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Case Index
Title
Date
A YOUNUS Vs. PANDYAN RURAL BANK & ANR
February 16, 2006
C RAJALAKSHMI Vs. NATIONAL INSURANCE COMPANY LIMITED
March 2, 2006
ELECTROLUX INDIA LIMITED Vs. P S VENKATESAN
March 13, 2006
HINDUSTAN FINANCIAL MANAGEMENT LTD Vs. USHA ACHAR
March 1, 2006
JAYAKUMAR JEYARAJ Vs. PROFESSIONAL COURIER
July 14, 2006
L I C OF INDIA Vs. V MAHALAKSHMI
August 4, 2006
LIC FINANCE AND SECURITIES (P) LTD Vs. P SUBBIAH & ANR
February 13, 2006
LIC OF INDIA Vs. KAMALA VENUGOPAL
May 29, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. PADMAVATHI
January 12, 2006
MARY JECINTHAL Vs. MALAR LOUIS
November 18, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SALEH SIAMWALA
May 12, 2006
RAJA PALAYAM RAJUS COLLEGE Vs. S SRINIVASAGAN
April 3, 2006
ROTOS WERKE Vs. PRAKASH PARCEL SERVICES LTD AND ORS
August 11, 2006
STANDARD CHARTERED BANK LIMITED Vs. JOGA RAO
July 17, 2006
TAMBRAPARANI CONTAINERS P LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 11, 2006
TELECOMMUNICATION, B S N L Vs. SANTHI
March 1, 2006
THENMOZHI Vs. ORIENTAL INSURANCE COMPANY LIMITED
August 4, 2006
V ARAVANDI Vs. NEW INDIA ASSURANCE CO LTD
March 27, 2006
VIJAYAN Vs. BHARAT SANCHAR NIGAM LIMITED
July 14, 2006