Case Index

Title
Date
7PAVO INFRASTRUCTURES PRIVATE LIMITED Vs. STATE OF KERALA
December 19, 2016
A B MOHAMMED ASHRAF Vs. GOVERNMENT OF KERALA REPRESENTED BY ITS SECRETARY
December 14, 2016
A V SHINE Vs. COMMERCIAL TAX OFFICER
December 14, 2016
A. ABDUL SALIM Vs. THE MANAGING DIRECTOR, KERALA STATE CIVIL SUPPLIES CORPORATION AND ORS.
March 28, 2016
A. BASHEER, AGED 40, S/O. MUHAMMED, ACHARATH HOUSE, CHATHANNUR P.O., THIRUMITTAKODE, PALAKKAD DISTRICT Vs. THE DISTRICT LABOUR OFFICER, PALAKKAD, PIN
December 16, 2016
A. SHANMUGHAN AND ORS. Vs. VANDAZHY GRAMA PANCHAYAT AND ORS.
January 25, 2016
A. SOMAN Vs. THE STATE OF KERALA
March 14, 2016
A.A.GOVINDAN Vs. GURUVAYOOR MUNICIPALITY
June 3, 2016
A.ANIL KUMAR Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
August 19, 2016
A.GOVINDAN Vs. STATE BANK OF TRAVANCORE AND ORS.
July 13, 2016
A.J.SHAJI MON Vs. N.SUVARNAKUMARI
February 24, 2016
A.K.KAMRUDEEN Vs. THE STATE OF KERALA
July 12, 2016
A.K.RAMSHEED Vs. STATE OF KERALA
July 19, 2016
A.K.SAMSUDDIN Vs. UNION OF INDIA
July 19, 2016
A.K.SASIDHARAN NAIR Vs. STATE OF KERALA
July 27, 2016
A.M. SHIKAR Vs. KOHINOOR INTERNATIONAL GENERAL TRADING
November 18, 2016
A.M.PRAKASAN Vs. STATE OF KERALA
June 29, 2016
A.N. SANKARAN Vs. INTELLIGENCE OFFICER
August 26, 2016
A.P. BALAKRISHNAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION & ORS.
July 25, 2016
A.P. SHANAVAS Vs. THE SECRETARY KOTTAPPADY GRAMA PANCHAYATH
December 7, 2016
A.R. DILIPKUMAR Vs. THE MEMBER (P&A), AIRPORTS AUTHORITY OF INDIA AND ORS.
February 25, 2016
A.RAJAPPAN Vs. THE SECRETARY TO GOVERNMENT
July 27, 2016
A.S. SHAJI, ADUVAKKAPARAMBIL HOUSE, GOVERNMENT HOSPITAL EAST, NARACKAL P.O., ERNAKULAM DISTRICT Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE, HEADQUARTERS, SOUTH BLOCK, NEW DELHI
September 19, 2016
A.SASIEKHARAN NAIR Vs. STATE OF KERALA
June 6, 2016
A.T.USMAN (DIED) Vs. K.K.SULEKHA
February 22, 2016
AARIF LATHEEF AND ORS. Vs. ASHA K. JOHN AND ORS.
April 1, 2016
ABDU P., AGED 51 YEARS, S/O. SAIDU HAJI, PWD CONTRACTOR, POOZHITHARA HOUSE, KLARI AMSOM DESOM, POST Vs. THE AUTHORISED OFFICER, THE FEDERAL BANK LTD, PALARIVATTOM BRANCH 35/37A, N.H.ROAD, PALARIVATTOM, ERNAKULAM, PIN
July 14, 2016
ABDU SALEEM Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
December 15, 2016
ABDUL GADDAFI Vs. STATE OF KERALA
January 15, 2016
ABDUL GAFOOR, S/O. KUNHUMUHAMMED, AGED 36 YEARS, PUTHUR HOUSE, PERINTHALMANNA, MALAPPURAM DISTRICT Vs. THE CIRCLE INSPECTOR OF POLICE, CHERPULASSERY, PALAKKAD DISTRICT
August 31, 2016
ABDUL HAMEED Vs. STATE OF KERALA
August 25, 2016
ABDUL JABAR Vs. DISHNET WIRELESS LIMITED
December 2, 2016
ABDUL JAWAD M.F. AND ORS. Vs. R. RAJ PRADEEP AND ORS.
March 11, 2016
ABDUL KHADER Vs. THE CUSTOMS,EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
March 9, 2016
ABDUL KHADER Vs. CESTAT, BANGALORE
March 9, 2016
ABDUL KHADER K.K. Vs. UNITED INDIA INSURANCE CO.LTD.
June 29, 2016
ABDUL LATHEEF @ C.B. LATHEEF Vs. UNION OF INDIA
February 12, 2016
ABDUL MAJEED Vs. THE STATE OF KERALA
June 15, 2016
ABDUL MAJEED Vs. STATE OF KERALA AND ORS.
March 28, 2016
ABDUL NAZAR Vs. IYYATHUMMA AND ORS.
January 25, 2016
ABDUL NOUSHAD Vs. HELEN
September 9, 2016
ABDUL RAHIM Vs. ABDUL LATHEEF
April 5, 2016
ABDUL RAHIMAN Vs. THE REGISTRAR OF BIRTH AND DEATH MUNICIPAL OFFICE, GURUVAYUR
July 11, 2016
ABDUL RAHIMAN Vs. REGISTRAR OF BIRTHS
August 11, 2016
ABDUL RAHIMAN T.A. Vs. STATE OF KERALA
December 1, 2016
ABDUL RASHEED Vs. PARIYARAM GRAMA PANCHAYAT
November 16, 2016
ABDUL RASHEED Vs. PARIYARAM GRAMA PANCHAYAT
October 21, 2016
ABDUL SALAM Vs. THE JOINT REGIONAL TRANSPORT OFFICER
August 5, 2016
ABDUL SHUKKUR Vs. THE GENERAL MANAGER, M/S ARYA VAIDYA PHARMACY (COIMBATOR) LTD.
July 20, 2016
ABDUL VAHAB Vs. THE CIRCLE INSPECTOR OF POLICE ANCHAL
April 19, 2016
ABDULKHADER Vs. THE SUB DIVISIONAL MAGISTRATE
August 8, 2016
ABDULKHADER S/O PAREEDKUNJ Vs. INTELLIGENCE OFFICER DEPARTMETN OF COMMERCIAL TAXES
May 10, 2016
ABDULKHADER, Vs. INTELLIGENCE OFFICER DEPARTMENT OF COMMERCIAL TAXES
August 8, 2016
ABHISHEK SINGH Vs. AMIT MEENA AND ORS.
January 13, 2016
ABIDHA BEEGUM V.S. Vs. ALIGARH MUSLIM UNIVERSITY
July 7, 2016
ABIL K.S. Vs. STATE OF KERALA
December 8, 2016
ABILASH K. Vs. STATE OF KERALA
June 3, 2016
ABOOBACKER Vs. STATE OF KERALA
November 4, 2016
ABOOBACKER SIDHIK Vs. STATEOF KERALA
May 3, 2016
ABOOBACKER T.K., AGED 73 YEARS, S/O. KUNHAYAMU HAJI, THAZHETH KALLADI, KARAKURUSSI(POST), MANNARKKAD, PALAKKAD DISTRICT Vs. FOREST RANGE OFFICER, FOREST RANGE OFFICE, OTTAPALAM, KULAPPULLY (POST), PIN
October 18, 2016
ABU LATHEEF BACKER Vs. MOHAMMED BASHEER
June 2, 2016
ABULAIS Vs. STATE OF KERALA
November 15, 2016
ACHADA AHMAD HAJI Vs. THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
June 29, 2016
ACHUTHAN Vs. SUNIL PADURANG KHEDKAR
April 7, 2016
ACHUTHAN Vs. THE STATE OF KERALA
January 27, 2016
ACHUTHAN, P. Vs. SAYISHKUMAR, N. AND ANOTHER
December 19, 2016
ADHITHYA VARMA RAJA.T.K MEMBER NO.26429 IRINJALAKUDA CO Vs. IRINJALAKUDA CO
January 15, 2016
ADITYA VARMA RAJA Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION CO-BANK TOWERS
June 23, 2016
AF INFRASTRUCTURE PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION (LTD)
December 14, 2016
AFSAL BAKER Vs. MAYA PRINTERS
December 21, 2016
AFSAL IBRAHIM Vs. THE DISTRICT COLLECTOR
April 11, 2016
AGNESS P.J. AND ORS. Vs. JOSEPH
April 19, 2016
AHALIA INTERNATIONAL FOUNDATION Vs. THE ASSISTANT COMMISSIONER (ASSESSMENT)
July 25, 2016
AHAMED NOUSHAD Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE FOR TRANSPLANTATION OF HUMAN ORGANS
June 22, 2016
AHAMMED RAWTHER, AGED 70 YEARS, ABBANI RAWTHER, KONNAYIL VEEDU, MANNADI MURI, KADAMPANADU VILLAGE, PIN Vs. KALAMALA MUSLIM PALLI, ELANGAMANGALAM MURI, ENATHU VILLAGE, ADOOR TALUK, PIN: 691526
June 16, 2016
AHAMMEDKUTTY HAJI Vs. AMINA
August 12, 2016
AHINA FATHIMA @ SAJINI Vs. THE DISTRICT POLICE CHIEF (KOLLAM RURAL) OFFICE
June 3, 2016
AJAY JOJO JAMES AND ORS. Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
February 24, 2016
AJAYAKUMAR K.S. Vs. STATE OF KERALA
March 30, 2016
AJAYAKUMAR P.K. Vs. DELFIMOL V.K.
March 30, 2016
AJEESH Vs. STATE OF KERALA
May 30, 2016
AJESH V V Vs. UNIVERSITY GRANTS COMMISSION AND ORS
October 25, 2016
AJIKUMAR Vs. SOMAN NAIR
May 17, 2016
AJIMS Vs. STATE OF KERALA
December 5, 2016
AJITH Vs. STATE OF KERALA
November 18, 2016
AJITH ASSOCIATES (PVT.) LTD. Vs. THE COMMISSIONER OF POLICE
May 31, 2016
AJITH GOPAL NAMBIAR AND ORS. Vs. JACOB RAJU AND ORS.
September 20, 2016
AJITHA Vs. STATE OF KERALA
August 9, 2016
AJITHKUMAR G.K. Vs. CANARA BANK
June 9, 2016
AJMAL SHAH S Vs. THE UNIVERSITY OF KERALA
July 28, 2016
AJO JOSEPH Vs. STATE OF KERALA
July 27, 2016
AJOY L.S. Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
July 29, 2016
AKASH Vs. STATE OF KERALA
July 19, 2016
AKHIL @ JITHU Vs. STATE OF KERALA
December 8, 2016
AKHIL SATHIAPAL Vs. STATE OF KERALA
August 11, 2016
AKHIL.S SEKHAR Vs. STATE OF KERALA
June 3, 2016
ALAN.S. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
February 17, 2016
ALEX C.A. Vs. EXCISE COMMISSIONER, TVM. AND ORS.
January 20, 2016
ALEX ZACHARIA Vs. STATE BANK OF INDIA
October 5, 2016
ALEXANDER KURIEN Vs. ANTHONY
May 17, 2016
ALI AKBAR Vs. STATE OF KERALA
June 17, 2016
ALI V.U. Vs. THE STATION HOUSE OFFICER
December 1, 2016
ALIKKUNJU Vs. THE DISTRICT COLLECTOR
April 11, 2016
ALINA ARUN KANATTU Vs. THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES AND ORS.
June 20, 2016
ALIYAR Vs. RAJU V. VAYALAT
February 9, 2016
ALIYAR Vs. THE FOOD INSPECTOR MALAPPURAM CIRCLE
March 10, 2016
ALIYAR, KAVATTU HOUSE, PANDIKKAPPU POST, ERIMBUPALAM ADIMALI Vs. THE FOOD INSPECTOR MALAPPURAM CIRCLE
March 11, 2016
ALL INDIA CHESS FEDERATION Vs. UNION OF INDIA
December 21, 2016
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. DM EDUCATIONAL & RESEARCH FOUNDATION
August 19, 2016
ALL INDIA COUNCIL OF TECHNICAL EDUCATION AND ORS. Vs. THE DIRECTOR, MGM POLYTECHNIC COLLEGE
March 21, 2016
ALL KERALA ANTI CORRUPTION & HUMAN RIGHTS PROTECTION COUNCIL Vs. MOHANLAL AND ORS.
February 29, 2016
ALL KERALA UNANI HAKEEMS ASSOCIATION (REGD.) Vs. STATE OF KERALA
July 11, 2016
ALPHATECH INDIA DREDGING PRIVATE LTD Vs. THE MANAGING DIRECTOR, KERALA STATE MARITIME DEVELOPMENT CORPORATION LTD.
July 26, 2016
ALTHAF Vs. STATE OF KERALA
June 14, 2016
ALUMINIUM INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KOCHI
February 17, 2016
ALWIN EDGER Vs. STATE
August 10, 2016
AMBATTUKAVU BHAGAVATHY KSHETHRA SAMITHY Vs. TRAVANCORE DEVASWOM BOARD AND ORS
October 17, 2016
AMBUJAKSHAN Vs. THE SUB INSPECTOR OF POLICE
April 29, 2016
AMEER Vs. STATE OF KERALA
September 22, 2016
AMIL ANTONY M.A. Vs. UNION OF INDIA
September 20, 2016
AMMA GRANITES AND TILES Vs. THE DISTRICT LABOUR OFFICER
August 5, 2016
AMMINI PETER Vs. UNION OF INDIA
May 25, 2016
AMMINI.S. Vs. STATE OF KERALA
January 4, 2016
AMMU AJIT Vs. PREM CHANDER S.
April 6, 2016
AMMUKUNHI AMMA Vs. STATE OF KERALA
April 8, 2016
AMNA BINT BASHEER Vs. CENTRAL BOARD OF SECONDARY EDUCATION
April 26, 2016
AMRITH GOKUL Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
July 26, 2016
ANAND A. Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS
June 16, 2016
ANANDAPADMANABHAN Vs. SUB INSPECTOR OF POLICE
November 4, 2016
ANANTHAPADMANABHAN NAIR A.B. AND ORS. Vs. DISTRICT COLLECTOR, EKM AND ORS.
January 7, 2016
ANAS P.K Vs. STATE OF KERALA
June 3, 2016
AND SPECIAL COURT Vs. BY SRI.GRASHIOUS KURIAKOSE
June 13, 2016
ANEESA M. Vs. THE STATE OF KERALA
December 5, 2016
ANEESH A NAIR Vs. STATE OF KERALA
April 20, 2016
ANIE BABU Vs. STATE OF KERALA
June 24, 2016
ANIL KUMAR P. Vs. STATE OF KERALA AND ORS.
March 4, 2016
ANILKUMAR Vs. JABBAR @UDUPPI JABBAR
April 1, 2016
ANILKUMAR P. Vs. THE KERALA STATE ELECTRICITY BOARD LIMITED
August 3, 2016
ANISH K. VARGHESE Vs. SINI ANISH
July 25, 2016
ANITHA MENACHERY Vs. REGIONAL JOINT DIRECTOR URBAN AFFAIRS
November 14, 2016
ANNAI CONSULTANCY Vs. THE SUPERINTENDENT OF CENTRAL EXCISE SERVICE TAX DIVISION
June 15, 2016
ANNAMMA POULOSE Vs. DISTRICT COLLECTOR
December 7, 2016
ANNIE THOMAS Vs. THE VILLAGE OFFICER, VADAMA VILLAGE
December 5, 2016
ANOOJA BASHEER Vs. STATE OF KERALA AND ORS.
March 2, 2016
ANSAR Vs. THE STATE OF KERALA
September 15, 2016
ANTO JOSEPH Vs. STATE OF KERALA
June 21, 2016
ANTONY, K.O. AND ANOTHER Vs. KRISHNANKUTTY MENOKI, M.K. AND OTHERS
December 7, 2016
ANZAR AZEEZ AND ORS. Vs. ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
March 30, 2016
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY Vs. KMCT COLLEGE OF ENGINEERING
September 1, 2016
ARABIAN LEGEND REALTORS PVT.LTD. Vs. THE VILLAGE OFFICER NADAMA VILLAGE, THEKKUMBHAGAM
July 29, 2016
ARUN SUNNY Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
January 14, 2016
ARUNKUMAR.M. Vs. STATE OF KERALA
January 29, 2016
ASHA .K.A. Vs. AVINISSERY GRAMA PANCHAYAT
July 8, 2016
ASHA K W/O SAJEESH KUMAR G P Vs. STATE OF KERALA
December 21, 2016
ASHA RANI.K. Vs. STATE OF KERALA
July 4, 2016
ASHISH AROR AND ORS. Vs. STATE OF KERALA AND ORS.
March 1, 2016
ASHOKAN Vs. STATE OF KERALA
February 22, 2016
ASHOKAN Vs. STATE OF KERALA
July 4, 2016
ASHRAF Vs. ABDU RAHMAN
July 22, 2016
ASHRAF KALLUNKAL Vs. THE CENTRAL BUREAU OF INVESTIGATION
August 3, 2016
ASIAN GRANITOR INDIA LTD Vs. SHOBA ANNAMMA EAPEN
February 2, 2016
ASSANMANU P. Vs. THE KERALA STATE CO-OPERATIVE CHIEF ELECTION COMMISSIONER AND ORS.
January 28, 2016
ASSIS K.M. Vs. UNION OF INDIA
March 28, 2016
ASSISTANT EXECUTIVE ENGINEER Vs. SIJU MATHEW
March 31, 2016
ASST. EXCISE COMMISSIONER, OFFICE OF THE ASST. EXCISE COMMISSIONER, FORT, THIRUVANANTHAPURAM Vs. A. ELLIAS KUNJU, PULIPPARA, PANGODU P.O., KALLARA, THIRUVANANTHAPURAM
December 15, 2016
ASYA Vs. SUNDARAM FINANCE LIMITED
April 8, 2016
ATTINGAL MUNICIPALITY, REPRESENTED BY ITS SECRETARY, ATTINGAL, THIRUVANANTHAPURAM 695101 Vs. K. BABY JYOTHILAYAM, KARAMEEL LANE, AVANAVANCHERY P.O, ATTINGAL, THIRUVANANTHAPURAM 695103
September 26, 2016
AUGUSTINE KALATHIL MATHEW Vs. MARRIAGE OFFICER (SUB REGISTRAR),
September 23, 2016
AUTOBAHN TRUCKING, AUTOBAHN TRUCKING CORPORATION PVT. LTD., VIII/4248, NH 47, NEAR ATHANI JUNCTION, NEDUMBASSERY P.O., KOCHI Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, MINISTRY OF TRANSPORT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM
December 8, 2016
AVIRA JOSEPH Vs. JOSEPH MATHEW
December 15, 2016
AYISHA SHAGUFTHA D/O ABOOBACKER SAHIR Vs. ORIENTAL INSURANCE COMPANY LTD
December 1, 2016
AYISU Vs. STATE OF KERALA
August 25, 2016
AYODHYA JEWLLERS Vs. INTELLIGENCE OFFICER
July 25, 2016
AYOLI ABDULLA Vs. MEEZAN REALTORS PVT LTD AND ORS
June 17, 2016
AYYAPPAN Vs. STATE OF KERALA
July 25, 2016
B PRADEEP Vs. HIGH COURT OF KERALA REPRESENTED BY REGISTRAR GENERAL; SASIDHARAN MOORIAN; REJI K VARGHESE; SUJITH T
September 20, 2016
B UNNIKRISHNAN; SIBI MALAYIL; SIDDIQUE; KAMALUDDIN @ KAMAL; GIRIDHAR V V ; K MOHANAN Vs. COMPETITION COMMISSION OF INDIA; T G VINAY KUMAR @ VINAYAN
September 23, 2016
B.C. DOMINIC, S/O.B.P. CELLESTINE Vs. SURYA SAMUDRA HOLIDAY RESORTS (P) LTD.
July 28, 2016
B.CHANDRIKA AMMA Vs. STATE OF KERALA
July 29, 2016
B.HASSAINAR AZEEZ Vs. STATE OF KERALA
December 31, 2016
B.SUNESH Vs. STATE OF KERALA
July 19, 2016
B.V.NANDAKUMAR Vs. UNION OF INDIA
March 23, 2016
BABITHA MERIN JOHN Vs. STATE OF KERALA
September 26, 2016
BABU Vs. STATE OF KERALA
February 24, 2016
BABU Vs. STATE OF KERALA
March 8, 2016
BABU Vs. STATE OF KERALA
March 9, 2016
BABU JOHN Vs. A.K. RAMAKRISHNAN AND ORS.
March 18, 2016
BABU, AGED 48, S/O. SADASIVAN, BABU SADANAM, URUKUNNU P.O., THENMALA VILLAGE, PATHANAMTHITTA TALUK Vs. POWER GRID CORPORATION OF INDIA LIMITED, VILAGOM PURAYIDOM, DOCTORS LANE, PATHANAMTHITTA, REPRESENTED BY ITS CHIEF MANAGER, PIN
October 5, 2016
BABY AUGUSTIAN, AGED 55 YEARS, S/O. SEBASTIAN, URUMBUKATTU VEETTIL, KADANADU KARA, KADANADU P.O., KADANADU VILLAGE Vs. ALEX KOZHIKKOTTU, AGED 54 YEARS, S/O. THOMAS, KOZHIKKOTTU HOUSE, KADANADU KARA, KADANADU P.O., KADANADU VILLAGE, PIN
August 29, 2016
BABY JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
June 27, 2016
BABY MATHEW @ BABY Vs. STATE OF KERALA
August 18, 2016
BADUVAN KUNHI Vs. K.M.ABDULLA
July 15, 2016
BAHULEYAN AND ORS. Vs. STATE OF KERALA AND ORS.
February 9, 2016
BAIJU Vs. STATE OF KERALA
August 30, 2016
BAILEYS RESORT PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, THIRUVANANTHAPURAM AND ORS.
March 4, 2016
BALACHANDRAN Vs. THE DISTRICT COLLECTOR, CALICUT
August 5, 2016
BALACHANDRAN Vs. STATE OF KERALA
September 6, 2016
BALACHANDRAN K.R. Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 28, 2016
BALACHANDRAN K.R. AGED 56 YEARS, S/O. RAGHAVA PANICKER, RESIDING AT KUMARAVILASAM, EZHUPUNNA NORTH P.O., CHERTHALA, ALAPPUZHA DISTRICT Vs. EMPLOYEES STATE INSURANCE CORPORATION REPRESENTED BY DIRECTOR GENERAL, PANCHDEEP BHAVAN, C.I.G. ROAD, NEW DELHI
October 7, 2016
BALACHANDRAN NAIR S.S., CONTRACT TECHNICIAN III, MVITA/VSSC, RESIDING AT SOUBHAGYA, ARASUPARAMBU, NEDUMANGAD P.O, TRIVANDRUM Vs. INDIAN SPACE RESEARCH ORGANISATION, ANTARIKSH BHAVAN, NEWBEL ROAD, BANGALORE
November 4, 2016
BALAN Vs. STATE OF KERALA
March 4, 2016
BALARAMAN M. Vs. STATE OF KERALA
June 13, 2016
BASHEER Vs. THE STATE OF KERALA
June 15, 2016
BASHEER Vs. STATE OF KERALA
September 1, 2016
BASHEER Vs. DISTRICT COLLECTOR
December 20, 2016
BASHEER Vs. STATE OF KERALA AND ORS
September 27, 2016
BEEGAUM B. JEHNNAR Vs. THE DISTRICT COLLECTOR
April 11, 2016
BEEMA KANNU Vs. STATE OF KERALA
September 30, 2016
BEENA Vs. UNION OF INDIA
May 27, 2016
BEENA Vs. KESAVAN
June 30, 2016
BEENA D Vs. RADHA LEKSHMI VILASAM(RLV) COLLEGE OF MUSIC AND FINE ARTS
July 7, 2016
BEENA S.S. Vs. SUNDARESAN AND ORS.
January 21, 2016
BEENA SHAJI Vs. THE NATIONAL INSURANCE CO. LTD.
August 3, 2016
BEEPATH CASTINGS PVT LTD Vs. STATE OF KERALA
December 21, 2016
BEEPATHU AND ORS. Vs. KOVATH ABDUL AZEEZ
February 25, 2016
BEEVI UMMA S. Vs. ASSISTANT EDUCATIONAL OFFICER, TRIVANDRUM
January 27, 2016
BENCY T. PAUL Vs. STATE OF KERALA
July 25, 2016
BENNY Vs. STATE OF KERALA
March 31, 2016
BENZ AUTOMOBILES PRIVATE LTD. Vs. ABDULLLA
November 10, 2016
BETA CASHEWS AND ALLIED PRODUCTS PVT. LTD Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN, KAWDIAR, THIRUVANANTHAPURAM
July 11, 2016
BHADRAN S/O. SUKUMARAN Vs. STATE OF KERALA
June 20, 2016
BHAGATH KRISHNAN B., AGED 20 YEARS, S/O. BABU K., APARTMENT NO.2B, ASSET HOMES FIRST CIRCLE Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, KOCHI
December 21, 2016
BHARAT SANCHAR NIGAM LIMITED Vs. NARAKAL GRAMA PANCHAYAT
January 22, 2016
BHARAT SANCHAR NIGAM LTD. KOTTAYAM, REPRESENTED BY ITS GENERAL MANAGER Vs. SECRETARY TO GOVT. DEPARTMENT OF LOCAL SELF GOVERNMENT, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM
September 7, 2016
BHARATHI S. PODUVAL AND ORS. Vs. THE CORPORATION OF COCHIN AND ORS.
April 5, 2016
BHARATHIDAS Vs. STATE OF KERALA
January 27, 2016
BHASKARAN Vs. STATE OF KERALA
June 16, 2016
BIBIN K.RAMAKRISHNAN Vs. S.I OF POLICE, KOTTAPPADY
June 29, 2016
BIJESH Vs. STATE OF KERALA
February 22, 2016
BIJI AND ORS. Vs. VIJIL AND ORS.
March 3, 2016
BIJOY C.V. Vs. STATE OF KERALA AND ORS.
February 24, 2016
BIJU Vs. STATE OF KERALA
July 26, 2016
BIJU Vs. THE STATE OF KERALA
July 27, 2016
BIJU Vs. STATE OF KERALA
October 17, 2016
BIJU C. Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT (I.H.R.D)
June 10, 2016
BIJU DANIEL Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS)
July 5, 2016
BIJU JOHN Vs. STATE OF KERALA
August 11, 2016
BIJU K G Vs. PRASAD MATHEW
December 16, 2016
BIJU K V AND ANR Vs. NANDHITHA K N
May 18, 2016
BIJU KURIAKOSE Vs. KAMAL KUMAR
August 8, 2016
BIJU N. Vs. STATE OF KERALA AND ORS.
January 5, 2016
BIJU R. Vs. THE COMMANDANT, 45TH BATTALION ASSAM RIGLES
June 14, 2016
BIJU SEBASTIAN Vs. STATE OF KERALA
July 15, 2016
BIJUMON Vs. STATE OF KERALA
August 3, 2016
BINANI ZINC EMPLOYEES MULTIPURPOSE CO-OPERATIVE SOCIETY LTD Vs. LIZY RAJAN
November 15, 2016
BINDU REGHUNANDANAN, W/O. REGHUNANDANAN (LATE), PUTHUMANA HOUSE, PERINGAVU, THRISSUR Vs. THE REGIONAL TRANSPORT AUTHORITY, THRISSUR, REPRESENTED BY ITS SECRETARYTHRISSUR
September 30, 2016
BINEESH JOHN Vs. KERALA PUBLIC SERVICE COMMISSION
August 6, 2016
BINEESH K.C., ADVOCATE, KANNAMMURY HOUSE, EDAPPALLY P.O., KOCHI Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, SECRETARIAT, THIRUVANANTHAPURAM
October 7, 2016
BINI JOHN, AGED 36 YEARS ASSISTANT PROFESSOR, DEPARTMENT OF ENGLISH ST.PAULS COLLEGE, KALAMASSERY, ERNAKULAM RESIDING AT 604 A, PUTHUPARAMBIL BETHEL, KANAL LANE ROCKWELL ROAD, HMT COLONY.P.O, PIN Vs. REGIONAL DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,. MCRV HOSTEL, OLD BUILDING, GENERAL HOSPITAL ROAD KOCHI
February 18, 2016
BINIMOL SURESH Vs. THE DISTRICT INDUSTRIES CENTRE, WAYANAD
June 8, 2016
BINOY Vs. RAJU PHILIP
July 19, 2016
BINU K. VARGHESE AND ORS. Vs. STATE OF KERALA AND ORS.
February 10, 2016
BINU THACHADI Vs. THACHADI SOMAN
August 9, 2016
BIO RESEARCH PHARMACEUTICALS AND ORS. Vs. STATE BANK OF TRAVANCORE AND ORS.
February 19, 2016
BIPIN, AGED 36 YEARS, CHANDRASENAN, RESIDING AT T.C. 50/365(3), PANACHAYIL, KALADI, KARAMANA P.O., THIRUVANANTHAPURAM Vs. MEERA D.S., AGED 32 YEARS, D/O. K. SUSHAMA DEVI, MANU BHAVANAM, OPP. MUNICIPAL BUILDING, ATTINGAL P.O., THIRUVANANTHAPURAM DISTRICT
October 13, 2016
BOARD OF DIRECTORS THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD. AND ORS. Vs. K.B. SUNNY AND ORS.
March 17, 2016
BRENDA BARBARA FRANCIS Vs. ADRIAN MIRANDA
July 8, 2016
BUNASH KHAN Vs. STATE OF KERALA
December 7, 2016
C CHRISPUS Vs. M ROBINSON; A R SHAJI; D TITUS; DINKAR DEVARAJ
August 19, 2016
C R NEELAKANDAN Vs. UNION OF INDIA
April 5, 2016
C V JOSEPH Vs. STATE OF KERALA
July 22, 2016
C. REMADEVI Vs. SECRETARY TO GOVERNMENT, FOOD & CIVIL SUPPLIES AND ORS.
March 8, 2016
C.A.RUGMINI Vs. THE BOARD OF DIRECTORS (KSFE)
February 18, 2016
C.B.GOVINDANKUTTY Vs. STATE OF KERALA
March 1, 2016
C.J.JOSE Vs. UNION OF INDIA
August 8, 2016
C.K. CHANDRASEKHARAN Vs. STATE OF KERALA
June 24, 2016
C.K.PURUSHOTHAMAN Vs. STATE OF KERALA
July 25, 2016
C.KRISHNANKUTTY Vs. UNION OF INDIA
March 23, 2016
C.L.MARY Vs. THE KERALA WATER AUTHORITY
July 27, 2016
C.M.ANWAR Vs. THE SECRETARY,THRIKKAKKARA MUNICIPALITY
February 17, 2016
C.P. ASHRAF Vs. JOINT REGIONAL TRANSPORT AUTHORITY
November 25, 2016
C.P. SREENATH Vs. THE ANDHRA BANK AND ORS.
February 25, 2016
C.P.RAMACHANDRAN Vs. STATE OF KERALA
July 20, 2016
C.P.RASHEED Vs. K.T.CHANDUKUTTY
April 7, 2016
C.PREMARAJAN Vs. DR.V.C.HAMSATH
March 4, 2016
C.R. MANOHARAN, (OWNER, POORNASREE TRAVELS), KARAYATHASRA VEEDU, POONITHURA P.O., THRIPUNITHURA Vs. LABOUR COURT, ERNAKULAM
November 9, 2016
C.RAVINDRAN Vs. STATE OF KERALA
July 12, 2016
C.S. BALAN Vs. MEHARUNEESA C.A.
February 2, 2016
C.T.TITUS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 10, 2016
C.VINAYAKUMAR Vs. LEELA
February 16, 2016
CANARA BANK Vs. CANARA BANK EMPLOYEES UNION (AIBEA)
August 6, 2016
CANARA BANK AND OTHERS Vs. M.C. RATNAKARAN
March 22, 2016
CAPT. T.M. THOMAS (RETIRED) Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY AND OTHERS
March 10, 2016
CEYENAR CHEMICALS PRIVATE LIMITED Vs. STATE OF KERALA
June 21, 2016
CHAKKIPARAMBATH ABDUL RASHEED Vs. CHENAKKAL JUMA-ATH PALLI PARIPALANA COMMITTEE MUNNIYOOR
February 23, 2016
CHALILPARAMBATH RADHA Vs. KUNNUMMAL SOUMINI, D/O NANI TEACHER, KUNHIPARAMBATH AMSOM AND DESOM, TELLICHERRY TALUK, KANNUR DISTRICT; KUNNUMMAL RUKMINI, D/O -DOTEACHER; KUNNUMMAL SAROJINI, D/O -DO-, TEACHER, PUTHAMPURAYIL; KUNNUMMAL RAVINDRAN, S/O -DO-, BUSINESS, KUNHIPARAMBATH, KODI
September 2, 2016
CHANDRA BABU Vs. STATE OF KERALA
March 15, 2016
CHANDRAN Vs. KUITTAN
September 7, 2016
CHANDRAN @ CHANDRASHEKAHARAN, Vs. STATE
September 20, 2016
CHANDRAN P. Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
May 26, 2016
CHANDRAN, AGED 59 YEARS S/O. PARAPPIL APPU LOKAMALESWARAM DESOM AND VILLAGEKODUNGALLUR TALUK THRISSUR DISTRICT Vs. AMRUTHAVALLY, AGED 53 YEARS W/O. LATE SASI, S/O. PARAPPIL VELUKUTTY LOKAMALESWARAM DESOM AND VILLAGE KODUNGALLUR TALUKTHRISSUR DISTRICT, PIN 680664
October 17, 2016
CHANDRANATHA PANIKKER Vs. THE DISTRICT POLICE CHIEF
June 21, 2016
CHANDRASEKHARAN NAIR Vs. THE STATE OF KERALA
July 25, 2016
CHANDRIKA Vs. STATE OF KERALA
June 23, 2016
CHANDY Vs. MARIYAMMA
August 12, 2016
CHEERANS STRUCTURALS ENGINEERS & CONTRACTORS Vs. COMMERICAL TAX OFFICER
November 22, 2016
CHEERANS STRUCTURALS ENGINEERS & CONTRACTORS Vs. COMMERCIAL TAX OFFICER
December 22, 2016
CHELLAPPAN Vs. BIJU VARGHESE
February 10, 2016
CHELLI, S/O. SANKARAN Vs. STATE OF KERALA
March 10, 2016
CHELORA VEETTIL RAJAN Vs. THE SUB INSPECTOR OF POLICE
March 22, 2016
CHERIAN P.V. Vs. GEORGE BABU AND ORS.
January 20, 2016
CHERIYAKONATH HYDERALI Vs. NARANGALLIL VELLUVAKANDY SAINABA
February 11, 2016
CHERPU GRAMA PANCHAYATH Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTION
September 2, 2016
CHESS ASSOCIATION Vs. M.B.MUAREEDHARAN
September 28, 2016
CHIEF GENERAL MANAGER (TELECOM) BSNL Vs. JOMY JOSEPH
August 29, 2016
CHINJU ALIASM Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
December 5, 2016
CHIPPY RICHY CHERIYAN, AGED 28, W/O. SIBI SAM JOHNS, 33 DD VILLAGE, THAMMANOM, ERNAKULAM, KOCHI Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF EXTERNAL AFFAIRS, CTV DIVISION, TV 1 SECTION, PATIALA HOUSE ANNEX, GOVERNMENT OF INDIA, NEW DELHI
October 7, 2016
CHITHRA DEVI Vs. MURALEEDHARAN
April 8, 2016
CHITHRA V. Vs. UNION OF INDIA
July 20, 2016
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. MANI N.P.
January 22, 2016
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. BABU P.D. AND OTHERS
January 21, 2016
CHOLAPILAKKAL ABDUL NAZER Vs. KUTTANPARAMBATH K. LAXMANA
July 28, 2016
CHOLASSERI HAMZA AND ORS. Vs. T.V. UDAYARAJ
February 3, 2016
CHRISTUDAS Vs. STATE OF KERALA
February 8, 2016
CHRISTUDAS Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY
December 13, 2016
CHURCH OF SOUTH INDIA Vs. THE ALWAYE SETTLEMENT
May 27, 2016
CLASSIC GRANITES Vs. DEPUTY COMMISSIONER CUSTOMS
April 6, 2016
CLASSY THE ANTIQUE DISIGNED FURNITURE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
July 1, 2016
CLEETUS JOHNS Vs. STATE OF KERALA
August 9, 2016
COCHIN CITY SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 10, 2016
COCHIN FROZEN FOOD EXPORTS (P) LTD. Vs. VANCHINAD AGENCIES
August 5, 2016
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. DR.MATHEW CHERIAN
December 14, 2016
COFFEE BOARD EMPLOYEES ASSOCIATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 1, 2016
COMMISSIONER OF C EX Vs. FACT LTD
September 2, 2016
COMMISSIONER OF C. EX., S.T. & CUS. Vs. BINANI ZINC LTD.
February 18, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. KINSHIP SERVICES (INDIA) PRIVATE LIMITED
April 4, 2016
COMMISSIONER OF CUSTOMS Vs. ABAD FISHERIES
May 24, 2016
COMMISSIONER OF INCOME Vs. SHRI K. RAVIKUMAR, VAIKUNDAM, MUDAVANMUGAL, POOJAPPURA, THIRUVANANTHAPURAM
July 14, 2016
COMMISSIONER OF INCOME TAX Vs. ST. FRANCIS CLAY DECOR TILES, THEKKEMURI, P.O., CHERUVALOOR, KORATTY, THRISSUR
March 22, 2016
COMMISSIONER OF INCOME TAX Vs. AMINA MOIDU AND ORS
September 9, 2016
COMMISSIONER OF INCOME TAX Vs. HARRISONS UNIVERSAL FLOWERS LTD
September 23, 2016
COMMISSIONER OF INCOME TAX Vs. LATE SMT.KHAIRUNNISA EBRAHIM
May 25, 2016
COMMISSIONER OF INCOME TAX AND ORS Vs. KEERTHI AGRO MILLS (P) LTD AND ORS
November 8, 2016
COMMISSIONER OF INCOME TAX AND ORS. Vs. KEERTHI AGRO MILLS (P) LTD. AND ORS.
February 17, 2016
COMMISSIONER OF INCOME TAX, Vs. D.C MILLS PVT. LTD., VALAVANAD, ALAPPUZHA
July 12, 2016
COMMISSIONER OF INCOME-TAX Vs. RAMNATH AND CO.
June 9, 2016
COMMISSIONER OF POLICE, TVM AND ORS. Vs. ABIDA BEEVI AND ORS.
April 5, 2016
COMMISSIONER, CENTRAL EXCISE & CUSTOMS Vs. CAPT K P DINAKARAN, MANAGING DIRECTOR, FORCE SEVEN SECURITY & INVESTIGATION (P) LTD
February 22, 2016
COMMR OF C EX Vs. TRANSFORMERS & ELECTRICALS KERALA LTD
June 15, 2016
CONVENOR SCREENING COMMITTEE AND CONTROLLER OF ENTRANCE EXAMINATIONS Vs. LAVYA
February 23, 2016
CORPORATION OF THIRUVANANTHAPURAM Vs. K. SARALA AND OTHERS
October 17, 2016
CRESCENT CONSTRUCTION COMPANY Vs. THE STATE OF KERALA AND ORS.
March 4, 2016
D NET MALAYALAM DIGITALS PVT.LTD. Vs. ASIANET SATELLITE COMMUNICATIONS LTD.
August 22, 2016
D. KALAMONY Vs. THE SECRETARY TO GOVERNMENT,GENERAL EDUCATION DEPARTMENT
March 31, 2016
D. RADHAKRISHNAN PILLAI Vs. THE TRAVANCORE DEVASWOM BOARD AND ORS.
February 23, 2016
D.NARAYANA Vs. STATE OF KERALA
July 13, 2016
D.NESAMANI Vs. THE KERALA KHADI & VILLAGE INDUSTRIES BOARD
February 9, 2016
DANIEL; MANMADHAN Vs. ADDITIONAL DISTRICT MAGISTRATE; ASSISTANT EXECUTIVE ENGINEER, ELECTRICAL SUB DIVISION, KSEB; SUDHAKARAN V K
September 27, 2016
DARLENE CARMELITA D"CRUZ Vs. KERALA STATE HOUSING BOARD
April 8, 2016
DARLY SHAJAN Vs. SHAJAN THOMAS
July 1, 2016
DAVID LALLY Vs. GEORGEKUTTY
December 21, 2016
DAVIS.K.A. Vs. MRS. MARY JOSE
August 3, 2016
DEEPA Vs. SASI
March 10, 2016
DEEPA GEORGE Vs. STATE OF KERALA
February 12, 2016
DEEPU S Vs. STATE BANK OF INDIA
August 11, 2016
DEFENCE CANTEEN CIVIL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF DEFENCE, NEW DELHI
June 30, 2016
DEPUTY COLLECTOR (RR) AND OTHERS Vs. APPU JOSE
January 21, 2016
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. KURIAN
September 9, 2016
DEPUTY DIRECTOR, E S I CORPORATION; RECOVERY OFFICER, E S I CORPORATION Vs. HARMONEY SPICES, KOOVAPADAM
July 19, 2016
DEPUTY GENERAL MANAGER, STATE BANK OF TRAVANCORE Vs. S. SHANKAR AND ORS.
February 2, 2016
DEPUTY TAHSILDAR (RR) Vs. VIJAYA BUILDERS
January 21, 2016
DEVADAS Vs. KALADY GRAMA PANCHAYAT
December 17, 2016
DEVAKI AMMA Vs. STATE OF KERALA
February 4, 2016
DEVALAL Vs. MOHANAN
December 2, 2016
DEVASSIA,S/O AVIRA Vs. STATEOF KERALA
September 5, 2016
DEVI.T. Vs. JAMSHEER.P
July 19, 2016
DHANESH T.D. AND ORS. Vs. UNION OF INDIA AND ORS.
March 9, 2016
DHANU JOBY Vs. JOBY CHERIYAN AND ORS.
January 14, 2016
DHANYA BABU.V. Vs. UNIVERSITY OF CALICUT
August 19, 2016
DHANYA P.S. Vs. STATE OF KERALA AND ORS.
April 5, 2016
DILEEP KHAN K. M Vs. STATE OF KERALA
April 29, 2016
DIMSON Vs. A.SHANMUGHAN
August 11, 2016
DINESH SHANKAR N.T. Vs. STATE OF KERALA
July 12, 2016
DIRECTOR GENERAL OF FOREIGN TRADE Vs. MUSTAFA TRADERS
January 4, 2016
DIRECTOR OF EDUCATION UNION TERRITORY OF LAKSHADWEEP,KAVARATI UNION OF INDIA Vs. AKBAR ALI A , S/O K K KUNHIKOYA; NOUFAL K, RESIDING AT MUFAZ, UTL, KAVARATTI ; KUNHI C C, RESIDING AT CHERIYATHECHETTA, UTL, AMINI; KAMAL HUSSAIN K K, RESIDING AT KEELAKUNNIKKAM, UTL, AMINI; SHAMSUDEEN M K, RESIDING AT MAYAMKAKKADA, UTL, ANDROT; MEHRALI C
September 9, 2016
DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY, CALICUT AND OTHERS Vs. M. KUMARAN
February 12, 2016
DISTRICT EDUCATIONAL OFFICER, KANNUR Vs. A.V.SATHYABHAMA
September 7, 2016
DISTRICT REGISTRAR Vs. MUMTAZ BEEGUM
December 14, 2016
DISTRICT TOWN PLANNER AND OTHERS Vs. ANTONY JOSEPH AND OTHERS
February 24, 2016
DIVAKARAN Vs. STATE OF KERALA
July 29, 2016
DIVYA GOPINATH Vs. KERALA STATE CO-OP. AGRI. & RURAL DEVELOPMENT BANK LTD.
June 17, 2016
DIVYA KRISHNAKUMAR Vs. THE TRICHUR DISTRICT CO-OPERATIVE HOSPITAL LTD.
July 8, 2016
DIYA MAHESH Vs. STATE OF KERALA
August 30, 2016
DLF UNIVERSAL LIMITED, (FORMERLY KNOWN AS ADELIE BUILDERS & DEVELOPERS PVT LTD), HAVING ITS REGISTERED OFFICE AT 1E, JHANDEWALAN EXTENSION, NAAZ CINEMA COMPLEX,NEW DELHI Vs. ANTONY A.V., 36 YEARS OF AGE, S/O. VARGHESE, ANAMTHURUTHIL HOUSE, CHILAVANNUR ROAD, ELAMKULAM VILLAGE, KANAYANNUR TALUK, KOCHI
December 21, 2016
DM EDUCATION AND RESEARCH FOUNDATION AND ORS. Vs. UNION OF INDIA AND ORS.
January 27, 2016
DONALD MICHAEL RICHARD Vs. MAGLINE PAUL
November 10, 2016
DR. A.V. GEORGE Vs. CHANCELLOR, MAHATMA GANDHI UNIVERSITY AND OTHERS
January 7, 2016
DR. ALASSANKUTTY Vs. ALIGARH MUSLIM UNIVERSITY
July 29, 2016
DR. C.H.MOIDEEN KUNHI Vs. STATE OF KERALA
June 7, 2016
DR. JAYAKUMAR AND ANOTHER Vs. STATE OF KERALA AND OTHERS
March 15, 2016
DR. K.P.V.NARAYANAN Vs. CHATHOTH SHUBA
July 26, 2016
DR. MOLLY K.A. Vs. STATE OF KERALA
July 14, 2016
DR. THOMAS GEORGE P. Vs. O.SANTHA
March 31, 2016
DR.A.AUGUSTIN Vs. KERALA AGRICULTURAL UNIVERSITY
February 11, 2016
DR.K.K.SASIDHARAN Vs. THE RUBBER BOARD OF INDIA
February 24, 2016
DR.NIMEELIYA ZABRIN Vs. THE COMMISSIONER OF ENTRANCE EXAMINATION,GOVT. OF KERALA
August 3, 2016
DR.P.GOPINATHAN PILLAI Vs. UNIVERSITY OF KERALA
July 8, 2016
DR.THOMAS Vs. MRS.NADINE
April 15, 2016
DR.WILSANAND Vs. THE CORPORATE MANAGER,S.N. COLLEGES
September 6, 2016
DREAM LAND ESTATE, CHOZHIKODE P.O., KULATHUPUZHA Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION, THIRUVANANTHAPURAM
December 21, 2016
E K AUGUSTINE Vs. STATE OF KERALA; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; BOARD OF DIRECTORS OF THUDANGANAD SERVICE CO-OPERATIVE BANK LTD; THUDANGANAD SERVICE CO-OPERATIVE BANK LTD
September 8, 2016
E P LUISE, S/O GEORGE Vs. STATE OF KERALA
August 31, 2016
E.K. KRISHNA VARMA RAJA ALIAS KUNJAMBU THAMPURAN Vs. E.K. RAMA VARMA RAJA, ALIAS APPU THAMPURAN, THE VALIYA RAJA OF KADATHANAD, PUTHENKOVILAKAM, PURAMERI
November 29, 2016
E.N. GOPAKUMAR Vs. COMMISSIONER OF INCOME TAX (CENTRAL)
October 3, 2016
E.N. SREEGURU Vs. STATE BANK OF INDIA
February 25, 2016
E.P.SAJITHKUMAR Vs. THE ASSISTANT EDUCATIONAL OFFICER
July 25, 2016
E.R.VINOD Vs. STATE OF KERALA
July 27, 2016
E.V.SHAJI Vs. THE CIRCLE INSPECTOR OF EXCISE
May 20, 2016
EAGLE PIGMENTS AND SYNTHETICS (I) Vs. GOLDSTAR PAINTS AND CHEMICALS (P) LTD.
July 22, 2016
EBRAHIM THONIKKARA Vs. NISHA S VIJAYAN; STATE OF KERALA; DIRECTORATE, DIRECTOR OF PUBLIC INSTRUCTIONS; REPRESENTED, KERALA PUBLIC SERVICE COMMISSION; KERALA SECRETARY, PATTOM,PUBLIC SERVICE COMMISSION; KARUNYAM, KARUNAKARAN U; BEENA RANI K S; BABY JAYASREE K G ; MANOJKUMAR C ;
September 9, 2016
EDAKKACHI THAMBAI Vs. THE DISTRICT COLLECTOR, KASARGOD
April 8, 2016
EDAKKAYIL CHANDUKUTTY Vs. SRI.T.NARAYANAN NAIR
August 12, 2016
EDAYAKAL MUTHUKOYA Vs. PATTAKKAL SAYED AHAMMED KOYA THANGAL
March 22, 2016
EDWIN ANDREW MINIHAN Vs. THE UNION OF INDIA
March 17, 2016
ELDHO EALIAS Vs. KERALA STATE ELECTRICITY BOARD
July 27, 2016
ELDHOSE Vs. STATE OF KERALA
February 26, 2016
EMPLOYEES PROVIDENT FUND COMMISSIONER Vs. D. JANAMMA
July 7, 2016
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS
July 27, 2016
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. THE KERALA STATE CIVIL SUPPLIES CORPORATION LTD.
June 2, 2016
EMTEX INTERNATIONAL LTD Vs. UNION OF INDIA REP BY SECRETARY
December 16, 2016
ERANAD PRIMARY CO-OP.AGRICULTURAL & RURAL DEVELOPMENT BANK LTD. Vs. KERALA STATE FARMERS RELIEF COMMISSION, TVM AND OTHERS
January 20, 2016
FAISAL Vs. STATE OF KERALA
April 7, 2016
FAMECO ENGINEERING CONTRACTORS PVT. LTD. Vs. HAJEE A.P. BAVA & CO. CONSTRUCTIONS PVT. LTD.
July 25, 2016
FATHIMA COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
December 15, 2016
FEDERAL BANK LTD. Vs. C.K. JAYAPALAN AND ORS.
June 29, 2016
FELIX JOFFERY V. Vs. STATE OF KERALA AND ORS.
January 29, 2016
FEMIN RAJAPPAN SIMON Vs. INTELLIGENCE OFFICER
May 30, 2016
FEROZ ABUBACKER Vs. V.R. RAJU AND ORS.
January 27, 2016
FINANCIAL SERVICE EXECUTIVES WELFARE ASSOCIATION AND OTHERS Vs. S.K. ROY AND ANOTHERS
September 7, 2016
FIRDOUSE INTERNATIONAL TRADING CO. Vs. COMMISSIONER OF CUSTOMS
February 3, 2016
FIROS ALI Vs. STATE OF KERALA
September 1, 2016
FOCAL IMAGE INDIA PVT LTD ; C V RADHAKRISHNAN; C V RAJAGOPAL Vs. FOCAL IMAGE LTD
August 23, 2016
FR AUGUSTINE JOSEPH VETTICKAL Vs. KANNUR UNIVERSITY
December 16, 2016
FR. GEEVARGHESE VALLIKATTIL AND ORS. Vs. ST. GEORGE JACOBITE SYRIAN ORTHODOX CHURCH AND ORS.
February 18, 2016
FR. GEORGE PATLATT AND ORS. Vs. SUB INSPECTOR OF POLICE AND ORS.
March 17, 2016
FRANCIS Vs. STATE OF KERALA
June 6, 2016
FRANCIS Vs. STATE OF KERALA
February 29, 2016
FRANCIS Vs. ALEX JOSEPH
June 23, 2016
FRANCIS ASSISSI, S/O.THATTILMANDI JOSEPH Vs. SR.BREESIYA
December 15, 2016
FRANKLIN FERNANDEZ Vs. MAJO STALIN
October 27, 2016
FREDERICK PAUL MANOHAR Vs. MOHANAN
August 23, 2016
FREDERICK PAUL MANOHAR, AGED 64 YEARS, S/O GABRIYAL, PANAKKAL HOUSE, PALLIPPURAM VILLAGE, PALLIPURAM P.O., ERNAKULAM DISTRICT Vs. MOHANAN S/O. NARAYANAN, AGED 56 YEARS, VARISHERY HOUSE, PALLIPPURAM VILLAGE, CHERAI MURI, KOCHI TALUK, ERNAKULAM DISTRICT
October 6, 2016
FREEMASON LODGE AND ORS. Vs. RAMAN AND ORS.
June 29, 2016
FRESH COCONUT PRODUCTS LTD. AND ORS. Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS.
January 25, 2016
G JABBAL Vs. STATE OF KERALA
June 2, 2016
G. MADHAVAN NAIR Vs. UNION OF INDIA AND ORS.
February 10, 2016
G. NAGARAJ Vs. THE REGISTERING AUTHORITY/REGIONAL TRANSPORT OFFICER
May 27, 2016
G. SREEDHARAN Vs. UNION OF INDIA AND ORS.
March 21, 2016
G.K.RAJAGOPALA RAO Vs. THE STATE POLICE CHIEF POLICE HEADQUARTERS
July 13, 2016
G.KRISHNAN NAIR Vs. STATE OF KERALA
March 31, 2016
G.MOHANDAS Vs. THE KERALA STATE WAREHOUSING CORPORATION
July 25, 2016
G.RAMACHANDRAN Vs. G.VARGHESE
May 3, 2016
G.S. AMMU Vs. UNIVERSITY OF KERALA
June 15, 2016
G.SOMAN Vs. THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE
May 10, 2016
G.THANKACHAN Vs. P.J.BIJU
March 2, 2016
GAJENDRAN Vs. THE STATE OF KERALA
June 6, 2016
GANGADHARAN C.P. Vs. ABDUL NASIR
September 9, 2016
GEETHA E. Vs. VIZHAVOOR VANITHA CO-OPERATIVE SOCIETY LTD.
August 8, 2016
GEETHA N. Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
September 20, 2016
GEETHU S. AND ORS. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES AND ORS.
March 31, 2016
GENERAL CONSTRUCTIONS Vs. THE SOUTH INDIAN BANK LIMITED
August 29, 2016
GENERAL MANAGER DISTRICT CO-OP BANK Vs. SUDHAKARAN B.B.
November 4, 2016
GENERAL MANAGER, SOUTHERN RAILWAY CHENNAI 600 003 Vs. P. HAMSA S/O.KUNJUMUHAMMED, RETIRED POINTSMAN
December 17, 2016
GENERAL SECRETARY ERNAKULAM HOTEL THOZHILALI UNION Vs. CHAIRMAN COCHIN PORT TRUST, WILLINGTON ISLAND
December 21, 2016
GENERAL SECRETARY, SHOPS AND GENERAL WORKERS CONGRESS Vs. TATA OIL MILLS COMPANY LIMITED & ALLIED COMPANIES; HINDUSTAN LEVER LIMITED; LABOUR COURT
August 16, 2016
GENERAL SECRETARY, WORKERS CONGRESS Vs. MANAGER, MADUPETTY ESTATE, MUNNAR
July 4, 2016
GENERAL TRADING COMPANY Vs. STATE OF KERALA
September 26, 2016
GEORGE Vs. VINCENT
September 5, 2016
GEORGE Vs. THE STATE OF KERALA
December 5, 2016
GEORGE @ VIJAYAN Vs. STATE OF KERALA
June 2, 2016
GEORGE ISAAC MANAGING PARTNER, THE MALABAR COAST PRODUCTS, PALATHINKAL HOUSE, PAKKIL P.O., NATTAKOM, KOTTAYAM Vs. THE ASST. REGIONAL PROVIDENT FUND COMMISSIONER SRO KOTTAYAM, ADITYA SABARI TOWER, POST OFFICE ROAD, KOTTAYAM, KERALA 686001
August 12, 2016
GEORGE KUNNAPUZHA Vs. THE PULLADU SERVICE CO-OPERATIVE BANK LTD.
July 12, 2016
GEORGE MATHEW Vs. STATE OF KERALA
March 28, 2016
GEORGE NILAVARETH Vs. STATE OF KERALA
May 6, 2016
GEORGEKUTTY KURIAN Vs. SPE/CBI KOCHI
May 31, 2016
GIJI GEORGE Vs. THE MANAGING COMMITTEE, THIRUVALLA EAST CO-OPERATIVE BANK LTD.
September 27, 2016
GIJU P VIJAYAN Vs. TRAVANCORE DEVASWOM BOARD
December 2, 2016
GIREESHKUMAR @ KANNAN Vs. STATE OF KERALA
April 29, 2016
GIRISH S; R SATHYA NARAYANAN Vs. STATE OF KERAL
September 8, 2016
GLOBAL INSTITUTE OF ARCHITECTURE PERADIKUNNU REP.BY ITS DIRECTOR R.K. MANISANKAR NAGARIPURAM Vs. SECRETARY HIGHER EDUCATION DEPARTMENT HIGHER EDUCATION DEPARTMENT
August 10, 2016
GOPALAKRISHNA SHENOY Vs. GOVERNMENT OF INDIA
November 10, 2016
GOPALAKRISHNAN Vs. STATE OF KERALA
May 17, 2016
GOPALAKRISHNAN Vs. STATE OF KERALA
February 17, 2016
GOPALAN Vs. STATE OF KERALA
April 1, 2016
GOPI.P. Vs. STATE OF KERALA
August 10, 2016
GOVERNMENT OF INDIA Vs. DR. M.S.N.BALASUBRAMANIYAN
February 24, 2016
GOVINDAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
January 15, 2016
GRACY THOMAS Vs. THE REGIONAL TRANSPORT AUTHORITY
July 8, 2016
GRASIM INDUSTRIES LIMITED. Vs. STATE OF KERALA
July 4, 2016
GROUP 7 GUARDS (I) PVT. LTD. Vs. UNION OF INDIA
November 16, 2016
GULAM ABDUL NISAR Vs. MEHARUNNISA P.M.
March 8, 2016
GUPTA ENTERPRISES Vs. COMMERCIAL TAX OFFICER,MUNNAR
July 29, 2016
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. SATHYAN
February 16, 2016
H. NOUSHAD AGED 54 YEARS, S/O. HAMEED RAWTHER, AKKANATTIL, NEDUMON P.O., EZHAMKULAM, ADOOR TALUK, PATHANAMTHITTA DISTRICT Vs. THE STATE OF KERALA REP. BY THE SUB INSPECTOR OF POLICE, ADOOR POLICE STATION, THROUGH THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM P.O.
November 28, 2016
H. RAGHURAMA Vs. STATE OF KERALA
August 11, 2016
H.E.CARDINAL MAR VARKEY VITHAYATHIL Vs. THE OFFICIAL LIQUIDATOR HIGH COURT OF KERALA
March 21, 2016
HADIYA FIRDOUSE, AGED 25, D/O. K.K.MOHAMED HYDER, KOLLIYILHOUSE, KODUNGALLUR, THRISSUR DISTRICT, NOW RESIDING AT POST BOX NO.4020, PURCHASING DEPARTMENT MINISTRY OF INTERIOR, DOHA, STATE OF QATAR Vs. ABDUL VAHAB @ VAHAB, S/O. SULTAN MOIDEEN, KANJIRAPARAMBU HOUSE, VEDIMARA, MANNAM P.O., NORTH PARAVOOR, ERNAKULAM DISTRICT
July 28, 2016
HAJI A. ABDUL RASHID Vs. SPECIAL TAHSILDAR (L.A. GENERAL)
January 18, 2016
HAMEED KUTTY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
December 7, 2016
HAMSA Vs. K.V.MOHANAN
February 10, 2016
HAMSA HAJI Vs. STATE OF KERALA
June 14, 2016
HAMZA Vs. UDAYARAJ
February 3, 2016
HAMZA Vs. STATE OF KERALA
December 20, 2016
HANEEFA Vs. STATE OF KERALA
June 6, 2016
HARIDAS Vs. STATE OF KERALA
April 19, 2016
HARIKRISHNAN G Vs. DIRECTOR,AKSHAYA STATE PROJECT OFFICE
December 2, 2016
HARIKUMAR Vs. THE DISTRICT GEOLOGIST,DEPARTMENT OF MINING AND GEOLOGY
August 10, 2016
HARIPRASAD S/O. MOHANAKUMARAN NAIR, PUTHENVILA HOUSE, AMBADI NAGAR, NEAR ENGINEERING COLLEGE, SREEKARIYAM, THIRUVANANTHAPURAM Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 21, 2016
HARIS Vs. S.I. OF POLLICE
September 28, 2016
HARRIS Vs. STATE OF KERALA
August 23, 2016
HARRISONS MALAYALAM LTD Vs. THE REGIONAL SECRETARY,ESTATE STAFF UNION OF SOUTH INDIA
February 10, 2016
HASEENA Vs. ANSARI
July 11, 2016
HASMINA P Vs. STATE OF KERALA AND ORS
September 7, 2016
HASSAN @ HASSAN KURIKKAL Vs. STATE OF KERALA
November 18, 2016
HASSAN M.M. Vs. STATE OF KERALA
April 8, 2016
HAVVAUMMA K.V., W/O. MOOSAKKUTTY V.K. Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION, THIRUVANANTHAPURAM
November 14, 2016
HDFC BANK LIMITED Vs. J J AGENCIES; RAJAM HARRIS; AUGUSTIN ARULANANDAN; RAJENDRAN S
August 11, 2016
HENRY THEOPHILUS Vs. DANIEL JOSEPH THEOPHILUS
December 19, 2016
HIGH COURT LEGAL AID COMMITTEE Vs. STATE OF KERALA
March 29, 2016
HIGH RANGE DAIRY CO-OPERATIVE SOCIETY LTD. Vs. KERALA STATE ELECTRICITY BOARD
August 16, 2016
HILARY Vs. THE SUB INSPECTOR OF POLICE
October 14, 2016
HILOOR MOHAMMED Vs. STATE OF KERALA
April 29, 2016
HILUR MUHAMMED Vs. STATE OF KERALA AND ORS.
March 11, 2016
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. STATE OF KERALA
June 29, 2016
HOLICROSS HOSPITAL, KOTTIAYAM DESAM, KOLLAM DIST., REP. BY ITS ADMINISTRATOR Vs. E.T. SURESH, S/O. THANKAPPAN, AGED 54, ELLIKKAL HOUSE, THANISSERY DESOM, MANAVALASERY, MUKUNDAPURAM, THRISSUR, CANTEEN PROPRITOR, HOLY CROSS HOSPITAL, KOTTIYAM, KOLLAM DIST
June 27, 2016
HOTEL & ALLIED TRADES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER LUXURY TAX, MATTANCHERRY
August 5, 2016
HOTEL ELEGANCE KOTTAYAM Vs. STATE OF KERALA
October 18, 2016
HOTEL INDRAPRASTHA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
June 2, 2016
HOTEL NEW INDRAPRASTHA Vs. STATE OF KERALA
November 17, 2016
HOTEL SAVOY BAR AND ORS. Vs. THE STATE OF KERALA AND ORS.
March 22, 2016
HOTEL SUDARSAN Vs. THE GENERAL SECRETARY,QUILON HOTEL AND TEA SHOP WORKERS UNION
June 30, 2016
HOTEL SURYA Vs. THE STATE OF KERALA
May 30, 2016
HOTEL YUVARANI, M.G. ROAD, COCHIN Vs. LABOUR COURT, ERNAKULAM
October 3, 2016
HYGIENE SOLUTIONS Vs. COMMERCIAL TAX OFFICER
August 26, 2016
IBRAHIM Vs. GEOLOGIST
November 29, 2016
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. AMITH VARGHESE
November 23, 2016
IN RE: MANJILAS AGRO FOODS PRIVATE LIMITED AND ORS. Vs. STATE
March 29, 2016
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KERALA
August 9, 2016
INDIAN BANK Vs. SAMBASIVAN
November 22, 2016
INDIAN INSTITUTE OF MANAGEMENT KOZHIKODE Vs. GOLD FINGER EST. PVT. LTD.
July 27, 2016
INDIAN MEDICAL ASSOCIATION(IMA) Vs. GOVERNMENT OF KERALA
August 29, 2016
INDIAN OIL CORPORATION LTD. Vs. COCHIN PORT TRUST
August 1, 2016
INDIAN OIL CORPORATION LTD. Vs. SUB REGISTRAR, SUB REGISTRY OFFICE, THALASSERY
February 12, 2016
INDIAN OIL CORPORATION LTD., REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER, PANAMPILLY AVENUE, PANAMPILLY NAGAR P.O., KOCHI Vs. JOSEPH PAUL, SON OF VACCO PAUL, AGED 50 YEARS, PARAPPILLIL LANE, ERNAKULAM, KOCHI
September 7, 2016
INDIRA DEVI A.V Vs. THE COMMERCIAL TAX OFFICER
August 29, 2016
INDIRA GOPINATHA MENON Vs. ARYA BHANGY MOTORS
February 8, 2016
INDIRAMMA Vs. STATE OF KERALA
February 29, 2016
INDUS MOTORS CO. P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2016
INSPECTOR OF CUSTOMS R & I DIVISION Vs. SHAJAHAN THAYYIL
November 14, 2016
INTEGRAL TRADERS Vs. COMMISSIONER OF CUSTOMS
June 28, 2016
INTELLIGENCE OFFICE, COMMERCIAL TAXES Vs. K. MARI
October 26, 2016
IQBAL COLLEGE TRUST Vs. UNIVERSITY OF KERALA
August 5, 2016
IRSHAD Vs. STATE OF KERALA
September 5, 2016
ISAC Vs. STATE OF KERALA
February 22, 2016
ISMAIL Vs. STATE OF KERALA
July 27, 2016
ISMAIL.K Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
October 7, 2016
ISMART BUSINESS SOLUTIONS PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
January 8, 2016
ISSAC MATHEW Vs. G. NIRMALA
January 21, 2016
ITEL INDUSTRIES PRIVATE LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE, CALICUT
February 23, 2016
J S THARALAL Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
November 16, 2016
J. BIJU Vs. THE CHAIRMAN AND MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT
July 14, 2016
J. RAJMOHAN PILLAI Vs. DISTRICT COLLECTOR, KOLLAM
June 29, 2016
J. VIJAYAN AND ORS. Vs. STATE OF KERALA AND ORS.
March 28, 2016
J.YESUDASAN Vs. THE DISTRICT COLLECTOR KOLLAM
July 25, 2016
JACOB Vs. ELSY
November 14, 2016
JACOB CHERIAN, KOITHARA PUTHEN VEEDU Vs. STATE OF KERALA,REPRESENTED BY THE SECRETARY TO GOVERNMENT, CO
May 24, 2016
JACOB GEORGE Vs. TOMY ABRAHAM
October 18, 2016
JACOB GEORGE Vs. TOMY ABRAHAM
December 16, 2016
JACOB SAMUEL Vs. UNION OF INDIA
July 25, 2016
JAFAR Vs. STATE OF KERALA
March 16, 2016
JAFFER.P.ABOOBACKER Vs. VISHNU P.
August 3, 2016
JAGADEESH Vs. A.K. THOMAS
March 21, 2016
JAISHANKAR STEELS PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD
August 16, 2016
JAISON Vs. STATE OF KERALA
January 8, 2016
JAISON TOM Vs. SHAMSUDEEN.K.A.
February 17, 2016
JALEEL Vs. ORIENTAL INSURANCE COMPANY LTD
September 22, 2016
JALEEL HAMZA Vs. THE ETTUMANOOR MUNICIPALITY
July 8, 2016
JAMES ANTONY Vs. ROSHAN ALIAS ELIZABETH ROSHAN JAMES
April 19, 2016
JAMES JACOB Vs. INDIA TECH LTD
January 29, 2016
JAMES JACOB Vs. DEPUTY DIRECTOR OF PANCHAYATS
December 8, 2016
JANAJAGRATHA AND ORS. Vs. THE STATE OF KERALA AND ORS.
March 30, 2016
JASMINE V.G. Vs. KANNUR UNIVERSITY
May 24, 2016
JAYACHANDRAN AND ORS. Vs. VALSALA AND ORS.
March 3, 2016
JAYADEV.P.S Vs. THE SECRETARY, FOOD CRAFT INSTITUTE (KERALA) SOCIETY
July 26, 2016
JAYAKRISHNAN P, S/O. KESAVAN NAMBIAR, PARUR, P.O. PANAPUZHA, KANNUR DISTRICT, ASST. TEACHER ALP SCHOOL, PARUR Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION (P) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
October 6, 2016
JAYAKUMAR Vs. STATE OF KERALA
November 3, 2016
JAYAKUTTY.A Vs. STATE OF KERALA
September 1, 2016
JAYAN Vs. STATE OF KERALA
June 21, 2016
JAYAN B. Vs. STATE OF KERALA
December 7, 2016
JAYAN CHERIAN Vs. UNION OF INDIA
September 27, 2016
JAYANANDAN Vs. MANI AND ORS.
February 18, 2016
JAYAPRAKASAN N. Vs. DISTRICT CO-OPERATIVE BANK
June 24, 2016
JAYAPRAKASH Vs. STATE OF KERALA
August 1, 2016
JAYAPRAKSH.K Vs. STATE OF KERALA
August 19, 2016
JAYARANI T. Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
March 21, 2016
JAYASREE Vs. THE DIRECTOR OF PUBLIC INSTRUCTION THIRUVANANTHAPURAM
June 10, 2016
JEASON K.L. Vs. UNION OF INDIA
February 19, 2016
JEEVAN JAYAPRAKASH Vs. SUB INSPECTOR OF POLICE
August 8, 2016
JENIN MON V Vs. KERALA STATE ELECTRICITY BOARD LTD; ASSISTANT ENGINEER; ASSISTANT EXECUTIVE ENGINEER; EXECUTIVE ENGINEER
August 23, 2016
JESSY V.CHERIAN Vs. STATE OF KERALA
June 30, 2016
JESSY VARGHESE Vs. M/S.DLF SOUTHERN TOWNS PRIVATE LIMITED
July 4, 2016
JIBIN C.BABY Vs. THE COMMISSIONER FOR ENTRANCE EXAMINATIONS GOVERNMENT OF KERALA
January 8, 2016
JIJO VARGHESE Vs. JOBIN.P.JOSE
February 26, 2016
JIJOMON JOSEPH Vs. MAHATMA GANDHI UNIVERSITY
April 8, 2016
JIJU, S/O.OUSEPH Vs. THE STATE OF KERALA
March 22, 2016
JILMON JOHN Vs. MANAKAD GRAMA PANCHAYATH
October 17, 2016
JINAN. K.R., S/O.K.RAMAN, Vs. BAR COUNCIL OF KERALA, HIGH COURT BUILDINGS, ERNAKULAM, KOCHI – 682031, REPRESENTED BY ITS SECRETARY
November 24, 2016
JINESH @ DINESH Vs. ABDUL MAJEED
September 28, 2016
JISHNU J Vs. THE STATE OF KERALA
February 24, 2016
JITHU KRISHNA Vs. STATE
December 8, 2016
JOBI Vs. STATE OF KERALA
June 15, 2016
JOBY Vs. DISTRICT COLLECTOR
November 29, 2016
JOBY THOMAS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
January 8, 2016
JOHN JACOB Vs. ASST COMMISSIONER OF CUSTOMS (IMPORTS)
November 7, 2016
JOHN MATHEW Vs. PATHANAPURAM BLOCK PANCHAYAT
February 24, 2016
JOHN MATHEW C. Vs. PANAMARAM SERVICE CO-OPERATIVE BANK LTD. AND ORS.
February 8, 2016
JOHN P. MATHEW Vs. UNION OF INDIA AND ORS.
February 9, 2016
JOHN P.M. Vs. STATE OF KERALA
March 11, 2016
JOHN V. AUGUSTINE Vs. M.R.RENJAN
July 20, 2016
JOHNY Vs. STATE OF KERALA
August 1, 2016
JOHNY P.J. AND ORS. Vs. PAUL VAREED CHERUVATHOOR AND ORS.
February 25, 2016
JOINT SECRETARY & REGIONAL OFFICER Vs. AMEEN VELLAMPURAVAN; PRINCIPAL W M O ENGLISH ACADEMY; PRINCIPAL SIR SYED ENGLISH SCHOOL, PUTHUMANASSERY
August 11, 2016
JOJU.K.V. Vs. KUNJUMON
September 8, 2016
JOMON AUGUSTINE AND ORS. Vs. STATE OF KERALA AND ORS.
March 21, 2016
JOSE Vs. ALAGAPPANAGAR GRAMAPANCHAYATH
October 7, 2016
JOSE MATHAI Vs. TOMY MATHAI
December 1, 2016
JOSE MATHEW AND ORS. Vs. JAMES AVIRAH AND ORS.
February 22, 2016
JOSE PAUL KACHAPPILLY Vs. REENA JOSE
February 1, 2016
JOSE THOMAS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
July 29, 2016
JOSE VELLARA Vs. UNION OF INDIA
March 11, 2016
JOSE, S/O.THOMAS Vs. A.B.SANTHOSH KUMAR, S/O.BALAN
February 23, 2016
JOSEPH Vs. STATE OF KERALA
January 8, 2016
JOSEPH @ JOSE Vs. STATE OF KERALA
February 16, 2016
JOSEPH MATHEW Vs. STATE OF KERALA
June 24, 2016
JOY Vs. STATE OF KERALA
February 11, 2016
JOY JOSEPH Vs. STATE OF KERALA
May 20, 2016
JOY JOSEPH Vs. DISTRICT COLLECTOR, KANNUR AND ORS.
June 28, 2016
JUSTIN VARGHESE Vs. STATE OF KERALA
December 15, 2016
JYNI Vs. RAPHEL.P.T
January 5, 2016
JYOTHISHKUMAR Vs. THE DIVISIONAL RAILWAY MANAGER (WORK)
November 4, 2016
K ANIL KUMAR Vs. STATE OF KERALA
August 12, 2016
K C ELAMMA Vs. UNION OF INDIA UNION PUBLIC SERVICE COMMISSION; SELECTION COMMITTEE FOR SELECTION TO INDIAN POLICE SERVICE; STATEOF KERALA; MADHU P K
September 9, 2016
K G SARATHCHANDRAN Vs. STATE OF KERALA AND OTHERS; DISTRICT EDUCATIONAL OFFICER; ASSISTANT EDUCATIONAL OFFICER; MANAGER, A U P SCHOOL, MELOOR (VIA) CHALAKKUDY; M O PAUL, HEADMASTER, A U P SCHOOL
September 8, 2016
K G THOMAS Vs. THE ASSISTANT EXECUTIVE ENGINEER
June 1, 2016
K HARISCHANDRA HOLLA Vs. K MOHAMMAD HANEEF
August 1, 2016
K J CHACKO Vs. STATE OF KERALA; ALAVI
July 29, 2016
K K GOVINDANKUTTY NAIR Vs. P A AJITH; STATE OF KERALA
August 30, 2016
K K ROCKS & GRANITES INDIA (P)LTD Vs. LATHA S, ASWATHY BHAVAN, MACHEL; STATE OF KERALA; STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
August 30, 2016
K P ALI Vs. PULIKKALAKATH SUBAIDA
September 27, 2016
K P CHANDRAMOHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
December 14, 2016
K P HARIDASAN Vs. P M MUHAMMAD HARIS @ BABU; STATE OF KERALA
July 29, 2016
K RETHI DEVI Vs. STATE OF KERALA
June 13, 2016
K SANTHAKUMARI, EASTERN TEA TRADERS Vs. GENERAL SECRETARY, SHOPS & GENERAL WORKERS CONGRESS
August 11, 2016
K T SREELATHA NAMBIAR Vs. P V RAJEEVAN
September 8, 2016
K V M TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
June 7, 2016
K. AJITH KUMAR Vs. STATE OF KERALA
June 13, 2016
K. ANANDAN, AGED 47 YEARS, S/O. KOCHUKITTAN, PUTHENKANDATHIL, THAMALLAKKAL, HARIPPAD, ALAPPUZHA DISTRICT Vs. STATE BANK OF TRAVANCORE, ZONAL OFFICE, SBT AVENUE, KOCHI
October 31, 2016
K. JOHN Vs. JOHN JOSEPH
August 3, 2016
K. KAMIL Vs. STATE OF KERALA AND OTHERS
August 16, 2016
K. PRADEEP KUMAR Vs. ASSISTANT EDUCATIONAL OFFICER, PERAMBRA AND ORS.
March 16, 2016
K. RAVEENDRANATH AGED 50 YEARS HIGHER SECONDARY SCHOOL TEAHCER PRMK HIGHER SECONDARY SCHOOL, P.O. THUVAKUNNU RESIDING AT KUNIYIL, P.O. CHERUPARMABA KANNUR DISTRICT Vs. STATE OF KERALA AND OTHERS
January 8, 2016
K. SIVADASAN Vs. SAILAJA V.
February 11, 2016
K. SRIDEVI AMMA AND ORS. Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY AND ORS.
September 27, 2016
K. VIJAYAKUMAR Vs. STATE OF KERALA
January 29, 2016
K. VIJAYAKUMAR Vs. STATE OF KERALA
February 19, 2016
K.,RAGHAVAN NAMBIAR Vs. STATE OF KERALA
April 4, 2016
K.A. MUHAMMED Vs. JOSEPH SHAJI GEORGE
March 21, 2016
K.A. PRAMOD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 10, 2016
K.A.HASHIM Vs. STATE OF KERALA
September 1, 2016
K.A.UNNIKRISHNAN Vs. VIJAYAKUMAR.K.S. @ BIJU
April 8, 2016
K.ABDUL VAHID Vs. STATE OF KERALA
March 4, 2016
K.ANSARI Vs. KERALA PUBLIC SERVICE COMMISSION
June 20, 2016
K.B.AUGUSTINE Vs. STATE OF KERALA
January 21, 2016
K.C. ABRAHAM, S/O. CHERIAN, PUTHUKKAYIL HOUSE, THANGALAM, KOTHAMANGALAM Vs. LEENA GEORGE, PALATHINKAL HOUSE, PADMAM
October 6, 2016
K.C.T. STEEL PVT. LTD. Vs. STATE OF KERALA
July 19, 2016
K.G.GANGADHARAN Vs. STATE OF KERALA
August 17, 2016
K.G.PURUSHOTHAMAN NAIR Vs. K.G.KOMALAVALLYAMMA
February 23, 2016
K.J. ALEXANDER Vs. GRAMA PANCHAYATH, KOZHENCHERRY AND ORS.
March 31, 2016
K.J.ABRAHAM, S/O.YOHANNAN Vs. MRS.MARIAMMA ITTY, W/O.P.M.ITTY
May 26, 2016
K.J.JOSEPH Vs. BENNY MARKOSE
August 12, 2016
K.K. ABDUL RASHEED Vs. P.T.P. KUNHIPATHUMMA
January 28, 2016
K.K. BALAN Vs. STATE OF KERALA
May 31, 2016
K.K. KUTTAPPAN Vs. KAVERI M. KUMAR AND ORS.
March 8, 2016
K.K. PURUSHOTHAMAN Vs. SANTHAMMA
August 18, 2016
K.K. RAGHAVAN Vs. THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
July 11, 2016
K.K. VISWANATHAN MASTER, NARAYANAPURAM, THAZHAMUNDA P.O., WAYANAD DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF LOCAL SELF GOVERNMENT, (STATE PERFORMANCE AUDIT AUTHORITY), GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
November 30, 2016
K.K.DIVAKARAN Vs. STATE OF KERALA
September 9, 2016
K.K.SHAMSU,KANIYAMPARAMBIL HOUSE Vs. THE KERALA STATE HUMAN RIGHTS COMMISSION
March 29, 2016
K.KANARAN Vs. ALAKKADAN SOBHA
February 22, 2016
K.KRISHNAKUMAR Vs. THE SOUTH INDIAN BANK LTD
September 9, 2016
K.KUTTAPPAN Vs. THE DISTRICT SUPPLY OFFICER
June 27, 2016
K.L. RAJAMANICKAM Vs. SHORNUR MUNICIPALITY, REPRESENTED BY ITS SECRETARY, SHORNUR MUNICIPALITY, SHORNUR, PIN
June 10, 2016
K.L. RUKMINI, D/O. KRISHNAN, KANATTU HOUSE, NEENDAPARA PO, ERNAKULAM DISTRICT. BY ADVS. SRI. P.M. PAREETH SRI. MOHAMMED SHAMEEL Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY, VIDHYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM.695001
December 17, 2016
K.M. MOHAMMED SHAFI AND ORS. Vs. UNION OF INDIA AND ORS.
February 12, 2016
K.MUHAMMED ANWAR Vs. FOOD INSPECTOR, KOZHIKODE CORPORATION
April 8, 2016
K.N. SADANANDAN Vs. FOOD INSPECTOR AND ORS.
February 9, 2016
K.N. SIVADAS Vs. K.U. ABDUL MAJEED
June 10, 2016
K.O. RAVEENDRAN Vs. STATE OF KERALA AND ORS.
February 3, 2016
K.P. ABDUL GAFOOR, AGED 40 YEARS, S/O. IMBICHI MOYI, KALLUVETTUKUZHIYIL HOUSE, RAROTH AMSOM DESOM, THAMARASSERY, KOZHIKODE DISTRICT Vs. NEW INDIA ASSURANCE COMPANY LTD. SILVER PLAZA, INDIRA GANDHI ROAD, KOZHIKODE
March 23, 2016
K.P. BASHEER Vs. KOTTAYAM MUNICIPALITY
June 9, 2016
K.P. HAMSA AND ORS. Vs. STATE OF KERALA AND ORS.
July 7, 2016
K.P. SOBHANA Vs. STATE OF KERALA AND ORS.
February 29, 2016
K.P. SREEDEVI Vs. C.P. JAVED AND ORS.
March 11, 2016
K.P.GOPALAN NAYAR Vs. KOTTAYAM MUNICIPALITY
June 13, 2016
K.P.MADHU Vs. V.S.NAWAS
June 6, 2016
K.P.SELVARAJ Vs. THE DISTRICT COLLECTOR
May 26, 2016
K.PRABHAKARAN Vs. STATE OF KERALA
December 15, 2016
K.PRASAD Vs. THE AIRPORTS AUTHORITY OF INDIA
April 6, 2016
K.R. BEETHA Vs. STATE OF KERALA
July 14, 2016
K.R. SURESHKUMAR, PROPRIETOR, M/S. KALLADA TOURS & TRAVELS, S/O. LATE RAMAKRISHNAN, NO.14, HOSUR MAIN ROAD, MADIWALA, BANGALORE Vs. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, NORTH BLOCK, SECRETARIAT, THIRUVANANTHAPURAM
December 21, 2016
K.R.RADHA Vs. STATE OF KERALA
July 20, 2016
K.S. BALACHANDRAN Vs. STATE OF KERALA AND ORS.
March 16, 2016
K.S.ASOK Vs. STATE OF KERALA
July 19, 2016
K.S.BALASUBRAMANIAN Vs. BIJU KOCHUPAUL
June 30, 2016
K.S.SUNIL Vs. SHERLY
August 18, 2016
K.SATHYAN Vs. INSPECTOR OF POSTS PUNLAUR SUB DIVISION
June 30, 2016
K.SODARAN Vs. STATE OF KERALA
March 14, 2016
K.SOMARAJAN Vs. KERALA STATE ELECTRICITY BOARD
July 20, 2016
K.T. MURALEEDHARAN Vs. GURUVAYUR DEVASWOM AND ORS.
February 26, 2016
K.T.BEERAN KUTTY Vs. KERALA STATE WAKF BOARD
June 1, 2016
K.V. SARADA Vs. THE SPECIAL TAHASILDAR, THALASSERY
February 24, 2016
K.V.KUNHAMINA Vs. K.T.ABOOBACKER HAJI
April 8, 2016
K.V.SADANANDAN Vs. THE DISTRICT COLLECTOR, THRISSUR AND ORS.
April 6, 2016
K.V.THOMAS Vs. THE COMMISSIONER OF POLICE KOCHI
July 4, 2016
K.VIJAYAKUMAR,S/O. T.K.KRISHNA PANICKER Vs. STATE
January 8, 2016
KABEER Vs. MADHAVAN
May 3, 2016
KADUKUTTY SERVICE CO-OPERATIVE BANK LIMITED Vs. STATE OF KERALA
July 15, 2016
KAIPARATH ACHUTHAN, S/O. CHATHU, AGED 63 YEARS, NO OCCUPATION, RESIDING AT KALLYANI SADAN, PERUMTHATTIL DESOM, ERANCHOLI AMSOM, THALASSERY TALUK, KANNUR DISTRICT Vs. KAIPRATH KUMARAN, S/O.CHATHU, AGED 64 YEARS, NO OCCUPATION, RESIDING AT PERUNTHATTIL DESOM, ERANCHOLI AMSOM, THALASSERY TALUK. (DIED)
November 7, 2016
KAIPUZHA COCONUT PRODUCER COMPANY LTD. Vs. SUB INSPECTOR OF POLICE, SASTHAMKOTTA
November 18, 2016
KAITHAVALAPPIL THAMASIKKUM RAMANI Vs. MALATHI ALIAS AMMU
May 19, 2016
KAKKOOR SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF INCOME TAX (INTELLIGENCE)
February 2, 2016
KALASAKKARATHI PARU AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
February 9, 2016
KALI AMMAL Vs. VALLIYAMMAL
October 20, 2016
KALLIYANIKUTTY D/O. CHAMAKKALA KUMARIPPILLY KAMALAKSHY AMMA ANNANADU DESOM, KALLUR, VADAKKUMMURI VILLAGE MUKUNDAPURAM TALUK Vs. NARAYANAN, S/O. VANNADIYIL RAMAPOTHUVAL PALLIKKAL DESOM, PALLIKKAL VILLAGE, KANNUR TALUK
November 17, 2016
KALPETTA CO-OPERATIVE URBAN SOCIETY LTD. Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
August 9, 2016
KALYANI Vs. KERALA STATE
August 26, 2016
KANAKKATHERUVIL S.SARASWATHI Vs. OTTAKANDAM KUNIYIL BALAN
March 4, 2016
KANHANGAD MUNICIPALITY Vs. KHADEEJA
January 6, 2016
KANHANGAD MUNICIPALITY Vs. AMINA AND ORS.
January 6, 2016
KANJIRAMKULAM SERVICE CO-OPERATIVE BANK LTD. Vs. LALLY VARGHESE
February 19, 2016
KANJIRAPPILLY AMUSEMENT PARK AND HOTELS PVT. LTD. Vs. UNION OF INDIA AND ORS.
March 22, 2016
KANNUR FIRE WORKS DEALERS ASSOCIATION Vs. THE CHIEF CONTROLLER OF EXPLOSIVES
August 18, 2016
KANTARARU MOHANARU Vs. TRAVANCORE DEVASWOM BOARD AND ORS.
January 14, 2016
KARTHIKEYAN Vs. STATE OF KERALA
December 13, 2016
KARUPPAN Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
March 11, 2016
KASARAGOD CO-OPERATIVE EDUCATIONAL SOCIETY LTD , MUNNAD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), THIRUVANANTHA-PURAM AND OTHERS
February 23, 2016
KASARAGOD DISTRICT CO-OPERATIVE BANK LTD. Vs. RADHA K.A. AND ORS.
January 8, 2016
KAVITHA G. PILLAI Vs. JOINT DIRECTOR
November 3, 2016
KELUKUTTY P.M. AND ORS. Vs. YOUNG MENS CHRISTIAN ASSOCIATION AND ORS.
February 11, 2016
KELUKUTTY P.M. AND ORS. Vs. YOUNG MENS CHRISTIAN ASSOCIATION AND ORS.
January 19, 2016
KENTON LEISURE SERVICES PVT. LTD. Vs. STATE OF KERALA
November 2, 2016
KERALA CERAMICS LTD Vs. ABDUL MAJEED
September 9, 2016
KERALA CHEMICALS & PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 26, 2016
KERALA CIVIL JUDICIAL STAFF ORGANIZATION Vs. STATE OF KERALA
December 20, 2016
KERALA CLASSIFIED HOTELS AND RESORTS ASSOCIATION Vs. UNION OF INDIA
October 31, 2016
KERALA FINANCIAL CORPORATION Vs. STATE OF KERALA
July 29, 2016
KERALA GOVERNMENT ELECTRICAL CONTRACTORS ASSOCIATION Vs. THE STATE OF KERALA AND ORS.
April 26, 2016
KERALA POLICE ASSOCIATION Vs. STATE OF KERALA
August 8, 2016
KERALA POLICE ASSOCIATION Vs. STATE OF KERALA; STATE POLICE CHIEF POLICE HEADQUARTERS
August 16, 2016
KERALA PUBLIC SERVICE COMMISSION Vs. BAIJU S.
April 8, 2016
KERALA PUBLIC SERVICE COMMISSION Vs. E. DINESHAN AND OTHERS
January 6, 2016
KERALA PUBLIC SERVICE COMMISSION AND ORS. Vs. JEEJA C.V. AND ORS.
March 10, 2016
KERALA SELF FINANCING ENGINEERING COLLEGE MANAGEMENTS ASSOCIATION Vs. STATE OF KERALA
September 9, 2016
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. INTELLIGENCE OFFICER (IB), DEPARTMENT OF COMMERCIAL TAXES AND ORS.
July 12, 2016
KERALA STATE BACKWARD CLASSES DEVELOPMENT CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
December 20, 2016
KERALA STATE BAMBOO CORPORATION LTD Vs. P.K. RAMESAN NAIR
December 8, 2016
KERALA STATE BEVERAGES (M&M) CORPORATION LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
June 27, 2016
KERALA STATE BEVERAGES (M&M) CORPORATION LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
August 29, 2016
KERALA STATE ELECTRICITY BOARD Vs. PRECOT MERIDIAN
July 14, 2016
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KERALA REPRESENTED BY SECRETARY
December 16, 2016
KERALA STATE RUBBER CORPORATION LTD Vs. C.P.PRAMOD
March 16, 2016
KERALA STATE WAKF BOARD Vs. RAJESH
March 17, 2016
KERALA VENTURE CAPITAL FUNDS (PVT.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2016
KERALA WATER AUTHORITY Vs. SIJU MATHEW
March 31, 2016
KERALA WATER AUTHORITY Vs. INDUCHOODAN
March 31, 2016
KERALA WATER AUTHORITY Vs. SANKARANKUTTY
October 27, 2016
KHADEEJA Vs. RAMSHAD K.K.
January 25, 2016
KHADEEJA AND ORS. Vs. RUSHDI AND ORS.
June 7, 2016
KHADEEJA BANU Vs. SUB INSPECTOR OF POLICE KASARAGOD
October 27, 2016
KISHIN S. LOUNGANI Vs. UNION OF INDIA
December 19, 2016
KMCT COLLEGE OF ENGINEERING Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
August 3, 2016
KOCHI REFINERIES LIMITED Vs. REVA ENVIRO SYSTEMS (P) LTD.
February 1, 2016
KOCHU MADHAVAN NAIR Vs. STATE OF KERALA AND ORS.
February 9, 2016
KODAKKAL SHAHANAS Vs. KYTHAL THAYYIL SHAHIDA
November 10, 2016
KOLARA SEKHARAN NAIR Vs. JANU AMMA
December 1, 2016
KOLATHUR VANITHA COMMUNITY DEVELOPMENT SOCIETY Vs. STATE OF KERALA
July 11, 2016
KOLATTERI PURUSHOTHAMAN Vs. P. B. MOHAN KUMAR
December 7, 2016
KOLLAM CABLE PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD LTD.
July 5, 2016
KOLUTHARA EXPORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
January 11, 2016
KOMALAVALLY Vs. UNION OF INDIA
November 22, 2016
KOSHY G. Vs. STATE OF KERALA
March 3, 2016
KOSHY, T. Vs. BAR COUNCIL OF KERALA AND OTHERS
November 30, 2016
KOTTAKKAL WOOD COMPLEX Vs. DEPUTY COMMISSIONER OF INCOME
July 4, 2016
KOTTAYAM INSTITUTE OF TECHNOLOGY & SCIENCE Vs. THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA
August 30, 2016
KOTTAYATH THEKKEKOVILAKATH SREE RANJINI AMMA RAJA Vs. P. PADMINI KETTILAMMA
July 29, 2016
KOTTU @ MADHAVI Vs. STATE-REPRESENTED BY PUBLIC PROSECUTOR
June 24, 2016
KRISHNA RAJ Vs. THRISSUR CORPORATION AND ORS.
March 30, 2016
KRISHNAMENON, S/O ILLATHUPARAMBIL PARAMESWARA MENON, KAITHARAM KARA, KOTTUVALLY VILLAGE, PARAVUR TALUK Vs. PRADEEP KUMAR, S/O MANGATTU VEETTIL PARAMESWARAN NAIR, KAITHARAM KARA, KOTTUVALLY VILLAGE, PARAVUR TALUK
December 2, 2016
KRISHNAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KASARAGOD AND ORS.
July 15, 2016
KRISHNANKUTTY Vs. THE OFFICER COMMANDING
August 5, 2016
KRISHNANKUTTY PILLAI Vs. STATE OF KERALA
November 14, 2016
KRISHNAVENI E.K. Vs. ANIL C. JAYAN
July 8, 2016
KRISHNENDU P K Vs. STATE OF KERALA; KUMARAKAM GRAMA PANCHAYAT; DISTRICT COLLECTOR; LOCAL LEVEL MONITORING COMMITTEE; PRINCIPAL AGRICULTURAL OFFICER; REVENUE DIVISIONAL OFFICER; RAKINDO DEVELOPERS (P) LTD ; 4A CONSTRUCTION; STATE AGRICULTURAL ENGINEER TENDER INVITING AUTHORI
September 8, 2016
KSCC LTD. Vs. STATE OF KERALA AND OTHERS
March 14, 2016
KUM SANJANA SUNNY Vs. ADMISSION SUPERVISORY COMMITEE; KERALA UNVERSITY OF HEALTH SCIENCES MEDICAL COLLEGE; PRINCIPAL MALABAR MEDICAL COLLEGE & RESEARCH CENTRE
September 9, 2016
KUMAR @ KELAN KUMAR Vs. STATE OF KERALA
August 12, 2016
KUMMILI VEETTIL PRADEEP S/O. NARAYANAN, KARIMARAKKAD, ARIYALLOOR, TIRURANGADI. BY ADV. SRI.E.NARAYANAN Vs. K.P SWAMIKUTTY S/O. APPUTTY, KATTUPARAMBATH, PANNIYANKARA, THIRUVANNUR NADA P.O., KOZHIKODE
December 19, 2016
KUNHIMARAKKAR Vs. KAVAKIBUL ISLAM SANGAM AND HAYATHUL ISLAM SECONDARY MADRASSA
October 18, 2016
KUNHIMUHAMMED AND OTHERS Vs. PALAKKOTTU ISSATHUL ISLAM SANGAM, VANDOOR AND OTHERS
June 17, 2016
KUNHU ALIAS MOOTHEDATHU DEVASSYA Vs. STATE OF KERALA
March 14, 2016
KUNJALAVI CHELLAMMA Vs. THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING & GEOLOGY
August 17, 2016
KUNJELIYAMMA KURYAN AND ANOTHER Vs. STATE OF KERALA
November 10, 2016
KUNJUMOL NANDIYANATHAYIL Vs. CIRCLE INSPECTOR OF POLICE, CHAVAKKAD AND ORS.
March 14, 2016
KUNJUMOL THANKACHAN Vs. BINDU JAMES
March 9, 2016
KUNJUMON Vs. STATE OF KERALA
February 16, 2016
KUNJUMON Vs. STATE OF KERALA
December 7, 2016
KUNJUMON K. Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD
July 19, 2016
KUNUMOL Vs. SUB INSPECTOR OF POLICE AND ORS.
March 22, 2016
KURIACHAN M.M Vs. DISTRICT COLLECTOR CIVIL STATION
March 18, 2016
KURIAN JOSE, S/O. LATE E.K. JOSE, AGED 54 YEARS, EDASSERY HOUSE, ERNAKULAM VILLAGE, THRIKANAAR VATTOM DESOM, RESIDING AT EDASSERY HOUSE, JOSE VILLA, DIVINE NAGAR, SOUTH CHITTOOR, COCHIN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY REVENUE GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM
October 24, 2016
KURIAN P.V. Vs. SUNNY JOHN
January 18, 2016
KURUVITHADAM ASSOCIATES PRIVATE LTD. Vs. CONTROLLING AUTHORITY
March 23, 2016
KUSUMAKUMARI Vs. THE DEPUTY SUPERINTENDENT OF POLICE
February 16, 2016
KUTTAN RAGHAVAN Vs. ITTYATHI MANIYAN @ BABU
September 9, 2016
KUTTUKKARAN TRADING VENTURES Vs. THE COMMISSIONER OF COMMERCIAL TAXES
June 8, 2016
L.MINI Vs. GIREESHKUMAR
September 2, 2016
L.S. SIBU Vs. AIR INDIA LIMITED AND ORS.
April 8, 2016
LAKSHMI Vs. STATE OF KERALA
November 14, 2016
LAKSHMI ELECTROSMELTERS (P) LTD. Vs. KERALA STATE ELECTRICITY BOARD LIMITED
July 25, 2016
LALITHABHAI AMMA Vs. THE DISTRICT GEOLOGIST
April 20, 2016
LATHA KOMALAN Vs. STATE OF KERALA
June 6, 2016
LATHA.S.NAIR Vs. STATE OF KERALA AND ANOTHERE PUBLIC PROSECUTOR
July 25, 2016
LATHEEF Vs. STATE OF KERALA
May 3, 2016
LEKHA Vs. STATE OF KERALA
August 12, 2016
LEKSHMANAN NAIR Vs. STATE OF KERALA
September 28, 2016
LEO LUKOSE Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT)
January 5, 2016
LIBASH Vs. AJESH, K.R. GARDENS
March 28, 2016
LIGY GEORGE A Vs. STATE OF KERALA
August 10, 2016
LIJU JOY Vs. MARY LIJU
July 26, 2016
LIJU K. Vs. STATE OF KERALA
August 10, 2016
LILLY V.A. Vs. STATE OF KERALA AND ORS.
March 9, 2016
LIYOCHAN Vs. GEORGEKUTTY
March 9, 2016
LODGE & HOTEL MAZDOOR SANGH (BMS) VIVEKANANDA ROAD, THIRUVAMBADY, THRISSUR Vs. K.K. SIDHARTHAN KOPPARA HOUSE, MANJERI, PADOOR P.O., THRISSUR
November 10, 2016
LONANKUTTY ANTONY Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, ERNAKULAM (GENERAL) AND ORS.
March 8, 2016
LOTUS PROPERTIES TRIPUNITHURA Vs. RAJEEV RAM VARMA AND ORS
November 18, 2016
LOUCY BABU, SHIJU BHAVAN, PATHIRICKAL P.O., PATHANAPURAM, KOLLAM DISTRICT Vs. DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICE PRISON HEAD QUARTERS, POOJAPPURA, THIRUVANANTHAPURAM 695 012
December 20, 2016
LPG TRANSPORTERS ASSOCIATION Vs. THE DISTRICT LABOUR OFFICER
September 7, 2016
LUCY THADIKKARAN CHACKU ALIAS CHACKU AND ORS Vs. BABY THADIKKARAN OUSEPH AND ORS
December 5, 2016
LULU INTERNATIONAL SHOPPING MALL PRIVATE LIMITED Vs. REMA GEORGE AND ORS.
March 2, 2016
M M S HIGH SCHOOL Vs. SECRETARY
December 5, 2016
M VENKATESWARY Vs. SURENDRAN M; STATE OF KERALA
September 6, 2016
M. ABDUL HAKKIM Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, CORE-2 AND ORS.
January 4, 2016
M. BALAKRISHNAN UPSA, SRUP SCHOOL, KUNISSERY, PALAKKAD Vs. DIRECTOR OF PUBLIC INSTRUCTIONS THIRUVANANTHAPURAM
November 11, 2016
M. HAMEED Vs. STATE OF KERALA AND ORS.
January 29, 2016
M. LALITHA Vs. P.A. CHERIYA HASSAN HAJI AND ORS.
March 31, 2016
M. MADHUSOODANA KURUP Vs. THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
August 18, 2016
M. MANIKANDAN Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE GURUVAYUR
October 17, 2016
M. RADHAKRISHNAN Vs. SURABHI PUBLICATIONS AND ORS.
July 4, 2016
M. RAMACHANDRAN Vs. STATE OF KERALA AND ORS.
February 22, 2016
M. SENTHIL KALIDAS Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
February 16, 2016
M.A. JOSE Vs. VADAVUKODU PUTHENCRUZ GRAMA PANCHAYATH
June 17, 2016
M.A. SAITHU Vs. KERALA STATE POLLUTION CONTROL BOARD AND ORS.
February 16, 2016
M.A.VARGHESE Vs. MOHANAN
February 19, 2016
M.D. GEORGE Vs. DISTRICT COLLECTOR, THRISSUR AND ORS.
March 8, 2016
M.D.AJIKUMAR Vs. THE PARUR WEST CO-OPERATIVE BANK LTD
July 27, 2016
M.I.GEORGE Vs. KANNAN DEVAN HILLS PLANTATION COMPANY LIMITED
July 8, 2016
M.I.VARGHESE Vs. KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD.
December 2, 2016
M.K. ASOKAN Vs. COCHIN PORT TRUST AND ORS.
April 4, 2016
M.K. JOSE Vs. THE STATE OF KERALA
August 25, 2016
M.K.VENUGOPALAN Vs. THE KERALA STATE ELECTRICITY BOARD
August 29, 2016
M.KRISHNAN Vs. EDAKODE SERVICE CO-OPERATIVE BANK LTD.
July 13, 2016
M.M. HASSAN Vs. STATE OF KERALA AND ORS.
April 8, 2016
M.M. JOSEPH Vs. VENKATA RAO M. AND ORS.
February 17, 2016
M.M. RAMACHANDRAN Vs. SOUTH INDIAN BANK LTD.
July 25, 2016
M.N.CHELLAPPAN PILLAI Vs. STATE OF KERALA
August 4, 2016
M.P. GOPALAKRISHNAN Vs. M/S.GRASOM INDUSTRIES LTD.
August 12, 2016
M.P. SHAHUL HAMEED Vs. STATE OF KERALA
May 10, 2016
M.P.KASIM @ KASMI Vs. N.P.HARIS,S/O.MOIDEEN BAVA
February 26, 2016
M.P.MUSTHAFFA Vs. STATE- DEPUTY SUPERINTENDENT OF POLICE
June 13, 2016
M.RAMAKRISHNA PILLAI Vs. REGIONAL DIRECTOR, E.S.I. CORPORATION
April 5, 2016
M.SINDHU Vs. THE CHIEF MANAGER,PUNJAB NATIONAL BANK
June 18, 2016
M.SREEKUMAR Vs. NIJEESH K.K.
December 7, 2016
M.T. JOSEPH, AGED 58 YEARS, S/O. THOMAS, MUNDIANKEL, KORONTHIRI AMSOM, KOODATHAI DESOM, VENAPPARA POST, THAMARASSERY TALUK, KOZHIKODE DISTRICT Vs. MUKKOM MUNICIPALITY (ERSTWHILE MUKKAM GRAMA PANCHAYATH), MUKKOM, KOZHIKODE DISTRICT
November 10, 2016
M.UNNIKRISHNAN Vs. STATE OF KERALA
July 25, 2016
M/S CAFCO FREIGHT SYSTEMS PVT.LTD Vs. THE COMMISSIONER OF CUSTOMS
June 1, 2016
M/S GULF OIL LUBRICANTS INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
November 25, 2016
M/S SADIQ BROTHERS MARINE WORKS Vs. COMMISSIONER OF CUSTOMS
May 31, 2016
M/S SEPACK INDIA PVT. LTD. Vs. CONTROLLER OF LEGAL METROLOGY AND OTHERS.
December 14, 2016
M/S SIMLA HOTEL, KANJANI,THRISSUR DISTRICT, REPRESENTED BY ITS MANAGING PARTNER, B.R. JACOB, AGED 57 YEARS, S/O. B.K. RAPPAI (LATE) Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM
November 17, 2016
M/S. ALUMINIUM INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS,CUSTOMS HOUSE
February 17, 2016
M/S. ARTSPEC INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER (WC)
August 26, 2016
M/S. FEDERAL HOUSE CONSTRUCTION CO-OPERATIVE SOCIETY LTD. Vs. THE COMMERCIAL TAX OFFICER (WORKS CONTRACT)
June 6, 2016
M/S. HEXA TECH DEVELOPERS PVT. LTD. Vs. STATE OF KERALA
June 9, 2016
M/S. JEWEL HOMES (P) LTD. Vs. ASSISTANT ENGINEER ELECTRICITY SECTION
July 25, 2016
M/S. KAIRALI AYURVEDIC HEALTH RESORT PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER (LUXURY TAX), DEPARTMENT OF COMMERCIAL TAXES
June 16, 2016
M/S. KASMISONS BUILDERS PVT. LTD. Vs. ASSISTANT COMMISSIONER, SERVICE TAX DIVISION CENTRAL EXCISE BHAVAN
February 22, 2016
M/S. KERALA FEEDS LIMITED, KALLETTUMKARA Vs. PARUMALA TRANSPORT
December 8, 2016
M/S. LOTUS PROPERTIES, MANGAYIL LANE, PETTAH, REP. BY MANAGING PARTNER, M.D. JAYANTHAN NAMBOOTHIRIPAD, AGED 54 YEARS, S/O. LATE DAMODARAN NAMBOOTHIRIPAD, D1, SRI. HARI APARTMENTS, IN FORT, TRIPUNITHURA Vs. RAJEEV RAM VARMA, S/O. LATE SREEJAYADEVI, SREEDEVI NIVAS, LAYAM ROAD, TRIPUNITHURA
November 18, 2016
M/S. MUTHOOT FINANCE LIMITED Vs. UNION OF INDIA
July 14, 2016
M/S. NITTA GELATINE INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 26, 2016
M/S. PALAKKAD DIST. CO-OPERATIVE BANK LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 7, 2016
M/S. PARLE AGRO PVT. LTD. Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
July 25, 2016
M/S. POOMKUDY AUTO SERVICE (P) LTD. XXXII/1134, PREETHI BUILDING, KOCHI 25, REPRESENTED BY ITS MANAGING DIRECTOR JOHN A POOMKUDY, AGED 66 YEARS, RESIDING AT XII/1, LINK HEIGHTS, PANAMPILLY NAGAR, KOCHI 36 Vs. PARSHANTH RAGHUVARAN, AGED 40 YEARS, S/O M.K. RAGHUVARAN, RESIDING AT PREETHI, PALARIVATTOM, KOCHI
December 19, 2016
M/S. PRIMA INDUSTRIES LIMITED Vs. THE ASSISTANT COMMISSIONER (ASSESSMENT) SPECIAL CIRCLE, DEPARTMENT OF COMMERCIAL TAXES
June 29, 2016
M/S. R.R.CASHEW EXPORTS, KADAPPAKKADA Vs. THE PROVIDENT FUND COMMISSIONER
February 8, 2016
M/S. SILVER LINE VILLAS & APARTMENTS PVT. LTD. Vs. STATE OF KERALA
December 21, 2016
M/S. SKYLINE BUILDERS Vs. THE COMMISSIONER OF INCOME TAX, KOCHI
August 26, 2016
M/S. SREE VINAYAKA PAPER PRODUCTS Vs. THE AUTHORIZED OFFICER,INDIAN OVERSEAS BANK, ULLOOR BRANCH
December 2, 2016
M/S. TRAVANCORE DIAGNOSTICS (P) LTD., KAILAS ARCADE, DISTRICT HOSPITAL ROAD, KOLLAM, REPRESENTED BY ITS MANAGING DIRECTOR, I.C. CHERIAN Vs. THE ASSISTANT COMMISSIONER OF INCOME
October 19, 2016
M/S.ARCHANA MOTORS PVT. LTD. Vs. STATE OF KERALA
December 13, 2016
M/S.BANATONE FOOD INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES THIRUVANANTHAPURAM
July 7, 2016
M/S.BETA CASHEWS AND ALLIED PRODUCTS PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
July 11, 2016
M/S.DENNIS STEEL PVT. LTD. Vs. STATE BANK OF INDIA
June 14, 2016
M/S.ELECTRONIC CONTROLS AND DISCHARGE SYSTEMS PVT.LTD. Vs. THE DEPUTY DIRECTOR SUB REGIONAL OFFICE
June 29, 2016
M/S.JACOB MACHINE TOOLS Vs. STATE OF KERALA
March 8, 2016
M/S.KANNAMTHANAM & CO. Vs. STATE OF KERALA
July 12, 2016
M/S.KERALA HITECH BUILDERS P.LTD. Vs. M/S.KERALA ROADWAYS LTD.
July 18, 2016
M/S.KOTTAKKAL WOOD COMPLEX Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
July 4, 2016
M/S.MOOLATHARA SERVICE CO-OPERATIVE BANK Vs. THE COMMERCIAL TAX OFFICER(IB)
December 15, 2016
M/S.PAVITHRAM GAS AGENCY Vs. THE COMMERCIAL TAX OFFICER
July 14, 2016
M/S.SILKY Vs. THE STATE INFORMATION COMMISSION PUNNEN ROAD
February 22, 2016
M/S.TRIPENTA HOTELS(P)LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 8, 2016
MADAPPEN MUHASSIN Vs. STATE OF KERALA
February 10, 2016
MADAYI SYAMALA AND ORS. Vs. SUDHA SUNDARESWARAN AND ORS.
February 15, 2016
MADHU.C. Vs. STATE OF KERALA
January 15, 2016
MADHUSOODHANAN Vs. SUDHA
November 18, 2016
MAHALINGA BHAT Vs. BEDRADI THIRUMALESHWARA BHAT
September 6, 2016
MAHAROOF A.P. Vs. SAMEERA
February 8, 2016
MAHESH Vs. STATE OF KERALA
February 11, 2016
MAHESH DATT Vs. RAMARAJAN
July 12, 2016
MAHESH M. K. Vs. STATE
December 31, 2016
MAHESH; SUNILKUMAR @ SUNOOTY; SAJILESH V P Vs. CENTRAL BUREAU OF INVESTIGATION
January 19, 2016
MAHIN Vs. M. SHERIF
August 6, 2016
MAJOR ARCBISHOP Vs. P.A.LALAN THARAKAN
May 23, 2016
MALABAR BUILDERS INDIA PVT. LTD. Vs. REVENUE DIVISIONAL OFFICER (SUB COLLECTOR), KOZHIKODE AND ORS.
February 29, 2016
MALABAR CEMENT LTD. Vs. THE KERALA STATE SECURITY STAFF ASSOCIATION
August 1, 2016
MALABAR DEVASWOM HEREDITARY TRUSTEES WELFARE ASSOCIATION Vs. STATE OF KARELA
November 24, 2016
MALAPPURAM SPINNING MILLS EMPLOYEES UNION (CITU) Vs. MALAPPURAM SPINNING MILLS EMPLOYEES CONGRESS (INTUC)
June 2, 2016
MALLELIL INDUSTRIES (P)LTD Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
October 6, 2016
MAMMEN VARGHESE Vs. RAMESH G.PARRAT AND ORS.
June 1, 2016
MAMMEN VARGHESE, BRANCH MANAGER & AUTHORISED SIGNATORY OF MIND STORM (PROPRIETOR) Vs. RAMESH G. PARRAT, PARRAT NIVAS, EAST DESOM, DESOM P.O., ALUVA
June 1, 2016
MANAF. V.B. Vs. STATE OF KERALA
April 29, 2016
MANAFUDEEN Vs. STATE OF KERALA AND ORS.
March 22, 2016
MANAGER, P.M.S.A.P.T. HIGHER SECONDARY SCHOOL Vs. AUGUSTINE, M.J. AND OTHERS
August 9, 2016
MANAGER, PAVANDOOR HIGHER SECONDARY SCHOOL Vs. SADANANDAN C.M. HIGH SCHOOL ASSISTANT (SOCIAL SCIENCE)
September 20, 2016
MANAGING DIRECTOR Vs. SMT. CHANDRAKUMARI
July 15, 2016
MANAGING DIRECTOR, K.S.R.T.C (KARNATAKA) Vs. SULAIKHA
April 1, 2016
MANAGING DIRECTOR, KSRTC AND ORS. Vs. P.S. SATYAN AND ORS.
January 5, 2016
MANAGING DIRECTOR, STATE BANK OF TRAVANCORE Vs. K.G. VISWANATHAN AND ORS.
April 7, 2016
MANAGING DIRECTOR,ERNAKULAM REGIONAL COOPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF KERALA
May 24, 2016
MANAKKAL NADAKUMAR, S/O. LATE NARAYANA VARRIER, AGED 56 YEARS, TEACHER, RESIDING AT NAVASAMEDAM, EAST NADA, PAYYANNUR SUBRAMANYA SWAMY TEMPLE, PAYYANNUR AMSOM DESOM, P.O. PAYYANNUR Vs. M. SUBRAMANYAN, S/O. LATE LAKSHMIKUTTY VARASSYAR, AGED 74 YEARS, SCHOOL MANAGER, RESIDING AT EAST NADA, PAYYANNUR, SUBRAMANYA SWAMY TEMPLE, PAYYANNUR AMSOM DESOM, P.O. PAYYANNUR, PIN
October 20, 2016
MANEESH Vs. HARIKRISHNAN
December 15, 2016
MANEESH P.S. Vs. RAHNA RAHIMAN
January 21, 2016
MANGA LAKSHMI Vs. K.BASANTH KUMAR
March 17, 2016
MANGALAM PUBLICATIONS (INDIA) PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES FUND ORGANISATION AND ORS.
October 17, 2016
MANI AND ORS. Vs. JOBY JOHN AND ORS.
January 19, 2016
MANI C. KAPPAN Vs. K.M. MANI & ORS.
December 5, 2016
MANIKANTAN @ MANI Vs. STATE OF KERALA
November 18, 2016
MANIKUTTAN B. Vs. THE KERALA STATE PUBLIC SERVICE COMMISSION
August 19, 2016
MANIYAN Vs. STATE OF KERALA
February 8, 2016
MANIYAN @ RAMACHANDRAN Vs. STATE OF KERALA
April 5, 2016
MANJU K.S. AND ORS. Vs. STATE OF KERALA AND ORS.
April 4, 2016
MANJU PADAYATTI Vs. MIDHUN JOSE
April 19, 2016
MANJU RADHAKRISHNAN Vs. THE SECRETARY, SANTHANPARA GRAMA PANCHAYAT
April 7, 2016
MANJU S. PILLAI Vs. STATE OF KERALA AND ORS.
March 9, 2016
MANOHARAN Vs. SHAJI
July 1, 2016
MANOJ KUMAR Vs. STATE OF KERALA
December 17, 2016
MANOJ M Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY; PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT; KERALA SOCIAL SECURITY MISSION, REPRESENTED BY ITS EXECUTIVE DIRECTOR; KERALA MEDICAL SERVICES CORPORATION LTD UNION OF INDIA, REPRESENTED BY
September 22, 2016
MANSOOR Vs. STATE OF KERALA
July 8, 2016
MANSUR ILAHI Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
July 18, 2016
MANU ANAND Vs. STATE OF KERALA
March 29, 2016
MANUEL VIVERA Vs. THE UNION OF ANGLO INDIAN ASSOCIATIONS AND ORS.
February 1, 2016
MAR DR. SEBASTIAN THEKKETHECHERIL Vs. STATE OF KERALA
December 7, 2016
MARGRET D. CRUZ Vs. UNION OF INDIA AND ORS.
February 3, 2016
MARIAMMA JAMES W/O.LATE JAMES JOSEPH, MUKKADA HOUSE, HOUSING COLONY 77, CHALAKKUDY KARA, CHALAKKUDY EAST VILLAGE, THRISSUR DISTRICT Vs. ALPHONES ANTONY S/O. ANTONY KURIAN, ARUPARAYIL HOUSE, CHANGANACHERRY P.O., KOTTAYAM DISTRICT
July 8, 2016
MARIAMMA THOMAS Vs. S.M. VDAYANAND
December 17, 2016
MARINE FINS Vs. UNION OF INDIA AND ORS.
March 9, 2016
MARIYAPPAN Vs. STATE OF KERALA
April 1, 2016
MARTTASS Vs. STATE OF KERALA
September 5, 2016
MARY MARGARET.R Vs. STATE OF KERALA
July 4, 2016
MATHACHAN, S/O. MATHEW Vs. STATE OF KERALA
March 10, 2016
MATHEW Vs. STATE OF KERALA
September 6, 2016
MATHEW Vs. STATE OF KERALA
August 11, 2016
MATHEW Vs. RAJAN
January 20, 2016
MATHEW K. CHERIAN Vs. STATE OF KERALA
September 22, 2016
MATHEWS J. NEDUMPARA Vs. SIVANKUTTY
March 11, 2016
MATHIAS Vs. STATE
February 23, 2016
MATHRUBHOOMI PRINTING AND PUBLISIHING COMPANY LTD. AND OTHERS Vs. SUDHEESH K. AND OTHERS
April 7, 2016
MATTATHIL THOMAS @ CHALAKKUDI THOMAS Vs. S.I. OF POLICE
March 23, 2016
MAVILA SATHI W/O SURENDRAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
November 4, 2016
MAYA RAJEEV Vs. COMMERCIAL TAX OFFICER
June 23, 2016
MAYILVAHANAM FUNDS (P) LTD. Vs. SHEENA, P. AND OTHERS
September 28, 2016
MEENA R. Vs. THE MANAGER B.R.M.H SCHOOL, ELAVATTOM P.O.
August 10, 2016
MEENAKSHI AMMAL Vs. S. VIJAYALEKSHMI
August 16, 2016
MEENAKSHI SUBRAMANIYA IYER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
January 28, 2016
MEENAKSHIKUTTY Vs. NIRMALA
April 19, 2016
MEENAKSHY AMMA Vs. STATE BANK OF MYSORE
November 2, 2016
MEENASSERI RAVUNNIKUTTY NAIR, AGED 74 YEARS, S/O AMMU AMMA, PENSIONER, MENASSERI HOUSE, PERUMANNA VILLAGE, CLARI POST, MALAPPURAM DISTRICT Vs. THE REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, TIRUR TALUK, TIRUR, MALAPPURAM DISTRICT
October 3, 2016
MEETHAL MOHAMMED KUNHI AND ORS. Vs. STATE OF KERALA AND ORS.
February 16, 2016
MEGHA MOHAN Vs. V.A. RAKESH
April 7, 2016
MEHROOF MANALODY, S/O. LATE ABOOBACKER HAJI, AGED 44 YEARS, SHAKEELA MANZIL, KINASSERY PO, POKKUNNU, VALAYANAD AMSOM AND DESOM, KOZHIKODE TALUK AND DISTRICT, CHAIRMAN AND M.D., M/S. GLOSOFT TECHNOLOGIES PRIVATE LIMITED, INDUS AVENUE, KALLAI Vs. V.P. ABDUL KAREEM, S/O ABOO, AGED 55 YEARS, RESIDING AT PLOT NO.4, TAMARIND NEST APARTMENT, CHEROOTY NAGAR, HOUSING COLONY, KALATHIKUNNU AMSOM AND DESOM, KOZHIKODE TALUK AND DISTRICT
September 8, 2016
MELOOR SERVICE CO Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, NEW DELHI
December 19, 2016
MERY AUGUSTY Vs. JUNAID.R.K.
August 9, 2016
MIJO THARAMEL GEORGE Vs. JEENA THOMAS
March 31, 2016
MINIMOL M.T. Vs. STATE OF KERALA
August 5, 2016
MINU ANTONY Vs. STATE OF KERALA
July 14, 2016
MIRSHAD C.K. S/O. ABOOBACKER, RESIDING AT CHARALIKUNNATH HOUSE P.O VALLIPUZHA, VIA AREEKODE, MALAPPURAM Vs. BABU MATHEW S/O. MATHEW, RESIDING AT NO.71/1, PANTHARAPALAYA, NEAR OLD CHECK, P.O MYSORE ROAD, BANGALORE 560 007
January 12, 2016
MISS. SINDHU VARGHESE, AGED 24 YEARS, D/O.MATHAI VARGHESE ARETTOLIL, VINOD BHAVAN, KIZHAKKUMKARA MONVILA, KULATHOOR P.O., THIRUVANANTHAPURAM Vs. THE REGIONAL PASSPORT OFFICER, PASSPORT OFFICE, PETTAH, THIRUVANANTHAPURAM
December 14, 2016
MITHUN SUBRAMANIAN Vs. NIDHISH ELDO JOSEPH
September 8, 2016
MOHAMMED ASHRAF Vs. STATE OF KERALA
May 18, 2016
MOHAMMED NIYAS Vs. INCOME TAX COMMISSIONER; INCOME TAX OFFICER, CENTRAL CIRCLE INCOME TAX OFFICE; INCOME TAX RECOVERY OFFICER; AMARAVATHY SOMA SUNDARAM; HIND SHERIF; ZAVAD SHERIEF; ANFAZ SHERIEF; FOUSIA ARSHAD
August 11, 2016
MOHAMMED PARERI Vs. STATE OF KERALA
July 14, 2016
MOHAMMED SALEEM Vs. THE STATE OF KERALA
October 3, 2016
MOHAMMED, S/O. KADEKKAR ABDUL RAHIMAN Vs. STATE OF KERALA
May 23, 2016
MOHANA Vs. UNIVERSITY OF CAULICUT
November 25, 2016
MOHANAKRISHNAN C Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY
December 15, 2016
MOHANAN Vs. THE STATE OF KERALA
March 15, 2016
MOHANAN M E Vs. UNIVERSITY OF CALICUT THENHIPALAM
November 25, 2016
MOHANAN M.E Vs. THE UNIVERSITY OF CALICUT
May 23, 2016
MOHANDAS C.C. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
April 8, 2016
MOHANDAS K.B. Vs. SYAMALA
August 1, 2016
MOHANKUMAR Vs. KUNIYEL IBRAHIM
November 16, 2016
MOIDU Vs. NARAYANAN
December 19, 2016
MOIDUS MEDICARE PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS)-I
September 7, 2016
MOIDUTTY MASTER Vs. THE STATE OF KERALA
February 29, 2016
MOITHEENKUTTY NAHA Vs. THE LOCAL LEVEL MONITORING COMMITTEE
April 19, 2016
MONCY Vs. PRADEEP
May 3, 2016
MOOKEN DEVASSY (THEVARA) & CO PERUMANNOR JUNCTION, THEVARA Vs. COMMERCIAL TAX OFFICER FOURTH CIRCLE
July 12, 2016
MOOZHIKKAL ABOOBACKER Vs. THE SUPERINTENDENT OF POLICE
August 9, 2016
MR. AYOLI ABDULLA Vs. M/S. MEEZAN REALTORS PVT. LTD.
June 17, 2016
MR. BALARAMAN ARIPARAMBIL Vs. THE DIRECTORATE GENERAL OF SHIPPING
June 30, 2016
MR.JABBAR RAYAMMARAKKAR VEETIL ARATH Vs. UNION OF INDIA
August 3, 2016
MRS. ANNE THOMAS SKYLINE CITADEL Vs. STATE OF KERALA
June 27, 2016
MRS.SOBHA GEORGE ADOLFUS Vs. STATE OF KERALA
June 10, 2016
MS. X Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT, HEALTH, THIRUVANANTHAPURAM, PIN
November 7, 2016
MUHAMMED ASHIQUE C.S Vs. STATE OF KERALA
July 19, 2016
MUHAMMED FAISAL Vs. STATE
May 17, 2016
MUHAMMED HAJI Vs. MUHAMMEDKUTTY
September 6, 2016
MUHAMMED HASHIM Vs. STATE OF KERALA
July 14, 2016
MUHAMMED JAMSHID K. Vs. MUHAMMED JABIR K.
June 2, 2016
MUHAMMED K.B Vs. T.V.ACHUMMA
February 4, 2016
MUHAMMED M.N. @NARIKKAMATTAM MACKAR MUHAMMED Vs. THE INTELLIGENCE INSPECTOR,DEPARTMENT OF COMMERCIAL TAXES
October 26, 2016
MUHAMMED SHAFEEQ Vs. TALI DEVASWOM
November 25, 2016
MUHAMMED SHAN R. Vs. DISTRICT POLICE CHIEF
July 13, 2016
MUHAMMED SHERIEFF K.S. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
March 21, 2016
MUHAMMED SIYAD P.A. AND ORS. Vs. SREEJITH APPU AND ORS.
February 15, 2016
MUHAMMED SUFIYAN Vs. STATE OF KERALA
June 6, 2016
MUHAMMEDALI Vs. THE DEPUTY COLLECTOR (LAND REFORMS)
September 29, 2016
MUJEEB Vs. KUNHALIKUTTY
September 1, 2016
MUKTHA K.N. Vs. PRASANNAN
February 9, 2016
MUKUNDAN Vs. ASHARAF
February 15, 2016
MUKUNDAN Vs. SATHYABHAMA
August 11, 2016
MUKUNDAN Vs. STATE OF KERALA
April 7, 2016
MURALEEDHARAN NAIR Vs. STATE OF KERALA
July 18, 2016
MURALI K.C Vs. THE UNITED INDIA INSURANCE CO. LTD.
December 5, 2016
MURUGAN Vs. STATE OF KERALA
March 11, 2016
MURUGAN AGENCIES Vs. STATE OF KERALA AND ORS.
January 14, 2016
MUSTHAFA Vs. STATE OF KERALA
January 12, 2016
MUTHULAKSHMI AMMAL Vs. SEETHIMARAKKARAKATH ALIKOYA WAKF
June 17, 2016
N. SHANKER REDDY, IPS, DIRECTOR GENERAL OF POLICE Vs. THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT
October 24, 2016
N. VENKATA RAM BABU Vs. STATE OF KERALA AND ORS.
March 18, 2016
N.ASHRAF Vs. THE ORIENTAL INSURANCE CO. LTD
December 1, 2016
N.CHANDRAKUMAR Vs. UNION OF INDIA
August 25, 2016
N.E. ABRAHAM, S/O. ITHAPPIRI Vs. STATE OF KERALA AND OTHERS
November 14, 2016
N.JAYA Vs. THE COMMERCIAL TAX OFFICER
June 7, 2016
N.JAYA Vs. COMMERCIAL TAX OFFICER
June 22, 2016
N.K. HARIDAS Vs. HIGH COURT OF KERALA
August 25, 2016
N.K. VISWANATHAN NAIR Vs. STATE OF KERALA AND ORS.
March 3, 2016
N.M. ANTONY ST. ANTONYS DECORATION SERVICE, NELLIKKAPRAMBU PERANDOOR ROAD, KALOOR, KOCHI Vs. INDUSTRIAL TRIBUNAL, ALAPPUZHA
September 27, 2016
N.M.REMESAN Vs. PHILOMINA KAKKATTIL, W/O.SEBASTIAN KAKKATTIL
April 7, 2016
N.M.SHANOJ Vs. STATE OF KERALA
February 8, 2016
N.MURALEEDHARAN Vs. THE STATE OF KERALA
May 30, 2016
N.N. DIKSHIT Vs. SUPERINTENDENT SBI, TRIVANDRUM
February 29, 2016
N.RAJAGOPAL Vs. UNION OF INDIA
March 15, 2016
N.REJENDRAN @ RAJAN Vs. THE STATE POLICE CHIEF
July 8, 2016
N.V. MOHAMMED ALI Vs. THE POST MASTER PERINGADI POST OFFICE AND ORS.
April 5, 2016
NABEEL Vs. STATE OF KERALA
May 3, 2016
NADATHARA FARMERS SERVICE CO-OPERATIVE BANK LTD Vs. KERALA CO-OPERATIVE OMBUDSMAN KAITHAMUKKU
June 29, 2016
NAGAROOR GRAMA PANCHAYATH Vs. VIJAYAKUMAR V
June 21, 2016
NAHIF ALI@ MANU Vs. THE STATION HOUSE OFFICER
March 1, 2016
NAIR COAL SERVICES LTD. Vs. STATE OF KERALA
August 10, 2016
NAIR SERVICE SOCIETY, REPRESENTED BY ITS GENERAL SECRETARY, G. SUKUMARAN NAIR, AGED 71, S/O.GOPALAN NAIR, HEAD OFFICE, PERUMA, CHANGANASSERY Vs. UNIVERSITY GRANTS COMMISSION, REPRESENTED BY ITS MEMBER SECRETARY, UNIVERSITY GRANTS COMMISSION, NEW DELHI
December 16, 2016
NAJIMI A, AGED 39 YEARS, W/O. SHIBU, NAJIMI MANZIL, MASTHANMUKKU, KANIYAPURAM THIRUVANANTHAPURAM Vs. THE COMMISSIONER OF POLICE, THIRUVANANTHAPURAM
December 7, 2016
NAMBOOTHIRI TRUST, MOOKAMBIKA TECHNICAL CAMPUS, SCHOOL OF ARCHITECTURE, MUVATTUPUZHA, REPRESENTED BY ITS GENERAL SECRETARY, N. SIVADAS Vs. GOVERNMENT OF KERALA, REPRESENTED BY SECRETARY, HIGHER EDUCATION (G) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN 695001
October 18, 2016
NANCY THANKACHAN Vs. THE SUPERINTENDENT OF POLICE
August 12, 2016
NANDAKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
June 9, 2016
NANU A. T. Vs. PODICHIKANDI NANU
December 1, 2016
NAPEES MOHAMMED Vs. THE SENIOR COMMANDANT,CENTRAL INDUSTRIAL SECURITY FORCE UNIT
June 9, 2016
NARAYANA MENON Vs. SUNDARIBHAI.K AND ORS.
June 29, 2016
NARAYANAN KUTTY AND ORS. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCEITIES (GENERAL) AND ORS.
February 16, 2016
NARAYANANKUTTY K Vs. SECRETARY, THRISSUR CORPORATION
September 23, 2016
NARCOTICS CONTROL BUREAU Vs. AJITH E.S.
April 6, 2016
NARENDRA SINGH BISTH Vs. STATE OF KERALA
June 3, 2016
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD Vs. STATE OF KERALA; REGISTRAR OF CO-OPERATIVE SOCIETIES; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; KERALA CO-OPERATIVE TRIBUNAL; TRIVANDRUM CO-OPERATIVE DISTRICT WHOLESALE SOCIETY LTD
August 1, 2016
NATIONAL INSURANCE CO. LTD. Vs. PATTU AGENCIES
December 19, 2016
NATIONAL INSURANCE CO. LTD. Vs. FATHIMATH ZUHARA
March 3, 2016
NATIONAL INSURANCE CO.LTD. Vs. ANUSHA A.NAIR
June 29, 2016
NATIONAL INSURANCE COMPANY Vs. SEENATH
May 30, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. SOPHY
August 11, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. RAMLA
July 20, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. KASIM AND ORS.
February 24, 2016
NAZAR A.K. Vs. KERALA STATE ELECTRICITY BOARD LIMITED
July 27, 2016
NAZEER Vs. STATE OF KERALA
June 23, 2016
NAZEER@ OYOOR NAZEER Vs. SHEMEEMA
December 16, 2016
NELVAYAL NEERTHADA SAMRAKSHANA SAMITHI Vs. STATE OF KERALA
March 28, 2016
NEPTUNE READYMIX CONCRETE PVT.LTD. Vs. STATE OF KERALA
June 20, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. KUSUMAM AND ORS.
February 1, 2016
NEW INDIA ASSURANCE COMPANY LTD. Vs. VIJAYAN AND ORS.
January 14, 2016
NEW INDIA INSURANCE COMPANY LIMITED. DIVISIONAL OFFICE, ALUVA, REPRESENTED BY THE ADMINISTRATIVE OFFICER, REGIONAL OFFICE, KOCHI 683101 Vs. AYANA, D/O LATEASHOKAN, KARILPADICKAL HOUSE, MANNOOR, IRUPURAM VILLAGE
October 19, 2016
NEW WORLD INVESTMENT (P) LIMITED Vs. STATE OF KERALA REPRESENTED BY SECRETARY FORESTS AND WILDLIFE DEPARTMENT
December 21, 2016
NIDHIN JOSEPH Vs. STATE OF KERALA
December 7, 2016
NIJEESH K.K., UPPER DIVISION CLERK, MUNSIFFS COURT Vs. THE HIGH COURT OF KERALA, REPRESENTED BY THE REGISTRAR, (SUBORDINATE JUDICIARY), ERNAKULAM, KOCHI
September 29, 2016
NIJU PETER JOSE Vs. SHANAVAS NALAKATH AND ORS.
February 16, 2016
NIKESH KUMAR, MANAGING DIRECTOR, M.S.,INDO ASIAN NEWS CHANNELS PRIVATE LIMITED NO. 4/220, REPORTER STUDIO COMPLEX, KALAMASSERY, HMT COLONY P.O., COCHIN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF LABOUR, NEW DELHI
August 22, 2016
NIKHIL T.M, S/O MUTHU, Vs. DEPUTY EXCISE COMMISSIONER
September 1, 2016
NIKHIL T.M. Vs. THE DEPUTY EXCISE COMMISSIONER OFFICE OF THE DEPUTY EXCISE COMMISSIONER, KANNUR
June 17, 2016
NILEENA J PRABHASH Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
December 9, 2016
NIMMI JOHN CHACKOLA Vs. THE CHIEF COMMISSIONER OF INCOME TAX
August 11, 2016
NISAMUDEEN Vs. STATE OF KERALA
May 26, 2016
NISHA K.V Vs. STATE OF KERALA
July 29, 2016
NISHI JOSEPH Vs. SABU THOMAS
August 26, 2016
NIYAMAVEDI Vs. GOVERNMENT OF INDIA AND ORS.
February 25, 2016
NIYAS ABDUL KHAREEM Vs. UNION OF INDIA
June 6, 2016
NIZAR P.M. Vs. DISTRICT COLLECTOR, ERNAKULAM AND ORS.
March 21, 2016
NOORUDHIN Vs. STATE OF KERALA
May 18, 2016
NOUSHAD Vs. STATE OF KERALA
September 26, 2016
NOUSHAD HUSSAIN Vs. FAISAL
August 4, 2016
NOUSHAD S. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
September 5, 2016
NOUSHAR.P.K. Vs. STATE OF KERALA
June 2, 2016
NSS KARAYOGAM Vs. THE SUB REGISTRAR
July 15, 2016
O. RADHAKRISHNAN Vs. STATE OF KERALA
June 15, 2016
O.G. SUNIL Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
February 15, 2016
OCEANUS DWELLINGS (P) LTD. Vs. COMMERCIAL TAX OFFICER
August 9, 2016
OLIVE BUILDERS Vs. KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
August 30, 2016
OMANA Vs. THE UNION OF INDIA AND ORS.
February 24, 2016
OMASSERY SERVICE CO-OPERATIVE BANK LTD. Vs. SUB INSPECTOR OF POLICE
July 14, 2016
OOMMEN CHANDY Vs. STATE OF KERALA
June 24, 2016
ORIENTAL INSURANCE COMPANY LIMITED Vs. VINEETHA NAIR
June 1, 2016
P B ABDUL SALAM Vs. KERALA STATE ELECTRICITY BOARD
July 19, 2016
P GOPALAKRISHNA SHENOY; DINESH KAMATH Vs. GEETHA M KAMATH @ GEETHA
September 20, 2016
P P HARIS Vs. S I OF POLICE
September 28, 2016
P P KANNAN Vs. THE KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LTD.
July 20, 2016
P REGHUTHAMAN Vs. STATE OF KERALA
July 18, 2016
P S PRASAD Vs. SUB INSPECTOR OF POLICE PALARIVATTOM POLICE STATION; STATE OF KERALA
September 20, 2016
P. BHARGAVI Vs. STATE OF KERALA AND ORS.
March 22, 2016
P. CHERIAN URUMIS Vs. THE LABOUR COURT, ERNAKULAM
September 29, 2016
P. DEVARAJ Vs. P. SILJA AND ORS.
March 8, 2016
P. GOPALAKRISHNAN, AGED 37 YEARS, S/O. S. PAPPU, PUZHAKKAL HOUSE, PAMPANPALLAN, KANJIKODE, PALAKKAD DISTRICT Vs. KERALA DISTILLERIES, K. PUDUR, KANJIKKODE, PALAKKAD
October 3, 2016
P. JAYARAJAN Vs. STATE, THE CENTRAL BUREAU OF INVESTIGATION SPECIAL CRIME BRANCH AND ORS.
February 11, 2016
P. KUMARAN, AGED 42 YEARS, S/O APPU, C. NELLIYADUKKAM COLONY, PANAYAL VILLAGE, HOSDURG, KASARAGOD DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM 682031
September 20, 2016
P. NANDA KUMAR Vs. KERALA AGRICULTURAL UNIVERSITY AND ORS.
March 17, 2016
P. RAGHAVAN Vs. STATE OF KERALA AND ORS.
February 29, 2016
P. RAJAGOPALAN Vs. P.C. JOSE AND ORS.
March 21, 2016
P. RAMACHANDRAN NAIR Vs. PRINCE THOMAS
April 8, 2016
P. SURESH BABU Vs. UNION OF INDIA AND ORS.
March 9, 2016
P.A. MUSTHAFA Vs. THE UNION OF INDIA
June 21, 2016
P.A. PHAISAL Vs. STATE OF KERALA AND OTHERS
December 16, 2016
P.A. SHAMSUDHEEN Vs. THE THRISSUR CORPORATION AND ORS.
February 15, 2016
P.A. VARGHESE Vs. STATE OF KERALA AND ANOTHER
June 7, 2016
P.A.RAJAMMA Vs. CORPORATION OF COCHIN
August 12, 2016
P.ABDU Vs. AUTHORIZED OFFICER, FEDERAL BANK LTD.
July 14, 2016
P.B. REGHUNATHAN NAIR Vs. DEVAKIAMMA
July 4, 2016
P.BALACHANDRAN Vs. STATE OF KERALA
January 13, 2016
P.C. AATHIKKA Vs. THE STATE OF KERALA AND ORS.
February 8, 2016
P.C. GEORGE Vs. STATE OF KERALA
March 4, 2016
P.C. GEORGE Vs. THE HONBLE SPEAKER KERALA LEGISLATIVE ASSEMBLY AND ORS.
March 14, 2016
P.C. SEBASTIAN Vs. P.C. CHACKO AND ORS.
March 22, 2016
P.C. SUPRIYA Vs. STATE OF KERALA
May 27, 2016
P.DEVANAND Vs. THOMAS VARGHESE
March 4, 2016
P.GANGADHARAN, S/O. KUNHAMBU Vs. STATE OF KERALA
February 11, 2016
P.GOPALAN Vs. STATE OF KERALA
February 11, 2016
P.I. ABRAHAM Vs. KERALA CO. OPERATIVE TRIBUNAL AND ORS.
October 19, 2016
P.J. JOSEPH Vs. STATE OF KERALA
October 13, 2016
P.JANARDHANAN @ BABU Vs. P.K.KUNHIRAMAN
February 25, 2016
P.K. VENKATASWARAN Vs. THE FERTILISERS AND CHEMICALS TRAVANCORE LTD.
February 26, 2016
P.K. VIJAYAN Vs. T.A. JAYAPRABHA
February 2, 2016
P.K.ABDUL RAHIMAN HAJI Vs. STATE OF KERALA
August 23, 2016
P.K.PRAKASAN Vs. THE SECRETARY TO GOVERNMENT,WATER RESOURCE DEPARTMENT
June 14, 2016
P.K.RAJAN, S/O. VISWANATHA MENON Vs. K.RADHAKRISHNAN, S/O.THANKAMMA
July 15, 2016
P.K.SALIM BABU Vs. THE CHIEF GENERAL MANAGER
February 18, 2016
P.M KARTHIKEYAN Vs. THE EXCISE COMMISSIONER
March 22, 2016
P.M. KELUKUTTY AND OTHERS Vs. YOUNG MENS CHRISTIAN ASSOCIATION AND OTHERS
February 11, 2016
P.M.MATHEW Vs. STATE OF KERALA
June 7, 2016
P.M.MOOSA @ PALIRANE MOOSA Vs. STATE OF KERALA
May 17, 2016
P.M.VARGHESE Vs. STATE OF KERALA
August 29, 2016
P.M.VIMODH Vs. STATE OF KERALA
August 22, 2016
P.O. JOSE Vs. THE STATE OF KERALA AND ORS.
April 7, 2016
P.O. SUKUMARAN @ KUNHUKUNHU Vs. THE S.I. OF POLICE, AMBALAVAYAL
January 14, 2016
P.P. MOHANAN Vs. STATE OF KERALA
July 18, 2016
P.R. THANKAMANI Vs. P.K. RAMACHANDRAN
March 9, 2016
P.S.JIBIN Vs. THE EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE
January 29, 2016
P.S.KRISHNAN Vs. T.M.JOY
February 9, 2016
P.SHANAVAS Vs. KANNAPARAMBIL POULOSE
January 13, 2016
P.T. SUNIL KUMAR Vs. EXCISE COMMISSIONER, COMMISSIONER OF EXCISE AND ORS.
January 29, 2016
P.V. FRANCIS, S/O. VARGHESE, AGED 53, PANDICHERRY VEETTIL, CHETHIPUZHA VILLAGE, CHANGANACHERRY TALUK Vs. P.V. VARGHESE, S/O. VARGHESE, AGED 62, PANDICHERRY HOUSE, VEROOR MURI, CHETHIPUZHA VILLAGE, CHANGANACHERRY, REP. BY POWER OF ATTORNEY, P.V. THOMAS, AGED 65, PANDICHERRY HOUSE, VEROOR, MURI, CHETHIPUZHA VILLAGE, CHANGANACHERRY
December 19, 2016
P.V. HARIDAS Vs. STATE OF KERALA
June 16, 2016
P.V. JACOB Vs. FR. K.T. PHILIP
July 13, 2016
P.V. MANOHARAN Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
February 17, 2016
P.V. VIJESH Vs. STATE OF KERALA
June 20, 2016
P.V.CHERIAN Vs. GEORGE BABU
January 20, 2016
PADMANABHAN Vs. STATE OF KERALA
November 23, 2016
PAHALISHA KALLIYATH Vs. STATE OF KERALA
July 12, 2016
PAILY AND COMPANY Vs. STATE OF KERALA
July 19, 2016
PAINKUTTIKANDY SHAJI Vs. PAINKUTTIKANDY PRASAD
June 9, 2016
PALA MARKETING CO-OP SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX; JOINT COMMISSIONER OF INCOEM TAX (ASSESSMENT)
September 23, 2016
PALLIPURATH KUNHIKORAN Vs. THE DISTRICT COLLECTOR, KANNUR
February 9, 2016
PANACHAIL INDUSTRIES Vs. M J JACOB
August 12, 2016
PANDAN SAJEEVAN Vs. M.K. PADMAVATHI
March 15, 2016
PANHATTUKANDI MEETHAL SARASA Vs. MAKKOOTTATHIL NAFEESA UMMA
February 1, 2016
PANIKULAM PHARMA Vs. THE DRUGS CONTROLLER AND ORS.
April 8, 2016
PANTHAKKAN MUHAMMED Vs. ASST EXECUTIVE ENGINEER
December 20, 2016
PANTHEERANKAVU SERVICE CO-OP. BANK LTD. AND ORS. Vs. STATE OF KERALA AND ORS.
March 16, 2016
PAPPAN MASTER Vs. P.M BALAN
March 21, 2016
PARAMESWARAN @ THANKACHAN Vs. STATE OF KERALA
September 26, 2016
PARAPPURATH DAMODARAN Vs. STATE OF KERALA
June 9, 2016
PARAPPURATH MAVILI PARAMBATH SIVAKUMAR; PARAPPURATH MAVILI PARAMBATH GEETHA Vs. PARAPPURATH MAVILI PARAMBATH PRABHAKARAN; PARAPPURATH MAVILI PARAMBATH SUDHAKARAN; PARAPPURATH MAVILI PARAMBATH RAJAGOPALAN; PARAPPURATH MAVILI PARAMBATH MANOHARAN; PARAPPURATH MAVILI PARAMBATH REMESH; PARAPPURATH MAVILI PARAMBATH DAMAYANTHI; UNNIKOTH KAM
September 23, 2016
PARISONS ESTATES & INDUSTRIES PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
January 4, 2016
PARLE AGRO PVT. LTD. Vs. COMMISSIONER COMMERCIAL TAXES
February 5, 2016
PARUMALA TRANSPORT Vs. KERALA FEEDS LIMITED
July 11, 2016
PARVATHI AMMA A. Vs. K.M. GOWRI AMMA AND ORS.
January 14, 2016
PATHMAVATHI KARIPPAPRAMBIL Vs. SHEEJA MAKKORAM VEETIL
January 22, 2016
PATHUMMAKUTTY AND ORS. Vs. ALIKKAL SUHARA AND ORS.
April 5, 2016
PATTAMBI SERVICE CO-OPERATIVE BANK LTD. Vs. UNION OF INDIA
May 24, 2016
PAUL Vs. VARGHESE AND ORS.
January 5, 2016
PAUL BEN Vs. MANAGING DIRECTOR, KERALA STATE WOMEN DEVELOPMENT CORPORATION LTD.
February 12, 2016
PAUL P.R. Vs. KERALA STATE ELECTRICITY BOARD
August 5, 2016
PAUL VARGHESE Vs. SHANVEEN
June 10, 2016
PAUL VARGHESE @ SHIBI VARGHESE Vs. DR.JOHN S. KURIAN
March 31, 2016
PAVEENA PRADEEP; O K PRADEEP Vs. REGIONAL DIRECTOR EMPLOYEES; DIRECTOR GENERAL, ESI CORPORATION; PRINCIPAL, E S MEDICAL COLLEGE UNION OF INDIA
September 28, 2016
PAYYANNUR LABOUR CONTRACT CO-OP. SOCIETY LTD. Vs. PAPPINISSERI WEST LABOUR CONTRACT WELFARE SAHAKARANA SANGHAM LTD. AND ORS.
February 2, 2016
PAZHANI Vs. STATE OF KERALA
December 19, 2016
PEEKAY ROLLER FLOUR MILL AND ORS. Vs. THE KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED AND ORS.
February 4, 2016
PEER MOHAMMED AND OTHERS Vs. DISTRICT COLLECTOR, KOTTAYAM AND OTHERS
December 7, 2016
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
December 15, 2016
PHALGUNAN N.K. Vs. WILSON JOSEPH
April 19, 2016
PHILIP MATHEW Vs. KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION LTD.
August 26, 2016
PHILIP SAMUEL Vs. STATE OF KERALA
February 10, 2016
PHILIPS INDIA LIMITED Vs. ASSISTANT COMMISSIONER (ASSESSMENT), SPECIAL CIRCLE, COMMERCIAL TAXES, ALUVA AND OTHERS
October 5, 2016
PHILOMINA GEORGE Vs. DIRECTOR OF PUBLIC INSTRUCTIONS AND ORS.
June 28, 2016
PIOUS @ MONAI Vs. STATE OF KERALA
March 9, 2016
PODIYAN @ VALUTHAKUNJU Vs. STATE OF KERALA
March 1, 2016
PONNUSWAMY, Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT ORGANIZATION AND ORS.
May 25, 2016
POOTHARAMANNA VARIYATH SIVADASAN Vs. P.V.AYYAPPAN EZHUTHASSAN
March 16, 2016
PORATHISSERY GRAMA PANCHAYATH Vs. ANTHONY
August 1, 2016
PORINCHU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
October 7, 2016
POULOSE Vs. STATE OF KERALA
June 1, 2016
POWER GRID CORPORATION OF INDIA LTD. Vs. THE ADDL.DISTRICT MAGISTRATE
July 1, 2016
PRABHAKARAN Vs. MANIKANTAN
December 19, 2016
PRABHAVATHI Vs. ABDUL SHUKKOOR
July 14, 2016
PRABHAVINI DEVI Vs. SUDHA
December 13, 2016
PRADEEP Vs. JOBIN KUMAR
May 3, 2016
PRADEEP BORAH @ JOJI Vs. STATE OF KERALA
September 8, 2016
PRADEEP K.N. Vs. THE STATION HOUSE OFFICER, PERUMBAVOOR POLICE STATION AND ORS.
March 16, 2016
PRADEEP KUMAR T.D. Vs. THE ASSISTANT LABOUR OFFICER
December 5, 2016
PRADEEP U.R. Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
July 25, 2016
PRADEEP, S/O KRISHNAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
September 7, 2016
PRAKASAN Vs. STATE OF KERALA
August 31, 2016
PRAKASH NAYAK Vs. THE DISTRICT COLLECTOR
August 18, 2016
PRAKASHAN, S/O VELAYI, ARAKKKAL HOUSE, PUNNAYOORKULAM, PERIYAMBALAM DESOM Vs. STATE OF KERALA, REPRESENTED BY SUB INSPECTOR OF POLICE, KUNNAMKULAM, (CR.NO. 297/2013 OF VADAKKEKKAD POLICE STATION)
October 17, 2016
PRAMOD Vs. CHANDRA KUMAR @ MANIKYAN
September 8, 2016
PRASAD Vs. STATE OF KERALA
September 23, 2016
PRASAD Vs. THE STATE OF KERALA
June 20, 2016
PRASAD A.V. Vs. UNION OF INDIA
January 20, 2016
PRASAD KUMAR C.N. Vs. STATE OF KERALA
August 11, 2016
PRASAD, S/O.RAVEENDRAN PILLAI Vs. THE STATE OF KERALA
March 9, 2016
PRASAD.T.A. Vs. STATE OF KERALA
December 7, 2016
PRASANNA RADHA KRISHNAN Vs. INCOME TAXOFFICER WARD 1(2), CALICUT
July 18, 2016
PRASANNAKUMAR Vs. TRANSPORT COMMISSIONER
December 2, 2016
PRASANNAKUMARI E.S., ERUVELI WARRIOM, CHOTTANIKKARA (P.O.), ERNAKULAM DISTRICT, PIN Vs. THE REGISTRAR, KANNUR UNIVERSITY, MANGATTUPARAMBU, KANNUR UNIVERSITY CAMPUS (P.O.), KANNUR
November 16, 2016
PRASANTH K. KANOTATHIL Vs. KERALA PUBLIC SERVICE COMMISSION, THIRUVANANTHAPURAM
July 1, 2016
PRASANTH K.KANOTATHIL Vs. KERALA PUBLIC SERVICE COMMISSION
August 17, 2016
PRASANTH M.P. Vs. STATE OF KERALA
May 23, 2016
PRASANTH S PAI Vs. PRINCIPAL
December 8, 2016
PRASEETHA M. Vs. STATE OF KERALA
June 15, 2016
PRATHAPAN Vs. AGHILESWARY S.
July 26, 2016
PRATHEESH Vs. STATE OF KERALA
May 20, 2016
PREETHA K.K. AND ORS. Vs. STATE OF KERALA AND ORS.
April 8, 2016
PREJITH @ OMANAKUTTAN Vs. STATE OF KERALA
February 26, 2016
PREM K.A. AND ORS. Vs. K. MADHU
February 29, 2016
PRESIDENT Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
December 14, 2016
PRESTIGE EDUCATIONAL TRUST AND ORS Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA
October 28, 2016
PRINCE ALLOYS PRIVATE LIMITED; PRINCE ROLLINGS PRIVATE LIMITED Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION REP BY ITS SECRETARY; KERALA STATE ELECTRICITY BOARD REP BY ITS SECRETARY; SPECIAL OFFICER (REVENUE)
September 23, 2016
PRINCIPAL SECRETARY TO GOVERNMENT SCHEDULED CASTES/SCHEDULED TRIBES DEVELOPMENT (G) DEPARTMENT Vs. T.K. SURENDRAN
July 5, 2016
PRITHVIRAJ Vs. STATE OF KERALA
January 20, 2016
PRIVATE BUS OPERATORS ASSOCIATION Vs. THE REGIONAL TRANSPORT AUTHORITY
July 20, 2016
PRIYA MENON Vs. STATE OF KERALA
August 19, 2016
PRIYADARSAN Vs. STATE OF KERALA
June 16, 2016
PRIYESH E Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
December 19, 2016
PROMPT ENGINEERS SOLUTIONS Vs. STATE OF KERALA
October 7, 2016
PULIKKIPOYIL SALSAMATH USMAN, W/O. LATE USMAN @ MUJEEB, AGED 30 YEARS, KIZHAKKOTHU VILLAGE, ELATTIL DESOM, KOZHIKKODE Vs. PULIKKIPOYIL MOIDEEN KUNHI, S/O. AYAMMEDI, AGED 60 YEARS, KIZHAKKOTHU VILLAGE, ELATTIL DESOM, KOZHIKKODE
September 30, 2016
PUNARJANI CHARITABLE TRUST Vs. UNION OF INDIA
August 12, 2016
PUNJAB NATIONAL BANK BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1970 HAVING ITS HEAD OFFICE AT 7, BHIKHAIJI CAMA PLACE, NEW DELHI Vs. SETHULAKSHMI BASHI, AGED 52 YEARS, W/O. DR. V.V.BASHI, CHINGANEZHATH HOUSE, V.R.MENON ROAD, RAVIPURAM, KOCHI
November 28, 2016
PURUSHAN Vs. OMANA
February 5, 2016
PURUSHOTHAMAN Vs. MOHAN KUMAR
December 7, 2016
PUSHPA JAYAN Vs. NADEERA AHAMMED
December 14, 2016
PUSHPAVATHY DEVI K. Vs. STATE OF KERALA AND ORS.
March 8, 2016
PUTHIYAPURAYIL KAMMADATHIL VALSALAN Vs. KAKKATHI SULOCHANA
February 24, 2016
PUTHIYAVEETTIL ROHINI AND ORS. Vs. T.V. GANGADHARAN AND ORS.
March 28, 2016
PUTHUPARAMBA SERVICE CO-OP. BANK LTD. Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION
January 13, 2016
PYNADATH GRANITES PVT. LTD. Vs. K. S. JOY
December 19, 2016
QUILON DISTRICT AUTOMOBILE WORKERS CO-OPREATIVE SOCIETY LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 23, 2016
QUILON DISTRICT PRIVATE BUS OPERATORS ASSOCIATION Vs. THE REGIONAL TRANSPORT AUTHORITY
August 26, 2016
QUILON MEDICAL TRUST Vs. STATE OF KERALA
May 31, 2016
QUILON MEDICAL TRUST Vs. STATE OF KERALA
July 5, 2016
R. ASHOK KUMAR Vs. STATE OF KERALA
July 28, 2016
R. CHRISTUDAS Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
February 16, 2016
R. HARIDAS AGED 48 YEARS, S/O.K.RAVEENDRA PANIKAR, AISWARYA, VENGANOOR P.O., THIRUVANANTHAPURAM Vs. THE STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM
November 14, 2016
R. LEELAMANI Vs. STATE OF KERALA AND ORS.
February 4, 2016
R. MOHANDAS Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE AND ORS.
February 29, 2016
R. NAGALAKSHMI Vs. THE PALAKKAD MUNICIPALITY AND ORS.
February 17, 2016
R. PARASURAMA IYER AND ORS. Vs. STATE BANK OF TRAVANCORE
March 3, 2016
R. RATHEESH Vs. ASHA K. JOHN
March 4, 2016
R. RAVIKUMAR, AGED 49 YEARS, S/O. RAGHAVAN PILLAI, SREE BHADRA HOTEL, KAVANAD, RESIDING AT KALLINGAZHIKATHU HOUSE, SAKTHIKULANGARA, KAVANADU P.O., KOLLAM DISTRICT Vs. THE SUB INSPECTOR OF POLICE SAKTHIKULANGARA POLICE STATION, KOLLAM DISTRICT
November 18, 2016
R. SHANMUGHAN Vs. SUSEELAN
March 14, 2016
R.MOHAN Vs. SARAT CHANDRAN NAIR
August 6, 2016
R.MOHANKUMAR Vs. THE GOVERNMENT OF KERALA
February 5, 2016
R.SAVITHAMMAL Vs. THE TAHSILDAR
May 20, 2016
R.SHAJIKUMAR Vs. STATE OF KERALA
August 9, 2016
RADHA Vs. SADASIVAN
August 26, 2016
RADHAKRISHNA KURUP Vs. NADAKKAL SERVICE CO-OPERATIVE BANK LTD. AND ORS.
March 22, 2016
RADHAKRISHNAN Vs. STATE OF KERALA
August 10, 2016
RADHAKRISHNAN NAIR G. Vs. STATE OF KERALA
November 17, 2016
RAGHAVAKURUP Vs. KAKKARAMMAL RATNAKUMARI AMMA
June 22, 2016
RAGHAVAN Vs. STATE OF KERALA
May 25, 2016
RAGHUNATH Vs. RAMACHANDRAN
July 12, 2016
RAHILA NAZEER Vs. STATE OF KERALA
January 28, 2016
RAHIM Vs. JAMEELA
February 4, 2016
RAHNA RAHIMAN Vs. MANEESH P.S.
March 17, 2016
RAHUL Vs. STATE OF KERALA
May 18, 2016
RAHUL B Vs. THE DISTRICT COLLECTOR, COLLECTORATE, THIRUVANANTHAPURAM
December 5, 2016
RAHUMATHULLA .K.A Vs. STATE OF KERALA
December 17, 2016
RAJAH HEALTHY ACRES (P) LTD. Vs. STATE OF KERALA
December 9, 2016
RAJALEKSHMI SASEENDRAN Vs. THE CHAIRMAN AND MANAGING DIRECTOR CENTRAL BANK OF INDIA AND ORS.
February 4, 2016
RAJAMANI R Vs. THE STATE OF KERALA
December 7, 2016
RAJAMBIKA L. AND ORS. Vs. STATE OF KERALA AND ORS.
March 1, 2016
RAJAN Vs. STATE OF KERALA
March 16, 2016
RAJAN Vs. THE STATE OF KERALA
February 23, 2016
RAJAN.T.P Vs. GEORGE THATTIL
August 25, 2016
RAJANI K.N. Vs. MINISTRY OF RAILWAYS
August 9, 2016
RAJAPPAN S/O. KUNJUKUNJU Vs. STATE OF KERALA
January 18, 2016
RAJARSREE EXPORTS ENTERPRISES Vs. THE SECRETARY, PERUMPUZHA CASHEW WORKERS INDUSTRIAL CO
December 15, 2016
RAJEENA EDISON Vs. ASHMUTHU
February 5, 2016
RAJEEVAN Vs. STATE OF KERALA
August 4, 2016
RAJEEVAN Vs. STATE OF KERALA
December 2, 2016
RAJEEVAN MUNDAKKAPARAMBIL VEEDU, KANTHALAD AMSOM DESOM, KOZHIKODE DISTRICT Vs. STATE OF KERALA THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
August 31, 2016
RAJEEVAN.K.K Vs. THE VICE CHANCELLOR
June 21, 2016
RAJENDRAN Vs. SUB INSPECTOR OF POLICE
September 23, 2016
RAJESH Vs. STATE OF KERALA
February 25, 2016
RAJESH @ KUTTAN Vs. THE STATE OF KERALA
December 8, 2016
RAJESH S. AND ORS. Vs. THE TRAVANCORE DEVASWOM BOARD AND ORS.
March 15, 2016
RAJESH T. Vs. STATE OF KERALA
January 29, 2016
RAJESH. R. Vs. STATE OF KERALA
June 30, 2016
RAJITH M.K. Vs. THE STATE OF KERALA
December 8, 2016
RAJITHA L. AND ORS. Vs. REGIONAL CANCER CENTRE AND ORS.
February 26, 2016
RAJMOHAN PILLAI Vs. C.B.I.
July 18, 2016
RAJU Vs. STATE OF KERALA
August 5, 2016
RAJU Vs. STATE OF KERALA
March 11, 2016
RAJU Vs. K.K. DAMODARAN AND ORS.
March 15, 2016
RAKSHITHA.K Vs. THE KANNUR UNIVERSITY
July 27, 2016
RAM PRAKASH GULATI Vs. STATE OF KERALA
July 26, 2016
RAMACHANDRAN Vs. STATE OF KERALA
July 25, 2016
RAMACHANDRAN NAIR Vs. T SASIKUMAR
December 17, 2016
RAMACHANDRAN V. AND ORS. Vs. NARENDRA SINH AND ORS.
March 1, 2016
RAMADAS Vs. STATE OF KERALA
March 22, 2016
RAMAKRISHNAN Vs. STATE OF KERALA
March 10, 2016
RAMAKRISHNAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
December 7, 2016
RAMANAN Vs. STATE OF KERALA AND ORS.
March 9, 2016
RAMANATHAN @ RAJU Vs. STATE OF KERALA
January 19, 2016
RAMANEE NARAYANAN Vs. C.K.MUKUNDAN
August 4, 2016
RAMAPURAM GRAMA PANCHAYAT Vs. ST. BASIL INDUSTRIES INDIA (P) LIMITED AND ORS.
March 2, 2016
RAMAVARMA DISTRICT CLUB Vs. KERALA STATE ELECTRICITY BOARD
July 13, 2016
RAMCO CEMENTS LTD. Vs. STATE OF KERALA
November 15, 2016
RAMESH BABU Vs. DEVARAJAN
November 17, 2016
RAMESH KUMAR Vs. PUKKALAKKAT PROPERTIES PVT. LTD.
June 27, 2016
RAMESH KUMAR T.S. Vs. A.M.THANKACHAN
August 10, 2016
RAMESH, S/O. MAYAN, PUZHAKKARAYIL, BAISONVALLEY, KURANGUPARA BHAGOM Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 17, 2016
RAMLA ASHRAF Vs. VELLANGALLUR GRAMA PANCHAYATH; HEALTH OFFICER RURAL HEALTH SUPERVISOR, PRIMARY HEALTH CENTRE
August 30, 2016
RAPHIMON Vs. KERALA STATE WAKF BOARD
November 1, 2016
RASHEED Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
December 19, 2016
RASHEEDALI Vs. AHAMMED KABEER
November 3, 2016
RASHIDA, K, 32 YEARS, W/O IBRAHAM, KITANHIYIL, P.O PURAKKAD, VIA MELODY, KOZHIKODE (DISTRICT) Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT(J), SECRETARIAT, THIRUVANANTHAPURAM, PIN 695 001
November 3, 2016
RATHEESH KUMAR Vs. SIJURAJ
May 24, 2016
RAVEENDRA KUMAR D. Vs. INTELLIGENCE OFFICER
November 17, 2016
RAVEENDRAN S A Vs. C V SEKHARAN AND ORS
February 23, 2016
RAVI Vs. STATE OF KERALA
March 14, 2016
RAVIKUMAR Vs. NARAYANIKUTTY AMMA
July 28, 2016
RAVIKUMAR Vs. STATE OF KERALA
January 21, 2016
RAVUNNIKUTTY Vs. THE NATIONAL INSURANCE COMPANY LTD.
March 3, 2016
RAY SUDHAN Vs. SAJEENDRAN
December 15, 2016
REDSON T.M. Vs. THE REGIONAL TRANSPORT AUTHORITY
August 23, 2016
REENA GEORGE Vs. UNIVERSITY OF CALICUT
February 3, 2016
REGHU Vs. STATE OF KERALA
December 1, 2016
REGHU M. Vs. NANDHINI C.
April 1, 2016
REGIONAL CANCER CENTRE Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
March 9, 2016
REGIONAL DIRECTOR Vs. JAYMAT HOTEL RESORTS LTD
December 15, 2016
REGIONAL DIRECTOR, E.S.I. CORPORATION, PANCHADEEP BHAVAN, THRISSUR Vs. THANKAMMA BABY, PROPRIETRIX
June 3, 2016
REGIONAL DIRECTOR,ESI CORPORATION Vs. ALAGAPPA TEXTILES (COCHIN) MILLS A UNIT OF NATIONAL TEXTILES CORPORATION,( APKK & M) LTD.
April 8, 2016
REGIONAL PROVIDENT COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION Vs. FEDERAL BANK LTD
December 21, 2016
REGIONAL TRANSPORT AUTHORITY Vs. ABDUL SALAM
April 6, 2016
REGY V.EDATHIL Vs. HUBERT LESLIE D CRUZ
February 22, 2016
REJI Vs. STATE OF KERALA
December 5, 2016
REJU AND ORS. Vs. THE MAINTENANCE TRIBUNAL AND ORS.
March 18, 2016
REKHA K.R. Vs. STATE OF KERALA AND ORS.
February 26, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. NABEESA AND OTHERS
November 4, 2016
REMA DEVI Vs. JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES
June 10, 2016
RENI Vs. SUBHASH BABU
July 15, 2016
RENJITH KUMAR Vs. ABDUL REHMAN
May 3, 2016
RENJU VARGHESE Vs. H.D.F.C. BANK LIMITED
April 19, 2016
RENJU VARGHESE Vs. HDFC BANK LTD.
April 19, 2016
RENUKA MANOJ Vs. T.C. MANOJ
July 5, 2016
RESHMA PARAYIL Vs. V.K.GIRIJA
August 17, 2016
REV. C. CHRISPUS, S/O. CHELLAYYAN, AGED 60 YEARS, PRESIDENT OF TRIVANDRUM SYNOD, POOMALLIYOORKONAM, CONCODIA COMPOUND, PEROORKADA P.O., THIRUVANANTHAPURAM Vs. REV. M. ROBINSON, KRIPALAYAM, PULIMOODU, KULAPPADA P.O., ARYANADU, THIRUVANANTHAPURAM
August 19, 2016
REV. MSGR, PHILIP NJARALAKKATT MANAGER, MAR SLEEVA COLLEGE OF NURSING, PALAI, CHERPUNKAL PO, 686 584 Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
December 17, 2016
REV.DR.P.E.THOMAS PH.D Vs. STATE OF KERALA
July 25, 2016
REYNI @ GILBERT Vs. STATE - EXCISE INSPECTOR
July 27, 2016
RINJU Vs. SANTHOSH
July 13, 2016
RIYAS Vs. STATE OF KEREALA
August 26, 2016
ROBIN, S/O.JOSEPH Vs. RAJAN BABU, S/O.MATHEW
February 26, 2016
ROBUL SAIKH Vs. STATE OF KERALA
January 18, 2016
ROSAMMA @ DAISY AND OTHERS Vs. C.R. CHANDRASEKHAR AND OTHERS
July 13, 2016
ROSAMMA BABU Vs. MARIYAMMA THOMAS
August 17, 2016
ROSAMMA KURIAN Vs. ROBIN XAVIER AND ORS.
March 9, 2016
ROSE BEDROLLS Vs. DIVISIONAL RAILWAY MANAGER (MECHANICAL); DIVISIONAL RAILWAY MANAGER; CHIEF MECHANICAL ENGINEER UNION OF INDIA
September 26, 2016
ROSHINI S.S. Vs. KERALA PUBLIC SERVICE COMMISSIONER
December 30, 2016
ROYCE CHIRAYIL Vs. STATE OF KERALA
September 9, 2016
ROYCE CHIRAYIL S/O. LATE GEORGE THOMAS, PERUMALY CHIRAYIL MANGANAM POST, KOTTAYAM Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF KERALA DEPARTMENT OF GENERAL ADMINISTRATION SECRETARIAT, THIRUVANANTHAPURAM
September 18, 2016
RUCHI INFRASTRUCTURE LIMITED Vs. UNION OF INDIA
July 29, 2016
S SOMAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
December 5, 2016
S SURENDRAN NAIR Vs. SUB INSPECTOR OF POLICE KALLAMBALAM POLICE STATION
August 16, 2016
S. ANIL KUMAR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
March 8, 2016
S. ANSAD Vs. STATE OF KERALA AND ORS.
March 22, 2016
S. BRIGHT Vs. THE CHIEF SECRETARY TO GOVERNMENT OF KERALA AND ORS.
February 23, 2016
S. GOPALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX
August 26, 2016
S. JAYAKUMAR Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
March 18, 2016
S. PURUSHOTHAMAN S/O. K.SREEDHARAN NAIR (LATE), RETIRED J.T.O., BSNL, RESIDING AT C Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF TELECOMMUNICATIONS, SANCHAR BHAVAN, 20 ASHOKA ROAD, NEW DELHI
December 21, 2016
S. RAJASEKHARAN PILLAI, Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT.OF INDIA, DEPARTMENT OF POSTS, MINISTRY OF COMMUNICATIONS, GOVT. OF INDIA, NEW DELHI
August 22, 2016
S.ABOOBACKER Vs. THE GREATER COCHIN DEVELOPMENT AUTHORITY
March 16, 2016
S.GIRIJA DEVI Vs. TRAVANCORE DEWASWOM BOARD
July 21, 2016
S.GOPALA PILLAI Vs. M.K.KUMARI VALSALA
September 7, 2016
S.JAYAPRAKASH Vs. STATE OF KERALA
July 12, 2016
S.K. NIRMALA Vs. THE KERALA STATE WAREHOUSING CORPORATION
April 1, 2016
S.NARAYANA MOORTHY Vs. STATE OF KERALA
July 18, 2016
S.RESHMI Vs. UNION OF INDIA
January 28, 2016
S.S. KRISHNA RAO, S/O. SUBBA RAO, SWARGA MADAM, SAMOOHAM ROAD, KOZHIKODE Vs. SUSHEELA KRISHNA PAI, W/O. LATE KRISHNA PAI, HOUSE NO. 18/431, SAMOOHAM ROAD, KASABA AMSOM, KOZHIKODE
August 29, 2016
S.S.GOPALAKRISHNAN Vs. STATE OF KERALA
April 7, 2016
S.SAINUL ABDEEN Vs. THE FOOD INSPECTOR KASARAGODE CIRCLE
April 5, 2016
S.SURESH KUMAR Vs. INDIAN BANK
December 2, 2016
S.THIRUMALAISWAMY Vs. THE MANAGER, CHEMBRA ESTATE
February 29, 2016
SABITHA SALIM Vs. GOPI
January 20, 2016
SABU Vs. STATE OF KERALA
July 25, 2016
SABU Vs. STATE OF KERALA
August 18, 2016
SABU CHACKO Vs. THE STEEL INDUSTRIALS KERALA LIMITED
August 10, 2016
SABU E.K. AND ORS. Vs. STATE AND ORS.
March 31, 2016
SABU MAMMAN Vs. THE SECRETARY, KUMBALAM GRAMA PANCHAYATH AND ORS.
February 23, 2016
SABU T. K. Vs. STATE OF KERALA
October 7, 2016
SACHIDANANDHAN Vs. VIJESH
January 20, 2016
SACHIN SANKAR Vs. STATE OF KERALA REPRESENTED BY STATE PUBLIC PROSECUTOR
December 19, 2016
SADANANDAN, AGED 60 YEARS, S/O. RAMAN, KUNNATHIL HOUSE, NANMINDA P.O., KOZHIKODE 673613 (COOK RELIEVED ON SUPERANNUATION) Vs. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY, FISHERIES & PORTS (D) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695001
September 7, 2016
SADASIVAN Vs. THE STATE OF KERALA
June 9, 2016
SADIQ BROTHERS MARINE WORKS Vs. COMMISSIONER OF CUSTOMS
May 31, 2016
SAFNA T.I. Vs. STATE OF KERALA AND ORS.
February 29, 2016
SAHAD Vs. STATE OF KERALA
December 8, 2016
SAHADATH HOSSAIN Vs. STATE OF KERALA
November 29, 2016
SAIDALAVI K Vs. ABDUL AZEEZ
April 4, 2016
SAIDU K.M. Vs. THE DISTRICT COLLECTOR,ERNAKULAM
December 5, 2016
SAIFUDEEN Vs. THE COMPETENT AUTHORITY,SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS
December 5, 2016
SAINUDHEEN Vs. PERINTHALMANNA MUNICIPALITY
February 29, 2016
SAIVI (MINOR) Vs. STATE OF KERALA
June 28, 2016
SAJ Vs. STATE OF KERALA
July 14, 2016
SAJAD SAHEER, S/O ABOOBACKER Vs. K. RAJEEV, S/O GOPALAKRISHNAN, KAIPPALLIL HOUSE, P.O., VADAKKUMPADAM, WANDOOR, MALAPPURAM DISTRICT, PIN:679 328 & ORS.
August 12, 2016
SAJAN K.E.,AGED 54 YEARS, S/O. POTHEN EASO, CHAKKALAYIL HOUSE, OLESSA KARA, OLESSA. P.O, AYMANAM VILLAGE, KOTTAYAM Vs. THE KOTTAYAM CO
October 26, 2016
SAJAN P.M. Vs. THE LAND ACQUISITION OFFICER, SPECIAL TAHSILDAR, LAND ACQUISITION AND ORS.
February 3, 2016
SAJEEV Vs. STATE OF KERALA
March 1, 2016
SAJEEV K.C. AND ORS. Vs. STATE OF KERALA AND ORS.
April 8, 2016
SAJI D ANAND Vs. STATE OF KERALA AND ANOTHER
November 15, 2016
SAJI DANIEL Vs. SANTHOSHJI
March 22, 2016
SAJI JOHN Vs. STATE OF KERALA
July 8, 2016
SAJI MATTATHIL Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES ARBITRATOR, KERALA STATE CO-OPERATIVE BANK LTD.
March 30, 2016
SAJI VARGHESE Vs. SECRETARY TO THE GENERALE EDUCATION DEPT (B) DEPARTMENT
April 8, 2016
SAJIKUMAR S. AND ORS. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
January 18, 2016
SAJITH Vs. REGIONAL TRANSPORT AUTHORITY
January 28, 2016
SAJITHA KUMARI, D/O. SARASWATHI AMMA, AGED 42 YEARS, SREELEKSHMI, THETTIKUZHY, PARIPPALLY, KOLLAM DISTRICT Vs. PRAJITH, S/O. CHELLAPPAN PILLAI, SANDHYA BHAVAN, THETTIKUZHY PARIPALLY, KOLLAM DISTRICT
September 29, 2016
SAJU Vs. STATE OF KERALA
December 2, 2016
SAJU @ SHAJI Vs. STATEOF KERALA
May 6, 2016
SAJU K. PAUL AND ORS. Vs. STATE OF KERALA AND ORS.
April 5, 2016
SAKARIYA VAZHAYIL Vs. VILLAGE OFFICER KANJIRAMGAD
December 7, 2016
SAKEER HUSSAIN K. Vs. STATE OF KERALA AND ORS.
January 7, 2016
SAKEER HUSSAIN T.P Vs. NASEERA
September 8, 2016
SAKEER HUSSAIN T.P Vs. NASEERA
September 9, 2016
SAKTHIVEL Vs. MARAYOR SERVICE CO-OPPERATIVE BANK LTD. AND ORS.
January 29, 2016
SALINI Vs. UMASANKARAN
August 23, 2016
SANGEETHA Vs. SURESH
March 22, 2016
SANJU SATHYAN Vs. THE CIRCLE INSPECTOR OF POLICE PARIPPALY POLICE STATION
May 6, 2016
SANKAR SHASHTYABDAPOORTHI MEMORIAL HOSPITAL S.N.TRUST MEDICAL MISSION Vs. UNION OF INDIA
August 16, 2016
SANKARAN Vs. STATE OF KERALA
September 8, 2016
SANKARANKUTTY Vs. STATE OF KERALA
July 12, 2016
SANKARANKUTTY R. KRISNA BHAVAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND ANOTHER
June 8, 2016
SANOOP N.K Vs. STATE OF KERALA
August 10, 2016
SANTHAKUMAR Vs. STATE OF KERALA AND ORS.
April 4, 2016
SANTHOSH Vs. STATE OF KERALA
September 22, 2016
SANTHOSH Vs. R.VASANTHA KUMAR
August 5, 2016
SANTHOSH KUMAR P @ SUDHEESH Vs. STATION HOUSE OFFICER
December 1, 2016
SANTHU Vs. STATE OF KERALA
December 7, 2016
SANTHU MOHAN @ VAISHAKHAN Vs. STATEOF KERALA
May 6, 2016
SANTOSH KUMAR Vs. STATE
October 26, 2016
SANTY GEORGE Vs. STATE OF KERALA
June 6, 2016
SANUJA Vs. KERALA STATE BEVERAGES CORPORATION LTD.
December 13, 2016
SAPNA P.P., TRUSTEE, PUNARJANI CHARITABLE TRUST Vs. STATE OF KERALA
April 7, 2016
SARADA Vs. STATE OF KERALA
May 20, 2016
SARAFUDHEEN Vs. T. MUHAMMED ASHRAF
July 15, 2016
SARASWATHY Vs. VAMANAPURAM BLOCK PANCHAYATH
September 9, 2016
SARASWATHY PRABHA A. Vs. KERALA STATE ELECTRICITY BOARD
August 29, 2016
SARATH LAL Vs. STATE OF KERALA
November 23, 2016
SARIJA Vs. AKERALA PUBLIC SERVICE COMMISSION
December 21, 2016
SARITHA S. NAIR Vs. STATE OF KERALA AND ORS.
April 4, 2016
SARITHA SOMAN AGED 38, W/O. SAJI, RESIDING AT ANTHIKKADU HOUSE, CHIRAKKAKOM, VARAPUZHA P.O. Vs. THE DISTRICT COLLECTOR ERNAKULAM DISTRICT
October 20, 2016
SAROJINI Vs. RADHA
April 1, 2016
SASIKUMAR Vs. STATE OF KERALA
January 18, 2016
SATHEESH BABU Vs. STATE OF KERALA
April 4, 2016
SATHEESH BABU P.K. Vs. STATE OF KERALA
March 15, 2016
SATHI DEVI Vs. UMA
November 14, 2016
SATHISH BABU P.T Vs. THE KERALA STATE FINANCIAL ENTERPRISES LTD
September 7, 2016
SATHISH MURTHI Vs. THE PALAKKAD MUNICIPALITY
June 27, 2016
SATHIYASEELAN Vs. CHIEF ENGINEER,KERALA STATE ELECTRICITY BOARD
June 13, 2016
SATHYABHAMA AMMA Vs. RUGMINI AMMA
February 29, 2016
SATISH MURTHI Vs. THE PALAKKAD MUNICIPALITY AND ORS.
April 8, 2016
SATISHKUMAR PARSHOTTAMBHAI PATEL Vs. COMMERCIAL TAX OFFICER, 1ST CIRCLE KALAMASSERY AND ORS.
January 20, 2016
SAYED Vs. GOPALAKRISHNAN AND ORS.
March 10, 2016
SAYOOJ Vs. EXCISE INSPECTOR
June 13, 2016
SBT, KOTTAYAM Vs. COODS AGRO PVT. LTD. (IN LIQUIDATION) & ANOTHER
August 31, 2016
SCARIA Vs. DISTRICT GEOLOGIST
February 8, 2016
SEANA SHANTH Vs. UNION OF INDIA
September 28, 2016
SEAPORT HOTELS COCHIN (P) LTD. Vs. ELAMKUNNAPUZHA GRAMA PANCHAYAT
February 8, 2016
SEBASTIAN AND ORS. Vs. STATE OF KERALA
February 24, 2016
SEBASTIAN JOSEPH Vs. ITTAN
March 21, 2016
SECRETARY Vs. ABDUL KAMAL NAZAR
December 16, 2016
SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT; DIRECTOR OF PUBLIC INSTRUCTIONS Vs. CORPORATE MANAGER, CORPORATE EDUCATIONAL AGENCY
August 30, 2016
SECRETARY, NAGALASSERY SERVICE CO Vs. M.N. SURENDRAN, S/O. NARAYANAN AND OTHER
October 28, 2016
SEENA DARWIN AND ORS. Vs. DARWIN JOSEPH
March 30, 2016
SEENATH Vs. MOHAMMED ALI
February 29, 2016
SEETHA K. Vs. MANAGING TRUSTEE, THIRUVANGAD SREERAMASWAMI TEMPLE
October 21, 2016
SEETHALEKSHMI R. Vs. THE MAHATMA GANDHI UNIVERSITY
August 19, 2016
SEKHARAN Vs. STATE OF KERALA
October 18, 2016
SEKHARAN K Vs. STATE OF KERALA AND ANOTHER
January 18, 2016
SELF FINANCING ARTS AND SCIENCE COLLEGE MANAGEMENT WELFARE ASSOCIATION Vs. MAHATMA GANDHI UNIVERSITY
August 1, 2016
SEMIYA Vs. S I OF POLICE, KASABA POLICE STATION; KRISHNA KUMAR; NAVAS; IIYAS HYDER SHAKH
August 16, 2016
SENIOR DIVISIONAL MANAGER, LIC OF INDIA Vs. JOSEPH KUNJU ZACHARIAH
April 6, 2016
SETHUMADHAVAN S/O CHAMI Vs. SETHUMADHAVAN S/O ACHUTHAN
April 6, 2016
SHABEEN MARTIN, W/O WILLIAMSREE JAYAN Vs. MURIEL, W/O. LATE REJINOLD BEEMELLO
October 3, 2016
SHAFEEQ P.K. Vs. STATE OF KERALA
March 22, 2016
SHAFI Vs. STATE OF KERALA
June 15, 2016
SHAFI O.P. Vs. STATE OF KERALA
June 30, 2016
SHAHIDA Vs. SUB INSPECTOR OF POLICE, KASABA POLICE STATION; KRISHNA KUMAR; NAVAS; ILYAS HYDER SHAKH
August 16, 2016
SHAHIN Vs. STATE OF KERALA
December 5, 2016
SHAHITHA Vs. STATE OF KERALA
June 6, 2016
SHAHUL HAMEED Vs. SULEKHA BEEVI
October 20, 2016
SHAHUL HAMEED Vs. P.E. ABDU RAZAK
November 25, 2016
SHAIJA Vs. SUBHASH
March 17, 2016
SHAJI K.ANTONY Vs. THE COMMERCIAL TAX OFFICER
April 11, 2016
SHAJI NADUMURI, S/O. NADUMURI VELAYUDHAN Vs. STATE OF KERALA
October 27, 2016
SHAJIL M.K. Vs. STATE OF KERALA AND ORS.
March 17, 2016
SHAMEERA I D/O.ISMAIL, NANDANKIZHAYA HOUSE, ANAMARI P.O, PALAKKAD 678 506 Vs. THE KERALA PUBLIC SERVICE COMMISSION PATTOM, REPRESENTED BY ITS SECRETARY, THIRUVANANTHAPURAM 695 033
November 1, 2016
SHAMMEK AHAMMED ANSARI Vs. STATEOF KERALA
April 29, 2016
SHAMSUDEEN Vs. RAZIYA AND ORS.
March 21, 2016
SHAMSUDEEN, S/O RAI MAMMED, THRIKKANNOOR, PILATHOTTATHIL HOUSE, THENJIPPALAM PO, MALAPPURAM DISTRICT Vs. M/S. SHREERAM TRANSPORT FINANCE CO. LTD., IIND FLOOR, N.K.TOWER, NILAMBUR ROAD, MANJERI, MALAPPURAM DISTRICT
November 16, 2016
SHAMSUDHEEN K M Vs. THE ADMINITRATOR,ADMINISTRATION OF THE UNION TERRITORY OF LAKSHADWEEP
February 18, 2016
SHANMUGHANARAYANAN Vs. THE KERALA CO-OPERATIVE TRIBUNAL
May 26, 2016
SHARAFUDEEN Vs. STATE OF KERALA AND ORS.
March 16, 2016
SHARAPU @ SHARAFUDHEEN Vs. THE SUB INSPECTOR OF POLICE
April 20, 2016
SHAREENA Vs. ANUGRAHA HOSPITALS PVT LTD
November 15, 2016
SHAREENA Vs. MANAGING DIRECTOR, ANUGRAHA HOSPITALS PVT. LTD.
November 15, 2016
SHARLI Vs. STATE OF KERALA
August 29, 2016
SHEELA Vs. NEW INDIA INSURANCE CO. LTD.
October 19, 2016
SHEELA Vs. THE STATE OF KERALA
August 30, 2016
SHEELA THOMAS AND ORS. Vs. STATE OF KERALA AND ORS.
March 10, 2016
SHEENA Vs. THE ASSISTANT EXECUTIVE ENGINEER
December 7, 2016
SHEENA PONNACHAN Vs. STATE OF KERALA
July 18, 2016
SHEJI Vs. MUHAMMEDALI SHEHABUDEEN AND ORS.
February 8, 2016
SHEKHARAN Vs. STATE
February 12, 2016
SHERIFF A.H. Vs. STATE OF KERALA
July 14, 2016
SHERIN HI FABS Vs. ASSISTANT COMMISSIONER OF SERVICE TAX DIVISION
August 10, 2016
SHERIN VARGHESE Vs. STATE OF KERALA AND ORS.
February 17, 2016
SHIBU Vs. THE REGIONAL TRANSPORT AUTHORITY
September 7, 2016
SHIFA NASER Vs. MEDICAL COUNCIL OF INDIA
April 4, 2016
SHIHABUDHEEN Vs. UMMER
July 29, 2016
SHIHABUDHEEN @ SHIHAB Vs. STATEOF KERALA
May 6, 2016
SHIJU. P.T. Vs. STATE OF KERALA
October 14, 2016
SHINE VIJAYAN Vs. STATE OF KERALA
August 19, 2016
SHINEY T. THOMAS AND ORS. Vs. STATE OF KERALA AND ORS.
March 1, 2016
SHISHAN M.A. Vs. M.K. MURALI AND ORS.
November 25, 2016
SHIVAN Vs. STATE OF KERALA
May 31, 2016
SHOBHA CONSTRUCTIONS SRUTHILAYAM Vs. GENERAL MANAGER TELECOM, B S N L ; P PURUSHOTHAMAN - ARBITRATOR AREA MANAGER
August 23, 2016
SHONIYA.K Vs. KERALA STATE BHARAT SCOUTS & GUIDES
February 22, 2016
SHRI P.P. BHASKARE, M.A. ELECTRICALS, PARAKKAL, MAHE - 673 310 Vs. THE COMMISSIONER OF INCOME TAX (CENTRAL), 5TH FLOOR, KANDMKOLATHY TOWERS M.G. ROAD, COCHIN-682 011
December 16, 2016
SHRI. BABY.P. Vs. M/S.HINDUSTAN PETROLEUM CORPORATION LIMITED
May 30, 2016
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. BIHAVA
January 11, 2016
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. NOUFAL T.P.
June 10, 2016
SHUPPAN AND OTHERS Vs. STATE OF KERALA AND ANOTHERS
August 22, 2016
SHYAMALADEVI A.K. Vs. THE REGIONAL TRANSPORT OFFICER AND ORS.
March 29, 2016
SIBIN PAUL Vs. STATE OF KERALA
May 23, 2016
SIDHEEQUEL AKBAR Vs. DISTRICT COLLECTOR, KOZHIKODE DISTRICT AND OTHERS
January 25, 2016
SIJEESH KUMAR @ SHIJI KUMAR Vs. ABDUL AZEEZ
March 18, 2016
SILKY, S.M. STREET CROSS ROAD, CALICUT Vs. STATE INFORMATION COMMISSION PUNNEN ROAD
February 22, 2016
SIMI SALIM AND ORS. Vs. TIP TOP FURNITURE INDUSTRIES AND ORS.
January 29, 2016
SIMON T A S/O T L ANTONY Vs. COMMERCIAL TAX INSPECTOR
November 18, 2016
SIMPLEX INFRASTRUCTURES LTD. Vs. STATE OF KERALA
December 2, 2016
SINDHU P B Vs. DIRECTOR OF HEALTH SERVICE TVM
June 17, 2016
SINDHU PARAMESWARAN Vs. STATE OF KERALA
July 19, 2016
SIRAJUDHEEN Vs. STATE OF KERALA
April 1, 2016
SIVADASAN,S/O.KUNHAPPAN Vs. THE STATE OF KERALA
March 30, 2016
SIVAKUMAR VELAYUDHAN Vs. DEWAN HOUSING FINANCE CORPORATION LTD
October 13, 2016
SMART SECURITY AND SECRET SERVICE AGENCY Vs. STATE BANK OF INDIA
March 30, 2016
SMITHA Vs. KRISHNAN
December 19, 2016
SMT. GEETHA NARAYANAN, AGED 51 YEARS, W/O. NARAYANAN, CUPPLINGATTU MANA, CHELAMATTOM, OKKAL POST, PERUMBAVOOR, PIN 683 550, ERNAKULAM Vs. THE LABOUR COURT, ERNAKULAM, PIN 682 031
December 15, 2016
SMT. SUMA RAJAN Vs. FOOD INSPECTOR, THODUPUZHA CIRCLE
March 14, 2016
SMT.O. SHIBI Vs. THE AUTHORIZED OFFICER,THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LIMITED
October 24, 2016
SMT.SIVAPRABHA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 19, 2016
SNDP SAKHA YOGAM Vs. ELANJITHANAM DEVI SAMAJAM AND ORS.
February 22, 2016
SOBHA Vs. STATE OF KERALA
February 17, 2016
SOBHANAKUMARI Vs. SANTHOSH
November 22, 2016
SOCIAL ACTION FOR EMPOWERMENT AND DEVELOPMENT OF MINORITIES Vs. COMMISSIONER OF INCOME TAX
June 10, 2016
SOCIETY OF INDIAN AUTOMOBILE MANUFACTURERS Vs. STATE OF KERALA
June 10, 2016
SOMAKUMARAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
September 27, 2016
SOMANATHAN PILLAI Vs. STATE OF KERALA
March 23, 2016
SOORYA RETREATS AND HOLIDAYS INDIA PRIVATE LIMITED Vs. ELAMADU GRAMA PANCHAYATH AND ORS.
June 30, 2016
SOSAMMA N.M. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
February 10, 2016
SOSAMMA OOMMAN Vs. ANNAMMA SIMON, W/O OMMAN SIMON
September 30, 2016
SOUMINI Vs. NADUVANNUR GRAMA PANCHAYAT
November 18, 2016
SOUTH KERALA DIOCESE OF CHURCH OF SOUTH INDIA (SKD) Vs. J.C. JAPASINGH
July 5, 2016
SOUTHERN PHOSPHATE AND MINERAL Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY AND OTHERS
September 28, 2016
SR. MERCY FRANCIS AND ORS. Vs. THE DISTRICT POLICE CHIEF, KOTTAYAM AND ORS.
February 15, 2016
SREE ANJANEYA MEDICAL TRUST Vs. THE COMMISSIONER OF INCOME TAX, KOZHIKODE
February 11, 2016
SREE ANJANEYA MEDICAL TRUST Vs. STATE OF KERALA AND ORS.
April 8, 2016
SREE NARAYANA CONSTRUCTIONS PRIVATE LTD Vs. THE STATE OF KERALA
February 18, 2016
SREE NARAYANA GURU SMARAKA SANGAM UPPER PRIMARY SCHOOL Vs. UNION OF INDIA
December 14, 2016
SREE NARAYANA SAMSKARIKA SAMITHY Vs. STATE OF KERALA
September 27, 2016
SREEDHARAN Vs. STATE OF KERALA
December 2, 2016
SREEJESH.K Vs. UNION OF INDIA
June 9, 2016
SREEJITH Vs. STATE OF KERALA
December 7, 2016
SREEJITH Vs. STATE OF KERALA
April 16, 2016
SREEJITH AND ORS. Vs. STATE OF KERALA
April 8, 2016
SREEJITH K.B., S/O. K. BALAKRISHNAN Vs. STATE OF KERALA AND OTHERS
November 2, 2016
SREEKANTH SAGAR Vs. THE KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. AND ORS.
March 1, 2016
SREEKUMAR Vs. THE MANAGING DIRECTOR,KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION (COIRFED)
March 4, 2016
SREEKUMAR Vs. UNION OF INDIA
November 1, 2016
SREENIVASAN Vs. KOZHIKODE MUNICIPAL CORPORATION AND ORS.
April 7, 2016
SRI. ANIL K.R. Vs. SRI. K. MADANAN
June 14, 2016
SRI.M.C.BALACHANDRA DAS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
February 29, 2016
SRI.MAHIPAL YADAV Vs. THE STATE OF KERALA
July 25, 2016
SRI.R.NAGARAJAN Vs. SRI.P.KARTHIKEYAN NAIR
June 17, 2016
ST ANTONY S CARS PVT LTD Vs. STATE BANK OF INDIA
September 1, 2016
ST. JOSEPH GRANITES Vs. STATE OF KERALA
October 28, 2016
ST. VINCENT ENGLISH MEDIUM HIGHER SECONDARY SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
February 25, 2016
ST.PETERS AND ST.PAULSS ORTHODOX SYRIAN CHURCH Vs. CHERIA @ CHERIAN
February 1, 2016
STANLEY RODRIGUES Vs. INSPECTOR OF POLICE,SPE/CBI
February 15, 2016
STATE Vs. NATIONAL INSURANCE COMPANY LTD., THALASSERY, REP. BY THE MANAGER, KOCHI REGIONAL OFFICE, M.G. ROAD, ERNAKULAM, COCHIN
July 20, 2016
STATE Vs. M/S. ORIENTAL INSURANCE COMPANY LTD., REPRESENTED BY DIVISIONAL OFFICER, D.O.T.H. TOWERS, MARKET ROAD, MUVATTUPUZHA, PIN
September 22, 2016
STATE Vs. UNITED INDIA INSURANCE COMPANY LIMITED ERNAKULAM, NOW REPRESENTED BY ITS REGIONAL MANAGER, REGIONAL OFFICE, SHARANYA, HOSPITAL ROAD, KOCHI
September 28, 2016
STATE BANK OF INDIA Vs. GOURI K; SREERAGI K R
September 9, 2016
STATE BANK OF INDIA Vs. SHYTEZ JOSEPH
July 29, 2016
STATE BANK OF INDIA Vs. TOM THOMAS AND ORS.
April 8, 2016
STATE BANK OF INDIA AND ORS. Vs. SATHEESH BABU AND ORS.
April 7, 2016
STATE BANK OF TRAVANCORE Vs. S.SANTHANAKRISHNAN
August 16, 2016
STATE BANK OF TRAVANCORE Vs. CHIEF COMMISSIONER OF INCOME TAX
September 23, 2016
STATE OF KERALA Vs. P.R. LUCY
December 13, 2016
STATE OF KERALA Vs. SYED MUHAMMED
October 26, 2016
STATE OF KERALA Vs. SHIBU KUMAR P.K., S/O.LATE RAGHAVAN NAIR
January 21, 2016
STATE OF KERALA Vs. JAYANANDAN
December 19, 2016
STATE OF KERALA Vs. SURESH
December 20, 2016
STATE OF KERALA Vs. HOTEL DIANA
October 21, 2016
STATE OF KERALA Vs. SAJU GEORGE
December 1, 2016
STATE OF KERALA Vs. THE MANAGER, KOTTATHALA SURENDRAN MEMORIAL VOCATIONAL HIGHER SECONDARY SCHOOL
October 4, 2016
STATE OF KERALA Vs. RAMCHANDRAN NAIR
December 20, 2016
STATE OF KERALA Vs. MALAYALA MANORAMA CO.LTD.
December 21, 2016
STATE OF KERALA Vs. COCHIN GYMKHANA CLUB TOC-H NAGAR
April 7, 2016
STATE OF KERALA Vs. AMAL PUBLIC SCHOOL
November 3, 2016
STATE OF KERALA Vs. INDIRA
December 15, 2016
STATE OF KERALA Vs. THOMAS AND ORS.
February 26, 2016
STATE OF KERALA Vs. RADHAMMA K.
August 26, 2016
STATE OF KERALA Vs. P.L.PRAKASH JAMES
August 17, 2016
STATE OF KERALA Vs. SARASAMMA
August 16, 2016
STATE OF KERALA Vs. SASI
February 10, 2016
STATE OF KERALA Vs. SRI.T.G.NADESAN
February 12, 2016
STATE OF KERALA Vs. MOHANRAJ AND OTHERS
February 19, 2016
STATE OF KERALA Vs. K.MANIYAN
June 21, 2016
STATE OF KERALA Vs. M.R.F. LIMITED
January 6, 2016
STATE OF KERALA Vs. TECHSMITH SOFTWARE (P) LTD.
June 1, 2016
STATE OF KERALA Vs. ARAKKA AMMAD
June 10, 2016
STATE OF KERALA Vs. P. SETHUMANATHAN AND ORS.
March 17, 2016
STATE OF KERALA Vs. T.G. NADESAN AND ORS.
February 15, 2016
STATE OF KERALA Vs. ASIAN GRANITOR INDIA LTD.
February 2, 2016
STATE OF KERALA Vs. FRANCIS
March 11, 2016
STATE OF KERALA Vs. K. KARIM AND ORS.
April 6, 2016
STATE OF KERALA Vs. SATHEESH AND ORS.
February 4, 2016
STATE OF KERALA Vs. K.V. SREENIVASAN
March 8, 2016
STATE OF KERALA AND ORS. Vs. ALL KERALA BHARAT GAS DISTRIBUTORS ASSOCIATION AND ORS.
February 24, 2016
STATE OF KERALA AND ORS. Vs. SIMI S. AND ORS.
February 11, 2016
STATE OF KERALA AND ORS. Vs. P.K. KESAVAN AND ORS.
April 6, 2016
STATE OF KERALA AND ORS. Vs. BIJU RAMESH AND ORS.
April 5, 2016
STATE OF KERALA AND ORS. Vs. K. PRABHAKARAN AND ORS.
April 5, 2016
STATE OF KERALA AND ORS. Vs. KERALA LAND DEVELOPMENT CORPORATION EMPLOYEES UNION AND ORS.
January 13, 2016
STATE OF KERALA AND ORS. Vs. ANITHA THOMAS AND ORS.
June 14, 2016
STATE OF KERALA AND ORS. Vs. SAJ HOLDINGS (P) LTD.
February 1, 2016
STATE OF KERALA AND ORS. Vs. T.V. BALAN AND ORS.
January 27, 2016
STATE OF KERALA REP. BY ITS SECRETARY, HIGHER SECONDARY EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM Vs. SR. JASEENTHA M.O, LECTURER, DEPARTMENT OF BOTANY, CARMEL COLLEGE, MALA, THRISSUR DISTRICT
December 5, 2016
STATE OF KERALA REPRESENTED BY SECRETARY Vs. GOPALAN
December 20, 2016
STATE OF KERALA REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM Vs. HOTEL ELEGANCE KANJIRAPPALLY P.O., KOTTAYAM DISTRICT, REPRESENTED BY ITS MANGING PARTNER, K.J ABRAHAM, AGED 39 YEARS, S/O. THOMMAN JOSEPH.
November 29, 2016
STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE, SECRETARIAT Vs. SURESH S/O.GOPALAN, KAITHAKKAATTU HOUSE, LOKAMALESWARAM, PANANGAD VILLAGE, KODUNGALLUR 680 665
December 20, 2016
STATE OF KERALA, REP. BY PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT AND ANR. Vs. KERALA LOK AYUKTA, REP. BY ITS REGISTRAR REPRESENTED BY ITS REGISTRAR AND OTHERS
February 25, 2016
STATE TRADING CORPORATION OF INDIA LTD. Vs. STATE OF KERALA
November 14, 2016
STEPHEN BERNARD Vs. THOMAS STEAPHEN & COMPANY LIMITED AND ORS.
February 1, 2016
SUBAIR Vs. STATE OF KERALA
May 23, 2016
SUBASH SOMAN Vs. STATE OF KERALA
February 16, 2016
SUBASH SOMAN Vs. STATE OF KERALA AND ORS.
January 16, 2016
SUBHADRA Vs. SECRETARY, THRIKKAKARA GRAMA PANCHAYATH
October 28, 2016
SUBHASH KUMAR Vs. DIRECTOR
December 19, 2016
SUDHAKARAN Vs. SECRETARY, KERALA STATE ELECTRICITY BOARD
July 18, 2016
SUDHAKSHINA Vs. C.B.THILAKAN
February 12, 2016
SUDHEESAN K. Vs. SUNILKUMAR
January 13, 2016
SUDHEESH Vs. ASHA K.A.
August 8, 2016
SUDHEESH KUMAR Vs. STATE OF KERALA
November 11, 2016
SUGATHAN Vs. STATE OF KERALA
March 30, 2016
SUHAIL BABU Vs. THAZHATH KARTHYANI
August 31, 2016
SUJANAPAL P. Vs. STATE OF KERALA AND ORS.
January 25, 2016
SUJITH Vs. STATE OF KERALA
April 20, 2016
SUJITH Vs. STATE OF KERALA
June 13, 2016
SUJITH P. Vs. STATE OF KERALA AND ORS.
February 23, 2016
SUJITH S. AND ORS. Vs. CALICUT UNIVERSITY AND ORS.
March 1, 2016
SULAIMAN KUNJU, KARUNAGAPPALLY TALUK Vs. DINESH LAL, KARUNAGAPPALLY TALUK
October 17, 2016
SULOCHANA.B.R. Vs. ANIL JOSE
March 21, 2016
SUMATHY Vs. STATE OF KERALA
March 8, 2016
SUMATHY AMMA Vs. BABU (RAJAN)
June 13, 2016
SUMESH Vs. THE STATE OF KERALA
December 8, 2016
SUNDARAM FINANCE LIMITED Vs. DAISEBAN
December 9, 2016
SUNDARAM FINANCE LIMITED Vs. ABDUL KAREEM, S/O AHAMMEDKUTTY
April 8, 2016
SUNDARAN, S/O.REMANAN Vs. STATE OF KERALA
July 15, 2016
SUNIL Vs. MUNAVARUDHEEN
January 14, 2016
SUNIL C. KURIEN Vs. UNION OF INDIA
August 25, 2016
SUNIL KUMAR & OTHERS Vs. STATE OF KERALA AND OTHERS
March 1, 2016
SUNIL KUMAR P ARACKAL PARAMBIL, EDAVETTY PO, THODUPUZHA, IDUKKI DISTRICT Vs. COCHIN DEVASWOM BOARD THRISSUR, REPRESENTED BY ITS SECRETARY, PIN 688 001
October 17, 2016
SUNITHA K. E. Vs. STATE OF KERALA
June 17, 2016
SUNITHA.C Vs. UNION OF INDIA
July 27, 2016
SUNNY Vs. STATE OF KERALA
January 21, 2016
SUNNY ABRAHAM Vs. JOINT COMMISSIONER OF CUSTOMS
June 9, 2016
SUNNY K GEORGE; AJIS BEN MATHEWS; M E KURIAKOSE; SATHEESH KOCHUPARAMBIL; MADAVANA BALAKRISHNA PILLAI; BABU MICHAEL; C H ABDUL LATHEEF; TOMY JOSEPH; K S INDU Vs. STATE OF KERALA; MAHATMA GANDHI UNIVERSITY; P K HARIKUMAR; TOMICHAN JOSEPH; V A PRAVEENKUMAR; SHERAFUDEEN K ; AJI C PANICKER; M S MURALI; B PADMANABHA PILLAI, PRINCIPAL; P K PADMAKUMAR; KRISHNADAS K
September 29, 2016
SUNNY, S/O. MATHAI Vs. STATE OF KERALA
March 21, 2016
SUO MOTU Vs. STATE OF KERALA
July 25, 2016
SUO MOTU Vs. ADV. SRI. C.K. MOHANAN, (FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER), CHAMBER NO. 758, KHCAA CHAMBER BUILDING, NEAR HIGH COURT, ERNAKULAM, COCHIN
November 1, 2016
SUPERINTENDENT OF POST OFFICES Vs. REGIONAL LABOUR COMMISSIONER
November 23, 2016
SUPERINTENDENT VENGATHANAM ESTATE Vs. GENERAL SECRETARY, MADHYAMEKHALA THOTTAM THOZHILALI UNION (HMS) ORS.
March 15, 2016
SURABHI AND ORS. Vs. LANKA TRADERS AND ORS.
March 8, 2016
SURENDRAN V.K. Vs. ELAVOOR SERVICE CO-OPERATIVE BANK LTD.
March 11, 2016
SURESH A.P. Vs. CIRCLE INSPECTOR OF POLICE AND ORS.
January 28, 2016
SURESH BABU Vs. SURESH. M.
August 8, 2016
SURESH KUMAR T.V. Vs. COCHIN DEVASWOM BOARD AND ORS.
February 2, 2016
SURESH V S/O R VASUDEVAN PILLAI Vs. CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION; STATE OF KERALA; ANU S MATTOM; GITTY ROSE EUGINE; SIVA BALA P; SASIKUMAR R
August 29, 2016
SURESH, S/O GOPALAN Vs. STATE OF KERALA
June 8, 2016
SURESH, S/O KRISHNAN, C. NO. 3211, CENTRAL PRISON, KANNUR Vs. STATE OF KERALA, INSPECTOR OF POLICE, SUTHANBATHERY POLICE STATION(CR. NO. 933/2013)
January 6, 2016
SURESHKUMAR K.N. Vs. COMMISSIONER OF EMPLOYEES COMPENSATION OFFICE
June 3, 2016
SURVAJITH S. KRISHNAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE) AND CHIEF WILD LIFE
December 20, 2016
SURYA SANKARANARAYANAN Vs. THE REGIONAL TRANSPORT AUTHORITY
July 15, 2016
SUSAN ABRAHAM Vs. SHIBU GEROGE
June 13, 2016
SUSHA, AGED 21 YEARS, W/O. SREEJITH @UNNI, PUTHUVAL PUTHANVEEDU, THURUTHUMOOLA, ADUPPUKOOTANPARA,PEROORKADA, THIRUVANANTHAPURAM Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT OF KERALA(HOME DEPARTMENT) GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
November 21, 2016
SWAMI THAPASYANANDA Vs. REVENUE DIVISIONAL OFFICER
June 16, 2016
SWAMY THANKAPPAN Vs. THE AUTHORISED OFFICER, HOUSING DEVELOPMENT FINANCE CORPORATION LTD.
July 29, 2016
SWANTHANTHRA AUTORICKSHAW THOZHILALI UNION Vs. SECRETARY TO GOVERNMENT, LEGAL METROLOGY DEPARTMENT AND ORS.
February 23, 2016
SYAM K.V. AND ORS. Vs. THE KERALA STATE ELECTRICITY BOARD LTD. AND ORS.
March 11, 2016
T BALACHANDRAN Vs. STATE OF KERALA; DISTRICT COLLECTOR, COLLECTORATE; TAHSILDAR TALUK OFFICE, MUKUNDAPURAM; TALUK SURVEYOR MUKUNDAPURAM TALUK; VILLAGE OFFICER PUTHENCHIRA VILLAGE; PUTHENCHIRA GRAMA PANCHAYAT; CHAIRMAN PUTHENCHIRA GRAMA PANCHAYATH; ASSISTANT EXECUTIVE ENGINE
August 11, 2016
T BASHEER Vs. NENMENI GRAMA PANCHAYAT
December 16, 2016
T K PORINCHU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
October 7, 2016
T K RATNAKARAN NAIR Vs. NATIONAL INSTITUTE OF TECHNOLOGY
June 15, 2016
T. BALAN Vs. STATE OF KERALA
February 15, 2016
T. BOBY FRANCIS Vs. LUCY VARGHESE AND ORS.
February 8, 2016
T. MURALIDHAR BHAGAVAT Vs. CENTRAL BUREAU OF INVESTIGATION
July 20, 2016
T. RAJENDRAN Vs. MALABAR DEVASWOM BOARD
July 25, 2016
T. SABULAL Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,KOLLAM
August 9, 2016
T.A RAJULA Vs. T MANOJ
March 29, 2016
T.A. AHAMMED KABEER S/O. AHAMMED, AGED 61 YEARS, MEMBER OF LEGISLATIVE ASSEMBLY, TAZNI MANZIL 57, UNITY ROAD, CHANGAMPUZHA NAGAR, KOCHI Vs. STATE OF KERALA REP. BY THE CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM PIN
November 22, 2016
T.C.SENKUMAR Vs. M.K.RAHDAKRISHNAN NAIR
March 16, 2016
T.D. ANIL KUMAR Vs. S. SUDHEER AND ORS.
March 23, 2016
T.F. GEORGE, S/O. THARAKAN FRANCIS, CHOOLPRAM DESOM, IRINGAPRAM VILLAGE, CHAVAKKAD TALUK Vs. BHARATHKSHEMAM COMPANY, THRISSUR VILLAGE AND TALUK PIN
December 5, 2016
T.G. DAVID Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
January 27, 2016
T.HAMZA Vs. STATE
June 28, 2016
T.J. RAJU Vs. THE REGIONAL TRANSPORT AUTHORITY
August 6, 2016
T.K. BALAKRISHNAN NAIR, S/O. A.S. MENON, RESIDING AT VAZHAKKALA HOUSE, BILATHIKKULAM, KACHERI AMSOM, DESOM, KOZHIKODE DISTRICT Vs. THALANUR THODUKAYIL ABOOBACKER, S/O USMAN, PANNIANKARA AMSOM, DESOM, KOZHIKODE TALUK
December 5, 2016
T.K. MUHAMMED SHAFEEQ, Vs. MANAGER, TALI DEVASWOM, CALICUT
November 25, 2016
T.K.ISMAIL Vs. RUKKIYA
May 3, 2016
T.K.KUNHIRAMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
July 4, 2016
T.K.MANSOOR Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL
July 7, 2016
T.M. BASHEER Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ORS.
March 21, 2016
T.M. BIJU Vs. STATE OF KERALA AND OTHERS
May 17, 2016
T.M. GEORGE Vs. THE ARPOOKARA SERVICE CO-OPERATIVE BANK LTD. AND ORS.
March 11, 2016
T.P. SHAHUL HAMEED Vs. STATE OF KERALA AND ORS.
March 17, 2016
T.P.AJIKUMAR Vs. MAHATMA GANDHI UNIVERSITY
August 3, 2016
T.P.S.BUILDERS Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), KAKKANAD AND ORS.
May 26, 2016
T.R.CHANDRA BABU Vs. STATE OF KERALA
June 20, 2016
T.SIVADASAN Vs. JOINT REGISTRAR (GENERAL), KANNUR DISTRICT CO-OPERATIVE SOCIETIES
May 23, 2016
T.V. ANIL KUMAR Vs. JAMES THOMAS
March 22, 2016
TECHNOTRADE RETAIL SERVICES (I) PVT.LTD. Vs. THE INTELLIGENCE INSPECTOR
September 9, 2016
TERUMO PENPOL LTD. Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS (IMPORT)
July 5, 2016
THACHADI SOMAN Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION
July 13, 2016
THAIKKANDY CHANDRI Vs. DISTRICT MEDICAL OFFICER OF HEALTH; SUPERINTENDENT, GOVERNMENT HOSPITAL; SUPERINTENDENT, DISTRICT GOVERNMENT; M B JUBILEE; SUPERINTENDENT, GOVERNMENT MEDICAL COLLEGE HOSPITAL; STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR UNION OF INDIA
September 27, 2016
THAJUDEEN Vs. MOHAMMED HANEEFA
December 13, 2016
THAJUDEEN Vs. JAFARUDEEN AND ORS.
April 8, 2016
THALASSERY CO-OP. RURAL BANK LTD. Vs. STATE OF KERALA
January 12, 2016
THAMARASSERI ROMAN CATHOLIC DIOCESE Vs. UMADEVI NAMBIAR
November 23, 2016
THAMARATH APPUTTY Vs. PAYYANAKKOTTUMMAL RAGINI
August 22, 2016
THANKACHAN JOSE Vs. FEDERAL BANK LIMITED
October 26, 2016
THANKACHAN JOSE Vs. FEDERAL BANK LIMITED
October 27, 2016
THANKAMMA KOSHY Vs. STATE OF KERALA
August 19, 2016
THANKRAM Vs. STATE OF KERALA
January 18, 2016
THASLEEM Vs. STATE OF KERALA
January 15, 2016
THE ADMINISTRATOR UT OF LAKSHADWEEP, KAVARATTI Vs. T.CHERIYA KOYA
June 13, 2016
THE ADMINISTRATOR, UT OF LAKSHADWEEP Vs. SHIHABUDHEEN C.A.
July 26, 2016
THE AIRPORT DIRECTOR,CALICUT INTERNATIONAL AIRPORT Vs. CHERUVATTUR CHARU
June 27, 2016
THE ANGADI SERVICE CO-OPERATIVE BANK LTD. Vs. NISSAMU KUTTY
March 1, 2016
THE ASSISTANT COMMISSIONER, (AUDIT ASSMT) II COMMERCIAL TAXES AND ORS. Vs. SIEMENS LIMITED
June 16, 2016
THE ASSISTANT EXECUTIVE ENGINEER THE KERALA STATE ELECTRICITY BOARD Vs. CONSUMER GRIEVANCE REDRESSAL FORUM
August 5, 2016
THE ASSISTANT PROVIDENT FUND COMMISSIONER Vs. P.ACHUTHAN NAIR & COMPANY
February 11, 2016
THE BOARD OF DIRECTORS OF THE PUTHUPARAMBA SERVICE CO-OP. BANK LTD Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION
January 13, 2016
THE BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD. Vs. VINOD
April 8, 2016
THE CALICUT AIRPORT WORKERS ASSOCIATION Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
July 20, 2016
THE CANARA BANK AND ORS. Vs. M.C. RATNAKARAN
March 22, 2016
THE CHIEF SECRETARY, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT Vs. AMARNATHA SHETTY
July 13, 2016
THE CHIRAKKAL SERVICE CO-OPERATIVE BANK LTD. Vs. THE COMMISSIONER OF INCOME TAX
February 15, 2016
THE COCHIN MALABAR ESTATES AND INDUSTRIES LTD, OWNING PULLIKKANAM ESTATE, GROUND FLOOR, NGO UNION OFFICE BUILDING, PALLIMUKKU, KOCHI Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, 7TH FLOOR, SKYLARK BUILDING, NEHRU PLACE, NEW DELHI 110 019
October 4, 2016
THE COCHIN PORT TRUST Vs. M. SATHEESAN
June 13, 2016
THE COCHIN REFINERIES EMPLOYEES ASSOCIATION Vs. THE BHARAT PETROLEUM CORPORATION LTD.
August 23, 2016
THE COCHIN REFINERIES EMPLOYEES ASSOCIATION (REG. NO.120/67) AMBALAMUGAL, KOCHI Vs. THE BHARAT PETROLEUM CORPORATION LTD, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR, BHARAT BHAVAN, 4 & 6, CURRIMBHOY ROAD, BALLARD ESTATE, MUMBAI
December 21, 2016
THE COMMISSIONER OF INCOME TAX Vs. SAMURAI TECHNO TRADING (P) LTD.
June 20, 2016
THE COMMISSIONER OF INCOME TAX Vs. DR. K.M. MEHABOOB
September 9, 2016
THE COMMISSIONER OF INCOME TAX Vs. DR. P.SASIKUMAR
July 12, 2016
THE COMMISSIONER OF INCOME TAX Vs. M/S.MUTHOOT BANKERS (ARYASALA)
June 6, 2016
THE COMMISSIONER OF INCOME TAX Vs. M/S D.C MILLS PVT. LTD.
July 12, 2016
THE COMMISSIONER OF INCOME TAX Vs. M/S. ST. FRANCIS CLAY DECOR TILES
March 22, 2016
THE COMMISSIONER OF INCOME TAX (CENTRAL), COCHIN Vs. SHRI.PROMY KURIAKOSE
July 14, 2016
THE COMMISSIONER OF INCOME TAX,COCHIN Vs. SARAF TRADING CORPORATION
June 21, 2016
THE COMMISSIONER OF INCOME-TAX, COCHIN Vs. M/S. ALAPATT BROTHERS KOCHI-11
June 6, 2016
THE DIRECTOR OF AGRICULTURE Vs. ALEXANDER I.
October 14, 2016
THE DIRECTOR OF POSTAL SERVICES (SR) Vs. SMT. B.KASTHURI BAI
March 9, 2016
THE DIRECTOR, MOOKAMBIKA COLLEGE Vs. STATE OF KERALA
November 10, 2016
THE DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY, CALICUT AND ORS. Vs. M. KUMARAN
February 12, 2016
THE DIRECTOR,MOOKAMBIKA COLLEGE OF PHARMACEUTICAL SCIENCES & RESEARCH Vs. STATE OF KERALA
October 3, 2016
THE DISTRICT CONSUMERS VIGILANCE FORUM THODUPUZHA Vs. KERALA STATE
August 29, 2016
THE DISTRICT LABOUR OFFICER AND THE ASSESSMENT OFFICER Vs. K.K. RAJI
June 30, 2016
THE DISTRICT TOWN PLANNER AND ORS. Vs. ANTONY JOSEPH AND ORS.
February 24, 2016
THE EXECUTIVE DIRECTOR, INDEX CHITS & FINANCE PRIVATE LTD. Vs. V.K. BALAN AND ORS.
February 16, 2016
THE FEDERAL BANK LIMITED Vs. STATE OF KERALA
July 18, 2016
THE FEDERAL BANK LIMITED, VALLITHODE BRANCH, REPRESENTED BY ITS AUTHORISED OFFICER/CHIEF MANAGER, ASSET RECOVERY BRANCH, KOZHIKODE Vs. SMT. THAHIRA, W/O.ABDUL NAZAR A.K., SHAIK PALACE, MUZHAKUNNU, VILAKODE, KANNUR DISTRICT
June 6, 2016
THE GENERAL MANAGER Vs. THE HEALTH INSPECTOR
January 20, 2016
THE GENERAL SECRETARY, N.S.S. HEAD OFFICE (WRONGLY SHOWN AS N.S.S. ENTRAL COMMITTEE IN THE CAUSE TITLE OF THE WRIT PETITION), PERUNNAI, CHANGANACHERRY, (MANAGEMENT OF NSS MEDICAL MISSION HOSPITAL, PANDALAM) Vs. THE LABOUR COURT, KOLAM
December 21, 2016
THE GENERAL SECRETARY, STATE BANK OF TRAVANCORE STAFF UNION Vs. THE INDUSTRIAL TRIBUNAL
September 27, 2016
THE GENERAL SECRETARY, WORKERS CONGRESS Vs. THE MANAGER, MADUPETTY ESTATE
July 4, 2016
THE GLOBAL INSTITUTE OF ARCHITECTURE PERADIKUNNU Vs. THE SECRETAR HIGHER EDUCATION DEPARTMENT
August 10, 2016
THE INDIAN NATIONAL TRADE UNION CONGRESS, ERNAKULAM DISTRICT COMMITTEE, INTUC OFFICE,VALANJAMBALAM, KOCHI Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM
December 19, 2016
THE IRINJALAKUDA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED Vs. SMT.K.SMITHA
February 24, 2016
THE KANJOOR SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 8, 2016
THE KERALA PUBLIC SERVICE COMMISSION Vs. BAIJU S.
April 8, 2016
THE KERALA PUBLIC SERVICE COMMISSION Vs. RAJAN K.R.
July 19, 2016
THE KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. THE LABOUR COURT,KOLLAM
June 22, 2016
THE KERALA STATE CO-OPERATIVE BANK LTD. Vs. KERALA LOK AYUKTA AND ORS.
July 14, 2016
THE KERALA STATE ROAD TRANSPORT CORPORATION Vs. THE REGIONAL TRANSPORT AUTHORITY
July 18, 2016
THE KINGS EDUCATIONAL TRUST (REGD.) Vs. THE ADICHANALLOOR GRAMA PANCHAYATH
June 28, 2016
THE KSCC LTD. Vs. STATE OF KERALA AND ORS.
March 14, 2016
THE MAMPAD GRAMA PANCHAYATH, OFFICE OF THE MAMPAD GRAMA PANCHAYATH, MAMPAD P.O., MALAPPURAM DISTRICT, REP. BY ITS PRESIDENT BINDU THOMAS, W/O.THOMAS, AGED 35 YEARS, PUTHUPARAMBIL HOUSE, VADAPURAM P.O., MALAPPURAM DISTRICT Vs. THE CONVENOR, MAMPAD FRIENDS ALL INDIA SEVENS FOOTBALL TOURNAMENT COMMITTEE, MAMPAD P.O., MALAPPURAM DISTRICT, PIN
October 21, 2016
THE MANAGER, A I H S SCHOOL Vs. STATE OF KERALA
August 1, 2016
THE MANAGER, POONATH NELLISSERY A.U.P. SCHOOL POONATH Vs. K.PRADEEP KUMAR
August 23, 2016
THE MANAGER,KOORIKUZHI A.M.U.P SCHOOL Vs. STATE OF KERALA
March 31, 2016
THE MANAGER,WALLARDIE ESTATE Vs. THE SECRETARY,KERALA STATE ESTATE LABOUR UNION, INTUC
July 14, 2016
THE MANAGING COMMITTEE PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 29, 2016
THE MANAGING COMMITTEE, THIRUVALLA EAST CO-OPERATIVE BANK LIMITED Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION
September 7, 2016
THE MANAGING DIRECTOR,KERALA STATE FILM DEVELOPMENT CORPORATION Vs. SMT.CHANDRAKUMARI
July 15, 2016
THE MANAGING DIRECTOR,KHANDELWAL LABORATARIES (PVT).LTD. Vs. LABOUR COURT, KOLLAM AND ORS.
March 9, 2016
THE MATHRUBHOOMI PRINTING & PUBLISIHING COMPANY LTD. AND ORS. Vs. SUDHEESH K. AND ORS.
April 7, 2016
THE MATTANCHERY MAHAJANIK CO-OPERATIVE URBAN BANK LTD. Vs. RAJENDRAN M.
March 1, 2016
THE MEDICAL COUNCIL OF INDIA Vs. SREE ANJENAYA MEDICAL TRUST
August 1, 2016
THE NATIONAL INSURANCE CO. LTD. Vs. ARAVINDAKSHAN
March 16, 2016
THE NAVODAYA VIDYALAYA SAMITI AND ORS. Vs. S. MURALI
April 5, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. JINOOSH C.A.
May 26, 2016
THE NEW INDIA ASSURANCE CO.LTD Vs. SHAJI CHERIYACKAL
May 19, 2016
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. THE INSURANCE OMBUDSMAN
May 30, 2016
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. BEENA KUMARI AND ORS.
February 22, 2016
THE NEW INDIA ASSURANCE COMPANY LTD Vs. P.CHANDRAN
July 25, 2016
THE ORIENTAL INSURANCE CO.LTD. Vs. SHAMUGHAN
March 23, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED THODUPUZHA NOW REPRESENTED BY ITS ASSISTANT MANAGER, REGIONAL OFFICE, METRO PALACE, KOCHI Vs. SALEENA, W/O. MAJEED @ ABDUL MAJEED, MAHAROOF MANZIL, KODUVALLY, KOZHIKODE TALUK
May 27, 2016
THE PATTANCHERRY SERVICE CO-OPERATIVE BANK LTD. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 10, 2016
THE PRINCIPAL SCMS SCHOOL OF TECHNOLOGY & MANAGEMENT Vs. THE MAHATMA GANDHI UNIVERSITY
August 29, 2016
THE PRINCIPAL, ELIJAH INSTITUTE OF MANAGEMENT STUDIES, KURICHIKKARA P.O., THRISSUR Vs. THE UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, CALICUT
September 29, 2016
THE PRINCIPAL, SREE NARAYANA MANGALAM INSTITUTE OF MANAGEMENT AND TECHNOLOGY, MALIANKARA, ERNAKULAM DISTRICT Vs. FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA, T.C 15/1553
September 29, 2016
THE PRINCIPAL,RAJAGIRI COLLEGE OF SOCIAL SCIENCES Vs. M.G. UNIVERSITY
July 29, 2016
THE RANGE OFFICER/AUTHORISED OFFICER KERALA FOREST DEPARTMENT AND ORS. Vs. MUNNAR TEA GARDEN RESIDENCY
March 16, 2016
THE REGIONAL DIRECTOR E.S.I. CORPORATION Vs. UNO SECURITY SERVICES
May 17, 2016
THE REGIONAL DIRECTOR E.S.I.CORPORATION Vs. THANKAMMA BABY
June 3, 2016
THE REGIONAL DIRECTOR ESI CORPORATION, PANCHADEEP BHAVAN, N.S.ROUND,, THRISSUR Vs. M/S. JAYMAT HOTEL RESORTS LTD., JAYMAT NAGAR, EDATHALA, ALUVA
December 15, 2016
THE REGIONAL DIRECTOR, E.S.I.CORPORATION PANCHADEEP BHAVAN Vs. M/S.ARJUN ASSOCIATES
March 10, 2016
THE REGIONAL PROVIDENT COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION, SUB REGIONAL OFFICE, P.B. NO. 1895, COCHIN Vs. FEDERAL BANK LTD P.B. NO. 103, ALUVA
December 21, 2016
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. K.K.BHANUMATHY
January 29, 2016
THE REGIONAL PROVIDENT FUND COMMISSIONER BHAVISHYANIDHI BHAVAN, PATTOM, THIRUVANANTHAPURAM Vs. THE TRIVANDRUM MEDICAL COLLEGE HOSPITAL DEVELOPMENT SOCIETY, MEDICAL COLLEGE P.O. THIRUVANANTHAPURAM
November 9, 2016
THE REGIONAL PROVIDENT FUND FINANCE COMMISSIONER Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPN.LTD.
June 7, 2016
THE SECRETARY PERPETUAL SUCCOUR CHARITABLE TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
July 14, 2016
THE SECRETARY, KERALA STATE ELECTRICITY BOARD, VAIDHYUTHI BHAVAN, THIRUVANANTHAPURAM Vs. THE INDUSTRIAL TRIBUNAL, IDUKKI
December 17, 2016
THE SECRETARY,KERALA STATE PRIVATE MOTOR WORKERS CONGRESS,INTUC (UNION) Vs. SAM VARGHESE
August 9, 2016
THE SENIOR SUPERINTENDENT OF POST OFFICES Vs. B.RAMACHANDRAN
April 8, 2016
THE STATE OF KERALA AND ORS. Vs. V.P. JOSEPH AND ORS.
February 11, 2016
THE SUPERINTENDING ENGINEER PUBLIC WORKS DEPARTMENT(BUILDINGS) Vs. K.V.JOSEPH & SONS PVT. LTD.
May 19, 2016
THE THODUPUZHA TALUK CO-OPERATIVE Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 10, 2016
THE THODUPUZHA TALUK CO-OPERATIVE RUBBER MARKETING SOCIETY Vs. THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM AND ORS.
March 1, 2016
THE UNION OF INDIA Vs. KERALA CHEMICAL AND PROTEINS LIMITED
February 17, 2016
THE UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA AND ORS. Vs. UNION OF INDIA
January 27, 2016
THE VILLAGE OFFICER, VILLAGE OFFICE, CHINGOLY, ALAPPUZHA DISTRICT, PIN Vs. ABDUL AZIZ, S/O.MAITHEENKUTTY, ULLASAM, CHINGOLY VILLAGE, KARTHIKAPPALLY TALUK, ALAPPUZHA
December 1, 2016
THE WAYAND DISTRICT POLICE CO-OPERATIVE SOCIETY Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
February 23, 2016
THEMMA Vs. INFANT JESUS CHURCH
October 24, 2016
THERI KARIKUTTY Vs. K. HAMZA
July 14, 2016
THILAKAN Vs. STATE OF KERALA
August 3, 2016
THIRUPURAM SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
March 21, 2016
THIRUVALLA EAST CO-OPERATIVE BANK LTD Vs. STATE CO-OPERATIVE ELECTION COMMISSION
September 7, 2016
THODUPUZHA URBAN CO-OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
September 5, 2016
THOMAS Vs. MERLIN CONSTRUCTION COMPANY (P) LTD.
June 24, 2016
THOMAS Vs. LONAPPAN AND ORS
October 19, 2016
THOMAS Vs. THE UNITED INDIA INSURANCE CO. LTD
December 1, 2016
THOMAS Vs. STATE OF KERALA
January 22, 2016
THOMAS ATHANACIOUS Vs. STATE OF KERALA AND ORS.
February 25, 2016
THOMAS C. KUNJACHAN Vs. THE REVENUE DIVISIONAL OFFICER
September 26, 2016
THOMAS J @ K.J. THOMAS Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO THE REVENUE
October 20, 2016
THOMAS MATHEW Vs. STATE OF KERALA
January 18, 2016
THOMAS PUDUKKADAN Vs. STATE OF KERALA
December 2, 2016
THOMAS T.J. Vs. THE MAHATMA GANDHI UNIVERSITY
August 10, 2016
THOMAS T.K. Vs. M/S ALLEPPEY PARCEL SERVICE LLP
July 14, 2016
THOMAS THOMAS Vs. STATE OF KERALA
November 29, 2016
THOMASKUTTY Vs. THE COMMISSIONER OF EXCISE AND ORS.
January 29, 2016
THOMASKUTTY Vs. THE COMMISSIONER OF EXCISE, THIRUVANANTHAPURAM EXCISE COMMISSIONERATE AND ORS.
March 9, 2016
THOTTIYIL BABU Vs. STATE OF KERALA
February 9, 2016
THRESIA DAS Vs. STATE OF KERALA
July 11, 2016
THRESSIAMMA SEBASTIAN Vs. SHOJI RAM
February 29, 2016
THULASEEDHARAN Vs. STATE OF KERALA
February 10, 2016
THULASEEDHARAN Vs. STATE OF KERALA
February 15, 2016
TIJO Vs. STATE OF KERALA
November 16, 2016
TISHA SHIP MANAGEMENT PVT LTD Vs. JOINT COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVIC TAX
July 27, 2016
TMV NATURAL OILS AND EXTRACTS (P) LTD. Vs. SUB INSPECTOR OF POLICE BINANIPURAM POLICE STATION
November 10, 2016
TOM THOMAS OLASSAYAIL, M.K.RAGHAVAN ROAD, KOOVAPPADAM, KOCHI Vs. STATE BANK OF INDIA OVERSEAS BRANCH, WILLINGTON ISLAND, REPRESENTED BY ITS MANAGER, PIN
November 30, 2016
TOMY P. JOSEPH Vs. UNION OF INDIA
June 16, 2016
TRACO CABLE EMPLOYEES ASSOCIATION (INTUC) TRACO CABLE COMPANY LIMITED, JFTC FACTORY, CHUMATHARA, THIRUVALLA Vs. TRACO CABLE COMPANY LIMITED IVTH FLOOR, KERALA STATE HOUSING BOARD OFFICE COMPLEX, PANAMPALLY NAGAR, KOCHI
November 9, 2016
TRANSFORMERS AND ELECTRICALS KERALA LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
August 11, 2016
TRANSPORT DEMOCRATIC FEDERATION Vs. GOVERNMENT OF KERALA
April 19, 2016
TRAVANCORE -COCHIN CHEMICALS LTD. Vs. UNION OF INDIA
February 12, 2016
TRAVANCORE SUGARS & CHEMICALS LTD. Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
February 11, 2016
TREESA LAZER Vs. VINU
September 6, 2016
TRICHUR TOWER HOTEL (P)LTD. Vs. KERALA STATE ELECTRICITY BOARD LTD.
July 12, 2016
TRINITY SECURITIES PRIVATE LTD Vs. THE REVENUE DIVISIONAL OFFICER
February 9, 2016
TRIPENTA HOTELS(P)LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 8, 2016
TRIVANDRUM MEDICAL COLLEGE HOSPITAL DEVELOPMENT SOC Vs. REGIONAL PROVIDENT FUND COMMISSIONER BHAVISHYANIDHI BHAVAN, PATTOM, THIRUVANANTHAPURAM
November 9, 2016
U. ABDUL SHUKOOR AND ORS. Vs. T.A. VAHAB AND ORS.
April 4, 2016
U. HUSSAIN Vs. STATE OF KERALA AND ORS.
October 3, 2016
UMA SANKAR K.D. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, KOCHI
June 24, 2016
UMMACHUKUTTY Vs. STATE OF KERALA
June 2, 2016
UMMACHUTTI Vs. SUB INSPECTOR OF POLICE, PARAPPANANGADI; CIRCLE INSPECTOR OF POLICE; FATHIMA, D/O MUHAMMEDALI
August 31, 2016
UMMER Vs. THE STATE OF KERALA
December 7, 2016
UMMER KOYA Vs. STATE OF KERALA
February 19, 2016
UMMUL FAIZA P.M. AND ORS. Vs. AKBAR QUARASHI
January 22, 2016
UNICORN PLYWOODS(P) LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, E.P.F.O. AND ORS.
March 16, 2016
UNION OF INDIA Vs. V.SELVAM
June 21, 2016
UNION OF INDIA Vs. M. CHENCHURAMAN
August 29, 2016
UNION OF INDIA Vs. V.S. JAITHA
August 1, 2016
UNION OF INDIA Vs. SUBHADRA AND ORS.
March 11, 2016
UNION OF INDIA Vs. N CHANDRALAL
September 9, 2016
UNION OF INDIA Vs. ABDUL RASHEED
July 21, 2016
UNION OF INDIA Vs. ACHAMMA JOHN
July 1, 2016
UNION OF INDIA Vs. P.M.VANAJA KUMARI
July 4, 2016
UNION OF INDIA Vs. DEFENCE CANTEEN CIVIL EMPLOYEES ASSOCIATION
June 30, 2016
UNION OF INDIA Vs. JAYAN CHERIAN
December 2, 2016
UNION OF INDIA Vs. C DEVADHASAN
December 21, 2016
UNION OF INDIA AND ORS. Vs. V. PARAMESWARAN AND ORS.
March 3, 2016
UNION OF INDIA AND ORS. Vs. K.P. SHASHIDHARAN
February 22, 2016
UNION OF INDIA AND ORS. Vs. VINOD GEORGE AND ORS.
March 23, 2016
UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA Vs. RAJAGOPAL P T
December 8, 2016
UNION OF INDIA SECRETARY TO GOVERNMENT OF INDIA Vs. J RAJMOHAN
December 21, 2016
UNION OF INDIA, REP. BY GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI Vs. FANCY BABU, W/O. BABU THOMAS, (SR. CLERK, PALGHAT DIVISION, S. RLY) RESIDING AT MUTTATHUPADAM HOUSE, GANDHI NAGAR P.O., KOTTAYAM
October 3, 2016
UNION OF INDIA, REPRESENTED BY ITS SECRETARY; FLAG OFFICER COMMANDING-IN-CHIEF; CHIEF STAFF OFFICER (PERSONNEL & ADMINISTRATION) Vs. A S SHAJI
September 19, 2016
UNION TERRITORY LAKSHADWEEP ADMINISTRATION Vs. PATTAKKAL SAYED AHAMMED KOYA THANGAL
March 22, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SELVARAJ AND ORS.
January 13, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SAJI JOHN
May 27, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SAJI JOHN
July 27, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. GEORGE AND ORS.
December 15, 2016
UNITED INDIA INSURANCE CO.LTD. Vs. RAJAN @ SHANKARANARAYANAN
June 2, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. BEENA PATHROSE
September 28, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. THOMAS
June 8, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. SURAT GOODS TRANSPORT SERVICE
December 14, 2016
UNIVERSAL OLEORESINS Vs. DIRECTOR GENERAL OF FOREIGN TRADE
September 5, 2016
UNNIKRISHNAN Vs. M/S. SHRIRAM TRANSPORT FINANCE CO. LTD.
December 15, 2016
UNNIKRISHNAN Vs. STATE OF KERALA
June 28, 2016
UNNIKRISHNAN Vs. MANIKANDAN
February 26, 2016
UNNIKRISHNAN K. K. Vs. STATE OF KERALA
June 29, 2016
UNNIKRISHNAN, S/O GOVINDAN Vs. STATE OF KERALA
June 8, 2016
UNNIKRISHNAN.P.V. Vs. STATE OF KERALA
June 8, 2016
UNO SECURITY SERVICES 39/4024 C, PENGALTU BUILDING, SREEKANDATH ROAD, RAVIPURAM, KOCHI Vs. THE REGIONAL DIRECTOR E.S.I. CORPORATION, PANCHADEEP BHAVAN, THRISSUR
May 17, 2016
UPENDRA RAO Vs. AMMINI
November 30, 2016
USHA @ AMMINI Vs. STATE OF KERALA
April 28, 2016
USHA KUMARI Vs. THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM
June 15, 2016
USHA KUMARI N. Vs. THE KASARGODE DISTRICT CO-OPERATIVE BANK LIMITED AND ORS.
March 10, 2016
USMAN M.P. Vs. STATE OF KERALA
June 10, 2016
V B JAMES Vs. FLAG OFFICER
December 15, 2016
V K SUBAIDA Vs. STATE OF KERALA; ASSISTANT EDUCATIONAL OFFICER; MANAGER, CHERUVALLOOR L P SCHOOL
September 23, 2016
V MONY Vs. STATE OF KERALA; SAIRA BHANU
September 22, 2016
V P ABDUL KAREEM Vs. STATE OF KERALA REPRESENTED SECRETARY TO GOVERNMENT
December 13, 2016
V T RAGHUNATH Vs. HIGH COURT OF KERALA
December 19, 2016
V. DILEEP KUMAR Vs. V. DEVAKI AND ORS.
March 3, 2016
V. MURALIDHARAN Vs. V.A. KUMARAN
July 5, 2016
V. SASI Vs. STATE OF KERALA
July 13, 2016
V. SIVANKUTTY, AGED 60 YEARS, MEMBER OF THE LEGISLATIVE ASSEMBLY, S/O. M. VASUDEVAN PILLAI, MULLAKKAL HOUSE, SUBASH NAGAR, PERUNTHANNI, THIRUVANANTHAPURAM Vs. K.C. JOSEPH, AGED 79 YEARS, S/O. K.M. CHACKO, PRESENTLY WORKING AS MINISTER FOR PLANNING AND CULTURE, STATE OF KERALA AND RESIDING AT KOWDIAR HOUSE, VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN
March 11, 2016
V. SUDHAKARAN Vs. PALLICHAL GRAMA PANCHAYAT AND ORS.
March 17, 2016
V. ULAHANNAN Vs. STATE OF KERALA AND OTHERS
November 21, 2016
V.A.HENRY Vs. INDUSTRIAL TRIBUNAL, ALAPPUZHA
July 19, 2016
V.C MATHEW Vs. THE STATE OF KERALA
August 5, 2016
V.C.KURIAKOSE Vs. STATE OF KERALA
May 31, 2016
V.G. PADMANABHAN Vs. THE SPECIAL OFFICER AND ORS.
February 22, 2016
V.GOPALAKRISHNAN Vs. STATE OF KERALA
September 19, 2016
V.J. MICHAEL AND ORS. Vs. STATE OF KERALA AND ORS.
January 28, 2016
V.J.YOHANNAN Vs. NATIONAL INSURANCE COMPANY LTD.
March 10, 2016
V.K. BABURAJ, S/O. KOCHUPILLAI, AGED 56 YEARS, PWD CONTRACTOR, VANDHUPARAMBIL HOUSE, VAYATHOOR, ULLICKAL P.O., TALIPARAMBA TALUK, KANNUR DISTRICT Vs. ROADS AND BRIDGES DEVELOPMENT CORPORATION OF KERALA LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, 2ND FLOOR, PREETHI BUILDING, M.V.ROAD, PALARIVATTOM, ERNAKULAM, KOCHI
August 26, 2016
V.K. JANARDHANAN NAIR Vs. VIJAYAMMA AND ORS.
April 6, 2016
V.K. SANKARANKUTTY, S/O KOCHIKKA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM.
July 12, 2016
V.K.MANOJ PAI Vs. INDIRAMBAL
September 7, 2016
V.K.NISHAD Vs. STATE OF KERALA
December 5, 2016
V.K.NITHYANANDAN Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
December 5, 2016
V.K.RAKESH Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE (APPEALS)
June 22, 2016
V.M. ANDREWS Vs. DAISY PUNNAN AND ORS.
February 25, 2016
V.M. JOSE AND ORS. Vs. THE BRANCH MANAGER, I.C.D.S. LTD. AND ORS.
April 8, 2016
V.P. JAYARAJ Vs. STATE OF KERALA AND ORS.
February 26, 2016
V.P. JOLLY Vs. STATE OF KERALA AND ORS.
March 22, 2016
V.P.JAYARAJ Vs. STATE OF KERALA
February 25, 2016
V.P.RANJINI Vs. THE STATE OF KERALA
June 8, 2016
V.R.GOPALAN Vs. A.V.USMAN
March 17, 2016
V.RAGHUDHARAN Vs. UNION BANK OF INDIA AND OTHERS
February 26, 2016
V.V. SUNNY Vs. V.V. PAULOSE AND ORS.
January 25, 2016
V.VELAYUDHAN CHETTIAR Vs. KERALA STATE ELECTRICITY BOARD
May 26, 2016
VADAVUKODE FARMERS SERVICE CO-OP. BANK LTD. Vs. UNION OF INDIA
December 19, 2016
VAHISA VIJAYAN AND OTHERS Vs. C I LINCY SUNNY, THRISSUR
May 18, 2016
VALSALA DEVI AGED 54 YEARS, W/O. GIREESH KUMAR, LAKSHMI NIVAS, KIZHAKKEKARA, MUVATTUPUZHA P.O., PIN Vs. THE STATE POLICE CHIEF POLICE HEAD QUARTERS, TRIVANDRUM
November 23, 2016
VALSALA KUMARI DEVI M. Vs. STATE OF KERALA AND ORS.
February 29, 2016
VALSALAMMA Vs. CHANDRAN
September 8, 2016
VALSAMMA Vs. DISTRICT COLLECTOR, ERNAKULAM AND ORS.
January 19, 2016
VALSAN NELLANIKUNNEL VEEDU, DWARAKA,, NALLOORNADU P.O. Vs. STATE MANANTHODY POLOICE STATION, THROUGH PUBLIC, PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
July 4, 2016
VANAJA K.C. Vs. STATE OF KERALA
April 6, 2016
VANIAMKULAM PANCHAYATH VANITHA SAHAKARANA SANGHAM LTD Vs. THE KERALA CO-OPERATIVE TRIBUNAL
March 21, 2016
VARGHESE JOHN @ SABU Vs. THE STATE OF KERALA
July 8, 2016
VASANTHAKUMARI AMMA Vs. THE COMMISSIONER OF EXCISE KERALA STATE
March 15, 2016
VASANTHAKUMARY T.O. Vs. REGISTRAR OF CO-OP. SOCIETIES
September 2, 2016
VASAVAN Vs. KERALA STATE ELECTRICITY BOARD
October 6, 2016
VASU Vs. CHATHAMANGALAM EZHUVA SAMUDAYA SANGHAM
August 9, 2016
VASUDEVAN Vs. DEVAKAY AND ORS.
January 7, 2016
VASUMATHY, W/O.KUNJUKATTIL BALAKRISHNAN Vs. K.R.KOMBANKUTTY
July 15, 2016
VAYALALI GIRISHAN AND ORS. Vs. STATE OF KERALA
February 15, 2016
VAZHAYIL MEETHAL HYRUNNISA Vs. THE KOOTHALI SERVICE CO-OPERATIVE BANK LTD.
March 21, 2016
VEETTIL NARAYANAN ACHARI HARI Vs. THE ASSISTANT COLLECTOR OF CUSTOMS (PVE)
February 9, 2016
VELAYUDHAN NAIR Vs. YOUNG MENS CHRISTIAN ASSOCIATION KOLLAM
January 28, 2016
VELUTHA Vs. THE SUB INSPECTOR OF POLICE
January 25, 2016
VENKA REDDY CHINNAPUREDDY Vs. COMMERCIAL TAX OFFICER (DUTY)
April 12, 2016
VENKATASWARAN Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD.
February 26, 2016
VENU Vs. BINOY.K.T.
February 15, 2016
VENU Vs. STATE OF KERALA
June 30, 2016
VICTORY PAPER AND BOARDS (INDIA)LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
February 23, 2016
VIDHU MOHAN D/O CHANDRAMOHAN Vs. MANOJ K RAVEENDRAN S/O LATE RAVEENDRAN
July 22, 2016
VIDHU.G. Vs. STATE OF KERALA
August 11, 2016
VIJAYA RAGHAVANANDAN Vs. STATE OF KERALA
December 20, 2016
VIJAYAKUMAR Vs. CHITRA JOMON
September 5, 2016
VIJAYAKUMAR Vs. SURESH KUMAR
March 29, 2016
VIJAYAKUMAR P.C. Vs. TRAVANCORE DEVASWOM BOARD
June 7, 2016
VIJAYAKUMAR S Vs. STATE OF KERALA
June 6, 2016
VIJAYAKUMAR S. Vs. RENJITH KUMAR
July 12, 2016
VIJAYAKUMARI Vs. THE STATE OF KERALA
March 15, 2016
VIJAYALAKSHMI Vs. DORAISWAMI
October 20, 2016
VIJAYALEKSHMI Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
February 23, 2016
VIJAYAM Vs. K.K.RAVEENDRAN
May 24, 2016
VIJAYAMMA Vs. STATE OF KERALA
February 9, 2016
VIJAYAMMA Vs. DISTRICT COLLECTOR, CIVIL STATION AND ORS.
February 8, 2016
VIJAYAMMA GOPI, W/O. LATE M.M. GOPI AND OTHER Vs. UNION BANK OF INDIA AND OTHERS
August 16, 2016
VIJAYAN KOTTARI Vs. STATE OF KERALA
June 23, 2016
VIJAYAN NAIR Vs. THANKAMANI AMMA
January 25, 2016
VIJAYAN.C. Vs. THE EXECUTIVE ENGINEER,PWD ROADS DIVISION
December 5, 2016
VIJAYARAJAN Vs. C.RADHA
February 25, 2016
VILASINI AMMA Vs. K.UNNIKRISHNAN
July 11, 2016
VILASINI AND ORS. Vs. THANKAM
February 22, 2016
VIMAL Vs. STATE OF KERALA
June 22, 2016
VIMAL ALIAS THOMAS Vs. STATE OF KERALA
July 22, 2016
VINCEN MATHEW Vs. LIFE INSURANCE CORPORATION OF INDIA
July 28, 2016
VINCENT Vs. JOSE
February 5, 2016
VINEETHA M.V. Vs. KERALA PUBLIC SERVICE COMMISSION, PATTAM AND ORS.
January 7, 2016
VINEETHAN Vs. FATHIMA AND ORS.
January 27, 2016
VINOD @ MAHESH Vs. STATE OF KERALA
May 3, 2016
VINOD KUMAR Vs. KERALA LOK AYUKTA TVM
July 1, 2016
VINOD R. Vs. THE DISTRICT POLICE CHIEF & SUPERINTENDENT OF POLICE
August 1, 2016
VINOD, S/O. RAGHAVAN Vs. STATE OF KERALA
May 30, 2016
VINODH MADAN MOHAN, AGED 36 YEARS, S/O. MOHAN, VADAKKEMADOM, PERUVARAM, NORTH PARAVUR, ERNAKULAM DISTRICT Vs. AUTHORISED OFFICER (CHIEF MANAGER), BANK OF INDIA, ZONAL OFFICE, KALOOR TOWERS, KALOOR KADAVANTHRA ROAD, KALOOR, ERNAKULAM
October 21, 2016
VINODKUMAR V.P. AND ORS. Vs. THE PALAKKAD MUNICIPALITY AND ORS.
February 8, 2016
VIPIN Vs. STATE OF KERALA
September 22, 2016
VIPIN VELLUVA REYIROTH Vs. SECRETARY, PALAKKAD MUNICIPALITY
February 1, 2016
VISHNU PRAKASH A. Vs. UNIVERSITY OF CALICUT
December 14, 2016
WILCY STEPHEN Vs. A.C. STEPHEN
June 8, 2016
WILSON @ VINCENT Vs. STATE OF KERALA
March 16, 2016
WIRELESS TT INFO SERVICES LIMITED Vs. KERALA STATE ELECTRICITY BOARD
August 9, 2016
WORKERS CONGRESS, MUNNAR, IDUKKI DISTRICT, PIN Vs. INDUSTRIAL TRIBUNAL, IDUKKI
December 2, 2016
XAVIER ANTONY, CLERK Vs. UNION OF INDIA
March 21, 2016
XAVIER PETER Vs. L.EARNEST
March 23, 2016
YAHIYA RABUTHAR Vs. STATE OF KERALA
December 16, 2016
YAMAHA SUB DEALERS ASSOCIATION OF KERALA Vs. STATE OF KERALA
June 2, 2016
YESUDAS SAIMON Vs. STATE OF KERALA
June 8, 2016
YOHANNAN @ BIJU Vs. THE STATE OF KERALA
June 8, 2016
YOHANNAN.K Vs. STATE OF KERALA
June 30, 2016
YOUSAF LEBBA AND ORS. Vs. STATE OF KERALA AND ORS.
April 5, 2016
YOUSAF V. AND ORS. Vs. THE KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD. AND ORS.
March 2, 2016
YOUSAF, S/O.IBRAHEEM KALANCHIRA HOUSE, KULATHUR P.O, MALAPPURAM DISTRICT Vs. D. ALBERT, S/O. DAVID, SUNIL BHAVAN, KUTTIYATTOOR GRAMA PANCHAYATH, CHATTUKAPARA P.O KANNUR DISTRICT (DRIVER)
May 26, 2016
YUNUS C.M. Vs. C.M. ABOOBACKER AND ORS.
February 23, 2016
ZAMORIN RAJA Vs. GOVERNMENT OF KERALA
November 24, 2016
ZEENA Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES
January 8, 2016
ZEENA ELMA VARGHESE Vs. STATE OF KERALA AND ORS.
February 12, 2016
ZIGMA POWER LINE Vs. THE AUTHORITY TO ISSUE CLARIFICATION
September 5, 2016
ZILLION INFRA PROJECT PVT LTD Vs. KURIAKOSE
October 17, 2016
ZUBAIR Vs. STATE OF KERALA
June 10, 2016