Case Index

Title
Date
A.G.OFFICE EMPLOYEES CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD Vs. STATE OF JHARKHAND
January 6, 2006
A.K. BISWAS Vs. A.K. BISWAS
December 18, 2006
Abdul Hafiz Vs. Abdul Azim
August 14, 2006
ABDUL RAHIM AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
March 21, 2006
Abhishek Shanu Vs. Santosh Kumar
November 7, 2006
Adalat Sahish Vs. Andhi Devi
September 18, 2006
Addal Bauri Vs. Bharat Coking Coal Limited
March 29, 2006
AEADHESH KUMAR Vs. STATE OF JHARKHAND
January 18, 2006
Aftab Ansari Vs. State Of Jharkhand
August 23, 2006
AJAY BUILDCON PVT.LTD Vs. STATE OF JHARKHAND
December 8, 2006
AJAY KRISHNA TIWARY Vs. STATE OF JHARKHAND
March 23, 2006
AJAY KUMAR Vs. STATE OF JHARKHAND
August 21, 2006
Ajay Kumar Tiwari Vs. Union Of India Through Ministry, Railways Of New Delhi
March 23, 2006
AJAY SHANKER SRIVASTAVA Vs. STATE OF JHARKHAND
April 25, 2006
AJAY SINHA Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
June 19, 2006
Ajit Kumar Singh Vs. Union of India
August 24, 2006
Ajoy Kumar Ghose Vs. State of Jharkhand
July 7, 2006
AKBAR ALI ANSARI Vs. STATE OF JHARKHAND
April 5, 2006
AKHIL BINOD MINZ Vs. UNION OF INDIA & ORS.
August 14, 2006
AKHILESHWAR PRASAD Vs. THE STATE OF BIHAR
March 20, 2006
Akhileshwar Prasad Vs. Jharkhand State Electricity Board
March 31, 2006
Akhileshwar Singh @ Akhileshwar Prasad Singh Vs. State Of Jharkhand
January 30, 2006
AKSHAYAR OJHA Vs. STATE OF JHARKHAND
January 30, 2006
ALAMGIR Vs. STATE OF JHARKHAND
January 9, 2006
ALICE EDUCATIONAL TRUST Vs. STATE OF JHARKHAND
May 12, 2006
Alice Purty Vs. State of Jharkhand
August 9, 2006
ALL BIHAR CHRISTIANS SCHOOLS ASSOCIATION Vs. STATE OF BIHAR
May 15, 2006
Allauddin Mian Vs. State of Jharkhand
August 22, 2006
Alois Xalxo Vs. State Of Jharkhand
April 3, 2006
Alok Ranjan Vs. State Of Jharkhand
September 7, 2006
Amar Agarwal Vs. Mani Lal Majee
April 24, 2006
Amarendra Tiwari Vs. State Of Jharkhand
July 21, 2006
Amareshwar Prasad Vs. State of Jharkhand through the Secretary, Govt.of Jharkhand, Ranchi
August 7, 2006
AMARJIT SINGH Vs. STATE OF BIHAR
July 26, 2006
Ambica Devi @ Ambika Devi Vs. Laxmi Kant Soni
November 17, 2006
Ambika Engineering Works, represented by its Sole Proprietor, Awadh Bihari Roy Vs. Chairman, Jharkhand State Electricity Board
September 25, 2006
Amit Kumar Vs. State of Jharkhand
April 21, 2006
AMIT KUMAR AND ORS. Vs. STATE OF JHARKHAND AND ORS.
February 2, 2006
AMITABH KUMAR Vs. STATE OF JHARKHAND
April 18, 2006
Amiya Kumar Chandra Vs. Coal India Limited, Through Its Chairman, Director, (Personnel And I.R.), Coal India Limited, General Manager (Personnel), Coal India Limited And Mr.Tapan Sarkar
August 2, 2006
AMRESH KUMAR SINGH Vs. STATE OF JHARKHAND
February 23, 2006
ANAND KISHORE SHAH Vs. STATE OF JHARKHAND
December 13, 2006
ANAND KUMAR SINGH Vs. PRINCIPAL CENTRAL SCHOOL
July 4, 2006
ANAND MAHATO Vs. STATE OF JHARKHAND
September 18, 2006
ANAND MAHINDRA Vs. STATE OF JHARKHAND
May 17, 2006
ANAND MINJ Vs. STATE OF JHARKHAND
March 29, 2006
ANGURI DEVI Vs. STATE OF JHARKHAND
August 29, 2006
ANIL KUMAR Vs. STATE OF JHARKHAND
February 16, 2006
ANIL KUMAR Vs. STATE OF BIHAR
October 30, 2006
Anil Kumar Poddar Vs. State Of Jharkhand
January 17, 2006
Anil Kumar Singh Vs. State of Bihar
June 13, 2006
Anil Prasad Vs. Chairman, Bank Of India
August 3, 2006
ANIL RANA Vs. STATE OF BIHAR
April 24, 2006
Anil Yadav Vs. State Of Bihar (Now Jharkhand)
May 4, 2006
Anirudh Behari Prasad Vs. State Of Jharkhand, Director, Secondary Education, Regional Deputy Director Of Education And District Education Officer
July 26, 2006
Anirudh Singh Vs. State of Bihar (Now Jharkhand)
August 18, 2006
ANITA KUMARI Vs. STATE OF BIHAR
March 29, 2006
Ankit Enterprises And Adarsh Paper Board Co.(Pvt.) Ltd. Vs. Bihar State Credit And Investment Corporation Ltd.
July 3, 2006
Anmol More Vs. State Of Jharkhand
March 31, 2006
ANNAPURNA CHOUBEY Vs. ABDUL KHALIQUE
November 27, 2006
Annie Kujur (Ekka) Vs. State Of Bihar
August 30, 2006
Anup Kumar Sahu Vs. Bhagirathi Devi
December 20, 2006
Arati Gupta, Shree Lata Gupta And Shreemati Sen Vs. State Of Bihar (Now Jharkhand), Commissioner, North Chotanagpur Division, Deputy Commissioner And Khas Mahal Officer
March 29, 2006
Arbind Kumar Sinha Vs. State Of Bihar (Now Jharkhand)
August 2, 2006
ARIF PALL Vs. BIJAY KUMAR SARAWAGI
January 4, 2006
Arjun Kumhar Vs. Tata Iron And Steel Company, Director Of Collieries, Tata Iron And Steel Company Limited (Tisco Ltd.) And Agent, Digwadih Colliery, Of Tata Iron And Steel Company Limited (Tisco)
July 11, 2006
Arjun Prasad Vs. State Of Jharkhand
July 10, 2006
ARUN KAIBARTA AND ANOTHER Vs. STATE OF BIHAR (NOW JHARKHAND)
May 16, 2006
ARUN KUMAR MAHATHA Vs. STATE OF BIHAR NOW JHARKHAND
July 3, 2006
ARUN KUMAR VERMA Vs. STATE OF JHARKHAND
November 13, 2006
Arun Ram (Sub.Inspector Rpf) Vs. State Of Jharkhand
January 16, 2006
Arun Sharma, Bandi Sharma And Suchit Sharma Vs. State Of Jharkhand
August 17, 2006
Arup Kumar Modi Vs. State Of Bihar (Now Jharkhand)
September 1, 2006
ARVIND KUMAR Vs. STATE OF JHARKHAND
February 22, 2006
ARVIND KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 20, 2006
Arvind Kumar Agarwal Vs. State of Jharkhand
August 1, 2006
ASANI ROY AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
March 29, 2006
ASHA DEVI Vs. STATE OF BIHAR
April 10, 2006
Asharful Haque Vs. State Of Jharkhand
April 21, 2006
ASHOK DIGAR Vs. STATE OF JHARKHAND
January 16, 2006
Ashok Kumar Vs. Rekha Devi
July 18, 2006
Ashok Kumar Vs. State Of Jharkhand
February 1, 2006
Ashok Kumar Bose Vs. State Of Jharkhand
October 10, 2006
ASHOK KUMAR CHOKHANI Vs. STATE OF BIHAR
June 30, 2006
ASHOK KUMAR DAS Vs. STATE BANK OF BIKANER
November 2, 2006
ASHOK KUMAR GORAIN Vs. STATE OF JHARKHAND
July 11, 2006
ASHOK KUMAR MUKHOPADHYAY Vs. STATE OF JHARKHAND AND ANR.
March 10, 2006
Ashok Kumar Nahar Vs. State Of Bihar
August 2, 2006
ASHOK KUMAR ROUT Vs. STATE OF JHARKHAND
August 2, 2006
Ashok Kumar Talpatra Vs. State of Bihar (Now Jharkhand)
November 10, 2006
Ashok Kumar Tulal Vs. State Of Jharkhand (Cbi)
November 21, 2006
Ashok Rai Vs. State of Bihar (Now Jharkhand)
May 17, 2006
ASHOK RAM Vs. STATE OF JHARKHAND
December 18, 2006
ASHOKE CHOUDHARY Vs. STATE OF BIHAR NOW JHARKHAND
June 26, 2006
Ashoke Kumar Banerjee Vs. State Of Jharkhand
March 22, 2006
ASHWINI KUMAR SINGH Vs. STATE OF JHARKHAND
December 2, 2006
ASHWINI KUMAR SINGH Vs. STATE OF JHARKHAND
December 21, 2006
ASIATIC OXYGEN LIMITED, THROUGH ITS COMPANY SECRETARY Vs. BIHAR AIR PRODUCTS LIMITED
May 3, 2006
ASIM KUMAR SAHANI Vs. BHARAT COKING COAL LIMITED
August 23, 2006
Association Of District Planning Officers Through Its Secretary Vs. State Of Jharkhand, Through Principal Secretary, Department Of Rural Development, Government Of Jharkhand
February 24, 2006
Ati Lal Mahto Vs. State of Jharkhand
September 1, 2006
Atul Kumar Jha Vs. State of Jharkhand
October 18, 2006
AVEEK SARKAR Vs. STATE OF JHARKHAND
May 9, 2006
AVI KANT PRASAD Vs. STATE OF JHARKHAND
June 15, 2006
AVINASH CHOUHAN Vs. STATE OF JHARKHAND
November 29, 2006
Awadh Kishore Prasad Sainik Vs. Jharkhand State Electricity Board, Ranchi
June 16, 2006
AWADH PATHAK @ AWADHPATI PATHAK Vs. STATE OF JHARKHAND
August 14, 2006
AWADH PRASAD Vs. STATE OF JHARKHAND
July 14, 2006
Awadhesh Ray @ Babua Pathak Vs. State Of Jharkhand
June 12, 2006
Awadhesh Tiwary Vs. State of Bihar (now Jharkhand)
March 28, 2006
AWDHESH PRASAD Vs. J.S.E.B. & ORS.
September 20, 2006
AYUB ANSARI; MADHAV ORAON Vs. STATE OF BIHAR (NOW JHARKHAND)
September 7, 2006
Azad Khan @ Ajju Vs. State Of Jharkhand
August 21, 2006
AZIJ ANSARI Vs. STATE OF JHARKHAND
May 18, 2006
Azimuddin Shekh Vs. State Of Jharkhand
August 24, 2006
B I F R Vs. UMI SPECIAL STEEL LIMITED
October 17, 2006
B.I.F.R., NEW DELHI (IN 5), M/S H.E.C. LTD., RANCHI (IN 4513, 3578 , 209), RAM JANAM SINGH (IN 1547) Vs. M/S. H.E.C. LTD. RANCHI AND OTHERS (IN 5, 1547), B.I.F.R. NEW DELHI & ORS. (IN 4513), UNION OF INDIA & ORS. (IN 3578), P.O., INDUSTRIAL TRIBUNAL (IN 209)
November 2, 2006
B.I.P.SINGH Vs. BHARAT SANCHAR NIGAM LTD
December 19, 2006
BABAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
May 19, 2006
BABLOO KUMAR Vs. STATE OF JHARKHAND
April 28, 2006
BABLOO SINGH Vs. STATE OF BIHAR NAE JHARKHAND
April 7, 2006
Babu Ram Mahto Vs. State of Jharkhand
November 7, 2006
Babu Ram Mrumu Vs. State Of Jharkhand
July 11, 2006
Bachandeo Kumar Vs. Bharat Coking Coal Ltd.
May 18, 2006
BACHHA SINGH @ BACHCHA SINGH Vs. STATE OF JHARKHAND
May 15, 2006
Badri Narain Yadav Vs. State Of Bihar (Now Jharkhand)
April 19, 2006
Bahadur Ghasi Vs. State Of Bihar (Now Jharkhand)
April 25, 2006
Baid Nath Mahato Vs. State Of Bihar
November 23, 2006
BAIJNATH THAKUR Vs. STATE OF JHARKHAND
August 14, 2006
Bajrangi Saw Vs. State Of Jharkhand
January 18, 2006
Balbir Singh Vs. State Of Jharkhand
March 31, 2006
BALDEO MANDAL Vs. STATE OF BIHAR
July 11, 2006
BALESHWAR MANDAL Vs. ANUP MANDAL
January 16, 2006
BALESHWAR PRASAD Vs. THE STATE OF BIHAR,
July 21, 2006
BALO MAHTO Vs. STATE OF BIHAR NOW JHARKHAND
April 26, 2006
Balram Singh @ Baliram Singh Vs. State Of Bihar (Now Jharkhand)
April 17, 2006
Banshi Prasad Sao Vs. Bihar State Agriculture Marketing Board, Patna
August 3, 2006
BANSI RAUT AND ANR. AND Vs. MOST. ASHA DEVI AND ORS.
January 5, 2006
Banwari Lal Khandelwal Vs. State Of Jharkhand
July 28, 2006
Bargi Munda And Karia Pahan Vs. State Of Bihar (Now Jharkhand)
May 17, 2006
BARKA MURMA Vs. STATE OF BIHAR
January 31, 2006
Barka Soren Vs. State of Bihar (Now Jharkhand)
February 6, 2006
Barun Bihari Vs. 1st Additional District & Sessions Judge-cum-Motor Vehicle Accident Claim Tribunal, Latehar
October 10, 2006
Barun Kumar Vs. State Of Jharkhand
February 28, 2006
BASUDEB BANDYOPADHYAY Vs. STATE OF JHARKHAND
February 16, 2006
Basudeo Kasera Vs. State of Jharkhand
August 1, 2006
BERGA DORAIBURU Vs. STATE OF BIHAR NOW JHARKHAND
November 7, 2006
BESH LAL RAM Vs. UNION OF INDIA & ORS.
November 1, 2006
BHADO SOREN Vs. STATE OF JHARKHAND
July 3, 2006
Bhadra Purty Vs. State of Bihar (now Jharkhand)
April 21, 2006
BHAGIRATH RAWANI Vs. STATE OF JHARKHAND
August 7, 2006
BHAGWAN DAS VERMA Vs. RAM BRIKSHA SONAR
May 1, 2006
BHAGWAT NARAYAN JHA Vs. STATE OF JHARKHAND
May 10, 2006
BHANU PRATAP SHAHI Vs. STATE OF JHARKHAND
January 9, 2006
BHANU PRATAP SINGH AND ANR. Vs. THE STATE OF JHARKHAND AND ANR.
June 16, 2006
BHARAT BHUSHAN TIWARI Vs. STATE OF JHARKHAND
January 16, 2006
BHARAT COKING COAL LIMITED Vs. STATE OF BIHAR
October 19, 2006
Bharat Coking Coal Limited Vs. State of Jharkhand parties
June 15, 2006
Bharat Coking Coal Limited Vs. Jainandan Yadav @ Jainandan Singh
November 14, 2006
BHARAT COKING COAL LIMITED Vs. RAM LAKHAN PRASAD SINGH
May 10, 2006
BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
October 10, 2006
BHARAT COKING COAL LTD Vs. KRISHNAPADA KUMBHKAR
April 26, 2006
BHARAT COKING COAL LTD. AND TATA IRON AND STEEL COMPANY Vs. THE STATE OF BIHAR, THROUGH SPECIAL SECRETARY TO THE GOVERNMENT AND ORS.
August 22, 2006
Bharat Pandey Vs. State Of Jharkhand
March 28, 2006
Bharat Prasad Vs. Steel Authority Of India Ltd.Bokaro Steel Plant City
January 24, 2006
BHARAT RAM MAHATO Vs. RAMESH CHANDRA SHARMA
December 1, 2006
BHAVANI MAHTO Vs. STATE OF BIHAR
April 20, 2006
BHIKHARI PANDEY Vs. STATE OF BIHAR
April 7, 2006
Bhim Mahto Vs. State Of Bihar (Now Jharkhand)
November 13, 2006
BHIM SEN SULANKI AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
August 5, 2006
Bhola Manjhi @ Bhola Mahli Vs. Ramsahay Manjhi
September 5, 2006
BHOLA PASWAN Vs. STATE OF JHARKHAND
January 10, 2006
BHUBAN MAHTO Vs. STATE OF JHARKHAND
April 4, 2006
Bhuneshwar Gope, Ramlal Yadav And Yashomati Devi Vs. State Of Jharkhand Through Principal Secretary, Government Of Jharkhand, Department Of Mines And Geology
April 12, 2006
Bhuneshwar Patel Vs. State Of Jharkhand
February 6, 2006
BHUNESHWAR RAM & ORS. Vs. STATE OF BIHAR
October 17, 2006
BHUNESHWAR SAHAY Vs. STATE OF JHARKHAND THROUGH S.P.C.B.I.
December 5, 2006
Bhuneshwar Singh Vs. State Of Jharkhand
November 20, 2006
Bhupati Prasad Pandey Vs. State of Bihar (now Jharkhand)
November 10, 2006
Bibhuti Bhushan Pandey Vs. State Of Jharkhand
January 17, 2006
BIBI AMNA KHATOON Vs. STATE OF JHARKHAND
January 8, 2006
Bidiya Uraon Vs. State Of Jharkhand
August 29, 2006
BIFR Vs. Umi Special Steel
December 1, 2006
Bihar Colliery Mazdoor Sabha, Dhanbad Vs. Union of India
July 20, 2006
Bihar State Financial Corporation Vs. Recovery Officer, Debt Recovery Tribunal
August 22, 2006
Bihar State Financial Corporation Vs. Presiding Officer, Labour ...Respondents Court
July 3, 2006
Bihar State Mineral Development Corporation Limited Through Its Managing Director Vs. State Of Bihar (Now Jharkhand)
July 19, 2006
Bihari Lal Mandai Vs. State of Jharkhand
July 25, 2006
Bihari Rai Vs. State of Bihar (now Jharkhand)
January 25, 2006
Bihari Urain Vs. State of Jharkhand
September 14, 2006
BIJAY KUMAR SAHAY Vs. DAMODAR VALLEY CORPORATION
August 22, 2006
BIJAY KUMAR TEWARY @ VIJAY TIWARY Vs. STATE OF JHARKHAND
March 24, 2006
BIJAY KUMAR TIWARY AND LALAN CHOUDHARY Vs. STATE OF JHARKHAND
November 22, 2006
Bijendra Yadav Vs. State Of Jharkhand
April 5, 2006
Bikarama Singh And Naik Devendra Singh Vs. Union Of India
November 14, 2006
BIKESH SHUKLA @ BIKESH KUMAR SHUKLA Vs. STATE OF JHARKHAND
January 2, 2006
Bikramendra Kumar Magan Vs. State Of Bihar Through Secretary, Department Of Animal Husbandry And Fisheries
August 9, 2006
Bimla Devi Vs. State of Jharkhand
July 14, 2006
BIMLA PRASAD OJHA Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR AND ORS.
August 3, 2006
Binay Kumar Pore Vs. J.S.E.B.
July 17, 2006
Binda Thakur, Umesh Thakur And Naresh Thakur Vs. State Of Bihar (Now Jharkhand)
May 2, 2006
Bindeshwar Choudhary Vs. State Of Jharkhand
January 31, 2006
BINDHYA BASINI MISHRA Vs. STATE OF BIHAR
February 21, 2006
BINDU MANDAL Vs. APARUP CHITTOPADHAYA
April 25, 2006
Binod Jha Vs. State Of Jharkhand
February 24, 2006
BINOD KUMAR GAUR Vs. JHARKHAND STATE ELECTRICITY BOARD
May 3, 2006
BINOD KUMAR KHETAN Vs. HINDUSTAN COPPER LIMITED
February 16, 2006
Binod Kumar Singh Vs. Coal India Ltd.
September 7, 2006
Binod Prasad Vs. Project Auto And Company, Hec And Presiding Officer, Labour Court
July 18, 2006
BINOD YADAV Vs. STATE OF BIHAR
December 4, 2006
BINODANI MARANDI Vs. STATE OF BIHAR NOW JHARKHAND
March 7, 2006
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND AND ORS.
July 17, 2006
Birendra Kumar Sinha Vs. State of Jharkhand
June 13, 2006
BIRENDRA KUMAR THAKUR Vs. STATE OF BIHAR
September 13, 2006
Birendra Ram Vs. State Of Jharkhand
January 5, 2006
BIRENDRA SINGH Vs. STATE OF JHARKHAND
August 3, 2006
BIRLA INSTITUTE OF TECHNOLOGY Vs. STATE OF BIHAR
April 7, 2006
Biseshwar Lal Agarwal Vs. Sahdeo Prasad Sao
February 24, 2006
BISHNU BHAGAT Vs. PUSHPA DEVI
May 12, 2006
Bishnu Chouhan Vs. State Of Jharkhand
November 13, 2006
BISHNU KUMAR CHOUBEY Vs. SHANU DEVI
March 22, 2006
Bishnu Singh Vs. State of Bihar
May 15, 2006
Bishunath Nandi Vs. State Of Bihar
August 8, 2006
BISHWAKARMA FURNITURE WORKSHOP JAMTARA Vs. SANTANU SARKAR
January 10, 2006
Bishwanath Kalindi Vs. State Of Bihar (Now Jharkhand)
May 15, 2006
Bishwanath Mochi Vs. State Of Bihar (Now Jharkhand)
May 15, 2006
Bishwanath Pathak And Kailash Ram Vs. State Of Bihar
March 22, 2006
Bishwanath Ram and Besh Lal Ram Vs. Union of India (UOI)
February 1, 2006
BISHWANATH SHAW Vs. HABU MODAK
April 17, 2006
BISWAJIT @ PRABIN PANDEY Vs. STATE OF JHARKHAND
April 18, 2006
BOILA ALIAS BAILA HEMBROM Vs. STATE OF JHARKHAND
February 20, 2006
Boka Marandi Vs. State of Jharkhand
August 25, 2006
Braj Kishore Mandal Vs. State Of Bihar (Now Jharkhand)
November 27, 2006
BRAJ KISHORE PRASAD SINHA Vs. STATE OF BIHAR
February 21, 2006
Braj Kishore Singh Vs. State of Jharkhand through the Secretary-cum-Commissioner, Road Construction Department
August 23, 2006
BRAJ KISHORE SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
April 25, 2006
BRAJ MOHAN SINGH Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY THROUGH ITS SECRETARY R.R.D.A. RANCHI
May 12, 2006
Brajesh Kumar Gupta And Paras Ram Tiwari Vs. Chairman, Kendriya Vidyalaya Sangathan, Ministry Of Human Resources Development
April 5, 2006
Brij Bihari Ram and Kanayya Prasad Vs. Steel Authority of India
October 31, 2006
Brinda Pandey Vs. State Of Bihar, Director General-Cum-Inspector General Of Police, Deputy Inspector General, Bmp And Commandant, Bmp-3
July 14, 2006
Budhan Chaudhary Vs. State of Bihar
April 18, 2006
Budhan Manjhi Vs. Central Coalfields Ltd.
May 2, 2006
BUDHISAL MURMU Vs. SOM SOREN
February 7, 2006
BUDHNI DEVI Vs. ASHUTOSH SHARMA
January 9, 2006
BUDIN HANSDA @ BUDINATH HANSDA Vs. STATE OF JHARKHAND
December 18, 2006
BUDIN HANSDA @ BUDINATH HANSDA Vs. STATE OF JHARKHAND
December 15, 2006
CALCUTTA INDUSTRIAL SUPPLY CORPORATION Vs. CENTRAL COALFIELDS LTD
April 18, 2006
CAMBRIDGE SCHOOL PARENTS ASSOCIATION AND ANR. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
July 5, 2006
CAMBRIDGE SCHOOL PARENTS ASSOCIATION AND ORS. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
June 15, 2006
Central Coal Fields Ltd., Through Its Chairman-Cum-Md Vs. Sanjay Mahto
July 12, 2006
Central Coalfields Limited Vs. Mahabir Prasad Rungta
March 22, 2006
Central Coalfields Limited Through Its General Manager Administration Vs. Ajay Transport Company And Anil Kumar Jain
June 14, 2006
CENTRAL COALFIELDS LTD Vs. JAGESHWAR MAHTO
February 20, 2006
CENTRAL COALFIELDS LTD Vs. ARJUN BHUIYA
March 20, 2006
Central Coalfields Ltd. Vs. State Of Jharkhand
August 23, 2006
Chaitan @ Chaitanya Pradhan Vs. State Of Bihar (Now Jharkhand)
November 23, 2006
Champai Hansda Vs. State of Bihar
April 25, 2006
CHANDA DEVI Vs. STATE OF JHARKHAND
May 19, 2006
CHANDAN Vs. STATE OF BIHAR
June 13, 2006
Chandan Hembrom Vs. State of Jharkhand
July 4, 2006
CHANDESHWAR PRASAD SAO AND ORS., Vs. THE B.S.E.B. AND J.S.T.E.B. AND ORS.
May 19, 2006
CHANDRA BHUSHAN DUBEY Vs. UNIION OF INDIA (UNION OF INDIA) AND ORS.
November 6, 2006
CHANDRA CHUR JHA Vs. STATE OF BIHAR
April 26, 2006
Chandra Kant Vs. State Of Jharkhand
June 23, 2006
CHANDRA SHEKHAR SHARMA Vs. BHARAT COKING COAL LTD
May 2, 2006
Chandra Shekhar Singh Vs. Vice-Chairman, Ranchi
August 31, 2006
Chandradeo Sharma Vs. State of Jharkhand
July 13, 2006
CHANDRAI MURMU & ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
October 16, 2006
CHANDRAKANT CHOUDHARY Vs. STATE OF JHARKHAND
April 28, 2006
CHANDRAMA DEVI Vs. PUNA DEVI
July 13, 2006
Chandravan Yadav Vs. State Of Bihar (Now Jharkhand)
April 18, 2006
Chandreshwar Nonia @ Chandeshwar Nonia Vs. State Of Jharkhand
September 12, 2006
CHANDU LAL V RAJA Vs. STATE OF JHARKHAND
July 17, 2006
CHANO MOCHI Vs. STATE OF BIHAR
March 21, 2006
Charan Bodra Vs. State of Jharkhand
June 12, 2006
CHARKA LOHRA Vs. JITYA LOHRA
May 9, 2006
Charka Turi Vs. State Of Jharkhand
July 3, 2006
CHARWA PAHAN AND ORS. Vs. JHARIA PAHAN AND ORS.
May 8, 2006
CHAUDHARI PRASAD Vs. STATE OF JHARKHAND & ORS.
April 24, 2006
CHAUDHARY MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
March 22, 2006
CHAYA DUTTA AND ANR. Vs. JHARKHAND STATE ELECTRICITY
June 23, 2006
Chedu Oraon Vs. State of Bihar
June 19, 2006
Chhajuram Agrawalla Vs. Rameshwar Shaw
April 5, 2006
CHHOTU RAM MAHTO Vs. STATE OF JHARKHAND
August 29, 2006
Chitta Oraon, Upendra Oraon and Kuar Ho Vs. State of Bihar (now Jharkhand)
March 27, 2006
Chittaranjan Ghosh Vs. Bhimen Das Tirthani
June 15, 2006
Chittranjan Laik Vs. State of Jharkhand
September 20, 2006
CHONHATI PANNA Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
May 15, 2006
CHOTANAGPUR CHEMICAL AND INDUSTRIES PRIVATE LIMITED Vs. STATE OF BIHAR
May 1, 2006
CITIZENS CAUSE Vs. STATE OF JHARKHAND
July 24, 2006
CITIZENS CAUSE Vs. STATE OF JHARKHAND
May 5, 2006
CIVIL PASWAN Vs. STATE OF JHARKHAND
August 11, 2006
COAL MINES OFFICERS' ASSOCIATION OF INDIA Vs. STATE
August 24, 2006
Commissioner Of Central Excise Vs. Krishna Industries
November 2, 2006
Commissioner Of Income Tax Vs. Metallurgical Engineering Consultants (India) Ltd.
April 20, 2006
Constable No. 319, Ramashish Sharma Vs. State of Jharkhand
May 19, 2006
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
December 6, 2006
Court on its own motion Vs. State of Jharkhand
October 9, 2006
COURT ON ITS OWN MOTION Vs. GABRIAL KUJUR
September 26, 2006
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
December 1, 2006
Court On Its Own Motion And Handu Bhagat Vs. State Of Jharkhand
September 15, 2006
Cyril Dung Dung Vs. State Of Jharkhand
July 14, 2006
D.K. SHRIVASTAVA Vs. THE STATE OF JHARKHAND
August 28, 2006
Dadu Munda Vs. State Of Bihar (Now Jharkhand)
April 21, 2006
DAMODAR PATHAK AND CHANDRU GHANSHI Vs. STATE OF JHARKHAND
March 20, 2006
Damodar Verma And Tara Devi Vs. State Of Bihar (Now Jharkhand)
April 17, 2006
Damu Devgam Vs. State Of Jharkhand
September 5, 2006
DAROGA YADAV Vs. UNION OF INDIA
March 23, 2006
Dashrath Prasad Mehta, Butan Mahto And Jagdeo Yadav Vs. State Of Bihar
April 19, 2006
DASO MIAN Vs. STATE OF JHARKHAND
January 24, 2006
Dasrath Mistri Vishwakarma Vs. Government Of India, Through Controller Of Designs
February 7, 2006
DASRATH PASI AND ORS. Vs. THE STATE OF BIHAR (NOW JHARKHAND)
April 12, 2006
Deba Prasad Chakraborty And Bimla Devi Vs. State Of Jharkhand
March 29, 2006
Debdas Ghatuary Vs. State of Jharkhand
July 12, 2006
Debeshwar Munda @ Dimali Vs. State of Jharkhand
June 19, 2006
DEBI LAL MAHATO Vs. BHARAT MANDAL
April 25, 2006
DEBILAL MAHTO Vs. STATE OF BIHAR
February 15, 2006
Deo Lakhan Paswan Vs. State Of Jharkhand
April 5, 2006
DEOKI NANDAN KEJRIWAL Vs. GAYA PRASAD GOND
February 27, 2006
Deomohon Singh, Prahlad Singh, Jatan Rautia And Basant Kumar Singh Vs. State Of Bihar (Now Jharkhand)
May 4, 2006
Deonandan Mandal Vs. State Of Jharkhand
November 30, 2006
Deputy Inspector General Central Industrial Security Force Cisf Unit, Hec Vs. Mukesh Sharma
May 18, 2006
DEVRAJ SAO Vs. STATE OF BIHAR
December 7, 2006
Dhadhum Hansda Vs. Gopal Tudu
August 22, 2006
Dhananjai Patar Vs. State Of Jharkhand
August 29, 2006
Dhananjay Kumar Vs. State Of Jharkhand
November 27, 2006
DHANBAD Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
December 20, 2006
Dharmadeo Prasad Vs. State of Jharkhand
September 14, 2006
Dharmendra Kumar @ Anil Kumar Vs. State Of Jharkhand
March 28, 2006
DHEBEY GHATWAR Vs. STATE OF BIHAR
February 15, 2006
Dhelo Mahto Vs. Mangar Mahto
July 28, 2006
DHIRENDRA TRIVEDI Vs. JHARKHAND STATE ELECTRICITY BOARD & ORS.
August 8, 2006
Dhodhey Pahan @ Dore Pahan Vs. State Of Bihar (Now Jharkhand) ...
April 18, 2006
Digambar Kunwar Vs. State of Jharkhand
March 28, 2006
DILESHWAR MATHO Vs. STATE OF BIHAR
April 25, 2006
DILIP BHAGAT, Vs. ARUN KUMAR MODI
June 12, 2006
Dilip Kumar Joshi Vs. State of Jharkhand
June 23, 2006
Dilip Kumar Roy Choudhary Vs. Jitendra Investment Co.Ltd.
August 21, 2006
DILIP MACHHUWA Vs. STATE OF JHARKHAND
November 13, 2006
Dilip Machhuwa Vs. State Of Bihar
September 13, 2006
Diljan Sheikh @ Sk.Diljan Vs. State of Bihar (now Jharkhand)
April 5, 2006
Dinesh Kumar Gupta Vs. State Of Jharkhand
July 26, 2006
DINESH KUMAR RAY Vs. STATE OF JHARKHAND
May 2, 2006
DINESH PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD
March 22, 2006
DINESH SINGH Vs. STATE OF BIHAR
May 1, 2006
Divisional Manager, United India Insurance Co.Ltd. Vs. Sabitri Devi
February 27, 2006
DIWAKAR GIRI Vs. STATE OF JHARKHAND
July 28, 2006
DIWAKAR MAHTO Vs. STATE OF JHARKHAND
August 21, 2006
DIWAKAR PRASAD SINGH Vs. STATE OF JHARKHAND
August 18, 2006
DIWESH NARAYAN RAIZADA Vs. STATE OF BIHAR
July 31, 2006
DOLLY @ JYOTI KUMARI AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
October 10, 2006
DR. (MRS.) JANKI SINHA Vs. VINOBA BHAVE UNIVERSITY AND ORS.
March 20, 2006
DR. RICHA Vs. STATE OF JHARKHAND AND ORS.
July 24, 2006
DR. SUBHASH KUMAR Vs. STATE OF JHARKHAND THROUGH THE SECRETARY DEPARTMENT OF ANIMAL HUSBANDRY AND FISHERIES, GOVERNMENT OF JHARKHAND
February 27, 2006
Dr.Govind Kumar Pandey Vs. Vinoba Bhawe University Hazaribagh, through its Vice Chancellor
August 1, 2006
Dukhan Ram Vs. Heavy Engineering Corporation Ltd.
July 10, 2006
DULA SANTHAL Vs. STATE OF BIHAR & ORS.
July 21, 2006
DULAL BHANDARI Vs. STATE OF JHARKHAND
January 30, 2006
DULAL CHAKRABORTY Vs. STATE OF JHARKHAND
June 20, 2006
DULAL CHAKRABORTY Vs. STATE OF JHARKHAND
June 26, 2006
Dulal Chand Mahto Vs. Bharat Coking Coal Ltd.
February 27, 2006
DURGA CHARAN SUREN Vs. UNION OF INDIA & ORS.
November 1, 2006
DURGA RAM VERMA Vs. THE STATE OF BIHAR AND ORS.
July 19, 2006
Durga Sao Vs. State Of Jharkhand
September 1, 2006
Dwarika Prasad Vs. Central Coalfields Limited through its Chairman cum Managing Director
October 17, 2006
Dwijendra Pratap Singh Vs. State of Jharkhand
August 24, 2006
Emanual Ekka Vs. Ranchi Khatriya Gramin Bank
May 19, 2006
EMPLOYEES IN RELATION TO MANAGMENT OF MOONIDIH PROJECT OF B C C LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 20, 2006
EMPLOYEES INRELATION INDUSTRIAL TO THE MANAGEMENT Vs. CENTRAL GOVT.INDUSTRIAL TRIBUNAL
April 12, 2006
Employers In Relation To Management Of Khas Kusunda Colliery Of B.C.C.L. Vs. Presiding Officer, Central Government Industrial Tribunal No.1
May 16, 2006
Employers In Relation To Management Of Kuju Area Of C.C.Ltd. Vs. Presiding Officer, Central Government Industrial Tribunal (No.1)
May 17, 2006
Employers In Relation To Management Of Kusunda Colliery Of B.C.C.L. Vs. Presiding Officer, Central Government Industrial Tribunal (No.2)
March 21, 2006
Employers In Relation To Management Of Mohuda Area No.Ii Of B.C.C.L.Now Western Jahari Area Through Its Chief General Manager Vs. Their Workman Being Represented By Vice-President National Coal Workers Congress
February 14, 2006
Employers In Relation To Management Of Salanpur Colliery Of Area No.iv Of Bharat Coking Coal Limited Vs. Presiding Officer, Central Government Industrial Tribunal No.1
March 27, 2006
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BASTACOLLA COLLIERY Vs. PRESIDING OFFICER
July 25, 2006
EMPLOYERS IN RELATION TO THE MANAGEMENT OF DHANSAR COLLIERY OF KUSUNDA AREA OF M/S. BCCL Vs. THE PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL NO. 2 AND ORS.
February 2, 2006
EMPLOYERS IN RELATION TO THE MANAGEMENT OF DHANSAR COLLIERY OF M/S. B.C.C.L., DHANBAD Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL & ANR.
July 21, 2006
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KARGALI COLLIERY Vs. WORKMEN REPRESENTED BY AREA SECRETARY
March 21, 2006
EMPLOYERS IN RELATION TO THE MANAGEMENT OF KUSUNDA AREA OF M.S. BHARAT COKING COAL LIMITED Vs. PRESIDING OFFICER
August 3, 2006
EMPLOYERS IN RELATION TO THE MANAGEMENT OF SUDAMDIH COLLIERY Vs. PRESIDING OFFICER
December 20, 2006
ESRARUL HAQUE Vs. STATE OF JHARKHAND
January 17, 2006
FAGU ORAON Vs. STATE OF BIHAR
May 2, 2006
FALGUNI ALIAS ANIRUDH PRADHAN Vs. STATE OF BIHAR NOW JHARKHAND
August 3, 2006
Falo Mandal and Anr., Panchanand Mandal @ Pancha Mandal and Anr. and Falo Mandal Vs. State of Jharkhand
September 20, 2006
Farid Mian Vs. Central Coal Fields Ltd.Through Its General Manager (P And T R).C.C.L.
November 20, 2006
Firoj Singh Kuntiya Vs. State of Jharkhand
October 31, 2006
FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
November 3, 2006
Fulchu @ Jeet Goswami Vs. State of Jharkhand
October 9, 2006
Fuleshwazr Das Vs. State of Jharkhand
July 17, 2006
Gaffar Ansari Vs. State of Jharkhand
July 24, 2006
GAMMON INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT
August 22, 2006
GANDUR ORAON Vs. STATE OF JHARKHAND
June 26, 2006
Ganesh Chandra Mandal, Ram Gopal Goenka and Kamal Kishore Swarankar Vs. State of Bihar (Now Jharkhand)
March 31, 2006
Ganesh Prasad Mishra Vs. Government Of Jharkhand
May 3, 2006
Ganesh Ram Vs. State Of Jharkhand
April 5, 2006
GANESH ROY Vs. STATE OF JHARKHAND
March 28, 2006
Ganesh Sao Vs. Commissioner, Palamau Division, Daltonganj
April 7, 2006
Ganga Mahto Vs. State Of Jharkhand
September 14, 2006
Gangadhar Yadav Vs. State of Bihar
April 21, 2006
Ganpati Fuels Vs. State of Jharkhand
May 10, 2006
GARBHU MANDAL AND ANOTHER Vs. STATE OF BIHAR (NOW JHARKHAND)
April 24, 2006
Gauri Shankar Ram Vs. Union of India (UOI)
April 4, 2006
Gayasuddin Ahmad Vs. State Of Bihar
July 12, 2006
GEETA KUMARI @ REETA KUMARI Vs. STATE OF JHARKHAND
April 25, 2006
General Manager, Barora Vs. Regional Labour Commissioner
December 11, 2006
Ghasiram Kaibarto Vs. State of Jharkhand
September 20, 2006
GILLORAM GAURISHANKAR Vs. EMPLOYEE STATE INSURANCE CORPORATION
April 25, 2006
GIRIBALA JHA Vs. STATE OF JHARKHAND
July 17, 2006
GIRIDIH KSHETRIYA GRAMIN BANK OFFICER'S ASSOCIATION Vs. GIRIDIH KSHETRIYA GRAMIN BANK
January 30, 2006
Gita Sinha Alias Gita Sahay Vs. Nand Rani Hari Krishna Samaj Kalyan Trust Through Its Alleged Chairman Jitendra Singh Srivastava
August 2, 2006
GOBIND KUMAR Vs. UNION OF INDIA
December 4, 2006
GOBIND TULSIYAN AND ORS. Vs. STATE OF JHARKHAND AND ANR.
June 21, 2006
GOBRA PRADHAN Vs. STATE OF BIHAR
May 15, 2006
GOPAL Vs. CENTRAL COALFIELDS LIMITED
March 21, 2006
Gopal Chamar alias Gopal Ram Vs. State of Bihar (now Jharkhand)
May 3, 2006
Gopal Chandra Oraon Vs. State Of Jharkhand
March 6, 2006
GOPAL MAHARANA Vs. STATE OF BIHAR
March 9, 2006
GOPAL MAHATO Vs. STATE OF JHARKHAND
June 30, 2006
GOPAL PRASAD Vs. LAKSHMI PRASAD
February 16, 2006
Gora Chand Nayak Vs. State of Jharkhand
April 20, 2006
Gora Tudu @ Gungra Tudu Vs. State Of Bihar (Now Jharkhand)
March 27, 2006
Gorakh Prasad Vs. State Of Bihar (Now Jharkhand)
September 12, 2006
GOURI SHANKAR SAHU Vs. STATE OF JHARKHAND
April 12, 2006
GOVERNMENT VACCINE INSTITUTE AND THE SUPERINTENDENT Vs. PRESIDING OFFICER
April 4, 2006
Guddu Sanicharwa Maharaj @ Guddu Sharma Vs. State of Jharkhand
November 27, 2006
GUDDU SHUKLA ALIAS SANT GYAN SHUKLA Vs. STATE OF JHARKHAND
January 2, 2006
GULABI DEVI & ANR. ETC. Vs. STATE OF BIHAR
July 24, 2006
GULLU MIRCHANDANI Vs. STATE OF JHARKHAND
January 19, 2006
GULLU MIRCHANDANI Vs. STATE OF JHARKHAND
June 19, 2006
Gunadhar Yadav Vs. State of Bihar
September 26, 2006
GUNENDRA NATH MISTRI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR BCCL AND ORS.
February 2, 2006
GUNJA ORAON Vs. THE STATE OF JHARKHAND
March 27, 2006
Gurdayal Singh Bhatia @ Gurudayal Singh Vs. State of Jharkhand
October 13, 2006
Gyanendra Kumar Singh Vs. State of Jharkhand
November 30, 2006
Habar Manjhi Alias Hopna Manjhi Vs. State Of Bihar (Now Jharkhand)
April 24, 2006
HAFIZ MIAN Vs. STATE OF JHARKHAND
November 8, 2006
Hamid Mian Vs. State of Jharkhand
August 18, 2006
Hanif Ansari Vs. State Of Jharkhand
August 22, 2006
Harakhlal Bhadani @ Harakhlal Vs. State Of Jharkhand
July 25, 2006
Hardeo Ram Vs. State of Bihar (Now Jharkhand)
April 27, 2006
HARE KRISHNA DAS Vs. STATE OF BIHAR
May 1, 2006
Harendra Rai @ Herendra Prasad Rai Vs. State Of Jharkhand
April 24, 2006
Hari Bhuiyan Vs. State of Bihar (now Jharkhand)
May 15, 2006
HARI SHANKAR SINGH Vs. STATE OF BIHAR NOW JHARKHAND
May 5, 2006
HARIHAR PRASAD Vs. STATE OF JHARKHAND
January 5, 2006
Harihar Prasad Pandey Vs. State Of Jharkhand
July 31, 2006
Harishchandra Prasad Mani, Monika Mani, Abhishek Mani And Sharda Sinha Vs. State Of Jharkhand And Suresh Chandra Sinha
May 5, 2006
HARSH VARDHAN MATHUR Vs. XAVIOR LABOUR RELATIONS INSTITUTE
January 17, 2006
Havaldar Deonarayan Tamoli Vs. State Of Jharkhand
July 27, 2006
HEAVY ENGINEERING CORPORATION LTD., THROUGH ITS CONSTITUTED ATTORNEY Vs. L.D.N. VERMA, EX ASSISTANT MANAGER (MAR) HMBP HEAVY ENGINEERING CORPORATION LTD. AND ORS.
April 21, 2006
Himangshu Sekhar Das Vs. Bharat Coking Coal Ltd.
August 9, 2006
HINA SINGH Vs. SATYA KUMAR SINGH
December 21, 2006
Hirdeo Prasad Vs. Union of India (UOI)
March 8, 2006
HIRDYA NAND SINGH Vs. BIHAR STATE ROAD TRANSPORT
January 21, 2006
Hopna Kisku Vs. State Of Bihar (Now Jharkhand)
March 29, 2006
HOPNA MANJHI ALIAS BIJAY DA Vs. STATE OF BIHAR NOW JHARKHAND
June 26, 2006
Hotel Ranchi Ashok Vs. B.S.E.B.
July 26, 2006
HSCL VR EMPLOYEES' ASSOCIATION Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
January 18, 2006
IMTIYAZ MIAN ALIAS IMTIYAZ ANSARI Vs. STATE OF JHARKHAND
August 14, 2006
INCORE METALS AND CEMENT PVT LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
January 25, 2006
Inderadeo Prasad Yadav Vs. State of Jharkhand
January 3, 2006
Indian Oxygen Limited Vs. State Of Bihar (Through Deputy Commissioner), Commissioner, South Chhotanagpur Division (Being Prescribed Appellate Authority, Under Section 33 Of Urban Land (Ceiling And Regulation) Act, 1976) And Deputy Commissioner-Cum-Competent Authority
June 16, 2006
Indo Singh Vs. State Of Bihar
November 29, 2006
Indradeo Paswan Vs. State of Jharkhand
January 31, 2006
INDRADEO PASWAN Vs. STATE OF JHARKHAND & ORS.
September 7, 2006
Indu Kuer @ Indu Kunwar Vs. State Of Jharkhand
February 15, 2006
Ishaque Mian And Jainul Mian Vs. State Of Bihar (Now Jharkhand)
April 18, 2006
Ishwar Jha Vs. Jharkhand State Electricity Board through its Secretary
October 11, 2006
ISHWARI DUTT JHA @ I.D. JHA Vs. HINDUSTAN STEELWORKS CONSTRUCTION LTD
July 24, 2006
Islam Mian Vs. Satmat Mian
December 4, 2006
J SENTHIL KUMAR Vs. STATE OF JHARKHAND
June 16, 2006
Jagan Marandi Vs. State of Bihar (now Jharkhand)
May 11, 2006
Jaganath Prasad Vs. Santosh Kumar Sahu
September 26, 2006
Jagarnath Giri Vs. Ramautar Giri
May 4, 2006
JAGARNATH NAYAK Vs. UNION OF INDIA & ORS.
November 21, 2006
JAGARNATH PAL Vs. STATE OF BIHAR
March 22, 2006
Jagdish Mahto Vs. State Of Bihar
July 7, 2006
JAGDISH PRASAD Vs. DEOKI DEVI
February 15, 2006
JAGDISH PRASAD SINHA Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ORS.
June 21, 2006
JAGESHWAR JHA AND ORS. Vs. STATE OF JHARKHAND
January 20, 2006
Jageshwar Modi Vs. State Of Bihar (Now Jharkhand)
April 13, 2006
Jagnarayan Nayak Vs. State Of Bihar (Now Jharkhand)
April 24, 2006
JAI KRISHNA MANDAL Vs. STATE OF JHARKHAND
December 1, 2006
JAI PRAKASH DAS & ORS Vs. STATE OF BIHAR
April 20, 2006
JAI PRAKASH NARAYAN SINGH AND ANR. Vs. CENTRAL COALFIELDS LIMITED AND ORS.
July 25, 2006
Jai Ram Sao Vs. Uttim Mahto
May 9, 2006
JAICHAND YADAV Vs. STATE OF JHARKHAND
May 11, 2006
JAIN MOVIE PALACE Vs. STATE OF BIHAR
August 1, 2006
Jainandan Prasad, Prakash Kumar And Vikash Kumar Vs. State Of Bihar (Now Jharkhand)
May 16, 2006
JAINATH SAHI Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ORS.
August 11, 2006
JAIRAM SINGH, Vs. THE STATE OF JHARKHAND
May 19, 2006
JALIL @ JALIL AHMAD @ MD. JALIL AHMAD Vs. SYED MANIRUDDIN
April 12, 2006
James Toppo @ Sagar Toppo @ Rohit Toppo Vs. State Of Jharkhand
June 26, 2006
JAMILA KHATOON Vs. NEW INDIA ASSURANCE CO LTD
November 13, 2006
JAMUNA DEVI Vs. SHAKUNTALA DEVI
July 5, 2006
Janardan Prasad Verma Vs. Union Public Service Commission
August 1, 2006
JASAI @ BHAGRAJ MANDI & ANR. Vs. STATE OF JHARKHAND
April 4, 2006
JASWANT PATHAK & ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
November 13, 2006
Jatal Rabidas Vs. State Of Bihar (Now Jharkhand)
April 7, 2006
JATLU MAHATO Vs. STATE OF BIHAR
January 25, 2006
Jaura @ Jawara Munda Vs. State of Bihar (now Jharkhand)
April 25, 2006
JAWAHARLAL SHARMA Vs. STATE OF JHARKHAND
June 23, 2006
JEETLAL MAHATO Vs. STATE OF JHARKHAND
July 5, 2006
Jharia Water Board And Mines Board Of Health Karamchari Sangh Vs. Mineral Area Development Authority
July 7, 2006
Jharkhand Bet-Net Association Vs. State Of Jharkhand
June 22, 2006
Jharkhand Chemists and Druggists Association Vs. Jharkhand State Registration Tribunal Pharmacy
November 13, 2006
Jharkhand Cristian Minority Educational Institutions Association Vs. State Of Jharkhand
March 22, 2006
Jharkhand Rajya Bhu-Map And Bandobast Arajpatrit Karmchari Sangh (Jharkhand State Survey And Settlement Non-Gazetted Employees Association), Through Its Secretary, Mithilesh Kumar Choudhary Vs. State Of Jharkhand
August 8, 2006
JHARKHAND STATE CRICKET ASSOCIATION Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
September 7, 2006
Jharkhand State Electricity Board Through Its Chairman Vs. Dhibu Mahto
June 14, 2006
JHARKHAND STATE FOREST DEVELOPMENT CORPORATION LTD Vs. CHANDRESHWAR PRASAD
January 7, 2006
JITENDRA NATH TIWARY Vs. STATE OF JHARKHAND
April 27, 2006
Jitram Oraon Vs. State of Jharkhand
May 8, 2006
Jiyan Manjhi Vs. State Of Jharkhand
September 1, 2006
JOGO PAHAN Vs. STATE OF BIHAR NOW JHARKHAND
May 10, 2006
Johalmann And Company Vs. Employees State Insurance Corporation
June 6, 2006
JONAS DAHANGA Vs. STATE OF JHARKHAND
April 18, 2006
Joseph Ekka Vs. State of Bihar (now Jharkhand)
April 24, 2006
Judhistir Mahato Vs. State Of Bihar (Now Jharkhand)
July 18, 2006
K.P.Kamal Vs. State of Jharkhand
June 29, 2006
K.S. SALUJA Vs. RAM KISHORE AGARWALLA
March 23, 2006
KADIR ANSARI Vs. STATE OF JHARKHAND
February 15, 2006
Kailash Kumar Sinha Vs. State of Jharkhand
November 1, 2006
KAILASH PATI PATHAK Vs. STATE OF JHARKHAND
April 27, 2006
Kailash Prasad Agarwalla Vs. State Of Jharkhand
August 22, 2006
KAILASH VIHARI Vs. BIRLA INSTITUTE OF TECHNOLOGY
August 22, 2006
KALESHWAR RANA AND OTHERS Vs. THE STATE OF BIHAR
February 14, 2006
Kalicharan Yadav Vs. Bihar State Electricity Board
July 10, 2006
Kalinder Naik Vs. State of Bihar
November 28, 2006
Kalyani Prasad Mishra And Sharat Chandra Singh Deo Vs. State Of Bihar (Now Jharkhand)
January 31, 2006
Kamal Kishore Mandal Vs. Gangadhar Mandal
June 14, 2006
Kamal Kishore Prasad Vs. Bihar State Electricity Board
July 6, 2006
Kamal Shankar Srivastava Vs. State Of Jharkhand
August 1, 2006
Kameshwar Yadav and Gango Bhokta Vs. State of Jharkhand
November 20, 2006
Kamta Pandey Vs. B.C.C.L.
August 18, 2006
Kanahaiya Mahto Vs. State Of Bihar (Now Jharkhand)
March 21, 2006
KANAHAIYAH MAHTO Vs. STATE OF BIHAR NEW JHARKHAND
March 21, 2006
Kanai Mahato Vs. Dhurandhar Mahato
May 17, 2006
Kanak Kumar Kar @ Kanak Kar Vs. State Of Jharkhand
September 11, 2006
Kanak Kumari Vs. National Institute of Technology
February 22, 2006
KANCHAN AGRAWALA Vs. STATE OF JHARKHAND
May 15, 2006
KANHAIYA LAL Vs. STATE OF JHARKHAND & ORS.
July 24, 2006
KANHAIYA PRASAD SINGH Vs. BIJAY KRISHNA SHARMA
March 31, 2006
KANTA RAM Vs. SUKHDEO NARAYAN
February 8, 2006
KARI DEVI Vs. BHARAT COKING COAL LTD
May 10, 2006
Karolina Ekka Vs. State Of Bihar
June 19, 2006
KARU MIAN AND DARBARI MIAN Vs. STATE OF BIHAR
March 29, 2006
KASHINATH BOHRA Vs. THE STATE OF JHARKHAND & ANR.
March 28, 2006
KASIDA DEVI (SMT.) & ORS. Vs. RAJ KUMAR PRASAD & ORS.
August 17, 2006
Kaushal Kishore Singh @ K.K.Singh Vs. State Of Jharkhand
August 14, 2006
KAUSHAL KUMAR Vs. THE UNION OF INDIA (UOI) AND ORS.
March 7, 2006
Kaushalya Bhuiani Vs. Bharat Coking Coal Ltd.
July 24, 2006
KAVITA KUMARI KANDHW Vs. STATE OF JHARKHAND
May 1, 2006
Kedar Nath Prasad Vs. State Of Jharkhand Through Principal Secretary
February 14, 2006
KEDAR RAM MODI Vs. STATE OF JHARKHAND
January 30, 2006
KHAGO MANDAL Vs. STATE OF BIHAR
March 23, 2006
KHARA ALIAS KHADO MARANDI Vs. STATE OF BIHAR
April 19, 2006
KHARA MARANDI Vs. THE STATE OF BIHAR (NOW JHARKHAND)
March 28, 2006
KHEM LAL GANJHU Vs. STATE OF BIHAR
March 20, 2006
KHEMAN MAHATO Vs. BHARAT COKING COAL LIMITED
December 15, 2006
Khiru Rai Vs. State of Bihar (now Jharkhand)
May 2, 2006
Kinua Oraon Vs. State of Bihar
May 17, 2006
Kishor Kumar Mantri @ Kishor Kumar Vs. State Of Jharkhand
November 7, 2006
Kistu Prasad Deo Vs. State Of Jharkhand
May 16, 2006
Koyala Ispat Mazdoor Panchayat Vs. State Of Jharkhand
June 28, 2006
KRIPA NAND JHA Vs. BHARAT COKING COAL LIMITED
May 17, 2006
KRIPA SHANKAR DWARY Vs. NANDLAL CHARAN DWARY
September 18, 2006
Krishandeo Sah Vs. State Of Jharkhand
July 11, 2006
KRISHNA BHUIYA Vs. STATE OF JHARKHAND
September 18, 2006
Krishna Bihari Dubey Vs. Bharat Coking Coal Ltd., Project Officer, Moonidih Washery Project And Personnel Officer, Moonidih Coal Washary
November 17, 2006
Krishna Bihari Singh Vs. State Of Jharkhand (Through Cbi)
September 1, 2006
Krishna Chandra Ghosh Vs. State Of Jharkhand
May 10, 2006
Krishna Kant Das Vs. Bihar State Electricity Board
July 13, 2006
Krishna Kishore Gupta Vs. Nand Kishore Gupta
November 17, 2006
KRISHNA MAHTO AND ANR. Vs. STATE OF JHARKHAND
November 23, 2006
KRISHNA MOHAN PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION
January 18, 2006
Krishna Mohan Prasad Vs. Union of India
April 13, 2006
KRISHNA SAHU Vs. STATE OF BIHAR
May 10, 2006
Krishna Samad Vs. State of Jharkhand
April 18, 2006
Krishnadhan Mishra Vs. State of Jharkhand
March 7, 2006
KRISHNAJI AND ORS., Vs. STATE OF JHARKHAND AND ORS.
November 10, 2006
KSHITISH CHANDRA MANDAL Vs. STATE OF JHARKHAND THROUGH SECRETARY
August 29, 2006
Kujri Sundi And Jena Sundi Vs. State Of Bihar (Now Jharkhand)
April 17, 2006
Kumar Jayanta Vs. State Of Jharkhand
April 19, 2006
Lachhu Munda And Lodro Munda Vs. State Of Bihar (Now Jharkhand)
May 9, 2006
LAFARGE INDIA EMPLOYEES UNION Vs. STATE OF JHARKHAND
July 18, 2006
LAI BAHADUR SINGH ASHANT Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY CUM DIRECTOR, PRATHAMIK SIKCHHA
December 4, 2006
LAKESHWARI BUILDERS PVT. LTD Vs. STATE OF JHARKHAND
June 21, 2006
Lakhan Lal Pandey Vs. State Of Bihar
July 18, 2006
LAKHAN SAH Vs. STATE OF BIHAR
February 7, 2006
LAKHAN TIRIA Vs. STATE OF JHARKHAND
May 11, 2006
Lakhi Devi Vs. State of Jharkhand
July 13, 2006
Lakhu Manjhi Vs. State Of Bihar
October 16, 2006
LAKSHMI NARAYAN RAMSWAROOP AND COMPANY Vs. STATE OF JHARKHAND
February 27, 2006
Laktiiram Paharia Vs. State of Bihar
April 13, 2006
LAL BRAJESHWAR NATH SHAHDEO Vs. STATE OF BIHAR
August 14, 2006
Lal Deo Oraon Vs. Steel Authority Of India Limited
August 10, 2006
LAL MARANDI Vs. STATE OF BIHAR
March 29, 2006
Lal Phanindra Nath Sahdeo Vs. State Of Bihar
September 12, 2006
LALITA DEVI Vs. SHEO SHANKAR PRASAD ALIAS JUGESHWAR SAHU
May 18, 2006
LALLU MUNDA Vs. STATE OF JHARKHAND
December 6, 2006
LARSEN AND TOUBRO LIMITED Vs. STATE OF JHARKHAND
November 17, 2006
LASKAR SOREN Vs. STATE OF BIHAR
February 20, 2006
Latan Uraon Vs. State of Bihar (now Jharkhand)
April 20, 2006
LAXMAN BAITHA AND BADESH RAJAK Vs. STATE OF JHARKHAND
May 12, 2006
Laxman Ram, Anu Mohammad, Madhusudan Prasad Verma And Harendra Kumar Sinha Vs. State Of Jharkhand And State Of Bihar
July 11, 2006
LAXMAN SAHU Vs. STATE OF JHARKHAND
July 21, 2006
Laxmi Narain Ramaswarup Shivhare And Co. Vs. State Of Jharkhand
March 24, 2006
LEDHA MAJHI AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND)
April 18, 2006
Lemos Cement Limited Vs. State of Bihar (now Jharkhand)
November 3, 2006
LEMOS COMENT LTD Vs. STATE OF BIHAR
November 30, 2006
LIQUOR KING AND MOUNT SHIVALIK BREWARIES LTD Vs. STATE OF JHARKHAND
August 3, 2006
Liyakat Ansari Vs. C.M.D. Central Coalfields
November 7, 2006
Lohru Manjhi, Aklu Manjhi And Bihanu Manjhi Vs. State Of Jharkhand
March 27, 2006
LOKMAN MIAN Vs. STATE OF BIHAR NOW JHARKHAND
April 13, 2006
Lolen Kujur Vs. State of Jharkhand
July 14, 2006
Lorry Broker Union Association Vs. State Of Bihar (Now Jharkhand)
August 7, 2006
M N CHOUDHARY Vs. STATE OF BIHAR
April 21, 2006
M.L.NARULA Vs. STATE OF JHARKHAND
May 15, 2006
M/S BALAJI INDUSTRIAL PRODUCTS LTD., RANCHI & ORS. Vs. JHARKHAND STATE ELECTRICITY BOARD, RANCHI & ORS.
December 5, 2006
M/S. ASHIANA HOUSING AND FINANCE (INDIA) LTD. Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF INDIA & ORS.
October 18, 2006
Madan Gopal Prasad Vs. State of Bihar
September 20, 2006
Madan Mahto Vs. State of Jharkhand
October 13, 2006
MADAN MOHAN ROY Vs. STATE OF JHARKHAND
December 8, 2006
MADAN ORAON Vs. CENTRAL COALFIELDS LTD. AND ORS.
September 7, 2006
Madan Prakash Vs. State Of Jharkhand
September 20, 2006
MADHESHWAR DHARI SINGH AND KRISHNADEO DAS Vs. UNION OF INDIA
March 23, 2006
Madhu Das Vs. State of Bihar (now Jharkhand)
October 31, 2006
MADHU SUDAN JHA Vs. STATE OF JHARKHAND
May 19, 2006
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
August 25, 2006
Madhu Sudan Mittal Vs. Jharkhand State Electricity Board
May 18, 2006
MADHURI DEVI Vs. STATE OF JHARKHAND
May 10, 2006
MADHUSUDAN ALIAS MASUDAN GOPE Vs. STATE OF BIHAR
May 10, 2006
Mahabir Mahto And Biglahi Devi Vs. State Of Jharkhand
September 5, 2006
MAHABIR PRASAD SAHU Vs. STATE OF BIHAR & ORS.
July 6, 2006
MAHABIR SAHU Vs. STATE OF BIHAR NOW JHARKHAND
May 11, 2006
Mahadeo Prasad Burnwal Vs. Atpendra Roy Choudhary
August 2, 2006
MAHAMAYA CHEMICALS HINOO Vs. STATE OF JHARKHAND
December 6, 2006
MAHENDRA Vs. STAET OF JHARKHAND
February 27, 2006
Mahendra Gayali Vs. Bharat Coking Coal Ltd.
August 28, 2006
MAHENDRA SAW ALIAS AHENDRA KUMAR SAHU Vs. STATE OF JHARKHAND
January 18, 2006
MAHENDRA TANTI Vs. JAGARNATH TANTI
May 11, 2006
MAHENDRA TANTI Vs. JAGARNATH TANTI
May 10, 2006
Mahesh Kumar Sanwaria Vs. State of Jharkhand
August 8, 2006
Mahesh Mistry Vs. Ranchi University Through Registrar
July 12, 2006
MAHESH SINGH Vs. STATE OF BIHAR
May 2, 2006
MAHINDER SINGH D.O.L.I.C. Vs. COMMISSIONER OF INCOME TAX
October 11, 2006
Mahru Mahto Vs. State of Bihar (now Jharkhand)
April 24, 2006
MAHRUMAHTO Vs. STATE OF BIHAR
April 24, 2006
MAHTAB AHMAD SIDDIQUE Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
August 22, 2006
Maithan Ceramic Limited, Dhanbad Vs. Jharkhand State Electricity Board, Ranchi
February 8, 2006
Malti Devi Vs. Chotanagpur, Regional Hardloom Weavers Co-operative Union Ltd., Ranchi
January 23, 2006
MALTI MANDALAIN @ RASIA @ URMIAL DEVI AND NAWAL KISHORE MANDAL @ GURUWAR MANDAL Vs. STATE OF BIHAR (NOW JHARKHAND)
February 13, 2006
MANAGEMENT OF BOKARO STEEL PLANT Vs. CONCERNED WORKMAN AND THE STATE OF JHARKHAND
November 23, 2006
MANAGEMENT OF BOKARO STEEL PLANT Vs. PRESIDING OFFICER LABOUR COURT
September 12, 2006
Management of Electrical Executive Engineer, Rural Electrification-cum-Supply Division, Tenughat Bihar State Electricity Board Vs. Presiding Officer, Labour Court and Dileep Kumar
March 19, 2006
Management Of Gammon India Limited Vs. Presiding Officer, Labour Court
August 22, 2006
MANAGEMENT VIKAS VIDYALAYA Vs. PRESIDING OFFICER LABOUR COURT
July 31, 2006
MANAGING COMMITTEE OF DINABANDHU MIDDLE SCHOOL Vs. MISS MANJU MODAK
February 28, 2006
MANAGING DIRECTOR I C I C I BANK LTD Vs. STATE OF JHARKHAND
April 18, 2006
MANGALAM MINERALS AND CHEMICALS PVT. LTD Vs. ANJANEYA ISPAT LTD
November 17, 2006
Manik Roy Vs. Sanjay Verma
April 19, 2006
Manish Kumar Gupta Vs. State of Jharkhand
April 10, 2006
MANJAI YADAV Vs. STATE OF BIHAR
March 28, 2006
Manju Rani Patra Vs. Ranchi University
May 8, 2006
Manohar Tiwary Vs. State Of Jharkhand
July 13, 2006
Manoj Bhagat Vs. State of Bihar (now Jharkhand)
April 25, 2006
Manoj Kumar Vs. Union Of India
August 29, 2006
Manoj Kumar Vs. State Of Jharkhand
May 4, 2006
MANOJ KUMAR BHAGAT Vs. STATE OF JHARKHAND
January 18, 2006
Manoj Kumar Jha Vs. State of Bihar (Now Jharkhand)
May 3, 2006
MANORANJAN KUILA Vs. STATE OF BIHAR
July 31, 2006
MANSOOR ALAM Vs. STATE OF BIHAR
May 10, 2006
MANU SOREN Vs. STATE OF BIHAR
March 22, 2006
MASOOD AHMAD Vs. HEAVY ENGINEERING CORPORATION LTD., THE CHAIRMAN-CUM-MANAGING DIRECTOR AND ORS.
August 30, 2006
MASUD SHEIKH ALIAS MAKSUD SHEIKH Vs. STATE OF BIHAR
May 10, 2006
MATA HESSA Vs. STATE OF JHARKHAND
August 21, 2006
MATAL KISKU Vs. STATE OF JHARKHAND
February 13, 2006
Maya Devi Vs. State of Jharkhand
February 6, 2006
Maya Paul Vs. State of Jharkhand
July 26, 2006
MD KALIM Vs. STATE OF BIHAR
March 6, 2006
MD KHALIF Vs. H H RAHMAN
March 28, 2006
MD NAZIM Vs. STATE OF BIHAR
April 19, 2006
MD SAYEED Vs. STATE OF JHARKHAND
April 12, 2006
MD SAYEED ALAM Vs. STATE OF BIHAR NOW JHARKHAND
June 14, 2006
MD WAHAB MIAN Vs. STATE OF BIHAR
April 19, 2006
MD. AJMAL ANSARI & ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
November 13, 2006
Md. Faiz Farooqui Vs. State of Jharkhand
July 18, 2006
Md. Kalimuddin Vs. Birsa Agricultural University
October 31, 2006
MD. LIYAKAT Vs. STATE OF JHARKHAND
September 7, 2006
MD. MAQBUL MIAN AND ORS. Vs. SIBU RAM MUNDA AND ORS.
June 14, 2006
Md. Modaswar Hussain Vs. Amjad Sheikh
August 10, 2006
MD. MUSTAQUE ALAM ANSARI AND ANR. Vs. STATE OF JHARKHAND AND ORS.
April 19, 2006
Md. Rashid Khan Vs. State of Jharkhand
October 31, 2006
Md.Anwar Ali Vs. Tata Iron & Steel Company Ltd.
August 3, 2006
Md.Hanif Vs. State Of Jharkhand And Sahina Parvin
August 2, 2006
Md.Ibrahim Ansari Vs. State Of Bihar (Now Jharkhand)
May 2, 2006
Md.Israil Vs. State Of Jharkhand
September 13, 2006
MD.KHALIL Vs. STATE OF BIHAR
December 1, 2006
Md.Mahruddin Vs. Jharkhand State Electricity Board
July 12, 2006
Md.Mahtab Alam Vs. State Of Bihar
March 30, 2006
Md.Murtaza Vs. Md.Israil
May 3, 2006
Md.Nizamuddin Quareshi Vs. Khatibur Rub
November 3, 2006
Md.Qaiseruzzaman Vs. Mashhood Alam
November 22, 2006
MD.QASIM ANSARI Vs. STATE OF JHARKHAND
January 16, 2006
Md.Rustam Ali Vs. Sheikh Idris
June 26, 2006
Md.Sahid Ansari Vs. Union Of India
July 24, 2006
Md.Sahjahan @ Shahjahan And Nand Lal Pandey Vs. State Of Jharkhand
March 20, 2006
MD.SAMIULLAH Vs. STATE OF JHARKHAND
January 16, 2006
Md.Shakil Vs. State of Jharkhand
December 4, 2006
Md.Usman Vs. State Of Jharkhand
May 18, 2006
Meena Devi Vs. Jharkhand State Electricity Board
May 4, 2006
Meena Kumari Rai Vs. State of Jharkhand
September 25, 2006
Meena Yadav Vs. State of Jharkhand
April 19, 2006
MEETAN MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
March 23, 2006
Meraj Ansari And Shakil Ansari Vs. State Of Jharkhand
August 22, 2006
METRO INDUSTRIES Vs. ADITYAPUR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
March 1, 2006
Mihijam Vanaspati Ltd. Vs. State Of Jharkhand, Commissioner Of Commercial Taxes And Assistant Commissioner Of Commercial Taxes
November 17, 2006
MINARAL AREA DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER
March 23, 2006
Mithan Mahto Vs. State Of Bihar (Now Jharkhand)
March 29, 2006
Mobin Mian @ Mobin Ansari Vs. State of Jharkhand
September 13, 2006
Mochi Ram Singh Bhumij Vs. State Of Bihar (Now Jharkhand)
July 14, 2006
MODI URAON Vs. STATE OF JHARKHAND
May 2, 2006
Mohal Lal Seth Vs. State of Jharkhand
August 1, 2006
Mohammad Mobin Mian Vs. State Of Jharkhand
June 23, 2006
Mohan Kapri Vs. State Of Bihar (Now Jharkhand)
May 3, 2006
Mohan Lal Bhagat Vs. State Of Jharkhand
March 21, 2006
MOHAN MEAKIN LIMITED Vs. STATE OF JHARKHAND
November 13, 2006
MOHAN SAHU Vs. STATE OF BIHAR & ORS.
March 29, 2006
Mohan Singh Vs. Union of India
July 26, 2006
MOHD KHALIL AIAS KALIL Vs. STATE OF BIHAR NOW JHARKHAND
November 10, 2006
MOHD.ZAHIR ANSARI Vs. STATE OF JHARKHAND
December 1, 2006
Mokro Gagrai Vs. State of Jharkhand
August 21, 2006
MORHA SINGH @ MANGAL SINGH AND OTHERS Vs. STATE OF BIHAR (NOW JHARKHAND)
April 27, 2006
MOSO SOY Vs. STATE OF BIHAR
March 20, 2006
Most.Taruna Devi Vs. State of Jharkhand
November 30, 2006
Mostt.Archana Devi @ Channa Devi Vs. State of Jharkhand
July 6, 2006
Moti Devi Vs. State Of Jharkhand
July 19, 2006
MOTI HAZRA Vs. STATE OF BIHAR
January 5, 2006
MOTI LAL MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
May 17, 2006
MOTI SAO Vs. LAL BABU PRASAD BHAGAT AND ORS.
July 20, 2006
MRITYUNJAY KISHORE MITTU Vs. STATE OF JHARKHAND AND ORS.
February 1, 2006
MRS. GITASHREE KHAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
March 21, 2006
MUBARAK HUSSAIN Vs. STATE OF JHARKHAND
May 1, 2006
MUKESH KUMAR VERMA Vs. STATE OF JHARKHAND, THE DIRECTOR GENERAL OF POLICE, GOVERNMENT
May 15, 2006
MUKHARJEE T Vs. STATE OF JHARKHAND
April 3, 2006
Mukteshwar Mahto Vs. Ram Autar Sharma
February 7, 2006
MUKTESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH CBI
December 22, 2006
MUKTESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH C.B.I.
December 1, 2006
MUKTY TIRKEY Vs. STATE OF JHARKHAND
December 22, 2006
MUKUL KUMAR Vs. NATIONAL PROJECT CONSTRUCTIONS CORPORATION LTD
May 12, 2006
Mukul Kumar Vs. State Of Jharkhand
March 23, 2006
Munazerul Hassan @ Munna Vs. State of Jharkhand
July 21, 2006
Muneshwar Singh Vs. Central Coalfields Limited
January 3, 2006
MUNNA MIAN Vs. STATE OF BIHAR
May 2, 2006
MUNNA PANDEY Vs. STATE OF BIHAR
February 20, 2006
MUNNA SINGH @ SHARANGDHA SINGH Vs. STATE OF JHARKHAND
May 18, 2006
MUNNA SINGH @ SHARANGDHA SINGH AND BACHHA SINGH Vs. STATE OF JHARKHAND
May 3, 2006
MURLI MODAK AND HARI SAO Vs. STATE OF JHARKHAND
August 28, 2006
N.K.Birla Vs. State Of Jharkhand
March 29, 2006
N.R. CONSTRUCTION PRIVATE LIMITED Vs. RAM BADAN SINGH AND ORS.
July 19, 2006
N.R.Construction Pvt.Ltd. Vs. State Of Jharkhand
June 21, 2006
NABIN KUMAR SINGH Vs. STATE OF BIHAR
September 7, 2006
NABIUL HASSAN Vs. STATE OF BIHAR
April 21, 2006
Nagarjuna Construction Company Vs. State Of Jharkhand
August 5, 2006
Nagendra Dhar Dubey Vs. State Of Bihar (Now Jharkhand)
July 10, 2006
NAGENDRA KUMAR MAHTO Vs. UNION OF INDIA & ORS.
July 27, 2006
NAGENDRA RAJWAR AND ORS. Vs. STATE OF BIHAR AND ANR.
June 23, 2006
NAGENDRA SAH Vs. THE BIHAR STATE CO-OPERATIVE LAND DEVELOPMENT BANK SIMIT LIMITED THROUGH ITS ADMINISTRATOR,
June 30, 2006
NAGESHWAR RAM DANGI Vs. STATE OF JHARKHAND
December 8, 2006
Nageshwar Singh And Jeetan Singh Vs. State Of Bihar (Now Jharkhand)
August 8, 2006
NAKUL RANA Vs. STATE OF JHARKHAND
April 21, 2006
NAND GOPAL CHOUBEY Vs. STATE OF JHARKHAND
March 9, 2006
NAND KISHOR SAHU Vs. STATE OF BIHAR
May 3, 2006
Nand Kishore Mahto Vs. State of Jharkhand
July 4, 2006
NAND KISHORE PANDEY Vs. JHARKHAND STATE ELECTRICITY BOARD
August 10, 2006
Nand Kumar Ram Vs. State Of Jharkhand
February 1, 2006
Nand Kumar Verma Vs. State Of Jharkhand
July 11, 2006
Nand Lal Munda Vs. State Of Bihar (Now Jharkhand)
April 13, 2006
NAND LAL TANTI Vs. STATE OF JHARKHAND
January 3, 2006
Nanda Ghosh Vs. Ranchi University
August 1, 2006
NANDI DEVI Vs. STATE OF BIHAR
April 25, 2006
Nandipati Das Vs. Bihar State Electricity Board
May 8, 2006
Nandkeshwar Ram Vs. State Of Jharkhand
February 1, 2006
Nandlal Mahli Vs. State of Jharkhand
September 7, 2006
Nandlal Sharma Vs. State Of Jharkhand
October 16, 2006
NANDU ROUTH Vs. STATE OF JHARKHAND
December 18, 2006
NANKU MAHTO Vs. STATE OF JHARKHAND
January 9, 2006
Narad Pathak Vs. State Of Jharkhand
October 12, 2006
NARAD SHUKLA Vs. STATE OF JHARKHAND
January 17, 2006
Narayan Chandra Paul Vs. Presiding Officer, Industrial Tribunal
July 11, 2006
NARAYAN GOPE Vs. DULARI DEVI
June 19, 2006
Narayan Lal Mahata And Manorma Prasad Vs. State Of Jharkhand
September 26, 2006
NARAYAN MAHTO @ NARAYAN CHANDRA MAHTO Vs. STATE OF JHARKHAN
August 1, 2006
Narayan Mandal Vs. State of Jharkhand
November 2, 2006
NARAYAN RAM AND RAJIV KUMAR SURI Vs. STATE OF JHARKHAND
April 5, 2006
Narayan Yadav And Baleshwar Yadav Vs. State Of Bihar (Now Jharkhand)
May 9, 2006
NAREN KUMAR MODI Vs. STATE OF JHARKHAND
April 27, 2006
Naresh Himmat Lal Joshi @ Narendra Joshi Vs. State of Bihar (now Jharkhand) (in both)
May 10, 2006
Naresh Kumar Chawda Vs. State Of Jharkhand And Ehsanual Haque
May 9, 2006
NARESH KUMAR JAIN Vs. DY COMMISSIONER HAZARIBAGH
April 7, 2006
NARESH MAHTO Vs. STATE OF JHARKHAND
July 28, 2006
NARESH MANDAL Vs. STATE OF BIHAR
December 4, 2006
Naresh Marik Vs. State Of Jharkhand
April 18, 2006
NARESH PRASAD Vs. STATE OF JHARKHAND
February 17, 2006
NARESH PRASAD AND ORS. Vs. STATE OF JHARKHAND
May 3, 2006
Nathu Ram And Krishna Deo Prasad Vs. State Of Bihar (Now Jharkhand)
September 26, 2006
NATIONAL INSTITUTE OF TECHNOLOGY TEACHER'S Vs. UNION OF INDIA
January 30, 2006
NATIONAL INSURANCE CO LTD Vs. NEW INDIA ASSURANCE CO LTD
July 12, 2006
NATIONAL INSURANCE CO LTD Vs. PANO HANSDA
November 27, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDA MAHATO
September 18, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. FAGNI BAI
November 9, 2006
NAURATH PRASAD GIRI Vs. STATE OF JHARKHAND
April 21, 2006
NAUSAD SK. Vs. STATE OF BIHAR
May 12, 2006
Naveen Kumar Singh Vs. State of Jharkhand
March 22, 2006
NAVEEN KUMAR SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
December 21, 2006
NAVIN ROY, ASHOK KUMAR (IN 1881) Vs. STATE OF JHARKHAND AND ORS.
September 14, 2006
NAWAL KISHORE SINGH Vs. STATE OF JHARKHAND AND ORS.
July 20, 2006
NAYEEMUDDIN MAIN Vs. STATE OF JHARKHAND
May 9, 2006
Neeraj Kumar @ Neeraj Thakur Vs. State of Jharkhand
July 17, 2006
NEMAI PANDIT AND ORS. Vs. AKRUR PANDIT AND ORS.
July 18, 2006
Nemdhari Ram Vs. Union Of India, Through Secretary, Deptt.Of Personnel And Administrative Reforms
April 5, 2006
Nemraj Kothari Vs. Ram Das Sahu
November 17, 2006
NEW INDIA ASSURANCE CO LTD Vs. KULDEEP SINGH
December 22, 2006
NEW INDIA ASSURANCE CO LTD Vs. GANGA DEVI
July 19, 2006
NEW INDIA ASSURANCE CO LTD Vs. RAMANTI DEVI
August 11, 2006
NEW INDIA ASSURANCE CO. LTD. Vs. DUKHANI DEVI AND ORS.
October 18, 2006
New India Assurance Co.Ltd. Vs. Sunita Devi
July 26, 2006
NEW INDIA INSURANCE CO. LTD., DALTONGANJ Vs. PRANITA DEVI AND ORS.
September 18, 2006
NIRAJ BIHARI Vs. ELECTION COMMISSION OF INDIA
May 18, 2006
Niraj Kumar Singh Vs. National Institute Of Technology
May 8, 2006
Niranjan Mandal @ Manjhi Vs. State Of Bihar (Now Jharkhand)
April 24, 2006
Nividan Bhagat @ Nidre Bhagat Vs. State Of Jharkhand
September 12, 2006
NOVELTY DRESSES AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 21, 2006
NRIPENDRA NARAYAN SINHA Vs. JHARKHAND STATE ELECTRICITY BOARD
May 5, 2006
NUNESHWAR MAHTO Vs. STATE OF BIHAR
April 24, 2006
NUPUR EKKA Vs. STATE OF JHARKHAND
July 26, 2006
OM FLOUR MILLS (P) LIMITED Vs. BIHAR STATE FINANCIAL CORPORATION
August 23, 2006
OM PRAKASH Vs. CENTRAL POLLUTION CONTROL BOARD & ORS.
October 13, 2006
OM PRAKASH BAGARIA Vs. STATE OF JHARKHAND
February 27, 2006
OM PRAKASH GUPTA Vs. MUNNI DEVI
May 5, 2006
OM PRAKASH KESHRI Vs. CHINTU DEVI
September 7, 2006
Om Prakash Sharma Vs. State Of Jharkhand
March 24, 2006
Om Prakash Singh Vs. State Of Jharkhand
February 24, 2006
OMPRAKASH Vs. UNION OF INDIA
March 23, 2006
ONKAR PRASAD GUPTA Vs. STATE OF BIHAR
February 14, 2006
ORIENTAL INSURANCE CO. LTD. Vs. DINDAYAL MANDAL, (SRI) AND ORS.
September 18, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. MD ASHIK KHALIFA & ORS
November 9, 2006
P. RAJIV Vs. FERRO SCRAP NIGAM LTD. AND ORS.
July 31, 2006
PAHARIA Vs. STATE OF BIHAR
March 28, 2006
PAKKU MARANDI Vs. MIRU HEMBROM @ TOK HEMBROM AND ORS.
September 20, 2006
PALTAN TURI Vs. STATE OF JHARKHAND
February 22, 2006
Paltan Verma @ Ravi Verma Vs. State of Jharkhand
May 9, 2006
Pandey Janardan Prasad Sinha Vs. State of Jharkhand
July 28, 2006
PARBATI MARANDI Vs. STATE OF BIHAR
February 7, 2006
Paritosh Kumar Vs. State Of Bihar (Now Jharkhand)
March 23, 2006
PARMILA DEVI Vs. STATE OF JHARKHAND
May 1, 2006
PARNA ORAON Vs. STATE OF JHARKHAND
April 27, 2006
PARSU RAM HESSA Vs. STATE OF JHARKHAND
July 5, 2006
Parvati Murmu Vs. State Of Jharkhand
March 3, 2006
Pasupati Chaudhary Vs. State of Jharkhand
August 8, 2006
Paswan Vs. State Of Jharkhand, Director General Of Police, Deputy Inspector General And Superintendent Of Police
August 11, 2006
Patwari Tudu Vs. State Of Bihar
May 4, 2006
PAWAN BISCUIT CO PVT LTD Vs. BIHAR STATE ELECTRICITY BOARD
March 21, 2006
PAWAN KUMAR BURNWAL Vs. STATE OF JHARKHAND
April 18, 2006
Pawe Oraon Vs. State Of Jharkhand
January 17, 2006
PETHU KANWAR Vs. STATE OF BIHAR NOW JHARKHAND
May 1, 2006
PHILIP MARIANUS TOPPO Vs. STATE OF JHARKHAND
May 1, 2006
Philip Topno @ Philip Toppo Vs. State Of Jharkhand
July 11, 2006
Phulchand Mandal Vs. State Of Bihar (Now Jharkhand)
March 24, 2006
PHULIA TUDU & ANR. Vs. STATE OF BIHAR (NOW JHARKHAND)
February 7, 2006
PIRU SOME BESRA AND ORS. Vs. THE STATE OF JHARKHAND
September 14, 2006
POLICE 424 RAM LAGAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
August 28, 2006
PRABHAT UDYOG Vs. BIHAR STATE FINANCIAL COPORATION
February 28, 2006
Pradeep Nayak Vs. State Of Bihar (Now Jharkhand)
April 17, 2006
Pradip Coke Industries Vs. State Of Jharkhand
February 22, 2006
Pradip Kumar Mehta Vs. Central Coalfields Limited
July 5, 2006
PRADIP TIRKEY Vs. STATE OF BIHAR (NOW JHARKHAND)
May 16, 2006
Pragesh Munda @ Yogesh Munda Vs. State of Bihar (Now Jharkhand)
April 19, 2006
Prahlad Mahto Vs. State Of Bihar (Now Jharkhand)
March 10, 2006
PRAJANYA KUMAR RATH Vs. STATE OF JHARKHAND
March 24, 2006
Prakash Keshri Vs. Hari Prasad Sah
May 18, 2006
PRAKASH RABIDAS Vs. STATE OF BIHAR (NOW JHARKHAND)
March 6, 2006
PRAKASH RAJAK Vs. STATE OF BIHAR
April 13, 2006
Pramod Kumar Ray Vs. State of Bihar through Chief Secretary, Government of Bihar, Patna, Now Government of Jharkhand, Ranchi
May 9, 2006
Pran Kumar Dubey Vs. State Of Jharkhand
July 26, 2006
PRAN YADAV Vs. STATE OF JHARKHAND
August 31, 2006
Prasanto Banerjee, Vijay Kumar Soren @ Thakur Manjhi And Haldhar Mahto Vs. State Of Jharkhand Through C.B.I.
April 24, 2006
PRAVAKAR PRADHAN Vs. RANCHI UNIVERSITY
October 31, 2006
PREM CHAND HO @ PREM CHAND SAMAD Vs. THE STATE OF JHARKHAND
July 6, 2006
PREM LAL MANDAL Vs. STATE OF BIHAR
February 15, 2006
PREM NANDAN KUMAR AND CHANDRA SHEKHAR KUMAR Vs. MD. ASGHAR HUSSAIN
March 9, 2006
Prem Shankar Vs. State Of Jharkhand
February 28, 2006
Premlal Bhagat Vs. State of Bihar (Now Jharkhand)
November 10, 2006
Principal Chief Conservator of Forest, Govt. of Jharkhand Vs. Motai Jojo
September 26, 2006
Pritha Chatterji Vs. State of Bihar (now Jharkhand)
July 17, 2006
PROJECTS AND DEVELOPMENT INDIA LIMITED Vs. PRESIDING OFFICER
July 26, 2006
PROJECTS AND DEVELOPMENT INDIA LTD., THROUGH ITS GENERAL MANAGER Vs. UNION OF INDIA & ORS.
July 24, 2006
PUNAM ARYA Vs. STATE OF JHARKHAND
May 4, 2006
Punam Kumari Vs. State Of Jharkhand
November 28, 2006
Pushpa Devi @ Pushpa Bara Vs. State Of Jharkhand
June 20, 2006
Pushpa Soren Vs. State Of Jharkhand
March 22, 2006
Pushpendra Kumar Singh Vs. State Of Jharkhand
April 19, 2006
PUSHPLATA PRASAD Vs. DILIP KUMAR SINHA
June 29, 2006
PUTUL DEVI Vs. STATE OF JHARKHAND
January 17, 2006
PYARE MOHAN PRASAD Vs. REGIONAL LABOUR COMMISSIONER C DHANBAD
June 29, 2006
QAYUM ANSARI @ ABDUL QAYUM ANSARI Vs. STATE OF BIHAR
December 4, 2006
R T SINGH Vs. STATE OF JHARKHAND
May 12, 2006
R T SINGH Vs. STATE OF JHARKHAND
May 15, 2006
R.N. PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I., DHANBAD
April 5, 2006
RABAB FATMA Vs. STATE OF JHARKHAND
March 2, 2006
RABINDRA MAHTO Vs. STATE OF JHARKHAND
January 17, 2006
Rabindra Prasad Sah Vs. State Of Jharkhand
June 21, 2006
RADHA KRISHNA AGRAWAL Vs. STATE OF JHARKHAND
May 3, 2006
RADHASAO ALIAS RADHEY SHYAM PRASAD Vs. STATE OF JHARKHAND
November 6, 2006
Radhe Biscuits Vs. State of Jharkhand
April 10, 2006
RADHESHYAM GOSWAMI Vs. STATE OF JHARKHAND
May 10, 2006
Radheshyam Mahto Vs. State of Bihar
July 4, 2006
RAGHNU MUNDA Vs. STATE OF JHARKHAND
December 18, 2006
RAGHU SAO Vs. UNION OF INDIA
March 3, 2006
RAGHUBIR TIWARI Vs. STATE OF JHARKHAND
April 25, 2006
Raghunandan Pradhan Vs. State Of Jharkhand
April 18, 2006
Raghunath Manjhi Vs. State Of Jharkhand
August 29, 2006
Raghunath Prasad Gupta Vs. Sonaram Swansi
March 23, 2006
RAGHUNATH PURTY Vs. STATE OF JHARKHAND
August 14, 2006
RAGHUNATH RAM © RAGHUBIR RAM Vs. STATE OF JHARKHAND
July 11, 2006
Raghwendra Mishra Vs. State Of Jharkhand
November 17, 2006
Raj Kamal Gupta Vs. State Of Jharkhand
July 21, 2006
RAJ KRIT SINGH Vs. STATE OF JHARKHAND
April 10, 2006
Raj Kumar And Brothers, Bermo Through Its Partner Sri Satish Kumar Sakhuja Vs. Hindustan Steel Works Construction Limited, Ranchi Through Its Managing Director
May 8, 2006
Raj Kumar Burnwal Vs. Tuni Devi
June 23, 2006
Raj Kumar Neeraj Vs. Ranchi Kshetriya Gramin Bank
August 8, 2006
Raj Kumar Sao Vs. State Of Bihar (Now Jharkhand)
April 19, 2006
RAJ KUMAR SINGH @ R.K. SINGH Vs. PRESIDING OFFICER
October 31, 2006
Raj Kumar Srivastava Vs. State of Jharkhand
May 1, 2006
RAJ MANI TIWARY Vs. STATE OF JHARKHAND
May 11, 2006
RAJ RANI DEVI @ RAJ RANI Vs. RAJESH KUMAR
December 12, 2006
RAJDEO SINGH Vs. STATE OF BIHAR NOW JHARKHAND
May 16, 2006
Rajendra Deo Narayan Singh Vs. Jharkhand State Electricity Board, through its Secretary, Ranchi
October 18, 2006
Rajendra Kumar Gupta Vs. State of Jharkhand
May 9, 2006
RAJENDRA KUMAR SHARMA Vs. STATE OF JHARKHAND
August 14, 2006
RAJENDRA MAHTO Vs. STATE OF JHARKHAND
August 14, 2006
RAJENDRA MAHTO Vs. STATE OF JHARKHAND
November 21, 2006
RAJENDRA MISTRI Vs. BHARAT COKING COAL LTD. AND ORS.
May 4, 2006
Rajendra Prasad Agarwal Vs. State of Jharkhand
March 8, 2006
RAJENDRA PRASAD GUPTA Vs. STATE OF JHARKHAND
January 8, 2006
Rajesh Kumar Agarwal Vs. State Of Jharkhand
March 3, 2006
Rajesh Kumar Alfred Marandi Vs. State Of Jharkhand
May 18, 2006
RAJESH KUMAR SINGH Vs. STATE OF JHARKHAND
April 5, 2006
RAJESH KUMAR VERMA Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY AND OTHERS
July 11, 2006
RAJESH MAHATHA Vs. STATE OF JHARKHAND
December 21, 2006
Rajesh Patel Vs. State Of Bihar (Now Jharkhand)
November 14, 2006
RAJESH PRASAD AND ETC. Vs. STATE OF BIHAR (NOW JHARKHAND)
November 7, 2006
Rajeshwar Korwa Vs. State Of Jharkhand
August 23, 2006
RAJESHWAR PRASAD PANDEYA Vs. JHARKHAND STATE ELECTRICITY BOARD & ORS.
October 16, 2006
Rajeshwar Prasad Singh Vs. Jharkhand State Electricity Board
July 26, 2006
RAJESHWAR SINGH Vs. DASHRATHA RAI
June 28, 2006
RAJESHWARI Vs. STATE OF JHARKHAND
January 17, 2006
Rajeshwari Devi Vs. Commissioner, South Chhotanagpur Division
August 1, 2006
Rajib Manjhi Vs. Rajib Manjhi
April 18, 2006
Rajkamal Sharma alias Raju alias Anil Sharma Vs. State of Jharkhand
February 6, 2006
RAJMOHAN BHAGAT Vs. STATE OF JHARKHAND
May 11, 2006
Rajnath Oraon Vs. State of Jharkhand
September 12, 2006
RAJPATI SAHU Vs. THE STATE OF BIHAR (JHARKHAND)
November 9, 2006
Raju Prasad Vs. State of Jharkhand
November 23, 2006
RAKESH KUMAR ALIAS SITTU Vs. STATE OF JHARKHAND
March 2, 2006
Rakesh Ranjan Sinha Vs. State of Bihar
September 12, 2006
RAKKUMAR Vs. HINDUSTAN STEEL CONSTRUCTION LTD
May 8, 2006
Ram Badan Singh Vs. Kuldip Singh, Sambhu Singh, Baiga Singh And Rukmini Devi
August 11, 2006
Ram Balak Dusadh Vs. Bokaro Steel Ltd.
July 11, 2006
Ram Chandra Chaudhary Vs. State of Bihar (now Jharkhand) (in both)
March 22, 2006
RAM CHANDRA RAM Vs. STATE OF JHARKHAND
March 21, 2006
RAM CHANDRA SINGH Vs. STATE OF BIHAR
March 20, 2006
RAM DEO SINGH Vs. STATE OF BIHAR
January 30, 2006
RAM DHANI CHAMAR Vs. STATE OF BIHAR (NOW JHARKHAND)
March 22, 2006
Ram Dhani Sao and Basanti Devi Vs. State of Jharkhand
August 17, 2006
RAM JEE SAH Vs. STATE OF BIHAR & ORS.
July 11, 2006
RAM LOCHAN MISHRA AND ORS. Vs. STATE OF BIHAR (NOW JHARKHAND) AND ORS.
May 17, 2006
RAM MAHATO @ RAM PRASAD @ RAM PRASAD MAHATO Vs. STATE OF JHARKHAND
December 18, 2006
RAM NARAIN SINGH Vs. STATE OF JHARKHAND AND ORS.
June 22, 2006
RAM NARESH SINGH Vs. PRESIDING OFFICER
July 21, 2006
Ram Nath Yadav Vs. State of Bihar
March 1, 2006
RAM NIRANJAN AGRAWAL Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL
March 21, 2006
RAM ORAON Vs. STATE OF BIHAR
May 10, 2006
Ram Prasad Munda @ Ramu Vs. State of Jharkhand
October 10, 2006
Ram Pravesh Singh Vs. State Of Jharkhand
March 21, 2006
RAM PUKAR PANDEY Vs. STATE OF JHARKHAND
January 21, 2006
RAM SHARAN NISHAD Vs. VINOBA BHAVE UNIVERSITY AND ORS.
November 13, 2006
RAM SINGARI DEVI Vs. GOVIND THAKUR
May 2, 2006
RAMA ORAON Vs. STATE OF JHARKHAND
March 20, 2006
RAMA RAWANI Vs. STATE OF BIHAR
March 24, 2006
Rama Srivastava Vs. State of Jharkhand
October 30, 2006
Ramadhar Singh Vs. State Of Bihar (Now Jharkhand)
May 9, 2006
RAMAN KUMAR Vs. STATE OF JHARKHAND
April 5, 2006
Ramautar Seth Vs. State of Bihar (Now Jharkhand)
July 14, 2006
RAMBRIKSHA HAZAM Vs. STATE OF JHARKHAND
December 21, 2006
RAMCHANDRA YADAV Vs. STATE OF JHARKHAND
July 8, 2006
Ramdeni Prasad Singh Vs. State Of Bihar (Now Jharkhand)
August 29, 2006
RAMDHAN PATHAK Vs. THE STATE OF BIHAR
September 26, 2006
RAMDHAN SOY AND OTHERS Vs. STATE OF JHARKHAND
July 3, 2006
Ramendra Kumar Sahu Vs. Central Coalfield Ltd.
August 22, 2006
RAMENDRA PRASAD Vs. STATE OF JHARKHAND
July 14, 2006
Ramesh Kumar Vs. State of Bihar through the Deputy Secretary, Food, Supply & Commerce Division, Patna, now State of Jharkhand
July 31, 2006
Ramesh Kumar Jain Vs. State Of Jharkhand
January 16, 2006
Ramesh Kumar Singh Vs. State of Jharkhand
October 17, 2006
RAMESH PANDEY Vs. STATE OF BIHAR
May 1, 2006
Ramesh Sharma Vs. State Of Jharkhand
March 24, 2006
Rameshwar Prasad Vs. Bharat Refractories Ltd.
May 9, 2006
Rameshwar Sao Vs. Bhuneshwar Ram
May 17, 2006
Rameshwar Singh Vs. State Of Jharkhand
July 26, 2006
RAMESHWARAM, RANCHI, THROUGH ONE OF ITS PARTNERS DHANANJAY RAJPAT Vs. STATE OF JHARKHAND AND OTHERS
November 10, 2006
RAMU MANDAL Vs. STATE OF BIHAR NOW JHARKHAND
June 13, 2006
RAN VIJAY PRASAD YADAV Vs. STATE OF JHARKHAND
April 25, 2006
RANCHI BUS OWNERS, ASSOCIATION Vs. STATE OF JHARKHAND & ORS
November 7, 2006
Ranchi Cinema Employees Union Vs. Presiding Officer, Labour Court And Sandhya Cinema
July 17, 2006
Ranchi Medical Research And Development Foundation Private Limited And K.K.Sinha, Director Vs. Union Of India
July 11, 2006
RANCHI UNIVERSITY Vs. PARSURAM SINGH
June 22, 2006
RANIT DEO YADAV Vs. STATE OF JHARKHAND AND ORS.
May 15, 2006
RANJANA VERMA Vs. STATE OF JHARKHAND
September 7, 2006
RANJIT SINGH, SON OF LATE R P SINGH Vs. STATE OF JHARKHAND
October 31, 2006
Rash Bihari Singh Vs. State of Jharkhand
January 25, 2006
Rashtriya Colliery Mazdoor Sangh Vs. State Of Jharkhand
June 19, 2006
Ratan Kumar Adhikary Vs. State of Bihar through Secretary, Revenue and Land Reforms, Government of Old Secretariat
July 18, 2006
RATAN KUMAR MISHRA Vs. BIHAR STATE HOUSING BOARD
March 23, 2006
Ratan Mahato Vs. State Of Bihar (Now Jharkhand)
August 7, 2006
Rati Ram Manjhi Vs. Steel Authority Of India Ltd.
April 18, 2006
Ravi B.Parikh Vs. State Of Jharkhand
June 20, 2006
RAVI BHUSHAN DUBEY Vs. STATE OF JHARKHAND
January 17, 2006
RAVIKANT GOPALKA Vs. STATE OF JHARKHAND; HEMANT KUMAR AND KRISHNA MOHAN JHA
August 22, 2006
Ravishwar Manjhi, Uma Kant Rajak, Kala Chand Manjhi And Jaleshwar Manjhi Vs. State Of Bihar (Now Jharkhand)
September 15, 2006
RAWAN RAWANI Vs. STATE OF BIHAR
April 12, 2006
Renu Jalan Vs. State Of Jharkhand
September 7, 2006
RIPLEY AND COMPANY LIMITED Vs. CENTRAL COALFIELDS LIMITED
September 25, 2006
RISHI KUMAR Vs. STATE OF JHARKHAND
January 5, 2006
Roll Well Enterprises Vs. State Of Jharkhand
August 11, 2006
ROWAN CHOUDHARY @ ROMAN CHOUDHARY Vs. STATE OF BIHAR
May 1, 2006
RUDI MUNDA Vs. STATE OF JHARKHAND
May 11, 2006
Ruplal Manjhi Vs. State Of Jharkhand
August 22, 2006
S K TEKRIWAL Vs. STATE OF JHARKHAND
February 2, 2006
S.K. Das Vs. State of Jharkhand
October 31, 2006
S.N.Maity Vs. Union Of India
May 18, 2006
S.S.Ahluwalia Vs. Union Of India
August 2, 2006
S.S.MISHRA Vs. STEEL AUTHORITY OF INDIA LTD
May 12, 2006
SABODI HANSDA Vs. STATE OF BIHAR
March 21, 2006
Sachin Rawani @ Sachindra Rawani Vs. State of Bihar (now Jharkhand)
March 23, 2006
SADAN RAUT Vs. STATE OF BIHAR NOW JHARKHAND
April 21, 2006
Sadan Sharma Vs. State Of Jharkhand
September 7, 2006
SADHNI SAHA Vs. STATE OF JHARKHAND
February 13, 2006
Sadho Munda @ Sadhan Kumar Munda Vs. Commissioner, South Chhotanagpur Division, Ranchi
August 2, 2006
SADHU SHARAN PRASAD BHAGAT Vs. STATE OF BIHAR
April 7, 2006
SADIKA BEGUM Vs. STATE OF JHARKHAND
August 24, 2006
SAFIRAN BIBI ALIAS SAFIRAM Vs. MANAGER MIRZA
April 26, 2006
Sagun Udyog Pvt.Ltd. Vs. Heavy Engineering Corporation Ltd.
June 15, 2006
Saharuddin Mian Vs. State Of Jharkhand
September 1, 2006
SAHDEO GORAIN Vs. STATE OF JHARKHAND
January 30, 2006
SAIFUL SHEIKH Vs. STATE OF BIHAR
March 21, 2006
Sakhi Chand Singh Vs. Bihar State Road Transport Corporation, Through Its Chairman-Cum-Managing Director
August 2, 2006
SAKHIYA KUMARI Vs. STATE OF BIHAR
March 30, 2006
SAKRU MAHTO Vs. STATE OF JHARKHAND
January 2, 2006
SAKRUDDIN MIAN Vs. STATE OF BIHAR
May 11, 2006
SALIGRAM CHOUBEY Vs. STATE OF JHARKHAND
April 4, 2006
Salimuddin Ansari Vs. State Of Bihar (Now Jharkhand)
July 19, 2006
Salma Kkhatoon Vs. Kalyan Kar
February 6, 2006
SAMASTIPUR KSHETRIYA GRAMIN BANK HEAD OFFICE Vs. UNION OF INDIA
April 17, 2006
Samir Ansari Vs. State Of Jharkhand
June 29, 2006
SAMRENDRA CHOUDHARY Vs. HEAVY ENGINEERING CORPORATION LIMITED
August 14, 2006
Sandeep Agrawal @ Sandeep Kumar Jhunjhunwala Vs. State of Jharkhand
July 14, 2006
Sandeep Kumar Singh Vs. Bihar State Food And Civil Supplies Corporation
October 19, 2006
SANICHARIYA DEVI @ ORAIN Vs. CHHAYA DEVI
May 12, 2006
SANJAY @ GULABI MAHTO Vs. STATE OF BIHAR
May 2, 2006
SANJAY GUPTA Vs. STATE OF JHARKHAND
February 16, 2006
SANJAY KUMAR Vs. STATE OF JHARKHAND THROUGH THE SUPERINTENDENT OF POLICE, CBI (AHD)
July 11, 2006
SANJAY KUMAR @ MUNNA Vs. STATE OF JHARKHAND
June 30, 2006
Sanjay Kumar Jha Vs. Shalini Jha
March 21, 2006
SANJAY KUMAR PANDEY Vs. STATE OF JHARKHAND
January 17, 2006
SANJAY KUMAR SAHU @ SANJAY SAHU Vs. STATE OF JHARKHAND
August 1, 2006
SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
July 27, 2006
SANJAY NAND JHA Vs. STATE OF JHARKHAND
December 21, 2006
SANJAY NAND JHA Vs. STATE OF JHARKHAND
December 2, 2006
Sanjay Prasad Sinha @ Sanjay Kumar Sinha Vs. State of Jharkhand
June 30, 2006
Sanjay Upadhyay Vs. State Of Bihar
October 16, 2006
Sankar Gaur @ Gouri Shankar Gour Vs. State Of Bihar (Now Jharkhand)
November 14, 2006
SANT KUMAR SAHU AND ORS. Vs. STATE OF JHARKHAND AND ANR.
April 5, 2006
Santi Prakash Kujur Vs. Ranchi University
October 31, 2006
Santosh Kumar Vs. Central Coalfields Ltd., Ranchi
August 1, 2006
SANTOSH KUMAR Vs. J.S.E.B. AND OTHERS
September 12, 2006
Santosh Kumar Biswas And Aslam Ansari Vs. State Of Bihar Now Jharkhand
August 14, 2006
Santosh Kumar Dudani Vs. State Of Jharkhand
November 21, 2006
Santosh Kumar Jaiswal Vs. Sidheshwar Pd. Singh
July 12, 2006
Santosh Kumar Mahato And Ram Vinay Roy Vs. State Of Jharkhand
February 2, 2006
Santosh Kumar Nayak Vs. State Of Jharkhand
June 14, 2006
SANTOSH KUMAR PASWAN Vs. STATE OF BIHAR
May 15, 2006
Santosh Ranjan Vs. State Of Jharkhand
March 31, 2006
SANTOSHN KUMAR Vs. STATE OF JHARKHAND
August 30, 2006
SARADINDU BANERJEE Vs. SITA BANERJEE @ REKHA BANERJEE
April 25, 2006
SARANAN BANERJEE Vs. STATE OF JHARKHAND
December 21, 2006
SARASWATI SINGH Vs. BRIJ SHANTIMANI
September 14, 2006
Sarbani Bose Vs. State Of Jharkhand
May 18, 2006
SARDAR BIRENDRA SINGH Vs. STATE OF BIHAR
August 14, 2006
SARDAR RABINDRA SINGH Vs. STATE OF JHARKHAND
January 15, 2006
Sargam Rana Vs. Sohar Rana
September 5, 2006
SARITA DEVI Vs. STATE OF JHARKHAND
May 19, 2006
SARJU GHOREL Vs. STATE OF BIHAR
January 23, 2006
Saroj Devi Vs. State Of Jharkhand
March 24, 2006
Sarvajeet Narayan Jha Vs. State of Jharkhand
June 13, 2006
Satari Laguri Vs. State Of Bihar (Now Jharkhand)
November 30, 2006
Satpal Singh Saluja Vs. State of Jharkhand
July 10, 2006
Satrugna Prasad Pandey Vs. State Of Jharkhand
March 20, 2006
SATYA NARAYAN SINGH Vs. STATE OF JHARKHAND
November 30, 2006
Satyadeo Prakash Sinha @ S.P.Sinha Vs. State of Jharkhand
January 18, 2006
Satyam Singh Vs. Indian Iron & Steel Co.Ltd.
August 23, 2006
Satyanath Hasda Vs. State of Jharkhand
December 12, 2006
SATYENDRA KUMAR DUBEY Vs. STATE OF JHARKHAND
August 22, 2006
Savitri Devi Vs. State of Jharkhand
January 3, 2006
Sawarmal Poddar @ Koka Vs. Ajay Kumar Poddar
March 29, 2006
SELESTIN KACHHAP @ SELESTIN Vs. STATE OF BIHAR
March 21, 2006
Serophina Besra Vs. State Of Jharkhand
May 9, 2006
SEROPHINA BESRA Vs. STATE OF JHARKHAND
June 21, 2006
SETH MURMU Vs. STATE OF BIHAR
April 27, 2006
Shaktidhar Mahto @ Shakti Mahto Vs. State Of Jharkhand
July 30, 2006
Shambhu Bhuiyan Vs. Bharat Coking Coal Ltd.
July 20, 2006
SHAMBHU KUMAR Vs. STATE OF JHARKHAND
November 13, 2006
SHAMBHU NANDAN KUMAR Vs. STATE OF JHARKHAND
February 21, 2006
Shambhu Prasad Sinha Vs. State of Jharkhand
April 19, 2006
Shambhu Raut Vs. State Of Bihar (Now Jharkhand)
June 13, 2006
SHAMBHULAL AGRAWAL Vs. PANNALAL RAMNARAYAN
February 17, 2006
SHAMIM ANSARI Vs. STATE OF JHARKHAND
August 14, 2006
SHAMIM MAIN Vs. STATE OF JHARKHAND
July 4, 2006
Shankar Gagrai Vs. State Of Bihar (Now Jharkhand)
April 18, 2006
Shankar Mahto And Ramsundar Mahto Vs. State Of Bihar (Now Jharkhand)
May 2, 2006
Shankar Prasad Vs. Rabindra Nath Singh
March 9, 2006
Shankar Rajwar Vs. State Of Jharkhand
June 19, 2006
SHANTI DEVI Vs. MD.FARPPQUE AZAM
December 12, 2006
SHANTI MAL (IN BOTH CASES) Vs. THE STATE OF BIHAR (NOW JHARKHAND) (IN BOTH CASES)
April 4, 2006
SHARFUL HAQUE Vs. STATE OF BIHAR
July 24, 2006
SHARFUL HAQUE Vs. STATE OF BIHAR
April 24, 2006
Shasthi Mahato And Sukhen Mahato Vs. State Of Bihar (Now Jharkhand)
November 9, 2006
SHASTI DHEKARO Vs. STATE OF JHARKHAND
January 3, 2006
Sheikh Akbar Vs. Chairman, Coal India Ltd.
November 23, 2006
Sheikh Alam Vs. Union Of India
July 25, 2006
SHEIKH JAGO Vs. STATE OF BIHAR NOW JHARKHAND
May 12, 2006
SHEIKH LATIF & ORS. Vs. STATE OF BIHAR & ORS.
July 5, 2006
SHEKHAR BHUSLIAN NAG Vs. STATE OF BIHAR NOW JHARKHAND
August 7, 2006
Sheo Dayal Singh @ Charku Singh Vs. State Of Bihar (Now Jharkhand)
April 18, 2006
SHEO NANDAN PRASAD Vs. UCO BANK
August 3, 2006
SHEO NARAIN SINGH Vs. THE MINING AREA DEVELOPMENT AUTHORITY, THROUGH ITS SECRETARY, M.A.D.A,
April 20, 2006
SHEO TEMPLE AND IDOL Vs. STATE OF JHARKHAND
April 26, 2006
SHIB LAL MAHTO Vs. STATE OF BIHAR
August 11, 2006
Shib Nath Mahto Vs. State Of Bihar (Now Jharkhand)
August 7, 2006
Shishir Kumar Chakravarty Vs. State Of Jharkhand
June 14, 2006
SHIV CHANDRA PRASAD SINGH Vs. STATE OF JHARKHAND
May 2, 2006
SHIV CHARAN HANSDA Vs. STATE OF JHARKHAND
April 25, 2006
Shiv Kumar Lal Vs. State Of Jharkhand
March 28, 2006
SHIV KUMAR YADAV Vs. STATE OF JHARKHAND
July 14, 2006
SHIV SHANKAR JHA Vs. JHARKHAND PUBLIC SERVICE COMMISSION
May 4, 2006
Shiv Shankar Sahu Vs. State Of Bihar
November 9, 2006
SHIVANG TRANSPORT COMPANY Vs. BHARAT COKING COAL LIMITED
July 12, 2006
SHIVLAL MARANDI Vs. STATE OF BIHAR
January 31, 2006
Shivnarain Singh Vs. State of Bihar (now Jharkhand)
March 7, 2006
Shravan Kumar Vs. Bihar-School Examination Board
August 29, 2006
Shravan Kumar Choudhary Vs. Jharkhand State Electricity Board
February 7, 2006
SHRAWAN BISHWAKARMA Vs. STATE OF BIHAR
May 17, 2006
Shree Bhagwan Singh Vs. Jharkhand State Mineral Development Corporation Ltd.
August 9, 2006
SHREE NARAYAN BHARTHUAR; SHAILENDRA KUMAR SINHA AND RAM PYARE SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
May 19, 2006
SHRUTI VISUAL INFORMATION PVT. LTD., RANCHI Vs. JHARKHAND RENEWABLE ENERGY DEVELOPMENT AGENCY, RANCHI AND OTHERS
November 23, 2006
SHUSHIL KUMAR SINHA @ SUSHIL KUMAR Vs. STATE OF BIHAR
May 11, 2006
Shyam Das Singh And Lakshmi Narayan Prasad Vs. State Of Jharkhand
July 28, 2006
Shyam Murmu Vs. Raska Tuddu
November 28, 2006
SHYAM SUNDER PRASAD Vs. STATE OF BIHAR NOW JHARKHAND
September 14, 2006
Shyama Charan Mishra Vs. Kamala Debya
July 28, 2006
SHYAMAL KUMAR GHOSAL Vs. STATE OF JHARKHAND
May 3, 2006
SHYAMDEO MODI Vs. STATE OF JHARKHAND
May 16, 2006
Sibey Tirkey Vs. State of Bihar (now Jharkhand)
April 20, 2006
SIDHANT MAHTO Vs. STATE OF JHARKHAND
April 25, 2006
Sidheshwar Prasad Vs. State of Jharkhand
December 14, 2006
SIDHESHWAR SAHU, Vs. THE STATE OF BIHAR (JHARKHAND)
November 9, 2006
Sidheshwar Singh Vs. Bharat Coking Coal Ltd., Ohanbad
May 11, 2006
SINGH ENTERPRISES Vs. COMMISSIONER OF C EX
January 3, 2006
SISIR KUMAR DAS Vs. NABI RASOOL
March 2, 2006
SITA DEVI Vs. SHAILENDRA KUMAR SINHA
November 2, 2006
Sita Ram Narsaria And Madan Gopal Narsaria @ Madanlal Gopal Narsaria Vs. State Of Bihar Through Deputy Commissioner
July 20, 2006
Sita Ram Yadav Vs. State Of Jharkhand
January 19, 2006
SITARAM AKINCHAN Vs. RAJESH SHARMA
September 18, 2006
SITU RAM BARAI Vs. STATE OF BIHAR
July 24, 2006
Siya Ram Sharma Vs. Union Of India
March 22, 2006
SK SULEMAN Vs. STATE OF JHARKHAND
May 12, 2006
Sk.Mamtaz Vs. State Of Jharkhand
January 16, 2006
SMT. LAXMI PODDAR Vs. BIHAR STATE ELECTRICITY BOARD & ORS.
March 29, 2006
SMT. PRATIBHA SINGH AND MADHUSUDAN PRASAD SINGH Vs. SMT. SHANTI DEVI PRASAD AND LAKSHMIKANT PRASAD
March 23, 2006
SMT. ROSEBELL KACHHAP Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, SECONDARY EDUCATION, GOVT. OF JHARKHAND AND ORS.
April 24, 2006
SMT. SHANTI DEVI Vs. STATE OF JHARKHAND AND ORS.
November 8, 2006
SMT. SIYA DEVI Vs. UNION OF INDIA, NEW DELHI & ORS.
July 3, 2006
SOMRA ORAON Vs. STATE OF JHARKHAND
April 27, 2006
Somra Sahu Vs. State Of Jharkhand
November 29, 2006
SONA RAM MAHLI Vs. STATE OF BIHAR
December 18, 2006
SONARAM GOPE Vs. STATE OF BIHAR
April 25, 2006
SORAMANI DEVI & ORS. Vs. STATE OF JHARKHAND
April 5, 2006
SOWAM KISKU Vs. STATE OF BIHAR NAW JHARKHAND
January 5, 2006
Sri Jitendra Nath Tripati Vs. State of Jharkhand
November 29, 2006
Sri Prem Chandra Keshri @ Premchand Keshri Vs. Jagnarayan Pandey
May 17, 2006
Sri Ram Sah Vs. State Of Jharkhand
August 2, 2006
Sri Suresh Singh And Sri Ganesh Giri Vs. Srimati Arti Choubey And Srimati Maya Choubey
April 21, 2006
Srichand Mahto Vs. State of Bihar
February 6, 2006
SRINIWAS SHARMA Vs. STATE OF JHARKHAND AND ORS.
November 10, 2006
State Bank Of Bikaner And Jaipur Vs. Union Of India, Ministry Of Labour
July 17, 2006
STATE OF BIHAR Vs. CHINIBAS MAHTO
May 2, 2006
STATE OF JHARKHAND Vs. BALESHWAR SINGH
May 11, 2006
State Of Jharkhand Vs. Khudu Karmkar
April 3, 2006
State of Jharkhand Vs. Anand Singh Anant Singh
February 16, 2006
State of Jharkhand Vs. Satyendra Kumar Dubey
November 23, 2006
State of Jharkhand Vs. Krishna Kumar Mishra
December 13, 2006
State of Jharkhand Vs. Bhinsent Oraon
January 25, 2006
State of Jharkhand Vs. Ishwarnath Mishra
January 20, 2006
State Of Jharkhand Vs. Sarbani Bose
November 24, 2006
State Of Jharkhand Vs. Alice Purti
February 21, 2006
State Of Jharkhand Vs. Birendra Kumar Pandey And Ram Bilash Singh Mehta
March 1, 2006
STATE OF JHARKHAND Vs. SURESH PRASAD MEHTA
January 23, 2006
STATE OF JHARKHAND Vs. LAL SINGH MATI SOY
January 19, 2006
STATE OF JHARKHAND Vs. MATKOO MARANDI
April 4, 2006
STATE OF JHARKHAND Vs. TARA SARDAR
April 3, 2006
STATE OF JHARKHAND Vs. BHARAT PETROLEUM CORPORATION LTD
May 18, 2006
STATE OF JHARKHAND Vs. R K CONSTRUCTION PVT LTD
April 25, 2006
STATE OF JHARKHAND Vs. KAULESHWAR PRASAD
April 5, 2006
State of Jharkhand Vs. Ajay Kumar Mishra
July 5, 2006
STATE OF JHARKHAND Vs. LAKHAN RAI
October 16, 2006
State Of Jharkhand Vs. Arjun Ram
August 10, 2006
State of Jharkhand Vs. Muzaffar Hussain
April 4, 2006
State of Jharkhand Vs. A.K. Construction
July 31, 2006
State Of Jharkhand Vs. Rajiv Kumar Singh, Manoj Kumar Singh And Guddu Kumar Pandey
July 28, 2006
STATE OF JHARKHAND AND ANR. Vs. KRISHNA NAND MISHRA SHASHTRI AND ORS.
April 19, 2006
State Of Jharkhand Through Deputy Commissioner Vs. Ram Lakhan Prasad
March 22, 2006
State Of Jharkhand, Through Superintendent Of Police Vs. Umrao Roy
January 9, 2006
Steel Authority of India Vs. Presiding Officer, Labour Court
October 31, 2006
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF JHARKHAND
February 27, 2006
STEEL AUTHORITY OF INDIA LTD Vs. WORKMEN OF THE MANAGEMENT OF STEEL
May 4, 2006
Steel Authority Of India Ltd. Vs. Md.Shamsad Ansari
April 4, 2006
SUBAL MANDAL Vs. STATE OF BIHAR NOW JHARKHAND
June 19, 2006
Subhash Kumar Vs. State of Jharkhand
June 21, 2006
Subhash Simon Mundu Vs. State Of Bihar (Now Jharkhand)
August 1, 2006
SUBHASH SINGH Vs. STATE OF BIHAR
April 10, 2006
SUBHENDU BHUSHAN MAHANTY Vs. STATE OF JHARKHAND
May 15, 2006
SUBODH KUMAR PANDIT @ DHANESHWAR PANDIT Vs. STATE OF JHARKHAND
July 13, 2006
Subodh Kumar Sharma Vs. Bihar State Financial Corporation
March 7, 2006
SUBODH PRASAD Vs. STATE OF JHARKHAND AND ORS.
September 26, 2006
Sudama Singh And Vijoy Shankar Ojha @ Bishnu Ojha Vs. State Of Bihar (Now Jharkhand)
September 13, 2006
SUDHIR KUMAR Vs. UNION OF INDIA
July 12, 2006
SUDHIR KUMAR Vs. UNION OF INDIA & ORS.
November 3, 2006
SUDHIR KUMAR BHADANI Vs. STATE OF JHARKHAND
November 13, 2006
Sudhir Kumar Mahto Vs. Jharkhand Public Service Commission through its Chairman, Ranchi
January 17, 2006
Sugendra Sai, Ram Nandan Sai @ Ram Sai And Sheo Nandan Sai @ Sibu Sai Vs. State Of Bihar (Now Jharkhand)
November 22, 2006
SUJATA PICTUREES PALACE Vs. BIHAR STATE ELECTRICITY BOARD
March 28, 2006
SUJEET KUMAR SAH Vs. STATE OF JHARKHAND
May 4, 2006
SUJIT SINGH AND HAMID @ PAPPU Vs. THE STATE OF JHARKHAND
May 9, 2006
SUKHDEV SINGH Vs. UNION OF INDIA THROUGH SECRETARY
July 25, 2006
Sukra @ Tiptiwa, Thukka Oraon And Mahendra Toppo Vs. State Of Bihar (Now Jharkhand)
May 3, 2006
Sukra Oraon Vs. Commissioner of Income Tax
September 26, 2006
Sukram Singh Munda Vs. State of Bihar
November 22, 2006
SUKRUDDIN MIAN Vs. STATE OF BIHAR
February 21, 2006
Sunil Kumar And Vishal Kumar Singh Vs. State Of Jharkhand
August 14, 2006
SUNIL KUMAR JAISWAL Vs. PREM KUMAR JAIN AND ORS.
August 10, 2006
SUNIL KUMAR JHA Vs. STATE OF BIHAR
May 8, 2006
Sunil Kumar Mishra Vs. State Of Jharkhand
April 20, 2006
Sunil Kumar Mishra, Anil Kumar Mishra, Chetna Mishra @ Chetna Jha And Sarita Kumari @ Putul Vs. State Of Jharkhand And Pawas Mishra
July 14, 2006
SUNIL KUMAR SOREN Vs. STATE OF JHARKHAND & ORS.
March 6, 2006
SUNNY KONARK CONSTRUCTION Vs. STATE OF JHARKHAND
March 21, 2006
SURAJ MANDAL Vs. STATE OF JHARKHAND
August 1, 2006
Surajdeo Manjhi Vs. State of Jharkhand
November 7, 2006
Surendra Jha Vs. State Of Jharkhand
August 5, 2006
Surendra Prasad Vs. Bihar State Electricity Board
March 2, 2006
SURENDRA PRASAD Vs. STATE OF BIHAR
July 24, 2006
Surendra Prasad Shrivastava Vs. State Of Jharkhand
July 27, 2006
SURENDRA SAO Vs. SHEO SHANKAR PRASAD ALIAS JUGESHWAR SAHU
June 20, 2006
SURESH CHANDRA GAUR Vs. UNION OF INDIA
July 19, 2006
SURESH KUMAR AGARWAL Vs. STATE OF JHARKHAND
March 24, 2006
Suresh Munda Vs. State of Bihar
November 7, 2006
Suresh Prasad Vs. Union Of India
February 1, 2006
Suresh Prasad Vs. Palamau Kshetriya Gramin Bank Sponsored By State Bank Of India, Chairman, Palamau Kshetriya Gramin Bank And General Manager, Palamau Kshetriya Gramin Bank
November 16, 2006
Suresh Prasad Sinha Vs. Union of India
May 10, 2006
Suresh Singh Vs. State of Jharkhand
August 3, 2006
Sureshwar Nath Tripathi Vs. Mineral Area Development Authority
July 18, 2006
SURYA PAHARIA Vs. STATE OF BIHAR
July 20, 2006
SURYA ROSHNI LIMITED Vs. PRESIDING OFFICER, LABOUR COURT
October 31, 2006
Susen Dutta Vs. State of Bihar
June 22, 2006
Sushantu Kumar Sinha Vs. State Of Jharkhand
August 21, 2006
Sushil Prasad Vs. State of Jharkhand
October 10, 2006
Sushil Prasad Singh Vs. State Of Bihar
August 21, 2006
Sushila Devi Vs. Union of India (UOI)
July 4, 2006
SWAMI MAHIMANAND SARASWTI Vs. STATE OF JHARKHAND
January 2, 2006
SWAPAN GANGULY Vs. UNION OF INDIA
May 1, 2006
Swarnlata Devi Vs. State Of Jharkhand
August 9, 2006
SWAYAMBAR SINGH MUNDA Vs. STATE OF JHARKHAND
May 8, 2006
T.P.Krishnankutty Vs. Bihar State Mineral Development Corporation through its Managing Director
May 3, 2006
T.R.F. LIMITED Vs. COMMISSIONER OF INCOME TAX
July 12, 2006
TAHRUL ISLAM Vs. STATE OF JHARKHAND
May 9, 2006
Taleshwar Prasad Mahto Vs. State Of Jharkhand
July 19, 2006
Tapan Kumar Vs. Bihar State Electricity Board
August 1, 2006
TATA ENGINEERING AND LOCOMOTIVE COMPANY Vs. STATE OF BIHAR
July 20, 2006
TATA IRON AND STEEL CO LTD Vs. STATE OF BIHAR
July 10, 2006
Tata Iron And Steel Co.Ltd. Vs. State Of Jharkhand
September 15, 2006
Tata Iron And Steel Co.Ltd. Vs. Bendict Toppo
July 11, 2006
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF JHARKHAND
August 14, 2006
Tata Steel Vs. State of Jharkhand
November 3, 2006
TATA STEEL LIMITED Vs. UNION OF INDIA
October 31, 2006
TAUQUIR ALAM KHAN Vs. STATE OF JHARKHAND & ANR.
August 30, 2006
Tek Lal Mari Vs. Ram Kishun Marik
October 10, 2006
TEKAN PANDIT Vs. STATE OF BIHAR (NOW JHARKHAND)
March 28, 2006
TEOPHIL TIRKEY Vs. STATE OF BIHAR NOW JHARKHAND
May 15, 2006
Terres Ekka Vs. State Of Jharkhand
July 14, 2006
THE DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD. Vs. BIRENDRA SAHU AND ANOTHER
February 27, 2006
THE TATA IRON AND STEEL COMPANY LTD. Vs. UNION OF INDIA (UOI) AND ORS.
July 13, 2006
TIKESHWAR MURMU & ORS. Vs. STATE OF JHARKHAND
August 21, 2006
TINPLATE COMPANY OF INDIA LTD Vs. STATE OF JHARKHAND
November 20, 2006
Transport Corporation Of India Ltd. Vs. State Of Jharkhand
November 30, 2006
TRILOCHAN SINGH Vs. STATE OF JHARKHAND
April 27, 2006
Triveni Prasad Pandey Vs. State Of Jharkhand
November 1, 2006
TUFANI BHUIYAN Vs. STATE OF JHARKHAND
January 3, 2006
TULA DEVI AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
April 18, 2006
Tulsi Mahto Vs. Central Coalfields Ltd.
August 1, 2006
TULSI NAYAK Vs. STATE OF JHARKHAND
January 16, 2006
TULSI YADAV Vs. STATE OF BIHAR NOW JHARKHAND
May 16, 2006
UDAI BASKEY Vs. STATE OF BIHAR
February 20, 2006
UDAY KUMAR MEHTA Vs. STATE OF JHARKHAND
January 4, 2006
Uday Kumar Singh Vs. State Of Jharkhand Through Chief Secretary, Government Of Jharkhand
July 10, 2006
UDIT NARAYAN YADAV Vs. STATE OF BIHAR
February 20, 2006
UMA DEVI Vs. BRAJ KISHORE PRASAD
December 12, 2006
UMA KANT VERMA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
May 16, 2006
Uma Mishra Vs. Bharat Coking Coal Ltd.
November 17, 2006
Uma Shankar Singh Vs. State Of Jharkhand
July 14, 2006
UMAKANT YADAV Vs. RAMESH KUMAR BAJAJ
March 30, 2006
UMESH KUMAR RAWANI Vs. STATE OF JHARKHAND
January 16, 2006
UMESH KUMAR SINGH Vs. STATE OF JHARKHAND
September 20, 2006
Umesh Prasad Singh Vs. State Of Jharkhand
April 5, 2006
UMESH SAO Vs. STATE OF JHARKHAND
January 21, 2006
UNION OF INDIA Vs. RAM PRASAD SAHU @ RAM PD. SHAW
June 19, 2006
UNION OF INDIA (UOI) THROUGH THE CHIEF POSTMASTER GENERAL Vs. CHANDRA SHEKHER SAH
February 28, 2006
Union Of India Through Director General, Csir Vs. Bhim Mahato
March 23, 2006
UNIT PRASAD SINGH Vs. STATE OF JHARKHAND
September 25, 2006
UNITED INDIA INSURANCE CO. LTD. Vs. LILAWATI DEVI AND OTHERS
November 13, 2006
United India Insurance Company Ltd. Vs. Saro Devi
April 25, 2006
UPENDRA RAJAK Vs. STATE OF JHARKHAND
August 14, 2006
URANIUM CORPORATION OF INDIA LIMITED Vs. PRESIDING OFFICER
March 22, 2006
Ushman Ansari Vs. S.A.I.L.
August 25, 2006
Uttam Bouri Vs. Bharat Coking Coal Ltd.
February 27, 2006
Vaishali Kshetriya Gramin Bank Vs. Union Of India Through Chief Labour Commissioner, Government Of India, Ministry Of Labour
August 7, 2006
Vakil Prasad Singh Vs. Bihar State Electricity Board Through Its Chairman
August 28, 2006
VIDYA PANDEY Vs. STATE OF JHARKHAND AND ANR.
October 17, 2006
Vijay Kumar Das Vs. Union of India (UOI)
November 3, 2006
VIKASH SINGH Vs. STATE OF JHARKHAND
August 1, 2006
VINAY KUMAR SAH Vs. N KRISHNA BALAJI
December 21, 2006
VINODA NAND JHA Vs. STATE OF JHARKHAND
December 1, 2006
Vishwa Mohan Singh Vs. State of Jharkhand
November 21, 2006
VISHWA MOHAN SINGH Vs. STATE OF JHARKHAND AND ORS.
April 5, 2006
Vishwajeet Kumar Verma Vs. State of Jharkhand
September 19, 2006
VIVEK RAI Vs. STATE OF JHARKHAND
June 20, 2006
VOLTAS LIMITED Vs. STATE OF JHARKHAND
June 22, 2006
Vyas Singh Vs. State Of Jharkhand
June 23, 2006
WAJID ANSARI Vs. STATE OF JHARKHAND
July 10, 2006
WARIS Vs. UNION OF INDIA
March 24, 2006
Wazir Yadav And Dwarika Yadav Vs. State Of Jharkhand
September 15, 2006
West Bokaro Colliery (Tisco) Vs. Charna Manjhi, Chaman Agaria And Sohar Sao
September 5, 2006
YAKUB PAUL Vs. STATE OF JHARKHAND
January 18, 2006
YAMUNA GIRI Vs. STATE OF JHARKHAND
January 30, 2006
YASIMIN Vs. STATE OF JHARKHAND AND ORS.
June 19, 2006
YASIMIN Vs. STATE OF JHARKHAND
April 27, 2006
YOGENDRA SINGH Vs. STATE OF JHARKHAND
January 2, 2006
YOGENDRA TIWARY Vs. STATE OF JHARKHAND AND ORS.
March 7, 2006
YOGESHWAR HEMBRAM Vs. STATE OF JHARKHAND
August 17, 2006
YUSUF ANSARI Vs. STATE OF JHARKHAND
May 18, 2006