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Case Index
Title
Date
3M INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 15, 2006
A S SYNDICATE WAREHOUSING P LTD Vs. COMMISSIONER OF CUSTOMS
February 15, 2006
A. MOHAMMED Vs. CC
June 27, 2006
A. RANGASWAMY NAIDU AND SONS Vs. COMMR. OF C. EX.
May 19, 2006
A.C. NIELSEN ORG MARG (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 21, 2006
A.K. KANORIA Vs. COMMISSIONER OF C. EX., BANGALORE-II
December 6, 2006
A.P. CO-OPERATIVE OILSEEDS GROWERS FEDN. LTD. Vs. CCE, VISAKHAPATNAM
April 6, 2006
A.P. EASTERN POWER DISTRIBUTION CORPN. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
March 28, 2006
A.P. SALES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
February 17, 2006
A.R. ALLOYS Vs. C.C.E.
January 12, 2006
A.R. CASTING PVT. LTD. Vs. CC
March 1, 2006
A.R.S. STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
March 27, 2006
A.S. GOPINATH Vs. COMMISSIONER OF CUSTOMS, COCHIN
December 28, 2006
A.V. THOMAS AND CO. LTD. Vs. COMMISSIONER OF CUSTOMS
March 2, 2006
A1 STEEL INDUSTRIALS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
May 29, 2006
AAFLOAT TEXTILES (INDIA) LTD. AND Vs. COMMISSIONER OF CUSTOMS
January 5, 2006
AARTI ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2006
AASU EXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS
June 29, 2006
AASU EXIM PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
January 10, 2006
ABAN LOYD CHILES OFF SHORE LTD. Vs. CC
June 19, 2006
ABB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, NASIK
January 18, 2006
ABDOS TRADING CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
December 20, 2006
ABEE INFO CONSUMABLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 12, 2006
ABHIRUB EXPORTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
September 4, 2006
ABHISHEK EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
September 4, 2006
ABISHEK EXPORT Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 23, 2006
ABRAHAM J. THARAKAN Vs. COMMISSIONER OF C. EX., COCHIN
October 17, 2006
ACCRA PAC (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
May 2, 2006
ACE COMPUTER EDUCATION Vs. CCE
December 5, 2006
ACER INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
November 2, 2006
ACER INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
November 27, 2006
ACHARYA JIALAL VASANT SANGEET Vs. COMMR. OF C. EX.
February 21, 2006
ACT SHIPPING LIMITED Vs. COMMISSIONER OF C. EX.
February 3, 2006
ADA RANGAMANDIRA TRUST Vs. THE COMMISSIONER OF CENTRAL EXCISE
November 28, 2006
ADANI EXPORTS LIMITED Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
September 25, 2006
ADANI EXPORTS LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS, COCHIN
May 12, 2006
ADHIKASRI ELECTROMECH (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD
February 22, 2006
ADISHWAR SPINNERS LTD. Vs. COMMISSIONER OF CUSTOMS
February 24, 2006
ADITYA BIRLA NUVO LTD. Vs. COMMISSIONER OF C. EX.
September 22, 2006
ADITYA FUELS LTD. Vs. COMMISSIONER OF CUSTOMS
May 5, 2006
ADLABS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 16, 2006
ADVANCE INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 19, 2006
ADVANCE INDUSTRIES CO Vs. COMMISSIONER OF C EX
November 6, 2006
ADVANCE PETROCHEM. LTD. Vs. COMMISSIONER OF CUS. (PREV.), AHMEDABAD
December 6, 2006
ADVANCE PIPE LTD. AND SHRI R.K. VIJ Vs. CCE
February 15, 2006
AEKAYS Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2006
AEROFIL (INDIA) INC. Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2006
AFCONS INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
February 20, 2006
AFCONS INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 12, 2006
AGARWAL FOUNDARIES Vs. COMMISSIONER OF C. EX., HYDERABAD
July 28, 2006
AGARWAL TRADING CO Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2006
AGARWAL TRADING CO. Vs. COMMISSIONER OF CENTRAL
December 11, 2006
AGNI STEELS LTD. Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
March 15, 2006
AIA ENGG. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
AIR STATE COURIERS Vs. COMMISSIONER OF C. EX.
November 23, 2006
AIR TRAVEL ENTERPRISES INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
November 29, 2006
AIRPORT AUTHORITY OF INDIA Vs. COMMISSIONER OF CUSTOMS
January 10, 2006
AIRPORT AUTHORITY OF INDIA Vs. C.C.
May 9, 2006
AJAI KUMAR GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
August 23, 2006
AJANTA COLOR LAB. Vs. COMMISSIONER OF C. EX.
October 4, 2006
AJANTA FABRICATION Vs. COMMISSIONER OF C. EX.
October 4, 2006
AJANTA FABRICATION Vs. CCE
August 4, 2006
AJANTA FABRICATION Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2006
AJANTA TUBES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 8, 2006
AJANTA TUBES LTD. Vs. C.C.E.
September 11, 2006
AJANTHA DIGITAL COLOR LAB AND STUDIO Vs. COMMR. OF C. EX., CALICUT
July 31, 2006
AJAY APPARELS Vs. COMMISSIONER OF CUSTOMS PORT
July 10, 2006
AJAY INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CUSTOMS (EXPORT
March 29, 2006
AJAY SOMANI AND COMPANY Vs. CCE
December 6, 2006
AJMER ZILA EX-SERVICEMAN WELFARE Vs. COMMR. OF C. EX.
February 3, 2006
AKANKSHA ENTERPRISES Vs. C.C.
February 22, 2006
AKASH FASHION PRINTS PVT LTD Vs. COMMISSIONER OF C EX
March 27, 2006
AKASH OPTIFIBERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 17, 2006
AKASH OPTIFIBRES LTD. Vs. COMMISSIONER OF C. EX.
June 23, 2006
AKAY ORGANICS LTD AND SHRI LAXMAN S PARDASANEY Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2006
AKBAR TRAVELS OF INDIA Vs. COMMISSIONER OF C. EX., COCHIN
October 5, 2006
AKILA TEXTILES (P) LTD. AND Vs. CCE
February 13, 2006
AL-FALAH (EXPORTS) Vs. COMMISSIONER OF CENTRAL EXCISE
April 24, 2006
ALAM TANNERY P LTD Vs. COMMISSIONER OF CUSTOMS
July 5, 2006
ALANG MARINE LTD. Vs. COMMISSIONER OF C. EX. AND CUSTOMS
August 24, 2006
ALATHUR AGENCIES Vs. COMMISSIONER OF C. EX. & CUSTOMS, CALICUT
October 3, 2006
ALEMBIC GLASS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
February 6, 2006
ALEMBIC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
December 22, 2006
ALERT ENGINEERING ENTERPRISES Vs. CCE
October 18, 2006
ALFA INDUSTRIAL CORPN. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
December 22, 2006
ALFRED BERG AND CO. INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 22, 2006
ALKARMA Vs. COMMISSIONER OF CENTRAL EXCISE
April 27, 2006
ALKEM LABORATORIES LTD. Vs. COMMISSIONER OF C. EX.
November 1, 2006
ALKEM LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2006
ALL INDIA WOMEN'S CONFERENCE Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2006
ALLEN CAREER INSTITUTE Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2006
ALLIANCE ENGINEERING COMPANY Vs. CCEX
December 8, 2006
ALLIANZ EXPORTS Vs. COMMISSIONER OF CUSTOMS
March 1, 2006
ALLIANZ STEEL LTD. Vs. COMMISSIONER OF CUSTOMS
March 10, 2006
ALLIED STEELS AND STANDARD Vs. CCE
August 18, 2006
ALOK PLASTIC PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 4, 2006
ALP MANAGEMENT CONSULTANTS P. LTD. Vs. COMMR. OF S.T., BANGALORE
June 23, 2006
ALPA MANAGEMENT CONSULTANTS P. LTD. Vs. COMMR. OF S.T., BANGALORE
November 14, 2006
ALPESH K. PATEL Vs. COMMISSIONER OF C. EX., AHMEDABAD
December 20, 2006
ALPHONSE JOSEPH Vs. COMMISSIONER OF C. EX. & CUS., BANGALORE
September 14, 2006
ALPIC INDIA AND SHIV TEXTILE Vs. COMMISSIONER OF CENTRAL EXCISE
March 31, 2006
ALU BOND ENTERPRISES Vs. COMMISSIONER OF C. EX., JAMMU
December 18, 2006
ALUPLEX INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2006
AMAR ENTERPRISES Vs. C.C.E.
January 9, 2006
AMAR KISORE PROSAD Vs. COMMISSIONER OF CUSTOMS, PATNA
February 16, 2006
AMAR PACKAGING INDUSTRIES Vs. COMMISSIONER OF CUS AND C EX
January 10, 2006
AMARA RAJA BATTERIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
September 11, 2006
AMARA RAJA BATTERIES LTD. Vs. COMMISSIONER OF CENTRAL
March 23, 2006
AMARAVATHI CO-OP. SUGAR MILLS LTD. Vs. COMMR. OF C. EX.
October 10, 2006
AMARAVATHI TEXTILES Vs. COMMISSIONER OF CUSTOMS
July 26, 2006
AMARJOTHI SPINNING MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 30, 2006
AMBA EXPORTS INC. Vs. COMMISSIONER OF CUSTOMS
January 23, 2006
AMBAY FORGINGS PVT LTD Vs. COMMISSIONER OF CEN EXCISE
July 6, 2006
AMBUJA CEMENT EASTERN LTD. Vs. COMMISSIONER OF CUSTOMS (AIR
August 25, 2006
AMCO BATTERIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 23, 2006
AMCO BATTERIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 4, 2006
AMCO INDIA LTD. Vs. CCE
November 17, 2006
AMERICAN REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2006
AMIT ENGINEERING AND H.S. SONS Vs. CCE
April 24, 2006
AMRIT BOTTLERS PVT. LTD. Vs. CCE
November 10, 2006
AMRIT ENGG. AND FOUNDRY WORKS Vs. CCE
November 28, 2006
AMRIT FOODS (A DIVISION OF AMRIT Vs. CCE
March 29, 2006
AMRIT VARSHA ISPAT (P) LTD. Vs. COMMISSIONER OF C. EX.
August 3, 2006
AMRUTHA TRAVELS Vs. COMMISSIONER OF C. EX., THIRUVANANTHAPURAM
February 16, 2006
ANAGHA SUGARCANE TRANSPORT PVT. LTD. Vs. CC & CE, TIRUPATHI
May 12, 2006
ANAND CALENDERING COMPANY Vs. COMMISSIONER OF C. EX., BANGALORE-III
February 21, 2006
ANAND ELECTROSTAMPINGS Vs. C.C.E.
January 9, 2006
ANAND PIPE INDUSTRIES Vs. CCE
July 12, 2006
ANAND STEEL ROLLING WORKS PVT. Vs. C.C.E.
December 28, 2006
ANAND TISSUES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 20, 2006
ANANT TECHNOCRATS P. LTD. Vs. COMMR. OF C. EX. AND CUS.
July 28, 2006
ANDAMANS TIMBER INDUSTRIES LTD. Vs. COMMR. OF C. EX., CALCUTTA-II
July 7, 2006
ANDHRA CYLINDERS Vs. COMMISSIONER OF CENTRAL
June 27, 2006
ANDHRA PETROCHEMICAL LTD., SASOL Vs. DESIGNATED AUTHORITY AND
April 13, 2006
ANDHRA PRADESH PAPER MILLS LTD. Vs. C.C.E., VISAKHAPATNAM-II
May 18, 2006
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
March 14, 2006
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
January 10, 2006
ANDHRA SUGARS LIMITED Vs. COMMISSIONER OF C. EX., GUNTUR
September 11, 2006
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
June 26, 2006
ANGLO FRENCH TEXTILES Vs. CCE
April 3, 2006
ANIKON RUBBERS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
January 3, 2006
ANIL DANG AND MULTIFLEX LAMI PRINT Vs. COMMISSIONER OF CENTRAL EXCISE
June 19, 2006
ANIL EXPORTS Vs. COMMISSIONER OF CUSTOMS
March 17, 2006
ANIL KUMAR AGNIHOTRI Vs. COMMISSIONER OF C. EX.
August 23, 2006
ANIL PRODUCTS LTD Vs. COMMISSIONER OF C EX
June 13, 2006
ANJALEEM ENTERPRISES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA
October 17, 2006
ANJU DEVI Vs. CCE
November 7, 2006
ANNACO FOOD INDUS. (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2006
ANNAPURNA MARBLES Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2006
ANWAR KARIM MITHANI AND SALIM IBRAHIM KHOJA Vs. COMMISSIONER OF CUSTOMS P
January 2, 2006
APAR INDUSTRIES LTD. Vs. MINISTRY OF FINANCE, THE
May 4, 2006
APAR INDUSTRIES LTD. Vs. CCEX
July 27, 2006
APAR INDUSTRIES LTD., KOREA KUMHO Vs. DESIGNATED AUTHORITY, MINISTRY
September 22, 2006
APARANT IRON AND STEEL PVT. LTD. Vs. COMMISSIONER OF C. EX.
August 25, 2006
APLAB DISPLAY DEVICES AND SYSTEMS LTD Vs. COMMISSIONER OF C EX AND CUSTOMS
December 12, 2006
APR PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 16, 2006
AQUAMALL WATER SOLUTIONS LTD. Vs. C.C.E.
February 13, 2006
AR ASHISH V PATIL Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2006
AR SANDEEP C SIKCHI Vs. COMMISSIONER OF CENTRAL EXCISE
September 4, 2006
AR. BHALCHANDRA CHAWARE Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2006
AREBEEN STAR MARITIME AGENCIES Vs. COMMISSIONER OF CUS.
May 1, 2006
ARIHANT ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
August 18, 2006
ARR SALES AGENCY Vs. COMMISSIONER OF C. EX.
January 16, 2006
ARTI IMPEX Vs. COMMISSIONER OF CUSTOMS
May 3, 2006
ARTISTIC STONE (P) LTD. Vs. COMMISSIONER OF CUSTOMS
August 8, 2006
ARTOS BREWERIES LIMITED Vs. COMMISSIONER OF CUSTOMS
March 2, 2006
ARUN PACKAGING CORPN. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 8, 2006
ASEA BROWN BOVERI LTD. Vs. COMMISSIONER OF CEN. EXCISE AND CUSTOMS
March 29, 2006
ASHAPURA AGRO OIL PVT LTD Vs. COMMISSIONER OF CUSTOMS I
September 4, 2006
ASHIANA CARGO SERVICES Vs. CCE
January 18, 2006
ASHIANA SECURITY SERVICE Vs. COMMISSIONER OF C. EX.
November 21, 2006
ASHIQ ALI Vs. COMMISSIONER OF CUSTOMS
April 18, 2006
ASHOK LEYLAND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 24, 2006
ASHOK LEYLAND LTD. Vs. CCE
June 8, 2006
ASHWANI KUMAR JAIN Vs. CCE
January 16, 2006
ASIA WORLD EXPORTS Vs. COMMISSIONER OF CUSTOMS
April 10, 2006
ASIAN ALLOYS LIMITED AND MR. PAWAN Vs. CCE
July 28, 2006
ASIAN PAINTS I LTD Vs. COMMISSIONER OF C EX
March 17, 2006
ASIAN PEROXIDE LIMITED Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
September 15, 2006
ASIATIC ENTERPRISES Vs. COMMISSIONER OF C EX AND CUS
September 18, 2006
ASIL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
June 15, 2006
ASKA EQUIPMENT PVT. LTD. AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
July 24, 2006
ASOCHEM SYNTHETICS Vs. COMMISSIONER OF C. EX. & CUS., BBSR-I
February 15, 2006
ASSOCIATE PAPER PVT LTD Vs. COMMISSIONER OF C EX
March 28, 2006
ASSOCIATED CAPSULES PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 27, 2006
ASSOCIATED CEMENT COMPANIES Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2006
ASSOCIATED PLASTICS AND RAYONS Vs. COMMR OF C EX AND CUSTOMS
November 15, 2006
AST PAPER MILLS LTD., SHRI Vs. CCE
September 27, 2006
ASTRA MARINE PVT. LTD. Vs. C.C.
August 24, 2006
ATC AGRO INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 4, 2006
ATHERTON ENGG. CO. (PVT.) LTD. Vs. C.C. (AIRPORT AND ADMN.)
March 2, 2006
ATM INTERNATIONAL Vs. C.C.
April 17, 2006
ATUL SPICES PVT LTD Vs. COMMISSIONER OF CUSTOMS
June 8, 2006
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
September 5, 2006
AUTO PROFILES LTD UNIT II Vs. COMMISSIONER OF CENTRAL EXCISE
February 24, 2006
AUTO TRANSPORT SERVICES Vs. CCE
February 14, 2006
AUTOLIV IFB INDIA PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
May 15, 2006
AUTOMOTIVE COACHES AND Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2006
AUTOMOTIVE COACHES AND COMPONENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 31, 2006
AUTOMOTIVE INDIA (RAIPUR) PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
August 21, 2006
AVANI PETROCHEM LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
October 16, 2006
AVERY CYCLES INDUS. LTD. Vs. COMMISSIONER OF C. EX.
February 8, 2006
AVG MOTORS LTD. Vs. COMMISSIONER OF C. EX., KOTTAYAM
November 30, 2006
B SQUARE ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2006
B V JEWELS Vs. COMMISSIONER OF CUSTOMS AIRPORT
December 21, 2006
B.C. LOKESH Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 21, 2006
B.C. TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
April 6, 2006
B.D. GUPTA & SONS Vs. COMMISSIONER OF C. EX., KANDLA
November 15, 2006
B.D. INDUSTRIES Vs. CCE
July 7, 2006
B.E. GELB CONSULTANCY SERVICES Vs. COMMR. OF C. EX.
June 16, 2006
B.G. GOSWAMI Vs. CC, ICD
May 24, 2006
B.G. MARBLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2006
B.G. SHIRKE CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2006
B.K. CHAKRABORTY Vs. COMMISSIONER OF CENTRAL EXCISE
May 5, 2006
B.K.S. MILLS Vs. COMMISSIONER OF C. EX.
January 24, 2006
B.L. MANTRI AND ASSOCIATES (P) Vs. COMMISSIONER OF C. EX.
January 13, 2006
B.R. MEHRA Vs. COMMISSIONER OF C. EX.
September 19, 2006
B.S. REFRIGERATION LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
June 16, 2006
BABY MARINE EXPORTS Vs. COMMISSIONER OF C. EX., BANGALORE
September 20, 2006
BABY MARINE EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
November 23, 2006
BAGDOGRA TEA ESTATE Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2006
BAGS AND BAGS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
January 5, 2006
BAIDYANATH AYURVED BHAVAN PVT LTD Vs. COMMR OF C EX
August 25, 2006
BAIJ NATH VERMA Vs. COMMISSIONER OF CUSTOMS
August 30, 2006
BAJAJ AUTO FINANCE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 2, 2006
BAJAJ AUTO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
BAJAJ AUTO LTD. Vs. COMMISSIONER OF C. EX.
December 5, 2006
BAJAJ AUTO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2006
BAJAJ FOODS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
November 15, 2006
BAJAJ HINDUSTAN LTD. Vs. C.C.E.
July 21, 2006
BAJAJ TEMPO LIMITED Vs. CCE
October 20, 2006
BALA RAVI KISHORE, MR. B. SHIVA Vs. COMMISSIONER OF CUSTOMS
June 26, 2006
BALAJI PROCESSING AND PRINTING MILLS Vs. COMMR OF C EX
August 3, 2006
BALKRISHNA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2006
BALLARPUR INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 19, 2006
BALLARSHA PLYWOOD Vs. COMMISSIONER OF CENTRAL
October 26, 2006
BANGALORE MONO FILAMENTS (P) LTD. Vs. COMMR. OF CUS. (SEA), CHENNAI
July 3, 2006
BANLEV CHEMEXIM PVT LTD Vs. COMMISSIONER OF CUSTOMS
January 6, 2006
BANNARI AMMAN STEELS (P) LTD., Vs. COMMISSIONER OF CENTRAL
October 3, 2006
BANNARI AMMAN SUGARS LTD. Vs. CCE
April 6, 2006
BANNER PHARMACAPS (INDIA) PVT. Vs. COMMISSIONER OF CENTRAL
March 8, 2006
BANSI LAL SHAH AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2006
BAPL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2006
BARBOUR VARDHMAN THREAD LTD. Vs. COMMISSIONER OF CUSTOMS
July 19, 2006
BARDANWALA PLASTICS LTD Vs. COMMISSIONER OF C EX
October 12, 2006
BASEMAN PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2006
BASPUR COOPERATIVE SUGAR FACTORY Vs. CCE
July 26, 2006
BASTI SUGAR MILLS CO. LTD. Vs. COMMISSIONER OF C. EX.
September 1, 2006
BASTI SUGAR MILLS CO. LTD. Vs. COMMISSIONER OF C. EX.
February 13, 2006
BATA INDIA LTD. Vs. COMMR. OF C. EX., BANGALORE-II, COMMISSIONERATE
February 17, 2006
BAYER INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
February 21, 2006
BAZPUR COOPERATIVE SUGAR FACTORY Vs. COMMR. OF C. EX.
September 25, 2006
BBR (INDIA) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
September 12, 2006
BCL FORGINGS LIMITED Vs. CCE
February 27, 2006
BEAUTY ART DYERS AND CLEANERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 6, 2006
BEDI SPINING LTD. Vs. CC
April 12, 2006
BEEKALENE FABRICS LTD. Vs. COMMISSIONER OF C. EX.
September 6, 2006
BEHR INDIA LTD. Vs. COMMISSIONER OF C. EX.
August 30, 2006
BELLARY COMPUTERS Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
May 24, 2006
BELLS CONTROLS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 4, 2006
BENARA AUTO (P) LTD. Vs. CCE
June 26, 2006
BENGAL WATERPROOF LTD. Vs. COMMR. OF C. EX., KOLKATA-III
July 7, 2006
BENTEK ELECTRICAL CORPORATION Vs. COMMISSIONER OF C. EX., COCHIN
July 13, 2006
BERGER PAINTS INDIA LTD Vs. COMMISSIONER OF C E
February 8, 2006
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
April 5, 2006
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
January 6, 2006
BETTS UK LTD. Vs. COMMISSIONER OF C. EX.
April 24, 2006
BHAGAWATI SECURITY SERVICES Vs. COMMISSIONER OF C. EX.
June 12, 2006
BHAGWATI INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
July 7, 2006
BHAGWATI ISPAT PVT. LTD. Vs. CCE
May 22, 2006
BHAGYANAGAR SERVICE Vs. COMMISSIONER OF C. EX., HYDERABAD
February 16, 2006
BHAGYANAGAR SERVICES Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
April 26, 2006
BHAGYANAGAR SERVICES Vs. COMMR. OF C. EX., HYDERABAD
June 22, 2006
BHAGYASHREE STEEL AND ALLOYS PVT. Vs. COMMR. OF CUS.
October 27, 2006
BHALARIA METAL CRAFT PVT LTD Vs. COMMISSIONER OF C EX
September 27, 2006
BHALCHANDRA V JADHAV Vs. COMMISSIONER OF CUSTOMS PREV
November 15, 2006
BHANSALI ENGG. POLYMERS LTD. Vs. COMMISSIONER OF C. EX.
December 11, 2006
BHARAT BIJLEE LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
June 16, 2006
BHARAT EARTH MOVERS LIMITED Vs. COMMISSIONER OF CUSTOMS, MYSORE
February 3, 2006
BHARAT ELECTRONICS LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-III
June 29, 2006
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
January 16, 2006
BHARAT ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 6, 2006
BHARAT FORGE LTD. Vs. COMMISSIONER (APPEALS) CENTRAL
January 13, 2006
BHARAT FRITZ WERNER LTD. Vs. DY. CCE (S.T. DIVISION), BANGALORE-III
October 6, 2006
BHARAT HEAVY ELECTRICALS Vs. COMMISSIONER OF CENTRAL
February 23, 2006
BHARAT HEAVY ELECTRICALS LIMITED Vs. COMMISSIONER OF C. EX.
March 7, 2006
BHARAT MATRIMONY COM. PVT. LTD. Vs. COMMR. OF SERVICE TAX
June 23, 2006
BHARAT OVERSEAS COMMUNICATORS Vs. COMMR OF CUS GENERAL
December 12, 2006
BHARAT PETROLEUM CORPN. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
April 27, 2006
BHARAT PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., HYDERABAD-II
June 21, 2006
BHARAT PETROLEUM CORPORATION Vs. C.C.E.
August 28, 2006
BHARAT PETROLEUM CORPORATION Vs. COMMR. OF C. EX.
June 27, 2006
BHARAT PETROLEUM CORPORATION Vs. CCEX
January 16, 2006
BHARAT PETROLEUM CORPORATION LTD Vs. COMMR OF C EX
March 16, 2006
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., MANGALORE
May 4, 2006
BHARAT PUMPS AND COMPRESSORS LTD. Vs. CCE
July 5, 2006
BHARAT ROLLING MILLS Vs. COMMISSIONER OF C. EX., SLG.
September 26, 2006
BHARAT SANCHAR NIGAM LIMITED Vs. CCE
July 12, 2006
BHARAT STEEL ROLLING MILLS Vs. CCE
February 7, 2006
BHARATH DIAGNOSTIC CENTRE Vs. C.C., AIR CARGO (I AND G)
November 17, 2006
BHARATH DIAGNOSTIC CENTRE Vs. COMMISSIONER OF CUS., NEW DELHI
May 18, 2006
BHARATH SANCHAR NIGAM LTD. Vs. ASSISTANT COMMISSIONER OF
November 10, 2006
BHARATI HEXACOM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 8, 2006
BHARATI TELETECH LIMITED Vs. COMMISSIONER OF CUSTOMS
March 1, 2006
BHAROSA COLOUR LAB Vs. CCE
March 8, 2006
BHARTI HEXACOM INDIA LTD. Vs. CCE
December 13, 2006
BHARTI HEXACOM LTD. Vs. COMMISSIONER OF C. EX. (APPEALS I)
April 24, 2006
BHARTI TELE VENTURES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 21, 2006
BHATAPARA STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 10, 2006
BHATWADEKAR AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2006
BHAVAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
August 9, 2006
BHAVANI TRANSFORMERS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
May 24, 2006
BHAVITA CHEMICALS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
September 14, 2006
BHAWANA MOTORS Vs. COMMISSIONER OF CENTRAL EXCISE
April 13, 2006
BHAWANI FLOUR MILLS LTD. Vs. C.C.
February 13, 2006
BHEL Vs. CCE
February 17, 2006
BHEL Vs. COMMISSIONER OF C. EX.
February 27, 2006
BHIKKAMAL CHOTELAL Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
November 8, 2006
BHILAI ENGINEERING CORPORATION Vs. COMMISSIONER OF C. EX.
February 8, 2006
BHOORATHRAM AND CO. Vs. C.C.E.
September 18, 2006
BHOR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
November 1, 2006
BHOR RUBBER FACTORY AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2006
BHORUKA STEELS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 10, 2006
BHRIGU ALLOYS AND STEELS PVT. LTD. Vs. CC
March 1, 2006
BHUBANESWAR INDUSTRIES (PVT.) LTD. Vs. COMMR. OF C. EX., KOLKATA-V
March 27, 2006
BHUPESH STEEL PVT. LTD. Vs. CCE, DELHI
December 1, 2006
BHUWALKA PIPES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
October 30, 2006
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
November 9, 2006
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
January 6, 2006
BIL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX & CUS., VADODARA
October 30, 2006
BIMAL KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
September 18, 2006
BINAY UDYOG PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
April 5, 2006
BIO CAMPUS Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
June 28, 2006
BIOCHEM PHARMACEUTICAL INDS LTD Vs. COMMISSIONER OF C EX
January 4, 2006
BIPIN K BHATIA Vs. CC PREV
May 2, 2006
BIRLA COPPER Vs. COMMISSIONER OF CENTRAL EXCISE
March 29, 2006
BIRLA COPPER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 21, 2006
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
June 27, 2006
BIRLA TYRES Vs. COMMISSIONER OF C. EX., BHUBANESWAR-I
June 7, 2006
BLUE CROSS LABORATORIES LTD. Vs. COMMR. OF C. EX.
August 29, 2006
BLUE STAR LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 20, 2006
BLUE STAR LTD Vs. COMMISSIONER OF CUSTOMS
November 15, 2006
BLUE STAR LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
October 9, 2006
BLUE STAR LTD. Vs. COMMISSIONER OF CUSTOMS
December 6, 2006
BLUEGOLD MARITECH (INTERNATIONAL) LTD. Vs. COMMR. OF CUS., GUNTUR
July 20, 2006
BOC INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 7, 2006
BOHRA PRATISTHAN PVT. LTD. Vs. CCE
December 5, 2006
BOISUR CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2006
BOMBAY DYEING AND MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 6, 2006
BOMBAY DYEING AND MFG. CO. LTD. Vs. COMMISSIONER OF CEN. EXCISE
February 22, 2006
BOMBAY PHARMA PRODUCTS Vs. COMMISSIONER OF CUSTOMS
September 7, 2006
BOMBAY STOCK EXCHANGE LTD Vs. COMMISSIONER OF C EX
May 5, 2006
BOSTIK FINDLEY INDIA PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
July 31, 2006
BOVIS LEND LEASE INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
July 28, 2006
BOX AND CARTON INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2006
BPCL Vs. COMMISSIONER OF C. EX., MANGALORE
July 25, 2006
BPL ENGINEERING LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 10, 2006
BPL LTD. Vs. COMMISSIONER OF CUS. & C. EX. (APPEALS), COCHIN
August 2, 2006
BPL LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
June 19, 2006
BPL MOBILE COMMUNICATION LTD AND MR VINOD GIRI Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2006
BPL TELECOM PVT. LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), COCHIN
December 15, 2006
BRADMA OF INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
September 11, 2006
BRAHAMANAND MINERALS WATER PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
September 26, 2006
BRAHMDEO PODDAR Vs. COMMISSIONER OF CUSTOMS
March 29, 2006
BREACH CANDY SWIMMING BATH TRUST Vs. COMMISSIONER OF CENTRAL EXCISE
November 2, 2006
BRIDGESTONE FINANCIAL SERVICES Vs. COMMR. OF S.T., BANGALORE
July 28, 2006
BRIJ PLYWOOD (PVT.) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
February 6, 2006
BRIJMOHAN LAXMINARYAN RUIA MULTI PURPOSE HIGH SCHOOL Vs. C C E
May 17, 2006
BRIMCO PLASTIC MACHINERY P. LTD. Vs. COMMISSIONER OF C. EX.
September 5, 2006
BRINDAVAN TEX PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
October 5, 2006
BRINDAVAN TEX PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
August 3, 2006
BRINDHA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
September 15, 2006
BRITANNIA INDUSTRIES LTD Vs. COMMISSIONER OF C EX
May 3, 2006
BRITE AUTOMOTIVE AND PLASTICS Vs. COMMISSIONER OF C. EX.
August 3, 2006
BRITOMATICS ENGG PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2006
BROWN AND BURK PHARMACEUTICALS Vs. CCE
August 28, 2006
BROWN KRAFT INDS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 7, 2006
BSNL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 31, 2006
BST LIMITED Vs. COMMISSIONER OF CUS. & C. EX. (APPEALS), COCHIN
September 15, 2006
BST LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
May 10, 2006
BUNDELKHAND ALLOYS (P) LTD. Vs. COMMISSIONER OF C. EX.
June 7, 2006
BURN STANDARD CO. LTD. Vs. COMMR. OF C. EX., BOLPUR
January 16, 2006
C C E Vs. HERBERT BROWN PHARMA AND RESEARCH LABORATORY
August 22, 2006
C J SHAH AND CO Vs. COMMISSIONER OF CUSTOMS
January 27, 2006
C. EASWARAN Vs. COMMISSIONER OF C. EX.
March 2, 2006
C.C. Vs. G.E. LIGHTING INDIA PVT. LTD.
June 5, 2006
C.C. Vs. A.T.M. INTERNATIONAL LTD. AND
September 13, 2006
C.C. (IMPORT AND GEN.) Vs. UNICORN MEDIDENT PVT. LTD.
February 7, 2006
C.C., BANGALORE Vs. ABHYADHAMA HUMAN DEVELOPMENT CENTRE
May 4, 2006
C.C., ICD Vs. NAGESH HOSIERY EXPORT LTD.
January 17, 2006
C.C.E. Vs. VIJAY LAKSHMI POLY FABRICS
January 13, 2006
C.C.E. Vs. SMITHKLINE BEECHAM CONSUMER
November 6, 2006
C.C.E. Vs. CNC COMMERCIAL LTD.
February 28, 2006
C.C.E. Vs. STERLITE INDUSTRIES (INDIA) LTD.
October 12, 2006
C.C.E. Vs. K.P. ENTERPRISES
August 7, 2006
C.C.E. & S.T., BANGALORE Vs. STANDARD CHARTERED BANK
May 10, 2006
C.L. PACKAGING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 17, 2006
CAIRN ENERGY INDIA PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
June 8, 2006
CAIRN ENERGY INDIA PVT. LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-II
September 12, 2006
CAM ENTERPRISES Vs. COMMISSIONER OF C EX
October 26, 2006
CANAN TECHNOLOGIES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-I
July 20, 2006
CANARA AUTO PRODUCTS Vs. COMMISSIONER OF C. EX., BANGALORE
June 9, 2006
CANON INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
February 7, 2006
CAPRIHANS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2006
CAPSTON RUBBER INDIA Vs. COMMISSIONER OF C. EX.
December 12, 2006
CAPT. K.P. DINAKARAN Vs. COMMISSIONER OF C. EX.
October 27, 2006
CAR WORLD AUTOLINE Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
August 22, 2006
CARBORUNDUM UNIVERSAL LTD. Vs. COMMISSIONER OF C. EX.
May 22, 2006
CARBORUNDUM UNIVERSAL LTD. Vs. CCE
August 2, 2006
CARBORUNDUM UNIVERSAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 10, 2006
CARESS INDUSTRIES AND A.R. Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2006
CARGO AND TRAVEL SERVICES (P) LTD. Vs. COMMR. OF CUS., BANGALORE
December 26, 2006
CARGO LINKS Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
August 23, 2006
CARGO TARPAULIN INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE-III
February 15, 2006
CASCADE SYSTEMS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 27, 2006
CASTING (INDIA) INC. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
August 11, 2006
CASTINGS INDIA INC Vs. COMMISSIONER OF CENTRAL EXCISE
July 10, 2006
CASTROL INDIA LTD. Vs. COMMISSIONER OF C. EX.
August 23, 2006
CASTROL INDIA LTD. Vs. CCE
March 20, 2006
CASTROL INDIA LTD., MR. A. BATRA Vs. C.C.E.
August 10, 2006
CC Vs. PIDILITE INDUSTRIES LTD.
October 17, 2006
CC Vs. MORGON INDUSTRIES LTD.
April 13, 2006
CC & CE, VISAKHAPATNAM Vs. GODAVARI FERTILIZERS & CHEMICALS LTD.
April 10, 2006
CC & CE, VISAKHAPATNAM-II Vs. NAVABHARAT FERRO ALLOYS LTD.
November 28, 2006
CC EX. Vs. MAHALAKSHMI DYG. AND PTG. (I) PVT.
March 29, 2006
CCE Vs. VARADHMAN SPG. AND GENERAL MILLS
June 27, 2006
CCE Vs. NATIONAL ADHESIVE AND CHEMICALS
July 28, 2006
CCE Vs. KINETIC MOTORS COMPANY LTD.
November 1, 2006
CCE Vs. JCT LTD.
November 30, 2006
CCE Vs. AMBUJA CEMENT EASTERN LTD.
July 3, 2006
CCE Vs. PUSHYA INDUSTRIAL GASES LTD.
November 6, 2006
CCE Vs. SURYA PHARMACEUTICALS LTD.
July 4, 2006
CCE Vs. BHAWANI SHANAKAR CATINGS LTD. AND
May 2, 2006
CCE Vs. RAHUL CHEM FARM (P) LTD. KIRAN
May 3, 2006
CCE Vs. WHEELS INDIA LTD.
May 11, 2006
CCE Vs. SIDHACHALAM EXPORTS PVT. LTD.
September 14, 2006
CCE Vs. JAI LAXMI FINANCE CO.
February 8, 2006
CCE Vs. BEEKAY ENGG. CORPN.
February 8, 2006
CCE Vs. HIMACHAL EXICOM COMMUNICATION
February 6, 2006
CCE Vs. BHURUKA TEXTILES LTD.
May 16, 2006
CCE Vs. SADASHIV STRUCTURALS PVT. LTD.
October 26, 2006
CCE Vs. RAJ CREATORS
June 26, 2006
CCE Vs. INDORE SANDAL OIL MILLS
October 27, 2006
CCE Vs. HOTLINE GLASS LTD.
November 17, 2006
CCE Vs. AIDEES ELECTRONICS PVT. LTD.
June 22, 2006
CCE Vs. RISHABH VELVELEEN (P) LTD.
March 28, 2006
CCE Vs. BHARAT STEEL ROLLING MILLS
June 16, 2006
CCE Vs. SAVITA POLYMERS LIMITED
August 23, 2006
CCE Vs. SHASUN CHEMICALS AND DRUGS LTD.
January 17, 2006
CCE Vs. THYROCARE SERVICES
January 18, 2006
CCE Vs. K.G. DENIM LTD.
June 12, 2006
CCE Vs. ANKIT CONSULTANCY LTD. AND SHRI
October 10, 2006
CCE Vs. MILAP MARBLES (P) LTD.
February 22, 2006
CCE Vs. SIKAR EX-SERVICEMAN WELFARE
February 22, 2006
CCE Vs. KASHYAP SWEETNERS (P) LTD.
February 22, 2006
CCE Vs. ROYAL GRANITES (PVT.) LTD.
October 12, 2006
CCE Vs. SUPER TRAVELS
October 12, 2006
CCE Vs. HIRA CEMENT
April 3, 2006
CCE Vs. GMTD, BHARAT SANCHAR NIGAM LTD.
January 18, 2006
CCE Vs. U.P. STATE SUGAR CORPN. LTD.
November 29, 2006
CCE Vs. MADURANTAKAM CO-OP. SUGAR MILLS LTD.
October 26, 2006
CCE Vs. VARUN DYG AND PTG MILLS
December 14, 2006
CCE Vs. KRISHNA INDUSTRIES
November 13, 2006
CCE Vs. SHRI DHANESHWAR CHAKRESH
November 8, 2006
CCE Vs. SHRI MUKESH SHARMA AND SHRI RAJEEV
March 8, 2006
CCE Vs. FUTURA POLYMERS LTD.
November 7, 2006
CCE Vs. KOTHARI SUGARS AND CHEMICALS LTD.
February 13, 2006
CCE Vs. KIRPAL CASTINGS PVT. LTD.
December 20, 2006
CCE Vs. EID PARRY (I) LTD.
April 17, 2006
CCE Vs. TAMILNADU ASBESTOS (PIPES)
April 19, 2006
CCE Vs. SUNDARAM CLAYTON LTD.
August 25, 2006
CCE Vs. SHRI KAMLESH KUMAR AGRAWAL, PROP.
February 14, 2006
CCE Vs. JADIA PIPES (INDIA) LTD.
November 27, 2006
CCE Vs. STANDARD SURFACTANTS LTD.
September 1, 2006
CCE Vs. SARDAR ASSOCIATES PVT. LTD.
January 27, 2006
CCE Vs. SARAVANA INSULATORS LTD.
January 25, 2006
CCE Vs. INDIA GLYCOL LTD.
January 24, 2006
CCE Vs. STAR PAPER MILLS LTD.
November 29, 2006
CCE Vs. AUREOLA CHEMICALS LTD.
May 31, 2006
CCE Vs. INDIAN STEEL AND ALLIED PRODUCTS
April 6, 2006
CCE Vs. SPIC PHARMACEUTICALS DIVISION
April 7, 2006
CCE Vs. ARULMURUGAN SAGO FACTORY
March 23, 2006
CCE Vs. PREMIER INSTRUMENTS AND CONTROLS
January 12, 2006
CCE Vs. INDUSTRIAL ARMY
February 14, 2006
CCE Vs. AMAR COACH BUILDERS
May 26, 2006
CCE Vs. MEGHDOOT PISTONS (P) LTD.
April 4, 2006
CCE Vs. VMA ENTERPRISES (P) LTD.
July 12, 2006
CCE Vs. HINDUSTAN LEVER LTD.
June 15, 2006
CCE Vs. SADASHIV METALLICS LTD.
July 7, 2006
CCE Vs. ISPAT ALLOYS LTD. (BALASORE ALLOYS LTD.)
July 19, 2006
CCE Vs. SIVANESAN AND CO.
July 13, 2006
CCE Vs. ISHWAR PAPER MILLS
July 13, 2006
CCE Vs. RAGHUNATH PRASAD AGARWAL
May 24, 2006
CCE Vs. SHASUN CHEMICALS AND DRUGS LTD.
March 16, 2006
CCE Vs. OPTEL TELECOMMUNICATION LTD.
September 12, 2006
CCE Vs. AGRAWAL EXPORTS
September 12, 2006
CCE Vs. HOTLINE CPT LTD.
November 22, 2006
CCE Vs. PARADISE STEEL ROLLING MILLS,
January 2, 2006
CCE Vs. ESS DEE TIN AND METAL INDUSTRIES
January 2, 2006
CCE Vs. NEW HOLLAND TRACTORS
August 2, 2006
CCE Vs. URVASHI SYNTHETIC PROCESSORS (P)
August 2, 2006
CCE Vs. STEEL STRIPS LTD.
January 3, 2006
CCE Vs. BOMBAY SNUFF CO. LTD.
December 19, 2006
CCE Vs. SHREE AMBICA STEEL ROLLING MILLS
January 3, 2006
CCE Vs. R.S. ELECTRICALS
December 6, 2006
CCE Vs. BEAUTY COSMETICS LTD.
July 12, 2006
CCE Vs. GANGADHARAM APPLIANCES LTD.
November 13, 2006
CCE Vs. MEDI HERBS AND R.K. HERBALS PVT.
July 12, 2006
CCE Vs. ORIENT ABRASIVES
December 7, 2006
CCE & C, CALICUT Vs. HINDUSTAN COCA COLA BEVERAGES P. LTD.
July 19, 2006
CCE AND C Vs. SHREEJI TRAVELS
December 13, 2006
CCE AND C Vs. SAMRTH TRAVELS
December 13, 2006
CCE, COIMBATORE Vs. GOLDEN DEW TEA FACTORY [ALONGWITH
November 29, 2006
CCE, VISAKHAPATNAM-II Vs. GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD.
February 28, 2006
CCEX Vs. VIDEOCON COMMUNICATION LTD
January 13, 2006
CCEX Vs. MIRC ELECTRONICS LTD
March 9, 2006
CCEX Vs. P K SHYAMSUKHA AND SIDDARTHA PETRO PRODUCTS LTD
January 18, 2006
CCEX Vs. JET SPEED AUDIO PVT. LTD.
June 20, 2006
CCEX Vs. HILDEN PACKAGING MACHINES PVT.
February 23, 2006
CCEX Vs. MILTON LAMINATES
February 20, 2006
CCEX Vs. NOVEL INDUSTRIES
January 10, 2006
CCEX Vs. UNITED PHOSPHORUS LTD.
March 9, 2006
CCEX Vs. METAL RECYCLING INDUSTRIES
January 13, 2006
CCEX AND CUS Vs. MODISON LTD AND ODYSSEY AIRCON PVT LTD
August 22, 2006
CEAT LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
January 18, 2006
CEETA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 2, 2006
CELETRONIX INDIA PVT. LTD. Vs. CC
April 4, 2006
CELETRONIX INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
December 15, 2006
CELLO HOUSE HOLD APPLIANCES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2006
CELLULAR TECHNOLOGIES Vs. COMMISSIONER OF C. EX.
March 13, 2006
CEMENT CORPN. OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
October 17, 2006
CENTAUR CHEMICALS PVT LTD Vs. COMMISSIONER OF SERVICE TAX
January 19, 2006
CENTRAL CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
CENTRAL DISTRIBUTION CENTRE Vs. COMMISSIONER OF CUS AND C EX
February 6, 2006
CENTRAL POWER RESEARCH INSTITUTE Vs. COMMR. OF C. EX., BANGALORE-III
May 18, 2006
CENTRUM TRAVELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
May 3, 2006
CENTRUM TRAVELS PVT. LTD. Vs. C.C.E.
October 5, 2006
CENTURY RAYON Vs. COMMISSIONER OF CUSTOMS
May 17, 2006
CGI INFORMATION SYS. & MGMT. CONSULTANTS (P) LTD. Vs. CCE, TRIVANDRUM
February 6, 2006
CHAITANYA ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
October 17, 2006
CHAITANYA ADVERTISING Vs. COMMISSIONER OF C. EX.
March 8, 2006
CHAMBAL FERTILISERS AND Vs. COMMR. OF CUS. (IMP.)
March 6, 2006
CHAMUNDI DIE CAST (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2006
CHAMUNDI FOODS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 28, 2006
CHANDERPUR WORKS Vs. CC
May 5, 2006
CHANDRA PRABA COTTAGE SPININING Vs. COMMR. OF C. EX.
July 20, 2006
CHARAK PHARMACEUTICAL INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2006
CHARMINAR EXPORTS Vs. COMMISSIONER OF CUSTOMS
December 4, 2006
CHARMINAR NON-WOVENS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
November 17, 2006
CHATTUSHRUNGI SEVA SAMITTEE Vs. COMMISSIONER OF C. EX.
February 3, 2006
CHEERAMALIL PLASTICS PVT. LTD. Vs. COMMR. OF C. EX., COCHIN
April 24, 2006
CHEMETALL RAI INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 10, 2006
CHEMIE ALLIANCE INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
October 11, 2006
CHEMPLAST SANMAR Vs. CCE
July 6, 2006
CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 23, 2006
CHEMPLAST SANMAR LTD. Vs. CCE
August 2, 2006
CHENNAI MARINE TRADING PVT. LTD. Vs. CC
May 31, 2006
CHETANA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2006
CHIEF PLANT MANAGER, INDIAN OIL Vs. COMMR. OF C. EX.
February 14, 2006
CHINNAKARUPPAN P. Vs. COMMISSIONER OF CUSTOMS
May 18, 2006
CHISTIA TEXTILES, IQBAL Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2006
CHITTOR POLYFAB PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 23, 2006
CHOICE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
March 10, 2006
CHOKSI PLATINUM (P) LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
January 2, 2006
CHOKSI SILK MILLS Vs. COMMISSIONER OF CEN EXCISE
July 26, 2006
CHOLOMANDAL MARINE FIBRES Vs. COMMISSIONER OF C. EX.
December 18, 2006
CHRISPAL SHIPPING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2006
CIBA SPECIALTY CHEMICALS INC Vs. COMMISSIONER OF C EX
November 13, 2006
CIGFIL LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-II
October 10, 2006
CIPLA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2006
CIPLA LTD. Vs. COMMISSIONER OF C. EX.
September 1, 2006
CITY HONDA Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 12, 2006
CITY TRAVEL SERVICES Vs. COMMISSIONER OF C. EX.
September 18, 2006
CITY TRAVELS Vs. COMMISSIONER OF C. EX.
July 25, 2006
CITY TRAVELS Vs. COMMISSIONER OF C. EX.
September 12, 2006
CLARIANT (INDIA) LTD. Vs. CCEX
February 10, 2006
CLASSIC STRIPS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2006
CMC LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
July 13, 2006
CMI METALS RECYCLING (INDIA) P. Vs. COMMISSIONER OF CUS.
August 25, 2006
CMI METALS RECYCLING (INDIA) PVT. Vs. CC, (EXPORTS)
March 16, 2006
CMS (INDIA) OPERATIONS AND Vs. CCE
June 9, 2006
COAL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
March 16, 2006
COBRA PERSONNEL AND INTELLIGENCE SERVICES Vs. COMMR OF C EX
May 9, 2006
COCA COLA INDIA PVT LTD Vs. COMMISSIONER OF C EX
October 24, 2006
COCHIN INTERNATIONAL AIRPORT LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN
November 27, 2006
COCHIN INTERNATIONAL AIRPORT PREPAID TAXI OPERATORS CO-OPERATIVE SOCIETY LTD. Vs. COMMISSIONER OF C. EX., COCHIN
November 7, 2006
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
May 26, 2006
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF C. EX., COCHIN
November 9, 2006
COEN COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
February 16, 2006
COEN COMPANY Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
February 28, 2006
COIMBATORE POPULAR SPINNING Vs. CCE
June 19, 2006
COLGATE PALMOLIVE (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (I)
October 23, 2006
COLGATE PALMOLIVE COMPANY Vs. COMMISSIONER OF C. EX. AND CUS.
April 24, 2006
COLLECTOR OF CUSTOMS Vs. WESTERN INDIA PLYWOODS LIMITED
March 1, 2006
COLLECTOR OF CUSTOMS Vs. COMPUTER GRAPHICS (P) LTD.
February 22, 2006
COLOR TIMES Vs. COMMISSIONER OF C. EX.
May 10, 2006
COLOURS OF THE WORLD Vs. COMMISSIONER OF CENTRAL
November 8, 2006
COLT CEMENT PVT. LTD. Vs. CCE
February 14, 2006
COLT INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
September 10, 2006
COMM. OF CUSTOMS & C. EX., TIRUPATI Vs. ANDHRA DYE-CHEM INDUSTRIES
October 9, 2006
COMMISSIONER OF C EX Vs. POLAR PHARMA INDIA LTD
September 20, 2006
COMMISSIONER OF C EX Vs. GUJARAT AMBUJA EXPORTS LTD
September 22, 2006
COMMISSIONER OF C EX Vs. SIDDHESHWAR SSK LIMITED
November 23, 2006
COMMISSIONER OF C EX Vs. DHIRENDRASINH C ZALA
December 26, 2006
COMMISSIONER OF C EX Vs. GANGE PRESSING LTD
December 5, 2006
COMMISSIONER OF C EX Vs. MARDIA TUBES LTD
September 12, 2006
COMMISSIONER OF C EX Vs. FLUID SYNTHETIC INCORPORATION
November 10, 2006
COMMISSIONER OF C EX Vs. MANSI PACKAGING PVT LTD
August 14, 2006
COMMISSIONER OF C EX Vs. SOMANI OVERSEAS CORPORATION
September 7, 2006
COMMISSIONER OF C EX Vs. MOVILEX IRRIGATION LTD
October 5, 2006
COMMISSIONER OF C EX Vs. BHUSHAN STEEL AND STRIPS LTD
September 22, 2006
COMMISSIONER OF C EX Vs. SHIELD SECURITY FORCE
September 21, 2006
COMMISSIONER OF C EX Vs. CABLE CORPORATION OF INDIA
September 5, 2006
COMMISSIONER OF C EX Vs. SAGAR INDUSTRIES AND DISTILLERIES PVT LTD
November 23, 2006
COMMISSIONER OF C EX Vs. RADHABALLABH SILK MILLS PVT LTD
May 5, 2006
COMMISSIONER OF C EX Vs. SHALIMAR SUPER FOODS
November 22, 2006
COMMISSIONER OF C EX Vs. P C POLE FACTORY
March 9, 2006
COMMISSIONER OF C EX Vs. INDO PLAST ENGINEERS
January 3, 2006
COMMISSIONER OF C EX AND CUS Vs. SHRIJEE HEAVY PROJECTS WORKS LTD
April 17, 2006
COMMISSIONER OF C EX AND CUS Vs. UNITEX TEXTURISER
March 9, 2006
COMMISSIONER OF C EX AND CUS Vs. SANGAMNER BHAG SSK LTD
May 3, 2006
COMMISSIONER OF C EX AND CUS Vs. ANKIT PULPS AND BOARDS PVT LTD
December 5, 2006
COMMISSIONER OF C EX AND CUS Vs. VISHAL CORPORATION
July 13, 2006
COMMISSIONER OF C EX AND CUS Vs. SAMARTH TRAVELS
March 20, 2006
COMMISSIONER OF C EX AND CUSTOMS Vs. CLASSIC INDUSTRIES LTD
November 30, 2006
COMMISSIONER OF C EX AND CUSTOMS Vs. EPCOS INDIA LTD
December 8, 2006
COMMISSIONER OF C. EX. Vs. IND-SWIFT LTD.
September 18, 2006
COMMISSIONER OF C. EX. Vs. ULTRA MARINE AND PIGMENTS LTD.
July 10, 2006
COMMISSIONER OF C. EX. Vs. BOMBAY DYEING AND MFG. CO. LTD.
July 6, 2006
COMMISSIONER OF C. EX. Vs. PRESTIGE COATING LTD.
May 24, 2006
COMMISSIONER OF C. EX. Vs. JCBL LTD.
November 28, 2006
COMMISSIONER OF C. EX. Vs. FLAIR FILTRATION (P) LTD.
November 7, 2006
COMMISSIONER OF C. EX. Vs. SPIC PHARMACEUTICALS DIVISION
February 3, 2006
COMMISSIONER OF C. EX. Vs. SURENDRA RE-ROLLERS PVT. LTD.
May 8, 2006
COMMISSIONER OF C. EX. Vs. BHARAT SANCHAR NIGAM LTD.
September 12, 2006
COMMISSIONER OF C. EX. Vs. DESAI HYDRAULICS PVT. LTD.
January 31, 2006
COMMISSIONER OF C. EX. Vs. HARYANA OIL AND SOYA LIMITED
January 31, 2006
COMMISSIONER OF C. EX. Vs. U.T. LTD.
February 10, 2006
COMMISSIONER OF C. EX. Vs. CAREER POINT INFOSYSTEM LTD.
May 4, 2006
COMMISSIONER OF C. EX. Vs. INDIAN ISPAT WORKS (P) LTD.
February 1, 2006
COMMISSIONER OF C. EX. Vs. A.K. MULTIMETALS PVT. LTD.
July 26, 2006
COMMISSIONER OF C. EX. Vs. PHILIPS INDIA LTD.
March 29, 2006
COMMISSIONER OF C. EX. Vs. LUDHIANA BEVERAGES PVT. LTD.
October 31, 2006
COMMISSIONER OF C. EX. Vs. SHAM UDYOG LTD.
June 28, 2006
COMMISSIONER OF C. EX. Vs. KIRLOSKAR EBARA PUMPS LTD.
November 20, 2006
COMMISSIONER OF C. EX. Vs. STERLITE INDUSTRIES (I) LTD.
December 14, 2006
COMMISSIONER OF C. EX. Vs. AFCONS PAULING JOINT VENTURE
December 14, 2006
COMMISSIONER OF C. EX. Vs. SUBHASH ROLLING MILLS
August 25, 2006
COMMISSIONER OF C. EX. Vs. CHESLIND TEXTILES LTD.
November 6, 2006
COMMISSIONER OF C. EX. Vs. VIDHYA CYLINDER PVT. LTD.
July 25, 2006
COMMISSIONER OF C. EX. Vs. MOONLIGHT ALLOYS PVT. LTD.
October 17, 2006
COMMISSIONER OF C. EX. Vs. RAKESH SINGHAL
June 19, 2006
COMMISSIONER OF C. EX. Vs. PAUL TRAVELS
October 12, 2006
COMMISSIONER OF C. EX. Vs. SHYAM MILL BOARD FACTORY
February 23, 2006
COMMISSIONER OF C. EX. Vs. KAPIL STEEL LTD.
June 20, 2006
COMMISSIONER OF C. EX. Vs. RGR PHARMACEUTICALS
June 23, 2006
COMMISSIONER OF C. EX. Vs. JAIN IRRIGATION SYSTEMS LTD.
October 27, 2006
COMMISSIONER OF C. EX. Vs. PRERNA STRIPS
October 19, 2006
COMMISSIONER OF C. EX. Vs. CAREER POINT INFOSYSTEM LTD.
March 1, 2006
COMMISSIONER OF C. EX. Vs. YAMUNA BARDANA TRADING
November 17, 2006
COMMISSIONER OF C. EX. Vs. SAKTHI FINANCE LTD.
May 26, 2006
COMMISSIONER OF C. EX. Vs. DCW LTD.
November 17, 2006
COMMISSIONER OF C. EX. Vs. SHREE NEELKANTH NETWORK
October 10, 2006
COMMISSIONER OF C. EX. Vs. R.K. ELECTRONIC CABLE NETWORK
January 18, 2006
COMMISSIONER OF C. EX. Vs. PLANNERS INDIA (P) LTD.
February 14, 2006
COMMISSIONER OF C. EX. Vs. SARJOO SAHKARI CHINI MILLS LTD.
August 31, 2006
COMMISSIONER OF C. EX. Vs. INDIA GLYCOLS LTD.
December 20, 2006
COMMISSIONER OF C. EX. Vs. DECORA CERAMICS LTD.
August 21, 2006
COMMISSIONER OF C. EX. Vs. EASTERN AROMATIC PVT. LTD.
October 4, 2006
COMMISSIONER OF C. EX. Vs. DHANSHREE AGRO POLY PRODUCTS
February 17, 2006
COMMISSIONER OF C. EX. Vs. ANANT TEX FAB PVT. LTD.
October 4, 2006
COMMISSIONER OF C. EX. Vs. G AND Y SOAPS WORKS
February 17, 2006
COMMISSIONER OF C. EX. Vs. GRAPHITE (I) LTD.
October 4, 2006
COMMISSIONER OF C. EX. Vs. BALLARPUR INDUSTRIES LTD.
February 17, 2006
COMMISSIONER OF C. EX. Vs. ALUMINIUM CENTRE
June 8, 2006
COMMISSIONER OF C. EX. Vs. MEENAKSHI AND CO.
August 23, 2006
COMMISSIONER OF C. EX. Vs. RAJEEV CHANDRASEKHAR
October 9, 2006
COMMISSIONER OF C. EX. Vs. ESTEEM SERVICES
August 11, 2006
COMMISSIONER OF C. EX. Vs. SPICED COMMUNICATION (P) LTD.
January 9, 2006
COMMISSIONER OF C. EX. Vs. T.I. METAL SECTIONS
August 3, 2006
COMMISSIONER OF C. EX. Vs. FAIRDEAL RESEARCH LABORATORIES
January 4, 2006
COMMISSIONER OF C. EX. Vs. ISPAT INDUSTRIES LTD.
April 3, 2006
COMMISSIONER OF C. EX. Vs. AMBA STEELS
January 3, 2006
COMMISSIONER OF C. EX. Vs. DHIRENDRASINGH C. ZALA
April 5, 2006
COMMISSIONER OF C. EX. Vs. LONG LIFE TOOLS (P) LTD.
January 5, 2006
COMMISSIONER OF C. EX. Vs. MID INDIA INTERNATIONAL LTD.
January 5, 2006
COMMISSIONER OF C. EX. Vs. RAKESH CHEMICAL INDUSTRIES
January 2, 2006
COMMISSIONER OF C. EX. Vs. ADHUNIK STEELS LTD.
August 1, 2006
COMMISSIONER OF C. EX. Vs. SOWBHAGYA LAKSHMI SILICATE
February 17, 2006
COMMISSIONER OF C. EX. Vs. LANJEKAR SALES CORPORATION
June 5, 2006
COMMISSIONER OF C. EX. Vs. LEAK-PROOF ENGINEERING (I) PVT.
October 3, 2006
COMMISSIONER OF C. EX. Vs. DCW LTD.
November 29, 2006
COMMISSIONER OF C. EX. Vs. CHANDRIKA SECURITY FORCE
September 27, 2006
COMMISSIONER OF C. EX. Vs. HFCL (WIRELESS DIV. UNIT-II)
November 14, 2006
COMMISSIONER OF C. EX. Vs. U.S. CHOUDHARY
November 14, 2006
COMMISSIONER OF C. EX. Vs. MODISON LTD.
July 12, 2006
COMMISSIONER OF C. EX. Vs. SANGRUR AGRO LTD.
July 14, 2006
COMMISSIONER OF C. EX. Vs. SHARDA MOTORS IND. LTD.
November 15, 2006
COMMISSIONER OF C. EX. Vs. ARVIND MILLS LTD.
November 10, 2006
COMMISSIONER OF C. EX. Vs. RANIA KUTIR UDYOG SAMITI
November 13, 2006
COMMISSIONER OF C. EX. Vs. DOLLAR AND CO. (P) LTD.
September 8, 2006
COMMISSIONER OF C. EX. Vs. ABU JANI SANDEEP KHOSLA
March 10, 2006
COMMISSIONER OF C. EX. & CUS., CALICUT Vs. KOYENCO BAZAR
September 4, 2006
COMMISSIONER OF C. EX. & CUS., CALICUT Vs. RUBCO HAUT WOODS (P) LTD.
November 27, 2006
COMMISSIONER OF C. EX. & CUS., CALICUT Vs. MANUELSONS WOOD INDUSTRIES
November 6, 2006
COMMISSIONER OF C. EX. & CUS., RAJKOT Vs. INDIAN PLASTIC INDUSTRIES
December 5, 2006
COMMISSIONER OF C. EX. & CUS., RAJKOT Vs. AMRUT CERAMICS
December 1, 2006
COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. ASIAN PAINTS (I) LTD.
November 2, 2006
COMMISSIONER OF C. EX. (APPEALS), TIRUPATI Vs. AUDITHIYA MINERALS LTD.
March 1, 2006
COMMISSIONER OF C. EX. AND CUS. Vs. GODAVARI STEEL RE-ROLLING MILLS
January 24, 2006
COMMISSIONER OF C. EX., BANGALORE Vs. ATHREYONIX
March 28, 2006
COMMISSIONER OF C. EX., BANGALORE Vs. JINDAL ALUMINIUM LTD.
April 26, 2006
COMMISSIONER OF C. EX., BANGALORE-I Vs. N.S.P. ELECTRONICS LTD.
March 23, 2006
COMMISSIONER OF C. EX., BANGALORE-II Vs. NINA INDUSTRIES
December 4, 2006
COMMISSIONER OF C. EX., BANGALORE-II Vs. ITC LTD.
November 22, 2006
COMMISSIONER OF C. EX., BANGALORE-III Vs. SIGN & DISPLAY SYSTEMS
May 4, 2006
COMMISSIONER OF C. EX., BELGAUM Vs. GOKAK MILLS LTD.
December 1, 2006
COMMISSIONER OF C. EX., BHUBANESHWAR-II Vs. GOLF OIL CORPORATION
June 8, 2006
COMMISSIONER OF C. EX., CALCUTTA-I Vs. FILTRONIC
January 16, 2006
COMMISSIONER OF C. EX., COCHIN Vs. FCI OEN CONNECTORS LTD.
June 26, 2006
COMMISSIONER OF C. EX., COCHIN Vs. BPL TELECOM PVT. LTD.
October 11, 2006
COMMISSIONER OF C. EX., COCHIN Vs. NIPPON KOEI CO. LTD.
August 24, 2006
COMMISSIONER OF C. EX., GUNTUR Vs. NUTRINE CONFECTIONERY CO. PVT. LTD.
October 19, 2006
COMMISSIONER OF C. EX., GUNTUR Vs. VIRAT CRANE INDUSTRIES LTD.
November 9, 2006
COMMISSIONER OF C. EX., GUNTUR Vs. RUCHI AGRO PRODUCTS (P) LTD.
October 13, 2006
COMMISSIONER OF C. EX., HYDERABAD Vs. GULF OIL CORPORATION LTD.
April 25, 2006
COMMISSIONER OF C. EX., HYDERABAD Vs. SANGHI SPINNERS (I) LTD.
June 22, 2006
COMMISSIONER OF C. EX., HYDERABAD Vs. RAHUL BIDI FACTORY
August 14, 2006
COMMISSIONER OF C. EX., HYDERABAD Vs. SRI BHAVANI DISTILLERIES (INDIA) PVT. LTD.
December 13, 2006
COMMISSIONER OF C. EX., HYDERABAD Vs. HYDERABAD CYLINDERS PVT. LTD.
March 22, 2006
COMMISSIONER OF C. EX., HYDERABAD Vs. TALSILA PHARMACEUTICALS (P) LTD.
November 2, 2006
COMMISSIONER OF C. EX., HYDERABAD Vs. AUROBINDO PHARMA LTD.
March 10, 2006
COMMISSIONER OF C. EX., HYDERABAD Vs. HARI STEEL TUBES
November 28, 2006
COMMISSIONER OF C. EX., HYDERABAD-I Vs. MOLD-TEK TECHNOLOGIES LTD.
January 20, 2006
COMMISSIONER OF C. EX., HYDERABAD-I Vs. PENNAR INDUSTRIES LTD.
May 10, 2006
COMMISSIONER OF C. EX., HYDERABAD-II Vs. N.G. ADHESIVES INDUSTRIES PVT. LTD.
January 10, 2006
COMMISSIONER OF C. EX., HYDERABAD-III Vs. SRI VISHNU CEMENTS LTD.
May 31, 2006
COMMISSIONER OF C. EX., HYDERABAD-III Vs. WELD FUSE PVT. LTD.
October 27, 2006
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. VANIFAB ENGINEERS PVT. LTD.
June 20, 2006
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. D.R. METAL INDUSTRIES
July 31, 2006
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. DECPRO PAINTS
June 12, 2006
COMMISSIONER OF C. EX., KOLKATA-I Vs. RAHUL COMPUTEX PVT. LTD.
September 26, 2006
COMMISSIONER OF C. EX., KOLKATA-I Vs. HAZI ABDUL RAZZAQUE
April 4, 2006
COMMISSIONER OF C. EX., KOLKATA-II Vs. BHASKAR FORGINGS PVT. LTD.
December 15, 2006
COMMISSIONER OF C. EX., KOLKATA-III Vs. SHAKTI ORGANICS
May 5, 2006
COMMISSIONER OF C. EX., KOLKATA-VI Vs. BLACK DIAMOND BEVERAGES LTD.
February 21, 2006
COMMISSIONER OF C. EX., MANGALORE Vs. KANARA EXPORT AGENCIES
November 28, 2006
COMMISSIONER OF C. EX., MANGALORE Vs. SUNIL S. KOTIAN
December 5, 2006
COMMISSIONER OF C. EX., MANGALORE Vs. DEE PEE EN CORPORATION
December 19, 2006
COMMISSIONER OF C. EX., NAGPUR Vs. LLOYDS METALS & ENGG. LTD.
July 12, 2006
COMMISSIONER OF C. EX., SALEM Vs. K.G. DENIM LIMITED
August 25, 2006
COMMISSIONER OF C. EX., SILIGURI Vs. CHUAPARA POLY PACK UNIT
April 3, 2006
COMMISSIONER OF C. EX., SURAT-I Vs. VARDHAMAN FASHION PVT. LTD.
November 30, 2006
COMMISSIONER OF C. EX., SURAT-II Vs. S.J. VASANIA SILK MILLS
December 20, 2006
COMMISSIONER OF C. EX., TIRUPATI Vs. KUROOL CYLINDERS PVT. LTD.
September 1, 2006
COMMISSIONER OF C. EX., VADODARA-II Vs. INTERPLEX (INDIA) PVT. LTD.
November 22, 2006
COMMISSIONER OF C. EX., VAPI Vs. HITESH PLASTICS P. LTD.
December 27, 2006
COMMISSIONER OF C. EXCISE, DIBRUGARH Vs. NAPUK TEA ESTATE
July 4, 2006
COMMISSIONER OF CEN EXCISE Vs. RELIANCE INDUSTRIES LTD
July 25, 2006
COMMISSIONER OF CEN EXCISE Vs. GENERAL INDUSTRIAL CONTROLS PRIVATE LIMITED
July 25, 2006
COMMISSIONER OF CENTRAL Vs. BUNGE AGRI. BUSINESS INDIA PVT.
November 9, 2006
COMMISSIONER OF CENTRAL Vs. ANDHRA SUGARS LTD. AND ANDHRA
February 10, 2006
COMMISSIONER OF CENTRAL Vs. H AND R JOHNSON (INDIA) LTD.
March 17, 2006
COMMISSIONER OF CENTRAL Vs. ASHOKA WAFERS (P) LTD.
June 27, 2006
COMMISSIONER OF CENTRAL Vs. YOKOGAWA BLUE STAR LTD.
December 28, 2006
COMMISSIONER OF CENTRAL Vs. HINDUSTAN LEVER LTD.
July 28, 2006
COMMISSIONER OF CENTRAL Vs. G.S. STEEL TUBES PVT. LTD.
October 16, 2006
COMMISSIONER OF CENTRAL Vs. BPL TELECOM PVT. LTD.
June 16, 2006
COMMISSIONER OF CENTRAL Vs. ANDHRA SUGARS LTD.
June 13, 2006
COMMISSIONER OF CENTRAL Vs. KUSUMGAR FINESTOCKS PVT. LTD.
February 2, 2006
COMMISSIONER OF CENTRAL Vs. PRATHIMA INDUSTRIES (P) LTD.
November 17, 2006
COMMISSIONER OF CENTRAL Vs. SANGHI POLYESTERS
June 28, 2006
COMMISSIONER OF CENTRAL Vs. NATCO PHARMA LTD.
July 20, 2006
COMMISSIONER OF CENTRAL Vs. GOLDEN CARPETS LTD.
January 20, 2006
COMMISSIONER OF CENTRAL Vs. GODREJ INDUSTRIES LTD.
January 27, 2006
COMMISSIONER OF CENTRAL Vs. VIJAYA DURGA BRASS ROLLING MILLS
September 26, 2006
COMMISSIONER OF CENTRAL Vs. VIJAY PRESTRESSED PRODUCTS PVT.
May 31, 2006
COMMISSIONER OF CENTRAL Vs. OM SHANTHI SATINS LTD.
September 27, 2006
COMMISSIONER OF CENTRAL Vs. VISAKHAPATNAM STEEL PLANT
October 5, 2006
COMMISSIONER OF CENTRAL Vs. WESTERN HATCHERIES LTD.
September 1, 2006
COMMISSIONER OF CENTRAL Vs. SHREE CHHATRAPATI SHAHU CO-OP.
April 12, 2006
COMMISSIONER OF CENTRAL Vs. SHANTI GEARS LTD.
August 14, 2006
COMMISSIONER OF CENTRAL Vs. HYDERABAD CYLINDERS PVT. LTD.
March 22, 2006
COMMISSIONER OF CENTRAL Vs. CHALLENGER RUBBERS (P) LTD.,
March 22, 2006
COMMISSIONER OF CENTRAL Vs. HITTCO ONLINE TECHNOLOGIES LTD.
August 4, 2006
COMMISSIONER OF CENTRAL Vs. KAILASH AUTO BUILDERS LTD.
August 2, 2006
COMMISSIONER OF CENTRAL Vs. TRIVENI GLASS WORKS LTD.
August 11, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BHP ENGINEERS LTD.
August 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. M.R.F. LTD.
April 13, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. APR PACKAGING INDUSTRIES LTD.
February 17, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. KANDHARI BEVERAGES PVT. LTD.
April 19, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. GANDHI TRAVELS
June 2, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MADURA COATS LTD.
February 16, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. EWAC ALLOYS LTD.
June 6, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. DEEPTI CHEMICALS (P) LTD.
June 6, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SAHAYADRI S.S.K. LTD.
September 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. E.I.D. PARRY INDIA LTD.
August 30, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. KEMCO AGENCIES
February 15, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SRI VIVEKANANDA INDUSTRIES AND
May 5, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. VOLTAS LTD.
January 30, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. PEST CONTROL (INDIA) PVT. LTD.
January 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS REFINERIES LTD. AND
August 31, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. IDL INDUSTRIES LTD.
January 30, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SUPREME TREVES PVT. LTD.
September 1, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MADANLAL STEEL AND FORGINGS LTD.
August 29, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BSBK P. LTD.
September 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN SEAMLESS METAL TUBE LTD.
January 18, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SIRUGUPPA SUGAR AND CHEMICALS
April 26, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. A.R. METALLURGICALS PVT. LTD.
December 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ELDER HEALTHCARE LTD.
December 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. TELCO LTD.
July 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SERVO PACKAGING (P) LTD.
December 13, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. A.R.S. COMPANY LTD. AND AZAM
June 30, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. CASTROL INDIA LTD.
December 15, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ANDHRA SUGARS LTD.
June 30, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MOOGAMBIGAI SOAP WORKS
June 29, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE GANESH DYEING AND PRINTING
June 29, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. PERCISION COMPONENTS
March 7, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ITC LTD.
August 28, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. NESTLE INDIA LTD.
October 31, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN DENIM LTD.
June 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. EMPLOY ME
March 2, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SHRI RAM INDUSTRIES
September 6, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MEDOPHARM
November 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. U.T. LIMITED
August 28, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MYSORE PAPER MILLS LTD.
May 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. JOHNSON LIFTS (P) LTD.
February 8, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. HIM CYLINDERS PVT. LTD.
September 1, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. RAINBOW INSTRUMENTS (PVT.) LTD.
August 30, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BIOCHEM PHARMACEUTICALS
January 25, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. GRASIM INDUSTRIES LTD.
February 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ CARPETS
February 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. PRECISION PAPER INDUSTRIES
February 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ROMIT RESINS PVT. LTD.
June 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. INDIA CEMENTS LTD.
January 18, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SINGHAI SUSHIL KUMAR
January 18, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. AGNICE FIRE PROTECTION
January 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. RAYMOND LTD.
May 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. TAN INDIA LTD.
February 22, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. INDORE ROLLING MILLS LTD.
February 24, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. K.L. CONCAST (P) LTD.
November 29, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. INDOZ POLYMERS AND PRODUCTS AND
July 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. AMBUJA CEMENT LTD.
June 19, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MUKAT TANKS AND VESSELS LTD.
June 16, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ESDEE PAINTS LTD.
June 16, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. AMARJOTHI SPINNING MILLS LTD.
October 18, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. PEARL ENGINEERING POLYMERS LTD.
February 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. RUCHI STRIPS AND ALLOYS LTD.
June 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SARU SMELTING PVT. LTD.
February 28, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. DATA INFOSYS LTD.
February 28, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ARUNA SUGAR AND ENTERPRISES LTD.
October 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BATA INDIA LTD.
March 1, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. GIMPEX RUBBERS
March 1, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ASHU CABLES GROUPS
March 1, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ESSEN PLASTIC INDUSTRIES AND ACE
July 18, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. CHARISHMA COSMETICS PVT. LTD.
March 9, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. C.B. AGENCIES
July 7, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BALSARA HERBAL PRODUCTS PVT. LTD.
July 26, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. RAJARAM SOLVEX LTD.
March 10, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. S.B. RESHELLERS PVT. LTD.
March 10, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. PRECOT MILLS LIMITED
December 22, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. TITAN INDUSTRIES (WATCH DIVN)
September 25, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. GIRDHAR METAL INDS. PVT. LTD.
February 15, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. GOEL POLYMERS
February 15, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. TATA SSL LTD
May 11, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ONLINE COMPUTER SERVICES
January 19, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ZIM LABORATORIES LIMITED
September 19, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. PERMANENT MAGNETS LTD
March 10, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. RELIANCE INDUSTRIES LTD
March 9, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. DINESH AND CO
November 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. RUBY MILLS LTD
December 26, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. HIRA INDUSTRIES
September 5, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. PIOMA INDUSTRIES
May 2, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SARANG SPRINGS P LTD
April 4, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. DIPCO METAL FABRICATORS P LTD
January 19, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. AMISHI DRUGS AND CHEMICALS LTD
April 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. FOAM HOME I LTD
July 25, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. LINTAX INDIA LTD
January 31, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ASCU LTD
August 11, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. CADILA PHARMACEUTICAL
June 22, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. DTDC COURIER AND CARGO LIMITED
March 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BRAND ALLOYS LTD
March 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN MOTORS LTD
January 9, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SARIKA CHEMICALS AND ADHESIVE INDS
June 12, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ESTEEM SERVICES
September 22, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. AJAY DECORATIVE LAMINATES PVT LTD
November 17, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SWEET CONFECTIONERY
August 11, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. TELCO LTD.
April 12, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ARIHANT MICRO COMPUTERS PVT. LTD.
August 10, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. CRYSTAL LACE (I) LTD.
January 12, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. VASU CHEMICALS
August 17, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. ULTRAMARINE AND PIGMENTS LTD.
August 18, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. I.G. PETROCHEMICALS
April 21, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. CARBORUNDUM UNIVERSAL LTD.
September 19, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SARAVANA SPINNING MILLS
April 21, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BHOJPUR CLUB
February 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. TULIP NETWORK
February 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. INDORE WIRE COMPANY LTD.
August 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. AGARWAL METAL AND ROLLING MILLS
January 5, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. POLAR INDUSTRIES LTD.
August 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE AND COMPANY AND MANIYAR
August 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN ZINC LTD.
August 4, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MADRAS ALUMINIUM COMPANY LTD.
March 22, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SHRI PRAKASH INDUSTRIES LTD.
April 7, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE KARTHIK PAPERS LTD.
April 7, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. JINDAL STEEL AND POWER LTD.
January 6, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. URISON COSMETICS LTD.
February 7, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. LARSEN AND TOUBRO LTD. AND
March 21, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. R.K. MARBLE LTD.
January 3, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. REMSONS INDUSTRIES LTD.
August 1, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. LORD BALAJI ENTERPRISES
March 22, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. FENNER INDIA LTD.
February 7, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. GEMINI INDUSTRIES AND IMAGING
September 12, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SHREE KHEMISATI PROCESSORS
September 12, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SUPDTG. ENGINEER, TNEB
June 2, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SPIC PHARMACEUTICALS DIVISION
March 27, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. HANDA DISC
June 6, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. LALCHAND WADHWANI
February 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. FUTURA POLYMERS LTD.
July 12, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. LAXMI PRINTS
November 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MODERN STEELS LTD.
December 7, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. STEEL TECH. INDUSTRIES,
August 7, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SIVANESAN AND COMPANY
September 8, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SATPUDA TAPI SSK LTD.
December 7, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. LAILA INTERNATIONAL
November 13, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. STERLITE INDUSTRIES (I) LTD.
April 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD CHARTERED BANK
December 6, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SREE KARPAGAMBAL MILLS LTD.
July 12, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MENON PISTONS LTD.
March 13, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. GEM SPINNERS INDIA LTD.
September 4, 2006
COMMISSIONER OF CENTRAL EXCISE (APPEALS), GUNTUR Vs. ANDHRA CEMENTS LTD.
March 2, 2006
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. GOEL AND JAIN TECHNOLOGIES PVT LTD
January 24, 2006
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. VIJAY METAL INDUSTRIES
March 22, 2006
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SOLAR PACKAGING PVT LTD
March 2, 2006
COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III Vs. SRIJEE FOODS
January 2, 2006
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. TRAVANCORE CEMENTS LTD.
February 17, 2006
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. KOCHI REFINERIES LTD.
October 12, 2006
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. OEN INDIA LTD.
May 2, 2006
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. SUCCESS
March 22, 2006
COMMISSIONER OF CENTRAL EXCISE, COCHIN Vs. HINDUSTAN LEVER LTD.
June 27, 2006
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. MADRAS CEMENTS LTD
March 23, 2006
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. ANDHRA CEMENTS LTD.
March 31, 2006
COMMISSIONER OF CENTRAL EXCISE, GUNTUR Vs. MADDALA INDUSTRIES
March 8, 2006
COMMISSIONER OF CENTRAL EXCISE, HYDERABAD-III Vs. NATCO PHARMA LTD.
October 18, 2006
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. CHANDRA NATH PYNE
March 10, 2006
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. C. ARUNAVA & ASSOCIATES
March 28, 2006
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I Vs. S. DEB & CO.
March 27, 2006
COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. EMPLOY ME
June 16, 2006
COMMISSIONER OF CENTRAL EXCISE, SILIGURI Vs. AMBARI TEA CO. LTD.
April 6, 2006
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. RUPESHBHAI R. ZAVERI
November 3, 2006
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. AROCHEM INDUSTRIES
December 6, 2006
COMMISSIONER OF CENTRAL EXCISE, TIRUPATI Vs. SATGURU ENGINEERING AND CONSULTANTS PVT. LTD.
February 16, 2006
COMMISSIONER OF CUS Vs. MONO ACRI GLASS INDS PVT LTD
October 30, 2006
COMMISSIONER OF CUS EXPORT Vs. FLAMINGO OVERSEAS
December 15, 2006
COMMISSIONER OF CUS IMPORT Vs. HARYANA GENERAL INDUSTRIES
October 17, 2006
COMMISSIONER OF CUS. Vs. SOUTH INDIA SURGICAL COMPANY LTD.
December 20, 2006
COMMISSIONER OF CUS. Vs. CHRISTIAN MEDICAL COLLEGE
August 11, 2006
COMMISSIONER OF CUS. & C. EX. (APPEALS), DAMAN Vs. GOLDSTAR METAL LTD.
November 8, 2006
COMMISSIONER OF CUS. & C. EX. HYDERABAD-II Vs. PENNAR INDUSTRIES LTD.
May 5, 2006
COMMISSIONER OF CUS. & C. EX., GUNTUR Vs. EMPEE SUGAR & CHEMICALS LTD.
December 15, 2006
COMMISSIONER OF CUS. & C. EX., HYDERABAD-I Vs. NOVOPAN INDUSTRIES LTD.
July 28, 2006
COMMISSIONER OF CUS. & C. EX., VISAKHAPATNAM Vs. R.N. INTERNATIONAL
May 1, 2006
COMMISSIONER OF CUS. (ICD) Vs. VALLEY IRON AND STEEL CO. LTD.
February 15, 2006
COMMISSIONER OF CUS. AND C. EX. Vs. BLOOD CARE COLLECTION CENTRE
March 8, 2006
COMMISSIONER OF CUS. AND C. EX. Vs. DELTA ELECTRONICS
March 22, 2006
COMMISSIONER OF CUS., BANGALORE Vs. MYSORE PAPER MILLS LTD.
January 16, 2006
COMMISSIONER OF CUS., COCHIN Vs. YEM YES & CO.
November 16, 2006
COMMISSIONER OF CUS., MANGALORE Vs. HINDUSTAN PETROLEUM CORPN. LTD.
February 22, 2006
COMMISSIONER OF CUSTOMS Vs. BABUL TECHNOLOGIES PVT LTD
January 4, 2006
COMMISSIONER OF CUSTOMS Vs. HEWLETT PACKARD INDIA LTD.
March 7, 2006
COMMISSIONER OF CUSTOMS Vs. REAL IMAGE PVT. LTD.
December 4, 2006
COMMISSIONER OF CUSTOMS Vs. NOVEL DIGITAL ELECTRONICS
May 30, 2006
COMMISSIONER OF CUSTOMS Vs. CHHAGANLAL MOHANLAL AND CO
July 31, 2006
COMMISSIONER OF CUSTOMS Vs. SPECIALITY VALVES
July 14, 2006
COMMISSIONER OF CUSTOMS Vs. DEVAL ENTERPRISES
November 16, 2006
COMMISSIONER OF CUSTOMS Vs. ALSTOM LIMITED
August 30, 2006
COMMISSIONER OF CUSTOMS Vs. HINDALCO INDUSTRIES LTD.
February 3, 2006
COMMISSIONER OF CUSTOMS Vs. DEVANSHI IMPEX P. LTD.
October 30, 2006
COMMISSIONER OF CUSTOMS Vs. LUCKY STEEL INDUSTRIES
June 28, 2006
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN ZINC LTD.
June 28, 2006
COMMISSIONER OF CUSTOMS Vs. ROYALE
March 7, 2006
COMMISSIONER OF CUSTOMS Vs. PUSHPANJALI SILKS PVT. LTD.
March 20, 2006
COMMISSIONER OF CUSTOMS Vs. GSICL
December 14, 2006
COMMISSIONER OF CUSTOMS Vs. PARKER INDUSTRIES
March 17, 2006
COMMISSIONER OF CUSTOMS Vs. HINDUSTAN GAS AND INDUSTRIES LTD.
July 17, 2006
COMMISSIONER OF CUSTOMS Vs. SHRI SUNIL KUMAR AND SHRI RAM NIVAS
July 28, 2006
COMMISSIONER OF CUSTOMS Vs. SONA CASTING (P) LTD.
March 1, 2006
COMMISSIONER OF CUSTOMS Vs. SIGMA ELECTRONICS
February 27, 2006
COMMISSIONER OF CUSTOMS Vs. BET MEDICAL (P) LTD.
June 21, 2006
COMMISSIONER OF CUSTOMS Vs. SHARMAN WOOLLEN MILLS
October 11, 2006
COMMISSIONER OF CUSTOMS Vs. RELIANCE INDUSTRIES LTD.
May 5, 2006
COMMISSIONER OF CUSTOMS Vs. IND BHARATH ENERGIES LTD.
July 25, 2006
COMMISSIONER OF CUSTOMS Vs. EPSON INDIA PVT. LTD.
May 31, 2006
COMMISSIONER OF CUSTOMS Vs. FINORAM SHEETS LTD.
June 6, 2006
COMMISSIONER OF CUSTOMS Vs. SES TECHNOLOGY LTD.
October 6, 2006
COMMISSIONER OF CUSTOMS Vs. GARG STEEL
August 21, 2006
COMMISSIONER OF CUSTOMS Vs. RAIN CALCINING LTD.
November 22, 2006
COMMISSIONER OF CUSTOMS Vs. G.R. INTERNATIONAL
November 15, 2006
COMMISSIONER OF CUSTOMS Vs. MAULIK ENTERPRISE
June 3, 2006
COMMISSIONER OF CUSTOMS Vs. CROWN INTERNATIONAL AND
August 11, 2006
COMMISSIONER OF CUSTOMS Vs. SAYONARA EXPORTS PVT. LTD.
August 18, 2006
COMMISSIONER OF CUSTOMS Vs. KARCE ENTERPRISES (INDIA) PVT.
April 12, 2006
COMMISSIONER OF CUSTOMS Vs. FABRITEX EXPORTS (P) LTD.
February 14, 2006
COMMISSIONER OF CUSTOMS Vs. BHARATHI MARINE EXPORTS
May 29, 2006
COMMISSIONER OF CUSTOMS Vs. PUNJAB EXPORTS
May 26, 2006
COMMISSIONER OF CUSTOMS Vs. JRAJ EXPORTS (P) LTD.
May 26, 2006
COMMISSIONER OF CUSTOMS Vs. VICTORY ENTERPRISES
June 9, 2006
COMMISSIONER OF CUSTOMS Vs. DATAMATICS LTD.
June 8, 2006
COMMISSIONER OF CUSTOMS Vs. SEAMASTER SHIPPING AND LOGISTICS
March 22, 2006
COMMISSIONER OF CUSTOMS Vs. SRINIVASAN CELLCOM LTD.
November 30, 2006
COMMISSIONER OF CUSTOMS & C. EX., HYDERABAD Vs. K.L.R. INDUSTRIES LIMITED
August 10, 2006
COMMISSIONER OF CUSTOMS (AIR) Vs. HARMONY MUSICAL INSTRUMENT
July 7, 2006
COMMISSIONER OF CUSTOMS (AIRPORT) Vs. IGP ENGINEERS PVT. LTD.
September 25, 2006
COMMISSIONER OF CUSTOMS (APPEALS), BANGALORE Vs. ACE DESIGNERS LTD.
January 27, 2006
COMMISSIONER OF CUSTOMS (EXPORT) Vs. RADHEY SHYAM RATANLAL
June 28, 2006
COMMISSIONER OF CUSTOMS (I) Vs. INDOFIL CHEMICALS COMPANY
January 3, 2006
COMMISSIONER OF CUSTOMS (ICD) Vs. M.S. SHOES EAST LTD.
May 24, 2006
COMMISSIONER OF CUSTOMS (IMPORT) Vs. PAC SYSTEMS PVT. LTD.
March 20, 2006
COMMISSIONER OF CUSTOMS (IMPORT) Vs. JAIN SHUDH VANASPATI LTD.
July 11, 2006
COMMISSIONER OF CUSTOMS (IMPORT) Vs. PUDUMJEE PLANT LABORATORIES LTD.
May 4, 2006
COMMISSIONER OF CUSTOMS (PREV.), SHILLONG Vs. JOHNY CHOUDHURY
January 31, 2006
COMMISSIONER OF CUSTOMS AND Vs. SRI N. VISHNUVARDHANA RAO,
June 27, 2006
COMMISSIONER OF CUSTOMS AND Vs. VASAVI COTTON MERCHANTS
November 16, 2006
COMMISSIONER OF CUSTOMS AND Vs. VINAYAKA STEELS LTD.
September 28, 2006
COMMISSIONER OF CUSTOMS AND Vs. RAGHAVENDRA INDUSTRIES
August 4, 2006
COMMISSIONER OF CUSTOMS AND Vs. NEW TECHNOGRAPHICS
August 22, 2006
COMMISSIONER OF CUSTOMS AND C EX Vs. BLUE BLEND I LTD
July 11, 2006
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. PRIYA BLUE INDUSTRIES PVT LTD
March 8, 2006
COMMISSIONER OF CUSTOMS E P Vs. KOSMOS INTERNATIONAL
May 10, 2006
COMMISSIONER OF CUSTOMS EP Vs. VIRAJ ALLOYS LTD
December 1, 2006
COMMISSIONER OF CUSTOMS GEN Vs. AKM TRADING CORPORATION
September 12, 2006
COMMISSIONER OF CUSTOMS I Vs. MUMBAI CRICKET ASSOCIATION
August 31, 2006
COMMISSIONER OF CUSTOMS I Vs. FOREVER LIVING HEALTH NUTRITION AND BEAUTYCARE PRODUCTS PVT LTD
August 25, 2006
COMMISSIONER OF CUSTOMS IMPORT Vs. TATA IRON AND STEEL CO LTD AND
July 7, 2006
COMMISSIONER OF CUSTOMS IMPORT Vs. M B ELECTRONICS
March 1, 2006
COMMISSIONER OF CUSTOMS P Vs. BABULAL PUROHIT
July 25, 2006
COMMISSIONER OF CUSTOMS, BANGALORE Vs. MAURYA EXPORT HOUSE
September 4, 2006
COMMISSIONER OF CUSTOMS, BANGALORE Vs. BPL TELECOM LTD.
May 18, 2006
COMMISSIONER OF CUSTOMS, BANGALORE Vs. CISCO SYSTEMS (INDIA) PVT. LTD.
November 30, 2006
COMMISSIONER OF CUSTOMS, BANGALORE Vs. SPM INDIA LTD.
December 29, 2006
COMMISSIONER OF CUSTOMS, BANGALORE Vs. H.M. LEISURE
March 24, 2006
COMMISSIONER OF CUSTOMS, BANGALORE Vs. ACER INDIA PVT. LTD.
September 13, 2006
COMMISSIONER OF CUSTOMS, BANGALORE Vs. M. NAUSHAD
September 15, 2006
COMMISSIONER OF CUSTOMS, BANGALORE Vs. BHARAVI LABORATORIES (P) LTD.
January 23, 2006
COMMISSIONER OF CUSTOMS, BANGALORE Vs. AT & S INDIA PVT. LTD.
January 18, 2006
COMMISSIONER OF CUSTOMS, COCHIN Vs. CHETAN ENTERPRISES
July 10, 2006
COMMISSIONER OF CUSTOMS, COCHIN Vs. ROYAL IMPEX
July 27, 2006
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. SAGAR ENTERPRISES
April 28, 2006
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. DR. REDDY?S LABORATORIES
January 20, 2006
COMMISSIONER OF CUSTOMS, HYDERABAD-II Vs. JAYPEEM GRANITES
May 9, 2006
COMMISSIONER OF CUSTOMS, KANDLA Vs. NIRMA LTD.
December 5, 2006
COMMISSIONER OF CUSTOMS, KANDLA Vs. INDIAN POTASH LTD.
December 21, 2006
COMMISSIONER OF CUSTOMS, KANDLA Vs. ESSAR OIL LTD.
December 11, 2006
COMMISSIONER OF CUSTOMS, MANGALORE Vs. ELF GAS INDIA LTD.
June 30, 2006
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. ASHISH MOKASHI SHARAD
May 1, 2006
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. HY-GRADE PELLETS LTD.
November 30, 2006
COMMISSIONER OF EXCISE AND CUSTOMS Vs. ADITYA PRODUCTS AND BAGESHWARI SSK LTD
April 17, 2006
COMMISSIONER OF SERVICE TAX Vs. S K SERVICES
December 1, 2006
COMMISSIONER OF SERVICE TAX Vs. GEC AVERY LTD.
May 15, 2006
COMMISSIONER OF SERVICE TAX Vs. INDRA COTTON MILLS PVT. LTD.
October 16, 2006
COMMISSIONER OF SERVICE TAX Vs. LUMAX SAMLIP INDUSTRIES
December 18, 2006
COMMISSIONER, CENTRAL EXCISE Vs. CHETNA CEMENT PVT. LTD.
September 8, 2006
COMMISSSIONER OF CENTRAL EXCISE Vs. NAG POLYPOUCHES (P) LTD.
February 23, 2006
COMMR OF C EX Vs. SEMITRONIK MICROPROCESS CONTROL
January 30, 2006
COMMR OF C EX Vs. INDIA TUBE MILLS AND METAL INDUSTRIES
October 4, 2006
COMMR OF C EX AND CUS Vs. MANGALAM DRUGS AND ORGANICS LTD
July 7, 2006
COMMR OF C EX AND CUS Vs. PEARIM PHARMACEUTICALS PVT LTD
October 19, 2006
COMMR OF CENTRAL EXCISE Vs. RAJ FINOXIDE PRIVATE LTD
February 27, 2006
COMMR OF CUS AND C EX Vs. METAL MOULDING AND PROCESSING WORKS
October 9, 2006
COMMR. OF C. EX. Vs. SAINI ASSOCIATES
July 5, 2006
COMMR. OF C. EX. Vs. HIMACHAL FUTURISTIC
September 12, 2006
COMMR. OF C. EX. Vs. RENOWNED AUTO PRODUCTS MFR. LTD.
May 3, 2006
COMMR. OF C. EX. Vs. TAS ENGINEERING CO. PVT. LTD.
March 3, 2006
COMMR. OF C. EX. Vs. MATSYODARI STEEL ALLOYS PVT. LTD.
March 3, 2006
COMMR. OF C. EX. Vs. BRAKEWEL AUTO COMPONENTS (I) PVT.
January 18, 2006
COMMR. OF C. EX. Vs. DUSAD TRANSFORMER AND
August 2, 2006
COMMR. OF C. EX. Vs. DAYA ENGINEERING WORKS (SLEEPER)
January 5, 2006
COMMR. OF C. EX. & CUS. VISAKHAPATNAM Vs. AJIT INDIA (HYDERABAD) P. LTD.
March 15, 2006
COMMR. OF C. EX. & CUS., AHMEDABAD Vs. DISHMAN PHARMA. & CHEM. LTD.
November 1, 2006
COMMR. OF C. EX. & CUS., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
September 20, 2006
COMMR. OF C. EX. (APPEALS), HYDERABAD Vs. DR. REDDYS LABORATORIES LTD.
February 16, 2006
COMMR. OF C. EX. (APPEALS), HYDERABAD Vs. A.V.U. ENGINEERS PVT. LTD.
February 28, 2006
COMMR. OF C. EX. (APPEALS), HYDERABAD-I Vs. APPLE LABORATORIES LTD.
January 10, 2006
COMMR. OF C. EX., CUS. & SER. TAX, BHUBANESWAR-I Vs. SAKTI SUGARS LTD.
July 11, 2006
COMMR. OF C. EX., HYDERABAD Vs. DHARIWAL INDUSTRIES LTD.
October 10, 2006
COMMR. OF C. EX., HYDERABAD Vs. TAHER ALI INDUSTRIES & PROJECTS PVT. LTD.
November 6, 2006
COMMR. OF C. EX., HYDERABAD-I Vs. CHARMINAR BOTTLING COMPANY LTD.
February 14, 2006
COMMR. OF C. EX., HYDERABAD-III Vs. KOYA & CO. CONSTRUCTION PVT. LTD.
October 19, 2006
COMMR. OF C. EX., HYDERABAD-III Vs. XL TELECOM LTD.
March 17, 2006
COMMR. OF C. EX., KOLKATA-I Vs. GURDIAN LEISURE PLANNERS PVT. LTD.
November 30, 2006
COMMR. OF C. EX., KOLKATA-III Vs. WEST BENGAL CHEMICAL INDUSTRIES LTD.
March 6, 2006
COMMR. OF C. EX., KOLKATA-IV Vs. INDIAN JUTE & INDUSTRIES LTD.
June 6, 2006
COMMR. OF C. EX., TIRUPATHI Vs. AMARA RAJA POWER SYSTEMS PVT. LTD.
April 10, 2006
COMMR. OF C. EX., VISAKHAPATNAM Vs. ANDHRA PRADESH PAPER MILLS LTD.
January 30, 2006
COMMR. OF C. EX., VISAKHAPATNAM Vs. AMDALAVALASA CO-OP. SUGARS LTD.
December 5, 2006
COMMR. OF CENTRAL EXCISE Vs. HINDUSTAN ENGINEERING AND
January 5, 2006
COMMR. OF CUS. Vs. PALAK LASER VIDEO CLUB
February 10, 2006
COMMR. OF CUS. Vs. VISHAL SURGICAL EQUIPMENT CO.
April 26, 2006
COMMR. OF CUS. & C. EX. (APPEALS), VISAKHAPATNAM Vs. APSEB (AP-EPDCL)
November 27, 2006
COMMR. OF CUS. & C. EX., HYDERABAD Vs. LOKESH MACHINE LTD.
January 18, 2006
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. BIG APPLE MANUFACTURING
April 26, 2006
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. REGENCY CERAMICS LTD.
December 6, 2006
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. NAVABHARAT FERRO ALLOYS LTD.
February 2, 2006
COMMR. OF CUS. (PORT), KOLKATA Vs. BANMORE ELECTRICALS PVT. LTD.
April 3, 2006
COMMR. OF CUS. AND C. EX. Vs. CONTROL TEXTILE CO. LTD.
January 2, 2006
COMMR. OF CUS., (PREVENTIVE), WEST BENGAL Vs. DURGAPRASAD AGARWAL
August 24, 2006
COMMR. OF CUS., BANGALORE Vs. SES COMPUTERS & TECHNOLOGIES PVT. LTD.
May 22, 2006
COMMR. OF CUS., BANGALORE Vs. MOTOROLA INDIA PVT. LTD.
April 4, 2006
COMMR. OF CUS., BANGALORE Vs. DECCAN AVIATION PVT. LTD.
January 4, 2006
COMMR. OF CUS., HYDERABAD Vs. CHAMPION PHOTOSTAT INDUS. CORPN.
June 14, 2006
COMMR. OF CUS., HYDERABAD Vs. PRIME TIME RECREATIONS (P) LTD.
April 24, 2006
COMMR. OF CUS., HYDERABAD Vs. GOLCONDA ENGINEERING ENTERPRISES LTD.
March 16, 2006
COMMR. OF CUS., KANDLA Vs. RAMCHANDRAN ART SILK YARN TRADING CO.
November 9, 2006
COMMR. OF CUS., VISAKHAPATNAM Vs. NEELACHAL ISPAT NIGAM LIMITED
March 1, 2006
COMMR. OF CUS., VISAKHAPATNAM Vs. NAVABHARAT FERRO ALLOYS LTD.
December 12, 2006
COMMR. OF CUS., VISAKHAPATNAM Vs. MARATHWADA REFRACTORIES LTD.
March 10, 2006
COMMR. OF SERVICE TAX Vs. GAMMA CONSULTANCY PVT. LTD.
August 17, 2006
COMMR. OF SERVICE TAX, DIVISION-I, KOLKATA Vs. KRISHNA SALES AGENCY
December 15, 2006
CONDOR FOOTWEAR (INDUSTRIES) LTD. Vs. THE COMMISSIONER OF CUSTOMS
June 30, 2006
CONFEDERATION OVERSEAS CLEARING Vs. COMMR. OF CUS. (PORT), KOLKATA
May 19, 2006
CONSOLIDATED COBALT CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
CONSUMER PACKAGING SERVICES (I) Vs. CCEX
August 18, 2006
CONTESSA COMMERCIAL CO. (P.) LTD. Vs. COMMR. OF CUS., FARIDABAD
January 13, 2006
CONTESSA COMMERCIAL CO. PVT. LTD. Vs. COMMR. OF CUS., FARIDABAD
August 24, 2006
CONTINENTAL PETROLEUM LTD. Vs. CC
February 7, 2006
CONTROL AND SWITCHGEAR Vs. COMMISSIONER OF CENTRAL EXCISE
May 30, 2006
CONTROL ENGINEERING COMPANY Vs. COMMISSIONER OF C. EX.
February 21, 2006
CONVEST OVERSEAS Vs. CC
October 4, 2006
COOLWELS AUTOMOBILE ENGINEERS Vs. COMMISSIONER OF C. EX.
August 8, 2006
CORAMANDEL FOAMS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 19, 2006
CORE HEALTHCARE LIMITED Vs. COMMISSIONER OF C. EX.
April 17, 2006
COROMANDEL FERTILIZERS LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM-I
October 13, 2006
COROMONDEL FERTILIZERS LTD. Vs. COMMISSIONER OF C. EX.
June 1, 2006
COSMIC TEXTILES Vs. COMMISSIONER OF CUSTOMS
September 4, 2006
COSMO FILMS LTD AND JANARDAN GUPTA Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2006
COSMO REMEDIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 14, 2006
COSMO STEELS PVT. LTD., SHRI Vs. C.C.
June 6, 2006
CPC (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 28, 2006
CREATIVE MARINE SERVICES Vs. COMMISSIONER OF C EX
April 20, 2006
CROCODILE (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 2, 2006
CROMPTON GREAVES LTD Vs. COMMISSIONER OF CUSTOMS
August 24, 2006
CROMPTON GREAVES LTD. Vs. C.C.E.
May 2, 2006
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2006
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 27, 2006
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
May 1, 2006
CROWN CONSULTANTS P LTD Vs. COMMR OF C EX
July 28, 2006
CRYSTAL CABLE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
April 6, 2006
CSM SHANMUGA MUDALIAR Vs. COMMISSIONER OF CUSTOMS
June 23, 2006
CST Vs. V.S. INFRASTRUCTURE CAPITAL LTD.
September 12, 2006
CUTTAK MUNICIPAL CORPORATION Vs. COMMR OF C EX
March 9, 2006
D R GADE Vs. COMMISSIONER OF CUSTOMS
February 15, 2006
D T MEHTA Vs. COMMISSIONER OF CUSTOMS
April 4, 2006
D.A. SRINIVASULU Vs. COMMISSIONER OF CUSTOMS, MUMBAI
April 26, 2006
D.C. STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 10, 2006
D.M. INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
May 3, 2006
D.S.M. SUGAR Vs. CCE
June 2, 2006
D.S.M. SUGAR Vs. COMMISSIONER OF CENTRAL EXCISE
May 4, 2006
D.S.M. SUGAR Vs. CCE
January 5, 2006
DABUR INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
July 5, 2006
DABUR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2006
DAI-ICHI KARKARIA LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
October 18, 2006
DALMIA CEMENT (BHARAT) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2006
DALMIA CEMENTS (B) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2006
DARSHAK LTD. Vs. COMMISSIONER OF C. EX.
March 29, 2006
DATAR SWITCHGEAR LTD Vs. COMMISSIONER OF C EX AND CUS
March 21, 2006
DAVANGERE WIRE ROPE INDUS. P. LTD. Vs. C.C. (APPEALS), BANGALORE
February 1, 2006
DAY INTERNATIONAL INC. Vs. COMMISSIONER OF CENTRAL EXCISE
April 19, 2006
DAYA SUGAR Vs. CCE
November 22, 2006
DCM DATA SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2006
DEB STEEL AND CASTINGS (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
July 6, 2006
DECCAN STRUCTURAL SYSTEMS (P) Vs. COMMISSIONER OF CENTRAL
October 13, 2006
DELHI PAPER PRODUCTS CO. PVT. LTD. Vs. COMMR. OF C. EX.
March 21, 2006
DELHI PUBLIC SCHOOL SOCIETY Vs. COMMISSIONER OF SERVICE TAX
September 7, 2006
DELHI TOURISM AND TRANSPORTATION Vs. CCE
December 22, 2006
DELTA SYSTEMS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 2, 2006
DELUX COLOR LAB. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 4, 2006
DENSO CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2006
DENTIFRICES Vs. COLLECTOR OF CENTRAL EXCISE, COCHIN
January 31, 2006
DEPROCON ENGINEERING PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
October 10, 2006
DESK TO DESK COURIER AND CARGO LTD Vs. COMMR OF C EX AND CUS
July 6, 2006
DEVI POLYMERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 25, 2006
DEWAL TOURS AND TRAVELS Vs. CCE
February 8, 2006
DEWAN SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2006
DEWSOFT OVERSEAS PVT. LTD. Vs. COMMISSIONER OF SALES TAX
July 27, 2006
DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 6, 2006
DHAMPUR SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
February 13, 2006
DHANANIWALA TEXTILES (P) LTD. Vs. COMMR. OF C. EX., HYDERABAD-II & IV
February 28, 2006
DHANLAXMI FABRICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 10, 2006
DHANLAXMI GARMENTS PVT. LTD. Vs. COMMR. OF C. EX. & CUS., SURAT-I
October 18, 2006
DHANRAJ ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
April 12, 2006
DHARMAPURI DISTRICT CO-OP. Vs. COMMISSIONER OF CENTRAL EXCISE
March 15, 2006
DHILLON KOOL DRINKS AND BEVERAGES Vs. CCE
October 6, 2006
DIC INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-VI
January 13, 2006
DIDANWALA ABBAS AKBARALLY Vs. COMMISSIONER OF CUS PREV
October 27, 2006
DIDAR STEEL COMPLEX (P) LTD. Vs. CCE
August 10, 2006
DIGAMBAR S. GOVARDHANE Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2006
DINA IRON AND STEEL LTD. Vs. COMMISSIONER OF C. EX.
June 15, 2006
DINESH AGARWAL AND SHARAD AGARWAL Vs. CCE
November 6, 2006
DIVI?S LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
January 18, 2006
DIVINE SOLUTIONS Vs. CCE
April 21, 2006
DIWAN INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
February 20, 2006
DOLPHIN DETECTIVE AGENCY Vs. COMMISSIONER OF C. EX., BELGAUM
March 6, 2006
DOLPHIN SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
March 10, 2006
DOLPHINE DETECTIVE AGENCY Vs. COMMISSIONER OF C. EX., BELGAUM
July 26, 2006
DONG-A INDIA AUTOMOTIVE PVT. LTD. Vs. CC
June 2, 2006
DOOARS ROADWAYS CORPN. Vs. COMMISSIONER OF CUSTOMS
September 13, 2006
DOW CHEMICAL INTERNATIONAL PVT LTD Vs. C C
December 29, 2006
DR. LAL PATH LABS AND PATIENT Vs. C.C.E., LUDHIANA
August 30, 2006
DR. REDDY'S LABORATORIES LTD. AND Vs. CCE
March 14, 2006
DR. REDDYS LABS. LTD. (UNIT-I) Vs. COMMR. OF CUS. & C. EX., HYDERABAD-I
November 8, 2006
DRISHTI STRATEGIC RESEARCH Vs. COMMR. OF C. EX.
June 27, 2006
DSM ANTI INFECTIVES INDIA PVT. Vs. CCE
November 29, 2006
DSS MOBILE COMMUNICATIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2006
DUDHARI EXPORTS P. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
December 19, 2006
DUKE ARNICS ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 20, 2006
DUKES RETREAT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2006
DUNLOP (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
August 31, 2006
DURGA CHEMICAL AGENCY Vs. COMMISSIONER OF C. EX.
March 20, 2006
DURGA STEEL ROLLING MILLS Vs. CCE
November 10, 2006
DUTRON PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
February 7, 2006
DWARKNATH PADHY Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
October 11, 2006
DYNACON EQUIPMENT PVT. LTD. Vs. COMMISSIONER OF C. EX.
March 6, 2006
DYNAMIC INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
February 10, 2006
E. ESWARA REDDY Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
January 30, 2006
EAST AND WEST SHIPPING AGENCY Vs. COMMISSIONER OF CUS GEN
July 24, 2006
EAST INDIA HOTELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2006
EAST INDIA UDYOG LTD. Vs. CCE
October 31, 2006
EASTERN EXPORTS & IMPORTS CO. Vs. C.C.E. & C., (ADMN/AIU-PREV), KOLKATA
July 4, 2006
EASTERN SILK INDUSTRIES LTD Vs. COMMISSIONER OF CUS PORT
September 8, 2006
EASTERN SILK INDUSTRIES LTD. Vs. COMMR. OF CUSTOMS (PORT), KOLKATA
September 4, 2006
EASTERN STEEL AND ALLIED INDUSTRIES Vs. COMMR. OF C. EX., KOLKATA-II
March 17, 2006
ECIE IMPACT PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS), HYDERABAD-II
February 8, 2006
ECOF DETERGENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
January 12, 2006
ECOF INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
June 14, 2006
EICHER MOTORS LIMITED Vs. COMMISSIONER OF C. EX.
December 6, 2006
EICHER MOTORS LTD. Vs. CCE
May 30, 2006
EID PARRY (INDIA) LTD. Vs. CCE
April 27, 2006
EIMCO ELECON INDIA LTD Vs. COMMISSIONER OF C EX
February 23, 2006
EKAM PLASTO-CHEM PVT. LTD. Vs. COMMR. OF C. EX.
August 3, 2006
ELANGO RAVI Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 31, 2006
ELECTREX (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
July 14, 2006
ELECTROLUX KELVINATOR LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
December 22, 2006
ELGI BUILDING PRODUCTS LTD. Vs. CCE
April 21, 2006
ELIGITREAD (INDIA) LTD. Vs. CCE
January 13, 2006
ELITE DETECTIVES PRIVATE LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
July 13, 2006
ELITE DETECTIVES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
September 13, 2006
ELQUE POLYESTERS LIMITED Vs. COMMR OF CUS ADMINISTRATION
May 16, 2006
ELQUE POLYESTERS LIMITED Vs. COMMISSIONER OF CUSTOMS ADMINISTRATION
May 16, 2006
ELQUE POLYESTERS LTD. Vs. COMMISSIONER OF CUSTOMS (AIRPORT
July 4, 2006
EMERSON PROCESS MANAGEMENT POWER Vs. CCE
January 10, 2006
EMMES METALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2006
EMPIRE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
October 13, 2006
EMTICI ENGG. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
December 14, 2006
EN AR EN COMPUTERS (P) LTD. Vs. COMMISSIONER OF C. EX.
October 17, 2006
ENBEE EXPRESS Vs. COMMISSIONER OF C. EX.
April 18, 2006
ENCODE INDIA ADVERTISING Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
December 20, 2006
ENGINEERING TECHNICO (INDIA) Vs. COMMISSIONER OF C. EX.
August 8, 2006
ENNORE FOUNDRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 11, 2006
ENTERPRISE PUBLIC RELATIONS Vs. COMMR. OF C. EX. (APPEALS)
April 10, 2006
EPCOS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
May 29, 2006
ERODE RANA TEXTILE PROCESSORS (P) Vs. COMMISSIONER OF C. EX.
June 7, 2006
ESCORTS LTD. Vs. C.C.E.
June 14, 2006
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 11, 2006
ESCORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2006
ESSEL PROPACK LTD. Vs. COMMISSIONER OF C. EX.
September 19, 2006
ESSEX GROUP INC. Vs. COMMISSIONER OF C. EX. AND CUS.
May 9, 2006
ETA TECHNOLOGY LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
December 19, 2006
ETC NETWORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2006
ETERNAL AND FAKRUDDIN K CHITALAWALA Vs. COMMISSIONER OF CENTRAL EXCISE
May 17, 2006
EURAFRICA S.A. Vs. COMMISSIONER OF CENTRAL EXCISE
May 4, 2006
EURO RSCG ADVERTISING LTD. Vs. COMMISSIONER OF C.S.T., BANGALORE
December 27, 2006
EVEREST ELECTRONICS P. LTD. Vs. COMMISSIONER OF CUSTOMS
April 19, 2006
EVERGREEN ENGG. CO. P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2006
EVERGREEN VENEERS PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-I
March 2, 2006
EVERSMILE PRE-FAB PVT. LTD. Vs. COMMISSIONER OF CENTRAL
January 27, 2006
EX-SERVICES SECURITY CO-OPERATIVE SOCIETY LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
March 6, 2006
EXCEL CONTROL LINKAGES PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
March 8, 2006
EXCEL INDIA PRIVATE LIMITED AND Vs. COMMISSIONER OF CUSTOMS
August 22, 2006
EXEL INDIA PRIVATE LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 18, 2006
EXEL INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
August 9, 2006
EXEMPLAR NIHON SPINDLE MFG CO P LTD Vs. COMMISSIONER OF C EX
December 5, 2006
EXJOMET & ALLIED PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX., HALDIA
March 24, 2006
FAL INDUSTRIES LTD. Vs. CCE
August 10, 2006
FAQIR ALAM, PRAMOD KUKREJA AND RAM Vs. CC
January 2, 2006
FASCEL LTD. Vs. COMMISSIONER OF SERVICE TAX, AHMEDABAD
November 24, 2006
FAST ARITHMETIC Vs. COMMR. OF C. EX., MANGALORE
June 1, 2006
FATEHPURIA VIDYUT UDYOG (P) LTD. Vs. COMMISSIONER OF C. EX.
January 2, 2006
FCI OEN CONNECTORS LTD. Vs. COMMISSIONER OF CENTRAL
August 18, 2006
FDC LTD Vs. COMMISSIONER OF CUSTOMS
February 13, 2006
FEATHERLITE PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
August 10, 2006
FEMCO FILTERS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 16, 2006
FENIL UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE
May 1, 2006
FENNER (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2006
FERRO METALS Vs. CCE
July 3, 2006
FERTICHEM INDIA Vs. C.C.
June 16, 2006
FERTILIZER CORPN. OF INDIA Vs. COMMR. OF C. EX. (APPEALS), HYDERABAD
February 2, 2006
FIBRE FOILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2006
FIIT JEE LTD. Vs. COMMISSIONER OF SERVICE TAX
June 13, 2006
FILAMENT INDIA LTD. Vs. CCE
November 8, 2006
FILAMENT INDIA LTD. Vs. COMMISSIONER OF C. EX.
July 3, 2006
FINE FIBRES Vs. COMMISSIONER OF CUSTOMS
May 4, 2006
FINOLEX CABLES LTD Vs. COMMISSIONER OF C EX
November 13, 2006
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF C EX
November 13, 2006
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF C EX
October 19, 2006
FIRST GARMENT MANUFACTURING CO. Vs. CCE
November 29, 2006
FITRITE PACKERS Vs. CCEX
March 27, 2006
FIVE STAR SHIPPING CO. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
May 30, 2006
FLEX ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2006
FLEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2006
FLEX LAMINATORS Vs. COMMISSIONER OF C. EX.
August 10, 2006
FOOD CORPN. OF INDIA Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
May 10, 2006
FORBES GOKAK MILLS LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
June 15, 2006
FORBES SEA CONSORTIUM INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
August 17, 2006
FORD INDIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 3, 2006
FORD INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2006
FORUM OF ACRYLIC FIBRE LTD. Vs. DESIGNATED AUTHORITY/MINISTRY
August 2, 2006
FOTO FLASH Vs. COMMISSIONER OF C. EX., BANGALORE
May 17, 2006
FOUNTAIN HEAD DESIGN SERVICE PVT. LTD. Vs. COMMR. OF C. EX.
September 27, 2006
FREE LOOK OUTDOOR ADVERTISING Vs. COMMR. OF CUS. & C. EX., GUNTUR
November 15, 2006
FRICK INDIA LTD. Vs. CCE
July 10, 2006
FRIENDS ENGINEERING WORKS Vs. COMMISSIONER OF C EX
November 30, 2006
FRIENDS SPINNERS (P) LTD. Vs. COMMISSIONER OF C. EX.
March 17, 2006
FRIENDS TRADING COMPANY Vs. C.C.
April 4, 2006
FRISTOM PUMPS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 10, 2006
FRITO-LAY INDIA Vs. COMMISSIONER OF CEN. EXCISE
November 10, 2006
FUSION ENGINEERING PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2006
FUTURE TECHNO DESIGNS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
April 18, 2006
G D METSTEEL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 12, 2006
G.A. JOLLI Vs. COMMISSIONER OF CUSTOMS
February 15, 2006
G.B. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
September 18, 2006
G.K. STEELS (CBE) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 18, 2006
G.K. STEELS (CBE) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 26, 2006
G.M. TELECOM, BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2006
G.M., CHICKMAGALAUR TELECOM Vs. CCE
April 10, 2006
G.N. RUBBER TECH. PVT. LTD. Vs. COMMISSIONER OF C. EX.
December 29, 2006
G.T.P. GRANITES LTD. Vs. COMMISSIONER OF C. EX.
November 2, 2006
GA DANIELI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-VI
July 14, 2006
GAGAN KAKKAR Vs. COMMISSIONER OF CUSTOMS
July 3, 2006
GAGAN THAPER Vs. COMMISSIONER OF CUSTOMS
April 25, 2006
GAIL Vs. C.C.E.
January 4, 2006
GALAXY SURFACTANTS LTD. AND SHRI Vs. COMMISSIONER OF CUSTOMS (EP)
July 24, 2006
GANAPATHI RAM AND COMPANY, SH. K. Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2006
GANAPATHY AGENCIES Vs. CC
July 31, 2006
GANGA INDUSTRIES Vs. COMMISSIONER OF C EX
November 15, 2006
GANGA KISAN SAHKARI CHINI MILL Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2006
GANGA RASAYANIE Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2006
GANGOTRI ELECTROCASTINGS LTD Vs. COMMISSIONER OF C EX
June 6, 2006
GARDEN REACH SHIPBUILDERS & ENGG. LTD. Vs. COMMR. OF CUS. & C. EX., PATNA
December 20, 2006
GARDEN SILK MILLS LTD. AND SPECIAL Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2006
GARG DIESEL'S Vs. C.C.
September 20, 2006
GARG INDUSTRIES LTD Vs. COMMISSIONER OF C EX
November 22, 2006
GARIBDASJI DISTRIBUTORS Vs. COMMR. OF C. EX.
June 2, 2006
GARIMA FERRO ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 28, 2006
GATES INDIA PVT. LTD. Vs. C.C.
January 9, 2006
GAURI PLASTICULTURE (P) LTD. Vs. COMMISSIONER OF CENTRAL
August 21, 2006
GAURI PLASTICULTURE (P) LTD. Vs. COMMISSIONER OF C. EX.
April 28, 2006
GAYATHRI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
September 4, 2006
GE INDIA TECH. CENTRE P. LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
January 6, 2006
GE MEDICAL SYSTEMS X-RAY (SOUTH Vs. COMMISSIONER OF CENTRAL
November 16, 2006
GE MEDICAL SYSTEMS X-RAY (SOUTH ASIA) LTD. Vs. COMMR. OF C. EX., PUNE-II
February 27, 2006
GEEDEE WEILER PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 17, 2006
GEEKAY WIRES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
January 17, 2006
GEEKAY WIRES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
August 30, 2006
GEETA PRINTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2006
GEMINI ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
October 6, 2006
GEMINI TRADERS, DIAMOND OIL Vs. COMMISSIONER OF CUSTOMS
June 8, 2006
GENERAL ELECTRIC INTERNATIONAL Vs. COMMR. OF SER. TAX
July 25, 2006
GENERAL MANAGER VEHICLE Vs. CCE
May 1, 2006
GENERAL MANAGER, DEPARTMENT OF Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2006
GENERAL MANAGER, KISAN CO-OPERATIVE SUGAR FACTORY LTD. Vs. CCE
June 30, 2006
GENERAL MANAGER, TELECOM Vs. COMMR. OF C. EX. (APPEALS), COCHIN
July 11, 2006
GENERATORS AND ALTERNATORS (INDIA) Vs. CCE
November 13, 2006
GEOFFREY MANNERS AND CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 9, 2006
GEORGE PODIKUNJU Vs. COMMISSIONER OF CUS., MANGALORE
March 23, 2006
GERB VIBRATION CONTROL SYSTEMS P. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
January 6, 2006
GFA ANLAGENBAU GMBH Vs. COMMISSIONER OF CENTRAL
December 21, 2006
GHODAWAT FOODS INTERNATIONAL Vs. COMMR. OF C. EX.
May 1, 2006
GINI SILK MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 9, 2006
GINNI INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 14, 2006
GLOBAL REMEDIES LIMITED Vs. COMMISSIONER OF CENTRAL
July 28, 2006
GLOBAL SPIN WEAVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2006
GLOBE REXINE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 13, 2006
GLOBE TROTTERS PVT LTD Vs. COMMISSIONER OF CUSTOMS
December 21, 2006
GOBIND SUGAR MILLS Vs. CCE
November 10, 2006
GODAVARI SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
November 30, 2006
GODREJ FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2006
GODREJ FOODS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 18, 2006
GODREJ FOODS LTD. Vs. CCE
August 23, 2006
GODREJ HI CARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2006
GODREJ INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
November 15, 2006
GOEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
January 16, 2006
GOKAK MILLS LIMITED Vs. COMMISSIONER OF CENTRAL
November 9, 2006
GOKAK MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
February 14, 2006
GOKAK MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
October 11, 2006
GOLD CRAFT PROPRIETOR, SHRI Vs. C.C.
June 5, 2006
GOLDEN DEW TEA FACTORY Vs. COMMISSIONER OF C. EX.
November 29, 2006
GOLDSTONE TELESERVICES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
October 18, 2006
GOLDSTONE TELESERVICES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
November 16, 2006
GOMTI CARBON DIOXIDE Vs. COMMISSIONER OF CENTRAL EXCISE, KANPUR
June 9, 2006
GOOD YEAR INDIA LTD. Vs. C.C., ICD
February 22, 2006
GOODLUCK GARMENTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
June 26, 2006
GOODWILL EXPORTS & IMPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
March 16, 2006
GOPAL REPACKERS Vs. COMMISSIONER OF CENTRAL EXCISE
July 13, 2006
GOPI KRISHNA PROCESSORS PVT. LTD. Vs. CCE
November 13, 2006
GOPSONS PAPERS LTD. Vs. COMMISSIONER OF C. EX.
November 21, 2006
GOPSONS PAPERS LTD. Vs. COMMISSIONER OF C. EX.
December 29, 2006
GOPSONS PAPERS LTD., SHRI NITIN Vs. C.C.E.
May 2, 2006
GOTHI POLY PACK INDUSTRIES AND Vs. COMMISSIONER OF CENTRAL EXCISE
January 25, 2006
GOTHI THERMOFORMING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
September 28, 2006
GOVIND SHARMA Vs. COMMISSIONER OF CUSTOMS
November 6, 2006
GOWTAMI TEXTILE INDUS. & SALES COPRN. Vs. C.C.E., VISAKHAPATNAM
August 25, 2006
GRANADA FOOTWEAR PVT. LTD. Vs. CCE
May 24, 2006
GRASIM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
August 7, 2006
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 31, 2006
GRASIM INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 26, 2006
GRASIM INDUSTRIES LTD. Vs. CCE
December 7, 2006
GREAVES COTTON LTD. Vs. COMMISSIONER OF C. EX.
November 15, 2006
GREEN CHANNEL LOGISTICS CENTRE Vs. C.C. (APPEALS), BANGALORE
February 7, 2006
GREENPLY INDUSTRIES LTD. Vs. CCE
February 22, 2006
GRINDWELL NORTON LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 19, 2006
GTC INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
May 1, 2006
GTN ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
February 24, 2006
GTN TEXTILES LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD-III
May 24, 2006
GUALA PATENTS B V Vs. COMMISSIONER OF CUS AND C EX
March 6, 2006
GUJARAT ALKALIES AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
January 20, 2006
GUJARAT AMBUJA EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
November 3, 2006
GUJARAT FLUOROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
December 19, 2006
GUJARAT GOLD COIN CERAMICS LTD Vs. COMMR OF C EX AND CUS
December 12, 2006
GUJARAT HEAVY CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 20, 2006
GUJARAT NARMADA VALLEY FERTILIZERS CO LTD Vs. C C E
December 27, 2006
GUJARAT PICKERS INDS. LTD. Vs. COMMR. OF CUS. (PREV.)
March 7, 2006
GUJARAT SECURITY GUARD SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
October 12, 2006
GUJARAT SIDHEE CEMENT LTD. Vs. COMMISSIONER OF CENTRAL
February 16, 2006
GUJARAT SMALL SCALE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
May 11, 2006
GUPTA TOBACCO COMPANY Vs. CCE
December 6, 2006
GURERA SYNTHETICS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
May 15, 2006
GURMEET SINGH KOHLI Vs. COMMISSIONER OF CUSTOMS P
March 20, 2006
GURU KRIPA MARBLES Vs. COMMISSIONER OF CUSTOMS
May 10, 2006
GURU NANAK AUTO ENTERPRISES LTD. Vs. COMMISSIONER OF C. EX.
September 27, 2006
GWALIOR POLYPIPE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 15, 2006
H. BHASKAR Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 1, 2006
H.R. STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX., KOLKATA-II
May 24, 2006
H.T. COMPANY Vs. COMMISSIONER OF CUS., HYDERABAD
November 15, 2006
H.T. COMPANY (A PROPRIETARY Vs. COMMISSIONER OF CUSTOMS
March 3, 2006
HABASIT INKOKA P. LTD. Vs. CCE
March 24, 2006
HABIB AGRO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
March 17, 2006
HALCYON LABS PVT. LTD., SHRI VIREN Vs. COMMISSIONER OF CENTRAL EXCISE
May 23, 2006
HANS METALS PVT. LTD. Vs. CCE
January 1, 2006
HANSA TUBES PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 25, 2006
HANUMAN CHROMO COATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHOPAL
May 3, 2006
HARDWARE TRADING CORPORATION Vs. COMMISSIONER OF CUSTOMS
May 30, 2006
HARI BHAWAN Vs. COMMISSIONER OF C EX
April 5, 2006
HARIKRIPA POLYMERS Vs. COMMISSIONER OF CUSTOMS
June 1, 2006
HARIPRIYA MARINE FOOD EXPORTS Vs. COMMISSIONER OF C. EX., GUNTUR
October 9, 2006
HARIRAM PACKAGING AND POLYMERS Vs. COMMR. OF CUS. AND C. EX.
April 25, 2006
HARMAN SALES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (I)
December 29, 2006
HARSSHA TEA (INDIA) LTD. Vs. COMMISSIONER OF C. EX.
August 9, 2006
HASSAN HAJEE & CO. Vs. COMMISSIONER OF C. EX., MANGALORE
October 17, 2006
HATHWAY SOFTWARE DEVELOPERS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
August 31, 2006
HEATSHRINK TECHNOLOGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2006
HEAVY ENGG. CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
May 25, 2006
HEERA METALS LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA-I
March 31, 2006
HEERA METALS LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA-I
March 6, 2006
HEG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 18, 2006
HELIOS FOOD IMPROVERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
March 20, 2006
HEMADRI CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL
February 23, 2006
HEMANT N. TALEKAR Vs. COMMISSIONER OF C. EX., MANGALORE
December 14, 2006
HEMANT PLASTICS AND CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2006
HEPSAN POLYMERS P. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
February 10, 2006
HERITAGE PERSONNEL PLACEMENT Vs. CCE
July 12, 2006
HERO EXPORTS Vs. COMMISSIONER OF CUSTOMS
January 18, 2006
HERO HONDA MOTORS LIMITED Vs. C.C.E.
May 22, 2006
HERO HONDA MOTORS LTD. Vs. COMMISSIONER OF SERVICE TAX
July 17, 2006
HETERO DRUGS LIMITED Vs. COMMISSIONER OF CUSTOMS
August 23, 2006
HETERO DRUGS LIMITED Vs. COMMISSIONER OF CUSTOMS
July 14, 2006
HEWLETT PACKARD (I) PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
July 20, 2006
HEWLETT PACKARD (I) SALES (P) LTD. Vs. COMMR. OF CUS., BANGALORE
November 14, 2006
HEWLETT PACKARD INDIA SALES (P) Vs. CC
May 26, 2006
HEWLETT PACKARD INDIA SALES (P) LTD. Vs. COMMR. OF CUS., BANGALORE
November 30, 2006
HEXACOM INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 27, 2006
HFCL (WIRELESS DIVISION) Vs. COMMISSIONER OF C. EX.
August 30, 2006
HGI INDUSTRIES LTD Vs. COMMISSIONER OF C EX AND CUS
November 16, 2006
HI-TECH THERMO COATINGS AND Vs. COMMISSIONER OF CENTRAL
November 23, 2006
HIMALAYA DRUG COMPANY AND DR. Vs. CCE
January 3, 2006
HIND INDUSTRIES LTD. AND HIND AGRO Vs. C.C., ICD
May 22, 2006
HIND LAMPS LTD. Vs. CCE
November 8, 2006
HIND METAL INDUSTRIES, HYDERABAD Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2006
HIND POLYMERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2006
HIND SPINNERS Vs. C.C.E.
June 23, 2006
HINDOOSTAN SPINNING AND WVG MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2006
HINDULCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
February 15, 2006
HINDUSTAN AUTO HOUSE (P) LTD. Vs. CST
April 20, 2006
HINDUSTAN BIOLOGICALS Vs. CCE
January 2, 2006
HINDUSTAN COCA COLA BEVERAGES Vs. CCE
November 15, 2006
HINDUSTAN COCA COLA BEVERAGES Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2006
HINDUSTAN COCA COLA BEVERAGES P. Vs. COMMR. OF C. EX.
May 15, 2006
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. COMMR OF C EX
July 7, 2006
HINDUSTAN COCA-COLA BEVERAGES P. Vs. COMMR. OF C. EX.
March 24, 2006
HINDUSTAN COPPER LTD. Vs. C.C.E.
May 15, 2006
HINDUSTAN COPPER LTD. Vs. CCE
November 13, 2006
HINDUSTAN COPPER LTD. Vs. C.C.E.
April 20, 2006
HINDUSTAN HARDY SPICER LTD. Vs. COMMR. OF C. EX. AND CUS.
May 4, 2006
HINDUSTAN INSECTICIDES LTD. Vs. COMMISSIONER OF CENTRAL
September 14, 2006
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF C. EX.
September 25, 2006
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CEN EXCISE
November 13, 2006
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2006
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 6, 2006
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX., VAPI
December 13, 2006
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX., VAPI
December 29, 2006
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF C. EX.
August 28, 2006
HINDUSTAN LEVER LTD. AND NALCO Vs. DESIGNATED AUTHORITY, MINISTRY
May 4, 2006
HINDUSTAN LUBRICANTS Vs. CCEX
January 16, 2006
HINDUSTAN MOTORS LTD Vs. COMMISSIONER OF CUSTOMS
May 25, 2006
HINDUSTAN MOTORS LTD. Vs. COMMISSIONER OF C. EX.
July 24, 2006
HINDUSTAN NEWSPRINT LTD. Vs. COMMISSIONER OF CUS. & C. EX., COCHIN
August 10, 2006
HINDUSTAN NEWSPRINT LTD. Vs. COMMISSIONER OF CUSTOMS
June 22, 2006
HINDUSTAN PENCILS LTD Vs. COMMISSIONER OF CUSTOMS
January 3, 2006
HINDUSTAN PETROLEUM COPRN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
November 17, 2006
HINDUSTAN PETROLEUM COPRN. LTD. Vs. COMMR. OF C. EX.
February 20, 2006
HINDUSTAN PETROLEUM CORPN. LTD. Vs. COMMR. OF C. EX., MANGALORE
July 11, 2006
HINDUSTAN PETROLEUM CORPORATION Vs. COMMISSIONER OF C. EX.
October 26, 2006
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. C.C.E., VISAKHAPATNAM
July 14, 2006
HINDUSTAN RUBBERS Vs. COMMISSIONER OF CUSTOMS
August 14, 2006
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2006
HINDUSTAN ZINC LIMITED Vs. COMMISSIONER OF CENTRAL
October 19, 2006
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 27, 2006
HINDUSTAN ZINC LTD. Vs. COMMR. OF C. EX. (APPEALS), VISAKHAPATNAM
February 17, 2006
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX.
September 15, 2006
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF C. EX., RANCHI
September 18, 2006
HINDUSTHAN SEALS LTD Vs. COMMISSIONER OF C EX
March 30, 2006
HIRAKUD INDUSTRIAL WORKS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2006
HIREN ALUMINIUM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 17, 2006
HISSAR MEDICAL DIAGNOSTIC AND Vs. CC
February 22, 2006
HISSAR-JIND CO-OP. MILK Vs. COMMISSIONER OF C. EX.
January 30, 2006
HITENDRA KUMAR GADECHA, SHRENIK Vs. COMMISSIONER OF CUSTOMS
March 7, 2006
HITESH KUMAR PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
April 20, 2006
HITKARI FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2006
HMT MACHINE TOOLS DIVISION Vs. COMMR. OF CUS. & C. EX. (A), HYDERABAD
November 23, 2006
HOBEN INDIA PVT. LTD. Vs. CC (SEA)
March 31, 2006
HONDA MOTOR CO. LTD. Vs. COMMISSIONER OF SERVICE TAX
November 8, 2006
HONDA SIEL POWER PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
October 20, 2006
HONDA SIEL POWER PRODUCTS LTD. Vs. C.C.E.
May 1, 2006
HOTLINE DISPLAY DEVICES LTD. Vs. COMMISSIONER OF C. EX.
September 14, 2006
HOTLINE GLASS LTD. Vs. COMMISSIONER OF C. EX.
October 12, 2006
HPC ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL
August 2, 2006
HPCL Vs. COMMISSIONER OF CUSTOMS, KANDLA
November 24, 2006
HRJ STEELS (P) LTD. Vs. COMMISSIONER OF C. EX.
April 5, 2006
HSI AUTOMOTIVES LTD. AND JBM SUNG Vs. CCE
April 26, 2006
HUNSUR PLYWOOD WORKS PVT. LTD. Vs. COMMISSIONER OF C. EX., MYSORE
January 9, 2006
HUTCHISON ESSAR LTD. Vs. COMMISSIONER OF SERVICE TAX
October 5, 2006
HYDERABAD INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
March 16, 2006
HYUNDAI HEAVY INDUSTRIES CO. LTD. Vs. COMMISSIONER OF CUSTOMS,
August 14, 2006
HYUNDAI MOTOR (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
April 26, 2006
HYUNDAI MOTORS (I) LTD. Vs. COMMISSIONER OF C. EX.
December 12, 2006
HYUNDAI MOTORS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 29, 2006
HYUNDAI MOTORS (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
October 30, 2006
I G PETROCHEMICALS Vs. COMMISSIONER OF CUSTOMS AND C EX
July 25, 2006
I O C LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 10, 2006
I.G. PETROCHEMICALS LTD., Vs. COMMISSIONER OF CUSTOMS
November 23, 2006
I.O.C. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
May 19, 2006
I.O.C.L. Vs. COMMISSIONER OF C. EX., SILLIGURI
December 18, 2006
I.P. RINGS LTD. Vs. COMMISSIONER OF CUSTOMS (AIR)
June 19, 2006
I.S.N. RAJU Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
June 9, 2006
I.T.W. INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
May 22, 2006
ICI INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2006
ICICI BANK LTD. Vs. COMMISSIONER OF CUSTOMS
November 29, 2006
ICOMM TELE LIMITED Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
October 19, 2006
ICOMM TELE LTD., BRIG KRISHNA Vs. COMMISSIONER OF CUSTOMS
September 25, 2006
IDEA MOBILE COMMUNICATIONS LTD. Vs. COMMR. OF C. EX., TRIVANDRUM
May 25, 2006
IFB AUTOMOTIVE INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
July 18, 2006
IFGL REFRACTORIES LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESHWAR
July 7, 2006
INANI CARRIERS Vs. COMMISSIONER OF CENTRAL EXCISE
June 27, 2006
INCOWAX PVT. LTD. Vs. COMMR. OF C. EX., CHENNAI
May 5, 2006
INDCON STRUCTURALS (P) LTD. Vs. CCE
September 12, 2006
INDEV SHIPPING SERVICES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
December 5, 2006
INDFOS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 6, 2006
INDIA CAMPUS CRUSADE FOR CHRIST Vs. COMMR. OF CUS. (GEN.), NEW DELHI
March 16, 2006
INDIA CEMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
August 23, 2006
INDIA CEMENTS LIMITED Vs. COMMISSIONER OF CUSTOMS
October 11, 2006
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 24, 2006
INDIA CEMENTS LTD. Vs. CCE
April 7, 2006
INDIA CINE AGENCIES Vs. COMMISSIONER OF C. EX.
December 6, 2006
INDIA COLOUR LAB. Vs. CCE
February 20, 2006
INDIA FIREBRICKS & INSULATION CO. LTD. Vs. C.C. (PORT), KOLKATA
January 9, 2006
INDIA GLYCOLS LTD. Vs. CCE
May 29, 2006
INDIA INTERNATIONAL CENTRE Vs. COMMISSIONER OF SERVICE TAX
May 19, 2006
INDIA PISTONS LTD. Vs. COMMISSIONER OF C. EX.
December 21, 2006
INDIA SWITCH COMPANY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
November 7, 2006
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), COCHIN
February 15, 2006
INDIAN ALUMINIUM CO. LTD. Vs. CCE
November 13, 2006
INDIAN ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX.
November 20, 2006
INDIAN CANVAS INDUSTRIES Vs. SAJAN KUMAR AGRAWAL PROPRIETOR
November 9, 2006
INDIAN COMMERCIAL & ENGINEERING CO. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
June 5, 2006
INDIAN EXPLOSIVES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 7, 2006
INDIAN FARMERS FERTILIZER CO-OPERATIVE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 26, 2006
INDIAN FOODS (P) LTD. Vs. CCE
October 25, 2006
INDIAN FURNITURE WORKS Vs. COMMISSIONER OF CUSTOMS, BANGALORE
October 16, 2006
INDIAN GRAPHITE MANUFACTURERS Vs. MINISTRY OF FINANCE, DESIGNATED
April 13, 2006
INDIAN HOTEL CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2006
INDIAN HUME PIPE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2006
INDIAN LPG CYLINDERS AND TIRUPATI Vs. CCE
August 23, 2006
INDIAN OIL BLENDING LTD. Vs. COMMISSIONER OF C. EX.
September 8, 2006
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS
August 21, 2006
INDIAN OIL CORPORATION LTD Vs. COMMR OF CENTRAL EXCISE
May 25, 2006
INDIAN OIL CORPORATION LTD. Vs. CCE, HYDERABAD-II
February 23, 2006
INDIAN OIL CORPORATION LTD. Vs. COMMR. OF CENTRAL EXCISE, GUNTUR
May 26, 2006
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
November 1, 2006
INDIAN OIL CORPORATION LTD. Vs. CCE
November 30, 2006
INDIAN OIL CORPORATION LTD. Vs. CCE
March 28, 2006
INDIAN OIL CORPORATION LTD. Vs. CCE
February 27, 2006
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
June 28, 2006
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
November 29, 2006
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 1, 2006
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
March 13, 2006
INDIAN PETROCHEMICALS CORPORATION LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
October 11, 2006
INDIAN RAYON & INDUS. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
January 12, 2006
INDIAN RAYON AND INDUSTRIES LTD Vs. COMMR OF C EX
August 23, 2006
INDIAN RAYON AND INDUSTRIES LTD. Vs. COMMR. OF C. EX., BANGALORE-I
November 22, 2006
INDIAN REGISTER OF SHIPPING Vs. COMMR OF C EX APPEALS
October 13, 2006
INDIAN SEAMLESS METAL TUBES LTD. Vs. COMMISSIONER OF C. EX.
June 23, 2006
INDIAN SEAMLESS STEEL AND ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
March 24, 2006
INDIAN TELEPHONE INDUSTRIES LTD. Vs. COLLECTOR OF C. EX., COCHIN
July 27, 2006
INDIAN TELEPHONE INDUSTRIES LTD. Vs. COMMR. OF C. EX. & CUS., CALICUT
May 9, 2006
INDICA CHEMICALS (P) LTD. Vs. COMMISSIONER OF C. EX.
January 4, 2006
INDO GREEN TEXTILE PVT. LTD. (NOW Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2006
INDO-US MIM TEC. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 28, 2006
INDOFAB ENGINEERS AND HINDUSTAN Vs. C.C.E.
September 7, 2006
INDORAMA CEMENT PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
October 5, 2006
INDORAMA SYNTHETICS LTD. Vs. CCEX
February 20, 2006
INDU NISSAN OXO CHEMICAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
January 10, 2006
INDUS FILA PRIVATE LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
November 17, 2006
INDUS FILA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 14, 2006
INDUS IND. MEDIA COMMUNICATION P. Vs. C.C. (GEN)
August 29, 2006
INDUS MOTOR CO., P. LTD. AND AVG Vs. COMMISSIONER OF CENTRAL
November 30, 2006
INDUS STEEL AND ALLOYS P. LTD. Vs. COMMISSIONER OF C. EX.
June 21, 2006
INDUS. TECHNICAL AND FINANCIAL Vs. CCE
December 22, 2006
INDUSTRIAL PROTECTION FORCE Vs. COMMISSIONER OF C. EX., MANGALORE
April 25, 2006
INGERSOLL RAND (INDIA) LTD. Vs. COMMISSIONER OF S.T., BANGALORE
March 3, 2006
INNOVA FINSTOCK PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 15, 2006
INNOVISION FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
September 12, 2006
INNOVISION FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 10, 2006
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
December 21, 2006
INOX LEISURE LTD Vs. COMMISSIONER OF C EX AND CUSTOMS
August 30, 2006
INSTITUTE FOR WATER STUDIES Vs. COMMISSIONER OF C. EX.
March 30, 2006
INSULATORS AND ELECTRICAL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
March 16, 2006
INSULATORS AND ELECTRICALS CO. Vs. CCE
December 18, 2006
INTER METAL TRADE LIMITED Vs. CCE
November 28, 2006
INTERARCH BUILDING PRODUCTS PVT. Vs. COMMISSIONER OF C. EX.
February 27, 2006
INTERNATIONAL CLEARING AND SHIPPING AGENCY Vs. CCE
October 10, 2006
INTERNATIONAL SHIPPING AGENCY Vs. COMMR. OF CUS. (GENERAL)
February 1, 2006
INTERNATIONAL STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2006
INTERNATIONAL TOBACCO CO. LTD. Vs. COMMISSIONER OF C. EX.
June 8, 2006
INTERNATIONAL TRACTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 10, 2006
INTERSALES Vs. COMMISSIONER OF CUSTOMS, BANGALORE
November 7, 2006
INVINCIBLE SECURITY Vs. CCE
December 13, 2006
ION EXCHANGE (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2006
IPCA HEALTH PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2006
IRCON INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
September 12, 2006
IRRIGATION DEPARTMENT Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2006
ISCO TRACK SLEEPERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
January 10, 2006
ISIBARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 8, 2006
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
April 4, 2006
ITC LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-V
January 18, 2006
ITC LTD. Vs. COMMR. OF C. EX., BANGALORE
July 20, 2006
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
January 3, 2006
ITEMA INDIA LTD. (FORMERLY VEEJAY Vs. COMMISSIONER OF CENTRAL EXCISE
September 22, 2006
ITI LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 26, 2006
ITI LTD. Vs. COMMISSIONER OF CENTRAL
November 27, 2006
ITI LTD. Vs. COMMISSIONER OF C. EX.
September 15, 2006
ITW INDIA LIMITED Vs. COMMISSIONER OF C. EX. AND CUS., BHUBANESWAR-II
July 12, 2006
IVL INDIA PVT. LTD. Vs. COMMR. OF C. EX., THIRUVANANTHAPURAM
May 10, 2006
J B KHARWAR Vs. COMMISSIONER OF CENTRAL EXCISE
March 27, 2006
J M SHAH Vs. COMMISSIONER OF CUS
June 2, 2006
J WALTER THOMPSON Vs. COMMR OF C EX
June 26, 2006
J.C.T. LTD. Vs. COMMISSIONER OF C. EX.
December 5, 2006
J.J. CONFECTIONERY (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
November 3, 2006
J.K. CEMENT WORKS Vs. CCE
December 11, 2006
J.K. FILES AND TOOLS Vs. COMMISSIONER OF CUSTOMS
January 31, 2006
J.K. IMPEX Vs. COMMISSIONER OF CUSTOMS
June 2, 2006
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
February 22, 2006
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2006
J.K. PHARMACEUTICALS LTD. Vs. CCE
April 25, 2006
J.K. STEEL AND ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 24, 2006
J.K. SYNTHETICS LTD. Vs. C.C.E.
May 22, 2006
J.K. TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE
January 9, 2006
J.M.G. STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
March 6, 2006
J.S. KHALSA STEELS (P) LTD. Vs. C.C.
February 27, 2006
J.S.W. STEEL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
July 19, 2006
JACS METALS PRIVATE LTD. AND CHAKS Vs. CCE
October 25, 2006
JADED SIDDAPPA & CO. Vs. COMMISSIONER OF SERVICE TAX, MANGALORE
November 2, 2006
JAGDAMBA POLYMERS LTD. Vs. COMMISSIONER OF C. EX.
March 27, 2006
JAGDISH TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
April 10, 2006
JAGNNATH STEEL (P) LTD. Vs. CCE
March 7, 2006
JAGSON INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
February 27, 2006
JAI BEVERAGES (P) LTD. Vs. COMMISSIONER OF C. EX.
December 22, 2006
JAI FORGINGS AND STAMPINGS PVT. Vs. COMMR. OF C. EX.
January 20, 2006
JAI HIND INDUSTRIES LTD Vs. COMMISSIONER OF C EX
November 16, 2006
JAI NARAYANA SHIPPING CO. Vs. COMMISSIONER OF C. EX.
August 24, 2006
JAI PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
August 18, 2006
JAIN BIDI UDYOG AND ORS. Vs. CCE
October 12, 2006
JAIPRAKASH R JALAN Vs. COMMISSIONER OF C EX
September 15, 2006
JAIPUR GOLDEN TRANSPORT Vs. COMMISSIONER OF C. EX. AND CUSTOMS
August 28, 2006
JANATICS INDIA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 17, 2006
JANTA TRAVELS (P) LTD. Vs. COMMR. OF C. EX.
March 29, 2006
JAPAN TRAVEL SERVICE Vs. COMMISSIONER OF SERVICE TAX
June 19, 2006
JASCH INDUSTRIES LTD. Vs. C.C.E.
February 22, 2006
JAWAHAR VIDYARTHI GRUHA Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2006
JAY AR ENTERPRISES Vs. CC (SEA)
December 5, 2006
JAY ARTS Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2006
JAY ARTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2006
JAYALAXMI ENTERPRISES Vs. COMMISSIONER OF C. EX., MANGALORE
August 25, 2006
JAYANT AGRO ORGANICS LTD Vs. COMMISSIONER OF C EX
July 21, 2006
JAYASWAL NECO LTD. Vs. C.C.E.
May 31, 2006
JAYCO INDIA PVT. LTD. Vs. CCE
April 7, 2006
JAYSHRI IMPEX Vs. COMMISSIONER OF C. EX., RAJKOT
November 1, 2006
JCB INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX
November 7, 2006
JCT LIMITED Vs. CCE
December 29, 2006
JCT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 26, 2006
JEEVAN DIESELS AND ELECTRICALS Vs. COMMR. OF C. EX.
May 30, 2006
JET AIRWAYS (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 26, 2006
JETEX CABURETTORS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
November 10, 2006
JETKING INFORMATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2006
JHUNJHUNWALA VANASPATI LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
December 26, 2006
JINDAL PRAXAIR OXYGEN CO. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
August 29, 2006
JINDAL PRAXAIR OXYGEN CO. PVT. LTD. Vs. COMMR. OF C. EX., BELGAUM
July 26, 2006
JINDAL SAW LTD. Vs. C.C.
May 31, 2006
JINDAL STAINLESS LIMITED Vs. DESIGNATED AUTHORITY/MINISTRY
October 5, 2006
JINDAL STAINLESS LTD. Vs. CCE
June 30, 2006
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2006
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF CUS., MANGALORE
July 19, 2006
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
June 2, 2006
JINDAL VIJAYANAGAR STEELS LTD. Vs. COMMISSIONER OF CUS., MANGALORE
January 12, 2006
JOBELLE Vs. CCEX
August 18, 2006
JOCIL LIMITED Vs. COMMISSIONER OF CUSTOMS
August 28, 2006
JOHN AND SONS COLOUR LAB Vs. COMMISSIONER OF C. EX.
December 8, 2006
JOHNSON MATTHEY INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX
September 5, 2006
JONES LANG LASALLE PROPERTY CONSULTANTS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX. (APPEALS-II), BANGALORE
September 13, 2006
JOVEENS EXPOTEX Vs. COMMISSIONER OF CUSTOMS
July 14, 2006
JOY FOAM PVT. LTD. Vs. CCE
January 23, 2006
JSW LIMITED Vs. COMMISSIONER OF CUSTOMS (EP)
February 24, 2006
JSW STEEL LIMITED (FORMERLY KNOWN Vs. COMMISSIONER OF CENTRAL
October 17, 2006
JSW STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
February 23, 2006
JSW STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
June 8, 2006
JUBILANT ORGANOSYS LIMITED Vs. CCE
January 4, 2006
JUGAL KISHORE Vs. COMMISSIONER OF C. EX.
February 13, 2006
JUPITER TEXTILE PROCESSING Vs. COMMISSIONER OF CENTRAL EXCISE
June 30, 2006
JUST MARBLE Vs. COMMISSIONER OF CUSTOMS
June 9, 2006
JYOTHY LABORATORIES LTD. Vs. COMMISSIONER OF CENTRAL
October 10, 2006
JYOTI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
December 19, 2006
JYOTI PROCESSORS Vs. CCE
November 20, 2006
K K MEHRA Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2006
K. DIWAKAR SHETTY Vs. COMMISSIONER OF CUSTOMS, MANGALORE
January 31, 2006
K. NATARAJAN Vs. COMMISSIONER OF CUSTOMS
February 6, 2006
K. VIJAYA C. RAI Vs. COMMISSIONER OF C. EX., MANGALORE
December 5, 2006
K.D. ASSOCIATES Vs. COMMISSIONER OF C. EX., BELGAUM
December 21, 2006
K.D. SALES CORPORATION Vs. THE COMMISSIONER OF CENTRAL EXCISE
December 20, 2006
K.G. NAIDU MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2006
K.G. SOMANI AND CO. Vs. CST
November 8, 2006
K.I. GEORGE Vs. COMMISSIONER OF CUSTOMS, COCHIN
May 15, 2006
K.K. ARORA Vs. COMMISSIONER OF CUSTOMS
August 21, 2006
K.K. CORPORATION Vs. COMMISSIONER OF SERVICE TAX
August 25, 2006
K.K. CORPORATION Vs. COMMR. OF C. EX.
July 24, 2006
K.K. PRODUCTS, SHRI RAMESHWAR Vs. CCE
June 5, 2006
K.P. DINAKARAN (CAPT.) Vs. COMMISSIONER OF CUSTOMS & C. EX., COCHIN
October 3, 2006
K.S.S.A. PANEER SELVAM Vs. COMMISSIONER OF C. EX.
April 5, 2006
KAANCHI STEEL PVT. LTD. AND N.V. Vs. COMMISSIONER OF CUSTOMS
December 13, 2006
KAATYAANI EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
February 3, 2006
KAINYA AND ASSOCIATES PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORT)
August 14, 2006
KAIRA CAN COMPANY LTD Vs. COMMISSIONER OF C EX
November 21, 2006
KAJARIA CERAMICS LTD. Vs. DESIGNATED AUTHORITY MINISTRY OF
January 20, 2006
KAKDA STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 26, 2006
KALAMANDIR Vs. COMMISSIONER OF CENTRAL EXCISE
June 23, 2006
KALYAN AGRO INDUSTRIAL CORPORATION Vs. C C
December 13, 2006
KALYANI STEEL LTD. Vs. DESIGNATED AUTHORITY/MINISTRY
August 2, 2006
KALYANI STEELS LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
December 20, 2006
KAMAKHYA DESIGNER PVT LTD Vs. COMMISSIONER OF CUS
July 7, 2006
KAMAL PHOTO STUDIO, RUPAM COLOUR Vs. COMMISSIONER OF CENTRAL EXCISE
November 20, 2006
KAMANI OIL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
January 20, 2006
KAMAR ALI & SONS Vs. COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR
January 16, 2006
KAMINI ISPAT LIMITED Vs. COMMISSIONER OF CUSTOMS
September 20, 2006
KAMPER CONCAST LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 5, 2006
KANHAIYA EXPORTS (P) LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
July 7, 2006
KANNAPIRAN STEEL RE-ROLLING MILL Vs. COMMISSIONER OF CENTRAL EXCISE
April 3, 2006
KANNIAH TRAVEL AGENCY Vs. COMMR. OF C. EX.
May 26, 2006
KANORIA CHEMICAL INDS. LTD. Vs. CCE
February 8, 2006
KANORIA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE
June 2, 2006
KANORIA CHEMICALS AND INDS. LTD. Vs. CCE
July 19, 2006
KANORIA CHEMICALS AND INDUSTRIES Vs. CCE
December 8, 2006
KAP STEEL LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
January 10, 2006
KAP STEEL LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
December 8, 2006
KAPOOR JEWELLERS PVT. LTD. AND Vs. COMMISSIONER OF CUSTOMS
March 24, 2006
KAR MOBILES LTD. Vs. COMMISSIONER OF CUS., BANGALORE
May 4, 2006
KARAM CHAND THAPAR AND BROS CS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2006
KARAN ROLLING MILLS PVT. LTD. Vs. C.C.E.
February 15, 2006
KARANJA INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
September 19, 2006
KARNAL MILK FOODS LTD. Vs. CCE
May 24, 2006
KARNATAKA GINNING AND PRESSING FACTORY Vs. COMMR OF C EX
January 31, 2006
KARNATAKA STATE BEVERAGES CORPN. LTD. Vs. COMMR. OF S.T., BANGALORE
August 21, 2006
KARNIK MARITIME PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2006
KASH VENTURE TRAVELS P. LTD. Vs. DY. COMMISSIONER OF SERVICE TAX
January 3, 2006
KASI OFFSET PRINTERS Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 29, 2006
KASI OFFSET PRINTERS Vs. COMMISSIONER OF CENTRAL
June 23, 2006
KAUSHAL SILK MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 7, 2006
KAVERI ALLOY CASTINGS PVT. LTD. Vs. CCE
May 26, 2006
KAY PULP AND PAPER MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
KAYEN PRINT PROCESS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
July 14, 2006
KCP LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
August 28, 2006
KEC INTERNATIONAL LTD. Vs. CCE
July 26, 2006
KEDIA AGGLOMERATED MARBLES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 7, 2006
KEDIA CASTLE DELLEON INDUS. LTD. Vs. COMMISSIONER OF C. EX.
September 14, 2006
KEDIA ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 28, 2006
KEDIA OVERSEAS LTD. Vs. COMMR. OF C. EX, VISAKHAPATNAM-II
February 3, 2006
KELTCH ENERGIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
February 3, 2006
KEMWELL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
April 24, 2006
KENNAMETAL WIDIA INDIA LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE
January 19, 2006
KENNAMETAL WIDIA INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
November 7, 2006
KERALA CHEMICALS & PROTEINS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
November 10, 2006
KERALA FOOTWEAR PRODUCTS Vs. COMMISSIONER OF C. EX., CALICUT
February 20, 2006
KESAR MARBLE AND GRANITES LTD. AND Vs. COMMISSIONER OF CUSTOMS
August 23, 2006
KESARI STEELS LTD., KOTDWAR Vs. COMMISSIONER OF CUSTOMS
July 3, 2006
KEVIN ENTERPRISES PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 28, 2006
KHAN KHADI WOOLLEN FURNISHER Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2006
KIKABHAI ENTERPRISES Vs. COMMISSIONER OF C EX AND CUS
January 27, 2006
KINGSWAY FASHIONS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 7, 2006
KIRAN PONDY CHEMS LTD. Vs. COMMISSIONER OF CUSTOMS
May 17, 2006
KIRLOSKAR ELECTRIC CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
October 12, 2006
KIRLOSKAR FERROUS INDUSTRIES LTD. Vs. COMMR. OF C. EX., BELGAUM
May 25, 2006
KIRLOSKAR FERROUS INDUSTRIES LTD. Vs. COMMR. OF C. EX., BELGAUM
June 29, 2006
KIRLOSKAR FERROUS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
August 2, 2006
KIRLOSKAR OIL ENGINES LTD. Vs. COMMISSIONER OF C. EX.
January 24, 2006
KISAN SAHKARI CHINI MILLS Vs. COMMISSIONER OF CUS. AND C. EX.
September 21, 2006
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMR. OF C. EX.
October 11, 2006
KISAN SAHKARI CHINI MILLS LTD. Vs. COMMISSIONER OF C. EX.
December 18, 2006
KISHEN CHAND AND SONS Vs. COMMISSIONER OF CUSTOMS
September 13, 2006
KISSAN CO-OPERATIVE SUGAR Vs. COMMR. OF C. EX.
September 14, 2006
KITEX GARMENTS LIMITED Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
July 27, 2006
KOCHAR SUNG-UP ACRYLIC LTD. Vs. CCE
July 19, 2006
KOHINOOR ELASTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
KOHINOOR PROOFING INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
July 20, 2006
KOLAR CEMENT PRODUCTS PVT. LTD. Vs. COMMR. OF C. EX., MYSORE
January 10, 2006
KONARK MET COKE LTD. Vs. COMMR. OF CUS. & C. EX., BHUBANESHWAR-I
September 4, 2006
KOVIL AGENCIES Vs. CCE
May 5, 2006
KRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 10, 2006
KRISHAK BHARATI CO-OPERATIVE Vs. CCE AND C
August 17, 2006
KRISHAK BHARATI CO-OPERATIVE Vs. COMMISSIONER OF CENTRAL EXCISE
December 28, 2006
KRISHI INDUSTRIAL CORPORATION Vs. COMMISSIONER OF CENTRAL
June 26, 2006
KRISHNA FABRICATIONS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
April 5, 2006
KRISHNARAM DYEING AND FINISHING Vs. COMMISSIONER OF CENTRAL EXCISE
November 22, 2006
KUBER TOBACCO PRODUCTS (P) LTD. Vs. CCE
August 25, 2006
KUDREMUKH IRON ORE COMPANY LTD. Vs. COMMR. OF CUS., MANGALORE
July 5, 2006
KULKARNI POWER TOOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 8, 2006
KUNDAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2006
KUTCH KADVA PATIDAR SAMAJ Vs. COMMISSIONER OF C. EX.
December 13, 2006
KUTTY FLUSH DOORS AND FURNITURES Vs. COMMISSIONER OF CUSTOMS
December 4, 2006
KWALITY BISCUITS (P) LTD. Vs. COMMR. OF C. EX. (APPEALS-II), BANGALORE
November 30, 2006
L & T KOMATSU LTD. Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
May 23, 2006
L AND T CASE EQUIPMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2006
L K DETECTIVE AND SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
October 19, 2006
L. MADANLAL STEELS LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
March 2, 2006
L.F.C. HIRE PURCHASE COMPANY LTD. Vs. COMMISSIONER OF C. EX., COCHIN
November 7, 2006
L.G. ELECTRONICS (I) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 22, 2006
L.G. ELECTRONICS INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
March 1, 2006
L.G. HOTLINE (P) LTD. Vs. CCE
May 18, 2006
L.M.L. LIMITED Vs. CCE
July 6, 2006
L.M.L. LIMITED Vs. CCE
October 6, 2006
L.S. NALWAYA AND CO. Vs. CCE
February 1, 2006
L.S.A. AND CO. Vs. COMMISSIONER OF C. EX.
December 7, 2006
L.V. ASSOCIATES Vs. CCE
January 3, 2006
LA GRANDE PROJECTS LIMITED Vs. COMMISSIONER OF CUSTOMS
September 4, 2006
LABH SINGH Vs. COMMISSIONER OF CUSTOMS, PATNA
March 28, 2006
LAKHANPAL LIMITED. Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2006
LAKSHMI AUTO COMPONENTS LTD. (NOW Vs. CCE
July 5, 2006
LAKSHMI AUTOMATIC LOOM WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2006
LAKSHMI CARD CLOTHING MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2006
LALITA DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2006
LARSEN AND TOUBR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2006
LARSEN AND TOUBRO LIMITED Vs. C C E
November 21, 2006
LARSEN AND TOURBO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 16, 2006
LARSON AND TOUBRO LTD. Vs. CCE, CHENNAI
June 22, 2006
LASALLE PRODUCTS (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
March 28, 2006
LAXBRO MFG. CO. Vs. COMMISSIONER OF CENTRAL EXCISE
January 25, 2006
LAXINDCO STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2006
LAXMI BOARD AND PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2006
LAXMI COLOR (P) LTD. Vs. CCE
June 6, 2006
LAXMI COLOR PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2006
LAXMICHAND DHARSHI Vs. COMMISSIONER OF C. EX.
October 17, 2006
LEELAM ROADWAYS Vs. COMMISSIONER OF C. EX. (ADJ.)
April 26, 2006
LEO LAMINATES PVT. LIMITED Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
March 31, 2006
LEO RUBBERS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
January 4, 2006
LG ELECTRONICS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (I)
August 14, 2006
LIBERTY OIL MILLS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 15, 2006
LINK INTERNATIONAL TRAVEL AGENTS (P) LTD. Vs. CC & CE (A-II), HYDERABAD
February 14, 2006
LITAKA PHARMACEUTICALS LTD Vs. COMMISSIONER OF C EX
October 9, 2006
LITTLE STAR FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
March 23, 2006
LLOYDS METAL AND ENGINEERS LTD. Vs. CCEX
August 18, 2006
LLOYDS STEEL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
November 22, 2006
LML LIMITED Vs. COMMISSIONER OF CUSTOMS
January 31, 2006
LML LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 7, 2006
LOKESH MACHINES LIMITED AND SHRI Vs. COMMISSIONER OF CUSTOMS
May 22, 2006
LOKNATH EXPORT Vs. COMMR. OF CUS., AIRPORT, KOLKATA
July 14, 2006
LOKNATH PRASAD GUPTA Vs. COMMISSIONER OF C. EX.
August 24, 2006
LORD CHLORO ALKALI LIMITED, UJALA Vs. CCE
April 27, 2006
LORD CHLORO ALKALI LTD. Vs. COMMISSIONER OF C. EX.
February 16, 2006
LUCAS TVS LTD. Vs. COMMISSIONER OF CUSTOMS
December 12, 2006
LUMAX SAMLIP INDUSTRIES Vs. COMMISSIONER OF SERVICE TAX
December 18, 2006
LUMINOUS ELECTRONICS LTD., SAR Vs. CCE
May 31, 2006
LUPIN LABORATORIES LTD Vs. COMMISSIONER OF CENTRAL EXISE
August 21, 2006
M L YARNS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
July 11, 2006
M-REAL CORPORATION Vs. DESIGNATED AUTHORITY
March 9, 2006
M.A. PIPES PVT. LTD. Vs. CCE
July 19, 2006
M.B. INNO. TECH (INDIA) LTD. Vs. COMMR. OF CUS. (AIRPORT), KOLKATA
July 14, 2006
M.B. PLYWOOD INDUS. (P) LTD. Vs. COMMISSIONER OF C. EX.
March 28, 2006
M.C. JAIN AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
May 2, 2006
M.K. AGROTECH (P) LTD. Vs. COMMISSIONER OF C. EX., MYSORE
December 29, 2006
M.K. EXIM (I) LTD. Vs. C.C.
May 23, 2006
M.M. RUBBER CO. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 27, 2006
M.P. GLYCHEM INDUSTRIES LTD. Vs. CCE
August 22, 2006
M.P. IRON AND STEEL CO. Vs. COMMISSIONER OF C. EX.
September 8, 2006
M.P. IRON AND STEEL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2006
M.P. JAIN AND SONS Vs. COMMISSIONER OF C. EX.
October 23, 2006
M.P. TRANSPORT SERVICE Vs. COMMISSIONER OF CENTRAL EXCISE
October 3, 2006
M.R. BHAGAT AND ASSOCIATES Vs. COMMISSIONER OF C. EX. AND CUS.
August 22, 2006
M.R. EXPORTS Vs. COMMISSIONER OF CUSTOMS
November 2, 2006
M.R. TOBACCO PVT. LTD. AND MR. Vs. COMMISSIONER OF CENTRAL EXCISE
June 7, 2006
MA KALI ENGINEERING Vs. COMMISSIONER OF C. EX., BOLPUR
February 16, 2006
MAA COMMUNICATIONS BOZELL LIMITED Vs. THE COMMISSIONER OF SERVICE TAX
June 20, 2006
MAA COMMUNICATIONS BOZELL LTD. Vs. COMMR. OF SERVICE TAX, BLORE
March 20, 2006
MAA COMMUNICATIONS BOZELL LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
June 26, 2006
MAC & MEGHA AGRO EQUIPMENTS (P) LTD. Vs. COMMR. OF CUS., COCHIN
February 1, 2006
MADHAB EDIBLE PRODUCTS LTD Vs. COMMISSIONER OF C EX
December 20, 2006
MADHUKAR S.S.S.K. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 13, 2006
MADHUR HOSIERY INDS. AND SALEK Vs. C.C.E.
January 4, 2006
MADHUS GARAGE EQUIPMENTS Vs. COMMISSIONER OF CUS. (APPEALS), BANGALORE
January 31, 2006
MADHYA PRADESH POLYPROPLENE Vs. C.C.E.
November 21, 2006
MADRAS ALUMINIUM CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 24, 2006
MADRAS ALUMINIUM COMPANY Vs. COMMISSIONER OF CENTRAL
June 19, 2006
MADRAS ALUMINIUM COMPANY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2006
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 31, 2006
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2006
MADRAS REFINERIES LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
December 22, 2006
MAFATLAL INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2006
MAGNUM INTERNATIONAL Vs. COMMISSIONER OF C. EX.
April 26, 2006
MAHABIR JUTE MILLS LTD. Vs. C.C.E.
February 1, 2006
MAHAKALI PROCESSORS LTD. Vs. COMMISSIONER OF C. EX.
March 3, 2006
MAHAKOSHAL BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
November 20, 2006
MAHAKOSHAL BEVERAGES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
March 8, 2006
MAHALAXMI EXPORTS Vs. COMMISSIONER OF C. EX. AND CUS.
February 23, 2006
MAHANADI CASTING PRIVATE LTD. Vs. COMMR. OF C. EX., BHUBANESWAR-I
July 12, 2006
MAHAPRAVU MOULDING WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-II
December 13, 2006
MAHATMA SAHAKARI SAKHAR KARKHANA LTD Vs. CCE A
November 24, 2006
MAHAVEER MIRROR INDUSTRIES AND Vs. DESIGNATED AUTHORITY,
March 23, 2006
MAHAVEER STEEL ROLLING MILLS Vs. COMMR. OF C. EX., HYDERABAD-II
January 24, 2006
MAHAVIR INDUSTOMELT PVT. LTD. Vs. COMMISSIONER OF CUS.
March 7, 2006
MAHAVIR SPINNING MILLS LTD. Vs. C.C.E.
September 26, 2006
MAHENDRA CHEMICALS Vs. COMMISSIONER (ADJ.), C. EX., AHMEDABAD
November 6, 2006
MAHENDRA SINGH PUROHIT Vs. COMMISSIONER OF CUSTOMS PREV
June 30, 2006
MAHINDRA & MAHINDRA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
December 1, 2006
MAHINDRA AND MAHINDRA LIMITED Vs. COMMISSIONER OF C. EX. AND CUS.
October 17, 2006
MAHINDRA AND MAHINDRA LTD T D Vs. COMMISSIONER OF CENTRAL EXCISE
June 15, 2006
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF C. EX.
December 5, 2006
MAHINDRA AND MAHINDRA LTD. Vs. CCE, AURANGABAD
April 26, 2006
MAIDEN PAPER TUBES (P) LTD., SHRI Vs. CCE
January 3, 2006
MAINI INDUSTRIAL CONSULTANTS Vs. COMMISSIONER OF C. EX., BANGALORE
January 2, 2006
MAITHAN CERAMIC LTD. Vs. COMMISSIONER OF C. EX., RANCHI
July 12, 2006
MAJORITY ORDER : MS. ARCHANA WADHWA, MEMBER (J) AND SHRI V.K. JAIN, MEMBER (T) ATHERTON ENGG. CO. (PVT.) LTD. Vs. C.C. (AIRPORT & ADMN.), KOLKATA
March 2, 2006
MAKSON PHARMACEUTICALS (I) LTD. Vs. COMMISSIONER OF CENTRAL
June 29, 2006
MALABAR RURAL INDUSTRIES Vs. COMMISSIONER OF C. EX., COCHIN
February 14, 2006
MALINI TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 20, 2006
MALLIKA SAREE PROCESSING Vs. COMMISSIONER OF C. EX., BANGALORE
April 7, 2006
MALPANI FINANCE Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2006
MALU SLEEPERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 9, 2006
MALWA COTTON SPINNING MILLS LTD. Vs. CCE
August 30, 2006
MAN INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
March 17, 2006
MANAKSIA LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
July 13, 2006
MANALI PETROCHEMICALS LTD., SPIC Vs. COMMISSIONER OF CUSTOMS
September 8, 2006
MANGAL WARDHINI TRAVELS Vs. CCE
April 20, 2006
MANGALORE REFINERIES AND Vs. COMMISSIONER OF CENTRAL
October 12, 2006
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C., MANGALORE
February 6, 2006
MANGALORE REFINERY & PETROCHEM. LTD. Vs. COMMR. OF C. EX., MANGALORE
December 28, 2006
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C.E. & CUS., BANGALORE
April 5, 2006
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C.E., MANGALORE
June 5, 2006
MANGALORE REFINERY AND Vs. COMMISSIONER OF CENTRAL
May 29, 2006
MANGALORE TOURIST SERVICE Vs. COMMISSIONER OF C. EX.
June 29, 2006
MANISH PHARMACEUTICALS PVT. Vs. CCEX AND CAPSULATION SERVICES
July 17, 2006
MANISHA PHARMA PLAST PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 5, 2006
MANNESMANN DEMAG HUTTENTECHNIK Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2006
MANORAMA DEVI, SHRI AYODHYA Vs. C.C.
February 1, 2006
MARDIA CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2006
MARGADARSI MARKETING (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
August 24, 2006
MARGRA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
January 16, 2006
MARGRA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
July 10, 2006
MARGRA INDUSTRIES LTD. AND MOHAN Vs. C.C. AND CCE
July 28, 2006
MARICO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
November 17, 2006
MARINE CRAFTS AND EQUIPMENTS Vs. COMMISSIONER OF CUSTOMS
November 30, 2006
MARKET CHASE ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2006
MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
January 12, 2006
MARKETING CONSULTANTS & AGENCIES LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
May 17, 2006
MARMAGOA SHIPPING AND STEVEDORING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2006
MARUTHI DETECTIVE & SECURITY AGENCY Vs. COMMR. OF C. EX., BELGAUM
March 8, 2006
MARUTI COTTEX LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
January 30, 2006
MARUTI UDYOG LTD. Vs. CCE
May 16, 2006
MASA DECOR PVT. LTD Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 10, 2006
MASS MARKETING & ADVERTISING SERVICES PVT. LTD. Vs. C.C.E., BANGALORE
February 15, 2006
MATHEW KUNCHERIA Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
November 21, 2006
MATHURA POLYMER PVT. LTD. Vs. COMMISSIONER OF C. EX.
April 27, 2006
MATRIX LABORATORIES LTD Vs. COMMISSIONER OF CUS. AND C. EX.
June 29, 2006
MATTEL TOYS (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
January 18, 2006
MAULANA HOSPITAL Vs. CC
May 4, 2006
MAX INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
March 2, 2006
MAX MED LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
June 8, 2006
MAYANK ELECTRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 1, 2006
MAYANK MARBLE INDUSTRIES AND SHRI Vs. CCE
July 7, 2006
MAYUR INORGANICS LTD. Vs. COMMISSIONER OF C. EX.
May 26, 2006
MAZAGON DOCK LTD. Vs. COLLECTOR OF CENTRAL EXCISE
March 6, 2006
MAZAGON DOCK LTD. Vs. COMMISSIONER OF CUSTOMS
May 4, 2006
MCCANN ERICKSON (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
June 2, 2006
MCDOWELL & COMPANY LTD. Vs. COMMISSIONER OF C. EX, BANGALORE-III
January 9, 2006
MCDOWELL & COMPANY LTD. Vs. COMMR. OF C. EX., BANGALORE-III
March 17, 2006
MD. NOORAIN Vs. COMMISSIONER OF CUSTOMS, PATNA
July 14, 2006
MEDPRO PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2006
MEDPRO PHARMA PVT. LTD. Vs. CCE
June 22, 2006
MEDPRO PHARMA PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 1, 2006
MEGHA TEX PRINTS Vs. COMMISSIONER OF C. EX.
November 22, 2006
MEHTA TRADING HOUSE PVT. LTD., Vs. THE COMMISSIONER OF CUSTOMS
October 27, 2006
MERCK LTD. Vs. DESIGNATED AUTHORITY
June 9, 2006
MERCK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
MERWARA ESTATE Vs. COMMISSIONER OF C. EX.
September 27, 2006
MESSENGERS Vs. COMMISSIONER OF C. EX.
October 19, 2006
METAL DEVELOPMENT COMPANY Vs. COMMISSIONER OF CEN EXCISE
February 21, 2006
METAL POWDER CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2006
METASCAN ELECTRONICS & COMMUNICATIONS P. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
December 26, 2006
METRO PALACE HOTEL PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
January 16, 2006
METROARK (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
January 17, 2006
METROPOLITAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (P)
March 17, 2006
MICRO ACADEMY (I) PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
May 10, 2006
MICRO LABS LTD. Vs. COMMISSIONER OF CUSTOMS
June 16, 2006
MICRO VILLAGE COMMUNICATIONS PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
July 24, 2006
MICRO VILLAGE COMMUNICATIONS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
February 27, 2006
MICROLAND LTD Vs. COMMISSIONER OF CUSTOMS PREV
July 20, 2006
MICROLAND LTD. Vs. COMMISSIONER OF CUS., BANGALORE
April 3, 2006
MICROLAND LTD. Vs. COMMISSIONER OF CUSTOMS
March 1, 2006
MICROLAND LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
April 5, 2006
MIDAS PRECURED TREADS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
March 2, 2006
MILLION PAPIER PVT. LTD. Vs. CC
February 20, 2006
MILTON LAMINATES LTD. Vs. CC
April 12, 2006
MILTON PLASTICS LTD. Vs. COMMISSIONER OF CUSTOMS
September 8, 2006
MINI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
December 27, 2006
MIRAJ MEDICAL CENTRE W. HOSPITAL, Vs. COMMISSIONER OF CUSTOMS
January 19, 2006
MISTRY BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2006
MITSUN STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
October 11, 2006
MITTAL CLOTHING COMPANY Vs. COMMISSIONER OF CUSTOMS
July 7, 2006
MMTC LTD. Vs. CC (EXPORTS)
March 1, 2006
MODERN DENIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 10, 2006
MODERN EXTRUSION Vs. COMMISSIONER OF C. EX., BELGAUM
November 29, 2006
MODERN HIGH TECH INDIA Vs. CCE
January 4, 2006
MODERN PETROFILS Vs. COMMISSIONER OF C. EX., VADODARA-II
November 22, 2006
MODERN PLASTICS Vs. COMMISSIONER OF C. EX., BANGALORE-III
April 21, 2006
MODERN STEELS LTD. Vs. COMMISSIONER OF C. EX.
December 29, 2006
MODI RUBBER LTD. Vs. C.C.E.
February 6, 2006
MOHAMMED GHOUSE, METAL WELD Vs. COMMISSIONER OF CENTRAL EXCISE
December 20, 2006
MOHAMMED RIAZ UDDIN AHMED Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
March 23, 2006
MOHAMMED UDUMBUNTHALA Vs. COMMISSIONER OF C. EX., COCHIN
October 5, 2006
MOHAN ALUMINIUM (P) LTD. Vs. COMMISSIONER OF CUS. (ADJ.), MUMBAI
November 22, 2006
MOHAN BROS PVT LTD Vs. COMMISSIONER OF CUS IMPORT
March 2, 2006
MOHAN GENERATORS AND PUMPS PVT. Vs. COMMR. OF C. EX.
June 16, 2006
MOHD. YOUSUF ALI Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
August 11, 2006
MOHINDRA UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 20, 2006
MOHIT PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX.
March 3, 2006
MOLLY ACHENKUNJU Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
September 1, 2006
MONALISA INTERIOR DECORATORS Vs. COMMISSIONER OF CENTRAL EXCISE
March 10, 2006
MONARCH PIPES LIMITED Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATI
June 27, 2006
MONARCH PIPES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 17, 2006
MONEETO PLASTI-FAB PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 6, 2006
MONIKA ELECTRONICS LTD. Vs. CCE
August 28, 2006
MONTEX DYG AND PTG WORKS Vs. COMMISSIONER OF C EX AND CUS
November 2, 2006
MOORES ROWLAND CONSULTING PVT. Vs. COMMISSIONER OF C. EX.
December 4, 2006
MORGAIN INC Vs. COMMISSIONER OF CENTRAL EXCISE
August 9, 2006
MOSER BAER INDIA LTD. Vs. CC
February 8, 2006
MOTHERLAND LABORATORIES, Vs. CCE
April 20, 2006
MOTHERSON SUMI SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2006
MOTHERSONS SUMI SYSTEMS LTD. Vs. CCE
August 30, 2006
MOTILAL NEHRU NATIONAL INSTITUTE Vs. C.C.E.
January 10, 2006
MOTILAL PADAMPAT UDYOG LTD. Vs. COMMISSIONER OF C. EX.
February 15, 2006
MOTOROL TECHNOLOGIES LTD Vs. COMMISSIONER OF C EX
November 8, 2006
MOTOROLA INDIA (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 17, 2006
MOUNT SHIVALIK INDUSTRIES LTD. Vs. CCE AND C
February 22, 2006
MR. HARISH CHAPPA HASSAN Vs. COMMISSIONER OF CUSTOMS
September 27, 2006
MR. HEMANT N. TALEKAR, Vs. COMMISSIONER OF CENTRAL
November 28, 2006
MR. TECHNOLOGICAL INSTITUTE OF Vs. COMMISSIONER OF CENTRAL EXCISE
December 4, 2006
MRF LIMITED Vs. COMMISSIONER OF CENTRAL
March 20, 2006
MRF LIMITED Vs. COMMISSIONER OF CUSTOMS
March 29, 2006
MRP LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 17, 2006
MRPL Vs. COMMISSIONER OF CENTRAL EXCISE
April 24, 2006
MRS. PRASEETHA SURESH Vs. COMMISSIONER OF CENTRAL
April 19, 2006
MRS. PRIYA S. PANGAONKAR Vs. COMMISSIONER OF CENTRAL EXCISE
December 22, 2006
MTV NETWORK INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 22, 2006
MUKAND LTD., SHRI S.B. JHAVERI, Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2006
MUKESH METAL INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. AND CUS.
September 21, 2006
MULTILINE ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
January 23, 2006
MUNICIPAL CORPN OF GREATER BOMBAY AND ANUPAM ENGG Vs. COMMISSIONER OF CENTRAL EXCISE
June 15, 2006
MUNICIPAL CORPORATION OF DELHI Vs. COMMR. OF SERVICE TAX
August 7, 2006
MUNNA PRASAD Vs. COMMISSIONER OF CUSTOMS
March 29, 2006
MUNSHI RAM TILAK RAM Vs. CCE
December 6, 2006
MURARKA CABLES AND CONDUCTORS Vs. COMMISSIONER OF CENTRAL EXCISE
August 30, 2006
MUSTAN TAHERBHAI Vs. COMMISSIONER OF CUSTOMS
January 16, 2006
MUSTAN TAHERBHAI Vs. COMMISSIONER OF CUSTOMS
May 17, 2006
MYSORE ELECTRICAL INDUSTRIES LTD. Vs. COMMR. OF C. EX., BANGALORE
January 2, 2006
N N BOSE AND NEPHEW Vs. COMMISSIONER OF CUSTOMS PORT
March 6, 2006
N. KUNJAN PILLAI Vs. COMMISSIONER OF CUSTOMS, COCHIN
October 6, 2006
N.B. FOOTWEAR Vs. COMMISSIONER OF CUSTOMS
May 15, 2006
N.B. FOOTWEAR Vs. COMMISSIONER OF CUSTOMS
August 29, 2006
N.K. ENTERPRISES AND SRI BALAJI Vs. CCE
November 14, 2006
N.M. NAGPAL (P) LTD. Vs. C.C.E.
August 9, 2006
N.N. BOSE AND NEPHEW Vs. COMMR. OF CUS. (PORT), KOLKATA
June 5, 2006
NAGARJUNA CONSTRUCTION CO. LTD. Vs. COMMR. OF C. EX., HYDERABAD
February 15, 2006
NAGESH KNITWEARS (P) LTD. Vs. COMMISSIONER OF C. EX.
August 23, 2006
NAGORI TILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 16, 2006
NAGREEKA EXPORTS LTD Vs. COMMISSIONER OF C EX
August 25, 2006
NAHAR SPINNING MILLS LTD. Vs. CCE
April 20, 2006
NAHAR SUGAR AND ALLIED INDS. LTD. Vs. COMMISSIONER OF CUSTOMS
March 6, 2006
NALCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BBSR-I
July 7, 2006
NANDI STEELS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 6, 2006
NANDINI WAREHOUSING CORPORATION Vs. COMMISSIONER OF C. EX., BELGAUM
October 12, 2006
NARANG PLASTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
March 27, 2006
NARENDRAN SONS Vs. COMMISSIONER OF CUSTOMS, COCHIN
December 28, 2006
NARMADA SUGARS PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
May 2, 2006
NARMATHA TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 3, 2006
NATIONAL APPLIANCES, SHRI LALIT Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2006
NATIONAL CARGO SERVICES Vs. C.C.
September 11, 2006
NATIONAL INSURANCE CO. LTD. Vs. COMMR. OF C. EX. (APPEALS)
May 23, 2006
NATIONAL LEATHER CLOTH MFG. CO. Vs. COMMISSIONER OF C. EX.
February 10, 2006
NATIONAL PRODUCTIVITY COUNCIL Vs. COMMR. OF C. EX.
August 2, 2006
NATURAL REMEDIES PRIVATE LTD. Vs. COMMISSIONER OF CUS., BANGALORE
October 11, 2006
NATURAL REMEDIES PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
February 20, 2006
NATURAL STONE EXPORTS LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
January 6, 2006
NATVAR PARIKH INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
May 5, 2006
NAVBHARAT INDUSTRIES Vs. COMMISSIONER OF C. EX.
April 27, 2006
NAVBHARAT INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 24, 2006
NAVDEEP PACKAGING INDUSTRIES Vs. COMMR OF C EX
December 20, 2006
NAVKETAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
January 4, 2006
NAVODHYA FABRICS LTD. Vs. COMMISSIONER OF CUSTOMS
December 11, 2006
NAVYUG ALLOYS PVT LTD Vs. C C E
November 30, 2006
NAWANSHAHR CO-OP. SUGAR MILLS LTD. Vs. COMMR. OF C. EX.
July 3, 2006
NCS DISTILLERIES/ESTATES PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
September 5, 2006
NEARUDDIN MONDAL Vs. COMMISSIONER OF CUSTOMS
December 15, 2006
NEBULAE HEALTH CARE LTD. Vs. COMMISSIONER OF CUSTOMS
August 22, 2006
NEHA INTERCONTINENTAL (P) LTD. Vs. COMMISSIONER OF CUSTOMS
May 8, 2006
NEHRU STEEL Vs. CCE
August 21, 2006
NEO SACK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 20, 2006
NEOLEX CABLES Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2006
NEPTUNE TRADE LINKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 20, 2006
NEPTUNES CARGO MOVERS Vs. COMMISSIONER OF CUSTOMS
August 21, 2006
NESADURAI THIRUNESAN Vs. COMMISSIONER OF CUSTOMS
July 3, 2006
NESTLE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2006
NET PRO ACTIVE SERVICES PVT LTD. Vs. COMMR. OF S.T., BANGALORE
July 18, 2006
NET PRO ACTIVE SERVICES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
March 23, 2006
NEW INDUSTRIAL SECURITY FORCE Vs. C.C.E.
February 13, 2006
NEW KAILASH JEWELLARY HOUSE, M.D. Vs. CC
July 18, 2006
NEW LOOK COSMETIC LASER CENTRE Vs. COMMISSIONER OF CUS I
June 8, 2006
NEW MANGALORE PORT TRUST Vs. COMMR. OF SERVICE TAX, MANGALORE
August 23, 2006
NEW SHORROCK MILLS Vs. COMMISSIONER OF C. EX. AND CUS.
August 3, 2006
NEW SWADESHI SUGAR MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, PATNA
July 7, 2006
NEW TECH STEWING TELECOM LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI
March 16, 2006
NEW TOBACCO LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
July 17, 2006
NEW WAYS ADVERTISING Vs. COMMISSIONER OF CENTRAL EXCISE
September 6, 2006
NEXT FASHION CREATORS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
June 23, 2006
NEXT GENERATION BUSINESS POWER Vs. CC, ICD
May 17, 2006
NEXT GENERATION BUSINESS POWER Vs. C.C., ICD, TKD
August 29, 2006
NEYVELI LIGNITE CORPORATION Vs. CCE
March 1, 2006
NEYVELI LIGNITE CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 28, 2006
NICE TELECOMMUNICATION PVT. LTD. Vs. CCE
December 15, 2006
NICHOLAS DSOUZA GARAGE Vs. COMMISSIONER OF C. EX.
March 28, 2006
NIKITA TRANSPHASE ADDUCTS PVT. Vs. COMMR. OF C. EX.
October 5, 2006
NIKIVIK ELECTRONICS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 31, 2006
NIRMALA MITRA Vs. COMMISSIONER OF CUSTOMS
May 24, 2006
NIRMALA MITRA Vs. COMMISSIONER OF CUSTOMS, PATNA
January 13, 2006
NIRULAS CORNER HOUSE (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
December 12, 2006
NIRVIP DYES AND CHEMICALS P. LTD. Vs. COMMISSIONER OF C. EX.
January 19, 2006
NIRVIP DYES AND CHEMICALS PVT. Vs. COMMISSIONER OF C. EX.
October 30, 2006
NITIN SPINNERS LTD. Vs. COMMISSIONER OF C. EX.
June 14, 2006
NITIN SPINNERS LTD. Vs. COMMISSIONER OF C. EX.
November 13, 2006
NITISH BANDOPADHYAY Vs. COMMISSIONER OF CUS PREV
June 13, 2006
NOBLE ASSET CO. LTD. Vs. COMMISSIONER OF CUSTOMS
April 5, 2006
NOBLE DRUGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2006
NOIDA PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2006
NOKIA (I) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
January 23, 2006
NORMA ISPAT (P) LTD. Vs. C.C.
April 26, 2006
NORTHERN INDIA STEEL ROLLING Vs. COMMISSIONER OF CUS.
February 27, 2006
NORTHERN MINERALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2006
NORTHERN TUBES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
July 12, 2006
NRB BEARINGS LTD. Vs. CCE
October 6, 2006
NRC LTD Vs. COMMISSIONER OF C EX
December 4, 2006
NRC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 15, 2006
NSP ELECTRONICS LTD. Vs. COMMISSIONER OF CUSTOMS
November 22, 2006
NUTRINE CONFECTIONARY CO. (P) LTD. Vs. C.C.E. (APPEALS), HYDERABAD
February 10, 2006
NYLEX TRADERS AND C D SHAH Vs. COMMISSIONER OF CUSTOMS PREVENTIVE
January 25, 2006
OBJECT D' ART INDIA Vs. COMMISSIONER OF CUSTOMS (IMPORT)
February 15, 2006
OCP INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR-II
March 27, 2006
OIKOS Vs. COMMISSIONER OF C. EX., BANGALORE-III
October 6, 2006
OIL FIELD INSTRUMENTATION Vs. COMMISSIONER OF C EX
January 5, 2006
OM PRAKASH JAIN, PROPRIETOR OF Vs. COMMISSIONER OF CUSTOMS (ICD)
November 24, 2006
OM SIVAM TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
April 21, 2006
OM TEXTILES Vs. CCE
January 13, 2006
OMEGA BRIGHT STEEL PVT. LTD. Vs. CCE
June 8, 2006
OMEGA PHARMA AND HEMA Vs. COMMISSIONER OF CENTRAL EXCISE
June 26, 2006
OMEX INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
April 10, 2006
OMKAR TEXTILE MILLS LTD. Vs. COMMISSIONER OF C. EX.
February 20, 2006
OMPRAKASH MEHRA AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
July 20, 2006
ONTOP PHARMACEUTICALS LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
July 26, 2006
ONTOP PHARMACEUTICALS LTD. Vs. COMMISSIONER OF C. EX.
January 31, 2006
OOSYPINE MAR-PACK LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2006
OPTIC ELECTRONICS (INDIA) PVT. Vs. COMMR. OF CUS.
April 3, 2006
ORACLE INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 7, 2006
ORCHID CHEMICALS & PHARMA. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
October 10, 2006
ORCHID CHEMICALS AND Vs. COMMISSIONER OF CUSTOMS
November 30, 2006
ORIENT PAPER MILLS Vs. CCE
January 10, 2006
ORIENT VISION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2006
ORIENTAL CONSTRUCTION CO. Vs. COMMISSIONER OF CEN. EXCISE
March 7, 2006
ORION PRECAST PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
April 4, 2006
ORISSA STATE CIVIL SUPPLIERS CORPN. LTD. Vs. C.C.E., BHUBANESWAR-I
December 11, 2006
OSWAL BEVERAGES Vs. THE COMMISSIONER OF CENTRAL EXCISE
August 14, 2006
OSWAL HI-TECH PRIVATE LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE
February 3, 2006
OSWAL HI-TECH PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
August 18, 2006
OSWAL KNIT INDIA LTD. Vs. CCE
October 5, 2006
OSWAL PAPERE AND ALLIED Vs. C.C.
June 2, 2006
OTIS ELEVATOR CO. (INDIA) LTD. Vs. CCEX
December 8, 2006
OTIS ELEVATOR COMPANY (INDIA) Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2006
OUDH SUGAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 7, 2006
OVERSEAS ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2006
P & J COMMUNICATION DEVICES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
April 17, 2006
P B VAIDYA Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2006
P S L LTD Vs. COMMISSIONER OF C EX
August 18, 2006
P. BHASI Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
July 14, 2006
P.B. NAIR C AND F PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
May 8, 2006
P.C. POULOSE Vs. COMMR. OF CUS. AND C. EX. (APPEALS), COCHIN
November 27, 2006
P.M. TELELINKS LTD. Vs. COMMISSIONER OF CENTRAL
June 22, 2006
P.N. CHIMOTE Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2006
P.N. GUPTA AND SONS Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2006
P.V. RAMANA MURTHY SON Vs. COMMISSIONER OF CUSTOMS, COCHIN
March 23, 2006
PADAMSHREE DR D Y PATIL S S K LTD AND UDAYSINGH GAIKWAD S S K LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 19, 2006
PADMASHREE DR. VITHALRAO V. PATIL S.S.K. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2006
PADMAVATHY POLY PACKAGES Vs. COMMISSIONER OF CENTRAL
March 15, 2006
PADMINI POLYMERS LTD. Vs. COMMISSIONER OF CUSTOMS
May 31, 2006
PAGE APPARELS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 15, 2006
PALS MICRO SYSTEMS LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
December 20, 2006
PAM PHARMACEUTICAL AND ALLIED Vs. COMMISSIONER OF C. EX.
April 3, 2006
PAMI METALS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
January 13, 2006
PANASONIC CARBON INDIA CO. LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
July 27, 2006
PANCHSHEEL COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2006
PANDI DEVI OIL INDUSTRY Vs. COMMISSIONER OF C. EX.
December 12, 2006
PANDIT MOTOR SERVICE Vs. C.C.E.
March 6, 2006
PANKAJ OIL TRADING CORPORATION Vs. CCE
November 20, 2006
PANTHER DETECTIVE SERVICES Vs. COMMISSIONER OF C. EX.
July 20, 2006
PANYAM CEMENTS & MINERAL INDUS. LTD. Vs. COMMR. OF C. EX., TIRUPATHI
July 11, 2006
PARAG FAN AND COOLING SYSTEMS LTD. Vs. C.C.E.
May 23, 2006
PARAMJIT TOUR AND TRAVELS Vs. COMMISSIONER OF C. EX.
September 25, 2006
PARAMOUNT CONNECTOR SYSTEMS PVT. Vs. COMMISSIONER OF C. EXCISE
January 6, 2006
PARAS ADVERTISING AND MARKETING SERVICES PVT LTD Vs. COMMISSIONER OF SERVICE TAX
November 10, 2006
PAREKH PLATINUM LTD., SHRI RAJESH Vs. COMMISSIONER OF CENTRAL
July 25, 2006
PARKSONS PRESS PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 29, 2006
PARLE BISCUITS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
March 10, 2006
PARO FOOD PRODUCTS Vs. COMMR. OF CUS. & C. EX. (APPEALS-II), HYDERABAD
July 21, 2006
PASUPATI SPG. AND WVG. MILLS LTD. Vs. CCE
September 28, 2006
PATEL FIELD MARSHAL INDS. Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2006
PATIALA PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2006
PATTON LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
March 28, 2006
PAUL STEELS (P) LTD. Vs. CCE
May 1, 2006
PAWAN KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS
November 1, 2006
PDS LOGISTICS CENTRE P. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
March 10, 2006
PDS LOGISTICS INTERNATIONAL PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 18, 2006
PEARL ENTERPRISES Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
July 7, 2006
PEDDER AND PEDDER TILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 22, 2006
PEE JAY INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
March 6, 2006
PENNA CEMENT INDUSTRIES LTD. Vs. COMMR. OF C. EX. (APPEALS), GUNTUR
March 27, 2006
PENNAR ALUMINIUM CO. LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
July 20, 2006
PENTAIR WATER INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
May 5, 2006
PEPSICO INDIA HOLDINGS LTD Vs. COMMISSIONER OF CEN EXCISE
February 17, 2006
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 28, 2006
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 11, 2006
PET PLASTICS Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
PETROFAC INTERNATIONAL Vs. COMMISSIONER OF CENTRAL EXCISE
June 30, 2006
PETROFAC INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
January 5, 2006
PETROPLUS INTERNATIONAL MARKETING FZCO Vs. C.C., MANGALORE
May 23, 2006
PHARMALAB ENGINEERING I LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 12, 2006
PHILCORP PVT. LTD. Vs. COMMISSIONER OF C. EX. AND CUSTOMS
November 16, 2006
PHILIPS ELECTRONICS Vs. COMMISSIONER OF C. EX.
August 11, 2006
PHILIPS INDIA LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
January 3, 2006
PHOOLA RAM Vs. COMMISSIONER OF CUSTOMS
October 18, 2006
PIDILITE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
January 3, 2006
PINEX STEEL INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, PATNA
March 7, 2006
PINKLINE EXIM P. LTD. Vs. COMMISSIONER OF C. EX.
December 11, 2006
PLANT ORGANICS LTD. Vs. COMMISSIONER OF CUSTOMS
June 8, 2006
PLAS PACK INDUSTRIES Vs. CCEX
November 7, 2006
PLASCAP INDUSTRIES AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
February 24, 2006
PLUTO PLASTICS PVT LTD AND NITIN MEHTA Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2006
PODDAR PIGMENTS LTD. Vs. COMMISSIONER OF CUSTOMS
May 5, 2006
POLY PAPER CONVERTERS Vs. COMMISSIONER OF CENTRAL EXCISE
August 4, 2006
PONDY CHEM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 5, 2006
PONDY OXIDES AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 20, 2006
PONNAPPA COFFEE CURING WORKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 13, 2006
POOJA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
October 10, 2006
POOJA FORGE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2006
POPULAR CEMENT TRADERS Vs. COMMISSIONER OF C. EX., COCHIN
October 5, 2006
POWER BEST ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
October 11, 2006
POWER CELL BATTERY INDIA LTD Vs. COMMISSIONER OF CUSTOMS I
December 8, 2006
POWER GRID CORPORATION OF INDIA LTD AND SMITA CONDUCTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 30, 2006
PPN POWER GENERATING CO. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
August 25, 2006
PRABHA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
September 13, 2006
PRABHA TELE COMMUNICATION Vs. COMMISSIONER OF C. EX.
October 12, 2006
PRABHAKAR L MEHTA Vs. COMMISSIONER OF CUSTOMS P
June 8, 2006
PRABHAT PUBLICITY Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2006
PRACHAR COMMUNICATIONS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 31, 2006
PRADEEP INDUSTRIES Vs. CC
November 27, 2006
PRAKASH UDYOG SAMITI Vs. COMMISSIONER OF C. EX.
January 3, 2006
PRAMOD KUMAR Vs. COMMISSIONER OF CUSTOMS
March 27, 2006
PRATAP SINGH AND SONS Vs. COMMISSIONER OF C EX
December 4, 2006
PRATIBHA SYNTEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2006
PRATIK MARBLES (P) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2006
PRAVEEN GARG Vs. COMMISSIONER OF CUSTOMS PREV
March 31, 2006
PRAVIN METAL WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2006
PRAVIN PHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
June 6, 2006
PRAVIN R. MALPANI Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2006
PRAVIN TEXTILE AND PRINTING WORKS Vs. COMMISSIONER OF CENTRAL
January 9, 2006
PRAYAS CASTINGS LTD. Vs. COMMISSIONER OF C. EX.
January 31, 2006
PRECOT MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
February 27, 2006
PRECOT MILLS LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
November 16, 2006
PREETI DAGA Vs. COMMISSIONER OF CUS., ICD
March 29, 2006
PREM HOSIERY Vs. COMMISSIONER OF C. EX.
August 8, 2006
PREM LAMICOATS (P) LTD. Vs. COMMISSIONER OF C. EX.
November 6, 2006
PREM STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 16, 2006
PREMIER AUTOMOBILES LTD. Vs. COMMISSIONER OF C. EX.
December 1, 2006
PREMIER ELECTRODES LTD. Vs. COMMISSIONER OF C. EX.
August 8, 2006
PREMIER FOOTWEAR PRODUCTS (P) Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2006
PREMIER FOOTWEAR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
June 22, 2006
PREMIER GRANITES LTD. Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATI
November 21, 2006
PREMIER PERFUMERY WORKS Vs. COMMISSIONER OF C. EX., CALICUT
September 27, 2006
PRESSCOM PRODUCTS Vs. COMMISSIONER OF CENTRAL
March 28, 2006
PRESTRESS INDIA CORPORATION Vs. COMMISSIONER OF C. EX.
February 13, 2006
PRICEWATER HOUSE COOPER LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
August 1, 2006
PRIDE FORAMER Vs. CC (IMPORT)
April 10, 2006
PRIMA PICK N. PACK LIMITED Vs. CCE
June 27, 2006
PRIME FURNISHING PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2006
PRIME PHARMA TECH (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
April 24, 2006
PRIME PHARMA TECH (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
February 13, 2006
PRINCE SWR SYSTEMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2006
PRINCIPAL G.M., BHARAT SANCHAR NIGAM LTD. Vs. C.C.E., BANGALORE-III
February 21, 2006
PRISM ADS. Vs. COMMISSIONER OF C. EX. AND CUS.
March 8, 2006
PRIYA BLUE INDUSTRIES LTD Vs. COMMR OF C EX AND CUS APPEALS
May 11, 2006
PRIYA BLUE INDUSTRIES PVT LTD Vs. COMMISSIONER OF CUSTOMS PREV
June 23, 2006
PRIYA LAXMI PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 22, 2006
PRIYADARSHINI SPINNING MILLS Vs. COMMISSIONER OF CENTRAL
August 11, 2006
PROCTER AND GAMBLE HYGIENE AND HEALTHCARE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 11, 2006
PROCTER AND GAMBLE INDIA LTD. Vs. CCE
April 17, 2006
PROCTOR AND GAMBLE INDIA LTD. Vs. COMMISSIONER OF CEN. EXCISE
July 21, 2006
PROFESSIONAL COURIER Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2006
PROFESSIONAL COURIERS Vs. COMMISSIONER OF CENTRAL
November 28, 2006
PROTEC LABORATORIES P LTD Vs. COMMISSIONER OF C EX
November 22, 2006
PRUDENT COMMUNICATION SYS. (P) LTD. Vs. C.C.E., S.T. DIV., BANGALORE-III
October 9, 2006
PSI DATA SYSTEMS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 15, 2006
PSL LTD. Vs. COMMISSIONER OF CUSTOMS
September 22, 2006
PSL LTD. AND SHRI V.M. JOSHI Vs. COMMISSIONER OF CUSTOMS
March 24, 2006
PUDUMJEE AGRO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
January 24, 2006
PULLICCAR MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 30, 2006
PUNDOLE SHAHRUKH AND CO Vs. COMMISSIONER OF CUSTOMS
February 13, 2006
PUNJAB EX-SERVICEMEN CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
October 6, 2006
PUNJAB PAINT COLOUR AND VARNISHES Vs. CCE
October 17, 2006
PUNJAB RECORDERS LTD. Vs. CCE
September 15, 2006
PURITY TEXTILES PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
September 5, 2006
PUSHPAK PUBLICITY Vs. COMMISSIONER OF C. EX. AND CUSTOMS
August 30, 2006
PUSHPANJALI SILKS Vs. COMMISSIONER OF CUSTOMS
August 3, 2006
PUSHPDEEP ENTERPRISES Vs. COMMISSIONER OF C. EX., BANGALORE
June 27, 2006
PUSHTI REFINERIES (P) LTD. Vs. COMMISSIONER OF CENTRAL
October 17, 2006
PYARELAL COIR PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2006
R & D ENGINEERS Vs. COMMR. OF CUS. & C. EX. (APPEALS-II), HYDERABAD
December 22, 2006
R E I WIRES Vs. COMMISSIONER OF CENTRAL EXCISE
January 9, 2006
R G AGARWAL Vs. COMMISSIONER OF C EX AND CUS
October 18, 2006
R K AGARWAL Vs. COMMISSIONER OF C EX
April 5, 2006
R M CHEMICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
May 24, 2006
R T DAVE Vs. COMMISSIONER OF CUSTOMS
September 1, 2006
R.B.F. RING CORPORATION Vs. COMMISSIONER OF CUSTOMS
May 12, 2006
R.F. EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 14, 2006
R.K. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
February 15, 2006
R.K. MARBLE PVT. LTD. Vs. CCE
November 10, 2006
R.K. STEELS Vs. CCE
August 1, 2006
R.K.K.R. STEELS LTD. Vs. CC
July 24, 2006
R.P.G. ENTERPRISES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 27, 2006
RADHA MADHAV ENGINEERING Vs. COMMISSIONER OF CENTRAL
May 17, 2006
RADHA TEXTILE Vs. COMMISSIONER OF CENTRAL EXCISE
March 24, 2006
RADHESHYAM RANDER Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 1, 2006
RADHEY SHYAM RATANLAL AND SHRI Vs. COMMISSIONER OF CUSTOMS
March 8, 2006
RADHIKA STEELS Vs. COMMISSIONER OF CUSTOMS
July 2, 2006
RADHU PRODUCTS (P) LTD. Vs. CCE
January 30, 2006
RADIANT SYNTHETIC INDUSTRIES, SHRI R.K. GOYAL AND SHRI RAM FIBRES Vs. CC
June 14, 2006
RAGHAVENDRA PRE-STRESS PRODUCTS (P) LTD. Vs. COMMR. OF C. EX., TIRUPATI
March 16, 2006
RAGHUVEER METAL INDUS. LTD. Vs. COMMISSIONER OF C. EX.
December 11, 2006
RAGHUVEER METAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
October 9, 2006
RAHMAN EXPORTS (P) LTD. Vs. CCE
May 2, 2006
RAIL WHEEL FACTORY Vs. COMMISSIONER OF C. EX.
September 28, 2006
RAIN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
July 19, 2006
RAINBOW DYEING Vs. COMMISSIONER OF C EX
November 24, 2006
RAIPUR BRIGHT STEEL AND WIRE WELD Vs. COMMR. OF C. EX.
April 12, 2006
RAIPUR BRIGHT STEEL AND WIRE WELD Vs. CCE
August 2, 2006
RAJ KHOSLA AND CO. PVT. LTD. Vs. CCE
April 17, 2006
RAJA CHARITY TRUST Vs. CCE
May 11, 2006
RAJA RAM MAIZE PRODUCTS Vs. CCE
May 4, 2006
RAJA S ENTERPRISES Vs. COMMISSIONER OF C. EX.
November 13, 2006
RAJARAMBAPU PATIL SSK LTD. Vs. COMMISSIONER OF C. EX.
October 30, 2006
RAJASHRI PACKAGERS LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
July 10, 2006
RAJASHRI PACKERS LIMITED Vs. COMMISSIONER OF CUSTOMS, MANGALORE
May 4, 2006
RAJASTHAN ELECTRONICS AND Vs. C.C.E.
March 8, 2006
RAJASTHAN TEXTILES MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
January 18, 2006
RAJESH ELECTRICALS, KAMATH Vs. ASSISTANT COMMISSIONER OF
December 28, 2006
RAJESH EXPORTS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
March 21, 2006
RAJESHWARI COPPER PRODUCERS Vs. CC
August 31, 2006
RAJESHWARI METALLURGICALS LTD. Vs. C.C. (APPEALS), BANGALORE
February 15, 2006
RAJESWARI GRAPHICS Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
March 21, 2006
RAJKAMAL PLASMOULDS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 1, 2006
RAJKUMAR DAD AND ALUMAYER INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 30, 2006
RAJMAHAL HOTEL Vs. COMMISSIONER OF CENTRAL EXCISE
July 5, 2006
RAJRAIN JWALAPRASAD Vs. COMMISSIONER OF CUSTOMS
March 24, 2006
RAJSHANTI METALS LTD. Vs. COMMISSIONER OF C. EX., KANDLA
November 22, 2006
RAJUL TEXTILE MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
December 6, 2006
RAJYALAKSHMI LABS. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
July 26, 2006
RAKESH CHEMICALS (P) LTD. Vs. CCE
July 6, 2006
RAKESH KAPOOR Vs. COMMISSIONER OF CUSTOMS
May 5, 2006
RALLIES INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 18, 2006
RALLIES INDIA LIMITED Vs. COMMR. OF SERVICE TAX, BANGALORE
June 29, 2006
RALLIES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 13, 2006
RALLIS INDIA LIMITED Vs. COMMISSIONER OF CUS. AND C. EX.
April 25, 2006
RALLIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 25, 2006
RALLIS INDIA LTD. Vs. CCE
June 14, 2006
RALLIS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2006
RAM BABU KESARWANI Vs. COMMISSIONER OF C. EX.
November 28, 2006
RAM NATH AND CO. PVT. LTD. Vs. CCE (SERVICE TAX
May 16, 2006
RAM STEEL ROLLING AND FORGING MILLS Vs. COMMISSIONER OF C EX
September 21, 2006
RAMA NEWS PRINTS AND PAPER LTD. Vs. COMMISSIONER OF C. EX.
August 30, 2006
RAMA NEWSPRINTS AND PAPER LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2006
RAMA VISION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 13, 2006
RAMACHANDRA REXINES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
June 27, 2006
RAMAKRISHNA DYEING INDUSTRY Vs. CCE
April 4, 2006
RAMANASEKAR STEELS LTD. Vs. COMMISSIONER OF C. EX.
February 13, 2006
RAMDEVI STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 26, 2006
RAMESH STEEL RE-ROLLING MILLS Vs. COMMISSIONER OF C. EX., HYDERABAD
August 14, 2006
RAMMAPATI EXPORTS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
August 7, 2006
RAMNATH ISPAT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2006
RAMSHIV INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
February 13, 2006
RANE TRW STEERING SYSTEM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 27, 2006
RANJAN POLYESTERS LIMITED Vs. CCE
January 4, 2006
RANUTROL INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
April 20, 2006
RAO CONSTRUCTION P LTD Vs. COMMISSIONER OF CUSTOMS
December 19, 2006
RASHTRIYA ISPAT NIGAM LTD. Vs. C.C.E., VISAKHAPATNAM-I
February 27, 2006
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-I
March 22, 2006
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
December 29, 2006
RASHTRIYA METAL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2006
RASTOGI BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
April 26, 2006
RASTOGI BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2006
RASTOGI BROTHERS Vs. COMMISSIONER OF CENTRAL EXCISE
October 4, 2006
RATHI ISPAT LTD. Vs. COMMISSIONER OF C. EX.
March 24, 2006
RAVI BOTTLING (P) LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
January 3, 2006
RAYALASEEMA CEMENT PRODUCTS (P) LTD. Vs. COMMR. OF C. EX., GUNTUR
December 13, 2006
RAYALASEEMA CONCRETE SLEEPERS Vs. COMMISSIONER OF CENTRAL EXCISE
August 14, 2006
RAYALASEEMA CONCRETE SLEEPERS (P) LTD. Vs. COMMR. OF C. EX., MADURAI
February 7, 2006
RAYMOND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 8, 2006
RECKITT BENCKISER (INDIA) LTD. Vs. C.C.E.
April 5, 2006
RECKON DIAGNOSTICS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
November 23, 2006
REGIONAL INSTITUTE OF Vs. CC
April 7, 2006
REGIONAL OILSEEDS GROWERS CO-OP. SOCIETIES UNION LTD. Vs. C.C.E., BELGAUM
January 6, 2006
RELAXO RUBBER LTD. AND RELAXO Vs. COMMISSIONER OF CUSTOMS
July 21, 2006
RELIABLE IMPEX Vs. COMMISSIONER OF CUS
February 20, 2006
RELIANCE CELLULOSE PRODUCTS LTD. Vs. COMMR. OF C. EX., HYDERABAD
March 16, 2006
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 26, 2006
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
December 11, 2006
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 19, 2006
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 29, 2006
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
September 6, 2006
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 4, 2006
RENAISANCE CREATION Vs. COMMISSIONER OF CUSTOMS
March 29, 2006
REPPAL TRADERS Vs. COMMISSIONER OF CUSTOMS
April 27, 2006
REX ADVERTISERS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
January 27, 2006
RICE AUTO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 26, 2006
RICHARDSON AND CRUDDAS 1972 LTD Vs. COMMISSIONER OF C EX
November 20, 2006
RIO TINTO INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS
January 27, 2006
RISANSI INDUSTRIES LIMITED AND Vs. CCE
May 3, 2006
RISHABH TRAVELS Vs. COMMISSIONER OF C. EX.
October 16, 2006
RITIKA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-I
July 7, 2006
RITZBURY INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2006
RIVAA EXPORTS Vs. COMMISSIONER OF CUSTOMS
November 24, 2006
RIVONA INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX.
December 26, 2006
RKS AGRO TECH LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 23, 2006
RLC ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2006
RLR EQUIPMENTS Vs. COMMISSIONER OF C. EX., BANGALORE
September 12, 2006
ROBERT BOSCH, S.A. Vs. COMMISSIONER OF CENTRAL EXCISE
July 21, 2006
ROCHEM SEPARATION SYSTEMS Vs. COMMR. OF C. EX.
November 3, 2006
ROCKWELL AUTOMATION INDIA PVT. Vs. COMMR. OF C. EX.
March 27, 2006
ROLLATAINERS LTD. Vs. COMMISSIONER OF C. EX.
November 6, 2006
ROSE TRAVELS Vs. COMMISSIONER OF CUSTOMS ACC
November 6, 2006
ROURKELA FABRICATION PVT LTD Vs. COMMISSIONER OF C EX
April 5, 2006
ROYS INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. (APPEALS-II), HYDERABAD
June 5, 2006
RPG TRANSMISSION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 19, 2006
RUBBER BOARD Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 14, 2006
RUBBERWOOD INDIA (P) LTD. Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
February 15, 2006
RUBCO HUAT WOODS P. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
August 10, 2006
RUBFILA INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
September 20, 2006
RUBY CHLORATES (P) LTD. Vs. COMMISSIONER OF C. EX.
August 14, 2006
RUCHI HEALTH FOODS LTD. AND KTV OIL Vs. COMMISSIONER OF CENTRAL EXCISE,
October 25, 2006
RUCHI INFRASTRUCTURE LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM-II
June 7, 2006
RUCHI SOYA INDUSTRIES LTD., Vs. COMMISSIONER OF CUSTOMS
April 4, 2006
RUIA AQUACULTURE FARMS LTD Vs. COMMISSIONER OF C EX
July 28, 2006
RUPA AND CO. Vs. CCE
February 6, 2006
RUSSI S. KHAMBATTA Vs. COMMISSIONER OF CENTRAL EXCISE
August 14, 2006
RUSTON HORNSBY (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2006
S AND J SALES CORPORATION Vs. COMMISSIONER OF CUSTOMS
December 7, 2006
S K SAHDEV Vs. COMMISSIONER OF CENTRAL EXCISE
September 25, 2006
S S CLEARING AND FORWARDING AGENCY PVT LTD Vs. COMMISSIONER OF CUSTOMS
March 2, 2006
S V SHAH Vs. COMMISSIONER OF CENTRAL EXCISE
January 25, 2006
S. HIDAYATULLAH AND S. Vs. COMMISSIONER OF CUSTOMS
March 2, 2006
S. JAYASHREE Vs. COMMISSIONER OF C. EX., MANGALORE
December 8, 2006
S. PETER Vs. COMMISSIONER OF C. EX., BELGAUM
June 21, 2006
S. RAMANAND AIYAR AND CO. Vs. COMMISSIONER OF SERVICE TAX
June 19, 2006
S.B. BILLIMORIA AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2006
S.D. ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
June 14, 2006
S.K. AND COMPANY (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2006
S.K. INDUSTRIES Vs. C.C.E.
February 27, 2006
S.K. INDUSTRIES Vs. C.C.E.
September 12, 2006
S.K. INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2006
S.M. KANNAPPA AUTOMOBILES Vs. COMMISSIONER OF C. EX., BANGALORE
June 19, 2006
S.M.M. STEEL RE-ROLLING MILLS PVT.LTD. Vs. COMMR. OF C. EX., (A), COCHIN
June 12, 2006
S.N. UPPAR & CO. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
August 10, 2006
S.R. MITTAL PAPER MILLS LTD. Vs. CCE
January 30, 2006
S.T. TEXTURISER AND SHRI ASLAM Vs. COMMISSIONER OF CENTRAL EXCISE
April 4, 2006
S.V. BUSINESS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 6, 2006
S.V. SETHURAJ Vs. COMMISSIONER OF C. EX.
May 18, 2006
S.V.G. GRANITES (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
December 14, 2006
S.V.G. GRANITES (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
November 27, 2006
S.V.M. EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2006
S.V.M. TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2006
SABADRA AND SABADRA Vs. COMMISSIONER OF CENTRAL EXCISE
October 4, 2006
SABARI EXIM PVT. LTD. Vs. COMMISSIONER OF CUS.
January 3, 2006
SABENA DETERGENTS PVT. LTD. AND Vs. CCE
December 22, 2006
SABHARWAL SECURITY CONSULTANTS Vs. CCE
November 3, 2006
SABHARWAL SECURITY CONSULTANTS Vs. COMMR. OF C. EX.
July 24, 2006
SACHIN AGARWAL Vs. COMMISSIONER OF CUSTOMS (I)
September 4, 2006
SADGURU EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
November 17, 2006
SAFE C. AND F. AGENCY P. LTD. Vs. C.C. (EXPORT)
December 1, 2006
SAHAJANAND TECHNOLOGIES (P) LTD. Vs. COMMISSIONER OF C. EX., DAMAN
December 5, 2006
SAHARA INDIA T V NETWORK Vs. COMMISSIONER OF C EX
October 10, 2006
SAHNEY KIRKWOOD PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 19, 2006
SAI ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE
September 1, 2006
SAI MIRRA INNOPHARM PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2006
SAI SECURITY PRINTERS LTD. Vs. COMMISSIONER OF C. EX.
February 22, 2006
SAI SHIPPING AGENCIES Vs. COMMR. OF CUS. (PORT-IMPORT)
March 8, 2006
SAIL Vs. COMMISSIONER OF CUSTOMS
December 19, 2006
SAIL Vs. COMMISSIONER OF C EX
June 5, 2006
SAIL Vs. CCE
July 24, 2006
SAIL, DURGAPUR STEEL PLANT Vs. COMMISSIONER OF CUSTOMS, KOLKATA
May 22, 2006
SAIL-CMO Vs. COMMISSIONER OF CENTRAL EXCISE, SHILLONG
May 19, 2006
SAINI ALLOYS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2006
SAINUL ABIDEEN NEELAM Vs. COMMISSIONER OF CUSTOMS
February 13, 2006
SAJAWAT INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 27, 2006
SAKTHI SYNTHETIC GEMS LTD. Vs. CC
March 21, 2006
SAKTHI TEXTILES Vs. COMMISSIONER OF CUSTOMS
February 24, 2006
SALEM STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE,
March 9, 2006
SALEM WELD MESH Vs. COMMISSIONER OF C. EX.
August 9, 2006
SALONA COTSPIN LTD. Vs. CCE
April 18, 2006
SAM TURBO INDUSTRIES LTD. Vs. CCE
January 31, 2006
SAMIANKA FOODS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2006
SAMPRE NUTRITIONS LTD. Vs. COMMISSIONER OF CENTRAL
May 22, 2006
SAMTEL COLOR LTD. Vs. CCE
February 10, 2006
SAMTEL COLOUR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2006
SAN ENGINEERING & LOCOMOTIVE CO. LTD. Vs. COMMR. OF C. EX., BANGALORE-I
October 18, 2006
SANATHAN TEXTURISERS Vs. COMMISSIONER OF C EX
December 1, 2006
SANDEEP REFRIGERATION Vs. COMMISSIONER OF CENTRAL
November 15, 2006
SANDEEP SOBTI Vs. COMMISSIONER OF C. EX.
September 6, 2006
SANDUR LAMINATES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
May 5, 2006
SANDUR MANGANESE AND IRON ORES LTD Vs. COMMISSIONER OF CUSTOMS
April 13, 2006
SANGAM PRINTS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
November 15, 2006
SANGAM SOLVENT EXTRACTS LIMITED Vs. COMMISSIONER OF SERVICE TAX
July 28, 2006
SANGAM SOLVENT EXTRACTS LTD. Vs. COMMISSIONER OF S.T., BANGALORE
July 3, 2006
SANGAM SPINNERS Vs. COMMISSIONER OF C. EX.
September 22, 2006
SANGHANI STEELS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 17, 2006
SANGHI INDUSTRIES LTD. Vs. CCE
April 21, 2006
SANGHI ORGANISATION, GELDHOF Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2006
SANGHI OXYGEN (BOMBAY) P. LTD. Vs. COMMISSIONER OF C. EX.
February 17, 2006
SANGHI TEXTILES LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-III
July 26, 2006
SANGHI THREADS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
April 25, 2006
SANGHVI CYLINDERS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
February 28, 2006
SANGHVI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
July 31, 2006
SANGHVI MOVERS LTD. Vs. COMMISSIONER OF CUSTOMS
May 1, 2006
SANJAY AGGARWAL Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
January 2, 2006
SANJAY ALLOYS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
October 31, 2006
SANJAY FOUNDERS PVT LTD Vs. COMMISSIONER OF C EX
September 20, 2006
SANJOY SINGH Vs. COMMISSIONER OF CUS. (PREV.)
December 15, 2006
SAP INDIA SYS., APPLICATION & PRODUCTS IN DATA PROCESSING P. LTD. Vs. C.S.T., BANGALORE
August 14, 2006
SAP INDIA SYSTEMS APPLICATIONS AND PRODUCTS IN DATA PROCESSING PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
April 6, 2006
SAP INDIA SYSTEMS, APPLICATIONS Vs. COMMISSIONER OF SERVICE TAX
October 27, 2006
SARA SERVICES AND ENGINEERS PVT. Vs. COMMR. OF C. EX.
April 27, 2006
SARALEE HOUSEHOLD AND BODYCARE Vs. COMMISSIONER OF CENTRAL EXCISE
September 21, 2006
SARASWATI RUBBER WORKS (P) LTD. Vs. COMMISSIONER OF C. EX.
March 8, 2006
SARAYU SOFTECH PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
May 15, 2006
SARDA AGRO OILS LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
May 31, 2006
SARITA SOFTWARE AND INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
April 6, 2006
SARITA STEEL AND INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
June 15, 2006
SATEX MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
August 2, 2006
SAUDI BASIC INDUSTRIES Vs. DESIGNATED AUTHORITY, MINISTRY
May 4, 2006
SAURER EMBROIDERY SYSTEMS Vs. CCE
December 8, 2006
SAVEESONS INTRACOM PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2006
SAVINO DEL BENE FREIGHT Vs. C.C.E.
January 6, 2006
SAYEE CORRUGATORS, G. MOHAN, Vs. COMMISSIONER OF CENTRAL EXCISE
February 23, 2006
SCHEFENACKER MOTHERSON LTD. Vs. COMMISSIONER OF C. EX.
April 5, 2006
SCHENECTADY HERDILLIA LTD Vs. COMMISSIONER OF CUSTOMS I
January 4, 2006
SCHENECTADY HERDILLIA LTD., SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
November 15, 2006
SCOR TOUR IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE
February 6, 2006
SCOTT WILSON KIRKPATRICK (I) PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
October 18, 2006
SCOTT WILSON KIRPATRICK (I) PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
February 22, 2006
SCT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 21, 2006
SEAGRAM INDIA PVT. LTD. Vs. COMMR. OF CUS., ICD
December 26, 2006
SEAGULL COOLING PVT LTD Vs. COMMISSIONER OF C EX AND CUS
January 27, 2006
SEAGULL COOLING PVT. LTD., SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
June 13, 2006
SEAT METAL COMPONENTS INDIA (PVT.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 13, 2006
SECURITY AND ESCORTS SERVICES PVT LTD Vs. COMMR OF C EX
February 6, 2006
SECURITY AND PROTECTION SERVICES Vs. C.C.E.
February 27, 2006
SECY., TOWN HALL COMMITTEE, MYSORE CITY CORPN. Vs. COMMR. OF C. EX., MYSORE
June 1, 2006
SEENU KARGO WAYS Vs. COMMISSIONER OF CUS. (SEAPORT)
September 22, 2006
SEER FASHIONS Vs. COMMISSIONER OF CUSTOMS (IGI)
September 18, 2006
SELVEL MEDIA SERVICES PVT. LTD. Vs. COMMR. OF SERVICE TAX
September 14, 2006
SEMAC PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 14, 2006
SENGUNTHAR MILLS (P) LTD. Vs. CCE
March 17, 2006
SENIOR AIRPORT TERMINAL MANAGER, IOCL Vs. C.C.E., HYDERABAD-II
February 23, 2006
SENTHIL ENGINEERING CO. Vs. CCE
May 19, 2006
SERVALL ENGINEERING WORKS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
April 19, 2006
SESA INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
October 20, 2006
SESCOT SHEET METAL WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2006
SETIA WOOLLENS PVT. LTD. Vs. CC
April 12, 2006
SGB ENGINEERING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 9, 2006
SH. A. SIVAM Vs. COMMISSIONER OF CUSTOMS
May 25, 2006
SH. IEE ENG. ENTERPRISES (P) LTD. Vs. COMMISSIONER OF CUSTOMS
December 26, 2006
SH. RENUGA SOFT-X TOWELS Vs. CC
March 29, 2006
SHABNAM SYNTHETICS AND SHRI RAFIQ IBRAHIM MEMON Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
May 11, 2006
SHAF BROADCAST PVT. LTD., SHRI Vs. COMMISSIONER OF CUSTOMS (IMPORT)
November 20, 2006
SHAKTI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
January 19, 2006
SHAKTI FABRICATORS Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2006
SHAKTI FOAM UDYOG Vs. COMMISSIONER OF C. EX.
September 25, 2006
SHAKUMBARI SUGAR AND ALLIED IND. Vs. C.C.E.
July 3, 2006
SHAKUMBARI SUGAR AND ALLIED IND. Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2006
SHAKUN OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS
December 11, 2006
SHALIMAR ISPAT UDYOG Vs. C.C.E.
April 18, 2006
SHANKAR SSK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 17, 2006
SHANTI LAL JAIN AND SHRI H B JAIN Vs. CC
August 25, 2006
SHARAD JAMBHEKAR AND ASSOCIATES Vs. COMMR. OF C. EX.
February 6, 2006
SHARADA PAINT INDUSTRIES Vs. COMMISSIONER OF C. EX.
February 24, 2006
SHARADA POLYMERS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
January 4, 2006
SHARMA CHEMICAL WORKS Vs. C.C.E., CALCUTTA
January 6, 2006
SHARMA TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2006
SHARMA TRAVELS Vs. COMMISSIONER OF C. EX.
June 1, 2006
SHARMAN FABRICS Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2006
SHARMAN WOOLLEN MILLS LTD. Vs. COMMISSIONER OF CUSTOMS
February 3, 2006
SHARP INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
SHARP PUMPS (P) LTD. Vs. CCE
January 5, 2006
SHARPSCAN AND PRINTS LTD. Vs. COMMISSIONER OF CUSTOMS
November 8, 2006
SHEEL CHAND AGROILS PVT. LTD. Vs. C.C.
January 4, 2006
SHIKSHAN SADHANA MANDAL Vs. COMMISSIONER OF C EX
May 2, 2006
SHILPA COLOR LAB Vs. COMMISSIONER OF C. EX., CALICUT
October 30, 2006
SHILPA COLOR LAB Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
August 25, 2006
SHILPA CREATION PVT. LTD. Vs. COMMR. OF CUSTOMS (AIRPORT)
February 16, 2006
SHIMNIT MACHINE TOOLS AND Vs. COMMR. OF CUS.
August 24, 2006
SHIMOGA TECHNOLOGIES LTD. Vs. COMMISSIONER OF C. EX., MYSORE
September 21, 2006
SHIV ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-II
May 23, 2006
SHIV ENTERPRISES Vs. COMMISSIONER OF C. EX., SURAT-I
December 27, 2006
SHIV SHAKTI STEEL TUBES Vs. COMMISSIONER OF CENTRAL EXCISE
May 17, 2006
SHIVA INDUSTRIES Vs. COMMISSIONER OF C. EX.
July 18, 2006
SHIVA INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS IMPORTS
July 28, 2006
SHIVA TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
September 6, 2006
SHIVAGRICO IMPLEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 10, 2006
SHIVALI UDYOG (I) LTD. Vs. COMMISSIONER OF C. EX.
May 29, 2006
SHIVANGI METAL INDUSTRIES (P) LTD. Vs. COMMR. OF CUS., KOLKATA
May 18, 2006
SHON CERAMICS PVT. LTD. Vs. COMMISSIONER OF C. EX.
January 25, 2006
SHORE TO SHORE MIS :PVT. LTD. Vs. CCE
April 6, 2006
SHORE TO SHORE MIS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 20, 2006
SHORELINE INFRASTRUCTURE DEVELOPERS LTD Vs. CC
October 17, 2006
SHRADHA STEELS Vs. COMMISSIONER OF CENTRAL
April 10, 2006
SHRAMDEEP MANPOWER CONSULTANCY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 20, 2006
SHREE CEMENT LIMITED Vs. CCE
August 17, 2006
SHREE FATS AND PROTEINS PVT. LTD. Vs. CC
August 25, 2006
SHREE GANESH STEEL ROLLING MILLS Vs. COMMISSIONER OF CUSTOMS
November 30, 2006
SHREE GAYATRI TOURIST BUS SERVICE Vs. C.C.E. & C., VADODARA-II
November 9, 2006
SHREE GUJARATI SAMAJ BHAVAN Vs. CCE
June 6, 2006
SHREE MAHESH GRANITES (P) LTD. Vs. CCE
June 14, 2006
SHREE MUTHU MEENA AGENCIES Vs. CCE
May 31, 2006
SHREE NATH ENTERPRISES Vs. CCE
July 4, 2006
SHREE PRECOATED STEEL Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2006
SHREE RAM MULTI TECH. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 13, 2006
SHREE RENUKA SUGARS LTD. (SRSL) Vs. COMMISSIONER OF C. EX., BANGALORE
October 30, 2006
SHREE SHYAM PIPES PVT. LTD. AND Vs. C.C.E.
February 16, 2006
SHREE VENKATESWARA ENGG. Vs. CCE
March 6, 2006
SHREENATH DYE CHEM INDUSTRIES JAYANT BHUTTA PREKOLL AND SMT PROTIMA BHUTTA Vs. COMMISSIONER OF CUSTOMS
August 28, 2006
SHREERAM MARKETING Vs. COMMISSIONER OF C EX AND CUS
July 11, 2006
SHREYANS INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 7, 2006
SHRI ABRAHAM J. THARAKAN, Vs. COMMISSIONER OF CENTRAL
October 11, 2006
SHRI ARUN KUMAR SIKKA AND ASA Vs. CC
March 17, 2006
SHRI ASHOK U. PATEL, MANAGING Vs. COMMISSIONER OF CENTRAL
July 20, 2006
SHRI ASHOKAN THAZHEPURAYIL Vs. COMMISSIONER OF CUSTOMS
July 21, 2006
SHRI BABURAM PREMCHAND Vs. COMMISSIONER OF CUSTOMS
December 11, 2006
SHRI BALAJI APPARELS Vs. CC
February 20, 2006
SHRI BALAJI PROCESSORS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2006
SHRI C. ABOOBACKER HAJI Vs. COMMISSIONER OF CUSTOMS
July 21, 2006
SHRI CHANDRAKANT K. ZANGDA, Vs. COMMISSIONER OF CUSTOMS (ADJ)
May 5, 2006
SHRI DINESH SINGH Vs. CC
October 31, 2006
SHRI FAIYAZ SHAMIM Vs. CC
May 17, 2006
SHRI G.R. BATRA, PROP. OF G AND G Vs. CC
March 20, 2006
SHRI HARISH P. PHERWANI, SHRI Vs. COMMISSIONER OF CUSTOMS (P)
January 13, 2006
SHRI JUNED BILAL MEMON Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2006
SHRI K.P. ABDUL MAJEED, SHRI K.P. Vs. COMMISSIONER OF CUSTOMS
June 30, 2006
SHRI K.Y.P. KULKARNI, Vs. COMMISSIONER OF CUSTOMS
May 26, 2006
SHRI KAMLAKANT MISHRA Vs. CCE
April 26, 2006
SHRI LAL CHAND Vs. COMMR. OF CUS. (GENERAL)
May 29, 2006
SHRI LAXMI INDUSTRIES Vs. COMMISSIONER OF C. EX., RAJKOT
November 23, 2006
SHRI M.P. ABDUL JABBAR, SHRI M.P. Vs. COMMISSIONER OF CUSTOMS
February 28, 2006
SHRI MOHD. HAFIZ Vs. CC
January 5, 2006
SHRI NARESH LOKUMAL SERAI Vs. COMMISSIONER OF CUSTOMS (EXPORT)
July 26, 2006
SHRI RAJESH AGARWAL AND MOOL CHAND Vs. CC
February 7, 2006
SHRI RAJESH SHARMA AND SHRI Vs. C.C.
January 17, 2006
SHRI RAJINDER NIRULA AND TILAK RAJ Vs. COMMISSIONER OF CUSTOMS
April 25, 2006
SHRI S. RADHAKRISHNAN Vs. COMMISSIONER OF CUSTOMS
December 19, 2006
SHRI SHILPA INDUSTRIES AND SHRI HITESH R. MEHTA Vs. CC
August 4, 2006
SHRI SUBRAMANYA SHARMA Vs. COMMISSIONER OF CUSTOMS
January 18, 2006
SHRI T.N. NAGESH KUMAR Vs. COMMISSIONER OF CUSTOMS
March 13, 2006
SHRI VISHAN SHAMLAL MILWANI AND Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2006
SHRI YOGENDER SINGH Vs. C.C.E.
March 20, 2006
SHRIKANT PROCESSORS (P) LTD. AND SH. SHRIKANT LAHOTI, DIRECTOR Vs. C.C.E.
August 1, 2006
SHRIKRISHNA DATTARAM PARAB Vs. COMMISSIONER OF CUS
September 21, 2006
SHRINATH TOURIST AGENCY Vs. COMMR. OF C. EX.
May 10, 2006
SHRINATH TRAVEL AGENCY Vs. CCE
January 23, 2006
SHRIVATSA INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
June 1, 2006
SHROFFS ENGINEERING LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 25, 2006
SHUBHAM MARKETING SERVICES PVT. LTD. Vs. COMMR. OF CUS., KANDLA
November 14, 2006
SHYAM PIGMENTS Vs. COMMR OF CENTRAL EXCISE
January 18, 2006
SHYAM SUNDER FATEHPURIA AND SONS Vs. CCE
June 27, 2006
SHYAM TRADERS Vs. COMMISSIONER OF CUSTOMS (ACC)
January 3, 2006
SIDDHI POLYMER (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
January 2, 2006
SIDHARTH AND GAUTAM ENGINEERS Vs. COMMR. OF CUS.
August 8, 2006
SIEGER SPINTECH EQUIPMENTS PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
May 31, 2006
SIEMENS LTD. Vs. COMMISSIONER OF C. EX.
August 17, 2006
SIEMENS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 24, 2006
SIEMENS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
October 27, 2006
SIGMA ALDRICH FOREIGN HOLDING CO. Vs. COMMR. OF CUS., BANGALORE
March 7, 2006
SIGMA ALDRICH FOREIGN HOLDING CO. Vs. COMMR. OF CUS., BANGALORE
January 4, 2006
SIKA (I) PVT. LTD. Vs. COMMISSIONER OF C. EX.
May 25, 2006
SIKAR EX-SERVICEMEN WELFARE Vs. C.C.E.
March 1, 2006
SILICON MARKETING Vs. COMMISSIONER OF C. EX.
November 7, 2006
SILKFAB EXPORTS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
August 30, 2006
SILKONE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, CHENNAI
June 16, 2006
SILVER OAK LABORATORIES PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 17, 2006
SIMPLEX MILLS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 22, 2006
SIMPLEX PHARMA (P) LTD. Vs. C.C.E.
July 20, 2006
SIMPSON AND CO. LTD. Vs. CCE
July 24, 2006
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS
April 5, 2006
SINGLA PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2006
SINHAL BROTHERS Vs. C C E
November 24, 2006
SIPANI FIBRES LIMITED Vs. COMMISSIONER OF C. EX., BANGALORE-I
November 30, 2006
SIR CARS TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2006
SIRPUR PAPER MILLS LIMITED Vs. COMMISSIONER OF CENTRAL
February 10, 2006
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL
June 20, 2006
SITA DYEING P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 23, 2006
SITAL SUBHACHANDRA SHAH Vs. COMMISSIONER OF C. EX.
September 4, 2006
SITICABLE NETWORK P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 25, 2006
SIVA SHANKAR GRANITES (P) LTD. Vs. C.C. & C.E. (A), HYDERABAD
March 1, 2006
SIYARAM SILK MILLS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2006
SKF INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 22, 2006
SKF INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
March 24, 2006
SLM GLASS WORKS Vs. COMMISSIONER OF C. EX. (APPEALS), BANGALORE
October 16, 2006
SLS EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
March 22, 2006
SMM STEEL RE-ROLLING MILLS (P) LTD. Vs. COMMR. OF C. EX. (APPEALS), COCHIN
December 14, 2006
SNEH SILICATE INDUSTRIES Vs. C.C.E.
April 18, 2006
SOCIAL SERVICE LEAGUE Vs. COMMISSIONER OF CENTRAL EXCISE
February 7, 2006
SOFIYAN AHSRAF RAJWANI Vs. COMMISSIONER OF CENTRAL EXCISE
January 20, 2006
SOL PHARMACEUTICALS LTD. Vs. CCE
March 16, 2006
SOLAIMALAI COMMUNIQUE Vs. COMMISSIONER OF C. EX.
December 8, 2006
SOLANKI MARBLES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 31, 2006
SONA KOYO STEERING SYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
September 15, 2006
SONAL VYAPAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 29, 2006
SONODYNE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS
January 6, 2006
SONY IMPEX Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS
July 4, 2006
SOORAJ GRAPHICS Vs. COMMISSIONER OF CENTRAL
June 20, 2006
SOUTH EASTERN COAL FIELDS LTD. Vs. CCE
December 20, 2006
SOUTH INDIA CORPORATION (A) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2006
SOUTHERN ELECTRONICS BANGALORE Vs. COMMISSIONER OF CUSTOMS
May 30, 2006
SOUTHERN IRON AND STEEL COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
July 28, 2006
SOUTHERN PETROCHEMICAL INDUS. Vs. CCE
April 6, 2006
SPAN DIAGNOSTICS LTD Vs. COMMISSIONER OF CUSTOMS
February 2, 2006
SPARKLEAN PVT. LTD. Vs. COMMISSIONER OF CENTRAL
February 15, 2006
SPARR ENGINEERING Vs. COMMISSIONER OF C. EX., BANGALORE-II
August 10, 2006
SPARR ENGINEERING Vs. COMMISSIONER OF C. EX., BANGALORE-II
October 10, 2006
SPECIALITY COATINGS AND Vs. C.C.E.
October 16, 2006
SPECTRUM FABRICS Vs. COMMISSIONER OF CUSTOMS, SURAT
December 21, 2006
SPEEDWAYS RUBBER COMPANY Vs. COMMISSIONER OF C. EX.
December 20, 2006
SPENTEX INDUSTRIES LTD Vs. COMMISSIONER OF C EX
August 21, 2006
SPIC (HCD) LTD. Vs. CCE
May 4, 2006
SPIC LTD. Vs. COMMISSIONER OF CUSTOMS
November 9, 2006
SPIRE INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
February 27, 2006
SPK IMPEX Vs. COMMISSIONER OF CUSTOMS
November 30, 2006
SPL SIDDHARTHA LTD. AND SHRI N.K. Vs. C.C.E.
March 13, 2006
SRE VENKATESWARA HI-TECH MACHINERY Vs. COMMISSIONER OF CENTRAL EXCISE
December 8, 2006
SREE MOOKAMBIKA TEXTILES PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
March 3, 2006
SREE RAMA ELECTRICALS AND ELECTRONICS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-III
May 31, 2006
SREE RAYALASEEMA DUTCH KASSENBOUW LTD. Vs. CCE, TIRUPATI
April 17, 2006
SREE RAYALASEEMA DUTCH KASSENBOUW LTD. Vs. C.C.E., TIRUPATHI
June 1, 2006
SREE SREENIVASA TEXTILE PROCESSING PVT. LTD. Vs. CCE, BANGALORE-III
July 27, 2006
SRI BHARAT KUMAR AGARWAL, SRI Vs. COMMISSIONER OF CENTRAL
November 15, 2006
SRI GANGADHARAM APPLIANCES Vs. CCE
August 11, 2006
SRI KALISWARI FIREWORKS Vs. COMMISSIONER OF C. EX.
March 14, 2006
SRI KANNAPIRAN MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 28, 2006
SRI KRISHNA ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE
January 2, 2006
SRI KRISHNA FERTILISERS LTD. Vs. COMMISSIONER OF C. EX., PATNA
December 22, 2006
SRI KRISHNA SPINNING AND WEAVING Vs. COMMISSIONER OF CENTRAL
June 16, 2006
SRI MAHARAJA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
August 2, 2006
SRI NAGASAI POLYMERS Vs. COMMISSIONER OF CENTRAL
March 15, 2006
SRI RAMA TRAVELS Vs. CCE
June 22, 2006
SRI RAMAKRISHNA MILLS Vs. COMMISSIONER OF CUSTOMS
March 10, 2006
SRI RANGAVILAS GINNING, SPINNING Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2006
SRI RENGA STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
August 11, 2006
SRI SARVARAYA SUGARS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
October 12, 2006
SRI SASTHA AGENCIES PVT. LTD. Vs. ASST. COMMR. OF C. EX. & CUS., PALAKKAD
November 6, 2006
SRI SHANKAR BHAGAVAN Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2006
SRI SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS,
May 16, 2006
SRI SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS
April 4, 2006
SRI SRINIVASA ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL
July 25, 2006
SRI SRINIVASA SECURITY SERVICES Vs. COMMISSIONER OF C. EX., TIRUPATHI
July 10, 2006
SRI VENKATALAKSHMI SPINNERS (P) Vs. COMMR. OF C. EX.
December 1, 2006
SRI VENKATESH ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
March 13, 2006
SRI VENKATESWARA COMPANY Vs. CCE
June 16, 2006
SRI VISHNU SHANKAR MILL LTD. Vs. COMMISSIONER OF C. EX.
September 15, 2006
SRIKANT PROCESSORS LTD., SHRI Vs. CCE
November 13, 2006
SRINIVAS FINE ARTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 28, 2006
SRIRAM CABLES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
January 18, 2006
SRV AUTOMATIONS Vs. COMMISSIONER OF C. EX., MANGALORE
December 22, 2006
STANDARD FERRO ALLOYS P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2006
STANDARD NIWAR MILLS Vs. C.C.E.
May 25, 2006
STAR TRADING CO Vs. COMMISSIONER OF CUS AND C EX APPEALS
March 17, 2006
STAR VISION Vs. COMMISSIONER OF CENTRAL EXCISE
May 10, 2006
STARLITE CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
April 4, 2006
STATE BANK OF INDIA INDUS. FINANCE BRANCH Vs. COMMR. OF C. EX., S. T. DIVISION, BANGALORE-I
April 20, 2006
STATE OF MADHYA PRADESH, THROUGH ASSTT. DISTRICT EXCISE OFFICER Vs. CCE
September 4, 2006
STATUS POLYMERS Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2006
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2006
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
September 15, 2006
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
February 24, 2006
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR-II
September 26, 2006
STEEL AUTHORITY OF INDIA LTD. Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
November 6, 2006
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX.
August 11, 2006
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 22, 2006
STEEL COMPLEX LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
November 23, 2006
STEEL INDUSTRIES OF HINDUSTAN Vs. CCE
February 17, 2006
STEEL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
June 5, 2006
STEEL TUBES OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 3, 2006
STEELAGE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 4, 2006
STEELMAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
November 15, 2006
STELLA RUBBER WORKS (UNIT-II) Vs. C.C.E. (APPEALS-II), BANGALORE
December 22, 2006
STERLING MACHINE TOOLS Vs. COMMISSIONER OF C. EX.
February 7, 2006
STERLITE INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2006
STERLITE INDUSTRIES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 24, 2006
STERLITE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2006
STERLITE OPTICAL TECHNOLOGIES Vs. COMMR. OF C. EX.
May 22, 2006
STERLITE OPTICAL TECHNOLOGIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 7, 2006
STL PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
February 2, 2006
STP LTD Vs. COMMISSIONER OF CUSTOMS I
February 8, 2006
STUMPP, SCHEULE & SOMAPPA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
December 27, 2006
SUA EXPLOSIVES & ACCESSORIES LTD. Vs. COMMISSIONER OF C. EX., NAGPUR
February 6, 2006
SUBHASH PROJECTS & MARKETING LTD. Vs. COMMR. OF C EX., BANGALORE
July 26, 2006
SUDALAGUNTA SUGARS LTD. Vs. COMMISSIONER OF C. EX., TIRUPATHI
January 20, 2006
SUDARSHAN TEXPORT PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 24, 2006
SUDHAN SPINNING MILLS (PVT.) LTD. Vs. COMMISSIONER OF C. EX.
March 14, 2006
SUDHAS LAB Vs. COMMISSIONER OF C. EX., HYDERABAD
June 2, 2006
SUDIT IMPEX Vs. COMMISSIONER OF CUSTOMS
January 3, 2006
SUKUMAR SOFT DRINKS Vs. COMMISSIONER OF C. EX., BANGALORE
June 26, 2006
SUMAN INTERNATIONAL Vs. COMMR OF CUSTOMS ADMN
January 16, 2006
SUMAN KAPOOR AND SONS Vs. C.C.
January 27, 2006
SUMEET RESEARCH AND HOLDINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2006
SUMIT OFFICE SYSTEMS Vs. COMMISSIONER OF CUSTOMS
June 1, 2006
SUMNESH TYAGI Vs. COMMISSIONER OF CENTRAL EXCISE
June 6, 2006
SUMO STEELS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 7, 2006
SUN ALUMINIUM EXTRUSIONS Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
February 16, 2006
SUN KNITWEAR PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
September 5, 2006
SUN KNITWEAR PVT. LTD. Vs. COMMR. OF CUS. (ADJUDICATION), MUMBAI
June 21, 2006
SUN PHARMACEUTICAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
September 18, 2006
SUN POLYTRON INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
March 14, 2006
SUN VACUUM FORMER PVT. LTD. Vs. CCE
November 27, 2006
SUNDARA INDUSTRIES (I) (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
January 10, 2006
SUNDARAM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
October 19, 2006
SUNDARAM INDUSTRIES LTD. Vs. CCE
May 5, 2006
SUNDEK INDIA (P) LTD. Vs. COMMISSIONER OF CUSTOMS
May 26, 2006
SUNDER SILK MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 23, 2006
SUNGRACE CHEMICALS PVT LTD AND S R KOLWANKAR Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2006
SUNIL KUMAR MARWAHA Vs. COMMISSIONER OF CUSTOMS
November 13, 2006
SUNIL SILK MILLS AND MR SUNIL SINGH PARTNER Vs. COMMISSIONER OF CENTRAL EXCISE
April 26, 2006
SUNIL STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2006
SUNITA IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS PORT
May 29, 2006
SUNNEX COMMERCIAL PRIVATE LTD. Vs. CC
December 20, 2006
SUNNY FRP PRODUCTS Vs. COMMISSIONER OF C EX
December 13, 2006
SUNRISE FOOD PRODUCTS Vs. COMMISSIONER OF C. EX.
July 26, 2006
SUNSHINE OVERSEAS Vs. COMMR OF C EX ADJ
October 16, 2006
SUNTECH GLASS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 19, 2006
SUNWIN TECHNOSOLUTIONS PVT LTD Vs. COMMISSIONER OF C EX
September 18, 2006
SUPER CASSETTES INDUSTRIES LTD. Vs. C.C.E.
April 12, 2006
SUPER ELECTRONICS Vs. C.C.E.
January 4, 2006
SUPER FORGINGS & STEEL LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
September 28, 2006
SUPER MIX (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
January 9, 2006
SUPER POLY FABRIKS LTD. Vs. CCE
September 25, 2006
SUPER QUALITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
March 1, 2006
SUPER SALES AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE
May 12, 2006
SUPERIOR FABRICS Vs. COMMISSIONER OF C. EX.
November 10, 2006
SUPRAJIT ENGINEERING LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 8, 2006
SUPRAJITH ENGINEERING LTD. Vs. COMMR. OF C. EX., BANGALORE-I
May 16, 2006
SUPREME INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2006
SUPREME INDUSTRIES LTD. Vs. COMMR. OF C. EX.
January 25, 2006
SUPREME INDUSTRIES LTD. Vs. CCE
September 22, 2006
SUPREME PETROCHEM LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS
June 27, 2006
SUPREME SUGUNA FOOD CO. LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 3, 2006
SURABHI SUPREME MARBLES & GRANITES P. LTD. Vs. COMMR. OF CUS., COCHIN
November 30, 2006
SURAJIT BAKSHI Vs. COMMISSIONER OF CUSTOMS PREV
November 15, 2006
SURANA METALS AND STEELS (I) LTD. Vs. COMMISSIONER OF C. EX.
December 22, 2006
SURAT MUNICIPAL CORPN. Vs. COMMISSIONER OF C. EX.
February 28, 2006
SURBHI ENTERPRISE Vs. COMMISSIONER OF C. EX.
December 6, 2006
SURELIA ENGG WORKS Vs. COMMISSIONER OF C EX AND CUS
October 27, 2006
SURESH ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
July 6, 2006
SURESH STEEL TUBES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
December 15, 2006
SURI COLOR LABS (P) LTD. Vs. CCE
July 26, 2006
SURINDRA ENGINEERING COMPANY Vs. CC (PREVENTIVE)
October 31, 2006
SURYA COATS PRIVATE LTD Vs. C C E
December 18, 2006
SURYA EXPORTS LTD. Vs. CCE
October 25, 2006
SURYA FOOD AND AGRO LIMITED Vs. C.C.E.
February 13, 2006
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
March 9, 2006
SURYAVANSHI SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX.
September 26, 2006
SUSHANT AGARWAL Vs. COMMISSIONER OF CUSTOMS PORT
May 10, 2006
SVG EXPORTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2006
SWADESHI OPPORTUNITY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 25, 2006
SWAN SWEETS PVT. LTD., MAKSON Vs. COMMISSIONER OF CENTRAL EXCISE,
January 25, 2006
SWARAJ MAZDA LTD. Vs. COMMISSIONER OF C. EX.
May 26, 2006
SWASTIK IRON AND STEEL RE-ROLLING Vs. COMMR. OF C. EX.
January 6, 2006
SWASTIK TUBES PVT. LTD. AND SHRI Vs. COMMISSIONER OF CENTRAL EXCISE
August 18, 2006
SWASTIK VEGETABLE OIL PRODUCTS Vs. COMMISSIONER OF CUSTOMS
December 29, 2006
SWATCH GROUP (I) PVT. LTD. Vs. COMMR. OF CUS. (I AND G)
February 27, 2006
SWATI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2006
SWATI POLYESTER Vs. COMMISSIONER OF C. EX., SURAT
October 31, 2006
SWITCHING ELECTRONICS Vs. COMMISSIONER OF C. EX., KOLKATA-V
July 14, 2006
SWITZ FOODS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
April 5, 2006
SYED SHOUKATH ALI Vs. COMMISSIONER OF CUSTOMS & C. EX., HYDERABAD-II
August 18, 2006
SYMPHONY COMFORT SYSTEMS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2006
SYNBIOTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 6, 2006
SYNDET INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
April 13, 2006
SYNGENTA INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
January 18, 2006
T S RAMASWAMY Vs. COMMISSIONER OF CENTRAL EXCISE
February 3, 2006
T.G. VASANTH GUPTA Vs. COMMISSIONER OF C. EX., HYDERABAD
April 26, 2006
T.I. DIAMOND CHAIN LTD. Vs. CCE
August 29, 2006
T.I.S.C.O. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 17, 2006
T.N. STATE TRANS. CORPN. Vs. C.C.E.
December 28, 2006
T.T.G. INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 30, 2006
T.T.K. BIOMED LTD. Vs. CCEX
April 5, 2006
T.V. MOHAMMED Vs. COMMISSIONER OF CUSTOMS (APPEALS), BANGALORE
January 30, 2006
TAFE LIMITED (TRACTOR DIVISION) Vs. COMMISSIONER OF C. EX., BANGALORE
November 23, 2006
TAJ BIRDYS FOOD SERVICES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2006
TALENT ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 21, 2006
TALERA LOGISTIC (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 22, 2006
TAMIL NADU CO-OP. TEXTILES PROCESSING MILLS LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2006
TAMIL NADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2006
TAMILARASI TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
April 19, 2006
TARAJYOT POLYMERS PVT. LTD. Vs. CC
November 15, 2006
TARLOK SINGH AND SONS Vs. CC (PREV.), NCH
March 8, 2006
TATA CHEMICALS LTD. Vs. CCE
February 14, 2006
TATA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
April 5, 2006
TATA CUMMINS LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
July 11, 2006
TATA ELXSI LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 29, 2006
TATA IRON & STEEL CO. LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
June 5, 2006
TATA IRON & STEEL CO. LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
July 7, 2006
TATA IRON AND STEEL CO. LTD. Vs. CCE
March 22, 2006
TATA IRON AND STEEL CO. LTD. Vs. COMMISSIONER OF C. EXCISE
August 3, 2006
TATA IRON AND STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 22, 2006
TATA MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 26, 2006
TATA MOTORS LTD Vs. COMMISSIONER OF C EX
March 27, 2006
TATA MOTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 25, 2006
TATA REFRACTORIES LTD. Vs. COMMR. OF CENTRAL EXCISE
February 15, 2006
TATA STEEL LTD. Vs. COMMISSIONER OF CUSTOMS (I)
September 12, 2006
TATA YAZAKI AUTO CORPORATION LTD. Vs. COMMISSIONER OF CUSTOMS
November 21, 2006
TECH TRONIX INDIA Vs. COMMISSIONER OF CUSTOMS PORT
July 4, 2006
TECHNI BHARATHI LTD. Vs. COMMISSIONER OF CUSTOMS, MUMBAI-II
January 10, 2006
TECHNICA COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
October 9, 2006
TECHNO RUBBER PRODUCTS Vs. COMMISSIONER OF C. EX., BANGALORE-II
December 4, 2006
TECHNOSALES CORPORATION Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 15, 2006
TEJWANT SINGH Vs. COMMISSIONER OF CUSTOMS
May 9, 2006
TELCO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2006
TELKAR FOOD PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
November 15, 2006
TEMPAST ADVERTISING (P) LTD. Vs. COMMR. OF C. EX. & CUS., HYDERABAD-II
August 31, 2006
TEMPEST ADVERTISING (P) LTD. Vs. COMMR. OF C. EX. & CUS., HYDERABAD-II
September 15, 2006
TEX-AGE Vs. COMMISSIONER OF CUSTOMS
December 12, 2006
TEXCOMASH EXPORT Vs. CC
February 13, 2006
TEXMACO LTD. Vs. COMMISSIONER OF C. EX., KOLKATA
December 18, 2006
TEXMO INDUSTRIES Vs. COMMISSIONER OF C. EX.
December 4, 2006
TEXPORT INDIA Vs. COMMISSIONER OF CUSTOMS
March 21, 2006
TEXTILE BEARING (KCI) PVT. LTD. Vs. C.C.E.
February 7, 2006
THAKKAR TOBACCO PRODUCTS PVT LTD Vs. COMMR OF C EX
August 9, 2006
THAKRAL COMPUTERS PVT. LTD. Vs. COMMISSIONER OF CUS. (APPEALS), BANGALORE
January 6, 2006
THALES-E-TRANSACTION CGA Vs. CCE
February 1, 2006
THANIKUDAM BAGAWATI MILLS LTD. Vs. COMMR. OF C. EX., CALICUT/COCHIN
January 24, 2006
THE COMMISSIONER OF CENTRAL EXCISE Vs. HINDUSTAN LEVER LTD.
September 1, 2006
THE COMMISSIONER OF CENTRAL EXCISE Vs. NATIONAL OXYGEN LTD.
July 31, 2006
THE COMMISSIONER OF CUSTOMS Vs. INU EXPORTS (P) LTD.
May 5, 2006
THE GROUP ADVERTISING CONSULTANT Vs. CCE
June 5, 2006
THE PEOPLE CHOICE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 5, 2006
THERMAX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 7, 2006
THERMAX LTD. Vs. COMMISSIONER OF CUSTOMS (MCH)
September 5, 2006
THERMON HEAT TRACERS LTD. Vs. COMMISSIONER OF CUSTOMS
February 1, 2006
THIRD MEMBER ON REFERENCE : SHRI CHITTARANJAN SATAPATHY, MEMBER (T) CHAMPAKLAL P. DESAI Vs. COMMISSIONER OF CUSTOMS, KANDLA
August 14, 2006
THIRD MEMBER ON REFERENCE : SHRI T. ANJANEYULU, MEMBER (J) FINAL MAJORITY ORDER BY : MS. ARCHANA WADHWA, MEMBER (J) AND SHRI M. VEERAIYAN, MEMBER (T) ARVIND MILLS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
April 5, 2006
THIRD MEMBER ON REFERENCE BY : SHRI S.S. KANG, VICE-PRESIDENT LAMINATE SALES CORPORATION Vs. COMMR. OF C. EX. & CUS., SURAT-II
November 30, 2006
THIRU AROORAN SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 5, 2006
THIRUPUR TEXTILES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2006
TIDLAND WEB ACCESSORIES P. LTD. Vs. COMMISSIONER OF C. EX.
January 19, 2006
TIGER SERVICE BUREAU Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
August 23, 2006
TIGER SERVICE BUREAU Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
December 22, 2006
TIGER SERVICE BUREAU Vs. COMMISSIONER OF C. EX., MANGALORE
February 16, 2006
TILE ITALIA MOSAICS PVT. LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
October 3, 2006
TILE ITALIA PAVINGS OVERSEAS Vs. COMMISSIONER OF CUS., BANGALORE
October 31, 2006
TILRODE CHEM PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
August 30, 2006
TIN MANUFACTURING CO. OF INDIA Vs. COMMISSIONER OF C. EX.
May 16, 2006
TIOMED FORMULATIONS (I) PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
February 16, 2006
TIRUMALA ALLOYS AND CASTINGS (P) Vs. COMMISSIONER OF CENTRAL EXCISE
May 19, 2006
TIRUPATI LPG INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
November 9, 2006
TIRUPUR CONTAINER TERMINALS (P) Vs. COMMISSIONER OF CUSTOMS
June 14, 2006
TISCO Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
July 25, 2006
TITAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
August 23, 2006
TITAN INDUSTRIES Vs. COMMISSIONER OF CUS.
September 13, 2006
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 4, 2006
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2006
TNEB, TIRUNELVELI ELECTRICITY Vs. CCE
June 5, 2006
TNT INDIA PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
November 28, 2006
TOLLIN RUBBERS (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
October 31, 2006
TONIRA PHARMA LTD. Vs. COMMISSIONER OF C. EX.
November 1, 2006
TONY ELECTRONICS Vs. C.C.E.
February 1, 2006
TOP MAN EXPORTS LIMITED Vs. COMMISSIONER OF CUSTOMS
August 28, 2006
TOPS SECURITY LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2006
TOROID INDIA PVT. LTD. Vs. C.C.E.
January 4, 2006
TORRENT CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 10, 2006
TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
November 1, 2006
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMR. OF C. EX., AURANGABAD
July 28, 2006
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF C. EX., BHOPAL
July 21, 2006
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
January 16, 2006
TOYOTA KIRLOSKAR MOTORS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
February 15, 2006
TRADE LINK AGENCY DIVISION Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
May 31, 2006
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX, COCHIN
July 21, 2006
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX. (A), COCHIN
February 10, 2006
TRANSFORMERS AND ELECTRICALS KERALA LTD Vs. COMMISSIONER OF C. EX.
April 21, 2006
TRANSLAM LTD. AND DINESH Vs. CCE
February 27, 2006
TRANSMANN INTERNATIONAL LTD. AND Vs. COMMISSIONER OF CUSTOMS
August 11, 2006
TRANSPARENT TECHNOLOGIES PVT. LTD. Vs. COMMR. OF C. EX., BELGAUM
March 9, 2006
TRANSPEK INDUSTRIES LTD Vs. COMMISSIONER OF C EX
January 3, 2006
TRANSPEK INDUSTRY LTD. Vs. COMMISSIONER OF C. EX., VADODARA
October 11, 2006
TRILUX ELECTRONICS INC. Vs. COMMISSIONER OF CUSTOMS
February 16, 2006
TRIOKKA PHARMACEUTICALS LTD. Vs. CC
August 14, 2006
TRIVANDRUM RUBBER WORKS Vs. C.C.E. (APPEALS), THIRUVANANTHAPURAM
December 1, 2006
TRIVENDRA PRASAD MISHRA Vs. COMMISSIONER OF CUSTOMS
January 2, 2006
TRIVENI ALLOYS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 20, 2006
TRIVENI ENGG. AND INDS. LTD. Vs. CCE
January 4, 2006
TRIVENI ENGG. AND INDUS. LTD. Vs. CCE
May 1, 2006
TRIVENI ENGINEERING & INDUS. LTD. Vs. COMMR. OF C. EX., MYSORE
December 18, 2006
TRIVENI ENGINEERING & INDUS. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
July 10, 2006
TRIVENI ENGINEERING & INDUSTRIES LTD. Vs. COMMR. OF C. EX. BANGALORE-III
June 26, 2006
TRIVENI GLASS LTD. Vs. COMMISSIONER OF C. EX.
September 22, 2006
TRIVENY SPINNING MILLS (P) LTD., Vs. C.C.E.
February 2, 2006
TRUWOODS PRIVATE LIMITED Vs. COMMR. OF CUSTOMS, VISAKHAPATNAM
June 26, 2006
TTK HEALTHCARE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
August 22, 2006
TUDOR INDIA LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
December 5, 2006
TURBOTECH PRECISION ENGG. P. LTD. Vs. C.C.E., BANGALORE-III
June 15, 2006
TURTLE LTD Vs. COMMR OF CENTRAL EXCISE
February 15, 2006
U S ENTERPRISES Vs. COMMISSIONER OF C EX AND CUSTOMS
September 8, 2006
U.M. THARIATH & CO. Vs. COMMISSIONER OF C. EX., COCHIN
November 23, 2006
U.P. STATE IRRIGATION WORKSHOP Vs. COMMISSIONER OF C. EX.
June 20, 2006
U.P. STATE SUGAR CORPN. Vs. C.C.E
January 24, 2006
U.P. STATE SUGAR CORPN. LTD. Vs. CCE
May 18, 2006
U.P. STATE SUGAR CORPORATION LTD. Vs. CCE
November 29, 2006
U.T. LTD. Vs. CCE
February 16, 2006
UBIQUE METAMED PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2006
UJAGAR TEXTILE INDUSTRIES (P) Vs. CC
February 21, 2006
ULTRA DRYTECH ENGINEERING LTD Vs. COMMISSIONER OF C EX
March 9, 2006
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
February 28, 2006
UMRAO TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
September 14, 2006
UNI SOCKS (INDIA) LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I
January 2, 2006
UNIGRAIN LEATHER PVT. LTD. Vs. C.C.E.
June 14, 2006
UNIKELLER INDIA PVT. LTD. Vs. CCE
June 8, 2006
UNIMARK REMEDIES LTD Vs. COMMISSIONER OF C EX
March 3, 2006
UNIMED TECHNOLOGIES LTD Vs. COMMR OF CUSTOMS J C H
June 8, 2006
UNION AIR PRODUCTS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOCHI
March 16, 2006
UNIQ DETECTIVE & SERVICES PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
August 24, 2006
UNIQUE BIOCHEMICALS Vs. COMMISSIONER OF CUSTOMS
August 3, 2006
UNIQUE CREATIONS LTD Vs. CCEX
July 31, 2006
UNIROSE TEXTILE PROCESSORS PVT LTD Vs. COMMISSIONER OF C EX
March 9, 2006
UNISON CLEARING (P) LTD. Vs. COMMISSIONER OF CUS. (GENERAL)
February 21, 2006
UNISON METALS LTD. Vs. C.C.E., AHMEDABAD I [ALONGWITH
October 4, 2006
UNITED BLEACHERS LTD. Vs. CCE
June 12, 2006
UNITED BLEACHERS LTD. AND SWASTIC Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2006
UNITED PHOSPHOROUS LTD. Vs. COMMISSIONER OF C. EX., SURAT
December 5, 2006
UNITED TELECOM LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 13, 2006
UNITED TELECOMS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 14, 2006
UNITHERM ENGINEERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 16, 2006
UNIVERSAL AGENCY Vs. COMMISSIONER OF CUS AIRPORT
May 18, 2006
UNIVERSAL CABLES LTD. Vs. COMMISSIONER OF C. EX.
November 7, 2006
UNIVERSAL CABLES LTD. Vs. C.C.E.
January 17, 2006
UNIVERSAL DETERGENT Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2006
UNIVERSAL RADIATORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 8, 2006
UNIVERSAL SERVICE Vs. COMMISSIONER OF CUSTOMS
August 1, 2006
UNIVERSAL TRADERS, MEHMOOD GULAM Vs. CC (EXPORTS)
May 26, 2006
UNIWORTH LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2006
UNIWORTH LTD. Vs. COMMISSIONER OF CUSTOMS
April 28, 2006
UNIWORTH TEXTILES LTD. Vs. CCE
November 13, 2006
UP STATE SUGAR CORP. LTD. Vs. CCE
October 26, 2006
UP STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
December 7, 2006
USHA BRECO LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 4, 2006
USV LTD. Vs. COMMISSIONER OF CENTRAL
August 2, 2006
USV LTD., P.K. TIWARI AND D.A. Vs. COMMISSIONER OF CENTRAL
January 13, 2006
UTKAL GALVANISERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2006
UTTAM BISCUIT CO. PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD
January 19, 2006
UTTAM SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX.
February 8, 2006
UTTARANCHAL STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
November 7, 2006
UTV SOFTWARE COMMUNICATIONS LTD Vs. COMMISSIONER OF C EX
August 30, 2006
V S TEMPO AND PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2006
V. RAMAKRISHNA RAO Vs. COMMR. OF C. EX., HYDERABAD
February 3, 2006
V. SANKARAN Vs. CC
January 12, 2006
V.K. JAIN AND CO. Vs. COMMISSIONER OF CUSTOMS
April 3, 2006
V.K. SINGH Vs. COMMISSIONER OF C. EX., HYDERABAD
March 15, 2006
V.S. DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2006
VADILAL DAIRY INTERNATIONAL LTD. Vs. COMMISSIONER CENTRAL EXCISE
March 30, 2006
VADILAL GASES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 7, 2006
VADILAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
September 29, 2006
VAIBHAV TEXTILES Vs. COMMISSIONER OF C. EX. & CUS., KOLKATA
July 4, 2006
VAIGAI THREAD PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
February 1, 2006
VAIGAI THREAD PROCESSORS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALICUT
March 23, 2006
VALLAMATTAM COMMUNICATIONS Vs. COMMISSIONER OF C. EX., KOCHI
November 22, 2006
VANASTHALI TEXTILES INDUSTRIES Vs. COMMR. OF C. EX.
July 26, 2006
VANTAGE SECURITY Vs. CCE
December 13, 2006
VARADHALAKSHMI MILLS LTD. Vs. CCE
March 17, 2006
VARANASI FAN INDUSTRIES PVT. LTD. Vs. COMMISSIONER (APPEALS) CENTRAL
August 23, 2006
VARDHAMAN FABRICS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 27, 2006
VARDHAN SYNTEX Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2006
VARDHMAN ACRYLICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2006
VARDHMAN INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2006
VARDHMAN SPG. AND GEN MILLS UNIT-I Vs. COMMR. OF C. EX.
January 9, 2006
VASAVADATTA CEMENT Vs. COMMISSIONER OF C. EX., BELGAUM
December 14, 2006
VASAVI SYNTHETICS (P) LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
June 7, 2006
VASHISHT ISPAT PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
October 18, 2006
VASPAR CONCEPTS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 24, 2006
VBC EXPORTS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
November 29, 2006
VEEJAY ENGINEERING CO. Vs. COMMISSIONER OF CUSTOMS (A), COCHIN
November 7, 2006
VEEJAY LAKSHMI ENGINEERING WORKS Vs. COMMISSIONER OF CENTRAL EXCISE
March 17, 2006
VEENA DIECASTERS AND ENGINEERS Vs. COMMR. OF C. EX.
January 17, 2006
VELLORE CO-OPERATIVE SUGAR MILLS LTD. Vs. CCE
August 14, 2006
VELPA TECHNOLOGIES AND VELU Vs. COMMISSIONER OF CUSTOMS
May 16, 2006
VENKAT PHARMA LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
July 10, 2006
VENKATESWARA TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
May 25, 2006
VENUS ELECTRONICS AND CONTROL Vs. COMMR. OF CUS.
February 22, 2006
VENUS STAMPINGS (P) LTD. Vs. COMMISSIONER OF C. EX.
July 27, 2006
VERMA CABLES Vs. COMMISSIONER OF C. EX.
August 22, 2006
VIACOM ELECTRONICS P LTD Vs. COMMISSIONER OF C EX
August 17, 2006
VIACOM ELECTRONICS PVT. LTD., Vs. COMMISSIONER OF CENTRAL
March 6, 2006
VICCO LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 6, 2006
VIJAY BABURAO PETKAR Vs. COMMISSIONER OF SERVICE TAX
October 10, 2006
VIJAY BHAV Vs. COMMISSIONER OF CUSTOMS
February 10, 2006
VIJAY DEVI Vs. COMMISSIONER OF CENTRAL EXCISE
January 6, 2006
VIJAY INDUSTRIAL CORPN Vs. COMMISSIONER OF C EX
September 1, 2006
VIJAY SOLVEX LIMITED AND RAGHUVAR INDIA LTD Vs. COMMISSIONER OF CUSTOMS IMPORTS
October 20, 2006
VIJAY TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE,
May 25, 2006
VIJAY TRANSFORMERS AND TAMILNADU Vs. COMMISSIONER OF CENTRAL EXCISE
September 21, 2006
VIJAYA ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATHI
January 6, 2006
VIJAYA ADVERTISERS Vs. COMMISSIONER OF CUSTOMS AND C. EX.
September 26, 2006
VIJAYA STEEL LTD. Vs. COMMISSIONER OF CENTRAL
March 23, 2006
VIJAYALAMI KITTUR Vs. COMMISSIONER OF C. EX. AND CUS.
July 26, 2006
VIJAYANAND ROADLINES LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
March 9, 2006
VIJAYANAND ROADLINES LTD. Vs. COMMISSIONER OF CENTRAL
December 26, 2006
VIJAYLAXMI KITTUR, JEEVANLAL K. Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2006
VIJETA INTERNATIONAL AND SHRI Vs. COMMISSIONER OF CUSTOMS
January 27, 2006
VIKAS INDUSTRIAL GASES LTD. Vs. COMMISSIONER OF C. EX.
August 31, 2006
VIKAS WSP LTD. AND B.D. AGGARWAL, Vs. CCE
July 28, 2006
VIKRAM ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 29, 2006
VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 13, 2006
VIKRAM JAIN Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 10, 2006
VIKRAM OVERSEAS Vs. CCE
August 23, 2006
VIKRAM PROCESSORS, SHRI INDER B. Vs. COMMISSIONER OF CENTRAL EXCISE
May 22, 2006
VIMLESH KUMAR NEEMA Vs. C C
December 29, 2006
VINDHYA CAST COATERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2006
VINDHYA PIPES AND PLASTICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 23, 2006
VINDHYACHAL AIR PRODUCTS (P) LTD. Vs. COMMISSIONER OF C. EX.
March 10, 2006
VINDHYACHAL EMPLOYEES ASSOCIATION (NTPC) Vs. COMMR. OF C. EX.
July 24, 2006
VINITA LAKHOTIA Vs. COMMISSIONER OF CUSTOMS ACC
November 3, 2006
VINOD AGARWAL Vs. COMMR. OF CUS. (PREV.), WEST BENGAL, KOLKATA
July 14, 2006
VINOD KUMAR Vs. COMMISSIONER OF C. EX.
March 9, 2006
VIPIN ENTERPRISES AND SHRI DINESH Vs. C.C.
May 24, 2006
VIRCHOW LABORATORIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-I
March 9, 2006
VISHAL EXPORTS OVERSEAS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 26, 2006
VISHNU CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
November 13, 2006
VISHNU DYEING AND PRINTING WORKS Vs. COMMISSIONER OF C. EX.
May 5, 2006
VISHNU TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL
December 19, 2006
VISHUDDHA RASAYANEE PVT LTD AND Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
July 19, 2006
VISHWA TRADERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 25, 2006
VISTA PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
October 18, 2006
VISTEON AUTOMOTIVE SYSTEMS INDIA PVT. LTD. Vs. CCE
September 18, 2006
VISUALAN TECHNOLOGIES PVT. LTD. Vs. COMMR. OF CUS. (SEA)
December 6, 2006
VISWANATH SUGARS LTD. Vs. COMMISSIONER OF CENTRAL
November 30, 2006
VOLTAS LIMITED Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
May 19, 2006
VOLTAS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
May 9, 2006
VOLTAS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
June 1, 2006
VOLTAS LTD. Vs. COMMISSIONER OF C. EX.
August 3, 2006
VST INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
October 30, 2006
VVF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2006
WALL STREET FINANCE LTD. Vs. COMMISSIONER OF CUSTOMS
September 15, 2006
WALTER TRADERS Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
March 1, 2006
WALUJ BEVERAGES PVT LTD Vs. COMMR OF C EX
June 12, 2006
WARNA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 22, 2006
WATERS INDIA (P) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 17, 2006
WATERS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
July 27, 2006
WEBEL TOOLSIND LTD Vs. COMMISSIONER OF C EX
December 20, 2006
WELSPUN GUJARAT STAHL ROHREN LTD Vs. COMMR OF CUS AND C EX
September 15, 2006
WELSPUN ZUCCHI TEXTILES Vs. COMMISSIONER OF C EX
August 24, 2006
WEP PERIPHERALS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
January 24, 2006
WESCON EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUS. AND C. EX.
December 19, 2006
WEST BENGAL COOPERATIVE SPINNING MILL Vs. COMMR OF C EX
March 15, 2006
WEST COAST IRON & STEELS, KANNUR Vs. COMMISSIONER OF C. EX., COCHIN
November 27, 2006
WEST DINAJPUR SPINNING MILLS LTD Vs. COMMR OF C EX
July 14, 2006
WESTERN I SHIPYARD LTD Vs. COMMR OF C EX AND SERVICE TAX
July 3, 2006
WESTFORT HI-TECH HOSPITAL LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
July 14, 2006
WHITE SILCO PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
October 27, 2006
WIDIA GMBH Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
July 25, 2006
WIDIA INDIA LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 13, 2006
WILD EXPEDITION TOURS AND TRAVELS Vs. COMMISSIONER OF C. EX.
November 14, 2006
WILD EXPEDITIONS TOUR AND TRAVELS Vs. COMMR. OF C. EX.
June 16, 2006
WINSOME SPINNERS Vs. COMMISSIONER OF CENTRAL EXCISE
January 13, 2006
WINSTAR ELECTRONICS Vs. COMMISSIONER OF CUSTOMS
February 14, 2006
WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
February 21, 2006
WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
April 12, 2006
WIPRO GE MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
February 2, 2006
WIPRO GE MEDICAL SYSTEMS PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
July 20, 2006
WIPRO LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
November 6, 2006
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 23, 2006
WORLD EYE COMMUNICATION Vs. COMMISSIONER OF C. EX.
March 8, 2006
WORLDWIDE CARGO MOVERS Vs. COMMISSIONER OF CUSTOMS GENERAL
April 4, 2006
WRITERS FOOD PRODUCTS PVT LTD Vs. COMMISSIONER OF C EX
November 24, 2006
XEN CENTRAL WORKSHOP Vs. C.C.E.
January 9, 2006
YANGIR SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE
April 19, 2006
YARNAR PACKS Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV
November 3, 2006
YASHWANT ENGG. PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 11, 2006
YAZAKI WIRING TECHNOLOGIES (I) Vs. CCE
April 12, 2006
YOGESH KUMAR Vs. COMMR OF CUS EXPORT
April 3, 2006
YOGESH STEEL INDUSTRIES Vs. COMMISSIONER OF C EX
October 16, 2006
ZEE TELEFILMS LTD. AND STAR INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2006
ZEENATH PRINTS PVT LTD Vs. COMMISSIONER OF C EX
December 29, 2006
ZODIAC ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
March 10, 2006
ZODIAC TRADING COMPANY Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
July 14, 2006
ZUARI CEMENT LIMITED (ZCL) Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATI
October 18, 2006
ZYGO FLOWERS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 3, 2006