Case Index

Title
Date
BALWANT SINGH Vs. UNION OF INDIA & ANR.
January 11, 2016
M/S INSPIRATION ENGINEER PVT. LTD. & ORS Vs. UNION OF INDIA & ORS
March 1, 2016
MINISTRY OF LABOUR & EMPLOYMENT Vs. INDIAN MEDICAL ASSOCIATION & ANR
January 7, 2016
PRASHANT BHUSHAN Vs. UNION OF INDIA & ANR
January 7, 2016
RAJIV DUTTA Vs. UNION OF INDIA & ORS.
January 15, 2016
RANA PARVEEN SIDDIQUI AND ANR Vs. UNION OF INDIA AND ORS
January 8, 2016
SHWETA KAPOOR Vs. THE GOVT. OF NCT OF DELHI AND ANR
January 11, 2016
THE REGISTRAR SUPREME COURT OF INDIA Vs. COMMODORE LOKESH K. BATRA & ORS.
January 7, 2016
VASANT KUNJ Vs. UNION OF INDIA & ORS
January 15, 2016
3M INNOVATIVE PROPERTIES LTD & ANR Vs. VENUS SAFETY & HEALTH PVT LTD & ANR
September 19, 2016
A K ASTHANA Vs. UNION OF INDIA & ANR
July 13, 2016
A.K. WADHWA Vs. CENTRAL BANK OF INDIA AND ORS.
August 4, 2016
A.K.S. RATHORE Vs. UNION OF INIDA & ANR
June 3, 2016
A.L. ARORA Vs. UNION OF INDIA AND ORS.
February 2, 2016
A.P. Vs. M.P.
January 5, 2016
AAKAASH ASTHANA Vs. STATE OF NCT OF DELHI & ORS
August 12, 2016
AALAM KHAN Vs. STATE
May 18, 2016
AAMIR & ANR Vs. STATE (NCT) OF DELHI & ORS
August 29, 2016
AARTI MANCHANDA Vs. CHANDER SHEKHAR MANCHANDA
August 12, 2016
AARTI SHARMA Vs. STATE OF DELHI AND ORS.
February 29, 2016
AASHISH GUPTA Vs. CENTRAL BOARD OF EXCISE & CUSTOMS & ORS
August 30, 2016
AASIB KHAN Vs. STATE (NCT OF DELHI)
December 21, 2016
AASTHA SHARMA & ORS Vs. REGISTRAR GENERAL, DELHI HIGH COURT
January 20, 2016
ABAN A DITTIA Vs. STATE (NCT OF DELHI) & ORS
September 22, 2016
ABB INDIA LIMITED Vs. ISOLUX CORSAN INDIA ENGINEERING & CONSTRUCTION
May 30, 2016
ABBOTT HEALTHCARE PVT LTD Vs. J B REMEDIES PVT LTD & ORS
August 30, 2016
ABDUL MAZID Vs. STATE GOVT OF NCT OF DELHI
August 22, 2016
ABDUL MUEED & ORS. Vs. HAMMAD AHMED & ORS.
August 1, 2016
ABDUL NASIR BARICH Vs. STATE (NCT OF DELHI)
December 19, 2016
ABDUL RASHID @ PAPPU Vs. MOHD. RIZWAN
October 25, 2016
ABDUL SATTAR Vs. STATE (NCT OF DELHI)
May 17, 2016
ABHEY SINGH Vs. STATE
May 13, 2016
ABHI ENGG. CORPORATION PVT. LTD. Vs. NTPC LTD.
April 19, 2016
ABHINAV NAGPAL Vs. STATE (GOVT. OF NCT OF DELHI)
January 15, 2016
ABHISHEK Vs. STATE & ANR
August 29, 2016
ABHISHEK DHAWAN & ORS. Vs. SAMRITI & ANR.
April 5, 2016
ABHISHEK GOVIL AND ORS. Vs. COMMISSIONER OF INCOME TAX
January 6, 2016
ABHISHEK VERMA AND ANR Vs. STATE
August 11, 2016
ABID KHAN AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
March 15, 2016
ABRO INDUSTRIES, INC. Vs. DHIRISH NIMBAWAT AND OTHERS
October 6, 2016
ACADEMY FOR PHOTOGRAPHIC EXCELLENCE, 60, BASANT LOK, COMMUNITY CENTRE, VASANT VIHAR, NEW DELHI Vs. SHRI LALIT TYAGI, 43/2, HYDEL COLONY, BHUD KALAN (KAIZRABAD) TEHSIL CHHACCHRAULI, DISTRICT YAMUNA NAGAR, JAGADHRI, HARYANA
July 8, 2016
ACHYUT KUMAR SHARMA Vs. J.V.G. FINANCE LTD. AND ORS.
July 13, 2016
ACJ Vs. RJ
May 23, 2016
ACN COLLEGE OF PHARMACY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
January 7, 2016
ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS Vs. DIRECTORATE OF EDUCATION
February 4, 2016
ADD LOUNGE SERVICES PRIVATE LIMITED Vs. UNION OF INDIA & ORS
September 16, 2016
ADITI UPADHYAY Vs. LALIT KUMAR & ORS
September 21, 2016
ADITYA BIRLA NUVO LIMITED Vs. M/S R.S. SALES CORPORATION & ANR
July 28, 2016
ADITYA INFRADEVELOPERS PVT. LTD. AND ORS. Vs. NCT OF DELHI AND ANR.
October 17, 2016
ADITYA MAHAJAN Vs. SHACHI MAHAJAN
September 1, 2016
ADITYA RAO GAUTAM Vs. STATE OF N C T OF DELHI & ANR
August 22, 2016
ADMINISTRATOR GENERAL Vs. STATE & ORS.
November 21, 2016
ADNAN AHMAD AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
January 8, 2016
ADOBE SYSTEMS INCORPORATED Vs. ASSISTANT DIRECTOR OF INCOME TAX
May 16, 2016
ADVERT COMMUNICATIONS PVT LTD Vs. JSL MEDIA LTD
September 16, 2016
AERO CLUB OF INDIA & ANR Vs. UNION OF INDIA & ORS
July 7, 2016
AFTAB AHMED @ SIKENDER Vs. KANTI DEVI
February 10, 2016
AFTAB AHMED SIDDEQUI Vs. THE STATE (THROUGH NCT OF DELHI) & ANR
May 23, 2016
AGARWAL TRACOM PVT LTD Vs. PUNJAB NATIONAL BANK & ORS
May 11, 2016
AGSON GLOBAL PVT LTD & ORS Vs. INCOME TAX SETTLEMENT COMMISSION AND ORS
January 6, 2016
AGYA RAM Vs. COMMISSIONER OF INCOME TAX, DELHI
August 1, 2016
AHLUWALIA CONSTRUCTION GROUP Vs. COMMISSIONER OF S.T., DELHI
April 1, 2016
AHLUWALIA CONSTRUCTION GROUP Vs. COMMISSIONER OF S.T.
January 20, 2016
AHLUWALIA CONTRACTS (INDIA) LTD Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION
April 4, 2016
AIR LIQUIDE NORTH INDIA PVT. LTD. Vs. SHREE SHYAM PULP & BOARD MILS LTD.
September 20, 2016
AIREF ENGINEERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
February 23, 2016
AIRPORT AUTHORITY KARAMCHARI UNION AND ORS. Vs. UNION OF INDIA AND ORS.
March 17, 2016
AIRPORTS AUTHORITY OF INDIA Vs. HOTEL LEELAVENTURE LTD.
July 15, 2016
AIRPORTS AUTHORITY OF INDIA Vs. UNION OF INDIA AND ORS.
February 11, 2016
AIRPORTS AUTHORITY OF INDIA Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
January 11, 2016
AIRPORTS AUTHORITY OF INDIA Vs. SIKKA ASSOCIATES
September 6, 2016
AITA RAM & ORS. Vs. HINDUSTAN TIMES LIMITED & ANR.
October 3, 2016
AJAIB SINGH Vs. UNION OF INDIA AND ANR.
August 11, 2016
AJANTA TRANSISTOR CLOCK MANUFACTURING CO. Vs. AJANTA LIMITED
May 18, 2016
AJAY Vs. STATE (GNCT OF DELHI)
July 18, 2016
AJAY & ORS Vs. STATE & ANR
August 2, 2016
AJAY @ SUNDER PAL Vs. STATE
February 22, 2016
AJAY AGGARWAL & OTHERS Vs. LUV BHARDWAJ
September 16, 2016
AJAY AHLAWAT COL. (RETD) Vs. STATE
November 8, 2016
AJAY GUPTA Vs. STATE THR. C.B.I.
September 15, 2016
AJAY JAIN Vs. KARAN MEHRA
May 17, 2016
AJAY KATARA Vs. UNION OF INDIA & ORS.
October 19, 2016
AJAY KUMAR Vs. UNION OF INDIA AND ORS
August 4, 2016
AJAY KUMAR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
August 29, 2016
AJAY KUMAR Vs. STATE NCT OF DELHI
May 16, 2016
AJAY KUMAR GULATI Vs. STATE BANK OF BIKANER & JAIPUR & ORS.
September 1, 2016
AJAY KUMAR SONAR @ AJAY Vs. STATE
February 2, 2016
AJAY SHANKAR MATHUR & ANR Vs. RAMA MATHUR (LATE) AND ORS
July 18, 2016
AJAY SINGH Vs. GOVT OF NCT OF DELHI & ORS
August 30, 2016
AJAY SINGH CHAUTALA Vs. STATE (NCT OF DELHI)
May 27, 2016
AJAY SINGH CHAUTALA Vs. STATE GOVT. OF NCT OF DELHI
February 15, 2016
AJAY SINGHAL Vs. STATE (NCT OF DELHI) & ANR.
October 25, 2016
AJAY VIR SINGH Vs. MASTER JHONEY SINGH & ORS.
September 20, 2016
AJEET KUMAR Vs. THE STATE (GNCT DELHI) AND ORS.
January 8, 2016
AJEET PANWAR Vs. BABITA
August 23, 2016
AJEET YADAV Vs. UNION OF INDIA AND ORS.
February 17, 2016
AJIT GUPTA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
March 3, 2016
AJIT KUAMR BISWAS Vs. DELHI DEVELOPMENT AUTHORITY
March 11, 2016
AKASH CHADHA Vs. PREETI KHANNA
August 1, 2016
AKASH GILL & ANR. Vs. STATE & ANR.
July 25, 2016
AKASH GUPTA & ANR. Vs. STATE OF NCT DELHI
April 27, 2016
AKAY ORGANICS LIMITED Vs. UNION OF INDIA AND ORS.
February 22, 2016
AKSHAY SHARMA Vs. KAMLESH SHARMA
August 17, 2016
AKSHIT SACHDEVA Vs. THE STATE NCT OF DELHI AND ORS.
August 10, 2016
AKSHMA DEVI Vs. JAGDISH & ORS
August 29, 2016
AKTIEBOLAGET VOLVO AND ORS. Vs. HARI SATYA LUBRICANTS AND ANR.
November 3, 2016
ALADIN @ LIP LIP Vs. STATE (NCT OF DELHI)
September 9, 2016
ALCATEL-LUCENT FRANCE AND ORS. Vs. ASSISTANT DIRECTOR OF INCOME TAX AND ORS.
April 27, 2016
ALCHEMIST ASSET RECONSTRUCTION COMPANY PVT. LTD. & ANR Vs. M/S HOTEL GAUDAVAN PVT. LTD. & ANR
February 4, 2016
ALI MOHMMAD KHAN Vs. PINKI & ORS
May 17, 2016
ALKA & ANR Vs. STATE OF NCT OF DELHI & ANR
September 5, 2016
ALKA GARG Vs. SANJAY KARIR AND ORS.
January 29, 2016
ALKA LUTHRA AND ORS. Vs. UNION OF INDIA AND ORS.
February 9, 2016
ALKEM LABORATORIES LTD Vs. EVANS BIOTEC & ORS
August 24, 2016
ALL INDIA CPWD (MRM) KARAMCHARI SANGATHAN AND ANOTHER Vs. D.G. OF WORKS CPWD AND OTHERS
December 6, 2016
ALL INDIA KABADI MAZDOOR MAHASANGH Vs. NEW DELHI MUNICIPAL COUNCIL AND ORS.
October 18, 2016
ALLAUDIN AND ORS. Vs. STATE (N.C.T. OF DELHI)
February 4, 2016
ALLEN DIESELS INDIA PVT. LTD. Vs. UNION OF INDIA AND ORS.
February 1, 2016
ALLIANCE PETROLEUM PVT LTD Vs. BALAJI MULTIMETAL PVT LTD
September 15, 2016
ALLIED STRIPS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-15
May 12, 2016
ALLIED TRADEMART PRIVATE LIMITED Vs. STATE
July 19, 2016
ALLU @ MUSHARAFF Vs. STATE NCT OF DELHI
May 27, 2016
ALOK AWASTHI Vs. UNION OF INDIA
May 30, 2016
ALOK RANJAN AND ORS. Vs. CBI AND ORS.
March 4, 2016
ALPHA INFRAVISION PVT. LTD. Vs. UNION OF INDIA
May 10, 2016
AMAAN SACHDEV & ORS. Vs. FAHED ABDULRAHMAN ALI ALKHAMIRI & ORS.
June 2, 2016
AMAN KAUSHIK Vs. UNION OF INDIA AND ORS.
July 20, 2016
AMAR NATH JHA Vs. UNIVERSITY OF DELHI AND ANOTHER
November 10, 2016
AMAR SINGH AND ORS. Vs. THE TRAFFIC MANAGER AND ORS.
May 2, 2016
AMAR SINGH CHAUHAN Vs. GOVT. OF NCT OF DELHI & ORS.
February 22, 2016
AMARDEEP SHARMA Vs. STATE
July 28, 2016
AMARJEET Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS.
July 8, 2016
AMARJEET SINGH Vs. SURJEET SINGH AND ORS.
February 24, 2016
AMARJEET SINGH AND ORS Vs. JASWANT KAUR AND ANR
September 7, 2016
AMARJEET SINGH AND ORS Vs. LAND ACQUISITION COLLECTOR (SOUTH) AND ANR
September 5, 2016
AMARNATH@KALLU AND ANOTHER Vs. STATE
November 30, 2016
AMI LAL Vs. P N BAHL
September 9, 2016
AMI LAL & ORS. Vs. STATE OF DELHI
November 22, 2016
AMINA BHARATRAM Vs. SUMANT BHARATRAM AND ORS.
July 19, 2016
AMIRUDDIN Vs. STATE
May 4, 2016
AMISH JAIN Vs. ICICI BANK LTD.
February 4, 2016
AMIT & ORS. Vs. VERSHA & ANR
February 12, 2016
AMIT @ KALLU & ORS Vs. STATE & ANR
April 19, 2016
AMIT DAHIYA & ORS Vs. NEW DELHI MUNICIPAL COUNCIL
September 20, 2016
AMIT GOEL AND ORS Vs. STATE BANK OF INDIA
September 15, 2016
AMIT GUPTA Vs. GOVT. OF NCT OF DELHI AND ORS.
April 8, 2016
AMIT JAIN & ANR. Vs. STATE (NCT OF DELHI) & ANR.
January 4, 2016
AMIT KUMAR Vs. STAFF SELECTION COMMISSION AND ORS
September 19, 2016
AMIT KUMAR Vs. PRINCIPAL DAV PUBLIC SCHOOL AND ANR
August 29, 2016
AMIT KUMAR Vs. STATE
May 25, 2016
AMIT KUMAR & ANR Vs. STATE & ANR
August 26, 2016
AMIT KUMAR & ORS Vs. UNION OF INDIA & ORS
May 18, 2016
AMIT KUMAR & ORS Vs. UNION OF INDIA & ORS
May 23, 2016
AMIT KUMAR AND ANR. Vs. GOVT. OF NCT OF DELHI AND ORS.
August 5, 2016
AMIT KUMAR CHAUHAAN & ORS Vs. THE STATE (GOVT OF NCT OF DELHI) & ANR
May 23, 2016
AMIT KUMAR DUA & ANR Vs. STATE (NCT OF DELHI) & ANR
August 26, 2016
AMIT KUMAR GUPTA Vs. INDIAN OIL CORPORATION LTD. AND ORS.
November 30, 2016
AMIT KUMAR GUPTA & MONU Vs. STATE
May 23, 2016
AMIT KUMAR MUTREJA AND OTHERS Vs. STATE (GOVT OF NCT OF DELHI) AND ANOTHER
November 10, 2016
AMIT VED Vs. GULJINDER SINGH & ANR.
November 9, 2016
AMIT VYAS & ORS Vs. STATE (NCT OF DELHI) & ANR
August 2, 2016
AMITA AGARWAL Vs. NATIONAL LAW UNIVERSITY DELHI AND ORS.
April 19, 2016
AMITABH KUMAR SHAHI Vs. STATE GOVT OF NCT DELHI
May 18, 2016
AMIYA ACHARYA Vs. STATE GOVT OF NCT OF DELHI & ORS
May 4, 2016
AMMTYS INTERIOR (INDIA) PROJECTS PVT LTD Vs. ITMA HOTELS INDIA PVT LTD
August 26, 2016
AMRENDER SINGH Vs. STATE NCT OF DELHI
January 7, 2016
AMRIK SINGH Vs. D.D.A. & ORS.
November 4, 2016
AMRIK SINGH SURI Vs. HARMINDER SINGH SURI
February 11, 2016
AMRIT PAL SINGH & ORS Vs. AMARJEET KAUR & ORS
August 11, 2016
AMRIT SINGH Vs. UNION OF INDIA
January 29, 2016
AMRITPREET SINGH MATHARU AND ANR Vs. PRINCIPAL SHRI GURU TEGH BAHADUR KHALSA COLLEGE AN
September 29, 2016
ANADIL HASAN Vs. STATE
September 8, 2016
ANAND Vs. STATE
March 8, 2016
ANAND KUMAR MOHATTA & ANR. Vs. STATE (GOVT. OF NCT OF DELHI) & ANR
February 2, 2016
ANAND KUMAR VERMA & ORS. Vs. STATE (NCT OF DELHI) & ANR.
January 13, 2016
ANAND MEHTA Vs. UNION OF INDIA
June 3, 2016
ANAND RAGHAVAN Vs. STATE OF DELHI & ANR
July 8, 2016
ANAND SINGH Vs. STATE
October 25, 2016
ANAND SINGH & ORS Vs. STATE OF NCT OF DELHI & ANR
September 16, 2016
ANAND SRIRAM KRISHNAN & ORS. Vs. STATE GOVT. OF NCT DELHI & ANR.
August 8, 2016
ANANT RAJ AGENCIES PVT. LTD. Vs. MUNICIPAL CORPORATION OF DELHI
March 23, 2016
ANANTRAJ AGENCIES PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
March 3, 2016
ANANYA M. S. AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 23, 2016
ANGLE INFRASTRUCTURE P. LTD. Vs. STATE (NCT OF DELHI) AND ORS.
January 13, 2016
ANGLE INFRASTRUCTURE PVT. LTD. Vs. ASHOK MANCHANDA AND ORS.
March 9, 2016
ANGLE INFRASTRUCTURE PVT. LTD. Vs. M/S CAPITAL BUILDERS & ORS.
October 19, 2016
ANGOORI DEVI & ANR. Vs. STATE
May 6, 2016
ANHUI BAOHENG ADVANCED MATERIAL TECHNO. CO. LTD. Vs. DESIGNATED AUTHORITY
October 7, 2016
ANIL Vs. STATE
November 25, 2016
ANIL ANAND Vs. THE MANAGEMENT OF THE CENTAUR HOTEL
February 29, 2016
ANIL BHASIN Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD.
January 6, 2016
ANIL BHATIA Vs. STATE & ANR.
July 20, 2016
ANIL KALRA Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
April 22, 2016
ANIL KUMAR Vs. ANURADHA SINGH
July 22, 2016
ANIL KUMAR Vs. STATE NCT OF DELHI
November 7, 2016
ANIL KUMAR Vs. REGISTRAR GENERAL HIGH COURT OF DELHI
September 30, 2016
ANIL KUMAR Vs. UNION OF INDIA & ANR.
July 13, 2016
ANIL KUMAR & ORS Vs. STATE (GOVT. OF NCT OF DELHI) & ANR
July 21, 2016
ANIL KUMAR @ MITHU & OTHERS Vs. STATE
September 15, 2016
ANIL KUMAR BHADORIA Vs. STATE (NCT OF DELHI)
August 26, 2016
ANIL KUMAR KATARMAL Vs. THE STATE & ORS.
November 2, 2016
ANIL KUMAR MAHATO Vs. DELHI METRO RAIL CORPORATION AND ORS
August 22, 2016
ANIL KUMAR SHARMA Vs. MANJU SHARMA
August 29, 2016
ANIL THAPPAR AND ORS. Vs. STATE
February 19, 2016
ANIL TYAGI Vs. ARUN SHARMA & ANR
January 18, 2016
ANIRUDH MISHRA Vs. INDU MISHRA
April 8, 2016
ANIRUDHA PANDA Vs. UNION OF INDIA AND ORS.
March 4, 2016
ANITA @ RUBY Vs. STATE NCT OF DELHI
May 6, 2016
ANJANA CHOUDHRY Vs. DIRECTOR GENERAL , INDO TIBETAN BORDER POLICE FORC
September 7, 2016
ANJU Vs. DHANWATI
October 3, 2016
ANJU BHARTI Vs. GOVT OF NCT OF DELHI AND ORS
May 31, 2016
ANJU DEVI JATAV Vs. ADDL DEPUTY COMMISSIONER OF POLICE
August 29, 2016
ANJU LATA Vs. GOVT OF NCT OF DELHI & ORS
August 9, 2016
ANJUM Vs. YUNUS SALEEM
September 8, 2016
ANK ELECTROVISIONS PVT LTD Vs. S T ENTERPRISES & ORS
September 8, 2016
ANKIT JAIN & ORS Vs. STATE OF NCT DELHI & ANR
March 4, 2016
ANKIT TANEJA Vs. STATE OF GOVT OF NCT DELHI
May 19, 2016
ANKITA CHOUDHARY Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY
May 17, 2016
ANKUR SANGWAN Vs. UNION OF INDIA & ORS
March 10, 2016
ANKUSH DAWAR AND ORS. Vs. STATE AND ORS.
March 1, 2016
ANOJ MENON Vs. STATE OF NCT & ANR
September 5, 2016
ANSELEM LYKE NWOSO Vs. DIRECTORATE OF REVENUE INTELLIGENCE
March 18, 2016
ANSHU MENDIRATTA Vs. STATE
August 9, 2016
ANSHUL AND ORS. Vs. MANDEEP SHOKEEN AND ORS.
January 28, 2016
ANTERJIT KAUR Vs. COL RAJINDER SINGH (RET) AND ORS
July 18, 2016
ANU SETH Vs. SUNIL SETH
September 30, 2016
ANUJ BHUSHAN Vs. STATE NCT OF DELHI
September 29, 2016
ANUJ CHOPRA Vs. VANEETA KHANNA
May 25, 2016
ANUJ KUMAR TIWARI Vs. STATE OF THE NCT OF DELHI
March 18, 2016
ANUKRITI DUBEY Vs. PARTHA KANSABANIK AND ORS.
March 23, 2016
ANUP MITTAL (HUF) Vs. M/S. KANUNGO CO-OPERATIVE GROUP HOUSING SOCIETY LTD AND ORS
January 27, 2016
ANUPAM SAINI Vs. THE STATE (NCT OF DELHI)
April 29, 2016
ANUPRIYA SINGH Vs. UNION OF INDIA AND ORS.
November 10, 2016
ANURADHA BISHNOI Vs. N C T OF DELHI AND ANR
September 19, 2016
ANURADHA CHAUDHARY Vs. STATE
November 4, 2016
ANURAG SHARMA Vs. MANUSHI SHARMA
November 10, 2016
ANWAR AND ORS. Vs. STATE
February 29, 2016
ANZ GRINDLAYS BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
March 1, 2016
AOTAR SINGH Vs. UNION OF INDIA AND ANR.
May 9, 2016
APAAR SHARMA Vs. UNIVERSITY OF DELHI AND ORS.
February 26, 2016
APEEJAY SURRENDERA PARK HOTELS LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
March 23, 2016
APEX F.R.P. CHEMICALS PRIVATE LIMITED AND ANOTHER Vs. OM PRAKASH GUPTA AND OTHERS
April 18, 2016
APL INDUSTRIES LTD. Vs. THE SECURITIES EXCHANGE BOARD OF INDIA & OTHERS
October 17, 2016
APOLLO INTERNATIONAL LTD. Vs. SUPRIYA PHARMACEUTICALS LTD.
February 5, 2016
APOLLO TYRES LTD Vs. INDIRA TYRES & ORS
August 31, 2016
APPAREL EXPORT PROMOTION COUNCIL Vs. M/S. MAHAVIR INTERNATION PVT LIMITED & ORS.
September 20, 2016
APPLE INC. Vs. ROHIT SINGH AND ORS.
April 7, 2016
APRA AUTOMOBILES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
August 29, 2016
ARAVALI INFRAPOWER LTD. Vs. MICHIGAN ENGINEERS PVT. LTD. AND ORS.
January 27, 2016
ARAVALI INFRAPOWER LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 1, 2016
ARBIND MODI AND ORS. Vs. UNION OF INDIA AND ORS.
August 30, 2016
ARCHANA AGARWAL Vs. GOVT. OF NCT OF DELHI AND ORS.
May 11, 2016
ARCHANA CHUGH & ANR Vs. G S MOONDHRA & ORS
November 18, 2016
ARES INVESTMENT LLC Vs. INTERNATIONAL PRINT-O-PAC LTD. & ORS.
November 2, 2016
ARESKO ESTATES PVT. LTD. Vs. INDIRA GANDHI NATIONAL CENTRE FOR THE ARTS
November 21, 2016
ARIES PLASCHEM INDIA PVT. LTD. Vs. DIC INDIA LTD.
January 5, 2016
ARIO INFRASTRUCTURE PRIVATE LIMITED Vs. GAIL GAS LIMITED & ANR.
September 27, 2016
ARMY WELFARE HOUSING ORGANISATION Vs. M/S MATHUR & KAPARE ASSOCIATES PVT. LTD.
November 30, 2016
ARPIT BHARGAVA Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
February 9, 2016
ARSHDEEP SINGH ARORA Vs. MANPREET SINGH ARORA & ORS
August 10, 2016
ARUN @ BHOOT Vs. STATE
May 24, 2016
ARUN JAITLEY Vs. ARVIND KEJRIWAL AND ORS.
February 8, 2016
ARUN KUMAR & ORS Vs. THE STATE (NCT OF DELHI) & ANR
July 21, 2016
ARUN KUMAR TETRI Vs. VANDNA ARORA & ANR.
September 14, 2016
ARUN TOMAR Vs. UNION OF INDIA & ANR.
July 21, 2016
ARVENDER SINGH Vs. UNION OF INDIA AND ORS.
February 11, 2016
ARVIND Vs. STATE (GNCT OF DELHI)
February 19, 2016
ARVIND Vs. THE STATE (GOVT. OF NCT OF DELHI)
May 13, 2016
ARVIND & ORS Vs. THE STATE & ANR
March 9, 2016
ARVIND KEJRIWAL Vs. ARUN JAITLEY AND ORS.
October 19, 2016
ARVIND KUMAR SHARMA Vs. IRCON INTERNATIONAL LIMITED
October 6, 2016
ARVIND SHARMA Vs. THE STATE N.C.T OF DELHI & ANR
August 9, 2016
ARVIND SINGHAL & ORS Vs. GOVT OF NCT OF DELHI & ORS
September 19, 2016
AS Vs. SNS
January 7, 2016
ASCOT SHOES PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
July 29, 2016
ASHA @ AYESHA Vs. STATE & ANR
September 19, 2016
ASHA CHITKARA AND ORS. Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
March 2, 2016
ASHA GUPTA Vs. MAHENDER KUMAR AND ORS.
March 10, 2016
ASHES KIRAN PRASAD Vs. UNION OF INDIA AND ORS.
February 29, 2016
ASHFAQUE ANSARI Vs. UNION OF INDIA & ORS.
January 7, 2016
ASHIF & ORS Vs. STATE (NCT OF DELHI) & ORS
May 2, 2016
ASHISH Vs. DALAWAR SINGH
January 29, 2016
ASHISH @ DANGER Vs. STATE
August 26, 2016
ASHISH BHATIA Vs. STATE AND ORS.
February 24, 2016
ASHISH BHATIA Vs. STATE & ANR.
July 29, 2016
ASHISH GOSAIN Vs. DEPARTMENT OF TRANSPORT
May 2, 2016
ASHISH KUMAR GUPTA Vs. A N AGGARWAL & SONS (HUF)
July 22, 2016
ASHISH TANWAR & ORS Vs. STATE & ANR
September 9, 2016
ASHLAND LICENSING AND INTELLECTUAL PROPERTY LLC & ANR Vs. DINESH MAHAJAN & ORS
July 12, 2016
ASHOK BHADAURIA Vs. STATE
December 15, 2016
ASHOK CHOUDHRY Vs. STATE (GNCT OF DELHI) AND ORS.
March 29, 2016
ASHOK GUPTA Vs. STATE
August 10, 2016
ASHOK KUMAR Vs. NCT OF DELHI & ORS
August 12, 2016
ASHOK KUMAR Vs. UNITED INDIA INS CO LTD & ORS
September 19, 2016
ASHOK KUMAR Vs. STATE (NCT OF DELHI)
February 16, 2016
ASHOK KUMAR Vs. ANIL AGGARWAL & ORS.
March 9, 2016
ASHOK KUMAR Vs. MONA
September 16, 2016
ASHOK KUMAR Vs. GOVT. OF NCT OF DELHI
February 1, 2016
ASHOK KUMAR Vs. PURSHOTAM LAL VERMA
September 22, 2016
ASHOK KUMAR Vs. RUSTAM AND ORS.
January 22, 2016
ASHOK KUMAR AGGARWAL Vs. CBI & ORS.
January 13, 2016
ASHOK KUMAR BIND Vs. STATE NCT OF DELHI
September 1, 2016
ASHOK KUMAR SHARMA Vs. JAI KUMAR AGGARWAL
May 5, 2016
ASHOK KUMAR SINGHLA Vs. GOVT OF NCT OF DELHI
May 18, 2016
ASHOK KUMAR TIWARI Vs. RAJESH KUMAR YADAV
May 6, 2016
ASHOK THAPAR Vs. MANTRY REALITY LTD & ORS
August 11, 2016
ASHOK VERMA Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
January 19, 2016
ASHOK VIHAR, RESIDENTS WELFARE ASSOCIATION Vs. DELHI DEVELOPMENT AUTHORITY (DDA) & ORS
August 26, 2016
ASHOK. K. CHAUHAN AND ORS. Vs. CH. FINANCIAL SERVICES INC. PANAMA
April 8, 2016
ASHUTOSH Vs. ARUN JAITLEY
June 3, 2016
ASHWANI BINDRA AND ORS. Vs. THE STATE (GOVT. OF NCT DELHI) AND ORS.
May 2, 2016
ASHWANI KUMAR AND ORS. Vs. STATE OF NCT DELHI AND ORS.
January 22, 2016
ASHWANI KUMAR SHARMA Vs. STATE (GNCT OF DELHI)
September 1, 2016
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA & ORS
July 22, 2016
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND ANR
July 29, 2016
ASIAN GRANITES PVT. LTD. Vs. DEEN DAYAL AGGARWAL
January 6, 2016
ASIF Vs. STATE (NCT OF DELHI)
June 3, 2016
ASSIGNIA-VIL JV Vs. RAIL VIKAS NIGAM LIMITED
April 29, 2016
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. VIJAYA BANK
May 26, 2016
ASSOCIATED TRADERS AND ENGINEERS P. LTD. Vs. GIRISH KUMAR JOSHI AND ORS.
February 5, 2016
ATC TELECOM TOWER CORPORATION PVT LTD Vs. VIDEOCON TELECOMMUNICATIONS LTD
September 14, 2016
ATC TELECOM TOWER CORPORATION PVT LTD Vs. VIDEOCON TELECOMMUNICATIONS LIMITED
September 15, 2016
ATHAR (LEGAL HEIR OF LT. ASHRAF KHAN) Vs. AWADH NARAYAN
December 5, 2016
ATHAR PARVEZ Vs. NARCOTICS CONTROL BUREAU
May 31, 2016
ATHAR PERVEZ Vs. STATE
February 26, 2016
ATIQUR REHMAN Vs. GOVT. OF NCT OF DELHI
December 8, 2016
ATMIYA CHEMICALS Vs. GAS AUTHORITY OF INDIA LTD
September 20, 2016
ATTAR SINGH Vs. STATE (NCT OF DELHI)
July 18, 2016
ATTAR SINGH Vs. THE ADDL COMMISSIONER OF POLICE AND ANR
November 18, 2016
ATUL KHAJURIA AND ORS. Vs. STATE AND ORS.
February 24, 2016
ATUL KHANNA Vs. SUSHIL KUMAR & ANR
August 30, 2016
ATUL RANA & ANR. Vs. STATE NCT OF DELHI & ANR.
August 10, 2016
ATUL TALWAR Vs. STATE
September 8, 2016
ATUL VERMA Vs. STATE OF NCT OF DELHI
November 10, 2016
AURA SYNERGY INDIA LTD. AND ORS. Vs. NEW AGE FALSE CEILING CO. PVT. LTD. AND ORS.
February 10, 2016
AURA SYNERGY INDIA PVT. LTD. & ORS. Vs. M/S. NEW AGE FALSE CEILING CO. PVT. LTD. & ORS.
November 18, 2016
AVDESH Vs. STATE
April 6, 2016
AVINASH MAAN Vs. SANJANA MAAN
September 19, 2016
AVISHEK KUMAR SINGH Vs. PRAVEEN SINGH & ORS.
July 25, 2016
AVNIJA AHLUWALIA(MINOR) Vs. BIKRAMJIT AHLUWALIA & ORS.
December 14, 2016
AVNIJA AHLUWALIA(MINOR) Vs. BIKRAMJIT AHLUWALIA & ORS.
April 21, 2016
AVR INDIA PRIVATE LIMITED Vs. DEEPAK NARANG AND ORS.
January 20, 2016
AWB KRISHI SUVIDHA PARISAR (KOTA) PRIVATE LIMITED Vs. AWB INDIA PRIVATE LIMITED
August 29, 2016
AYUB Vs. STATE OF NCT OF DELHI
January 4, 2016
AYUB @ MUNNA Vs. STATE OF NCT OF DELHI
September 14, 2016
AZAD SINGH Vs. UNION OF INDIA AND ORS.
April 1, 2016
AZAD SINGH & ORS Vs. STATE N C T OF DELHI AND ANR
September 5, 2016
AZAD SINGH HOODA Vs. DELHI TECHNOLOGY UNIVERSITY & ORS
September 19, 2016
AZAD SINGH SOLANKI Vs. PUNJAB NATIONAL BANK
July 7, 2016
AZHARUDDIN AND ORS. Vs. STATE GOVT. OF N.C.T. OF DELHI AND ORS.
March 4, 2016
AZIM KHAN Vs. STATE (GOVT OF NCT OF DELHI)
May 30, 2016
AZIZ UR REHMAN & ORS Vs. STATE (NCT OF DELHI) & ORS
May 24, 2016
B Vs. UC
January 25, 2016
B L KAPUR MEMORIAL HOSPITAL Vs. KOTHARI ASSOCIATES PVT LTD.
November 24, 2016
B S BHALLA Vs. DDA
April 29, 2016
B. C. JAIN Vs. RAJINDER
January 19, 2016
B. KAPOOR Vs. UNION OF INDIA THROUGH: SR.DEN/C/NORTHERN RAILWAY
February 12, 2016
B.B. SHARMA Vs. UOI
January 8, 2016
B.L. BISHNOI Vs. UNION OF INDIA AND ORS.
February 12, 2016
B.L. KASHYAP AND SONS LTD. Vs. AIRPORT AUTHORITY OF INDIA
October 6, 2016
B.P. JAIN AND ASSOC. AND ORS. Vs. COMMISSIONER OF INCOME TAX
February 1, 2016
B.S. BAMHRAH Vs. UNION OF INDIA AND ORS.
February 2, 2016
B.T. MANGLANI Vs. DELHI DEVELOPMENT AUTHORITY & ANR.
June 2, 2016
BABA SAHEB AMBEDKAR HOSPITAL & ANR Vs. ANITA & ANR
August 9, 2016
BABBLOO AND ORS. Vs. STATE (N.C.T. OF DELHI)
January 15, 2016
BABITA @ KAVITA Vs. STATE & ORS.
September 9, 2016
BABITA @ PINKI Vs. SUNIL SHARMA
August 11, 2016
BABITA YADAV Vs. NARENDRA AGGARWAL
April 1, 2016
BABU Vs. STATE (NCT OF DELHI)
April 22, 2016
BABU LAL MITHARWAL Vs. UNION OF INDIA AND ORS
August 31, 2016
BABY DIVYANSHI BISHT & ORS Vs. VASANT VALLEY SCHOOL & ORS
August 19, 2016
BABY PRIYA KUMARI (MINOR) Vs. BLUBELLS SCHOOL INTERNATIONAL & ANR
August 12, 2016
BABY RADHIKA GUPTA & ANR Vs. ORIENTAL INSURANCE CO LTD
August 17, 2016
BADKU Vs. STATE
June 2, 2016
BADOL FARAZI Vs. THE STATE
May 6, 2016
BAHADUR SINGH Vs. DELHI TRANSPORT CORPORATION
December 8, 2016
BAHADUR SINGH YADAV Vs. MAHENDER PAL GUPTA AND ORS.
February 17, 2016
BAJAJ ALLIANZ GENERAL Vs. NARENDER SINGH
May 20, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. IZHAR AHMAD AND ORS.
March 16, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. USHA GUPTA
April 8, 2016
BAJRANG FABRICS PVT. LTD. Vs. COMMISSIONER OF VAT & ANR.
June 2, 2016
BAJRANG GUPTA Vs. CBI
February 26, 2016
BAL KISHAN BANSAL Vs. JAMMU & KASHMIR BANK LTD. & ANR
March 30, 2016
BAL KISHAN CHAUHAN AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 5, 2016
BAL KRISHAN AND OTHERS Vs. STATE AND OTHERS
March 28, 2016
BALAJI ACTION BUILDWELL Vs. UNION OF INDIA
May 13, 2016
BALAJI METAL Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI-II
February 15, 2016
BALBIR S TOMAR Vs. UNION OF INDIA & ANR
August 17, 2016
BALKAR SINGH Vs. UNION OF INDIA & OTHERS
September 7, 2016
BALRAM SAHU Vs. UNION OF INDIA & OTHERS
May 30, 2016
BALVINDER PAL SINGH & ANR Vs. STATE & ANR
August 19, 2016
BALVINDER SINGH BEDI & ANR Vs. AMIT CHADHA
August 3, 2016
BALVIR S TOMAR Vs. UNION OF INDIA & ANR.
February 9, 2016
BALWAN SINGH Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA & ORS
September 16, 2016
BANDHU SYSTEMATIX PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
May 24, 2016
BANDHU SYSTEMATIX PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
May 30, 2016
BANEY SINGH & ORS Vs. STATE
September 9, 2016
BANI SINGH Vs. UNION OF INDIA AND ORS.
July 12, 2016
BANSHIDHAR CHITS Vs. CHANDRA PRAKASH AGGARWAL
July 11, 2016
BANYAN TREE HOLDING (P) LIMITED Vs. MR. JAMSHYAD SETHNA AND ANR
July 22, 2016
BASIULLAH Vs. STATE
May 30, 2016
BATASHO DEVI Vs. REKHA & ORS
February 25, 2016
BBC WORLDWIDE LIMITED Vs. ASST. DIRECTOR OF INCOME TAX, CIRCLE 1(1)
March 21, 2016
BCH ELECTRIC LIMITED Vs. EATON CORPORATION AND ANR.
June 3, 2016
BEEHIVE TECHNOLOGIES PRIVATE LIMITED Vs. BEEHIVE SYSTEMS PRIVATE LIMITED
January 13, 2016
BEENA KUMARI Vs. RAJ KUMAR
August 16, 2016
BEENA SHARMA AND ORS. Vs. SARLA PAUL AND ORS.
March 8, 2016
BEERBALI Vs. STATE
May 24, 2016
BENARA BEARINGS & PISTONS LTD. Vs. MAHLE ENGINE COMPONENTS INDIA PVT. LTD.
August 26, 2016
BENGAL POLYSACKS Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT)
November 21, 2016
BENGAL WATERPROOF LTD. Vs. UOI AND ORS.
February 18, 2016
BHAGAT SINGH @ SONU Vs. THE STATE
April 18, 2016
BHAGIRATH VERMA Vs. DADA DEV MANDIR PRABANDHAK SABHA (BARAH GAON) PALAM
September 26, 2016
BHAGMAL (DECEASED) THRU. LRS Vs. UOI & ORS.
May 13, 2016
BHAGTI RAM PANDEY Vs. STATE NCT OF DELHI
February 2, 2016
BHAGWAN DAS KEWAL RAMANI Vs. ISHU RAMANI & ANR
September 22, 2016
BHAGWAN DASS Vs. STATE
May 16, 2016
BHAJAN LAL SHARMA Vs. STATE (GOVT OF NCT OF DELHI) & ORS.
August 1, 2016
BHANDARI ENGINEERS & BUILDERS PVT. LTD. Vs. MAHARIA RAJ JOINT VENTURE AND ORS.
January 11, 2016
BHANWAR PAL Vs. THE CHIEF SECRETARY AND ORS.
April 5, 2016
BHARAT Vs. STATE (NCT OF DELHI)
June 1, 2016
BHARAT Vs. STATE
July 12, 2016
BHARAT BHASKAR & ORS Vs. STATE & ANR
September 9, 2016
BHARAT BHUSHAN Vs. ABDUL GHAFFAR
March 16, 2016
BHARAT BHUSHAN @ BHAGWAN DAS Vs. RAJESH & ANR
October 17, 2016
BHARAT BHUSHAN YADAV Vs. RELIANT CONSTRUCTIONS PVT LTD & ORS
September 15, 2016
BHARAT BIJLEE LIMITED AND ORS. Vs. COMMISSIONER OF TRADE & TAXES AND ORS.
February 18, 2016
BHARAT HOTELS LTD. Vs. COMMISSIONER OF C. EX., CUS. & SERVICE TAX
January 18, 2016
BHARAT SANCHAR NIGAM LTD. Vs. NATIONAL TELECOM OF INDIA LTD. AND ORS.
January 5, 2016
BHARAT SINGH Vs. GOVT OF NCT OF DELHI AND ORS
September 1, 2016
BHARAT SINGH Vs. UNION OF INDIA
May 16, 2016
BHARAT SINGH Vs. STATE
November 30, 2016
BHARAT VASUDEV KHATER AND ORS. Vs. RELIGARE FINVEST LTD.
February 1, 2016
BHARTI AIRTEL LIMITED & ORS Vs. UNION OF INDIA
May 11, 2016
BHARTI AIRTEL LTD. AND ANOTHER Vs. UOI AND ANOTHER
December 19, 2016
BHARTI INFRATEL LIMITED Vs. SISTEMA SHYAM TELE SERVICES LIMITED
July 8, 2016
BHATIA ENTERPRISES Vs. SUBHASH ARORA
January 19, 2016
BHAWANJEET SINGH Vs. DIWAN SINGH
July 11, 2016
BHERU LAL Vs. STATE
December 21, 2016
BHIM SEN SINGH Vs. THE UNIVERSITY OF DELHI AND ORS.
January 7, 2016
BHIM SHANKAR THAKUR Vs. DELHI UNIVERSITY AND ANR.
October 5, 2016
BHIM SINGH Vs. GOVT OF NCT OF DELHI & ANOTHER
December 20, 2016
BHIM SINGH BISHT Vs. THE STATE GOVT OF NCT OF DELHI & ORS
July 25, 2016
BHIM SINGH TANWAR Vs. COLLECTOR OF STAMPS AND ANOTHER
April 5, 2016
BHOLA NATH SHARMA AND ORS. Vs. UNION OF INDIA AND ORS.
March 23, 2016
BHOLA RAM PATEL Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
May 18, 2016
BHOLA RAM PATEL Vs. NEW DELHI MUNICIPAL COUNCIL AND ANR.
September 27, 2016
BHOLA RISHI Vs. STATE OF NCT OF DELHI
May 16, 2016
BHUMIKA Vs. THE HERITAGE SCHOOL
April 1, 2016
BHUPENDER Vs. STATE
May 25, 2016
BHUPINDER AUTO INTERNATIONAL Vs. COMMISSIONER, TRADE & TAXES AND ORS.
January 29, 2016
BHUPINDER KALRA Vs. PARAMJIT KAUR & ORS
September 29, 2016
BHUPINDER SINGH Vs. DRI
September 28, 2016
BHUSHAN KUMAR KHANNA Vs. ASHA DEVI
August 16, 2016
BIHARI MUKHIYA Vs. STATE (GNCT OF DELHI)
May 30, 2016
BIJENDER KUMAR Vs. FINANCIAL COMISSIONER, GOVT. OF NCT OF DELHI & ORS
July 26, 2016
BIJENDER SINGH Vs. STATE
April 25, 2016
BIJENDER SINGH @ RAJU PARCHA Vs. STATE (GOVT OF NCT DELHI)
May 10, 2016
BIMLA INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND ORS.
January 6, 2016
BIMLESH KUMAR BABUL Vs. STATE ( NCT OF DELHI) & ORS
September 30, 2016
BINDA DEVI Vs. DABBOO YADAV @ SANJEEV YADAV
September 7, 2016
BINDU SHARMA Vs. STATE
September 8, 2016
BINU CHAUDHARY Vs. LT. GOVERNOR OF DELHI AND ORS.
March 17, 2016
BISHAMBER Vs. STATE OF DELHI
December 16, 2016
BISMILLAH Vs. STATE
May 13, 2016
BLUE COAST HOTELS LIMITED Vs. KAMAL SHARMA & ORS
February 5, 2016
BLUE HORIZON IT SOLUTIONS PVT. LTD. Vs. ANUJ BAIRATHI
August 5, 2016
BLUEBERRY BOOKS Vs. GOOGLE INDIA PVT. LTD
May 25, 2016
BOBY Vs. STATE (NCT OF DELHI)
July 14, 2016
BODO HERBERT GARBE Vs. CBI & ANR.
February 11, 2016
BPI (INDIA) PVT LTD & ORS Vs. CREATION FOR CHILDREN INTERNATIONAL NV
August 8, 2016
BRAHAMA DEVI Vs. STATE OF NCT OF DELHI AND ANR
January 29, 2016
BRIG A.K. BHUTANI Vs. M/S. CENTRAL WAREHOUSING CORPORATION & ORS.
May 10, 2016
BRIGH. KRISHNA NANDAN, VSM (RETD.) Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
October 4, 2016
BRIGHT EXPORT LIMITED Vs. CENTRAL BOARD OF TRUSTEES,EPF ORGANISATION
September 8, 2016
BRIGHT EXPORT LIMITED Vs. CENTRAL BOARD OF TRUSTEES, EPF ORGANISATION
March 21, 2016
BRIGHT LIFECARE PRIVATE LIMITED Vs. STATE
May 16, 2016
BRIJ LAL Vs. STATE (NCT OF DELHI)
December 7, 2016
BRIJ LAL & SONS Vs. D D A
September 8, 2016
BRIJ PAL Vs. SANT RAM
February 1, 2016
BRIJESH KUMAR GUPTA AND ORS. Vs. STATE AND ANR.
August 31, 2016
BRIJESH YADAV Vs. STATE (NCT OF DELHI)
February 1, 2016
BRILLIANT METALS PVT. LTD. Vs. COMMISSIONER OF TRADE & TAXES
February 3, 2016
BRITISH SPRINGS CO. AND ANOTHER Vs. MOTILAL BANARSI DASS
May 5, 2016
BSES RAJDHANI POWER LTD AND OTHERS Vs. NAVAL SINGH
February 8, 2016
BSES RAJDHANI POWER LTD THR ITS AUTHORISED SIGNATO Vs. I D SHARMA & ORS
July 22, 2016
BSES YAMUNA POWER LTD & ORS Vs. MAHINDER KUMAR
August 5, 2016
BSES YAMUNA POWER LTD. Vs. SH. M.C. GOEL
July 29, 2016
BSES YAMUNA POWER LTD. & ANR. Vs. M/S. TALUPULA ENGG. CO.
January 22, 2016
BSES YAMUNA POWER LTD. & ORS. Vs. MAHENDER KUMAR
May 24, 2016
BUDDHI VIDHATAJAN KALYAN SAMITI Vs. UNION OF INDIA & ANR.
December 15, 2016
BULLION AND JEWELLERS ASSOCIATION Vs. UNION OF INDIA
April 26, 2016
BUMIHIWAY(M)SDN,BHD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
November 17, 2016
BURGER KING CORPORATION Vs. MR SHAMEEK & ANR
May 2, 2016
BWL LTD Vs. UOI
May 9, 2016
CAIRN INDIA LIMITED & ORS Vs. DIRECTORATE GENERAL OF FOREIGN TRADE & ORS
October 18, 2016
CAMPAIGN FOR PEOPLE PARTICIPATION IN DEVELOPMENT PLANNING Vs. GOVERNOR OF NCT OF DELHI & ORS.
January 7, 2016
CANARA BANK Vs. GULZARI LAL KWATRA
December 6, 2016
CANARA BANK Vs. P.N. SHUKLA AND ORS.
January 18, 2016
CANBANK FINANCIAL SERVICES LTD. Vs. SFL INDUSTRIES LTD. & ANR.
November 9, 2016
CANON INDIA PVT. LTD. Vs. DY. COMMISSIONER OF CUSTOMS, NEW DELHI
February 8, 2016
CAPRI BATHAID PRIVATE LIMITED Vs. COMMISSIONER OF TRADE & TAXES
March 2, 2016
CAPT. TEJ KISHAN RAINA Vs. DR. NIRMAL RAINA & ORS.
April 19, 2016
CAPTAIN CHARMAINE KAULA & ORS. Vs. RATAN KAULA & ORS.
July 27, 2016
CARAVAN FREIGHT CARRIER PRIVATE LIMITED & ORS Vs. DEEPAK HARISINGH LULLA & DEEPAK LULLA & ANR
August 24, 2016
CARLSBERG INDIA PRIVATE LIMITED Vs. UNION OF INDIA & ORS.
August 5, 2016
CARTIER INTERNATIONAL AG AND ORS. Vs. GAURAV BHATIA AND ORS.
January 4, 2016
CBSE Vs. MOUNT CARMEL SCHOOL SOCIETY AND ORS.
January 15, 2016
CEAT LIMITED Vs. THE CENTRAL BOARD OF DIRECT TAXES AND ORS.
April 7, 2016
CELLULAR OPERATORS ASSOCIATION OF INDIA AND ORS. Vs. TELECOM REGULATORY AUTHORITY OF INDIA AND ORS.
February 29, 2016
CENTRAL BOARD OF FILM CERTIFICATION & ANR. Vs. PANKAJ BUTALIA & ANR.
February 15, 2016
CENTRAL BOARD OF TRUSTEES EPF Vs. ST. MICHAELS SCHOOL DURGAPUR
August 23, 2016
CENTRAL BUREAU OF INVESTIGATION Vs. RAJA BHATTACHARYA AND ORS.
January 14, 2016
CENTRAL BUREAU OF INVESTIGATION Vs. OM ARORA & ORS
June 2, 2016
CENTRAL BUREAU OF INVESTIGATION Vs. GOVT OF NCT OF DELHI & ANR
February 10, 2016
CENTRAL COAFIELDS LTD Vs. ANIL RUBBER MILLS PVT LTD
May 4, 2016
CENTRAL COTTAGE INDUSTRIES CORPORATION OF INDIA LT Vs. M TEX EXPORTS PVT LTD
September 8, 2016
CENTRAL ELECTRICITY SUPPLY UTILITY OF ODISHA Vs. UNION OF INDIA AND ORS.
March 23, 2016
CENTRAL SECRETARIAT STENOGRAPHERS SERVICE ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ANR.
October 20, 2016
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. UOI AND ANR
January 13, 2016
CEPCO INDUSTRIES PVT LTD Vs. NARINDER PAL SINGH CHAWLA
July 11, 2016
CHAIRMAN (S.S.C.) Vs. AJAY MEHRA
July 27, 2016
CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES, & ANR. Vs. SHIVA NANDAN PRASAD & ANR.
July 19, 2016
CHAMANLAL VERMA & ORS Vs. STATE & ANR
August 4, 2016
CHANCELLOR, MASTERS & SCHOLARS OF UNIVERSITY OF OX Vs. RAMESHWARI PHOTOCOPY SERVICES & ANR
September 16, 2016
CHANDAN Vs. STATE
June 3, 2016
CHANDAN SINGH Vs. MTNL HAVING REGISTERED OFFICE AT MAHANAGAR DOORSAN
August 23, 2016
CHANDAN SINGH Vs. STATE
November 3, 2016
CHANDER BHAN Vs. STATE AND ORS.
January 15, 2016
CHANDER PRAKASH Vs. VED PRAKASH
September 16, 2016
CHANDER SINGH Vs. STATE
June 3, 2016
CHANDER WATI Vs. BABITA
July 18, 2016
CHANDERJEET KUMAR @ KISHAN Vs. STATE
September 20, 2016
CHANDERKANTA PRIVATE ITI Vs. DIRECTORATE GENERAL OF TRAINING AND ANR
December 22, 2016
CHANDINI SRIVASTAVA Vs. CBI AND ORS.
February 9, 2016
CHANDOK MACHINERIES Vs. S N SUNDERSON & CO
September 19, 2016
CHANDRA PRABHU MARKETING PVT. LTD. AND ORS. Vs. LT. GOVERNOR & ORS.
September 27, 2016
CHANDRAKANT JHA Vs. STATE
January 27, 2016
CHANDRASHEKHAR PANDEY & ANR Vs. STATE (NCT OF DELHI) & ANR
August 22, 2016
CHARAN DAS Vs. UNION OF INDIA & ORS
May 30, 2016
CHATTER (DECEASED) THRU LRS Vs. FINANCIAL COMMISSIONER OF DELHI & ORS.
March 22, 2016
CHAUDHARY SKIN TRADING COMPANY Vs. PR. COMMISSIONER OF INCOME TAX
November 2, 2016
CHAUHAN ABHINAVSINGH ABHIMANYUSINGH AND ANR Vs. ALL INDIAN INSTITUTE OF MEDICAL SCIENCES
October 5, 2016
CHENNAI-ENNORE PORT ROAD CO. LTD. Vs. RDS PROJECT LTD.
March 15, 2016
CHERAN ENTERPRISES PVT. LTD. Vs. DATA ACCESS INDIA LTD. AND ORS.
July 22, 2016
CHETAN MALHOTRA Vs. LALA RAM
May 13, 2016
CHETAN SHARMA Vs. STATE & ANOTHER
November 17, 2016
CHETRAM SAINI Vs. STATE (NCT OF DELHI)
January 21, 2016
CHIEF CONTROLLING REVENUE AUTHORITY Vs. STATE
June 3, 2016
CHIEF SECRETARY & ORS Vs. JITENDER KUMAR BHATIA
August 23, 2016
CHIEF. ENGG. DELHI ADMN. KASH. G Vs. DELHI FLOOD CONTROL MAZDOOR UNION
July 14, 2016
CHITRA JAGJIT SINGH Vs. THE INDIAN PERFORMING RIGHTS SOCIETY AND ORS.
March 14, 2016
CHITRA JAGJIT SINGH Vs. THE INDIAN PERFORMING RIGHT SOCIETY LIMITED AND ORS.
March 16, 2016
CHITRA SAINI Vs. STATE & ANR
September 21, 2016
CHITRA SHARMA Vs. AIRLINE ALLIED SERVICES LTD. & ORS
November 30, 2016
CHITRANJAN DEV GOEL AND OTHERS Vs. STATE (NCT OF DELHI) AND OTHERS
March 21, 2016
CHITTAR LEKHA Vs. GANGA RAM
May 18, 2016
CHURCHILL BROTHERS SPORTS CLUB PVT. LTD. Vs. UNION OF INDIA AND ORS.
January 5, 2016
CITICORP INTERNATIONAL LTD Vs. SHIV-VANI OIL & GAS EXPLORATION
July 8, 2016
CO-OPERATIVE CO. LTD. Vs. D.T.T.D.C. AND ORS.
January 4, 2016
COL DEVINDER SHERAWAT Vs. DEPUTY COMMISSIONER SDMC AND ORS.
September 15, 2016
COL. DEVINDER SEHRAWAT Vs. SOUTH DELHI MUNICIPAL CORPORATION & ANR.
August 17, 2016
COL. KALYAN SINGH THR. HIS LR. Vs. WIMPY INTERNATIONAL LTD. AND ORS.
January 29, 2016
COLONEL RAMANJIT SINGH KAPANY SENA MEDAL Vs. UNION OF INDIA
May 18, 2016
COLUMBIA HOLDINGS PRIVATE LIMITED Vs. SSP DEVELOPERS PVT. LTD.
August 11, 2016
COLUMBIA SPORTSWEAR COMPANY Vs. HARISH FOOTWEAR & ANR
September 22, 2016
COMBA TELECOM LIMITED Vs. S. TEL PRIVATE LTD.
February 29, 2016
COMBA TELECOM LTD Vs. S TEL PVT LTD
August 22, 2016
COMET HEALTHCARE AND CONSULTING PRIVATE LIMITED AND ORS. Vs. R.G. SCIENTIFIC ENTERPRISES PRIVATE LIMITED
February 10, 2016
COMFORT INTECH LIMITED Vs. UNION OF INDIA & ANR
August 23, 2016
COMMISSIONER OF C. EX., DELHI-II Vs. SOM PAN PRODUCTS ALLOYS PVT. LTD.
January 11, 2016
COMMISSIONER OF CENTRAL EXCISE DELHI-I Vs. THE HEELS AND ORS.
February 8, 2016
COMMISSIONER OF CENTRAL EXCISE DELHI-II Vs. GANPATI ROLLINGS PVT. LTD. & ANR.
May 31, 2016
COMMISSIONER OF CUS. (AIR CARGO EXPORT) Vs. STUPA CONSULTING PVT. LTD.
May 27, 2016
COMMISSIONER OF CUS. (PREVENTIVE), NEW DELHI Vs. SAVI VISION PVT. LTD.
May 27, 2016
COMMISSIONER OF EXCISE ENTERTAINMENT Vs. M/S POLO AMUSEMENT PARK LTD. & ORS.
April 22, 2016
COMMISSIONER OF INCOME TAX Vs. ORACLE INDIA PVT.LTD.
July 12, 2016
COMMISSIONER OF INCOME TAX Vs. AMAR UJALA PUBLICATION LTD
May 11, 2016
COMMISSIONER OF INCOME TAX Vs. HERBALIFE INTERNATIONAL INDIA PVT. LTD.
May 13, 2016
COMMISSIONER OF INCOME TAX Vs. SALORA INTERNATIONAL LTD.
May 13, 2016
COMMISSIONER OF INCOME TAX Vs. HALLIBURTON EXPORT INC.
July 11, 2016
COMMISSIONER OF INCOME TAX Vs. JANATA PARTY
March 23, 2016
COMMISSIONER OF INCOME TAX Vs. HARJEEV AGGARWAL
March 10, 2016
COMMISSIONER OF INCOME TAX Vs. VATIKA LANDBASE PVT. LTD.
February 26, 2016
COMMISSIONER OF INCOME TAX Vs. DHARAMPAL SATYAPAL
January 6, 2016
COMMISSIONER OF INCOME TAX Vs. M/S NAV SANSAR AGRO PRODUCTS
November 16, 2016
COMMISSIONER OF INCOME TAX Vs. M/S BHUSHAN STEELS AND STRIPS LTD.
December 1, 2016
COMMISSIONER OF INCOME TAX Vs. BDR BUILDERS AND DEVELOPERS LTD
May 4, 2016
COMMISSIONER OF INCOME TAX (E) Vs. PUSHPAWATI SINGHANIA RESEARCH INSTITUTE FOR LIVER, RENAL AND DIGESTIVE DISEASES
March 29, 2016
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. MONARCH EDUCATIONAL SOCIETY
February 3, 2016
COMMISSIONER OF INCOME TAX DELHI Vs. M/S ANSAL HOUSING AND CONSTRUCTION
July 26, 2016
COMMISSIONER OF INCOME TAX DELHI Vs. M.M. AQUA TECHNOLOGIES LTD.
July 22, 2016
COMMISSIONER OF INCOME TAX DELHI Vs. LATE SH. K.M. BIJLI THRU LRS
December 15, 2016
COMMISSIONER OF INCOME TAX DELHI IV Vs. DLF UNIVERSAL LTD.
December 21, 2016
COMMISSIONER OF INCOME TAX DELHI-II Vs. CARGILL FOOD INDIA LIMITED
February 19, 2016
COMMISSIONER OF INCOME TAX DELHI-XI Vs. INDIAN NATIONAL CONGRESS (I)/ALL INDIA CONGRESS COMMITTEE
March 23, 2016
COMMISSIONER OF INCOME TAX, DELHI-7 Vs. DLF HILTON HOTELS
May 10, 2016
COMMISSIONER OF INCOME TAX-2 Vs. CENTRAL WAREHOUSING CORPORATION LTD.
January 8, 2016
COMMISSIONER OF INCOME TAX-IV Vs. GALLIUM INDUSTRIES LTD.
January 27, 2016
COMMISSIONER OF INCOME TAX-IX Vs. AMAN KHERA
August 3, 2016
COMMISSIONER OF POLICE Vs. KARAM CHAND
July 19, 2016
COMMISSIONER OF POLICE AND ORS. Vs. RAVINDER SOLANKI
March 28, 2016
COMMISSIONER OF WEALTH TAX Vs. MOHAN EXPORTS INDIA P. LTD
May 16, 2016
COMMISSIONER, COMMERCIAL TAX, GOVT. OF MADHYA PRADESH Vs. THE OFFICIAL LIQUIDATOR AND ORS.
April 7, 2016
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN Vs. DHARMENDRA SINGH
February 1, 2016
COMMON CAUSE, A REGD. SOCIETY Vs. BAHUJAN SAMAJ PARTY
July 7, 2016
COMMR. OF INCOME TAX-DELHI Vs. MANSAROVAR COMMERCIAL P. LTD. AND ORS.
February 22, 2016
COMMUNICATION WORLD Vs. COMMISSIONER, TRADE AND TAXES
July 27, 2016
COMMUNITY WELFARE BANQUET ASSOCIATION DELHI Vs. GOVT. OF NCT OF DELHI AND ORS.
October 6, 2016
CONCEPT INFRACON PVT. LTD. Vs. HIMALAYA CREST POWER LTD.
January 27, 2016
CONCLAVE PHARMA PVT LTD. Vs. GOVT OF NCT OF DELHI & ANR.
May 16, 2016
CONCORDE RESIDENTIAL SCHOOLS KERALA PVT LTD Vs. ICICI BANK LIMITED & ORS
September 2, 2016
CONSOLIDATED FINVEST AND INVESTMENTS LIMITED Vs. BUDHIYAMARKETING PRIVATE LIMITED
December 19, 2016
CONSUMER FINANCIAL SERVICES LIMITED Vs. L&T HOUSING FINANCE LIMITED
August 29, 2016
CONTINENTAL CARRIERS Vs. COMMISSIONER OF INCOME TAX, NEW DELHI
April 26, 2016
COOPER PHARMA Vs. D.G.F.T.
December 7, 2016
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. GURVINDER SINGH & ANR
August 16, 2016
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. MAHESH KUMAR GUPTA & ANR
August 12, 2016
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF I Vs. B K DHINGRA & ANR
September 22, 2016
COUNCIL OF INSTT OF CHARTERED ACC OF INDIA Vs. UMA SHANKAR JHA & ANR.
August 11, 2016
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. DEEPAK JAIN AND ANR.
August 4, 2016
COURT ON ITS MOTION Vs. DHIRAJ JAIN
February 24, 2016
COURT ON ITS OWN MOTION Vs. DEEPAK KHOSLA
February 22, 2016
CREONS INFRASTRUCTURE PVT LTD Vs. LIFESTYLE INTERNATIONAL PVT LTD
August 29, 2016
CRESENT ELECTRO SECURITY SYSTEMS PVT. LTD. Vs. BROADCAST ENGINEERING CONSULTANTS INDIA LTD.
February 17, 2016
CROWN HEIGHT OWNERS WELFARE ASSOCIATION Vs. JACKSONS DEVELOPERS PRIVATE LIMITED AND ORS.
March 28, 2016
CRUST FRANCHISE PTY LTD Vs. RNHK INDIA FOOD PRIVATE LIMITED & OTHERS
August 24, 2016
CT. DASHRATH AND ORS Vs. COMMISSIONER OF POLICE & ORS
November 16, 2016
CT. DRV. ISMAIL KHAN Vs. UOI AND ORS.
May 9, 2016
CT/GD NARENDRA KUMAR Vs. SH N K RAGHUPATHI & ANR
August 30, 2016
CUB PTY LIMITED Vs. UOI & ORS
July 25, 2016
CUSTOMS Vs. SURENDER KUMAR JAIN & ORS
September 7, 2016
D K GARG & ORS Vs. CENTRAL BUREAU OF INVESTIGATION
August 4, 2016
D.D.A. Vs. ANANT RAJ AGENCIES AND ORS.
January 4, 2016
D.D.A. Vs. ANANT RAJ AGENCIES
January 5, 2016
D.K. KAUNTAE Vs. SURESH KUMAR (HAVILDAR)
October 6, 2016
D.K.C. Vs. K.C. AND ORS.
January 12, 2016
D.P. MULCHANDANI Vs. FCI AND ORS.
March 18, 2016
DALBIR SINGH Vs. STATE (GNCT OF DELHI)
January 8, 2016
DALBIR SINGH DAGAR & ORS Vs. THE STATE (GOVT OF NCT OF DELHI)
April 19, 2016
DALIP KUMAR ATAL Vs. STATE (NCT OF DELHI) & ANR
August 4, 2016
DALIP SINGH Vs. UOI AND ORS.
March 15, 2016
DALIP SINGH Vs. STATE GOVT. OF NCT OF DELHI & ORS
July 29, 2016
DALJEET Vs. STATE OF DELHI
February 24, 2016
DANISH & ORS Vs. STATE
September 9, 2016
DAP BUILDCON PVT. LTD. Vs. B.B. LAL AGGARWAL
December 16, 2016
DARIO VUANELLO Vs. CUSTOMS
January 29, 2016
DARSHAN TRUST AND ORS Vs. SUB REGISTRAR III
August 24, 2016
DARSHNA Vs. STATE (GOVT OF NCT DELHI)
August 19, 2016
DART INDUSTRIES INC & ANR. Vs. TECHNO PLAST & ORS.
July 21, 2016
DARYAO SINGH Vs. STATE & ORS
September 22, 2016
DASHRATH SINGH Vs. ANDHRA BANK & ORS.
May 10, 2016
DATA INFOSYS LTD. AND ORS. Vs. INFOSYS TECHNOLOGIES LTD.
February 5, 2016
DATAWIND INNOVATIONS PRIVATE LIMITED Vs. INDUS MOBILE DISTRIBUTION PRIVATE LIMITED & ORS.
June 3, 2016
DAULAT @ KALIA Vs. STATE NCT OF DELHI
May 4, 2016
DAVINDER BAKSHI & ORS Vs. STATE NCT OF DELHI & ANR
May 24, 2016
DAVINDER KUMAR Vs. UNION OF INDIA & ORS
July 13, 2016
DAVINDER SINGH DAWER Vs. STATE & ANR
September 2, 2016
DCM SHRIRAM INDUSTRIES LTD. Vs. UNION OF INDIA
May 25, 2016
DDA Vs. BHAIRON JI MANDIR SAMITI AND ORS.
February 18, 2016
DDA Vs. SHALINI KANWAR
May 18, 2016
DECCAN CHRONICLE HOLDINGS LTD Vs. RESERVE BANK OF INDIA AND ANR
September 23, 2016
DEEKSHA MADAAN Vs. DIRECTORATE OF EDUCATION & ORS
September 15, 2016
DEEP CHAND NAG Vs. UNION OF INDIA AND ORS.
January 4, 2016
DEEPAK Vs. STATE (NCT OF DELHI)
November 11, 2016
DEEPAK Vs. STATE AND ANR.
September 30, 2016
DEEPAK & CO Vs. UNION OF INDIA & ORS
September 20, 2016
DEEPAK AGGARWAL Vs. STATE & ANR.
December 9, 2016
DEEPAK CHAUHAN AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 5, 2016
DEEPAK DABRAL AND ORS. Vs. GOVT. OF DELHI AND ORS.
April 8, 2016
DEEPAK JAIN Vs. KAMAL GARG
October 5, 2016
DEEPAK KHOSLA Vs. PRAMOD KUMAR AND ORS.
June 2, 2016
DEEPAK KUMAR Vs. COMMISSIONER OF POLICE AND ANR
August 8, 2016
DEEPAK KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES & ORS.
July 22, 2016
DEEPAK KUMAR Vs. OFFICE OF THE DISTRICT AND SESSIONS JUDGE (HQS) & ORS.
November 17, 2016
DEEPAK KUMAR & ORS Vs. GOVT OF NCT OF DELHI & ANR
August 29, 2016
DEEPAK LOMAS & ORS Vs. STATE (NCT OF DELHI) & ANR
August 19, 2016
DEEPAK MALIK Vs. THE STATE (GOVT OF NCT OF DELHI)
May 30, 2016
DEEPAK MOHAN Vs. UNION OF INDIA & ORS
August 31, 2016
DEEPAK RAI Vs. STATE ( GNCT OF DELHI)
July 12, 2016
DEEPAK SHARMA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
September 16, 2016
DEEPAK SINGH Vs. STATE
May 25, 2016
DEEPAK TYAGI & ORS Vs. UNION OF INDIA
July 12, 2016
DEEPIKA PRASHAR & ANR Vs. SUMAN SINGH VIRK AND ANR
August 4, 2016
DEEPU Vs. STATE
May 25, 2016
DELHI COOPERATIVE HOUSING FINANCE CORPORATION LTD. AND ANR. Vs. LOVE GOPAL BHARDWAJ
August 12, 2016
DELHI DEVELOPMENT AUTHORITY Vs. RAMESH CHAND & ORS
May 3, 2016
DELHI DEVELOPMENT AUTHORITY Vs. SUBHASH CHAND
July 18, 2016
DELHI DEVELOPMENT AUTHORITY Vs. SHRI SUDIP KUMAR LAHIRI
July 26, 2016
DELHI DEVELOPMENT AUTHORITY Vs. SMT. RAJPATI DEVI
October 24, 2016
DELHI DEVELOPMENT AUTHORITY Vs. SK ENTERPRISES
September 15, 2016
DELHI DEVELOPMENT AUTHORITY Vs. MADHUR KRISHNA
January 12, 2016
DELHI DEVELOPMENT AUTHORITY Vs. KHEM CHAND AND ORS.
March 2, 2016
DELHI DEVELOPMENT AUTHORITY Vs. CHETAN SWAROOP & ORS
May 24, 2016
DELHI DEVELOPMENT AUTHORITY Vs. HUMAN CARE MEDICAL CHARITABLE TRUST
February 2, 2016
DELHI DEVELOPMENT AUTHORITY Vs. BIRENDER SINGH AND ANOTHER
October 21, 2016
DELHI DEVELOPMENT AUTHORITY Vs. VASANT SURGICO MEDICAL CENTRE PVT. LTD. AND ORS.
February 25, 2016
DELHI DEVELOPMENT AUTHORITY Vs. M/S MANOHAR SINGH SAHNY & CO.
December 22, 2016
DELHI DEVELOPMENT AUTHORITY Vs. SH. ASHOK KUMAR
October 26, 2016
DELHI INFRA DEVELOPERS PRIVATE LIMITED Vs. PRALEEN CHOPRA & ANR
August 24, 2016
DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED Vs. UNION OF INDIA, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE AND OTHERS
October 27, 2016
DELHI JAL BOARD Vs. DALBIR SINGH RAWAT
August 5, 2016
DELHI MEAT MERCHANT ASSOCIATION Vs. EAST DELHI MUNICIPAL CORPORATION OF DELHI & ORS
May 31, 2016
DELHI MEDICAL ASSOCIATION Vs. PRINCIPAL SECRETARY (HEALTH) AND ORS.
April 8, 2016
DELHI METRO CORPORATION LTD. Vs. M/S.MARUTI ELECTRICALS & ANR.
May 16, 2016
DELHI OUTDOOR ADVERTISERS ASSOCIATION (REGD) Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
September 2, 2016
DELHI PUBLIC SCHOOL AND ANR. Vs. MANOJ BHANDARI AND ANR.
November 8, 2016
DELHI PUBLIC SCHOOL SOCIETY Vs. D.P.S. WORLD FOUNDATION AND ANR.
April 18, 2016
DELHI SIKH GURDWARA MANAGEMENT COMMITTEE & ANR. Vs. UNION OF INDIA & ORS.
March 29, 2016
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. CAPITAL INFRASTRUCTURE AND PROJECTS PVT. LTD.
December 23, 2016
DELHI SUBORDINATE SERVICES SELECTION BOARD Vs. PRAVEEN KUMAR
July 20, 2016
DELHI TRANSCO LIMITED Vs. KANHIYA LAL
September 26, 2016
DELHI TRANSPORT CORPORATION Vs. BALCHAND
August 22, 2016
DELHI TRANSPORT CORPORATION Vs. OM KANWAR
January 14, 2016
DELHI TRANSPORT CORPORATION Vs. RAJENDER KUMAR
September 30, 2016
DELHI TRANSPORT CORPORATION Vs. MOHINDER SINGH
September 14, 2016
DELHI TRANSPORT CORPORATION Vs. JAGDISH PRASAD
November 4, 2016
DELHI TRANSPORT CORPORATION Vs. SH. BALBIR SINGH
July 28, 2016
DELHI TRANSPORT CORPORATION Vs. VIVEK PURI
February 19, 2016
DELHI TRANSPORT CORPORATION Vs. RAJ PAL
February 5, 2016
DELHI TRANSPORT CORPORATION Vs. SH. BAL KISHAN
July 25, 2016
DELHI TRANSPORT CORPORATION Vs. PALE RAM
November 17, 2016
DELHI TRANSPORT CORPORATION Vs. BALBIR SINGH
November 16, 2016
DELHI TRANSPORT CORPORATION Vs. SHRI PALE RAM
February 5, 2016
DELHI TRANSPORT CORPORATION Vs. SH. DEV RAJ SINGH
January 27, 2016
DELHI TRANSPORT CORPORATION Vs. SHRI RAJBIR SINGH
February 12, 2016
DELHI TRANSPORT CORPORATION Vs. SHRI RAM KUMAR
February 11, 2016
DELHI TRANSPORT CORPORATION & ANR. Vs. NATIONAL INDUSTRIAL TRAINING CENTRE & ORS.
February 9, 2016
DELHI UNIVERSITY CONTRACT EMPLOYEES UNION AND ORS. Vs. UNIVERSITY OF DELHI AND ORS.
November 22, 2016
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. SHASHI MALIK AND ORS
September 1, 2016
DELHI URBAN SHELTER IMPROVEMENT BOARD Vs. KANWAR SINGH & ORS
August 29, 2016
DENSO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
February 29, 2016
DEPARTMENT OF ELECTRONICS AND INFORMATION TECHNOLOGY Vs. STAR INDIA PVT. LTD.
July 29, 2016
DEPARTMENT OF TELECOMMUNICATIONS Vs. SATYA PRAKASH & ORS.
May 30, 2016
DEPARTMENT OF TRANSPORT GOVERNMENT OF NCT OF DELHI Vs. STAR BUS SERVICES PVT. LTD.
March 11, 2016
DEPUTY COMMISSIONER OF POLICE Vs. BADLU PASWAN AND ORS.
February 19, 2016
DEPUTY DIRECTOR OF INCOME TAX Vs. VIRAGE LOGIC INTERNATIONAL
November 9, 2016
DESH RAJ Vs. STATE (GOVT OF NCT OF DELHI)
April 27, 2016
DESH RAJ SINGH GAUTAM Vs. SUNIL KUMAR
May 20, 2016
DESHRAJ Vs. UPSC & ANR.
July 13, 2016
DEV KANT KAMAT @ DEBU Vs. STATE (NCT OF DELHI)
July 13, 2016
DEV PRAKASH SHARMA Vs. STATE (GOVT OF NCT OF DELHI) & ORS
August 22, 2016
DEV RAJ Vs. STATE
November 28, 2016
DEV VRAT SINGH BAGHEL Vs. D A V PUBLIC SCHOOL & ORS
August 24, 2016
DEVAGIRI FARMS PVT. LTD Vs. SANJAY KAPUR
February 1, 2016
DEVANSH PRATAP KASHYAP Vs. DEEP PUBLIC SCHOOL & ORS
August 19, 2016
DEVENDER AND ORS. Vs. STATE OF DELHI
March 31, 2016
DEVENDER BANSAL & ANR Vs. STATE (NCT OF DELHI) & ANR
August 12, 2016
DEVENDER GOLA Vs. STATE AND ORS.
January 22, 2016
DEVENDER SINGH Vs. NATIONAL TECHNICAL RESEARCH ORGANIZATION
July 11, 2016
DHAN DEVI Vs. LAXMI DEVI & ORS.
December 16, 2016
DHANWANT KAUR Vs. STATE
October 4, 2016
DHANWANT KAUR BUTALIA AND ORS. Vs. GURU NANAK PUBLIC SCHOOL AND ORS.
January 14, 2016
DHARAM KAUR Vs. NARENDER
May 5, 2016
DHARAM VEER Vs. BHARAT SANCHAR NIGAM LIMITED & ORS
July 27, 2016
DHARAM VIR Vs. STATE
June 2, 2016
DHARAMBIR & ORS Vs. STATE ( NCT OF DELHI) & ANR
May 10, 2016
DHARMENDER Vs. STATE
June 3, 2016
DHARMENDER PAL SONI AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
February 1, 2016
DHARMENDRA YADAV Vs. UNION OF INDIA AND ORS.
July 29, 2016
DHARMVIR SINGH AND ORS Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS
August 26, 2016
DHEERAJ KUMAR TOKAS Vs. STATE (GOVT. OF NCT OF DELHI)
January 8, 2016
DHEERAJ SINGH Vs. COMMISSIONER OF POLICE AND ANOTHER
September 30, 2016
DHIRENDER AND ORS. Vs. THE STATE (DELHI ADMN.) AND ORS.
January 29, 2016
DHIRENDER KUMAR Vs. SANJIV KUMAR
December 20, 2016
DHRUV SHEORAN. Vs. STATE (NCT OF DELHI) AND ORS.
March 8, 2016
DHRUV VARMA AND ORS. Vs. ABN AMRO BANK NV AND ORS.
January 28, 2016
DILAWAR SINGH Vs. VINAY MAWANDIA AND ORS.
January 15, 2016
DILBAGH SINGH & ANR Vs. THE STATE NCT OF DELHI & ANR
May 16, 2016
DILEEP WANGOO & ANR Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY & ANR
May 20, 2016
DILEEP WANGOO & ANR. Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY & ANR.
June 17, 2016
DIN COOPERATIVE HOUSING SOCIETY LTD. Vs. SH. A.S. RANA AND ORS.
August 3, 2016
DINA NATH PUBLIC SCHOOL Vs. ASSISTANT P.F. COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
September 9, 2016
DINESH BHARDWAJ AND ANOTHER Vs. JANARDHAN SINGH AND OTHERS
August 22, 2016
DINESH CHAND GUPTA Vs. STATE
May 23, 2016
DINESH ELHENCE Vs. DELHI DEVELOPMENT AUTHORITY
November 28, 2016
DINESH GUPTA Vs. REGISTRAR OF COOPERATIVE SOCIETIES, DELHI & ORS
August 3, 2016
DINESH KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI)
August 24, 2016
DINESH KUMAR GUPTA Vs. UNION OF INDIA AND OTHERS
October 26, 2016
DINESH KUMAR UPADHYAY Vs. UNION OF INDIA AND ORS.
February 19, 2016
DINESH MISHRA Vs. STATE GOVERNMENT OF NCT DELHI AND ANOTHER
April 8, 2016
DINESH SAREEN & ANR. Vs. NAVIN SAREEN & ORS.
September 29, 2016
DINESH VERMA Vs. MUKESH KUMAR & ANR
August 22, 2016
DIPAK ARORA & ANR Vs. VIJAY BHUSHAN ARORA & ANR
August 8, 2016
DIRECTOR OF INCOME TAX Vs. NEW SKIES SATELLITE BV AND ORS.
February 8, 2016
DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. SANJIV CHATURVEDI & ORS
September 16, 2016
DIRECTORATE OF EDUCATION Vs. ANJUM
August 4, 2016
DIRECTORATE OF EDUCATION Vs. ACTION COMMITTEE UNAIDED RECOGNIZED PRIVATE SCHOOLS
February 16, 2016
DIRECTORATE OF REVENUE INTELLIGENCE Vs. PRAKASH CHAND & ORS
August 10, 2016
DIRECTORATE OF REVENUE INTELLIGENCE Vs. RAMESH BEHL AND ORS.
March 29, 2016
DIRECTORATE OF REVENUE INTELLIGENCE Vs. AMIT KUMAR
November 22, 2016
DISH TV INDIA LIMITED Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
April 4, 2016
DISH TV INDIA LIMITED Vs. THE ADVERTISING STANDARDS COUNCIL OF INDIA
March 2, 2016
DISH TV INDIA LTD. Vs. GULF DTH FZ LLC
October 24, 2016
DIVINE INFRACON PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY
October 5, 2016
DIWAN CHAND Vs. DAL CHAND
September 14, 2016
DIWAN CHAND PRUTHI Vs. C.B.I.
February 26, 2016
DIXIT KUMAR AND ORS. Vs. OM PRAKASH GOEL
January 25, 2016
DIYA SUDHIR KUMAR (MINOR) & ORS. Vs. CHINMAYA VIDYALAYA & ORS.
July 15, 2016
DLF LIMITED Vs. G WEBBOOK AND ANR
September 15, 2016
DOODH NATH Vs. THE STATE (NCT OF DELHI)
May 20, 2016
DOON PUBLIC SCHOOL Vs. STATE OF NCT DELHI & ORS.
December 8, 2016
DOOR DECO INDUSTRIES Vs. CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
November 23, 2016
DOOT DEVELOPERS PVT LTD. Vs. UNION OF INDIA
April 6, 2016
DR ANKITA CHODHARY Vs. GURU GOBIND SINGH INDERPRASTHA UNIVERSITY
June 3, 2016
DR SHIKHAR JAIN AND OTHERS Vs. NATIONAL NEONATOLOGY FORUM AND OTHERS
April 19, 2016
DR. (MRS.) ANJANA CHOUDHRY Vs. DIRECTOR GENERAL, INDO TIBETAN BORDER POLICE FORCE & ORS.
September 7, 2016
DR. A.K. JAIN, MBBS PGC (SONOLOGIST) DR. USHA JAIN, MBBS, DGO RISHABH MEDICAL CENTRE, ALL AT IXI 2392, STREET NO.12, KAILASH NAGAR, DELHI Vs. SMT. SWETA KHANDELWAL, W/O SHRI AMIT KHANDELWAL, H.NO.1903, GALI NO.3, KAILASH NAGAR, GANDHI NAGAR, DELHI
March 1, 2016
DR. ASHA Vs. UNIVERSITY OF DELHI AND ORS
November 25, 2016
DR. D.C. KHOSLA (DECEASED) THROUGH LRS. Vs. VINOD KUMAR JAIN
July 14, 2016
DR. G.S. TIWARI Vs. UNION OF INDIA AND ORS.
June 2, 2016
DR. GOPAL Vs. STATE (NCT OF DELHI)
December 21, 2016
DR. JANG BAHADUR SINGH Vs. JASMOHAN SINGH & ORS.
August 31, 2016
DR. P.K. CHAWLA AND ORS Vs. SMT. SHARDA RANI CHAWLA AND ORS
May 23, 2016
DR. RAJENDRA KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
May 30, 2016
DR. RICHA DEWAN Vs. UNION OF INDIA & OTHERS
May 30, 2016
DR. SAHADEVA SINGH Vs. UNION OF INDIA & ANR
July 13, 2016
DR. SHEKHAR SHAH Vs. GOVERNMENT OF MAHARASHTRA
August 17, 2016
DR. V.K. AGRAWAL Vs. UNIVERSITY OF DELHI & ORS
July 7, 2016
DR.RAJESH J.AEREN Vs. STATE OF NCT OF DELHI
July 19, 2016
DR.SHAILY MISHRA Vs. ANURAG MITTAL
August 10, 2016
DRI Vs. KHURSHEED ALAM AND ANR.
May 10, 2016
DTC Vs. DELHI ADMINISTRATION ORS.
January 15, 2016
DTC Vs. OM PRAKASH SHARMA
May 16, 2016
DTC Vs. RAJBIR SINGH
August 19, 2016
DURGA APPARELS PVT. LTD Vs. UNION OF INDIA
November 28, 2016
DURGA DEVI Vs. STATE OF GOVT. OF NCT OF DELHI
November 3, 2016
DUSHYANT KUMAR JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
January 15, 2016
E.MOHANDAS Vs. STATE NCT OF DELHI
February 19, 2016
EAGLE THEATRES AND ORS. Vs. UOI AND ORS.
March 16, 2016
EAST DELHI LEASING PRIVATE LIMITED Vs. LEADING ESTATES LIMITED
August 29, 2016
EBIZ.COM PVT. LTD. Vs. UNION OF INDIA & ORS.
September 1, 2016
EBIZ.COM PVT. LTD. Vs. UNION OF INDIA
May 19, 2016
EBIZ.COM PVT. LTD. Vs. UNION OF INDIA
January 28, 2016
EDA RURAL SYSTEMS PRIVATE LIMITED Vs. STATE
July 27, 2016
ELI LILLY AND COMPANY AND ANR. Vs. MAIDEN PHARMACEUTICALS LIMITED
November 9, 2016
ELIAMMA SEBASTIAN Vs. NCT OF DELHI
July 20, 2016
ELIAMMA SEBASTIAN Vs. MINISTRY OF HOME AFFAIRS AND ORS.
March 17, 2016
EMAAR MGF CONSTRUCTION PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, DELHI
August 30, 2016
EMAAR MGF LAND LIMITED Vs. STATE
May 30, 2016
EMPIRE HOME APPLIANCES PRIVATE LIMITED Vs. M/S SURAJ ENTERPRISES
May 3, 2016
EMPLOYEE STATE INSURANCE CORPORATION Vs. BATRA HOSPITAL & MEDICAL RESEARCH CENTRE AND ORS.
January 15, 2016
ENEROIL OFFSHORE DRILLING LTD Vs. CENTEK LIMITED
September 8, 2016
ENGINEERS INDIA LIMITED Vs. TEMA INDIA LIMITED
January 7, 2016
ENTER TECH ENTERTAINMENT PRIVATE LIMITED Vs. BLUEAIR INDIA PVT. LTD.
October 5, 2016
ENTERTAINMENT NETWORK (INDIA) LTD. Vs. HT MEDIA LIMITED
March 21, 2016
ENTERTAINMENT NETWORK (INDIA) LTD. Vs. HT MEDIA LIMITED
March 17, 2016
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November 22, 2016
ESCORTS CONSTRUCTION EQUIPMENT LTD. Vs. ACTION CONSTRUCTION EQUIPMENT PVT. LTD.
July 19, 2016
ESPN STAR SPORTS MAURITIUS S N.C. ET COMPAGNIE AND ORS. Vs. THE UNION OF INDIA AND ORS.
March 23, 2016
ESSAR POWER LIMITED Vs. INDIA INFRASTRUCTURE FUND
August 24, 2016
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June 2, 2016
ESTIO BUILDERS & DEVELOPERS PRIVATE LIMITED AND ORS. Vs. FELICITE BUILDERS AND CONSTRUCTIONS PRIVATE LIMITED
February 10, 2016
ESUGARINDIA CLEARING CORPORATION LIMITED Vs. ESUGARINDIA LIMITED
March 30, 2016
EUROCOUSTIC PRODUCTS LTD. Vs. UNION OF INDIA AND ANR.
September 30, 2016
EUROPEAN MOTOR WORKS PRIVATE LIMITED Vs. ICICI BANK LIMITED AND ORS.
January 14, 2016
EX FLIGHT CADET MOHIT BHANDARI Vs. UNION OF INDIA & ORS.
July 19, 2016
EX MAJOR ROHIT SHIVHARE Vs. MEDICAL COUNCIL OF INDIA
May 27, 2016
EX PETTY OFFICER (ELECTRICAL RADIO) RANVIR SINGH V Vs. UNION OF INDIA & ORS
August 29, 2016
EX-HC BRIJ KUMAR Vs. UNION OF INDIA & ORS.
July 25, 2016
EX-SERVICEMEN WELFARE UNION AND ANR. Vs. UNION OF INDIA & ORS.
January 29, 2016
EX. CONST. KRISHAN KUMAR Vs. UNION OF INDIA & ORS.
September 1, 2016
EX. CONSTABLE RAM KARAN Vs. UOI &ORS
February 11, 2016
EX.CT.DHARAM PAL Vs. UNION OF INDIA & ORS
July 27, 2016
EXIDE TECHNOLOGIES Vs. EXIDE INDUSTRIES LTD. AND ORS.
August 2, 2016
EXXON MOBIL CORPORATION & ANR Vs. SHAILESH H MEHTA & ANR
July 14, 2016
EXXON MOBIL CORPORATION & ANR Vs. P K SEN
July 22, 2016
FACULTY ASSOCIATION, MAULANA AZAD MEDICAL COLLEGE AND ASSOCIATED HOSPITAL Vs. UNION OF INDIA AND OTHERS
November 9, 2016
FAHAD AZIZ AZMI & ORS Vs. STATE & ORS
August 22, 2016
FAIMUDDIN KHAN SAIFI @ FAHEEM KHAN & ORS. Vs. THE STATE (GOVT. OF NCT DELHI) & ANR.
November 3, 2016
FAIRDEAL POLYCHEM LLP Vs. UNION OF INDIA & ANR.
January 6, 2016
FAISAL QURESHI & ORS Vs. STATE & ORS
September 8, 2016
FAIZAN AKHTAR Vs. STATE (NCT OF DELHI)
May 19, 2016
FARHAN @ SAMEER Vs. STATE NCT OF DELHI
August 12, 2016
FARHAT CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T., RAIPUR
July 27, 2016
FARMERS COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. GOVT OF NCT OF DELHI & ORS
August 3, 2016
FASIH MAHMOOD Vs. STATE (NCT OF DELHI)
February 3, 2016
FATIMA Vs. STATE GOVT. OF NCT OF DELHI
January 12, 2016
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July 13, 2016
FATIMA SULTANA Vs. MOHD USMAN
August 8, 2016
FCI, GURDASPUR Vs. M/S PADDA TRADING COMPANY & ORS.
November 22, 2016
FEDERATION GHAZIPUR SUBZI MANDI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
April 7, 2016
FEDERATION OF HOTELS AND RESTAURANTS ASSOCIATION OF INDIA AND ORS. Vs. UNION OF INDIA AND ORS.
August 12, 2016
FEDERATION OF NEHRU PLACE ASSOCIATION (REGD) & ORS Vs. SOUTH DELHI MUNICIPAL CORPORATION THROUGH ITS COMMISSIONER & ANR.
September 2, 2016
FEDERATION OF RESIDENTS WELFARE ASSOCIATIONS, VASANT KUNJ Vs. UNION OF INDIA AND ORS.
January 15, 2016
FENNER (INDIA) LTD. Vs. BRAHMAPUTRA VALLEY FERTILIZER CORPORATION LTD.
January 8, 2016
FIBERFILL ENGINEERS Vs. INDIAN OIL CORPORATION LIMITED
November 30, 2016
FINANCIAL SOFTWARE AND SYSTEMS PRIVATE LIMITED Vs. THE COMPETITION COMMISSION OF INDIA & ORS
January 27, 2016
FIROZ Vs. STATE (GNCT OF DELHI)
May 25, 2016
FLOORTEX COLLECTION Vs. VIKRAM THAPA
July 26, 2016
FLORAL IMPEX Vs. COMMISSIONER OF CUSTOMS (EXPORT)
January 28, 2016
FNS AGRO FOODS LTD. & ORS Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) DELHI & ANR.
May 11, 2016
FOOD CORPORATION OF INDIA & ORS Vs. MANOJ KUMAR SINGH & ORS
September 29, 2016
FOOD PLANET PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
August 10, 2016
FOODWORLD Vs. INDIAN RAILWAY CATERING & TOURISM CORPORATION LTD
June 2, 2016
FORECH INDIA LIMITED Vs. COMPETITION COMMISSION OF INDIA AND ANR
September 29, 2016
FORMOSA PLASTICS CORPORATION USA Vs. ASHOK CHAUHAN & ORS.
May 18, 2016
FORMOSA PLASTICS CORPORATION USA Vs. ASHOK CHAUHAN & ORS.
July 13, 2016
FORMULA ONE WORLD CHAMPIONSHIP LIMITED Vs. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION
November 30, 2016
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April 25, 2016
FRANKFINN AVIATION SERVICES PVT LTD Vs. TARA KERKAR & ORS
August 16, 2016
FRIENDS MOTEL PVT LTD Vs. SUPERTRACK HOTELS PVT LTD
September 14, 2016
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April 29, 2016
FRONTLINE (NCR) BUSINESS SOLUTIONS PRIVATE LIMITED Vs. INDIAN AGRICULTURAL RESEARCH INSTITUTE & ANR
February 26, 2016
FURKAN @ FURKI Vs. STATE (NCT OF DELHI)
August 3, 2016
FUTECHT PROJECT (INDIA) PVT. LTD. Vs. ABOTT HEALTHCARE PVT. LTD. AND ORS.
February 8, 2016
FUTURISTIC SOLUTIONS LTD. Vs. NIRMAL PROMOTERS (P) LTD. AND ORS.
September 7, 2016
G S NEGI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ANR
September 7, 2016
G.B.SHAH Vs. UOI & ORS
August 3, 2016
G.P. SHARMA Vs. M/S JAIPUR GEMS PALACE & ANOTHER
December 1, 2016
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February 19, 2016
G.S. NUTS Vs. COMMISSIONER OF CUSTOMS, INLAND CONTAINER DEPOT AND ORS.
February 23, 2016
GAGAN DEEP SINGH & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR.
February 2, 2016
GAIL (INDIA) PRIVATE LTD. Vs. SRAVANTHI ENERGY PRIVATE LTD. AND ORS.
March 15, 2016
GAJENDRA NAGPAL Vs. JAGDEEP BHATIA & ORS
April 1, 2016
GAJINDER LOOND Vs. ZEDAK INDUSTRIES & ORS.
July 21, 2016
GANESH TECHNOLOGIES PVT LTD & ANR Vs. SCHNEIDER ELECTRIC INDIA P LTD
August 23, 2016
GANGA CONTRACTS AND PROJECTS LTD Vs. INDIAN RAILWAY WELFARE ORGANISATION
September 16, 2016
GAON SABHA KARAWAL NAGAR THR BDO (NORTH EAST) DEPUTY COMMISSIONER OFFICE Vs. SHRI MANGAL SAIN AND ORS.
October 27, 2016
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April 28, 2016
GAUR DISTRIBUTORS Vs. HATHWAY CABLE & DATACOM LTD
August 2, 2016
GAURAV Vs. INDIAN BANK
April 26, 2016
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August 22, 2016
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March 30, 2016
GAURAV KARN Vs. UNION OF INDIA
September 2, 2016
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March 10, 2016
GAURAV MALIK & ANR Vs. STATE & ANR
August 29, 2016
GAURAV RAHEJA Vs. STATE (GOVT. OF NCT OF DELHI)
May 25, 2016
GAURI GROVER Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
August 17, 2016
GAURI NATH MEHROTRA AND ANR Vs. MANISH MEHRA
December 5, 2016
GAURI SHANKAR Vs. STATE
May 4, 2016
GAURI SHANKAR Vs. NISHA RANI GUPTA & ORS.
February 2, 2016
GAURI SHANKAR AND ORS Vs. DIRECTOR OF INCOME TAX AND ORS
May 12, 2016
GAUTAM SEHGAL Vs. STATE (NCT OF DELHI)
May 25, 2016
GAUTAM SHARMA Vs. JAWAHAR LAL NEHRU UNIVERSITY AND ORS.
January 19, 2016
GAUVIND PATHAK & ANR. Vs. STATE GOVT. OF NCT OF DELHI & ANR.
July 19, 2016
GAYA PRASAD PAL @ MUKESH Vs. STATE
December 9, 2016
GAYATRI PROJECTS LTD Vs. TECPRO SYSTEM LTD & ANR
August 11, 2016
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January 22, 2016
GE CAPITAL SERVICES INDIA Vs. VASAN HEALTH CARE PVT. LTD.
March 8, 2016
GE INDIA EXPORTS PRIVATE LIMITED Vs. STATE
August 3, 2016
GEA EGI CONTRACTING/ENGINEERING CO. LTD. Vs. BHARAT HEAVY ELECTRICALS LIMITED
September 16, 2016
GEETA PANDEY Vs. SHEKHAR PANDEY
September 6, 2016
GENENTECH INC AND OTHERS Vs. DRUGS CONTROLLER GENERAL OF INDIA
April 25, 2016
GEO MILLER & CO. PVT. LTD. Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ANR.
December 6, 2016
GEODIS OVERSEAS PVT. LTD. Vs. PUNJAB NATIONAL BANK
February 12, 2016
GEWA SAMPADA COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. JEET MAL HIRAWAT & ORS
September 14, 2016
GHAN SHYAM SHARMA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
February 12, 2016
GHANSHYAM DASS Vs. RAJENDER KUMAR KALRA & ORS.
October 17, 2016
GHASI RAM JAIN Vs. PREM CHAND
July 14, 2016
GILLETTE INDIA LIMITED Vs. RECKITT BENCKISER (INDIA) PVT LTD
June 1, 2016
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March 9, 2016
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December 7, 2016
GIRI RAJ KISHORE AND ORS. Vs. STATE
March 16, 2016
GIRISH BANSAL AND ORS. Vs. UNION OF INDIA AND ORS.
April 28, 2016
GIRISH KUMAR SUNEJA Vs. CBI
October 27, 2016
GIRISH PANDEY AND ORS Vs. STATE AND ANR
October 20, 2016
GIRWAR SINGH AND ORS. Vs. C.B.I.
April 19, 2016
GITA SARAN SINGH Vs. SABITA OBEROI AND ANR
May 10, 2016
GK Vs. LS
February 9, 2016
GKB OPTOLAB PVT LTD Vs. DINESH BATRA & ANR
October 3, 2016
GLAXOSMITHKLINE PHARMACEUTICALS LTD. AND ANOTHER Vs. SARATH KUMAR REDDY G
November 2, 2016
GLENCORE INTERNATIONAL AG Vs. DALMIA CEMENT (BHARAT) LIMITED
August 23, 2016
GLOBAL TRANSNATIONAL TRADING FZE Vs. THE STATE TRADING CORPORATION OF INDIA LTD. AND ANOTHER
October 27, 2016
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November 24, 2016
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February 26, 2016
GODFREY PHILLIPS (I) LTD. Vs. UNION OF INDIA & ORS.
December 9, 2016
GOEL & GOEL AND ORS Vs. UNION OF INDIA & ORS
September 7, 2016
GOODWILL APARTMENT PVT. LTD. Vs. VELVET APPLE HOTELS PVT. LTD. AND ORS.
March 23, 2016
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August 3, 2016
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August 24, 2016
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May 25, 2016
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August 4, 2016
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December 8, 2016
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February 17, 2016
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December 15, 2016
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July 27, 2016
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July 26, 2016
GOVT. OF MADHYA PRADESH & ANR. Vs. CHARANPREET KAUR & ORS.
April 28, 2016
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December 8, 2016
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October 19, 2016
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December 20, 2016
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October 7, 2016
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May 9, 2016
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January 12, 2016
GOYAL MG GASES PVT LTD Vs. SBQ STEELS LTD
August 29, 2016
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May 30, 2016
GREATSHIP (INDIA) LTD. Vs. UNION OF INDIA & ORS.
May 23, 2016
GREEN VALLEY C.G.H.S. LTD. Vs. GURCHARAN SINGH
April 7, 2016
GRUNER INDIA PRIVATE LIMITED Vs. DIRECTOR OF INCOME TAX
December 20, 2016
GSPL INDIA TRANSCO LIMITED Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD AND ORS.
March 9, 2016
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January 15, 2016
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February 15, 2016
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September 30, 2016
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July 27, 2016
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August 30, 2016
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March 14, 2016
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July 19, 2016
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August 3, 2016
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July 18, 2016
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August 24, 2016
GUPTA BROTHERS Vs. EAST DELHI MUNICIPAL CORPORATION AND ORS.
March 8, 2016
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February 19, 2016
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July 12, 2016
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May 2, 2016
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March 31, 2016
GURKIRPAL SINGH AND ORS. Vs. RAMINDER PAL SINGH AND ORS.
February 29, 2016
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January 19, 2016
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August 29, 2016
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July 14, 2016
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August 29, 2016
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January 29, 2016
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August 11, 2016
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August 2, 2016
GURUCHARAN SINGH AND ORS. Vs. UNION OF INDIA AND ORS.
April 27, 2016
GURUJI ENTERPRISES PVT LTD Vs. UNION OF INDIA AND ANR
January 20, 2016
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August 31, 2016
GURVINDER SINGH SAINI Vs. DIRECTOR OF EDUCATION AND ORS.
November 25, 2016
GYANENDRA KUMAR AND ORS. Vs. UNION OF INDIA AND ORS.
January 20, 2016
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July 25, 2016
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August 10, 2016
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September 5, 2016
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April 8, 2016
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September 9, 2016
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November 10, 2016
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September 16, 2016
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July 7, 2016
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September 7, 2016
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July 20, 2016
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November 8, 2016
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December 6, 2016
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September 1, 2016
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June 1, 2016
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May 30, 2016
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October 19, 2016
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February 29, 2016
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February 18, 2016
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November 10, 2016
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August 23, 2016
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February 10, 2016
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January 6, 2016
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February 5, 2016
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January 7, 2016
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January 15, 2016
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October 19, 2016
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February 12, 2016
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November 11, 2016
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May 24, 2016
HARIDWAR PARSAD SINGH @ H.P. SINGH Vs. STATE
May 16, 2016
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June 1, 2016
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May 18, 2016
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September 5, 2016
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February 17, 2016
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March 23, 2016
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August 12, 2016
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April 22, 2016
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April 6, 2016
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March 30, 2016
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August 31, 2016
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November 22, 2016
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December 22, 2016
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September 1, 2016
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April 4, 2016
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September 30, 2016
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July 26, 2016
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September 20, 2016
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August 19, 2016
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April 25, 2016
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May 6, 2016
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September 16, 2016
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September 9, 2016
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January 7, 2016
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January 5, 2016
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June 1, 2016
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February 18, 2016
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June 13, 2016
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July 15, 2016
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June 2, 2016
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February 3, 2016
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April 30, 2016
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December 14, 2016
HAWA SINGH Vs. UNION OF INDIA & ORS.
September 2, 2016
HAZARI PASWAN Vs. STATE (NCT OF DELHI)
August 4, 2016
HCL TECHNOLOGIES LIMITED Vs. HCL COMNET LIMITED
January 22, 2016
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March 9, 2016
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April 28, 2016
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May 6, 2016
HH INTERIOR & AUTO COMPONENTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 27, 2016
HI TAN EXPORTS AND ORS. Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
February 1, 2016
HIM LOGISTICS PVT. LTD. Vs. THE PRINCIPAL COMMISSIONER OF CUSTOMS
February 26, 2016
HIMANSHI (MINOR) THROUGH FATHER Vs. GOVT. OF NCT OF DELHI & ORS
July 20, 2016
HIMANSHU BHALLA Vs. STATE & ORS.
October 5, 2016
HIMANSHU KUMAR AND ANR Vs. GOVT OF NCT OF DELHI AND ANR
August 24, 2016
HINDPAL SINGH JABBAL & ORS Vs. JASBIR SINGH & ORS
August 22, 2016
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. JT. COMMISSIONER OF INCOME TAX
August 1, 2016
HINDUSTAN CONSTRUCTION CO. LTD Vs. IRCON INTERNATIONAL LTD
November 22, 2016
HINDUSTAN PAPER CORPORATION LIMITED Vs. M/S WESTERN EXPRESS (SERVICES)
February 12, 2016
HINDUSTAN PREFAB LTD Vs. UNION OF INDIA
September 16, 2016
HINDUSTAN TIMES LTD. Vs. ARUN KUMAR AND ORS.
April 27, 2016
HLPL GLOBAL LOGISTICS PVT. LTD Vs. THE COMMISSIONER OF CUSTOMS (GENERAL)
May 24, 2016
HOME STORES (INDIA) LTD. Vs. PACIFIC MAINTENANCE SERVICES PVT. LTD.
February 16, 2016
HONDA CARS INDIA LIMITED Vs. DEPUTY COMM. OF INCOME TAX & ANR.
February 17, 2016
HONEYWELL INTERNATIONAL INC Vs. HARISH KANTILAL BHOGI AND ORS
November 4, 2016
HORAM SINGH Vs. RAMAN MONGA
June 13, 2016
HOREN DUARAH Vs. UNION OF INDIA & ANR.
May 9, 2016
HOSHIYAR SINGH & ANR Vs. STATE OF NCT OF DELHI & ANR
September 9, 2016
HOTEL LEELA VENTURE LIMITED Vs. AIRPORTS AUTHORITY OF INDIA
November 7, 2016
HOTEL TAJ PALACE Vs. RAVI ROHILLA AND ORS.
March 14, 2016
HOUSING AND URBAN DEVELOPMENT CORPORATION LTD. Vs. DEPUTY COMMISSIONER OF INCOME
July 21, 2016
HS BEDI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
January 22, 2016
HS POWER PROJECTS PVT. LTD. Vs. COMMISSIONER OF TRADE & TAXES, DELHI
January 14, 2016
HSIL LTD Vs. ORACLE CERAMIC AND ORS
May 11, 2016
HUAWEI TECHNOLOGIES CO. LTD. Vs. STERLITE TECHNOLOGIES LIMITED
January 29, 2016
HUKAM CHAND Vs. STATE & ORS
July 25, 2016
HUKAMDIN @ CHOTE LAL & ORS Vs. STATE OF NCT OF DELHI & ORS
March 4, 2016
HYOSUNG CORPORATION Vs. THE AUTHORITY FOR ADVANCE RULINGS AND ORS.
February 11, 2016
HYOSUNG CORPORATION Vs. AUTHORITY FOR ADVANCE RULINGS
April 6, 2016
HYTHRO POWER CORPORATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 20, 2016
HYUNDAI ROTEM COMPANY Vs. DELHI METRO RAIL CORPORATION
July 21, 2016
HYUNDAI ROTEM COMPANY Vs. DELHI METRO RAIL CORPORATION
July 8, 2016
ICI-SOMA JV Vs. SIMPLEX INFRASTRUCTURES LTD
September 16, 2016
ICICI BANK LTD Vs. KAPIL PURI
March 31, 2016
ICICI BANK LTD Vs. MAHENDER SHARMA
May 25, 2016
ICICI BANK LTD Vs. RIZWAN
May 25, 2016
ICICI BANK LTD Vs. SAURABH AGARWAL
May 25, 2016
ICICI BANK LTD Vs. RAJBIR SINGH
May 25, 2016
ICICI BANK LTD Vs. RAMESHAN TAYLER TELLE
May 25, 2016
ICICI BANK LTD Vs. CHOUDHARY RAJNI & ANR
May 25, 2016
ICICI BANK LTD Vs. SHYAM BHARDWAJ & ANR
May 25, 2016
ICICI BANK LTD Vs. VINAY KUMAR NAIN
May 25, 2016
ICICI BANK LTD Vs. MAHESH KUMAR
May 25, 2016
ICICI BANK LTD Vs. PIYUSH PANDEY
May 25, 2016
ICICI BANK LTD. Vs. COMMISSIONER, TRADE & TAXES AND ORS.
January 29, 2016
ICICI BANK LTD. Vs. SABIR AND ORS.
January 5, 2016
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MUNNI DEVI AND ORS
May 30, 2016
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MUNNI DEVI& ORS
September 16, 2016
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. NADEEM AHMED AND ORS
September 14, 2016
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SARASWATI DEVI AND ORS.
January 28, 2016
ICON BUILD CON. PVT. LTD. Vs. AGGARWAL DEVELOPERS PVT. LTD.
November 7, 2016
IDEA MOBILE COMMERCE SERVICES LIMITED Vs. ADITYA BIRLA IDEA PAYMENTS BANK LIMITED
October 3, 2016
IDEAL KNOWLEDGE PARK PRIVATE LIMITED Vs. BARBERRY REAL ESTATE AND LAND DEVELOPERS PRIVATE L
September 2, 2016
IFFCO TOKIO GENERAL INS. CO. LTD. Vs. SAMRIDH MAGAN AND ORS.
February 2, 2016
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. RAMESH & ORS
August 30, 2016
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. ANANDI KUMAR AND ORS.
March 11, 2016
IFFCO-TOKIO GENERAL INSURANCE CO LTD & ANR Vs. DYNAMIC MOVERS PVT LTD
September 8, 2016
IIT Vs. SHANTI AND ORS.
July 14, 2016
IKRAM Vs. STATE
June 13, 2016
IKRAMUDDIN Vs. HAKIMUDDIN
April 18, 2016
IMPEXNET LOGISTIC Vs. COMMISSIONER OF CUSTOMS
June 1, 2016
IMRAN Vs. STATE
October 19, 2016
IMRAN Vs. STATE GOVT. OF NCT OF DELHI
November 30, 2016
IMTIYAZ @ TINKU Vs. THE STATE (NCT OF DELHI)
September 5, 2016
IN RE : NINE DOT NINE INTERACTIVE PRIVATE LIMITED Vs. STATE
July 27, 2016
IN RE FELIX SOFTWARE SOLUTIONS PRIVATE LIMITED Vs. STATE
March 18, 2016
IN RE: BALAJI AGRIPEC PRIVATE LIMITED AND ORS. Vs. STATE
February 29, 2016
IN RE: BETTERWAYS FINANCE & LEASING PRIVATE LIMITED AND ORS. Vs. STATE
February 24, 2016
IN RE: CONVERGYS STREAM PRIVATE LIMITED AND ORS. Vs. STATE
February 24, 2016
IN RE: DLF INNS LIMITED AND ORS. Vs. STATE
March 30, 2016
IN RE: MASTERJI METALLOYS PVT. LTD. AND ORS. Vs. STATE
January 18, 2016
IN RE: MEENA STEELS LTD. Vs. STATE
March 29, 2016
IN THE MATTER OF : GIESECKE AND DEVRIENT INDIA PRIVATE LIMITED Vs. STATE
December 19, 2016
IN THE MATTER OF : NARMADA ASBESTOS PIPES PRIVATE LIMITED Vs. STATE
December 19, 2016
IN THE MATTER OF SOLARIS CHEMTECH INDUSTRIES LIMITED Vs. STATE
April 5, 2016
IN THE MATTER OF THE COMPANIES ACT, 1956 & THE COMPANIES ACT, 2013 AND BRIGHT LIFECARE PRIVATE LIMITED Vs. STATE
May 16, 2016
IN THE MATTER OF YAKULT DANONE INDIA PRIVATE LIMITED Vs. STATE
March 29, 2016
IN THE MATTER OF, AIR FACTORY ENERGY LIMITED Vs. STATE
December 19, 2016
INCKAH INFRASTRUCTURE TECHNOLOGIES PVT. LTD. & ANR. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR.
February 2, 2016
INDAIR CARRIER PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
May 12, 2016
INDEPENDENT POWER PRODUCERS ASSOCIATION OF INDIA Vs. SHARAM SADHNA DELHI TRUST
February 9, 2016
INDER PAL SINGH Vs. STATE THROUGH NCT OF DELHI & ORS
September 9, 2016
INDER RAJ KOHLI & ANR Vs. UNION OF INDIA & ORS
August 23, 2016
INDERJEET @ POPPY Vs. STATE ( NCT OF DELHI)
September 1, 2016
INDERJEET SINGH MAGGON Vs. HARASH SURI
September 30, 2016
INDERJIT PAL SINGH Vs. RAJENDER MOHAN SHARMA
September 16, 2016
INDIA TIMBER & SEASONING PLANT (PROP JAIKASHI TRADING COMPANY PVT LTD) Vs. UNION OF INDIA AND ORS
March 8, 2016
INDIA TOURISM DEVELOPMENT CORPORATION Vs. ANIL KUMAR KHANNA AND ORS.
April 22, 2016
INDIABULLS FINANCIAL SERVICES LTD Vs. CHANDRADEEP SINGH BHURJI
July 13, 2016
INDIABULLS FINANCIAL SERVICES LTD. Vs. DCIT CIRCLE 11(1)
November 21, 2016
INDIABULLS VENTURES LTD. AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
March 1, 2016
INDIACAN EDUCATION PVT LTD Vs. AMIT POPLI
August 4, 2016
INDIAN BEAUTY & HYGIENE ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
April 7, 2016
INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ANR Vs. PRAMOD KUMAR & ANR
July 12, 2016
INDIAN DEFENCE SERVICE OF ENGINEERS ASSOCIATION (G Vs. UNION OF INDIA AND ORS
September 21, 2016
INDIAN HERITAGE RESEARCH FOUNDATION Vs. STATE & ORS
August 23, 2016
INDIAN HOTELS COMPANY LTD Vs. NEW DELHI MUNICIPAL COUNCIL
March 21, 2016
INDIAN OIL CORPORATION LTD Vs. KTL MAYFAIR INC & ANR
August 17, 2016
INDIAN OIL CORPORATION LTD. Vs. DELHI DEVELOPMENT AUTHORITY & ANR
May 11, 2016
INDIAN OIL CORPORATION LTD.AND ORS Vs. BIMLA DEVI
January 29, 2016
INDIAN RADIOLOGICAL AND IMAGING ASSOCIATION (IRIA) Vs. UNION OF INDIA AND ANR
February 17, 2016
INDIAN STATISTICAL INSTITUTE Vs. SOUTH DELHI MUNICIPAL CORPORATION ASSESSMENT AND COLLECTION DEPARTMENT
March 14, 2016
INDIAN TELEPHONE INDUSTRIES Vs. BHARAT PHOTO CIRCUITS LTD.
August 30, 2016
INDIAN TELEPHONE INDUSTRIES Vs. BHARAT PHOTO CIRCUITSLTD
August 30, 2016
INDIAN VISIT PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
February 8, 2016
INDISTOCK FINANCIAL SERVICES PVT. LTD. Vs. LIQUIDATOR, PETROFILS CO-OPERATIVE LTD. AND ORS.
July 21, 2016
INDO AMERICAN ELECTRICALS LTD. Vs. SANJAY GUPTA @ SANJAY MAHAJAN
September 7, 2016
INDO ASIATIC ENGINEERS PVT. LTD. AND ORS. Vs. GINNI GLOBAL LTD.
February 4, 2016
INDORAMA SYNTHETICS (INDIA) LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME-TAX & ANR.
July 25, 2016
INDOSIN LTD. Vs. UNION OF INDIA
July 26, 2016
INDRA BHATIA Vs. STATE
August 10, 2016
INDRAPRASTHA GAS LIMITED & ORS. Vs. STATE & ANR
May 9, 2016
INDRAWATI Vs. THE STATE (GOVT. OF NCT, DELHI) AND ORS.
January 8, 2016
INDU LATA RANGWALA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 18, 2016
INDUS TOWERS LIMITED Vs. SISTEMA SHYAM TELESERVICES LTD.
May 23, 2016
INDUS TOWERS LIMITED Vs. VIDEOCON TELECOMMUNICATIONS LIMITED FORMERLY DATAC
September 14, 2016
INDUS TOWERS LIMITED Vs. SISTEMA SHYAM TELESERVICES LTD.
July 8, 2016
INDUSIND BANK Vs. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD.
September 15, 2016
INGRAM MICRO INDIA PVT. LTD. Vs. COMMISSIONER, DEPARTMENT OF TRADE & TAXES AND ORS.
February 1, 2016
INOVYN SVERIGE AB Vs. THE DESIGNATED AUTHORITY & ANR
June 2, 2016
INSECTICIDES (INDIA) LIMITED Vs. RAJA PATHAK & ANR.
October 25, 2016
INSTITUTE OF GENOMICS AND INTEGRATIVE BIOLOGY Vs. TATA POWER DELHI DISTRIBUTION LTD.
April 23, 2016
INTEC CORPORATION PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES, NCT OF DELHI AND HARYANA
December 21, 2016
INTERNATIONAL PLANNED PARENTHOOD FEDERATION (IPPF) Vs. MADHU BALA NATH
January 7, 2016
INTERNATIONAL TRACTORS LTD. AND ORS. Vs. PUNJAB TRACTORS LIMITED AND ORS.
February 29, 2016
INVENTA CLEANTEC PVT. LTD. Vs. AMIT MUDGAL
September 15, 2016
IQBAL AMIRI Vs. THE STATE & ORS
April 5, 2016
IRCON INTERNATIONAL LIMITED Vs. SIMPLEX PROJECTS LIMITED
August 22, 2016
IRFAN AND ORS. Vs. STATE
February 10, 2016
IRSHAD ALI AND ORS. Vs. STATE AND ORS.
January 6, 2016
IRYNA CHAKRYZHOVA Vs. UNION OF INDIA & ANR
August 10, 2016
ISHPINDER KOCHHAR Vs. DELUXE DENTELLES(P) LTD. AND ORS.
January 29, 2016
ISHWAR CHAND JINDAL Vs. SHASHI PRABHA JINDAL
August 31, 2016
ISHWAR DEVI GROVER & ORS. Vs. STATE
October 6, 2016
ISHWAR PRAKASH Vs. STATE (NCT OF DELHI) & ORS
August 8, 2016
ISHWAR SINGH Vs. UNION OF INDIA AND ORS.
April 7, 2016
ISHWARI Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD AND OTHERS
May 4, 2016
ISLMA @ CHHOTE Vs. THE STATE (GOVT. OF NCT OF DELHI)
December 23, 2016
ISTIQUE & ANR Vs. STATE (GOVT OF NCT OF DELHI)
September 21, 2016
ITC LIMITED Vs. FOOD CORPORATION OF INDIA
December 22, 2016
ITC LIMITED Vs. M/S ARORA OFFSET PRINTERS AND ORS.
November 23, 2016
ITC LTD Vs. BRITANNIA INDUSTRIES LTD
September 6, 2016
ITD-ITD CEM JV Vs. COMMISSIONER OF TRADE & TAXES
March 30, 2016
ITE INDIA PRIVATE LIMITED Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LIMITED
May 23, 2016
ITE INDIA PVT. LTD. Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPORATION LTD.
February 8, 2016
J B GUPTA & ORS. Vs. STATE
May 17, 2016
J.C BAMFORD EXCAVATORS LIMITED & ANR Vs. BULL MACHINES PVT LTD
January 4, 2016
J.D. TYTLER NURSERY SCHOOL Vs. AMARJEET KAUR
May 5, 2016
J.M. CONSTRUCTION PVT. LTD. Vs. KRISHNA SACHDEV AND ORS.
January 4, 2016
JADHAV VISHWAS HARIDAS Vs. UNION PUBLIC SERVICE COMMISSION AND ORS
October 27, 2016
JAGAN NATH Vs. STATE
May 11, 2016
JAGBIR SINGH Vs. STATE
April 28, 2016
JAGBIR SINGH Vs. STATE AND ORS.
March 9, 2016
JAGBIR SINGH & ANR Vs. UNION OF INDIA AND ORS
August 9, 2016
JAGDAMBEY BUILDERS PVT. LTD. Vs. J.S. VOHRA
February 2, 2016
JAGDIP SINGH Vs. JASVINDER SINGH & ORS
August 22, 2016
JAGDISH Vs. THE STATE
October 18, 2016
JAGDISH Vs. PANCHDASH NAM JUNA AKHARA
November 11, 2016
JAGDISH Vs. NEW DELHI MUNICIPAL COUNCIL & ORS.
December 6, 2016
JAGDISH NAUTIYAL Vs. STATE OF NCT (DELHI)
November 9, 2016
JAGDISH PARSAD AND OTHERS Vs. UNIVERSITY OF DELHI & OTHERS
December 7, 2016
JAGMAL SINGH YADAV AND ORS. Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.
January 21, 2016
JAGMOHAN SINGH SAHNI & ANR Vs. STATE THROUGH GOVT OF NCT DELHI & ANR.
May 9, 2016
JAGMOHAN SINGH WADEHRA Vs. THE SARAI JULAINA COOPERATIVE HOUSE BUILDING SOCIETY LTD.
May 3, 2016
JAGRAN T.V. PVT. LTD. Vs. UNION OF INDIA & ANR.
January 4, 2016
JAGROOP SINGH @ CEETA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
July 21, 2016
JAGTAR SINGH AND ORS. Vs. CHANDE LAL AND ORS.
January 5, 2016
JAGWATI Vs. GAJENDER KUMAR
September 1, 2016
JAHANGIR KHAN Vs. STATE(NCT OF DELHI)
May 12, 2016
JAHID Vs. STATE
May 17, 2016
JAI BHAGWAN Vs. STATE OF DELHI
November 28, 2016
JAI GOPAL & ORS. Vs. VIKAS BANSAL
December 2, 2016
JAI JAI RAM YADAV Vs. DEEPAK KHURANA & ORS (ICICI LOMBARD GENERAL INSURA
September 23, 2016
JAI KARAN Vs. STATE
November 10, 2016
JAI MAHA BHARATH PARTY Vs. THE CHIEF ELECTION COMMISSIONER, ELECTION COMMISSION OF INDIA AND ORS.
March 21, 2016
JAI NARAIN MATHUR AND ORS. Vs. JAI PRAKASH MATHUR
February 9, 2016
JAI PRAKASH ALIAS GUDDU Vs. THE STATE (GOVT. OF NCT) OF NEW DELHI
November 23, 2016
JAI PRAKASH AND ORS. Vs. BIRMA DEVI AND ORS.
January 14, 2016
JAI SINGH THR LRS Vs. HARBANS SINGH THR LRS
July 14, 2016
JAIBUN AND ORS. Vs. STATE
March 15, 2016
JAIN MANUFACTURING (INDIA) PVT. LTD. Vs. THE COMMISSIONER VALUE ADDED TAX & ANR.
June 1, 2016
JAIPRAKASH Vs. GOVT. OF NCT OF DELHI & ORS
July 15, 2016
JAIVEER SRIVASTAVA Vs. UNION OF INDIA & ORS.
November 22, 2016
JAKIR MALIK Vs. STATE
May 31, 2016
JALPAC INDIA LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.
March 4, 2016
JAMAN LAL KANHAYA LAL Vs. RAM MOORTI DEVI
September 28, 2016
JAMIA HAMDARD (DEEMED UNIVERSITY) Vs. SOUTH DELHI MUNICIPAL CORPORATION
March 8, 2016
JAMMU & KASHMIR STATE POWER DEVELOPMENT CORPORATION Vs. K.J.M.C.GLOBAL MARKET (INDIA) LTD
May 9, 2016
JANAK KUMARI SOOD Vs. DELHI DEVELOPMENT AUTHORITY
September 15, 2016
JANE NORMAN RETAIL PVT. LTD. AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
January 13, 2016
JANKI Vs. STATE OF GOVT OF NCT OF DELHI
May 11, 2016
JASDEEP KAUR CHADHA Vs. STATE AND ORS.
October 18, 2016
JASDEEP SINGH KOHLI Vs. STATE OF NCT OF DELHI
January 19, 2016
JASMEET SINGH MARWAH Vs. STATE OF NCT OF DELHI AND ORS.
October 5, 2016
JASMIT SINGH RANA Vs. HARLEEN RANA
February 9, 2016
JASMOHAN SINGH & ORS Vs. DR JANG BAHADUR SINGH & ORS
May 10, 2016
JASPAL SINGH & ORS Vs. SATNAM KAUR & ANR
August 31, 2016
JASPAL SINGH AND ANR. Vs. THE STATE (GOVT OF NCT OF DELHI) AND ANR.
November 16, 2016
JASWANT SINGH YADAV Vs. GOVT. OF NCT OF DELHI AND ORS.
March 2, 2016
JATINDER KUMAR SACHDEVA Vs. THE UNION OF INDIA AND ORS
December 8, 2016
JAUHARI LAL AND ORS. Vs. GURUDEV ASHRAM TRUST AND ORS.
February 15, 2016
JAVED Vs. STATE (NCT OF DELHI)
August 22, 2016
JAVED Vs. STATE OF NCT OF DELHI
January 18, 2016
JAVED @ NANEH Vs. THE STATE & ORS.
November 3, 2016
JAYANT BHARGAVA & ORS Vs. STATE (NCT OF DELHI) & ANR
August 26, 2016
JAYANTI Vs. RAKESH MEDIRATTA
October 27, 2016
JAYASWAL NECO INDUSTRIES LTD Vs. SARDA ENERGY AND MINERALS LTD & ORS
January 4, 2016
JAYCON INFRASTRUCTURE LTD. AND ORS. Vs. COMMISSIONER OF TRADE & TAXES, DELHI AND ORS.
April 28, 2016
JAYESH AND ANOTHER Vs. DELHI DEVELOPMENT AUTHORITY
October 25, 2016
JAYSHREYESH KAUSHIK Vs. UNION OF INDIA & ANR.
May 3, 2016
JEET SINGH Vs. STATE OF NCT DELHI
May 2, 2016
JEETU SINGH Vs. BHANNAMAL GULZARIMAL PVT LTD
August 23, 2016
JEEWAN Vs. STATE OF (GOVT OF NCT) DELHI
September 20, 2016
JET AIRWAYS (INDIA) LTD Vs. DHANUKA LABORATORIES LTD
September 30, 2016
JHA ENTERPRISES Vs. VINOD POPLI
September 7, 2016
JHOLI MANDAL AND ORS. Vs. MANISH KAKKAR AND ORS.
February 11, 2016
JIA LAL KAPUR Vs. UOI AND ORS.
February 27, 2016
JIA LAL KAPUR Vs. UOI & ANR.
January 27, 2016
JISHAN ALI Vs. STATE
April 5, 2016
JITENDER Vs. STATE (GOVT OF NCT OF DELHI)
July 15, 2016
JITENDER @ KALLA Vs. STATE GOVT OF NCT OF DELHI
December 24, 2016
JITENDER BATRA @ LUCKY Vs. STATE (NCT OF DELHI)
August 23, 2016
JITENDER BHARDWAJ & ORS. Vs. STATE (GNCT OF DELHI) & ANR.
April 6, 2016
JITENDER KUMAR Vs. GOVT. OF NCT OF DELHI
February 24, 2016
JITENDER KUMAR & ORS Vs. STATE (NCT OF DELHI) & ORS
May 10, 2016
JITENDER KUMAR PATHAK Vs. THE STATE OF N.C.T & ANR
July 29, 2016
JITENDER KUMAR SINGH Vs. STATE
May 27, 2016
JITENDER PAL SINGH Vs. STATE
February 16, 2016
JITENDER SAHNI AND ORS. Vs. STATE AND ORS.
May 2, 2016
JITENDER SINGH & ORS Vs. STATE OF NCT OF DELHI & ANR
August 22, 2016
JITENDER VERMA Vs. THE STATE OF NCT OF DELHI
April 6, 2016
JITENDRA & ORS Vs. THE STATE & ANR
July 25, 2016
JITIN CHUGH AND ORS. Vs. STATE AND ORS.
February 19, 2016
JIVA INSTITUTE OF VEDIC SCIENCE & CULTURE AND ORS. Vs. RAYMOND BICKSON, MANAGING DIRECTOR & CHIEF EXECUTIVE OFFICER AND ORS.
April 4, 2016
JMC PROJECTS (INDIA) LTD Vs. MRT SIGNALS LTD.
June 17, 2016
JNANEDAR NATH DAS Vs. STATE
January 8, 2016
JOGESHWAR MAHANTA Vs. UNION OF INDIA AND ORS.
January 13, 2016
JOGINDER KUMAR GOYAL Vs. GOVERNMENT OF NCT OF DELHI
May 17, 2016
JOGINDER SINGH Vs. STATE (NCT OF DELHI)
March 29, 2016
JOGINDER SINGH Vs. REKHA GUPTA & ORS
July 18, 2016
JOHNSON AND JOHNSON LTD. Vs. GAJENDRA SINGH RAWAT
September 9, 2016
JOHNSON APPLIANCES (P) LTD Vs. H E INDUSTRIES & ORS
September 6, 2016
JOSEPH MASSEY & ORS Vs. UNION OF INDIA
May 11, 2016
JOTSNA @ JYOTI AND ANR Vs. LAKHPAT RAI
December 2, 2016
JOYMON Vs. LUXOR WRITING INSTRUMENTS P. LTD.
February 23, 2016
JUGAL KISHOR BHARTIYA AND ORS. Vs. STATE NCT OF DELHI AND ORS.
January 22, 2016
JUGAL KISHORE SHAH AND ORS. Vs. UNION OF INDIA AND ORS.
March 30, 2016
JUSTICE FOR ALL Vs. GOVT OF NCT OF DELHI & ORS.
July 27, 2016
JUSTICE FOR ALL Vs. GOVT OF NCT OF DELHI & ORS.
January 19, 2016
JUSTRIDE ENTERPRISES LIMITED Vs. STATE
July 27, 2016
JUVALIA MARKETING PRIVATE LIMITED Vs. SANTA CLAUS COURIERS PVT LTD & ORS
September 5, 2016
JYOTI Vs. LIFE INSURANCE CORPORATION OF INDIA
July 14, 2016
JYOTI & ORS. Vs. YOGESH AGGARWAL
September 2, 2016
JYOTI BHATIA & ORS Vs. THE STATE (NCT OF DELHI) & ORS
August 4, 2016
JYOTI DALAL & ORS Vs. STATE (NCT OF DELHI) & ANR
August 29, 2016
JYOTI KESARWANI Vs. VALUE INFRACON INDIA PRIVATE LIMITED AND ORS.
December 20, 2016
JYOTI SAWHNEY AND ORS. Vs. STATE AND ORS.
April 27, 2016
JYOTI SAWROOP ARORA Vs. THE COMPETITION COMMISSION OF INDIA
May 16, 2016
JYOTI SHARMA Vs. UNION OF INDIA
December 5, 2016
JYOTI STRUCTURE LTD Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD & ORS
September 6, 2016
JYOTI STRUCTURE LTD. Vs. DAKSHINANCHAL VIDYUT VITRAN NIGAM LTD.
September 6, 2016
K K RAO Vs. STATE (NCT OF DELHI) & ORS
May 10, 2016
K S S PETRON PVT LTD Vs. GYPSUM STRUCTURAL INDIA PVT LTD
September 5, 2016
K V S CARGO Vs. COMMISSIONER OF CUSTOMS (GENERAL) NEW CUSTOMS HOUS
October 3, 2016
K-7 IMPEX PVT. LTD. Vs. SHAILENDRA GARG
February 16, 2016
K.B. GUPTA & ANR. Vs. HARBHAJAN SINGH & ORS.
May 9, 2016
K.M. DHOUNDIYAL AND ORS. Vs. ARANYA HOSPITALITY MANAGEMENT SERVICES PVT. LTD. AND ORS.
April 21, 2016
K.M. SAXENA Vs. DELHI DEVELOPMENT AUTHORITY
April 8, 2016
K.M. VARGHESE Vs. CBS PUBLISHERS & DISTRIBUTORS
April 7, 2016
K.P. BUILDCON PVT LTD Vs. INDUS TOWERS LTD.
May 9, 2016
K.P. JAYARAM Vs. THE STATE OF NCT DELHI
July 18, 2016
K.S. CHAUDHARI, J (RETD.) Vs. UNION OF INDIA & ANR
July 26, 2016
K.S. KARDAM Vs. UNION OF INDIA & ORS.
November 9, 2016
K.S. MEHTA (RETD) Vs. PRABHU DAYAL MEENA AND ANR.
August 1, 2016
KAILASH & ORS Vs. STATE & ANR
August 31, 2016
KAILASH BABU GUPTA Vs. LOKESH KUMAR SRIVASTAVA & ORS.
July 20, 2016
KAILASH CHAND & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
July 29, 2016
KAILASH NAGAR Vs. KARAN SINGH
February 25, 2016
KAL AIRWAYS PRIVATE LIMITED Vs. SPICEJET LIMITED & ANR
July 29, 2016
KALIM AHMED Vs. STATE
April 22, 2016
KALINDEE RAIL NIRMAN (ENGINEERS) LIMITED Vs. TEXMACO RAIL & ENGINEERING LIMITED
December 19, 2016
KALINDI COLLEGE Vs. KISHORE KUMAR
August 1, 2016
KALPANA MEHDIRATTA Vs. AIR FORCE BAL BHARATI SCHOOL & ORS.
February 10, 2016
KALSI BROTHERS Vs. UNION OF INDIA AND ORS.
January 27, 2016
KALTHIA ENGINEERING AND CONSTRUCTION LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
May 30, 2016
KAMAL BHARDWAJ Vs. THE STATE (NCT OF DELHI) AND ANOTHER
July 15, 2016
KAMAL CHAUHAN Vs. UNION OF INDIA & ORS
December 5, 2016
KAMAL KUMAR Vs. STATE
August 3, 2016
KAMAL SHARMA AND ORS. Vs. BLUE COAST INFRASTRUCTURE DEVELOPMENT PVT. LTD. AND ORS.
April 1, 2016
KAMALKANT Vs. THE STATE OF NCT OF DELHI
March 29, 2016
KAMALUDDIN Vs. STATE
November 11, 2016
KAMINI SONDHI Vs. KAPIL SONDHI
September 9, 2016
KAMLESH & ORS. Vs. THE STATE & ANR.
March 2, 2016
KAMLESH@BABY Vs. THE STATE
December 23, 2016
KANDULA SUBRAMANIAM Vs. KRISHNAKOLI DATTA
August 23, 2016
KANHAIYA KUMAR Vs. STATE OF NCT OF DELHI
March 2, 2016
KANHAYA LAL Vs. THE MANAGEMENT OF M/S SWANTANTRA BHARAT MILL
March 21, 2016
KANIKA GROVER AND ORS Vs. UNIVERSITY OF DELHI
May 4, 2016
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September 14, 2016
KANTA JINDAL Vs. RASIK GUPTA
September 5, 2016
KANWALJEET SINGH Vs. STATE (NCT OF DELHI) & ORS
September 9, 2016
KANWAR BHAN Vs. STATE & ORS.
October 18, 2016
KANWAR SINGH Vs. STATE
May 26, 2016
KAPIL BALANI & ORS Vs. GOVT OF NCT OF DELHI & ANR
August 12, 2016
KAPIL CHAWLA AND OTHERS Vs. STATE AND ANOTHER.
March 22, 2016
KAPIL CHOUDHARY AND ANR. Vs. UNION OF INDIA AND ORS.
April 26, 2016
KAPIL JAIN AND ORS. Vs. LT. GOVERNOR OF DELHI AND ORS.
December 15, 2016
KAPIL KUMAR SHARMA Vs. STATE
August 23, 2016
KARAMBIR Vs. STATE OF NCT (DELHI)
August 17, 2016
KARAMJYOTI Vs. UNION OF INDIA AND ORS.
August 11, 2016
KARAN Vs. STATE ( NCT OF DELHI)
May 27, 2016
KARAN SINGH Vs. UNION OF INDIA
August 10, 2016
KARIMAN MAHTO Vs. HDFC ERGO GENERAL INSURANCE CO LTD
May 18, 2016
KARIMUDDIN @ CHOTE Vs. STATE OF NCT OF DELHI
January 19, 2016
KARISHMA KHOSLA Vs. STATE OF DELHI (NCT OF DELHI) & ANR
October 17, 2016
KARMANYA SINGH SAREEN AND ANR Vs. UNION OF INDIA
September 23, 2016
KARTIK CHINTAMANI Vs. STATE (GNCT OF DELHI) & ANR.
March 2, 2016
KASHI VISHWANATH STEELS PRIVATE LIMITED Vs. STATE
May 30, 2016
KASHMIR SINGH Vs. UNION OF INDIA
August 17, 2016
KATARI ENGINEERS & CONSULTANTS PRIVATE LIMITED Vs. COMMISSIONER VAT AND ORS.
January 5, 2016
KAUSHAL JAIN & ORS Vs. GOVERNMENT OF NCT OF DELHI & ANR
August 2, 2016
KAUSHAL YADAV Vs. UNION OF INDIA AND ANR
November 8, 2016
KAUSHALYA DEVI & ORS Vs. SATYA DEVI
April 27, 2016
KAVITA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
September 15, 2016
KAVITA DEVI Vs. ANIL KUMAR
August 24, 2016
KAVITA DEVI YADAV & ANR Vs. STATE GOVT OF NCT & ANR
August 17, 2016
KAVITA GARG Vs. THE STATE ( NCT OF DELHI) & ANR
May 19, 2016
KAVITA KUMARI Vs. STATE AND ORS.
January 11, 2016
KAVITA MOIN JAKHMOLA Vs. ANIL SETHI
February 24, 2016
KAWAL BAHADUR SINGH BATRA Vs. JAS KIRAN KAUR
August 10, 2016
KAY KAY TEXO FAB PVT. LTD. Vs. M/S NAVKAR FURNISHING & ORS.
November 28, 2016
KAYA LIMITED Vs. RUBY SHARMA
August 11, 2016
KAYUM KHAN & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
August 19, 2016
KAZEEM @ BUNTY Vs. STATE
August 17, 2016
KB Vs. SS
May 27, 2016
KEDIA (AGENCIES) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
December 7, 2016
KEMBIOTIC LABOURATORIES AND ORS. Vs. RANA INDERJIT SINGH
August 29, 2016
KENDRIYA VIDYALAYA SANGATHAN Vs. AMLESH KUMAR
March 22, 2016
KENT RO SYSTEM LIMITED Vs. KENT AIR ECO CORPORATION LETD.LP
October 4, 2016
KESHKASHAN HASAN Vs. STATE (GOVT. OF NCT OF DELHI)
December 2, 2016
KEWAL KRISHAN JAITLEY Vs. ACHARAJ RAM KAPOOR @ ASCHARAJ RAM KAPUR THRU. HIS LEGAL HEIRS
May 3, 2016
KHALID Vs. NASREEN
September 16, 2016
KHAN MARKET WELFARE ASSOCIATION Vs. NEW DELHI MUNICIPAL COUNCIL & ORS.
October 27, 2016
KHUSHAL SINGH Vs. REGISTRAR OF COOPERATIVE SOCIETIES AND ANR.
November 18, 2016
KHUSHI RAM BEHARI LAL Vs. P V KANAKARAJ TRADING AS KALPATHARU TRADING CO
September 16, 2016
KIBOW BIOTECH INC Vs. ALNICHE LIFE SCIENCES PVT LTD
September 7, 2016
KIMSUKH KRISHNA SINHA Vs. SUDIPTI ESTATES AND ORS.
May 24, 2016
KINJAL RAJNIKANT PATEL AND ANR Vs. NATIONAL BOARD OF EXAMINATIONS AND ANR
August 26, 2016
KIRAN Vs. NATIONAL INSURANCE CO. LTD. & ORS.
December 9, 2016
KIRAN ABNASHI CHAWLA AND ORS. Vs. MARGUERITE CHAWLA
March 9, 2016
KIRAN DEV & ORS Vs. STATE GOVT OF NCT OF DELHI & ANR
August 26, 2016
KIRAN JAIN & OTHERS Vs. NORTH DELHI MUNICIPAL CORPORATION AND OTHERS
May 5, 2016
KIRAN PAL SINGH & ORS. Vs. NCT OF DELHI & ANR.
February 3, 2016
KIRTI AZAD & ORS Vs. DELHI DISTRICT CRICKET ASSOCIATION & ORS
February 9, 2016
KISAN MOULDINGS LTD Vs. KONARK POLYTUBES (P) LTD
February 17, 2016
KISHAN CHAND Vs. UNION OF INDIA AND ORS
July 18, 2016
KISHAN CHAND SHARMA & ANR Vs. CHET RAM SHARMA (SINCE DECEASED) & ORS
July 14, 2016
KISHAN CHAND SHARMA AND ORS. Vs. CHET RAM SHARMA AND ORS.
January 21, 2016
KISHAN LAL Vs. MOHD. IDRISH, DECEASED THROUGH HIS LEGAL HEIRS AND OTHERS
October 18, 2016
KISHAN LAL Vs. VEENA KUMARI
February 23, 2016
KISHAN LAL Vs. DSIDC AND ORS.
February 9, 2016
KISHAN TRIPATHI Vs. THE STATE
February 12, 2016
KISHORE KUMAR Vs. STATE
May 17, 2016
KISHORE KUMAR AND ORS Vs. SHEELA DEVI AND ORS
October 3, 2016
KISHORI LAL Vs. STATE
March 2, 2016
KITSON ENTERPRISES PRIVATE LIMITED Vs. STATE
July 27, 2016
KOCHHAR CONSTRUCTION WORKS Vs. DDA AND OTHERS
August 2, 2016
KOHINOOR SPECIALITY FOODS INDIA PRIVATE LIMITED Vs. KOHINOOR FOODS LIMITED AND ORS.
March 1, 2016
KOLKATA GLASS & CERAMICS PRIVATE LIMITED Vs. UNION OF INDIA & ANOTHER
July 25, 2016
KOMAL KHICHAR Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND ORS.
July 18, 2016
KOTAK MAHINDRA BANK LTD. Vs. BANK OF BARODA
January 28, 2016
KRANTI KIRAN @ K.K. Vs. STATE OF NCT DELHI
May 3, 2016
KRBL LTD. Vs. PK OVERSEAS PVT. LTD.
November 4, 2016
KRIPA NARAYAN Vs. MAMTA PATHAK
August 26, 2016
KRISHAN CHANDER DASS Vs. STATE & ORS
April 1, 2016
KRISHAN COLONY WELFARE ASSOCIATION (REGD ) Vs. UNION OF INDIA AND ORS
May 30, 2016
KRISHAN GOPAL Vs. MAHESH KUMAR AND ORS.
January 8, 2016
KRISHAN KUMAR Vs. STATE
October 5, 2016
KRISHAN KUMAR Vs. STATE
January 28, 2016
KRISHAN KUMAR & ORS Vs. STATE (NCT OF DELHI) & ANR
August 19, 2016
KRISHAN KUMAR GARG Vs. RAM NIWAS VERMA
August 29, 2016
KRISHAN KUMAR WADHVA Vs. DELHI DEVELOPMENT AUTHORITY & ANR
August 9, 2016
KRISHAN MANCHANDA Vs. GOVT OF NCT OF DELHI & ORS
August 29, 2016
KRISHAN MEHTA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
March 3, 2016
KRISHAN MURARI SHARMA & SONS Vs. NEW DELHI MUNCIPAL COUNCIL & ANR
August 22, 2016
KRISHAN RADHU Vs. THE EMMAR MGF CONSTRUCTION
December 21, 2016
KRISHNA CONTINENTAL LTD. Vs. DELHI POLLUTION CONTROL COMMITTEE & ORS
June 2, 2016
KRISHNA KUMAR SINGH Vs. UNION OF INDIA AND ORS.
January 6, 2016
KRISHNA MODEL SECONDARY SCHOOL AND ORS Vs. HOSHIARI DEVI & ORS.
January 4, 2016
KRISHNA SOBTI Vs. STATE
May 17, 2016
KRISHNAPATNAM PORT COMPANY LIMITED Vs. STRATEGIC PORT INVESTMENTS KPC LIMITED & ORS
July 12, 2016
KRITIKA PADODE AND ANR Vs. UNION OF INDIA & ANR.
August 5, 2016
KRYSTAL STONE EXPORTS LTD. Vs. STRESSED ASSET STABILIZATION FUND & ORS.
July 15, 2016
KULBIR SINGH CHANDHOK AND ORS. Vs. AMARDEEP SINGH CHANDHOK AND ORS.
May 10, 2016
KULDEEP SINGH AND OTHERS Vs. STATE AND ANOTHER
April 27, 2016
KULDEEP TOMAR Vs. STAFF SELECTION COMMISSION AND ORS
September 19, 2016
KULDIP KUMAR SHARMA & ORS Vs. STATE OF NCT OF DELHI & ANR
September 5, 2016
KULLU VALLEY LEISURE RESORTS PRIVATE LIMITED Vs. B R BEE PRODUCTS PRIVATE LIMITED
December 19, 2016
KULMEET SINGH KOCHHAR & ANR Vs. STATE
July 21, 2016
KULVINDER SINGH Vs. STATE
August 4, 2016
KUMAGAI SKANSKA HCC ITOCHU GROUP Vs. THE COMMISSIONER OF VALUE ADDED TAX AND ORS.
April 26, 2016
KUMAR MAYANK Vs. DELHI TECHNOLOGICAL UNIVERSITY & ANR
November 10, 2016
KUMAR PAL SINGH Vs. UNION OF INDIA AND ORS
May 18, 2016
KUMARI ANKITA NANDA (MINOR) AND ORS Vs. D A V PUBLIC SCHOOL & ORS
August 19, 2016
KUMARI SUSHILA YADAV Vs. ATUL CHAUDHARY AND ORS.
January 14, 2016
KUNAL CHAUHAN Vs. NATIONAL COMMISSION FOR WOMEN AND ORS.
March 31, 2016
KUNAL SINGH Vs. CBI
June 1, 2016
KURUVILA KURIAKOSE Vs. UNION OF INDIA & ORS
June 1, 2016
KUSUM DEVI & ORS Vs. SHWETA KUMARI & ORS (IFFCO TOKIO GEN INS CO LTD)
September 15, 2016
KUSUM LATA Vs. STATE AND ORS.
March 3, 2016
KYAMUDDIN Vs. STATE
March 29, 2016
L M WALTER (SINCE DECEASED) Vs. ONKAR GIRI (NOW DECEASED)
September 15, 2016
L.N. TIKKU Vs. UOI AND ORS.
March 17, 2016
LACHI RAM SHARMA Vs. KENDRIYA VIDAYALAYA SANGATHAN & ORS
August 9, 2016
LAKHDHIRGARDH SEVA SAHAKARI MANDALI LTD Vs. INDIAN FARMERS FERTILIZERS COOPERATIVE LTD
November 2, 2016
LAKHMI CHAND & ORS Vs. KARAN SINGH & ANR
October 5, 2016
LAKSHMI BUILDERS Vs. DEVINDER LAKRA
March 3, 2016
LAKSHYAJIT KAPOOR AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
January 8, 2016
LAL KUMAR Vs. STATE
May 27, 2016
LALIT KUMAR Vs. THE STATE (THROUGH GOVT OF NCT OF DELHI) AND ANOTHER
September 2, 2016
LALIT MOHAN MADHAN Vs. MUNICIPAL CORPORATION OF DELHI & ORS.
March 30, 2016
LALIT MOHAN SHARMA Vs. UNION OF INDIA AND ORS.
January 29, 2016
LALIT SHARMA & ANR Vs. STATE (GNCT OF DELHI) & ANR
August 31, 2016
LALITA SHARMA Vs. CHAIRPERSON KIOSK, SCOOTER, CAR & CYCLE STAND PARKING COMMITTEE AND ORS.
January 19, 2016
LALJINDER SINGH & ORS Vs. UNION OF INDIA & ORS
May 30, 2016
LALL CONSTRUCTIONS CO Vs. GENERAL MANAGER NORHTERN RAILWAY
July 27, 2016
LALLAN AHMED Vs. STATE
February 2, 2016
LALZUALA RALTE Vs. RAJU & ORS.
February 16, 2016
LANCO INFRATECH LIMITED Vs. PCP INTERNATIONAL LIMITED
January 20, 2016
LANCO INFRATECH LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
February 1, 2016
LANCO INFRATECH LTD. Vs. HINDUSTAN CONSTRUCTION COMPANY LTD.
September 23, 2016
LARSEN AND TOUBRO LTD. AND ANR. Vs. GOVT. OF NCT OF DELHI AND ORS.
February 3, 2016
LAVA INTERNATIONAL LIMITED Vs. TELEFONAKTIEBOLAGET LM ERICSSON (PUBL)
July 14, 2016
LAXMI & ORS. Vs. RAKESH & ORS.
June 2, 2016
LAXMI @ LACCHO AND ANOTHER Vs. STATE NCT OF DELHI
February 11, 2016
LAXMI AUTOMATIC LOOM WORKS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX (RECOVERY) AND ANR.
December 5, 2016
LAXMI NARAYAN & ORS Vs. KAMAL GARG & ANR
August 11, 2016
LEPAKSHI EMPORIUM & ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 27, 2016
LESLIE DINIZ Vs. LOTT CAREY BAPTIST MISSION IN INDIA
September 6, 2016
LETMINJOY HAOKIP Vs. STATE
November 8, 2016
LEVI STRAUSS & COMPANY Vs. ANKIT SHARMA ANR
September 19, 2016
LIFE INSURANCE CORPORATION OF INDIA Vs. KRISHNA MURARI LAL ASTHANA AND ORS.
November 11, 2016
LIFELONG INDIA PVT. LTD. Vs. UNION OF INDIA
January 12, 2016
LIVING MEDIA INDIA LTD. AND ORS. Vs. ALPHA DEALCOM PVT. LTD. AND ORS.
January 29, 2016
LMJ INTERNATIONAL LTD. Vs. INTEGRATED WAREHOUSING KANDLA PROJECT DEVELOPMENT PVT. LTD.
November 10, 2016
LOCHAN SINGH Vs. HARYANA ROADWAYS
October 24, 2016
LOGICAL APPS SOLUTIONS PRIVATE LIMITED Vs. STATE
July 19, 2016
LOTT CAREY BAPTIST MISSION AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
January 15, 2016
LOTUS IMPEX Vs. THE COMMISSIONER, DEPARTMENT OF TRADE & TAXES, NEW DELHI AND ORS.
February 19, 2016
LOVELEEN KAUR & ANR Vs. ICICI BANK LTD. & ORS
February 3, 2016
LS CABLE & SYSTEM LIMITED Vs. THE COMMISSIONER OF INCOME TAX ­ II & ANR.
May 13, 2016
LT COL NAVEEN KUMAR ANAND Vs. UNION OF INDIA & ORS
September 16, 2016
LUIT NEIL DON Vs. STATE (GOVT OF NCT OF DELHI)
May 20, 2016
LUV KUSH PANDEY Vs. UNION OF INDIA AND ORS.
January 13, 2016
LYCA FINANCE LTD. Vs. STATE & ANR.
July 15, 2016
LYDIA NINGLIANTING AND ORS. Vs. DIRECTORATE OF REVENUE INTELLIGENCE AND ORS.
February 5, 2016
M M HEALTHCRE LTD Vs. P K CHAUHAN
July 12, 2016
M P STATE COOPERATIVE CONSUMER FEDERATION LTD Vs. NATIONAL COOPERATIVE CONSUMER FEDERATION OF INDIA
August 31, 2016
M.D. ASGAR & OTHERS Vs. STATE (NCT OF DELHI) & ANOTHER
July 13, 2016
M.F. RINGS & BEARING RACES LTD. Vs. COMMISSIONER OF CUSTOMS & ANR.
May 6, 2016
M.S. JADHAV Vs. BSES RAJDHANI POWER LTD.
January 25, 2016
M.S. SHOES EAST LTD. Vs. UNION OF INDIA
July 20, 2016
M.T. KOM Vs. STATE OF NCT OF DELHI AND ORS.
February 19, 2016
M/S AFFORDABLE EXPORTS Vs. APPAREL EXPORT PROMOTION COUNCIL & ORS
April 21, 2016
M/S ALLIED BLENDERS & DISTILLERS PVT LTD Vs. R.K. DISTILLERIES PVT LTD
July 27, 2016
M/S ANS CONSTRUCTIONS LTD. Vs. UNION OF INDIA
December 15, 2016
M/S AZ TECH (INDIA) & ANR. Vs. M/S INTEX TECHNOLOGIES (INDIA) LTD. & ANR.
December 24, 2016
M/S BANARSI DAS KHANDELWAL & SONS Vs. CANARA BANK & ORS
April 5, 2016
M/S BHARAT POWER CONTROL SYSTEMS Vs. GOVT. OF NCT OF DELHI & ORS.
February 2, 2016
M/S BONN NUTRIENTS PRIVATE LTD. & ANR Vs. UNION OF INDIA & ORS.
July 13, 2016
M/S DEDICATED FREIGHT CORRIDOR CORPORATION OF INDIA LTD. (DFCCIL) Vs. M/S SOMA ENTERPRISES LTD.
July 25, 2016
M/S DEEPAK & CO. Vs. UNION OF INDIA & ORS
September 22, 2016
M/S DELHI TRANSPORT CORPORATION Vs. SHRI PURAN CHAND
February 3, 2016
M/S DEWAN CHAND & CO PVT LTD. Vs. CENTRAL BOARD OF TRUSTEE AND ANR.
November 4, 2016
M/S DHARAM CHAND LAKHA MAL Vs. R.K. SOAP FACTORY
October 5, 2016
M/S ERA INFRA ENGINEERING LTD. Vs. ARAVALI POWER COMPANY PVT. LTD.
July 29, 2016
M/S FORECH INDIA LTD. Vs. M/S TECPRO SYSTEMS LTD.
September 5, 2016
M/S FRANKE FABER INDIA PVT. LTD. Vs. COMMISSIONER, TRADE AND TAXES, DELHI
November 28, 2016
M/S GKB OPTOLAB PVT. LTD. Vs. DINESH BATRA & ANR.
October 3, 2016
M/S GOLDEN TOBACCO LTD. (FORMERLY KNOWN AS GTC INDUSTRIES LTD.) Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
November 8, 2016
M/S HCIL, ADHIKARYA ARSS (JV) Vs. RAIL VIKAS NIGAM LTD.
December 14, 2016
M/S JAYASWALS NECO LTD. Vs. UNION OF INDIA AND ANR.
August 2, 2016
M/S KALYANI SURGICAL AND MEDICAL STORE Vs. M/S CACHET PHARMACEUTICALS PVT. LTD.
April 22, 2016
M/S KIRI ASSOCIATES (P) LTD. Vs. PRAMOD KUMAR MITTAL & ANR.
June 3, 2016
M/S KOLLAM INTERNET CABLE DISTRIBUTION PVT. LTD. Vs. UNION OF INDIA & ORS.
November 9, 2016
M/S L.G ELECTRONICS INDIA(P) LTD Vs. DINESH KALRA
July 8, 2016
M/S MAHANIVESH OILS & FOODS PVT. LTD. Vs. DIRECTORATE OF ENFORCEMENT
January 25, 2016
M/S MEKASTER ENGINEERING LTD. Vs. IDBI BANK LIMITED AND OTHERS
October 3, 2016
M/S MIDAS ELECTRONICS PVT.LTD. Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA & ORS.
May 9, 2016
M/S MIRC ELECTRONICS LIMITED Vs. SHASHANK GUPTA & ANR.
December 20, 2016
M/S MMTC LIMITED Vs. M/S TRANSMMONIA AG ZURICH (SWITZERLAND)
January 22, 2016
M/S MOOLCHAND KHARAITI RAM TRUST & ORS. Vs. UNION OF INDIA
May 11, 2016
M/S MS SHOES EAST LTD. Vs. ANAND KHANDELWAL
January 8, 2016
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S ORIENTAL PATHWAYS (NAGPUR) PVT LTD
May 24, 2016
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S PROGRESSIVE-MVR (JV)
June 17, 2016
M/S NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S BSC-RBM-PATI JOINT VENTURE
January 15, 2016
M/S NET 4 INDIA LTD. Vs. UNION OF INDIA AND ANR.
August 2, 2016
M/S NEW ERA IMPEX (INDIA) PVT LTD Vs. M/S ORIOLE EXPORTS PRIVATE LTD
July 21, 2016
M/S NHAI NEW DELHI Vs. M/S BEL-TBL (JOINT VENTURE)
July 8, 2016
M/S NORTEL NETWORKS INDIA INTERNATIONAL INC. Vs. THE DIRECTOR OF INCOME TAX -I
May 4, 2016
M/S P K OVERSEAS PVT.LTD. & ANR Vs. M/S BHAGWATI LECTO VEGETARIANS EXPORTS PVT.L.TD & ANR
October 3, 2016
M/S PAREENA ESTATE Vs. SOUTH DELHI MUNICIPAL CORPORATION
September 16, 2016
M/S PMP METAL PLAST PVT. LTD Vs. COMMISSIONER OF CENTRAL EXCISE DELHI-1
February 1, 2016
M/S RIDGEVIEW CONSTRUCTION PVT LTD & ANR Vs. M/S SKYHIGH PROPERTIES PVT LTD
January 28, 2016
M/S ROOTS INDUSTRIES INDIA LTD. Vs. M/S AIRPORTS AUTHORITY OF INDIA & ORS.
February 25, 2016
M/S RSPL LIMITED Vs. MUKESH SHARMA & ANR
August 3, 2016
M/S SAI SOFT SECURITIES LTD Vs. MANJU AHLUWALIA
February 2, 2016
M/S SAURABH AGROTECH PRIVATE LIMITED Vs. RADHEY SHYAM AGENCIES
April 22, 2016
M/S SDB INTRASTRUCTURE PVT. LTD. Vs. DDA & ANR.
September 29, 2016
M/S SML ISUZU LTD. & ANR. Vs. UOI & ANR.
July 22, 2016
M/S SOCIETY STANDING FOR ALL YOUTH MASS AWARENESS AND ANR. Vs. UNION OF INDIA AND ORS.
March 23, 2016
M/S STCI FINANCE LIMITED Vs. M/S SUKHMANI TECHNOLOGIES PVT. LTD. & ORS.
November 15, 2016
M/S STELLAR INFORMATION TECHNOLOGY PRIVATE LTD Vs. MR RAKESH KUMAR & ORS
August 29, 2016
M/S SVOGL OIL GAS & ENERGY LTD. Vs. INDIAN OIL CORPORATION LTD.
May 17, 2016
M/S SWASTIK ENGINEERING TOOLS THR. ITS PROPRIETOR SUNIL CONDIL Vs. ANITA
August 10, 2016
M/S SYMPHONY LTD Vs. M/S SUMMER COOL HOME APPLIANCES PVT LTD & ORS
April 4, 2016
M/S SYMPHONY LTD. Vs. SUMMER COOL HOME APPLIANCES LTD
October 5, 2016
M/S TAMILNADU TELECOMMUNICATIONS LTD. Vs. BHARAT SANCHAR NIGAM LTD.
November 11, 2016
M/S THE CO-OPERATIVE CO. LTD. Vs. D.T.T.D.C. & ORS.
January 4, 2016
M/S TODAY HOTELS (NEW DELHI) PVT. LTD. Vs. M/S INTECTURE INDIA DESIGNS PVT. LTD.
January 13, 2016
M/S TRANS ASIAN INDUSTRIES EXPOSITIONS PVT. LTD Vs. M/S G.S. BERAR & CO PVT. LTD & ANR.
May 18, 2016
M/S U TURN HOUSING PVT LTD & ANR Vs. STATE OF ( GNCT ) OF DELHI & ANR
August 19, 2016
M/S VANSHIKA BUILDTECH LTD Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
September 29, 2016
M/S VISIONAIRE INDIA Vs. M/S IBM INDIA PVT. LTD.
January 19, 2016
M/S. ACER INDIA PVT. LTD Vs. PUNJAB NATIONAL BANK & ORS
May 31, 2016
M/S. AGGARWAL AND MODI ENTERPRISES (CINEMA PROJECT) CO. PVT. LTD Vs. THE COMMISSIONER OF INCOME TAX
January 21, 2016
M/S. BEHL ASSOCIATES Vs. UNION OF INDIA
January 7, 2016
M/S. CHINA TRUST COMMERCIAL BANK Vs. LILLIPUT KIDSWEAR LTD. & ORS.
June 3, 2016
M/S. DLF UNIVERSAL LTD. Vs. UNION OF INDIA
May 23, 2016
M/S. GURUKUL BOOKS & PACKAGING AND ANOTHER Vs. M/S. EVERGREEN PUBLICATIONS (INDIA) AND ANOTHER
September 26, 2016
M/S. HOUSING & URBAN DEVELOPMENT CORPORATION LTD. Vs. M/S. MS SHOES (EAST) LTD. & ORS.
June 3, 2016
M/S. INTER CRAFT LTD. Vs. COMMISSIONER OF INCOME TAX
December 14, 2016
M/S. ISPAT PROFILES INDIA LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION & ORS.
January 29, 2016
M/S. J B OVERSEAS Vs. UNION OF INDIA & ORS
July 8, 2016
M/S. JBA ENTERPRISES PVT LTD & ORS. Vs. STATE & ANR.
March 31, 2016
M/S. K.S.S. PETRON PVT. LTD. Vs. M/S. GYPSUM STRUCTURAL INDIA PVT. LTD.
September 5, 2016
M/S. LANCO Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA LIMITED
December 6, 2016
M/S. LESAG HBB(I) LTD. & ORS. Vs. COMMR. OF CENTRAL EXCISE DELHI & ORS.
November 3, 2016
M/S. MASAURHI SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD.
July 7, 2016
M/S. OIL AND NATURAL GAS CORPORATION LTD. Vs. VIJAY MAHAJAN
November 8, 2016
M/S. PRABHATAM ADVERTISING PVT. LTD. Vs. GOVERNMENT OF NCT OF DELHI & ORS.
July 11, 2016
M/S. SAINI GENERAL STORE Vs. STATE
July 14, 2016
M/S. SARAN EXCLUSIF & ANR. Vs. NEETU BHARTI
August 9, 2016
M/S. V.B.M. ESTATES PVT. LTD. & ANR. Vs. SIRI BHAGWAN
October 3, 2016
M/S.SANGAM THEATRE P.LTD. Vs. CIT
May 12, 2016
MA SOL BAILLO Vs. STATE (DRI) OF DELHI
February 19, 2016
MAC PERSONAL CARE PVT. LTD. & ANR. Vs. LAVERANA GMBH AND CO.KG & ANR.
January 28, 2016
MADAN GOPAL SINGHAL AND ORS. Vs. STATE
May 6, 2016
MADAN LAL Vs. RESERVE BANK OF INDIA
April 22, 2016
MADAN LAL Vs. LT GOVERNOR & ORS
August 24, 2016
MADAN MOHAN SINGH Vs. SUKHPAL SINGH AND ORS.
February 15, 2016
MADAN SINGH Vs. PHOOLWATI AND ORS.
April 19, 2016
MADAN SINGH & ORS. Vs. STATE OF NCT OF DELHI & ORS.
January 4, 2016
MADHAVA HYTECH-RANI (JV) Vs. IRCON INTERNATIONAL LIMITED
December 19, 2016
MADHU BHASKAR AND ORS. Vs. BHARAT BHASKAR AND ORS.
April 6, 2016
MADHU GUPTA Vs. M/S. SATYAM FINLEASE PVT. LTD.
March 30, 2016
MADHU MALLICK @ MADHULATA MALLICK Vs. NEHRU BAL SAMITI
January 28, 2016
MADHU MARWAHA AND ORS. Vs. DAL CHAND AND ORS.
February 1, 2016
MADHU PAMNANI & ORS Vs. NEERAJ PAMNANI
August 19, 2016
MADHVI SINGH & ORS Vs. PAVIK LIFESTYLE LTD
July 7, 2016
MAGIC SEWA PVT LTD Vs. AIRPORTS AUTHORITY OF INDIA & ORS
August 10, 2016
MAGNETI MARELLI POWERTRAIN INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 25, 2016
MAHANAGAR TELEPHONE NIGAM LIMITED AND ANR Vs. ANIL KUMAR AND ANR
August 29, 2016
MAHANAGAR TELEPHONE NIGAM LTD. Vs. SANJAY BHARDWAJ AND ORS.
February 2, 2016
MAHANAGAR TELEPHONE NIGAM LTD. AND ORS. Vs. PREMWATI
July 22, 2016
MAHARAJ HAIDER Vs. STATE
February 4, 2016
MAHARAJ I S WAHI Vs. RENUKA WAHI
August 30, 2016
MAHARISHI AYURVEDA PRODUCTS PVT. LTD. Vs. SPARSH BUILDERS PRIVATE LTD.
March 3, 2016
MAHAVIR EDUCATIONAL CULTURAL AND WELFARE SOCIETY ( Vs. GIRDHARI LAL DHARA & ORS
April 27, 2016
MAHAVIR GUPTA Vs. SHOBHA RAM SARAN
September 28, 2016
MAHENDER KUMAR KANWARIA Vs. SH SANJAY BAROLIA
August 19, 2016
MAHENDER YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
November 4, 2016
MAHENDRA VERMA Vs. AJAY SURESH KILACHAND & ORS
August 29, 2016
MAHESH CHAND GUPTA Vs. KALU RAM AND ORS.
January 27, 2016
MAHESH KUMAR Vs. THE HIGH COURT OF DELHI
February 4, 2016
MAHESH KUMAR & ORS Vs. STATE & ANR
January 15, 2016
MAHESH TYAGI & ORS. Vs. STATE GOVT. OF NCT OF DELHI & ORS
December 5, 2016
MAHINDER KAUSHIK Vs. STATE
March 30, 2016
MAHINDER PAL SINGH Vs. THE PRINCIPAL LADY SHREE RAM COLLEGE FOR WOMEN AND ORS.
November 17, 2016
MAHINDER SINGH Vs. M/S. INDIAN AIRLINES LTD.
September 5, 2016
MAHIPAL Vs. HIGH COURT OF DELHI THROUGH REGISTRAR GENERAL AND ORS.
February 15, 2016
MAJ RETD SUKESH BEHL & ANR. Vs. KONINKLIJKE PHILIPS ELECTRONICS NV
January 19, 2016
MAJOR ANAMDEEP SINGH DHINGRA Vs. UNION OF INDIA AND ORS.
July 25, 2016
MAJOR SAUMITRA SARKAR Vs. SHIKHA CHAKRABORTY
May 17, 2016
MAKEMYTRIP (INDIA) PVT LTD Vs. UNION OF INDIA & ORS
September 1, 2016
MALA BHAGAT BALI Vs. STATE & ANR
August 22, 2016
MALANA POWER CO. LTD. Vs. DIR. GENERAL OF FOREIGN TRADE (POLICY)
November 28, 2016
MALDHARI SALES CORPORATION Vs. UNION OF INDIA AND ORS.
January 27, 2016
MALIK MOHD TANVEER Vs. UZMA MALIK & ANR
July 18, 2016
MALLET PROPERTIES PRIVATE LIMITED Vs. STATE
July 27, 2016
MAMTA MODERN SENIOR SECONDARY SCHOOL Vs. DIRECTORATE OF EDUCATION AND ORS
October 3, 2016
MAMTA SINGH Vs. AMAN SINGH @ FAIYAZ AHMED
May 9, 2016
MAN SINGH AND ORS. Vs. STATE N.C.T OF DELHI
February 22, 2016
MANALI PETROCHEMICALS LIMITED Vs. UNION OF INDIA
December 6, 2016
MANAN CHAND Vs. STATE AND ORS.
March 28, 2016
MANAS MANDIR Vs. SHRI SUDHIR KUMAR RAKHEJA
May 11, 2016
MANAV SHARMA Vs. STATE (NCT OF DELHI)
May 19, 2016
MANDEEP KAUR Vs. DIRECTORATE OF REVENUE INTELLIGENCE
February 22, 2016
MANGAL SINGH Vs. STATE (GOVT OF NCT) DELHI
May 19, 2016
MANGALAM ORGANICS LIMITED Vs. UNION OF INDIA
February 16, 2016
MANGALI IMPEX LTD Vs. UNION OF INDIA AND ORS
May 3, 2016
MANGE RAM Vs. RATTAN SINGH & ORS
January 18, 2016
MANGE RAM @ MANGE@MAHESH Vs. THE STATE OF GOVT OF NCT DELHI
February 10, 2016
MANGE RAM JAIN & ORS. Vs. JATINDER KUMAR JAIN
October 7, 2016
MANGLAM EXPRESS CARGO PVT. LTD. Vs. UNION OF INDIA & ANR.
December 16, 2016
MANGLAYATAM PROJECTS PVT LTD Vs. DHARAM VEER SINGH (SINCE DECEASED) THR LRS & ANR
September 1, 2016
MANI RAM Vs. RITU PAL
April 7, 2016
MANI RAM GAJRAJ Vs. UNION OF INDIA & OTHERS
May 18, 2016
MANISH BABRA Vs. RENU
August 30, 2016
MANISH KUMAR Vs. STATE & ANR.
April 4, 2016
MANISH RADHESHYAM MALANI Vs. STATE & ANR
September 5, 2016
MANJEET Vs. THE STATE (NCT OF DELHI) AND ORS.
January 8, 2016
MANJEET KAUR Vs. THE STATE (NCT OF DELHI)
April 26, 2016
MANJEET SINGH Vs. INDRAPASTHA GAS LIMITED
October 24, 2016
MANJEET SINGH Vs. INDERJEET KAUR AND ORS.
February 1, 2016
MANJEET SINGH AND ORS. Vs. STATE AND ORS.
January 12, 2016
MANJEET SINGH KOHLI AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
January 5, 2016
MANJIT KAUR AND ORS. Vs. DAYA NAND AND ANR.
July 11, 2016
MANJU Vs. STATE AND ORS.
January 15, 2016
MANJU PANDEY Vs. UNION OF INDIA AND ORS.
March 31, 2016
MANJU PANWAR Vs. V.P.S. PANWAR
September 21, 2016
MANJU SHARMA Vs. UNION OF INDIA & ANR
July 27, 2016
MANMOHAN GULATI & OTHERS Vs. M/S. HANUNG TOYS & TEXTILES LIMITED
March 30, 2016
MANOJ Vs. UOI & ORS.
July 15, 2016
MANOJ KASHYAP & ORS. Vs. UNION OF INDIA & ORS.
May 30, 2016
MANOJ KUMAR Vs. PINKI RANI
November 22, 2016
MANOJ KUMAR Vs. VIPIN GAUTAM
August 23, 2016
MANOJ KUMAR Vs. STATE
September 29, 2016
MANOJ KUMAR Vs. STATE
May 20, 2016
MANOJ KUMAR Vs. UNION OF INDIA AND ORS.
January 22, 2016
MANOJ KUMAR AND ORS. Vs. STATE (GNCT OF DELHI) AND ORS.
February 24, 2016
MANOJ KUMAR AND ORS. Vs. STATE AND ORS.
March 22, 2016
MANOJ KUMAR MISHRA Vs. CBI
December 9, 2016
MANOJ KUMAR SHOKEEN Vs. RAGHUVINDER SHOKEEN
September 19, 2016
MANPREET Vs. THE GOVT OF NCT OF DELHI
May 11, 2016
MANPREET SINGH BHATIA Vs. SUMITA BHATIA
October 20, 2016
MANTEC CONSULTANTS PVT LTD. Vs. AJAY NARAYAN JHA
October 25, 2016
MANU MARKANDE AND ORS. Vs. THE STATE AND ORS.
January 14, 2016
MANU SRIVASTAVA & ORS. Vs. STATE (GNCT OF DELHI) & ANR.
March 3, 2016
MANVIR SINGH YADAV Vs. DELHI JAL BOARD
September 9, 2016
MARIA ASSUNTA Vs. STATE (NCT OF DELHI)
March 2, 2016
MARUTI INSURANCE BUSINESS AGENCY LIMITED Vs. STATE
December 24, 2016
MASJID NOOR AHMED WAKF & ORS Vs. RAFIQ AHMED (D) THR HIS LRS & ORS
August 30, 2016
MASLE-UDDIN AND ORS. Vs. THE STATE (GOVT. OF NCT DELHI) AND ORS.
January 20, 2016
MASTER AARAV THROUGH FATHER KAMAL MANCHANDA Vs. VENKTESHWAR GLOBAL SCHOOL & ANR
September 30, 2016
MASTER FAIZAL ANSARI Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI
August 3, 2016
MASTER HARSHIL ANAND Vs. UOI & ORS.
October 26, 2016
MASTER JAI RAIKWAR AND ORS. Vs. THE HERITAGE SCHOOL AND ORS.
March 22, 2016
MASTER TANUSH GAUTAM (MINOR) THR FATHER DINESH KUMAR Vs. BULEBELLS SCHOOL INTERNATIONAL AND ANR.
July 14, 2016
MATIN Vs. STATE
February 16, 2016
MAYA BHATTACHARJEE (THR LEGAL REPRESENTATIVES) Vs. ANILA DASGUPTA (THR LEGAL REPRESENTATIVES)
October 5, 2016
MAYANK GUPTA & ORS Vs. STATE (NCT OF DELHI) & ORS
September 19, 2016
MAYANK PATHAK Vs. ELCOME TRADING COMPANY PVT LTD
June 13, 2016
MC-ROTEM-MELCO CONSROTIUM Vs. DELHI METRO RAIL CORPORATION LTD.
April 8, 2016
MCD Vs. RAGHAV COLD STORAGE P. LTD.
April 7, 2016
MCD MINISTERIAL STAFF ASSOCIATION (REGD.) & ORS . Vs. THE DIRECTOR, LOCAL BODIES, NEW SECRETARIAT & ORS.
September 1, 2016
MCDONALDS INDIA PRIVATE LIMITED Vs. VIKRAM BAKSHI & ORS
July 21, 2016
MCGRAW HILL EDUCATION (INDIA) PVT. LTD. Vs. V.V.R. MURTHY
January 15, 2016
MD HASNAIN & ORS Vs. STATE & ANR
September 23, 2016
MD SHAKEEL Vs. THE STATE NCT OF DELHI
January 19, 2016
MD. AYUB Vs. THE STATE (GOVT OF NCT OF DELHI) & ANR.
November 18, 2016
MD. AZAM ANSARI Vs. UNION OF INDIA AND OTHERS
April 29, 2016
MEDHAVI KRISHNA Vs. UNIVERSITY OF DELHI AND ORS
December 14, 2016
MEDIA COOPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. NOOR JAHAN SARWAT
August 10, 2016
MEDICAL COUNCIL OF INDIA Vs. RKDF MEDICAL COLLEGE HOSPITAL & RESEARCH CENTRE & ORS.
January 11, 2016
MEDICARE INVESTMENTS LIMITED Vs. MAX VENTURES INVESTMENT HOLDINGS PRIVATE LIMITED
September 2, 2016
MEDIPLUS (INDIA) LTD. Vs. COMMR. OF CUS., AIR CARGO (EXPORT)
September 27, 2016
MEENA @ NIRMALA Vs. STATE
September 26, 2016
MEENA AGGARWAL Vs. PUNJAB NATIONAL BANK & ORS.
January 20, 2016
MEENA BHATNAGAR Vs. KAMLESH KUMARI BHATNAGAR AND ORS.
April 22, 2016
MEENAKSHI JAIN Vs. DELHI MEDICAL COUNCIL AND ORS.
April 25, 2016
MEENU SHOKEEN Vs. DIRECTOR OF EDUCATION AND ORS.
February 10, 2016
MEENU TOMAR Vs. THE REGISTRAR, COOPERATIVE SOCIETIES
May 24, 2016
MEERA DEVI & ORS Vs. JITENDER & ORS
July 25, 2016
MEERA MISHRA Vs. GOVT OF NCT OF DELHI & ANR
June 1, 2016
MEGA CABS PVT. LTD. Vs. UNION OF INDIA
June 3, 2016
MERA BABA REALTY ASSOCIATE (P) LTD Vs. COMMISSIONER OF SERVICE TAX, DELHI
September 7, 2016
METAL BOX INDIA LIMITED Vs. T.K. SEHGAL AND SONS (HUF) AND ORS.
August 2, 2016
METAL BOX INDIA LTD. Vs. T.K. SEHGAL & SONS (HUF)
May 26, 2016
METAL CLOSURES Vs. RELIGARE FINVEST LTD.
May 17, 2016
METAL CLOSURES PVT LTD. & ORS. Vs. RELIGARE FINVEST LIMITED & ANR.
October 7, 2016
METAL ENGINEERING & TREATMENT CO PVT LTD Vs. MANISH KUMAR AGGARWAL PROP
July 20, 2016
METROPARK DATATECH PVT LTD Vs. GENINS INDIA TPA LTD & ORS
August 2, 2016
MICROMAX INFORMATICS LIMITED Vs. UNION OF INDIA AND ORS.
February 26, 2016
MICROSOFT CORPORATION & ANR Vs. DILIP SRIVASTAVA & ORS
August 8, 2016
MICROSOFT CORPORATION & ORS. Vs. MR. S.B. MANDAVA
May 12, 2016
MIHIR BUILDCON (PVT) LTD. Vs. AJNARA INFRASTRUCTURE (P) LTD.
September 23, 2016
MILAN DASS Vs. STATE
January 13, 2016
MILAN GUPTA Vs. STATE ELECTION COMMISSION AND ORS.
March 18, 2016
MILLENNIUM APPLIANCES INDIA LIMITED AND ORS. Vs. COMMISSIONER OF CUSTOMS AND ORS.
March 4, 2016
MINAKSHI KUNDU AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
January 4, 2016
MINAKSHI SHARMA & ORS Vs. RAKESH SHARMA & ORS
September 20, 2016
MINI APPA KANDA SWAMI @ MANI Vs. M. INDRA
September 21, 2016
MINISTRY OF LABOUR AND EMPLOYMENT Vs. INDIAN MEDICAL ASSOCIATION AND ORS.
January 7, 2016
MIP METRO Vs. WESTFIELD RETAIL PVT LTD
August 2, 2016
MISH JAIN AND ORS. Vs. ICICI BANK LTD.
February 4, 2016
MITHILESH KUMAR PANDEY & ANR Vs. DELHI DEVELOPMENT AUTHORITY & ORS
May 11, 2016
MITHILESH KUMARI Vs. REGISTRAR GENERAL, HIGH COURT OF DELHI
March 30, 2016
MITHLESH KUMAR Vs. UNION OF INDIA AND ORS
May 18, 2016
MITHUN KUSWAHA Vs. STATE NCT OF DELHI
August 11, 2016
MKU LTD. Vs. UNION OF INDIA
December 19, 2016
MMTC LIMITED Vs. M/S KASHISH ASSOCIATES & ORS.
October 18, 2016
MMTC LTD. Vs. NEW SIALKOTI JEWELLERS & ORS.
August 4, 2016
MODI-MUNDIPHARMA HEALTHCARE PVT. LTD. Vs. MODI-MUNDIPHARMA PVT. LTD.
February 5, 2016
MODTECH PROJECTS (INDIA) PRIVATE LIMITED Vs. MODTECH MATERIAL HANDLING PROJECTS PRIVATE LIMITED
December 19, 2016
MOHAMMAD SULAIMAN (PAKISTANI NATIONAL) & ANOTHER Vs. UNION OF INDIA & OTHERS
September 16, 2016
MOHAMMED IRSHAD ALIAS RAJU Vs. STATE
November 9, 2016
MOHAN Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 26, 2016
MOHAN LAL Vs. UNION PUBLIC SERVICE COMMISSION & ORS
September 15, 2016
MOHAN LAL KUKREJA Vs. SUNDER KUKREJA
June 3, 2016
MOHAN MADAN Vs. SHEEL GULATI
September 23, 2016
MOHAR SINGH MEENA Vs. NEW DELHI MUNICIPAL COUNCIL & ORS
August 22, 2016
MOHD ASHIQ @ ASIF & ORS Vs. THE STATE & ANR
November 3, 2016
MOHD BILAL QURESHI Vs. STATE
June 3, 2016
MOHD HASAN Vs. FAROOQ @ FAKHRUDDIN
May 25, 2016
MOHD IBRAHIM AND ORS Vs. SHUJA-UDDIN
August 3, 2016
MOHD RAHIM AKBARI Vs. STATE & ANR
May 2, 2016
MOHD. ANIS & ANR. Vs. STATE OF NCT OF DELHI & ORS.
May 16, 2016
MOHD. AZHARUDDIN KHAN @ BABU Vs. STATE GOVT OF NCT OF DELHI
May 19, 2016
MOHD. HAROON Vs. NEW DELHI MUNICIPAL COUNCIL
May 2, 2016
MOHD. IMTIYAZ KHAN Vs. STATE & ANR
July 27, 2016
MOHD. IZHAR ALEEM & ANR. Vs. THE STATE
August 12, 2016
MOHD. JAMIL & ORS. Vs. MIRAJUDDIN
July 11, 2016
MOHD. MOIZ Vs. STATE (GNCT OF DELHI)
November 4, 2016
MOHD. NADEEM AND ORS. Vs. THE STATE (GOVT. OF DELHI) AND ORS.
March 15, 2016
MOHD. NASEER Vs. MOHD. ZAHEER AND ANR.
November 3, 2016
MOHD. NASRUDDIN SHEKH AND ORS. Vs. STATE AND ORS.
February 22, 2016
MOHD. NAVED AND ORS. Vs. STATE AND ORS.
April 4, 2016
MOHD. SABIR @ SONU & ANR. Vs. STATE
May 23, 2016
MOHD. SHAHID AND ORS. Vs. STATE AND ANR.
November 4, 2016
MOHD. SULTAN ALI Vs. THE STATE (NCT OF DELHI)
March 30, 2016
MOHD. WASIM Vs. STATE OF NCT OF DELHI AND ORS.
January 12, 2016
MOHINDER KUMAR SHARMA Vs. N.K. MANN AND ORS.
February 1, 2016
MOHINI AGGARWAL AND ANOTHER Vs. DEEPIKA SAREES PRIVATE LIMITED AND OTHERS
October 25, 2016
MOHINI KOHLI Vs. SUBHASH CHANDER KOHLI
April 8, 2016
MOHIT & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
August 19, 2016
MOHIT AND ORS. Vs. RAM PYARI AND ORS.
February 3, 2016
MOHIT PANWAR & ORS. Vs. AIRPORTS AUTHORITY OF INDIA
January 25, 2016
MOHIT PANWAR AND ORS. Vs. AIRPORTS AUTHORITY OF INDIA
March 31, 2016
MOHIT PAUL Vs. STATE
October 18, 2016
MONA AGGARWAL & ANR. Vs. GLOSSY COLOUR & PAINTS PVT. LTD. & ANR.
February 2, 2016
MONICA SHARMA Vs. STATE (NCT OF DELHI) & ANR
September 14, 2016
MONIKA ARORA Vs. NEERAJ KOHLI & ANR
September 1, 2016
MONIKA INFRASTRUCTURE PVT. LTD. Vs. RATI RAM & ANR.
November 26, 2016
MONISH GUJRAL & ORS Vs. BEST FOOD & ANR
August 9, 2016
MONNET ISPAT AND ENERGY LTD Vs. UNION OF INDIA & ANR
October 5, 2016
MONSHER ENT Vs. IAAI AND ANR
September 8, 2016
MONTECARLO LIMITED Vs. NTPC LIMITED
September 30, 2016
MOSERBAER INDIA LTD Vs. MODERN CINEMA
September 19, 2016
MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD Vs. S.K. RAHEEM & ANR
December 24, 2016
MOTI KUMARI Vs. SECRETARY GENERAL,SUPREME COURT OF INDIA
February 15, 2016
MOTI LAL Vs. STATE (NCT OF DELHI)
August 10, 2016
MOTILAL VORA Vs. SUBRAMANIAN SWAMY & ANR.
July 12, 2016
MOTIYA RANI KATARIA AND ORS. Vs. RAJINDER TALWAR AND ORS.
March 9, 2016
MOUNT EVEREST MINERAL WATER LTD Vs. STATE & ANR
February 2, 2016
MOUNT KAILASH RESIDENTS ASSOCIATION Vs. MOUNT KAILASH TOWER III AVASIYA WELFARE COMMITEE & ORS
January 18, 2016
MR A AND ORS Vs. UNION OF INDIA AND ORS
April 1, 2016
MR ARUN JAITLEY Vs. MR ARVIND KEJRIWAL & ORS
April 29, 2016
MR SANJAY GAMBHIR & ORS Vs. M/S BEEKMAN HELIX INDIA
May 4, 2016
MR. MUKESH SHARMA Vs. MR. ROGER SHASHOUA & ORS.
June 7, 2016
MR. P K S SHRIVASTAVA Vs. UNION OF INDIA AND ANR.
December 1, 2016
MR. PIRUZ KHAMBATTA & ANR Vs. RAJMOHAN RUPAJI MODI AND ORS
December 20, 2016
MR. PXXX Vs. MINISTRY OF HEALTH AND FAMILY WELFARE & ORS.
November 22, 2016
MR. S.N.SAHU Vs. CHAIRMAN, RAJYA SABHA & ORS.
December 5, 2016
MR. VIKAS ARORA, ADVOCATE Vs. STATE
January 25, 2016
MRIDULA BANSAL AND ANR. Vs. MCD AND ORS.
February 15, 2016
MRS. ARCHANA AGGARWAL Vs. SURESH JINDAL
November 30, 2016
MRS. MEERA NARULA Vs. MRS. G.G. MALVANKAR & ORS.
May 23, 2016
MRS. PAWAN JASHIAL Vs. KHALSA MIDDLE SCHOOL AND ORS.
December 5, 2016
MRS. PRITAM DEWAN AND ANR. Vs. MRS. RASHMI KHANNA AND ANR.
July 13, 2016
MRS. SHOBHA KAUR Vs. CENTRAL BANK OF INDIA
December 6, 2016
MRS. SONI DAVE Vs. M/S TRANS ASIAN INDUSTRIES EXPOSITIONS PVT. LTD.
July 19, 2016
MS BINDU CHAUDHARY Vs. SHRI DEEPAK SUGA
September 29, 2016
MS SANGEETA AGGARWAL Vs. SMT. SOHNI DEVI
August 5, 2016
MS. ANUPRIYA YADAV Vs. STATE (GOVT. NCT OF DELHI)
November 4, 2016
MS. NEERU ABROL Vs. CHAIRMAN AND MANAGING FERTILIZERS LIMITED & ANR.
December 16, 2016
MS. PREETI Vs. THE STATE (GOVT. OF NCT OF DELHI)
April 19, 2016
MS. RITU TANEJA Vs. GANGA INTERNATIONAL SCHOOL AND ORS.
December 20, 2016
MS. SANGAM THEATRE P. LTD. Vs. COMMISSIONER OF INCOME-TAX
May 12, 2016
MS. SAVITA Vs. STATE & ANR.
April 26, 2016
MS. UMA GHATE Vs. MR. UMESH PHALPHER
December 1, 2016
MS. X Vs. N.C.T OF DELHI AND ANR.
September 19, 2016
MS.SEEMA SEHGAL Vs. DR.PAWAN GOYAL & ANR.
July 8, 2016
MUKESH Vs. STATE
August 10, 2016
MUKESH Vs. STATE
November 17, 2016
MUKESH AGHI Vs. STERIA LTD. AND ORS.
March 8, 2016
MUKESH AND ORS. Vs. STATE AND ORS.
March 1, 2016
MUKESH AND ORS. Vs. THE STATE AND ORS.
January 14, 2016
MUKESH BHATIA Vs. STATE AND ORS.
January 5, 2016
MUKESH BHATIA Vs. RAM GOPAL GUPTA
August 29, 2016
MUKESH JAIN Vs. UNION OF INDIA AND OTHERS
October 4, 2016
MUKESH KR.GUPTA Vs. STATE (GNCT) DELHI
May 18, 2016
MUKESH KUMAR Vs. CHANDER PAL SINGH
April 1, 2016
MUKESH KUMAR @ SONU & ORS. Vs. STATE (GNCT OF DELHI) & ANR.
March 2, 2016
MUKESH KUMAR SHARMA Vs. GIRISH CHANDER
September 16, 2016
MUKESH SINGH Vs. STATE (NARCOTIC BRANCH OF DELHI)
April 8, 2016
MUKESH SINGH Vs. STATE
February 26, 2016
MUKHTAIR AND ORS. Vs. THE STATE AND ANR.
October 18, 2016
MUKHTYAR SINGH AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
May 30, 2016
MUNESH & ORS. Vs. UTTAR PARDESH STATE ROAD TRANSPORT CORPORATION
November 15, 2016
MUNI DEVI & ANR Vs. UNION OF INDIA
August 19, 2016
MUNICIPAL CORPORATION OF DELHI Vs. SMT. DARSHANA RANI
September 9, 2016
MUNICIPAL CORPORATION OF DELHI Vs. RAJVIR SINGH
April 7, 2016
MUNICIPAL CORPORATION OF DELHI Vs. ABDUL KABEER (DECEASED) THROUGH LRS & ORS.
July 22, 2016
MUNICIPAL CORPORATION OF DELHI Vs. THE VAISH CO
February 8, 2016
MUNJAL SHOWA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
February 22, 2016
MUNNA Vs. STATE
May 18, 2016
MUNNA LAL Vs. KARAN
June 13, 2016
MUNNA LAL AND OTHERS Vs. SERVANTS OF THE PEOPLE SOCIETY (DELHI) AND ANOTHER
September 22, 2016
MUNNA SAXENA Vs. STATE
May 2, 2016
MURSHIDUL HAQUE Vs. STATE ( NCT OF DELHI)
September 5, 2016
MURTI DEVI Vs. UNION OF INDIA & ORS.
November 24, 2016
MUSHTAQ AHMAD LONE Vs. NATIONAL INVESTIGATION AGENCY AND ORS.
April 28, 2016
MUSIC BROADCAST LIMITED Vs. AXIS BANK & ANOTHER
July 28, 2016
MUSIC BROADCAST PVT. LTD. Vs. AXIS BANK AND ORS.
February 9, 2016
MUTHOOT FINANCE LIMITED Vs. KAILASH RANI & ORS
May 4, 2016
MVL LTD & ANR Vs. ANKUSH GANDHI AND ANR
September 22, 2016
MYSPACE INC. Vs. SUPER CASSETTES INDUSTRIES LTD.
December 23, 2016
N BLOCK WELFARE ASSOCIATION GREATER KAILASH-I, NEW DELHI Vs. MCD AND ORS.
May 10, 2016
N. KUMAR ASSOCIATES INTERNATIONAL Vs. UNION OF INDIA
January 15, 2016
N.C. BANSAL Vs. UTTAR PRADESH FINANCIAL CORPORATION (UPFC) (DELHI)
December 19, 2016
N.D.M.C. Vs. M/S OM PARKASH & CO.
April 27, 2016
N.M.MARENMAI Vs. UNION OF INDIA & ORS.
July 19, 2016
N.S. KAPUR AND ORS. Vs. S G T B KHALSA COLLEGE AND ORS
June 20, 2016
N.S. VASISHT Vs. UNION OF INDIA AND OTHERS
January 19, 2016
NADEEM & ORS Vs. STATE GOVT OF NCT OF DELHI & ORS
September 5, 2016
NAEEM Vs. STATE AND ORS.
March 16, 2016
NAEEM Vs. THE STATE (NCT OF DELHI)
April 18, 2016
NAGENDRA KUMAR JHA Vs. UOI AND ORS.
January 6, 2016
NAGESHWAR PANDEY Vs. KARAN MADAAN AND ORS.
January 29, 2016
NAIK SUNIL KUMAR PATEL Vs. UNION OF INDIA AND ORS
May 31, 2016
NAKUL & ANR. Vs. PUNEET KUMAR & ANR.
February 16, 2016
NAMAN GUPTA Vs. STATE GOVT OF NCT OF DELHI
January 29, 2016
NAMAN KATYAL Vs. STATE (GOVT OF NCT OF DELHI) & ANR
August 12, 2016
NAMDHARI FOOD INTERNATIONAL PRIVATE LTD. Vs. BUSH FOOD OVERSEAS PRIVATE LIMITED
October 26, 2016
NAMITA SINGH Vs. UNIVERSITY OF DELHI AND ANOTHER
December 1, 2016
NAMRATA SINGH & ORS. Vs. DIRECTOR GENERAL CIVIL AVIATION (DGCA) & ORS.
January 25, 2016
NAND KUMAR Vs. THE STATE (GOVT. OF NCT), DELHI
May 25, 2016
NAND KUMAR JHA Vs. MOHAR KUMAR JHA
September 5, 2016
NAND RAM AND ORS Vs. SURAJ BHAN
October 25, 2016
NAND RAM AND ORS. Vs. UOI AND ORS.
February 15, 2016
NANDA INDUSTRIAL CONSULTANTS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
January 27, 2016
NANDA KHEMKA AND ORS. Vs. STATE (NCT) DELHI AND ORS.
January 7, 2016
NANHE @ LANKA Vs. STATE (GNCT OF DELHI)
August 29, 2016
NANHE KHAN Vs. GOVT. OF NCT OF DELHI
December 7, 2016
NANHEY LAL Vs. STATE OF DELHI
December 23, 2016
NANO ELECTROTECH PRIVATE LIMITED Vs. STATE
May 30, 2016
NAR SINGH SHAH Vs. STATE
March 11, 2016
NARENDER @ NIKHIL Vs. THE STATE (NCT OF DELHI)
May 4, 2016
NARENDER KUMAR Vs. STATE (GNCT OF DELHI)
September 30, 2016
NARENDER KUMAR AGARWAL & ORS Vs. PARDEEP GUPTA & ORS
February 4, 2016
NARENDER KUMAR AHLAWAT Vs. STATE (NCT OF DELHI)
June 1, 2016
NARENDER SAGAR & ORS Vs. STATE (NCT) OF DELHI & ORS
August 29, 2016
NARENDER SINGH Vs. ISHWAR SINGH & ANR
September 20, 2016
NARENDRA KHETWANI Vs. STATE OF NCT OF DELHI & ORS.
September 21, 2016
NARESH Vs. STATE
May 9, 2016
NARESH CHADHA Vs. STATE
January 15, 2016
NARESH KUMAR Vs. RAVINDER KUMAR
September 26, 2016
NARESH KUMAR Vs. SURENDER KUMAR GULATI
October 6, 2016
NARESH KUMAR Vs. CENTRAL INFORMATION COMMISSION AND ORS.
January 12, 2016
NARESH KUMAR AND ORS. Vs. STATE OF DELHI
December 20, 2016
NARINDER KUMAR SHARMA AND ORS Vs. DELHI DEVELOPNMENT AUTHORITY
September 5, 2016
NARINDER KUMAR SIKKA Vs. STATE (NCT OF DELHI)
September 1, 2016
NARINDER SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ANR
August 19, 2016
NATCONN ENGINEERING PVT. LTD. Vs. JITF WATER INFRASTRUCTURE LIMITED
May 9, 2016
NATIONAL AGRICULTURE CO-OPERATIVE MARKETING FEDERA Vs. SIKKA PROMOTERS PVT LTD
August 2, 2016
NATIONAL ASSOCIATION OF STATES AGRO INDUSTRIES Vs. DR (MRS) RAJINDER KAUR & ORS
May 23, 2016
NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED Vs. COMMISSIONER, SERVICE TAX COMMISSIONERATE, NEW DELHI
January 22, 2016
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD. Vs. EMMSONS GULF DMCC
July 28, 2016
NATIONAL COUNCIL OF EDUCATIONAL RESEARCH & TRAININ Vs. KRISHAN MURARI GUPTA
September 16, 2016
NATIONAL COUNCIL OF EDUCATIONAL RESEARCH & TRAINING AND ORS. Vs. ANITA GUPTA AND ORS.
February 5, 2016
NATIONAL FERTILISERS LTD. AND ORS. Vs. ENFORCEMENT DIRECTORATE
March 9, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION CO. LTD.
November 28, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M/S HINDUSTAN CONSTRUCTION CO LTD.
February 17, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. GAYATRI ECI (JV)
September 15, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN CONSTRUCTION COMPANY
February 24, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. PRAKASH ATLANTA JV
November 8, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. MBL INFRASTRUCTURE LIMITED
July 8, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ORIENTAL PATHWAYS(NAGPUR) PVT LTD
May 24, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD. + SIPL
October 19, 2016
NATIONAL INSTITUTE OF PUBLIC FINANCE AND POLICY Vs. NATIONAL INSTITUTE OF PUBLIC FINANCE AND POLICY EMPLOYEES UNION
January 29, 2016
NATIONAL INSURANCE CO. LTD. Vs. NIDHI ARORA & ORS.
April 5, 2016
NATIONAL INSURANCE CO. LTD. Vs. HARBHAJAN KAUR AND ORS.
April 28, 2016
NATIONAL INSURANCE COMPANY Vs. RAM SHRI AND ORS.
May 16, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. JAGRAM AND ORS.
March 10, 2016
NATIONAL MINORITIES DEVELOPMENT AND FINANCE COPROR Vs. ANDHRA PRADESH MAHILA WELFARE SOCIETY THR ITS PRES
August 16, 2016
NATIONAL MINORITIES DEVELOPMENT AND FINANCE CORPOR Vs. BHAGAT SINGH ORGANIZATION FOR AWAKENING AND RURAL
August 16, 2016
NATIONAL MINORITIES DEVELOPMENT AND FINANCE CORPOR Vs. MUKHERJEEPARA SANMILITA PALLIBASHI SAMITI THR ITS
August 16, 2016
NATIONAL PETROLEUM CONSTRUCTION Vs. DIRECTOR OF INCOME TAX
January 29, 2016
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. S S SHARMA & CO
August 8, 2016
NATIONAL SMALL INDUSTRIES CORP LTD Vs. MYSON ELECTRONICS P LTD & ORS
August 29, 2016
NATIONAL THERMAL POWER CORPORATION LTD. Vs. SIEMENS ATIENGESELLSCHAFT
December 23, 2016
NATRIP IMPLEMENTATION SOCIETY Vs. IVRCL LIMITED
August 31, 2016
NAUSHAD @ SHAMIM Vs. STATE
May 25, 2016
NAV RATTAN SINGH Vs. RITA THAKUR
August 17, 2016
NAV SHIKHA POLYPACK IND PVT LTD Vs. MOHMMAD RASHID & ORS
September 8, 2016
NAV YUVAK UTTARAKHAN DRAM LILA SAMITI & ANR Vs. PUBLIC WORKS DEPARTMENT GOVT OF NCT OF DELHI & ORS
September 30, 2016
NAVAL KISHORE SEHGAL Vs. GURBACHAN SEHGAL
September 9, 2016
NAVAYUGA ENGINEERING CO. P LTD Vs. PUBLIC WORKS DEPARTMENT AND ANR
March 15, 2016
NAVDEEP KUMAR Vs. SUNITA JAIN
July 25, 2016
NAVEEN Vs. STATE (NCT OF DELHI)
December 6, 2016
NAVEEN Vs. STATE
December 20, 2016
NAVEEN Vs. STATE AND ORS.
January 15, 2016
NAVEEN AHUJA Vs. STATE
March 30, 2016
NAVEEN KALRA AND ORS. Vs. STATE
February 12, 2016
NAVEEN KUMAR GUPTA AND ORS. Vs. STATE AND ORS.
April 4, 2016
NAVEEN KUMAR GUPTA AND ORS. Vs. BHUPENDER SINGH AND ORS.
March 3, 2016
NAVEEN SHARMA AND ORS. Vs. STATE AND ORS.
February 26, 2016
NAVIN C. NANDA NATIONAL INSTITUTE OF ECHO CARDIOGRAPHY & CARDIAC RESEARCH Vs. UNION OF INDIA
January 21, 2016
NAVIN GUPTA AND ORS. Vs. STATE AND ORS.
February 12, 2016
NAVJOT PAL SINGH RANDHAWA AND ORS. Vs. DELHI DEVELOPMENT AUTHORITY
February 22, 2016
NAVRATTAN & ORS Vs. STATE OF NCT OF DELHI & ANR
August 19, 2016
NAWAB CHANDELA Vs. STATE NCT OF DELHI
September 21, 2016
NAZAR CHAUDHARY & ANR Vs. STATE (NCT OF DELHI)
August 23, 2016
NAZIM Vs. STATE
June 1, 2016
NEED FOUNDATION Vs. UOI AND OTHERS
April 4, 2016
NEELAM KUMARI Vs. GNCTD & ANR
May 17, 2016
NEELAM MAHAJAN AND ORS. Vs. THE STATE AND ORS.
April 8, 2016
NEELIMA AMODEKAR AND OTHERS Vs. REGISTRAR OF COOPERATIVE SOCIETIES & OTHERS
November 25, 2016
NEENA Vs. YOGESH SHARMA
October 24, 2016
NEENA GANDHI Vs. UOI AND ORS.
August 5, 2016
NEERAJ & ORS Vs. STATE & ANR
September 16, 2016
NEERAJ JAIN Vs. THE REGISTRAR OF CO
November 7, 2016
NEERAJ KATYAL AND ORS. Vs. STATE AND ORS.
February 11, 2016
NEERAJ KUMAR Vs. POOJA VERMA
August 19, 2016
NEERAJ MADAN & ORS Vs. EXPO THERMOCONTROLS PVT LTD
March 10, 2016
NEERAJ PAL Vs. STATE
May 18, 2016
NEETU Vs. DEPARTMENT OF FINANCIAL SERVICES AND ORS.
May 24, 2016
NEETU TULI Vs. DELHI DEVELOPMENT AUTHORITY & ORS
September 1, 2016
NEETY GUPTA Vs. USHA GUPTA AND ORS.
January 28, 2016
NEHA AGGARWAL Vs. PNB HOUSING FINANCE LTD & ORS
July 7, 2016
NEHRU YUVA KENDRA SANGATHAN & ANR Vs. S S R SHARMA
July 22, 2016
NEPAL SINGH Vs. STATE, NCT OF DELHI & ANR
January 19, 2016
NESTLE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 11, 2016
NEW DELHI MUNICIPAL COUNCIL Vs. ASHA DEVI
October 20, 2016
NEW DELHI MUNICIPAL COUNCIL Vs. JASWINDER RAI
July 7, 2016
NEW FRIENDS COOP HOUSE BUILDING SOCIETY LTD Vs. SH HET RAM
August 24, 2016
NEW INDIA ASSURANCE CO LTD Vs. VIRENDER & ANR
August 12, 2016
NEW INDIA ASSURANCE CO LTD Vs. BACCHU SINGH & ORS
September 6, 2016
NEW INDIA ASSURANCE CO LTD Vs. NARESH BALA & ORS
September 7, 2016
NEW INDIA ASSURANCE CO LTD Vs. MADHU SAINI & ORS
September 15, 2016
NEW INDIA ASSURANCE CO LTD Vs. PREETI & ORS
August 12, 2016
NEW INDIA ASSURANCE CO LTD Vs. N K SETIA & ORS
August 17, 2016
NEW INDIA ASSURANCE CO LTD Vs. GAYATRI & ORS
September 20, 2016
NEW INDIA ASSURANCE CO LTD Vs. SONU @ SUDAMA & ORS
May 3, 2016
NEW INDIA ASSURANCE CO LTD Vs. DILIP @ DILIP PANDEY & ORS
August 3, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. B.M. ANAND AND ORS.
March 3, 2016
NEW INDIA ASSURANCE CO.LTD. Vs. RAVI CHANDER MAHAJAN
February 3, 2016
NEW INDIA ASSURANCE COMPANY LTD. Vs. HAJRA
April 7, 2016
NEW INDIA ASSURANCE COMPANY LTD. Vs. ASHPAL SINGH AND ORS.
January 18, 2016
NEW INDIA INSURANCE CO. LTD. Vs. MAHINDER KUMAR GUPTA AND ORS.
April 8, 2016
NHPC LIMITED Vs. JV OF JAIPRAKASH ASSOCIATES LTD & NCC TUNNELLING AS (INDIA)
May 11, 2016
NIDHI CHOPRA AND OTHERS Vs. GOVERNMENT OF NCT OF DELHI AND OTHERS
August 12, 2016
NIHAL SINGH & ORS. Vs. UNION OF INDIA AND ORS.
September 6, 2016
NIKHIL VOHRA & ORS Vs. SATE & ANR
August 12, 2016
NIKITASHA HOME APPLIANCES PVT. LTD. Vs. PRADEEP KAPAHI
November 2, 2016
NILESH KUMAR DIWAKAR & ORS. Vs. STATE (GOVT OF NCT OF DELHI) & ANR.
February 5, 2016
NIMBUS COMMUNICATIONS LTD. Vs. PRASAR BHARTI AND ORS.
April 5, 2016
NIMISH MAHESHWARI Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD
September 20, 2016
NIRMAL DAISY TULLY Vs. PUSHPA & ORS
August 12, 2016
NIRMAL JAIN AND ORS. Vs. AHUJA IMPEX PVT. LTD. & ORS.
December 9, 2016
NIRMAL SHARMA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
February 5, 2016
NIRMAL SINGH (SINCE DECEASED) THR LRS & ORS Vs. OM PRAKASH & ANR
January 8, 2016
NIRMALA Vs. MANOJ KUMAR
September 14, 2016
NIROG PHARMA PVT. LTD. Vs. UMESH GUPTA & ANR.
October 21, 2016
NIRULAS CORNER HOUSE PVT. LTD. Vs. JITENDER KUMAR PANT
October 4, 2016
NISHA ARYA Vs. STATE ( NCT OF DELHI)
August 8, 2016
NISHA BANSAL Vs. STATE (NCT OF DELHI)
August 12, 2016
NISHA JAIN Vs. AMIT JAIN
August 24, 2016
NISHA SWAMY Vs. STATE
November 2, 2016
NISHAD SHARMA Vs. UNION OF INDIA & ORS
July 18, 2016
NISHI Vs. JAGDISH RAM
September 29, 2016
NISHI GUPTA Vs. STATE AND ORS.
February 4, 2016
NITIN BANSAL & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
July 19, 2016
NITIN BHATIA Vs. NIDHI KALANI
September 26, 2016
NITIN JAIN & ORS. Vs. THE STATE & ANR.
April 1, 2016
NITIN KUMAR SAHU Vs. UNION OF INDIA & ORS.
July 29, 2016
NITU AND ORS. Vs. THE GOVT. OF NATIONAL CAPITAL TERRITORY OF DELHI
January 4, 2016
NM Vs. BS
March 16, 2016
NOOR DHALIWAL Vs. UNION OF INDIA AND ORS
September 23, 2016
NOOR FATMA Vs. THE STATE GOVT. NCT OF DELHI & ORS
October 20, 2016
NOOR MOHAMMAD Vs. STATE
March 23, 2016
NOOR SALIM RANA AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
January 22, 2016
NORTH DELHI MUNICIPAL CORPORATION Vs. KUSUM LATA JAIN
February 3, 2016
NORTH DELHI MUNICIPAL CORPORATION Vs. GANESH BHAMBHU
May 27, 2016
NORTH DELHI MUNICIPAL CORPORATION Vs. PRASHANT NARULA & ORS.
October 5, 2016
NORTH DELHI MUNICIPAL CORPORATION Vs. ONIKA MEHROTRA
May 11, 2016
NORTH DELHI MUNICIPAL CORPORTATION Vs. AMRIT MEHTA & ORS.
September 26, 2016
NORTH DELHI POWER LTD. Vs. ALLENA AUTO INDUSTRIES (P) LTD.
August 26, 2016
NORTH WEST SALES & MARKETING LTD. AND ORS. Vs. IFCI LTD.
April 4, 2016
NPT PAPERS P. LTD. Vs. PRINCIPAL COMMR. OF CUS., ICD (IMPORT)
September 9, 2016
NUCLEUS MARKETING & COMMUNICATION Vs. COMMISSIONER OF DELHI VALUE ADDED TAX, DEPARTMENT OF TRADE
July 12, 2016
NUTAN TYAGI Vs. NIRMALA DABAS
July 22, 2016
NYAYA MANCH (NGO) Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
July 18, 2016
NYAYAA PATH (NGO) Vs. GOVERNOR OF NCT OF DELHI AND ORS UNION OF INDIA A
August 10, 2016
O.P. SROHE Vs. UNION OF INDIA AND ANR.
August 3, 2016
OIL INDIA LIMITED Vs. ESSAR OIL LIMITED
September 29, 2016
OK PLAY INDIA LIMITED Vs. MAYANK AGGARWAL & ORS
July 15, 2016
OKU TECH PRIVATE LIMITED Vs. SANGEET AGARWAL & ORS
August 11, 2016
OM PARKASH Vs. SOUTH DELHI MUNICIPAL CORPORATION
April 22, 2016
OM PARKASH YADAV AND ORS. Vs. KANTA YADAV AND ORS.
March 14, 2016
OM PRAKASH Vs. UNION OF INDIA & ANOTHER
March 29, 2016
OM PRAKASH Vs. UOI & ORS.
January 29, 2016
OM PRAKASH Vs. DELHI TRANSPORT CORPORATION
February 22, 2016
OM PRAKASH Vs. SURESH BHARIJA & ANR
May 11, 2016
OM PRAKASH & ANR Vs. STATE (NCT OF DELHI) & ANR
September 9, 2016
OM PRAKASH & ANR Vs. STATE (NCT OF DELHI) & ANR
August 31, 2016
OM PRAKASH AND ORS. Vs. THE STATE (NCT OF DELHI)
January 27, 2016
OM PRAKASH JAIDIA AND ORS. Vs. STATE AND ORS.
January 13, 2016
OM PRAKASH JAIN Vs. ASHOK KUMAR JAIN & ANR
August 8, 2016
OM PRAKASH KAUSHIK Vs. RADHEY MOHAN
August 30, 2016
OM PRAKASH KHATRI Vs. KAMAL NARANG
September 29, 2016
OM PRAKASH PARASRAMPURIA AND ORS. Vs. UNION OF INDIA AND ORS.
March 3, 2016
OM PRAKASH SHARMA Vs. UNION OF INDIA & ANR
September 19, 2016
OM PRAKASH TANEJA Vs. RAJ KUMAR
October 5, 2016
OM TYAGI AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
February 26, 2016
OMAXE LTD. Vs. PVP ENTERTAINMENT LTD
October 27, 2016
OMTECH BUILDERS P LTD Vs. P M MISRA
September 15, 2016
OMWATI Vs. SAMAY SINGH & ORS
August 19, 2016
ONICRA CREDIT INFORMATION COMPANY LIMITED Vs. RESERVE BANK OF INDIA
April 21, 2016
ORACLE SYSTEMS CORPORATION Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)-II AND ORS.
February 18, 2016
ORGANIZING COMMITTEE COMMONWEALTH GAMES, 2010 Vs. PICO DEEPALI OVERLAYS CONSORTIUM AND ORS.
March 8, 2016
ORIENTAL BANK OF COMMERCE Vs. D.K. BHARGAVA AND ORS.
April 7, 2016
ORIENTAL BANK OF COMMERCE AND ORS. Vs. M/S. ICICI BANK LTD. AND ORS.
July 28, 2016
ORIENTAL INSURANCE CO LTD Vs. MEERA & ORS
August 4, 2016
ORIENTAL INSURANCE CO LTD Vs. SEEMA AND ORS
July 25, 2016
ORIENTAL INSURANCE CO LTD Vs. PANKAJ KUMAR JHA & ORS
August 23, 2016
ORIENTAL INSURANCE CO LTD Vs. SUMAN & ORS
August 9, 2016
ORIENTAL INSURANCE CO LTD Vs. MOHIT AHLAWAT & ORS
August 8, 2016
ORIENTAL INSURANCE CO LTD Vs. MONI ARORA & ORS
September 6, 2016
ORIENTAL INSURANCE CO LTD Vs. BALWINDER KAUR
February 22, 2016
ORIENTAL INSURANCE CO. LTD Vs. UPENDER YADAV & ORS
February 12, 2016
ORIENTAL INSURANCE CO. LTD. Vs. RAJESH GROVER AND ORS.
February 17, 2016
ORIENTAL INSURANCE CO. LTD. Vs. SANGEETA DEVI AND ORS.
February 22, 2016
ORIENTAL INSURANCE CO. LTD. Vs. ANIL YADAV AND ORS.
February 23, 2016
ORIENTAL INSURANCE CO. LTD. Vs. SWAMI NATH MISHRA AND ORS.
January 19, 2016
ORIENTAL INSURANCE CO. LTD. Vs. HEMRAJ AND ORS.
March 2, 2016
ORIENTAL INSURANCE CO. LTD. Vs. HARISH CHAND ANAND AND ORS.
February 2, 2016
ORIENTAL INSURANCE CO. LTD. Vs. SUMA SINGH AND ORS.
February 3, 2016
ORIENTAL INSURANCE CO. LTD. Vs. RAHUL AND ORS.
March 29, 2016
ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. BABITA AND ORS.
March 17, 2016
ORIENTAL INSURANCE COMPANY LTD Vs. JAYAWATI & ORS
September 15, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. ONIL KUMAR GULATI & ANR
December 19, 2016
ORIENTAL INSURANCE COMPANY LTD. Vs. D.N. VIRMANI AND OTHERS
March 2, 2016
ORIENTAL RUBBER INDUSTRIES PRIVATE LIMITED Vs. COMPETITION COMMISSION OF INDIA AND ORS.
April 22, 2016
ORION SECURITY SOLUTIONS PVT. LTD Vs. GOVT. OF NCT OF DELHI & ORS.
August 22, 2016
ORISSA CONCRETE AND ALLIED INDUSTRIES LTD. Vs. UNION OF INDIA & ANR.
May 23, 2016
OSWAL PETROCHEMICALS Vs. UNION OF INDIA AND ORS.
February 17, 2016
OVERSEAS AIR CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS (GENERAL) NEW DELHI
July 20, 2016
OVERSEAS MOBILES PVT. LTD. Vs. ZTE TELECOM INDIA PVT. LTD.
March 8, 2016
OXBRIDGE ASSOCIATES LIMITED Vs. MR. ATUL KUMRA
December 21, 2016
P BHASIN PATHLAB PVT LTD Vs. UNION OF INDIA & ORS
August 1, 2016
P C JOSHUA Vs. D S CONSTRUCTIONS P LTD
September 16, 2016
P K OVERSEAS PVT LTD & ANR Vs. BHAGWATI LECTO VEGETARIANS EXPORTS PVT L TD & ANR
October 3, 2016
P N SANYAL Vs. STATE (GOVT OF NCT OF DELHI)
September 30, 2016
P P MAINRA Vs. STATE &ANR.
September 14, 2016
P R CHEMICALS Vs. UNION OF INDIA & ANR
August 23, 2016
P.K. DASH, ADVOCATE AND ORS. Vs. BAR COUNCIL OF DELHI AND ORS.
October 18, 2016
P.P.S CONSTRUCTION COMPANY PVT LTD Vs. ADVANCE VALVES PVT LTD
June 1, 2016
PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO) Vs. CPIO, CPV DIVISION, EXTERNAL AFFAIRS MINISTRY & ANOTHER
April 26, 2016
PAARDARSHITA PUBLIC WELFARE FOUNDATION (NGO) Vs. UNION OF INDIA AND ORS.
May 9, 2016
PADAM CHAND VAISH Vs. CHAMAN LAL BAJAJ AND ORS.
April 5, 2016
PADAM KUMAR Vs. UNION OF INDIA & ORS
November 4, 2016
PADAMJIT SINGH Vs. NEW DELHI MUNICIPAL COUNCIL & ANR
August 31, 2016
PADMA Vs. STATE NCT OF DELHI
August 1, 2016
PADMA VERMA Vs. MUNICIPAL CORPORATION OF DELHI
March 18, 2016
PAM PARMAR Vs. COL DEWAN & ORS
August 23, 2016
PAMELA MANMOHAN SINGH Vs. K.V. KOHLI THROUGH LRS
August 1, 2016
PAN PARAG INDIA LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE & ANR.
March 15, 2016
PANINYA SANSKRIT COLLEGE TRUST Vs. UNION OF INDIA AND ORS.
January 25, 2016
PANKAJ @ BUNTY Vs. STATE
August 19, 2016
PANKAJ BANSAL Vs. COMMISSIONER OF CUSTOMS (IMPORT)
April 5, 2016
PANKAJ KUMAR PARIHAR Vs. UOI & ORS
July 15, 2016
PANKAJ SOOD (THROUGH PAIROKAR) Vs. STATE (NCT OF DELHI)
April 29, 2016
PANKAJ VERMA Vs. STATE & ANR
September 5, 2016
PANKAJ VERMA AND ORS. Vs. STATE AND ORS.
February 8, 2016
PANNA LAL Vs. NEELAM CHOPRA
April 29, 2016
PAPENDER KUMAR Vs. STATE (NCT OF DELHI)
March 11, 2016
PAPPU Vs. STATE
May 18, 2016
PARAMJEET SINGH Vs. STATE (NCT OF DELHI)
November 10, 2016
PARAMJIT KAUR & ORS Vs. SH TEJA SINGH & ORS
September 1, 2016
PARAMJIT KAUR & ORS. Vs. SH. TEJA SINGH & ORS.
December 23, 2016
PARAMOUNT COMMUNICATIONS LTD. Vs. POWER GRID CORPORATION OF INDIA LIMITED
January 8, 2016
PARAS RAM & ANR. Vs. RAJINDER KUMAR & ORS
August 29, 2016
PARBHATI DEVI & ORS. Vs. STATE
May 17, 2016
PARDEEP KUMAR AND ORS. Vs. STATE OF DELHI AND ORS.
January 29, 2016
PARKASH JHAM Vs. KHURANA REALTORS
August 24, 2016
PARKASH YADAV Vs. THE STATE OF NCT OF DELHI AND ORS.
January 15, 2016
PARMINDER SINGH Vs. INDERJEET SINGH
November 28, 2016
PARMINDER SINGH BAWA Vs. STATE
September 5, 2016
PARMOD KUMAR Vs. UOI AND ORS.
February 10, 2016
PARMOD KUMAR Vs. STATE N.C.T. OF DELHI
February 5, 2016
PARMOD SINGH Vs. GOVT OF NCT OF DELHI & ORS
August 4, 2016
PARNIKA COMMERCIAL & ESTATE (P) LTD Vs. UNION OF INDIA
September 8, 2016
PARUL GUPTA Vs. SIDDHARTH SAREEN & ORS.
February 29, 2016
PARUL KODAN Vs. UNION OF INDIA AND ORS.
April 5, 2016
PARUL NAHAR Vs. SOUMITRA KUMAR NAHAR
August 3, 2016
PARVEEN AHLAWAT & ORS. Vs. THE STATE & ANR.
April 1, 2016
PARVEEN GAMBIR & ORS Vs. GOVT OF NCT OF DELHI & ANR
July 21, 2016
PARVEEN KUMAR Vs. HAR PRAKASH
November 25, 2016
PARVEEN KUMAR TYAGI Vs. CHAIRMAN, STAFF SELECTION COMMISSION AND ANOTHER
February 29, 2016
PARVEZ AHAMAD AND ORS. Vs. THE STATE AND ORS.
February 26, 2016
PATNA WATER SUPPLY DISTRIBUTION NETWORKS PRIVATE LIMITED Vs. BIHAR URBAN INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ANR.
October 25, 2016
PATRICIA HELEN ATWAL Vs. M/S ING VYASA BANK LTD. & ORS
January 29, 2016
PAWAN CHADDHA AND ORS. Vs. STATE AND ORS.
January 27, 2016
PAWAN DUA & ORS Vs. GOVT OF NCT OF DELHI & ANR
March 30, 2016
PAWAN GARG AND ORS. Vs. SHAMSHER SINGH AND ORS.
March 3, 2016
PAWAN KR. GUPTA Vs. M/S. CHANDRA ASSOCIATES PVT. LTD
February 16, 2016
PAWAN KUMAR Vs. VIKAS RANA AND ORS.
January 28, 2016
PAWAN KUMAR AGGARWAL Vs. SMT. USHA RANI & ANR.
November 10, 2016
PAWAN KUMAR BANSAL & ORS Vs. STATE & ORS
August 2, 2016
PAWAN KUMAR BHATIA AND ORS. Vs. MADHU BHARTI
January 14, 2016
PAWAN KUMAR JAIN Vs. MUNSHI LAL SHARMA
July 11, 2016
PAWAN KUMAR TANWAR Vs. STATE (GOVT OF NCT OF DELHI) & ANR
March 29, 2016
PAYAL ABDULLAH & ORS. Vs. UNION OF INDIA & ORS.
August 19, 2016
PEARL SHARMA (MINOR) Vs. CENTRAL BOARD SECONDARY EDUCATION DELHI
April 19, 2016
PEC LIMITED Vs. ADM ASIA PACIFIC TRADING PTE LTD.
July 13, 2016
PENGUIN BOOKS INDIA PVT LTD & ANR Vs. VINOD KUMAR JAIN & ORS
September 9, 2016
PEPSICO INC & ANR. Vs. M/S. SAGARNIL ENTERPRISE & ORS.
December 21, 2016
PERPETUUITI TECHNOSOFT SERVICE PVT. LTD. Vs. SANOVI TECHNOLOGIES (INDIA) PVT. LTD.
May 12, 2016
PERPETUUITI TECHNOSOFT SERVICES PVT. LTD. Vs. SANOVI TECHNOLOGIES (INDIA) PVT. LTD.
August 10, 2016
PFIZER LIMITED & ANR. Vs. UNION OF INDIA & ANR.
December 1, 2016
PFIZER PRODUCTS INDIA PRIVATE LIMITED Vs. UNION OF INDIA
May 18, 2016
PFIZER PRODUCTS, INC & ANR Vs. PLATINUM PHARMACEUTICALS PVT LTD & ORS
March 9, 2016
PGS EXPLORATION (NORWAY) AS Vs. ADDITIOANAL DIRECTOR OF INCOME TAX
April 8, 2016
PHONOGRAPHIC PERFORMANCE LTD Vs. AMITABH DEVENDRA & ANR
September 1, 2016
PHOOL CHAND Vs. STATE
May 2, 2016
PHOOL KUMAR Vs. SHIV CHANDER YADAV & ORS
August 26, 2016
PHOOL KUMAR Vs. STATE AND ORS.
January 11, 2016
PHOOLWATI Vs. STATE
May 31, 2016
PHUNTSOK WANGYAL Vs. MINISTRY OF EXTERNAL AFFAIRS & ORS.
September 22, 2016
PICASSO DIGITAL MEDIA PVT LTD Vs. PICK-A-CENT EDUCATION AND CONSULTANCY SERVICES PVT
August 30, 2016
PICCADILY AGRO INDUSTRIES LTD. Vs. ASHOK NARWAL AND ORS.
March 14, 2016
PINK HOUSING KEEPING Vs. CENTRE FOR DEVELOPMENT OF TELEMATICS & ANR.
October 25, 2016
PINKY JAIN & ANR. Vs. M/S AMEYA UNIVERSAL PROJECT PVT. LTD.
December 1, 2016
PIONEER PUBLICITY CORPORATION PVT. LTD. Vs. COMMISSIONER, VALUE ADDED TAX
May 25, 2016
PK DASH, ADVOCATE Vs. BAR COUNCIL OF DELHI
May 31, 2016
PKH Vs. CENTRAL ADOPTION RESOURCEAUTHORITY THROUGH THE SECRETARY
July 18, 2016
POLYFLOR LIMITED Vs. A.N. GOENKA AND ORS.
April 18, 2016
POOJA Vs. STATE
August 17, 2016
POOJA SINGH Vs. BLOOM PUBLIC SCHOOL AND ORS.
July 25, 2016
POOJA TANEJA Vs. THE STATE OF NCT OF DELHI & ORS
December 16, 2016
POONAM Vs. STATE NCT OF DELHI
June 1, 2016
POONAM Vs. STATE
July 21, 2016
POONAM BHARDWAJ Vs. ASHISH ABROL
August 17, 2016
POONAM KUMARI Vs. STATE (NCT) OF DELHI & ANR.
July 22, 2016
POORAN CHAND AGARWAL, A3/98, JANAKPURI, NEW DELHI Vs. CHIEF MEDICAL SUPERINTENDENT, RLY. HOSPITAL, S.P.M. MARG, DELHI
May 18, 2016
PR COMMISSIONER OF INCOME TAX-06 Vs. NITREX CHEMICALS INDIA LTD
August 23, 2016
PR. COMMISSIONER OF INCOME TAX Vs. FACOR POWER LTD.
January 7, 2016
PR. COMMISSIONER OF INCOME TAX Vs. GILLETTE DIVERSIFIED OPERATIONS PVT. LTD.
January 13, 2016
PR. COMMISSIONER OF INCOME TAX Vs. DELCO INDIA PVT. LTD.
February 10, 2016
PR. COMMISSIONER OF INCOME TAX Vs. BHARAT SANCHAR NIGAM LTD.
August 1, 2016
PR. COMMISSIONER OF INCOME TAX Vs. SEAGRAM MANUFACTURING PRIVATE LTD.
December 9, 2016
PR. COMMISSIONER OF INCOME TAX-12 Vs. R.L. ALLIED INDUSTRIES
January 28, 2016
PR. COMMISSIONER OF INCOME TAX-15 Vs. PREM PRAKASH GARG
February 2, 2016
PR. COMMISSIONER OF INCOME TAX-6 Vs. MANUPATRA INFORMATION SOLUTION
January 18, 2016
PRABHA DEVI AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
May 12, 2016
PRABHA SARKAR Vs. UNITED INDIA INSURANCE CO LTD
September 7, 2016
PRABHAKAR JEYAPATHY Vs. AKSHAYA PVT. LTD.
November 7, 2016
PRABHAT AGRI BIOTECH LTD. AND ANR. Vs. REGISTRAR OF PLANT VARIETIES AND ORS.
December 2, 2016
PRABHAT SANITARYWARE PVT LTD Vs. CENTURY SANITARYWARE PVT LTD
September 8, 2016
PRABHJINDER SINGH Vs. SWINDER KAUR
May 25, 2016
PRACTICAL PROPERTIES PVT. LTD. Vs. COMET OVERSEAS PVT. LTD. AND ORS.
February 23, 2016
PRADEEP Vs. STATE ( NCT OF DELHI)
May 24, 2016
PRADEEP AGARWAL Vs. STATE BANK OF INDIA AND ORS
September 20, 2016
PRADEEP ARORA & ORS. Vs. SAMANTHA KOCHHAR
November 30, 2016
PRADEEP CHHABRA Vs. INDIAN OIL CORPORATION THR ITS CHAIRMAN & ANR
April 5, 2016
PRADEEP CHIKKARA Vs. THE STATE
December 15, 2016
PRADEEP DABAS Vs. STATE
September 5, 2016
PRADEEP DAHIYA Vs. STATE (NCT OF DELHI)
September 28, 2016
PRADEEP GARG Vs. DIRECTOR, ALL INDIA INSTITUTE OF MEDICAL SCIENCES (AIIMS)
January 12, 2016
PRADEEP KHANNA Vs. ACIT CIRCLE 30
August 11, 2016
PRADEEP KUMAR Vs. UNION OF INDIA & ORS
July 29, 2016
PRADEEP KUMAR & ORS Vs. GOVT OF N C T OF DELHI & ORS
August 4, 2016
PRADEEP KUMAR KAPOOR Vs. BHARAT SINGH ANR ORS
September 16, 2016
PRADEEP KUMAR SEHDEV Vs. STATE (GOVT OF NCT OF DELHI) & ANR
September 30, 2016
PRADEEP SHARMA Vs. AAI AND ORS.
September 23, 2016
PRAHLAD @ PAHALAD @ PAPPU Vs. STATE (NCT OF DELHI)
May 27, 2016
PRAHLAD MEENA Vs. THE STATE (NCT OF DELHI)
July 14, 2016
PRAKASH ATLANTA (JV) AND ORS. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
March 17, 2016
PRAKASH ATLANTA JV Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
February 8, 2016
PRAKASH CHAND KAUSHIK Vs. M/S VISHAL TIMER TRADERS
March 4, 2016
PRAKASH INDUSTRIES LTD Vs. MANMOHAN BANSAL & ORS
July 20, 2016
PRAKASH JARWAL AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
March 21, 2016
PRAKASH KUMAR Vs. INDER PAL SINGH AND ORS.
May 4, 2016
PRAKASH PUNJ VIDYA SADAN SCHOOL Vs. DIRECTORATE OF EDUCATION
February 9, 2016
PRAKASH SINGH Vs. UNION OF INDIA
June 3, 2016
PRAKASH SINGH Vs. COMMISSIONER OF POLICE & ORS
July 15, 2016
PRAMOD Vs. STATE
January 15, 2016
PRAMOD GOYAL Vs. STATE & ORS.
August 10, 2016
PRAMOD KUMAR Vs. UNION OF INDIA & ORS
July 15, 2016
PRAMOD KUMAR Vs. STATE
March 17, 2016
PRAMOD KUMAR Vs. STATE
May 17, 2016
PRANAY DUBEY & ANR Vs. MEENA KUMARI & OTHERS
September 2, 2016
PRASANJIT BERA Vs. STATE OF NCT OF DELHI
August 3, 2016
PRASANT JAIN & ORS. Vs. THE STATE OF NCT OF DELHI & ANR
August 31, 2016
PRASHANT BHUSHAN Vs. UNION OF INDIA AND ORS.
January 7, 2016
PRASHANT KUMAR Vs. GOVT. OF NCT OF DELHI AND ORS.
April 18, 2016
PRASHANT KUMAR UMRAO Vs. STATE & ANR
August 11, 2016
PRATAP SINGH SAINGAR Vs. STATE ( NCT OF DELHI)
June 13, 2016
PRATIBHA PANDE AND ORS. Vs. UNION OF INDIA AND ORS.
February 24, 2016
PRATIBHA PRASHAR Vs. UNION OF INDIA
May 19, 2016
PRAVEEN Vs. STATE
November 15, 2016
PRAVEEN BHUTANI Vs. MADAN MOHAN SETHI AND ANR.
August 2, 2016
PRAVEEN DHAMA Vs. THE STATE OF DELHI
March 22, 2016
PRAVEEN KHARI Vs. THE STATE(GOVT OF NCT) DELHI
February 10, 2016
PRAVEEN KUMAR Vs. M/S KOTAK MAHINDRA BANK LTD. & OTHERS
July 22, 2016
PRAVEEN KUMAR & ANR Vs. STATE (N.C.T OF DELHI) & ANR
July 25, 2016
PRAVEEN KUMAR & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
August 19, 2016
PRAVEEN SAKHUJA Vs. S K SAXENA AND ORS
August 11, 2016
PRAVEEN SAKHUJA Vs. S.K. SAXENA AND ORS.
August 11, 2016
PREENA GADRA Vs. UNIVERSITY OF DELHI AND ANR
November 9, 2016
PREETI SEHGAL Vs. SARLA SEHGAL
May 30, 2016
PREETI SHARMA Vs. STATE
May 4, 2016
PREM CHAND SHARMA AND ORS. Vs. RAM GOPAL
February 18, 2016
PREM DASS AND ORS. Vs. SUJATA
February 18, 2016
PREM GABA Vs. PINKI
July 12, 2016
PREM GIRI Vs. DAULAT RAM & ANR
September 8, 2016
PREM GUPTA Vs. M/S CIMMCO LIMITED & ORS
July 25, 2016
PREM KUMAR Vs. CUSTOMS
February 8, 2016
PREM KUMAR BANSAL Vs. AMBRISH GARG
April 29, 2016
PREM LATA Vs. STATE OF NCT OF DELHI
May 19, 2016
PREM MEHTA Vs. RAJ KUMAR MEHTA AND ORS.
March 18, 2016
PREM PAL Vs. THE STATE (GOVT. OF NCT OF DELHI)
March 15, 2016
PREM SINGH Vs. STATE
February 29, 2016
PREM SINGH Vs. STATE & ORS
September 16, 2016
PREM SINGH Vs. STATE (GOVT OF NCT OF DELHI)
December 8, 2016
PREM WATI Vs. UNION OF INDIA & ORS
May 30, 2016
PRESIDENT & FELLOWS OF HARV AND COLLEGE Vs. SHRI RAJESH GOYAL
November 2, 2016
PRIME PAPERS & PACKERS Vs. COMMISSIONER OF VAT & ANR.
July 28, 2016
PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) ICD Vs. M/S BALAJI HANDLOOM
May 2, 2016
PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) ICD & ORS Vs. SANTOSH HANDLOOM
April 29, 2016
PRINCIPAL COMMISSIONER OF INCOME Vs. M/S. SUPER MALLS PVT. LTD.
November 22, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SOFTLINE CREATIONS PVT. LTD.
August 31, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MULTIPLEX CAPITAL LTD.
August 19, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. IIBS INFONET PVT. LTD.
September 14, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NILKANTH CONCAST PVT. LTD
May 13, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. MITSUI AND CO INDIA P LTD
April 28, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. LATA JAIN
May 6, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI Vs. SAXO INDIA PVT. LTD.
September 28, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX-08 Vs. SHRUTI FASTNERS LTD.
March 1, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX-09 Vs. TINNA FINEX LTD.
February 15, 2016
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL)-I Vs. M/S. U.K. PAINTS (INDIA) PVT. LTD.
December 6, 2016
PRINCIPAL COMMISSIONER OF S.T., DELHI Vs. MIS. CHELMSFORD CLUB
September 28, 2016
PRINCIPAL COMMISSIONER, S.T., DELHI Vs. CREATIVE TRAVEL PVT. LTD.
July 28, 2016
PRISTINE LOGISTICS & INFRA PROJECTS PVT. LTD. AND ORS. Vs. ETA ENGINEERING PVT. LTD. AND ORS.
April 19, 2016
PRITAM SINGH AND ORS. Vs. ORIENTAL INSURANCE CO. AND ORS.
March 28, 2016
PRITPAL SINGH Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
January 29, 2016
PRIUS AUTO INDUSTRIES LTD & ORS Vs. TOYOTA JIDOSHA KABUSHIKI KAISHA
December 23, 2016
PRIYA DESH GUPTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 16, 2016
PRIYA HIRANANDANI VANDERVALA Vs. NIRANJAN HIRANANDANI
May 30, 2016
PRIYA HIRANANDANI VANDREVALA Vs. NIRANJAN HIRANANDANI
May 12, 2016
PRIYA RAWAT Vs. DSIDC AND ORS.
February 26, 2016
PRIYANKA CHAUDHARY AND OTHERS Vs. NATIONAL BOARD OF EXAMINATIONS
October 17, 2016
PRIYANKA GUPTA & ANR Vs. TDI INFRACORP (INDIA) LIMITED
September 20, 2016
PROCTOR AND GAMBLE MANUFACTURING (TIANJIN) CO. LTD. AND ORS. Vs. ANCHOR HEALTH AND BEAUTY CARE PVT. LTD.
October 25, 2016
PROGRESSIVE ALLOYS (INDIA) PVT. LTD. Vs. COMMISSIONER OF TRADE & TAXES
February 3, 2016
PROMAIN LIMITED Vs. COMMISSIONER OF INCOME TAX
February 15, 2016
PROTECTION OF PLANT VARITIES AND FARMERS RIGHTS AU Vs. MANOJ SRIVASTAVA AND ORS
July 26, 2016
PS Vs. STATE OF NCT DELHI AND ORS.
February 29, 2016
PTA USERS ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
February 16, 2016
PUBLIC WORKS DEPARTMENT Vs. SHIV NARESH SPORTS PVT. LTD.
February 26, 2016
PUBLIC WORKS DEPARTMENT Vs. KANTI DEVI & ORS
August 17, 2016
PUJA DUBEY Vs. UNION OF INDIA AND ORS.
July 19, 2016
PUNEET GULATI AND ORS. Vs. STATE AND ORS.
January 15, 2016
PUNEET GUPTA Vs. UNION OF INDIA & ORS
July 12, 2016
PUNJ LLOYD LTD. Vs. GAIL INDIA LTD.
April 28, 2016
PUNJAB & SIND BANK Vs. VINOD KUMAR JAIN AND OTHERS
March 1, 2016
PUNJAB NATIONAL BANK Vs. SHRI GOPAL VASUDEVA
May 25, 2016
PUNJAB NATIONAL BANK Vs. RAJINDRA KUMAR
February 9, 2016
PUNJAB NATIONAL BANK Vs. BSES RAJDHANI POWER LTD.
September 2, 2016
PURAN CHAND ARYA Vs. UNION OF INDIA & ORS
July 20, 2016
PURAN CHAND KASHYAP & ANR Vs. STATE (NCT OF DELHI) & ANR
September 9, 2016
PURAN MULTIMEDIA LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
February 11, 2016
PURINMA SAHNI Vs. RATI SAHNI & ANR.
September 7, 2016
PURSHOTTAM IRON & STEEL INDUSTRIES Vs. RAJNEESH GUPTA
July 14, 2016
PUSHKAR GUPTA Vs. NARENDER KUMAR GUPTA
October 25, 2016
PUSHPA GUGLANI Vs. AMIT GUGLANI
September 6, 2016
PUTUL KUMAR Vs. STATE GOVT OF NCT OF DELHI
July 12, 2016
PVK MARKETING PRIVATE LIMITED Vs. STATE
July 19, 2016
QARSHI INDUSTRIES PVT. LTD. Vs. ABDUL MUEED AND ORS.
February 29, 2016
QUIPPO OIL AND GAS INFRASTRUCTURE LIMITED Vs. OIL & NATURAL GAS CORPORATION LIMITED AND ANR
May 11, 2016
R B SAXENA & SONS Vs. MAHINDRA LOGISTICS LTD
October 4, 2016
R G OSWAL HOSIERY INDUSTRIES & ANR Vs. DINDAYAL GUPTA & ANR
August 24, 2016
R K AGGARWAL Vs. BRIG MADAN LAL NASSA
June 13, 2016
R K RAMETRA AND ANOTHER Vs. PRAKASH CHAND KAUSHIK
August 22, 2016
R. SUNDER AND ORS. Vs. STATE NCT OF DELHI AND ORS.
March 9, 2016
R.D. THAKUR Vs. UNION OF INDIA AND ORS.
February 22, 2016
R.K. NAUTIYAL Vs. THE STATE AND ORS.
February 12, 2016
R.K. RAMETRA Vs. PRAKASH CHAND KAUSHIK
March 4, 2016
R.K. SINGH & ORS. Vs. UNION OF INDIA & ANR
August 5, 2016
R.P. SHARMA AND ORS. Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
July 19, 2016
R.R. KABEL LIMITED Vs. INCAB INDUSTRIES LTD.
January 6, 2016
R.S. WINDLASS & SONS Vs. UNION OF INDIA
May 26, 2016
R.S. YADAV AND ORS. Vs. SUMER SINGH SALKAN AND ORS.
February 1, 2016
RABBANI Vs. STATE
March 23, 2016
RADHA KISHAN MEENA Vs. GOVT. OF NCT OF DELHI AND ORS.
March 17, 2016
RADHIKA KAPOOR Vs. STATE & ORS
July 12, 2016
RADICO KHAITN LTD Vs. DHAMPUR SUGAR MILLS LTD
August 24, 2016
RAFFLES DESIGN INTERNATIONAL INDIA PRIVATE LIMITED AND ANOTHER Vs. EDUCOMP PROFESSIONAL EDUCATION LIMITED AND OTHERS
October 7, 2016
RAGHAV Vs. STATE OF NCT OF DELHI AND ORS.
February 12, 2016
RAGHAV BUILDCON PRIVATE LIMITED Vs. UNION OF INDIA & ORS
July 7, 2016
RAGHU NATH SAHAI ANAND Vs. PUSHPA DEVI AND ORS.
January 15, 2016
RAGHUNANDAN SHARMA Vs. JAI KUMARI (DECEASED) & ANR
September 27, 2016
RAGHUPATI SINGHANIA Vs. COMPETITION COMMISSION OF INDIA AND ANR.
March 22, 2016
RAHEE INFRA TECH LIMITED Vs. GMR INFRASTRUCTURE LIMITED
July 23, 2016
RAHISUDDIN Vs. STATE
May 19, 2016
RAHUL Vs. UNION OF INDIA & ORS
July 25, 2016
RAHUL Vs. STATE & ANR.
July 27, 2016
RAHUL BAJAJ AND ORS. Vs. THE STATE OF GOVT. OF NCT DELHI AND ORS.
February 10, 2016
RAHUL DEORA AND ORS. Vs. STATE AND ORS.
March 8, 2016
RAHUL GURUNG Vs. STATE ( GOVT OF NCT OF DELHI)
June 3, 2016
RAHUL KESARWANI Vs. CENTRAL INFORMATION COMMISSION AND ANOTHER
April 5, 2016
RAHUL POPLI Vs. EMPLOYEES STATE INSURANCE CORPORATION & ANR.
August 3, 2016
RAHUL SAINI AND ORS. Vs. THE STATE (NCT) OF DELHI AND ORS.
March 4, 2016
RAHUL SINGH BHADORIA & ORS. Vs. LIFE INSURANCE CORPORATION
December 5, 2016
RAHUL TONGARIA Vs. NCT OF DELHI & ANR.
August 12, 2016
RAHUL YADAV Vs. BHARAT ELECTRONICS LIMITED & ANR
May 31, 2016
RAI SINGH AND OTHERS Vs. UNION OF INDIA AND ANR.
October 20, 2016
RAIL LAND DEVELOPMENT AUTHORITY Vs. BHAGWATI RAIL INFRA PVT. LTD.
October 24, 2016
RAISUDDIN Vs. GULSHAN AND ORS.
March 23, 2016
RAJ BALA AND ORS. Vs. STATE OF NCT DELHI
January 18, 2016
RAJ KISHAN KHANNA Vs. PARVATI DEVI
March 8, 2016
RAJ KISHORE Vs. THE STATE (GNCT OF DELHI)
January 5, 2016
RAJ KISHORE SHARMA Vs. STATE AND ANOTHER
March 17, 2016
RAJ KUMAR Vs. STATE
April 19, 2016
RAJ KUMAR Vs. UNION OF INDIA AND ORS.
April 19, 2016
RAJ KUMAR Vs. STATE NCT OF DELHI
May 30, 2016
RAJ KUMAR AND ORS. Vs. STATE AND ORS.
February 26, 2016
RAJ KUMAR AND ORS. Vs. SYNDICATE BANK
February 1, 2016
RAJ KUMAR BHATIA AND ORS. Vs. AV LIGHT AUTOMOTIVES LTD. AND ORS.
January 27, 2016
RAJ KUMAR GUPTA Vs. BIMLA AGGARWAL & ORS
September 2, 2016
RAJ KUMAR GUPTA Vs. DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE
May 11, 2016
RAJ KUMAR KHATANA Vs. STATE AND ORS.
April 8, 2016
RAJ KUMAR SINGLA Vs. C B I
May 26, 2016
RAJ MANI TIWARI Vs. THE STATE NCT OF DELHI AND ANR.
April 4, 2016
RAJ PAL & ANR Vs. DEEPAK MAKWANA
September 28, 2016
RAJ PAL SAINI Vs. KAMLA
July 29, 2016
RAJ PAL YADAV Vs. MURLI PROJECTS PVT. LTD.
June 3, 2016
RAJ RANI Vs. HARI KISHAN
September 20, 2016
RAJ ROOP Vs. JITENDER SINGH & ORS
September 6, 2016
RAJ SINGH Vs. COMMISSIONER OF POLICE & ANR
September 27, 2016
RAJA Vs. STATE & ANR.
September 28, 2016
RAJAN BABUTA AND ORS. Vs. STATE AND ANR.
December 8, 2016
RAJAN KAPOOR Vs. KRISHAN KUMAR KHURANA
August 4, 2016
RAJAN MEHRA Vs. GEETANJALI MEHRA
July 29, 2016
RAJAN RAJPOOT & ORS Vs. THE STATE GOVT OF NCT OF DELHI & ANR
May 2, 2016
RAJAN SOOD & ANR Vs. GOVERNMENT OF NCT OF DELHI & ORS
August 30, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LAXMI AND ORS.
May 2, 2016
RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. AARTI AND ORS.
January 15, 2016
RAJAT MALHOTRA & ORS Vs. STATE & ANR
September 9, 2016
RAJDEEP Vs. GURMEET SINGH
September 1, 2016
RAJEEV Vs. STATE (GOVT OF NCT OF DELHI) & ANR
July 29, 2016
RAJEEV BHALLA Vs. STATE
May 18, 2016
RAJEEV KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI)
August 29, 2016
RAJEEV KUMAR Vs. VIDYA DEVI
September 29, 2016
RAJEEV KUMAR YADAV Vs. ARCHAEOLOGICAL SURVEY OF INDIA AND ORS.
September 5, 2016
RAJEEV OHLAN Vs. STATE(NCT OF DELHI)
May 3, 2016
RAJEEV SAUMITRA Vs. NEETU SINGH AND ORS.
January 27, 2016
RAJEEV SURANA Vs. OCM INDIA LIMITED & ORS
August 2, 2016
RAJENDER Vs. THE STATE (NCT OF DELHI)
January 28, 2016
RAJENDER @ KALLU Vs. STATE
September 9, 2016
RAJENDER GARG AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
January 19, 2016
RAJENDER KUMAR Vs. NANDINI AND ANR.
October 21, 2016
RAJENDER KUMAR Vs. STATE
May 31, 2016
RAJENDER KUMAR Vs. UOI & ORS.
July 25, 2016
RAJENDER KUMAR @ BABBAN Vs. STATE
June 2, 2016
RAJENDER KUMAR DUGGAL AND ORS. Vs. SANJOG BEDI
March 4, 2016
RAJENDER KUMAR SAINI Vs. KRISHAN KUMAR SAINI & ORS.
May 9, 2016
RAJENDER KUMAR SHARMA Vs. GOVT OF NCT OF DELHI & ORS
August 29, 2016
RAJENDER PRASHAD Vs. GOVT. OF NCT OF DELHI
August 4, 2016
RAJENDRA JAIN Vs. D.D.A. AND ORS.
March 8, 2016
RAJENDRA PRASAD Vs. C. RAMESH
August 22, 2016
RAJENDRA SINGH Vs. UOI AND ORS
January 4, 2016
RAJESH Vs. STATE
August 1, 2016
RAJESH & ORS. Vs. STATE
December 15, 2016
RAJESH @ TINKU Vs. STATE OF N C T OF DELHI
September 15, 2016
RAJESH GOSAIN AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
January 29, 2016
RAJESH JAIN Vs. PREM NATH MAKKER AND ORS.
February 22, 2016
RAJESH K RANJAN Vs. DELHI MEDICAL COUNCIL
September 14, 2016
RAJESH KHANNA Vs. NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LTD.
August 1, 2016
RAJESH KUMAR Vs. STATE
August 3, 2016
RAJESH KUMAR Vs. SECRETARY, MINISTRY OF HOME, GOVT. OF INDIA AND ORS.
January 22, 2016
RAJESH KUMAR Vs. ALB SURGICALS PVT LTD & ORS
August 17, 2016
RAJESH KUMAR Vs. ARSS INFRASTRUCTURE PROJECTS LIMITED
January 27, 2016
RAJESH KUMAR Vs. STATE (GOVT. OF NCT DELHI)
November 3, 2016
RAJESH KUMAR & ANR Vs. GAON SABHA, MUNDKA & ANR
September 23, 2016
RAJESH KUMAR & ORS Vs. UNION OF INDIA & ORS
August 2, 2016
RAJESH KUMAR AND ORS. Vs. STATE
April 29, 2016
RAJESH KUMAR ARORA AND ORS. Vs. SHILA AND ORS.
February 2, 2016
RAJESH KUMAR MALHOTRA Vs. SHISHUPAL MALHOTRA
August 23, 2016
RAJESH LOOMBA Vs. AMARJEET & ORS
August 10, 2016
RAJESH SACHDEVA Vs. RAKESH KUMAR SACHDEVA
August 23, 2016
RAJESH SETHI Vs. KARTAR SINGH GANDHI
July 13, 2016
RAJESH SHAH Vs. STATE
May 24, 2016
RAJESH SHUKLA Vs. UNION OF INDIA & ORS.
July 26, 2016
RAJESH SONDHI & ANOTHER Vs. STATE & ANOTHER
July 12, 2016
RAJESH TREHAN Vs. PRINCIPAL COMMISSIONER OF CUSTOMS AND ORS.
February 29, 2016
RAJESHWAR RAWAT Vs. STATE BANK OF INDIA AND ORS.
February 1, 2016
RAJESHWAR RAWAT @ RAJESH RAWAT Vs. STATE BANK OF INDIA
May 19, 2016
RAJINDER & ORS. Vs. STATE
January 19, 2016
RAJINDER @ LALU & ANR. Vs. STATE
August 24, 2016
RAJINDER KAUR Vs. AJAY KUMAR SINHA
March 16, 2016
RAJINDER KUMAR Vs. UOI AND ORS
August 29, 2016
RAJINDER KUMAR Vs. STATE
December 8, 2016
RAJINDER KUMAR Vs. THE STATE (GOVT. NCT OF DELHI)
May 24, 2016
RAJINDER KUMAR GOYAL AND ANOTHER Vs. RAJHANS REALTORS PRIVATE LIMITED
May 9, 2016
RAJINDER KUMAR GUPTA Vs. SURESH CHAND GUPTA
September 15, 2016
RAJINDER PAL MALIK Vs. THE VICE CHAIRMAN, DDA
January 12, 2016
RAJINDER PRASAD Vs. STATE OF DELHI & ANR
September 5, 2016
RAJINDER PRASAD Vs. MAHESH KUMAR
March 31, 2016
RAJINDER PRASAD JAIN Vs. STATE (GNCTD)
November 10, 2016
RAJINDER SINGH RANA Vs. CBI
November 3, 2016
RAJIV AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 16, 2016
RAJIV CAMP, SAIDABAD Vs. GOVT. OF NCT OF DELHI AND ORS.
April 29, 2016
RAJIV CHHIKARA Vs. SANDHYA MATHUR
December 8, 2016
RAJIV DUTTA Vs. UNION OF INDIA AND ORS.
January 15, 2016
RAJIV KHANNA Vs. M/S SUNRISE FREIGHT FORWARDERS PVT LTD & ANR
May 24, 2016
RAJIV KUMAR TOMAR & ORS. Vs. GOVT.OF NCT OF DELHI & ORS.
May 2, 2016
RAJIV NARULA Vs. GOVT OF NCT OF DELHI & ORS
January 4, 2016
RAJKUMAR PASWAN Vs. UNIVERSITY OF DELHI
November 23, 2016
RAJNEESH KUMAR SINGH Vs. STATE (GOVT. OF NCT)
July 20, 2016
RAJNESH PATHAK Vs. KARUNA LAKHANPAL & ORS
September 1, 2016
RAJNI DEVI AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
January 28, 2016
RAJORA BUILDER Vs. DELHI JAL BOARD
January 13, 2016
RAJOURI GARDEN GAS SERVICES Vs. SHABNAM & ORS
September 7, 2016
RAJPAL Vs. STATE NCT OF DELHI & ANR.
August 29, 2016
RAJPAL @ HATHI @ SONU Vs. STATE
May 20, 2016
RAJPAL BANSAL Vs. STATE ( NCT OF DELHI)
May 19, 2016
RAJPAL SINGH Vs. UOI AND ORS.
March 9, 2016
RAJU Vs. STATE
May 26, 2016
RAJU Vs. BSES RAJDHANI POWER LTD. & ANR.
April 19, 2016
RAJU @ RAJ KUMAR & ORS. Vs. STATE OF NCT OF DELHI & ANR.
February 1, 2016
RAJU KUMAR AND ANR. Vs. STATE
February 18, 2016
RAJU KUMAR SINGH Vs. STATE
May 20, 2016
RAJU KUMAR VERMA @ RAJU Vs. STATE (GOVT. OF NCT) OF DELHI
May 17, 2016
RAJU PROPRIETOR @ RAJESH CHUGH Vs. ONKAR NATH
August 23, 2016
RAJU YADAV Vs. STATE
May 31, 2016
RAJVEER AND ORS. Vs. STATE
March 28, 2016
RAJVIR SINGH Vs. PANKAJ MADAN AND ORS.
March 31, 2016
RAJYA SABHA RECRUITMENT CELL & ANOTHER Vs. JITENDER YADAV & OTHERS
October 7, 2016
RAKESH Vs. THE STATE (GOVT. OF NCT) OF DELHI
February 11, 2016
RAKESH @ NIPAL Vs. STATE
May 18, 2016
RAKESH BROTHERS Vs. ASSISTANT COMMISSIONER OF SERVICE TAX
August 1, 2016
RAKESH DHINGRA Vs. NATIONAL SCHEDULED CASTES FINANCE & DEVELOPMENT CORPORATION AND ANR.
December 19, 2016
RAKESH KUMAR Vs. UNION OF INDIA
January 6, 2016
RAKESH KUMAR Vs. UOI & ORS.
July 18, 2016
RAKESH KUMAR Vs. NARENDER SINGH
June 30, 2016
RAKESH KUMAR Vs. MANAGEMENT OF M/S. D.K. GARMENTS
September 29, 2016
RAKESH KUMAR Vs. STATE
February 10, 2016
RAKESH KUMAR & ORS Vs. STATE & ORS
August 26, 2016
RAKESH KUMAR GAUR & ORS. Vs. STATE & ANR.
October 19, 2016
RAKESH MALHOTRA Vs. SH. GURPAL SINGH
December 15, 2016
RAKESH MALHOTRA Vs. SH. GURPAL SINGH
September 15, 2016
RAKESH RANJAN VERMA Vs. STATE OF NCT OF DELHI
February 15, 2016
RAKESH THAKUR Vs. SANDEEP JAIN
October 26, 2016
RAKESH VERMA AND ORS. Vs. STATE (NCT) DELHI
February 19, 2016
RAM AVTAR Vs. STATE (NCT OF DELHI)
May 6, 2016
RAM BILASH MAHTO AND ORS. Vs. FOOD CORPORATION OF INDIA WORKERS UNION AND ORS.
December 19, 2016
RAM CHANDER SHARMA Vs. CHANDRA MOHINI
August 12, 2016
RAM CHANDRA KRISHAN CHANDRA FANTASY & OTHERS Vs. STATE (GOVT OF NCT OF DELHI) & OTHERS
April 5, 2016
RAM CHANDRAN Vs. STATE
October 5, 2016
RAM DULARI AND ORS. Vs. BRIJ MOHAN
February 4, 2016
RAM GIRI Vs. UNION OF INDIA AND ANR.
March 15, 2016
RAM HAZOOR Vs. SHYAM DULAREY & ANR
April 4, 2016
RAM KISHAN @ BABBU Vs. THE STATE (NCT OF DELHI)
April 27, 2016
RAM KISHAN KATARIA Vs. UNION OF INDIA AND ORS
July 18, 2016
RAM KISHORE @ ROMI & ANR Vs. STATE
January 22, 2016
RAM KISHORE AND ORS. Vs. STATE
February 16, 2016
RAM KISHORE AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
February 12, 2016
RAM KISHORE VASHISHT & ANR Vs. FOOD CORPN. OF INDIA & ORS
July 26, 2016
RAM KUMAR @ GOUDA & ANR. Vs. STATE OF NCT OF NEW DELHI
November 15, 2016
RAM KUMAR AND ORS. Vs. PARSANDI DEVI AND ORS.
February 3, 2016
RAM KUMAR KAUSHIK Vs. GOVT. OF NCT OF DELHI
March 4, 2016
RAM KUMAR SHARMA Vs. M C GUPTA
August 10, 2016
RAM LAKHAN CHAURASIA Vs. SANTOSH KUMARI
January 20, 2016
RAM LAL Vs. GAFFAR MKT BEOPAR MANDAL & ORS
September 19, 2016
RAM MOHAN GUPTA Vs. STATE & ANR
September 27, 2016
RAM NARESH Vs. UNION OF INDIA
May 30, 2016
RAM NARESH Vs. UNION OF INDIA AND ORS.
February 2, 2016
RAM NATH Vs. UNION OF INDIA & ORS
May 17, 2016
RAM NIWAS Vs. STATE
August 1, 2016
RAM NIWAS Vs. UNION OF INDIA & ORS
July 18, 2016
RAM NIWAS AND ANR. Vs. STATE
March 28, 2016
RAM PHAL Vs. UNION OF INDIA & ORS
August 3, 2016
RAM PHAL AND ORS Vs. UOI & ORS
August 23, 2016
RAM PRAKASH Vs. RAMAN ARORA
April 22, 2016
RAM PRAKASH MITTAL & ANR Vs. UOI & ORS
September 30, 2016
RAM PRASAD SINGH & ORS. Vs. UNION OF INDIA & ORS.
March 21, 2016
RAM RANI DHINGRA Vs. VIRENDER BHATIA AND ORS.
April 19, 2016
RAM SINGH & ANR. Vs. SOHINDER SINGH BEDI
July 25, 2016
RAM VEER Vs. UNION OF INDIA AND ORS.
February 19, 2016
RAMA CHOUHAN Vs. STATE
July 29, 2016
RAMA SINHA Vs. STATE
December 21, 2016
RAMAKANT SINGH Vs. UNION OF INDIA & ORS
August 11, 2016
RAMAN Vs. STATE
May 18, 2016
RAMAN KUMAR Vs. STATE
September 29, 2016
RAMAN VIHAR CGHS LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES AND ANR
August 8, 2016
RAMANDEEP & ORS Vs. UOI & ORS
August 11, 2016
RAMANDEEP KAUR AND OTHERS Vs. REGISTRAR COOPERATIVE SOCIETIES AND ANOTHER
September 23, 2016
RAMANDEEP SINGH & ORS. Vs. STATE (NCT OF DELHI) & ANR.
May 6, 2016
RAMANI TANGRI & ORS. Vs. M/S NUTECH PACKAGING
October 4, 2016
RAMASHISH Vs. STATE (NCT OF DELHI) & ANR
August 12, 2016
RAMBHOOL SINGH Vs. STATE & ANR
September 5, 2016
RAMESH CHAND SHARMA & ANR Vs. VIVEK GOPI NATHAN & ORS
August 12, 2016
RAMESH CHANDER Vs. UNION OF INDIA & ANR.
July 29, 2016
RAMESH CHANDER Vs. STATE OF DELHI
December 21, 2016
RAMESH CHANDER JAINTH Vs. UNION OF INDIA AND ORS.
January 11, 2016
RAMESH DUTT SALWAN Vs. SHIV DUTT SALWAN
May 10, 2016
RAMESH KUMAR Vs. UNION OF INDIA AND ORS.
March 10, 2016
RAMESH KUMAR Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 19, 2016
RAMESH KUMAR Vs. STATE OF DELHI
October 27, 2016
RAMESH KUMAR GUPTA Vs. SATYAM FINLEASE PVT. LTD.
March 30, 2016
RAMESH KUMAR SAREEN Vs. UNION OF INDIA & ORS.
May 24, 2016
RAMESH LAL DOGRA Vs. DELHI METRO RAIL CORPORATION LTD. AND OTHERS
March 23, 2016
RAMESHWAR Vs. SUSHIL GROVER
April 7, 2016
RAMESHWARI Vs. M.C.D. & ORS.
September 1, 2016
RAMJAS FOUNDATION AND ORS. Vs. ARCHANA CHUGH AND ORS.
January 27, 2016
RAMJEE SINGH Vs. THE UNION OF INDIA THROUGH ITS SECRETARY, DEPARTMENT OF AYUSH, GOVT. OF INDIA & ORS.
December 8, 2016
RAMJEET & ORS Vs. THE STATE (NCT OF DELHI) & ORS
May 2, 2016
RAMNEEK SINGH Vs. STATE
September 16, 2016
RAMNIK YADAV Vs. STATE
May 30, 2016
RAMNISH AND ORS. Vs. CBI AND ORS.
March 29, 2016
RAMO DEVI Vs. STATE
June 2, 2016
RAMPATI Vs. RAMPYARI & ORS
August 17, 2016
RAMU MANDAL & ANR Vs. THE STATE (GNCT OF DELHI) & ORS
February 24, 2016
RANA PARVEEN SIDDIQUI AND ORS. Vs. UNION OF INDIA AND ORS.
January 8, 2016
RANBIR SINGH DAGAR AND ORS Vs. GOVT OF NCT OF DELHI AND ORS
September 20, 2016
RANBIR SINGH TYAGI Vs. STATE NCT OF DELHI
August 24, 2016
RANDEER & ORS Vs. STATE (N C T OF DELHI) & ANR
August 26, 2016
RANI BINDRA AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 5, 2016
RANJEET Vs. STATE
April 25, 2016
RANJEET @ BIHARI Vs. STATE
July 12, 2016
RANJEET KUMAR Vs. THE STATE
June 3, 2016
RANJEET MUKHIYA Vs. STATE
March 15, 2016
RAPROSS PHARMACEUTICALS PVT LTD Vs. ALEXANDER LAB & ANR
August 30, 2016
RASHID Vs. STATE
March 30, 2016
RASHMI NAGRATH Vs. M/S SARVA PRIYA HOUSE BLDG. SOCY. LTD.
November 25, 2016
RATEGAIN IT SOLUTIONS PVT. LTD. Vs. GETMORE DEVELOPMENTS PVT. LTD.
March 9, 2016
RATEGAIN TRAVEL TECHNOLOGIES (P) LTD. Vs. UNION OF INDIA
August 24, 2016
RATI RAM Vs. UNION OF INDIA
May 24, 2016
RATI RAM Vs. UNION OF INDIA AND ORS.
March 18, 2016
RATIONAL ENTERPRISES Vs. BALKRISHNA INDUSTRIES LTD
July 19, 2016
RATTAN DEEP Vs. SUSHMA
January 27, 2016
RATTAN GUPTA Vs. LT. GOVERNOR, GOVT. OF NCT OF DELHI & ORS.
January 15, 2016
RATTANINDIA NASIK POWER LTD. Vs. BHARAT HEAVY ELECTRICALS LTD.
August 29, 2016
RATTANINDIA POWER LTD Vs. BHARAT HEAVY ELECTRICALS LTD
August 29, 2016
RAVENDRA GARG Vs. UNION OF INDIA AND ORS.
April 29, 2016
RAVI @ WASIM Vs. STATE
May 19, 2016
RAVI CHOUDHARY Vs. UNION OF INDIA AND ORS.
April 5, 2016
RAVI KANT PRABHAKAR Vs. STATE GOVT OF NCT OF DELHI
September 1, 2016
RAVI KUMAR GARG Vs. SEEMA GUPTA AND ORS.
May 3, 2016
RAVI NAYAR Vs. UNION OF INDIA
April 8, 2016
RAVI SAHNI Vs. POMESH SAHNI
July 20, 2016
RAVI SHANKAR & ANR Vs. STATE AND ANR
August 12, 2016
RAVI SINGHANIA & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
September 16, 2016
RAVINDER Vs. AMAR SINGH
August 17, 2016
RAVINDER Vs. STATE
September 15, 2016
RAVINDER Vs. STATE (NCT OF DELHI)
June 3, 2016
RAVINDER Vs. STATE
May 9, 2016
RAVINDER JAIN & ANR. Vs. STATE & ORS.
January 15, 2016
RAVINDER KAUR Vs. GAGANDEEP SINGH
April 22, 2016
RAVINDER KUMAR Vs. STATE & ORS
July 22, 2016
RAVINDER KUMAR @ SADHU Vs. STATE
May 23, 2016
RAVINDER KUMAR KAIN Vs. SMT RAJNI
September 23, 2016
RAVINDER KUMAR VERMA Vs. LAXMI NARAYAN MANDIR NIRMAN SABHA AND ANOTHER
November 3, 2016
RAVINDER NATH CHOPRA Vs. ANIL GUPTA AND ORS
May 24, 2016
RAVINDER P. KUMAR Vs. STATE & ORS.
July 22, 2016
RAVINDER SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
February 3, 2016
RAVINDER SINGH SUR Vs. BALVINDER SINGH AND ORS.
April 4, 2016
RAVINDRA KUMAR SHARMA Vs. STATE (GOVT OF NCT OF DELHI) & ORS
October 3, 2016
RAVINDRA KUMAR SOOD Vs. NTPC & ORS.
May 2, 2016
RAVINDRA SINGH Vs. UOI AND ANR
July 8, 2016
RAZWAN ALI TARIQ Vs. GOVT. OF NCT OF DELHI & ORS
July 14, 2016
RDS PROJECT LTD Vs. CHENNAI-ENNORE PORT ROAD CO LTD
September 5, 2016
RECKITT BENCKISER (INDIA) PVT. LTD. Vs. GILLETE INDIA LTD.
August 23, 2016
RECKITT BENCKISER (INDIA) PVT. LTD. Vs. GILLETE INDIA LTD.
June 6, 2016
REENA JAIN Vs. ORIENTAL INSURANCE COMPANY LTD
February 2, 2016
REGIONAL PROVIDENT FUND COMMISSIONER Vs. M/S SRINIWAS MALLIAH MEMORIAL THEATRE CRAFTS TRUST (REGD.)
December 8, 2016
REGISTRAR, SUPREME COURT OF INDIA Vs. LOKESH K. BATRA AND ORS.
January 7, 2016
REGLT. NO. 950250801 CONT/MAIL JAGPAL SINGH Vs. UNION OF INDIA AND ORS.
January 8, 2016
REHAN SAIFI Vs. MANAVA BHARATI INDIA INTERNATIONAL SCHOOL & ORS.
July 14, 2016
REHMAN AFTAB ALAM Vs. STATE (GOVT NCT OF DELHI) & ANR
September 20, 2016
REKHA Vs. STATE
June 1, 2016
REKHA Vs. STATE
May 25, 2016
REKHA Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
January 4, 2016
REKHI EDUCATION SOCIETY (REGD.) Vs. DELHI DEVELOPMENT AUTHORITY
October 21, 2016
RELAINCE INFRATEL LTD & ORS Vs. BETA TELE NETWORKS PVT LTD
September 23, 2016
RELIANCE GENERAL INSURANCE CO LTD Vs. SEEMA & ORS
September 8, 2016
RELIANCE GENERAL INSURANCE CO LTD Vs. KARAMBIR TYAGI & ORS
August 31, 2016
RELIANCE GENERAL INSURANCE CO LTD Vs. REKHA BALYAN & ORS
December 7, 2016
RELIANCE GENERAL INSURANCE CO LTD Vs. MURGAN
February 25, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SUMAN AND ORS.
December 6, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. RAJESH KUMAR & ORS.
September 15, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ROSHAN LAL
March 30, 2016
RELIANCE INDUSTRIES LTD Vs. IMPERIAL PIGMENT PVT LTD
August 30, 2016
RELIANCE INDUSTRIES LTD. Vs. M/S.VIJAY CABLE INDUSTRIES & ORS.
January 27, 2016
REMAL DASS DUDEJA Vs. SANTOSH MEHLAWAT
January 6, 2016
RENU BALA Vs. VIJAY KUMAR
August 29, 2016
RENU GOEL Vs. GANGA DASS AND ORS.
March 4, 2016
RENU SEHRAWAT Vs. SUNNY SEHRAWAT & ORS
June 13, 2016
RENU SHARMA Vs. M C SHARMA
September 30, 2016
RENU SHARMA Vs. GNCT OF DELHI AND ORS.
March 18, 2016
RENU YADAV Vs. ARUN SINGH YADAV
August 19, 2016
RESHAM DEVI Vs. STATE ( GOVT OF NCT OF DELHI) & ANR
September 16, 2016
RESIDENTS WELFARE ASSOCIATION & ORS. Vs. UOI & ORS.
July 12, 2016
RESIDENTS WELFARE ASSOCIATION OF BHIKAM SINGH COLONY Vs. GOVERNMENT OF NCT OF DELHI & ORS.
January 20, 2016
REWATI PRASAD & ANR Vs. UNION OF INDIA & ORS
September 5, 2016
RIAZUDDIN @ RAMESH Vs. STATE OF NCT OF DELHI
January 19, 2016
RICHA ARYA Vs. STATE OF NCT OF DELHI AND ORS.
February 9, 2016
RICHH PAL & ORS Vs. NIHAL CHAND & ORS
May 3, 2016
RIDGEVIEW CONSTRUCTION PVT. LTD. AND ORS. Vs. SKYHIGH PROPERTIES PVT. LTD.
January 28, 2016
RISHAL SINGH AND OTHERS Vs. BOHAT RAM
March 11, 2016
RISHI AGGARWAL Vs. M/S VIPUL INFRASTRUCTURE DEVELOPER LTD & ORS.
November 30, 2016
RISHI KOHLI AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
February 12, 2016
RISHI PAL SINGH Vs. HARINDER PAL SINGH AND ORS.
May 2, 2016
RITA SOLANKI Vs. JAI SOLANKI
August 16, 2016
RITESH BANSAL & ORS Vs. STATE (NCT OF DELHI) & ANR
September 19, 2016
RITESH KUMAR MURTI Vs. STATE (GNCT OF DELHI)
May 26, 2016
RITIKA AWASTY Vs. HASSAD NETHERLANDS BV & ORS.
September 5, 2016
RITIKA PRIVATE LIMITED Vs. BIBA APPARELS PRIVATE LIMITED
March 23, 2016
RITU BHATIA Vs. MINISTRY OF CIVIL SUPPLIES CONSUMER AFFAIRS & PUBLIC DISTRIBUTION AND ORS.
January 21, 2016
RITU SAHU JAIN Vs. ASHOK SARDANA AND OTHERS
September 14, 2016
RIVIERA APARTMENTS O.C.H.S. LTD. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
January 21, 2016
ROCHE PRODUCTS (INDIA) PVT LTD. AND OTHERS Vs. DRUGS CONTROLLER GENERAL OF INDIA AND OTHERS
April 25, 2016
ROENTGEN ONCOLOGIC SOLUTIONS PVT. LTD. AND OTHERS Vs. DR KIRTI JAIN
September 14, 2016
ROGER ENTERPRISES P. LTD. Vs. COMMISSIONER OF INCOME TAX DELHI
February 4, 2016
ROGER SAMION Vs. RASHIDA BEGUM & ORS
May 4, 2016
ROHIT @ MONA Vs. GOVT OF NCT OF DELHI
August 24, 2016
ROHIT JAIN & ANR. Vs. UNION OF INDIA AND ORS.
July 19, 2016
ROHIT KAUSHIK Vs. STATE (NCT OF DELHI)
May 16, 2016
ROHIT KUMAR Vs. UNION OF INDIA AND ORS.
October 3, 2016
ROHIT SAINI Vs. STATE
July 28, 2016
ROHIT SEHRAWAT AND ORS. Vs. STATE
March 15, 2016
ROHIT SINGH AND ANR. Vs. UNION OF INDIA AND ORS.
August 12, 2016
ROHIT TIWARI Vs. STATE
May 24, 2016
ROHIT TYAGI Vs. UMAWATI SOOD AND ORS.
April 22, 2016
ROHTASH SINGH & ORS Vs. UNION OF INDIA & ORS
August 24, 2016
ROHTASH YADAV Vs. PUNJAB AND SIND BANK & ORS.
March 18, 2016
ROOP CHAND VASHISHT & ORS Vs. UNION OF INDIA & ANR
August 2, 2016
ROSA POWER SUPPLY CO. LTD. Vs. UNION OF INDIA & ORS.
September 16, 2016
ROSHAN LAL VOHRA & SONS AND ORS. Vs. EAST MUNICIPAL CORPORATION OF DELHI
March 29, 2016
ROTHENBERGER INDIA PVT. LTD. Vs. RAMSAGAR CONSTRUCTIONS AND ORS.
March 18, 2016
ROTOMAC ELECTRICALS LTD. Vs. UNION OF INDIA & ANR.
November 8, 2016
ROTOMAC ELECTRICALS LTD. Vs. UNION OF INDIA
May 18, 2016
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. RAJIV JAIN & ORS
May 30, 2016
RSPL LTD. Vs. MUKESH SHARMA AND ORS.
April 5, 2016
RUBINA RATNAKAR Vs. STATE AND ORS.
March 14, 2016
RUCHIKA ARORA Vs. VINOD KUMAR
May 18, 2016
RUDRAVARAM JHANSI RANI & ORS Vs. RELIGARE FINVEST LIMITED
June 10, 2016
RUKSAR Vs. GOVT. OF NCT OF DELHI
October 19, 2016
RUPALI GUPTA Vs. RAJAT GUPTA
September 5, 2016
RUPESH HARI Vs. UNION OF INDIA & ORS
July 29, 2016
RUPINDER KAUR Vs. STATE & ORS.
January 13, 2016
RUPINDER SINGH KOCHAR Vs. STATE
September 26, 2016
RUSAN PHARMA LTD. Vs. UNION OF INDIA
June 20, 2016
RUSTAGI ENGINEERING UDYOG PVT. LTD. Vs. DY. COMMISSIONER OF INCOME TAX
February 24, 2016
RUSTAM & ORS Vs. STATE (GOVT OF NCT DELHI) & ANR
August 26, 2016
S . C . AGGARWAL Vs. B.K. GOEL
July 19, 2016
S A INFRASTRUCTURE CONSULTANTS PVT LTD Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
August 30, 2016
S C JAIN Vs. UNIT TRUST OF INDIA & ANR
September 19, 2016
S C RAY Vs. UOI & ORS
September 19, 2016
S E INVESTMENTS LTD Vs. PARAMOUNT PRINTPACKAGING LTD & ORS
September 6, 2016
S K MISHRA & ORS Vs. UNION OF INDIA & ORS
March 8, 2016
S K MUKHERJEE & ANR Vs. HARVINDER PAL SINGH & ANR.
August 22, 2016
S K SHARMA Vs. GAON SABHA, MUNDKA & ANR
October 3, 2016
S N SINGH Vs. UNIVERSITY OF DELHI
September 9, 2016
S P ASHTA Vs. DELHI AGRICULTURAL MARKETING BOARD
August 19, 2016
S P GARG Vs. STATE
July 19, 2016
S R S PRIVATE INVESTMENT POWAI LTD Vs. SUPREME HOUSING AND HOSPITALITY PVT LTD & ORS
October 3, 2016
S S SRIVASTAVA Vs. SATYA PAL NANDA & ORS
September 2, 2016
S. K. TANEJA Vs. AMARJEET SINGH
March 29, 2016
S.D. WADHWA Vs. CPIO
March 4, 2016
S.K. GIRI Vs. UNION OF INDIA AND ORS.
February 2, 2016
S.K. KHANDELWAL AND ORS. Vs. THE SPECIAL DIRECTOR OF ENFORCEMENT AND ORS.
February 17, 2016
S.K. METAL & CO. AND ORS. Vs. COMMISSIONER OF CUSTOMS AND ORS.
May 6, 2016
S.K. SACHDEVA AND ORS. Vs. SHRI EDUCARE LIMITED AND ORS.
January 25, 2016
S.K. SEHGAL AND ORS. Vs. DELHI ADMINISTRATION AND ORS.
March 8, 2016
S.N. SINGH RATHORE Vs. DIRECTOR OF EDUCATION AND ANR.
November 17, 2016
S.P. SHARMA Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
January 25, 2016
SA Vs. AA
March 22, 2016
SABHARWAL PROPERTIES INDUSTRIES PVT. LTD. AND ORS. Vs. INCOME TAX OFFICER
February 18, 2016
SABIHA BEGUM & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
September 16, 2016
SACHDEVA & COMPANY Vs. DELHI-GURGAON SUPER CONNECTIVITY LTD
August 22, 2016
SACHIN & ANR Vs. JHABBU LAL & ANR
November 24, 2016
SACHIN & ORS Vs. STATE & ANR
September 30, 2016
SACHIN BASOYA & ORS. Vs. STATE AND ORS.
July 25, 2016
SACHIN GOYAL AND ORS Vs. STATE AND ANR
November 10, 2016
SACHIN TANEJA & ORS Vs. YATINDERJIT SINGH
September 1, 2016
SADHNA GUPTA & ORS Vs. SHISH PAL & ANR
July 12, 2016
SADHU RAM Vs. MCD AND ORS.
January 5, 2016
SAEED AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
January 8, 2016
SAGAR GAMBHIR Vs. SHRI SUKHDEV SINGH GAMBHIR AND ANR.
May 6, 2016
SAGAR SANJEEV DUA Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS
September 23, 2016
SAGARIKA DAS Vs. UNION OF INDIA & ORS
July 25, 2016
SAGE PUBLICATIONS LTD. Vs. DEPUTY COMMISSIONER OF INCOME
August 29, 2016
SAHEB LAL Vs. STATE & ANR
August 19, 2016
SAI NATH ENTERPRISES AND ORS. Vs. NORTH DELHI MUNICIPAL CORPORATION AND ORS.
February 9, 2016
SAISUDHIR ENERGY LIMITED Vs. NTPC VIDYUT VYAPAR NIGAM LIMITED
September 8, 2016
SAJIVAN RAO Vs. STATE OF NCT OF DELHI
November 3, 2016
SAJJAD HAIDER Vs. THE STATE (GOVT. OF NCT, DELHI)
May 12, 2016
SAJJAN SINGH Vs. STATE
May 16, 2016
SALAUDDIN @ RAJA Vs. THE STATE (NCT OF DELHI)
August 29, 2016
SALEK CHAND JAIN Vs. UNION OF INDIA AND ANR
August 19, 2016
SALIM KHAN Vs. STATE OF NCT OF DELHI & ORS.
July 8, 2016
SAMACHAR DHARA Vs. UNION OF INDIA AND ORS.
January 8, 2016
SAMAR GUPTA Vs. GYAN BHARATI SCHOOL & ANR.
July 14, 2016
SAMARTH SHIKSHA SAMITI AND ORS. Vs. SHAKUNTALA MAGGO AND ORS.
February 15, 2016
SAMAY SINGH Vs. STATE
October 19, 2016
SAMAY SINGH Vs. UOI AND ORS.
April 4, 2016
SAMBHAV KAPUR Vs. BRITISH INDO GERMAN INDUSTRIAL ORGANICS PRIVATE LTD
November 24, 2016
SAMIUDDIN Vs. STATE OF DELHI
February 12, 2016
SAMRAT ASHOK PRIVATE ITI Vs. DIRECTORATE GENERAL OF TRAINING (DGT)
December 6, 2016
SAMSUNG ELECTRONICS COMPANY LTD AND ANR Vs. GYANJI CHOUDHARY AND ANR
September 7, 2016
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED Vs. GOVERNMENT OF NCT OF DELHI AND ORS.
April 7, 2016
SANADHAN SWIMMING CLUB AND ORS. Vs. UNION OF INDIA AND ORS.
March 4, 2016
SANCHAR VIHAR COOPERATIVE GROUP HOUSING SOCIETY Vs. M C D
September 22, 2016
SANDEEP Vs. STATE & ANR.
July 25, 2016
SANDEEP Vs. STATE (NCT OF DELHI)
January 7, 2016
SANDEEP & ANR Vs. GOVT NCT OF DELHI & ANR
May 2, 2016
SANDEEP & ORS Vs. STATE OF NCT OF DELHI & ANR
August 22, 2016
SANDEEP BHARGAVA & OTHERS Vs. YADAV N. BHARGAVA & OTHERS
February 16, 2016
SANDEEP CHAUHAN Vs. STATE
October 24, 2016
SANDEEP GARG Vs. CBI
June 2, 2016
SANDEEP GUPTA Vs. PUNJAB NATIONAL BANK & ORS.
January 20, 2016
SANDEEP KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
July 15, 2016
SANDEEP KUMAR AND ORS. Vs. GOVT. OF NCT DELHI AND ORS.
April 28, 2016
SANDEEP NEHRA Vs. STATE
May 16, 2016
SANDHYA KUMARI Vs. MANISH KUMAR
October 21, 2016
SANDPLAST (INDIA) LTD Vs. UNION OF INDIA & ANR
August 22, 2016
SANDPLAST (INDIA) LTD. Vs. UNION OF INDIA
January 8, 2016
SANGEETA Vs. RAMPHOOL @ BOBBY
October 27, 2016
SANGEETA Vs. ANITA ARORA
October 4, 2016
SANGEETA CHATURVEDI Vs. MANOJ CHATURVEDI
May 31, 2016
SANGEETA CHAUHAN Vs. RUMALI DEVI
May 31, 2016
SANGEETA GUPTA Vs. REGISTRAR COOPERATIVE SOCIETIES
July 22, 2016
SANJANA GAHLOT & ANR. Vs. THE STATE ELECTION COMMISSION & ORS
January 29, 2016
SANJANA SINHA Vs. UNIVERSITY OF DELHI
May 31, 2016
SANJAY Vs. STATE
July 28, 2016
SANJAY AGGARWAL AND ORS. Vs. PARKASH AND ORS.
May 20, 2016
SANJAY BAJAJ AND ORS. Vs. REGISTRAR COOPERATIVE SOCIETIES AND ORS.
March 28, 2016
SANJAY BHARDWAJ Vs. STATE & ORS.
April 1, 2016
SANJAY CHANDELIYA Vs. STATE (GOVT OF NCT OF DELHI) AND ANOTHER
April 22, 2016
SANJAY DIESELS Vs. COMMISSIONER OF CENTRAL EXCISE
November 15, 2016
SANJAY GAMBHIR Vs. BDR BUILDERS AND DEVELOPERS PVT. LTD.
September 27, 2016
SANJAY GANDHI ANIMAL CARE CENTRE Vs. SADDAN AND ORS.
March 1, 2016
SANJAY KAUSHISH AND ORS. Vs. STATE AND ORS.
March 10, 2016
SANJAY KRIPLANI Vs. FOUNTAINHEAD MOTELS PRIVATE LTD. AND ORS.
January 27, 2016
SANJAY KUMAR & ORS Vs. RITES LTD. & ANR
July 25, 2016
SANJAY KUMAR & ORS. Vs. STATE OF NCT OF DELHI & ANR.
November 10, 2016
SANJAY KUMAR AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
January 18, 2016
SANJAY KUMAR BHARTIYA Vs. DIRECTORATE OF REVENUE
February 18, 2016
SANJAY KUMAR DUBEY AND ORS. Vs. UNION OF INDIA AND ORS.
March 18, 2016
SANJAY KUMAR THAKUR AND ORS. Vs. NORTH DELHI MUNICIPAL CORPORATION OF DELHI AND ORS.
December 1, 2016
SANJAY MAHAJAN Vs. SUNIL SHARMA & ANR
September 28, 2016
SANJAY MISHRA & ANR. Vs. STATE OF NCT DELHI & ANR.
November 17, 2016
SANJAY RAWAT & ORS Vs. REGISTRAR GENERAL, DELHI HIGH COURT
September 21, 2016
SANJAY SHARMA & ORS Vs. THE STATE AND ANR
April 5, 2016
SANJAY SINGH AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
February 26, 2016
SANJAY SWAROOP Vs. DIRECTOR GENERAL OF CENTRAL EXCISE
March 3, 2016
SANJEET TANEJA Vs. RAVINDER KUMAR TANEJA & ANR
January 18, 2016
SANJEEV @ SANJEEVA Vs. STATE (GOVT OF NCT OF DELHI)
April 8, 2016
SANJEEV BHASKAR & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
September 16, 2016
SANJEEV DESAI Vs. STATE NCT OF DELHI & ORS
September 8, 2016
SANJEEV DESAI Vs. STATE NCT OF DELHI & ORS.
September 7, 2016
SANJEEV GUPTA Vs. KUL BHUSHAN MALIK
September 19, 2016
SANJEEV ITTAN AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 5, 2016
SANJEEV K. GULATI Vs. UNION OF INDIA
May 17, 2016
SANJEEV KAPOOR & ORS Vs. STATE & ORS
August 23, 2016
SANJEEV KUMAR & ORS Vs. LT GOVERNOR OF DELHI & ORS
August 9, 2016
SANJEEV KUMAR JUNEJA & ORS. Vs. STATE
October 6, 2016
SANJEEV MAHESHWARI Vs. CBI
February 19, 2016
SANJEEV MALHOTRA Vs. LAND ACQUISITION COLLECTOR AND ORS
September 6, 2016
SANJIT PAUL, PRADEEP KUMAR, ABHISHEK KUMAR AND KSHATRIYA HARIM SINGH Vs. UNION OF INDIA AND ANR.
February 10, 2016
SANJIV CHATURVEDI Vs. M C MISRA
September 14, 2016
SANJIV KUMAR JINDAL Vs. ANIL KUMARI @ NEELAM
November 21, 2016
SANJU DEVI AND ORS. Vs. RAM DHAN SINGH AND ORS.
January 18, 2016
SANOFI AVENTIS Vs. INTAS PHARMACEUTICALS LTD. AND ORS.
January 5, 2016
SANRAJ ENGINEERING PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, DELHI-III
February 17, 2016
SANT KUMAR BHARDWAJ & ORS Vs. STATE (GOVT OF NCT OF DELHI) & ANR
May 6, 2016
SANT LAL Vs. STATE
May 9, 2016
SANT RAM Vs. STATE (NCT OF DELHI)
September 14, 2016
SANT RAM Vs. STATE
February 22, 2016
SANTOSH Vs. STATE & ANR
September 19, 2016
SANTOSH KUMAR MANDAL Vs. STATE
September 28, 2016
SANTOSH MALIK & ANR. Vs. DELHI DEVELOPMENT AUTHORITY
May 16, 2016
SANTOSH SAHAY Vs. HANUMAN SAHAY
October 7, 2016
SANTOSH VISHWESHWARNATH WADHWA Vs. GULSHAN CHHABRA AND ORS.
April 29, 2016
SAPNA Vs. DELHI PUBLIC SCHOOL & ORS
August 24, 2016
SARABJEET KAUR Vs. STATE AND ORS.
January 15, 2016
SARABJEET SINGH Vs. ANUP SHARMA & ORS.
May 17, 2016
SARANPAL KAUR ANAND Vs. PRADUMAN SINGH CHANDHOK & ORS
April 25, 2016
SARANSH MACHAN Vs. STATE & ORS.
July 11, 2016
SARASWATI Vs. PRESS TRUST OF INDIA AND ANR.
February 17, 2016
SARDAR JARNAIL SINGH & ANR. Vs. SARDAR AMARJIT SINGH & ORS.
July 20, 2016
SARFARAZ AHMAD Vs. STATE ( GOVT OF NCT OF DELHI ) & ANR
May 10, 2016
SARITA Vs. STATE NCT OF DELHI & ORS
February 9, 2016
SARITA & ORS. Vs. NEERAJ & ORS. (THE NEW INDIA ASSURANCE CO. LTD.)
September 20, 2016
SARITA AND ORS. Vs. STATE (NCT) OF DELHI AND ORS.
January 11, 2016
SARITA JAIN Vs. MASTER RISHABH JAIN AND ORS.
February 24, 2016
SARITA VERMA Vs. NEW DELHI MUNICIPAL CORPORATION AND ORS.
April 22, 2016
SARLA Vs. UNION OF INDIA
October 6, 2016
SAROJ & ORS Vs. BALBIR SINGH
September 26, 2016
SAROJ AGGARWAL Vs. NIMISH SINGHANIA HUF
December 1, 2016
SAROJ KUMAR YADAV & ORS Vs. STATE OF NCT OF DELHI & ANR
August 31, 2016
SAROJ MITTAL Vs. THE STATE
May 26, 2016
SAROJ NAKARA AND ORS. Vs. SURINDER SINGH AND ORS.
January 25, 2016
SAROJ SALKAN Vs. HUMA SINGH AND ORS.
May 5, 2016
SARTHAK AERON Vs. UNION OF INDIA AND ANR
August 26, 2016
SARVAR JAHANGIR @ RAJA Vs. STATE (NCT OF DELHI)
February 1, 2016
SARVESH KUMAR Vs. THE STATE (GOVT. OF NCT OF DELHI)
March 31, 2016
SARVESH KUMAR Vs. SH. DALEL SINGH
October 25, 2016
SARVESH KUMAR BHATIA Vs. NARCOTICS CONTROL BUREAU & ANR
September 16, 2016
SARVINDER SINGH AND ORS. Vs. VIPUL TANDON
May 3, 2016
SATBIR RANA Vs. STATE (GOVT. OF NCT DELHI)
March 11, 2016
SATBIR SINGH MALIK & ORS. Vs. UNION OF INDIA AND ORS.
September 14, 2016
SATENDER SHARMA Vs. STATE AND ORS.
March 2, 2016
SATHIK TANNING COMPANY Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
February 3, 2016
SATINDER PAL AHUJA AND ORS. Vs. THE STATE (NCT OF DELHI) AND ORS.
February 4, 2016
SATISH Vs. OM BATI
September 26, 2016
SATISH AND ORS. Vs. THE STATE
April 6, 2016
SATISH KHURANA AND ANR Vs. MCD AND ORS
August 22, 2016
SATISH KUMAR Vs. THE STATE (N.C.T. OF DELHI) & ANR.
November 30, 2016
SATISH KUMAR Vs. STATE
May 13, 2016
SATISH KUMAR AGGARWAL Vs. STATE OF NCT OF DELHI
June 13, 2016
SATISH KUMAR KHURANA Vs. H.S. BAJAJ
September 1, 2016
SATISH MOUR Vs. STATE AND ANR
January 4, 2016
SATISH SHARMA Vs. DINESH DHIMAN
July 19, 2016
SATISH VERMA Vs. STATE (NCT OF DELHI)
March 17, 2016
SATISH VERMA & ORS Vs. SHARBATI DEVI
December 5, 2016
SATPAL SINGH Vs. STATE OF DELHI
February 9, 2016
SATURN VENTURES AND ADVISORS PVT LTD Vs. RAKESH BEHL AND OTHERS
September 1, 2016
SATYA NARAYAN YADAV Vs. DELHI METRO RAIL CORPORATION LTD & ORS
September 20, 2016
SATYA PAL GUPTA Vs. SUDHIR KUMAR GUPTA
April 29, 2016
SATYA PAL SINGH Vs. STATE
May 3, 2016
SATYA PRAKASH GUPTA AND ORS Vs. NEW DELHI MUNICIPAL CORPORATION
December 7, 2016
SATYAM CINEPLEXES LIMITED Vs. INOX LEISURE LIMITED
February 10, 2016
SATYAVIR SINGH AND ORS. Vs. OM PRAKASH SINGH AND ORS.
February 24, 2016
SAURABH MADAN AND ORS. Vs. STATE GOVT. OF NCT OF DELHI
March 21, 2016
SAURABH SHARMA Vs. STATE
September 16, 2016
SAURAV KUMAR AND ORS. Vs. COUNCIL FOR SCIENTIFIC AND INDUSTRIAL RESEARCH
March 3, 2016
SAV INFRASTRUCTURE LTD. Vs. UNION OF INDIA & ORS
April 27, 2016
SAVITA DASS Vs. SAMSON DASS
February 19, 2016
SAVITA JAIN Vs. STATE OF N.C.T.
February 10, 2016
SAVITRI DEVI Vs. GOPAL
April 1, 2016
SAVITRI DHIR AND ORS Vs. NEELAM CHOPRA AND ORS
August 23, 2016
SCHEME OF AMALGAMATION OF : SPICE INNOVATIVE TECHNOLOGIES PRIVATE LIMITED Vs. STATE
September 2, 2016
SCORPIOS APPARELS PVT LTD Vs. BANK OF INDIA & ORS
September 16, 2016
SDB INTRASTRUCTURE PVT LTD Vs. DDA & ANR
September 29, 2016
SECURITIES & EXCHANGE BOARD OF INDIA Vs. STATE (NCT OF DELHI)
March 9, 2016
SECURITRANS INDIA PVT. LTD Vs. UNION OF INDIA
May 17, 2016
SEEMA SINGH AND ORS Vs. UNION OF INDIA AND ANR
July 26, 2016
SEEMA THAKUR AND ORS. Vs. UNION OF INDIA AND ORS.
February 29, 2016
SEIKH ISARAT Vs. STATE
June 2, 2016
SENTINEL CONSULTANTS PVT LTD Vs. SUDHIR MALHOTRA & ORS
September 27, 2016
SERAZ ALI AND ORS. Vs. DIRECTOR OF EDUCATION AND ORS.
January 8, 2016
SERVICE AND JUSTICE FOR SIKH SOCIETY (REGD.) Vs. LT. GOVERNOR OF DELHI & ORS.
December 7, 2016
SEVEN TOWNS LTD & ANR Vs. KIDDILAND & ANR
September 6, 2016
SGR TECHNICAL & EDUCATIONAL SOCIETY Vs. THE PRESS COUNCIL OF INDIA AND ORS.
April 25, 2016
SH BAIJ NATH Vs. MURTI BHAGWAN JAGANNATHJI MAHARAJ & ANR
August 22, 2016
SH BHIM SINGH Vs. SOUTH HARYANA GOODS CARRIERS PVT LTD
August 9, 2016
SH GULSHAN LAL NARANG Vs. SHASHI DINGRA & ORS
September 14, 2016
SH. BALRAJ & ANR. Vs. SH. RAJBIR & ANR.
July 12, 2016
SH. BASU DEV PRASAD Vs. SH. NAND GOPAL BACHHAS
July 21, 2016
SH. C.S. AGARWAL & ANR. Vs. SMT. NIRMAL JAIN & ORS.
March 15, 2016
SH. CHATTARPAL (SINCE DECEASED) THR. L.RS Vs. D.D.A & ANR.
July 27, 2016
SH. DALIP KUMAR & ANR. Vs. M/S SHREE GOPAL JEWELERS & ORS.
August 1, 2016
SH. DEEPAK RATHAUR & ANR Vs. SH. SHASHI BHUSHAN LAL DASS
September 23, 2016
SH. HITESH PANCHORI Vs. M/S HEAVEN PLAST INDIA PVT. LTD.
October 17, 2016
SH. JITESH KUMAR YADAV Vs. SH. SATPAL YADAV AND ORS.
May 9, 2016
SH. KARAMBIR SINGH AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
November 7, 2016
SH. LAKHMI CHAND AND OTHERS Vs. SH. KARAN SINGH AND ANOTHER
October 5, 2016
SH. LT. SADHU RAM THROUGH HIS WIFE Vs. DELHI DEVELOPMENT AUTHORITY
October 21, 2016
SH. MADANJIT KUMAR Vs. UNION OF INDIA AND ANOTHER
November 22, 2016
SH. MUKESH KUMAR AND ANR. Vs. SMT. PAVITRA AND ANR.
August 30, 2016
SH. SANDEEP KUMAR & ORS Vs. SH. SRI PAL & ORS
August 9, 2016
SH. SUBHASH CHANDER Vs. SH. FATHAY SINGH
July 25, 2016
SH. SURENDER SINGH @ SUNDER & ORS. Vs. UNION OF INDIA & ANR.
September 27, 2016
SH.SUKHDIN VERMA & ORS. Vs. UNION OF INDIA & ORS
April 29, 2016
SH.VED PRAKASH Vs. GOVT. OF NCT OF DELHI & ORS.
November 28, 2016
SHABANA ALI & ANR Vs. FARMAN ALI @ SHAHIL
April 29, 2016
SHABANA BEGUM Vs. STATE (NCT OF DELHI) & ANR
August 16, 2016
SHABRIN & ORS. Vs. LEKHA PARSAD
February 1, 2016
SHABUDDIN ALI AND ORS. Vs. STATE (G.N.C.T. OF DELHI) AND ORS.
February 5, 2016
SHAFI MALLAM Vs. SH. RAJ PAL KHARI
January 19, 2016
SHAHEED Vs. STATE
May 20, 2016
SHAHID ALI Vs. STATE
June 1, 2016
SHAHNAZ ALI AND ORS. Vs. SURESH KUMAR GERA AND ORS.
February 23, 2016
SHAHRUKH @ SALMAN @ MOTA Vs. THE STATE (GOVT. OF NCT) DELHI
December 9, 2016
SHAIL SAHNI Vs. VALSA SARA MATHEW AND ORS.
January 19, 2016
SHAILA ENTERPRISES Vs. COMMISSIONER OF VALUE ADDED TAX
August 5, 2016
SHAILENDRA GARG Vs. K-7 IMPEX PVT LTD
November 16, 2016
SHAILLEY JAIN AND ORS. Vs. GOVT. OF NCT DELHI AND ORS.
January 25, 2016
SHAIYARA Vs. THE STATE
April 18, 2016
SHAKIL AHMED & ORS Vs. THE STATE (GOVT OF NCT, DELHI) & ANR
May 10, 2016
SHAKTI BHOG FOODS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX & ANR
September 21, 2016
SHAKTI PAL Vs. STATE (NCT OF DELHI)
August 4, 2016
SHAKUN JAISWAL Vs. ANAND PERSHAD JAISWAL & ORS.
February 3, 2016
SHALAINDER UPADHYAY Vs. GOVT OF NCT DELHI
June 13, 2016
SHALU Vs. SANDEEP SONI
February 3, 2016
SHALU NIGAM Vs. THE REGIONAL PASSPORT OFFICER
May 17, 2016
SHAM BHATIA Vs. RAJU ALIAS RAJU MASIH
August 26, 2016
SHAMBHU NATH DAS & ORS. Vs. DIRECTOR OF EDUCATION & ORS.
May 26, 2016
SHAMSHER SINGH Vs. STATE
September 19, 2016
SHAMSHER SINGH AND ORS. Vs. STATE (GOVT. OF NCT DELHI)
January 8, 2016
SHAN MOHD. Vs. STATE
January 28, 2016
SHANTI DEVI AND ORS. Vs. RAJ KUMAR
January 7, 2016
SHANTI PRAKASH GOENKA Vs. MAHANAGAR TELEPHONE NIGAM LTD
September 20, 2016
SHARAD KUMAR Vs. CONFEDERATION OF INDIAN INDUSTRY & ANR
February 8, 2016
SHARADA NAYAK Vs. V.K. SHUNGLU AND ORS.
April 28, 2016
SHARDA DEVI SANSKRIT VIDYAPEETH Vs. DIRECTOR OF EDUCATION & ANR
July 8, 2016
SHARDA RANI CHAWLA & ORS Vs. DR P K CHAWLA & ORS
October 3, 2016
SHARMA KALYPSO PVT LTD Vs. ENGINEERS INDIA LIMITED AND ANR
September 19, 2016
SHASHANK SHEKHAR Vs. SURINDER KUMAR JAIN & ANR.
July 11, 2016
SHASHI BALA Vs. STATE GOVT OF NCT OF DELHI & ORS.
July 8, 2016
SHASHI BALA PATHAK Vs. DELHI DEVELOPMENT AUTHORITY
December 8, 2016
SHASHI GOIL AND ORS. Vs. STATE GOVT. OF NCT OF DELHI AND ORS.
February 9, 2016
SHASHI KIRAN AND ORS Vs. UNION OF INDIA AND ORS
August 24, 2016
SHASHI SHARMA Vs. GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND ORS.
April 19, 2016
SHASHI SHEKHAR @ NEERAJ Vs. STATE OF THE NCT OF DELHI AND ORS.
November 9, 2016
SHASHI SHEKHAR THAKUR Vs. STATE
March 11, 2016
SHASHIKANT BAHL AND ORS. Vs. UNION OF INDIA AND ORS.
February 8, 2016
SHAZI JAH Vs. MANAGING COMMITTEE HAMDARD PUBLIC SCHOOL AND ORS.
October 24, 2016
SHEELA RANI AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
March 1, 2016
SHEELA SHARMA Vs. MAHENDRA PAL
August 2, 2016
SHEELU RAM Vs. PRADEEP JOHN & ORS
September 22, 2016
SHEESHPAL @ PALE AND ANR. Vs. STATE
October 19, 2016
SHEETAL PRASAD SINGH Vs. STATE AND ORS.
January 13, 2016
SHEKHAR SHAH Vs. GOVERNMENT OF MAHARASHTRA
April 19, 2016
SHEKHAR SRIVASTAVA Vs. UNION OF INDIA AND ANR
September 9, 2016
SHIJAUDDIN & ORS Vs. STATE & ANR
August 22, 2016
SHIKHA MISRA AND ORS. Vs. S. KRISHNAMURTHY
January 7, 2016
SHIKHER JAIN Vs. STATE (GOVT OF NCT OF DELHI) & ANR
August 22, 2016
SHILPA TANDON Vs. HARISH CHAND TANDON & ANR
November 15, 2016
SHILPI GUPTA Vs. UNION OF INDIA AND ORS.
April 29, 2016
SHINE TRAVELS & CARGO PVT. LTD Vs. MITISUI PRIME ADVANCED COMPOSITE INDIA LTD
July 27, 2016
SHIV CHAND RAO Vs. UNION OF INDIA AND ORS
July 8, 2016
SHIV CHARAN & ANR Vs. STATE
August 17, 2016
SHIV KARAN SINGH Vs. GOVT. OF NCT OF DELHI & ORS.
July 20, 2016
SHIV KUMAR @ SHIVA Vs. STATE NCT OF DELHI
September 16, 2016
SHIV PAL JINDAL AND ORS. Vs. FRIEDRICH EBERT STIFTUNG
March 31, 2016
SHIV RAJ Vs. UNION OF INDIA AND ORS
September 20, 2016
SHIV SHAKTI CYLINDERS THR. ITS PROPRIETOR Vs. INDIAN OIL CORPORATION LTD. AND ANR.
December 22, 2016
SHIV SHAKTI TRADING COMPANY Vs. THE COMMISSIONER OF CUSTOMS (PREVENTIVE) AND ORS.
April 6, 2016
SHIVALI CONSTRUCTIONS PVT.LTD. Vs. JOINT DIRECTOR, ENFORCEMENT DIRECTORATE,LUCKNOW
May 18, 2016
SHIVAN AUTO CENTER Vs. INDIA OIL CORPORATION LTD. AND ORS.
April 25, 2016
SHIVANSH AUTO ZONE PVT. LTD. Vs. HONDA CARS INDIA LTD.
April 7, 2016
SHOBHA DHAWAN Vs. RAMESH CHANDRA KAPOOR AND ORS.
February 23, 2016
SHOBHANA SRIVASTAVA Vs. MANOJ MENON
August 30, 2016
SHRADHA RAM TRUST COMMITTEE AND ORS. Vs. DIRECTORATE OF EDUCATION AND ORS.
January 7, 2016
SHREE AADHIYA BUILD WELL PVT. LTD. Vs. KARTAR SINGH AND ORS.
February 9, 2016
SHREE ASHTVINAYAK GEMS & STONE PVT. LTD. Vs. COMMISSIONER, TRADE & TAXES, DELHI AND ORS.
January 27, 2016
SHREE CEMENT LIMITED Vs. TREHAN FARMS PVT. LTD.
May 25, 2016
SHREE CHAND Vs. PARADISE CONSTRUCTION
May 4, 2016
SHREE SAINATH WIRES (I) PVT. LTD. AND ORS. Vs. PEC LIMITED AND ORS.
March 17, 2016
SHREEYANS EDUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHROITY & ORS
August 24, 2016
SHRI AMAR SINGH Vs. THE TRAFFIC MANAGER & ORS.
May 2, 2016
SHRI ANIL KAPOOR Vs. SHRI VED PRAKASH SEHGAL AND OTHERS
July 8, 2016
SHRI ANKUR VERMA Vs. LIC NOMURA MUTUAL FUND ASSET MANAGEMENT CO. LIMITED & ANR.
November 16, 2016
SHRI B M SHARMA Vs. SHRI BRIJ BHUSHAN SHARAN & ORS.
May 30, 2016
SHRI BALENDU LOHIYA AND ORS Vs. UNION OF INDIA & ORS
May 10, 2016
SHRI BALRAM Vs. STATE
October 18, 2016
SHRI BHAGWAN DECD THR LRS Vs. UNION OF INDIA & ANR
May 18, 2016
SHRI CHAND Vs. DELHI DEVELOPMENT AUTHORITY
October 21, 2016
SHRI CHAND YADAV Vs. MANOJ KUMAR & ANR
September 15, 2016
SHRI CHANDEEP SINGH BHATIA Vs. SHRI DINESH SEHGAL AND ORS
October 7, 2016
SHRI DAN SINGH BAWA & ORS Vs. N.D.M.C.
May 27, 2016
SHRI DINESH KALRA AND ANR. Vs. DELHI DEVELOPMENT AUTHORITY AND ORS.
September 15, 2016
SHRI ISHWAR SINGH DECD. THROUGH LRS. & ORS. Vs. SHRI SURAJ BHAN & ANR.
September 28, 2016
SHRI JASMOHAN SINGH & ORS. Vs. FREEZE KING INDUSTRIES PVT. LTD. & ORS.
March 11, 2016
SHRI K.C. BHARGAVA Vs. SANATAN DHARAM SABHA LAKSHMI NARAIN TEMPLE TRUST
August 3, 2016
SHRI K.M.TOMAR Vs. STATE BANK OF INDIA & ORS.
December 8, 2016
SHRI KANT AND ORS. Vs. THE REGISTRAR, CO
September 14, 2016
SHRI KANWAL KANT CHAGTI Vs. HOTEL QUEEN ROAD PRIVATE LIMITED
June 2, 2016
SHRI KAPIL SACHDEV Vs. SMT. SHIBANI DAS GUPTA & ORS
August 9, 2016
SHRI KISHAN CHAND DASS & ORS. Vs. KUONI TRAVEL (INDIA) PRIVATE LTD.
September 2, 2016
SHRI MEGH SHYAM SHARMA & ORS. Vs. VINOD KUMAR SHARMA
October 25, 2016
SHRI MUKESH KAPIL Vs. SHRI PARAG P TRIPATHI & ORS
September 1, 2016
SHRI NEELPADMAYA CONSUMER PRODUCTS PVT. LTD. Vs. SATYABIR AND ORS.
February 3, 2016
SHRI PEAREY LAL (DECEASED) NOW REPRESENTED BY HIS L.RS (M/S.) Vs. MAHANT RAM NATH (SINCE DECEASED NOW REPRESENTED BY LRS) AND ORS.
August 4, 2016
SHRI PHOOL SINGH Vs. NORTH DELHI MUNICIPAL CORPORATION
July 26, 2016
SHRI RAJINDER KUMAR SETHI Vs. SHRI SUSHIL KUMAR SETHI
November 28, 2016
SHRI RAM EDUCATION TRUST Vs. SRF FOUNDATION AND ORS.
January 25, 2016
SHRI RAM PHOOL Vs. THE MUNICIPAL CORPORATION OF DELHI & ANR.
July 21, 2016
SHRI SHYAM AGGARWAL Vs. SHEIKH MOHAMMAD YAHYA CHHABRA & ORS.
July 26, 2016
SHRI SONU Vs. PREMLATA
September 14, 2016
SHRI SUDHIR KUMAR (CONDUCTOR) Vs. DELHI TRANSPORT CORPORATION AND ANOTHER
August 1, 2016
SHRI SUDHIR VIJH Vs. THE STATE & ANR.
May 2, 2016
SHRI VIJAY KUMAR JAIN Vs. INDIAN OIL CORPORATION LTD. & ANR.
March 9, 2016
SHRINIWAS AND ANR. Vs. UNION OF INDIA AND ORS.
August 4, 2016
SHRIRAM GENERAL INSURANCE CO LTD Vs. GULPHAM & ANR
August 5, 2016
SHRIRAM GENERAL INSURANCE CO LTD Vs. JYOTI & ORS
September 7, 2016
SHRIRAM GENERAL INSURANCE CO LTD. Vs. SHAFIQ AHMAD
May 19, 2016
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. OM PRAKASH & OTHERS
March 30, 2016
SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED AND ORS. Vs. UNION OF INDIA AND ORS.
April 25, 2016
SHUBH STEEL Vs. COMMISSIONER OF VAT AND ORS.
January 27, 2016
SHUBHAM MISHRA Vs. MANAV BHARATI INDIA INTERNATIONAL SCHOOL & ANR
August 22, 2016
SHUBHI SINGH Vs. UNIVERSITY OF DELHI AND ORS.
July 12, 2016
SHWETA BANSAL Vs. UNION OF INDIA & ORS.
July 29, 2016
SHWETA KAPOOR AND ORS. Vs. THE GOVT. OF NCT OF DELHI AND ORS.
January 11, 2016
SHWETA SHARMA Vs. M/S. VOLKSWAGEN FINANCE PVT. LTD.
February 23, 2016
SHYAM Vs. STATE (GOVT. OF NCT OF DELHI)
May 25, 2016
SHYAM MURARI Vs. SOUTH DELHI MUNICIPAL CORPORATION & ORS
September 23, 2016
SHYAM MURTI SHARMA Vs. STATE OF NCT OF DELHI
December 21, 2016
SHYAM SAHNI Vs. SARABJIT PRAKASH & ORS
September 5, 2016
SHYAM SINGH AND ORS. Vs. STATE AND ORS.
January 22, 2016
SHYAMI AND ORS Vs. UNION OF INDIA AND ORS
August 9, 2016
SI/GD RAMESH CHANDRA JOSHI Vs. UNION OF INDIA AND ORS.
November 4, 2016
SI3D SYSTEMS PVT LTD AND ANR Vs. TECHNOLOGY DEVELOPMENT BOARD
August 29, 2016
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL Vs. MOTOR ACCIDENT CLAIM TRIBUNAL & ANR
September 21, 2016
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL Vs. MOTOR ACCIDENT CLAIM TRIBUNAL AND ANR
August 26, 2016
SIDHARTH CHOUDHARY Vs. STATE & ANR
August 30, 2016
SIDHI INDUSTRIES Vs. RELIGARE FINVEST LIMITED
June 10, 2016
SIEMENS LIMITED Vs. THE COMMISSIONER DEPARTMENT OF TRADE & TAXES AND ORS.
February 2, 2016
SILICON GRAPHICS SYSTEMS INDIA PRIVATE LTD. Vs. M/S. STERLING & WILSON ELECTRICALS PRIVATE LTD.
September 7, 2016
SILVER RESORTS HOTEL INDIA PVT. LTD. Vs. WIMBERLY ALLISON TONG & GOO (UK)
July 18, 2016
SILVER TOUCH ENTERPRISES Vs. RADHA SHARMA & ANR
September 28, 2016
SIMAYAN PATI AND ORS. Vs. THE STATE NCT OF DELHI AND ORS.
January 15, 2016
SIMPLEX INFRASTRUCTURES LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR
August 11, 2016
SIMRAN @ MEENA KHAN Vs. STATE
May 27, 2016
SINGER INDIA LTD. Vs. TVS SEWING NEEDLES LIMITED & ORS.
March 2, 2016
SINGHANIA HORIZONS Vs. HRC ENGINEERS ESTATE PRIVATE LIMITED AND ORS.
January 28, 2016
SINGHBHUM MINERAL COMPANY AND ORS. Vs. UNION OF INDIA AND ORS.
April 7, 2016
SIRAJ KHAN @ SIRAJUDDIN & ANR Vs. STATE OF NCT OF DELHI & ANR
August 31, 2016
SITA DEVI AND ORS. Vs. RADHA PARK PLOT HOLDER WELFARE ASSOCIATION (REGD) AND ORS.
March 23, 2016
SITI ENERGY LIMITED & ANR Vs. PETROLEUM AND NATURAL GAS REGULATORY BOARD & ANR
February 2, 2016
SKECHERS USA INC & ORS Vs. PURE PLAY SPORTS
May 25, 2016
SKYLINE HOSPITALITY AND TOWNSHIP PVT. LTD. Vs. STATE BANK OF INDIA AND ORS.
January 29, 2016
SMIIEL Vs. DEPUTY COMMISSIONER OF CUSTOMS
April 8, 2016
SMITHA GIREESH Vs. UOI & ORS.
June 2, 2016
SMS AAMW TOLLWAYS PRIVATE LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
June 17, 2016
SMS IRON TECHNOLOGY PRIVATE LIMITED Vs. STATE
July 27, 2016
SMT KAVITA Vs. STATE (GOVT OF NCT OF DELHI)
September 15, 2016
SMT NIRMALA SHARMA & ORS Vs. STATE & ORS
February 9, 2016
SMT RAM GIRI Vs. UNION OF INDIA & ANR
March 15, 2016
SMT. ANAMIKA KHURANA Vs. SH. RAJIV KHURANA
March 18, 2016
SMT. BALJEET KAUR KALRA Vs. SH. SURJEET SINGH (NOW DECEASED) THROUGH HIS LEGAL HEIRS & ORS.
April 27, 2016
SMT. DAYAWANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) Vs. COMMISSIONER OF INCOME TAX
October 27, 2016
SMT. GOLDY KAUR Vs. SMT. NEHA
September 9, 2016
SMT. INDU Vs. SHRI. SRI KISHAN & ANR.
October 21, 2016
SMT. JOGINDER KAUR (GOGI) Vs. SHRI PRIT PAL SINGH
August 24, 2016
SMT. MAHARANI DEVI Vs. MUNICIPAL CORPORATION OF DELHI
October 19, 2016
SMT. MINAKSHI BHARTI Vs. THE MANAGER S D BANKEY BIHARI (AIDED SCHOOL) AND ORS.
December 20, 2016
SMT. PARAMJIT KAUR & OTHERS Vs. SH. TEJA SINGH & OTHERS
September 1, 2016
SMT. PRAVEEN BHATNAGAR Vs. SANJIVAYYA MEMORIAL TRUST, NEW DELHI (REGD.) &ORS.
July 12, 2016
SMT. RAMESH KUMARI Vs. STATE OF NCT OF DELHI
July 25, 2016
SMT. REENA JAIN AND ANR. Vs. SHRI RAJIV KUMAR SAXENA
August 3, 2016
SMT. SANTOSH DESWAL Vs. KRISHAN KALRA AND OTHERS
July 13, 2016
SMT. SHASHI BALA NAGPAL Vs. SH. RAMA KANT SHAH
August 2, 2016
SMT. SUMAN LATA Vs. SH. AMIT KUMAR AND ANR.
July 18, 2016
SMT.HEMLATA Vs. SH.TAJENDER SINGH (SINCE DECEASED) THR HIS WIDOW
April 27, 2016
SMT.PARVEEN Vs. SH.HUKUM SINGH
August 17, 2016
SOBHAG NARAIN MATHUR Vs. PRAGYA AGRAWAL AND ORS.
February 4, 2016
SOBTI FURNITURE MART PVT. LTD. Vs. RAVINDER KUMAR SURI
January 28, 2016
SOCIETE DES PRODUITS NESTLE S.A. & ANR Vs. ESSAR INDUSTRIES & ORS.
July 28, 2016
SOHAN LAL Vs. SOBHA SHUKLA
September 1, 2016
SOHAN LAL NEM CHAND JAIN Vs. TRIDENT GROUP & ORS
August 24, 2016
SOHEL AHMED Vs. STATE
March 28, 2016
SOM DATT ENTERPRISES LIMITED Vs. VIJAY CABLE INDUSTRIES & ORS
November 28, 2016
SOM PROJECTS PVT LTD Vs. RITES LIMITED
May 23, 2016
SOMA DEVI Vs. STATE / NCT OF DELHI & ORS
August 10, 2016
SOMESHWAR DAYAL Vs. ANUPAMA DAYAL
August 17, 2016
SONA DEVI AND ANR Vs. AJAY KUMAR
October 6, 2016
SONAM CHAUDHARY AND ORS. Vs. THE STATE (GOVT. OF NCT DELHI) AND ORS.
January 6, 2016
SONI Vs. SHRI RAM GENERAL INSURANCE CO. LTD. AND ORS.
November 23, 2016
SONIA Vs. STATE OF DELHI
February 4, 2016
SONIA SEHRAWAT Vs. PRAVEEN SEHRAWAT & ORS.
August 1, 2016
SONU Vs. STATE AND ORS.
February 8, 2016
SONU KHANNA Vs. ISHA SHARMA
July 20, 2016
SONU SARDAR Vs. THE UNION OF INDIA & ANR.
December 6, 2016
SOUTH DELHI MUNICIPAL CORPORATION Vs. SATISH BUILDERS
August 31, 2016
SOUTH DELHI MUNICIPAL CORPORATION Vs. V.D. CHAWLA
November 22, 2016
SOUTH DELHI MUNICIPAL CORPORATION Vs. CENTRAL WAREHOUSING CORPORATION
December 6, 2016
SOUTH DELHI MUNICIPAL CORPORATION Vs. BHARAT BHUSHAN JAIN
October 5, 2016
SOUTH DELHI MUNICIPAL CORPORATION Vs. SHRI GHANSHYAM DASS SETH THROUGH LRS.
November 22, 2016
SOUTH INDIA CLUB Vs. LAND AND DEVELOPMENT OFFICE & ORS.
June 3, 2016
SPEED TRACK CARGO Vs. STATE BANK OF PATIALA AND ORS.
February 9, 2016
SPIROTECH HEAT EXCHANGERS PVT. LTD. Vs. UNION OF INDIA AND ORS.
February 5, 2016
SRAVANTHI INFRATECH PRIVATE LIMITED Vs. GREENS POWER EQUIPMENT (CHINA) CO. LTD.
October 19, 2016
SRAVANTHI INFRATECH PRIVATE LIMITED Vs. TRICOLITE ELECTRICAL INDUSTRIES LIMITED
December 15, 2016
SRI GURU SINGH SABHA Vs. SOUTH DELHI MUNICIPAL CORPORATION AND ORS
July 7, 2016
SRI NIWAS GUPTA Vs. SURENDER KUMAR
October 18, 2016
SRI RAM @ JAIRAM Vs. STATE (NCT OF DELHI)
June 3, 2016
SRI RAM CHANDRA MISSION, SHAHJAHANPUR Vs. COMMISSIONER OF INCOME TAX AND ORS.
March 14, 2016
SSANGYONG ENGINEERING & CONSTRUCTION CO LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI)
August 9, 2016
ST MICROELECTRONICS PVT.LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX & ORS.
May 18, 2016
STAAR SURGICAL COMPANY Vs. CARE GROUP INDIA & ANR.
August 30, 2016
STAAR SURGICAL COMPANY Vs. POLYMER TECHNOLOGIES INTERNATIONAL & ORS
July 19, 2016
STANDARD FIREWORKS PVT.LTD. Vs. STATE ( NCT OF DELHI )
June 13, 2016
STAR INDIA PRIVATE LIMITED Vs. M/S NOIDA SOFTWARE TECHNOLOGY PARK LIMITED & ORS
January 22, 2016
STATE Vs. GURBAJ SINGH
August 23, 2016
STATE Vs. ROHIT
May 24, 2016
STATE Vs. T T LIMITED
August 30, 2016
STATE Vs. D.V MALHOTRA
March 2, 2016
STATE Vs. HARI PRASHAD
February 10, 2016
STATE Vs. RAJ KUMAR KASHYAP
February 23, 2016
STATE Vs. ACHE LAL
July 8, 2016
STATE Vs. BINA RAMANI
June 20, 2016
STATE Vs. DHARMENDER @ TITTU & ORS.
May 30, 2016
STATE Vs. PAWAN @ HAWALDAR
February 17, 2016
STATE Vs. PREM CHAND AND ORS
May 27, 2016
STATE Vs. RAJ KUMAR
February 8, 2016
STATE Vs. SHIV DASS @ SANDEEP
May 30, 2016
STATE Vs. SURENDER @ SUNDER
February 12, 2016
STATE Vs. VINOD KUMAR & ANR.
July 21, 2016
STATE Vs. S B YADAV
July 29, 2016
STATE Vs. PEC LIMITED AND ANR.
December 20, 2016
STATE Vs. ANIL DUREJA
December 23, 2016
STATE Vs. RAVI KUMAR VERMA
February 4, 2016
STATE Vs. SANDEEP KUMAR AND ORS.
January 27, 2016
STATE Vs. AMIT
February 26, 2016
STATE Vs. SONI AND ORS.
February 29, 2016
STATE Vs. IMRAN
January 21, 2016
STATE Vs. LALIT RATAWAL
March 14, 2016
STATE Vs. MAHENDER
March 15, 2016
STATE Vs. RAMESH
March 16, 2016
STATE Vs. HARGYAN
June 13, 2016
STATE Vs. BABU LAL
December 5, 2016
STATE Vs. HARIHAR @ CHITU & ORS
April 19, 2016
STATE Vs. YASIR ALTAF & ORS
April 6, 2016
STATE Vs. MANOJ
February 3, 2016
STATE Vs. MADHURI GUPTA
January 22, 2016
STATE Vs. LAXMAN PRASAD
April 25, 2016
STATE Vs. LAL BABU MAHTO
March 10, 2016
STATE Vs. NAVED UR REHMAN
March 21, 2016
STATE ( GOVT OF NCT OF DELHI) Vs. MOHD RAJA @ SHAHNAWAZ
July 8, 2016
STATE (GNCT OF DELHI) Vs. NITIN
July 18, 2016
STATE (GNCT OF DELHI) Vs. JAI KISHAN @ JONY AND ORS
July 18, 2016
STATE (GNCT) OF DELHI Vs. SANJEEV SAWHNEY
September 7, 2016
STATE (GNCT) OF DELHI Vs. NAND KISHORE JHA AND ORS.
March 2, 2016
STATE (GOVT OF NCT OF DELHI) Vs. MOHD HANIF
September 6, 2016
STATE (GOVT OF NCT OF DELHI) Vs. PRADEEP & ORS
September 8, 2016
STATE (GOVT OF NCT) Vs. SANDEEP KUMAR & ORS.
September 19, 2016
STATE (GOVT OF NCT) Vs. KULDEEP KUMAR
February 24, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. MANOJ RAM
May 3, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. PAWAN JINDAL AND ORS.
July 14, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. HASAN KHAN AND ORS.
March 17, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. MUKESH AND ORS.
February 22, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. SURESH KUMAR
January 18, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. HARI KANT SHARMA AND ORS.
January 21, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. BIPIN KUMAR PASWAN
January 19, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. AJAY AND ORS.
January 15, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. AMIT AND ORS.
April 4, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. LALLU RAM
April 6, 2016
STATE (GOVT. OF NCT OF DELHI) Vs. SURESH SINGH CHAUHAN AND ORS.
April 29, 2016
STATE (GOVT. OF NCT) Vs. SHAHZADE AND ORS.
March 1, 2016
STATE (NCT OF DELHI) Vs. FIROZ KHAN AND ORS.
January 12, 2016
STATE (NCT OF DELHI) Vs. PAWAN SHARMA AND ORS.
January 19, 2016
STATE (NCT OF DELHI) Vs. OM PRAKASH
May 13, 2016
STATE (NCT OF DELHI) Vs. KRISHAN KUMAR & ORS
September 7, 2016
STATE (NCT OF DELHI) Vs. RAJESH @ GAPPU
December 21, 2016
STATE (NCT OF DELHI) Vs. PAWAN SHARMA AND ORS.
January 12, 2016
STATE (NCT OF DELHI) Vs. FIROZ KHAN AND ORS.
January 19, 2016
STATE (NCT OF DELHI) Vs. PRATAP SINGH @ KRISHNA
May 25, 2016
STATE (NCT OF DELHI) Vs. JATA SHANKAR
March 28, 2016
STATE BANK OF INDIA Vs. KANAHIYA LAL AND ORS.
May 2, 2016
STATE BANK OF INDIA Vs. RAJESH CHANDRA
January 7, 2016
STATE BANK OF INDIA Vs. THE NATIONAL COMMISSION FOR SCHEDULED CASTES THR SECRETARY & ANR
September 19, 2016
STATE BANK OF INDIA Vs. M/S. MALINI MANAGEMENT AND CONSULTANCY PVT. LTD AND ANR.
August 31, 2016
STATE GOVT. OF NCT OF DELHI Vs. SUSHIL KUMAR AND ORS.
February 22, 2016
STATE N C T OF DELHI Vs. NAZIR @ NANHE & ANR
September 8, 2016
STATE NCT OF DELHI Vs. RATTAN CHOPRA
January 20, 2016
STATE OF HARYANA Vs. K L MANHAS
September 6, 2016
STATE OF NCT OF DELHI Vs. SHASHI KIRAN
February 8, 2016
STATE OF NCT OF DELHI Vs. SUDHIR KUMAR @ BUNTI
June 2, 2016
STATE OF NCT OF DELHI Vs. UMESH CHAUHAN
January 29, 2016
STATE OF NCT OF DELHI Vs. AMIT KUMAR
January 21, 2016
STATE OF NCT OF DELHI Vs. HARISHANKAR & ANR
March 16, 2016
STATE OF NCT OF DELHI Vs. SANDEEP AND ORS.
March 18, 2016
STATE OF TAMIL NADU Vs. UNION OF INDIA AND ANR.
November 30, 2016
STATE TRADING CORPORATION OF INDIA LTD Vs. STATE BANK OF INDIA & OTHERS
August 8, 2016
STATE TRADING CORPORATION OF INDIA LTD Vs. LENTERPRISE NATIONALE DAPPROVISIONMENT EN PRODUITS
August 8, 2016
STATE TRADING CORPORATION OF INDIA LTD Vs. SHEELA ABHAY LODHA & ORS
September 23, 2016
STEEL AUTHORITY OF INDIA LIMITED Vs. M/S EVEREST ROLLING INDUSTRIES PRIVATE LIMITED
December 1, 2016
STEEL AUTHORITY OF INDIA LIMITED Vs. INDIAN COUNCIL OF ARBITRATION & ANR.
March 28, 2016
STEEL AUTHORITY OF INDIA LTD Vs. BRITISH MARINE PLC.
October 20, 2016
STERIA (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX-VI & ANR.
July 28, 2016
STERLITE TECHNOLOGIES LTD. Vs. BHARAT SANCHAR NIGAM LTD.
November 30, 2016
STRATEGIC CREDIT CAPITAL PRIVATE LIMITED & ANR Vs. JAROLI VINCOM PRIVATE LIMITED & ORS
July 11, 2016
STRATEGIC ENERGY TECHNOLOGY SYSTEMS PVT. LTD. Vs. UNION OF INDIA AND ORS.
March 2, 2016
STUTI RANJAN & ORS Vs. GOVT OF NCT OF DELHI & ORS
January 4, 2016
SUBE SINGH Vs. LAND ACQUISITION COLLECTOR/A D M & ORS
July 19, 2016
SUBEDAR YUSUF ALI Vs. UNION OF INDIA AND ORS.
July 25, 2016
SUBHADARA Vs. VIJENDER SINGH
December 16, 2016
SUBHADARA Vs. SURENDER SINGH AND ORS.
March 23, 2016
SUBHAM GAUR Vs. STATE & ORS
August 12, 2016
SUBHASH Vs. STATE GOVT OF NCT OF DELHI
August 23, 2016
SUBHASH & ORS. Vs. THE STATE (NCT OF DELHI) & ANR.
March 1, 2016
SUBHASH ARORA Vs. KALVINDER SINGH SANDHU & ORS
September 26, 2016
SUBHASH BHARDWAJ Vs. STATE
August 22, 2016
SUBHASH CHAND SHARMA Vs. STATE
February 5, 2016
SUBHASH CHANDER Vs. UNION OF INDIA
August 2, 2016
SUBHASH CHANDER BHATIA Vs. RAJ KUMAR BHATIA
October 5, 2016
SUBHASH CHANDRA Vs. PUNJAB NATIONAL BANK AND ORS.
November 16, 2016
SUBHASHINI MALIK Vs. S.K. GANDHI & ORS.
September 6, 2016
SUBODH Vs. STATE
June 3, 2016
SUDESH Vs. SURESH SOLANKI
August 31, 2016
SUDHA DIWAN AND ORS. Vs. STATE
February 4, 2016
SUDHA GUPTA Vs. HAR PRASAD GUPTA
October 7, 2016
SUDHAKAR TIWARI Vs. DELHI DEVELOPMENT AUTHORITY
February 4, 2016
SUJIT KUMAR Vs. VANDANA
August 8, 2016
SUKESH BEHL AND ORS. Vs. KONINKLIJKE PHILIPS ELECTRONICS N.V.
January 19, 2016
SUKH RAM AND ORS. Vs. RAMESH CHANDRA AGGARWAL AND ORS.
February 9, 2016
SUKHBIR SINGH & ORS Vs. UNION OF INDIA & ORS
August 8, 2016
SUKHBIR SINGH THR HIS LRS. Vs. M/S SCINDIA POTTERIES & SERVICES PVT. LTD.
November 18, 2016
SUKHDEV Vs. M/S HABITAT WORLD AT INDIA HABITAT CENTRE
August 23, 2016
SUKHDEV SINGH Vs. STATE ( NCT OF DELHI) & ORS
September 8, 2016
SUKHO KHALSA SENIOR SECONDARY SCHOOL Vs. DIRECTOR OF EDUCATION
September 8, 2016
SULEKHA @ S PYARIMA Vs. STATE NCT OF DELHI
June 1, 2016
SUMAN BULK MOVERS AND ORS. Vs. INDIAN OIL CORPORATION LIMITED (IOCL)
March 23, 2016
SUMAN KUMAR CHOUDHARY Vs. S.S. MOTA SINGH SENIOR SECONDARY MODEL SCHOOL AND ORS.
January 11, 2016
SUMAN MISHRA Vs. GOVERNMENT OF NCT OF DELHI
February 5, 2016
SUMAN TANEJA Vs. DISTRICT & SESSIONS JUDGE AND ORS.
April 6, 2016
SUMER SINGH Vs. UOI
July 8, 2016
SUMER SINGH SALKAN Vs. RANJEET NARAYAN
February 1, 2016
SUMIT Vs. PREETI @ PRIYA
November 3, 2016
SUMIT KUMAR Vs. HIGH COURT OF DELHI & ANR.
May 9, 2016
SUMIT KUMAR Vs. STATE (GOVT) OF NCT OF DELHI
September 9, 2016
SUMIT PUJARA & ORS. Vs. STATE & ANR.
February 22, 2016
SUMIT SHARMA Vs. STATE (NCT OF DELHI) AND ORS.
April 8, 2016
SUMITOMO CORPORATION INDIA PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
July 22, 2016
SUMMER FIELDS SCHOOL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 10, 2016
SUN PHARMACEUTICAL INDUSTRIES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
January 14, 2016
SUNAGRO SEEDS PVT. LTD Vs. NATIONAL SEEDS CORPORATION LTD
February 1, 2016
SUNAIR HOTELS LTD. Vs. UNION OF INDIA, MINISTRY OF CORPORATE AFFAIRS & ANR
June 13, 2016
SUNDER Vs. STATE
August 8, 2016
SUNDER Vs. STATE
May 30, 2016
SUNDER LAL Vs. STATE OF NCT OF DELHI & ANR.
July 29, 2016
SUNIL & ORS Vs. STATE (GOVT OF NCT DELHI) & ORS
August 26, 2016
SUNIL AND ORS Vs. STATE NCT OF DELHI AND ORS
July 15, 2016
SUNIL BIHARI Vs. STATE ( NCT OF DELHI)
May 31, 2016
SUNIL DAHIYA Vs. STATE (GOVT OF NCT OF DELHI)
October 18, 2016
SUNIL DUTT Vs. COMMISSIONER OF CUS. (GENERAL), NCH
April 29, 2016
SUNIL GUPTA Vs. STATE & ORS.
December 20, 2016
SUNIL GUPTA Vs. STATE
May 13, 2016
SUNIL KOHLI & ORS Vs. SUBHASH CHAND DUA & ORS
May 13, 2016
SUNIL KUMAR Vs. COMMISSIONER OF POLICE AND ORS
September 7, 2016
SUNIL KUMAR Vs. STATE GOVT OF NCT OF DELHI
August 11, 2016
SUNIL KUMAR Vs. STATE ( NCT OF DELHI)
May 27, 2016
SUNIL KUMAR Vs. STATE
February 8, 2016
SUNIL KUMAR Vs. PYAR MOHD AND ORS.
January 22, 2016
SUNIL KUMAR JHA & ANR. Vs. STATE THROUGH CBI
July 26, 2016
SUNIL KUMAR TANDON AND ORS. Vs. GHANSHYAM SHARMA
April 8, 2016
SUNIL MEHRA AND ORS. Vs. SATEN KAPOOR AND ORS.
February 25, 2016
SUNIL MOHAN BUCKSHEE Vs. M.M.BUCKSHEE & ORS.
September 21, 2016
SUNIL RATRA Vs. SHIV SINGH & ORS.
February 18, 2016
SUNIL SOLANKI AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
January 8, 2016
SUNIL SWAIN & ORS Vs. STATE OF NCT OF DELHI & ANR
January 8, 2016
SUNITA ARORA Vs. DELHI UNIVERSITY AND ORS.
January 15, 2016
SUNITA BHARTI Vs. COMMANDENT OF ARMY HOSPITAL (R&R)
June 20, 2016
SUNITA REKHI AND ANR Vs. Y D PURI AND ORS
September 20, 2016
SUNNAREN SEAWAYS INC. Vs. MSTC LIMITED
December 6, 2016
SUNNY Vs. STATE (NCT OF DELHI) AND ORS.
January 29, 2016
SUNNY @ SACHIN Vs. STATE
May 19, 2016
SUNNY @ SONU Vs. STATE
May 3, 2016
SUNNY SEHGAL Vs. STATE
May 16, 2016
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. FUN CABLE NETWORK
October 18, 2016
SUPER CASSETTES INDUSTRIES PRIVATE LIMITED Vs. KTV NETWORK
September 5, 2016
SUPER CASSETTES INDUSTRIES PVT LTD Vs. STN CABLE NETWORK
August 31, 2016
SUPER CASSETTES INDUSTRIES PVT LTD Vs. GOLDY DISH ANTENNA
August 17, 2016
SUPER CASSETTES INDUSTRIES PVT. LTD. Vs. HARIDWAR CABLES NETWORK
October 26, 2016
SURAJ BHAN & ANR. Vs. CENTRAL BUREAU OF INVESTIGATION
December 22, 2016
SURAJ PARKASH @ CHIKKA Vs. STATE NCT OF DELHI
June 2, 2016
SURAJ SINGH Vs. DELHI ADMINISTRATION & ANR
January 22, 2016
SURAJ SINGH @ SUNNY Vs. STATE (NCT OF DELHI) & ORS
September 1, 2016
SURAJIT NUNDY & ORS. Vs. MANAGEMENT OF MIRAMBIKA FREE PROGRESS SCHOOL & ORS.
July 7, 2016
SURAKSHA SADAN C G H S LTD Vs. REGISTRAR, COOP SOCIETIES & ORS
September 21, 2016
SUREN UPPAL Vs. UNION OF INDIA
July 19, 2016
SURENDER Vs. STATE
September 15, 2016
SURENDER AND ORS. Vs. STATE NCT OF DELHI
March 31, 2016
SURENDER GUPTA Vs. STATE (GOVT OF NCT)
August 8, 2016
SURENDER KUMAR Vs. DHANI RAM AND ORS.
January 18, 2016
SURENDER KUMAR KHURANA Vs. TILAK RAJ KHURANA AND ORS.
January 18, 2016
SURENDER PAL SINGH CHAUHAN Vs. DELHI BAR ASSOCIATION & ANR.
December 20, 2016
SURENDER SINGH AND ORS. Vs. NARENDER KUMAR AND ORS.
March 11, 2016
SURENDER SINGH DALAL & ORS Vs. UNION OF INDIA & ORS
August 8, 2016
SURENDER SINGH SURI Vs. STATE (NCT OF DELHI) AND ORS.
January 6, 2016
SURENDER SULANIA Vs. STATE OF NCT OF DELHI
August 23, 2016
SURESH Vs. NDMC
September 6, 2016
SURESH Vs. THE STATE (NCT OF DELHI)
February 29, 2016
SURESH CHAND GARG Vs. CHIEF SECRETARY, GOVERNMENT OF NCT OF DELHI
May 19, 2016
SURESH CHAND GOYAL Vs. ROSHAN LAL GOYAL
August 10, 2016
SURESH CHAND JAIN Vs. GODAVARI DEVI JESWANI & ORS
April 8, 2016
SURESH CHANDER GOYAL & ORS Vs. DAVINDER SINGH & ORS
July 14, 2016
SURESH GUPTA Vs. STATE
August 26, 2016
SURESH KANTI LAL SOLANKI & ANR Vs. STATE & ANR
September 5, 2016
SURESH KAPOOR Vs. SHASHI KHANNA AND ORS.
March 28, 2016
SURESH KUMAR Vs. STATE (GOVT. OF NCT OF DELHI)
February 25, 2016
SURESH KUMAR BANSAL Vs. UNION OF INDIA & ORS.
June 3, 2016
SURESH KUMAR GOYAL Vs. CHIEF COMMISSIONER INCOME TAX-2 & ORS.
July 13, 2016
SURESH THOMAS Vs. MOD ENTERPRISES
October 19, 2016
SURINDER KAUR Vs. RAM NARULA & ORS
January 4, 2016
SURINDER KUMAR BERI & ANR Vs. DEEPAK BERI & ANR
August 19, 2016
SURINDER KUMAR GOLYAN Vs. STATE
July 26, 2016
SURINDER KUMAR GROVER Vs. ANIL KUMAR
October 26, 2016
SURINDER MEHTA Vs. STATE (GOVT OF NCT OF DELHI)
May 31, 2016
SURINDER SINGH Vs. M/S. S.E. INVESTMENTS LTD. AND OTHERS
October 24, 2016
SURINDER SINGH SACHDEV Vs. CANARA BANK & ORS.
January 18, 2016
SURJEET SINGH Vs. STATE (GNCTD)
April 28, 2016
SURJIT SINGH BHATIA Vs. TEJ RAJ SINGH GOEL
May 25, 2016
SURRENDER KUMAR Vs. UOI & ORS.
July 13, 2016
SURRENDER KUMAR MEHRA Vs. STATE
June 13, 2016
SURYA LABORATORIES PRIVATE LIMITED Vs. VALENS TECHNOLOGIES PRIVATE LIMITED
April 5, 2016
SURYA PRAKASH @ OMU Vs. STATE NCT OF DELHI
September 19, 2016
SUSHIL KUMAR Vs. UNION OF INDIA & ORS
June 6, 2016
SUSHIL KUMAR GUPTA Vs. DELHI DEVELOPMENT AUTHORITY & ORS
May 30, 2016
SUSHIL KUMAR PROPRIETOR OF M/S AAR ESS & CO. Vs. THE STATE & ANR
May 3, 2016
SUSHIL SHARMA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
January 18, 2016
SUSHILA AGARWAL Vs. PARSHOTAM SARUP AGARWAL & ORS.
January 18, 2016
SUSHILA DEVI Vs. COMMISSIONER OF INCOME TAX
October 21, 2016
SUSHILA DEVI JAIN Vs. RAJINDER KUMAR GUPTA
December 11, 2016
SUSHMA SINGH Vs. RAMESHWAR SINGH & ANR.
January 21, 2016
SUTLEJ INDUSTRIES LTD. Vs. THE COMMISSIONER OF INCOME TAX AND ORS.
January 6, 2016
SVOGL OIL GAS AND ENERGY LTD. Vs. COMET OVERSEAS PVT. LTD. AND ORS.
February 23, 2016
SWAMI VIVEKANAND SUBHARTI UNIVERSITY Vs. UNION OF INDIA & ANR
December 8, 2016
SWARAJ KISHORE ARORA Vs. INDIAN BANK AND ORS.
May 13, 2016
SWATI Vs. RAVISH KASHYAP
August 22, 2016
SWEETY GUPTA Vs. NEETY GUPTA & ORS
October 25, 2016
SYMANTEC SOFTWARE SOLUTIONS Vs. R MODI & ORS.
August 1, 2016
SYMANTEC SOFTWARE SOLUTIONS PVT. LTD. & ORS Vs. MS. R. MODI & ORS.
October 17, 2016
SYMANTEC SOFTWARE SOLUTIONS PVT.LTD. & ORS Vs. MS. R. MODI & ORS.
October 17, 2016
T M SAMPATH Vs. UNION OF INDIA & ORS
September 7, 2016
T M SAMPATH Vs. UNION OF INDIA & ANR
September 9, 2016
T. RAMESH Vs. STATE
July 8, 2016
T.T. LTD. Vs. UNION OF INDIA & ANR
January 7, 2016
T.T. POULOSE Vs. AIRPORTS AUTHORITY OF INDIA
April 6, 2016
TAHIR ANSARI & ORS Vs. STATE & ANR
August 26, 2016
TANISHA RANI SHARMA Vs. STATE (THE NCT OF DELHI)
August 3, 2016
TANJEET SINGH GHAI & ORS. Vs. LEELA AHUJA
April 28, 2016
TANTIA-CCIL (JV) Vs. UNION OF INDIA
December 1, 2016
TAPAN CHOUDHURY Vs. CENTRAL INFORMATION COMMISSION & ORS
September 30, 2016
TARA CHAND @ TAUR Vs. STATE (GOVT. OF NCT OF DELHI)
April 1, 2016
TARA RANI RANGA AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
January 29, 2016
TARUN KUMAR SHARMA Vs. STATE
December 1, 2016
TARUN SHARMA Vs. ALI ZULFIKAR AHMED AND ORS.
February 9, 2016
TARUN TYAGI Vs. CENTRAL BUREAU OF INVESTIGATION
June 13, 2016
TATA AIG GENERAL INSURANCE CO LTD. Vs. REKHA SETHI
January 14, 2016
TATA MOTORS LIMITED Vs. JSC VTB BANK
March 31, 2016
TATA POWER DELHI DISTRIBUTION LIMITED Vs. DELHI ELECTRICITY REGULATORY COMMISSION
July 29, 2016
TATA POWER DELHI DISTRIBUTION LTD. Vs. COMMISSIONER OF SALES TAX, DELHI AND ORS.
March 11, 2016
TATA POWER DELHI DISTRIBUTION POWER LIMITED AND ORS. Vs. ROSY JAIN AND ORS.
March 17, 2016
TATA SKY LTD Vs. YOUTUBE LLC & ORS
August 10, 2016
TATA SKY LTD. Vs. NIMBLE TV INC. AND ORS.
April 4, 2016
TATA TELESERVICES LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
May 11, 2016
TATA TELESERVICES LIMITED AND ORS. Vs. GTL INFRASTRUCTURE LIMITED AND ORS.
February 22, 2016
TAXATION BAR ASSOCIATION Vs. CHIEF SECRETARY, GOVERNMENT OF NCT DELHI & ANR
September 16, 2016
TAXUS INFRASTRUCTURE AND POWER PROJECTS PVT. LTD. Vs. SCHNEIDER ELECTRIC INDIA PVT LTD.
August 5, 2016
TAXUS INFRASTRUCTURE AND POWER PROJECTS PVT. LTD. Vs. SCHNEIDER ELECTRIC INDIA PVT. LTD.
September 28, 2016
TAYEEB Vs. KAUHHAR AND ORS.
January 19, 2016
TAZUDDIN ANSARI & ORS Vs. SATISH KUMAR & ORS
September 19, 2016
TECHNIP SINGAPORE PTE LTD. Vs. DIRECTOR OF INCOME TAX
June 2, 2016
TECHNO CONCEPT INDIA PVT. LTD. Vs. DEPUTY COMMR. OF S.T., DELHI
July 12, 2016
TECPRO SYSTEMS LIMITED Vs. INDURE PRIVATE LIMITED & ANR
June 10, 2016
TEJ NARAIN @ NARAIN Vs. STATE
October 20, 2016
TEJ PAL GUPTA Vs. STATE
February 2, 2016
TEJ PRATAP SINGH Vs. NDMC
March 31, 2016
TEJASVI SHARMA AND ORS. Vs. STATE OF NCT OF DELHI AND ORS.
January 22, 2016
TEJPAL SINGH Vs. M/S.METAL FABRICATORS (A PARTNERSHIP FIRM)
July 14, 2016
TEK CHAND Vs. THE STATE (GOVT. OF NCT) DELHI
October 18, 2016
TEKLA CORPORATION Vs. ANIL SRIVASTAVA & ORS
August 23, 2016
TELECOM REGULATORY AUTHORITY OF INDIA Vs. DINESH SINGH DHANIK
May 19, 2016
TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. COMPETITION COMMISSION OF INDIA AND ORS.
March 30, 2016
TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. XIAOMI TECHNOLOGY AND ORS.
April 22, 2016
TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) Vs. LAVA INTERNATIONAL LTD
August 17, 2016
TELEFONKTIEBOLAGET LM ERICSSON (PUBL) Vs. LAVA INTERNATIONAL LTD.
March 1, 2016
TELEFONKTIEBOLAGET LM ERICSSON(PUBL) Vs. LAVA INTERNATIONAL LTD
May 16, 2016
TELEFONKTIEBOLAGET LM ERICSSON(PUBL) Vs. LAVA INTERNATIONAL LTD
June 10, 2016
TELEWORLD MOBILES PVT. LTD. Vs. COMMISSIONER OF TRADE & TAXES
August 3, 2016
TENDRIL FINANCIAL SERVICES PVT. LTD. & ORS. Vs. NAMEDI LEASING & FINANCE LTD. & ORS.
September 21, 2016
TENZIN CHUKI Vs. UNION OF INDIA AND ANR.
September 28, 2016
TENZIN TSELHA Vs. UNION OF INDIA AND ORS.
November 23, 2016
TEXMACO LTD. Vs. CH. RAM SWAROOP WRESTLING CLUB AND ORS.
March 17, 2016
TEXMACO RAIL & ENGINEERING LTD Vs. UNION OF INDIA & ORS
November 9, 2016
TEXMODE Vs. SANA OVERSEAS INC & ANR
October 4, 2016
THE BRITISH BROADCASTING CORPORATION Vs. SANJEEV SIWANI
October 4, 2016
THE CHANCELLOR, MASTERS & SCHOLARS OF THE UNIVERSITY OF OXFORD & ORS. Vs. RAMESHWARI PHOTOCOPY SERVICES & ANR.
September 16, 2016
THE CHANCELLOR, MASTERS & SCHOLARS OF UNIVERSITY OF OXFORD Vs. RAMESHWARI PHOTOCOPY SERVICES & ORS
December 9, 2016
THE COMMISSIONER OF INCOME TAX Vs. DION GLOBAL SOLUTIONS LTD.
January 8, 2016
THE COMMISSIONER, TRANSPORT Vs. BSC
December 16, 2016
THE FINANCIAL TIMES LTD. Vs. THE TIMES PUBLISHING HOUSE LTD.
October 7, 2016
THE INDIAN HOTELS COMPANY LTD Vs. NEW DELHI MUNICIPAL COUNCIL
September 5, 2016
THE INDIAN HOTELS COMPANY LTD. Vs. NEW DELHI MUNICIPAL COUNCIL
October 27, 2016
THE INDIAN HOTELS COMPANY LTD. Vs. BINU ANAND KHANNA AND ORS.
January 6, 2016
THE INDIAN INSTITUTE OF ARCHITECTS AND ORS. Vs. UNION OF INDIA AND ORS.
February 24, 2016
THE INDIAN SINGERS RIGHTS ASSOCIATION Vs. NIGHT FEVER CLUB & LOUNGE
September 30, 2016
THE INDIAN SINGERS RIGHTS ASSOCIATION Vs. CHAPTER 25 BAR AND RESTAURANT
August 12, 2016
THE MANAGEMENT MOTHER DAIRY Vs. ARVIND KUMAR ARORA
May 12, 2016
THE MANAGING COMMITTE OF THE PINNACLE SCHOOL Vs. DIRECTORATE OF EDUCATION & ANR .
November 29, 2016
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. R.K. ARORA AND ORS.
January 20, 2016
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SATYA NARAIN SHARMA AND OTHERS
June 1, 2016
THE PRADESHIYA INDUSTRIAL & INVESTMENT CORPORATION OF U.P. LTD. Vs. PACQUIK INDUSTRIES LTD. AND ORS.
January 28, 2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SATKAR FINCAP LTD.
November 16, 2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX-08 Vs. XEROX INDIA LTD.
January 18, 2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX-24 Vs. YASHODHARA OBEROI
February 26, 2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX-6 Vs. M. TECH INDIA P. LTD.
January 19, 2016
THE PRINCIPAL ST. MARYS SCHOOL & ANR. Vs. RAJENDRA PRATAP SINGH & ORS.
November 28, 2016
THE SINGER COMPANY & ANR. Vs. MOHAMMED FAYAZ
October 27, 2016
THE STATE ( NCT OF DELHI) Vs. RAMESH CHAND & ORS
February 22, 2016
THE STATE GOVT. OF NCT OF DELHI AND ORS. Vs. TANJEER ALAM AND ORS.
April 8, 2016
THE STATE TRADING CORPORATION OF INDIA LTD. Vs. HELM DUNGEMITTEL GMBH & ANR.
August 10, 2016
THE TIBETAN CHILDRENS VILLAGE SCHOOL Vs. KARMA LAMA AND ANR.
November 18, 2016
THIESS IVIINECS INDIA Vs. NTPC LIMITED & ANR.
March 28, 2016
TILAK RAJ AND ORS. Vs. NITL MUTUAL BENEFIT INDIA LTD.
January 20, 2016
TILAK RAJ CHADHA Vs. VIJAY KUMAR ARORA
December 6, 2016
TIM DELHI AIRPORT ADVERTISING PVT. LTD. Vs. SPECIAL COMMISSIONER-II, DEPARTMENT OF TRADE & TAXES AND ORS.
May 2, 2016
TIMES CENTRE FOR LEARNING LIMITED Vs. BENNETT, COLEMAN & COMPANY LIMITED
October 17, 2016
TIMES PUBLISHING HOUSE LTD. Vs. FINANCIAL TIMES LTD. & ORS.
August 29, 2016
TINNA OVERSEAS LIMITED Vs. FOOD CORPORATION OF INDIA
May 27, 2016
TINNA RUBBER AND INFRASTRUCTURE LIMITED Vs. STATE
July 27, 2016
TIONG WOON PROJECT AND CONTRACTING PTE LTD. Vs. NAFTOGAZ INDIA PVT. LTD. AND ORS.
February 4, 2016
TIRATHRAM SHAH CHARITABLE TRUST AND ORS. Vs. ANJALI BIRLA SAWHNEY AND ORS.
March 9, 2016
TOWER VISION INDIA PRIVATE LIMITED Vs. VIDEOCON TELECOMMUNICATIONS LIMITED
September 14, 2016
TOYO INK BUSINESSNETWORK INDIA PRIVATE LIMITED Vs. STATE
July 19, 2016
TOYOTA JIDOSHA KABUSHIKI KAISHA Vs. DEEPAK MANGAL AND ORS
July 8, 2016
TRANSMONEY EXPRESS P LTD Vs. RESERVE BANK OF INDIA
August 30, 2016
TRANSSTROY OBEDULLAGANJ Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
November 2, 2016
TRANSWAY CARGO LIFTERS PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
April 19, 2016
TRF LTD Vs. ENERGO ENGINEERING PROJECTS LTD
September 16, 2016
TRF LTD. Vs. ENERGO ENGINEERING PROJECTS LTD.
April 19, 2016
TRIAD TRADING SERVICES P LTD Vs. THE HONBLE ADJUDICATING AUTHORITY & ORS
September 7, 2016
TRIBHUVAN ENTERPRISES & ANR Vs. THAKAR PETROCHEMICALS LTD & ANR
August 29, 2016
TRILOK CHAND @ TRILOK CHAND GUPTA Vs. STATE & ANR
August 12, 2016
TRIMURTI EXPORTS AND OTHERS Vs. M/S MODELAMA EXPORTS LTD.
April 5, 2016
TRINITY GLOBAL ENTERPRISES LTD. AND ORS. Vs. VIVEK CHAUDHARY AND ORS.
March 18, 2016
TRIUNE PROJECTS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 22, 2016
TTK HEALTHCARE LIMITED Vs. GNCT OF DELHI & ORS
May 11, 2016
TWENTY FIRST CENTURY MEDIA PRIVATE LIMITED Vs. NEW INDIA ASSURANCE COMPANY LTD
March 30, 2016
U CAN FLY LIMITED, TRADING AS LYCAFLY Vs. AVA SPA HOLIDAYS (I) PVT LTD & ANR.
October 7, 2016
U P STATE ROAD TRANSPORT CORPORATION Vs. PUNAM JOSHI & ANR
May 12, 2016
U P STATE ROAD TRANSPORT CORPORATION Vs. RANJEET KUMAR
August 31, 2016
U.P. HOTELS LTD. Vs. MEENAKSHI VERMA
October 18, 2016
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SARASWATI AND ORS.
March 22, 2016
UDAI SHANKAR SHAH @ UDAI SHANKAR SHAW & ORS. Vs. MANJU
November 3, 2016
UDAI VEER SINGH Vs. BSES RAJDHANI POWER LTD. AND ORS.
February 10, 2016
UDAYAN SINHA & ORS Vs. FERTILIZERS & CHEMICALS TRAVONCORE LTD
May 5, 2016
UJJWAL DAHIYA Vs. STATE & ANR
May 27, 2016
ULTRA HOME CONSTRUCTION PVT. LTD Vs. PURUSHOTTAM KUMAR CHAUBEY & ORS
January 20, 2016
UMANG GOYAL Vs. STATE AND ANR
May 10, 2016
UMESH Vs. STATE
May 18, 2016
UMESH KUMAR Vs. STATE (NCT OF DELHI)
December 5, 2016
UMESH PRASAD SINGH Vs. UNION OF INDIA AND ANR.
November 28, 2016
UNION OF INDIA Vs. NAGARJUNA CONSTRUCTION CO. LTD.
March 15, 2016
UNION OF INDIA Vs. DEEPA SHARMA
May 2, 2016
UNION OF INDIA Vs. HINDUSTAN PREFAB LTD
December 11, 2016
UNION OF INDIA Vs. HARDY EXPLORATION & PRODUCTION (INDIA) INC.
July 27, 2016
UNION OF INDIA Vs. OM PRAKASH AND OTHERS
November 11, 2016
UNION OF INDIA Vs. NEW GYAN JYOTI PRIVATE ITI AND ORS.
January 25, 2016
UNION OF INDIA Vs. IRSHAD HUSAIN & ORS.
March 11, 2016
UNION OF INDIA Vs. R.A. SANJEEV AND ORS.
August 12, 2016
UNION OF INDIA Vs. K. ASAIAH
June 3, 2016
UNION OF INDIA Vs. VANSH SHARAD GUPTA
May 24, 2016
UNION OF INDIA Vs. BRAHAM PAL SINGH
October 17, 2016
UNION OF INDIA Vs. RAVINDRANATH NARENDRANATH PADUKONE
August 31, 2016
UNION OF INDIA Vs. JAYASWALS NECO LTD
September 26, 2016
UNION OF INDIA Vs. ASSOCIATED CONSTRUCTION CO.
August 17, 2016
UNION OF INDIA Vs. SATPAL SINGH AND ORS
July 28, 2016
UNION OF INDIA & ANR Vs. MANMOHAN JUNEJA & ORS
August 1, 2016
UNION OF INDIA & ANR Vs. MANOHAR SINGH CHANA
August 24, 2016
UNION OF INDIA & ANR Vs. KAMLA DEVI
August 16, 2016
UNION OF INDIA & ANR. Vs. GULAB SINGH
February 23, 2016
UNION OF INDIA & ANR. Vs. RAJBIR SINGH
August 4, 2016
UNION OF INDIA & ANR. Vs. S.K. GUPTA
June 3, 2016
UNION OF INDIA & ANR. Vs. SUHAS CHAKMA & ANR.
April 1, 2016
UNION OF INDIA & ORS Vs. DEEPAINDRA KUMAR
April 6, 2016
UNION OF INDIA & ORS Vs. NISHITH GOYAL & ANR
May 9, 2016
UNION OF INDIA & ORS Vs. ISHWAR SINGH
September 5, 2016
UNION OF INDIA & ORS Vs. SATINDER SINGH JAT
September 29, 2016
UNION OF INDIA & ORS. Vs. RAJ BAHADUR
August 5, 2016
UNION OF INDIA & ORS. Vs. ALL INDIA CGHS EMPLOYEES ASSOCIATION & ORS.
November 9, 2016
UNION OF INDIA AND ANR Vs. KALI CHARAN AND ANR
August 24, 2016
UNION OF INDIA AND ANR Vs. SOBHANA BHASKARAN AND ORS
July 28, 2016
UNION OF INDIA AND ORS. Vs. RAJESH AGGARWAL
February 18, 2016
UNION OF INDIA AND ORS. Vs. ASHES KIRAN PRASAD
February 29, 2016
UNION OF INDIA AND ORS. Vs. RAKESH RANJAN
January 13, 2016
UNION OF INDIA AND ORS. Vs. SURAJ BHAN
January 12, 2016
UNION OF INDIA AND OTHERS Vs. D.S. RAWAT AND OTHERS
August 16, 2016
UNION OF INDIA AND OTHERS Vs. SANDIP KUMAR ROY AND OTHERS
May 10, 2016
UNION OF INDIA MINISTRY OF RAILWAYS Vs. KISHAN LAL MEENA
November 8, 2016
UNION PUBLIC SERVICE COMMISSION Vs. AMITESH MISHRA AND ORS.
January 7, 2016
UNITECH DEVELOPERS AND PROJECTS LIMITED Vs. ATEN PORTFOLIO MANAGERS PRIVATE LIMITED
April 29, 2016
UNITECH HOLDINGS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 4, 2016
UNITED BANK OF INDIA Vs. KAMLESH PRATAP SINGH
December 6, 2016
UNITED INDIA INS CO. LTD. Vs. RAKHI SHARMA AND ORS.
May 11, 2016
UNITED INDIA INSURANCE CO LTD Vs. SOMENATH BHATTACHARYA & ORS
September 6, 2016
UNITED INDIA INSURANCE CO LTD. Vs. PRABHA SARKAR & ORS.
September 7, 2016
UNITED INDIA INSURANCE CO LTD. Vs. VEENA DEVI AND ORS.
March 17, 2016
UNITED INDIA INSURANCE CO. LTD Vs. OMI @ OM DUTT & ORS.
October 19, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. DHAN DEVI AND ORS.
May 10, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. THDC INDIA LIMITED
December 5, 2016
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. DHARAM PRAKASH AND ORS.
February 11, 2016
UNITED TELELINKS (BANGALORE) LTD. AND ORS. Vs. COMMISSIONER OF TRADE & TAXES
February 22, 2016
UNITY INFRAPROJECTS LIMITED Vs. NEPTUNE SYSTEMS PRIVATE LIMITED
August 4, 2016
UNIVERSAL EMPIRE INSTITUTE OF TECHNOLOGY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY& ANR
September 14, 2016
UNLIMITED NUTRITION PVT LTD Vs. THE COMMISSIONER OF CUSTOMS & ORS
May 23, 2016
UNLIMITED NUTRITION PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND ORS.
January 18, 2016
UOI Vs. SUMAN PUSHKARNA AND ORS.
April 4, 2016
UOI AND ORS. Vs. MOHINDER PRATAP SONI AND ORS.
May 4, 2016
UOI AND ORS. Vs. H.C. SILAK RAM AND ORS.
March 28, 2016
UP STATE INDUSTRIAL DEV CORP LTD & ANR Vs. MAYUR SYNTEX LTD & ORS
March 10, 2016
UPENDER BAHADUR AND ORS. Vs. STATE
February 9, 2016
UPENDER KUMAR Vs. COMMISSIONER OF POLICE, POLICE HEADQUARTER
May 13, 2016
URMILA DEVI Vs. KALAWATI & ORS.
April 8, 2016
URMILA DEVI Vs. MCD & ORS
November 3, 2016
URMILA RANI Vs. LT. GOVERNOR OF DELHI AND ORS.
January 6, 2016
USAE EQUIPMENT PRIVATE LIMITED Vs. KRISHNA SHANKER TRIPATHI
August 24, 2016
USHA Vs. KISHAN CHAND @ LOKESH
September 22, 2016
USHA DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
February 23, 2016
USHAKANT BUILDWELL (P.) LIMITED Vs. CHINAR SHIPPING AND INFRASTRUCTURE (INDIA) P. LTD. AND ORS.
March 15, 2016
UTKARSH Vs. CHAIRMAN AND MD, AIR INDIA LTD. AND ORS.
February 11, 2016
UTTAM SINGH & ORS. Vs. THE STATE (GNCT OF DELHI) & ANR.
April 6, 2016
UTTAM SUCROTECH LIMITED Vs. STATE
August 3, 2016
UTTAR PRADESH RAJKIYA NIRMAN NIGAM LTD. Vs. NETAJI SUBHAS INSTITUTE OF TECHNOLOGY
December 7, 2016
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REKHA & ORS
September 15, 2016
UTTRAKHAND TRANSPORT CORPORATION Vs. DEEPA & ANR
August 8, 2016
V K SOOD ENGINEERS AND CONTRACTORS Vs. NORTHERN RAILWAYS
August 31, 2016
V. SUKUMAR IYER Vs. THE STATE AND ORS.
January 13, 2016
V.J. TRADERS Vs. UNION OF INDIA
September 27, 2016
V.K. MAHESHWARI Vs. CENTRAL BUREAU OF INVESTIGATION
February 24, 2016
V.K. MITTAL & ORS Vs. REGISTRAR GENERAL, HIGH COURT OF DELHI & ORS
January 21, 2016
V.K. SOOD ENGINEERS AND CONTRACTORS Vs. NORTHERN RAILWAYS
August 31, 2016
V.P. YADAV Vs. THE REGISTRAR COOPERATIVE SOCIETIES
January 7, 2016
V.SREENIVAS Vs. M/S. FELEX ENTERPRISES
January 19, 2016
VAISH ASSOCIATES ADVOCATES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 14, 2016
VAISO JAIN Vs. NDMC AND ANR
July 22, 2016
VANDANA JHINGAN Vs. UNION OF INDIA AND ORS.
February 5, 2016
VARDHMAN BUILDTECH PVT. LTD. & ORS. Vs. VARDHMAN PROPERTIES LTD.
August 17, 2016
VARDHMAN PROPERTIES LTD Vs. VARDHMAN REALTECH PVT LTD
May 31, 2016
VARINDER MANN@ PAPPU Vs. STATE NCT OF DELHI
July 22, 2016
VASAN HEALTH CARE PVT LTD Vs. GE CAPITAL SERVICES INDIA
May 24, 2016
VASUDEV PRASAD Vs. MANAGEMENT OF M/S ASHOKA GEARS & ANR
August 1, 2016
VAYAM TECHNOLOGIES LTD. Vs. COMMISSIONER OF TRADE & TAXES
May 26, 2016
VECTUS INDUSTRIES LIMITED & ANR Vs. SHARMA PLASTO CONTAINRS & ANR
August 17, 2016
VED PARKASH Vs. DIRECTOR GENERAL, DEPARTMENT OF POST AND ORS.
March 30, 2016
VED PRAKASH Vs. SUNIL KUMAR JHA AND ORS.
February 3, 2016
VED PRAKASH Vs. STATE (GOVT OF NCT OF DELHI)
May 19, 2016
VED PRAKASH Vs. STATE
March 4, 2016
VED PRAKASH @ MISTRI Vs. STATE (NCT OF DELHI)
September 5, 2016
VED PRAKSH DUBEY, JAI PRAKASH DUBEY, RAM BACHAN SONI Vs. M/S MAHESHWARI GAS SERVICE
November 24, 2016
VEENA MAHAJAN Vs. V.N. VERMA AND ORS.
March 31, 2016
VEENA RANI Vs. RENU KAPOOR
July 20, 2016
VEER SINGH Vs. STATE (GOVT OF NCT OF DELHI) & ANR
September 9, 2016
VENUS HOME APPLIANCE (P) LTD Vs. SUJIT KANORIA & ANR
August 2, 2016
VERIZON TRADEMARK SERVICES LLC & ORS Vs. BHABANI SANKAR SWAIN & ORS
August 31, 2016
VERMA ROADWAYS Vs. GOVERNMENT OF NCT DELHI AND ORS.
August 4, 2016
VFS GLOBAL SERVICES PRIVATE LIMITED Vs. SOUTH DELHI MUNICIPAL CORPORATION
March 21, 2016
VIBHA DHEMAN Vs. DINESH DHEMAN & ORS
September 7, 2016
VIBHAS ARORA Vs. REGIONAL PASSPORT OFFICER
August 22, 2016
VICKY @ SUNNY Vs. GOVT. OF NCT OF DELHI
October 4, 2016
VICKY @ VIKAS Vs. STATE
May 20, 2016
VICTORY ELECTRICALS LTD Vs. GE CAPITAL SERVICES INDIA
August 2, 2016
VIDEOCON INDUSTRIES LIMITED AND ORS. Vs. UNION OF INDIA, MINISTRY OF PETROLEUM & NATURAL GAS AND ORS.
May 3, 2016
VIDYA DEVI Vs. DELHI DEVELOPMENT AUTHORITY
August 17, 2016
VIJAY Vs. GOVT OF NCT OF DELHI & ANR
August 24, 2016
VIJAY ANAND & ASSOCIATES PVT. LTD. Vs. AMAN HOSPITALITY PVT. LTD.
June 3, 2016
VIJAY BAHADUR Vs. NARESH
February 2, 2016
VIJAY BHUSHAN SHARMA @ HARSHVARDHAN SHARMA Vs. STATE (GOVT OF NCT OF DELHI)
November 30, 2016
VIJAY CHOWDHARY Vs. UNION OF INDIA AND ANR
September 20, 2016
VIJAY GUPTA Vs. COMMISSIONER OF INCOME TAX DELHI-XIII AND ORS.
March 23, 2016
VIJAY GUPTA Vs. STATE & ANR
September 26, 2016
VIJAY KUMAR Vs. DELHI PUBLIC SCHOOL & ORS
August 30, 2016
VIJAY KUMAR & ORS Vs. STATE & ORS
September 1, 2016
VIJAY KUMAR BANSAL & ANR. Vs. STATE
October 18, 2016
VIJAY KUMAR GUPTA Vs. STATE OF NCT DELHI
May 25, 2016
VIJAY KUMAR NARANG Vs. UNION BANK OF INDIA AND ORS.
February 4, 2016
VIJAY KUMAR RASTOGI Vs. U.P. STATE ROADWAYS TRANSPORT CORPORATION
December 6, 2016
VIJAY KUMAR SHARMA Vs. NORTH DELHI MUNICIPAL CORPORATION
July 18, 2016
VIJAY KUMAR VERMA Vs. UNION OF INDIA & OTHERS
August 5, 2016
VIJAY MALLYA Vs. DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED
July 29, 2016
VIJAY MANCHANDA Vs. STATE OF NCT DELHI
March 23, 2016
VIJAY PAL SINGH Vs. BHARAT BHUSHAN GULATI
November 18, 2016
VIJAY PAL SINGH & ANR Vs. STATE & ORS (GOVT OF NCT OF DELHI)
August 22, 2016
VIJAY SALUJA Vs. UNION OF INDIA AND ORS.
March 30, 2016
VIJAY SINGH Vs. CHANCHAL CHAUDHARY
March 30, 2016
VIJAY SINGH KADAN Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
April 25, 2016
VIJAY SOLVEX LTD. Vs. SAURABH AGROTECH PVT. LTD.
September 5, 2016
VIJAYAN Vs. HARINDER KAUR
May 18, 2016
VIJENDER KUMAR & ANR Vs. STATE GOVT OF NCT OF DELHI & ORS
August 22, 2016
VIKAS Vs. STATE (GNCT OF DELHI) AND ORS.
January 8, 2016
VIKAS Vs. STATE (GNCT OF DELHI)
December 8, 2016
VIKAS Vs. HIGH COURT OF DELHI AND ORS.
April 27, 2016
VIKAS @ VICKY Vs. STATE
August 9, 2016
VIKAS AND ORS. Vs. THE STATE (GOVT. OF NCT), DELHI AND ORS.
March 23, 2016
VIKAS AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
January 18, 2016
VIKAS CHANDNA Vs. STATE (GOVT OF NCT OF DELHI) & ANR
August 19, 2016
VIKAS KOHLI Vs. ABHA KOHLI
August 24, 2016
VIKAS KUMAR Vs. UNION OF INDIA AND ORS.
January 6, 2016
VIKAS KUMAR Vs. STATE
May 18, 2016
VIKAS LUTHRA Vs. M.C.D. AND ORS
May 5, 2016
VIKAS SHARMA Vs. MONICA & ORS.
July 15, 2016
VIKAS SINGH Vs. LIEUTENANT GOVERNOR AND ORS
January 20, 2016
VIKAS VERMA Vs. THE DIRECTOR (MRTS-I) & CPIO, MINISTRY OF URBAN DEVELOPMENT
March 2, 2016
VIKAS YADAV Vs. STATE NCT OF DELHI
May 16, 2016
VIKRAM Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
February 5, 2016
VIKRAM & ORS Vs. STATE (NCT OF DELHI) & ANR
August 22, 2016
VIKRAM SINGH Vs. STATE (NCT OF DELHI) & ORS
September 21, 2016
VIMAL CHAND JAIN Vs. SUSHILA RANI BHAVNANI AND ORS.
April 8, 2016
VIMAL CHANDOK Vs. SHIV SHARAN DASS & ANR
December 7, 2016
VIMAL KUMAR KATYAL Vs. STATE OF NCT OF DELHI
August 11, 2016
VIMAL KUMAR WADHWA & ANR. Vs. STATE & ORS.
October 17, 2016
VINAY KUMAR JAIN Vs. SUDEEP KUMAR JAIN & ORS
April 7, 2016
VINAY SHARMA Vs. STATE & ANR
August 26, 2016
VINITA DEVI AND ORS. Vs. LAXMAN AND ORS. (SHRI RAM GENERAL INSURANCE COMPANY LTD.)
February 26, 2016
VINOD Vs. STATE
February 8, 2016
VINOD AND ORS. Vs. STATE
February 25, 2016
VINOD BANSAL Vs. STATE OF DELHI & ORS
September 16, 2016
VINOD CHOPRA Vs. VASUDEV CHOPRA AND ORS.
March 22, 2016
VINOD KUMAR Vs. UNIVERSITY OF DELHI & ANR
October 3, 2016
VINOD KUMAR Vs. UNION OF INDIA
May 18, 2016
VINOD KUMAR Vs. STATE
January 11, 2016
VINOD KUMAR & ANR Vs. AJAY KUMAR SINGHAL
May 20, 2016
VINOD KUMAR & ORS Vs. STATE (GOVT OF NCT OF DELHI)
May 30, 2016
VINOD KUMAR CHAUHAN Vs. STATE THR. CBI & ORS.
December 21, 2016
VINOD KUMAR SHARMA Vs. THE DELHI CONSUMERS COOPERATIVE WHOLESALE STORE LIMITED
March 31, 2016
VINOD MALIK & ORS. Vs. DELHI ENERGY DEVELOPMENT AGENCY AND ORS.
November 28, 2016
VINOD SHARMA Vs. THE STATE (N.C.T OF DELHI)
March 4, 2016
VINOD SHIVAN Vs. LAXMI
August 31, 2016
VINOD SINGH Vs. STATE
May 19, 2016
VIOM NETWORKS LIMITED Vs. VIDEOCON TELECOMMUNICATIONS LIMITED
September 15, 2016
VIOM NETWORKS LIMITED Vs. VIDEOCON TELECOMMUNICATIONS LIMITED
September 14, 2016
VIPIN GULIA Vs. STATE (GOVT OF NCT OF DELHI)
September 5, 2016
VIPIN KUMAR JAIN & ORS Vs. STATE OF NCT OF DELHI & ANR
August 31, 2016
VIPIN VERMA Vs. AL NAFEES FROZEN FOOD EXPORTS & ORS
July 21, 2016
VIPIN WALIA Vs. INCOME TAX OFFICER
February 15, 2016
VIPIN YADAV Vs. STATE
May 19, 2016
VIRENDER KATARMAL & ANR Vs. VINITA VERMA
September 7, 2016
VIRENDER KUMAR Vs. STATE OF NCT OF DELHI AND ORS.
February 25, 2016
VIRENDER KUMAR & ORS Vs. STATE & ANR
May 2, 2016
VIRENDER KUMAR @ MINTU Vs. STATE
May 11, 2016
VIRENDER KUMAR SIKKA Vs. JUGINDER ARORA
May 20, 2016
VIRENDER SINGH NEGI AND ORS. Vs. STATE AND ORS.
May 2, 2016
VIRENDER SINGH RATHEE & ORS Vs. STATE (GOVERNMENT OF NCT OF DELHI) & ANR
August 29, 2016
VIRESH SAXENA Vs. UNION OF INDIA & ANR
August 29, 2016
VIRGOZ OILS & FATS PTE LTD. Vs. NATIONAL AGRICULTURAL CO- OPERATIVE MARKETING FEDERATION OF INDIA LTD.
December 5, 2016
VIRKARAN AWASTY Vs. HASSAD NETHERLAND B.V. AND ORS.
February 16, 2016
VIRTUS DORDERECHT B V Vs. VIKRAM BHARGAVA
August 11, 2016
VISHAL Vs. THE STATE
February 1, 2016
VISHAL ENTERPRISES Vs. UNION OF INDIA AND ORS
August 10, 2016
VISHAL GROVER Vs. STATE
December 19, 2016
VISHAL HIRA MERCHANT PVT. LTD. & ORS Vs. HDFC BANK
December 7, 2016
VISHAL KAUSHIK Vs. THE STATE (GOVT OF NCT OF DELHI) & ANR
March 10, 2016
VISHAL KHARBANDA & ANR Vs. IRRIGATION & FLOOD CONTROL DEPARTMENT, GOVT OF NCT
August 24, 2016
VISHAL THAKKAR Vs. STATE (NCT OF DELHI) AND ORS.
February 3, 2016
VISHNU GOYAL Vs. THE GOVT. OF NCT OF DELHI & ANR.
July 29, 2016
VISHNU PAWAR Vs. STATE GOVT. OF NCT OF DELHI
August 24, 2016
VISHWANATH PANDEY Vs. M/S. MADAN GOPAL KESHAV CHANDRA
September 20, 2016
VIVAN MEHRA Vs. GITA KWATRA
September 5, 2016
VIVEK GARG Vs. STATE
October 25, 2016
VIVEK GUPTA AND ORS. Vs. STATE (NCT OF DELHI) AND ORS.
February 1, 2016
VIVEK KUMAR JAISWAL & ORS Vs. AIRPORT AUTHORITY OF INDIA
July 18, 2016
VIVEK SINGHAL AND ORS. Vs. MANALI SINGHAL AND ORS.
April 22, 2016
VIVEKANANDA COLLEGE Vs. SANJAY KUMAR CHANDOK
December 8, 2016
VLS FINANCE LTD Vs. BMS IT INSTITUTE PRIVATE LIMITED
February 1, 2016
VODAFONE ESSAR MOBILE SERVICES LIMITED (NOW KNOWN AS VODAFONE MOBILE SERVICES LIMITED) Vs. UNION OF INDIA AND ORS.
March 9, 2016
VYNOVA BELGIUM NV Vs. DESIGNATED AUTHORITY, DGAG & AD, DOC
December 2, 2016
W Vs. H & ANR
August 26, 2016
WAHIDUR REHMAN Vs. STATE
May 19, 2016
WASI HAIDER AND ORS. Vs. STATE (GOVT. OF NCT OF DELHI) AND ORS.
April 8, 2016
WASIM Vs. STATE (GNCT OF DELHI)
March 17, 2016
WASIM HASSAN Vs. STATE
April 6, 2016
WATER CARRIER DAYA DHAR PRASAD Vs. UNION OF INDIA & ORS.
July 18, 2016
WAZIR (MOHD.) Vs. STATE OF NCT OF DELHI AND ORS.
March 30, 2016
WELL PROTECT MANPOWER SERVICES PRIVATE LIMITED AND ORS. Vs. GOVT. OF NCT OF DELHI AND ORS.
January 13, 2016
WEP SOLUTIONS LIMITED Vs. TATA CONSULTANCY SERVICES LTD.
June 10, 2016
WESTERN DIGITAL TECHNOLOGIES INC & ANR. Vs. MR. ASHISH KUMAR & ANR.
October 20, 2016
WESTERN INDIA GENUINE GHEE CO (PVT ) LTD Vs. UNION OF INDIA & ANR
September 19, 2016
WG CDR (RETD) YESHVIR SINGH TOMAR Vs. O P KOHLI & ORS
August 10, 2016
WIN-MEDICARE PVT LTD Vs. GALPHA LABORATORIES LTD
January 4, 2016
WINNER CONSTRUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA
April 28, 2016
WONDERFUL DEVELOPERS PRIVATE LTD Vs. IMPRESARIO ENTERTAINMENT AND HOSPITALITY PRIVATE L
July 28, 2016
WOODWARD GOVERNOR (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 5, 2016
WORKMEN OF DDA Vs. DELHI DEVELOPMENT AUTHORITY
February 29, 2016
WORLD BOOK COMPANY (P) LTD Vs. WORLD BOOK INC & ANR.
May 12, 2016
WORLD WRESTLING ENTERTAINMENT INC. Vs. M/S. RESHMA COLLECTION & ORS.
October 5, 2016
WORLDLINE TRADEX PRIVATE LIMITED Vs. THE COMMISSIONER OF CUSTOMS (IMPORT) & ORS.
July 25, 2016
WULAR TRUST AND ORS. Vs. ADDITIONAL DIRECTOR OF WEALTH TAX (EXEMP.) AND ORS.
March 23, 2016
X (CHANGED NAME) Vs. STATE & ANR.
March 4, 2016
XSTRATA COAL MARKETING AG Vs. DALMIA BHARAT (CEMENT) LTD
November 7, 2016
Y (CHANGED NAME) Vs. STATE & ANR
September 9, 2016
Y.P. MITTAL Vs. GOVT. OF INDIA
February 2, 2016
YAHOO ! INC Vs. SANJAY PATEL & ORS.
September 1, 2016
YASH KUMARI & ANR. Vs. STATE (NCT OF DELHI)
November 8, 2016
YASH PROMOTERS & BUILDERS PVT. LTD. Vs. SATYAWATI SHARMA
August 1, 2016
YASHKANT SINGH Vs. UNION OF INDIA & OTHERS
July 11, 2016
YASHWINDER MALIK Vs. STATE
December 8, 2016
YODH RAJ AND ORS. Vs. NARAIN KUMAR & SONS
January 15, 2016
YOGENDER KUMAR Vs. MAMTA AND ORS.
February 11, 2016
YOGENDER KUMAR & ORS Vs. STATE & ANR
August 26, 2016
YOGENDER KUMAR @ RINKU AND ANR Vs. STATE (GOVT OF NCT OF DELHI)
August 23, 2016
YOGENDRA Vs. STATE OF (NCT) OF DELHI
September 15, 2016
YOGENDRA KUMAR MODI Vs. M.K. MODI AND ANOTHER
November 23, 2016
YOGESH Vs. THE STATE (GOVT. OF NCT) OF DELHI
August 4, 2016
YOGESH JAIN & ORS. Vs. CENTRAL BANK OF INDIA
March 31, 2016
YOGESH KUMAR Vs. UNION OF INDIA AND OTHERS
March 9, 2016
YOGESH KUMAR & ORS Vs. STATE & ANR
September 1, 2016
YOGESH MEHRA Vs. AMIT AGGARWAL
May 23, 2016
YOGESH SHARMA Vs. RAJ BALA & ORS
September 2, 2016
YOGITA DASGUPTA Vs. KAUSTAV DASGUPTA
July 27, 2016
YU TELEVENTURES PRIVATE LIMITED Vs. TELEFONAKTIEBOLAGET LM ERICSSON (PUBL) AND ORS
March 22, 2016
YU TELEVENTURES PVT. LTD. Vs. UNION OF INDIA & ORS.
August 3, 2016
YUM RESTAURANTS (INDIA) PRIVATE LIMITED Vs. INCOME TAX OFFICER
January 13, 2016
YUNUSH AND ORS. Vs. STATE
January 28, 2016
ZAHID HUSSAIN AND ORS. Vs. THE STATE (GOVT. OF NCT OF DELHI) AND ORS.
January 29, 2016
ZAMINDAR MOTOR TRANSPORT COOPERATIVE SOCIETY LTD. Vs. HARJEET SINGH
March 23, 2016
ZARINA Vs. STATE OF N.C.T. OF DELHI
February 18, 2016
ZEE NEWS LTD Vs. STATE & ANR
April 25, 2016
ZILLION INRAPROJECTS PVT. LTD. Vs. ALSTOM SYSTEMS INDIA (P) LIMITED & ANR.
September 21, 2016
ZION PROMOTOERS & DEVELOPERS PVT. LTD. Vs. FERROUS INFRASTRUCTURE PVT. LTD.
March 4, 2016
ZULFIQUAR HUSSAIN Vs. GOVERNMENT OF NCT OF DELHI
August 10, 2016