Case Index

Title
Date
IFB INDUSTRIES LIMITED AND ORS. Vs. CHANDER PAUL SOOD
March 2, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. BALA JOHNSON
January 1, 2016
NEW INDIA ASSURANCE COMPANY LTD., BRANCH MANAGER, DR. AMBEDKAR CHOWK, RAMA MOLL COMPUND SAMANA, DISTRICT PATIALA (PUNJAB) Vs. M/S. SGR DHALLI, LAXMI BHAWAN NORTH OAK, SANJAULI, TEHSIL & DISTRICT SHIMLA
December 13, 2016
PUNJAB NATIONAL BANK, THROUGH ITS CHIEF MANAGER, THE MALL SHIMLA, H.P. Vs. SHRI AJAY KUMAR, SON OF SHRI DILA RAM, RESIDENT OF TYPE
February 29, 2016
RAVINDER KAUR, WIFE OF SHRI GURMUKH SINGH LEHAL, PRESENTLY RESIDING AT PLOT NO. F Vs. THE SHIWALIK CO
April 12, 2016
SUPERINTENDING ENGINEER, HPSEB LIMITED, MANALI, TEHSIL MANALI, DISTRICT KULLU, H.P. Vs. RAVINDER SOOD, SON OF SHRI JANKI DASS, RESIDENT OF VILLAGE ALEO, POST OFFICE AND TEHSIL MANALI, DISTRICT KULLU, HIMACHAL PRADESH
December 1, 2016
UNITED INDIA INSURANCE COMPANY LTD., MICRO OFFICE, SAHAKAR BHAWAN, NEW FRUIT MARKET, DHALLI, SHIMLA Vs. THE HIMACHAL PRADESH STATE CO
April 18, 2016