Case Index
DIVISIONAL MANAGER, OICL, BAGALKOT, NOW REP. BY THE REGIONAL MANAGER, OICL REGIONAL OFFICER, SUMANGALA COMPLEX, OPP. CORPORATION, LAMINGTON ROAD, HUBLI Vs. SRI PRAKASH S/O FAKIRAPPA TALWAR, AGE. 45, R/O GUDDAD MALLAPUR, TW. BADAMI, DIST. BAGALKOT November 18, 2016
DR. MRS. MASHMOOM, W/O SAJID PEERZ Vs. MR. SAJID, S/O USTAD MOHSIN HAYATPEER PEERZADE, AGE: 46 YEARS, OCC: SERVICE IN DOHA QATAR, R/O PLOT NO.210, 1ST STAGE, RANI CHANNAMMA NAGAR, BELGAUM. NOW RESIDING AT DOHA QATAR, POST BOX NO.2458, Q.P.STAFF NO. 12879, DOHA QATAR (ARAB December 14, 2016
M/S DIGITAL VISION, NO. 176, MAUZA OGLI, NAHAN ROAD, KALA AMB., DISTRICT SIRMOUR, HIMACHAL PRADESH & ORS. Vs. STATE AT THE INSTANCE OF DRUG INSPECTOR, OFFICE OF THE ASSISTANT DRUGS CONTROLLER, DHARWAD CIRCLE, HUBBALLI. REP. BY SPP HIGH COURT BUILDING, DHARWAD November 7, 2016
RAJAIAH, SON OF RANGAIAH, ASSISTANT AGRICULTURAL OFFICER, D.L.D.B., TUMKUR, RESIDENT OF MANJU KRUPA, KEB LAYOUT, BATAWADE, TUNIKUR Vs. STATE OF KARNATAKA, REPRESENTED BY LOKAYUKTA POLICE, TUMKUR September 28, 2016
THE DIVISIONAL MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD., BUSINESS UNIT KSCMF BUILDING, V FLOOR, III BLOCK, 4TH CROSS, CUNNINGHAM ROAD, BANGALORE Vs. SMT. BASAMMA, W/O. BASAPPA, AGE: ABOUT 55 YEARS, OCC: AGRICULTURE, R/O. ARALALLI, TQ: GANGAVATHI, DIST: KOPPAL June 7, 2016