Vs. STATE OF TAMIL NADU AND ORS.
February 1, 2016
S. ELAKKIYA Vs. THE REGISTRAR, TAMIL NADU DR. M.G.R.MEDICAL UNIVERSITY, NO.69, ANNA SALAI, GUINDY, CHENNAI
December 21, 2016
S. GANESAN Vs. THE SECRETARY TO GOVERNMENT, HEALTH DEPARTMENT, GOVERNMENT OF TAMIL NADU, FORT ST. GEORGE, CHENNAI
September 1, 2016
S. GEETHA Vs. STATE
March 10, 2016
S. GOPINATHPANDIAN Vs. THE INQURIY OFFICER/ADDITIONAL SUPERINTENDENT OF POLICE, PROHIBITION DEPARTMENT, DINDIGUL, DINDIGUL DISTRICT AND OTHERS
December 20, 2016
S. GOWTHAMCHAND Vs. R. RAMESH KUMAR
December 23, 2016
S. INDIRA Vs. THE SUPERINTENDENT (ANTI-CORRUPTION WING) CENTRAL BUREAU OF INVESTIGATION (CBI) AND ORS.
January 8, 2016
S. INDIRA GANDHI, W/O BOOPATHI, CHAIRMAN, TAMIL NADU CHILD WELFARE COMMITTEE Vs. THE INSPECTOR OF POLICE
April 18, 2016
S. JACOB RAJAN BABU, LAW OFFICER, CORPORATION OF CHENNAI, RIPPON BUILDINGS, CHENNAI Vs. GOVERNMENT OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, FORT ST. GEORGE, CHENNAI
October 21, 2016
S. JAMUNA DEVI AND ORS. Vs. KRISHNAN AND ORS.
April 4, 2016
S. JAYACHANDRAN Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, ENVIRONMENT AND FOREST DEPARTMENT AND ORS.
April 28, 2016
S. JAYANTHI SHRI Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
October 4, 2016
S. JEBA PAULIN Vs. STATE OF TAMIL NADU
August 2, 2016
S. JEYANTHI Vs. THE INSPECTOR GENERAL OF REGISTRATION AND ORS.
January 5, 2016
S. JOTHIRAMALINGAM AND ORS. Vs. THE EXECUTIVE OFFICER/JOINT COMMISSIONER, DEPARTMENT OF HINDU RELIGIOUS & CHARITABLE ENDOWMENTS
April 15, 2016
S. KARIMUNNISHA Vs. C. UTHAYAKUMAR
November 23, 2016
S. KARLEN NESAN Vs. SRI MANAKULA VINAYAGER MEDICAL COLLEGE & HOSPITAL AND ORS.
April 18, 2016
S. KARPAGAVALLI Vs. STATE OF TAMIL NADU AND ORS.
February 16, 2016
S. KARUNAKARAN Vs. STATE AND ORS.
January 28, 2016
S. KAVERI AND ORS. Vs. G. BALU AND ORS.
February 17, 2016
S. KIRTHIVASAN Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
December 19, 2016
S. LAKSHMI Vs. STATE OF TAMIL NADU AND ORS.
January 18, 2016
S. MAHESH Vs. THE CHAIRMAN CUM MANAGING DIRECTOR, NEYVELI LIGNITE CORPORATION LIMITED, NEYVELI
November 7, 2016
S. MALLIGA Vs. THE CHIEF REGIONAL MANAGER
March 31, 2016
S. MANIKANDA PRABHU Vs. STATE
March 16, 2016
S. MANIVANNAN Vs. THE STATE OF TAMIL NADU AND ORS.
February 16, 2016
S. MANJULA DEVI Vs. BRIJPAL SINGH
November 30, 2016
S. MEGAVANNAN Vs. S. BRINDHA
September 26, 2016
S. MESSIAH Vs. STATE OF TAMIL NADU
August 26, 2016
S. MOHAIDEEN KASIM Vs. DIRECTOR OF SCHOOL EDUCATION, DIRECTORATE OF SCHOOL EDUCATION AND ORS.
March 1, 2016
S. MUKANCHAND BOTHRA Vs. VAIRAMUTHU RAMASWAMY
January 22, 2016
S. MUNUSWAMY Vs. M. RAJENDRAN
October 20, 2016
S. MURUGAIYAN AND ORS. Vs. THE DISTRICT COLLECTOR, ERODE DISTRICT AND ORS.
February 1, 2016
S. MUTHUKUMAR Vs. THE BRANCH MANAGER PUDUCHERRY MAIN BRANCH U.C.O. BANK
April 29, 2016
S. NAGALINGAM Vs. THE STATE AND ORS.
March 7, 2016
S. NATARAJAN S/O.SUBRAMANIYA GOUNDER NO.6/6, JS NAGAR AMALA SCHOOL ROAD GOBICHETTIPALAYAM ERODE DT Vs. THE INSPECTOR OF POLICE ANDIPATTI POLICE STATION THENI DT. CR. NO. NOT KNOWN OF 2016
December 15, 2016
S. PALANI AND ORS. Vs. S. BHARATHI DASAN AND ORS.
January 12, 2016
S. PANNEERAMMAL Vs. RAVICHANDRAN
September 21, 2016
S. PATHMANAMAN Vs. GOVERNMENT OF TAMIL NADU
September 30, 2016
S. PERUMAL AND ORS. Vs. V. BANUPRIYA
January 4, 2016
S. PONMALAR Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU, HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
January 5, 2016
S. PRAVEEN BOHRA Vs. JOINT-I SUB-REGISTRAR (IN THE CADRE OF DISTRICT REGISTRAR)
March 4, 2016
S. PREMAKALA Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT, COMMERCIAL TAXES & REGISTRATION DEPARTMENT, SECRETARIAT, CHENNAI
November 28, 2016
S. RAJARATHINAM Vs. THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU AND ORS.
April 26, 2016
S. RAJASEKAR AND ORS. Vs. SARTAJ BEGUM AND ORS.
January 5, 2016
S. RAMAKRISHNAN Vs. NAGOOR MEERAL
April 21, 2016
S. RAMAKRISHNAN Vs. CHIEF EDUCATIONAL OFFICER, TIRUNELVELI AND ORS.
January 22, 2016
S. RAMASAMY Vs. THE DIRECTOR OF TOWN PANCHAYATS OFFICE OF THE DIRECTORATE
July 5, 2016
S. RAMESH Vs. CETHAR LTD. AND ORS.
January 12, 2016
S. RAMESH POTHY Vs. THE ADJUDICATING AUTHORITY ROOM NO.25, 4TH FLOOR JEEVAN DEEP BUILDING PARLIAMENT STREET NEW DELHI 110 001
December 20, 2016
S. RATHINAVELU AND ORS. Vs. STATE
January 21, 2016
S. RUCKMANI AND ORS. Vs. TAMIL NADU ELECTRICITY BOARD LIMITED AND ORS.
January 28, 2016
S. SANKARA VARMAN Vs. STATE
June 30, 2016
S. SANKARAN Vs. THE COMMISSIONER OF LABOUR, CHENNAI AND ORS.
January 4, 2016
S. SANTHI AND OTHER Vs. M.R. GOVINDAN AND OTHERS
December 1, 2016
S. SARANYA AND ORS. Vs. M. KARTHIKEYAN AND ORS.
March 4, 2016
S. SARAVANAN Vs. STATE LEVEL CASTE SCRUTINY COMMITTEE, REP. BY ITS CHAIRMAN CUM SECRETARY TO GOVERNMENT, ADI
October 19, 2016
S. SAVITHIRI AND ORS. Vs. THE PRESIDING OFFICER, II ADDL., LABOUR COURT AND ORS.
February 18, 2016
S. SELVI Vs. STATE AND ORS.
January 12, 2016
S. SERMADURAI Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER (ACCOUNTS), EMPLOYEES PROVIDENT FUND ORGANISATION, P.B. NO. 558, SREE COMPLEX, D BLOCK, TRICHIRAPPALLI
June 13, 2016
S. SEVUGAN CHETTIAR Vs. PRINCIPAL CHIEF COMMISSIONER OF INCOME TAX
December 2, 2016
S. SHANMUGASUNDARAM Vs. THE PROJECT DIRECTOR, TSUNAMI PROJECT IMPLEMENTATION UNIT
November 28, 2016
S. SINGARAVELU AND ORS. Vs. S. NATARAJAN AND ORS.
March 28, 2016
S. STEOLA MASCARENHAS Vs. THE SUPERINTENDENT OF POLICE, DISTRICT POLICE OFFICER, DINDIGUL DISTRICT AND ORS.
January 28, 2016
S. SUNDAR Vs. STATE
March 2, 2016
S. SUNDARI Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
September 26, 2016
S. TAMILARASI Vs. UNION OF INDIA, REP. BY THE GENERAL MANAGER SOUTHERN RAILWAY, PARK TOWN, CHENNAI
September 16, 2016
S. TAMILSELVAN Vs. THE GOVERNMENT OF TAMIL NADU
July 5, 2016
S. THEERTHAGIRI Vs. THE DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD, CHENNAI
October 21, 2016
S. VAIKUNDARAJAN AND ORS. Vs. STATE AND ORS.
April 28, 2016
S. VANASEKARAN Vs. THIRUGANASUNDARI
February 10, 2016
S. VATSALA Vs. K.S. MOHAN AND ORS.
January 7, 2016
S. VIJAYA Vs. STATE
April 28, 2016
S. VIJAYARAGHAVAN Vs. THE PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
June 22, 2016
S. VISALAKSHI Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIATE, FORT ST. GEORGE, CHENNAI
October 6, 2016
S.A. ZAHIR HUSSAIN Vs. T. SOMASUNDARAM
December 2, 2016
S.ALAGURAJ Vs. THE MEMBER SECRETARY
August 2, 2016
S.ALAMELU Vs. R.KUMARI
April 15, 2016
S.ALWAR Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
June 9, 2016
S.ARUMAIDAS Vs. THE SECRETARY TO GOVERNMENT
December 22, 2016
S.ASHOK KUMAR Vs. THE STATE OF TAMIL NADU
November 30, 2016
S.BABU Vs. THE TAHSILDAR
April 26, 2016
S.BALAKRISHNAN Vs. VIRUDHUNAGAR MUNICIPALITY
April 28, 2016
S.BALASUBRAMANIAM Vs. THE SUPERINTENDENT OF POLICE
June 8, 2016
S.BASKAR MATHURAM Vs. THE STATE OF TAMIL NADU
August 22, 2016
S.BENJAMIN Vs. THE CUSTOMS, EXCISE & SERVICE TAX
February 8, 2016
S.DHANALAKSHMI Vs. THE GOVERNMENT OF TAMILNADU
December 2, 2016
S.DIWAKAR Vs. THE COMMISSIONER OF POLICE
October 3, 2016
S.E.ZARINA BEGUM Vs. P.M.S.LATIFF
March 10, 2016
S.GANAPATHY Vs. N.SENTHILVEL
April 5, 2016
S.GANAPATHY Vs. P.GANAPATHY
November 1, 2016
S.GOPI Vs. SRI JAI SAI ENTERPRISES
June 27, 2016
S.GOPU Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA,MINISTRY OF PETROLEUM AND NATURAL GAS
June 6, 2016
S.HARSHAVARTHAN Vs. S.KARPAGAVALLI
March 22, 2016
S.JAYABALAN Vs. DIRECTOR GENERAL OF POLICE
April 27, 2016
S.JAYALAKSHMI Vs. S.M.SENTHILKUMAR
May 11, 2016
S.K.S.LOGISTIC LTD. Vs. OIL & NATURAL GAS CORPORATION LTD.
July 15, 2016
S.KADAMBANATHAN Vs. THE SECRETARY (INCHARGE) TAMIL DEVELOPMENT HINDU RELIGIOUS AND INFORMATION DEPARTMENT
August 10, 2016
S.KANNAN Vs. STATE
April 27, 2016
S.KANNAN Vs. THE SUPERINTENDENT OF POLICE THIRUVARUR
February 29, 2016
S.KARTHIKEYA BALAJI Vs. LIONS CLUB INTERNATIONAL DISTRICT 324 A 1
June 21, 2016
S.KARUPPASAMY Vs. STATE
June 3, 2016
S.KRISHNAN Vs. RAJESWARI
October 17, 2016
S.KRISHNASWAMY Vs. STATE OF TAMILNADU
August 2, 2016
S.KUPPA BAI Vs. SARASWATHY
September 21, 2016
S.L. LUMAX LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CHENNAI - IV COMMISSIONERATE AND ORS.
March 14, 2016
S.LEELAVATHI Vs. K.SUBRAMANIAM
October 20, 2016
S.M. ASHOKAN AMENDED AS PER ORDER DATED 13.11.2008 PASSED IN A. NO. 2957 OF 2003 Vs. RAJ TELEVISION NET WORK LTD., AMENDED AS PER ORDER DATED 06.02.1997 PASSED IN A. NO. 350 OF 1997 [SJJ]
December 9, 2016
S.M. MOHAMMED IBRAHIM Vs. GENERAL MANAGER SOUTHERN RAILWAY
November 17, 2016
S.M.KAMARAJ Vs. THE REVENUE DIVISIONAL OFFICER
August 1, 2016
S.M.M. MOHIDEEN WAKF-ALAL-AULAB Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
November 10, 2016
S.MALLIKA Vs. R.SARAVANAN
July 18, 2016
S.MANIVANNAN Vs. V.M.PURUSHOTHAMA MUDALIAR
April 28, 2016
S.MUTHURAJSAKARAVARTHI Vs. THE DISTRICT COLLECTOR,TIRUNELVELI DISTRICT
August 17, 2016
S.NATARAJAN Vs. THE SECRETARY TO GOVERNMENT
October 25, 2016
S.NEELAVATHI Vs. THE DISTRICT COLLECTOR
April 26, 2016
S.NIRMALA Vs. KANNIAMMAL
November 24, 2016
S.P. AGENCIES Vs. THE MANAGING DIRECTOR, TAMIL NADU WAREHOUSING CORPORATION AND ORS.
March 23, 2016
S.P. BALASUBRAHMANYAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX MEDIA CIRCLE NO. 112, UTTAMAR GANDHI SALAI CHENNAI
September 2, 2016
S.P.ARUNKUMAR Vs. STATE
May 4, 2016
S.P.DHANALAKSHMI Vs. STATE
March 14, 2016
S.R.DEEPAK Vs. THE TAMILNADU DR.AMBEDKAR LAW UNIVERSITY
February 2, 2016
S.R.M. UNIVERSITY Vs. JANET JEYAPAUL
July 14, 2016
S.R.S.TRAVELS, Vs. THE TRANSPORT COMMISSIONER, CHENNAI
February 29, 2016
S.RAJARETHINAM Vs. STATE OF TAMIL NADU
April 15, 2016
S.RAJESH Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
July 19, 2016
S.RAMADEVI Vs. THE SPECIAL OFFICER, AMBUR CO-OPERATIVE SUGAR MILLS
August 5, 2016
S.RAMAR Vs. STATE OF TAMILNADU
June 10, 2016
S.RATHINAM Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
November 17, 2016
S.RAVIRAJAN Vs. STATE OF TAMIL NADU
April 28, 2016
S.S. KRISHNAMOORTHY Vs. THE STATE AND ORS.
March 8, 2016
S.S. PERUMAL Vs. THE SENIOR REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LIMITED
July 22, 2016
S.SAIBULLAHKHAN Vs. HAIRUNISHA BEEVI
June 1, 2016
S.SAMPOORNA GANAPATHY Vs. THE SECRETARY TO GOVERNMENT
April 22, 2016
S.SANTHA Vs. M.S.M.K.PACKIAM
December 1, 2016
S.SARASWATHY Vs. A.ELUMALAI
April 20, 2016
S.SARATH KAKAMANU Vs. VEERAPPAN ARUNACHALAM
April 21, 2016
S.SELVIN Vs. THE STATE REPRESENTED BY REVENUE DIVISIONAL OFFICER, NAGERCOIL CUM SUB COLLECTOR (I/C), PADMANABAPURAM,KANYAKUMARI DISTRICT.
December 23, 2016
S.SHANMUGAM Vs. DR.SNEHALATHA ELANGOVAN
August 22, 2016
S.SOUNDARAJAN Vs. THE INSPECTOR OF POLICE VIGILANCE AND ANTI-CORRUPTION
August 5, 2016
S.SOUNDARAVALLI Vs. JEYARAMAN, S/O.LATE SUNDARARAJ
April 15, 2016
S.STALIN BABU Vs. STATE
April 29, 2016
S.SUBATHIRA Vs. K.PERIYASAMY
November 2, 2016
S.SUBRAMANI Vs. GOVINDAN
April 28, 2016
S.SUGUMAR Vs. STATE
September 19, 2016
S.SUGUNA Vs. THE BRANCH MANAGER,SYNDICATE BANK
June 9, 2016
S.SUMATHI Vs. THE TAHSILDAR,MANALMELKUDI TALUK
June 13, 2016
S.SYED KAMARUDHEEN Vs. SECRETARY TO THE GOVERNMENT
April 29, 2016
S.THAMBI Vs. CORPORATION OF CHENNAI
April 26, 2016
S.THIRUMALAI Vs. S.GOVINDARAJAN
November 7, 2016
S.UGAVANI Vs. S.KARTHIKEYAN
August 5, 2016
S.V. MATHA PRASAD Vs. S.V.R. SAROJA AND ORS.
March 4, 2016
S.V.R.SAROJA Vs. S.V.MATHA PRASAD
June 16, 2016
S.VEERAMANI Vs. STATE
June 14, 2016
S.VELAN Vs. STATE
June 16, 2016
S.VIJAYAKUMAR Vs. THE CHIEF ELECTORAL OFFICER
September 28, 2016
SABARI EXIM PVT , LTD Vs. SIMS METAL MANAGEMENT LIMITED
August 18, 2016
SAGAR CONSTRUCTIONS, Vs. S.B. SIVAKAMIAMMAL
November 2, 2016
SAGAYA AROCKIYA RAJ Vs. GANESH KUMAR
September 7, 2016
SAGAYARAJ Vs. STATE
August 22, 2016
SAGUNTHALA Vs. THE INSPECTOR OF POLICE
June 10, 2016
SAHELI EXPORTS PVT. LTD. Vs. GAIL (INDIA) LIMITED
February 23, 2016
SAINT GOBAIN GLASS INDIA LTD Vs. PRINCIPAL SECRETARY/COMMISSIONER OF COMMERCIAL TAXES; DEPUTY COMMISSIONER (CT) LTU IV
June 29, 2016
SAIRABANU MOHAMMED RAFI Vs. STATE OF TAMIL NADU AND ORS.
January 6, 2016
SAISIVA Vs. THE DISTRICT COLLECTOR, THENI AND ORS.
January 6, 2016
SAISIVA AND ORS. Vs. DISTRICT COLLECTOR, THENI DISTRICT AND ORS.
January 5, 2016
SAJOJINI AMMAL EDUCATIONAL TRUST Vs. UNION OF INDIA AND ORS.
January 8, 2016
SAKKANAN @ THUNDU SAKKANAN Vs. STATE THROUGH INSPECTOR OF POLICE
September 23, 2016
SAKTHI @ SAKTHIVEL Vs. STATE
April 12, 2016
SAKTHI HOTELS (RESTAURANT) Vs. COMMERCIAL TAX OFFICER (CT)
June 8, 2016
SAKTHI MURUGAN POLYMERS Vs. THE REGISTRAR, DEBTS RECOVERY TRIBUNAL AND ORS.
February 5, 2016
SAKTHI RECREATION CENTER Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWAGE BOARD
July 6, 2016
SAKTHIVEL Vs. SUBRAMANIYAN
December 15, 2016
SALIA BEEVI Vs. ANNADURAI
April 28, 2016
SALIM Vs. THE JOINT COMMISSIONER, ARULMIGHU SARANGAPANI SWAMI THIRUKOVIL, KUMBAKONAM AND ORS.
January 5, 2016
SAM Vs. STATE, REP. BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, COIMBATORE, CR.NO.7 OF 2008
June 23, 2016
SAM B. JIJINA Vs. TAMIL NADU STATE, REP. BY INSPECTOR OF FACTORIES
September 29, 2016
SAMALPATTI POWER COMPANY PRIVATE LIMITED Vs. STATE
March 10, 2016
SAMPATH AND ORS. Vs. STATE
March 21, 2016
SAMSON MARITIME LIMITED Vs. HARDY EXPLORATION & PRODUCTION (INDIA) INC.
March 23, 2016
SAMUEL JEBAKANI Vs. THE SUPERINTENDENT OF POLICE
August 17, 2016
SANGAIAH Vs. KRISHNAMMAL
June 6, 2016
SANGEETHA Vs. JITENDRA BHANDARI
April 6, 2016
SANKARANARAYANAN Vs. REGIONAL PASSPORT OFFICER, GOVERNMENT OF INDIA, MINISTRY OF EXTERNAL AFFAIRS, REGIONAL PASSPORT OFFICE, BHARATHI ULA VEETHI, RACE COURSE ROAD, MADURAI; SUPERINTENDENT OF POLICE, MADURAI DISTRICT, MADURAI
July 12, 2016
SANRA SOFTWARE LTD. Vs. THE DY. CIT, COMPANY CIRCLE VI(I)
February 2, 2016
SANTHAPPAN Vs. THE INSPECTOR OF POLICE
January 8, 2016
SANTHI Vs. SENTHILKUMAR
June 6, 2016
SANTHI Vs. THE SECRETARY TO THE GOVERNMENT
April 26, 2016
SANTHI M. VANNAN Vs. STATE AND ORS.
January 28, 2016
SANTHOSH DEVI KOTHARI Vs. COMMISSIONER OF INCOME TAX II
August 3, 2016
SAPPIDA VAANGA RESTAURANT SERVICES (P) LTD. Vs. CHENNAI PETROLEUM CORPORATION LTD.
August 10, 2016
SARANYA Vs. STATE
June 2, 2016
SARANYA Vs. NALLASIVAM AND OTHERS
January 11, 2016
SARANYA Vs. STATE BY INSPERCTOR OF POLICE, ALL WOMEN POLICE STATION, PERAMBALUR AND DISTRICT.
November 11, 2016
SARASAMMA AND ORS. Vs. G. PANDURANGAN AND ORS.
March 4, 2016
SARASU Vs. B. VARADHARAJ
April 29, 2016
SARASU Vs. RAVI
July 28, 2016
SARASWATHI Vs. M. MARUTHACHALAM
October 25, 2016
SARAVANA STORES Vs. COMMERCIAL TAX OFFICER(CT)
March 17, 2016
SARAVANABAVA; JAYA @ REVATHI Vs. STATE
March 15, 2016
SARAVANAN Vs. THE SECRETARY TO THE GOVERNMENT
August 17, 2016
SAROJINI Vs. VEERALAKSHMI AND ORS.
April 13, 2016
SARPUTEEN Vs. STATE
June 14, 2016
SASIKALA SUBRAMANI Vs. S VELMURUGAN
April 28, 2016
SATBIR SINGH BAKSHI Vs. SAROJA
October 17, 2016
SATHEESH AND ORS. Vs. THE INSPECTOR OF POLICE, ARUPPPUKOTTAI TOWN POLICE STATION
January 11, 2016
SATHISH KUMAR Vs. STATE OF TAMIL NADU
January 27, 2016
SATHISH KUMAR Vs. THE COMMISSIONER OF CORPORATION
August 9, 2016
SATHISH KUMAR Vs. STATE
October 24, 2016
SATHYA Vs. STATE
April 20, 2016
SATHYAMOORTHY AND ORS. Vs. THE STATE OF TAMIL NADU AND ORS.
April 15, 2016
SATHYAVANI Vs. STATE OF TAMILNADU; COMMISSIONER OF POLICE
September 22, 2016
SATHYAVATHI AND ORS. Vs. C. ANANTHARAMAN AND ORS.
March 8, 2016
SATTA PANCHAYAT IYAKKAM Vs. THE CHIEF ELECTION COMMISSIONER ELECTION COMMISSION OF INDIA
May 18, 2016
SAVANI CARRYING PVT LTD Vs. STATE
March 11, 2016
SAVITHIRI Vs. THE ASSISTANT ENGINEER, OPERATION AND MAINTENANCE, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION
July 1, 2016
SAVITHIRI MEDICALS REP.BY ITS PROP.DR.A.SURESH 25 Vs. THE STATE OF TAMIL NADU REP.BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF COMMERCIAL TAXES & REGISTRATION FORT ST.GEORGE, CHENNAI
December 5, 2016
SAVITHRI Vs. KALYANI
November 21, 2016
SCHWING STETTER (INDIA) PVT. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM
April 5, 2016
SCM GLOBALS PRIVATE LIMITED; SCM GARMENTS PRIVATE LIMITED Vs. STATE
July 5, 2016
SD PACKERS Vs. ASSISTANT COMMISSIONER (CT)
November 15, 2016
SDS RAMCIDES CROP SCIENCE PRIVATE LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CHENNAI II COMMISSIONERATE
March 15, 2016
SEAHUJAHUNA Vs. THE BRANCH MANAGER,UCO BANK
August 1, 2016
SECRETARY TO GOVERNMENT AND OTHERS Vs. N RAJASEKARAN NAIR
February 26, 2016
SECRETARY TO GOVERNMENT AND OTHERS Vs. P USHA RANI
January 25, 2016
SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT; COMMISSIONER OF TREASURIES AND ACCOUNTS Vs. R LAKSHMANAN
February 29, 2016
SECRETARY, CO-OPERATION Vs. R. GHUNASEKARAN
November 10, 2016
SECRETARY, RAJIV GANDHI COLLEGE OF ARTS AND SCIENCE Vs. SECRETARY, STATE OF TAMIL NADU; DIRECTOR OF COLLEGIATE EDUCATION; JOINT DIRECTOR OF COLLEGIATE EDUCATION; REGISTRAR, UNIVERSITY OF MADRAS
July 20, 2016
SECRETARY/SPECIAL OFFICER, ATTUR TALUK, CO-OPERATIVE HOUSING SOCIETY LTD , SALEM Vs. R MANIYAMMAL AND OTHER
April 4, 2016
SEKAR Vs. GANESAN
October 18, 2016
SEKAR; ANBU Vs. STATE AND ORS
March 30, 2016
SELECTION COMMITTEE AND OTHERS Vs. P RAMYA AND OTHERS
February 23, 2016
SELLA SYNERGY INDIA PVT LTD Vs. INCOME TAX OFFICER, COMPANY CIRCLE VI (2); ADDITIONAL COMMISSIONER OF INCOME TAX
August 1, 2016
SELVA KUMAR Vs. ATHEESWARI
June 28, 2016
SELVAM Vs. STATE
April 15, 2016
SELVAM Vs. THE INSPECTOR OF POLICE, THIRUVERKADU POLICE STATION
March 18, 2016
SELVAM Vs. STATE
March 2, 2016
SELVAM Vs. STATE BY THE INSPECTOR OF POLICE, MARANDAHALLI POLICE STATION, DHARMAPURI
June 28, 2016
SELVAM Vs. VEERASAMY
August 3, 2016
SELVAM @ NENJAN Vs. STATE
February 17, 2016
SELVAMANI Vs. K.GOMATHI
September 1, 2016
SELVARAJ Vs. THE STATE
November 10, 2016
SELVARAJ Vs. STATE
April 15, 2016
SELVARAJ Vs. NAGARAJAN
April 29, 2016
SELVARAJ Vs. SUKUMARAN NAIR
March 10, 2016
SELVARAJ Vs. THE STATE
March 18, 2016
SELVARAJ S/O. SANKARAN Vs. STATE
June 27, 2016
SELVARAJAN Vs. RENGASUBATHRA
July 11, 2016
SELVI Vs. THE SECRETARY TO THE GOVERNMENT HOME, PROHIBITION & EXCISE DEPARTMENT AND ORS.
February 16, 2016
SELVI; MANJU; INDU; K K KRISHNAN Vs. DENNIS
June 24, 2016
SEMBATTAI @ SARAVANAN; MAKESH @ MAKESWARAN Vs. STATE
June 9, 2016
SENBA @ SENBAGA SRIKUMAR Vs. STATE
July 29, 2016
SENIOR MEDICAL OFFICER Vs. S SANTHA
August 22, 2016
SENTHAMARAIKANNAN Vs. JAYA
June 2, 2016
SENTHIL @ GUNDU SENTHIL @ SENTHILKUMAR Vs. STATE
September 27, 2016
SENTHIL KUMAR Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR AND ORS.
April 5, 2016
SENTHIL KUMAR Vs. K.K. SATHISHKUMAR
February 9, 2016
SENTHIL KUMAR @ ANJUGAM NAGAR SENTHIL; SEKAR; SUDHAKAR Vs. STATE
April 1, 2016
SENTHILKUMAR ALIAS PALKARA SENTHIL Vs. STATE OF TAMIL NADU AND ANOTHER
March 2, 2016
SERVO PACKAGING LTD. Vs. THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
July 15, 2016
SESA STERLITE LTD. Vs. UNION OF INDIA
February 18, 2016
SESHASAYEE PAPER & BOARDS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE II (1)
January 18, 2016
SETHURAMAN @ RAMANATHAN Vs. STATE
November 21, 2016
SEVUGAN Vs. CHINNATHAMBI
October 25, 2016
SHA KANTILAL JAYANTILAL Vs. THE STATE OF TAMILNADU
April 12, 2016
SHADIROM Vs. SHANMUGAM TRADERS PVT LTD
July 25, 2016
SHAHEES Vs. STATE REP. BY THE INSPECTOR OF POLICE, W25, ALL WOMEN POLICE STATION, T. NAGAR, CHENNAI 600017 (CRIME NO.2 OF 2013)
June 30, 2016
SHAHINSHA KHAJA MAINUDEEN Vs. DIRECTOR OF ELEMENTARY EDUCATION; DISTRICT ELEMENTARY EDUCATION OFFICER; ASSISTANT ELEMENTARY EDUCATION OFFICER
April 6, 2016
SHAHUL HAMEED Vs. S.SANKAR GANESH
November 25, 2016
SHAILA SAMUEL Vs. PRAVEEN BANU
July 19, 2016
SHAMSHED BEGUM Vs. SADIQ BASHA, MANSUR AHMED, DILSHAD BEGUM, SABIRUNNISSA BI, BOOPATHI, PUSHPARAJ
December 22, 2016
SHANA AUTO LASER PVT LTD REP BY ITS MANAGING DIRECTOR A NAMBHI Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL-III; AUTHORISED OFFICER INDIAN OVERSEAS BANK LTD
September 12, 2016
SHANKAR Vs. BHOOPALAN AND OTHERS
November 14, 2016
SHANMUGAVEL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
September 23, 2016
SHANMUGAVEL Vs. DIRECTOR OF TOWN PANCHAYAT AND OTHERS
February 25, 2016
SHANMUGAVEL NADAR (DIED) AND ANOTHER Vs. KALAYANA DEVADASAN AND OTHERS
November 8, 2016
SHANTHI Vs. SREE KARBAGA LAKSHMI FABRIC
June 7, 2016
SHANTHI Vs. STATE REP BY INSPECTOR OF POLICE, WEST POLICE STATION, VILLUPPURAM (CR. NO. 356 OF 2013)
July 12, 2016
SHANTHI KRISHNAN, VICE PRESIDENT, KALAKSHETRA COLONY WELFARE ASSOCIATION (REGN. NO. 8 Vs. UNION OF INDIA, REP. BY ITS SECRETARY TO GOVERNMENT, MINISTRY OF ENVIRONMENT AND FORESTS, NEW DELHI AND OTHERS
December 8, 2016
SHARANALAYAM Vs. EXECUTIVE OFFICER, TOWN PANCHAYAT OFFICE, KINATHUKADAVU TALUK
December 23, 2016
SHEER GOLD PRIVATE LIMITED AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (AIR) AND ORS.
February 26, 2016
SHEIK MADHANI LAFIR Vs. SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE
April 25, 2016
SHEIKMEERAN Vs. STATE
December 21, 2016
SHERIFF TRAVEL AND CARGO SERVICE PVT LTD Vs. ABDUL MAJID; T ABDUL HAMID
July 14, 2016
SHETH IMPEX VIVO SOLUTIONS P. LTD. Vs. COMMR. OF CUS. (IMPORTS), CHENNAI
December 2, 2016
SHIHABUDEEN MANNAMBATH Vs. PRINCIPAL COMMR. OF CUS. (I), CHENNAI
September 12, 2016
SHIK MASTANI BI Vs. PRINCIPAL COMMR. OF CUS., CHENNAI-I
September 30, 2016
SHIVAKUMAR Vs. STATE BY THE INSPECTOR OF POLLICE
August 2, 2016
SHIVARAJ; SAKTHIVEL; PERIYASAMY; RAMAKRISHNAN Vs. STATE
August 10, 2016
SHREE KARTHIK PAPERS LIMITED Vs. THE ASSISTANT COMMISSIONER
March 17, 2016
SHRI ADHISANKARAR INDUSTRIAL TRAINING CENTRE AND ORS. Vs. THE DIRECTORATE GENERAL, EMPLOYMENT & TRAINING, MINISTRY OF LABOUR AND EMPLOYMENT TRAINING AND ORS.
April 20, 2016
SHRI OMPRAKASH TRILOKI CHANDWANI Vs. STATE OF TAMIL NADU
April 27, 2016
SHRI YAMUNA PRASAD SINGH Vs. THE STATE REP. BY ADDL. SUPERINTENDENT OF POLICE, SPE, CBI, ACB, CHENNAI (FIR NO.RC MAI 2014 A 0022)
December 9, 2016
SHRI. GERARD PERIRA Vs. THE INCOME-TAX OFFICER, RANGE XV(1), CHENNAI
August 30, 2016
SHRIRAM EPC LIMITED CHENNAI Vs. SOMA ENTERPRISES LIMITED PUNE 411038
November 16, 2016
SHYAM SINGH Vs. STATE
April 21, 2016
SHYNA @ SHYNI @ SHOBA @ RAJEE (H.C.P. NO. 2268 OF 2015) Vs. THE SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF HOME AFFAIRS, [DEPARTMENT OF INTERNAL SECURITY] NORTH BLOCK, NEW DELHI 110 001
September 21, 2016
SIDDAMMAL Vs. A/M SELLIANDIAMMAL THIRUKOIL, REP. BY ITS EXECUTIVE OFFICER, BHAVANI, ERODE DISTRICT
October 20, 2016
SIKKANAN Vs. GANESH MURALI
June 7, 2016
SILAMBARASI Vs. STATE
July 15, 2016
SILOR MANI Vs. STATE AND ORS
March 30, 2016
SILUVAI RAJAN @ M.S.RAJAN Vs. GLORY STELLA BAI
May 26, 2016
SILUVAIMANI Vs. R NAGARAJ
April 26, 2016
SIMRAN WIND PROJECT PRIVATE LIMITED Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
July 15, 2016
SINGARAVELAR OLYMPIC MUTHAL BROADWAY CORNER VARAI SALAIYORA SIRU KADAI Vs. KR RAMASWAMY @TRAFFIC RAMASWAMY
March 4, 2016
SIRAJ NISHA BEEVI Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM
June 7, 2016
SIVA Vs. STATE REP BY THE INSPECTOR OF POLICE, KRISHNAGIRI TALUK P.S., KRISHNAGIRI DISTRICT CRIME NO. 210 OF 2013
December 8, 2016
SIVA @ SIVARAMAN Vs. SHANTHI
December 2, 2016
SIVAJI Vs. STATE
July 13, 2016
SIVAKAMI Vs. STATE
February 18, 2016
SIVAKAMI AND ORS. Vs. STATE
January 8, 2016
SIVAKUMAR Vs. THE STATE
March 24, 2016
SIVAKUMAR Vs. THE MEMBER, THE STATE HUMAN RIGHT COMMISSION
August 1, 2016
SIVAKUMAR Vs. SHANMUGHA KUMAR
June 13, 2016
SIVAKUMAR Vs. STATE
July 21, 2016
SIVAKUMAR @ SUKUMAR Vs. STATE
March 21, 2016
SIVALOGAM STEELS PVT LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL; COMMISSIONER OF CENTRAL EXCISE (APPEALS)
June 3, 2016
SIVAN @ SIVA Vs. STATE
August 5, 2016
SIVANANDAM Vs. STATE OF TAMIL NADU
June 21, 2016
SIVASANKARAN Vs. INSPECTOR OF POLICE
February 23, 2016
SIVASUBIRAMANIYAMPILLAI Vs. JOTHIMANI
September 22, 2016
SMT. R. MOOKKAMMAL Vs. M. PANDIARAJAN
December 8, 2016
SNEHA MANIMURUGAN Vs. SECRETARY, MEDICAL COUNCIL OF INDIA AND OTHERS
February 18, 2016
SNEHAVALLI Vs. KOOTHAPERUMAL
April 12, 2016
SOCOMEC INNOVATIVE POWER SOLUTIONS (P) LTD. Vs. C.C. (APPEALS), CHENNAI
June 6, 2016
SOMASEKHARAN NAIR Vs. DISTRICT COLLECTOR
September 9, 2016
SONIA EXPORTS Vs. ITC LIMITED
July 5, 2016
SOOSAIMARIYAYEE Vs. JOHNSON
February 17, 2016
SORIMUTHU Vs. K.S. MOHAMED RIBAI
October 4, 2016
SOUDAL, JOINT STOCK COMPANY Vs. REGISTRAR, TRADE MARKS REGISTRY, GOVERNMENT OF INDIA
June 24, 2016
SOUMOBROTO GANGULY Vs. THE DEPUTY REGISTRAR OF COMPANIES, TAMIL NADU
August 3, 2016
SOUNDAR @ SOUNDARRAJAN Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE
March 31, 2016
SOUTH INDIA SURGICAL COMPANY LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
August 10, 2016
SOUTH INDIAN FILM CHAMBER OF COMMERCE; T RAMASATYANARAYANA Vs. SUNDAR V SRINIVASAN; ELECTION OFFICER, SOUTH INDIAN FILM CHAMBER; SOUTH INDIAN FILM CHAMBER OF COMMERCE
September 9, 2016
SOUTH INDIAN MUSIC COMPANIES ASSOCIATION Vs. UNION OF INDIA
March 30, 2016
SOUTHERN INVESTMENTS PRIVATE LTD Vs. COMMISSIONER OF SERVICE TAX; ASSISTANT COMMISSIONER OF SERVICE TAX
September 7, 2016
SOUTHERN PRESSURE CASTINGS Vs. ASSTT. COMMR. OF CUS. (EPCG), CHENNAI-I
December 2, 2016
SOUTHERN REGION BULK LPG TRANSPORT OWNERS ASSOCIATION Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS.
February 29, 2016
SOUTHERNCHROMATICS PRIVATE LIMITED Vs. CHENNAI PEN PRODUCTS PRIVATE LIMITED
August 5, 2016
SOWPARNIKA SHIPPING SERVICES Vs. COMMR. OF CUSTOMS, CHENNAI-VIII
December 15, 2016
SPECIAL TAHSILDAR Vs. RAMAMIRTHAMMAL
August 3, 2016
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE, RANGASAMUDRAM VILLAGE AND CUSBA, SATHIYAMANGALAM TALUK Vs. CHENNANJAMMAL; CHENNANCHAMMA; MARIAPPA; PASUVANNA; NAGARATHINAM; VEERAPATHIRASAMY; RAJANNA; M KEMPANNA; UMA; S KARUPPANNAN; S BALAMURUGAN
July 22, 2016
SPECIAL TAHSILDAR(LA) Vs. A JUDE THADDEUES
September 1, 2016
SPECIAL TAHSILDAR, ADI DRAVIDA WELFARE, THIRUPATTUR Vs. DAYALAN, S/O D JANAKIRAMAN
March 28, 2016
SPECIAL TAHSILDAR, LAND ACQUISITION, NORTH MADRAS THERMAL POWER PROJECT (NOW AT TAHSILDAR PONNERI) Vs. S M RAMACHANDRAN; SUPERINTENDING ENGINEER, TNEB
June 28, 2016
SREE KRISHNA EDUCATION TRUST Vs. THE SECRETARY TO GOVERNMENT OF TAMILNADU
August 5, 2016
SREE MARUTHI MARINE INDUSTRIES LTD. Vs. M/S. ORIENTAL INSURANCE CO., LTD.
August 9, 2016
SREE VENKATESWARA ENGINEERING CORPORATION REGISTERED PARTNERSHIP FIRM Vs. ICICI BANK LTD., REP. BY ITS CHAIRMAN LAND MARK RACE COURSE CIRCLE VADADORA
September 20, 2016
SRF LTD Vs. CUSTOMS, EXCISE & SERVICE TAX; COMMISSIONER OF CENTRAL EXCISE
August 30, 2016
SRI ADINATH TRADERS Vs. THE UNION OF INDIA AND ORS.
February 5, 2016
SRI AMMAN CHEMICALS Vs. THE CHIEF CONTROLLER OF EXPLOSIVES PETROLEUM & EXPLOSIVES SAFETY ORGANISATION
August 11, 2016
SRI BRAHADAMBAL AGENCY AND ORS. Vs. S. RAMASAMY CHETTIAR AND ORS.
February 4, 2016
SRI GAYATHRI ENTERPRISES Vs. THE ASSISTANT COMMISSIONER (CT) SURAMANGALAM CIRCLE
August 8, 2016
SRI KANCHI KAMAKOTI PEETATHIPATHI JAYENDRA SARASWATHY SANKARA MATRICULATION SCHOOL Vs. THE STATE OF TAMIL NADU AND ORS.
March 7, 2016
SRI KANCHI STEEL PRIVATE LIMITED. Vs. THE COMMERCIAL TAX OFFICER
March 21, 2016
SRI RAJESWARI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, CHENNAI
November 4, 2016
SRI SUN CITY DEVELOPERS Vs. THE CHIEF COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT AND ORS.
February 2, 2016
SRI VENKATESWARA SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD.
September 29, 2016
SRI VISALAM CHIT FUND LTD. Vs. V.SUDALI
November 3, 2016
SRIDHAR AND OTHERS Vs. ARUNKUMAR
February 26, 2016
SRIJITH C. Vs. THE CUSTOMS, EXCISE AND SERVICE TAX, SOUTH ZONAL BENCH AND ORS.
January 7, 2016
SRINIVASAN Vs. STATE
April 5, 2016
SRINIVASAN Vs. MURALI; STATE
July 18, 2016
SRINIVASAN AND ORS. Vs. STATE
March 3, 2016
SRIRAM EDUCATIONAL TRUST Vs. INSPECTOR GENERAL OF REGISTRATION/ CHIEF REVENUE CONTROLLING AUTHORITY; SPECIAL DEPUTY COLLECTOR (STAMPS) SINGARAVELAR MAALIGAI RAJAJI SALAI; SUB REGISTRAR PURASAILWALKAM REGISTRATION OFFICE
June 30, 2016
SRISHTI COMMUNICATIONS Vs. GENERAL MANAGER
October 7, 2016
STALIN AND ORS. Vs. STATE
March 10, 2016
STANDARD SHOE SOLE & MOULD (I) LTD. Vs. C., C. E. & S.T. SETT. COMM., CHENNAI-1
November 2, 2016
STATE Vs. T.S. MANI
January 4, 2016
STATE Vs. MURUGESA ASARI
February 24, 2016
STATE Vs. SAMINATHAN
October 18, 2016
STATE Vs. MANOHARAN
June 7, 2016
STATE Vs. C.RAJAVEL
July 20, 2016
STATE Vs. GOVINDARAJ
April 22, 2016
STATE Vs. MOTTAIYANDI CHETTIAR (DIED)
November 24, 2016
STATE Vs. J.DORAISWAMY
July 14, 2016
STATE Vs. V.KARNAN
August 23, 2016
STATE AND ORS. Vs. K. PANDI
January 7, 2016
STATE AND ORS. Vs. MUTHUNARAYANAN AND ORS.
February 5, 2016
STATE AND ORS. Vs. RASU AND ORS.
April 4, 2016
STATE BANK OF INDIA Vs. CHAIRPERSON; PRESIDING OFFICER; V A PALANIKUMAR; M F RAHAMATH MUSHINA; CCS INFOTECH LTD
April 27, 2016
STATE BANK OF INDIA Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LIMITED & ORS
January 18, 2016
STATE BANK OF INDIA REP. BY ITS REGIONAL MANAGER RBO Vs. S. VISWANATHAN
August 17, 2016
STATE BANK OF MYSORE Vs. B.R.PANDURANGAN
July 27, 2016
STATE OF TAMIL NADU Vs. M/S.SRI RENGA APPARELS (INDIA) PVT. LTD.
July 13, 2016
STATE OF TAMIL NADU Vs. H M PANDEY AND OTHERS
January 12, 2016
STATE OF TAMIL NADU Vs. TVL GOLDEN HOMES PVT LTD
September 14, 2016
STATE OF TAMIL NADU Vs. T GOPAL
September 27, 2016
STATE OF TAMIL NADU REP. BY THE DISTRICT COLLECTOR, THIRUVANNAMALAI DISTRICT, THIRUVANNAMALAI Vs. IVAR UDAYAR
September 19, 2016
STATE OF TAMIL NADU; INSPECTOR GENERAL OF REGISTRATION Vs. T DHANRAJU
June 21, 2016
STATE OF TAMIL NADU; SPECIAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION DEPARTMENT Vs. SELVI KAVITHA RAMU
June 20, 2016
STATE REP. BY THE DEPUTY SUPERINTENDENT OF POLICE, CB CID, ORGANIZED CRIME UNIT Vs. RADHAKRISHNAN
August 18, 2016
STATE, REP. BY, INSPECTOR OF POLICE, CBCID, PERAMBALUR DISTRICT Vs. DHANAM @ DHANAMANI
December 1, 2016
STERLITE INDUSTRIES (INDIA) LTD ; SESA STERLITE LIMITED Vs. CENTRAL BOARD OF EXCISE & CUSTOMS; CHIEF COMMISSIONER OF CUSTOMS & CENTRAL EXCISE; COMMISSIONER OF CENTRAL EXCISE; ASSISTANT COMMISSIONER OF CENTRAL EXCISE; SUPERINTENDENT OF CENTRAL EXCISE; COMMISSIONER OF CUSTOMS UNION OF INDIA; ADDITIONAL DIRECTOR GENE
August 1, 2016
STUDIO 11BY T C SHARATH Vs. COMMISSIONER, CORPORATION OF CHENNAI
June 8, 2016
SUB CONTINENTAL EQUITIES LIMITED Vs. R.V.D. RAMAIAH AND ORS.
April 22, 2016
SUBANANDARAJ Vs. MANI
May 11, 2016
SUBATHARA Vs. STATE AND ORS.
January 7, 2016
SUBBAIAH Vs. STATE REPRESENTED BY THE SUPERINTENDENT OF POLICE
September 19, 2016
SUBBAIYAN Vs. UDAIYAPPAN
April 15, 2016
SUBBAMMAL Vs. SARADAMMAL
April 24, 2016
SUBBAN @ THEERTHAGIRI Vs. STATE AND ORS
July 28, 2016
SUBBARAJ Vs. S. RAJENDRAN
December 23, 2016
SUBBULAKSHMI Vs. MUTHAMMAL
September 15, 2016
SUBRAMANIAM Vs. THE STATE, REP.BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, GOBICHETTIPALAYAM, CRIME NO.4 OF 2015, ERODE DISTRICT
August 4, 2016
SUBRAMANIAN Vs. STATE
June 9, 2016
SUBRAMANIAN Vs. K.MOHAN
December 19, 2016
SUBRAMANIAN SERVAI Vs. ARUMUGAM
December 15, 2016
SUBRAMANIYAN Vs. E. KARUPPIAH AND ORS.
January 25, 2016
SUDANTHIRADEVI Vs. JAHIR HUSSAIN
December 15, 2016
SUDHA Vs. STATE OF TAMIL NADU AND OTHERS
January 29, 2016
SUDHA CONSTRUCTIONS Vs. I.T.I LIMITED
March 18, 2016
SUDHA K. VELAPPAN Vs. THE DISTRICT COLLECTOR
April 28, 2016
SUDHAKAR Vs. STATE REP. BY THE INSPECTOR OF POLICE, MEENAMBAKKAM AIRPORT POLICE STATION, CHENNAI. [CRIME NO. 105 OF 2003]
September 20, 2016
SUDHAKAR Vs. STATE
March 29, 2016
SUDHAKAR Vs. STATE
April 22, 2016
SUDHEER JACAB Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK; INDIAN OVERSEAS BANK; T SURESH JACAB
March 18, 2016
SUDHIR KHANNA Vs. STATE
April 7, 2016
SUGANIYA Vs. THE SUPERINTENDENT OF CENTRAL
January 27, 2016
SUGESAN TRANSPORT PVT LTD Vs. THE ASSISTANT COMMISSIONER OF POLICE
September 27, 2016
SUGUNA Vs. SUBRAMANI
April 22, 2016
SUJANA METAL PRODUCTS LIMITED Vs. CUSTOMS, EXCISE & SERVICE TAX
February 19, 2016
SUJANA UNIVERSAL INDUSTRIES LTD. Vs. UCO BANK
July 13, 2016
SUJIES BENEFITS FUND LTD. Vs. H.SULTAN
January 8, 2016
SUKUMAR Vs. STATE
July 29, 2016
SUKUMARAN Vs. MADHAVA SHASTRI AND ORS.
March 31, 2016
SUMAIYA Vs. STATE
June 8, 2016
SUMATHI Vs. GOVERNMENT OF TAMIL NADU; SUPERINTENDENT, CENTRAL PRISON, TRICHY; INSPECTOR OF POLICE
June 17, 2016
SUN EXPORTS Vs. COMMISSIONER OF CUSTOMS (AIRPORT), CHENNAI
December 15, 2016
SUN PHARMACEUTICALS INDUSTRIES LIMITED Vs. CADILA HEALTHCARE LTD.
June 3, 2016
SUN TV NETWORK LTD Vs. G K FILM CORPORATION; VIKRAM KRISHNA; BALAJI VIDEO MUSIC WORLD; RAMANAIDU COLOUR LABORATORIES
August 9, 2016
SUNDAR Vs. STATE
June 7, 2016
SUNDAR IYER Vs. STATE
November 8, 2016
SUNDARA BAI Vs. THE SECRETARY TO GOVERNMENT, FOOD & CONSUMER PROTECTION DEPARTMENT AND ORS.
January 11, 2016
SUNDARAJAN Vs. DR.K.CHANDRASEKARAN
September 12, 2016
SUNDARAM Vs. STATE REP BY INSPECTOR OF POLICE
September 23, 2016
SUNDARAM Vs. CHRISTALIP SUSEELA BAI
April 12, 2016
SUNDARAM AND ORS. Vs. R. BALASUBRAMANIAN
February 9, 2016
SUNDARAM AND ORS. Vs. THE PRINCIPAL SECRETARY AND COMMISSIONER OF LAND ADMINISTRATION AND ORS.
February 9, 2016
SUNDARAM FINANCE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE II, CHENNAI
March 28, 2016
SUNDARAM SPINNING MILLS PRIVATE LTD Vs. ASSISTANT COMMISSIONER (CT); JOINT COMMISSIONER COMMERCIAL TAX OFFICE
June 14, 2016
SUNDARI Vs. THE SECRETARY TO GOVERNMENT
December 8, 2016
SUNDARRAJAN Vs. COMMISSIONER OF POLICE, CHENNAI CITY; INSPECTOR OF POLICE
August 26, 2016
SUNRISE CHENNAI DISTRIBUTORS PVT. LTD. Vs. THE COMMERCIAL TAX OFFICER, T. NAGAR ASSESSMENT CIRCLE
February 15, 2016
SUPERINTENDENT OF CUSTOMS Vs. L.ABUTHAHIR
August 23, 2016
SUPERINTENDENT OF POLICE Vs. VILLUPURAM SALAI ORA VIYABARIGAL POTHU
July 29, 2016
SUPERINTENDING ENGINEER, W R O /P W D ; EXECUTIVE ENGINEER; REGIONAL CHIEF ENGINEER; EXECUTIVE ENGINEER, KORAMPALLAM ARU BASIN DIVISION Vs. K A THOMAS; P VELU; S SANKARANARAYANAN
September 1, 2016
SUPREME COT-SPIN MILLS (INDIA) PVT.LTD. Vs. THE CHAIRMAN,
May 5, 2016
SURANA & SURANA Vs. KAMAL BABBAR
January 19, 2016
SURESH Vs. THE STATE
March 14, 2016
SURESH Vs. STATE
April 27, 2016
SURESH @ RASAPPAN @ SELVAN Vs. STATE AND ORS
June 17, 2016
SURESH AND ORS. Vs. STATE
March 15, 2016
SURESH BABU Vs. STATE AND ORS.
March 4, 2016
SURESH KUMAR Vs. STATE
June 8, 2016
SURESH KUMAR @ APPU Vs. STATE REP. BY THE INSPECTOR OF POLICE, TOWN POLICE STATION, KARAIKAL, PUDUCHERRY. (CRIME NO.275 OF 2012)
June 28, 2016
SURESH; THAKKALI @ JEGANATHAN; LAKSHMANAN; TAYLOR @ MOHANRAJ; MAHESH; PAPPATHI @ MARIYAMMAL; SATHIYAKALA @ KALA; VANI @ KALAIVANI; INDU @ MANIKANDAN Vs. STATE
March 15, 2016
SURESHKUMAR Vs. STATE
June 21, 2016
SURIYA Vs. STATE OF TAMIL NADU
January 11, 2016
SURIYA SHANKAR AND OTHERS Vs. STATE
February 18, 2016
SURYA Vs. STATE OF TAMIL NADU
May 17, 2016
SURYA KALA Vs. BHAVANI RAMACHANDRAN
August 23, 2016
SURYA TRANSPORTS Vs. CHIEF MANAGER-IN-CHARGE DEPARTMENT OF BANKING REGULATION RESERVE BANK OF INDIA; AUTHORIZED OFFICER, LAKSHMI VILAS BANK LIMITED
March 1, 2016
SUSHANTH PRASAD Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT, COMMERCIAL TAX AND REGISTRATION DEPARTMENT AND ORS.
April 1, 2016
SUSI GANESAN Vs. V.ELANGO
September 30, 2016
SUSILA Vs. STATE
April 21, 2016
SUTHAKARAN Vs. STATE
February 25, 2016
SUTHERLAND GLOBAL SERVICES PVT LTD Vs. UNION OF INDIA; JOINT COMMISSIONER OF INCOME TAX; DEPUTY COMMISSIONER OF INCOME-TAX; CENTRAL BOARD OF DIRECT TAXES
March 31, 2016
SWARNA CONSTRUCTIONS Vs. P L SUBRAMANIAN
August 11, 2016
SWATHY SMART CARDS HI-TECH PRIVATE LIMITED Vs. VERIZON INDIA PRIVATE LIMITED; OFFICIAL LIQUIDATOR
March 7, 2016
SWITZER INSTRUMENT AND CONTROLS PRIVATE LIMITED Vs. SWITZER INSTRUMENT LIMITED
August 18, 2016
SYED ABDUL GANI Vs. SAJJIDA BEGUM
October 19, 2016
SYED ALTHAF ALI Vs. ASSISTANT COMMISSIONER OF CUSTOMS
September 14, 2016
T DHANALAKSHI Vs. S KUMARESAN
April 20, 2016
T K BABU Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS
January 29, 2016
T LAKSHMIPRIYA; S RAVICHANDRAN; S M DASS; K B S MANI Vs. NIL
September 16, 2016
T MATHIVANAN Vs. CHIEF EDUCATIONAL OFFICER
April 29, 2016
T N NATESAN Vs. K APPAVOO
January 18, 2016
T PARASAKTHI Vs. DISTRICT REGISTRAR, PALANI, DINDIGUL DISTRICT AND OTHERS
April 5, 2016
T PONNUSAMY Vs. THE INSPECTOR OF POLICE
April 4, 2016
T PRAKASHAM Vs. DISTRICT COLLECTOR/ARBITRATOR, ERODE DISTRICT, ERODE; COMPETENT AUTHORITY
February 11, 2016
T SURESH Vs. J JAYALALITHA; K PADMARAJAN; K R RAMASAMY; P KUMARASAMY; E RAMADASS; M AHAMED SHAJAHAN; A VENKATESH; P MARIMUTHU; P PRAKASH; A NOOR MOHAMED; NAGOOR MEERAN PEER MOHAMED; R JAYAKUMAR; M VASANTHAKUMAR; M L RAVI; P PONRAJ; J JAYAKUMAR; P N SRIRAMACHANDRAN; A
September 1, 2016
T TANARADJOU Vs. UNION OF INDIA; SECRETARY TO GOVERNMENT; DEPUTY DIRECTOR OF SCHOOL EDUCATION; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
March 9, 2016
T THANGAMANI Vs. STATE; KUMARA RAVIKUMAR; MUTHUSAMY; PERU NATARAJAN; THANGARAJ; ESU KANDASAMY; SARAVANAN; DHARMALINGAM; MOGANATHAM; SOMU @ SOMASUNDARAMOORTHI; KAVITHA @ MYTHILI SELVI; S R SIVASAMY; RAMAYAL; GOW GIRI @ GIRIKORI
August 24, 2016
T THIRUMALAI Vs. UNION OF INDIA; GENERAL MANAGER SOUTHERN RAILWAY; DIVISIONAL PERSONNEL OFFICER; REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
September 1, 2016
T VELAYUTHAM Vs. NIRANJANADEVI AND OTHERS
February 18, 2016
T VIMALA; T AGALYA; MINOR T POOVITHA Vs. S RAMAKRISHNAN
June 24, 2016
T. CHANDRAN Vs. INSPECTOR OF POLICE, KARUMATHAMPATTI POLICE STATION AND ORS.
January 19, 2016
T. ELANGOVAN Vs. S. PONNAMBALAM
November 3, 2016
T. JAYAPAL Vs. THE STATE
February 18, 2016
T. KANAGAVELRAJAN Vs. K. KALEESWARI
June 13, 2016
T. KANCHANADEVI Vs. DR. P. BALACHANDER
September 2, 2016
T. KANNAN Vs. PIRAMAL DIAGNOSTICS SERVICES PVT. LTD.
June 29, 2016
T. MANIKANDAN Vs. THE MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPLIES CORPORATION AND ORS.
March 15, 2016
T. MANTHIRAMOORTHY AND ORS. Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD AND ORS.
March 23, 2016
T. MATHIVANAN BISHOP AND ORS. Vs. P. ATHISAYAM AND ORS.
April 29, 2016
T. NANDHAGOPAL AND ORS. Vs. THE COLLECTOR, VILLANUR DISTRICT, PONDICHERRY AND ORS.
January 28, 2016
T. PALANIAPPAN Vs. CITY UNION BANK LTD.
June 28, 2016
T. RAJAM @ KAVERI KUTTY Vs. THE GOVERNMENT OF TAMIL NADU
September 26, 2016
T. RAJARAMAN Vs. M.P. NETHAJI AND ORS.
March 2, 2016
T. RAJENDRAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, CBI/SCB/CHENNAI
November 8, 2016
T. RENGARAJAN AND ORS. Vs. THE STATE AND ORS.
March 16, 2016
T. SUBBULAKSHMI Vs. THE COMMISSIONER OF POLICE
February 18, 2016
T. SWAMYDOSS, EX. P. C 9998 Vs. PRINCIPAL SECRETARY TO GOVERNMENT, HOME (POLICE
October 25, 2016
T. UDAYAKUMAR AND ORS. Vs. T. ELANGOVAN AND ORS.
March 23, 2016
T. VEERAVINOTHAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES, KILPAUK CHENNAI AND ORS.
January 29, 2016
T. VIJAYALAKSHMI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
January 20, 2016
T.B. VENKATACHARI AND OTHERS Vs. R.SANYHANA LAKSHMI
November 30, 2016
T.ELAMURUGAN Vs. G.JAYACHITRA
July 12, 2016
T.K. ASRAF Vs. COMMISSIONER CORPORATION OF CHENNAI
December 1, 2016
T.K.S. ELANGOVAN Vs. THE STATE OF TAMIL NADU REP. BY ITS CHIEF SECRETARY TO GOVERNMENT SECRETARIAT, FORT ST. GEORGE CHENNAI
December 22, 2016
T.KRISHNA PANDIAN Vs. K.S.BHARATH KUMAR
July 29, 2016
T.M. MATHIVANAN Vs. KUMARAKURUPARAN
June 9, 2016
T.M.V.N. SAHASRANAMAM AND ORS. Vs. S. MOHAMMED ABDULLA SAIT AND ORS.
April 22, 2016
T.MOHAN Vs. DISTRICT COLLECTOR
May 4, 2016
T.N. NATARAJAN Vs. THE STATE OF TAMIL NADU AND ORS.
January 27, 2016
T.N.C.VENKATRANGAN Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY
July 21, 2016
T.P. KARUNAKARAN Vs. PANNALAL RATHORE
December 2, 2016
T.PITCHAIKANI Vs. THE SPECIAL TAHSILDAR
June 1, 2016
T.R. NANNIAR AND ORS. Vs. COMMISSIONER OF CUSTOMS, TIRUCHIRAPALLI
February 25, 2016
T.R.BHUVANESHWARI Vs. PUNJAB NATIONAL BANK
November 3, 2016
T.R.JAGADHEESAN Vs. M.RAMADASS NIADU
August 11, 2016
T.R.KRISHNAMURTHY Vs. S.N. HAMSAPRIYA
December 2, 2016
T.RAJKUMAR Vs. UNION OF INDIA
April 12, 2016
T.RAMESH Vs. STATE OF TAMIL NADU
August 9, 2016
T.S.M.THUMMUNI Vs. DOULAT NISHA
June 22, 2016
T.SATHISH Vs. THE COMMISSIONER, (HR & CE),HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
April 29, 2016
T.SEETHARAMAN Vs. M.SUBRAMANIAN
April 28, 2016
T.SELVARAJ Vs. THE STATE
January 7, 2016
T.SUSANTH PRATHAN Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE
August 18, 2016
T.THIRUMALAI Vs. THE DISTRICT COLLECTOR
March 15, 2016
T.UDHAYAKALA Vs. THE DISTRICT COLLECTOR
July 19, 2016
T.V.SRINIVASAN Vs. UNION OF INDIA
March 8, 2016
TAMIL Vs. STATE
January 27, 2016
TAMIL NADU BRICK INDUSTRIES AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
February 29, 2016
TAMIL NADU CONSTRUCTION AND UNORGANISED Vs. UNION OF INDIA; STATE OF TAMIL NADU; COMMISSIONER OF LABOUR; CHENNAI METRO RAIL LIMITED; TAMIL NADU CONSTRUCTION WORKERS WELFARE BOARD AND ORS
February 29, 2016
TAMIL NADU ELECTRICITY BOARD Vs. S SIVARAMAN
April 20, 2016
TAMIL NADU ELECTRICITY BOARD AND ORS. Vs. ALLI AMMAL AND ORS.
April 25, 2016
TAMIL NADU GOVERNMENT OFFICE ASSISTANTS AND BASIC SERVANTS STATE CENTRAL ASSOCIATION Vs. INSPECTOR GENERAL OF REGISTRATION; DISTRICT REGISTRAR, SOUTH CHENNAI; SUB-REGISTRAR; INDIRANI PALANIAPPAN; K K CHANDRA
June 22, 2016
TAMIL NADU HOUSING BOARD Vs. S VEERAPPAN; STATE OF TAMIL NADU; DISTRICT COLLECTOR; SPECIAL TAHSILDAR
March 9, 2016
TAMIL NADU INDUSTRIAL EXPLOSIVES LTD Vs. THOR REDERI A/S SVENDBORG, DENMARK REP BY ITS POA, S RAMAMOORTHY; CHRISTOPHER LAU SC SINGAPORE; VANGAT RAMAYAH ESQ SINGAPORE
September 14, 2016
TAMIL NADU MERCANTILE BANK LTD., MADURAI Vs. DISTRICT COLLECTOR, SIVAGANGAI AND ORS.
January 21, 2016
TAMIL NADU POLICE HOUSING CORPORATION Vs. R. DHANALAKSHMI
November 17, 2016
TAMIL NADU POWER PRODUCERS ASSOCIATION AND ORS. Vs. STATE OF TAMIL NADU AND ORS.
February 15, 2016
TAMIL NADU PRIMARY SCHOOL TEACHERS FEDERATION, CHENNAI Vs. HOME SECRETARY, GOVERNMENT OF INDIA, NEW DELHI AND ORS.
February 8, 2016
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. N.SANTHI
July 18, 2016
TAMIL NADU SANITARY SUPERVISORS ASSOCIATION Vs. THE STATE OF TAMIL NADU AND ORS.
March 23, 2016
TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD., (OWNER OF GOVERNMENT BUS NO. TN01 N 8030), REP. BY ITS MANAGING DIRECTOR, HAVING OFFICE AT PALLAVAN SALAI, CHENNAI Vs. R. LATHA
September 20, 2016
TAMIL NADU STATE MARKETING CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CHENNAI-34; COMMISSIONER OF INCOME TAX, CHENNAI-34; CHIEF COMMISSIONER OF INCOME TAX, CHENNAI-34; ADDITIONAL COMMISSIONER OF INCOME TAX, CHENNAI-34; JOINT COMMISSIONER OF INCOME TAX, CHENNAI-34
June 16, 2016
TAMIL NADU STATE MARKETING CORPORATION LTD. AND ORS. Vs. MANAVALAN
April 22, 2016
TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOINT COMMISSIONER OF LABOUR
July 20, 2016
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD Vs. PRESIDING OFFICER LABOUR COURT; M SOUNDIRARAJAN
April 11, 2016
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD., REP. BY ITS GENERAL MANAGER VELLORE Vs. THE JOINT COMMISSIONER OF LABOUR (CONCILLIATION) D.M.S. COMPOUND TENAMPET, CHENNAI 600 006
November 22, 2016
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LIMITED Vs. M.KANAKASUBRAMANIAN
March 17, 2016
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. G RAVIKUMAR
July 22, 2016
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. MURUGAN
December 9, 2016
TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD (TWAD) Vs. PIONEER ENGINEERING SYNDICATE
July 26, 2016
TAMILARASAN Vs. STATE
March 17, 2016
TAMILNADU ARASU POKKUVARATHU THOZHILALAR SANGAM CITU REP. BY ITS GENERAL SECRETARY, 51 EAST AROKIYAMATHA STREET, DINDIGUL Vs. THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD., REP. BY ITS MANAGING DIRECTOR, MADURAI
December 15, 2016
TAMILNADU ELECTRICITY BOARD AND ORS. Vs. M.D. MURTHY AND ORS.
April 4, 2016
TAMILNADU PETROPRODUCTS LIMITED Vs. THE ASSISTANT COMMISSIONER (CT), FAST TRACK ASSESSMENT CIRCLE II
August 2, 2016
TASTY NUT INDUSTRIES Vs. ASSISTANT COMMISSIONER OF CUS.
July 1, 2016
TCR SELVAM (JV) Vs. UNION OF INDIA; CHIEF ENGINEER (CONSTRUCTION) OFFICE; DEPUTY CHIEF ENGINEER (CONSTRUCTION) SOUTHERN RAILWAY
September 9, 2016
TEACHERS RECRUITMENT BOARD; DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS Vs. S PADMAVATHY; P SHANTHI
February 15, 2016
TECHNO THERM INDUSTRIES Vs. THE CHECK POST OFFICER, DEPUTY COMMERCIAL TAX OFFICER, THOPPUR
March 11, 2016
TECPRO SYSTEMS LIMITED Vs. THE UNION OF INDIA
February 22, 2016
TECPRO SYSTEMS LIMITED Vs. UNION OF INDIA
July 19, 2016
TENKASI MUNICIPALITY; ELAVARASI; MINOR KRISHNAVENI; MINOR SUDALAIYANDI SELVAM; MINOR ARUL MARIAPPAN Vs. ELAVARASI; MINOR KRISHNAVENI; MINOR SUDALAIYANDI SELVAM; MINOR ARUL MARIAPPAN; JUNIOR ENGINEER, TAMIL NADU ELECTRICITY BOARD; SUPERINTENDENT ENGINEER, TAMIL NADU ELECTRICITY BOARD; TENKASI MUNICIPALITY
August 11, 2016
TEXSYARD INTERNATIONAL Vs. ASSESSMENT COMMISSIONER CT)
April 26, 2016
TEXTEEMA ENGINEERING INDUSTRIES; RAMDOSS; NANDAGOPAL Vs. TEXFIELD ENGINEERS; PUSHPA CHIDAMBARAM; SARATH CHIDAMBARAM; T K SESHADRI
July 13, 2016
TEXTILE CONNECTION Vs. BURLINGTONS EXPORTS; ANDRE KAPOOR; RUDRA KAPOOR; KERSHAW COLABAWALA; SHAI KAPUR
September 1, 2016
THAICOM PUBLIC COMPANY LIMITED Vs. RAJ TELEVISION NETWORK LTD
October 26, 2016
THAMBUSAMY NAIDU; KALAIMANI; KUMAR Vs. NARAYANASAMY NAIDU
April 22, 2016
THAMIZHAMUDAN Vs. KUNJAMMAL
March 2, 2016
THANAMMAL Vs. M.MADHAVI
November 2, 2016
THANGAM @ CHELLAMMAL Vs. BALACHANDRAN
June 13, 2016
THANGAMANI; PARAMESWARI; SHANTHI Vs. RAJKUMAR
August 10, 2016
THANGAMARIAMMAL Vs. PADMAVATHI; SUKUMARAN; PRIYA; HEMA
September 12, 2016
THANGAMMAL Vs. SARASWATHI
October 17, 2016
THANGAPPAN Vs. THE INSPECTOR OF POLICE
April 29, 2016
THANGARAJ Vs. THE DIRECTOR TAMIL NADU ARASU CABLE TV CORPORATION LIMITED
June 6, 2016
THANGARAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE (IX) DEPARTMENT AND ORS.
January 12, 2016
THANGAVEL Vs. ARUMBAVUR TOWN PANCHAYAT REP. BY ITS EXECUTIVE OFFICER, ARUMBAVUR VILLAGE, VEPPANTHATTAI TALUK, PERAMBALUR DISTRICT
October 24, 2016
THANGAVEL Vs. STATE
March 30, 2016
THANGAVELU Vs. THE CHIEF SECRETARY, GOVT. OF TAMIL NADU AND ORS.
March 17, 2016
THANGGAKOLANCHINATHAN T Vs. REGISTRAR GENERAL; PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU; STATE COMMISSION
June 24, 2016
THANIGACHALAM AND ORS. Vs. STATE
February 11, 2016
THANJAI CHEZIAN Vs. STATE
August 19, 2016
THANTHAI PERIYAR ITI Vs. DIRECTOR OF TRAINING AND SECRETARY, NATIONAL COUNCIL, VOCATIONAL TRAINING; DIRECTOR OF EMPLOYMENT AND TRAINING
April 6, 2016
THAYANAYAKI AMMAL Vs. RAMACHANDRAN
November 22, 2016
THAYAPPAN Vs. THE PRINCIPAL SECREATRY TO GOVERMENT, HOME PROHIBITION AND EXCISE DEPARTMENT, STATE OF TAMIL NADU,FORT ST. GEORGE CHENNAI-600 009.
December 14, 2016
THE ASSISTANT COMMISSIONER (CT) ANNA SALAI-III ASSESSMENT CIRCLE Vs. THE INDIAN OVERSEAS BANK
November 10, 2016
THE ASSISTANT COMMISSIONER OF URBAN LAND CEILING AND URBAN LAND TAX Vs. A. GANESAN
July 5, 2016
THE ASSISTANT PROVIDENT FUND COMMISSIONER Vs. S. SERMADURAI
June 13, 2016
THE BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. SOUTH INDIA HYDROCARBONS AND TERMINALS LIMITED
August 11, 2016
THE BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. SUN EXPORT PVT LTD.
November 18, 2016
THE BRANCH MANAGER THE NATIONAL INSURANCE CO. LTD. Vs. VIJAYALAKSHMI
November 14, 2016
THE BRANCH MANAGER, IFFCO TOKYO GENERAL INSURANCE COMPANY LTD. Vs. SAMUTHIRAVEL AND ORS.
March 28, 2016
THE BRANCH MANAGER, M/S. RELIANCE GENERAL INSURANCE CO. LTD., CHENNAI Vs. PADMAVATHI
September 8, 2016
THE BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. NOORJAHAN AND ORS.
March 9, 2016
THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. V. SHANTHI AND ORS.
March 10, 2016
THE BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO.LTD. Vs. S. SUDHA, W/O. SRIKANTH
April 5, 2016
THE BRANCH MANAGER, TATA AIG GENERAL INSURANCE CO. LTD. Vs. PRABHU AND ORS.
April 12, 2016
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SAMUVEL
November 4, 2016
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO., LTD. Vs. PEEYARI
November 3, 2016
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. B.GAYATHIRI
November 2, 2016
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO.LTD., Vs. GEORGE
November 25, 2016
THE CENTRAL BOARD OF DIRECT TAXES Vs. M/S. REGEN INFRASTRUCTURE AND SERVICES PVT. LTD.
November 1, 2016
THE CHAIRMAN,TAMIL NADU ELECTRICITY BOARD Vs. THE INSPECTOR OF LABOUR KARUR
November 24, 2016
THE CHENNAI PORT TRUST EMPLOYEES COOPERATIVE BANK EMPLOYEES UNION Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES AND ORS.
April 5, 2016
THE CHIEF EDUCATIONAL OFFICER, VILLUPURAM Vs. P. KUMARASAMY PILLAI
December 5, 2016
THE CHIEF EXECUTIVE OFFICER,PERAMBALUR SUGAR MILLS LIMITED Vs. THE LABOUR COURT TIRUCHIRAPPALLI
March 31, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. B.S.GARG
February 29, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. L & T VALVES LTD., MARAIMALAI NAGAR
March 17, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. THE CUSTOMS, EXCISE AND SERVICE
March 18, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. BHARATH HEAVY ELECTRICALS LTD.
February 11, 2016
THE COMMISSIONER OF CENTRAL EXCISE Vs. M/S.ADHAVAN PROCESSOR (P) LTD.
July 29, 2016
THE COMMISSIONER OF CUSTOMS AND ORS. Vs. DANIEL AND SAMUEL LOGISTICS PVT. LTD.
March 3, 2016
THE COMMISSIONER OF CUSTOMS CHENNAI AIRPORT Vs. LAKSHMI ELECTRICAL CONTROL SYSTEMS LTD
April 4, 2016
THE COMMISSIONER OF INCOME TAX Vs. BANNARI AMMAN SUGARS LTD
June 13, 2016
THE COMMISSIONER OF INCOME TAX Vs. TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD
July 19, 2016
THE COMMISSIONER OF INCOME TAX Vs. BEST CORPORATION LTD.
March 23, 2016
THE COMMISSIONER OF INCOME TAX Vs. VMD MILLS PVT. LTD.
March 23, 2016
THE COMMISSIONER OF INCOME TAX Vs. GANDHIMATHI APPLIANCES LTD.
February 2, 2016
THE COMMISSIONER OF INCOME TAX 63 RACE COURSE ROAD COIMABTORE Vs. SHRI. K.R.N. PRABHAKARAN
August 17, 2016
THE COMMISSIONER OF INCOME TAX, CHENNAI Vs. FIDELITY TEXTILES P. LTD.
February 24, 2016
THE COMMISSIONER OF INCOME TAX, COIMBATORE Vs. LAKSHMINARAYANAN GAURISHANKAR ENTERPRISES PVT. LTD.
February 23, 2016
THE COMMISSIONER OF INCOME TAX, SALEM Vs. M/S. S-1308 AMMAPET PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD.
August 10, 2016
THE COMMISSIONER OF INCOME TAX, TAMIL NADU I Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO.
March 9, 2016
THE COMMISSIONER OF INCOME TAX-4 Vs. KCP SUGARS AND INDUSTRIES CORPORATION LTD.
February 16, 2016
THE COMMISSIONER, AMBUR MUNICIPALITY Vs. THE PRESIDING OFFICER,PRINCIPAL LABOUR COURT
January 22, 2016
THE COMMISSIONER, CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI Vs. THE STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST. GEORGE CHENNAI
November 17, 2016
THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT. Vs. SRI HANUMAR THIRUKOIL,ADUTHURAI.
November 25, 2016
THE COMMISSIONER, RAMESHWARAM MUNICIPALITY, RAMANATHAPURAM DISTRICT Vs. SIVARAMAKRISHNAN
August 29, 2016
THE COMMISSIONER, TIRUVALLORE MUNICIPALITY Vs. L. KRISHNAN AND ORS.
January 11, 2016
THE COMPETENT AUTHORITY Vs. M. KHADER MOIDEEN
July 19, 2016
THE CORRESPONDENT Vs. THE STATE OF TAMIL NADU
July 5, 2016
THE CORRESPONDENT, SCHAFTER HIGHER SECONDARY SCHOOL Vs. V. FRANKLIN JEBASINGH AND ORS.
March 3, 2016
THE DEPUTY CHIEF ENGINEER/ ENGINEERING WORKSHOP Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
February 2, 2016
THE DESTITUTE CHARITABLE TRUST Vs. THE CHAIRMAN,CHILD WELFARE COMMITTEE
August 11, 2016
THE DEVAKOTTAI MUNICIPALITY Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
January 6, 2016
THE DIRECTOR GENERAL OF POLICE Vs. R.MANIKANDAN
April 7, 2016
THE DIRECTOR OF ELEMENTARY EDUCATION Vs. G.RAGHUNATH
March 28, 2016
THE DIRECTOR OF SCHOOL EDUCATION AND ORS. Vs. S. VANITHA AND ORS.
April 22, 2016
THE DISTRICT COLLECTOR MADURAI DISTRICT Vs. N.E.RAJASUDHAN
April 25, 2016
THE DISTRICT COLLECTOR, TUTICORIN AND ORS. Vs. P. KRISHNAN
February 15, 2016
THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT AND ORS. Vs. LAKSHMI
April 5, 2016
THE DISTRICT ELEMENTARY EDUCATIONAL OFFICER, TIRUNELVELI AND ORS. Vs. MARTHANDAM HINDU PRIMARY SCHOOL AND ORS.
March 30, 2016
THE DIVISIONAL ENGINEER HIGHWAYS Vs. T.DHANACHEZHIYAN
June 17, 2016
THE DIVISIONAL MANAGER Vs. EGAMBARAM
March 17, 2016
THE DIVISIONAL MANAGER, M/S. UNITED INDIA INSURANCE CO.LTD. Vs. ESSAYA CHRISTOPHER
January 22, 2016
THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. T. DHARUMAR AND OTHERS
September 15, 2016
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED, Vs. VASANTHI
November 4, 2016
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. Vs. RAJESH AND ORS.
March 11, 2016
THE DIVISIONAL RAILWAY MANAGER Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
July 19, 2016
THE DOVETON PROTESTANT SCHOOLS ASSOCIATION Vs. MATEEN KAISER AND ORS.
March 11, 2016
THE EXECUTIVE DIRECTOR BHARAT HEAVY ELECTRICALS LIMITED Vs. GOVERNMENT OF INDIA
July 28, 2016
THE EXECUTIVE ENGINEER & ADMINISTRATIVE OFFICER Vs. K.P.NATARAJAN
October 20, 2016
THE EXECUTIVE ENGINEER,OPERATION AND MAINTENANCE Vs. THE CONSUMER GRIEVANCE REDRESSAL FORUM
August 2, 2016
THE EXECUTIVE OFFICER, MAMSAPURAM TOWN PANCHAYAT, VIRUDHUNAGAR DISTRICT Vs. SOLAIAPPAN
February 24, 2016
THE GENERAL MANAGER THE CANNANNORE SPINNING AND WEAVING MILLS A UNIT OF NTC (APKK & M) LTD., PALLOOR MAHE Vs. THE CONTROLLING AUTHORITY FOR MAHA UNDER THE PAYMENT OF GRATUITY ACT AND LABOUR OFFICER KARAIKAL
August 4, 2016
THE GENERAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. A. GLADES MARIALATHA AND ORS.
March 11, 2016
THE GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION, PALLAVAN SALAI, CHENNAI Vs. THE PRESIDING OFFICER, LABOUR COURT, MADURAI
October 21, 2016
THE GENERAL MANAGER, UNION OF INDIA, SOUTHERN RAILWAY, HEADQUARTERS OFFICE, PARK TOWN, CHENNAI 600 003 Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, MADRAS BENCH, CHENNAI 600 104
October 18, 2016
THE GOVERNMENT OF TAMIL NADU Vs. KAMALA
June 21, 2016
THE GOVERNMENT OF TAMIL NADU AND ORS. Vs. J. SIVAKUMAR AND ORS.
March 3, 2016
THE GOVERNMENT OF TAMIL NADU, REP. BY THE SECRETARY, SCHOOL EDUCATION DEPARTMENT, FORT ST. GEORGE, CHENNAI Vs. G. ESWARAN
December 9, 2016
THE GOVERNMENT OF TAMILNADU Vs. J.POONGOTHAI
April 26, 2016
THE HAZARAT THABLE AALAM BADUSHA NATHARVALI AND ORS. Vs. F. SYED AMEENUDEEN AND ORS.
April 18, 2016
THE IDOL OF SRI RENGANATHASWAMY, REP. BY ITS EXECUTIVE OFFICER/JOINT COMMISSIONER, SRIRENGAM, TRICHY Vs. P.K. THOPPULAN CHETTIAR
December 1, 2016
THE INSPECTOR GENERAL OF PRISIONS, TIRUCHIRAPALLI DISTRICT Vs. P. MARIMUTHU
April 22, 2016
THE JOINT DIRECTOR OF SCHOOL EDUCATION AND ORS. Vs. B. RAVINDRAN
April 22, 2016
THE LAND ACQUISITION OFFICER Vs. V.R.ANNAMALAI
April 12, 2016
THE LAND COMMISSIONER CHEPAUK Vs. VGP HOUSING PVT. LTD.
August 30, 2016
THE MADRAS SEVA SADAN Vs. DR.N.V.RAO @ NICOLAS VINCENT RAO
December 9, 2016
THE MANAGEMENT MADRAS GYMKHANA CLUB, REP. BY THE HONORARY SECRETARY, THE ISLAND GROUNDS, NO.1, ANNA SALAI, CHENNAI Vs. MR. RAVI AROCKIASAMY
April 6, 2016
THE MANAGEMENT MURUGA HOME INDUSTRIES Vs. THE DEPUTY COMMISSIONER OF LABOUR
July 21, 2016
THE MANAGEMENT OF ADDISON & CO. LTD. Vs. THE JOINT COMMISSIONER OF LABOUR, TEYNAMPET AND ORS.
March 16, 2016
THE MANAGEMENT OF ASHOK LEYLAND, HOSUR Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM
April 13, 2016
THE MANAGEMENT OF CHITHODE FARMERS SERVICE COOPERATIVE SOCIETY LTD. REP. BY ITS SPECIAL OFFICER CHITHODE Vs. THE LABOUR COURT SALEM
April 18, 2016
THE MANAGEMENT OF ESAB INDIA LTD. Vs. THE PRESIDING OFFICER, I ADDITIONAL LABOUR COURT AND ORS.
February 4, 2016
THE MANAGEMENT OF G.T.N. ENGINEERING (INDIA) LTD. Vs. THE LABOUR COURT,COIMBATORE
March 3, 2016
THE MANAGEMENT OF K.2078, AKKARAI SENGAPALLI PRIMARY, AGRICULTURAL CO Vs. A.S. IYYASAMY
November 17, 2016
THE MANAGEMENT OF M/S. SRI BALAJI CYLINDERS PVT.LTD., MGR ROAD, PALAVAKKAM, MADRAS Vs. M/S. SRI BALAJI CYLINDER EMPLOYEES UNION, REP. BY ITS SECRETARY, MR. A.K. PAULRAJ, 161 THAMBU CHETTY STREET, MADRAS
December 1, 2016
THE MANAGEMENT OF MADURA COATS PRIVATE LTD., PAPAVINASAM MILLS POST, AMBASAMUDRAM 627 422 TIRUNELVELI DISTRICT Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, TAMIL NADU, CHENNAI 600 104 AND ANR.
June 10, 2016
THE MANAGEMENT OF MRF LTD., THIRUVOTTIYUR, CHENNAI Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, CHENNAI
December 1, 2016
THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD. Vs. V. SIVA KUMAR AND ORS.
March 21, 2016
THE MANAGEMENT VI. SPL.112, NAGAVEDU PRIMARY AGRICULTURAL COOPERATIVE BANK LTD., NAGAVEDU, ARAKKONAM TALUK, VELLORE DISTRICT Vs. THE PRESIDING OFFICER, LABOUR COURT, VELLORE, VELLORE DISTRICT
April 25, 2016
THE MANAGEMENT, H.H.261, VINNAMANGALAM PRIMARY AGRICULTURAL CO Vs. THE PRESIDING OFFICER, ADDITIONAL LABOUR COURT, VELLORE
December 14, 2016
THE MANAGEMENT, TAMIL NADU KHADI & VILLAGE INDUSTRIES BOARD Vs. THE WORKMEN AND ORS.
January 4, 2016
THE MANAGEMENT,ISRO, MAHENDRAGIRI Vs. V. ARASI
April 5, 2016
THE MANAGER RELIANCE INSURANCE CO LTD Vs. THAHIRBANU
June 2, 2016
THE MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD., MUMBAI Vs. SELVI
September 20, 2016
THE MANAGER, RELIANCE GENERAL INSURANCE CO. LTD. Vs. MALARKODI AND ORS.
March 10, 2016
THE MANAGING DIRECTOR Vs. J.DHEEBA THIRIBURA SUNDARI
October 26, 2016
THE MANAGING DIRECTOR Vs. CHINNADURAI
June 2, 2016
THE MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD PALLAVAN HOUSE ANNA SALAI CHENNAI 2 Vs. PADMAVATHY
September 7, 2016
THE MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD. Vs. M. SELVI
February 24, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VPM) LTD. Vs. SAARAL AND ORS.
February 16, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. G.MARIKANNU
July 6, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. NATARAJAN
March 8, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. P. MALA AND OTHERS
March 4, 2016
THE MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VIZHUPURA DIVISION II LTD. Vs. N. MURUGAN
February 23, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT Vs. AMUDHA AND ORS.
February 1, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. E. MAARI
August 1, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. RAMASAMY
November 15, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE SECRETARY, TAMIL NADU STATE TRANSPORT APPELLATE TRIBUNAL
September 6, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. G. DHANALAKSHMI AND ORS.
March 15, 2016
THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, KUMBAKONAM LIMITED Vs. SELVAMANI K. RAJAMANI AND ANOTHER
October 25, 2016
THE MANAGING DIRECTOR, TAMIL NADU TOURISM DEVELOPMENT CORPORATION Vs. R.MANOHARAN
August 9, 2016
THE MANAGING DIRECTOR,TAMIL NADU STATE MTRANSPORT CORPORATION LTD. Vs. RAJESWARI
October 26, 2016
THE MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOY RAJAM
December 8, 2016
THE MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORTATION CORPORATION Vs. BALASARASWATHI
October 3, 2016
THE MUNICIPAL COMMISSIONER, NAGERCOIL MUNICIPALITY Vs. S. SAGAYA SELVAM AND ORS.
March 29, 2016
THE NATIONAL CO-OPERATIVE SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE MADURAI
July 15, 2016
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. ARCHANA
October 18, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. MINOR ADITHI
June 2, 2016
THE ORIENTAL INSURANCE CO. LTD., NO. 19/II FLOOR, III CROSS, CHIKKANNA GARDEN, SHANKARMUTT COMPOUND, CHAMRAJPET, BANGALORE Vs. K. THAMBITHURAI
November 4, 2016
THE ORIENTAL INSURANCE CO., LTD. Vs. JOHNSON
November 4, 2016
THE ORIENTAL INSURANCE COMPANY Vs. CHELLAKKANNU AMMAL AND ORS.
March 8, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED, 12 Vs. C.S. PERIYASAMY
November 3, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED, NO.281, CROSS CUT ROAD, GANDHIPURAM, COIMBATORE Vs. P.V. DAMODHARAN
September 14, 2016
THE PRESIDENT, PERUMAGALUR PRIMARY AGRICULTURE CO-OPERATIVE AND CREDIT SOCIETY Vs. THAMARAI SELVAN AND ORS.
February 29, 2016
THE PRESIDENT,KALLAL PANCHAYAT,KALLAL Vs. A.M.A.MR.BL. KUZHANDAIVELU CHETTIYAR
November 23, 2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4,CHENNAI Vs. M/S.MANSI FINANCE CHENNAI LTD.
September 1, 2016
THE PRINCIPAL SECRETARY TO GOVERNMENT Vs. DR. Y. JOHN NICHOLSON
August 26, 2016
THE PRINCIPAL SECRETARY TO GOVERNMENT Vs. V.N.VARUSAI MOHAMAD
August 1, 2016
THE PRINCIPAL, SAKTHI VINAYAGAR HINDU VIDHYALAYA Vs. M.MAHENDRAN
July 22, 2016
THE PRIST UNIVERSITY Vs. DR.S.SUBRAMANIAN
April 12, 2016
THE REGISTRAR (JUDICIAL) MADURAI BENCH OF MADRAS HIGH COURT Vs. THE PRINCIPAL SECRETARY
November 15, 2016
THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS. Vs. M. PANNEER LOSINI AND ORS.
March 8, 2016
THE REGISTRAR, INDIAN MARITIME UNIVERSITY AND ORS. Vs. SELVI GANESH AND ORS.
March 15, 2016
THE REVENUE DIVISIONAL OFFICER Vs. SRIKANDAN
December 1, 2016
THE REVENUE DIVISIONAL OFFICER, TIRUNELVELI Vs. RAJAMMAL
November 22, 2016
THE ROYAL BANK OF SCOTLAND N.V. NO. 18, HADDOWS ROAD, CHENNAI Vs. DR. N. VARADARAJAN
October 18, 2016
THE SECRETARY TO GOVERNMENT Vs. N.PALANIKUMAR
June 22, 2016
THE SECRETARY TO GOVERNMENT (EXPENDITURE) FINANCE DEPARTMENT,CHENNAI Vs. T.GUNASEKARAN
April 7, 2016
THE SECRETARY TO GOVERNMENT AND ORS. Vs. S. SARASWATHY
March 18, 2016
THE SECRETARY TO GOVERNMENT, COOPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT Vs. G.NAGENDRAN
July 22, 2016
THE SECRETARY TO GOVERNMENT, ENVIRONMENT AND FORESTS (FR.1) DEPARTMENT AND ORS. Vs. T.R.K. KUMARA MENON
March 2, 2016
THE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU EDUCATION DEPARTMENT FORT ST. GEORGE CHENNAI Vs. S. JEYALAKSHMI
August 24, 2016
THE SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT AND ORS. Vs. P. RATHINAKUMAR
February 16, 2016
THE SECRETARY TO GOVERNMENT, YOUTH WELFARE AND SPORTS DEVELOPMENT DEPARTMENT AND ORS. Vs. S. MUTHU AND ORS.
January 28, 2016
THE SECRETARY TO THE GOVERNMENT OF TAMIL NADU MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT Vs. VALAIYAKKA
April 7, 2016
THE SELVAVINAYAGAR CO-OPERATIVE HANDLOOM WEAVERS PRODUCTION AND SALES SOCIETY Vs. P.A.VINAYAGAM
April 7, 2016
THE SPECIAL OFFICER Vs. P. RAVICHANDRAN AND ORS.
March 3, 2016
THE SPECIAL TAHSILDAR Vs. M.PONNUSAMY
April 7, 2016
THE SPECIAL TAHSILDAR (L.A), TAMIL UNIVERSITY, THANJAVUR REFERRING OFFICER Vs. THAMAS UDAYAR
December 22, 2016
THE STATE OF TAMIL NADU Vs. P.JAYALAKSHMI
November 11, 2016
THE STATE OF TAMIL NADU Vs. SELVI.KAVITHA RAMU
June 20, 2016
THE STATE OF TAMIL NADU Vs. N. MURUGAN
March 16, 2016
THE STATE OF TAMIL NADU Vs. M/S.TAHER ALI INDUSTRIES & PROJECTS (P) LTD.
September 29, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. THIU. H.M. PANDEY AND ORS.
January 12, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. G. SHANMUGASUNDARAM AND ORS.
February 26, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. A. SUBRAMANIAN
April 12, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. N. SEKAR
March 11, 2016
THE STATE OF TAMIL NADU AND ORS. Vs. MUTHUKUMAR
March 16, 2016
THE STATE OF TAMILNADU Vs. E. SHANMUGAIAH
November 15, 2016
THE STATE REP. BY THE INSPECTOR OF POLICE, KARUNGALPALAYAM POLICE STATION, ERODE. (CR.NO. 1013 OF 2008) Vs. THE STATE REP. BY THE INSPECTOR OF POLICE, KARUNGALPALAYAM POLICE STATION, ERODE AND ANOTHER
August 22, 2016
THE SUPERINTENDENT OF POLICE Vs. DHANAM
September 7, 2016
THE SUPERINTENDENT OF POLICE, Vs. M. MUTHU
November 16, 2016
THE SUPERINTENDENT OF SCHOOLS ROMAN CATHOLIC DIOCESE OF SIVAGANGAI VIANNEY PASTORAL CENTER MADURAI ROAD, SIVAGANGAI SIVAGANGAI DISTRICT Vs. THE STATE OF TAMIL NADU REP.BY ITS SECRETARY DEPARTMENT OF SCHOOL EDUCATION FORT ST.GEORGE, CHENNAI
November 4, 2016
THE SUPERINTENDING ENGINEER, COIMBATORE EDC (NORTH) Vs. A. PAPPATHI AND ORS.
March 3, 2016
THE TAMIL NADU HOUSING BOARD AND ORS. Vs. IGATE GLOBAL SOLUTIONS LIMITED AND ORS.
February 26, 2016
THE TAMIL NADU PRESS AND MEDIA REPORTERS UNION REP BY GENERAL SECRETARY M. PERUMAL NO. 2 JAWAHARLAL NEHRU SALAI 1ST FLOOR AMBAL NAGAR MAIN ROAD EKKADUTHANGAL CHENNAI Vs. THE ADDITIONAL REGISTRAR OF TRADE UNION
September 19, 2016
THE TAMIL NADU STATE FOOD SAFETY OFFICERS WELFARE ASSOCIATION Vs. THE STATE OF TAMIL NADU
April 27, 2016
THE TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, VELLORE AND ORS.
March 15, 2016
THE TAMIL NADU STATE TRANSPORT CORPORATION LTD., REP. BY ITS MANAGING DIRECTOR, VILLUPURAM Vs. M. SUBASHNI
September 19, 2016
THE TAMILNADU HOUSING BOARD, REP. BY ITS CHAIRMAN, NANDANAM, CHENNAI Vs. K. MEENAKSHI ACHI (DECEASED) REP. BY HER POWER OF ATTORNEY, P.L. CHINNAPALANIAPPA CHETTIAR
November 23, 2016
THE TEACHERS RECRUITMENT BOARD AND ORS. Vs. S. PADMAVATHY AND ORS.
February 15, 2016
THE UNION OF INDIA Vs. SEAHORSE HOSPITALS LIMITED
June 22, 2016
THE UNION OF INDIA AND ORS. Vs. B. SAROJA AND ORS.
February 16, 2016
THE UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF UNION TERRITORY OF PUDUCHERRY PUDUCHERRY AND OTHERS Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH, MADRAS REPRESENTED BY ITS REGISTRAR AND OTHERS
October 21, 2016
THE UNITED INDIA INSURANCE COMPANY LIMITED, THROUGH ITS ASSISTANT MANAGER, REGIONAL OFFICE, MADURAI Vs. F. ROSAMMAL AND OTHERS
October 6, 2016
THENI DISTRICT, UTHAMAPALAYAM TALUK Vs. K PERUMAL
February 4, 2016
THENMOZHI Vs. THE STATE OF TAMIL NADU
June 16, 2016
THENNARASU Vs. STATE
March 2, 2016
THERESAMMAL Vs. REGI
May 26, 2016
THIAGARAJAN KUMARARAJA Vs. CAPITAL FILM WORKS (INDIA) PVT LTD; S P CHARAN
September 8, 2016
THIASHOLA PLANTATIONS PRIVATE LTD. A COMPANY INCORPORATED UNDER THE INDIAN COMPANIES ACT, 1956 WITH ITS REGISTERED OFFICE AT NEEDARI THIASHOLA POST KUNDAH NILGIRIS Vs. THE STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY REVENUE DEPARTMENT FORT ST. GEORGE CHENNAI 600 009
December 20, 2016
THILAGARAJ Vs. DHARMARAJ; MURUGANANDAM; KALAIVANAN; MUBARAK; STATE
September 12, 2016
THILAGAVATHI Vs. THE DEPUTY COMMISSIONER, COMMISSIONER OF LABOUR
December 16, 2016
THILRASBANU Vs. SULTHAN
October 20, 2016
THIRUMANI Vs. SAKTHI
March 11, 2016
THIRUMARAN @ SARAVANAN Vs. VASANTHAKUMARI
September 16, 2016
THIRUNAVUKARASU Vs. THE STATE
June 2, 2016
THIRUNAVUKKARASU Vs. RAJAVEL
November 23, 2016
THOMAS Vs. THIYAGARAJAN
June 3, 2016
THOPPI NADAR @ RAJENDIRAN Vs. STATE
August 23, 2016
THYSSENKRUPP INDUSTRIES INDIA PVT. LTD. Vs. STATE OF TAMIL NADU AND ORS.
April 15, 2016
TIRUGNANASAMBANDAM Vs. HEMA
April 28, 2016
TIRUPPUR SURYA HITEE APPAREL PVT. LTD. AND ORS. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
January 8, 2016
TIRUVENGADAM INVESTMENTS PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE III(2)
January 5, 2016
TMT. M. RAJESWARI Vs. M. GANESAN
October 26, 2016
TOSHNIWAL HYVAC PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 25, 2016
TRAFFIC DR.K.R.RAMASWAMY Vs. THE CHIEF ELECTION COMMISSIONER OF INDIA
May 18, 2016
TRANS ADS Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND ORS.
February 15, 2016
TRANS ASIAN SHIPPING SERVICES (P) LTD Vs. CONCOR CONTAINER FREIGHT STATION; DIRECTORATE OF REVENUE INTELLIGENCE; DEPUTY/ASSISTANT COMMISSIONER OF CUSTOMS; COMMISSIONER OF CUSTOMS; ALL CARGO GLOBAL LOGISTIC LTD ; ADDITIONAL COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
July 20, 2016
TRIL INFORPARK LIMITED Vs. THE INCOME TAX OFFICER (TDS) WARD-1(1)
March 7, 2016
TUBE INVESTMENTS OF INDIA LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - I
January 11, 2016
TUTICORIN SALT AND MARINE CHEMICALS LTD Vs. TARIFF AUTHORITY OF MAJOR PORTS; DEPUTY SALT COMMISSIONER, HADDOWS ROAD, SHASTRI BHAVAN, CHENNAI; GOVERNMENT OF INDIA, MINISTRY OF SHIPPING; CHAIRMAN, V O CHIDAMBARANAR PORT TRUST, TUTICORIN; CHIEF ENGINEER, ENGINEERING DEPARTMENT- CIVIL, ESTATE MANAGEMEN
September 1, 2016
TVL ANNAMALAIAR MILLS (P) LTD Vs. DEPUTY COMMERCIAL TAX OFFICER; TAMIL NADU TAXATION APPELLATE TRIBUNAL
September 27, 2016
TVL SGS DETERGENTS PVT LTD Vs. ASSISTANT COMMISSIONER (CT)
June 14, 2016
TVL SHYAM AIR FRIDGE Vs. STATE OF TAMILNADU
July 28, 2016
TVL SREE DRG VINYLS INDUSTRIES Vs. APPELLATE DEPUTY COMMISSIONER; ASSISTANT COMMISSIONER (CT) BAZAAR ASSESSMENT
August 17, 2016
TVL VANTAGE LEATHERS INDIA (P) LTD. Vs. THE STATE OF TAMIL NADU
August 2, 2016
TVL. AJANTHA HARDWARES Vs. THE COMMERCIAL TAX OFFICER, TINDIVANAM ASSESSMENT CIRCLE
January 4, 2016
TVL. DHANASELVI ENTERPRISES Vs. THE COMMERCIAL TAX OFFICER
January 21, 2016
TVL. FIROZE FABRICATORS Vs. THE ASSISTANT COMMISSIONER, (CT), SANKAGIRI ASSESSMENT CIRCLE
February 17, 2016
TVL. HOTEL JUHA REGENCY Vs. THE ASSISTANT COMMISSIONER (CT) FAC, ARISIPALAYAM CIRCLE
March 2, 2016
TVL. RAJYOG STEELS Vs. THE COMMERCIAL TAX OFFICER
January 21, 2016
TVL. SRI KARTHI CEMENT AGENCIES Vs. THE COMMERCIAL TAX OFFICER, THIRUVARUR
January 7, 2016
TVL. TIMES INTERNET LIMITED Vs. THE APPELLATE DEPUTY COMMISSIONER OF COMMERCIAL TAXES AND ORS.
January 7, 2016
TVL. VANCO EXPORTS Vs. THE ASSISTANT COMMISSIONER (COMMERCIAL TAXES)
February 12, 2016
TVL.CHIEF MANAGER INDIAN BANK KILPAUK BRANCH Vs. THE COMMISSIONER CORPORATION OF CHENNAI
August 5, 2016
TVL.DEEKAY SALES CORPORATION Vs. THE TAMILNADU SALES TAX
November 16, 2016
TVL.KOVILPATTI SARVODAYA SANGH Vs. THE JOINT COMMISSIONER OF COMMERCIAL TAXES
August 3, 2016
TVL.M.P.K.VENKATESAN & CO. Vs. THE ASSISTANT COMMISSIONER (CT) FAC
March 2, 2016
TVL.NOKIA SOLUTIONS AND NETWORKS INDIA PRIVATE LIMITED Vs. THE COMMISSIONER OF COMMERCIAL TAXES,EZHILAGAM
June 22, 2016
TVS FINANCE AND SERVICES LTD Vs. AERUPULA NARAHARI RAO; AERUPULA BABU RAO; AERUPULA KRISHNA RAO; AERUPULA CHANDRASEKARA RAO; AERUPULA RAJESHWARA RAO; Y K RAJAGOPAL
June 28, 2016
U ARUL MOZHI Vs. REGISTRAR TAMIL NADU
August 19, 2016
U. MOKSHA Vs. K.V.RAM PRASANTH
March 16, 2016
U.GOMATHI MUTHU RANI Vs. PONNUSAMY
April 29, 2016
UCAL FUEL SYSTEMS LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD & ORS
February 2, 2016
UCO BANK REP. BY ITS CHIEF OFFICER Vs. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
November 3, 2016
UDAYAKUMAR Vs. STATE
July 12, 2016
UDHUMAN MOHIDEEN Vs. TAMIL NADU WAKF BOARD AND ORS.
April 29, 2016
ULAGALANDAR Vs. SUBRAMANIAN
August 26, 2016
UMA MAHESWARI Vs. STATE
March 30, 2016
UMAMAHESHWARI, W/O. RAMESH(CRL.O.P. (MD)NO. 8218/2016) Vs. STATE THROUGH, THE SUB INSPECTOR OF POLICE, S.S. COLONY POLICE STATION, MADURAI. (CRIME NO. 485/2016)
June 29, 2016
UNION BANK OF INDIA, REP. BY ITS GENERAL MANAGER(HR) DEPARTMENT OF PERSONNEL, TERMINAL BENEFIT DIVISION, PENSION SECTION, UNION BANK BHAVAN, 239 VIDHAN BHAVAN MARG, NARIMAN POINT, MUMBAI 400 02 Vs. D. KALAICHELVAN
November 15, 2016
UNION OF INDIA Vs. K NATARAJAN
April 22, 2016
UNION OF INDIA Vs. K JAGDEESH BRABHU
April 22, 2016
UNION OF INDIA Vs. SATISH KUMAR RANJAN
September 21, 2016
UNION OF INDIA Vs. H S BAVA; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
July 18, 2016
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
April 15, 2016
UNION OF INDIA Vs. SUNIL INDUSTRIES LIMITED; M SATHYANARAYANA
June 30, 2016
UNION OF INDIA Vs. C ARUMUGAM
September 19, 2016
UNION OF INDIA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL
September 14, 2016
UNION OF INDIA Vs. REGISTRAR
March 4, 2016
UNION OF INDIA Vs. C.RAJAPPAN
August 9, 2016
UNION OF INDIA Vs. STATE OF TAMIL NADU
April 27, 2016
UNION OF INDIA Vs. THE REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
April 13, 2016
UNION OF INDIA Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
November 3, 2016
UNION OF INDIA AND ORS. Vs. THE REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
February 18, 2016
UNION OF INDIA AND ORS. Vs. A.N. NATCHIMUTHU AND ORS.
April 1, 2016
UNION OF INDIA AND OTHERS Vs. P PERUMAL AND OTHERS
February 10, 2016
UNION OF INDIA AND OTHERS Vs. REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL & ORS
February 22, 2016
UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF DEFENCE, NEW DELHI Vs. K. SUBRAMANIAN
November 17, 2016
UNION OF INDIA; DIVISIONAL RAILWAY MANAGER; CHIEF PERSONNEL OFFICER, CHENNAI DIVISION Vs. S VENNILA; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL
September 12, 2016
UNION OF INDIA; SUB COLLECTOR (REV ) NORTH-CUM-LAND ACQUISITION OFFICER (REV ) Vs. CODHANDAM KRISHNADOSS
April 5, 2016
UNITED CARGO TRANSPORT SERVICES Vs. THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL (SOUTH ZONAL BENCH) AND ORS.
January 21, 2016
UNITED CHEMICALS THROUGH PARTNER S HUSSIAN NIJAMUDEEN Vs. A S M MOHAMED YOUSUF; TAMILNADU WAKF BOARD; ANAM SHAHUL HAMEED; NAGOOR MEERAL BEEVI; MOHAMMED BEEVI
September 21, 2016
UNITED INDIA INSURANCE CO.LTD Vs. YASODA
September 8, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SBK SHIPPING PRIVATE LTD.
March 29, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. S. MURUGESH AND ORS.
February 16, 2016
UNITED INDIA INSURANCE CO., LTD. Vs. SRI JAYA STEELS
August 11, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. K.GNANAVALI
April 13, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. PALANIAPPA GOUNDER
November 15, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. C.SIVALINGAM
December 20, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P.MICHEAL BRITTO ALIAS BRITTO
April 12, 2016
UNITED INDIA INSURANCE COMPANY LIMITED, KOVILPATTI Vs. ATCHIAMMAL
August 24, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. SIVAKAMI
April 15, 2016
UNNIKRISHNAN Vs. COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; JOINT COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; DEPUTY COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; ASSISTANT COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENTS; EXECUTIVE OFFI
June 14, 2016
UTHIRIAMARIE Vs. BALU NAIR
May 11, 2016
V A HASEEB AND CO (FIRM) Vs. CHIEF COMMISSIONER OF INCOME TAX TDS AAYAKAR BAHAMAN
September 2, 2016
V AMUTHA Vs. VENKATESAN; KRISHNAVENI
January 18, 2016
V ANANDAN; S SIVALINGAM; S JAYABALAN; K SASIKUMAR; G MANIGANDAN; E MURUGESAN; S MURUGAN; M GUNASEKARAN; T RAVIKUMAR; P VENKATESAN; A KAMARAJ; G RAJAN; R MANICKAM; M PANEERSELVAM; M RAMAN; R VASUDEVAN; M BABU; K MURUGAN; S SHEIK MOHIDEEN; R SOMASUNDARAM; L Vs. SUPERINTENDING ENGINEER (OCCUPIER); DEPUTY CHIEF INSPECTOR OF FACTORIES; TAMIL NADU ELECTRICITY BOARD; TAMIL NADU GENERATION & DISTRIBUTION CORPORATION
August 2, 2016
V ARCHUTHAN Vs. JANAKIRAMAN
June 8, 2016
V ARUMUGAM Vs. R CHANDRASEKARAN
May 26, 2016
V F JOHN YESUDHAS Vs. B UTTAM CHAND; MAHAVEER COMMUNICATIONS (P) LTD; MAHAVEER COMMUNICATIONS; HELLOCELL INFRATEL PVT LTD; C J MARKETING PVT LTD
June 27, 2016
V JAGAN @ JAGANNATHAN Vs. STATE
June 8, 2016
V JAYALAKSHMI AND OTHERS Vs. ASHOKAN AND OTHERS
January 5, 2016
V K INDUSTRIAL CORPORATION LIMITED Vs. PRINCIPAL COMMISSIONER OF CUSTOMS, CHENNAI III COMMISSIONERATE; DEPUTY COMMISSIONER OF CUSTOMS (SIIB), CUSTOM HOUSE; APPRAISER OF CUSTOMS, SPECIAL INVESTIGATION AND INTELLIGENCE BRANCH
April 28, 2016
V KALARANI Vs. S SANTHAKUMAR; S JAYAKUMAR
April 20, 2016
V KRISHNAN Vs. M S DHANANJAYAN
July 29, 2016
V M RAJENDRAN Vs. VEPATI RANI AND OTHERS
February 2, 2016
V MALATHI Vs. M JAYAPRAKASH RAO
September 26, 2016
V MANGALAVATHI Vs. M GANESAMOORTHY
January 25, 2016
V MANOHARAN Vs. UNION OF INDIA
July 22, 2016
V MANOHARAN Vs. S R K PRASAD; RAMAKRISHNA INDUSTRIAL PVT , LTD ; TAHSILDAR (SOUTH)
June 22, 2016
V MANOJ PRABHAKAR Vs. SECRETARY, GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT; TAMIL NADU MEDICAL COUNCIL; MEDICAL COUNCIL OF INDIA; TAMIL NADU DR M G R MEDICAL UNIVERSITY; DEAN, SRI MUTHUKUMARAN MEDICAL COLLEGE HOSPITAL AND RESEARCH INSTITUTE
April 29, 2016
V MOHAN Vs. STATE; V MANNAYATHEVAR; MATHIARASU; VETRIVEL; TAMIL @ TAMILARASAN
August 11, 2016
V MOHAN; J D ENGINEERING; V GOPI; S V ENGINEERING Vs. C KANNIAPPAN
August 24, 2016
V NATARAJAN Vs. STATE OF TAMIL NADU; DIRECTOR GENERAL OF POLICE; COMMISSIONER OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE; DEPUTY COMMISSIONER OF POLICE
July 29, 2016
V P PERIYASAMY Vs. K LAKSHMANAKUMAR
August 24, 2016
V PALANISAMY Vs. STATE
August 5, 2016
V PRABHAKAR REDDY Vs. GOVERNMENT OF TAMILNADU; REVENUE DIVISIONAL OFFICER; V LOHITH KUMAR; RADHIKA LOHITH; L MANOJ KUMAR; L HARITHA
April 5, 2016
V R ANUSUYA DEVI Vs. R BHARATHY
August 19, 2016
V R P RAJA AND OTHERS Vs. DISTRICT COLLECTOR/ARBITRATOR AND OTHERS
February 23, 2016
V S KRISHNA Vs. SECRETARY TO GOVERNMENT
August 30, 2016
V S SRIDHARAN Vs. BABY MEHALA
March 23, 2016
V SATHYABAMA Vs. STATE; INSPECTOR GENERAL OF POLICE; INSPECTOR OF POLICE
June 21, 2016
V SRINIVASAN Vs. A RAVIKUMAR
July 15, 2016
V SRIRAM AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 29, 2016
V TAMIL SELVAN Vs. R VIMALA; PREETHI
June 14, 2016
V VASUDEVAN Vs. V GAJAPATHY
August 24, 2016
V VELAYUDHAM Vs. ASSISTANT ENGINEER, TOWN PLANNING APPROVAL SECTION REGIONAL OFFICE SOUTH GREATER CHENNAI CORPORATION 115, MUTHULAKSHMI SALAI ADYAR
June 29, 2016
V. ANBAZHAGAN Vs. A. LASER
April 27, 2016
V. APPAVU Vs. THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LIMITED, 66, MELA PULIWARD ROAD, TRICHY
November 4, 2016
V. BAKTHAVACHALAM Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY AND ORS.
February 23, 2016
V. CHANDRASEKARAN Vs. VENKATANAICKER TRUST REP. BY ITS MANAGER, THIRU E.V.K.S. ELANGOVAN, NO.133, CUTCHERY STREET, ERODE
November 29, 2016
V. CHOKKALINGA CHETTIAR Vs. R.SRINIVASA NAIDU
August 11, 2016
V. DHARMARAJ Vs. THE MANAGING DIRECTOR, SALE CONFIRMATION COMMITTEE, TAMIL NADU HOUSING BOARD AND ORS.
April 6, 2016
V. GOVINDARAJAN Vs. THE INSPECTOR GENERAL OF REGISTRATION
April 18, 2016
V. KESAVAN Vs. THE EXECUTIVE ENGINEER AND ORS.
March 14, 2016
V. MANIKANDAN @ KUTTI @ MANI Vs. STATE REP BY INSPECTOR OF POLICE, T.4, MADURAVOYAL POLICE STATION,CHENNAI.(CR.NO.621 OF 2010)
December 8, 2016
V. MANOHARAN, REP. BY POWER OF ATTORNEY HOLDER, P.J. CHELLADURAI NO. 298, AMMAN NAGAR PAPANIACKENPALAYAM COIMBATORE Vs. S.R.K. PRASAD DIRECTOR, RAMAKRISHNA INDUSTRIES PVT. LTD. 53
December 8, 2016
V. NARAYANAN AND ORS. Vs. THE DIRECTOR AND ORS.
January 6, 2016
V. PARTHIBAN Vs. RAJA MOHAMADU
November 25, 2016
V. PONNUSAMY Vs. STATE
February 8, 2016
V. RADHA Vs. THE STATE AND ORS.
March 11, 2016
V. RADHA JAYALAKSHMI Vs. THE SECRETARY TO GOVT., HIGHER EDUCATION (J-2) DEPARTMENT AND ORS.
April 12, 2016
V. RAJAVEL Vs. THANGAMANI
November 15, 2016
V. RAMALINGAM AND ORS. Vs. GOVERNMENT OF PUDUCHERRY AND ORS.
February 16, 2016
V. RAMASAMY Vs. M.RANGANATHAN
August 18, 2016
V. RAVICHANDRAN S/O.VAIYAPURI PRESIDENT, KALINGAPATTI VILLAGE PANCHAYAT TIRUNELVELI DISTRICT TIRUNELVELI Vs. THE DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI
November 16, 2016
V. REVATHY Vs. THE STATE OF TAMIL NADU AND ORS.
January 5, 2016
V. SELVAKUMARI Vs. THE INSPECTOR GENERAL OF REGISTRATION, SANTHOME HIGH ROAD, CHENNAI
August 23, 2016
V. SELVARAJ Vs. A. SUBBURAJ AND ORS.
April 7, 2016
V. SHANTHI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT AND ORS.
March 16, 2016
V. SIVASHANKARAN Vs. N. VIJAYRAJ
October 19, 2016
V. VASUDEVAN AND ORS. Vs. INDIAN OVERSEAS BANK AND ORS.
February 22, 2016
V.A.PURUSHOTHAMAN Vs. THE SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
April 25, 2016
V.ANANDAN Vs. THE SUPERINTENDING ENGINEER (OCCUPIER) BASIN BRIDGE GAS TURBINE STATION
August 2, 2016
V.ANGU Vs. THE COMMISSIONER HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPARTMENT
July 20, 2016
V.ARUL Vs. STATE
June 9, 2016
V.ARUMUGAM Vs. R.CHANDRASEKARAN
May 26, 2016
V.B. KAMALANATHAN Vs. K. JAYASREE AND ORS.
April 29, 2016
V.B.R.MENON Vs. THE ASSISTANT EXECUTIVE ENGINEER
July 26, 2016
V.C. RAVICHANDRAN Vs. THE ASSISTANT ENGINEER OPERATION AND MAINTENANCE TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION, ALANGUDI, PUDUKOTTAI DISTRICT AND OTHERS
December 22, 2016
V.C.MURUGAN Vs. STATE
May 4, 2016
V.G.NAIDU @ GOVINDASAMY NAIDU Vs. PAHLAJRAJ GANGARAM @ PAHLAJ RAI
March 18, 2016
V.G.P. GOLDEN BEACH RESORT LTD. Vs. THE ASSISTANT COMMISSIONER (CT) FAC, THIRUVANMIYUR ASSESSMENT CIRCLE
March 2, 2016
V.K. RAHAMAN Vs. PALIWAN SAHIB CHARITIES TRUST
October 20, 2016
V.K.S. TRANSPORT, A REGISTERED FIRM, FUNCTIONING AT NO.18/126, PANCHALIAMMAN KOIL STREET, ARUMBAKKAM, CHENNAI Vs. THE SENIOR REGIONAL MANAGER, TAMIL NADU CIVIL SUPPLIES CORPORATION, GOVERNMENT OF TAMIL NADU (UNDERTAKING), NO.12, THAMBUSAMY ROAD, KILPAUK, CHENNAI
October 18, 2016
V.KARNAN Vs. T.VIVEKANANDHAN
March 30, 2016
V.KAVITHA Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.
February 24, 2016
V.KRISHNAMURTHY Vs. AIRPORTS AUTHORITY OF INDIA
August 4, 2016
V.KRISHNAN Vs. THE SECRETARY UNION OF INDIA, MINISTRY OF PETROLEUM & NATURAL GAS,
August 3, 2016
V.KRISHNAN Vs. STATE
November 17, 2016
V.KUPPULAKSHMI Vs. JAIPRASANTH
August 26, 2016
V.L. BENIN DEVA KUMAR AND ORS. Vs. THE STATE OF TAMILNADU AND ORS.
April 4, 2016
V.M. RAVI CHELLMUTHU Vs. K. LOGU
January 20, 2016
V.MANAVALAN Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU
June 3, 2016
V.O. DURAISAMY MUDALIAR AND ORS. Vs. PARIJATHAMMAL AND ORS.
January 4, 2016
V.PALANIVEL Vs. THE REGIONAL TRANSPORT AUTHORITY, NAMAKKAL
August 12, 2016
V.PANDI Vs. THE SETTLEMENT COMMISSION (IT & WT)
August 10, 2016
V.PARANDHAMAN Vs. D.UMAMAHESWARAN
August 16, 2016
V.POOJASHRI Vs. THE CHAIRMAN ADMISSION COMMITTEE (UG)
September 19, 2016
V.R. MOHANRAJ Vs. THE COMMISSIONER OF SERVICE TAX - I AND ORS.
April 20, 2016
V.R. SUYAMPRAKASAM, HEREDITARY TRUSTEE Vs. COMMISSIONER
December 23, 2016
V.R.K.PALANIAPPAN Vs. V.R.S.APPUNATHAN @ ATHMANATHAN
April 15, 2016
V.RAMAKRISHNAN Vs. THE CONSERVATOR, TIRUNELVELI REGION
August 2, 2016
V.RAMIAH Vs. THE DISTRICT COLLECTOR
June 7, 2016
V.RENGAMMAL Vs. THE MANAGER,LIFE INSURANCE CORPORATION
June 9, 2016
V.S. DORAIRAJ Vs. THE TAMIL NADU MEDICAL COUNCIL
June 2, 2016
V.S. GUNASEELAN Vs. THE FOREST RANGE OFFICER POLLACHI FOREST RANGE ANNAMALAI TIGER RESERVE FOREST POLLACHI TALUK COIMBATORE DISTRICT
December 5, 2016
V.S. NATARAJHAN Vs. THE CHIEF ENGINEER, TAMIL NADU HOUSING BOARD AND ORS.
April 29, 2016
V.S.EKAMBARAM Vs. THE APPELLATE AUTHORITY
August 3, 2016
V.S.RAMALINGAM Vs. B.LAALITHA
December 8, 2016
V.SOUNDARARAJAN Vs. THE PRESIDING OFFICER, LABOUR COURT
April 21, 2016
V.THANGARASU Vs. STATE OF TAMILNADU
April 1, 2016
V.THIRULOKACHANDER Vs. UNION OF INDIA
April 28, 2016
V.THIRULOKACHANDER Vs. UNION OF INDIA
September 6, 2016
VAAMAN TEXPRINT PRIVATE LIMITED Vs. THE DIRECTOR OF HANDLOOMS AND TEXTILES, DEPARTMENT OF HANDLOOMS AND TEXTILES ORS.
March 7, 2016
VAAS AUTOMATION PRIVATE LIMITED Vs. STATE
June 1, 2016
VADA THIRUNAGESWARAM SENGUNTHA AND KAMAKSHI AMMAN WORSHIPPERS WELFARE SOCIETY Vs. GOVERNMENT OF TAMIL NADU
July 18, 2016
VADAMALAI Vs. STATE
August 29, 2016
VADAPALANI ANDAVAR TEMPLE DEVASTHANAM Vs. THE SOCIETY OF ST. JOSEPH COLLEGE, TIRUCHIRAPALLI AND ORS.
March 21, 2016
VADIVEL Vs. STATE
February 16, 2016
VADIVEL MURUGAN Vs. THE SECRETARY TO THE GOVERNMENT
August 16, 2016
VAIDIYALINGAM Vs. THE UNION TERRITORY OF INDIA AND ORS.
January 7, 2016
VAIGAI CLUB Vs. MANAGING DIRECTOR, TAMIL NADU STATE MARKETING CORPORATION LTD , (TASMAC), CHENNAI; MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD , (TASMAC) GODOWN, SOOLAKKARAI, VIRUDHUNAGAR, VIRUDHUNAGAR DISTRICT
August 19, 2016
VAIGAI SAND LORRY OWNERS ASSOCIATION Vs. THE DISTRICT COLLECTOR
November 17, 2016
VAIRAVAN; KATHIRVEL MURUGAN Vs. VASANTHA
June 22, 2016
VAIRAVEL Vs. STATE
February 16, 2016
VAIYAPURI Vs. INSPECTOR OF POLICE
April 26, 2016
VALARMATHI Vs. ANANDAN
July 27, 2016
VALARMATHI Vs. STATE
February 12, 2016
VALLABHI Vs. R.RAJASABHAI
November 9, 2016
VALLI Vs. THE DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT
August 29, 2016
VALLIAMMAL Vs. SHEIK PEER MOHAMMED
April 5, 2016
VALLUVAR GUIDE TECHNICAL TRAINING COLLEGE Vs. M. DINAKARAN AND ORS.
February 22, 2016
VAMADEV EXPORTS REPRESENTED BY ITS PARTNER V MANIKANDAN Vs. COMMISSIONER (APPEALS) OFFICE OF COMMISSIONER OF CUSTOMS
December 16, 2016
VANCHIKODI Vs. THE DISTRICT COLLECTOR, MADURAI AND ORS.
February 8, 2016
VANITHA Vs. STATE
September 8, 2016
VANJIAMMAL AND ORS. Vs. N. MADHANKUMAR
March 15, 2016
VANNIAKULA KSHATRIAR TEMPLE AND NANDAVANAM TRUST BY ITS TRUSTEES Vs. RAJU @ KANDASAMY
November 4, 2016
VASANTHA Vs. THE GOVERNMENT OF TAMIL NADU
April 4, 2016
VASUDHA BIOTEK PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS
March 30, 2016
VASUMATHI MARIMUTHU Vs. STATE
August 3, 2016
VASUNDHARA Vs. M.DHANALAKSHMI
September 22, 2016
VBHC CHENNAI VALUE HOMES PRIVATE LTD Vs. ASSISTANT COMMISSIONER (CT)
September 12, 2016
VEDIAPPAN Vs. STATE
June 28, 2016
VEERAMANI Vs. STATE
September 22, 2016
VELAAYUDAM Vs. SHENBAGARAJAN
September 15, 2016
VELAN @ VELARASAN Vs. STATE REP. BY THE INSPECTOR OF POLICE, MARANDAHALLI CIRCLE, DHARMAPURI DISTRICT (CRIME NO. 93 OF 2010)
June 22, 2016
VELAVAN Vs. STATE
March 7, 2016
VELLAISAMY Vs. THE TAHSILDAR,TALUK OFFICE
June 6, 2016
VELLORE CITIZENS WELFARE FORUMS AND ORS. Vs. UNION OF INDIA AND ORS.
April 7, 2016
VELU Vs. THE STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE
November 15, 2016
VELU @ VELMURUGAN Vs. STATE
March 24, 2016
VELU NAMBIAR Vs. MUTHTHAMMAL
March 14, 2016
VELUCHAMY Vs. RAJAN
April 15, 2016
VELUMANI Vs. R PURUSOTHAMAN; R MANI; P VENKATAPATHY; D JAYASREE; V KAMALAM
April 26, 2016
VENDANTHIPILLAI Vs. C.KAJA MOHIDEEN
August 9, 2016
VENKATACHALAM Vs. SUPPARAYAN
June 23, 2016
VENKATAPPA Vs. STATE
March 29, 2016
VENKATARAMANA HOLDINGS PRIVATE LIMITED Vs. PRICOL HOLDINGS LIMITED
September 9, 2016
VENKATESAN AND OTHERS Vs. STATE
January 22, 2016
VENKATESAN; RADHAKRISHNAN Vs. STATE
April 5, 2016
VENKATESH REDDY Vs. STATE
August 10, 2016
VENNILA Vs. STATE
January 21, 2016
VENTURE SOFTECH INDIA PRIVATE LTD. REPRESENTED BY C.E.O. N.S. MURALI SOURABHA COMPLEX HINDU, AGED ABOUT 45 YEARS NO. 5, AM, INDUSTRIAL ESTATE 12TH K.M. STONE GARAVEBHAVI PALAYA BENGALURU 560 069 Vs. STARTUP XPERTS ITS PROPRIETOR, POORNIMA REPRESENTED BY POWER AGENT SHYAM SEKAR S, 44 YEARS S/O R. SETHUNARAYANAN NO. 8 AND 9, EVR STREET KOTHARI NAGAR RAMAPURAM CHENNAI 600 089
November 28, 2016
VENTUREAST PROACTIVE FUND LLC; VENTUREAST SEDCO PROACTIVE FUND LLC; VENTUREAST FUND ADVISORS INDIA PRIVATE LIMITED; VENTUREAST TRUSTEE COMPANY PRIVATE LIMITED Vs. C MOHAN RAM
June 24, 2016
VENTURETECH SOLUTIONS Vs. CONVEYORS INDIA FABRICATIONS PVT. LTD.
December 23, 2016
VENUS DECORS Vs. THE COMMERCIAL TAX OFFICER, VEPERY ASSESSMENT CIRCLE
February 25, 2016
VETRIVEL AND ORS. Vs. STATE BY THE INSPECTOR OF POLICE
February 10, 2016
VETRIVELAN @ SATHIYA Vs. STATE
July 15, 2016
VIDHYA HOSPITAL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, RECOVERY OFFICER
April 22, 2016
VIGNESHKUMAR Vs. STATE
January 22, 2016
VIGNESHWARAN @ VIGNESH RAM Vs. STATE
August 9, 2016
VIJAI Vs. STATE
June 28, 2016
VIJAY @ RAJA @ VIJILAS Vs. STATE OF TAMIL NADU, REP. BY THE SECRETARY TO GOVERNMENT
November 15, 2016
VIJAY BASKAR Vs. STATE
July 15, 2016
VIJAY PRADAP SINGH Vs. STATE
March 23, 2016
VIJAYALAKSHMI Vs. SRI ARULMIGHU VEERAMAATHIAMMAN THIRUKKOIL TRUST
November 24, 2016
VIJAYALAKSHMI Vs. SECRETARY TO GOVERNMENT AND OTHERS
January 11, 2016
VIJAYALAKSHMI AND OTHERS Vs. SRI ARULMIGHU VEERAMAATHIAMMAN THIRUKKOIL TRUST
November 22, 2016
VIKAR REALITY PRIVATE LIMITED; DAL TOLL AND ROAD PRIVATE LIMITED; DISC ASSETS LEAD INDIA LIMITED Vs. STATE
June 1, 2016
VIKASH J. SHAH AND ORS. Vs. THE COMMISSIONER (APPEALS) AND ORS.
January 29, 2016
VILVANATHAN Vs. STATE
June 21, 2016
VIMAL PHARMA Vs. UNION OF INDIA; BRIJENDRA SINGH MEENA
July 20, 2016
VIMALADEVIAMMAL; MAYILVAGANAM; EASAIVAANAN; UDAYAVAANAN; MADHIVAANAN; SIMMAVANI; BUJAVANI Vs. V GUNASEKARAN
April 6, 2016
VINCENT; SIKANTHAR MOHIDEEN Vs. STATE
August 22, 2016
VISAL LUBETECH CORPORATION, REP , BY ITS PROPRIETOR R PARIVALLAL; P KARTHIKEYAN Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
September 30, 2016
VISHNU BARGAVI S. Vs. THE DIRECTOR, NEET EXAM, SHIKSHA KENDRA
September 29, 2016
VISHNU PAPER PRODUCTS PVT. LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, NUNGAMBAKKAM AND ORS.
January 28, 2016
VITTAL SAMPATH KUMARAN Vs. SPECIAL COMMISSIONER AND OTHERS
January 18, 2016
VIVEK Vs. G. SUBRAMANI
February 24, 2016
VMR TEXTILES PRIVATE LIMITED Vs. PARAMPARA SPINNING MILLS PRIVATE LIMITED
July 18, 2016
VUMMUDI ETHIRAJ AND ORS. Vs. THE DISTRICT COLLECTOR, KANCHEEPURAM AND ORS.
April 20, 2016
W S INDUSTRIES (INDIA) LTD Vs. DISTRICT REVENUE OFFICER; REVENUE DIVISIONAL OFFICER; THASILDAR; PERUMALSWAMY; AUTHORISED OFFICER; AUTHORISED SIGNATORY
August 30, 2016
WELCOME FISHERIES LTD. Vs. COMMISSIONER OF CUS. (APPEALS-II), CHENNAI
December 8, 2016
WORKMEN Vs. N SENTHAMARAI
April 7, 2016
WS RETAIL SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
December 2, 2016
XEROX MODI CORPORATION LTD. Vs. STATE OF TAMIL NADU
March 22, 2016
XOMOX SANMAR LTD. Vs. THE ASSISTANT COMMISSIONER (C.T)
August 1, 2016
Y NAGANANDINI Vs. T N PUSHPALATHA
April 26, 2016
Y.HARSHIDHA Vs. THE DISTRICT COLLECTOR ERODE DISTRICT
August 5, 2016
Y.SUVITHA Vs. THE SECRETARY TO GOVERNMENT
April 26, 2016
YAGNA MOORTHI Vs. ASSISTANT COMMISSIONER AND OTHERS
January 12, 2016
YASHODHA Vs. CHELLAMMAL
December 15, 2016
YESUDHAS Vs. PRIMALA REGU
November 2, 2016
YESUPATHAM Vs. STATE
April 6, 2016
YOGESH DUTT Vs. THE STATE OF TAMILNADU
March 30, 2016
YOGESH KUMAR AGARWALLA Vs. THE BRANCH MANAGER,UNION BANK OF INDIA
August 4, 2016
YOUNG MENS CHRISTIAN ASSOCIATION Vs. M SOLOMON
April 21, 2016
YOUTUBE LLC 901, CHERRY AVENUE SAN BRUNO CALIFORNIA Vs. M/S. LEBARA FOUNDATION HAVING ITS REGISTERED OFFICE AT LEBARA TOWER NO.327, ANNA SALAI TEYNAMPET, CHENNAI
October 25, 2016
YUVARAJ Vs. STATE
June 21, 2016
ZAHIR HUSSAIN Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND ORS.
January 12, 2016