Case Index

Title
Date
A. R. A. JUTE MILLS LIMITED Vs. JANATA BANK
January 5, 2006
ABDUL JABBAR MONDAL Vs. BABAR ALI MALITA
August 31, 2006
ABDUL KARIM ALIAS M.A. KARIM Vs. NURUN NABI MULLAH
November 29, 2006
ABDUL MALEK (MD) Vs. GOVERNMENT OF BANGLADESH
April 12, 2006
ABDUR RAHMAN Vs. JAN BIBI
November 5, 2006
ABDUR RAHMAN Vs. GOVERNMENT OF BANGLADESH
November 28, 2006
ABDUS SUKKUR Vs. MOHAMMAD YOUNUS
December 14, 2006
ABUL BASHAR SOWDAGAR Vs. BACHA MEAH
July 20, 2006
ABUL HOSSAIN AND BROTHERS Vs. RUPALI BANK LIMITED
December 10, 2006
ABUL KASHEM Vs. MD. ABU BAKAR SIDDIQUE KHAN
July 11, 2006
AGRANI BANK Vs. ESSENTIAL GARMENTS LTD.
January 24, 2006
ALI AND BROTHERS & MARQUIS PUMP MARKETING Vs. PEDROLLO NK LTD.
April 16, 2006
AMAL KRISHNA CHAKRABARTY Vs. SEKENDAR MALLIK
August 7, 2006
AMC BENNETT Vs. GOVERNMENT OF BANGLADESH
February 6, 2006
ANHAR AHAMED CHOWDHURY Vs. MD. SHAMSUZZAMAN
June 19, 2006
ASMAT ALI Vs. ALAM MIAH
November 5, 2006
ATIK ULLAH Vs. GOVERNMENT OF BANGLADESH
December 12, 2006
AVP, UTTARA BANK LTD. Vs. SHAHABUDDIN KHAN
June 27, 2006
BANGLADESH Vs. SAMONDRA NARAYAN MAHAJAN
June 20, 2006
BANGLADESH AGRICULTURAL DEVELOPMENT CORPORATION Vs. ARTHA RIN ADALAT
June 29, 2006
BANGLADESH AGRICULTURE DEVELOPMENT CORPORATION Vs. ZINNATUL HOSSAIN
August 8, 2006
BANGLADESH BANK Vs. SK. ABUL HOSSAIN
May 2, 2006
BANGLADESH LEGAL AID AND SERVICES TRUST (BLAST) Vs. STATE AND FOUR OTHERS
April 27, 2006
BILLAL HOSSAIN Vs. MOFIZUR RAHMAN
August 22, 2006
BOALKHALI SIRAJUL ISLAM COLLEGE Vs. AL-HAJ AHMED HOSSAIN CHOWDHURY
April 25, 2006
BULMAYEE BARMANI Vs. SREE MADHURAM BARMAN
April 16, 2006
CHAIRMAN, RAJUK Vs. ABDUL MATIN CRORE
May 25, 2006
DC (RAILWAY LAND AND BUILDING) Vs. MD. MOSHIUR RAHMAN (MIRAN) (MINOR)
April 27, 2006
DHAKA MERCANTILE CO-OPERATIVE BANK LTD. Vs. BANGLADESH BANK
June 18, 2006
ENAYET HOSSAIN Vs. NUR ISLAM HOWLADER
November 5, 2006
FAZLUL HOQUE PATWARY (MD) Vs. MD. REZAUL HOQUE PATWARY
July 17, 2006
FAZLUR RAHMAN SIKDER Vs. ABDUL HASHEM HOWLADER
August 6, 2006
GOLAM SARWAR Vs. MST. ANWARA BEGUM
November 5, 2006
GOVERNMENT OF BANGLADESH Vs. KHARIAT HOSSAIN
July 23, 2006
GOVERNMENT OF BANGLADESH Vs. MD. ATIAR RAHMAN MOLLAH
February 12, 2006
GOVERNMENT OF BANGLADESH Vs. MD. ABDUS SALAM
June 18, 2006
GOVERNMENT OF BANGLADESH Vs. SULTAN AHMED
November 16, 2006
GOVERNMENT OF BANGLADESH Vs. MD. SULTAN AHMED
August 17, 2006
GOVERNMENT OF BANGLADESH Vs. MOSLEMA KHATUN
November 29, 2006
GOVERNMENT OF BANGLADESH Vs. MD. AFTAB UDDIN FAKIR
May 24, 2006
GOVERNMENT OF BANGLADESH Vs. AL-HAJ SANAULLAH
August 31, 2006
GOVERNMENT OF BANGLADESH Vs. MANINDRA KUMAR PAUL
August 31, 2006
GOVERNOR, BANGLADESH BANK Vs. M. HABIBULLAH BAHAR
July 6, 2006
GULJAN BIBI Vs. MD. FAZLU MIAH
August 6, 2006
HARUN-AL-RASHID MOLLAH Vs. BANGLADESH
February 9, 2006
HARUNAR RASHID SHEIKH Vs. DR. BADIUZZAMAN MALLIK
April 24, 2006
HARUNULLAH AKHAND Vs. ABDUL LATIF
November 5, 2006
HAZI ABDUL MANNAN Vs. AMENA BEGUM
July 30, 2006
HAZI HABIBUR RAHMAN Vs. AYUB ALI SAWDAGAR
January 15, 2006
HEMAYET ALI SHAIKH Vs. RAMESH CHANDRA MONDAL
April 24, 2006
JOYNAB BEGUM Vs. SHAHEB ALI AKUNJI
April 26, 2006
KARNAPHULI TRADERS Vs. ARTHA RIN ADALAT
March 9, 2006
KATARUDDIN Vs. MD. NURUL HUQUE
July 2, 2006
KAZI NAIMUL HUQ Vs. MD. ABDUS SATTAR BHUIYAN
June 25, 2006
KM ZAHIRUL HAQUE Vs. SHAHIDA KHANAM
May 22, 2006
KULSUM BIBI Vs. DEPUTY COMMISSIONER, MAGURA
February 26, 2006
MAHBUBUL ALAM (MD.) Vs. BANGLADESH
May 24, 2006
MAZU BIBI Vs. RABEYA BEGUM
April 6, 2006
MD. ABU SAFA Vs. ABDUL MOMEN CHOWDHURY
April 6, 2006
MD. AFTAB UDDIN Vs. KOSIMUDDIN
August 24, 2006
MD. ASHADUZZAMAN Vs. GOVERNMENT OF BANGLADESH
March 23, 2006
MD. BABAR ALI Vs. MD. SHAMSUL ALAM
April 16, 2006
MD. BADIUZZAMAN Vs. PARVIN AKHTER JAHAN
November 6, 2006
MD. DELWAR HOSSAIN AKTER Vs. MD. NAZRUL ISLAM KHAN
August 29, 2006
MD. HYDER ALI MIA Vs. RAZIA BEGUM
February 8, 2006
MD. NAZRUL ISLAM Vs. MD. RENU MIA
June 11, 2006
MD. NAZRUL ISLAM Vs. MONOWARA BEGUM
May 16, 2006
MD. SAIFUR RAHMAN EMAM Vs. GOVERNMENT OF BANGLADESH
March 30, 2006
MD. SAMIUL HAQUE Vs. KHAIRUL ALAM
June 25, 2006
MD. SHAHANUR RAHAMAN Vs. ALHAJ ABBAS ALI MONDAL
November 6, 2006
MD. SHAMSUL HAQUE Vs. MD. ABDUL JALIL KHAN
August 28, 2006
MD. ZIARAT HOSSAIN Vs. MD. JAHER ALI
August 7, 2006
MEGHNA PET INDUSTRIES LTD. Vs. MD. MOSTAFA KAMAL
May 17, 2006
MGH INFOCOMM LTD. Vs. GOVERNMENT OF BANGLADESH
December 14, 2006
MOHAMMAD HOSSAIN MOLLAH Vs. MD. ISHAQUE MOLLAH
August 22, 2006
MOHAMMAD RASHID Vs. HEAD MASTER AND SECRETARY MOHESHKHALI HIGH SCHOOL
December 13, 2006
MOHAMMADPUR GIRLS SCHOOL Vs. CHAIRMAN, NATIONAL HOUSING AUTHORITY
June 29, 2006
MOHSINA RAHMAN Vs. ABDUL MAJID
June 19, 2006
MOKBUL HOSSAIN (MD) Vs. GOVERNMENT OF BANGLA­DESH
August 9, 2006
MONGAL SARDER Vs. MD. AZAHAR ALI
August 20, 2006
MONWARA BEGUM Vs. MD. ANWARUL ISLAM
December 14, 2006
MOSHARRAF HOSSAIN Vs. MD. SHAHID ALI
April 24, 2006
MOST. JUBEDA KHATUN Vs. MD. KHUDA BOX
July 11, 2006
MURARI MOHAN SARDER Vs. BANGLADESH
July 26, 2006
MUSTARI BIBI Vs. MD. YUSUF
October 15, 2006
NAZMA AHMED Vs. BANGLADESH
July 20, 2006
NOOR MOHAMMAD BISWAS Vs. SURENDRA NATH MONDAL
August 7, 2006
PROBIR KUMAR BASAK CHOWDHURY Vs. THANA NIRBAHI OFFICER, MANIKGANJ
August 3, 2006
PUBALI BANK LTD. Vs. BANGLADESH
November 29, 2006
RAHMAT GONI Vs. MRS. MEHERUN NESSA
December 14, 2006
RAJDHANI UNNAYAN KARTRIPAKKHA (RAJUK) Vs. IQBAL AHMED
August 28, 2006
ROWSHAN ARA BEGUM Vs. SITAKUNDU CHANDRA NATH CHATUSPATY TOLE
April 9, 2006
SANAT KUMAR DHAR Vs. AMINUL HAQUE
December 12, 2006
SARWAR ZAMAN Vs. YONGTAI INDUSTRIES BANGLADESH LTD.
August 20, 2006
SAYED AHMED MAJUMDER Vs. SAMSUL HOQUE
July 10, 2006
SECRETARY, RAHMAT-E-ALAM ISLAM MISSION & ETIM KHANA Vs. MD. SHAFIQUL HUQ
August 3, 2006
SERAJUL HOQUE MAJUMDER Vs. BACHCHU MIA MOJUMDER
August 20, 2006
SHADHARAN BIMA CORPORATION Vs. FIRST COURT OF SETTLEMENT AND OTHER
January 26, 2006
SHAHABUDDIN Vs. MAHTAB UDDIN
November 30, 2006
SHAHIDUL HOQ @ MD. SHAHIDUL HOQ Vs. BANGLADESH
May 7, 2006
SHAHIN REZA Vs. ABDUL HAMID
October 15, 2006
SHAKAWATULLAH Vs. LIQUIDATOR, LIQUIDATION CALL DHAKESWARI COTTON MILLS, DHAKA
October 15, 2006
SHAMSUDDIN CHOWDHURY Vs. GOVERNMENT OF BANGLADESH
August 29, 2006
SHAWKAT ALI KHAN Vs. AHMED ALI
August 21, 2006
SHEIKH ABDUL MAZED Vs. MD. SHOMREJ ALI MANDAL
July 9, 2006
SHEIKH INTAZ ALI Vs. SOLAIMAN TARAFDER
April 24, 2006
SIDDIQUR RAHMAN Vs. CHAIRMAN, LABOUR COURT
March 12, 2006
SRI SRI HARI THAKUR DEB BIGRAHA Vs. MD. ABDUL HANNAN
November 9, 2006
SWAPAN ROY Vs. SHASHADHAR ROY
March 15, 2006
SYED ALI MONDAL Vs. DULAL CHANDRA BISWAS
April 24, 2006
TAHER ALI Vs. ALI MOHAMMAD
August 23, 2006
TAHERA BEGUM Vs. FIRST COURT OF SETTLEMENT
August 17, 2006
TAYAB ALI Vs. MD. ATAUR RAHMAN
November 5, 2006