Case Index

Title
Date
A. PANDURANGA REDDY Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 20, 2016
A. SAI PRASAD Vs. THE INCOME TAX OFFICER
February 24, 2016
A. SWARNA LAKSHMI Vs. DCIT
January 22, 2016
A.C.I.T. Vs. SANJAY HIRALAL THAKKAR
January 18, 2016
A.C.I.T. Vs. KAMAL JEWELLERS
January 19, 2016
A.C.I.T. Vs. WINGS PHARMACEUTICALS (P) LTD.
January 19, 2016
A.C.I.T. Vs. BHARAT HI-TECH (CEMENT) PVT. LTD.
January 6, 2016
A.C.I.T. Vs. GOURANGALAL CHATTERJEE CONSTRUCTION PVT. LTD.
January 20, 2016
A.C.I.T. Vs. PHILIPS ELECTRONICS INDIA LTD.
February 3, 2016
A.C.I.T. Vs. MORE INTERNATIONAL
March 2, 2016
A.C.I.T. Vs. ESSEL MINING & INDS. LTD.
March 2, 2016
A.C.I.T. 19(3) AND ORS. Vs. PAHILAJRAI JAIKISHIN AND ORS.
February 1, 2016
A.C.I.T., CIR-31 Vs. PRADYUMNA DALMIA
January 20, 2016
A.C.I.T., CIRCLE - 2 Vs. SHIVHARE ROAD LINES
February 3, 2016
A.C.I.T., CIRCLE-5 Vs. JAI DRINKS PVT. LTD.
February 12, 2016
A.C.I.T.-4 Vs. J.K. SYNTHETICS LTD.
January 14, 2016
A.C.I.T.-9(3) Vs. SWANANDA PROPERTIES PVT. LTD.
January 4, 2016
A.C.M. METAL MEHTA LODHA & CO. Vs. INCOME TAX OFFICER
January 4, 2016
A.G. HOLDINGS PVT. LTD. Vs. ITO
February 29, 2016
A.V. THOMAS LEATHER & ALLIED PRODUCTS PRIVATE LIMITED AND ORS. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 1(1) AND ORS.
February 5, 2016
AAKASH ENTERPRISE Vs. INCOME TAX OFFICER
January 6, 2016
AARTI STEEL LTD. Vs. THE A.C.I.T., CIRCLE-V
April 25, 2016
ABDUL KARIM BHAT Vs. DY. COMMR. OF INCOME TAX
March 4, 2016
ABDUL WAHEED MALIK Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
March 10, 2016
ABHISHAN ENTERPRISES Vs. CIT-I
February 9, 2016
ABHITECH ENERGYCON LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX - CC-20
February 3, 2016
ABI SHOWTECH (INDIA) LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX
March 4, 2016
ACC LIMITED Vs. THE ITO (TDS)
January 29, 2016
ACCORDIS BEHEER B.V. Vs. DIRECTOR OF INCOME TAX OFFICER (INTERNATIONAL TAXATION)-1(1)
January 13, 2016
ACHLA SABHARWAL Vs. JCIT AND ORS.
January 7, 2016
ACIT Vs. MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT. LTD.
January 8, 2016
ACIT Vs. DHARMA PAL KHANNA
January 4, 2016
ACIT Vs. RANGOLI BUILDTECH PVT. LTD.
January 1, 2016
ACIT Vs. SHARAD SAHAKARI BANK LTD.
January 8, 2016
ACIT Vs. AJAY KALIA
January 7, 2016
ACIT Vs. HCL CORPORATION LTD. AND ORS.
January 8, 2016
ACIT Vs. DHARAM VIR YADAV
January 11, 2016
ACIT Vs. CONVERTECH EQUIPMENT PVT. LTD.
February 8, 2016
ACIT Vs. WELLWORTH DEVELOPERS (P) LTD.
February 10, 2016
ACIT Vs. VIJAYA BANSAL
February 9, 2016
ACIT Vs. RAJNI JAIN
February 17, 2016
ACIT Vs. TECH BOOK ELECTRONICS SERVICES P. LTD.
February 15, 2016
ACIT Vs. SAMSUNG INDIA ELECTRONICS (P) LTD.
February 19, 2016
ACIT Vs. KANKANI CONSTRUCTION PVT. LTD.
January 15, 2016
ACIT Vs. M.M. EXPORTS
January 20, 2016
ACIT Vs. DINESH KUMAR MATHUR
January 27, 2016
ACIT Vs. RASHTRIYA MANAV SANGRAHALAYA SAMITI
February 9, 2016
ACIT Vs. JAYSHREE POLYMERS PVT. LTD.
February 10, 2016
ACIT Vs. VYAPARI SAHAKARI BANK MARYADIT
February 10, 2016
ACIT Vs. AMIT DIGVIJAY SINGH
January 29, 2016
ACIT Vs. RAJESH KUMAR PASRICHA
February 19, 2016
ACIT Vs. PRAKASH INDUSTRIES LTD.
February 19, 2016
ACIT Vs. PURSHOTTAM B. PITRODA AND ORS.
February 12, 2016
ACIT Vs. BHAVANI GEMS
March 2, 2016
ACIT Vs. BOSTON SCIENTIFIC INDIA PVT. LTD.
March 1, 2016
ACIT Vs. SUNIL RE-ROLLERS PVT. LTD.
February 17, 2016
ACIT Vs. MITHILESH MISHRA
February 17, 2016
ACIT Vs. CHHATTISGARH JUTE UDYOG LTD.
February 19, 2016
ACIT Vs. RAJENDRAKUMAR R. JARIWALA
February 29, 2016
ACIT Vs. JITENDRA B. SURTI
March 8, 2016
ACIT Vs. C.B. RICHARD ELLIS SOUTH ASIA PVT. LTD.
March 7, 2016
ACIT Vs. ESSEL SHYAM COMMUNICATION LTD.
March 17, 2016
ACIT Vs. MODERN STAGE SERVICE
March 30, 2016
ACIT Vs. THE BAGHPAT COOPERATIVE SUGAR MILLS LTD.
March 30, 2016
ACIT Vs. SUMAN JAIN
March 30, 2016
ACIT Vs. SURESH NANDA AND ORS.
February 22, 2016
ACIT Vs. PARSHURAM MAGANLAL AMIN AND ORS.
March 23, 2016
ACIT Vs. GURNAM ARORA
February 22, 2016
ACIT Vs. ANIL PRINTERS LTD.
March 14, 2016
ACIT Vs. MASTERMIND PUBLICATION (INDIA) PVT. LTD.
March 15, 2016
ACIT Vs. HINDUSTAN SYRINGES & MEDICAL DEVICES LTD.
April 1, 2016
ACIT Vs. MUKESH JOSHI
April 19, 2016
ACIT Vs. MAHAGUN REALTORS PVT. LTD.
April 19, 2016
ACIT Vs. N.K. INDUSTRIES
April 7, 2016
ACIT Vs. SHREE RAM INDUSTRIES
March 16, 2016
ACIT Vs. GILLETE DIVERSIFIED OPERATIONS PVT. LTD.
April 1, 2016
ACIT Vs. PARAMOUNT COMMUNICATION LTD.
April 26, 2016
ACIT Vs. ASIAN STAR COMPANY LIMITED
March 31, 2016
ACIT Vs. NBCC LTD.
April 8, 2016
ACIT (EXEMPTIONS) Vs. MEHRANGARH MUSEUM TRUST
March 15, 2016
ACIT (OSD) CIT 3(1) Vs. GREENLAND FERTILIZERS LTD.
February 12, 2016
ACIT (OSD), CIRCLE-8 Vs. SAHJANAND LASER TECHNOLOGY LTD.
March 22, 2016
ACIT - 1(2) Vs. RIJA STEEL & POWER PVT. LTD.
February 12, 2016
ACIT 1(3) Vs. GENERAL INSURANCE CORPORATION OF INDIA
March 2, 2016
ACIT AND ORS. Vs. L.H. SUGAR FACTORY LTD. AND ORS.
February 9, 2016
ACIT AND ORS. Vs. SURESH K. JAJOO AND ORS.
January 22, 2016
ACIT CENTRAL CIRCLE-1 AND ORS. Vs. B.T. PATIL & SONS CONSTRUCTION PVT. LTD.AND ORS.
March 9, 2016
ACIT CIRCLE-30(1) Vs. THE DELHI STATE CO-OPERATIVE BANK LTD.
February 10, 2016
ACIT, 1(2) Vs. M.P. CONGRESS COMMITTEE (I) TRUST
January 5, 2016
ACIT, 3(1) Vs. RPM ENTERPRISES P. LTD.
January 5, 2016
ACIT, CC-IV Vs. JAIN INFRA PROJECTS LTD.
March 23, 2016
ACIT, CENTRAL CIRCLE 2 Vs. ATUL KUMAR MITTAL
March 4, 2016
ACIT, CENTRAL CIRCLE-10 Vs. RAKESH GUPTA
April 28, 2016
ACIT, CENTRAL CIRCLE-25 Vs. ASCORT INVESTMENTS
March 3, 2016
ACIT, CENTRAL CIRCLE-II Vs. SITARAM COMPUTECH PVT. LTD.
March 21, 2016
ACIT, CIRCLE 10(1) Vs. D.K.B. INFRASTRUCTURE PVT. LTD.
January 11, 2016
ACIT, CIRCLE-1 Vs. GANGOL SAHKARI DUGDH UTPADAK SANGH LTD.
March 16, 2016
ACIT, CIRCLE-1(1) Vs. SAI RAM BUILDERS
March 18, 2016
ACIT, CIRCLE-1(1) Vs. THATAVARTHI CHANDRASEKHARA RAO
March 18, 2016
ACIT, CIRCLE-12(1) Vs. GULSHAN INTERNATIONAL (P) LTD.
April 22, 2016
ACIT, CIRCLE-16(1) AND ORS. Vs. TRANSCENT MT SERVICES PVT. LTD. AND ORS.
March 14, 2016
ACIT, CIRCLE-2(1) Vs. VPK URBAN COOPERATIVE CREDIT SOCIETY LTD.
February 16, 2016
ACIT, CIRCLE-23 Vs. RAKESH BHARTIA
February 29, 2016
ACIT, CIRCLE-3 Vs. NANDI TEA CO. PVT. LTD.
March 18, 2016
ACIT, CIRCLE-4 Vs. APEX ENTERPRISES (I) LTD.
March 18, 2016
ACIT, CIRCLE-5 Vs. SUMAN INDUSTRIES LTD.
February 29, 2016
ACIT, CIRCLE-6 Vs. SUN RAYS
March 22, 2016
ACIT, CIRCLE-6 Vs. POPATLAL JOITARAM PATEL
March 15, 2016
ACIT, GANDHINAGAR Vs. GUJARAT STATE PETROLEUM CORPORATION LTD.
January 20, 2016
ACIT, SONEPAT CIRCLE Vs. SHER SINGH SHIVRAIN
January 12, 2016
ACIT-(EXEMPTION)-I(1) Vs. JAMSHETJEE TATA TRUST
February 4, 2016
ACIT-15(3) Vs. NEELKANTH PALM REALTY
February 3, 2016
ACIT-16(3) Vs. KAUSHIK C. PARIKH
January 1, 2016
ACIT-19(2) AND ORS. Vs. DIPESH M. PANJWANI AND ORS.
March 18, 2016
ACIT-20(1) Vs. J & B INDUSTRIES
January 6, 2016
ACIT-21(2) Vs. VIVEK MEHROTRA
March 16, 2016
ACIT-25(2) Vs. RATANSINGH M. RATHOD
January 13, 2016
ACIT-CIR-8(2) AND ORS. Vs. HARNAM SYNTEX P. LTD. AND ORS.
January 4, 2016
ADANI ENTERPRISES LTD. AND ORS. Vs. ADDL. COMMISSIONER OF INCOME TAX AND ORS.
January 1, 2016
ADANI GAS LTD. Vs. ACIT
January 18, 2016
ADANI WILMAR LTD. Vs. ACIT
March 2, 2016
ADDISON & COMPANY LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX
March 4, 2016
ADIDAS TECHNICAL SERVICES P. LTD. Vs. DCIT, CIRCLE 1(2)
February 15, 2016
ADISHWAR JAIN Vs. THE ACIT
January 5, 2016
ADIT(E) Vs. AMATEUR ATHLETICS FEDERATION OF INDIA
February 2, 2016
ADIT, CIRCLE-1(2) Vs. INTERNATIONAL STEEL SERVICE INC.
January 20, 2016
ADIT, INTERNATIONAL TAXATION Vs. SEDCO FOREX INTERNATIONAL DRILLING INC.
February 29, 2016
ADITYA KUMAR DALMIA Vs. THE ITO
February 2, 2016
ADITYA MEDISALES LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX RANGE 1
February 16, 2016
ADITYA MEDISALES LTD. Vs. THE CIT-I, BARODA
March 22, 2016
ADMAC FORMULATIONS Vs. THE ITO
February 18, 2016
ADNANI ENTERPRISES Vs. ACIT-14(2)
March 14, 2016
ADOBE SOFTWARE INDIA PVT. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
January 20, 2016
ADVANCED VISION FOUNDATION Vs. INCOME TAX OFFICER, WARD-III(1)
February 3, 2016
AFFILIATED COMPUTER SERVICES OF INDIA PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE 11(1)
April 27, 2016
AGILENT TECHNOLOGIES INDIA PVT. LTD. Vs. DCIT
February 9, 2016
AGM HOLDINGS LTD. Vs. DCIT
March 1, 2016
AHMEDABAD URBAN DEVELOPMENT AUTHORITY Vs. ACIT (EXEMPTION)
April 19, 2016
AIRLIFT (INDIA) PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 22, 2016
AJAY A. BAFNA Vs. THE ASST. COMMISSIONER OF INCOME TAX
March 10, 2016
AJIT CHEMICALS PVT. LTD. Vs. THE INCOME TAX OFFICER 6(1)
January 15, 2016
AKZO NOBEL INDIA LIMITED Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 1(1)
February 19, 2016
AL-HIND EXPORTS Vs. ITO
March 15, 2016
ALKA K. UPADHAYA Vs. ACIT
March 17, 2016
ALLAHABAD BANK Vs. ACIT
February 3, 2016
ALLAHABAD BANK, KOLKATA AND ORS. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-6 AND ORS.
March 16, 2016
ALLBANK FINACE LTD. Vs. JCIT(OSD), CIRCLE-5
January 13, 2016
ALPHA FOAM LTD. Vs. ACIT
January 15, 2016
ALPNA PACKAGING PVT. LTD. Vs. ITO
January 22, 2016
ALVITTAS ELECTRICALS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I(1)
January 14, 2016
AMAR NATH SHROFF Vs. D.C.I.T.
March 2, 2016
AMARJIT SINGH Vs. INCOME TAX OFFICER, WARD-1
February 8, 2016
AMARSHIV CONSTRUCTION PVT. LTD. Vs. ADDL. CIT
February 9, 2016
AMBA RESEARCH (INDIA) P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 9, 2016
AMBIKA INDIAN TEXTILES & ART MUSEUM PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 13, 2016
AMBUJA CEMENT LIMITED Vs. THE ITO (TDS)
February 4, 2016
AMEE ENGINEERING CORPORATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1
February 12, 2016
AMERIPRISE INDIA PVT. LTD. Vs. D.C.I.T.
January 19, 2016
AMI BUILDERS PVT. LTD. Vs. ACIT-5(1)
March 2, 2016
AMIT KUMAR PATWARI Vs. DCIT
March 4, 2016
AMIT N. KAPADIA AND ORS. Vs. ACIT, CEN. CIR-4
March 22, 2016
AMITA MUKESH MODY Vs. ITO
February 5, 2016
AML STEEL LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 2016
AMRIT DIAMOND TRADE CENTRE PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX-5(1)
January 15, 2016
AMRITSAR IMPROVEMENT TRUST Vs. ASSTT. COMMR. OF INCOME TAX
January 1, 2016
ANAHAITA NALIN SHAH Vs. ASST. COMMISSIONER OF INCOME TAX, RANGE 4(2)
January 15, 2016
AND ORS. Vs. A.C.I.T.
February 1, 2016
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)
January 20, 2016
ANIL AGGARWAL Vs. THE INCOME TAX OFFICER
March 8, 2016
ANIL KUMAR AGARWAL Vs. THE INCOME TAX OFFICER
February 24, 2016
ANISHA SHIRISHKUMAR MODI Vs. THE DCIT (TDS) CPC
February 10, 2016
ANJALI JEWELLERS PVT. LTD. Vs. DCIT, CIRCLE-10(1)
March 21, 2016
ANJU HALDIA Vs. THE ITO
February 11, 2016
ANTHONY F.R. MADASSER Vs. INCOME TAX OFFICER
February 17, 2016
AOL ONLINE INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1)
March 18, 2016
AONE LOGISTICA PRIVATE LTD. Vs. THE JT. COMMISSIONER INCOME TAX
February 5, 2016
APEEJAY EDUCATION SOCIETY AND ORS. Vs. ASSTT. COMMR. OF INCOME TAX
February 25, 2016
APEEJAY SHIPPING LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 20, 2016
APLAB HOUSE Vs. ACIT, RANGE-1
February 9, 2016
APPELINE COSMETICS & TOILETRIES LTD. Vs. THE DCIT (CENTRAL)
March 2, 2016
AQUA GRANITES Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - II(4)
January 14, 2016
ARCADIA SHARE & STOCK BROKERS P. LTD. Vs. ADDL. CIT
March 23, 2016
ARIBA TECHNOLOGIES INDIA PVT. LTD. Vs. INCOME TAX OFFICER
February 2, 2016
ARIF HUSNAIN Vs. INCOME TAX OFFICER
February 10, 2016
ARIHANT FOUNDATIONS & HOUSING LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 18, 2016
ARISTO LABORATORIES PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX 8(1) AND ORS.
February 17, 2016
ARJ SHARES & STOCK BROKERS PVT. LTD. Vs. DCIT, RANGE-4(3)
February 24, 2016
ARKALA SURESH GOUD Vs. THE INCOME TAX OFFICER, WARD-11(1)
March 24, 2016
ARMSTRONG KNITTING MILLS PVT. LTD. Vs. ASSISTANT/DEPUTY COMMISSIONER OF INCOME TAX
January 6, 2016
ARUN PITAMBER SHETH Vs. THE ASST. COMMISSIONER OF INCOME TAX AND ORS.
February 26, 2016
ARUN TREHAN Vs. THE PRINCIPAL, C.I.T.-II
March 21, 2016
ARUNA KUNDANANI Vs. INCOME TAX OFFICER, WARD-30(1)
January 20, 2016
ARUNA UDAY SHINDE Vs. ACIT
January 4, 2016
ARUNKUMAR S. AND ORS. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 4, 2016
ARVIK PROPERTIES & INVESTMENTS PVT. LTD. Vs. DCIT, CENTRAL CIRCLE - 30
February 12, 2016
ARVIND ASMAL MEHTA Vs. THE INCOME TAX OFFICER 16(2)(2)
February 29, 2016
ARVIND PRAKASHAN PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, MEERUT
February 16, 2016
ARYA VYSYA CO-OPERATIVE SOCIETY LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 14, 2016
ASAHI GLASS LTD. Vs. DCIT, CIRCLE-2(1)
April 6, 2016
ASHA ASHAR Vs. INCOME TAX OFFICER-19(2)(2)
February 1, 2016
ASHINA AMAR DEVELOPERS Vs. INCOME TAX OFFICER
January 22, 2016
ASHOK KUMAR AGARWAL Vs. THE ACIT
March 4, 2016
ASHOK KUMAR ASWANI Vs. THE ACIT
January 8, 2016
ASHOK KUMAR BUDHIA Vs. I.T.O. WARD NO. 3(2)
February 3, 2016
ASHOK LEYLAND LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 16, 2016
ASHOK P. SHAH Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 19(2)
February 29, 2016
ASHOK PARNAMI Vs. ADDL. COMMISSIONER OF INCOME TAX
January 29, 2016
ASHOKUMAR C. SHAH AND ORS. Vs. ITO, WARD-11(1)
January 15, 2016
ASHWANI KUMAR & SONS Vs. ITO
March 15, 2016
ASIA CYCLES INDUSTRIES Vs. THE D.C.I.T.
February 11, 2016
ASIAN ADVERTISING Vs. ITO-12(3)(4)
March 23, 2016
ASSISTANT CIT Vs. TECHSPAN INDIA LTD.
March 4, 2016
ASSISTANT CIT Vs. VINOD BAHAL
March 7, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. THE BAGHPAT COOPERATIVE SUGAR MILLS LTD.
April 5, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIKRANT PURI
March 30, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTEGRATED DECISIONS & SYSTEMS (INDIA) PVT. LTD.
February 24, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DHANLAXMI EQUIPMENT PVT. LTD.
March 21, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VIKRANT PURI
March 28, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ANURAG SALES CORPORATION
January 22, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE ROAD DEVELOPMENT & CONSTRUCTION CORPORATION LTD.
January 29, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. R. SARATH KUMAR
March 11, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DECCAN OVERSEAS EXPORTS LIMITED
January 22, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VINOD RAJ CO.
March 10, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BELLS ADVERTISING SYNDICATES
February 10, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AHW STEELS LTD.
February 3, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. DISHA EYE HOSPITAL HOOGHLY PVT. LIMITED
February 10, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. STANDARD ALLOYS (I) P. LTD.
January 8, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. CARMELITE CHARITABLE SOCIETY
January 1, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SHRI PANCHYATI DHARAMSHALA
January 1, 2016
ASSISTANT COMMISSIONER OF INCOME TAX AND ORS. Vs. SQUARE ONE AND ORS.
January 4, 2016
ASSISTANT COMMISSIONER OF INCOME TAX AND ORS. Vs. TATA METALICS LIMITED AND ORS.
March 4, 2016
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1 Vs. RUPAM IMPEX
January 21, 2016
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 17(1) Vs. VIP GORWTH FUND PVT. LTD.
March 4, 2016
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-12(1) Vs. MCAFEE SOFTWARE (INDIA) PVT. LTD.
March 18, 2016
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 Vs. SURESHCHANDRA GANGDASBHAI KACHHADIA
March 22, 2016
ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-III(1) Vs. TAMIL NADU INDUSTRIAL EXPLOSIVES LTD.
January 29, 2016
ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 2(1) Vs. PLANT LIPIDS (P.) LTD.
January 13, 2016
ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE Vs. PUSHPAK LOGISTICS PVT. LTD.
January 29, 2016
ASSOCIATED STONE INDUSTRIES (K) LTD. Vs. THE ACIT
January 8, 2016
ASST. CIT (EXEMPTION) I-1 AND ORS. Vs. K.J. SOMAIYA TRUST AND ORS.
January 6, 2016
ASST. COMMISSIONER OF INCOME TAX Vs. COASTAL ROADWAYS
January 8, 2016
ASST. COMMISSIONER OF INCOME TAX Vs. SANGEETHA JAIN
January 22, 2016
ASST. COMMISSIONER OF INCOME TAX Vs. ALKA C. GADGIL
February 29, 2016
ASST. COMMISSIONER OF INCOME TAX Vs. DELOITTE CONSULTING INDIA (P) LTD.
February 11, 2016
ASST. COMMISSIONER OF INCOME TAX Vs. TRANSPORT CORPORATION OF INDIA LTD.
March 16, 2016
ASST. COMMISSIONER OF INCOME TAX Vs. M.D.R. JEWELLERS
March 16, 2016
ASST. COMMISSIONER OF INCOME TAX 1(1) Vs. ATUL ENTERPRISERS
February 19, 2016
ASST. COMMISSIONER OF INCOME TAX, CIRCLE -11(5) Vs. KARATURI GLOBAL LTD.
April 12, 2016
ASST. COMMISSIONER OF INCOME TAX, CIRCLE 8(1) Vs. H. NOOR AHMED
April 12, 2016
ASSTT. CIT Vs. ABHISHEK AGARWAL
February 3, 2016
ASSTT. CIT AND ORS. Vs. RAJESHBAHI JIVRAJ DESAI AND ORS.
February 26, 2016
ASSTT. COMMISSIONER OF INCOME TAX Vs. NEELAM MOHAN
March 30, 2016
ASSTT. COMMISSIONER OF INCOME TAX Vs. CHADDA TRANSPORT
February 25, 2016
ASSTT. COMMISSIONER OF INCOME TAX Vs. ALU BOND ENTERPRISES
March 31, 2016
ASSTT. COMMISSIONER OF INCOME TAX Vs. GE COUNTRYWIDE CONSUMER FINANCIAL SERVICES LTD.
February 24, 2016
ASSTT. COMMISSIONER OF INCOME TAX Vs. HASAN ELECTRICALS
January 15, 2016
ASSTT. COMMISSIONER OF INCOME TAX Vs. JOHNSON MATTHEY CHEMICALS INDIA PVT. LTD.
January 1, 2016
ASSTT. COMMISSIONER OF INCOME TAX AND ORS. Vs. ANAGRAM STOCK BROKING LTD. AND ORS.
January 8, 2016
ASSTT. COMMISSIONER OF INCOME TAX AND ORS. Vs. AMITA GARG AND ORS.
April 18, 2016
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 25 Vs. GOODVIEW TRADING (P) LTD.
January 15, 2016
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2 Vs. NANDKUMAR KHATTUMAL HARCHANDANI
January 6, 2016
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2 Vs. SHEFAILI ANIL MALVIYA
February 25, 2016
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-7 AND ORS. Vs. BILT GRAPHIC PAPER PRODUCTS LTD. AND ORS.
February 25, 2016
ASSTT. COMMISSIONER OF INCOME TAX, VAPI CIRCLE Vs. NATIONAL LAMINATION INDUSTRIES
January 13, 2016
ASSTT. COMMISSIONER OF INCOME TAX-13(2) Vs. ANAND GUPTA
March 16, 2016
ASSTT. COMMISSIONER OF INCOME TAX-25(2) Vs. TARLA R. SHAH
February 2, 2016
ASSTT. COMMISSIONER OF INCOME TAX-CC-43 Vs. ROHA DYECHEM LTD.
February 3, 2016
ASSTT. COMMR. OF INCOME TAX, CIRCLE-IV AND ORS. Vs. PARVINDER VIR HANS AND ORS.
February 1, 2016
ASTRIX LABORATORIES LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 29, 2016
ASTT. COMMISSIONER OF INCOME TAX Vs. MOHAMED HUSSAIN UMER MERCHANT
March 4, 2016
ATBIR HI-TECH PVT. LTD. Vs. D.C.I.T, CC-XI
January 20, 2016
ATOS INDIA PRIVATE LTD. Vs. ADDL. CIT
January 13, 2016
ATOS INFORMATION TECHNOLOGY HK LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX-(INTERNATIONAL TAXATION)-1(1)(2)
March 4, 2016
ATUL LIMITED Vs. DCIT (OSD)
March 30, 2016
AUGUSTAN KNITWEAR P. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE IV(1)
February 5, 2016
AURO LAB Vs. THE INCOME TAX OFFICER
February 19, 2016
AUTOMOTIVE COACHES & COMPONENTS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE - I
February 12, 2016
AVANTIKA DALMIA Vs. DCWT
February 29, 2016
AVENUE ASIA ADVISORS PVT. Vs. DCIT
January 22, 2016
AVERY CYCLE INDUSTRIES LTD. Vs. THE ACIT
March 18, 2016
AVERY INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 15, 2016
AVINASH CHANDER BATRA Vs. DY. CIT
March 30, 2016
AVINASH KUMAR SETIA Vs. DCIT
April 28, 2016
AVINEON INDIA P. LTD. Vs. THE DCIT, CIRCLE-1(1)
January 20, 2016
AVON ISPAT & POWER LTD. Vs. THE D.C.I.T., CIRCEL - V
April 19, 2016
AWADHNARAYAN SINGH AND ORS. Vs. DY. CIT-24(3) AND ORS.
March 2, 2016
AXIS BANK LIMITES Vs. ADDL. COMMISSIONER OF INCOME TAX RANGE-1
March 15, 2016
B. VENKATA RAMANA SRINIVAS Vs. ITO
February 19, 2016
B. VENKATESWARLU Vs. ADDL. COMMISSIONER OF INCOME TAX
January 27, 2016
B.J. SAMSON Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 2016
BABA EDUCATIONAL WELFARE SOCIETY Vs. ITO (EXEMPTION)
February 18, 2016
BABERWAD SHIKSHA SAMITI Vs. COMMISSIONER OF INCOME TAX, (EXEMPTION)
February 12, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX
February 3, 2016
BAJAJSONS LTD. Vs. THE ACIT
March 16, 2016
BALAJEE EXPORTS Vs. THE INCOME TAX OFFICER
January 6, 2016
BALBIR SINGH Vs. THE INCOME TAX OFFICER, NAWANSHAR
January 22, 2016
BALDEV SINGH AND ORS. Vs. THE INCOME TAX OFFICER
February 2, 2016
BALWINDER KAUR Vs. INCOME TAX OFFICER
February 8, 2016
BANGANGA NAGRI SAH. PATSANSTHA LTD. Vs. THE INCOME TAX OFFICER
March 10, 2016
BANK OF INDIA Vs. THE DEPUTY COMMISSIONER OF INCOME TAX-2(1)
January 29, 2016
BANKE BIHARI PROPERTIES PVT. LTD. Vs. ITO, WARD-4(1)
April 22, 2016
BANSAL OIL MILLS LTD. Vs. A.C.I.T.
February 19, 2016
BANSILAL LEISURE PARKS LTD. Vs. INCOME TAX OFFICER (TDS)
January 20, 2016
BANWARI LAL Vs. ITO
January 15, 2016
BASANT KUMAR MUNDRA Vs. A.C.I.T.
January 20, 2016
BASANT SINGH Vs. THE DCIT
January 15, 2016
BCL INDUSTRIES & INFRASTRUCTURES LTD. Vs. THE D.C.I.T.
January 13, 2016
BELA GOYAL Vs. THE ACIT
March 30, 2016
BENTEX CONTROL & SWITCHGEAR CO. Vs. ACIT, CIRCLE - 27(1)
January 7, 2016
BESTSELLER UNITED INDIA PRIVATE LTD. Vs. ADDL. CIT, RANGE 2
April 25, 2016
BG EXPLORATION & PRODUCTION INDIA LIMITED Vs. ADDL. DIRECTOR OF INCOME TAX, (INTERNATIONAL TAXATION)
February 3, 2016
BHAGWATI CONSTRUCTION Vs. DCIT
February 19, 2016
BHANSALI TRADING CORPORATION Vs. INCOME TAX OFFICER, WARD 2(1)
January 13, 2016
BHANSALI TRUST Vs. THE ITO (EXEMP.) 1(1)
January 6, 2016
BHANUBEN DANJI SHAH Vs. ASST. CIT-23(2)
February 24, 2016
BHARAT SANCHAR NIGAM LTD. Vs. ACIT
January 22, 2016
BHARATHI DEV ANANDANI Vs. ASST. COMMISSIONER OF INCOME TAX
February 12, 2016
BHARTI AIRTEL LIMITED Vs. ITO (TDS)
March 17, 2016
BHARTI HEXACOM LIMITED Vs. ACIT, CIRCLE 2(1)
April 21, 2016
BHARTI TELETECH LIMITED Vs. DCIT, CIRCLE 2 (1)
April 29, 2016
BHAVESHBHAI HIRABHAI TALAVIA Vs. THE INCOME TAX OFFICER WARD-1(1)
January 13, 2016
BHAVPUJYA SECURITIES PVT. LTD. Vs. ACIT, CIRCLE-3
January 27, 2016
BHAWNA BHALLA AND ORS. Vs. ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-21 AND ORS.
April 25, 2016
BIKRAM SINGH Vs. DCIT, CIRCLE 15(1)
April 13, 2016
BIKRAMJIT SINGH HUF Vs. THE ITO
March 30, 2016
BILAKHIA HOLDINGS PVT. LTD. Vs. ADDL. CIT
March 8, 2016
BIMLA DEVI MUNDRA Vs. A.C.I.T.
January 20, 2016
BINNY LIMITED Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
February 19, 2016
BLACKSTONE ADVISORS INDIA P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 9, 2016
BLB CABLES & CONDUCTORS PVT. LTD. Vs. DCIT
February 3, 2016
BNP PARIBAS SA Vs. ASSISTANT DIRECTOR OF INCOME TAX
March 31, 2016
BOC INDIA LIMITED AND ORS. Vs. ADDL. CIT AND ORS.
February 17, 2016
BOMBAY CHAMBER OF COMMERCE AND INDUSTRY Vs. INCOME TAX OFFICER, (EXEMPTION) 1(1)
January 15, 2016
BONAGIRI NARASIMHA MURTHY AND ORS. Vs. ITO WARD-3
March 2, 2016
BOOB PRADIP KISANLAL Vs. ACIT
January 15, 2016
BOSCH LIMITED Vs. THE INCOME TAX OFFICER, WARD-7(3)
March 1, 2016
BOTHRA AUTOMOTIVE PVT. LTD. Vs. ACIT
January 20, 2016
BRAKES INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 8, 2016
BRIGGS TRADING CO. PVT. LTD. AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX-6(1) AND ORS.
February 3, 2016
BRIJMOHAN SAGARMAL CAPITAL SERVICES P. LTD. Vs. DCIT-4(1)
January 18, 2016
BUDHRANI FINANCE LTD. Vs. DCIT
February 24, 2016
C. BHARAT KUMAR Vs. THE INCOME TAX OFFICER, WARD-5(3)
January 8, 2016
C.A. ABDUL KHADER Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 22, 2016
C.J. INTERNATIONAL HOTELS LTD. Vs. DCIT
February 5, 2016
C.J. INTERNATIONAL HOTELS LTD. AND ORS. Vs. ADDL. CIT, RANGE-49 AND ORS.
March 10, 2016
CANARA BANK AND ORS. Vs. JOINT CIT AND ORS.
March 30, 2016
CAPGEMINI BUSINESS SERVICES (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX-1(2)
February 29, 2016
CAPITA INDIA PRIVATE LIMITED Vs. ASSTT. COMMISSIONER OF INCOME TAX-9(2)(1)
March 23, 2016
CARGILL FINANCIAL SERVICES ASIA PTE. LTD. Vs. ASSTT. DIRECTOR OF INCOME TAX
March 15, 2016
CARRIER AIRCONDITIONING & REFRIGERATION LTD. Vs. ADDL. CIT, GURGAON CIRCLE-1
February 12, 2016
CASBY LOGISTICS PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX-1(1)
January 27, 2016
CASIL HEALTH PRODUCTS LTD. AND ORS. Vs. DY. CIT AND ORS.
January 21, 2016
CEAT LTD. Vs. THE ACIT
February 3, 2016
CECON BUILDERS Vs. ACIT
February 10, 2016
CELESTIAL STEEL STRUCTURES PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3)
February 23, 2016
CENTRAL ELECTRONICS LTD. Vs. DDIT
February 24, 2016
CENTRUM CAPITAL LTD. Vs. ASST. COMMISSIONER OF INCOME TAX 2(1)
January 29, 2016
CENTURY PLYBOARDS (I) LTD. Vs. C.I.T.
January 20, 2016
CH. VENKATESWARA RAO Vs. ITO
January 22, 2016
CHALASANI SRINIVAS AND ORS. Vs. ITO, WARD-1
February 5, 2016
CHAMATKAR PROPERTIES AND INVESTMENTS PRIVATE LIMITED Vs. ITO-6(2)(1) AND ORS.
January 29, 2016
CHANDER R. GUPTA Vs. ITO, WD. - 12(2)(1)
January 15, 2016
CHANDER SHEKHAR AGGARWAL Vs. ACIT, CIRCLE 37(1)
January 11, 2016
CHANDI RAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 2016
CHANDRASEKHARAN N. Vs. THE INCOME TAX OFFICER
January 22, 2016
CHATTAR SINGH TOMAR Vs. THE INCOME TAX OFFICER
January 4, 2016
CHATURBHUJ T. BATRA AND ORS. Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
January 6, 2016
CHAWARA EDUCATIONAL TRUST Vs. INCOME TAX OFFICER, WARD-3 (1)
January 20, 2016
CHAWLA CHEMTECH PVT. LTD. Vs. THE JOINT CIT
February 29, 2016
CHAYA SINHA Vs. ACIT
March 11, 2016
CHELLA SOFTWARE PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(2)
March 3, 2016
CHENNAI PETROLEUM CORPORATION LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 26, 2016
CHEROKEE INDIA PRIVATE LIMITED Vs. THE DY. COMMISSIONER OF INCOME TAX-(OSD)-RANGE 8(1)
March 16, 2016
CHETTINAD CEMENT CORPORATION LTD. AND ORS. Vs. THE JT. COMMISSIONER OF INCOME TAX AND ORS.
March 4, 2016
CHINA SHIPPING CONTAINER LINES (HONG KONG) CO. LTD. Vs. THE ASSTT. DIRECTOR (INTL. TAXATION) 1(2)
January 22, 2016
CHINTELS INDIA LTD. Vs. DCIT
March 10, 2016
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 28, 2016
CHOUPAL PLYWOOD Vs. THE ITO
March 9, 2016
CHOWGULE BROTHERS PVT. LTD. Vs. ACIT
February 3, 2016
CISCO SYSTEMS CAPITAL (IND.) PVT. LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX
February 19, 2016
CITRIX R&D INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 19, 2016
CLASSIC ENTERPRISES Vs. THE D.C.I.T.
March 8, 2016
CMR JANARDHANA TRUST Vs. THE ASSISTANT DIRECTOR OF INCOME TAX, (EXEMPTION)
January 8, 2016
CNO IT SERVICES (INDIA) PRIVATE LIMITED Vs. DY. COMMISSIONER OF INCOME TAX CIRCLE 1(2)
February 19, 2016
COATED FABRICS PVT. LTD. Vs. ACIT, CIRCLE-1(1)
January 8, 2016
COCHIN INTERNATIONAL AIRPORT LTD. Vs. THE INCOME TAX OFFICER (INTERNATIONAL TAXATION-II)
January 12, 2016
COGNIZANT TECHNOLOGY SERVICES P. LTD. Vs. DCIT, CIRCLE-1(2)
January 29, 2016
CONSTRUCTION ENGINEERS AND ORS. Vs. THE ASSESSING OFFICER AND ORS.
February 18, 2016
CONTITECH INDIA PVT. LTD. Vs. DCIT
February 18, 2016
COROMANDEL CABLES PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-I(3)
March 4, 2016
COWI INDIA PVT. LTD. Vs. ACIT, GURGAON CIRCLE-I
April 22, 2016
CRISIL LIMITED Vs. THE DY. COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 2(2)
January 14, 2016
CROMPTON GREAVES LTD. Vs. CIT-6
February 1, 2016
CSANGO Vs. INCOME TAX OFFICER 12(2)(2)
February 3, 2016
D. DEVADASS Vs. INCOME TAX OFFICER
April 7, 2016
D. RAJKUMAR AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 19, 2016
D.C.I.T, C.C-VIII Vs. RAM CHANDRA AGARWAL
February 17, 2016
D.C.I.T. Vs. NIRANJAN LAL TODI
February 3, 2016
D.C.I.T. Vs. BENGAL GREEN FIELD HOUSING DEVELOPMENT CO. LTD.
February 3, 2016
D.C.I.T. Vs. NATIONAL INSURANCE CO. LTD.
February 3, 2016
D.C.I.T. Vs. GREAT WALL MARKETING (P) LTD.
February 3, 2016
D.C.I.T. Vs. EVEREADY INDUSTRIES INDIA LTD.
February 3, 2016
D.C.I.T. Vs. SINGHA SINGH ROY & ASSOCIATES PVT. LTD.
January 20, 2016
D.C.I.T. Vs. C-DOT ALCATEL-LUCENT RESEARCH CENTRE PVT. LTD.
January 19, 2016
D.C.I.T. Vs. BHARTI TELETECH LTD.
February 24, 2016
D.C.I.T. Vs. GAHOI BUILDWELL PVT. LTD.
February 16, 2016
D.C.I.T. Vs. SHIV SHAKTI SPONGE IRON LTD.
March 2, 2016
D.C.I.T. Vs. SAILEN GANGULY
March 2, 2016
D.C.I.T. Vs. BINANI INDUSTRIES LTD.
March 2, 2016
D.C.I.T. 14(1) AND ORS. Vs. BAYER BIOSCIENCE P. LTD. AND ORS.
April 21, 2016
D.C.I.T. AND ORS. Vs. S.N. KAPOOR EXPORTS AND ORS.
March 21, 2016
D.C.I.T. CIRCLE-1 Vs. GLOBAL MERCANTILES PVT. LTD.
January 13, 2016
D.C.I.T., CIR-5 AND ORS. Vs. KESORAM INDUSTRIES LTD. AND ORS.
February 29, 2016
D.C.I.T.-1 Vs. ARVIND KAPOOR
February 10, 2016
D.H. PATKAR AND CO. Vs. INCOME TAX OFFICER
March 18, 2016
DAIKIN AIR CONDITIONING INDIA PVT. Vs. DCIT, CIRCLE 10(1)
February 12, 2016
DAMODAR DAS AGARWAL AND ORS. Vs. A.C.I.T.
March 18, 2016
DAMODAR VALLEY CORPORATION Vs. ADDL. CIT, RANGE-9 AND ORS.
January 13, 2016
DARODE JOG LAGAD VENTURES AND ORS. Vs. ACIT AND ORS.
March 9, 2016
DARSHAN SHARADCHANDRA SHAH Vs. DCIT
February 22, 2016
DAS ENTERPRISE Vs. COMMISSIONER OF INCOME TAX-12
February 10, 2016
DASHRATH PUNAJAJI GUJAR Vs. THE INCOME TAX OFFICER
January 15, 2016
DASWANI CLASSES Vs. A.C.I.T., CIRCLE-1
February 12, 2016
DATA SOFTWARE RESEACH COMPANY (INTERNATIONAL) PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 2016
DATAMINE INTERNATIONAL LTD. Vs. ADDL. DIT, RANGE-1
March 14, 2016
DAVINDER SINGH Vs. THE ITO
January 12, 2016
DAYALBAGH EDUCATIONAL INSTITUTE Vs. THE JCIT (TDS)
February 9, 2016
DB PROPERTIES PRIVATE LIMITED Vs. THE ADDL. COMMISSIONER OF INCOME TAX
March 23, 2016
DBS BANK LIMITED Vs. DY. DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION 1(2)
January 8, 2016
DCIT Vs. CMS SECURITAS LTD.
February 26, 2016
DCIT Vs. A.K. CAPITAL SERVICES LTD.
February 10, 2016
DCIT Vs. DELTA POWER SOLUTION INDIA P. LTD.
March 14, 2016
DCIT Vs. MAFATLAL NATHALAL PATEL
April 1, 2016
DCIT Vs. VERTEX CUSTOMER MANAGEMENT LTD.
March 4, 2016
DCIT Vs. RAJENDRA CONSTRUCTIONS
February 25, 2016
DCIT Vs. JINDAL DYECHEM INDUSTRIES PVT. LTD.
February 23, 2016
DCIT Vs. MUKTAR MINERALS PVT. LTD.
March 21, 2016
DCIT Vs. USHODAYA ENTERPRISES LTD.
February 16, 2016
DCIT Vs. THE BARMER CENTRAL COOPERATIVE BANK LTD.
March 16, 2016
DCIT Vs. NEWDEAL FINANCE & INVESTMENT LTD.
March 11, 2016
DCIT Vs. PHILLIP MORRIS SERVICES INDIA
March 21, 2016
DCIT Vs. RAYBAN SUN OPTICS INDIA LTD.
April 19, 2016
DCIT Vs. C.L. EDUCATE LTD.
March 17, 2016
DCIT Vs. CATHOLIC RELIEF SERVICES
February 10, 2016
DCIT Vs. COMVERSE NETWORK SYSTEMS INDIA PVT. LTD.
February 9, 2016
DCIT Vs. AK SERVICES PRIVATE LIMITED
February 10, 2016
DCIT Vs. BALVANT LALLUBHAI ROTLIWALA
February 1, 2016
DCIT Vs. AGILENT TECHNOLOGIES INDIA PVT. LTD.
February 8, 2016
DCIT Vs. LEMON TREE HOTELS PVT. LTD.
January 18, 2016
DCIT Vs. AKSHARA SHELTERS CONSORTIUM
January 22, 2016
DCIT Vs. MODELS CONSTRUCTION PVT. LTD.
January 20, 2016
DCIT Vs. EICHER MOTORS LTD.
January 4, 2016
DCIT Vs. J & G ELECTRONICS PVT. LTD.
January 1, 2016
DCIT Vs. NORTEL NETWORKS INDIA PVT. LTD.
January 11, 2016
DCIT Vs. SALEK CHAND GARG
January 6, 2016
DCIT Vs. TIRUMALARAJU TRINADHA RAJU
January 6, 2016
DCIT Vs. ANSYSCO
January 7, 2016
DCIT Vs. DHARAMPAL SATYAPAL LTD.
January 8, 2016
DCIT Vs. S.B. PACKAGING PVT. LTD.
January 18, 2016
DCIT Vs. FIBCOM INDIA LTD.
January 20, 2016
DCIT Vs. DAIKIN INDUSTRIES LTD.
January 18, 2016
DCIT Vs. RAIN COMMODITIES LIMITED
January 22, 2016
DCIT Vs. ALHIND TOURS & TRAVELS PVT. LTD.
March 1, 2016
DCIT Vs. INDIABULLS SECURITIES LTD.
January 4, 2016
DCIT Vs. DIGITAL RADIO (DEL) BROADCASTING LTD. AND ORS.
March 11, 2016
DCIT Vs. JEEVAN DIESELS & ELECTRICALS
February 18, 2016
DCIT Vs. PRATAP PROPERTIES PVT. LTD.
February 10, 2016
DCIT Vs. SBI CARDS PAYMENTS & SERVICES PVT. LTD.
February 1, 2016
DCIT (LTU) Vs. MAWANA SUGAR LTD.
February 1, 2016
DCIT (OSD)-8(2) Vs. JAYANT AGRO ORGANICS LTD.
February 24, 2016
DCIT 15(3) Vs. KAMDHENU BUILDERS AND DEVELOPERS
January 27, 2016
DCIT 8(3) Vs. UNITOP CHEMICALS P. LTD.
January 6, 2016
DCIT AND ORS. Vs. TULIP INFRATECH PVT. LTD.
February 18, 2016
DCIT AND ORS. Vs. G4S SECURITY SERVICES (INDIA) PVT. LTD. AND ORS.
February 15, 2016
DCIT AND ORS. Vs. LOK PRAKASHAN LTD. AND ORS.
February 12, 2016
DCIT AND ORS. Vs. NALIN J. GUPTA AND ORS.
February 22, 2016
DCIT AND ORS. Vs. SPACE POWER CONTROLS (P) LTD. AND ORS.
April 27, 2016
DCIT AND ORS. Vs. A.P. ASSOCIATES AND ORS.
March 15, 2016
DCIT CIRCLE-2(1) Vs. SRI BHARATHI WAREHOUSING CORPORATION
February 19, 2016
DCIT, CENTRAL CIRCLE-14 Vs. RAMPRASTHA BUILDERS PVT. LTD. AND ORS.
February 16, 2016
DCIT, CENTRAL CIRCLE-39 Vs. LAXMI SATYAPAL JAIN
February 4, 2016
DCIT, CENTRAL CIRCLE-XIII Vs. RAM CHANDRA DAGA
January 20, 2016
DCIT, CIR. 6(1) AND ORS. Vs. INTEGRATED TECHNOLOGY SOLUTIONS P. LTD.
February 12, 2016
DCIT, CIRCLE - 1(1) Vs. ALCOBEX METALS LTD.
January 12, 2016
DCIT, CIRCLE 4(1) AND ORS. Vs. LMZ ENERGY INDIA LTD. AND ORS.
February 5, 2016
DCIT, CIRCLE 5(1) Vs. K.R. PULP & PAPERS LTD.
January 13, 2016
DCIT, CIRCLE 8 (1) Vs. SINDHU HOLDINGS LTD.
January 29, 2016
DCIT, CIRCLE 8(1) Vs. SKYLINE ENGINEERING CONTRACT (INDIA) PVT. LTD.
January 29, 2016
DCIT, CIRCLE-1 Vs. SUDHA AGRO OIL & CHEMICAL INDUSTRIES LTD.
February 11, 2016
DCIT, CIRCLE-1(1) Vs. CHALUVADI JAYASRI
February 5, 2016
DCIT, CIRCLE-10(1) Vs. DELPHI AUTOMOTIVE SYSTEMS LTD.
April 12, 2016
DCIT, CIRCLE-11 Vs. SAMAY CONSTRUCTION PVT. LTD.
March 23, 2016
DCIT, CIRCLE-11 Vs. XPRO INDIA LTD.
March 23, 2016
DCIT, CIRCLE-17(1) Vs. VINEY AUTO PVT. LTD.
March 14, 2016
DCIT, CIRCLE-18(1) Vs. WEIR ENGINEERING SERVICES (INDIA) LTD.
January 29, 2016
DCIT, CIRCLE-2 Vs. G.I. POWER CORPORATION LTD.
March 16, 2016
DCIT, CIRCLE-2(1) Vs. YEKKALA SUBBA RAO
March 18, 2016
DCIT, CIRCLE-2(1) Vs. G.I. CONSTRUCTIONS
January 28, 2016
DCIT, CIRCLE-2(1) Vs. GANDHI CO-OPERATIVE URBAN BANK LIMITED
January 28, 2016
DCIT, CIRCLE-3(1) Vs. L.G. POLYMERS INDIA PVT. LTD.
January 28, 2016
DCIT, CIRCLE-3(1) Vs. CHHABRA TRIPLE FIVE FASHIONS PVT. LTD.
April 21, 2016
DCIT, CIRCLE-48 Vs. SANJAY JAISWAL
March 23, 2016
DCIT, CIRCLE-6 Vs. J.M. TEXTILES (P) LTD.
January 13, 2016
DCIT, CIRCLE-6 AND ORS. Vs. U.C.O. BANK AND ORS.
March 21, 2016
DCIT, CIRCLE-6(1) Vs. MARCONI TELECOMMUNICATION INDIA PVT. LTD.
January 21, 2016
DCIT, CIRCLE-7 Vs. B.C.H. ELECTRIC LTD.
March 18, 2016
DCIT, FARIDABAD Vs. ECO AUTO COMPONENTS LTD.
January 20, 2016
DCIT-1(1) Vs. ISMAIL MOHAMMED
April 21, 2016
DCIT-10(1) Vs. WADHWAN FOOD RETAIL PVT. LTD.
January 4, 2016
DCIT-3(2) AND ORS. Vs. KOTAK MAHINDRA BANK LTD. AND ORS.
March 16, 2016
DCIT-4(3) Vs. KOTAK SECURITIES LTD.
March 11, 2016
DCIT-7(3) Vs. ARVIND RAJKISHORE SHARMA
March 3, 2016
DCIT-8(1) Vs. DODSON LINDBLOM HYDRO POWER PVT. LTD.
January 13, 2016
DCIT-CENTRAL CIRCLE-40 Vs. GIBS COMPUTERS LTD.
March 4, 2016
DDIT Vs. AMERICOM ASIA PACIFIC LLC
March 4, 2016
DDIT Vs. SCORPION COURAGEOUS LTD.
April 25, 2016
DDIT Vs. EGIS BCEOM INTL. S.A.
February 8, 2016
DDIT (E) Vs. QUALITY COUNCIL OF INDIA
April 26, 2016
DDIT, CIRCLE-3(2) Vs. MSV INTERNATIONAL INC.
February 12, 2016
DE BEERS UK LTD. Vs. THE ASSTT. COMMISSIONER (INTL. TAXN.) 1(2)
January 15, 2016
DEEN DAYAL GOEL Vs. ITO
February 24, 2016
DEEPAK FASTNERS LTD. AND ORS. Vs. THE C.I.T.-I AND ORS.
February 15, 2016
DEEPAK KUMAR PATWARI Vs. A.C.I.T.
February 3, 2016
DEEPAK KUMAR RAMESHWARLAL BALDI Vs. INCOME TAX OFFICER
January 19, 2016
DEEPAK SOGANI Vs. DCIT-24(1)
March 30, 2016
DEPUTY CIT AND ORS. Vs. SUPER PLASTIC COATS (P) LTD. AND ORS.
March 30, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. REEBOK INDIA CO.
April 18, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. ENCORE TECHNOLOGIES PVT. LTD.
February 19, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. SATYAM ROY CHOWDHURY
February 24, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. E-ENABLE TECHNOLOGIES P. LTD.
January 18, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. MEASUREMENTS & CONTROLS INDIA LTD.
February 10, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHEVIOT CO. LTD.
January 20, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. GONDAL NAGRIK SAHAKARI BANK LTD.
January 20, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. J.D. MARKETING PVT. LTD.
February 10, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. BHANU AUTOMOBILES LTD.
January 29, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. BALAJI STEEL ROLLING MILLS PVT. LTD.
February 19, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. GOENKA DIAMOND & JEWELS LIMITED
January 22, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. TAB INDIA GRANITES PVT. LTD.
January 22, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. COMPUTER SCIENCES CORPORATION (I) PVT. LTD.
February 19, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. AMBICA AGARBATHI & AROMO INDUSTRIES LTD.
February 29, 2016
DEPUTY COMMISSIONER OF INCOME TAX Vs. IGS IMAGING SERVICES (I) P. LTD.
February 10, 2016
DEPUTY COMMISSIONER OF INCOME TAX (TDS) Vs. THE CITIZEN CO-OP. BANK LTD.
January 8, 2016
DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. SABARMATI GAS CO. LTD. AND ORS.
March 2, 2016
DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. SUBHAS SHASTRI AND ORS.
February 24, 2016
DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. ECO WHEELS PRIVATE LIMITED AND ORS.
February 24, 2016
DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. SATKAR ROADLINES PVT. LTD. AND ORS.
April 27, 2016
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 13 Vs. GDA FINVEST & TRADE PVT. LTD.
January 15, 2016
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 Vs. GAURANG MANIBHAI PATEL
January 13, 2016
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-13 Vs. SWASTIC PIPLES LTD.
February 5, 2016
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 12(1) Vs. SRI CHAMUNDESHWARI SUGAR LTD.
March 18, 2016
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(1) Vs. AKAMAI TECHNOLOGIES INDIA PVT. LTD.
March 16, 2016
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1 Vs. A.K.G. FINVEST LTD.
March 16, 2016
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2 Vs. SHIVANI ENCLAVE PVT. LTD.
January 13, 2016
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3 Vs. THE PEERLESS GENERAL FINANCE & INVESTMENT COMPANY LTD.
March 18, 2016
DEPUTY DIRECTOR OF INCOME TAX Vs. KATHIR FOUNDATION
March 11, 2016
DET NORSKE VERITAS A/S Vs. ADDITIONAL DIRECTOR OF INCOME TAX
February 29, 2016
DEVI MARINE FOOD EXPORTS P. LTD. Vs. THE INCOME TAX OFFICER
February 25, 2016
DEVI SEAFOODS LTD. Vs. JCIT
March 24, 2016
DEVINDER SINGH LAMBA Vs. THE ITO
March 8, 2016
DEY BOOK CONCERN Vs. ACIT, CIRCLE-37
January 20, 2016
DHAMAKA TRADING & CONSTRUCTION PVT. LTD. Vs. DCIT (HQ)
February 2, 2016
DHANLAXMI DEVELOPERS Vs. DY. COMMISSIONER OF INCOME TAX
January 1, 2016
DHARAM CHAND BOHARA Vs. THE DCIT
January 22, 2016
DHASHMESH NATIONAL ROADWAYS Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4
January 1, 2016
DHFL VENTURE CAPITAL FUND Vs. INCOME TAX OFFICER
January 8, 2016
DHV GLOBAL ENGINEERING CENTER BV Vs. DCIT INTERNATIONAL TAXATION
February 24, 2016
DILIP KUMAR ROY Vs. I.T.O.
February 3, 2016
DILIPSINH LAXMANSINH RATHOD Vs. INCOME TAX OFFICER, WARD-2
February 8, 2016
DIMPLE EXPORTS Vs. THE DCIT
February 11, 2016
DINAMALAR Vs. THE INCOME TAX OFFICER, WARD II(1)
January 14, 2016
DIPAK CHOWDHURY Vs. INCOME TAX OFFICER
March 9, 2016
DISH TV INDIA LTD. Vs. ACIT (TDS)
February 29, 2016
DISHMAN PHARMACEUTICALS & CHEMICALS LTD. AND ORS. Vs. THE DCIT(OSD)-1 AND ORS.
January 8, 2016
DIVINE TRUST DIVINE RETREAT CENTRE Vs. THE PR COMMISSIONER OF INCOME TAX (EXEMPTION)
January 22, 2016
DIVYASREE REALTORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 6, 2016
DLF LIMITED Vs. ADDL. CIT
March 11, 2016
DMA INVESTMENT PVT. LTD. AND ORS. Vs. DCIT, CENTRAL CIRCLE-14 AND ORS.
April 5, 2016
DNR CONSTRUCTIONS, ANANTAPUR Vs. INCOME TAX OFFICER
January 22, 2016
DOMINICAN SISTERS OF PRESENTATION Vs. THE DEPUTY DIRECTOR OF INCOME TAX, CIRCLE-17(1)
January 8, 2016
DONG A INDIA AUTOMOTIVE PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 2016
DREAMLAND COLONIZERS PVT. LTD. Vs. THE INCOME TAX OFFICER
February 15, 2016
DT. COMMR. INCOME TAX Vs. ALL INDIA PINGALWARA CHARITABLE SOCIETY
February 25, 2016
DULI CHAND MALI Vs. THE INCOME TAX OFFICER
February 12, 2016
DY. CIT Vs. NIRMA INDUSTRIES LTD.
February 1, 2016
DY. CIT Vs. RELISH PHARMACEUTICALS LTD.
January 8, 2016
DY. CIT Vs. NATHURAM SHRINARAYAN AGRAWAL
January 7, 2016
DY. CIT Vs. HARI INFRASTRUCTURE PVT. LTD.
January 18, 2016
DY. CIT Vs. JIT SINGH
March 9, 2016
DY. CIT Vs. ASSA SINGH AND ORS.
March 11, 2016
DY. CIT Vs. JAI KUMAR PRABHUDAS BAJAJ
March 9, 2016
DY. CIT Vs. VINOD JAGANNATH CHANDSARKAR
March 4, 2016
DY. CIT, CIRCLE 6(1) Vs. LATTU FINANCE & INVESTMENT LTD.
January 29, 2016
DY. CIT-13(1) Vs. AJAYKUMAR ABHAY JAIN
February 12, 2016
DY. CIT-6 Vs. P.P.M. MEDICAL RESEARCH & TRAUMA CENTRE PVT. LTD.
March 3, 2016
DY. COMMISSIONER OF INCOME TAX Vs. THE MALKAPUR URBAN CO-OP. BANK LTD.
February 26, 2016
DY. COMMISSIONER OF INCOME TAX Vs. SHRI MARUTI WINDPARK DEVELOPERS
March 9, 2016
DY. COMMISSIONER OF INCOME TAX Vs. LAHOTI OVERSEAS LTD.
March 30, 2016
DY. COMMISSIONER OF INCOME TAX Vs. KALPATARU POWER TRANSMISSION LTD.
March 18, 2016
DY. COMMISSIONER OF INCOME TAX Vs. TATA STEEL INTERNATIONAL (INDIA) LTD.
January 22, 2016
DY. COMMISSIONER OF INCOME TAX Vs. ZEN SECURITIES LTD.
February 19, 2016
DY. COMMISSIONER OF INCOME TAX Vs. SUSHEE INFRA PVT. LTD.
January 22, 2016
DY. COMMISSIONER OF INCOME TAX Vs. GUNDECHA BUILDERS
January 5, 2016
DY. COMMISSIONER OF INCOME TAX Vs. FORCE MOTORS LTD.
January 8, 2016
DY. COMMISSIONER OF INCOME TAX Vs. NAVJIVAN FARMS PVT. LTD.
January 15, 2016
DY. COMMISSIONER OF INCOME TAX Vs. SHARP MENTHOL INDIA LTD.
January 1, 2016
DY. COMMISSIONER OF INCOME TAX Vs. P. VARA PRASAD RAO
January 22, 2016
DY. COMMISSIONER OF INCOME TAX (OSD), RANGE 8(1) Vs. FUTURE VALUE RETAIL LTD.
January 29, 2016
DY. COMMISSIONER OF INCOME TAX (TDS) 2(2) Vs. PORTLAND INDIA OUTDOOR ADVERTISING PRIVATE LTD.
March 23, 2016
DY. COMMISSIONER OF INCOME TAX - 25(3) Vs. RAJEEV G. KALATHIL
February 5, 2016
DY. COMMISSIONER OF INCOME TAX AND ORS. Vs. NICHROM INDIA LIMITED AND ORS.
January 29, 2016
DY. COMMISSIONER OF INCOME TAX AND ORS. Vs. ACKRUTI CITY LTD.
March 15, 2016
DY. COMMISSIONER OF INCOME TAX AND ORS. Vs. MAA HIGHWAYS AND ORS.
March 31, 2016
DY. COMMISSIONER OF INCOME TAX CIRCLE 2(1) Vs. K.V.R. RAIL INFRA PROJECTS P. LTD.
February 3, 2016
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 23 Vs. RASESH B. KANAKIA
February 10, 2016
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 6 Vs. A.V. GURUVA REDDY
January 6, 2016
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-22 AND ORS. Vs. CHAINS CORNER JEWELLERY (I) PVT. LTD. AND ORS.
January 27, 2016
DY. COMMISSIONER OF INCOME TAX, CIRCLE - 2(1) Vs. KEERTHI INDUSTRIES LTD.
January 20, 2016
DY. COMMISSIONER OF INCOME TAX, CIRCLE - 8(1) Vs. GEBBS HEALTHCARE SOLUTIONS P. LTD.
January 7, 2016
DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(2) Vs. CELESTIAL BIO-LABS LTD.
January 8, 2016
DY. COMMISSIONER OF INCOME TAX, CIRCLE-11(1) Vs. ENCORP E. SERVICES LTD. AND ORS.
January 11, 2016
DY. COMMISSIONER OF INCOME TAX- CC-45 Vs. RAVINDER KAUR BHATIA
February 12, 2016
DY. COMMISSIONER OF INCOME TAX-10(2) Vs. RIA LABORATORIES PVT. LTD.
February 1, 2016
DY. COMMISSIONER OF INCOME TAX-7(3) Vs. ARISTOCRAT LUGGAGE LTD.
March 7, 2016
DY. COMMISSIONER OF INCOME TAX-CENTRAL CIRCLE-23 Vs. HIMANSHU B. KANAKIA
January 18, 2016
DY. COMMISSIONER OF INCOME TAX-RANGE 8(1) AND ORS. Vs. ENERCON INDIA LIMITED
March 8, 2016
DY. DIRECTOR OF INCOME TAX Vs. IMG MEDIA LTD.
February 26, 2016
DY. DIRECTOR OF INCOME TAX (E) Vs. THE YOUNG WOMENS CHRISTIAN ASSOCIATION OF INDIA
February 29, 2016
DY. DIRECTOR OF INCOME TAX (EXEMPTION) Vs. GUJARAT HOUSING BOARD
February 15, 2016
E-CITY INVESTMENTS & HOLDINGS COMPANY PRIVATE LIMITED Vs. DCIT, RANGE-8(1)(OSD)
February 3, 2016
EARTH STONE GROUP Vs. ADDL. COMMISSIONER OF INCOME TAX
April 18, 2016
EDELWEISS FINANCIAL ADVISORS LIMITED Vs. JT. CIT
April 12, 2016
EDENRED (INDIA) PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE I
February 24, 2016
EDNA VICTOR SAMUELS Vs. ITO
February 29, 2016
EIH LIMITED Vs. THE COMMISSIONER OF INCOME TAX
February 19, 2016
EMAAI PHARMA LIMITED AND ORS. Vs. INCOME TAX OFFICER 4(1)(4) AND ORS.
January 6, 2016
EMERALD COMPANY LTD. Vs. I.T.O. WARD 11(1)
January 13, 2016
EMERSON PROCESS MANAGEMENT POWER & WATER SOLUTIONS INDIA PVT. LTD. Vs. ACIT, CIRCLE 18(1)
April 13, 2016
EMGEEYAR PICTURES P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 18, 2016
EMPIRE MOTORS PVT. LTD. AND ORS. Vs. THE DCIT AND ORS.
March 18, 2016
EMPTORIS TECHNOLOGIES INDIA PVT. LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX
February 29, 2016
EMTICI ENGINEERING LTD. Vs. ACIT (OSD)
February 29, 2016
EPIC INVESTWELL (P) LTD. AND ORS. Vs. CIT
April 22, 2016
EQUANT SOLUTIONS INDIA PVT. LTD. Vs. DCIT, CIRCLE 3
January 21, 2016
ERANKULAM REGIONAL CO-OP. MILK PRODUCERS UNION LTD. Vs. THE JT. DIRECTOR OF INCOME TAX
March 3, 2016
EROS CRAFTS Vs. INCOME TAX OFFICER
January 19, 2016
ERSTWHILE RAJASTHAN GRAMIN BANK, ALWAR Vs. THE DCIT
January 8, 2016
ESCOLIFE I.T. SERVICES PVT. LTD. AND ORS. Vs. ITO, CO. WARD 11(2)
January 18, 2016
ESSILOR MANUFACTURING INDIA PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
February 24, 2016
ESSKAY PHARMACEUTICALS LTD. Vs. DCIT
February 8, 2016
ESSORPE MILLS LTD. Vs. THE ASSTT. COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 2
February 5, 2016
ESTRELA BATTERIES LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX-2
February 5, 2016
EXCELLENT LAND DEVELOPERS PVT. LTD. Vs. DCIT
March 17, 2016
EXIDE INDUSTRIES LIMITED Vs. D.C.I.T.
March 2, 2016
EXIDE INDUSTRIES LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX AND ORS.
January 20, 2016
EXNORA GREEN PAMMAL Vs. THE ASST. DIRECTOR OF INCOME TAX, (EXEMPTION), CHENNAI
January 22, 2016
FARID GULMOHAMED Vs. INCOME TAX OFFICER (INTERNATIONLA TAX) 3(1)
March 16, 2016
FARMSON BASIC DRUGS PVT. LTD. Vs. ITO 10(1)(1)
February 24, 2016
FATEH CHAND CHARITABLE TRUST Vs. CIT (EXEMPTIONS), LUCKNOW
March 18, 2016
FATEMA JAFFER GHADIALI Vs. ITO 17(1)(3)
February 17, 2016
FAURECIA EMISSIONS CONTROL TECHNOLOGIES INDIA PRIVATE LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 10, 2016
FAZAL FROZEN FOODS (PVT.) LTD. Vs. COMMISSIONER OF INCOME TAX, MEERUT
January 11, 2016
FAZAL FROZEN FOODS PVT. LTD. Vs. ITO
March 15, 2016
FCG SOFTWARE SERVICES (INDIA) PRIVATE LIMITED Vs. INCOME TAX OFFICER
January 8, 2016
FIBERFILL ENGINEERS Vs. ACIT CIRCLE 38(1)
February 25, 2016
FIBRES & FABRICS INTERNATIONAL PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 10, 2016
FIL INDUSTRIES LTD. AND ORS. Vs. DY. CIT, CIRCLE-3 AND ORS.
April 13, 2016
FIROZ TIN FACTORY Vs. ASSTT. COMMISSIONER OF INCOME TAX 19(3)
January 22, 2016
FIRST GLOBAL STOCKBROKING PVT. LTD. Vs. ITO(TDS)-1(5)
March 11, 2016
FLEXTRONICS SOFTWARE SYSTEMS LTD. Vs. DCIT
January 7, 2016
FORBES CONTAINER LINE PTE. LTD. Vs. ADIT-(INTL. TAXATION)-3(2)
March 11, 2016
FORD MOTOR PRIVATE LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2016
FORTUNA FOUNDATION ENGINEERS & CONSULTANT (P) LTD. Vs. ADDL. CIT
January 14, 2016
FORTUNE INFOTECH LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 2016
FOSTER WHEELER FRANCE S.A. Vs. THE DY. DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION - 1
February 5, 2016
FREEWILL SPORTS PVT. LTD. Vs. ACIT, RANGE-II
March 22, 2016
FRIGOGLAS INDIA PVT. LTD. Vs. DCIT
April 8, 2016
FUGRO ROVTECH LIMITED Vs. ASSTT. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-3(2)
January 8, 2016
FULLFORD VINIMAY (P) LTD. Vs. INCOME TAX OFFICER
February 3, 2016
FUSION COACHING REDEFINED Vs. THE INCOME TAX OFFICER, WARD 6(3)
March 1, 2016
G. SAMBASIVA REDDY AND ORS. Vs. ACIT, CIRCLE-1 AND ORS.
March 18, 2016
G.G. METAL UDYOG Vs. ITO
April 28, 2016
G.S. ALLOY CASTINGS LTD. Vs. ADDL. CIT, RANGE-2
January 22, 2016
G.V. MADAN MOHAN REDDY AND ORS. Vs. THE INCOME TAX OFFICER, WARD-2 AND ORS.
March 23, 2016
GAGRAT & CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 8, 2016
GAJANAN KRISHNARAO RAAKSHAK Vs. COMMISSIONER OF INCOME TAX-III
January 15, 2016
GALATEA LIMITED Vs. DY. COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION
February 24, 2016
GANESH POLYCHEM LIMITED Vs. INCOME TAX OFFICER, RANGE - 10(3)(1)
January 6, 2016
GARDENIA INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 4, 2016
GARG CONCAST LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(1)
January 15, 2016
GARIMA TRADELINK PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE - 2
January 7, 2016
GARMENTS CRAFT Vs. DCIT, CIRCLE-6
January 5, 2016
GAS & POWER INVESTMENT CO. LTD. Vs. THE ITO, WARD 1(1)(4)
February 5, 2016
GATI LIMITED Vs. INCOME TAX OFFICER
February 10, 2016
GAURAV MATHRAWALA Vs. COMMISSIONER OF INCOME TAX-27
January 6, 2016
GAUTAMCHAND KANUGA Vs. DCIT, CIRCLE - 1
January 8, 2016
GAVVA AMARENDER REDDY Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
February 17, 2016
GAYATHRI NITHYA VIDYA TRUST Vs. THE COMMISSIONER OF INCOME TAX (EXEMPTIONS)
January 13, 2016
GE HEALTHCARE BIO-SCIENCES LTD. Vs. THE DY. DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION-I
March 30, 2016
GEETHA JAYAMURUGAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 4, 2016
GELIKEPS PVT. LTD. Vs. THE DCIT
February 29, 2016
GEMINI COMMUNICATIONS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 18, 2016
GEMS INTERNATIONAL Vs. ACIT CC-7
February 8, 2016
GENIUS ELECTRICALS & ELECTRONICS PVT. LTD. Vs. ITO, WARD 12(1)
April 22, 2016
GENNEX CRESA PARTNERS CONSULTANTS PVT. LTD. Vs. THE ITO, WARD 8(1)(4)
January 4, 2016
GENPACT SERVICES LLC Vs. ADIT, CIRCLE 1(2)
April 12, 2016
GEORGE THOMAS VALY AND ORS. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
January 4, 2016
GHARANA RESTAURANT AND ORS. Vs. ACIT
January 13, 2016
GI POWER CORPORATION LTD. AND ORS. Vs. DY. CIT, CIRCLE-II AND ORS.
March 23, 2016
GIRIJA SHANKAR GIRI Vs. ASST. COMMISSIONER OF INCOME TAX
March 15, 2016
GLOBAL TRUST BANK LIMITED Vs. ADDL. COMMISSIONER OF INCOME TAX (ASSESSMENTS)
January 28, 2016
GLOSTER LIMITED Vs. C.I.T.-I
January 15, 2016
GNANADURAI Vs. THE INCOME TAX OFFICER
March 17, 2016
GODAVARIBEN ISHWARLAL GOGIA AND ORS. Vs. THE D.C.I.T., CENTRAL CIRCLE-2
January 1, 2016
GOEL & JAIN MOULDS PVT. LTD. Vs. ITO
March 11, 2016
GOENKA ENTERPRISES Vs. INCOME TAX OFFICER 3(2)
January 13, 2016
GOLDMAN SACHS (INDIA) SECURITIES PVT. LTD. Vs. INCOME TAX OFFICER-(INTL. TAXATION), TDS-3
February 12, 2016
GOLDQUEST INTERNATIONAL PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2016
GOPAL DAS KHANDELWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2016
GOURI DAS MAITY Vs. I.T.O. WARD NO. (2)
February 2, 2016
GRAPHITE INDIA LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 15, 2016
GROWMORE EXPORTS LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CC-31
February 8, 2016
GUJARAT PIPAVAV PORT LIMITED Vs. INCOME TAX OFFICER (INTL. TAXATION)
March 23, 2016
GUJARAT STATE FERTILIZERS & CHEMICALS LTD. Vs. COMMISSIONER OF INCOME TAX-I AND ORS.
March 31, 2016
GULMOHAR GREENS GOLF & COUNTRY CLUB LTD. Vs. DCIT
February 19, 2016
GULZAR SINGH Vs. ITO, WARD 1(1)
March 23, 2016
GUPTA FOOD CORPORATION AND ORS. Vs. INCOME TAX OFFICER
March 15, 2016
GUPTA K.N. CONSTRUCTION CO. Vs. D.C.I.T.
March 4, 2016
GUPTA METAL SHEET (P) LTD. Vs. DCIT, CIRCLE-II
March 4, 2016
GURDEEP KAUR AND ORS. Vs. THE DCIT
April 27, 2016
GURDEEP SINGH BIRDI Vs. INCOME TAX OFFICER, WARD-24(1)(4)
January 4, 2016
GURKIRAT PROMOTERS & DEVELOPERS P. LTD. Vs. THE DCIT, CIRCLE 6(1)
January 19, 2016
GURPREET KAUR Vs. INCOME TAX OFFICER
March 24, 2016
GURU HAR RAI JI RELIGIOUS AND CHARITABLE TRUST Vs. THE CIT (EXEMPTIONS), CHANDIGARH
April 27, 2016
H&R JOHNSON INDIA LTD. Vs. THE ASST. CIT
February 3, 2016
H.M. ICE & STORAGE PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-12(1)
January 20, 2016
H.P. NURSING REGISTRATION COUNCIL Vs. THE ACIT
January 20, 2016
HAKUMANTRAI DAKHINMAL JADHWANI Vs. THE JOINT COMMISSIONER OF INCOME TAX
January 15, 2016
HALDIA RIVERSIDE ESTATES LTD. Vs. CIT-III
February 5, 2016
HALDIRAM MANUFACTURING CO. PVT. LTD. AND ORS. Vs. ADDL. COMMISSIONER OF INCOME TAX, RANGE 12 AND ORS.
January 20, 2016
HALLIBURTON TECHNOLOGY INDIA PVT. LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX
February 29, 2016
HALLIN MARINE UK LTD. Vs. ADIT, INTL. TAXATION, DEHRADUN
January 20, 2016
HAMDAAN EXPORTS Vs. DCIT
January 4, 2016
HARBINDER SINGH Vs. INCOME TAX OFFICER
February 10, 2016
HARDAYAL SINGH Vs. THE DCIT
January 29, 2016
HARESH BHAI ASHUMALBHAI KESWANI AND ORS. Vs. DCIT, CENTRAL CIRCLE 3
March 4, 2016
HARESH TALREJA Vs. ITO
March 16, 2016
HARI NARAIN PARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2016
HARIGOPAL LUNANI Vs. CIT
January 22, 2016
HARISH KUMAR CHHABRA Vs. INCOME TAX OFFICER
January 4, 2016
HARISH M. AGGARWAL Vs. ASSTT. COMMISSIONER OF INCOME TAX-CIRCLE-1
January 5, 2016
HARPREET SINGH PUNIANI Vs. PRINCIPAL CIT
March 3, 2016
HARSHAD B. VAGHELA Vs. INCOME TAX OFFICER
March 21, 2016
HARSHWARDHAN GEMS PVT. LTD. Vs. INCOME TAX OFFICER
February 3, 2016
HARVINDER SINGH JAGGI Vs. THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-22(1)
February 12, 2016
HATKESH CO-OP. HSG. SOCIETY LTD. Vs. THE ASSTT. CIT 21(1)
March 9, 2016
HDFC SECURITIES LTD. Vs. DY. CIT-4(1)
January 20, 2016
HEADSTRONG SERVICES (INDIA) PVT. LTD. Vs. DCIT, CIRCLE-11(1)
March 18, 2016
HEADSTRONG SERVICES INDIA PVT. LTD. Vs. DCIT
February 11, 2016
HEMALATHA CHANDRAN Vs. THE INCOME TAX OFFICER
April 1, 2016
HEMANT POPLI Vs. THE D.C.I.T.
March 11, 2016
HEMANT RAJNIKANT SHROFF Vs. THE ADDL. CIT
April 1, 2016
HEMENDRA R. MERCHANT Vs. ASTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3
February 4, 2016
HERITAGE HOSPITALITY LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 22, 2016
HERO CYCLES LTD. Vs. THE ADDL. C.I.T.
February 16, 2016
HEWLETT PACKARD (INDIA) SOFTWARE OPERATION P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 9, 2016
HILAL AHMED BAKTOO Vs. ITO
February 26, 2016
HILLCREST FOODS Vs. THE D.C.I.T.
January 15, 2016
HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION Vs. THE DCIT
January 18, 2016
HIMANSHU CHAWLA Vs. INCOME TAX OFFICER
April 4, 2016
HIMGIRI ENTERPRISES (P) LTD. Vs. INCOME TAX OFFICER
January 13, 2016
HINDOOSTAN MILLS LTD. Vs. DCIT, CIR-2(1)
January 8, 2016
HINDUJA FOUNDRIES LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2016
HINDUSTAN AERONAUTICS LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX, RANGE - 11
April 22, 2016
HINDUSTAN ANTIBIOTICS LTD. Vs. THE ASST. COMMISSIONER OF WEALTH TAX
February 29, 2016
HINDUSTAN ENGINEERING & INDUSTRIES LTD. Vs. ADDL. COMMR. OF INCOME TAX, RANGE-5
March 16, 2016
HINDUSTAN PLYWOOD COMPANY (REGD.) Vs. ITO
February 19, 2016
HIRACO INDIA PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX-5(1)
January 20, 2016
HIRALAL CHUNILAL JAIN Vs. INCOME TAX OFFICER
January 1, 2016
HITACHI HOME & LIFE SOLUTION (I) LTD. Vs. ASST. COM. OF WEALTH TAX
March 18, 2016
HITESH RASTOGI Vs. DCIT, CIRCLE 1
January 27, 2016
HOLCIM SERVICES SOUTH ASIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, RANGE-8(2)
February 2, 2016
HOME LOAN SERVICES INDIA PRIVATE LIMITED Vs. ASSTT. COMMISSIONER OF INCOME TAX (OSD)
January 4, 2016
HONDA MOTOR INDIA PRIVATE LIMITED Vs. ACIT
January 7, 2016
HONDA MOTORCYCLE & SCOOTER INDIA PVT. LTD. Vs. DCIT, CIRCLE-2
April 12, 2016
HONDA SIEL POWER PRODUCT LTD. Vs. D.C.I.T., CIRCLE 11(1)
April 13, 2016
HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. AND ORS. Vs. DCIT/ADDL. CIT AND ORS.
February 9, 2016
HYCRON ELECTRONICS Vs. THE ITO
March 14, 2016
HYUNDAI HEAVY INDUSTRIES CO. LTD. Vs. JCIT, INTERNATIONAL TAX TAXATION, DEHRADUN
February 12, 2016
HYUNDAI MOTOR INDIA. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, LARGE TAX PAYER UNIT
April 22, 2016
I.T.O. Vs. TICKWELL COMMERCIAL PVT. LTD.
March 2, 2016
I.T.O. Vs. SAILESH JALAN
March 2, 2016
I.T.O. Vs. BIMAL KUMAR KHAITAN
January 20, 2016
I.T.O. Vs. LYONS & ROSES PVT. LTD.
January 20, 2016
I.T.O. Vs. SHAHI ROADWAYS PVT. LTD.
January 20, 2016
I.T.O. Vs. BROADCAST WORLD WIDE LTD.
February 3, 2016
I.T.O. WARD 4(3) Vs. ABP ENTERTAINMENT PVT. LTD.
February 10, 2016
I.T.O. WARD 5(4) Vs. VINSAN BROTHERS PVT. LTD.
February 3, 2016
I.T.O. WARD 7(1) Vs. AVRO COMMERCIAL COMPANY LTD.
March 9, 2016
I.T.O. WARD 8(1) Vs. ALKHARSH INTERNATIONAL PVT. LTD.
March 29, 2016
I.T.O., WARD 55(3) Vs. ANISUR RAHMAN
March 21, 2016
I.T.O.-16(2)(4) Vs. THE CASA GRANDE CO-OP. HOUSING SOCIETY LTD.
January 29, 2016
IBAHN INDIA PVT. LTD. Vs. DCIT-1(3)
January 11, 2016
ICICI BANK LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 7, 2016
IDBI CAPITAL MARKET SERVICES LTD. Vs. DCIT, RANGE-4(1)
January 18, 2016
IDEAL SHEET METAL STAMPING & PRESSING PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 17, 2016
IFTIKHAR ALI KHAN Vs. DCIT
March 9, 2016
IGARASHI MOTORS INDIA LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2016
IHI CORPORATION Vs. ADIT (INTERNATIONAL TAXATION)-3
March 4, 2016
IMPACT METALS LTD. Vs. DY. COMMISSIONER OF WEALTH TAX
January 22, 2016
INCABLE NET (ANDHRA) LTD. AND ORS. Vs. THE INCOME TAX OFFICER AND ORS.
March 4, 2016
INCAP CONTRACT MANUFACTURING SERVICES PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
March 9, 2016
INCOME TAX OFFICE 25(1)(1) Vs. CHETAN DINESH MEHTA
January 18, 2016
INCOME TAX OFFICER Vs. MANOJ SETH
January 20, 2016
INCOME TAX OFFICER Vs. CERNER HEALTHCARE SOLUTIONS PVT. LTD. LEVEL-III
January 8, 2016
INCOME TAX OFFICER Vs. R.B. HORTICULTURE & ANIMAL PROJECTS CO. LTD.
January 20, 2016
INCOME TAX OFFICER Vs. SIYARAM METAL UDYOG PVT. LTD.
January 18, 2016
INCOME TAX OFFICER Vs. K. UNNIKRISHNAN
January 22, 2016
INCOME TAX OFFICER Vs. TARUN ENTERPRISES PVT. LTD.
February 22, 2016
INCOME TAX OFFICER Vs. BAJAJ & COMPANY PVT. LTD.
February 10, 2016
INCOME TAX OFFICER Vs. AVA MERCHANDISING SOLUTIONS P. LTD.
February 10, 2016
INCOME TAX OFFICER Vs. VIKAS KEJRIWAL
January 13, 2016
INCOME TAX OFFICER Vs. JAGPAL
January 7, 2016
INCOME TAX OFFICER Vs. GURDAYAL NIRMAN UDYOG PVT. LTD.
January 4, 2016
INCOME TAX OFFICER Vs. ASHOKBHAI NATHABHAI PATEL
January 5, 2016
INCOME TAX OFFICER Vs. MEENABEN PRAJAPATI AND ORS.
January 5, 2016
INCOME TAX OFFICER Vs. METRO MOTORS
January 8, 2016
INCOME TAX OFFICER Vs. HOTEL VASUNDHARA PALACE
January 4, 2016
INCOME TAX OFFICER Vs. PARVEZ BAKHAT MALIK
January 1, 2016
INCOME TAX OFFICER Vs. VIPAN LANGER EDUCATIONAL TRUST
January 1, 2016
INCOME TAX OFFICER Vs. IME INTERNATIONAL PVT. LTD.
January 8, 2016
INCOME TAX OFFICER Vs. JAIPUR CLUB LTD.
January 1, 2016
INCOME TAX OFFICER Vs. CHINTAN H. SAMPAT
February 9, 2016
INCOME TAX OFFICER Vs. SHAH ASSOCIATES
February 19, 2016
INCOME TAX OFFICER Vs. DINESH BANSAL
February 3, 2016
INCOME TAX OFFICER Vs. TIKAMCHAND MUTHA AND ORS.
February 19, 2016
INCOME TAX OFFICER Vs. BRITISH ENGINES (INDIA) PVT. LTD.
January 22, 2016
INCOME TAX OFFICER Vs. THE TOTGARS CO-OPERATIVE SALE SOCIETY LTD.
January 22, 2016
INCOME TAX OFFICER Vs. RAJIV AND COMPANY
February 3, 2016
INCOME TAX OFFICER Vs. M. KARTHIK
March 24, 2016
INCOME TAX OFFICER Vs. IME INTERNATIONAL PVT. LTD.
January 6, 2016
INCOME TAX OFFICER Vs. LCR INVESTMENT PVT. LTD.
January 4, 2016
INCOME TAX OFFICER Vs. DHAN SINGH BHATI
January 29, 2016
INCOME TAX OFFICER Vs. NARAYANA RAO
January 20, 2016
INCOME TAX OFFICER Vs. VIVSUN PROPERTIES PVT. LTD.
March 1, 2016
INCOME TAX OFFICER Vs. ANAND JEWELLERS
February 25, 2016
INCOME TAX OFFICER Vs. LIYAQAT ALI
January 29, 2016
INCOME TAX OFFICER Vs. SHWETA SHARMA
January 29, 2016
INCOME TAX OFFICER Vs. BHARAT METAL FABRICATORS
February 18, 2016
INCOME TAX OFFICER Vs. MITHOOLAL BANSAL
February 9, 2016
INCOME TAX OFFICER Vs. A.S. ADVERTISER
February 19, 2016
INCOME TAX OFFICER Vs. JAGIR SINGH
February 25, 2016
INCOME TAX OFFICER Vs. PRADHAN HERBAL COMPANY
February 19, 2016
INCOME TAX OFFICER Vs. NISHIT FINCAP (P) LTD.
March 31, 2016
INCOME TAX OFFICER Vs. HARISH KUMAR SACHDEVA
March 14, 2016
INCOME TAX OFFICER Vs. TEMPO APPLIANCES (P) LTD.
February 29, 2016
INCOME TAX OFFICER Vs. PRANAY TOWERS
February 26, 2016
INCOME TAX OFFICER Vs. MALABAR INDUSTRIES PVT. LTD.
February 23, 2016
INCOME TAX OFFICER Vs. DUDANI METAL AGENCIES
February 29, 2016
INCOME TAX OFFICER Vs. P. VENKU REDDY AND AVINASH CONSTRUCTIONS J.V.
February 19, 2016
INCOME TAX OFFICER Vs. SIKAR SAHAKARI BHOOMI VIKAS BANK
February 24, 2016
INCOME TAX OFFICER Vs. KALATMAK CONSTRUCTION PVT. LTD.
March 31, 2016
INCOME TAX OFFICER Vs. KAUTILYA HOUSE BLDG. CO-OPERATIVE SOCIETY LTD.
April 7, 2016
INCOME TAX OFFICER Vs. THAKORBHAI & CO.
April 7, 2016
INCOME TAX OFFICER Vs. GA BUILDCON PRIVATE LTD.
April 7, 2016
INCOME TAX OFFICER (E) Vs. SUVASINI CHARITABLE TRUST
March 17, 2016
INCOME TAX OFFICER (E) Vs. SANSKRITI EDUCATIONAL SOCIETY
January 1, 2016
INCOME TAX OFFICER (IT)-1(1) Vs. FAROKH JAL DEBOO
February 5, 2016
INCOME TAX OFFICER (OSD) (TDS)-1(3) Vs. DWD PHARMACEUTICALS PVT. LTD.
February 3, 2016
INCOME TAX OFFICER - 11(3)-4 AND ORS. Vs. VASANTLAL R. MANIAR AND ORS.
January 29, 2016
INCOME TAX OFFICER - 23(2)(2) Vs. C.V. RAMNARAYANAN
January 27, 2016
INCOME TAX OFFICER - 8(3)(4) Vs. WESTERN INDIA PACKAGING PRIVATE LIMITED
February 2, 2016
INCOME TAX OFFICER 1(2) Vs. KIRTI KUMAR
January 13, 2016
INCOME TAX OFFICER 20(3)(2) Vs. SALE MOHD. PADMSEE AND CO.
March 9, 2016
INCOME TAX OFFICER AND ORS. Vs. OSD COKE PVT. LTD.
February 3, 2016
INCOME TAX OFFICER, 2(1) Vs. AAKRITI CONSTRUCTION
February 1, 2016
INCOME TAX OFFICER, TDS CIRCLE Vs. THE EXECUTIVE ENGINEER, PWD (R&B)
January 4, 2016
INCOME TAX OFFICER, VAPI WARD-1 Vs. AMRUT METAL COATS
January 27, 2016
INCOME TAX OFFICER, WARD 1(1) Vs. AMRAVATI INFRASTRUCTURE DEVELOPERS PVT. LTD.
February 3, 2016
INCOME TAX OFFICER, WARD 11(2) Vs. INFINERA INDIA LTD.
January 20, 2016
INCOME TAX OFFICER, WARD 12(1) Vs. GALORE PRINT INDUSTRIES LTD.
January 20, 2016
INCOME TAX OFFICER, WARD 3(4) Vs. ANSARI MOTORS
February 1, 2016
INCOME TAX OFFICER, WARD 33(2) Vs. GOODWILL IMPEX
January 15, 2016
INCOME TAX OFFICER, WARD 9(3)(2) Vs. STERLING OIL RESOURCES PVT. LTD.
February 29, 2016
INCOME TAX OFFICER, WARD-1(2) Vs. ASHOK KUMAR CHOPKA
February 12, 2016
INCOME TAX OFFICER, WARD-11(3) Vs. FROSTAIR PVT. LTD.
January 11, 2016
INCOME TAX OFFICER, WARD-2 Vs. KAMLESHBHAI BALDEVBHAI PATEL
February 10, 2016
INCOME TAX OFFICER, WARD-8(2) Vs. HARIJIBHAI P. VASTRAPARA
March 4, 2016
INCOME TAX OFFICER, WARD-9(2) Vs. KAMAL CORPORATION
February 12, 2016
INCOME TAX OFFICER, WARD-II(2) Vs. KANSHU GIRDHAR
January 12, 2016
INCOME TAX OFFICER, WD-6(2) Vs. TEJAS J. AMIN
April 4, 2016
INCOME TAX OFFICER-21(3)(1) Vs. AJIT L. VERMA
January 8, 2016
INCOME TAX OFFICER-3(2) Vs. KAMAL RAHEJA
March 17, 2016
IND. BANK HOUSING LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 3, 2016
INDER SINGLA Vs. THE ITO, WARD 3
April 27, 2016
INDIA NIPPON ELECTRICALS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2016
INDIAN BANK Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE II(2)
January 22, 2016
INDIAN BANK, CORPORATE OFFICE, ACCOUNTS DEPARTMENT Vs. THE JOINT COMMISSIONER OF INCOME TAX
March 11, 2016
INDIAN OVERSEAS BANK, BALANCE SHEET MANAGEMENT DEPARTMENT Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 17, 2016
INDIAN OVERSEAS BANK, BALANCE SHEET MANAGEMENT DEPARTMENT Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 23, 2016
INDIAN WELDING SOCIETY Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS)
April 27, 2016
INDRA KUMAR PATODIA Vs. INCOME TAX OFFICER 24(2)(4)
February 3, 2016
INDRAKSHI DEVI Vs. WEALTH TAX OFFICER
January 8, 2016
INDRANI PRASAD Vs. ACIT, CENTRAL CIRCLE-3
January 29, 2016
INDUS FOUNDATION Vs. THE CIT (EXEMPTIONS)
February 10, 2016
INDUS VALLEY HOUSING Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, BUSINESS CIRCLE-XIII
April 22, 2016
INFAC INDIA PVT. LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX
January 6, 2016
INFOMEDIA PRESS LTD. AND ORS. Vs. ADDL. COMMISSIONER OF INCOME TAX AND ORS.
January 8, 2016
INFORMATION SYSTEMS AUDIT & CONTROL ASSOCIATION Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS)-1
February 10, 2016
INFRASTRUCTURE LEASING & FINANCIAL SERVICES LTD. Vs. ADDL. CIT
March 9, 2016
INFRASTRUCTURE LEASING & FINANCIAL SERVICES LTD. AND ORS. Vs. ACIT-10(1) AND ORS.
January 6, 2016
INSILCO LTD. Vs. A.C.I.T.
March 7, 2016
INSTANT HOLDINGS LTD. Vs. ACIT
March 9, 2016
INSTITUTE OF HAEMATOLOGY Vs. ADIT (E)
January 14, 2016
INTER CHURCH SERVICE ASSOCIATION Vs. THE DEPUTY DIRECTOR OF INCOME TAX, (EXEMPTIONS)-IV
February 5, 2016
INTER GOLD GEMS PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
January 1, 2016
INTERGARDEN (INDIA) P. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE -11(4)
March 18, 2016
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. ADIT
March 16, 2016
INTERNATIONAL CLEARING SHIPPING AGENCY AND ORS. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX AND ORS.
February 11, 2016
INTERNATIONAL ENGINEERING Vs. ASSTT. COMMR. OF INCOME TAX
February 11, 2016
INTERNATIONAL FLAVOURS & FRAGRANCES INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 15, 2016
INTERNATIONAL MERCHANDISING CORPORATION AND ORS. Vs. DDIT, CIRCLE-1(2) AND ORS.
April 5, 2016
INTERNATIONAL SEAPORTS (HALDIA) PVT. LTD. Vs. INCOME TAX OFFICER, WARD-12(3)
January 20, 2016
INTERNATIONAL STEEL CORPORATION Vs. INCOME TAX OFFICER (TDS)-1
March 1, 2016
INTERNATIONAL STONES INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 11(4)
January 20, 2016
INTERNATIONAL TRANSMISSION LTD. Vs. DY. CIT
February 3, 2016
IRBAZ SHOE COMPANY Vs. THE INCOME TAX OFFICER
February 12, 2016
ITC LIMITED Vs. COMMISSIONER OF INCOME TAX
February 3, 2016
ITI SECURITIES LIMITED Vs. ACIT-4(2)
February 17, 2016
ITO Vs. KEVIN PROPERTIES
January 29, 2016
ITO Vs. BALASAHEB BARKU KOLHE
January 29, 2016
ITO Vs. PATIL HOSPITAL AND ORS.
February 10, 2016
ITO Vs. NCC SMC INDU JV
February 3, 2016
ITO Vs. DHANSHREE DEVELOPERS
February 16, 2016
ITO Vs. THE BICHOLIM MERCHANTS URBAN COOPERATIVE CREDIT SOCIETY LTD. AND ORS.
February 10, 2016
ITO Vs. A. HARIKISHAN CHOWDARY
February 19, 2016
ITO Vs. TALWALKAR BHALERAO & MATE
January 13, 2016
ITO Vs. ASHWINI SANJAY DESHPANDE
January 15, 2016
ITO Vs. SOFTLINE CREATIONS (P) LTD.
February 10, 2016
ITO Vs. STYX BACK OFFICE SERVICES PVT. LTD.
February 17, 2016
ITO Vs. RAJEEV GOEL
February 11, 2016
ITO Vs. RAMESH CHAND LIHLA
February 11, 2016
ITO Vs. SABHARWAL APARTMENT PVT. LTD.
January 4, 2016
ITO Vs. JANAK RAJ ARORA AND ORS.
January 8, 2016
ITO Vs. BHADANA HOUSING & CONSTRUCTION PVT. LTD.
January 15, 2016
ITO Vs. STALLION LABORATORIES PVT. LTD.
March 2, 2016
ITO Vs. RISHI KUMAR NAVEEN KUMAR
February 8, 2016
ITO Vs. BRAHMA ASSOCIATES
March 9, 2016
ITO Vs. MOTHER THERESA EDUCATIONAL SOCIETY
March 31, 2016
ITO Vs. ADIDAS INDIA MARKETING PVT. LTD.
February 26, 2016
ITO Vs. SHAH JAVED SADDAT
February 19, 2016
ITO Vs. CARE TRADERS PVT. LTD.
April 26, 2016
ITO Vs. MURTI AGGARWAL
April 6, 2016
ITO (E) AND ORS. Vs. MAHARAJI EDUCATION TRUST AND ORS.
March 17, 2016
ITO (TDS) Vs. THE TENALI CO-OPERATIVE URBAN BANK LTD.
March 31, 2016
ITO (TDS) 3(4) Vs. UNICHEM LABORATORIES LTD.
January 29, 2016
ITO AND ORS. Vs. KUDAPA LAKSHMI PRASANNA AND ORS.
January 6, 2016
ITO AND ORS. Vs. PARLE SALES SERVICES PVT. LTD. AND ORS.
February 4, 2016
ITO WARD-2(1) Vs. PUTCHALA VENKATA RAMANAMMA AND ORS.
March 2, 2016
ITO, PATAN WARD-3 Vs. SARDAR PATEL CO-OP. CREDIT SOCIETY LTD.
April 7, 2016
ITO, TDS Vs. THE SENIOR MANAGER (FINANCE), BHARAT HEAVY ELECTRICALS LTD.
February 23, 2016
ITO, WARD 1(1) Vs. A.I. DEVELOPER PRIVATE LTD.
January 27, 2016
ITO, WARD 11(2) Vs. FIRST AMERICAN SECURITIES PVT. LTD.
January 11, 2016
ITO, WARD-1 AND ORS. Vs. AGRICULTURAL MARKET COMMITTEE AND ORS.
February 11, 2016
ITO, WARD-1(2) Vs. SRI VENKATESWARA STEEL ENTERPRISES
March 18, 2016
ITO, WARD-1(2) Vs. RAJIV KUMAR
March 23, 2016
ITO, WARD-1(5) Vs. THE KADAMBA EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD.
February 16, 2016
ITO, WARD-12(2) Vs. GODFATHER FINVEST & LEASING PVT. LTD.
February 22, 2016
ITO, WARD-2 Vs. P. KRISHNAM RAJU
February 11, 2016
ITO, WARD-2(2) Vs. KRISHNA TRADING
March 23, 2016
ITO, WARD-2(3) Vs. BEST FEEDS
February 5, 2016
ITO, WARD-2(4) Vs. VISHAL AGARWAL
January 19, 2016
ITO, WARD-3(1)(2) Vs. PASL WINDTECH P. LTD.
January 19, 2016
ITO, WARD-3(2) Vs. STEEL EMPORIUM LTD.
February 5, 2016
ITO, WARD-3(4) Vs. CONSTELLATION CAPITAL LTD.
January 19, 2016
ITO, WARD-4 Vs. ASSOCIATED CONSTRUCTIONS
February 5, 2016
ITO, WARD-5(4) AND ORS. Vs. FORTUNE INTERFINANCE PVT. LTD. AND ORS.
March 18, 2016
ITO-(E)2(1) Vs. M.L. CHARITABLE TRUST
January 5, 2016
ITO-11(2)(2) Vs. DHRUMAN DESAI
March 1, 2016
ITO-16(2)(4) Vs. PRESTIGE BUILDERS
February 24, 2016
J & K DAIRY PRODUCERS, PROCESSORS AND MARKETING CO-OPERATIVE UNION LTD. Vs. INCOME TAX OFFICER, WARD 1(1)
February 5, 2016
J.G.A. SHAH SHARE BROKERS P. LTD. Vs. DCIT CIR. 4(3)
March 16, 2016
J.K. METAL INDUSTRIES Vs. THE D.C.I.T., YAMUNA NAGAR
March 22, 2016
J.R. ORGANICS LTD. Vs. DY. C.I.T.-IV
February 29, 2016
J.V. GOKAL SECURITIES PVT. LTD. Vs. ITO 1(2)(1)
January 6, 2016
J.V. RATNAMANI Vs. INCOME TAX OFFICER
March 16, 2016
JAGDISH CHANDRA MALHOTRA Vs. DCIT, CIRCLE-6(1)
January 14, 2016
JAGDISH H. PATEL Vs. THE ACIT
March 14, 2016
JAI CHAND AND ORS. Vs. THE INCOME TAX OFFICER (KHANERI)
January 19, 2016
JAI CORP LTD. Vs. DCIT
March 16, 2016
JAIPUR DEVELOPMENT AUTHORITY AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
January 4, 2016
JAIRAM G. CHAWLA AND ORS. Vs. ITO WD 10(1)(2)
January 6, 2016
JAMNA AUTO INDUSTRIES LTD. Vs. THE C.I.T.
January 5, 2016
JANAM CORPORATION P. LTD. Vs. DCIT 5(2)
January 6, 2016
JAPAN INTERNATIONAL COOPERATION AGENCY Vs. DDIT, INTERNATIONAL TAXATION, CIRCLE 3(1) AND ORS.
January 29, 2016
JASPER INDUSTRIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2,
January 20, 2016
JASWANT SINGH Vs. INCOME TAX OFFICER
February 17, 2016
JASWINDER SINGH BAJAJ Vs. DCIT, CEN. CIR. 33
January 6, 2016
JAY AGRICULTURE & HORTICULTURE PVT. LTD. AND ORS. Vs. PR. CIT-2
February 12, 2016
JAYABHERI PROPERTIES PVT. LTD. AND ORS. Vs. THE ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
March 18, 2016
JAYAPAL SANKARAPPA NAICKER Vs. DCIT
February 19, 2016
JAYAVARDHAN SAJAYIRAO RAUT AND ORS. Vs. ACIT
January 29, 2016
JAYESH KALIDAS PATEL Vs. THE ACIT
February 12, 2016
JAYPEE INFRATECH LTD. Vs. ACIT
February 1, 2016
JAYVADAN RAMNIKLAL KAPADIA Vs. INCOME TAX OFFICER WD-8(2)
January 22, 2016
JAYVANTSINH N. VAGHELA Vs. INCOME TAX OFFICER
February 29, 2016
JAZZY CREATIONS PVT. LTD. Vs. INCOME TAX OFFICER
January 15, 2016
JCB INDIA LTD. Vs. DCIT
March 31, 2016
JCIT(OSD) Vs. BALJIT SECURITIES PVT. LTD.
March 18, 2016
JDA SOFTWARE INDIA P. LTD. Vs. THE INCOME TAX OFFICER, WARD-2(1)
January 27, 2016
JDIT Vs. VOITH SIEMENS HYDRO KRAFTWERSKETCHNIK GOMBH & CO.
February 9, 2016
JET AGE SECURITIES PVT. LTD. Vs. D.C.I.T.
January 15, 2016
JEWELS MAGNUM Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2016
JIGNESH PUNAMBHAI PATEL Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 15, 2016
JINDAL STEEL POWER LTD. Vs. ACIT
March 31, 2016
JITEN P. MATHURIA Vs. ACIT - 25(3)
January 6, 2016
JIVRAJ TEA & INDUSTRIES LTD. Vs. DCIT
January 20, 2016
JLC ELECTROMET PVT. LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX
February 24, 2016
JOHN DISTILLERIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 24, 2016
JOHNSON & JOHNSON LIMITED Vs. ADDL. CIT-LTU
January 7, 2016
JOINT COMMISSIONER OF INCOME TAX (OSD) Vs. SICPA INDIA PVT. LTD.
March 9, 2016
JT. CIT CIR. 8(2) Vs. LOTUS ENERGY (INDIA) LTD.
March 30, 2016
JUGINDER SINGH KHURANA Vs. INCOME TAX OFFICER 6(2)
February 3, 2016
JYOTI GORDHAN TANWANI Vs. ACIT, CIR 19(3)
January 6, 2016
JYOTSNA K. SHETH Vs. ACIT
February 3, 2016
JYPORE MANUFACTURING JEWELLERS (P) LTD. AND ORS. Vs. THE JCIT (OSD) AND ORS.
January 22, 2016
K. ABDUL RAHIMAN Vs. THE DY COMMR. OF INCOME TAX
February 12, 2016
K. BALA VENKATA SRINIVAS Vs. ITO
February 19, 2016
K. GOVINDARAJ Vs. THE INCOME TAX OFFICER, BUSINESS WARD X(4)
January 22, 2016
K. VINOTH GOPINATH AND ORS. Vs. THE INCOME TAX OFFICER
February 24, 2016
K.R. PARAMAHAMSA Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(1)
January 20, 2016
K.S. RAVIKUMAR Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 4, 2016
K.T. MAHI AND ORS. Vs. ASST. COMMISSIONER OF INCOME TAX AND ORS.
March 11, 2016
KAILASA ENTERTAINMENT (PVT.) LTD. Vs. DCIT(OSD)-8(1)
March 18, 2016
KAILASH ENTERPRISES (NEW DELHI) PVT. LTD. Vs. WEALTH TAX OFFICER
February 29, 2016
KAILASH JEWELS PVT. LTD. Vs. ITO
March 22, 2016
KAISER INDUSTRIES LTD. Vs. JT. COMMR. OF INCOME TAX
March 29, 2016
KAKINADA CO-OPERATIVE BUILDING SOCIETY LTD. Vs. ADDL. CIT AND ORS.
January 22, 2016
KAKKAR COMPLEX STEELS PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE III
January 14, 2016
KALIKA MATA TEMPLE PUBLIC TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 21, 2016
KALPAKA BUILDERS PVT. LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX OFFICER
March 22, 2016
KALPESH K. KINARIWALA Vs. ADDL. CIT
March 2, 2016
KALPESH NATVARLAL SHAH Vs. THE DCIT
February 16, 2016
KALYANI CONSULTANT PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX-I
January 20, 2016
KAMAL KISHORE MAHESHWARI Vs. A.C.I.T.
January 22, 2016
KAMALA BROTHERS AND ORS. Vs. ITO 24(2)(1) AND ORS.
January 8, 2016
KAMALA PRASAD SHAH Vs. INCOME TAX OFFICER
January 20, 2016
KAMARAJAR PORT LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)
March 23, 2016
KAMLESH MUNDRA Vs. ITO
March 4, 2016
KAMNA MEDICAL CENTRE P. LTD. Vs. CIT, MEERUT
January 27, 2016
KANAK CASTOR PRODUCTS P. LTD. Vs. DCIT
February 1, 2016
KANCHANBEN J. SHAH Vs. ITO (3)(2)
February 18, 2016
KARNATAKA INDUSTRIAL AREAS DEVT. BOARD Vs. DY. DIRECTOR OF INCOME TAX (EXEMPTIONS), CIRCLE 17(1)
April 20, 2016
KARNAVATI EXPORT PVT. LTD. Vs. INCOME TAX OFFICER, WARD-4(2)
January 27, 2016
KARNESH METAL INDUSTRIES Vs. THE ITO
February 29, 2016
KARSHNI METAL STORE AND ORS. Vs. THE I.T.O.
March 23, 2016
KASHMIR SINGH MALHI Vs. INCOME TAX OFFICER
February 25, 2016
KASI HOUSING & DEVELOPMENT LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2016
KASTHURI SREENIVASAN TRUST CULTURE CENTRE Vs. THE INCOME TAX OFFICER
January 13, 2016
KAVERI GAS POWER LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 29, 2016
KAWASAKI HEAVY INDUSTRIES LTD. Vs. ACIT, CIRCLE 2(1)(2)
February 11, 2016
KBD SUGARS & DISTILLERIES LTD. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 11(5)
February 5, 2016
KEDAR NATH DHOOT Vs. D.C.I.T.
January 15, 2016
KEERTHI ESTATES Vs. THE INCOME TAX OFFICER, CIRCLE-6(3)
March 24, 2016
KERALA ISLAM HAJJ AND UMRAH SERVICES AND ORS. Vs. DCIT
March 1, 2016
KERALA TRANSPORT CO. AND ORS. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 22, 2016
KEWAL KRISHAN SANJEEV KUMAR Vs. INCOME TAX OFFICER, WARD 2(2)
February 1, 2016
KEWAL SINGH AND ORS. Vs. INCOME TAX OFFICER, WARD-II(2)
January 4, 2016
KHAJURHO BUILDERS & CONSTRUCTION CO. LTD. Vs. COMMISSIONER OF INCOME TAX, GWALIOR
February 1, 2016
KHANDELWAL ESTATES PVT. LTD. AND ORS. Vs. ACIT 10(1) AND ORS.
January 8, 2016
KHANDELWAL JEWELLERS Vs. JT. COMMISSIONER OF INCOME TAX
January 15, 2016
KHERAVA CO. OP. CREDIT SOCIETY LTD. Vs. ITO
February 11, 2016
KHETILAL SHARMA Vs. I.T.O.
March 18, 2016
KIDS-R-KIDS INTERNATIONAL EDUCATIONAL & SOCIAL WELFARE TRUST Vs. THE PR. C.C.I.T.
March 10, 2016
KIRAN CHAMPALAL KARVA Vs. ITO
January 15, 2016
KIRAN KAPOOR Vs. THE INCOME TAX OFFICER
February 1, 2016
KISHORE RAMCHANDANI Vs. ITO 19(3)(2)
February 1, 2016
KISHOREBHAI DEVISHIBHAI IYAVA Vs. ITO
February 1, 2016
KISHORILAL KASHILA RAMRAIKA Vs. THE DY. COMMISSIONER OF INCOME TAX, CIRCLE - 10
January 27, 2016
KLAUS DIETER BERGMAN Vs. THE ASST. COMMISSIONER OF INCOME TAX, SALARY CIRCLE
April 22, 2016
KLJ TOWN PLANNERS (P) LTD. Vs. ACIT
January 18, 2016
KODI ANANDA RAO AND ORS. Vs. CIT
March 24, 2016
KODY MEDICAL ELECTRONICS LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE 2(4)
April 19, 2016
KOHLER INDIA CORP. P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 19, 2016
KONARK COMMERCIAL PVT. LTD. Vs. A.C.W.T., CC-IV
January 13, 2016
KOTHARI DEVELOPMENT CORPORATION Vs. ASST. COMMISSIONER OF INCOME TAX - 16(1)
March 31, 2016
KPIT CUMMINS INFOSYSTEMS LIMITED Vs. INCOME TAX OFFICER
March 4, 2016
KPIT CUMMINS INFOSYSTEMS LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 11(1) AND ORS.
February 24, 2016
KPMG Vs. ACIT 11(2)
March 18, 2016
KPR MILL LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 18, 2016
KREDENCE MULTI TRADING LTD. Vs. ASST. CIT
February 17, 2016
KRISHAK BHARATI COOPERATIVE LTD. Vs. ACIT
March 9, 2016
KRISHAN KUMAR GUPTA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 24, 2016
KRISHIRAJ TRADING LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX CIRCLE-6(2)
March 7, 2016
KRISHNA INFOTECH Vs. DCIT
February 19, 2016
KROME PLANET INTERIORS PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
January 8, 2016
KSHEMA TECHNOLOGIES LIMITED Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 12(1)
April 22, 2016
KUDU KNIT PROCESSORS P. LTD. Vs. THE J.C.I.T.
January 5, 2016
KUMAR COMPANY Vs. THE JT. COMMISSIONER OF INCOME TAX, RANGE 5
January 29, 2016
KUMAR COMPANY CAPITAL Vs. ADDL. CIT, RANGE-5
January 6, 2016
KUMAR RAJARAM Vs. THE INCOME TAX OFFICER, INERNATIONAL TAXATION-2(1)
February 10, 2016
KUMARAKOM LAKE RESORT PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 1, 2016
KUMARAN SYSTEMS P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 6, 2016
KUMARI ANKITA PRADEEP NAND Vs. THE PR. COMMISSIONER OF INCOME TAX-1
January 15, 2016
KUNALBEN N. SHAH Vs. ASSTT. CIT
March 1, 2016
KYATI REALTORS PVT. LTD. Vs. ACIT-6(2)
March 4, 2016
L. NACHIAPPAN AND ORS. Vs. INCOME TAX OFFICER
February 10, 2016
LAADKI TRADING & INVESTMENTS LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX
January 28, 2016
LAKOZY ELECTRONICS AND SERVICES Vs. INCOME TAX OFFICER 15(1)(1)
February 3, 2016
LAKSHMI CARGO CO. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2016
LALITA AGARWAL Vs. THE DCIT
February 12, 2016
LAMBA CELEBRATION RESORT Vs. THE ITO
March 8, 2016
LANDS END CO-OPERATIVE HOUSING SOCIETY LTD. Vs. I.T.O., WARD-16(1)(3)
January 15, 2016
LATALA CONSTRUCTION COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-5
January 27, 2016
LAXMI DUTT BHATT Vs. INCOME TAX OFFICER 3(2)
February 3, 2016
LAXMI NARAYAN AGARWAL Vs. D.C.I.T.
February 24, 2016
LEE & MURIHEAD PVT. LTD. AND ORS. Vs. ADDL. COMMISSIONER OF INCOME TAX-RANGE 2(2) AND ORS.
February 29, 2016
LEH HOLDINGS PVT. LTD. Vs. DCIT
February 1, 2016
LI & FUNG (INDIA) PVT. LTD. Vs. DCIT
March 23, 2016
LIMTEX TEA & INDUSTRIES LTD. Vs. ASSTT. C.I.T.
January 15, 2016
LINDE INDIA LIMITED Vs. ADDL. CIT AND ORS.
February 17, 2016
LIVEWELL CONSTRUCTIONS PVT. LTD. Vs. DCIT, CENTRAL CIRCLE
March 18, 2016
LOGICA PRIVATE LIMITED AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(5) AND ORS.
March 18, 2016
LOKNATH PRASAD GUPTA Vs. DCIT, C.C-XXV
January 20, 2016
LOTUS LABORATORIES PVT. LTD. Vs. ITO-9(2)(2)
February 24, 2016
LUMAX INDUSTRIES LTD. Vs. DCIT, CIRCLE-4(1)
April 22, 2016
LUPIN LIMITED Vs. ASST. CIT-LTU
February 17, 2016
M. AMARESWARA RAO Vs. DCIT
January 8, 2016
M. BALASUBRAMANIAM Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 19, 2016
M. HARI PRASAD RAJU AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 9
February 5, 2016
M. PLAST (INDIA) LTD. Vs. ACIT
February 29, 2016
M. RADHAKRISHNAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 2016
M. SRINIVASA RAO AND ORS. Vs. ASST. COMMISSIONER OF INCOME TAX AND ORS.
February 29, 2016
M.D. INFRASTRUCTURE Vs. ACIT
March 28, 2016
M.G. CAPITAL SERVICES LTD. Vs. DCIT
March 9, 2016
M.G. PORTFOLIO LIMITED Vs. THE I.T.O.
February 19, 2016
MADHAV BUILDERS Vs. ACIT
February 1, 2016
MADHU AGRAWAL Vs. ASSTT. COMMISSIONER OF INCOME TAX
March 31, 2016
MADHUBALA SINGH AND ORS. Vs. ITO
February 18, 2016
MADHUCON GRANITES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 22, 2016
MADHUCON PROJECTS LTD. Vs. DCIT, CENTRAL CIRCLE-3
January 27, 2016
MAGPPIE EXPORTS Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 8, 2016
MAHA VEER SINGH SANKHLA Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 1, 2016
MAHALAXMI CO-OP BANK LTD. Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1
February 19, 2016
MAHALUXMI SILK STORE Vs. THE A.C.I.T.
January 6, 2016
MAHARAJA SHREE UMAID MILLS LTD. Vs. D.C.I.T.
January 8, 2016
MAHARASHTRA STATE FILM STAGE AND CULTURAL DEVELOPMENT CORPORATION LIMITED Vs. ASSTT. COMMISSIONER OF INCOME TAX 11(1)
January 6, 2016
MAHAVEER AUTO AGENCIES Vs. THE ACIT
March 31, 2016
MAHAVIR INDUCTOMENT PVT. LTD. Vs. ASST. CIT
January 4, 2016
MAHAWAR IRON STORES (P) LTD. Vs. DCIT
April 11, 2016
MAHENDRABHAI B. SHRIVASTAV AND ORS. Vs. INCOME TAX OFFICER, WARD - 5 (1)
April 6, 2016
MAHESH ABDESHKUMAR RATHI Vs. INCOME TAX OFFICER
January 1, 2016
MAHESH PAL ARORA Vs. I.T.O. WARD 7(1)
March 29, 2016
MAHIMA FIBERS PRIVATE LIMITED Vs. DY. CIT
January 5, 2016
MAHINDRA AUTOMOBILE DISTRIBUTOR PRIVATE LIMITED Vs. JCIT (OSD)
February 19, 2016
MALLES RAJARAJESWARI Vs. THE INCOME TAX OFFICER, BUSINESS WARD-I(3) AND ORS.
February 5, 2016
MANA KAMNA DEVELOPERS PVT. LTD. Vs. ADDL. CIT, RANGE-2
March 16, 2016
MANALI PETROCHEMICALS LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX
April 1, 2016
MANAV MENON AND ORS. Vs. COMMISSIONER OF INCOME TAX-IV AND ORS.
January 6, 2016
MANGESH V. TIWARI Vs. INCOME TAX OFFICER 20(2)(2)
February 26, 2016
MANJIT SINGH Vs. ASST. CIT
March 4, 2016
MANJULATA KURELA Vs. THE A.C.I.T.
February 26, 2016
MANKIND PHARMA LTD. AND ORS. Vs. ACIT AND ORS.
March 15, 2016
MANU HARI TOBACCO Vs. DY. COMMISSIONER OF INCOME TAX
January 1, 2016
MARATHON FINLEASE LTD. Vs. ITO
February 19, 2016
MARUBENI-ITOCHU STEEL INDIA PVT. LTD. Vs. DCIT, CIRCLE-6(1)
February 15, 2016
MARUTI IMPEX Vs. JCIT (OSD)
March 9, 2016
MASHREQ BANK PSC Vs. DEPUTY DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION 3(2)
January 15, 2016
MATHER & PLATT PUMPS LIMITED AND ORS. Vs. THE ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
January 20, 2016
MATHEW C. ABRAHAM Vs. ASSTT. CIT
January 5, 2016
MAYA DEWAN EDUCATION & CHARITABLE TRUST Vs. THE C.I.T. (EXEMPTIONS)
January 5, 2016
MAYA JEWELLERS Vs. ACIT
January 13, 2016
MAZAGAON DOCK LTD. AND ORS. Vs. INCOME TAX OFFICER 6(3)(3) AND ORS.
February 1, 2016
MC DONALDS INDIA (P) LTD. Vs. DCIT, CIRCLE-6(1)
April 12, 2016
MD. NAUSHAD ALI Vs. ACIT
February 25, 2016
MEDALL HEALTH CARE PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
January 22, 2016
MEDPLUS HEALTH SERVICES P. LTD. Vs. THE INCOME TAX OFFICER
March 8, 2016
MEERUT ROLLER FLOUR MILLS (P) LTD. Vs. ACIT
March 15, 2016
MEETA GUTGUTIA Vs. ACIT
March 31, 2016
MENLO WORLDWIDE FORWARDING INDIA PVT. LTD. AND ORS. Vs. DCIT, CIRCLE-6(1) AND ORS.
February 16, 2016
MERCEDES-BENZ RESEARCH & DEVELOPMENT INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 12(1)
March 16, 2016
MERCER INDIA LTD. Vs. DCIT, CIRCLE-2
February 15, 2016
META TILES PRIVATE LIMITED Vs. INCOME TAX OFFICER 1 (2) 3
January 7, 2016
MICRON INSTRUMENTS PVT. LTD. Vs. DCIT
March 22, 2016
MICROSOFT CORPORATION INDIA PVT. LTD. Vs. DCIT
February 9, 2016
MILESTONE TRADELINKS P. LTD. Vs. ITO, WARD-4(3)
March 4, 2016
MINAR ALLOYS & FORGINGS (P) LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 9, 2016
MITSUI & CO. INDIA PVT. LTD. Vs. DCIT, CIRCLE 6(1) AND ORS.
April 25, 2016
MITSUI PRIME ADVANCED COMPOSITES INDIA PVT. LTD. Vs. DCIT, CIRCLE-6(1)
April 28, 2016
MITTAL GRANITE (P) LTD. Vs. THE DCIT, CENTRAL CIRCLE - 3
March 16, 2016
MODERATE LEASING & CAPITAL SERVICES LTD. Vs. DCIT
January 4, 2016
MODERN DISTRIBUTORS Vs. INCOME TAX OFFICER, WORD 1(2)
April 12, 2016
MODERN THREADS (INDIA) LTD. AND ORS. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX AND ORS.
January 22, 2016
MODI SHELTERS PVT. LTD. AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX AND ORS.
January 29, 2016
MODIPON LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
April 26, 2016
MOHAMMED HARIS T. Vs. THE DY. COMMR. OF INCOME TAX
January 4, 2016
MOHAN K. HOTWANI Vs. THE ASSTT. COMMISSIONER OF INCOME TAX
January 29, 2016
MOIL LIMITED Vs. COMMISSIONER OF INCOME TAX-I, NAGPUR
February 25, 2016
MOMENTIVE PERFORMANCE MATERIALS (INDIA) P. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
March 9, 2016
MONA DEVELOPERS Vs. INCOME TAX OFFICER-2
January 4, 2016
MONIKA TELECOM PIPES PVT. LTD. Vs. ACIT
March 30, 2016
MOON BUILDTECH PVT. LTD. Vs. DCIT
March 31, 2016
MORADABAD ZILA SEHKARI BANK LTD. Vs. ADDL. CIT
January 6, 2016
MOTILAL OSWAL SECURITIES LTD. Vs. DCIT AND ORS.
February 19, 2016
MRIDU HARI DALMIA PARIVAR TRUST Vs. ASSESSING OFFICER
April 1, 2016
MSEB EMPL. CO-OP. CR. SOC. LTD. Vs. I.T.O.-15(2)(2)
January 15, 2016
MSOURCE E. (INDIA) PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, BANGALORE-III
April 22, 2016
MUDRA SECURITIES Vs. JT. COMMISSIONER OF INCOME TAX RANGE 24(2) AND ORS.
February 5, 2016
MUNINAGA REDDY Vs. ASST. COMMISSIONER OF INCOME TAX
January 20, 2016
MUTHUKRISHNAN RAVI AND ORS. Vs. THE ASSTT. COMMISSIONER OF INCOME TAX
January 7, 2016
N.S. JOHN Vs. THE INCOME TAX OFFICER, WARD-2
April 18, 2016
NABENDU PODDER Vs. CIT-XIV
February 18, 2016
NABHA POWER LIMITED Vs. THE A.C.I.T.
March 16, 2016
NAGAR URBAN CO-OP. BANK LTD. Vs. ADDL. CIT, AHMEDNAGAR RANGE
February 12, 2016
NAGARJUNA OIL CORPORATION LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 11, 2016
NAGARJUNA OIL CORPORATION LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2016
NALIN GUPTA Vs. ACIT
January 27, 2016
NALNISH AGGARWAL Vs. THE ITO
January 29, 2016
NANDA MINT & PINE CHEMICALS LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
April 8, 2016
NARESH CHANDER GUPTA Vs. INCOME TAX OFFICER
January 19, 2016
NARESH JAGDISHRAI GOYAL Vs. ITO (INTERNATIONAL TAXATION)
February 10, 2016
NARESH KUMAR ANAND Vs. DY. COMMR. OF INCOME TAX, R-IV
February 4, 2016
NARINDER KUMAR Vs. INCOME TAX OFFICER
February 22, 2016
NARINDER KUMAR SHARMA Vs. THE A.C.I.T.
February 15, 2016
NARODA ENVIRO PROJECTS LTD. Vs. INCOME TAX OFFICER
February 12, 2016
NATIONAL JEWELLERS Vs. COMMISSIONER OF INCOME TAX - 14
February 3, 2016
NAVDEEP DHINGRA Vs. THE D.C.I.T., CIRCLE YAMUNA NAGAR
March 18, 2016
NAVNITA H. MELWANI AND ORS. Vs. ITO
February 29, 2016
NAYAR METAL COMPANY Vs. ITO
March 31, 2016
NEC HCL SYSTEM TECHNOLOGIES LTD. Vs. ACIT
January 22, 2016
NEC TECHNOLOGIES INDIA LTD. Vs. ADDL. CIT, RANGE-13
April 22, 2016
NEELKANTH ORGANICS PVT. LTD. Vs. INCOME TAX OFFICER
March 30, 2016
NEENA N. DHAROD AND ORS. Vs. THE INCOME TAX OFFICER
February 19, 2016
NEERAJ BADAYA Vs. ASSISTANT DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION
January 22, 2016
NEW BHARAT RICE MILLS Vs. THE ACIT
February 26, 2016
NEW MODEL FOUNDATION Vs. CIT (EXEMPTION)
January 11, 2016
NEW PATIALA BUS SERVICE Vs. THE ITO
February 18, 2016
NEW PUNJAB MOTOR TRANSPORT Vs. ITO, WARD-2(3)
March 11, 2016
NHPC LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
February 8, 2016
NIKHANJ BROTHERS PVT. LTD. Vs. THE ACIT
January 27, 2016
NILESH SINGHI AND ORS. Vs. THE ACIT AND ORS.
February 12, 2016
NIMBUS COMMUNICATIONS LTD. Vs. ASST. COMMISSIONER OF INCOME TAX-11(1)
February 9, 2016
NISHITH KUMAR JAIN Vs. ACIT
February 10, 2016
NLC NALCO INDIA LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
February 3, 2016
NOVELL SOFTWARE DEVELOPMENT (INDIA) P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2016
NOYYAL COMMON EFFLUENT TREATMENT CO. LTD. AND ORS. Vs. INCOME TAX OFFICER
March 24, 2016
NRI INVESTMENTS LTD. Vs. DY. COMMISSIONER OF INCOME TAX
March 31, 2016
NTT DATA GLOBAL DELIVERY SERVICES LTD. AND ORS. Vs. ASST. COMMISSIONER OF INCOME TAX AND ORS.
April 6, 2016
NTT DATA INDIA ENTERPRISES APPLICATION SERVICES PRIVATE LIMITED Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 22, 2016
O. MURALIDHARAN Vs. THE INCOME TAX OFFICER
January 29, 2016
OBOPAY MOBILE TECHNOLOGY INDIA PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 8, 2016
OFFICE OF THE DCIT-20(2) Vs. MANISH RAJNIKANT DESAI
January 8, 2016
OLYMPUS PERSONNEL ALLIED SERVICES (P) LTD. Vs. THE DCIT
January 18, 2016
OM MURUGA EARTH MOVERS Vs. THE INCOME TAX OFFICER
February 29, 2016
OM SHAKTHY AGENCIES (MADRAS) P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 19, 2016
OMKAR CHIMAJI ZINJURDE AND ORS. Vs. INCOME TAX OFFICER, (CIB) - 2 AND ORS.
March 18, 2016
ONTIME TRANSPORT COMPANY LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 10, 2016
OPUS REALITY DEVELOPMENT LTD. Vs. THE A.C.I.T.
February 29, 2016
ORBIT CORPORATION LTD. Vs. DY. COMMISSIONER OF INCOME TAX
March 21, 2016
ORNATE LEASING & FINACNE PRIVATE LIMITED AND ORS. Vs. DY. COMMR. OF INCOME TAX (CENTRAL) AND ORS.
January 19, 2016
ORPAK SYSTEMS LTD. Vs. ASSTT. DIRECTOR OF INCOME TAX (IT) 4(2)
January 6, 2016
OSHO ASSOCIATES Vs. D.C.I.T., CIRCLE-3
February 8, 2016
OTTERS CLUB Vs. DIT (E), MUMBAI
February 3, 2016
OXFORD SOFTECH P. LTD. Vs. ITO
April 7, 2016
P. KRISHNA REDDY Vs. INCOME TAX OFFICER
January 22, 2016
P. RAGHUNATHAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 2016
P. SASIKUMAR POOJASREE Vs. THE DY COMMR OF INCOME TAX, CENTRAL CIRCLE
February 9, 2016
P.S.R. ASSOCIATES AND ORS. Vs. ADDL. CIT AND ORS.
January 6, 2016
PABITRA BISWAS Vs. INCOME TAX OFFICER
January 6, 2016
PAGADALA RAVINDRA KUMAR AND ORS. Vs. ITO, WARD-2
February 5, 2016
PALIWAL INFRASTRUCTURE (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 8, 2016
PANCHI BIBI WAKF ESTATE FEROZE BELAL Vs. DDIT(E)-II, CIT(A)-XIV
February 29, 2016
PANKAJ INVESTMENTS Vs. ADDL. COMMISSIONER OF INCOME TAX-16(3)
January 19, 2016
PANKAJ OIL MILL Vs. THE DY. CIT
January 22, 2016
PARASMAL DHANRAJ Vs. THE INCOME TAX OFFICER
January 14, 2016
PARESHKUMAR MAFATLAL PATEL Vs. DY. COMMISSIONER OF INCOME TAX
January 6, 2016
PARK INTERNATIONAL Vs. INCOME TAX OFFICER
March 4, 2016
PARLE PET PVT. LTD. Vs. DCIT 8(2)
February 17, 2016
PARULBEN B. PATEL Vs. INCOME TAX OFFICER
March 31, 2016
PATEL TIMBER MART Vs. THE INCOME TAX OFFICER
February 16, 2016
PATTUKOTTAI AGRICULTURAL PRODUCERS CO-OP. MARKETING SOCIETY LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 24, 2016
PAUL DEVAPRIYAM Vs. DCIT
January 22, 2016
PAWAN JYOTI STEELS PVT. LTD. AND ORS. Vs. DCIT
January 20, 2016
PAWAN KUMAR JAIN AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
January 1, 2016
PAWAN KUMAR KATIA Vs. INCOME TAX OFFICER, WARD 1(1)
March 17, 2016
PENTAFOUR PRODUCTS LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-V(2)
January 20, 2016
PERCEPT ENGINEERS (P) LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX (OSD)
February 5, 2016
PERFECT CROPSCIENCE PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
January 1, 2016
PETLA JAGANNADH Vs. ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-5
March 23, 2016
PHILANA BUILDERS & DEVELOPERS P. LTD. Vs. ITO
February 11, 2016
PIRAMAL GLASS LTD. AND ORS. Vs. ADCIT AND ORS.
March 2, 2016
PMS DIESELS Vs. JT. COMMR. OF INCOME TAX (OSD), PHAGWARA CIRCLE
February 10, 2016
PMS INTERNATIONAL (P) LTD. Vs. INCOME TAX OFFICER (TDS)-II, JALANDHAR
March 22, 2016
PMS INTERNATIONAL (P) LTD.AND ORS. Vs. DY. CITAND ORS.
March 4, 2016
POSHAK INDUSTRIES Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 31, 2016
PRABHAKER SINGH Vs. A.C.I.T.
February 2, 2016
PRABHAT (A HOUSE OF HOPE FOR SPECIAL CHILDREN) Vs. CIT (EXEMPTIONS)
February 9, 2016
PRABHAT CREDIT & THRIFT CO-OP. SOCIETY Vs. DCIT
January 21, 2016
PRABHU DAYAL MEMORIAL RELIGIOUS & EDUCATIONAL ASSOCIATION AND ORS. Vs. CIT (CENTRAL) AND ORS.
April 7, 2016
PRAFULBHAI K. PATEL Vs. INCOME TAX OFFICER
March 1, 2016
PRAIYAVADAN P. SHAH Vs. ITO (OSD)-II
March 2, 2016
PRAKASH BHAGWANDAS Vs. INCOME TAX OFFICER
March 2, 2016
PRAKASH CHANDRAKANT SHETH Vs. ASSTT. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 9
January 1, 2016
PRAKASH ENGINEERING WORKS Vs. INCOME TAX OFFICER
February 24, 2016
PRAKASH JOY Vs. THE ASSTT. COMMISSIONER OF INCOME TAX
February 24, 2016
PRAKASH METALS Vs. INCOME TAX OFFICER-20(2)(1)
February 17, 2016
PRAKASH SHANKARAPPA PATTANSHETTI Vs. THE INCOME TAX OFFICER
January 14, 2016
PRAMERICA ASPF II CYPRUS HOLDING LIMITED Vs. THE DCIT (INTL. TAXATION) 3(3)(2)
February 29, 2016
PRANAY N. PARIKH Vs. DCIT
February 18, 2016
PRASHANT J. ANDHARIA Vs. THE DEPUTY COMMISSIONER OF INCOME TAX 8(2)
March 23, 2016
PRASUN MUKHERJEE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2016
PRATAP B. THAKKER Vs. THE ACIT
March 9, 2016
PRAVEEN KUMAR JAIN Vs. ITO
January 22, 2016
PRAVIN L. MANANIA Vs. THE COMMISSIONER OF INCOME TAX-17
January 29, 2016
PRAYAGRAJ POWER GENERATION CO. LTD. Vs. INCOME TAX OFFICER, RANGE-V(2)
February 26, 2016
PREET LAND PROMOTERS AND DEVELOPERS PRIVATE LIMITED Vs. THE D.C.I.T., CIRCLE 6(1)
January 19, 2016
PREMJI VISHRAM AND CO. Vs. ADDL. COMMISSIONER OF INCOME TAX-CIRCLE-14(3)
January 1, 2016
PREMLATA PURUSHOTTAM PALDIWAL Vs. THE INCOME TAX OFFIER, WARD-1(3)
February 24, 2016
PRIME FOCUS LIMITED Vs. DCIT (OSD-1)
February 4, 2016
PRIMUS REAL ESTATES PVT. LTD. Vs. DCIT
February 19, 2016
PRISM TV PRIVATE LIMITED Vs. DCIT, CIRCLE-16(3)
March 24, 2016
PRITAM SINGH DHALIWAL Vs. INCOME TAX OFFICER, WARD III(2)
February 1, 2016
PRITHI PAUL SINGH SETHI Vs. DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)
February 24, 2016
PRITHVI RAJ SANEJA Vs. ASST. CIT
March 15, 2016
PRIYADARSHINI FILAMENTS PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX-II
January 8, 2016
PROTHIOUS ENGINEERING SERVICES PRIVATE LIMITED Vs. INCOME TAX OFFICER
January 18, 2016
PUNJAB BASMATI RICE LTD. Vs. JT. COMMR. OF INCOME TAX
March 15, 2016
PURSHOTTAM P. PATEL Vs. ASSTT. CIT, CIRCLE-7
January 13, 2016
PURUSHOTTAM L. BHARADWAJ Vs. THE INCOME TAX OFFICER-WARD-23(1)(3)
January 19, 2016
QUALCOMM INDIA PVT. LTD. Vs. DCIT, CIRCLE-14(1)
January 6, 2016
R. ARUN Vs. THE INCOME TAX OFFICER
February 10, 2016
R. KUSHAL BAI Vs. THE INCOME TAX OFFICER
March 18, 2016
R. NARENDRA Vs. INCOME TAX OFFICER
February 2, 2016
R. SYSTEMS INTERNATIONAL LTD. Vs. ITO, WARD 15(1)
April 22, 2016
R.K. ENTERPRISES Vs. THE INCOME TAX OFFICER, WARD-2
January 27, 2016
R.P. FOUNDARY (P) LTD. Vs. THE PRINCIPAL C.I.T. (CENTRAL), LUDHIANA
March 14, 2016
R.P. IMPORT & EXPORT P. LTD. Vs. THE PRINCIPAL CIT
January 15, 2016
R.P. SUVARNA Vs. ITO-18(3)(3)
February 1, 2016
R.R. ENTERPRISE Vs. THE DCIT, CPC TDS
February 10, 2016
RAASFAA Vs. INCOME TAX OFFICER
February 16, 2016
RACHANA FINANCE & INVESTMENTS PVT. LTD. AND ORS. Vs. COMMISSIONER OF INCOME TAX-9
March 23, 2016
RADAN MULTIMEDIA LIMITED Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 6, 2016
RADHA MOHAN MAHESHWARI Vs. D.C.I.T.
March 18, 2016
RAJA INDUSTRIES Vs. ACIT
February 16, 2016
RAJASTHAN DRUGS & PHARMACEUTICALS LTD. Vs. THE JCIT
February 5, 2016
RAJASTHAN EXPLOSIVES & CHEMICALS LTD. Vs. THE JCIT RANGE AND ORS.
February 12, 2016
RAJASTHAN KNOWLEDGE CORPORATION LIMITED Vs. INCOME TAX OFFICER, TDS-2
January 27, 2016
RAJENDRA KUMAR AGARWAL Vs. ITO, 2(3)
February 9, 2016
RAJENDRA YADAV Vs. THE INCOME TAX OFFICER
January 29, 2016
RAJESH BHALLA Vs. THE D.C.I.T.
January 5, 2016
RAJESH KUMAR NARANG Vs. INCOME TAX OFFICER
February 9, 2016
RAJINDER KUMAR HAK Vs. INCOME TAX OFFICER
February 26, 2016
RAJINDER PURI Vs. THE PRINCIPAL CIT
March 22, 2016
RAJKUMAR ASWANI Vs. THE DY. COMMISSIONER OF INCOME TAX
January 29, 2016
RAJKUMAR C. (HUF) Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)
April 27, 2016
RAJMAL LAKHICHAND JEWELLERS PVT. LTD. Vs. JT. CIT
February 29, 2016
RAJNIKANT GAMANLAL GILITWALA Vs. THE ITO, WARD-2(4)
February 9, 2016
RAJSHREE STEELS PVT. LTD. Vs. ITO
February 19, 2016
RAJSHRI PRODUCTIONS (P) LTD. Vs. ACIT, RANGE-16(1)
January 15, 2016
RAKESH KUMAR Vs. ASST. CIT
March 9, 2016
RAKURTHI JAHNAVI Vs. ITO
January 22, 2016
RAM GOPAL BANSAL Vs. THE INCOME TAX OFFICER
February 12, 2016
RAM PAL & PARTY (AOP) Vs. ITO (OSD)
February 8, 2016
RAM RANG Vs. COMMISSIONER OF INCOME TAX
April 27, 2016
RAM SAGAR PANDEY AND ORS. Vs. DY. C.I.T. AND ORS.
February 3, 2016
RAMA RANI RATHI Vs. ADDL. COMMISSIONER OF INCOME TAX
January 1, 2016
RAMALINGAM BALAJI Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2016
RAMCO INDUSTRIES LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 28, 2016
RAMEET KAUR Vs. THE ITO
February 29, 2016
RAMESH CHANDER CHADHA Vs. ITO
January 6, 2016
RAMESH CHANDER GUPTA Vs. INCOME TAX OFFICER
February 26, 2016
RAMESH LAXMAN TINGRE AND ORS. Vs. ITO
January 15, 2016
RAMESH PRASAD SAO Vs. D.C.I.T.
February 3, 2016
RAMESHWAR TEXTILE MILLS LTD. Vs. THE A.C.I.T.
January 1, 2016
RAMLANI BUILDERS Vs. ITO
February 8, 2016
RANBAXY LABORATORIES LTD. Vs. ACIT
April 25, 2016
RANDHEER V. NAHAR Vs. ITO
March 4, 2016
RANE HOLDINGS LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 2016
RASHMI WADHWA Vs. DCIT
January 18, 2016
RASHTRIYA ISPAT NIGAM LTD. Vs. ADDL. CIT
January 22, 2016
RAVELLA RAMAKRISHNA Vs. ACIT, CENTRAL CIRCLE-5
January 20, 2016
RAVI SACHETI Vs. THE ITO
March 18, 2016
RAYTHEON EBASCO OVERSEAS LTD. Vs. DY. CIT-11
March 11, 2016
REENA MITRA Vs. INCOME TAX OFFICER, WARD-29(2)
January 20, 2016
REGEN INFRASTRUCTURE & SERVICES PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 18, 2016
RENUKA FINANCIAL SERVICES LTD. Vs. ITO
February 19, 2016
RHEEMA HASSAN ALI KHAN Vs. DY. CIT
February 29, 2016
RITA KUMARI Vs. DCIT
February 12, 2016
RITE PACK INDUSTRIES PVT. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-25 AND ORS.
April 13, 2016
RITESH HASMUKHLAL JAIN Vs. ITO, WARD 14(1)(4)
January 29, 2016
RITESH KUMAR BOYED Vs. C.I.T.
January 15, 2016
RKM HOUSING LTD. AND ORS. Vs. THE D.C.I.T., CIRCLE 6(1) AND ORS.
January 7, 2016
RL EXPORTS INTERNATIONAL Vs. ACIT
February 17, 2016
RMG POLYVINYL (I) LTD. Vs. DCIT
April 12, 2016
ROHIT RAI SETHI Vs. ADDL. C.I.T.
February 3, 2016
ROSHAN LAL TILAK RAJ & CO. Vs. INCOME TAX OFFICER, WARD-II
January 22, 2016
RRB ENERGY LTD. Vs. ITO
January 28, 2016
RS COMPONENTS & CONTROLS LTD. Vs. DY. COMMISSIONER OF INCOME TAX, CIRCLE-15(1)
March 14, 2016
RUCHIKA FINVEST PVT. LTD. Vs. THE DCIT
March 2, 2016
RUCHISH RAJENDRABHAI SHAH Vs. ITO
February 12, 2016
RUKMINI (KOEL) MALLICK Vs. COMMISSIONER OF INCOME TAX-XX, KOLKATA
February 5, 2016
RUPEN MAHENDRAKUMAR SHAH Vs. DCIT
February 18, 2016
RUSTOM HOMI VAKIL Vs. ACIT 12(3)
March 30, 2016
S. GURUSWAMY Vs. THE ASST. COMMISSIONER OF INCOME TAX
January 13, 2016
S. JAYARAM Vs. THE INCOME TAX OFFICER, WARD-1(4)
January 6, 2016
S. JOGANI EXPORTS PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX 5(3)
February 26, 2016
S. KAMALA Vs. THE INCOME TAX OFFICER
February 25, 2016
S. MUTHUKARUPPAN Vs. THE DEPUTY COMMISSIONER OF INCOME TAX/THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - IV(3)
January 14, 2016
S. SHERIFUNISHA Vs. THE INCOME TAX OFFICER
January 22, 2016
S. SIVAGAMASUNDARI Vs. THE INCOME TAX OFFICER, WARD - II(3)
February 12, 2016
S.D. TRADERS Vs. INCOME TAX OFFICER 2(4)
February 24, 2016
S.D. VIMALCHAND JAIN Vs. INCOME TAX OFFICER
January 1, 2016
S.J.A. ALUMNI ASSOCIATION Vs. THE CIT
February 1, 2016
S.K. KANNAPPAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 9, 2016
S.L.K. PROPERTIES Vs. ITO, WARD-2(1)
March 18, 2016
S.R. DEVELOPERS Vs. ASST. COMMISSIONER OF INCOME TAX-CIRCLE 15(2)
February 24, 2016
S.S. JAIN SABHA Vs. INCOME TAX OFFICER, WARD 2(1)
April 12, 2016
SABARIGIRI TRUST Vs. THE ASST. COMMR. OF INCOME TAX
February 2, 2016
SABINA KAPOOR Vs. ITO, RANGE III(2)
April 13, 2016
SADANI TRADING COMPANY Vs. I.T.O.
February 3, 2016
SAFRAN ENGINEERING SERVICES IND. PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 9, 2016
SAHADEVSINGH V. Vs. THE DCIT
February 15, 2016
SAHIL STUDY CIRCLE PVT. LTD. Vs. DCIT
January 22, 2016
SAI PRIYA CONSTRUCTIONS AND ORS. Vs. THE INCOME TAX OFFICER
February 29, 2016
SAI VENKATA CONSTRUCTION Vs. ADDL. COMMISSIONER OF INCOME TAX AND ORS.
March 11, 2016
SALARPURIA SOFTZONE Vs. JOINT COMMISSIONER OF INCOME TAX, RANGE-56
February 29, 2016
SAMBHAJI LAXMAN PAWAR Vs. THE INCOME TAX OFFICER (TRO)
March 4, 2016
SAMIKSHA MAHAJAN AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 5, 2016
SAMRATHMAL P. MALI AND ORS. Vs. ACIT (OSD-I), CENTRAL RANGE 7
January 14, 2016
SAMSUNG HEAVY INDUSTRIES CO. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)
March 28, 2016
SANDEEP KUMAR Vs. INCOME TAX OFFICER
April 20, 2016
SANDEEP KUMAR GUPTA Vs. INCOME TAX OFFICER
February 26, 2016
SANDVIK AB Vs. THE DY. COMMISSIONER OF INCOME TAX, CIRCLE 10
February 19, 2016
SANGEETA KABRA Vs. ACIT, CENTRAL CIRCLE
February 4, 2016
SANIKA AGRI IMPEX P. LTD. Vs. DCIT 10(2)
February 24, 2016
SANJAY CASTING (I) PVT. LTD. AND ORS. Vs. THE ASST. COMMISSIONER OF INCOME TAX AND ORS.
March 17, 2016
SANJAY JAIN Vs. THE ACIT
March 30, 2016
SANJAY NEMICHAND LOHADE Vs. DCIT
January 18, 2016
SANJAY R. SHAH Vs. ITO
April 1, 2016
SANJHA CHULHA Vs. I.T.O.
February 3, 2016
SANKALP CONSTRUCTION PUNE PVT. LTD. Vs. THE INCOME TAX OFFICER
February 17, 2016
SANTLAL GUPTA AND ORS. Vs. ITO-14(2)(2)
February 29, 2016
SAP LABS INDIA PVT. LTD. Vs. ADDL. COMMISSIONER OF INCOME TAX
January 8, 2016
SAPNA SANJAY RAISONI AND ORS. Vs. ITO
February 29, 2016
SAPNABEN DIPAKBHAI PATEL Vs. ITO
January 13, 2016
SARA SERVICES & ENGINEERS PVT. LTD. Vs. ACIT
January 18, 2016
SARAIWALA AGRO REFINERIES LTD. Vs. THE DCIT, CENTRAL CIRCLE-3(1)
January 20, 2016
SARASWATI DEVI EDUCATIONAL & CHARITABLE TRUST Vs. THE C.I.T.
March 31, 2016
SARDA DEVI JALAN Vs. THE ITO
February 22, 2016
SARIKA JAIN AND ORS. Vs. THE ITO, WARD VII(2)
January 19, 2016
SARTAJ SINGH Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
February 25, 2016
SARVODAY ENGINEERING WORKS AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 3, 2016
SAS HOTELS AND ENTERPRISES LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 2016
SASHI BADALIA Vs. ACIT, CC-XXVII
January 20, 2016
SATELLITE TELEVISION ASIAN REGION LIMITED AND ORS. Vs. DDIT(IT)-2(1)
February 2, 2016
SATISH B. KAUSHIK Vs. THE ASST. COMMISSIONER OF INCOME TAX-11(1)
February 25, 2016
SATTVA CFS AND LOGISTICS PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX, CHENNAI-VI
January 1, 2016
SAVANI BROTHERS Vs. DY. COMMISSIONER OF INCOME TAX
January 21, 2016
SAVITA LADHA Vs. I.T.O.
January 20, 2016
SAXO INDIA PVT. LTD. Vs. ACIT
February 5, 2016
SBI CAPITAL MARKETS LTD. Vs. DY. CIT
February 24, 2016
SCHNEIDER ELECTRIC INDIA P. LTD. Vs. ACIT, RANGE 7
January 11, 2016
SDS RAMCIDES CROP. SCIENCE PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 22, 2016
SEAGRAM MANUFACTURING PVT. LTD. Vs. ACIT, RANGE-8
April 12, 2016
SEHRAWAT ASSOCIATES (P) LTD. Vs. INCOME TAX OFFICER, WARD 8(1)
March 15, 2016
SEJAL GOPALBHAI SHAH Vs. ACIT, CENT. CIR. 2(4)
February 8, 2016
SELWIND INDUSTRIES P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 8, 2016
SENGUNTHAT MATRICULATION HIGHER SECONDARY SCHOOL Vs. THE CHIEF COMMISSIONER OF INCOME TAX
February 19, 2016
SEPR REFRACTORIES INDIA LTD. Vs. THE ASST. COMMR. OF INCOME TAX
January 22, 2016
SESHASAYEE PAPER & BOARDS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2016
SESHASAYEE PAPER AND BOARDS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 24, 2016
SHABRO INTERNATIONAL Vs. DCIT 23(3)
February 16, 2016
SHAHUL HAMEED Vs. THE INCOME TAX OFFICER
January 13, 2016
SHAILENDRA KUMAR SHARMA Vs. D.C.I.T.
February 24, 2016
SHAILESH KUMAR M. GANDHI Vs. ITO-11(3)(3)
March 18, 2016
SHAILESH R. DAXINI Vs. A.C.I.T. CENTRAL CIRCLE 1(1)
April 22, 2016
SHAKUNTALA RANI Vs. INCOME TAX OFFICER, WARD 4(4)
February 9, 2016
SHAMBHU DAYAL SARRAF Vs. THE ITO
February 11, 2016
SHAMIL INDUSTRIES PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - V
February 4, 2016
SHANKAR LAL KHANDELWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 11, 2016
SHANKER GAS & MFG. CO. PVT. LTD. Vs. INCOME TAX OFFICER
April 25, 2016
SHANTAI EXIM LTD. Vs. COMMISSIONER OF INCOME TAX-2
February 19, 2016
SHANTI DEVI CHOUDHARY AND ORS. Vs. THE ITO
February 4, 2016
SHANTI SARUP & SONS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
April 7, 2016
SHANTILAL L. JAIN Vs. INCOME TAX OFFICER
January 11, 2016
SHARADHA TERRY PRODUCTS LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 18, 2016
SHAW WALLACE DISTILLERIES LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
February 19, 2016
SHCIL SERVICES LTD. Vs. THE DCIT-4(2)(1)
February 5, 2016
SHILPI SECURITIES PVT. LTD. AND ORS. Vs. DCIT, CENTRAL CIRCLE 23
January 29, 2016
SHITIZ METAL LTD. Vs. INCOME TAX OFFICER
March 23, 2016
SHIV TRANSPORT & TRAVELS Vs. I.T.O.
February 3, 2016
SHIVA SATVA GAVALI Vs. INCOME TAX OFFICER
March 4, 2016
SHIVALIK PRINTS LIMITED Vs. ADDL. CIT
February 5, 2016
SHIVAM SOFTECH LTD. Vs. INCOME TAX OFFICER
March 9, 2016
SHIVJI DEVRAJ SHARMA Vs. INCOME TAX OFFICER
March 2, 2016
SHIVJI PALACE HOTEL & CLUB PVT. LTD. Vs. DCIT
February 5, 2016
SHOE TECNIK INTERNATIONAL CORPORATION LTD. Vs. ITO
February 26, 2016
SHOMENATH ROY CHOWDHURY Vs. ADDL. JCIT, RANGE-30
January 20, 2016
SHRADDHA JAIN Vs. ITO
February 24, 2016
SHREE ANANDHAKUMAR MILLS LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2016
SHREE BAJAJ EDUCATIONAL TRUST Vs. CIT, DEHRADUN
March 18, 2016
SHREE BHANUSHALI MITRA MANDAL TRUST Vs. INCOME TAX OFFICER
February 22, 2016
SHREE GURU REALTORS PVT. LIMITED Vs. INCOME TAX OFFICER
February 10, 2016
SHREE HARSIDDH SEVA SAMITI TRUST Vs. DCIT
February 1, 2016
SHREE KANTIBHAI REVABHAI PRAJAPATI AND ORS. Vs. ACIT AND ORS.
March 2, 2016
SHREE KRISHNA DEVELOPERS Vs. I.T.O.
January 15, 2016
SHREE KRISHNA RICE & GENERAL MILLS Vs. INCOME TAX OFFICER
February 5, 2016
SHREE RAM ELECTROCAST PVT. LTD. Vs. D.C.I.T.
March 2, 2016
SHREEM CAPACITORS PVT. LTD. AND ORS. Vs. THE JT./DY. COMMISSIONER OF INCOME TAX AND ORS.
January 20, 2016
SHRI HARI KRISHNA PAPERS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 15, 2016
SHRI KISHAN JINDAL Vs. C.I.T.-XV
March 2, 2016
SHRI SAIDATTA COOP. CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER-15(1)(3)
January 15, 2016
SHRI YAMUNAJI MANDIR TRUST Vs. COMMISSIONER OF INCOME TAX-I
January 18, 2016
SHRIRAM CITY UNION FINANCE LTD. AND ORS. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 6(1) AND ORS.
January 29, 2016
SHUSHRUSHA EXPORT Vs. D.C.I.T.
January 11, 2016
SHYAM GRUH NIRMAN SANSTHA Vs. DY. CIT, CIRCLE 2(1)
February 8, 2016
SIEM OFFSHORE CREWING AS Vs. ASSISTANT DIRECTOR OF INCOME TAX
March 11, 2016
SIKAR & JHUNJHUNU ZILA DUGDH UTPADAK SAHAKARI SANGH LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS) AND ORS.
March 4, 2016
SILVER OAKS TOWNSHIP LTD. Vs. THE D.C.I.T.
March 30, 2016
SILVER SHIELD ENERGY PRIVATE LIMITED Vs. INCOME TAX OFFICER 2(3)-2
January 13, 2016
SINGHAL NATURAL STONES PVT. LTD. Vs. ITO, WARD 4(2)
January 6, 2016
SINTEX INDUSTRIES LTD. Vs. ACIT (OSD)
March 18, 2016
SIRAIGO PHARMA (P) LTD. AND ORS. Vs. THE DCIT AND ORS.
January 13, 2016
SIRO CLINPHARM PRIVATE LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
March 31, 2016
SITA RAM SHARMA Vs. A.C.I.T., CIRCLE-7
February 12, 2016
SKF TECHNOLOGIES (INDIA) P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 31, 2016
SKYNIT TEXTILE PVT. LTD. Vs. I.T.O., WARD-1(2)
March 23, 2016
SNDP YOGAM Vs. THE ASST. DIRECTOR OF INCOME TAX (EXEMPTION)
March 1, 2016
SNEHA MURLI GULABANI Vs. ASST. CIT-18(3)
January 29, 2016
SNEHALATHA LUNAWAT Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 19, 2016
SOCIETY FOR INTEGRATED EDUCATION Vs. ADDL. CIT
March 16, 2016
SOCIETY OF ST. FRANCIS DE SALES Vs. THE DEPUTY DIRECTOR OF INCOME TAX, CIRCLE-17(1)
January 8, 2016
SODAGAR WOOLLEN MILLS (P) LTD. Vs. THE A.C.I.T., CIRCLE-III
January 29, 2016
SODECIA INDIA P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 16, 2016
SOLAR PAPER MILL LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
March 24, 2016
SOLITON TECHNOLOGIES PRIVATE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2016
SOMANI IRON & STEELS LTD. Vs. DY. CIT-6
February 26, 2016
SONAL VIPUL SHAH Vs. A.C.I.T. 13 (3)
February 5, 2016
SONI SONU MIRCHANDANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 29, 2016
SONIA SAHNI Vs. THE ACIT
April 28, 2016
SONIC TECHNOLOGY (INDIA) INC. Vs. THE INCOME TAX OFFICER
January 1, 2016
SOUTH INDIA CORPORATION LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX
February 17, 2016
SPAN DIAGNOSTIC LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 7, 2016
SPAN OVERSEAS PRIVATE LIMITED Vs. THE COMMISSIONER OF INCOME TAX-III
January 20, 2016
SPINKS IMPEX Vs. INCOME TAX OFFICER
April 25, 2016
SREE EDUCATIONAL SOCIETY Vs. ASST. COMMISSIONER OF INCOME TAX
March 11, 2016
SRINI PHARMACEUTICALS LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX CIRCLE 3(2)
March 11, 2016
SRINIVASA RAO TURLAPATI Vs. CIT
January 22, 2016
SSP P. LTD. Vs. ADDL. C.I.T
February 19, 2016
ST. JOHN FREIGHT SYSTEMS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 17, 2016
STAR GOLD PVT. LTD. Vs. ACIT
January 1, 2016
STATE Vs. THE ITO
February 11, 2016
STEDMAN PHARMACEUTICALS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 24, 2016
STEWARTS & LLOYDS OF INDIA LTD. Vs. C.I.T.
March 2, 2016
SUBEX LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2)
March 18, 2016
SUBHASH CHAND CHAURASIYA Vs. THE ACIT, CIRCLE-3
February 9, 2016
SUBHRA AGARWAL Vs. D.C.I.T.
February 2, 2016
SUDARSHAN CHEMICAL INDUSTRIES LTD. Vs. THE ADDL. COMMISSIONER OF INCOME TAX
March 10, 2016
SUDESH DEVI Vs. ITO
March 11, 2016
SUDESH YADAV Vs. ITO
March 31, 2016
SUDESHKUMAR DEVRAJ MEHTA Vs. THE ACIT
January 22, 2016
SUDHA AGRO OIL & CHEMICAL INDUSTRIES LTD. Vs. ADDL. CIT
March 24, 2016
SUDHIR AWASTHI Vs. I.T.O.
March 30, 2016
SUDHIR VIG Vs. ACIT
January 12, 2016
SUJAYSINGH P. BOBADE AND ORS. Vs. I.T.O. 19(1)(2)
February 24, 2016
SUKHRAMAN KAUR Vs. THE INCOME TAX OFFICER, WARD IV
March 3, 2016
SUMIT KUMAR SANEI Vs. I.T.O., WARD 32(2)
February 29, 2016
SUMITOMO CHEMICAL INDIA PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX, RANGE 3(3)
February 3, 2016
SUN PHARMACEUTICAL INDUSTRIES LTD. SPARC AND ORS. Vs. DY. COMMISSIONER OF INCOME TAX AND ORS.
February 22, 2016
SUN TAN TRADING COMPANY LIMITED Vs. THE DY. COMMISSIONER OF INCOME TAX 1(3)
February 29, 2016
SUN TV NETWORK LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2016
SUNAINA TOWERS PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
March 11, 2016
SUNCITY PROJECTS PVT. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
March 21, 2016
SUNDARAM FASTENERS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
March 4, 2016
SUNDARAM MEDICAL FOUNDATION Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS) I
January 1, 2016
SUNGARD SOLUTIONS (INDIA) PVT. LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX
January 18, 2016
SUNIL GAVASKAR Vs. INCOME TAX OFFICER (I.T)
March 16, 2016
SUNITA GUPTA Vs. DCIT
March 17, 2016
SUNITHA LEATHER TRADING COMPANY (MADRAS) P. LTD. Vs. INCOME TAX OFFICER
January 6, 2016
SUPA (KUREL) VIBHAG SEVA SAHAKARI MANDLI LTD. Vs. ITO
January 13, 2016
SUPER AUTO FORGE PRIVATE LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 2016
SUPERFINE AGRO INDUSTRIES Vs. INCOME TAX OFFICER
March 10, 2016
SUPERINTENDENT (DDO), DEPARTMENT OF PLANT BREEDING Vs. ITO (TDS), HISSAR
March 23, 2016
SUPRIYA PAUL Vs. INCOME TAX OFFICER
January 29, 2016
SURAJ COTEX Vs. THE INCOME TAX OFFICER
February 10, 2016
SURAJMAL MEMORIAL EDUCATION SOCIETY Vs. CIT(E)
March 2, 2016
SURAVAGHALA KONDALA RAO Vs. ITO
February 25, 2016
SURENDRA CHHAJER Vs. ITO 20(3)(3)
March 18, 2016
SURENDRA SHARMA Vs. INCOME TAX OFFICER
March 18, 2016
SURESH BABU SONI Vs. INCOME TAX OFFICER, WARD 2(3)
February 10, 2016
SURESH KUMAR SOMANI Vs. INCOME TAX OFFICER
March 18, 2016
SURESH N. KOLHAPURE AND ORS. Vs. ACIT, CIRCLE-3 AND ORS.
February 19, 2016
SURINDER MOHINI BAWA Vs. ITO, KAPURTHALA-II
April 13, 2016
SURYACHAKRA POWER CORPORATION LTD. Vs. THE INCOME TAX OFFICER (TDS)
February 10, 2016
SUTHERLAND GLOBAL SERVICES P. LTD. Vs. THE INCOME TAX OFFICER, (INTERNATIONAL TAXATION)-II
February 15, 2016
SWAROVSKI INDIA PVT. LTD. Vs. DCIT
April 21, 2016
SWARUP KUMAR SAHA Vs. J.C.I.T.
March 30, 2016
SWIPHA EXPORTS PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
January 1, 2016
SYED RAFIUDDIN AND ORS. Vs. ACIT, CENTRAL CIRCLE-3
January 20, 2016
SYED TAJAMUL PASHA Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 2, 2016
SYNBIOTICS AND ORS. Vs. THE ASST. CIT AND ORS.
April 11, 2016
SYNDICATE BANK Vs. ACIT (TDS)
January 12, 2016
SYNERGY ART FOUNDATION LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
March 22, 2016
T. JAYABHARATHI Vs. THE DY. COMMISSIONER OF INCOME TAX
February 12, 2016
T. SHIVA KUMAR Vs. THE INCOME TAX OFFICER
February 19, 2016
T. SUBBARAMAIAH Vs. INCOME TAX OFFICER
January 6, 2016
T.D. RAMAKRISHNA Vs. INCOME TAX OFFICER
January 6, 2016
T.V. PRABHU Vs. THE COMMISSIONER OF INCOME TAX, KARNATAKA (CENTRAL)
January 20, 2016
TA ASSOCIATES ADVISORY P. LTD. Vs. DCIT CIR.-3(3)
January 22, 2016
TAFE MOTORS AND TRACTORS LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
April 6, 2016
TAKSHAHILA ACADEMIA OF ECONOMIC RESEARCH LTD. Vs. INCOME TAX OFFICER-11(3)-1
January 4, 2016
TAMASEK HOLDINGS ADVISORS INDIA P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-14(3)(1)
February 25, 2016
TAMILNADU GOLF FEDERATION Vs. THE ASSTT. COMMISSIONER OF INCOME TAX, (EXEMPTIONS-III)
January 14, 2016
TAMILNADU POWER FINANCE & INFRASTRUCTURE DEVELOPMENT CORPN. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 19, 2016
TANGI HARI Vs. DCIT, CENTRAL CIRCLE-2
January 28, 2016
TANUJ HOLDINGS PVT. LTD. Vs. DY. CIT, CC-1(2)
January 20, 2016
TARA CHAND JAIN Vs. I.T.O.
February 3, 2016
TARA RIPU DAMANPAL TRUST Vs. CIT (EXEMPTION)
January 7, 2016
TARAMONI JALAN Vs. INCOME TAX OFFICER
January 6, 2016
TARUJYOT INVESTMENT LTD. Vs. ACIT
April 18, 2016
TASTY BITE EATABLES LIMITED Vs. THE ASST. COMMISSIONER OF INCOME TAX
March 16, 2016
TATA COMMUNICATIONS LTD. Vs. ADDL. CIT, RANGE - 1(3)
January 29, 2016
TATA MCGRAW HILL EDUCATION PVT. LTD. Vs. ACIT CIRCLE 16(1)
April 26, 2016
TAURIAN ENGINEERING PVT. LTD. Vs. JT. COMMISSIONER OF INCOME TAX (OSD)-4(3)
March 8, 2016
TAYAL CONCAST (P.) LTD. Vs. ITO
April 12, 2016
TCS TEXTILES P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2016
TECHNOCRAFT ENTERPRISE Vs. THE ITO
February 10, 2016
TELELOGIC INDIA PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE 12(4)
March 16, 2016
TELELOGIC INDIA PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
March 9, 2016
TEMPLE VALLEY FARMS AND INFRASTRUCTURE P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 22, 2016
THAKUR PRASAD SAO & SONS PVT. LTD. Vs. DCIT, CC-XVII
March 23, 2016
THE A.C.I.T Vs. NARAYAN INTERNATIONAL
March 31, 2016
THE A.C.I.T. Vs. GETRAG HI TECH GEARS PVT. LTD.
March 11, 2016
THE A.C.I.T. Vs. SHEELA SETHI
March 18, 2016
THE A.C.I.T. Vs. VIPAN KUMAR VERMA
February 3, 2016
THE A.C.I.T. Vs. ISHWAR MANUFACTURING CO. (P) LTD.
January 11, 2016
THE A.C.I.T. Vs. JOSH BUILDERS & DEVELOPERS PVT. LTD.
January 6, 2016
THE A.C.I.T. Vs. INVESTMENT TRUST OF INDIA
January 20, 2016
THE A.C.I.T. Vs. SHAMSHER SINGH, AVTAR SINGH, SHARANJIT SINGH & KAWALIT SINGH
February 16, 2016
THE A.C.I.T. Vs. SPL INDUSTRIES LTD.
February 1, 2016
THE A.C.I.T. (TDS) Vs. FORTIS HEALTHCARE LTD.
January 14, 2016
THE A.C.I.T., CENTRAL CIRCLE - III Vs. ASHOK GARG
April 25, 2016
THE A.C.I.T., CIRCLE - 1 Vs. KASTOORI DEVI FOUNDATION
January 7, 2016
THE A.C.I.T., CIRCLE - 38(1) Vs. JAGDISH CHANDER
January 6, 2016
THE A.C.I.T., CIRCLE - 5(1) Vs. MORGAN SECURITIES & CREDITS (P.) LTD.
March 4, 2016
THE A.C.I.T., CIRCLE 1(1) Vs. HIMALAYAN FROZEN FOODS LTD.
January 19, 2016
THE A.C.I.T., CIRCLE 2(1) Vs. PUNJAB SMALL INDUSTRIES & EXPORT CORPORATION LIMITED
February 4, 2016
THE A.C.I.T., CIRCLE 5(1) Vs. SAGAR EDUCTECH (P) LTD.
January 27, 2016
THE A.C.I.T., CIRCLE-6(1) Vs. SWARAJ ENGINES LTD.
March 22, 2016
THE A.C.I.T., CIRCLE-I AND ORS. Vs. VARDHMAN POLYTEX LTD.
April 19, 2016
THE A.CI.T Vs. JUBILANT ORGANOSYS LTD.
February 22, 2016
THE ACIT Vs. JAI DRINKS PVT. LTD.
February 17, 2016
THE ACIT Vs. FOCAL POINT BUILDERS & PROMOTERS PVT. LTD.
March 31, 2016
THE ACIT Vs. SAHYADRI STARCH & INVESTMENTS LTD.
February 24, 2016
THE ACIT Vs. SAMARTHA DEVELOPMENT CORPN.
March 9, 2016
THE ACIT Vs. NAHAR SPINNING MILLS LTD.
March 16, 2016
THE ACIT Vs. KRISHNA CORPORATION
February 26, 2016
THE ACIT Vs. PATEL ALLOY STEEL PVT. LTD.
April 8, 2016
THE ACIT Vs. FATEH JANGH SINGH
January 7, 2016
THE ACIT Vs. THE PUNJAB STATE COOP. AGRL. DEV. BANK
January 7, 2016
THE ACIT Vs. PRAYAS ENGINEERING LTD.
January 1, 2016
THE ACIT Vs. SHANKAR U. JATWANI
January 1, 2016
THE ACIT Vs. SANDEEP SUBHASH NANAVATI
January 8, 2016
THE ACIT Vs. RAJASTHAN STATE COOPERATIVE OIL SEED GROWERS FEDERATION LTD.
January 1, 2016
THE ACIT Vs. RAJASTHAN RAJYA SAHKARI MUNDRANALAYA LTD.
January 5, 2016
THE ACIT Vs. STATE BANK OF BIKANER & JAIPUR
January 8, 2016
THE ACIT Vs. VIPIN KUMAR AGARWAL AND ORS.
February 25, 2016
THE ACIT Vs. GINNI INTERNATIONAL LTD.
January 22, 2016
THE ACIT AND ORS. Vs. RAM SINGH MANMOHAN SINGH AND ORS.
January 7, 2016
THE ACIT AND ORS. Vs. JAYANTKUMAR NANALAL PATEL AND ORS.
March 11, 2016
THE ACIT AND ORS. Vs. B. NANJI ENTERPRISES LTD. AND ORS.
March 8, 2016
THE ACIT AND ORS. Vs. KANUBHAI MAGANLAL PATEL AND ORS.
March 17, 2016
THE ACIT CENTRAL CIRCLE-13 Vs. GIRIRAJ DEVELOPERS
February 24, 2016
THE ANANT SAHAKARI SHARAFI MANDLI LTD. Vs. ITO, SK-WARD-2
January 13, 2016
THE ARBUDA CREDIT CO-OP. SOCIETY LTD. Vs. ACIT
February 29, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. M. SOUGOUMARIN
March 31, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. M. PAJANI ADAICALAM
March 31, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. SOUTH CANARA DISTRICT CENTRAL CO-OP. BANK LTD.
March 9, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. TRICHY STEEL ROLLING MILLS LTD.
March 29, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. FARIDA SHOES PVT. LTD.
January 8, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. INTEGRATED FINANCE COMPANY LTD.
January 5, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. MUSTAQ AHMED AND ORS.
January 7, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LTD.
January 5, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. P.P. UMMERKUTTY
March 9, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. M. PONNUSWAMY
February 19, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. P. DWARKANATH REDDY
February 29, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. ENNORE COKE LTD.
January 22, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. PODDAR SANSTHAN
February 5, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX Vs. BHORUKA PARK PVT. LTD.
January 14, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE I Vs. UMAYAL ANNAMALAI
April 22, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE XV Vs. VISHRANTHI REALTY SERVICES
March 4, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE III(4) Vs. V.S.L. INDIA PVT. LTD.
February 1, 2016
THE ASSISTANT COMMISSIONER OF INCOME TAX, LARGE TAXPAYER UNIT Vs. TAMILNADU PETROPRODUCTS LTD.
January 22, 2016
THE ASST. COMMISSIONER OF INCOME TAX Vs. RAHUL SHANTARAM SAWALE
January 29, 2016
THE ASST. COMMISSIONER OF INCOME TAX Vs. ABHISHEK COTSPIN MILLS LTD.
January 29, 2016
THE ASST. COMMISSIONER OF INCOME TAX Vs. BABULAL DEVISA AGRAWAL
March 23, 2016
THE ASST. COMMISSIONER OF INCOME TAX - 2(1) Vs. KESHAVLAL TANK
February 12, 2016
THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1) Vs. SHANKAR VITTAL MOTOR CO. LTD.
March 18, 2016
THE ASST. COMMR. OF INCOME TAX Vs. ARUN THOMAS
February 3, 2016
THE ASST. COMMR. OF INCOME TAX Vs. MUTHOOT PROPERTIES & INVESTMENTS
January 7, 2016
THE ASSTT. COMMISSIONER OF INCOME TAX Vs. MPL CARS PVT. LTD.
January 8, 2016
THE ASSTT. COMMISSIONER OF INCOME TAX Vs. CARBORANDUM UNIVERSAL LTD.
January 1, 2016
THE ASSTT. COMMISSIONER OF INCOME TAX Vs. VIJAYA INBASAGARAN
April 1, 2016
THE ASSTT. COMMISSIONER OF INCOME TAX AND ORS. Vs. THE INDIA CEMENTS LTD.
January 1, 2016
THE ASSTT. COMMISSIONER OF INCOME TAX AND ORS. Vs. KFJ GOLD & DIAMONDS P. LTD. AND ORS.
February 26, 2016
THE ASSTT. COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I(1) Vs. COTTON CITY DEVELOPERS PVT. LTD.
January 22, 2016
THE ASSTT. COMMISSIONER OF INCOME TAX, COMPANY CIRCLE VI(3) Vs. SPL INFRASTRUCTURE PVT. LTD.
January 14, 2016
THE ASSTT. COMMR. OF INCOME TAX, CIRCLE-1 AND ORS. Vs. RAM KUMAR BANSAL AND ORS.
February 10, 2016
THE ASSTT./DY. COMMISSIONER OF INCOME TAX Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LTD.
January 6, 2016
THE BHILDI MERCANTILE CREDIT CO-OP. SOC. LTD. Vs. ASSTT. C.I.T., BANASKANTHA CIRCLE
January 28, 2016
THE BOMBAY PRESIDENCY GOLF CLUB LTD. Vs. ITO (EXEMPTIONS)-1(1)
February 29, 2016
THE CALCUTTA STOCK EXCHANGE LTD. Vs. DCIT
February 24, 2016
THE CHURU CENTRAL COOPERATIVE BANK LTD. Vs. THE DCIT
February 24, 2016
THE CORBETT EDUCATIONAL SOCIETY Vs. COMMISSIONER OF INCOME TAX
March 30, 2016
THE D.C.I.T. Vs. SRF LIMITED
February 19, 2016
THE D.C.I.T. Vs. RAKESH GUPTA
January 4, 2016
THE D.C.I.T. Vs. RADHEKRISHNA DEVELOPERS
January 1, 2016
THE D.C.I.T. Vs. SARA SERVICES & ENGINEERS PVT. LTD.
January 18, 2016
THE D.C.I.T., YAMUNA NAGAR CIRCLE Vs. YAMUNA POWER & INFRASTRUCTURE LTD.
February 10, 2016
THE D.C.I.T., YAMUNA NAGAR CIRCLE Vs. KEC INDUSTRIES LTD.
February 8, 2016
THE DCIT Vs. CORE HEALTHCARE LTD.
February 18, 2016
THE DCIT Vs. OM METALS INFA-PROJECTS LTD.
February 4, 2016
THE DCIT Vs. AISHANI DEVELOPERS P. LTD.
January 5, 2016
THE DCIT Vs. HARVINDER PAL SINGLA
January 5, 2016
THE DCIT Vs. STELCO STRIPS LTD.
January 5, 2016
THE DCIT Vs. VIPIN AGGARWAL
January 20, 2016
THE DCIT Vs. V. SURYA SASTRY
February 23, 2016
THE DCIT Vs. RAJESHKUMAR V. PATEL
February 26, 2016
THE DCIT Vs. TEJAS SECURITIES
March 22, 2016
THE DCIT Vs. GURU NANAK AGRI ENGG. WORKS
January 28, 2016
THE DCIT Vs. GEM PARADISE
February 17, 2016
THE DCIT 8(2) Vs. KHANNA HOTELS PVT. LTD.
January 29, 2016
THE DCIT AND ORS. Vs. ASHISH SINGLA AND ORS.
February 15, 2016
THE DCIT, CIRCLE - I(1) Vs. A.B. SUGARS LTD.
February 19, 2016
THE DCIT, CIRCLE 4(1) Vs. PUGMARKS INTERWEB LTD.
April 27, 2016
THE DCIT, CIRCLE-1 AND ORS. Vs. PD CONSTRUCTION CO. AND ORS.
February 4, 2016
THE DCIT, CIRCLE-2 Vs. GOENKA JEWELLERS
January 6, 2016
THE DCIT, CIRCLE-4 Vs. INDO-AMERICAN OPTICS LTD.
February 10, 2016
THE DCIT-2(1) Vs. THE ESTATE INVESTMENT CO. P. LTD.
January 20, 2016
THE DDIT(E)-I Vs. THE INSTITUTE OF COST ACCOUNTANTS OF INDIA
March 30, 2016
THE DDIT(E)I(1) Vs. MEHTA CHARITY TRUST
March 11, 2016
THE DDIT(IT)-2(2) Vs. UNION INVESTMENT LUXEMBOURG S.A. A/C UNIASIA PACIFIC
February 29, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. P. PANJURAJAN AND ORS.
April 1, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. THE METAL POWDER COMPANY LTD.
March 31, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. RATHNA STORES PVT. LTD.
February 12, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. MADURA MICRO FINANCE LIMITED
January 28, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. A.L. LOGISTICS PVT. LTD.
January 29, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. SHRIRAM INVESTMENTS
March 10, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. HELIOS & MATHESON INFORMATION TECHNOLOGY LIMITED
January 22, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX Vs. VELTI INDIA PVT. LTD.
January 6, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. MAZDOOR WELFARE TRUST
February 17, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. AVT MC CORMICK INGREDIENTS LTD.
February 19, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. SEENA SUNNY AND ORS.
January 5, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. CHETTINAD BUILDERS PVT. LTD. AND ORS.
March 31, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX OFFICER Vs. ALSTOM T & D INDIA LTD.
March 31, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. PATTAMBI FRUITS CO.
February 12, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. E. SHAMSUDEEN
February 1, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1) Vs. KURLON LTD.
January 21, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-IV Vs. SUBASH CHAND
January 21, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX, COMPANY CIRCLE II(1) Vs. MELAKARDI PUTHALATH FAROOK
January 22, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-1 Vs. SUGUNA FOODS LIMITED
January 14, 2016
THE DEPUTY COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE-22 Vs. A. RAMAMURTHY
March 18, 2016
THE DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS)-I Vs. ST. PETERS INSTITUTE OF HIGHER EDUCATION AND RESEARCH
January 6, 2016
THE DHANERA NAGRIK SAHKARI MANDLI LTD. Vs. THE ACIT, BANASKANTHA CIRCLE
February 5, 2016
THE DY. COMMISSIONER OF INCOME TAX Vs. THAKORBHAI M. PATEL
February 12, 2016
THE DY. COMMISSIONER OF INCOME TAX Vs. ASHRAF ABDUL RAHMAN BUHARI
March 18, 2016
THE DY. COMMISSIONER OF INCOME TAX Vs. RAJASTHAN STATE SEEDS CORPORATION LTD.
January 1, 2016
THE DY. COMMISSIONER OF INCOME TAX Vs. GUJARAT AMBUJA EXPORTS LTD.
January 22, 2016
THE DY. COMMISSIONER OF INCOME TAX Vs. ENPRO INDUSTRIES PVT. LTD.
January 20, 2016
THE DY. COMMISSIONER OF INCOME TAX Vs. WEIKFIELD IT CITI INFO PARK
March 10, 2016
THE DY. COMMISSIONER OF INCOME TAX Vs. TATA TOYO RADIATOR PVT. LTD.
March 18, 2016
THE DY. COMMISSIONER OF INCOME TAX, LARGE TAXPAYER UNIT-2 Vs. CHETTINAD CEMENT CORPORATION LTD.
March 24, 2016
THE DY. COMMISSIONER OF WEALTH TAX Vs. SUGUNA CAPITAL VENTURES PVT. LTD.
January 7, 2016
THE DY. DIRECTOR OF INCOME TAX (EXEMPTIONS)-I Vs. THE INDIA CEMENTS EDUCATIONAL SOCIETY
January 20, 2016
THE ERODE CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 4, 2016
THE I.T.O. Vs. MULTIPLEX CAPITAL LTD.
March 2, 2016
THE I.T.O. Vs. OBSERVER INVESTMENT & FINANCE PVT. LTD.
February 24, 2016
THE I.T.O. Vs. MAHAJAN INDUSTRIES P. LTD.
March 18, 2016
THE I.T.O. Vs. RAJAST DEEP OVERSEAS P. LTD.
March 11, 2016
THE I.T.O. Vs. CINCOM SYSTEMS INDIA (P) LTD.
March 18, 2016
THE INCOME TAX OFFICER Vs. KIRANJIT PASSI
March 21, 2016
THE INCOME TAX OFFICER Vs. S. 9787 K. KONDAPPANAIKENPATTY PACCS LTD.
March 16, 2016
THE INCOME TAX OFFICER Vs. PAUL DEVARAJ
March 24, 2016
THE INCOME TAX OFFICER Vs. CHANDRAKUMAR M. JAODOYA
February 26, 2016
THE INCOME TAX OFFICER Vs. ACURITE CONTRACTORS AND ENGINEERS
February 29, 2016
THE INCOME TAX OFFICER Vs. ULTRAVISION ASSOCIATES
March 9, 2016
THE INCOME TAX OFFICER Vs. HARISHANKAR GUPTA
March 31, 2016
THE INCOME TAX OFFICER Vs. PUNITHA BALAKRISHNAN AND ORS.
March 24, 2016
THE INCOME TAX OFFICER Vs. S.P. NATARAJAN
January 1, 2016
THE INCOME TAX OFFICER Vs. SHRI ANANDBAVA NETRA CHIKITSALAYA
January 1, 2016
THE INCOME TAX OFFICER 18(2)(1) Vs. VASANT J. RATH TRUST
February 29, 2016
THE INCOME TAX OFFICER AND ORS. Vs. KUNDALIKA NAGARI SAHAKARI PATSANSTHA MARYADIT AND ORS.
January 29, 2016
THE INCOME TAX OFFICER, COMPANY WARD 5(1) Vs. OPG RENEWABLE ENERGY PVT. LTD.
February 5, 2016
THE INCOME TAX OFFICER, OSD RANGE - 1 Vs. G.P. REDDY
February 5, 2016
THE INCOME TAX OFFICER, WARD 1(2) Vs. SUSHANTH RAI
January 20, 2016
THE INCOME TAX OFFICER, WARD 13(5) (I/C) Vs. DESHAM SATYANARAYANA
January 20, 2016
THE INCOME TAX OFFICER, WARD-1 Vs. DEVI PARSAD GUPTA
March 17, 2016
THE INCOME TAX OFFICER, WARD-1(1) Vs. SURESH CHAND GUPTA
February 12, 2016
THE INCOME TAX OFFICER, WARD-1(4) Vs. ZETA SOFTECH PVT. LTD.
February 5, 2016
THE INCOME TAX OFFICER, WARD-2(3) Vs. KALATHINGAL FAIZAL RAHIMAN
January 6, 2016
THE INCOME TAX OFFICER, WARD-3 Vs. PRAMOD KUMAR AGARWAL
January 6, 2016
THE INCOME TAX OFFICER, WARD-3(1) Vs. INTERNATIONAL ENGINEERS
January 21, 2016
THE INCOME TAX OFFICER, WARD-5(3) Vs. KAMLESH SHANTILAL OSWAL JAIN
March 18, 2016
THE INCOME TAX OFFICER, WARD-I(1) Vs. K. MUTHUKARUPPAN
April 22, 2016
THE INCOME TAX OFFICER-2(1) AND ORS. Vs. V.N. AGRAWAL AND ORS.
March 31, 2016
THE ITO Vs. SHARDOOL ENTERPRISES
January 18, 2016
THE ITO Vs. SHANTI POONIA
February 29, 2016
THE ITO Vs. TARUN KUMAR
January 7, 2016
THE ITO Vs. NARINDER BRAR
January 18, 2016
THE ITO Vs. JIWAN AGRICULTURAL IMPLEMENTS WORKSHOP CO-OPERATIVE INDUSTRIAL SOCIETY LTD., PATIALA
January 18, 2016
THE ITO, WARD-13(2)(1) Vs. SANJANA WIG
February 3, 2016
THE KARNATAKA STATE CO-OPERATIVE APEX BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 29, 2016
THE KARUR VYSYA BANK LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX AND ORS.
February 29, 2016
THE KATPADI CO-OPERATIVE TOWNSHIP LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
January 20, 2016
THE LAKSHMI VILAS BANK LTD. Vs. THE ASSISTANT/JOINT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE I
January 29, 2016
THE MUSIC ACADEMY MADRAS Vs. THE DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS)
April 22, 2016
THE MYSORE ELECTRICAL INDUSTRIES LTD. Vs. THE COMMISSIONER OF INCOME TAX, BANGALORE-III
January 8, 2016
THE NAKODAR CO-OPERATIVE SUGAR MILLS LTD. Vs. DCIT
March 28, 2016
THE PATIALA IMPROVEMENT TRUST Vs. THE INCOME TAX OFFICER
February 15, 2016
THE QUILON CO-OPERATIVE URBAN BANK LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1
February 8, 2016
THE S.K. DIST. CENTRAL CO-OP. BANK LTD. Vs. THE ACIT
February 26, 2016
THE SAMARPAN CO-OP. CREDIT SOCIETY LTD. Vs. THE ACIT, BANASKANTHA CIRCLE
February 5, 2016
THE SENATE Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(3)
March 18, 2016
THE STATE BANK OF PATIALA Vs. THE A.C.I.T.
March 28, 2016
THE TAMIZHVEL P.T. RAJAN COMMEMORATION TRUST Vs. THE DY. DIRECTOR OF INCOME TAX (EXEMPTIONS)-1
March 18, 2016
THE TECHNOLOGICAL INSTITUTE OF TEXTILE & SCIENCE Vs. DIRECTOR OF INCOME TAX, EXEMPTION, KOLKATA
March 18, 2016
THE TIBETAN CHILDRENS VILLAGE Vs. THE ITO
January 20, 2016
THIESS INDIA PVT. LTD. Vs. INCOME TAX OFFICER
February 10, 2016
THIO PHARMA Vs. ITO
March 30, 2016
TIKAULA SUGAR MILLS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1
April 4, 2016
TIKAULA SUGAR MILLS LTD. Vs. DCIT, CIRCLE 1
January 21, 2016
TIONG SENG CONTRACTOS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-III(2)
February 5, 2016
TIRUPATI CONSTRUCTION Vs. C.I.T.
February 3, 2016
TIRUPATI LPG INDUSTRIES LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
February 10, 2016
TODAY HOMES AND INFRASTRUCTURE PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 8, 2016
TONO THOMAS AND ORS. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 5, 2016
TOPAZ HOLDINGS PVT. LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX
February 26, 2016
TRACTEL TIRFOR INDIA PVT. LTD. Vs. ITO, WARD-16(4)
January 28, 2016
TRADERS INTERNATIONAL Vs. INCOME TAX OFFICER
February 10, 2016
TRIAD RESORTS & HOTELS P. LTD. AND ORS. Vs. WEALTH TAX OFFICER
February 12, 2016
TRINITY AUTO COMPONENTS LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX
January 20, 2016
TRIPTI MENTHOL IND. PHASE-1 Vs. DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1
April 13, 2016
TRIUNE PROJECTS PVT. LTD. Vs. ASSISTANT CIT
March 7, 2016
TRIUNE PROJECTS PVT. LTD. Vs. DCIT
February 10, 2016
TROIKA ESTATES PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, RANGE - 2(3)
February 3, 2016
TTK PROTECTIVE DEVICES LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 10, 2016
TULSIDAS J. TALAVIA AND ORS. Vs. THE INCOME TAX OFFICER
January 8, 2016
TULVINDER SINGH Vs. THE D.C.I.T.
March 29, 2016
TURBO SCAFFOLDING PVT. LTD. Vs. THE ADDL. C.I.T.
January 21, 2016
TV TODAY NETWORK LIMITED Vs. ACIT
March 1, 2016
TWIN EARTH SECURITIES PRIVATE LIMITED Vs. THE ACIT-4(2)
February 10, 2016
UDAI CHAND JAIN Vs. INCOME TAX OFFICER 2(4)
March 2, 2016
UDAYVEER SINGH BHADORIA AND ORS. Vs. J.C.I.T., RANGE-II AND ORS.
February 10, 2016
UDBHAV CONSTRUCTIONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 30, 2016
UE TRADE CORPORATION INDIA (P) LTD. Vs. INCOME TAX OFFICER
January 11, 2016
UFO MOVIES INDIA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 11, 2016
UFO MOVIES INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 8, 2016
UJJWALA SANJAY PAWAR AND ORS. Vs. THE ASST. COMMISSIONER OF INCOME TAX AND ORS.
January 15, 2016
UMA DUTT PALIWAL Vs. ADDL. CIT
February 23, 2016
UMA SHANKAR AGARWAL Vs. D.C.I.T.
January 20, 2016
UMIYASHANKAR LALJI GOR Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2
March 18, 2016
UNIFI CAPITAL PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 26, 2016
UNILEVER INDUSTRIES PVT. LTD. Vs. THE JT. CIT-(OSD)
January 8, 2016
UNIMERS INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX-10(3)
March 18, 2016
UNITECH HOSPITALITY SERVICES LTD. Vs. ACIT
March 7, 2016
UNITECH LTD. Vs. ADDITIONAL CIT
April 8, 2016
UNIVERSAL WOOLLEN MILLS Vs. THE C.I.T.-III
March 8, 2016
UPKAR INTERNATIONAL PVT. LTD. Vs. INCOME TAX OFFICER
February 24, 2016
USHA MANOHAR SHETTY Vs. ACIT 18(3)
January 6, 2016
USHA MARTIN VENTURES LTD. Vs. DCIT, CIRCLE-6
February 29, 2016
USMAN FAHEED FAYAZ Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
February 17, 2016
UTI ASSET MANAGEMENT CO. P. LTD. Vs. ADDL. CIT, RG. 10(1)
January 6, 2016
UTN CABLE COMMUNICATIONS PVT. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
January 6, 2016
UTTARANCHAL JAL VIDYUT NIGAM LIMITED Vs. DCIT
February 11, 2016
V. MOHAMMED Vs. THE DY. COMMR. OF INCOME TAX
February 11, 2016
V. RAJAGOPAL Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE IV
April 19, 2016
V. VENKATESWARA RAO Vs. INCOME TAX OFFICER
March 16, 2016
V.K. PURI AND ORS. Vs. ACIT, CIRCLE-26
February 5, 2016
V.M. STAR Vs. ACIT-16(3)
January 20, 2016
V.S. CAPITAL SERVICES PVT. LTD. Vs. ITO, WARD 17(1)
March 3, 2016
V.S.P. STORES PRIVATE LIMITED Vs. DCIT
March 30, 2016
VAIPA PHARMACEUTICALS P. LTD. Vs. ACIT-8(3)
January 20, 2016
VALLEY EXTRACTION PVT. LTD. Vs. THE JCIT
March 8, 2016
VAM-HI-FASHION GARMENT PVT. LTD. Vs. ACIT, RANGE-17
March 21, 2016
VAMSHI CHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)
February 24, 2016
VANINDER SINGH RIAR Vs. INCOME TAX OFFICER, WARD-1
March 17, 2016
VARDHMAN CHEMTECH PRIVATE LTD. AND ORS. Vs. THE ADDL. CIT, RANGE 1 AND ORS.
April 22, 2016
VARIAN INDIA P. LTD. Vs. ASST. DIT (IT) RG 2(2)
February 12, 2016
VARSHA C. BATRA Vs. THE ACIT
February 17, 2016
VASANT H. GOR AND ORS. Vs. THE ACIT
March 22, 2016
VASANT J. KHETANI Vs. JOINT COMMISSIONER OF INCOME TAX-17(3)
March 16, 2016
VASANTHA SUBRAMANIAN HOSPITALS P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-3(2)
April 22, 2016
VASHISHT ALLOYS Vs. THE D.C.I.T., CIRCLE YAMUNA NAGAR
April 21, 2016
VASTABHAI JETHABHAI KESHWARA "SATYAM" Vs. DCIT
March 16, 2016
VASUNDRA PROMOTERS PVT. LTD. Vs. ACIT CENTRAL CIRCLE - 23
April 28, 2016
VATIKA LTD. Vs. DCIT, CENTRAL CIRCLE-20
March 14, 2016
VED PARKASH Vs. THE ITO
January 13, 2016
VED PRAKASH SAMARIYA Vs. A.C.I.T.
March 11, 2016
VED SASSOMECCANICA (INDIA) (P) LTD. Vs. ITO-6(2)
January 21, 2016
VEGA JEWELLERY AND ORS. Vs. DCIT AND ORS.
March 18, 2016
VEGESINA KAMALA Vs. ITO
January 22, 2016
VENGERI SERVICE COOP. BANK LTD. Vs. THE INCOME TAX OFFICER, WARD 1(2)
January 22, 2016
VENKATA BALAJI TRANSPORT Vs. ASST. COMMISSIONER OF INCOME TAX
March 16, 2016
VENKRAFT PAPER MILLS (P) LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - I
April 22, 2016
VENUS POWER VENTURES (INDIA) LTD. Vs. DY. COMMISSIONER OF INCOME TAX
January 29, 2016
VERTEX CUSTOMER SERVICES INDIA PVT. LTD. Vs. DCIT, CIRCLE-17(1)
April 22, 2016
VESTAL INSTITUTE OF TECHNOLOGY EDUCATIONAL SOCIETY VATLURU Vs. CIT
March 24, 2016
VESTAS WIND TECHNOLOGY INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE 3(2)
April 22, 2016
VIACOM 18 MEDIA P. LTD. Vs. THE ADDL. CIT RG. 11(1)
January 29, 2016
VIDYA SAGAR SAINI Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE VI
January 21, 2016
VIJAY BALDEV MEHRA Vs. ADDL. CIT-26(1)
March 11, 2016
VIJAY C. JASWA Vs. THE ASSISTANT COMMISIONER OF INCOME TAX
March 18, 2016
VIJAY DAMODARAKURUP CHANDRAN Vs. CIT(A) XIX
January 15, 2016
VIJAY KUMAR PATNI Vs. I.T.O.
March 18, 2016
VIJAY KUMAR SAXENA Vs. THE ACIT
January 1, 2016
VIJAY POWER GENERATORS LTD. Vs. ACIT
March 30, 2016
VIJAY SOLVEX LTD. Vs. A.C.I.T.
January 11, 2016
VIJAYSINGH MANSINH MANGROLA Vs. INCOME TAX OFFICER
January 13, 2016
VIKING MARITIME INC. Vs. DCIT, CIRCLE 3(1)(2)
April 25, 2016
VIKRAM KASWAN Vs. COMMISSIONER OF INCOME TAX
March 8, 2016
VIKRANT MEHRA Vs. ITO, WARD-5(4)
March 18, 2016
VIKRANT PURI Vs. ACIT, CENTRAL CIRCLE-13
March 4, 2016
VIMALACHAL PRINT & PACK PVT. LTD. Vs. ADDL. C.I.T. AND ORS.
February 11, 2016
VINAYAKA VIDYANIKETAN Vs. COMMISSIONER OF INCOME TAX (EXEMPTIONS)
January 20, 2016
VINEY KRISHAN CHAUDHRI Vs. ASSTT. COMMISSIONER OF INCOME TAX
February 24, 2016
VINITA PAHWA Vs. ACIT, CIRCLE 3(1)
April 25, 2016
VINNY SAWHNEY Vs. THE INCOME TAX OFFICER
February 19, 2016
VINOD KUMAR ARORA Vs. ITO
March 15, 2016
VINYL CHEMICALS (INDIA) LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX - RANGE 3(3)
January 29, 2016
VIRAG DESHPANDAY DEVELOPERS Vs. THE INCOME TAX OFFICER
February 29, 2016
VIRENDER KHANNA Vs. JCIT, RANGE-37
January 21, 2016
VIRENDRA JAIN AND ORS. Vs. ACIT
February 3, 2016
VIRENDRA SINGH AND ORS. Vs. INCOME TAX OFFICER
February 17, 2016
VIRTUSA (INDIA) PVT. LTD. Vs. DCIT
March 4, 2016
VISAKHAPATNAM KAKINADA PETROLEUM, CHEMICAL & PETROCHEMICAL INVESTMENT REGION Vs. CIT-1
January 8, 2016
VISHAL DUTT Vs. INCOME TAX OFFICER
March 16, 2016
VISHVA KARMA TUBEWELL COMPANY Vs. THE ITO
February 25, 2016
VISHWA INFRASTRUCTURE AND SERVICES LTD. Vs. DY. COMMISSIONER OF INCOME TAX
March 30, 2016
VISHWASRAO MAHIPATRAO PATIL Vs. THE INCOME TAX OFFICER, WARD - 6(4)
January 22, 2016
VIVEK GYAN UDAY FOUNDATION Vs. ADIT(E)
January 5, 2016
VIVEK PRAKASH Vs. INCOME TAX OFFICER, WARD-48(4)
February 12, 2016
VODAFONE DIGILINK LTD. Vs. THE INCOME TAX OFFICER
February 5, 2016
VODAFONE INDIA SERVICES PRIVATE LTD. Vs. THE DY. COMMISSIONER OF INCOME TAX
March 18, 2016
VODAFONE SOUTH LTD. Vs. DEPUTY DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
January 8, 2016
VOLVO INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
January 20, 2016
WALCHAND PEOPLE FIRST LTD. Vs. THE INCOME TAX OFFICER-2(3) (4)
February 4, 2016
WASTE IMPACT TRUST Vs. THE COMMISSIONER OF INCOME TAX (E)
January 13, 2016
WEALTH TAX OFFICER AND ORS. Vs. CH. GOPAL REDDY AND ORS.
January 22, 2016
WELSPUN CORP. LTD. Vs. THE ITO
January 22, 2016
WEST PIONEER PROPERTIES (INDIA) PVT. LTD. Vs. THE ACIT-5(3)
January 5, 2016
WIFI NETWORKS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS)
February 24, 2016
WIND WORLD WIND FARMS (INDIA) LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, RANGE 8(1)
February 8, 2016
WIPRO LTD. Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD 1(3)
February 12, 2016
WNS GLOBAL SERVICES PVT. LTD. Vs. INCOME TAX OFFICER
February 17, 2016
WOCKHARDT HOSPITALS LTD. Vs. ASSTT. COMMISSIONER OF INCOME TAX (TDS) - 3(1)
January 5, 2016
YAGANTI CHANDRA SEKHARA RAO Vs. INCOME TAX OFFICER
February 29, 2016
YAMA FINANCE LTD. Vs. INCOME TAX OFFICER
April 18, 2016
YASH JEWELLERY PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX, RANGE 8(3)
January 15, 2016
YASHOMANDIR SAHAKARI PATPEDHI LTD. Vs. INCOME TAX OFFICER 22(2)(4)
January 20, 2016
YASHWANT SHRIKRISHNA KERHALKAR Vs. THE INCOME TAX OFFICER
February 26, 2016
YES BANK LIMITED AND ORS. Vs. ADDL. COMMISSIONER OF INCOME TAX 7(3) AND ORS.
January 1, 2016
YOGESH PRATAPSINH JADHAV Vs. ACIT
January 18, 2016
YOGRAJ SAHANI Vs. ASSTT. COMMISSIONER OF INCOME TAX
January 15, 2016
YUVRAJ MAHAJAN Vs. THE INCOME TAX OFFICER, WARD 3(3)
March 17, 2016