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Case Index
Title
Date
87015344 HEAD CONSTABLE RAM PAL SINGH Vs. UNION OF INDIA & OTHERS
June 29, 2016
A K SRIVASTAVA Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS
November 17, 2016
AADARSH KUMAR CHAUDHRI Vs. STATE OF UTTARAKHAND & ANOTHER
December 19, 2016
AAKASH SHARMA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
AARIZ NIZAM ANSARI Vs. PRINCIPAL, WELHAM BOYS SCHOOL & OTHERS
March 15, 2016
ABDUL GANI AND OTHERS Vs. MUKHTAYAR BI
June 17, 2016
ABDUL KADIR Vs. STATE OF UTTARAKHAND AND OTHERS
November 21, 2016
ABDUL REHMAN Vs. STATE OF UTTARAKHAND & OTHERS
November 30, 2016
ABDUL REHMAN & ANOTHER Vs. UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION AND ANOTHER
September 30, 2016
ABDUL SHAMAD KHAN; NARAYAN DUTT JOSHI; RAMESH CHANDAR UPRETI; RAJENDRA SINGH RAWAT; YESHPAL SINGH SAINI; MANGAT RAM; OMBHADUR JOSHI; BIRENDRA SINGH RAWAT; BASHNTI DEVI JOSHI; BHAWANI DEVI; GANGA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
September 14, 2016
ABDUL WAHEED AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
June 29, 2016
ABDULLA & OTHERS; NEW INDIA ASSURANCE COMPANY LIMITED; MUSARRAF ALI & OTHERS; SAEED AHMAD & OTHERS Vs. SUDESH RANI & OTHERS; SAEED AHMAD & OTHERS; SHAMSHEEDA @ SAVAH & OTHERS; SUCHHA SINGH & OTHERS
August 16, 2016
ABHAY CHAUDHARY Vs. UNION OF INDIA & OTHERS
March 1, 2016
ABHISHEK SINGH Vs. MAMTA PANWAR
May 17, 2016
ABRAR KHAN Vs. STATE OF UTTARAKHAND AND OTHERS
December 23, 2016
ADESH KUMAR Vs. MOHAMMAD IRFAN & ANOTHER
January 5, 2016
ADITYA CHAMOLI & OTHERS; GURNAM SINGH; SOMVIR; MADHAV SHARMA & OTHERS; PRERNA SAINI & OTHERS; AFJAL ALI & OTHERS; ANUJ RANA & OTHERS; ABHIJEET SINGH & OTHERS; ABHAY MISHRA & OTHERS Vs. UTTARAKHAND AYURVEDA UNIVERSITY & ANOTHER
July 22, 2016
AFROJ Vs. STATE OF UTTARAKHAND & ANOTHER
April 1, 2016
AFROJ AND OTHERS Vs. HARUN AND ANOTHER
August 19, 2016
AGARWAL AUTO TRADERS Vs. JOHN DEERE INDIA PVT LTD & OTHERS
December 8, 2016
AGRA DIOCESAN TRUST ASSOCIATION, A COMPANY DULY REGISTERED UNDER THE COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AT ST. PAULS CHURCH COMPOUND, 4/116 Vs. SH. ANIL DAVID S/O SH. SOLOMAN DAVID, R/O N.H.
November 8, 2016
AJAY GAUTAM Vs. UNION OF INDIA
November 19, 2016
AJAY KUMAR Vs. GYAN SINGH & OTHERS
September 28, 2016
AJAY KUMAR & ANOTHER Vs. SUSHIL KUMAR
July 15, 2016
AJAY KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
November 22, 2016
AJAY KUMAR CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
December 28, 2016
AJAY KUMAR JAISWAL Vs. STATE OF UTTARAKHAND AND OTHERS
September 29, 2016
AJAY MAGAN Vs. DY COMMISSIONER OF INCOME TAX
December 7, 2016
AJAY PAL SINGH Vs. STATE OF UTTARAKHAND
October 28, 2016
AJAY SINGH MAURYA Vs. STATE OF UTTARAKHAND AND ORS
March 18, 2016
AJAY SINGH MAURYA Vs. STATE OF UTTARAKHAND AND OTHERS
May 2, 2016
AJAY SINGH RAWAT Vs. HIGH COURT OF UTTARAKHAND UNION OF INDIA
August 27, 2016
AJAY SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
November 30, 2016
AKASH CHAUDHARY Vs. KIRAT SINGH RAWAT
May 17, 2016
AKASHDEEP SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
July 29, 2016
AKHILESH KUMAR SINGHAL & OTHERS Vs. NAVEEN PORWAL & OTHERS
June 27, 2016
ALI SHER Vs. DISTRICT SUPPLY OFFICER, HARIDWAR
December 19, 2016
ALOK KUMAR SAXENA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
March 31, 2016
ALOK PARMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
August 10, 2016
AMAN RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
AMAR NATH SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
September 2, 2016
AMAR SINGH RANA Vs. STATE OF UTTARAKHAND AND ORS.
January 11, 2016
AMAR SINGH RANDHAWA Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
AMARNATH AHUJA Vs. PRAVEEN AHUJA AND ANOTHER
June 23, 2016
AMERICAN BAPTIST FOREIGN MISSIONARY SOCIETY; SANJAY NARANG S/O LATE MANOHAR LAL NARANG; SHARON MACHADO W/O MR ROBORT MACHADO Vs. CHIEF JUDICIAL MAGISTRATE, DEHRADUN; CANTONMENT BOARD, LANDOUR CANTT, MUSSOORIE
September 20, 2016
AMIR HUSSAIN Vs. STATE OF UTTARAKHAND AND OTHERS
November 28, 2016
AMIT Vs. UNION OF INDIA & OTHERS
February 23, 2016
AMIT AGARWAL Vs. STATE OF UTTARAKHAND & OTHERS
February 25, 2016
AMIT CHOUDHARY Vs. STATE OF UTTARAKHAND AND ORS.
January 5, 2016
AMIT GAUTAM AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
February 4, 2016
AMIT JAIN AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
June 17, 2016
AMIT KUMAR VERMA Vs. SHITIJ SHUKLA & ANOTHER
July 21, 2016
AMIT SUSHIL AGARWAL Vs. STATE OF UTTARAKHAND & OTHERS
September 15, 2016
AMITABH JAUHARI Vs. STATE OF UTTARAKHAND & OTHERS
May 2, 2016
AMRISH OBEROI & OTHERS Vs. STATE OF UTTARAKHAND
June 9, 2016
AMRISH TYAGI Vs. STATE OF UTTARAKHAND
December 14, 2016
AMRIT DWELLERS P LTD Vs. PUNJAB NATIONAL BANK AND ANR
September 15, 2016
AMRITA RAWAT AND ORS. Vs. SPEAKER LEGISLATIVE ASSEMBLY AND ORS.
March 25, 2016
AMZAD ALI Vs. STATE OF UTTARAKHAND AND OTHERS
December 26, 2016
ANAND AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 9, 2016
ANAND SINGH Vs. SMT. KUNTI
November 9, 2016
ANAND SINGH FARSWAN Vs. RAMESH CHANDRA SAH; GOPAL CHANDRA SAH; RATAN SINGH
July 12, 2016
ANEESH Vs. STATE OF UTTARAKHAND AND ORS.
February 3, 2016
ANIL ARORA Vs. DISTRICT MAGISTRATE, HARIDWAR & ANOTHER
November 17, 2016
ANIL KALA AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 30, 2016
ANIL KUMAR Vs. ROHTASH SINGH & ANOTHER
April 26, 2016
ANIL KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 14, 2016
ANIL KUMAR GAUTAM Vs. STATE OF UTTARAKHAND & OTHERS
July 11, 2016
ANIL KUMAR SAH Vs. STATE OF UTTARAKHAND
November 9, 2016
ANIL KUMAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
September 27, 2016
ANIL NAUDIYAL & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 24, 2016
ANITA Vs. UTTARAKHAND POWER CORPORATION LTD & ANOTHER
December 6, 2016
ANITA NEGI Vs. STATE OF UTTARAKHAND & ANOTHER
June 30, 2016
ANITA SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
May 18, 2016
ANJU RANI Vs. STATE OF UTTARAKHAND & OTHERS
February 23, 2016
ANKIT KUMAR AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 30, 2016
ANKIT SAINI Vs. STATE OF UTTARAKHAND & ANOTHER
August 16, 2016
ANKIT SHARMA Vs. DIRECTOR, CULTURAL DIRECTORATE, GOVT OF UTTARAKHAND AND ORS
August 20, 2016
ANKUR SINGH RANA Vs. STATE OF UTTARAKHAND & ANOTHER
May 6, 2016
ANOOP UNIYAL & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 24, 2016
ANSHUL CHAUDHARY & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 9, 2016
APOORV KHANNA AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
February 4, 2016
ARCHANA DEVI Vs. STATE OF UTTARAKHAND & ANOTHER
November 21, 2016
ARCHANA SAGAR Vs. STATE OF UTTARAKHAND & ANOTHER
June 9, 2016
ARJUN KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
September 26, 2016
ARSHAD & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
March 15, 2016
ARUN KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
August 31, 2016
ARUN KUMAR MITTAL Vs. STATE OF UTTARAKHAND & OTHERS
July 15, 2016
ARVIND KUMAR CHAUDHARY Vs. THE NEW INDIA ASSURANCE COMPANY LTD. AND ANOTHER
August 23, 2016
ASHA RAM SUNDARIAL Vs. STATE OF UTTARAKAND & OTHERS
May 2, 2016
ASHA RANI & OTHERS Vs. SUBHASH SINGH GHAI & ANOTHER
May 18, 2016
ASHA SAXENA Vs. STATE OF UTTARAKHAND & OTHERS
March 5, 2016
ASHEESH KANDPAL; SUNIL KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
November 16, 2016
ASHISH RATHI ALIAS PINTU RATHI & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
July 21, 2016
ASHOK KHURANA Vs. STATE OF UTTARAKHAND
November 9, 2016
ASHOK KUMAR CHOPRA AND OTHERS Vs. GURUKULA KANGRI VISHWAVIDYALAYA AND OTHERS
November 19, 2016
ASHOK KUMAR GADIYA; RADHA KRISHNA PALIWAL; SYED ASGHAR MEHNDI Vs. STATE OF UTTARAKHAND & OTHERS
June 14, 2016
ASHOK KUMAR GARG & OTHERS Vs. BRIJ BALA GARG & OTHERS
July 12, 2016
ASHOK KUMAR GARG & OTHERS Vs. BRIJ BALA GARG & OTHERS
August 23, 2016
ASHOK KUMAR JUNEJA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
February 5, 2016
ASHOK LAKHERA & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
December 7, 2016
ASHOK SINGH Vs. STATE OF UTTARAKHAND & OTHERS
March 9, 2016
ASHRAF ALI Vs. STATE OF UTTARAKHAND & OTHERS
December 1, 2016
ASHWIN CHAUDHARY Vs. KIRAN CHAUDHARY
June 28, 2016
ASHWINI SHARMA Vs. SONIKA DHIMAN & ANOTHER
December 19, 2016
ASLAM Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
ASLAM KHAN Vs. DISTRICT MAGISTRATE HARIDWAR & ANOTHER
June 9, 2016
ASLAM SHAH & OTHERS; NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUDESH RANI & OTHERS; ASLAM SHAH & OTHERS
August 16, 2016
ATTAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
February 22, 2016
ATUL KUMAR SRIVASTAVA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
July 19, 2016
ATUL MAGAN Vs. COMMISSIONER OF INCOME TAX
December 7, 2016
ATUL RANA & OTHERS. Vs. CHIEF SECRETARY, STATE OF UTTARAKHAND AND OTHERS.
November 23, 2016
AVDHESH KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
September 17, 2016
AVINASH SINGH CHAUHAN Vs. STATE OF UTTARAKHAND & ANOTHER
June 17, 2016
AVNEESH KUMAR GUPTA Vs. CBI THROUGH S.P.E. DEHRADUN
September 14, 2016
AZIZ KHAN Vs. STATE OF UTTARAKHAND & OTHERS
December 16, 2016
AZMAL @ AZMAT & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
June 28, 2016
BABA AJEET SINGH INDUSTRIES Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
BABA RAMVIRKSH @ BABA BHOLA GIRI CHELA MAHANT KANHAIYA GIRI Vs. STATE OF UTTARAKHAND & ANOTHER
June 21, 2016
BABITA JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
August 30, 2016
BABLU Vs. BHARAT HEAVY ELECTRICALS LTD & OTHERS
September 30, 2016
BABLU ALIAS PETER Vs. STATE OF UTTARAKHAND AND OTHERS
December 5, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD ; ROOP SINGH CHAUHAN Vs. SANT RAM & OTHERS; SAVITA RAWAT & OTHERS; CHAMKO DEVI & OTHERS
July 12, 2016
BALAM SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
November 19, 2016
BALKRISHNA PURWAL Vs. ANITA PURWAL
June 24, 2016
BALVEER BATRA & ANOTHER Vs. TULA SINGH & OTHERS
November 28, 2016
BALWANT SINGH AND ANOTHER; MANASVI JAIN Vs. CHAIRMAN/M D , DELHI TRANSPORT CORPORATION AND OTHERS; BALWANT SINGH AND OTHERS
October 3, 2016
BANSAL AGRO PRODUCTS Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
BANSAL RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
BANSIDHAR JOSHI AND ORS. Vs. UTTARAKHAND SEEDS AND TARAI DEVELOPMENT CORPORATION LTD. AND ORS.
January 6, 2016
BANTI AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 25, 2016
BASANT AGRO FARM PRODUCT PVT LTD & ANOTHER Vs. ARUN BHASKAR AND ANOTHER
August 8, 2016
BEENA PAL Vs. STATE OF UTTARAKHAND & ORS
February 10, 2016
BEER SINGH Vs. UNION OF INDIA AND OTHERS
April 27, 2016
BEERSHEBA EDUCATIONAL AND WELFARE SOCIETY Vs. RAJAN VINAYAK & OTHERS
August 29, 2016
BHADRAKALI INDUSTRIES Vs. THE COMMISSIONER OF CENTRAL EXCISE
February 22, 2016
BHAGTENDER SINGH Vs. COMMISSIONER, KUMAON DIVISION, NAINITAL; STATE OF UTTARAKHAND; LOKESH S/O DIWAN CHAND; HARWANSH SINGH; SAHDEV SINGH, S/O SANT SINGH; DEVENDRA SINGH, S/O PREETAM SINGH; MADHUPREET CHAHAL
November 8, 2016
BHAGWANT SINGH Vs. DIRECTOR GENERAL, I T B P FORCE CENTRAL OFFICE CAMPUS AND OTHERS
December 2, 2016
BHAGWATI PRASAD MADHWAL Vs. STATE OF UTTARAKHAND & OTHERS
June 15, 2016
BHAGYAN DAS Vs. STATE OF UTTARAKHAND
November 21, 2016
BHAJAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
June 27, 2016
BHAN DEV & ANOTHER Vs. SMT. ALKA RAI & OTHERS
July 18, 2016
BHANWAR SINGH; ANANGPAL Vs. STATE OF UTTARAKHAND
September 1, 2016
BHARAT SINGH TOPWAL AND ORS Vs. GIRIJA SHANKAR NAUTIYAL & OTHERS.
December 13, 2016
BHAWAN SINGH Vs. STATE OF UTTARAKHAND
October 1, 2016
BHAWANA KOTHARI & ANOTHER; RAJJAN KUMAR KAFALTYA & ANOTHER; GIRISH CHANDRA & OTHERS; NARENDRA KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
April 11, 2016
BHAWNA ADHIKARI Vs. ANIL KUMAR
April 6, 2016
BHIM RATAN RAHUL Vs. STATE OF UTTARAKHAND AND OTHERS
February 5, 2016
BHIM RATAN RAHUL Vs. STATE OF UTTARAKHAND & OTHERS
March 4, 2016
BHIMSEN VERMA Vs. STATE OF UTTARAKHAND & OTHERS
September 26, 2016
BHUPAL RAM Vs. DISTRICT MAGISTRATE, BAGESHWAR & OTHERS
November 30, 2016
BHUPENDER SINGH; BIMLA DEVI AND OTHERS Vs. BIMLA DEVI AND OTHERS; BHUPENDRA SINGH & OTHERS
November 18, 2016
BHUPENDRA SINGH Vs. STATE OF UTTARAKHAND
September 30, 2016
BHUPENDRA SINGH & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
May 9, 2016
BHURA @ SAUL Vs. STATE OF UTTARAKHAND AND ANOTHER
July 21, 2016
BHURA AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
June 10, 2016
BHUSHAN KUMAR AND ORS. Vs. RAMESH NANKANI AND ORS.
April 7, 2016
BHUWAN CHANDRA ARYA Vs. STATE BANK OF INDIA & OTHERS
June 14, 2016
BHUWAN CHANDRA BALODI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
June 30, 2016
BHUWAN PRAKASH TIWARI Vs. STATE OF UTTARAKHAND & OTHERS
November 16, 2016
BICKY THAKUR AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 24, 2016
BILLU @ NAUSHAD & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 11, 2016
BIMLA DEVI Vs. STATE OF UTTARAKHAND AND OTHERS
March 8, 2016
BIRENDRA SINGH KANDARI Vs. STATE OF UTTARAKHAND & OTHERS
September 26, 2016
BISHUN DEV YADAV Vs. STATE OF UTTARAKHAND & OTHERS
November 15, 2016
BOOTA SINGH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 6, 2016
BRAJESH KUMAR JAIN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
August 9, 2016
BUDHI RAM Vs. STATE OF UTTARAKHAND AND OTHERS
December 16, 2016
CANTONMENT BOARD NAINITAL Vs. VEERA CHAUDHARY & OTHERS
September 21, 2016
CAPT ALOK SHARMA (RETD ) Vs. STATE OF UTTARAKHAND AND ANOTHER
May 6, 2016
CENTRE OF EXCELLENCE IN DISASTER MITIGATION AND MANAGEMENT Vs. M/S S.K. DYNAMICS PVT. LTD. AND OTHERS
August 27, 2016
CHAIRMAN,UTTARNACHAL (UTTARAKHAND) POWER CORPORATION LTD. Vs. JANAM SINGH
May 20, 2016
CHAMAN LAL & OTHERS Vs. DIPTI R VAISH & ANOTHER
March 23, 2016
CHAMPA DEVI RATHORE Vs. STATE OF UTTARAKHAND & OTHERS
May 4, 2016
CHANDA RAJPUT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
July 13, 2016
CHANDAN GIRI MAHANT Vs. STATE OF UTTARAKHAND
October 20, 2016
CHANDAN SINGH BISHT & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
August 3, 2016
CHANDAN SINGH RAWAT Vs. STATE OF UTTARAKHAND AND OTHERS
August 17, 2016
CHANDER PRAKASH ARYA Vs. COMMISSIONER KUMAON MANDAL, NAINITAL AND OTHERS
August 20, 2016
CHANDI PRASAD NAUTIYAL Vs. STATE OF UTTARAKHAND & OTHERS
March 30, 2016
CHANDRA KIRAN Vs. STATE OF UTTARAKHAND & ANOTHER
March 11, 2016
CHANDRA PAL AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
August 5, 2016
CHANDRA PAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
July 20, 2016
CHANDRA PRAKASH RAI Vs. BALAK NATH SHISYA MAHANT GOPAL NATH
April 5, 2016
CHANDRA SHEKHAR JOSHI AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 15, 2016
CHANDRAKALA NEGI AND OTHERS Vs. KULJEET SINGH AND OTHERS
May 11, 2016
CHANDRAPAL Vs. UTTARAKHAND JAL VIDHUT NIGAM AND OTHERS
March 23, 2016
CHANDVEER @ BHOLA PRADHAN & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 5, 2016
CHATTAR SINGH Vs. STATE OF UTTARAKHAND & ORS
October 28, 2016
CHAUDHARY DARYAV SINGH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 24, 2016
CHOP NARAYAN Vs. STATE OF UTTARAKHAND & OTHERS
March 10, 2016
COMMISSIONER OF INCOME TAX, DEHRADUN Vs. M/S AANCHAL HOTELS PVT. LTD.
June 16, 2016
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND & OTHERS
September 23, 2016
COMMITTEE OF MANAGEMENT Vs. STATE OF UTTARAKHAND & OTHERS
March 28, 2016
COMMITTEE OF MANAGEMENT GRAM VIDHYAPEETH ADARSH Vs. CHIEF EDUCATION OFFICER & OTHERS
December 6, 2016
COMMITTEE OF MANAGEMENT JANTA INTER COLLEGE Vs. STATE OF UTTARAKHAND & OTHERS
June 8, 2016
COMMITTEE OF MANAGEMENT WAQF NO 19, WAQF MASJID DHAMAWALA Vs. STATE OF UTTARAKHAND AND OTHERS
March 30, 2016
COMMITTEE OF MANAGEMENT, K L POLYTECHNIC, ROORKEE AND OTHERS Vs. POONAM AGGARWAL AND ANOTHER
June 22, 2016
D D MOTORS Vs. COMMISSIONER, COMMERCIAL TAX
August 22, 2016
D N AGRO PRODUCTS (P) LIMITED Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
DALBIR LAL Vs. STATE & ANOTHER
June 3, 2016
DARA SINGH Vs. SURAT SINGH; MANGO DEVI; BARWA & ANOTHER
May 2, 2016
DARESHPAL Vs. STATE OF UTTARAKHAND
November 9, 2016
DARSHAN KATHAYAT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
January 11, 2016
DARSHAN SINGH Vs. GOVIND SINGH & OTHERS
March 9, 2016
DAULAT KUNWAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 29, 2016
DAVENDRA SINGH Vs. SUSHIL DEVI
October 7, 2016
DAYAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
June 22, 2016
DEEPA GUPTA; ARYA PRATIBHA CHAUDHARY Vs. STATE OF UTTARAKHAND & OTHERS
July 12, 2016
DEEPAK DUDEJA Vs. RESHU DUDEJA
May 11, 2016
DEEPAK GHAI & OTHERS Vs. SANGEETA RANI
June 20, 2016
DEEPAK GOEL Vs. STATE OF UTTARAKHAND & OTHERS
June 3, 2016
DEEPAK KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
November 25, 2016
DEEPAK KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
DEEPAK RANA S/O LATE JAGAT SINGH RANA Vs. STATE OF UTTARAKHAND AND OTHERS
November 19, 2016
DELTA POWER SOLUTIONS INDIA PRIVATE LIMITED Vs. STATE OF UTTARAKHAND & OTHERS
October 4, 2016
DERA BABA DARGAH SINGH AND ANOTHER Vs. DEVENDRA DUTT BARTHWAL AND OTHERS
July 20, 2016
DEV BHOOMI INSTITUTE OF LAW & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
December 20, 2016
DEV NARAYAN VERMA Vs. COMMISSIONER/CHAIRMAN M D D A DEHRADUN & ANOTHER
November 23, 2016
DEVENDER ALIAS CHOTU & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
July 21, 2016
DEVENDRA KUMAR Vs. STATE OF UTTARANCHAL (NOW UTTARAKHAND)
October 7, 2016
DEVENDRA KUMAR SHARMA Vs. NAGAR NIGAM KASHIPUR
June 29, 2016
DEVENDRA NATH Vs. PRESCRIBED AUTHORITY/SUB- DIVISIONAL MAGISTRATE, NAINITAL & ANOTHER
October 20, 2016
DEVI DUTT BHATT Vs. STATE OF UTTARAKHAND AND OTHERS
October 5, 2016
DHANI RAM Vs. COLLECTOR, HARIDWAR & ANOTHER
May 6, 2016
DHARAM PAL & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
June 13, 2016
DHARAMPAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
April 7, 2016
DHARAMPAL AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 19, 2016
DHARAMVEER Vs. STATE OF UTTARAKHAND & OTHERS
March 16, 2016
DHARMENDRA Vs. STATE OF UTTARAKHAND & OTHERS
July 4, 2016
DHARMENDRA KANSAL Vs. UNION OF INDIA & OTHERS
May 12, 2016
DHARNIDHAR SHARMA Vs. SURESH CHANDRA JINDAL
October 28, 2016
DHIRENDRA KUMR MISHRA Vs. STATE OF UTTARAKHAND AND OTHERS
April 1, 2016
DHIRENDRA SINGH CHAUHAN AND ORS Vs. STATE OF UTTARAKHAND AND ORS
February 5, 2016
DHURAT SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
August 9, 2016
DHYAN SINGH TYAGI Vs. T H D C INDIA LIMITED, BHAGIRATHI BHAWAN, BHAGIRATHIPURAM
March 10, 2016
DHYAN SINGH TYAGI Vs. T H D C INDIA LIMITED & OTHERS
June 15, 2016
DILSHAD Vs. STATE OF UTTARAKHAND AND OTHERS
August 20, 2016
DINESH CHAND; SUDESH SHARMA; SHIV KUMAR MISHRA; ALAUDDIN; CHANDRA PRAKASH; SHYAMA RANI; PRAKASHO DEVI; MINAKSHI JETLI Vs. STATE OF UTTARAKHAND & OTHERS
September 5, 2016
DINESH CHANDRA JOSHI Vs. DISTRICT MAGISTRATE/COLLECTOR, ALMORA & OTHERS
January 21, 2016
DINESH CHANDRA JOSHI & OTHERS; ANIL SINGH NEGI Vs. STATE OF UTTARAKHAND & OTHERS
December 8, 2016
DINESH GANGOPADHYAY Vs. STATE OF UTTARAKHAND AND ORS.
January 7, 2016
DINESH LAL S/O BHIKARI DAS Vs. STATE OF UTTARAKHAND
September 23, 2016
DISTRICT CO-OPERATIVE BANK LTD Vs. SAKEEL AHMAD AND OTHERS
July 22, 2016
DIWAN NATH GOSWAMI Vs. STATE OF UTTARAKHAND AND OTHERS
March 10, 2016
DIWAN SINGH Vs. STATE OF UTTARAKHAND
January 4, 2016
DOCTOR ANSHUL CHAUHAN Vs. BOARD OF SCHOOL EDUCATION UTTARAKHAND, RAMNAGAR, DISTRICT NAINITAL
November 11, 2016
DOON VALLEY BREWERS LTD Vs. STATE OF UTTARAKHAND AND FOUR OTHERS
June 2, 2016
DR SHANTI MEHRA Vs. STATE OF UTTARAKHAND AND OTHERS
December 15, 2016
DR. AAKANSHA PRAKASH OJHA Vs. OIL AND NATURAL GAS CORPORATION LTD. AND OTHERS
July 25, 2016
DR. DEVENDRA BHASIN Vs. COMMITTEE OF BOARD OF MANAGEMENT OF D.A.V. P.G. COLLEGE, DEHRADUN AND OTHERS
June 21, 2016
DR. NEBEDITA PRIYADARSHANI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
May 5, 2016
DR. URMILA PANDEY Vs. STATE OF UTTARAKHAND AND OTHERS
July 29, 2016
DR. VINOD KUMAR CHAUHAN Vs. DR. VED PRAKASH TYAGI & OTHERS
July 12, 2016
DR. YASHWANT BARTHWAL Vs. STATE OF UTTARAKHAND & ANOTHER
July 5, 2016
EKTA JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
September 19, 2016
EMPLOYEES STATE INSURANCE CORPORATION Vs. UNIQUE HOTELS AND RESTAURANT PVT LTD , DEHRADUN
November 15, 2016
EXECUTIVE ENGINEER MANERI BHALI & ANR Vs. SHIVANAND
September 16, 2016
EXECUTIVE ENGINEER MANERI BHALI & ANR. Vs. ATAR SINGH
September 7, 2016
EXECUTIVE ENGINEER MANERI BHALI AND ANOTHER Vs. HARI SINGH NEGI
September 7, 2016
FAHAEEM; ARSHAD Vs. STATE OF UTTARAKHAND; WAKAR
September 7, 2016
FARID & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
April 21, 2016
FARID AHMAD Vs. STATE OF UTTARAKHAND
July 28, 2016
FARIDA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 4, 2016
FARIYAD Vs. STATE OF UTTARAKHAND & OTHERS
April 1, 2016
FARUKH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 27, 2016
FARUKH AHMAD Vs. ANIL DABRAL
June 27, 2016
FATEH SINGH & ANOTHER; KALYAN SINGH & ANOTHER; GEETA DEVI; SUDHA RANI & OTHERS Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANOTHER
July 5, 2016
FOOD CORPORATION OF INDIA Vs. FOOD CORPORATION OF INDIA, SHRAMIK SANGH AND OTHERS
October 28, 2016
FURKAN ALI Vs. MAHANT DEVENDRA DAS & OTHERS
July 1, 2016
G B PANT UNIVERSITY & OTHERS Vs. NEHA PANT; AYUSH KAUSHIK; RISHABH JAIN; ATUL KUMAR PANT; AKSHAY JAIN; JITENDRA KAUR; ADITHYA GAURAV SINGH; TANMAY SHARMA
August 12, 2016
G B PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY PANT NAGAR AND ANOTHER Vs. DEO MANI TRIPATHI AND ANOTHER
December 1, 2016
G K INDUSTRIES Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
GAGAN DEEP SINGH Vs. STATE OF UTTARAKHAND & OTHERS
June 14, 2016
GAJENDRA SINGH KANDIYAL Vs. STATE OF UTTARAKHAND & OTHERS
November 30, 2016
GANESH MAURYA Vs. STATE OF UTTARAKHAND AND OTHERS
November 8, 2016
GANGA DEVI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
June 21, 2016
GANGA SINGH & ANOTHER Vs. SMT. CHUNNI DEVI & OTHERS
December 1, 2016
GAURAV MAWARI Vs. STATE OF UTTARAKHAND AND OTHERS
August 24, 2016
GAURAV SINGH Vs. STATE OF UTTARAKHAND & OTHERS
June 27, 2016
GAYASUDDIN Vs. JINTENDRA SINGH SARNA
January 7, 2016
GEETA KIRAN W/O (LATE) SHAILENDRA KUMAR Vs. SECRETARY MEDICAL, HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS
February 27, 2016
GEETA RAM NAVANI Vs. STATE OF UTTARAKHAND & OTHERS
March 1, 2016
GEMINI PHARMACEUTICALS LIMITED; HEMLATA Vs. STATE BANK OF INDIA & OTHERS
November 7, 2016
GENERAL MANAGER, UTTARAKHAND TRANSPORT CORPORATION Vs. ANARI DEVI
June 1, 2016
GHANSHYAM DAS & OTHER Vs. NATHIRAM & ANOTHER
June 22, 2016
GHANSHYAM DAS AGARWAL Vs. STATE OF UTTARAKHAND AND ANOTHER
June 18, 2016
GHANSHYAM SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
March 10, 2016
GIRDHARI LAL CHANDHOK Vs. STATE OF UTTARAKHAND & OTHERS
June 14, 2016
GIRDHARI LAL SAHU Vs. STATE OF UTTARAKHAND & OTHERS
August 4, 2016
GIRDHARI LAL SAHU Vs. STATE OF UTTARAKHAND AND OTHERS
November 30, 2016
GIRDHARI LAL SAHU (G L SAHU) Vs. STATE OF UTTARAKHAND & OTHERS
August 5, 2016
GIRDHARI LAL SAHU (G L SAHU) & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 9, 2016
GIRISH CHANDRA DHASMANA Vs. MADHAVI RAWAT
June 13, 2016
GIRISH SINGH RAWAT Vs. BHARAT SINGH NEGI
May 17, 2016
GOGOAL HYDRO PRIVATE LIMITED Vs. BHARAT HEAVY ELECTRICALS LIMITED
October 7, 2016
GOPAL KRISHNA VERMA Vs. TAHIR
September 8, 2016
GOPAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
GOPAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 9, 2016
GOPAL SINGH RAWAT AND ANOTHER Vs. STATE OF UTTARAKHAND
May 10, 2016
GOPAL SINGH RAWAT; ROOP SINGH; SHER SINGH & OTHERS; TEEKA PRASAD; RATAN SINGH & OTHERS; PRATAP SINGH & OTHERS; SHYAM SINGH MEHRA; MANGAL SINGH & OTHERS; RAJENDRA SINGH & OTHERS; SHIVRAJ SINGH & OTHERS; BHOPAL SINGH & OTHERS; DYAL SINGH & OTHERS; VACHASPAT Vs. STATE OF UTTARAKHAND & OTHERS
May 3, 2016
GOVIND BALLABH PANDE (SINCE DECEASED) THROUGH LEGAL HEIRS Vs. POWER GRID CORPORATION & ANOTHER
December 5, 2016
GOYAL KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
GULAM MUSTAFA & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 29, 2016
GULSHAN Vs. STATE OF UTTARAKHAND & OTHERS
July 14, 2016
GULSHAN ARORA Vs. VIJAY LAXMI
November 23, 2016
GURDAYAL SINGH & ANOTHER Vs. BUD SINGH
August 3, 2016
GURDEEP SINGH CHAUHAN Vs. DISTRICT MAGISTRATE & ANOTHER
December 14, 2016
GURJEET SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2016
GURU KRIPA RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
GURU PRASAD Vs. COLLECTOR, COLLECTORATE, DEHRADUN & OTHERS
November 21, 2016
HAKAM ALI KHAN Vs. DISTRICT MAGISTRATE & OTHERS
March 3, 2016
HANIF AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
June 6, 2016
HANIFA BEGUM Vs. STATE OF UTTARAKHAND & ANOTHER
June 29, 2016
HANUMAN RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
HARDEEP SINGH Vs. UTTARAKHAND TRANSPORT CORPORATION & OTHERS
November 30, 2016
HARDEO SINGH Vs. UNION OF INDIA
March 18, 2016
HARDEO SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 8, 2016
HARI CARGO CARRIER Vs. STATE OF UTTARAKHAND
March 9, 2016
HARI DATT PATHAK Vs. SANJEEDA BEGUM
August 9, 2016
HARI OM Vs. BHARAT HEAVY ELECTRICALS LTD & OTHERS
August 29, 2016
HARIHAR RAM Vs. STATE OF UTTARAKHAND
October 7, 2016
HARISH CHAND Vs. STATE OF UTTARAKHAND AND OTHERS
May 13, 2016
HARISH CHANDRA DHAULAKHANDI Vs. STATE OF UTTARAKHAND AND OTHERS
February 5, 2016
HARISH CHANDRA SINGH RAWAT Vs. UNION OF INDIA & ANOTHER
April 21, 2016
HARISH CHANDRA SINGH RAWAT Vs. UNION OF INDIA AND ORS.
March 29, 2016
HARISH KUMAR MUNJAL & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
August 5, 2016
HARISH KUMAR; NARESH KUMAR; RAJESH NAUTIYAL; RAKESH MOHAN BACHETI; RAJNISH KUMAR; AJAY KARKI Vs. UNION OF INDIA & OTHERS
September 19, 2016
HARISH RATHORE Vs. STATE OF UTTARAKHAND AND OTHERS
December 7, 2016
HARJINDER SINGH @ BILLA Vs. HARVANSH LAL
July 13, 2016
HARKEWAL SINGH & ANR Vs. STATE OF UTTARAKHAND AND OTHERS
December 29, 2016
HARPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
September 22, 2016
HARPREET SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
August 10, 2016
HARSWAROOP AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
June 18, 2016
HASRAT AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
August 5, 2016
HAZI POWERLOOMS PVT LTD Vs. UNION OF INDIA & ANOTHER
December 16, 2016
HEAD CONSTABLE RAM PAL SINGH Vs. UNION OF INDIA & OTHERS
July 1, 2016
HEEMA VERMA Vs. STATE OF UTTARAKHAND & OTHERS
June 13, 2016
HEERA BALLABH BHATT AND ORS Vs. STATE OF UTTARAKHAND AND ORS
November 29, 2016
HEERA SINGH BORA AND OTHERS; KM SHRADDHA DOBHAL; ARVIND SINGH RANA; DIGPAL SINGH AND ANOTHER; CHANDRA MOHAN SINGH ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS; STATE OF UTTARAKHAND
September 22, 2016
HEM RAJENDRA BAHUGUNA Vs. UTTARAKHAND TRANSPORT CORPORATION, DEHRADUN & OTHERS
April 18, 2016
HEMENDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
April 29, 2016
HIMANSHU KUKREJA Vs. STATE OF UTTARAKHAND AND ANOTHER
May 9, 2016
HIMANSHU MINOR Vs. STATE OF UTTARAKHAND
December 28, 2016
HIRDESH DEVI; SURESH PAL Vs. STATE OF UTTARAKHAND & OTHERS
June 2, 2016
HIROMANI AND ANOTHER Vs. SMT ALKA RAI AND OTHERS
July 18, 2016
HUIDROM SARJUBALA Vs. STATE OF UTTARAKHAND
September 15, 2016
HUKUM SINGH Vs. RAJBALA & OTHERS
May 10, 2016
I C I C I LOMBARD GENERAL INSURANCE COMPANY LTD Vs. DEVKI DEVI & OTHERS
October 20, 2016
I.C.I.C.I. LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. BALA DEVI & OTHERS
May 4, 2016
IBRAHIM Vs. STATE OF UTTARAKHAND & ANOTHER
August 11, 2016
ICICI LOMBARD GENERAL INSURANCE COMP. LTD. Vs. MASTER ANKUR AND ORS.
January 5, 2016
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. MUNNI DEVI & ANOTHER
August 17, 2016
IMRAN Vs. STATE OF UTTARAKHAND
June 1, 2016
IMRAN Vs. STATE OF UTTARAKHAND AND OTHERS
December 17, 2016
IMRAN ALI Vs. STATE OF UTTARAKHAND & OTHERS
May 2, 2016
IMRAT JAHA AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
August 20, 2016
IN THE MATTER OF THE PROTECTION OF FOREST ENVIRONMENT Vs. UNION OF INDIA AND OTHERS
December 19, 2016
INAM ALI Vs. STATE OF UTTARAKHAND
June 2, 2016
INAM AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
April 5, 2016
IQBAL SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
July 28, 2016
IRFAN AHMAD Vs. PARMESHWARI DEVI
November 28, 2016
IRSHAD HUSSAIN Vs. PROJECT DIRECTOR, NATIONAL HIGHWAYS & ANOTHER
November 29, 2016
ISH KUMAR @ HARISH KUMAR Vs. SMT. REKHA SHARMA
May 6, 2016
ISH MEDICOS PRIVATE LIMITED Vs. STATE OF UTTARAKHAND
November 9, 2016
ISHLAM & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
May 12, 2016
ISHRAT HUSSAIN & ANOTHER Vs. AMIT JAIN & OTHERS
December 22, 2016
ISHTAKHAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
March 16, 2016
ISPAK AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 25, 2016
ISRAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 29, 2016
ISRAR AHMED & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
November 23, 2016
ISRAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
February 3, 2016
JABAR SINGH RAUTELA; SHIV KUMAR Vs. BHOLA SINGH NEGI
June 13, 2016
JABIR Vs. STATE OF UTTARAKHAND
June 1, 2016
JAGBIR SINGH & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
July 29, 2016
JAGDEEP SINGH @ JAGGA Vs. SENIOR SUPERINTENDENT OF POLICE, UDHAM SINGH NAGAR AND OTHERS
May 17, 2016
JAGDEEP SINGH @ JAGGA AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
July 20, 2016
JAGDISH CHANDRA JOSHI Vs. DISTRICT MAGISTRATE, BAGESHWAR & OTHERS
December 6, 2016
JAGDISH JOSHI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
October 3, 2016
JAGDISH PRASAD SHAH Vs. DISTRICT MAGISTRATE, NAINITAL & OTHERS
September 7, 2016
JAGDISH SINGH SATWAL Vs. SMT. CHAMPA BISHT
April 25, 2016
JAGJEET SINGH & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 5, 2016
JAGPAL SINGH & ANOTHER; SANDEEP KUMAR Vs. BIRLA COMPANY & OTHERS
April 27, 2016
JAGTAR SINGH BAJWA & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
July 28, 2016
JAGVEER Vs. STATE OF UTTARAKHAND
September 15, 2016
JAGVEER SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 16, 2016
JAHANGIR ALAM Vs. HEMWATI NANDAN BAHUGUNA UNIVERSITY & OTHERS
December 20, 2016
JAHANGIR AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 30, 2016
JAI PRAKASH BISHT & OTHERS; AJENDRA AJAY Vs. UNION OF INDIA & OTHERS; STATE OF UTTARAKHAND & OTHERS
November 19, 2016
JAI PRAKASH KUSHWAHA Vs. STATE OF UTTARAKHAND
December 9, 2016
JAI PRAKASH TRIPATHI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
August 19, 2016
JAI SINGH Vs. AJAI SINGH AND OTHERS
June 13, 2016
JAIPRAKASH Vs. STATE OF UTTARAKHAND & ANOTHER
January 14, 2016
JAIVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
July 22, 2016
JAKIR HUSSAIN Vs. STATE OF UTTARAKHAND
January 5, 2016
JAKIR HUSSAIN Vs. STATE OF UTTARAKHAND
November 9, 2016
JAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
May 12, 2016
JAMEEL AHMAD AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 16, 2016
JAMSHED & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
April 22, 2016
JARNAIL SINGH Vs. GURBACHAN SINGH
June 6, 2016
JARNAIL SINGH & OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
July 28, 2016
JASMEET KAUR Vs. STATE OF UTTARAKHAND & OTHERS
September 7, 2016
JASPAL SINGH Vs. RESHAN KAUR
November 30, 2016
JASVEER SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
April 18, 2016
JASVEER SINGH & OTHERS Vs. STATE OF UTTARAKHAND
October 20, 2016
JASWANT SINGH @ JASSA Vs. STATE OF UTTARAKHAND & ANOTHER
May 18, 2016
JDA CONSTRUCTIONS & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
September 5, 2016
JEEWAN CHANDRA JOSHI Vs. STATE OF UTTARAKHAND AND OTHERS
June 17, 2016
JINTENDRA SINGH SARNA S/O JAGDISH SINGH SARNA Vs. GAYASUDDIN @ RAJU S/O HAFIZ ULLAH
March 2, 2016
JITENDRA SINGH; MOHD HANEEF; SURENDRA SINGH KAMBOJ Vs. UTTARAKHAND TRANSPORT CORPORATION & OTHERS
March 5, 2016
JITENDRA SORARI Vs. STATE OF UTTARAKHAND & OTHERS
April 18, 2016
JITIN BHASIN Vs. MAMTA SURI
August 16, 2016
JOGENDER SINGH PUNDEER Vs. STATE OF UTTARAKHAND & OTHERS
March 21, 2016
JOGENDRA KUMAR & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
May 3, 2016
JUGRAN CONSTRUCTION Vs. CHIEF GENERAL MANAGER & OTHERS
June 21, 2016
K C ARYA Vs. STATE OF UTTARAKHAND & OTHERS
April 1, 2016
K L KAUBIYAL Vs. STATE OF UTTARAKHAND AND ORS
June 13, 2016
K P SHRIVASTAV Vs. STATE OF UTTARAKHAND
April 6, 2016
KADIR Vs. STATE OF UTTARAKHAND AND OTHERS
November 17, 2016
KAILASH AGARWAL Vs. STATE OF UTTARAKHAND
November 15, 2016
KAILASH CHANDRA RASTOGI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
November 21, 2016
KAILASH PRAKASH JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
August 29, 2016
KAILASH RAM Vs. STATE OF UTTARAKHAND & OTHERS
September 17, 2016
KAKORAKHAL AND ANOTHER Vs. MADHUSUDAN ARYA AND OTHERS
October 19, 2016
KALA DEVI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
November 17, 2016
KALAG RAM CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
November 11, 2016
KALAWATI DEVI Vs. MALADHAR KUKRETI
September 27, 2016
KAMAL ARORA AND OTHERS Vs. DISTRICT CO-OPERATIVE BANK LTD., DEHRADUN AND OTHERS
March 10, 2016
KAMAL CHAUHAN Vs. STATE OF UTTARAKHAND AND OTHERS
August 17, 2016
KAMAL GUPTA AND OTHERS Vs. SMT. ASHA SHARMA
September 1, 2016
KAMAL KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 7, 2016
KAMLA CHANYAL Vs. STATE OF UTTARAKHAND AND ANOTHER
November 29, 2016
KAMLA DEVI Vs. NAND RAM GIRI & OTHERS
December 2, 2016
KAMMU AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 26, 2016
KAMNI VERMA Vs. STATE OF UTTARAKHAND AND ORS
April 12, 2016
KANDARI ASSOCIATES AND OTHERS Vs. GARHWAL MANDAL VIKAS NIGAM THROUGH
December 5, 2016
KANTA CHANDLE Vs. STATE OF UTTARAKHAND & OTHERS
March 31, 2016
KANTI RAM JOSHI Vs. CHIEF INFORMATION COMMISSIONER AND ORS
June 28, 2016
KAPIL AGARWAL Vs. STATE OF UTTARAKHAND & OTHERS
June 8, 2016
KAPIL RANA Vs. STATE OF UTTARAKHAND AND OTHERS
December 26, 2016
KARAMVEER SINGH & ORS Vs. STATE OF UTTARAKHAND & ORS
February 5, 2016
KARAN MEHRESH Vs. STATE OF UTTARAKHAND & OTHERS
April 7, 2016
KASHIM ALI Vs. STATE OF UTTARAKHAND & OTHERS
November 30, 2016
KASHMIRI DEVI Vs. VIJAY LAXMI
December 2, 2016
KAUSHAL SHARMA; VARUN PANDEY & ANOTHER; MUNI KAKKAD Vs. STATE OF UTTARAKHAND & OTHERS
September 16, 2016
KAUSHALYA DEVI AND ANOTHER; AJIT SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
August 9, 2016
KAVITA SRIVASTAVA Vs. STATE OF UTTARAKHAND & OTHERS
December 8, 2016
KEENETH JOAB Vs. CENTRAL BUREAU OF INVESTIGATION
April 6, 2016
KEHAR SINGH Vs. RANVEER SINGH AND OTHERS
October 26, 2016
KESHAR SINGH NEGI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
May 9, 2016
KESHAR SINGH PANWAR & OTHERS; PRAKASH PANT Vs. STATE OF UTTARAKHAND & OTHERS; UNION OF INDIA & ANOTHER
November 19, 2016
KESHAV SAXENA @ NITESH GAURAV AND ANOTHER Vs. MANISHA SEXENA
July 13, 2016
KHALIL AHMAD Vs. NAGAR NIGAM, HARIDWAR AND ORS
March 19, 2016
KHALIL BEG @ GUDDU BEG & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 5, 2016
KHARAK BAHADUR AND RAM BAHADUR Vs. STATE OF UTTARAKHAND
May 13, 2016
KHEEM SINGH Vs. STATE OF UTTARAKHAND
May 19, 2016
KHEMRAJ SEMWAL Vs. STATE OF UTTARAKHAND AND OTHERS
July 15, 2016
KINU SARKAR Vs. STATE OF UTTARAKHAND & OTHERS
October 3, 2016
KIRAN GOSWAMI & OTHERS Vs. JHUSHAL NATH GOSWAMI
June 13, 2016
KISAN RICE & FLOUR MILL Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
KISAN SINGH NEGI Vs. STATE OF UTTARAKHAND & OTHERS
December 2, 2016
KISHAN SINGH NEGI AND OTHERS; SUMANT PRASAD BHATT; JAMAN SINGH BHAISORA AND ANOTHER; NARESH CHANDRA PANT AND OTHERS; FAHEEM AHMAD; KALYAN SINGH RAWAT AND ANOTHER; SHYAM SINGH LATWAL AND ANOTHER; SURYA PRAKASH AND ANOTHER; DINESH KUMAR AND OTHERS; VIRENDRA Vs. STATE OF UTTARAKHAND AND OTHERS
July 21, 2016
KISHOR KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
October 19, 2016
KM NANDA BUM Vs. UTTARAKHAND TRANSPORT CORPORATION
August 30, 2016
KM TARUNA Vs. VICE CHANCELLOR, G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY & OTHERS
September 1, 2016
KM. BEERBALA Vs. STATE OF UTTARAKHAND & OTHERS
October 24, 2016
KOWA SHOJI CO LTD Vs. OIL AND NATURAL GAS CORPORATION LTD
August 17, 2016
KRANTIVEER Vs. STATE OF UTTARAKHAND
October 19, 2016
KRISHANEE INFRASTRUCTURE PVT LTD & OTHERS Vs. STATE BANK OF INDIA & ANOTHER
September 2, 2016
KRISHI UTPADAN MANDI SAMITI & OTHERS Vs. SAVITA GARG
August 26, 2016
KRISHNA CHANDRA JOSHI AND ANOTHER; KAMAL KISHORE JOSHI AND ANOTHER ; NANDAN BAN GOSWAMI; STATE OF UTTARAKHAND AND ANOTHER Vs. RAKESH NEGI AND OTHERS ; STATE OF UTTARAKHAND AND OTHERS ; MUKESH RAWAT
October 6, 2016
KRISHNA JINDAL Vs. STATE OF UTTARAKHAND & ANOTHER
June 29, 2016
KRISHNA KUMAR KALRA Vs. INSURANCE OMBUDSMAN OFFICE AND OTHERS
November 24, 2016
KRISHNA PRAKASH & ANOTHER Vs. STATE OF UTTARAKHAND
September 21, 2016
KRISHNA UNIYAL Vs. GEETANJALI CHAUDHARY
August 3, 2016
KULAWANT SINGH Vs. STATE OF UTTARAKHAND
May 17, 2016
KULDEEP Vs. STATE OF UTTARAKHAND & ANOTHER
May 17, 2016
KULDEEP SINGH Vs. DHARMENDER KUMAR JAIN & OTHERS
October 28, 2016
KULDEEP SINGH Vs. DHARAMENDER KUMAR JAIN & OTHERS
May 19, 2016
KUMUD VAIDYA Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
June 7, 2016
KUMUDANI SRIVASTAVA Vs. STATE OF UTTARAKHAND AND OTHERS
December 16, 2016
KUNDAN SINGH Vs. STATE OF UTTARAKHAND
September 30, 2016
KUNDAN SINGH BHAKUNI Vs. STATE OF UTTARAKHAND
May 6, 2016
KUNTI DEVI Vs. RAJENDRA SINGH
May 3, 2016
KUNTLESH & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
March 8, 2016
KUNWAR SINGH Vs. DISTRICT MAGISTRATE, NAINITAL AND OTHERS
October 3, 2016
KURBAN @ BHURA Vs. STATE OF UTTARAKHAND & OTHERS
November 22, 2016
LAKSHIT BATTA Vs. STATE OF UTTARAKHAND
May 17, 2016
LAL SINGH BORA Vs. STATE OF UTTARAKHAND AND OTHERS
September 17, 2016
LALIT BELWAL Vs. JAGJEET SINGH ARORA AND ANOTHER
January 6, 2016
LALIT KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
November 19, 2016
LALIT MIGLANI Vs. STATE OF UTTARAKHAND AND OTHERS
December 2, 2016
LATAFAT Vs. STATE OF UTTARAKHAND AND OTHERS
February 1, 2016
LAXMAN LAL VERMA Vs. STATE OF UTTARAKHAND AND THREE OTHERS
June 2, 2016
LAXMAN SINGH Vs. KAILASHI DEVI & ANOTHER
April 21, 2016
LAXMAN SINGH JHINKWAN Vs. STATE OF UTTARAKHAND
May 30, 2016
LAXMI CHAND SHARMA Vs. DEPUTY DIRECTOR EDUCATION & OTHERS
May 12, 2016
LAXMI DEVI Vs. STATE OF UTTARAKHAND & OTHERS
November 17, 2016
LAXMI RATURI Vs. STATE OF UTTARAKHAND & OTHERS
April 22, 2016
LEELA @ LEELA BISHT; SUSHILA TRIPATHI Vs. STATE OF UTTARAKHAND & OTHERS; DISTRICT PROGRAMME OFFICER & OTHERS
August 2, 2016
LEELA DASILA Vs. STATE OF UTTARAKHAND & OTHERS
June 21, 2016
LEELADHAR PANT Vs. STATE OF UTTARAKHAND AND OTHERS
May 17, 2016
LOKESH KUMAR Vs. STATE OF UTTARAKHAND
October 20, 2016
LOKESH SHARMA AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 22, 2016
M/S ARIHANT NARROW FABRICS (P) LTD. Vs. STATE OF UTTARAKHAND AND OTHERS
March 8, 2016
M/S DURGA OIL AND STEEL WORKS & OTHERS Vs. EMPLOYEES STATE INSURANCE CORPORATION & OTHERS
July 14, 2016
M/S ENSCO MARITIME LTD. Vs. ADDITIONAL DIRECTOR OF INCOME TAX
May 30, 2016
M/S HINDUSTAN PETROLEUM CORPORATION LTD. & ANOTHER Vs. BABA NIHAL SINGH BHALLA
August 1, 2016
M/S MARUTI SAH & BROTHERS Vs. INCOME TAX OFFICER
December 26, 2016
M/S MEN POWER SECURITY AGENCY (REGD.) Vs. STATE OF UTTARAKHAND AND OTHERS
June 30, 2016
M/S RAJBHRA MEDICARE PRIVATE LTD. Vs. STATE OF UTTARAKHAND AND OTHERS.
November 24, 2016
M/S SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. MR. MASHKOOR AND ANOTHER
July 13, 2016
M/S SPX DRY COOLING TECHNOLOGIES Vs. BHARAT HEAVY ELECTRICALS LIMITED & ANOTHER
October 25, 2016
M/S VIRTUAAL RETAIL PRIVATE LIMITED Vs. M/S TITAN COMPANY LIMITED
August 3, 2016
M/S VISHWANATH PAPER AND BOARDS LTD. Vs. STATE OF UTTARAKHAND & OTHERS
June 2, 2016
MAA CHANDI DEVI TEMPLE PARMARTHTRUST & OTHERS Vs. MAA CHANDI DEVI TEMPLE TRUST & OTHERS
July 27, 2016
MAA CHANDI DEVI TEMPLE TRUST & ANOTHER Vs. ROHIT GIRI & OTHERS
April 27, 2016
MADAN KUKRETI Vs. RAZA ABBAS & OTHERS
March 8, 2016
MADAN LAL Vs. STATE OF UTTARAKHAND
November 9, 2016
MADHUSUDAN ARYA Vs. STATE OF UTTARAKHAND & OTHERS
November 17, 2016
MAHASHAKTI EDUCATION SOCIETY LANDAUR Vs. STATE OF UTTARAKHAND
November 23, 2016
MAHAVEER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
October 5, 2016
MAHBOOB ALI Vs. STATE OF UTTARAKHAND
October 7, 2016
MAHENDRA KUMAR SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
February 26, 2016
MAHENDRA SINGH Vs. STATE OF UTTARAKHAND AND ANOTHER
May 2, 2016
MAHENDRA SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
November 18, 2016
MAHENDRA SINGH MEHTA Vs. STATE OF UTTARAKHAND THROUGH COLLECTOR, NAINITAL
August 23, 2016
MAHESH CHANDRA JOSHI Vs. GRAND HOTEL, MALL, NAINITAL & OTHERS
December 14, 2016
MAHESH CHANDRA TIWARI Vs. STATE OF UTTARAKHAND & OTHERS
February 22, 2016
MAHESH RAM AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 19, 2016
MAHIPAL SHAH Vs. MAHESH POKHARIYAL & ANOTHER
October 20, 2016
MAHIPAL SINGH & ANOTHER Vs. NISHA GUPTA
March 16, 2016
MAHTAB Vs. STATE OF UTTARAKHAND
November 10, 2016
MALTI GUPTA Vs. SANDEEP BHANDARI @ SANDEEP OMI
September 14, 2016
MAM CHAND Vs. STATE OF UTTARAKHAND
November 9, 2016
MANAGING DIRECTOR, KUMAON MANDAL VIKAS NIGAM LTD , NAINITAL AND ANOTHER Vs. MATHURA DUTT PANDEY AND ANOTHER
December 5, 2016
MANGAL CHOUHAN Vs. SANGEETA
November 19, 2016
MANGATA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
April 7, 2016
MANGERAM AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 5, 2016
MANGTA AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 14, 2016
MANIK GHOSH Vs. SOHAM INNOVATIVE VENTURE
July 12, 2016
MANIK GHOSH Vs. ARVIND SINGH DEVOPA
July 12, 2016
MANISH CHAUHAN AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 21, 2016
MANISH KUMAR Vs. STATE OF UTTARAKHAND
November 9, 2016
MANISH TAYAL & ANOTHER Vs. MOHD SHARIQ & OTHERS
March 10, 2016
MANISHA BISHT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
May 13, 2016
MANISHA GIROTI Vs. STATE OF UTTARAKHAND & ANOTHER
May 6, 2016
MANISHA YADAV Vs. STATE OF UTTARAKHAND AND OTHERS
October 18, 2016
MANJEESH KUMAR SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
March 4, 2016
MANJEET SINGH AND OTHERS; HIRA SINGH; SUKHVINDER SINGH & OTHERS; GURMIT SINGH AND ANOTHER; JOGA SINGH AND OTHERS Vs. HARDEO SINGH AND OTHERS; UNION OF INDIA AND OTHERS
October 27, 2016
MANJU BHARADWAJ Vs. STATE OF UTTARAKHAND & ANOTHER
March 11, 2016
MANJU KANDPAL Vs. STATE OF UTTARAKHAND & OTHERS
December 13, 2016
MANOJ BUTOLA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 28, 2016
MANOJ GUPTA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
August 11, 2016
MANOJ JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
March 18, 2016
MANOJ KUMAR VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
May 6, 2016
MANSARAM NAINWAL Vs. UTTARAKHAND TRANSPORT ROAD CORPORATION & OTHERS
November 15, 2016
MANVENDRA DEV TYAGI Vs. HARBANSH CHUG AND ORS
November 30, 2016
MATINA Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2016
MAYUR DEV SINGH Vs. STATE OF UTTARAKHAND & OTHERS
June 28, 2016
MEENA Vs. STATE OF UTTARAKHAND AND OTHERS
June 30, 2016
MEETU JAIN Vs. BANK OF BARODA
March 1, 2016
MEHANDI HASSAN Vs. STATE OF UTTARAKHAND AND ANOTHER
June 21, 2016
MEHARBAN Vs. STATE OF UTTARAKHAND AND OTHERS
December 9, 2016
MEHARBAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 30, 2016
MEHMOOD AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
January 4, 2016
MEHWAR KALAN SAHKARI SHRAM SANVIDA SAMITI LTD Vs. STATE OF UTTARAKHAND & OTHERS
November 8, 2016
MISS MADHU MAIKHURI Vs. STATE OF UTTARAKHAND & OTHERS
January 5, 2016
MITHLESH KUMARI PANDEY Vs. COMMISSIONER KUMAON, NAINITAL & OTHERS
August 20, 2016
MITHUN KUMAR YADAV MINOR Vs. CHAIRMAN CENTRAL BOARD
May 25, 2016
MOHAMMAD IMRAN Vs. STATE OF UTTARAKHAND AND OTHERS
April 25, 2016
MOHAMMAD IMRAN AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 27, 2016
MOHAMMAD KHURSHID Vs. RAMESH SINGH AND OTHERS
October 7, 2016
MOHAMMAD NAUSHAD @ SULLA Vs. STATE OF UTTARAKHAND AND ANOTHER
February 3, 2016
MOHAMMAD SAEEM AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
September 22, 2016
MOHAMMAD SALIM Vs. STATE OF UTTARAKHAND
March 8, 2016
MOHAMMAD USMAN Vs. STATE OF UTTARAKHAND & OTHERS
September 7, 2016
MOHAN LAL DHYANI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
March 8, 2016
MOHAN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
March 1, 2016
MOHAN SINGH KARKI Vs. MOHANI DEVI
October 28, 2016
MOHAN SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
March 31, 2016
MOHAR SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
June 23, 2016
MOHD ALI @ PAPPU AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 19, 2016
MOHD ANNEES Vs. STATE OF UTTARAKHAND & OTHERS
June 20, 2016
MOHD HASHIM Vs. STATE OF UTTARAKHAND & OTHERS
April 19, 2016
MOHD JAFAR Vs. DISTRICT MAGISTRATE, HARIDWAR & OTHERS
November 17, 2016
MOHD MUSTAKEEM AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 9, 2016
MOHD OSAMA Vs. STATE OF UTTARAKHAND
September 15, 2016
MOHD RIJWAN; MUNNI BEGUM & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 5, 2016
MOHD SALIM Vs. STATE OF UTTARAKHAND AND OTHERS
December 5, 2016
MOHD USMAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
May 12, 2016
MOHD YUNUS & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
July 26, 2016
MOHD. AADIL AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 1, 2016
MOHD. NADEEM AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 1, 2016
MOHD. RAMZAN Vs. MOHD. SAMMI AND ORS.
March 22, 2016
MOHIT Vs. STATE OF UTTARAKHAND AND OTHERS
December 16, 2016
MOHIT KUMAR AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
MOHIT KUMAR GANDHI Vs. INDIAN OIL CORPORATION LTD & ANOTHER
June 9, 2016
MOHMMAD NASIR Vs. STATE OF UTTARAKHAND & OTHERS
May 2, 2016
MOHNI GOSWAMI Vs. STATE OF UTTARAKHAND & OTHERS
March 4, 2016
MOIN KHAN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
May 4, 2016
MOMINA PARVEEN & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
May 9, 2016
MOOL CHAND Vs. STATE OF UTTARAKHAND & ANOTHER
May 16, 2016
MORBET HEALTH CARE (P) LTD. Vs. PUNJAB NATIONAL BANK
March 21, 2016
MOTI RAM AND SEVEN OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 7, 2016
MS BAKSHI RICE MILL Vs. STATE OF UTTARAKHAND AND ANOTHER
December 5, 2016
MS SHAHNAZ AYURVEDICS Vs. PITAMBER SINGH AND OTHERS
December 14, 2016
MUKESH @ MANOJ KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2016
MUKESH AGARWAL Vs. STATE OF UTTARAKHAND & ANOTHER
June 15, 2016
MUKESH BHARGAVA Vs. STATE OF UTTARAKHAND & ANOTHER
May 12, 2016
MUKESH KUMAR Vs. VIMLESH
March 18, 2016
MUKESH KUMAR SHARMA & OTHERS Vs. ANUJ KUMAR GARG & ANOTHER
June 21, 2016
MUNJAL SHOWA LTD Vs. STATE OF UTTARAKHAND & OTHERS
September 20, 2016
MUNNI BISHT AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 2, 2016
MUNNI DEVI Vs. REGISTRAR COOPERATIVE SOCIETIES, GOVERNMENT OF UTTARAKHAND, DEHRADUN & OTHERS
December 13, 2016
MUSHARAF AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 17, 2016
MUSTAKEEM URF MUSTGEES Vs. STATE OF UTTARAKHAND
November 11, 2016
NAAZ FATIMA AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2016
NABEEL AHMAD Vs. STATE OF UTTARAKHAND AND OTHERS
November 8, 2016
NADEEM MIYAN KHAN Vs. UTTARAKHAND WAQF BOARD & ANOTHER
October 4, 2016
NAEEM AHMAD @ IMRAN Vs. STATE OF UTTARAKHAND AND OTHERS
December 23, 2016
NAEEM ALIAS MUNNA Vs. STATE OF UTTARAKHAND
November 10, 2016
NAGAR PALIKA PARISHAD Vs. SUNDER
May 10, 2016
NAGAR PALIKA PARISHAD VIKAS NAGAR, DISTRICT DEHRADUN AND ORS Vs. PRAMOD KUMAR GUPTA; KAMLESH KUMAR GARG; SARVENDRA SINGH; GURUVACHAN SINGH; HIMKAR GUPTA S/O NARESH GUPTA; ANIL BANSAL S/O JEEVAN LAL BANSAL; AVINESH BANSAL S/O JEEVAN LAL BANSAL; SUSHMA BANSAL S/O ANIL BANSAL
August 22, 2016
NAGAR PANCHAYAT SULTANPUR Vs. ANIL KUMAR GUPTA
May 2, 2016
NAGENDRA DUTT THAPLIYAL Vs. SUNDAR SINGH PANWAR
November 18, 2016
NAIM AHMAD AND ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
August 20, 2016
NAINITAL ALMORA KSHETRIYA GRAMIN BANK Vs. GURMUK SINGH & OTHERS
July 14, 2016
NAND KISHORE Vs. STATE OF UTTARAKHAND
November 9, 2016
NAND KISHORE JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
June 10, 2016
NANDAN BAN GOSWAMI AND OTHERS Vs. VINOD KUMAR AND OTHERS
August 26, 2016
NANDAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
April 5, 2016
NANNU @ NANDAN ARYA Vs. STATE OF UTTARAKHAND
September 15, 2016
NARENDRA KUMAR Vs. SAROJ SHARMA
April 11, 2016
NARENDRA KUMAR Vs. SUDHIR TYAGI
June 30, 2016
NARENDRA LAL Vs. BRANCH MANAGING DIRECTOR NAINITAL DISTRICT CO-OPERATIVE BANK LTD & OTHERS
June 28, 2016
NARENDRA PAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
June 21, 2016
NARENDRA SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
August 26, 2016
NARENDRA SINGH DHARAMSHAKTU AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
February 4, 2016
NARENDRA SINGH RANA Vs. STATE OF UTTARAKHAND & OTHERS
August 4, 2016
NARESH Vs. STATE OF UTTARAKHAND
August 16, 2016
NARESH KUMAR SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
June 29, 2016
NASEEM AHMAD AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 27, 2016
NATASHA MAKKAD Vs. GURCHARAN SINGH AND OTHERS
September 15, 2016
NATHI DEVI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
June 30, 2016
NATHI SINGH Vs. DIRECTORATE, REHABILITATION TEHRI DAM PROJECT/DISTRICT MAGISTRATE, TEHRI GARHWAL AND OTHERS
July 19, 2016
NATHIRAM KASHYAP Vs. OMKAR
July 5, 2016
NATIONAL INSURANCE CO LTD Vs. AMAR SINGH
June 14, 2016
NATIONAL INSURANCE CO LTD Vs. NARENDRA SINGH MAHANT & ANOTHER; SHAILENDRA SINGH MAHANT & ANOTHER
August 26, 2016
NATIONAL INSURANCE CO LTD ; PADAM SINGH Vs. MEENA DEVI & OTHERS
June 27, 2016
NATIONAL INSURANCE CO LTD ; PADAM SINGH Vs. MEENA DEVI & OTHERS; NATIONAL INSURANCE CO & ANOTHER
July 27, 2016
NATIONAL INSURANCE CO LTD ; PRESIDENT TATA CHEMICAL PVT LTD Vs. DUBBI DEVI & OTHERS; NATIONAL INSURANCE CO LTD & OTHERS
July 5, 2016
NATIONAL INSURANCE CO. LTD. Vs. RAGHUBEER SINGH
June 13, 2016
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. GITA PAL AND ORS.
April 12, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. NITIN KUMAR AND OTHERS
November 24, 2016
NATIONAL INSURANCE COMPANY LTD Vs. SURESH DHIMAN AND ORS
July 26, 2016
NATIONAL INSURANCE COMPANY LTD Vs. DEEPAK & OTHERS
March 31, 2016
NATIONAL INSURANCE COMPANY LTD ; JAVED Vs. JAVED AND OTHERS; RIYASUDDING & OTHERS; ISRAR AHMED & OTHERS
September 27, 2016
NATIONAL UNION OF ONGC EMPLOYEES DEHRADUN Vs. REGISTRAR TRADE UNION LABOUR HOUSE & ANOTHER
June 9, 2016
NATTHA SINGH AND ANOTHER Vs. ORIENTAL INSURANCE COMPANY LIMITED AND OTHERS
August 9, 2016
NATURAL HERBALS & SEEDS Vs. UNION OF INDIA & OTHERS
December 19, 2016
NAVEEN BATRA Vs. STATE OF UTTARAKHAND & OTHERS
October 28, 2016
NAVEEN KUMAR GUPTA Vs. STATE OF UTTARAKHAND
November 9, 2016
NAVNEET JAIN Vs. STATE OF UTTARAKHAND & OTHERS
June 22, 2016
NAVNIT AGGARWAL Vs. STATE OF UTTARAKHAND
October 20, 2016
NAWAB AHMED Vs. PERMENDAR @ PRAVENDAR KUMAR
September 27, 2016
NEELAM ANAND Vs. STATE OF UTTARAKHAND AND OTHERS
September 29, 2016
NEELAM SHARMA Vs. KARAM SINGH WALIA
November 21, 2016
NEERAJ BHARDWAJ Vs. STATE OF UTTARAKHAND AND ANOTHER
May 5, 2016
NEERAJ KUMAR SAINI Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
NEETU Vs. STATE OF UTTARAKHAND & OTHERS
May 18, 2016
NETRA PAL Vs. STATE OF UTTARAKHAND & ANOTHER
March 31, 2016
NEW AGE HOTELS AND RESORT LIMITED AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
September 19, 2016
NEW DREAMLAND ESTATE & ANOTHER Vs. NAINA SAAGI
March 31, 2016
NEW INDIA ASSURANCE CO LTD Vs. MATHURA DEVI & ANOTHER
April 11, 2016
NEW INDIA ASSURANCE CO LTD Vs. SUBHASH CHANDRA & OTHERS; VIJAY RANI & OTHERS; KHEEMA DEVI & OTHERS; SONI & OTHERS; ROSHAN JAHAN & OTHERS; KAMLESH & OTHERS; RAMESH CHANDRA JOSHI & OTHERS; SHANTI DEVI & OTHERS; KM ANJU RANI & OTHERS
August 12, 2016
NEW INDIA ASSURANCE COM LTD Vs. RAMESHWARI DEVI & ORS
May 10, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANANDI DEVI & OTHERS
July 25, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GUDIYA AND OTHERS; KM GANGOTRI AND OTHERS; MAHENDRA SINGH THAGOONA AND ANOTHER; MAHESH KUMAR
September 23, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUMAN NAINWAL
October 21, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RISHIPAL SINGH & OTHERS
November 17, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHANDRA KANTA TIWARI & ANOTHER
December 28, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANGEETA @ GUDIA & OTHERS
December 22, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KHOOB SINGH & OTHERS
December 23, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. SHAKUN CHITRA & OTHERS
July 22, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. KRITI RAM & OTHERS
August 22, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. VIMLA DEVI & OTHERS
March 19, 2016
NEW INDIA ASSURANCE COMPANY LTD Vs. BALRAM SINGH & ANOTHER
March 22, 2016
NEW INDIA ASSURANCE COMPANY LTD ; MAMTA JOSHI & OTHERS Vs. MAMTA JOSHI & OTHERS; FAHEEM AHMAD & OTHERS
August 16, 2016
NEW INDIA ASSURANCE COMPANY LTD ; ORIENTAL INSURANCE COMPANY LTD Vs. NARAYAN SINGH AND OTHERS
September 28, 2016
NEW INDIA ASSURANCE COMPANY LTD. Vs. FAROOQ
June 9, 2016
NEW INDIA INSURANCE COMPANY LIMITED Vs. SUMITA AND OTHERS
December 21, 2016
NEW INDIA INSURANCE COMPANY LIMITED Vs. MEENA GULATI AND OTHERS
December 27, 2016
NIDHI SEEDS CORPORATION Vs. TRIBUNAL, COMMERCIAL TAX & OTHERS
May 18, 2016
NIDHI SINGH AND OTHERS; PREM PRAKASH SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 3, 2016
NIRDOSH KUMAR Vs. CIVIL JUDGE (JD) LAKSAR & OTHERS
November 16, 2016
NIRMAL SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
August 11, 2016
NIRMLA Vs. STATE OF UTTARAKHAND & OTHERS
March 23, 2016
NIRVIKAR Vs. STATE OF UTTARAKHAND & OTHERS
March 28, 2016
NISAR JAHAN @ NISHAR JAHAN Vs. KISHWAR JAHAN AND ANOTHER
May 5, 2016
NISHAN SINGH AND ORS. Vs. STATE OF UTTARAKHAND AND ORS.
February 5, 2016
NISHI TYAGI Vs. STATE OF UTTARAKHAND & OTHERS
December 6, 2016
NITIN CHANDOLA Vs. STATE OF UTTARAKHAND AND OTHERS
September 1, 2016
NOORE NAZAR KHAN Vs. STATE OF UTTARAKHAND & OTHERS
June 6, 2016
OIL AND NATURAL GAS CORPORATION LTD. Vs. MR.D.K. TAKNET
December 27, 2016
OIL AND NATURAL GAS CORPORATION LTD. Vs. UNION OF INDIA AND OTHERS
August 8, 2016
OM DUTT SHARMA Vs. RAM DUTT SHARMA & ANOTHER
August 11, 2016
OM KAILASH TYAGI AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
June 20, 2016
OM PRAKASH Vs. STATE OF UTTARAKHAND & OTHERS
June 2, 2016
OM PRAKASH Vs. RAKAM SINGH PRADHAN
August 12, 2016
OM PRAKASH Vs. STATE OF UTTARAKHAND
December 28, 2016
OM PRAKASH Vs. CHANCELLOR, G B PANT UNIVERSITY & OTHERS
November 9, 2016
OM PRAKASH ARYA; ARYA VIDHYA SABHA GURUKUL KANGRI Vs. STATE OF UTTARAKHAND AND OTHERS
April 5, 2016
OMBIR SINGH Vs. MDDA RAMKY ISBT LTD
September 15, 2016
OMVEER Vs. STATE OF UTTARAKHAND AND OTHERS
November 18, 2016
ORIENTAL INSURANCE CO LTD Vs. CHAMELI DEVI AND OTHERS
November 28, 2016
ORIENTAL INSURANCE CO LTD Vs. RASHMI TIWARI & OTHERS
December 15, 2016
ORIENTAL INSURANCE CO LTD Vs. VIDHYARANI @ VIDHYA DEVI & OTHERS
April 8, 2016
ORIENTAL INSURANCE CO LTD Vs. DEVKI DEVI & OTHERS
May 9, 2016
ORIENTAL INSURANCE CO LTD Vs. SURESH CHAND ALIAS GUDDU & OTHERS
June 16, 2016
ORIENTAL INSURANCE CO LTD ; KULDEEP SINGH PATNI Vs. JAYANTI DEVI & OTHERS
June 30, 2016
ORIENTAL INSURANCE CO. Vs. SMT. GANGA JAISI & OTHERS
July 20, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. PHOOLMALA & OTHERS
May 16, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. REENA DEVI & OTHERS
December 14, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. BACHAN SINGH & ANOTHER; NEEMA DEVI & OTHERS; HARI SINGH & ANOTHER; SOBAN SINGH & ANOTHER; CHANDRA BALLABH & ANOTHER
July 28, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJ KUMAR AND OTHERS
December 19, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. SAHAJAHAN PARVEEN AND OTHERS
December 20, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. BINDU DEVI & ANOTHER; KAMLA VISHWAKARMA & ANOTHER; BASANTI DEVI & ANOTHER; MANHARI DEVI & ANOTHER; SHURMA DEVI & ANOTHER; REBU DEVI & ANOTHER; KAHURA & ANOTHER
September 21, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. RAM LAL & OTHERS
December 23, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. SANGITA ARYA & OTHERS
July 22, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. KAMLA DEVI & OTHERS
December 22, 2016
PALLAVI Vs. STATE OF UTTARAKHAND
September 30, 2016
PALVINDRA SINGH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 19, 2016
PAN SINGH Vs. H.K. UPRETI
June 2, 2016
PANDIT SHIV PRASAD Vs. RAJA LAKSHMI LAL JI PITTI
May 21, 2016
PANJAB NATIONAL BANK Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR AND OTHERS
November 21, 2016
PANKAJ KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
February 24, 2016
PANKAJ SINGH KANYAL Vs. STATE OF UTTARAKHAND
August 16, 2016
PANKAJ SINGHAL Vs. STATE OF UTTARAKHAND AND ANOTHER
August 10, 2016
PARAMJIT SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
September 26, 2016
PARBHAS MAJUMDAR Vs. STATE OF UTTARAKHAND AND ORS
November 29, 2016
PARITOSH KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 24, 2016
PARMANAND BHATT Vs. RAMAYAN KUSHWAHA
March 17, 2016
PARMENDRA DOBAL Vs. MUKTA MEHRA & ANOTHER
June 16, 2016
PARVATIYA BHOOMIHIN SHILPKAR VIKAS SAMITI Vs. STATE OF UTTARAKHAND AND OTHERS
April 18, 2016
PARVINDER KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
April 18, 2016
PARWATI DEVI Vs. BANK OF BARODA
July 1, 2016
PAWAN KUMAR Vs. MEENAKSHI
March 17, 2016
PAWAN KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
July 15, 2016
PAWAN KUMAR PAL Vs. RAJ LUMBA & OTHERS
December 19, 2016
PAWAN PALADIYA Vs. STATE OF UTTARAKHAND & OTHERS
August 20, 2016
PAWAN THAPA & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
June 21, 2016
PHOOL SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
April 1, 2016
PINKI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
November 18, 2016
PIYUSH CHANDRA CHATURVEDI Vs. PRESIDING OFFICER LABOUR COURT & OTHERS
September 22, 2016
POOJA MATHUR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
September 16, 2016
POOJA SAJWAN Vs. STATE OF UTTARAKHAND & OTHERS
December 6, 2016
POONAM Vs. STATE OF UTTARAKHAND AND OTHERS
September 29, 2016
POORAN SINGH RAUTELA Vs. STATE OF UTTARAKHAND AND OTHERS
November 7, 2016
POWER TECHNOLOGY CORPORATION Vs. STATE OF UTTARAKHAND AND OTHERS; ASSISTANT LABOUR COMMISSIONER AND ANOTHER
July 13, 2016
PRADEEP KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
July 27, 2016
PRADEEP KUMAR SAINI Vs. STATE OF UTTARAKHAND AND ANOTHER
May 5, 2016
PRADEEP SINGH ASWAL Vs. OM PRAKASH AND ANOTHER
March 8, 2016
PRADEEP SINGH BAGGA Vs. STATE OF UTTARAKHAND AND OTHERS
December 6, 2016
PRAKASH CHANDRA RAKHARI Vs. STATE OF UTTARAKHAND
June 2, 2016
PRAMOD KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
December 7, 2016
PRATAP SINGH Vs. STATE OF UTTARAKHAND AND THREE OTHERS
June 2, 2016
PRATAP SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 29, 2016
PRAVEEN DUTTA @ PANKAJ Vs. STATE OF UTTARAKHAND & OTHERS
March 4, 2016
PRAYAG DUTT DHAUNDHIYAL Vs. STATE OF UTTARAKHAND AND OTHERS
March 8, 2016
PREETI DHAWAN; HIMANSHU AERAN & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
May 9, 2016
PREETI SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
December 29, 2016
PREM AND ANOTHER Vs. ANIL BISHT & OTHERS; MAHANT GOPAL GIRI & OTHERS
April 11, 2016
PREM SINGH RAWAT & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
December 7, 2016
PREMIER NUTRACEUTICALS PVT LTD Vs. STATE OF UTTARAKHAND AND ANOTHER
April 21, 2016
PRINCIPAL JAWAHAR NAVODAYA VIDYALAYA AND ANOTHER Vs. ABHAY CHAUDHARY (MINOR) AND ANOTHER
June 21, 2016
PROF. AJAY SINGH RAWAT Vs. THE HIGH COURT OF UTTARAKHAND
August 27, 2016
PUNEET GUPTA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2016
PUNEET KANSAL Vs. STATE OF UTTARAKHAND & OTHERS
September 6, 2016
PURAN CHANDRA Vs. UNION OF INDIA & OTHERS
May 9, 2016
PURAN SINGH Vs. DURGA PRASAD
August 22, 2016
PURAN SINGH FARTYAL Vs. STATE OF UTTARAKHAND
May 31, 2016
PURNA DEVI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
March 5, 2016
PURNA NAND NAIK Vs. UNION OF INDIA & OTHERS
May 17, 2016
PURUSHOTTAM LAL JAIN & OTHERS Vs. MITHILESH JAIN & OTHERS
April 27, 2016
PUSHPA BUDHANI Vs. SURESH CHANDRA & OTHERS
March 16, 2016
PUSHPA DEVI Vs. BISHAMBER SINGH & OTHERS
October 28, 2016
PUTRI Vs. DISTRICT MAGISTRATE, HARIDWAR AND ORS
December 1, 2016
R P CHURCH Vs. LT COL RAKESH SARKAR AND ANOTHER
October 18, 2016
R S KANDHARI Vs. STATE OF UTTARAKHAND & OTHERS
November 15, 2016
RACHIT CHAWLA AND SEVEN OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 9, 2016
RADHA BALLABH PANDEY AND OTHERS ; KHEEMA KARAKOTI; PAN SINGH KHATI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
September 16, 2016
RADHA KRISHNA PALIWAL Vs. STATE OF UTTARAKHAND & OTHERS
August 22, 2016
RADHEY SHYAM & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
May 18, 2016
RAEES Vs. STATE OF UTTARAKHAND
September 30, 2016
RAGHUWAR DUTT BHATT Vs. STATE OF UTTARAKHAND & ANOTHER
December 26, 2016
RAHIL ATHER & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
September 1, 2016
RAHUL Vs. STATE OF UTTARAKHAND AND OTHERS
November 23, 2016
RAHUL SAINI Vs. STATE OF UTTARAKHAND & OTHERS
September 5, 2016
RAI SINGH & ANOTHER Vs. MAHAVEER & OTHERS
July 13, 2016
RAI SINGH & ANOTHER; RAVITA DEVI & OTHERS Vs. MAST RAM SHETRI & ANOTHER
July 5, 2016
RAIWALA KRISHI SAHAKARI SAMITI LIMITED Vs. SECRETARY COOPERATIVE SOCIETIES & ANOTHER
November 23, 2016
RAJ BAHADUR Vs. CENTRAL BUREAU OF INVESTIGATION & ANOTHER
March 19, 2016
RAJ BHABARANJAN GHOSAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
July 22, 2016
RAJ KUMAR Vs. STATE OF UTTARAKHAND & ANOTHER
April 21, 2016
RAJ KUMAR PRAJAPATI & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
April 7, 2016
RAJ SYSTEM PVT LTD & ANOTHER Vs. SHANTI REFRIGERATION & OTHERS
April 22, 2016
RAJA RAM & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
March 22, 2016
RAJAN KHANNA Vs. VIKAS GUPTA @ JIMMI AND ANOTHER
April 5, 2016
RAJBHRA MEDICARE PRIVATE LTD Vs. STATE OF UTTARAKHAND & OTHERS
November 10, 2016
RAJBHRA MEDICARE PRIVATE LTD ; MAHESH KUMAR JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
July 8, 2016
RAJBIR SINGH Vs. UNION OF INDIA & OTHERS
July 11, 2016
RAJEEV MARWAH AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 7, 2016
RAJEEV SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
October 19, 2016
RAJEEV TAJYAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 19, 2016
RAJENDRA AGRAWAL Vs. STATE OF UTTARAKHAND AND OTHERS
November 24, 2016
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
December 28, 2016
RAJENDRA KUMAR Vs. STATE OF UTTARAKHAND AND ANOTHER
May 2, 2016
RAJENDRA KUMAR MAHESHWARI Vs. STATE OF UTTARAKHAND & OTHERS
January 14, 2016
RAJENDRA PAL @ PINKY AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
February 4, 2016
RAJENDRA PRASAD Vs. EXECUTIVE ENGINEER & ANOTHER
July 19, 2016
RAJENDRA PRASAD & OTHERS Vs. PURAN SINGH & OTHERS
December 28, 2016
RAJENDRA PRASAD JOSHI Vs. STATE OF UTTARAKHAND & OTHERS
March 16, 2016
RAJENDRA PRASAD THAPLIYAL Vs. UNION OF INDIA AND OTHERS
December 5, 2016
RAJENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
November 18, 2016
RAJENDRA SINGH @ PALI AND SIX OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 17, 2016
RAJENDRA SINGH BISHT; ISH MOHAN KUKRETI; HARISH CHANDRA; BALBEER SINGH; RAM AVTAR ANAND; SURENDRA DUTT BIJALWAN; MANGU RAM; MAHESH NATH BHANDARI Vs. STATE OF UTTARAKHAND & OTHERS
August 20, 2016
RAJENDRA SINGH NEGI @ PAPPU Vs. STATE OF UTTARAKHAND & ANOTHER
June 10, 2016
RAJESH @ RAJESHWARI AND ORS Vs. STATE OF UTTARAKHAND AND ORS
December 28, 2016
RAJESH BANWAL Vs. STATE OF UTTARAKHAND & OTHERS
June 30, 2016
RAJESH CHAWLA Vs. GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE & TECHNOLOGY & ANOTHER
December 28, 2016
RAJESH GULATI Vs. STATE OF UTTARAKHAND
May 13, 2016
RAJESH KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
February 5, 2016
RAJESH KUMAR @ RAJESH TYAGI Vs. STATE OF UTTARAKHAND & ANOTHER
August 16, 2016
RAJESH KUMAR GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
December 14, 2016
RAJESH KUMAR SANJAY GUPTA Vs. UNION OF INDIA & OTHERS
March 22, 2016
RAJU CHOUDHARY & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
August 3, 2016
RAJVEER SINGH Vs. APPELLATE AUTHORITY/DISTRICT JUDGE, HARDWAR & OTHERS
March 22, 2016
RAKESH SABBARWAL Vs. STATE OF UTTARAKHAND
June 9, 2016
RAKESH SAKSERIA Vs. SMT. KUMUD & OTHERS
September 7, 2016
RAKESH SINGH Vs. STATE OF UTTARAKHAND
October 19, 2016
RAKESH VERMA Vs. STATE OF UTTARAKHAND AND OTHERS
December 29, 2016
RAKSHIT SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
May 6, 2016
RAM ASREY Vs. STATE OF UTTARAKHAND & OTHERS
August 10, 2016
RAM AWATAR Vs. STATE OF UTTARAKHAND AND OTHERS
October 5, 2016
RAM BABU MISHRA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 9, 2016
RAM CHANDER Vs. STATE OF UTTARAKHAND AND ANOTHER
December 6, 2016
RAM GOPAL SEMWAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
June 28, 2016
RAM PAL SINGH AND ANOTHER Vs. GOVINDI AND OTHERS
September 29, 2016
RAM PRASAD NEPANE Vs. HIRA NEPANE
February 22, 2016
RAM SEVAK SABHA Vs. STATE OF UTTARAKHAND
September 14, 2016
RAM SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
March 18, 2016
RAMAKANT Vs. GOVERNMENT OF UTTARAKHAND & OTHERS
October 4, 2016
RAMANAND PANDEY Vs. STATE OF UTTARAKHAND AND OTHERS
September 2, 2016
RAMCHANDRA RASTOGI Vs. RADHEY SHYAM
August 9, 2016
RAMESH Vs. STATE OF UTTARAKHAND AND OTHERS
February 5, 2016
RAMESH AJMANI Vs. STATE OF UTTARAKHAND & ANOTHER
August 19, 2016
RAMESH CHANDRA JOSHI AND ANOTHER Vs. IQBAL AHMAD AND ORS
December 9, 2016
RAMESH CHANDRA THAPLIYAL Vs. ANUSUYA PRASAD S/O LATE BHAGWATI PRASAD THAPLIYAL; SHANTI PRASAD S/O LATE BHAGWATI PRASAD THAPLIYAL; DINESH PRASAD S/O LATE BHAGWATI PRASAD THAPLIYAL; POORNIMA DEVI W/O ANUSUYA PRASAD
July 28, 2016
RAMESH KUMAR MANDAL Vs. STATE OF UTTARAKHAND AND OTHERS
September 26, 2016
RAMESH LAL & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 28, 2016
RAMESH LAL VERMA Vs. STATE OF UTTARAKHAND & ANR
May 9, 2016
RAMESH PRASAD DUTT Vs. ACHILA DUTT AND ANOTHER
November 21, 2016
RAMESH SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
September 16, 2016
RANDHIR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION & OTHERS
September 21, 2016
RANJEET SINGH (MINOR) & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
RANVEER SINGH Vs. STATE OF UTTARAKHAND & OTHERS
December 9, 2016
RANVEER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
September 16, 2016
RAO KHURRAM Vs. STATE OF UTTARAKHAND AND OTHERS
December 7, 2016
RASHID AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 9, 2016
RASPAL SINGH AND 12 OTHERS Vs. S K KABIDAYAL, DIVISIONAL FOREST OFFICER, TARAI WEST FOREST DIVISION, RAMNAGAR, DISTRICT NAINITAL
June 21, 2016
RATTAN SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
June 23, 2016
RAUNAK MALHOTRA AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2016
RAVI KUMAR Vs. RANU SHARMA
November 9, 2016
RAVI SHARMA Vs. STATE OF UTTARAKHAND & ANOTHER
June 10, 2016
RAVINDER SINGH MAND AND TWO OTHERS Vs. S S P UDHAM SINGH NAGAR AND OTHERS
November 8, 2016
RAVINDRA AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 14, 2016
RAVINDRA JUGRAN Vs. UNION OF INDIA & OTHERS
November 7, 2016
RAVINDRA MANDAL Vs. STATE OF UTTARAKHAND & OTHERS
November 16, 2016
RAVINDRA PAL SINGH NEGI Vs. STATE OF UTTARAKHAND AND OTHERS
September 1, 2016
RAVINDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
April 22, 2016
RECKITT BENCKISER (INDIA) PRIVATE LIMITED Vs. STATE OF UTTARAKHAND AND ORS.
February 24, 2016
REENA YADAV Vs. STATE OF UTTARAKHAND & OTHERS
December 1, 2016
REGISTRAR, GURUKUL KANGRI VISHWAVIDYALAYA AND ORS. Vs. DISTRICT ELECTION OFFICER/DISTRICT MAGISTRATE, HARIDWAR AND ORS.
January 4, 2016
REHAN Vs. STATE OF UTTARAKHAND AND OTHERS
February 5, 2016
REKHA DEVI Vs. STATE OF UTTARAKHAND & OTHERS
June 28, 2016
REKHA DEVI Vs. UTTARAKHAND PARIWAHAN NIGAM & OTHERS
July 14, 2016
REKHA MITTAL Vs. STATE OF UTTARAKHAND AND OTHERS
September 26, 2016
RELIANCE GENERAL INSURANCE CO LTD Vs. HEMA DEVI & OTHERS; BHAGWATI DEVI & OTHERS
August 19, 2016
RELIANCE GENERAL INSURANCE COMPANY Vs. HARDEI AND ORS.
April 26, 2016
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. MASTER PRAKHAR GARG AND OTHERS
December 8, 2016
REWADHAR JOSHI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
March 1, 2016
RIMPI SAINI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
July 22, 2016
RISHABH SRIVASTAVA Vs. STATE OF UTTARAKHAND AND OTHERS
November 25, 2016
RISHIKESH RAI & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
June 28, 2016
RIZWAN AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 8, 2016
RIZWAN AND NINE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 17, 2016
ROHAN SINGH KAPKOTI AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
February 5, 2016
ROHIT KUMAR Vs. H N B GARHWAL UNIVERSITY, SRINAGAR & ANOTHER
August 31, 2016
ROHITASH SINGH Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND ANOTHER
May 9, 2016
RUBINA PARVEEN Vs. STATE OF UTTARAKHAND AND OTHERS
December 9, 2016
RUBY CHAUDHARY Vs. STATE OF UTTARAKHAND AND ANOTHER
May 5, 2016
RUKMA DEVI Vs. NATIONAL INSURANCE CO.LTD
June 3, 2016
RUPESH KUMAR AND ANOTHER Vs. STATE OF UTTARAKHAND
August 17, 2016
S K BHATNAGAR Vs. C B I AND ANOTHER
June 1, 2016
S S V HIGH TECH PVT LTD Vs. STATE OF UTTARAKHAND & ANOTHER
February 24, 2016
S.C. MATHUR Vs. JITIN NIKHANJ
September 6, 2016
SABA RASOOL Vs. FIROZE ALI
August 29, 2016
SACHIN GUPTA Vs. STATE OF UTTARAKHAND & ANOTHER
March 14, 2016
SADANAND DEV SHARMA Vs. MORDHWAJ SHARMA
July 28, 2016
SADHANA DEVI Vs. STATE INFORMATION COMMISSION & OTHERS
June 16, 2016
SAEEDA Vs. STATE OF UTTARAKHAND & ANOTHER
August 1, 2016
SAFALTA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
May 6, 2016
SAFALTA SINGH AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 10, 2016
SAFDAR ALI Vs. STATE OF UTTARAKHAND AND OTHERS
October 4, 2016
SAHAB SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
December 17, 2016
SAHOTA SEEDS LIMITED Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
SAJID Vs. STATE OF UTTARAKHAND
November 9, 2016
SAJID AND FOUR OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 21, 2016
SAKAT CHAND Vs. STATE OF UTTARAKHAND & ANOTHER
June 27, 2016
SAKET Vs. SMT. NAXCHATRO DEVI AND OTHERS
August 16, 2016
SALEEM AHMAD & OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
July 26, 2016
SANDEEP KUMAR SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
May 18, 2016
SANDEEP RAWAT Vs. STATE OF UTTARAKHAND AND ANOTHER
August 1, 2016
SANGAM RESTAURANT Vs. STATE OF UTTARAKHAND & OTHERS
October 19, 2016
SANGATHA S/O MURAHU; RAMSHISH; RAM AWADH; AVDHESH; RAMASHRYA; SANTRAJ; NAND LAL S/O RAMANAND; HERDEV S/O ALGOO; JAGANNATH S/O RAVAYA; RAMAINDRA S/O MITHUN; BALBHADRA S/O MUNNA LAL; RAMPRITI Vs. HERINDRAJEET SINGH S/O COL JAGWANT SINGH
August 20, 2016
SANGITA GARG Vs. STATE OF UTTARAKHAND
October 22, 2016
SANJAY BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
July 15, 2016
SANJAY KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
December 20, 2016
SANJAY KUMAR @ SANJAY PUNDIR Vs. STATE OF UTTARAKHAND AND OTHERS
November 24, 2016
SANJAY SETH Vs. STATE OF UTTARAKHAND AND ANOTHER
September 2, 2016
SANJAY TYAGI AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 21, 2016
SANJAY VERMA Vs. OMSAI INFRA PROMOTERS (P) LTD. & OTHERS
March 10, 2016
SANJEEV KUMAR Vs. STATE OF UTTARAKHAND
September 17, 2016
SANJEEV KUMAR GAGNEJA & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
August 11, 2016
SANT KULWANT SINGH AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
October 19, 2016
SANT LAL ARYA Vs. STATE OF UTTARAKHAND & OTHERS
August 10, 2016
SANT STEEL AND ALLOYS PVT LTD ; KOTDWAR STEEL LTD; BHAGYASHREE STEEL ALLOYS; PUSHKAR STEEL PVT LTD ; AMRIT VARSHA UDYOG LTD ; HRJ STEELS PVT LTD ; SUMO STEELS PVT LTD ; KUKRETI STEELS LTD ; PODDAR ISPAT PVT LTD Vs. UTTARAKHAND POWER CORPORATION & ANOTHER
April 22, 2016
SANTOSH KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
July 22, 2016
SANTOSH KUMAR NAUTIYAL Vs. STATE OF UTTARAKHAND
September 29, 2016
SANTPAL & ANOTHER Vs. STATE OF UTTARAKHAND & ANOTHER
November 15, 2016
SARDAR BALWINDER SINGH Vs. RAKESH, S/O CHATTAR SINGH
December 27, 2016
SARDAR GURBACHAN SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
November 17, 2016
SARDAR GURUCHARAN SINGH MAKKAD & ANOTHER Vs. JASMINDER SINGH MAKKAD & ANOTHER
July 20, 2016
SARDAR RAGHUBEER SINGH Vs. SATISH CHANDRA SANGAR
August 19, 2016
SARDAR SARVENDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
November 17, 2016
SARFARAJ AHMAD; USMAN Vs. STATE OF UTTARAKHAND
September 16, 2016
SARFARAZ @ HAIDER & OTHERS Vs. STATE OF UTTARANCHAL
August 27, 2016
SARFARAZ KHAN Vs. STATE OF UTTARAKHAND
September 27, 2016
SARITA RANI Vs. STATE OF UTTARAKHAND AND OTHERS
November 17, 2016
SAROJ DEVI Vs. STATE OF UTTARAKHAND & ANOTHER
March 23, 2016
SARVA SINGH CHAUHAN & OTHERS; NATHU RAM JOSHI & OTHERS; GOVIND SINGH JANOTI & OTHERS Vs. UNION OF INDIA & OTHERS
May 13, 2016
SATBIR SINGH SUHAG Vs. STATE OF UTTARAKHAND & OTHERS
June 22, 2016
SATENDRA & ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
November 30, 2016
SATENDRA KUMAR SAINI Vs. ZILA KENDRIYA UPBHOGTA SEHKARI BHANDAR LTD
June 15, 2016
SATENDRA SINGH RATHORE Vs. STATE OF UTTARAKHAND AND OTHERS
August 9, 2016
SATISH GUPTA Vs. STATE OF UTTARAKHAND
December 21, 2016
SATISH KUMAR CHAUHAN AND OTHERS Vs. UTTARAKHAND FOREST DEVELOPMENT CORPORATION AND OTHERS
November 16, 2016
SATISH KUMAR SHARMA Vs. SECRETARY NAGAR VIKAS ANUBHAG (1), UP LUCKNOW, NOW UTTARAKHAND
March 21, 2016
SATISH KUMAR SINGH Vs. STATE OF UTTARAKHAND & OTHERS
June 22, 2016
SATNAM SINGH Vs. STATE OF UTTARAKHAND
June 2, 2016
SATNAM SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 8, 2016
SATYA PRAKASH AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 29, 2016
SAU SINGH Vs. STATE OF UTTARAKHAND & OTHERS
April 4, 2016
SAURABH CHAUHAN Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION
July 8, 2016
SAURABH SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2016
SAURABH SHUKLA; NEHA CHAUHAN; MADHULIKA GUPTA Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2016
SAURABH SINGH @ SUBHAM Vs. STATE OF UTTARAKHAND AND OTHERS
October 18, 2016
SAURAV KUMAR AND SIX OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
October 5, 2016
SAVITRI NEGI AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 7, 2016
SAYAD RAFAT ALI Vs. PANKAJ UPADHYAYA
June 10, 2016
SEBASTINA Vs. OUSEPH, KOCHERIAL HOUSE THYCATTUSSERY
April 25, 2016
SEVARAM AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 22, 2016
SEWA SINGH Vs. JOGINDRA SINGH
August 4, 2016
SGS PHARMACEUTICAL PVT LTD Vs. RAJASTHAN MEDICAL SERVICE CORPORATION LTD
December 2, 2016
SHAHID HUSSAIN Vs. STATE OF UTTARAKHAND
October 20, 2016
SHAHJAD HASAN @ AAJAD HASAN & ORS. Vs. MOHD. MUSTAFA & ANR.
November 30, 2016
SHAHVEJ ALAM Vs. HEMWATI NANDAN BAHUGUNA UNIVERSITY & OTHERS
December 20, 2016
SHAHZAD Vs. STATE OF UTTARAKHAND
November 9, 2016
SHAIL KUMAR DATTA & OTHERS Vs. SANJEEV RATRA & OTHERS
November 29, 2016
SHAILENDRA SINGH BISHT Vs. STATE OF UTTARAKHAND AND OTHERS
September 29, 2016
SHAILENDRA SINGH BISHT Vs. SANJAY BHANDARI AND ANOTHER
September 6, 2016
SHAKEEL ALAM QURESHI Vs. AZAZ ANSARI & OTHERS
July 25, 2016
SHALINI MAGAN Vs. COMMISSIONER OF INCOME TAX
December 7, 2016
SHALINI SINGH Vs. STATE OF UTTARAKHAND & OTHERS
August 11, 2016
SHALINI SINGH AND OTHERS Vs. UNION OF INDIA & OTHERS
July 14, 2016
SHAMMI Vs. STATE OF UTTARAKHAND & ANOTHER
April 22, 2016
SHANKAR SEEDS (P) LIMITED Vs. STATE OF UTTARAKHAND AND ANOTHER
December 7, 2016
SHANKAR SINGH BISHT Vs. STATE OF UTTARAKHAND & ANOTHER
July 22, 2016
SHASHANK MALIK & ANOTHER Vs. MDDA RAMKY ISBT LTD
July 7, 2016
SHASHANK RAMOLA AND ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
April 27, 2016
SHASHI BHUSHAN Vs. SMT. DR. MEENA JAIN
January 5, 2016
SHASIBALA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
April 8, 2016
SHER ALI Vs. STATE OF UTTARAKHAND AND OTHERS
December 1, 2016
SHER CHAND Vs. STATE OF UTTARAKHAND & OTHERS
September 5, 2016
SHER SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
June 2, 2016
SHIBBU ALIAS SHIV PRASAD Vs. GEETANJALI CHAUDHARY
August 3, 2016
SHIKHA SETH AND OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
August 20, 2016
SHILPENDRA BANSAL & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
June 24, 2016
SHISH PAL Vs. STATE OF UTTARAKHAND AND OTHERS
March 4, 2016
SHISHPAL Vs. STATE OF UTTARAKHAND & ANOTHER
March 10, 2016
SHIV KUMAR Vs. S K DUTTA & OTHERS
August 10, 2016
SHIV RICE MILL Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
SHOBHA DEVI; SEEMA RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
March 1, 2016
SHRI ASHWIN CHAUDHRY Vs. SMT. KIRAN CHAUDHRY
June 20, 2016
SHRI MUNISHWAR VEDANG VIDYALAYA RISHIKESH Vs. SMT. LUXMI DEVI & OTHERS
April 11, 2016
SHYAM OIL & RICE MILLS Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
SHYAM PAL AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 29, 2016
SHYAM SINGH AND OTHERS Vs. DEPUTY DIRECTOR, CONSOLIDATION/ADDITIONAL COLLECTOR, DISTRICT HARIDWAR & OTHERS
September 7, 2016
SHYAM SUNDARI @ NEHA Vs. STATE OF UTTARAKHAND & OTHERS
September 14, 2016
SIDARTH KOTNALA Vs. CHIEF EDUCATION OFFICER & OTHERS
July 20, 2016
SIDHARTH PAPERS P LTD & ANOTHER; SAGAR PULP AND PAPER MILLS LTD & ANOTHER; GORAYA STRAW BOARD MILLS PVT LTD & ANOTHER; PROLIFIC PAPERS PVT LTD & ANOTHER; BANWARI PAPAR MILLS LTD & ANOTHER; RAJLAKSHMI PAPER AND BOARDS PVT LTD & ANOTHER; FIBREMARX PAPERS PV Vs. STATE OF UTTARAKHAND & OTHERS
June 10, 2016
SIJO P. SAIM @ SIJO PAINAMATHIKAL SAIM Vs. STATE OF UTTARAKHAND AND OTHERS
September 14, 2016
SIMRAN KAUR Vs. STATE OF UTTARAKHAND AND ANOTHER
August 10, 2016
SMT. ANJU LUNTHI Vs. SMT. DEEPIKA BORA AND OTHERS
October 20, 2016
SMT. DEEPA RAUTELA Vs. J.K. SAUKAT CEMENT PIPE PVT. LTD.
April 22, 2016
SMT. DR. DEEPA SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
December 15, 2016
SMT. HIRDESH DEVI Vs. STATE OF UTTARAKHAND & OTHERS
June 2, 2016
SMT. JANKI UPRETI & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
January 14, 2016
SMT. KAVITA PANT Vs. STATE OF UTTARAKHAND & OTHERS
October 4, 2016
SMT. KIRAN CHOPRA Vs. KANWAL KISHORE
August 30, 2016
SMT. KRISHNA THAPLIYAL Vs. ACHLA NAND CHANDOLA
May 17, 2016
SMT. NEW INDIA ASSURANCE COMPANY LIMITED AND OTHERS Vs. VIMAL RANI AND OTHERS
December 19, 2016
SMT. NIDHI SINGH AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
August 3, 2016
SMT. RUKHSANA Vs. STATE OF UTTARAKHAND
September 27, 2016
SMT. SHANTI DEVI Vs. DR. RAHUL KHANNA
August 9, 2016
SMT. USHA AND OTHERS Vs. STATE OF UTTARAKHAND AND ANOTHER
June 15, 2016
SMT. VIGHNESHWARI Vs. FOREST SECRETARY, STATE OF UTTARAKHAND
April 1, 2016
SOHAN VEER SINGH; KUNWAR SINGH Vs. KUNWAR SINGH; SOHANVIR SINGH
July 15, 2016
SOHRAB & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 16, 2016
SOKENDRA PAL Vs. STATE OF UTTARAKHAND & OTHERS
November 7, 2016
SOLAR AUTO CARRIER PRIVATE LTD ; UNITED INDIA INSURANCE CO LTD Vs. UNITED INSURANCE CO LTD & OTHERS; SHANTI DEVI & OTHERS
July 1, 2016
SOM PAL Vs. STATE OF UTTARAKHAND & OTHERS
March 10, 2016
SOM PAL & ANOTHER Vs. COLLECTOR/DISTRICT MAGISTRATE, UDHAM SINGH NAGAR & OTHERS
September 16, 2016
SOMPAL Vs. STATE OF UTTARAKHAND & OTHERS
April 7, 2016
SONA AGRO SEEDS Vs. STATE OF UTTARAKHAND & ANOTHER
December 5, 2016
SRINARAYAN SHARMA Vs. INDIAN INSTITUTE OF MANAGEMENT, KASHIPUR & OTHERS
August 17, 2016
STATE Vs. DINESH RANDHAWA
March 21, 2016
STATE OF U P & ANOTHER Vs. RAJENDRA PRASAD & ANOTHER
December 19, 2016
STATE OF U P & OTHERS Vs. SHER SINGH
October 28, 2016
STATE OF U.P. AND ANOTHER Vs. SRI PAWAN KUMAR AND ANOTHER
December 1, 2016
STATE OF UTTARAKHAND Vs. M/S BANSAL CONSTRUCTION
August 22, 2016
STATE OF UTTARAKHAND Vs. JOGENDRA KAUR & OTHERS
May 16, 2016
STATE OF UTTARAKHAND & ANOTHER Vs. SORAJ SINGH
December 19, 2016
STATE OF UTTARAKHAND & ANOTHER Vs. HARISH CHAND & OTHERS
July 14, 2016
STATE OF UTTARAKHAND & OTHERS Vs. GRAPHIC ERA EDUCATIONAL SOCIETY
June 18, 2016
STATE OF UTTARAKHAND & OTHERS Vs. SATISH NARIAN
December 5, 2016
STATE OF UTTARAKHAND & OTHERS Vs. NARENDRA KUMAR JAIN & ANOTHER
December 6, 2016
STATE OF UTTARAKHAND & OTHERS Vs. MOHINI DEVI @ MUNNI DEVI
November 9, 2016
STATE OF UTTARAKHAND AND ANOTHER Vs. RITU AGARWAL
October 3, 2016
STATE OF UTTARAKHAND AND OTHERS Vs. MAHENDRA PAL SINGH GREWAL
December 6, 2016
STATE OF UTTARAKHAND AND OTHERS Vs. GOPAL RAM UNIYAL AND OTHERS
September 14, 2016
STATE OF UTTARANCHAL (NOW UTTARAKHAND) Vs. PRESIDING OFFICER, LABOUR COURT & OTHERS
December 19, 2016
SUBA RAM Vs. STATE OF UTTARAKHAND & OTHERS
November 9, 2016
SUBHAM STONE CRUSHER Vs. STATE OF UTTARAKHAND & OTHERS
July 5, 2016
SUBHASH Vs. STATE OF UTTARAKHAND
June 9, 2016
SUBHASH CHANDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
November 9, 2016
SUBODH UNIYAL AND ORS. Vs. SPEAKER LEGISLATIVE ASSEMBLY AND ORS.
May 9, 2016
SUDESH PAL AND TWO OTHERS; RAJAT AND THREE OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 22, 2016
SUDHA SAXENA & OTHERS Vs. LANDOUR CANTONMENT BOARD, MUSSORIE & OTHERS
September 15, 2016
SUDHAKAR DHAUNDIYAL AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
December 29, 2016
SUDHAKAR DUBEY Vs. G B PANT AGRICULTURE AND TECHNOLOGY UNIVERSITY PANT NAGAR & OTHERS
June 17, 2016
SUDHIR Vs. STATE OF UTTARAKHAND
April 1, 2016
SUDHIR GOYAL Vs. STATE OF UTTARAKHAND AND OTHERS
December 5, 2016
SUDHIR KUMAR JAIN Vs. RAJ KUMAR SURI & OTHERS
October 28, 2016
SUHIRD PAL SINGH Vs. STATE OF UTTARAKHAND & ANOTHER
October 7, 2016
SUKHCHAIN SINGH Vs. STATE OF UTTARAKHAND & OTHERS
November 7, 2016
SUKHPAL CHAUHAN Vs. SHAKUMBARI DEVI & OTHERS
December 21, 2016
SUKHVEER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
December 17, 2016
SUMEET SOFAT Vs. STATE OF UTTARAKHAND
August 2, 2016
SUMIT KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
August 5, 2016
SUMIT KUMAR & OTHERS Vs. NARESH KUMAR & OTHERS
May 2, 2016
SUMIT KUMAR AND ORS Vs. NARESH KUMAR AND ORS
June 2, 2016
SUMIT KUMAR JAIN Vs. STATE OF UTTARAKHAND AND OTHERS
July 11, 2016
SUMIT SHARMA Vs. STATE OF UTTARAKHAND
December 16, 2016
SUMMIT AVIATION PVT LTD AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 7, 2016
SUNDAR SINGH & OTHERS Vs. BOARD OF REVENUE, UTTARANCHAL, CIRCUIT COURT, PAURI & OTHERS
October 20, 2016
SUNDER SINGH Vs. STATE OF UTTARAKHAND AND OTHERS
September 17, 2016
SUNIL DUTT KAUSHIK Vs. STATE OF UTTARAKHAND & ANOTHER
January 13, 2016
SUNIL KUMAR Vs. STATE OF UTTARAKHAND AND OTHERS
November 23, 2016
SUNIL KUMAR Vs. MADHU SHARMA
December 19, 2016
SUNIL KUMAR & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
April 8, 2016
SUNIL KUMAR TEHRAN Vs. STATE OF UTTARAKHAND AND OTHERS
November 25, 2016
SUNIL NAUDIYAL Vs. STATE OF UTTARAKHAND AND OTHERS
November 23, 2016
SUNITA KANDARI Vs. STATE OF UTTARAKHAND & OTHERS
March 22, 2016
SUPERINTENDING ENGINEER NH CIRCLE 10, UTTARAKHAND PWD Vs. MADHVA HYTECH ENGINEERS PVT. LTD.
March 17, 2016
SURAJBHAN Vs. PURAN SINGH ASWAL
March 14, 2016
SUREDRA SINGH NEGI Vs. STATE OF UTTARAKHAND
November 10, 2016
SURENDER SINGH & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
November 7, 2016
SURENDRA & OTHERS Vs. STATE OF UTTARAKHAND & ANOTHER
May 18, 2016
SURENDRA BHAGAT Vs. SMT. POONAM BHAGAT AND OTHERS
July 25, 2016
SURENDRA KUMAR CHAUDHARI Vs. BISHAN DEV SAHANI & ANOTHER
October 26, 2016
SURENDRA PAL Vs. ORIENTAL INSURANCE COMPANY LTD & OTHERS
December 13, 2016
SURENDRA PRATAP SINGH Vs. STATE OF UTTARAKHAND
October 21, 2016
SURENDRA SINGH PANWAR; ASHA RAM CHAMOLI; ANIL KUMAR; NAGENDRA SINGH KANDARI; VIMAL PRAKASH; SATYENDRA RAWAT; CHANDRA SINGH Vs. STATE OF UTTARAKHAND & OTHERS
November 19, 2016
SURESH CHAND ALIAS RAM DEV Vs. RADHY SHYAM AND OTHERS
February 29, 2016
SURESH CHANDRA DOBARIYAL Vs. UNION OF INDIA & ANOTHER
November 25, 2016
SURESH GIRI Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR
October 5, 2016
SURESH KUMAR Vs. COLLECTOR, PAURI GARHWAL & OTHERS
November 17, 2016
SURESH PANTOLA Vs. STATE OF UTTARAKHAND & ANOTHER
September 16, 2016
SURESH RAWAT & OTHERS; PUJA MISHRA @ PUJA SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
August 27, 2016
SURESH RAWAT AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
September 21, 2016
SURJEET KAUR Vs. AMARJEET SINGH DHOT
July 15, 2016
SURJEET SINGH Vs. STATE OF UTTARAKHAND & OTHERS
October 3, 2016
SURYA KANT KUKRETI Vs. STATE OF UTTARAKHAND AND OTHERS
June 28, 2016
SUSHIL KUMAR Vs. STATE OF UTTARAKHAND
June 5, 2016
SUSHIL KUMAR & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
February 5, 2016
SUSHIL KUMAR AND OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
January 5, 2016
SUSHILA SHARMA Vs. BHUPINDER SINGH
June 9, 2016
SWATI KUKRETI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
May 2, 2016
TARA DEVI Vs. ICICI LOMBORD MOTOR INSURANCE COMPANY AND OTHERS
August 4, 2016
TARA SINGH RAJPUT Vs. STATE OF UTTARAKHAND
November 7, 2016
TARAWATI AND OTHERS; NEW INDIA ASSURANCE CO LTD Vs. HASANUDDIN & ANOTHER; TARAWATI & OTHERS
July 29, 2016
TARSEM SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
July 21, 2016
TARUN VIJAY Vs. STATE OF UTTARAKHAND & OTHERS
March 2, 2016
TASLEEM @ RASHMI & ANOTHER Vs. STATE OF UTTARAKHAND & OTHERS
September 5, 2016
TEERATH & ANOTHER Vs. IIND ADDITIONAL DISTRICT JUDGE, ROORKEE & OTHERS
October 28, 2016
TEERATH & ANOTHER Vs. II ADDITIONAL DISTRICT JUDGE ROORKEE & OTHERS
August 24, 2016
TEHRI HYDRO INDIA DEVELOPMENT CORP LTD Vs. STATE OF UTTARAKHAND & OTHERS
December 5, 2016
TEJVINDER KAUR AHUJA AND OTHERS Vs. M D GUPTA AND OTHERS
November 28, 2016
TEXPLAS INDIA PVT LTD Vs. AASAM POWER & ELECTRICAL LTD & OTHERS
June 18, 2016
TEXPLAS TEXTILES INDIA PVT LTD Vs. STATE OF UTTARAKHAND & OTHERS
February 23, 2016
THDC DIPLOMA ENGINEERS ASSOCIATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 22, 2016
THE AMERICAN BAPTIST FOREIGN MISSIONARY SOCIETY Vs. CHIEF JUDICIAL MAGISTRATE, DEHRADUN
September 20, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. PREMVATI & OTHERS
May 11, 2016
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. SAMULA DEVI & OTHERS
December 16, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. HUKUM CHAND AND OTHERS
June 16, 2016
THE ORIENTAL INSURANCE COMPANY LTD. Vs. BACHAN SINGH KHATI & OTHERS
May 11, 2016
TILAK RAJ TALWAR AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
July 20, 2016
TRILOK SINGH CHAUHAN Vs. STATE OF UTTARAKHAND AND ANOTHER
November 24, 2016
TRIYAMBAK PRASAD NAUTIYAL Vs. STATE OF UTTARAKHAND
May 19, 2016
U P AWAS EVAM VIKAS PARISHAD Vs. JAGDISH LAL & OTHERS
December 2, 2016
UDAI NARAYAN TIWARI Vs. STATE OF UTTARAKHAND & OTHERS
November 8, 2016
UDAY KUMAR SHROTRIYA Vs. STATE OF UTTARAKHAND & OTHERS
March 17, 2016
UDAY PRAKASH SEMWAL Vs. STATE OF UTTARAKHAND & OTHERS
April 19, 2016
ULTRATECH CEMENT LTD. Vs. STATE OF UTTARAKHAND & OTHERS
December 30, 2016
UMA RANI GUPTA Vs. SARFARAZ JAFRI
June 9, 2016
UMESH CHANDRA Vs. STATE OF UTTARAKHAND AND ANOTHER
March 16, 2016
UNION OF INDIA Vs. RAMVATI DEVI & OTHERS
November 8, 2016
UNION OF INDIA & ANOTHER Vs. NAIN SINGH & ANOTHER
July 18, 2016
UNION OF INDIA & OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & ANOTHER
August 1, 2016
UNION OF INDIA AND OTHERS Vs. RAJ KUMAR
May 13, 2016
UNION OF INDIA AND OTHERS Vs. ASHISH KUMAR AND OTHERS; SUDHIR SINGH AND OTHERS; HARI NANDAN SINGH AND OTHERS; GEETIKA CHALAL AND ANOTHER; SWATI PADIYAR @ SWATI SHARMA; MOSHAM AND OTHERS; BABLOO AND ANOTHER
September 20, 2016
UNION OF INDIA AND OTHERS Vs. ALL INDIA TRADE UNION CONGRESS & OTHERS
December 5, 2016
UNITED INDIA INSURANCE CO LTD Vs. SHAMSUDDEEN ANSARI & OTHERS
June 16, 2016
UNITED INDIA INSURANCE COMPANY Vs. SMT. NARESH KUMAR & OTHERS
October 1, 2016
UNITED INDIA INSURANCE COMPANY Vs. HIRIYA DEVI & OTHERS
December 8, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAISHRI & OTHERS
July 15, 2016
UNITED INDIA INSURANCE COMPANY LIMITED; ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNIT KUMAR GUPTA AND OTHERS
September 30, 2016
UNITED INDIA INSURANCE COMPANY LTD Vs. DHYAN SINGH AND OTHERS
November 24, 2016
UNITED INDIA INSURANCE COMPANY LTD Vs. POONAM SADANA & OTHERS
June 16, 2016
UPENDRA DUTT Vs. STATE OF UTTARAKHAND & OTHERS
June 3, 2016
UPENDRA KUMAR SHARMA @ BHAKT & ANOTHER Vs. KESHAV DUTT & OTHERS
September 21, 2016
URMILA; DAIJE; DINESH KUMAR; ABHI KUMAR YADAV; CHANDRA PAL SINGH YADAV; PRIYA SAINI Vs. STATE OF UTTARAKHAND & OTHERS
September 21, 2016
USMAN Vs. STATE OF UTTARAKHAND
June 3, 2016
UTTAM SINGH KUMAIN Vs. STATE OF UTTARAKHAND AND OTHERS
June 14, 2016
UTTAR KUMAR @ PINKU Vs. STATE OF UTTARAKHAND AND OTHERS
September 28, 2016
UTTAR PRADESH ROAD TRANSPORT CORPORATION Vs. BABLI & OTHERS; BALESHWARI & OTHERS
October 19, 2016
UTTAR PRADESH STATE ROAD TRANSPORT Vs. JAYA SHARMA & OTHERS
December 22, 2016
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ATAR KALI & OTHERS
October 21, 2016
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ANITA DEVI
June 6, 2016
UTTARAKHAND ENVIRONMENT PROTECTION AND POLLUTION CONTROL BOARD Vs. UNION OF INDIA AND OTHERS
May 19, 2016
UTTARAKHAND GRAM PANCHAYAT ADHIKARI ASSOCIATION & ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
June 29, 2016
UTTARAKHAND POWER CORPORATION LTD Vs. JAI PRAKASH INDUSTRIES LTD & ANOTHER
August 19, 2016
UTTARAKHAND PUBLIC SERVICE COMMISSION Vs. BHAGWATI DEVI & OTHERS
March 28, 2016
UTTARAKHAND TRANSPORT CORPORATION Vs. DURGA DEVI & OTHERS
June 30, 2016
UTTARANCHAL FOREST DEVELOPMENT CORPORATION Vs. MANAGING DIRECTOR, U P FOREST CORPN & OTHERS
November 23, 2016
V S ENGINEER Vs. EXECUTIVE ENGINEER & ANOTHER
November 25, 2016
VACHASPATI RAYAL; KANAK DHANAI Vs. STATE OF UTTARAKHAND & ANR
September 28, 2016
VAIBHAV VERMA Vs. NIDHI VERMA
February 27, 2016
VED PRAKASH SAXENA Vs. UTTARAKHAND POWER CORPORATION LTD
May 10, 2016
VEER SINGH AND ANOTHER Vs. STATE OF UTTARAKHAND AND ANOTHER
September 7, 2016
VIGHNESHWARI Vs. FOREST SECRETARY, STATE OF UTTARAKHAND, DEHRADUN
April 1, 2016
VIJAY ANAND SHARMA Vs. STATE OF UTTARAKHAND & OTHERS
March 10, 2016
VIJAY BAHADUR SINGH RAWAT Vs. STATE OF UTTARAKHAND & OTHERS
November 19, 2016
VIJAY CHANDRA RATURI S/O LATE A P RATURI Vs. ADDITIONAL SECRETARY, LAW-CUM-L R , GOVERNMENT OF UTTARAKHAND AND OTHERS
November 19, 2016
VIJAY DEY Vs. STATE OF UTTARAKHAND AND OTHERS
October 21, 2016
VIJAY KUMAR JOSHI AND OTHERS Vs. REGISTRAR, COOPERATIVE SOCIETIES AND OTHERS
October 24, 2016
VIJAY LAXMI MANCHANDA AND OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
August 8, 2016
VIJAY PRAKASH Vs. STATE OF UTTARAKHAND & ANOTHER
July 29, 2016
VIJAY PRAKASH & ANOTHER Vs. MDDA AND ANOTHER
June 24, 2016
VIJENDER SINGH & OTHERS Vs. SUSHILA DEVI
April 1, 2016
VIKASH SHARMA Vs. STATE OF UTTARAKHAND AND OTHERS
December 9, 2016
VIKRAM SINGH@ BALDEV SINGH AND ORS Vs. DISTRICT MINORITY WELFARE/ASSISTANT WAQF SURVEY COMMISSIONER & ANOTHER
February 26, 2016
VIMLESH & OTHERS Vs. STATE OF UTTRAKHAND & OTHERS
April 19, 2016
VINAY AGARWAL AND ANOTHER Vs. STATE OF UTTARAKHAND AND OTHERS
December 26, 2016
VINAY RATHI Vs. STATE OF UTTARAKHAND AND OTHERS
December 28, 2016
VINAY SAXENA Vs. STATE OF UTTARAKHAND AND OTHERS
December 14, 2016
VINAYAK INTER COLLEGE, MANAGING SOCIETY, PO MAMOLI, TEHSIL BHIKIYASAIN, DISTRICT ALMORA Vs. STATE OF UTTARAKHAND AND OTHERS
March 4, 2016
VINITA AGARWAL AND TWO OTHERS Vs. STATE OF UTTARAKHAND AND OTHERS
November 30, 2016
VINOD KUMAR Vs. STATE OF UTTARAKHAND & OTHERS
March 11, 2016
VINOD KUMAR Vs. NISHA
May 13, 2016
VINOD SINGH RAUTHAN; HARSHMANI NAUTIYAL Vs. STATE OF UTTARAKHAND
June 14, 2016
VIPIN & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
July 13, 2016
VIPIN CHANDRA JOSHI; PRADEEP SINGH RANA Vs. STATE OF UTTARAKHAND AND OTHERS
June 17, 2016
VIPIN CHAUDHARY Vs. STATE OF UTTARAKHAND AND OTHERS
October 1, 2016
VIPIN SHARMA Vs. STATE OF UTTARAKHAND AND ANOTHER
December 20, 2016
VIRENDRA SINGH KARKI Vs. STATE OF UTTARAKHAND & OTHERS
September 22, 2016
VIRENDRA VERMA Vs. STATE OF UTTARAKHAND AND ANOTHER
September 6, 2016
VIRESH Vs. MEENA @ SONIYA
June 13, 2016
VIRTUAAL RETAIL PRIVATE LIMITED; VIKRAM AGGRAWAL Vs. TITAN COMPANY LIMITED; SAVITA RANI & 3 OTHERS
August 3, 2016
VISHAL Vs. STATE OF UTTARAKHAND & ANOTHER
March 2, 2016
VISHVAKARMA TISSUE PRIVATE LTD Vs. VISHVAKARMA PAPER & BOARDS LTD
March 14, 2016
VIVEK SHARMA S/O MAHESH SHARMA, R/O 200, AJABPUR KALAN, DEHRADUN. THROUGH POWER OF ATTORNEY HOLDER SMT. SHARAD SHARMA Vs. SUNIL KUMAR S/O LATE SHRI SURESH CHANDRA, R/O 200, AJABPUR KALAN, DEHRADUN
December 8, 2016
VIVEK SINGH AND OTHERS Vs. CONTSTABLE MOHAN SINGH TOMKIYAL
November 28, 2016
WAHIDA KHATOON Vs. STATE OF UTTARAKHAND & OTHERS
November 15, 2016
YAAKUB & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
June 21, 2016
YADESH VERMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL & ANOTHER
April 18, 2016
YAMUNA PRASAD Vs. LABOUR COMMISSIONER LABOUR COURT HALDWANI NAINITAL & OTHERS
August 1, 2016
YASHPAL SINGH Vs. STATE OF UTTARAKHAND & OTHERS
March 8, 2016
YASODA DEVI Vs. STATE OF UTTARAKHAND
June 30, 2016
YOGESH BHATT Vs. STATE OF UTTARAKHAND & OTHERS
February 3, 2016
YOGESH CHANDRA PETSHAL; NANDAN SINGH BISHT; DIWAN NATH GOSWAMI; STATE OF UTTARAKHAND & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS; NANDAN SINGH BISHT; DEEWAN NATH GOSWAMI; YOGESH CHANDRA PETSHAL
August 30, 2016
YOGESH KUMAR Vs. STATE OF UTTARAKHAND
October 20, 2016
YOGESH SUYAL & OTHERS Vs. SENIOR SUPERINTENDENT OF POLICE, NAINITAL & OTHERS
June 9, 2016
YOGESH SUYAL AND ANOTHER Vs. SR SUPERINTENDENT OF POLICE & OTHERS
November 30, 2016
YOGESH YADAV Vs. STATE OF UTTARAKHAND AND OTHERS
September 2, 2016
YOUTH BAR ASSOCIATION OF INDIA Vs. STATE OF UTTARAKHAND AND OTHERS
March 9, 2016
YUNUS Vs. STATE OF UTTARAKHAND & ANOTHER
July 8, 2016
YUSUF Vs. STATE OF UTTARAKHAND AND ANOTHER
September 8, 2016
ZABBAR & OTHERS Vs. STATE OF UTTARAKHAND & OTHERS
March 2, 2016
ZAMEEL AHMAD & OTHERS Vs. MOHD USMAN & OTHERS
September 7, 2016