Home
Case Index
Title
Date
45 B.R.T.F. AND ANR. Vs. PADMAWATI ARTS CREATION PVT. LTD.
December 8, 2006
A K GUPTA Vs. STATE OF RAJASTHAN
May 24, 2006
A MUKHERJEE COMPANY Vs. COVENTRY METALS PVT LTD
December 5, 2006
A.P. NIRMAN LTD. Vs. RSMDC LIMITED
June 1, 2006
AAMIR KHAN @ NARU Vs. CENTRAL NARCOTIC BUREAU, THROUGH P.P.
January 19, 2006
AAPKA BAZAR LTD Vs. SHRI PANKAJ MATHUR
December 1, 2006
AATMA RAM Vs. STATE OF RAJASTHAN
July 3, 2006
AAYUSH PAR OVERSEAS Vs. CHIEF MANAGER UCO BANK
February 2, 2006
AAZAD NATH Vs. STATE OF RAJASTHAN
April 20, 2006
ABBAS ALI Vs. PRATAP SMARAK TRUST UDAIPUR
March 8, 2006
ABBU BAKAR Vs. DEEN DAYAL
July 10, 2006
ABDUL KARIM SHEIKH Vs. STATE OF RAJASTHAN
March 2, 2006
ABDUL KHAN Vs. STATE OF RAJASTHAN
May 22, 2006
ABDUL LATIF Vs. NAGAR VIKAS PRANYAS UDAIPUR
March 7, 2006
ABDUL MUTALIB Vs. STATE OF RAJASTHAN
March 1, 2006
ABDUL SATTAR Vs. STATE OF RAJASTHAN
January 2, 2006
ABDUL SHAKUR Vs. STATE OF RAJASTHAN
May 11, 2006
ABDUL WAHID Vs. STATE OF RAJASTHAN
June 1, 2006
ABHINAV SHARMA Vs. U.O.R AND ANR.
December 14, 2006
ABID KHAN Vs. STATE OF RAJASTHAN
January 31, 2006
ABID SAGEER Vs. SURGYAN SHARMA
February 7, 2006
ACTO SRIGANGANAGAR Vs. GANESH MISHTHAN BHANDAR
October 13, 2006
ADARSH CENTRAL SCHOOL Vs. PRAMESH CHANDRA PATHAK
March 1, 2006
ADESHWAR AND COMPANY Vs. STATE OF RAJASTHAN
September 20, 2006
ADITYA CEMENT Vs. UNION OF INDIA
May 22, 2006
ADITYA CEMENT Vs. C C E JAIPUR
March 9, 2006
AERENS GOLDSOUK INTERNATIONAL LTD Vs. SAMIT KAVADIA AND
December 5, 2006
AGRAWAL KANYA PATHSALA Vs. GOPAL KRISHAN SHARMA
August 24, 2006
AGRAWAL SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
March 24, 2006
AHESH Vs. STATE OF RAJASTHAN
January 16, 2006
AJAY GIRI Vs. STATE OF RAJASTHAN
April 26, 2006
AJAY KUMAR ALIAS JAGVEER SINGH Vs. STATE OF RAJASTHAN
April 25, 2006
AJAY PAL SINGH AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
May 22, 2006
AJAY TYPE WRITERS Vs. DHANPAT RAJ
October 9, 2006
AJIT SINGH Vs. STATE OF RAJASTHAN
May 18, 2006
AJMER VIDYUT VITRAN NIGAM LIMITED Vs. PRATAP
April 3, 2006
AKBAR KHAN Vs. STATE OF RAJASTHAN
January 17, 2006
AKHA RAM Vs. STATE OF RAJASTHAN
November 20, 2006
AKHTAR ALI SAYYED Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
October 5, 2006
AKHTAR HUSSAIN Vs. STATE OF RAJASTHAN
April 20, 2006
ALAM KHAN Vs. STATE OF RAJASTHAN
May 2, 2006
ALL RAJ SAHAKARI BHOOMI VIKAS BANK EMP Vs. STATE OF RAJASTHAN
May 24, 2006
ALLINDIA I T D C EMPLOYEES UNION RAJASTHAN Vs. INDIAN TOURISUM DEVELOPMENT CORPORATION
April 5, 2006
ALOK CHATURVEDI Vs. STATE OF RAJASTHAN
September 5, 2006
ALWAR CENTRAL CO OPERATIVE BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 22, 2006
AMANAT Vs. NENU DEVI
May 19, 2006
AMAR CHAND Vs. BHOOR SINGH
April 4, 2006
AMAR NATH Vs. STATE OF RAJASTHAN
March 8, 2006
AMAR SINGH Vs. SAMSHER KHAN
March 27, 2006
AMAR SINGH Vs. STATE OF RAJASTHAN
February 14, 2006
AMAR SINGH Vs. LAXMAN
November 22, 2006
AMAR SINGH Vs. STATE OF RAJASTHAN
January 18, 2006
AMAR SINGH AND ORS. Vs. STATE OF RAJ. AND ORS.
February 23, 2006
AMARJEET SINGH ALIAS KAKA Vs. STATE OF RAJASTHAN
May 29, 2006
AMBA LAL Vs. RRVPNL AND OTHERS
February 7, 2006
AMBALAL Vs. RAMESH CHANDRA
March 22, 2006
AMIT KUMAR PAREEK & ANR. Vs. STATE OF RAJASTHAN & ANR.
September 1, 2006
AMOD KUMAR SAXENA Vs. STATE OF RAJASTHAN
October 13, 2006
AMRA RAM Vs. STATE OF RAJASTHAN
June 19, 2006
AMRIT LAL MARDIA & ORS. Vs. DINESH KUMAR
July 6, 2006
AMZAD Vs. STATE OF RAJASTHAN
May 23, 2006
ANAND KUMAR Vs. BALBIR SINGH
May 5, 2006
ANAND PRAKASH Vs. RAGHUVEER SHARAN
November 17, 2006
ANAND SINGH Vs. STATE OF RAJASTHAN
May 24, 2006
ANANDA RAM Vs. SALAG RAM
April 5, 2006
ANANDI LAL Vs. BHAIRU RAM
July 7, 2006
ANANDPAL SINGH S/O HUKAM SINGH Vs. STATE OF RAJASTHAN
February 16, 2006
ANANT MISHRA Vs. STATE OF RAJASTHAN
December 5, 2006
ANDA Vs. STATE OF RAJASTHAN
January 27, 2006
ANIL Vs. STATE OF RAJASTHAN
May 10, 2006
ANIL STEEL AND INDUSTRIES LTD Vs. JUDGE LABOUR COURT NO 2 JAIPUR
November 29, 2006
ANIMESH NAITHANY Vs. COMMISSIONER K V S
February 7, 2006
ANITA Vs. KISHORE KUMAR
January 4, 2006
ANITA BAI AND ANR. Vs. STATE OF RAJASTHAN
December 4, 2006
ANITA JAIN Vs. RAJENDRA KUMAR JAIN
November 30, 2006
ANJU GUPTA Vs. SANJAY GUPTA
January 19, 2006
ANKUR MINING PRIVATE LTD Vs. STATE OF RAJASTHAN
September 7, 2006
ANMOL GRANITES Vs. UNION OF INDIA
January 20, 2006
ANNA RAM Vs. STATE OF RAJASTHAN
May 24, 2006
ANNI & OTHERS Vs. STATE OF RAJASTHAN
May 1, 2006
ANURADHA SHARMA Vs. NARESH KUMAR SHARMA
May 22, 2006
ANURADHA VIJAY Vs. PRINCIPAL SHRI MISHRI LAL DUBEY MAHILA SIKASHAK PRAKSHISHAN MAHAVIDYALAYA KEKRI
April 25, 2006
ANURAG AND CO Vs. ADDITIONAL DISTRICT JUDGE
January 13, 2006
ANUSUIYA RATHORE Vs. STATE OF RAJASTHAN
January 12, 2006
ANWAR HUSSAIN Vs. STATE OF RAJASTHAN
August 10, 2006
APURVA SHARMA Vs. DISTRICT AND SESSIONS JUDGE
August 21, 2006
ARCHANA RUHELA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
December 11, 2006
ARJUN RAM Vs. STATE OF RAJASTHAN AND ANR
November 14, 2006
ARJUN SINGH Vs. STATE OF RAJASTHAN
April 13, 2006
ARUN KUMAR DASHORA Vs. URBAN IMPROVEMENT TRUST
May 8, 2006
ARVIND BHATI Vs. STATE OF RAJASTHAN
February 8, 2006
ARVIND KUMAR JOSHI Vs. STATE OF RAJASTHAN
September 5, 2006
ARVIND KUMAR TYAGI Vs. STATE OF RAJASTHAN
March 27, 2006
ARVIND PAREEK Vs. STATE OF RAJASTHAN
November 1, 2006
ARVIND SOLANKI Vs. STATE
August 17, 2006
ASHA DEVI Vs. STATE OF RAJASTHAN
October 12, 2006
ASHA DEVI Vs. STATE OF RAJASTHAN
October 9, 2006
ASHA PAREKH Vs. STATE OF RAJASTHAN
June 2, 2006
ASHA RAM Vs. STATE OF RAJASTHAN
April 4, 2006
ASHA RAM Vs. STATE OF RAJASTHAN
January 31, 2006
ASHAR AHMED Vs. SITA DEVI
May 3, 2006
ASHISH TEA COMPANY Vs. MIRAJ PRODUCTS PVT LTD
March 9, 2006
ASHOK Vs. STATE OF RAJASTHAN
February 24, 2006
ASHOK HAJURI Vs. STATE OF RAJASTHAN
May 3, 2006
ASHOK KUMAR Vs. STATE OF RAJASTHAN
June 1, 2006
ASHOK KUMAR Vs. GOPI RAM
May 17, 2006
ASHOK KUMAR Vs. STATE OF RAJASTHAN
December 22, 2006
ASHOK KUMAR ALIAS SARKARI Vs. STATE OF RAJASTHAN
January 10, 2006
ASHOK KUMAR BAKLIWAL Vs. MUNICIPAL BOARD ABU ROAD
October 4, 2006
ASHOK KUMAR S/O HANUMAN SAHAI Vs. STATE OF RAJASTHAN THR. P.P.
February 27, 2006
ASRAF ALI Vs. STATE OF RAJASTHAN
April 24, 2006
ASSISTANT COMMERCIAL TAXES OFFICER Vs. CHAND AND COMPANY BIKANER
May 24, 2006
ASSISTANT COMMERCIAL TAXES OFFICER BIKANER Vs. STANDARD AGRICULTURE SERVICES BIKANER
December 5, 2006
ASSISTANT COMMISSIONER Vs. MADAN LAL GAGGAR
October 4, 2006
ASSISTANT EIGINEER DISTRIBUTORY SUB DIVISION RIGHT MAIN CANAL CHAMBAL PROJECT ANTA KOTA Vs. JUDGE LABOUR COURT KOTA
October 11, 2006
ASSOCIATED CEMENT CO LTD Vs. STATE OF RAJASTHAN
January 13, 2006
ASSOCIATED STONE INDUSRTIES LTD Vs. STATE OF RAJASTHAN
January 19, 2006
ASSOCIATED STONE INDUSTRIES KOTAH LTD Vs. UNION OF INDIA
August 24, 2006
ASSTT COMMISSIONER ANTI EVASION COMMERCIAL TAXES BHARATPUR Vs. AMTEK INDIA LTD
May 3, 2006
ASSTT COMMISSIONER CIRCLE E COMMERCIAL TAXES DEPARTMENT Vs. MERICO INDUSTRIES LTD
May 24, 2006
ASU RAM Vs. STATE OF RAJASTHAN
June 1, 2006
ASU RAM Vs. STATE OF RAJASTHAN
May 12, 2006
ASU RAM Vs. STATE OF RAJASTHAN
January 2, 2006
ASUJI BHARAT KUMAR Vs. SHANTILAL
October 9, 2006
ATIK AHMAD Vs. STATE OF RAJASTHAN
May 10, 2006
AVTAR SINGH Vs. SANDEEP KUMAR
May 11, 2006
B A GOVINDRAJ Vs. UMANG BOARDS PVT LTD
August 18, 2006
B I C SALES CORPORATION Vs. TINWARI AUTOMOBILES
November 20, 2006
B N SINGH Vs. D C M SHRIRAM INDUS LTD
September 4, 2006
BABU LAL Vs. STATE OF RAJASTHAN
September 4, 2006
BABU LAL Vs. STATE OF RAJASTHAN
March 6, 2006
BABU LAL Vs. SANT KUMAR
November 7, 2006
BABU LAL & ORS. Vs. THE STATE OF RAJASTHAN
July 12, 2006
BABU LAL JUG RAJ AND CO Vs. ITO SUMERPUR
September 8, 2006
BABU SINGH Vs. STATE
July 27, 2006
BABULAL Vs. STATE OF RAJASTHAN
April 26, 2006
BABULAL SHARMA Vs. GYANCHAND
December 6, 2006
BABULAL SONI Vs. JUDGE INDUSTRIAL TRIBUNAL
May 22, 2006
BADAMI DEVI Vs. MUNICIPAL BOARD BARMER
May 10, 2006
BADAR HUSSAIN Vs. GULAM HUSSAIN
March 27, 2006
BADRI LAL Vs. STATE OF RAJASTHAN
July 31, 2006
BADRI NARAYAN Vs. STATE OF RAJASTHAN
March 20, 2006
BADRU RAM Vs. STATE OF RAJASTHAN
July 5, 2006
BAFATI KHAN Vs. STATE OF RAJASTHAN
January 9, 2006
BAGDI BAI (SMT.) Vs. SMT. PUSHPA BAI AND ORS.
December 1, 2006
BAHETI EDUCATION TRUST Vs. NEMA RAM
December 8, 2006
BAHGIRATH Vs. STATE OF RAJASTHAN
April 7, 2006
BAIJA ALIAS BAIJNATH Vs. STATE OF RAJASTHAN
October 13, 2006
BAJRANG LAL Vs. KANHAIYA LAL
December 14, 2006
BAJRANG OIL MILLS Vs. INCOME TAX OFFICER
August 2, 2006
BAJRANG SINGH @ GUDDU Vs. STATE OF RAJASTHAN
April 3, 2006
BAKEMANS INDIA PVT LTD Vs. STATE OF RAJASTHAN
August 10, 2006
BAKHTAWAR SINGH Vs. TIKAM CHAND
February 14, 2006
BALDEV DAS Vs. ALLABUX
March 27, 2006
BALDEV SINGH Vs. PRITAM SINGH
February 3, 2006
BALU Vs. PRITHVI RAJ SINGH
January 9, 2006
BALVEER @ BALLO AND ORS. Vs. STATE OF RAJASTHAN
April 13, 2006
BALVEER SINGH Vs. DAYANAND
July 26, 2006
BALWANT SINGH Vs. STATE OF RAJASTHAN
April 18, 2006
BALWANT SINGH Vs. UNION OF INDIA
October 13, 2006
BALWANT SINGH PARIHAR Vs. UNION OF INDIA
March 24, 2006
BANARSI DAS Vs. STATE OF RAJASTHAN
December 18, 2006
BANSHI BHAI Vs. STATE OF RAJASTHAN
June 1, 2006
BANSHI LAL Vs. JUDGE LABOUR AND INDSUTRIAL TRIBUNAL AND OTHERS
October 19, 2006
BANSHILAL Vs. MANVENDRA KUMAR SHARMA
January 6, 2006
BANSI LAL JAKHAR Vs. STATE OF RAJASTHAN
November 20, 2006
BANSWARA SYNTEX LTD Vs. CESTAT
November 1, 2006
BARDA Vs. STATE OF RAJASTHAN
June 1, 2006
BARDA Vs. STATE OF RAJASTHAN
May 4, 2006
BARDA Vs. STATE OF RAJASTHAN
May 3, 2006
BASANT SINGH Vs. STATE OF RAJASTHAN
October 12, 2006
BASTI RAM & ORS. Vs. STATE
May 5, 2006
BEG RAJ SHARMA Vs. OM PRAKASH KAUSHIK
May 19, 2006
BEGA RAM Vs. STATE OF RAJASTHAN & ANR.
April 17, 2006
BEGRAJ Vs. STATE OF RAJASTHAN
May 10, 2006
BHABHOOT RAM Vs. JUMMAN
January 23, 2006
BHAG CHAND Vs. THE STATE OF RAJASTHAN
February 17, 2006
BHAG SINGH Vs. DIVISIONAL COMMISSIONER KOTA
September 7, 2006
BHAGAT SINGH Vs. UNION OF INDIA
January 30, 2006
BHAGIRATH Vs. FIRM MAHAVEER PRASAD SURENDRA MOHAN
August 29, 2006
BHAGWAN SAHAI KHANDELWAL Vs. STATE OF RAJASTHAN
January 18, 2006
BHAGWAN SINGH Vs. RAMJI LAL
April 10, 2006
BHAGWATI Vs. SAWAI SINGH
February 14, 2006
BHAGWATI ENTERPRISES Vs. RAJASTHAN STATE OF ROAD TRANSPORT CORPORATION
May 25, 2006
BHAGWATI ENTERPRISES Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 22, 2006
BHAGYAWATI DEVI Vs. BROJ RAJ
March 22, 2006
BHAJANA RAM Vs. STATE OF RAJASTHAN
May 23, 2006
BHALA RAM Vs. STATE OF RAJASTHAN
January 9, 2006
BHAN SINGH Vs. STATE OF RAJASTHAN
May 18, 2006
BHANU KUMARI Vs. JITENDRA SINGH
November 27, 2006
BHANWAR LAL Vs. STATE OF RAJASTHAN
May 3, 2006
BHANWAR LAL Vs. LABOUR COURT JODHPUR
May 23, 2006
BHANWAR LAL Vs. STATE OF RAJASTHAN
June 1, 2006
BHANWAR LAL Vs. DEVAL
July 27, 2006
BHANWAR LAL Vs. STATE OF RAJASTHAN
June 5, 2006
BHANWAR LAL Vs. DEVI LAL
March 24, 2006
BHANWAR LAL Vs. STATE OF RAJASTHAN
April 7, 2006
BHANWAR LAL Vs. STATE OF RAJASTHAN
April 27, 2006
BHANWAR LAL Vs. GRAM PANCHAYAT DHOONDHLA
May 1, 2006
BHANWAR LAL Vs. RAJASTHAN BOARD OF MUSLIM WAKFS JAIPUR
April 21, 2006
BHANWAR LAL Vs. BHERA
January 30, 2006
BHANWAR LAL CHOUDHARY Vs. R S R T C
June 1, 2006
BHANWAR SINGH Vs. STATE OF RAJASTHAN
May 18, 2006
BHANWAR SINGH Vs. STATE OF RAJASTHAN
June 2, 2006
BHANWAR SINGH Vs. UNION OF INDIA
July 3, 2006
BHANWAR SINGH Vs. MEVA DEVI
August 30, 2006
BHANWAR SINGH Vs. STATE OF RAJASTHAN
March 26, 2006
BHANWAR SINGH AJMERA AND CO Vs. DEPTT OF IRRIGATION
January 3, 2006
BHANWARA Vs. SHRI CHAND
October 17, 2006
BHANWARLAL AND BHANWARIA ALIAS DUNDHIA Vs. STATE OF RAJASTHAN
May 9, 2006
BHARTA RAM Vs. STATE OF RAJASTHAN
November 20, 2006
BHAWAN VA PATH NIRMAN BOHRA AND COMPANY Vs. STATE OF RAJASTHAN
May 4, 2006
BHAWANI HANDLOOM INDUSTRIES PANIPAT Vs. STATE BANK OF BIKANER AND JAIPUR
November 29, 2006
BHAWANI SHANKAR PALIWAL Vs. STATE OF RAJASTHAN
April 13, 2006
BHAWANI SINGH Vs. STATE
March 8, 2006
BHEERA RAM Vs. LAXMAN PATEL
February 13, 2006
BHERU LAL Vs. STATE OF RAJASTHAN
April 27, 2006
BHERU LAL Vs. STATE OF RAJASTHAN
May 8, 2006
BHERU LAL Vs. STATE OF RAJASTHAN
May 22, 2006
BHERU LAL Vs. STATE OF RAJASTHAN
May 11, 2006
BHERU LAL Vs. STATE OF RAJASTHAN
January 13, 2006
BHERU SINGH Vs. STATE OF MAHARASHTRA
June 2, 2006
BHIKAM CHAND SURANA CHARITABLE TRUST Vs. STATE
December 15, 2006
BHIMA Vs. STATE OF RAJASTHAN
July 18, 2006
BHIMSEN GARG Vs. STATE OF RAJASTHAN
June 13, 2006
BHIWADI METAL ROLLWELL P LTD Vs. STATE OF RAJASTHAN
June 13, 2006
BHOJOO SINGH Vs. STATE OF RAJASTHAN
February 7, 2006
BHONA Vs. MST. NOSAR
April 12, 2006
BHONRI DEVI Vs. PRESIDING OFFICER
January 4, 2006
BHOOP SINGH Vs. STATE OF RAJASTHAN
February 16, 2006
BHUPENDRA KUMAR Vs. MAKHANLAL
May 16, 2006
BHUPENDRA SINGH Vs. STATE OF RAJASTHAN
May 29, 2006
BHURI SINGH Vs. STATE OF RAJASTHAN
October 11, 2006
BHUSHAN PRAKASH ALIAS PRASAD Vs. STATE
August 21, 2006
BIHARI LAL Vs. STATE OF RAJASTHAN
May 16, 2006
BINJ RAJ Vs. SUKHDEO
April 26, 2006
BIRAM LAL Vs. STATE
August 1, 2006
BIRBAL Vs. GYARSI
October 11, 2006
BIRDHI CHAND Vs. BOARD OF REVENUE, AJMER
August 14, 2006
BIRJU RAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
February 16, 2006
BISHAN SINGH Vs. STATE OF RAJASTHAN
May 5, 2006
BOARDS AND BOARDS PVT LTD Vs. HIMALAYA PAPER MACHINERY PVT LTD
September 20, 2006
BODU RAM JAT Vs. STATE OF RAJASTHAN AND ORS.
May 25, 2006
BORILAL Vs. STATE OF RAJASTHAN
February 15, 2006
BRIJ BALLABH SHARMA Vs. PUSHPA PARIHAR
June 2, 2006
BRIJ LAL Vs. STATE OF RAJASTHAN
September 5, 2006
BRIJ LAL BUNDEL Vs. STATE OF RAJASTHAN
October 10, 2006
BRIJ MOHAN Vs. BHANWARI DEVI
January 30, 2006
BRIJESH KUMARI PALIWAL Vs. GUMAN SINGH
December 20, 2006
BSL WULFING LIMITED Vs. STATE OF RAJASTHAN
May 19, 2006
BUDDHI Vs. STATE OF RAJASTHAN
March 22, 2006
BUDH DAN Vs. BOARD OF REVENUE
June 2, 2006
BUDH PRAKASH SAINI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
January 5, 2006
BUDH RAM Vs. STATE OF RAJASTHAN
June 1, 2006
BUDHPAL SINGH Vs. STATE OF RAJASTHAN
May 15, 2006
BULAKI RAM SAINI Vs. STATE
August 29, 2006
BULAKIRAM Vs. SUSHILA DEVI
May 22, 2006
C T O SURATGARH Vs. SIDDHU PALACE SURATGARH
January 12, 2006
C T O UDAIPUR Vs. ALLIED ELECTRONIC AND MAGNETICS LTD
July 25, 2006
CADILA HEALTH CARE LTD Vs. STATE OF RAJASTHAN
December 18, 2006
CEO JODHPUR Vs. MD AJEET SINGH
May 16, 2006
CGT Vs. LATE H.H. BRAGWAT SINGH
May 2, 2006
CHAIL SINGH Vs. JUDGE, LABOUR COURT AND ORS.
December 15, 2006
CHAMPA (SMT ) Vs. STATE OF RAJASTHAN
December 15, 2006
CHAMPA LAL Vs. SHRI CHAND
November 1, 2006
CHAMPA LAL Vs. MUNICIPAL CORPORATION JODHPUR
February 23, 2006
CHAMPA LAL Vs. MOHAN LAL
April 13, 2006
CHANCHAL BALA Vs. STATE OF RAJASTHAN
February 21, 2006
CHAND DEVI Vs. AJMAT @ KANGARI
January 20, 2006
CHAND RATAN Vs. HARI KRISHNA
April 13, 2006
CHANDA RAM Vs. NATHU LAL
January 3, 2006
CHANDAGI RAM Vs. STATE OF RAJASTHAN
August 10, 2006
CHANDAN SINGH Vs. DEVARAM KUMAWAT
May 11, 2006
CHANDAN SINGH Vs. SECRETARY, UIT, JODHPUR
August 2, 2006
CHANDER Vs. STATE OF RAJASTHAN
February 2, 2006
CHANDI AND CO Vs. STATE OF RAJASTHAN
July 13, 2006
CHANDO ALIAS CHANDRAPAL Vs. STATE OF RAJASTHAN
March 8, 2006
CHANDRA MOHAN ALIAS CHANDA Vs. STATE OF RAJASTHAN
February 1, 2006
CHANDRA PRAKASH Vs. BRIJ BEHARI GUPTA
July 20, 2006
CHANDRA PRAKASH Vs. THE ADDITIONAL DISTRICT JUDGE(FAST TRACK), JHALAWAR AND ANOTHER
September 1, 2006
CHANDRA RAM Vs. STATE OF RAJASTHAN
May 29, 2006
CHANDRABHAN Vs. STATE OF RAJASTHAN
September 13, 2006
CHANDRIKA Vs. STATE OF RAJASTHAN
June 1, 2006
CHANDU LAL Vs. NAND KISHORE
October 31, 2006
CHARAN SINGH Vs. VINOD SHANKAR SHARMA
May 2, 2006
CHATTER SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN
January 12, 2006
CHETAN Vs. CIVIL JUDGE S D
April 24, 2006
CHHAGAN LAL Vs. STATE OF RAJASTHAN AND ANOTHER
April 27, 2006
CHHAJU RAM AND ORS. Vs. STATE OF RAJASTHAN
November 9, 2006
CHHITANYA Vs. STATE OF RAJASTHAN
February 20, 2006
CHHITAR LAL ALIAS SITA RAM Vs. STATE OF RAJASTHAN
July 21, 2006
CHHOTA DEVI Vs. STATE OF RAJASTHAN
October 18, 2006
CHHOTI Vs. FAJRU
November 9, 2006
CHHOTU Vs. THE STATE OF RAJASTHAN
January 9, 2006
CHIEF JUDICIAL MAGISTRATE Vs. STATE
February 10, 2006
CHIEF MANAGER BANK OF BARODA Vs. PRESIDING OFFICER CENTRAL LABOUR COURT JAIPUR
August 25, 2006
CHIEF SETTLEMENT OFFICER AND ORS. Vs. LADU RAM AND ORS.
December 12, 2006
CHIRANJEE LAL Vs. STATE OF RAJASTHAN
February 14, 2006
CHOKHA RAM ALIAS CHHOGA RAM Vs. STATE OF RAJASTHAN
May 17, 2006
CHUNNI DEVI Vs. BHAGGA RAM
April 24, 2006
CHUNNI RAM Vs. STATE OF RAJASTHAN
May 11, 2006
CIT Vs. STATE BANK OF BIKANER AND JAIPUR
July 6, 2006
CIT Vs. MAHESHWARI BUILDERS
April 12, 2006
CIT Vs. MAHESH GUM AND OIL INDUSTRIES
February 16, 2006
CIT Vs. KAILASH KACCHAWAHA
October 5, 2006
CIT Vs. S C SETHI
March 10, 2006
CIT AJMER Vs. SELECTION SYNTHETICS LTD
April 19, 2006
CIT JODHPUR Vs. MUNNI LAL AND COMPANY
May 9, 2006
CIT UDAIPUR Vs. NANALAL TELI DEVRA KELWA
May 23, 2006
CIT UDAIPUR Vs. PURSHOTTAM MALI
May 23, 2006
COLLECTOR OF CENTRAL EXCISE Vs. JUPITER INDUSTRIES
April 7, 2006
COMMERCIAL TAXES OFFICER Vs. SHRI NATH CEMENT INDUSTRIES PVT LTD
July 5, 2006
COMMERCIAL TAXES OFFICER Vs. R T EXPORT LIMITED
October 4, 2006
COMMERCIAL TAXES OFFICER RAISINGHNAGAR Vs. RAISINGHNAGAR CO-OPERATIVE MARKETING SOCIETY LIMITED
October 16, 2006
COMMERCIAL TAXES OFFICER WORKS AND LEASING TAX UDAIPUR Vs. J K BRS RAWTBHATA
October 12, 2006
COMMISSIONER OF INCOME TAX Vs. UDAIPUR SHAHKARI UPBHOKTA THOK
November 2, 2006
COMMISSIONER OF INCOME TAX Vs. RAM KISHAN LEELA
October 9, 2006
COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS
November 8, 2006
COMMISSIONER OF INCOME TAX Vs. BAJRANG TEXTILES
July 14, 2006
COMMISSIONER OF INCOME TAX Vs. SULABH MARBLES P LTD
July 14, 2006
COMMISSIONER OF INCOME TAX Vs. BANSWARA FABRICS LTD
August 4, 2006
COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR SONI
July 28, 2006
COMMISSIONER OF INCOME TAX Vs. S C SETHI
March 10, 2006
COMMISSIONER OF INCOME TAX Vs. NAKODA METALS
May 9, 2006
COMMISSIONER OF INCOME TAX Vs. SUMERPUR TRUCK OPERAT
April 13, 2006
COMMISSIONER OF INCOME TAX Vs. UTTAM CHAND NAHAR
April 25, 2006
COMMISSIONER OF INCOME TAX Vs. SOHAN DEVI SODANI
January 4, 2006
COMMISSIONER OF INCOME TAX AJMER Vs. SHREE PIPES LIMITED
April 20, 2006
COMMISSIONER OF INCOME-TAX Vs. MANGILAL DIDWANIA
April 26, 2006
COMMISSIONER OF INCOME-TAX Vs. EMERALD CONSTRUCTION P LTD
March 9, 2006
COMMISSIONER OF INCOME-TAX Vs. HISSARIA BROS
July 21, 2006
COMMISSIONER OF INCOME-TAX Vs. SHARDA GUM AND CHEMICALS
January 24, 2006
COMMISSIONER OF INCOME-TAX JODHPUR Vs. P N VERMA
April 10, 2006
COSMOPOLITAN EDUCATION SOCIETY Vs. CIT JAIPUR
September 11, 2006
CTO ANTI EVASION-I COMMERCIAL TAXES JAIPUR Vs. RAGHVAR INDIA LTD
May 3, 2006
D K TRADERS Vs. STATE OF RAJASTHAN
September 6, 2006
D P SONI Vs. STATE OF RAJASTHAN
August 24, 2006
DALCHAND Vs. STATE OF RAJASTHAN
May 22, 2006
DALEEP Vs. STATE OF RAJASTHAN
July 3, 2006
DALIP SINGH Vs. STATE OF RAJASTHAN
October 10, 2006
DALJEET SINGH ALIAS JEETU Vs. STATE OF RAJASTHAN
May 10, 2006
DALPAT SINGH Vs. STATE OF RAJASTHAN
September 4, 2006
DALVEER SINGH Vs. STATE OF RAJASTHAN
November 14, 2006
DAMANI CONSTRUCTION COMPANY PVT LTD Vs. MUNICIPAL CORPORATION JAIPUR
October 3, 2006
DAMODAR SHARMA Vs. STATE OF RAJASTHAN
February 23, 2006
DANI BAI Vs. AMAR CHAND
March 19, 2006
DARA SINGH Vs. STATE OF RAJASTHAN
May 11, 2006
DARSHAN SINGH Vs. STATE OF RAJASTHAN
June 1, 2006
DARSHAN SINGH ALIAS DARSHAN LAL Vs. STATE OF RAJASTHAN
May 29, 2006
DASHRATH Vs. JAGDISH PRASAD JAT
February 14, 2006
DAULAL Vs. ABDUL AZIZ
June 1, 2006
DAULAT RAM Vs. ONAR SINGH
March 1, 2006
DAVENDRA KUMAR LODHA Vs. NATHDWARA MANDIR MANDAL
March 24, 2006
DAYA CHAND Vs. HARTEJ SINGH
May 17, 2006
DAYA SINGH LAHORIYA ALIAS RAJEEV SUDAN ALIAS VINAY KUMAR Vs. STATE OF RAJASTHAN
March 20, 2006
DAYAL RAM Vs. STATE OF RAJASTHAN
January 16, 2006
DAYANIDHI Vs. HUKMICHAND
April 10, 2006
DEEJAY NEELUM MARBLE INDUSTRIES PVT LTD Vs. UNION OF INDIA
February 15, 2006
DEEN MOHAMMAD Vs. HASMAT KHAN
January 19, 2006
DEEPAK GAUR AND ORS. Vs. ADARSH DEVELOPERS AND ORS.
May 12, 2006
DEEPAK SINGH Vs. STATE OF RAJASTHAN
May 4, 2006
DEEPESH KUMAR SIDHAWAT Vs. BOARD OF REVENUE
April 12, 2006
DEOJIMAL Vs. LAXMAN DAS
April 25, 2006
DERAWAR SINGH Vs. STATE OF RAJASTHAN
April 21, 2006
DERAWAR SINGH Vs. STATE OF RAJASTHAN
April 12, 2006
DEU BAI Vs. STATE OF RAJASTHAN
May 22, 2006
DEVA RAM Vs. STATE OF RAJASATHAN
June 1, 2006
DEVA RAM Vs. STATE OF RAJASTHAN
July 29, 2006
DEVI LAL Vs. STATE
May 5, 2006
DEVI SINGH Vs. STATE OF RAJASTHAN
May 22, 2006
DEVILAL Vs. STATE OF RAJASTHAN
April 25, 2006
DEVILAL Vs. KISHANLAL
March 7, 2006
DHANANJAY KUMAR SINGH Vs. STATE OF RAJASTHAN
April 19, 2006
DHANI RAM Vs. STATE OF RAJASTHAN
May 25, 2006
DHANKI Vs. STATE OF RAJASTHAN
August 31, 2006
DHANRAJ Vs. STATE OF RAJASTHAN
August 28, 2006
DHARAM SINGH Vs. STATE OF RAJASTHAN
May 3, 2006
DHARAMPAL Vs. STATE OF RAJASTHAN
March 10, 2006
DHARMA Vs. STATE OF RAJASTHAN
May 8, 2006
DHARMENDRA KATARIA Vs. GANGANAGAR SUGAR MILLS LTD
December 22, 2006
DHARSI DASS Vs. DHAPU
April 4, 2006
DHIRENDRA SINGH Vs. STATE OF RAJASTHAN
August 4, 2006
DHODHA Vs. STATE OF RAJASTHAN
May 18, 2006
DHOLA RAM & ANR. Vs. STATE OF RAJASTHAN THROUGH P.P.
January 16, 2006
DIGPAL SINGH Vs. STATE OF RAJASTHAN
January 30, 2006
DIL KAUR Vs. SOHRAB KHAN
July 7, 2006
DILIP ALIAS BHOLA Vs. STATE OF RAJASTHAN
March 3, 2006
DILIP KOTHARI Vs. STATE OF RAJASTHAN
October 12, 2006
DILIP KUMAR Vs. STATE OF RAJASTHAN
May 5, 2006
DILIP KUMAR NAYAK Vs. M D S B B J JAIPUR
April 24, 2006
DILIP SINGH Vs. STATE OF RAJASTHAN
July 18, 2006
DINE KHAN Vs. STATE OF RAJASTHAN
May 9, 2006
DINENDRA KUMAR Vs. NAVRATAN MAL
April 25, 2006
DINESH Vs. STATE OF RAJASTHAN
May 12, 2006
DINESH CHANDRA SWARANKAR Vs. RAJASTHAN AGRICULTURAL UNIVERSITY BIKANER
May 1, 2006
DINESH KUMAR Vs. STATE OF RAJASTHAN
February 23, 2006
DINESH KUMAR DUA Vs. JASVEER KAUR
May 24, 2006
DINESH KUMAR SHARMA Vs. STATE OF RAJASTHAN
January 18, 2006
DINESH MEWARA Vs. STATE OF RAJASTHAN
May 15, 2006
DINESH SUNDA Vs. STATE OF RAJASTHAN
February 15, 2006
DIRECTOR, STATE INSURANCE AND P.F. DEPTT. Vs. ASHOK KUMAR VYAS AND ANR.
December 15, 2006
DIVISIONAL MANAGER UCO BANK DIVISIONAL OFFICER Vs. RATAN SINGH BHATI
February 21, 2006
DR. MURLI DHAR UPADHYAY Vs. STATE OF RAJASTHAN
July 5, 2006
DR. RASHMI PATNI AND ORS. Vs. UNIVERSITY OF RAJASTHAN & ORS.
May 9, 2006
DR. SONAM BISHNOI AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 28, 2006
DULDAS AND ANR. Vs. STATE AND ANR.
December 20, 2006
DULLI CHAND Vs. STATE OF RAJASTHAN
May 24, 2006
DUNGAR SINGH Vs. BALWANT SINGH
June 1, 2006
DURGA DEVI Vs. STATE OF RAJASTHAN
March 20, 2006
DURGALAL Vs. SURAJPAL SINGH
February 21, 2006
DWARKA DAS RATHI Vs. STATE OF RAJASTHAN
February 17, 2006
DWARKA PRASAD JAIMAN Vs. STATE OF RAJASTHAN
October 5, 2006
DWARKADASS Vs. NARAYAN DASS
November 3, 2006
ELCON FINLEASE & INDUSTRIES LTD. Vs. STATE OF RAJASTHAN & ORS.
July 5, 2006
EMPLOYEES STATE INSURANCE CORP Vs. BADRI LAL SUTHAR
May 26, 2006
EX PTR BHARTA RAM BISHNOI Vs. UNION OF INDIA
December 22, 2006
F C I Vs. TEKCHAND
June 1, 2006
FAKIRCHAND Vs. RATANLAL
December 6, 2006
FARJAND ALI Vs. RATAN SINGH LAMBA
January 20, 2006
FAROOQ HASAN Vs. UNION OF INDIA
October 18, 2006
FARUKH MOHAMMED Vs. SHENAJ BANO AND ANOTHER
August 1, 2006
FATEH LAL Vs. TULSI BAI
January 4, 2006
FATEH SINGH Vs. CHANDRA SHEKAR
May 26, 2006
FAZAL RAHMAN Vs. SHABANA
April 25, 2006
FIRM BAGHALA BROS. Vs. MANIRAM
September 6, 2006
FIRM M/S. SETHI CONSTRUCTIONS CO. Vs. STATE OF RAJASTHAN
September 15, 2006
FIRM VANECHAND SATISH KUMAR Vs. STATE OF RAJASTHAN
March 21, 2006
FOGIA Vs. STATE OF RAJASTHAN
September 21, 2006
FRIENDS FABRICATORS AND CONTRACTORS PVT LTD Vs. P M MANKAD
July 6, 2006
GAFFAR KHAN Vs. STATE OF RAJASTHAN
May 18, 2006
GAJANAND Vs. VISHNU
February 14, 2006
GANESH LAL Vs. SANJEEV SONI
May 26, 2006
GANESH LAL Vs. STATE OF RAJASTHAN
January 19, 2006
GANESH LAL KHARWAL Vs. STATE OF RAJASTHAN AND ORS.
December 20, 2006
GANESH PRASAD & ORS. Vs. STATE OF RAJASTHAN & ANR.
August 7, 2006
GANGA Vs. GIRDHARI
March 23, 2006
GANGA RAM Vs. JAMNA & ANR.
April 27, 2006
GANGA RAM AND ANR. Vs. STATE OF RAJASTHAN
October 4, 2006
GANGADHAR Vs. STATE OF RAJASTHAN
August 11, 2006
GANGALIA AND ANR. Vs. STATE OF RAJASTHAN
March 2, 2006
GANPAT Vs. RAJPAL YADAV
July 19, 2006
GANPAT LAL Vs. STATE OF RAJASTHAN
May 11, 2006
GANPAT SINGH Vs. BANK OF BARODA AND ORS.
December 20, 2006
GANPAT SINGH AND NARPAT SINGH Vs. STATE OF RAJASTHAN
October 4, 2006
GANPATI PROPERTY Vs. SHANKAR LAL
May 3, 2006
GAURI DEVI Vs. STATE OF RAJASTHAN AND OTHERS
April 19, 2006
GEMRA RAM Vs. RAM CHANDRA CHAUHAN AND OTHERS
August 29, 2006
GENERAL INSURANCE EMPLOYEES ASSOCIATION Vs. GENERAL INSURANCE CORPN OF INDIA
July 19, 2006
GENERAL SECRETARY Vs. THE ASSISTANT DIRECTOR, WORLD FOOD PROGRAMME PROJECT, FOREST DEPARTMENT AND 5 OTHERS
October 19, 2006
GHANSHYAM Vs. SARDARMAL
October 9, 2006
GHANSHYAM @ GANIYA Vs. STATE OF RAJASTHAN
January 3, 2006
GHANSHYAM ALIAS MOOL CHAND Vs. STATE OF RAJASTHAN
July 3, 2006
GHANSHYAM SINGH BHADORIA Vs. UNION BANK OF INDIA AND ORS.
December 6, 2006
GHASI RAM Vs. STATE OF RAJASTHAN
April 19, 2006
GHASITA Vs. STATE OF RAJASTHAN
April 4, 2006
GHEESU LAL Vs. BAGDI BAI
August 2, 2006
GHESA RAM Vs. EXECUTIVE ENGINEER JAWAI KANAL DIVI
April 25, 2006
GHEWAR RAM Vs. STATE OF RAJASTHAN
April 19, 2006
GILLETTE INDIA LTD Vs. STATE
May 19, 2006
GIR RAJ Vs. STATE OF RAJASTHAN
February 23, 2006
GIRDHARI LAL Vs. STATE OF RAJASTHAN
February 24, 2006
GIRDHARI LAL Vs. STATE OF RAJASTHAN & ANR.
March 27, 2006
GIRDHARI LAL POONIYA Vs. STATE OF RAJASTHAN
May 17, 2006
GIRDHARILAL Vs. STATE OF RAJASTHAN
May 23, 2006
GIRRAJ Vs. RAJASTHAN STATE ROAD TRANSPORT
January 27, 2006
GIRRAJ PRASAD MEENA Vs. STATE OF RAJASTHAN
August 22, 2006
GIRVAR SINGH Vs. STATE OF RAJASTHAN
July 19, 2006
GOPAL Vs. RAGHUVEER
August 18, 2006
GOPAL Vs. STATE OF RAJASTHAN
May 8, 2006
GOPAL KRISHNA Vs. RADHA DEVI
February 14, 2006
GOPAL LAL PARASHAR @ GOPAL LAL SHARMA Vs. SUDHIR SHARMA
October 16, 2006
GOPAL LAL S/O CHUNNI LAL Vs. UNION OF INDIA
February 10, 2006
GOPAL SINGH Vs. DISTRICT JUDGE BHILWARA
April 20, 2006
GOPI CHAND SARDAR MAL AND SONS Vs. DILIP KUMAR
September 4, 2006
GOPI RAM GOYAL Vs. STATE OF RAJASTHAN
September 12, 2006
GOPILAL SHARMA Vs. GAYATRI VYAS
May 12, 2006
GORDHAN LAL Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD
September 14, 2006
GORDHAN SINGH Vs. STATE OF RAJASTHAN
January 13, 2006
GOVIND DAL MILL Vs. CHUNNI LAL
September 20, 2006
GOVIND LAL SHARMA Vs. STATE OF RAJASTHAN
May 17, 2006
GOVIND NARAYAN Vs. PADMA
January 19, 2006
GOVIND PRASAD Vs. VIJAY SINGH
June 1, 2006
GOVIND RAM Vs. STATE OF RAJASTHAN
July 19, 2006
GOVIND SINGH Vs. STATE OF RAJASTHAN
September 7, 2006
GOVIND SINGH BERA Vs. STATE OF RAJASTHAN
August 18, 2006
GRAM SEWA SAHKARI Vs. SHRIMATI FEFI SAMITI LIMITED
May 10, 2006
GUARA DEVI Vs. STATE OF RAJASTHAN
August 10, 2006
GULAB Vs. DWARKADHEESH
January 19, 2006
GULAB Vs. BOARD OF REVENUE
February 1, 2006
GULAB CHAND MEENA Vs. STATE OF RAJASTHAN AND ORS.
January 25, 2006
GULAB KANWAR Vs. STATE OF RAJASTHAN
July 25, 2006
GULAB NATH Vs. STATE OF RAJASTHAN
February 10, 2006
GULAB RAM Vs. STATE OF RAJASTHAN
April 21, 2006
GULJAR SINGH Vs. STATE OF RAJASTHAN
March 8, 2006
GULJARI LAL SARASWAT Vs. STATE OF RAJASTHAN AND OTHERS
November 20, 2006
GUMAN SINGH Vs. UNION OF INDIA
April 17, 2006
GUMAN SINGH AND ORS Vs. STATE OF RAJASTHAN
February 6, 2006
GUNWANT LAL GODAWAT Vs. UNION OF INDIA
April 18, 2006
GURCHARAN SINGH Vs. NAGAR PARISHAD SRIGANGANAGAR
October 11, 2006
GURMEET SINGH Vs. STATE OF RAJASTHAN
June 1, 2006
GURMEET SINGH ALIAS BHOLA Vs. STATE OF RAJASTHAN
May 1, 2006
GURMEL SINGH Vs. STATE OF RAJASTHAN
May 18, 2006
GURNAM SINGH Vs. STATE OF RAJASTHAN
December 18, 2006
GURSEV SINGH Vs. STATE OF RAJASTHAN & ORS.
March 6, 2006
GURU DAYAL SINGH Vs. STATE OF RAJASTHAN
September 8, 2006
GURUCHARAN SINGH Vs. MAHENDRA LALWANI
January 17, 2006
GYAN CHAND Vs. STATE OF RAJASTHAN
March 22, 2006
GYARSA Vs. STATE OF RAJASTHAN
February 15, 2006
HAJARI MAL Vs. BHERU LAL
February 10, 2006
HAMID ALIAS KALIYA Vs. STATE OF RAJASTHAN
October 19, 2006
HAMID KHAN Vs. STATE OF RAJASTHAN
April 28, 2006
HANSO DEVI Vs. MOOL CHAND
March 23, 2006
HANUMAN Vs. STATE OF RAJASTHAN
February 20, 2006
HANUMAN Vs. STATE OF RAJASTHAN
May 17, 2006
HANUMAN MEENA Vs. CHANDRA SINGH
December 8, 2006
HANUMAN RAM Vs. ANADA RAM
May 18, 2006
HANUMAN RAM Vs. STATE OF RAJASTHAN
May 15, 2006
HANUMAN RAM Vs. CIVIL JUDGE SR DIV AND ADDL CHIEF JUDICIAL MAGISTRATE DEEDWANA CUM ELECTION TRIBUNAL
January 25, 2006
HANUMAN SINGH Vs. DISTRICT AND SESSION JUDGEMERTA CITY
May 26, 2006
HARCHAND Vs. STATE OF RAJASTHAN
July 12, 2006
HARDAYAL Vs. STATE OF RAJASTHAN
January 12, 2006
HARDEV SINGH SANDHU Vs. POONAM KANWAR
May 29, 2006
HARDEVI Vs. STATE OF RAJASTHAN
April 13, 2006
HARI MOHAN Vs. STATE OF RAJASTHAN & ANR.
July 4, 2006
HARI PRASAD Vs. STATE OF RAJASTHAN
May 1, 2006
HARI PRASAD Vs. MUKESH CHOWDHARI AND OTHERS
November 6, 2006
HARI RATAN SHARMA Vs. STATE OF RAJASTHAN
April 13, 2006
HARIOM AGARWAL Vs. STATE
May 3, 2006
HARISH CHAND Vs. JUDGE LABOUR COURT BIKANER
May 26, 2006
HARISH CHANDRA Vs. STATE OF RAJASTHAN
May 23, 2006
HARISH CHANDRA Vs. STATE OF RAJASTHAN
May 10, 2006
HARISH GAURAV @ HARISH PATEL Vs. ADDL. DISTT. AND SESSIONS JUDGE, TONK
March 29, 2006
HARISITA HOTELS (P) LTD. Vs. STATE OF RAJASTHAN
April 4, 2006
HARKA RAM Vs. STATE OF RAJASTHAN
March 22, 2006
HARKI BAI Vs. STATE OF RAJASTHAN
July 7, 2006
HARKORI Vs. MANGLA RAM
February 8, 2006
HARSHILA CHORDIA Vs. INCOME-TAX OFFICER
November 7, 2006
HASIM Vs. STATE OF RAJASTHAN
May 22, 2006
HASINA BANO Vs. ALAM NOOR
October 9, 2006
HAZARILAL Vs. SHYAMLAL
November 14, 2006
HAZI ABDULLAH Vs. STATE OF RAJASTHAN
March 22, 2006
HAZI MOHD Vs. STATE OF RAJASTHAN
March 7, 2006
HEERA Vs. STATE OF RAJASTHAN
May 1, 2006
HEERA KHAN Vs. STATE OF RAJASTHAN
February 14, 2006
HEERA RAM Vs. STATE OF RAJASTHAN
May 10, 2006
HEMA RAM Vs. STATE OF RAJASTHAN
May 1, 2006
HEMANT Vs. BHATTU DEVI
January 2, 2006
HEMANT SHESH Vs. STATE OF RAJASTHAN
July 3, 2006
HEMLATA Vs. STATE OF RAJASTHAN
May 17, 2006
HEMLATA Vs. PRAVEEN KUMAR
December 8, 2006
HEMLATA ALIAS HEMA Vs. STATE OF RAJASTHAN
May 22, 2006
HEMRAJ SINGH Vs. NANDLAL
May 1, 2006
HEMRAJ SURAJMAL Vs. HEERA CHAND JEEVAN CHAND
May 12, 2006
HET RAM Vs. STATE OF RAJASTHAN
May 18, 2006
HINDUSTAN COPPER LTD Vs. CHANDRA PAL SHARMA
July 4, 2006
HINDUSTAN COPPER LTD Vs. PARAMOUNT LTD
March 27, 2006
HINDUSTAN LEVER LTD. AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
December 6, 2006
HINDUSTAN ZINC LIMITED Vs. CESTAT
December 19, 2006
HINDUSTAN ZINC LTD Vs. RADHEY LAL
September 15, 2006
HINDUSTAN ZINC LTD Vs. DY COMMISSIONER CENTRAL EXCISE AND CUSTOMS DIVISION BHILWARA
August 29, 2006
HIRANAND Vs. ATTAKADUDIN
May 1, 2006
HIRIYA Vs. STATE OF RAJASTHAN
May 11, 2006
HITESH Vs. PRAVEEN
January 19, 2006
HOSHIYAR SINGH Vs. ADDL. REGISTRAR (I)
November 14, 2006
HOTEL JAIPUR ASHOK BANI PARK JAIPUR RAJASTHAN Vs. INDIAN TOURISM DEVELOPMENT CORPORATION
April 5, 2006
I.C.A.R. AND ORS. Vs. SMT. KALU DEVI AND ORS.
December 20, 2006
IBRAHIM Vs. STATE OF RAJASTHAN
May 10, 2006
IBRAHIM KHAN Vs. STATE OF RAJASTHAN
September 13, 2006
IDAN PURI Vs. UNION OF INDIA
October 16, 2006
IN RE: AKSH OPTIFIBRE LTD. Vs. STATE
September 22, 2006
IN RE: MODERN DENIM LTD. Vs. STATE
August 18, 2006
INDER CHAND Vs. JETHI
February 27, 2006
INDER KANWAR Vs. STATE OF RAJASTHAN
February 8, 2006
INDER MOHAN Vs. STATE OF RAJASTHAN
May 17, 2006
INDER SINGH Vs. STATE OF RAJASTHAN
August 2, 2006
INDER SINGH Vs. STATE OF RAJASTHAN
November 28, 2006
INDER SINGH AND ORS Vs. STATE OF RAJASTHAN AND ANR
December 21, 2006
INDERJEET & ORS. Vs. STATE OF RAJASTHAN
February 7, 2006
INDIAN RED CROSS SOCIETY Vs. MANOHAR JASWANI
April 26, 2006
INDIRA DEVI Vs. STATE OF RAJASTHAN
October 5, 2006
INDRA DEVI Vs. GOVIND
May 5, 2006
INDRA KUMAR D RAWAL Vs. STATE OF RAJASTHAN
February 10, 2006
INDRA RAM CHAUDHARY Vs. STATE OF RAJASTHAN
April 24, 2006
INDRAJ Vs. STATE OF RAJASTHAN
March 7, 2006
INDRAJ Vs. STATE OF RAJASTHAN
May 19, 2006
INDU BALA Vs. STATE OF RAJASTHAN
May 11, 2006
IRJU RA Vs. STATE OF RAJASTHAN
February 16, 2006
IRSHAD ALIAS RISAL Vs. STATE OF RAJASTHAN
July 3, 2006
ISA KHAN Vs. STATE OF RAJASTHAN
March 10, 2006
ISHWAR DASS MOOLRAJANI Vs. UNION OF INDIA
September 8, 2006
ISHWAR LAL Vs. STATE OF RAJASTHAN
April 27, 2006
ISHWAR LAL Vs. STATE OF RAJASTHAN
January 31, 2006
J K SYNTHETICS LTD Vs. JUDGE LABOUR COURT
January 17, 2006
J V V N L Vs. SIKANDAR KHAN
May 12, 2006
J.& J. CHEMICALS & PHARMACEUTICALS & ORS. Vs. STATE OF RAJASTHAN
April 26, 2006
JAGDISH Vs. STATE OF RAJASTHAN
January 9, 2006
JAGDISH Vs. STATE OF RAJASTHAN
July 3, 2006
JAGDISH ALIAS PATEL Vs. STATE OF RAJASTHAN
December 4, 2006
JAGDISH PRASAD Vs. CHINMA RAM MANTRI CHARITY TRUST
March 20, 2006
JAGDISH PRASAD JANGID Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL JAIPUR
February 23, 2006
JAGDISH PRASAD SHARMA Vs. STATE
July 3, 2006
JAGDISH PRASAD SHARMA Vs. STATE OF RAJASTHAN AND OTHERS
October 19, 2006
JAGDISH PRASAD SWAMI Vs. RAMJI LAL JOSHI
December 19, 2006
JAGGU ALIAS JAGDISH Vs. STATE OF RAJASTHAN
April 28, 2006
JAGPAL SINGH Vs. STATE OF RAJASTHAN
May 10, 2006
JAI KISHAN DUTTA Vs. STATE OF RAJSTHAN AND ORS.
December 12, 2006
JAI NARAIN VYAS UNIVERSITY JODHPUR Vs. KISHORE KUMAR
May 22, 2006
JAI NARAYAN Vs. STATE OF RAJASTHAN
January 18, 2006
JAI PRAKASH Vs. STATE OF RAJASTHAN
June 1, 2006
JAI PRAKASH ALIAS PRAKASH Vs. STATE OF RAJASTHAN
February 22, 2006
JAI PRAKASH RAKHECHA Vs. STATE OF RAJASTHAN
April 25, 2006
JAI RAM JAT Vs. PRABHU DAYAL JAT
July 17, 2006
JAIDEV SINGH Vs. STATE OF RAJASTHAN
January 12, 2006
JAIGARH CONSTRUCTION (P) LTD. (M/S.) Vs. MUKESH SAINI
July 21, 2006
JAIPUR CHALCHITRA (P) LTD. Vs. NARENDRA SINGH RATHORE
February 28, 2006
JAIPUR DEVELOPMENT AUTHORITY Vs. MAHESH KUMAR
May 9, 2006
JAIRAM PRASAD Vs. STATE OF RAJASTHAN
April 27, 2006
JAISHREE VERMA Vs. SHASHIKANT VERMA
April 10, 2006
JAITDAN Vs. STATE OF RAJASTHAN
August 18, 2006
JAITOON Vs. ROOP CHAND
November 14, 2006
JALAM SINGH Vs. STATE OF RAJASTHAN
November 20, 2006
JALARAM AND OTHERS Vs. THE COURT OF DISTRICT JUDGE, AJMER AND OTHERS
July 10, 2006
JALU KHAN Vs. STATE OF RAJASTHAN
May 2, 2006
JAMAK LAL Vs. AJAY KUMAR PODWAL
April 18, 2006
JAMALDIN Vs. STATE OF RAJASTHAN
April 26, 2006
JAMEEL HUSSAIN Vs. MOTOR ACCIDENTS CLAIM TRIBUNAL, SIKAR
April 24, 2006
JAMEEL HUSSAIN Vs. MACT SIKAR
April 28, 2006
JAMNA LAL AND ANR. Vs. STATE OF RAJASTHAN
February 1, 2006
JAMNALAL Vs. ABDUL REHMAN @ CHITTAR
June 2, 2006
JAN KALYAN VIKAS SAMITI Vs. KAUSALYA
December 13, 2006
JAN SEVA MANDAL KHADI GHAR Vs. COMMERCIAL TAXES OFFICER
April 21, 2006
JANAK SONI Vs. STATE OF RAJASTHAN
May 26, 2006
JANTA SAMUHIK KRISHI SAHAKRI SAMITI LTD Vs. STATE OF RAJASTHAN
May 29, 2006
JASA RAM Vs. R P S C AJMER
May 29, 2006
JASPAL SINGH Vs. STATE OF RAJASTHAN
May 26, 2006
JASPAL SINGH Vs. STATE OF RAJASTHAN
May 3, 2006
JASVEER SINGH HUNDAL Vs. STATE OF RAJASTHAN
April 24, 2006
JASVINDER SINGH Vs. STATE OF RAJASTHAN
February 24, 2006
JAVED AKHTAR AND ORS. Vs. STATE OF RAJASTHAN
August 21, 2006
JAWAHAR SINGH & ORS Vs. SUMITRA & ORS
January 12, 2006
JAWAHARI LAL Vs. STATE OF RAJASTHAN
May 3, 2006
JAWARI LAL BHATI Vs. STATE OF RAJASTHAN
February 21, 2006
JAYANT KUMAR PANDIYA Vs. STATE OF RAJASTHAN
September 1, 2006
JAYANTI LAL Vs. DEVASTHAN DEPARTMENT
January 3, 2006
JAYENDRA SINGH Vs. D H LAL
May 4, 2006
JB MODI AND BROS Vs. MUKESH CHOPRA
April 3, 2006
JEET SINGH Vs. MOHNI DEVI
April 10, 2006
JEEVAN SINGH Vs. YASHIN MOHD.
July 27, 2006
JETHU SINGH Vs. STATE OF RAJASTHAN
May 4, 2006
JHALLUPAL Vs. STATE OF RAJASTHAN
April 18, 2006
JHAMMAN Vs. STATE OF RAJASTHAN
January 27, 2006
JHUMAR RAM Vs. UNION OF INDIA
May 16, 2006
JITENDRA Vs. STATE OF RAJASTHAN
June 1, 2006
JITENDRA SINGH RAWAT Vs. STATE OF RAJASTHAN
August 17, 2006
JODHPUR SAHKARI UPBHOKATA WHOLESALE BHANDAR LTD Vs. STATE OF RAJASTHAN
July 14, 2006
JODHPUR VIDYUT VITRAN Vs. VIDHYA DEVI AND NIGAM LTD
May 5, 2006
JODHPUR VIDYUT VITRAN Vs. VIDHYA DEVI
May 3, 2006
JUBEDA (MST.) AND ANR. Vs. STATE OF RAJASTHAN
March 31, 2006
JUGAL KISHORE Vs. STATE OF RAJASTHAN
May 23, 2006
JUMLI Vs. RATAN LAL
March 20, 2006
JUMMAN RAM Vs. STATE OF RAJASTHAN
January 30, 2006
JYOTI GUPTA Vs. STATE OF RAJASTHAN
January 31, 2006
JYOTI L MEENA Vs. STATE
August 29, 2006
K E C INTERNATIONAL LTD Vs. JUDGE INDUSTRIAL TRIBUNAL
March 9, 2006
K.G. SAXENA Vs. RAJASTHAN STATE AGR. MKTG. BOARD OF OTHERS
April 10, 2006
KAILASH Vs. STATE OF RAJASTHAN
April 4, 2006
KAILASH Vs. STATE OF RAJASTHAN
May 8, 2006
KAILASH Vs. STATE OF RAJASTHAN
September 8, 2006
KAILASH Vs. STATE OF RAJASTHAN
May 29, 2006
KAILASH Vs. STATE OF RAJASTHAN
January 3, 2006
KAILASH ALIAS KAILASH CHAND Vs. STATE OF RAJASTHAN
July 6, 2006
KAILASH CHAND Vs. THE BOARD OF REVENUE
July 21, 2006
KAILASH CHANDRA HARIJAN Vs. STATE OF RAJASTHAN
January 23, 2006
KAILASH DHINGARA Vs. DEVKUMAR
April 10, 2006
KAILASH KANWAR Vs. STATE OF RAJASTHAN
September 5, 2006
KAILASH SINGH Vs. RAMBIR SINGH
August 22, 2006
KAILASH SINGH Vs. STATE AND ANOTHER
February 7, 2006
KAJJU LAL Vs. STATE OF RAJASTHAN
September 8, 2006
KAKA SINGH Vs. STATE OF RAJASTHAN
April 25, 2006
KALA @ KALIA Vs. STATE OF RAJASTHAN
July 11, 2006
KALA SINGH Vs. STATE OF RAJASTHAN
July 5, 2006
KALIYA Vs. STATE OF RAJASTHAN
June 1, 2006
KALIYA ALIAS KALU Vs. STATE OF RAJASTHAN
June 2, 2006
KALPANA TRAVELS P LTD Vs. STATE
February 3, 2006
KALPNA Vs. PRAVEEN KUMAR
May 4, 2006
KALU Vs. STATE OF RAJASTHAN
June 1, 2006
KALU ALIAS AKRAM Vs. STATE OF RAJASTHAN
May 19, 2006
KALU ALIAS LAXMI NARAYAN Vs. STATE OF RAJASTHAN
July 25, 2006
KALWANT RAI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
February 15, 2006
KALYAN Vs. STATE OF RAJASTHAN
March 9, 2006
KALYAN MAL SHARMA Vs. SPECIAL JUDGE
April 21, 2006
KALYAN SINGH YADAV Vs. STATE OF RAJASTHAN
May 1, 2006
KAMAL M. MORARKA Vs. REGISTRAR. CO
July 25, 2006
KAMAL NAYAN Vs. STATE OF RAJASTHAN
December 1, 2006
KAMLA Vs. STATE OF RAJASTHAN
March 8, 2006
KAMLA Vs. ACJ SD NO 2 JODHPUR
May 12, 2006
KAMLA Vs. STATE BANK OF INDIA
June 1, 2006
KAMLA DEVI (SMT.) AND ANR. Vs. STATE OF RAJASTHAN
November 16, 2006
KAMLESH KUMAR Vs. STATE OF RAJASTHAN
January 13, 2006
KAMLESH PUROHIT Vs. JAI NARAYAN VYAS UNIVERSITY JODHPUR
May 31, 2006
KAMLESH SAROHA Vs. IRSHAD ALI
August 17, 2006
KAMRU KHAN Vs. STATE OF RAJASTHAN & ORS.
August 23, 2006
KAMRUDDIN Vs. STATE OF RAJASTHAN
August 24, 2006
KAN SINGH Vs. BHIM SINGH
April 24, 2006
KAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
March 6, 2006
KANAK SINGH Vs. STATE OF RAJASTHAN
March 3, 2006
KANARAM Vs. STATE OF RAJASTHAN
May 26, 2006
KANHA Vs. KALU
August 4, 2006
KANHA RAM Vs. M/S. A. DAGA STEEL IND. CORP.
May 16, 2006
KANHAIYA AND ORS. Vs. STATE OF RAJASTHAN
November 15, 2006
KANHAIYA LAL Vs. STATE OF RAJASTHAN
July 20, 2006
KANHAIYA LAL Vs. STATE OF RAJASTHAN
September 5, 2006
KANHAIYA LAL Vs. STATE OF RAJASTHAN
March 1, 2006
KANHAIYA LAL Vs. BHAWAN DAS
March 3, 2006
KANHAIYALAL AND ANOTHER Vs. JOINT REGISTRAR, RAJASTHAN COOPERATIVE SOCIETIES, JODHPUR AND ANOTHER
January 3, 2006
KANHIYA LAL Vs. STATE OF RAJASTHAN
April 25, 2006
KANU Vs. STATE OF RAJASTHAN
February 8, 2006
KANWAR LAL Vs. STATE OF RAJASTHAN
May 24, 2006
KAPIL Vs. RISHI PAL SINGH
July 19, 2006
KAPIL DEV Vs. UNION OF INDIA
August 17, 2006
KAPIL GAUR Vs. STATE OF RAJASTHAN
November 15, 2006
KAPOORCHAND Vs. MUNICIPAL BOARD SAGWARA
January 5, 2006
KARAMCHARI SANGH Vs. STATE OF RAJASTHAN
May 4, 2006
KARAMVEER Vs. STATE OF RAJASTHAN
April 25, 2006
KARAN SINGH Vs. PARAMJEET SINGH
February 17, 2006
KARAN SINGH Vs. COLLECTOR
August 2, 2006
KARAN SINGH Vs. STATE OF RAJASTHAN
May 26, 2006
KARAN SINGH Vs. STATE OF RAJASTHAN AND OTHERS
September 18, 2006
KASHI NATH Vs. AFTAB
February 15, 2006
KASHI RAM Vs. MALLU RAM
May 11, 2006
KASHMIR TRADING CO Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 11, 2006
KASIM BEG ALIAS ANR Vs. STATE OF RAJASTHAN
January 5, 2006
KAUSHALYA Vs. STATE OF RAJASTHAN
April 20, 2006
KAVITA CHOUDHARY Vs. STATE OF RAJASTHAN
September 18, 2006
KAYAM KHAN Vs. STATE OF RAJASTHAN
June 12, 2006
KAYUM KHAN Vs. ADDITIONAL DIVISIONAL COMMISSIONER JAIPUR
October 26, 2006
KEDAR NARAIN SHARMA Vs. STATE
November 6, 2006
KESHAV DASS Vs. STATE OF RAJASTHAN
September 15, 2006
KETAYUN STEDMAN Vs. RAJASTHAN STATE ELECTRICITY BOARD
October 10, 2006
KEWALCHAND Vs. MUNICIPAL BOARD BALOTRA
May 11, 2006
KHAJAN SINGH Vs. STATE OF RAJASTHAN
March 28, 2006
KHAJU KHAN Vs. STATE OF RAJASTHAN
October 31, 2006
KHATTU KHAN Vs. STATE OF RAJASTHAN
May 24, 2006
KHEEM CHAND Vs. ALL MUSALMAN SAMAJ BEDA
March 2, 2006
KHEM RAJ Vs. BHOORA LAL
April 3, 2006
KHEMA RAM Vs. STATE OF RAJASTHAN
April 19, 2006
KHETRI Vs. PARAMOUNT LTD
March 27, 2006
KHUBI LAL Vs. STATE OF RAJASTHAN
May 22, 2006
KHUMBA RAM Vs. STATE OF RAJASTHAN
April 24, 2006
KILA NAGARIK VIKAS SANSTHAN, CHITTORGARH Vs. UNION OF INDIA & ORS.
January 4, 2006
KIRAN BHARTI Vs. NON GOVERNMENT EDUCATIONAL INSTITUTIONS TRIBUNAL
December 4, 2006
KIRTI KUMAR MEHTA Vs. STATE OF RAJASTHAN
April 18, 2006
KIRTI S/O BADNA Vs. STATE OF RAJASTHAN
February 1, 2006
KISHAN Vs. STATE OF RAJASTHAN
January 19, 2006
KISHAN CHAND Vs. GANGANAGAR CENTRAL COOPERATIVE BANK
December 22, 2006
KISHAN LAL Vs. STATE OF RAJASTHAN
May 29, 2006
KISHAN LAL Vs. NARAYAN
January 13, 2006
KISHAN LAL ALIAS KRISHAN LAL Vs. STATE OF RAJASTHAN
April 18, 2006
KISHAN LAL MATHUR Vs. STATE OF RAJASTHAN
July 26, 2006
KISHAN SINGH Vs. STATE OF RAJASTHAN
January 25, 2006
KISHORE CHAND Vs. STATE OF RAJASTHAN
May 29, 2006
KIVNI DEVI Vs. STATE OF RAJASTHAN
May 26, 2006
KOJA RAM NAYAK Vs. STATE OF RAJASTHAN
May 17, 2006
KRIPAL SINGH Vs. UNION OF INDIA
May 4, 2006
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
May 10, 2006
KRISHAN KUMAR AGRAWAL Vs. STATE OF RAJASTHAN
August 24, 2006
KRISHNA GOPAL Vs. RAMCHANDRA
May 11, 2006
KRISHNA KUMAR @ KRISHNA Vs. STATE OF RAJASTHAN
November 20, 2006
KRISHNA KUMAR SHARMA Vs. JUDGE, IT AND LC
December 20, 2006
KRISHNA KUMARI RATHORE Vs. KUSUM PUNIA
May 25, 2006
KRISHNA LAL Vs. RAMESH CHANDRA
May 16, 2006
KRISHNALAL Vs. STATE OF RAJASTHAN AND ANR
December 6, 2006
KUDRAT ALI Vs. MUNICIPAL COUNCIL BHILWARA
March 23, 2006
KULDEEP KALLA Vs. STATE OF BANK OF INDIA
October 17, 2006
KUMARI LALEE Vs. STATE OF RAJASTHAN
September 8, 2006
KUMARI SUMAN & ORS. Vs. STATE OF RAJASTHAN & ANR.
February 28, 2006
KUNDAN Vs. MANGALRAM
February 23, 2006
KUNDAN SINGH Vs. PUSTIMARGIYA TRITYA PEETH PRANAYAS
December 21, 2006
KUNNA RAM Vs. STATE OF RAJASTHAN
February 7, 2006
KURA Vs. RAMKISHAN AND ORS
November 17, 2006
KURDA RAM Vs. STATE OF RAJASTHAN
June 1, 2006
KUSUM Vs. OM PRAKASH
January 30, 2006
KUSUM DEVI Vs. DUNGARAM
October 5, 2006
KUSUM LATA Vs. BHANWAR LAL
December 19, 2006
L C AGARWAL Vs. UNION OF INDIA
April 10, 2006
L R BAIRWA Vs. STATE OF RAJASTHAN
February 10, 2006
L R OF MISHRIMAL Vs. SUKH LAL
July 14, 2006
L RS OF LATE Vs. URBAN IMPROVEMENT TRUST BHANWAR LAL UDAIPUR
January 5, 2006
L RS OF LATE Vs. MUNICIPAL BOAD SAGWARA AND KAPOORCHAND
January 5, 2006
L RS OF LATE Vs. LIQUIDATOR BHOPAL MOHAN LAL CO OPERATIVE SOCIETY LTD
January 6, 2006
L RS OF LATE Vs. TAGU DEVI
January 3, 2006
L.R.S. OF LATE BHERU LAL Vs. MOHAMMAD IBRAHIM
January 17, 2006
LADI Vs. SHYOJIRAM
August 11, 2006
LADU RAM MEENA Vs. GORDHAN LAL
September 1, 2006
LAHIRI Vs. PREM PRAKASH
December 11, 2006
LAKHVINDER SINGH Vs. STATE OF RAJASTHAN
February 13, 2006
LALIT CHOUHAN Vs. SHAKEEL MOHD
September 8, 2006
LALIT KUMAR JAIN Vs. THE PHARMACY COUNCIL OF THE STATE OF RAJASTHAN
April 7, 2006
LALITA Vs. DISTRICT JUDGE
April 4, 2006
LALITA DEVI Vs. STATE
August 21, 2006
LALITA SONI Vs. VIJAY KUMAR AND ANR.
May 5, 2006
LALMANI SINGH Vs. BHAGWAN SINGH
September 20, 2006
LATE BHERU LAL Vs. MOHAMMAD IBRAHIM
January 17, 2006
LATE MANGILAL AGARWAL Vs. ASSISTANT COMMISSIONER OF INCOME
October 18, 2006
LATE SUNDERMAL ALIAS SUNDER DASS Vs. HIMMAT SINGH
March 24, 2006
LAXMAN Vs. AMARU ALIAS AMAR CHAND
April 10, 2006
LAXMAN R PINJANI Vs. RSRTC
November 3, 2006
LAXMAN RAM Vs. KISHNA RAM
December 18, 2006
LAXMI DEVI Vs. STATE OF RAJASTHAN
July 17, 2006
LAXMI LAL Vs. PARAS RAM
February 7, 2006
LAXMI LAL Vs. GULAB BAI
January 25, 2006
LEELA DEVI Vs. UNION OF INDIA
September 19, 2006
LEELA KANWAR (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
December 22, 2006
LEHARULAL Vs. RAM CHANDRA
February 7, 2006
LEHRI LAL Vs. STATE OF RAJASTHAN
May 2, 2006
LEO MINERALS Vs. UOI
February 10, 2006
LICHHAMA (SMT.) Vs. RUPA RAM AND ORS.
December 22, 2006
LICHHMA Vs. LADU RAM
February 22, 2006
LIYAKAT ALI Vs. STATE OF RAJASTHAN
April 15, 2006
LMJ SERVICES LTD Vs. RIICO
May 17, 2006
LOK HOUSING AND CONSTRUCTIONS LTD Vs. STATE OF RAJASTHAN
April 17, 2006
LOKESH Vs. STATE OF RAJASTHAN
November 30, 2006
LOKESH CHANDRA Vs. CHATRA RAM
February 27, 2006
LOONKARAN Vs. STATE OF RAJASTHAN
May 11, 2006
LORDS CHLORO ALKALI LTD Vs. STATE
August 18, 2006
LRS OF ASHOK KUMAR Vs. UNION OF INDIA
August 4, 2006
LRS. OF RASHIDA GAJDAR Vs. STATE OF RAJASTHAN AND ORS.
December 13, 2006
LUGGAGE POINT Vs. NAIM AHMED
March 8, 2006
LUMBA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
May 1, 2006
M S ALEYAMMA Y D Vs. STATE OF RAJASTHAN
May 16, 2006
M S OIL MILLS Vs. STATE OF RAJASTHAN
September 7, 2006
M/S NANAG RAM & CO. Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE, (FAST TRACK) NO. 5 JAIPUR CITY
May 5, 2006
M/S. PARAS MANI PRODUCT Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
March 21, 2006
M/S. PARWAL FINVEST PVT. LTD. Vs. LOK HOUSING AND CONSTRUCTIONS LIMITED
April 28, 2006
MADAN BANSAL Vs. RAMNARAYAN SHARMA
March 9, 2006
MADAN DAS Vs. MANGI LAL
March 8, 2006
MADAN GOPAL SHARMA Vs. BHANWARI DEVI
April 24, 2006
MADAN LAL Vs. STATE OF RAJASTHAN
April 21, 2006
MADAN LAL Vs. LAND ACQUISITION OFFICER
May 3, 2006
MADAN LAL Vs. STATE OF RAJASTHAN
April 27, 2006
MADAN LAL Vs. RENT TRIBUNAL ALWAR
April 5, 2006
MADAN LAL Vs. STATE OF RAJASTHAN
June 1, 2006
MADAN LAL Vs. STATE OF RAJASTHAN
May 29, 2006
MADAN LAL Vs. STATE
May 4, 2006
MADAN LAL ALIAS BABLU Vs. STATE OF RAJASTHAN
April 24, 2006
MADAN LAL AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
December 7, 2006
MADAN LAL SHARMA Vs. JUDGE INDUSTRIAL TRIBUNAL JAIPUR
February 6, 2006
MADAN SINGH Vs. STATE OF RAJASTHAN
May 8, 2006
MADAN SINGH Vs. STATE OF RAJASTHAN
May 31, 2006
MADAN SINGH Vs. STATE OF RAJASTHAN
November 3, 2006
MADANLAL Vs. STATE OF RAJASTHAN
January 6, 2006
MAGNA Vs. AAMR CHAND
March 24, 2006
MAHADEV CHAUDARY Vs. STATE OF RAJASTHAN
March 9, 2006
MAHADEV PRASAD Vs. VIJAY PAL ALIAS JAGAN
April 19, 2006
MAHARAJ SINGH Vs. STATE
February 10, 2006
MAHAVEER ALIAS KRISHAN Vs. STATE OF RAJASTHAN AND BALVEER
March 29, 2006
MAHAVEER PRASAD SAROJ Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
September 11, 2006
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
May 26, 2006
MAHAVIR Vs. STATE OF RAJASTHAN
May 22, 2006
MAHAVIR AGARWAL Vs. STATE OF RAJASTHAN
August 17, 2006
MAHENDRA @ NARENDRA KUMAR Vs. STATE OF RAJASTHAN
January 20, 2006
MAHENDRA KUMAR Vs. RAJESH RATHORE AND ORS.
November 6, 2006
MAHENDRA KUMAR Vs. GYAN CHAND
April 25, 2006
MAHENDRA KUMAR Vs. SHIMLA
March 8, 2006
MAHENDRA KUMAR AGARWAL Vs. RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
January 27, 2006
MAHENDRA PAL SHARMA Vs. STATE OF RAJASTHAN
May 29, 2006
MAHENDRA PAL SINGH Vs. STATE OF RAJASTHAN
February 3, 2006
MAHENDRA SINGH Vs. STATE OF RAJASTHAN
December 18, 2006
MAHENDRA SINGH Vs. BOARD OF REVENUE
May 8, 2006
MAHENDRA SINGH BRAR Vs. STATE OF RAJASTHAN
May 12, 2006
MAHESH Vs. STATE OF RAJASTHAN
April 13, 2006
MAHESH ALIAS RADHEY SHYAM Vs. STATE OF RAJASTHAN
February 20, 2006
MAHESH CHANDRA TAK Vs. STATE OF RAJASTHAN
February 3, 2006
MAHESH KUMAR Vs. ANJU
November 15, 2006
MAHESH KUMAR SHARMA & ANR Vs. UNITED INDIA INSURANCE CO LTD & ORS
August 10, 2006
MAHESH PANCHAL Vs. STATE OF RAJASTHAN
February 2, 2006
MAHESH SONI Vs. STATE
September 5, 2006
MAHILA BAL KALYAN KENDRA Vs. BHAGWAN DASS BHADRA
May 11, 2006
MAINA DEVI KABRA Vs. INDIAN OIL CORPORATION LTD
May 26, 2006
MAJOR AMRIT SINGH DHUPIA Vs. PRAFFUL CHANDRA D CONTRACTOR
April 12, 2006
MAJOR NARPAT SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
October 19, 2006
MAKHAN LAL Vs. STATE OF RAJASTHAN
April 5, 2006
MAL SINGH Vs. STATE OF RAJASTHAN
June 1, 2006
MALA RAM Vs. STATE OF RAJASTHAN
May 18, 2006
MALANI RAMJIVAN JAGANNATH Vs. ASSISTANT COMMISSIONER OF INCOME
October 26, 2006
MALI RAM Vs. KUSHAL CHAND
April 25, 2006
MALKEET SUNGH Vs. STATE OF RAJASTHAN
July 10, 2006
MALLA RAM Vs. STATE OF RAJASTHAN
February 22, 2006
MALU KHAN MAHENDRA SINGH YASIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 15, 2006
MAM RAJ Vs. STATE OF RAJASTHAN
July 5, 2006
MAN SINGH Vs. STATE OF RAJASTHAN
September 5, 2006
MAN SINGH Vs. STATE OF RAJASTHAN
May 26, 2006
MANAGEMENT COMMITTEE TAGORE VIDYA BHAWAN BANI PARK JAIPUR Vs. STATE OF RAJASTHAN
November 22, 2006
MANAGER ATLANTA INFRASTRUCTURE LTD Vs. STATE OF RAJASTHAN
November 20, 2006
MANAGER, SPINNING UNIT, GANGAPUR Vs. STATE OF RAJASTHAN
October 16, 2006
MANAGING COMMITTEE THROUGH CHAIRMAN (BRID.) DY. G.O.C., ARMY SCHOOL AND ANR. Vs. SMT. PUSHPA SHARMA AND ORS.
March 31, 2006
MANAGING DIRECTOR Vs. L RS OF DEVI LAL
February 1, 2006
MANAK CHAND Vs. STATE OF RAJASTHAN
March 29, 2006
MANAK CHAND Vs. STATE OF RAJASTHAN
May 10, 2006
MANDAL DUTT JOSHI Vs. STATE OF RAJASTHAN
May 24, 2006
MANGAL SINGH Vs. STATE OF RAJASTHAN
May 23, 2006
MANGAL SINGH Vs. KHURANA CHEMICALS
April 10, 2006
MANGAL SINGH Vs. STATE OF RAJASTHAN
March 29, 2006
MANGE RAM ALIAS FAUZI Vs. STATE OF RAJASTHAN
May 17, 2006
MANGI LAL Vs. STATE OF RAJASTHAN
May 19, 2006
MANGI LAL Vs. STATE OF RAJASTHAN
May 24, 2006
MANGI LAL Vs. MADHO DAN
April 24, 2006
MANGI LAL Vs. STATE OF RAJASTHAN
February 17, 2006
MANGI LAL Vs. STATE OF RAJASTHAN AND ANR.
November 13, 2006
MANGI LAL Vs. NANI BAI
January 6, 2006
MANGI LAL Vs. ONKAR LAL
January 9, 2006
MANGILAL Vs. STATE OF RAJASTHAN THROUGH P.P.
November 16, 2006
MANGLI DEVI Vs. GEETA DEVI & ANR
February 14, 2006
MANGU SINGH Vs. DIRECTOR GENERAL OF POLICE RAJ JAIPUR
April 12, 2006
MANJEET SINGH Vs. SMT. KIRANJEET KAUR ALIAS GURPREET KAUR.
September 1, 2006
MANJU Vs. ADDL DISTRICT AND SESSION JUDGE
September 19, 2006
MANJU BHALLA Vs. ASHOK KUMAR DHONGDA
July 24, 2006
MANJU KANWAR Vs. STATE OF RAJASTHAN
July 21, 2006
MANJU KANWAR Vs. STATE OF RAJASTHAN
May 29, 2006
MANJU RATHORE Vs. STATE OF RAJASTHAN
May 22, 2006
MANMEET SINGH MEENA AND AKASH Vs. UNIVERSITY OF RAJASTHAN
December 5, 2006
MANNA Vs. STATE OF RAJASTHAN
May 11, 2006
MANNA SINGH Vs. STATE OF RAJASTHAN
September 8, 2006
MANOHAR Vs. THE STATE OF RAJASTHAN
November 3, 2006
MANOHAR SINGH Vs. AMRIT LAL
April 10, 2006
MANOHAR SINGH Vs. STATE OF RAJASTHAN
March 6, 2006
MANOJ ALIAS CHUHA Vs. STATE OF RAJASTHAN
March 8, 2006
MANOJ KUMAR Vs. STATE OF RAJASTHAN
January 3, 2006
MANOJ KUMAR GARG Vs. STATE AND ORS.
December 15, 2006
MANPHOOL ALIAS PHOOLIA Vs. STATE OF RAJASTHAN
February 6, 2006
MANROOP RAM Vs. STATE
June 2, 2006
MARUDHAR SALES CORPORATION Vs. STATE OF RAJASTHAN
May 9, 2006
MASTAN SINGH PANNU Vs. HARJINDER SINGH
October 5, 2006
MATADEEN Vs. STATE OF RAJASTHAN
April 17, 2006
MATADEEN BABERWAL Vs. THE CHAIRMAN, MUNICIPAL BOARD KHETRI, DISTRICT JHUNJHANU AND ANOTHER
July 5, 2006
MEENA BANSAL Vs. BALVENDRA SINGH
August 11, 2006
MEGH RAJ Vs. STATE OF RAJASTHAN
January 23, 2006
MEHAR DEEN Vs. CHANDO
January 3, 2006
MEWA RAM Vs. STATE OF RAJASTHAN
August 11, 2006
MEWA RAM ALIAS MEWA SINGH Vs. STATE OF RAJASTHAN
September 19, 2006
MEWAR SUGAR MILLS LTD Vs. SHANTI DEVI RAWAT
July 13, 2006
MIJJO BABU ALIAS BRIJ MOHAN Vs. STATE OF RAJASTHAN
August 2, 2006
MINING ENGINEER Vs. AKHLESH KUMAR SHARMA
April 21, 2006
MISHRI MAL AND ANR. Vs. STATE OF RAJASTHAN
June 2, 2006
MITHA LAL Vs. STATE OF RAJASTHAN
January 17, 2006
MITHALAL Vs. STATE OF RAJASTHAN
August 17, 2006
MITHTHU SINGH Vs. STATE OF RAJASTHAN
October 11, 2006
MITTAL SEEDS AND CHEMICAL PVT LTD Vs. KRISHI UPAJ MANDI SAMITI HANUMANGARH JN
January 6, 2006
MOD SINGH Vs. STATE OF RAJASTHAN
January 19, 2006
MODERN SYNTEX INDIA LTD Vs. STATE
December 1, 2006
MODERN THREADS INDIA LTD Vs. UNION OF INDIA
January 4, 2006
MOHAMMAD ABDUL RAYOUF Vs. STATE OF RAJASTHAN
March 10, 2006
MOHAMMAD RAFIQUE Vs. STATE OF RAJASATHAN
May 29, 2006
MOHAMMAD SALIM Vs. SHAHIN SAH
January 20, 2006
MOHAMMED ASLAM QURESHI Vs. STATE OF RAJASTHAN
April 21, 2006
MOHAMMED ISHAQ AND ANOTHER Vs. STATE OF RAJASTHAN
May 3, 2006
MOHAMMED RUSTAM Vs. J V V N LTD
April 27, 2006
MOHAN Vs. BOARD OF REVENUE
July 27, 2006
MOHAN LAL Vs. STATE OF RAJASTHAN
November 20, 2006
MOHAN LAL Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
October 18, 2006
MOHAN LAL Vs. THAKURJI SHRI SHYAM SUNDERJI
October 6, 2006
MOHAN LAL Vs. CHANWARLAL
April 12, 2006
MOHAN LAL Vs. UNION OF INDIA
February 10, 2006
MOHAN LAL SHARMA Vs. M D RAJ STATE AGRO INDUSTRIES CORPN LTD
May 5, 2006
MOHAN LAL SHUKHADIYA UNVERSITY UDAIPUR Vs. RAJESH KUMAR MAKHIJA
February 14, 2006
MOHAN LAL VERMA Vs. STATE OF RAJASTHAN
August 2, 2006
MOHAN SINGH Vs. STATE OF RAJASTHAN
September 1, 2006
MOHAN SINGH Vs. NAVAB ALI
May 26, 2006
MOHAN SINGH Vs. STATE OF RAJASTHAN
January 17, 2006
MOHAN SINGH Vs. STATE OF RAJASTHAN
January 30, 2006
MOHAN SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
May 4, 2006
MOHANI DEVI Vs. R S AGRAWAL
May 26, 2006
MOHANLAL Vs. STATE OF RAJASTHAN
January 5, 2006
MOHAR SINGH Vs. STATE OF RAJASTHAN
April 25, 2006
MOHAR SINGH Vs. STATE OF RAJASTHAN
October 9, 2006
MOHARILAL Vs. MURLIDHAR
August 21, 2006
MOHATA CONSTRUCTION COMPANY Vs. AUTH UNDER THE MINI WAGES ACT
May 24, 2006
MOHD ASLAM Vs. SALMA
September 4, 2006
MOHD ASLAM Vs. STATE OF RAJASTHAN
November 1, 2006
MOHD IDRIS Vs. STATE
November 6, 2006
MOHD SIDDIQUI Vs. STATE OF RAJASTHAN
February 9, 2006
MOHD. SALIM FAROOQUI Vs. RAM LAL
February 14, 2006
MOHINI WADHWANI Vs. STATE OF RAJASTHAN
August 23, 2006
MOHKAM CHAND DASOT Vs. ADDL DISTT AND SESSIONS JUDGE NO 3 JAIPUR
January 17, 2006
MOHM JAVED Vs. STATE OF RAJASTHAN
March 1, 2006
MOLDIN Vs. STATE OF RAJASTHAN
October 10, 2006
MOLDIN ALIAS MOLIYA Vs. STATE OF RAJASTHAN
August 29, 2006
MOOL CHAND Vs. STATE
August 21, 2006
MOOL CHAND Vs. STATE OF RAJASTHAN
June 13, 2006
MOOL CHAND AND ORS Vs. STATE OF RAJASTHAN AND OTHERS
November 14, 2006
MOOL CHAND AND ORS. Vs. STATE OF RAJASTHAN
March 23, 2006
MOOL SINGH Vs. STATE OF RAJASTHAN
May 22, 2006
MOOLA RAM Vs. STATE OF RAJASTHAN
May 18, 2006
MOOLI Vs. KAJORMAL
October 31, 2006
MOONGA RAM ALIAS MANGE LAL Vs. STATE OF RAJASTHAN
March 6, 2006
MOONGI Vs. BIHAR LAL
May 15, 2006
MOORTI SHRI ADESHWAR BHAGWAN JAIN SWETAMBER MANDIR BHARAT PUR Vs. SHIMBHUNATH SINGH
August 23, 2006
MORRNAL Vs. JANU AND ORS.
March 7, 2006
MOTI LAL Vs. STATE OF RAJASTHAN
May 25, 2006
MOTI LAL AND ANOTHER Vs. STATE
September 6, 2006
MOTI RAM Vs. POONMA RAM
August 28, 2006
MOTILAL SWAMI Vs. STATE OF RAJASTHAN
February 8, 2006
MRS. RESHAM AND OTHERS Vs. VISHAN SINGH AND ANOTHER
November 17, 2006
MST. DAYA KAUR AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
May 29, 2006
MST. DAYA KAUR AND OTHERS Vs. BOARD OF REVENUE AND OTHERS
April 15, 2006
MST. NANNI Vs. KEDAR
February 15, 2006
MUDASSAR HUSSAIN ALIAS SAINI Vs. STATE OF RAJASTHAN
May 3, 2006
MUKESH AND ORS. Vs. STATE OF RAJASTHAN
November 15, 2006
MUKESH CHOUHAN Vs. RAM PRASAD
October 18, 2006
MUKESH KUMAR MALI Vs. STATE OF RAJASTHAN
May 23, 2006
MUKESH KUMAR PANWAR Vs. UCO BANK
November 13, 2006
MUKHIA VALLABHDAS Vs. STATE OF RAJASTHAN
May 24, 2006
MUKHTIYAR Vs. STATE OF RAJASTHAN
May 24, 2006
MUKNA RAM Vs. STATE
February 3, 2006
MUKUT Vs. STATE OF RAJASTHAN
January 5, 2006
MUNICIPAL BOARD Vs. RAJASTHAN TARGUR AND NIRA UDHYOG AND ANR.
December 6, 2006
MUNICIPAL BOARD AND ORS. Vs. JAGDISH
December 20, 2006
MUNICIPAL COUNCIL, JAIPUR Vs. PRABHU DAYAL S/O SHRI KANHIYA LAL
July 4, 2006
MUNNA ALIAS RADHAKRISHAN Vs. JITENDRA KUMAR SURANA
March 21, 2006
MURLI Vs. MADAN LAL BHARGAVA
August 3, 2006
MURLIDHAR Vs. NAND KISHORE
April 7, 2006
MURLIDHAR Vs. SUNDER LAL
May 1, 2006
MURLIDHAR Vs. STATE OF RAJASTHAN
January 3, 2006
MURLIDHAR NAGAR Vs. VIJAYMAL JAIN
May 16, 2006
MURLIDHAR SHARMA Vs. ADDL REGISTRAR
April 4, 2006
MURLIDHAR YADAV Vs. DIPTI SINGH
May 25, 2006
MUSTAQ ALI Vs. STATE OF RAJASTHAN
June 1, 2006
N L P ORGANICS PVT LTD Vs. RAJASTHAN FINANCIAL CORPORATION
August 21, 2006
NADEEM Vs. STATE OF RAJASTHAN (RAJASTHAN)
April 20, 2006
NAGAR PALIKA DUNGARPUR Vs. KESHAV DASS
May 15, 2006
NAGAR PARISHAD Vs. SHABANA PARVEEN
July 18, 2006
NAGAR PARISHAD BIKANER Vs. SURAJ RATAN
March 9, 2006
NAGAR PARISHAD BIKANER Vs. MEGH RAJ CHOUDHARY
May 8, 2006
NAHAR SINGH Vs. STATE OF RAJASTHAN
August 14, 2006
NAHAR SINGH MEHTA Vs. STATE OF RAJASTHAN
July 18, 2006
NAKODA INTERNATIONAL Vs. UNION OF INDIA
April 4, 2006
NAND GOPAL GOYAL Vs. UNION OF INDIA
March 2, 2006
NAND KISHORE ALIAS NANDU Vs. STATE OF RAJASTHAN
April 24, 2006
NAND LAL Vs. STATE OF RAJASTHAN
May 1, 2006
NAND LAL Vs. MUNICIPAL BOA
May 16, 2006
NAND LAL Vs. CHAND
May 24, 2006
NAND LAL Vs. STATE OF RAJASTHAN
March 3, 2006
NAND LAL Vs. AZAD SAW MILL
January 3, 2006
NAND LAL BIJARIYA Vs. UNITED COMMERCIAL BANK
October 4, 2006
NAND LAL MAHESH KUMAR Vs. BEEKALENE FABRICS LTD
January 10, 2006
NANI Vs. SOMA LAL
February 22, 2006
NANU KHAN Vs. STATE OF RAJASTHAN
November 30, 2006
NANU RAM ALIAS RAM SWAROOP Vs. STATE OF RAJASTHAN
January 13, 2006
NARAIN ALIAS NARAN Vs. STATE OF RAJASTHAN
February 28, 2006
NARAIN SINGH Vs. TEJA RAM
August 25, 2006
NARAYAN Vs. STATE OF RAJASTHAN
May 11, 2006
NARAYAN Vs. STATE OF RAJASTHAN
July 12, 2006
NARAYAN LAL Vs. STATE OF RAJASTHAN
February 21, 2006
NARAYAN LAL BALOTIYA Vs. STATE OF RAJASTHAN
March 8, 2006
NARAYAN MANWANI Vs. STATE OF RAJASTHAN
May 24, 2006
NARAYAN S/O RAMA BALAI Vs. STATE OF RAJASTHAN
February 17, 2006
NARENDRA Vs. STATE OF RAJASTHAN
August 11, 2006
NARENDRA KUMAR Vs. MAYA ALIAS NIRMALA
November 3, 2006
NARENDRA KUMAR MATHUR Vs. RAJ RAJYA VIDHYUT PRASARAN NIGAM LTD
October 5, 2006
NARENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
April 24, 2006
NARENDRA SINGH Vs. FATEH KUNWAR
January 20, 2006
NARENDRA SINGH TOMAR Vs. STATE OF RAJASTHAN
July 7, 2006
NARESH Vs. STATE OF RAJASTHAN
October 12, 2006
NARGIS Vs. KARAN SINGH
August 22, 2006
NATHAR MAL Vs. ADDL DISTRICT JUDGE NO 1
May 18, 2006
NATHI DEVI Vs. CIVIL JUDGE
April 20, 2006
NATHO DEVI Vs. STATE OF RAJASTHAN
September 19, 2006
NATHU LAL Vs. DARGAH COMMITTEE AJMER
July 10, 2006
NATHU LAL Vs. STATE
July 14, 2006
NATHU LAL Vs. STATE OF RAJASTHAN
May 11, 2006
NATHU SINGH Vs. UNION OF INDIA
February 3, 2006
NATHULAL Vs. JUDGE LABOUR COURT
May 17, 2006
NATHURAM Vs. STATE OF RAJASTHAN
February 20, 2006
NATHURAM Vs. STATE OF RAJASTHAN
October 10, 2006
NATILNAL INSURANCE CO LTD Vs. BHARTI SOLANKI
July 26, 2006
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT NABARD Vs. RAM NARAIN UPADHYAYA
December 5, 2006
NATIONAL INDUSTRY Vs. AJMER VIDYUT VITRAN NIGAM LTD
May 11, 2006
NATIONAL INSURANCE Vs. JAGDISH RAM
May 26, 2006
NATIONAL INSURANCE CO LTD Vs. SUNITA YADAV
April 3, 2006
NATIONAL INSURANCE CO LTD Vs. ABHAY SINGH YADAV
March 28, 2006
NATIONAL INSURANCE COMPANY LTD Vs. GEETA BAI
April 21, 2006
NATIONAL INSURANCE COMPANY LTD Vs. SHARDUL SINGH
May 23, 2006
NATIONAL INSURANCE COMPANY LTD Vs. LARLI DEVI
January 5, 2006
NATIONAL THERMAL POWER CORPN. LTD. Vs. KHUMAN SINGH
September 20, 2006
NATTHI SINGH Vs. STATE OF RAJASTHAN
September 22, 2006
NAURANG RAM Vs. B R MEENA
May 24, 2006
NAVEEN CHAND SANCHETI JAIN Vs. SINGHAL TRADERS
July 18, 2006
NAVIN BANSAL Vs. SUDARSHANA KUMARI
January 18, 2006
NAVRATAN MAL @ SHANKAR LAL Vs. STATE OF RAJASTHAN
March 6, 2006
NAWAB SINGH Vs. STATE
January 13, 2006
NAWAL SINGH Vs. STATE OF RAJASTHAN
April 27, 2006
NEEMA RAM Vs. STATE OF RAJASTHAN
April 17, 2006
NEMA RAM Vs. MOTA RAM
May 2, 2006
NEMI CHAND Vs. STATE OF RAJASTHAN
July 20, 2006
NEMI CHAND Vs. STATE OF RAJASTHAN
June 1, 2006
NENA RAM Vs. SHIV RAJ
March 3, 2006
NENI Vs. STATE OF RAJASTHAN
August 17, 2006
NENIA HARJI SANKALA Vs. STATE OF RAJASTHAN
May 17, 2006
NETHI RAM Vs. PRABHU DEVI
March 2, 2006
NEW INDIA ASSURANCE CO LTD Vs. LALIT KUMAR BHUTANI
May 17, 2006
NEW INDIA ASSURANCE CO LTD Vs. SADDIQ KHAN
May 31, 2006
NEW INDIA ASSURANCE CO LTD Vs. RAM NARAYAN JAT
September 14, 2006
NEW INDIA ASSURANCE CO LTD Vs. HAKIM
August 7, 2006
NEW INDIA ASSURANCE CO. Vs. RAMLE
March 10, 2006
NEW INDIA ASSURANCE COMPANY Vs. SURAJ PAL SINGH
February 21, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. PRAKASH PULVERISING MILLS PVT LTD
August 22, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. KANCHAN DEVI
November 6, 2006
NIKHIL KAUSHIK AND ORS. Vs. STATE OF RAJASTHAN
January 18, 2006
NIRANJAN KUMAR DOSI Vs. STATE
August 24, 2006
NIRANJAN LAL Vs. U I T ALWAR
August 21, 2006
NIRANJAN LAL JOSHI Vs. PRAMOD KUMAR
May 25, 2006
NIRANJAN LAL JOSHI AND ORS. Vs. STATE OF RAJASTHAN
July 17, 2006
NIRANJAN LAL TODI Vs. RAM RATAN
July 7, 2006
NIRBHAY SINGH Vs. MAHESH SINGH AND ANOTHER
June 2, 2006
NIRBHAYA Vs. STATE OF RAJASTHAN
April 13, 2006
NIRMAL JAIN Vs. BHILWARA PROCESSOR LTD
May 1, 2006
NIRMAL KUMAR MISHRA Vs. NATTHU SINGH
March 23, 2006
NIRMAL SINGH Vs. BHOJ RAJ
December 18, 2006
NIRMALA BHATT Vs. STATE OF RAJASTHAN
May 19, 2006
NIRMALA JEENGAR Vs. RAKESH CHANDRA
May 15, 2006
NIRWAN CHARITABLE TRUST Vs. STATE OF RAJASTHAN
January 23, 2006
NISAR Vs. STATE OF RAJASTHAN
March 8, 2006
NOOR MOHAMMED Vs. MUSSAMAT JENAB
March 6, 2006
OAKHA RAM Vs. STATE OF RAJASTHAN
May 17, 2006
OBA RAM Vs. ADMINISTRATOR GRAM PANCHAYAT SANPUR
April 18, 2006
OFFICIAL LIQUIDATOR Vs. VAIDYA NARAYAN PRASAD SHARMA
May 5, 2006
OFFICIAL LIQUIDATOR Vs. CORPORATION BANK
May 8, 2006
OFFICIAL LIQUIDATOR OF SHIELD SHOE COMPANY PRIVATE LTD Vs. SHRI FATEH CHAND PAHWA
September 8, 2006
OFFICIAL LIQUIDATOR OF SHUBH Vs. BRIG MOHAN GOGNA
September 15, 2006
OFFICIAL LIQUIDATOR SPARK PLUGS Vs. BANK OF INDIA
July 31, 2006
OM DUTT BHORA Vs. BOARD OF SECONDRY EDUCATION
February 14, 2006
OM PRAKASH Vs. STATE OF RAJASTHAN
February 10, 2006
OM PRAKASH Vs. STATE OF RAJASTHAN
May 9, 2006
OM PRAKASH Vs. GAYATRI DEVI
September 4, 2006
OM PRAKASH Vs. RAM VILAS
May 12, 2006
OM PRAKASH Vs. STATE OF RAJASTHAN
May 18, 2006
OM PRAKASH Vs. STATE OF RAJASTHAN
February 6, 2006
OM PRAKASH Vs. DISTRICT JUDGE BIKANER
January 17, 2006
OM PRAKASH Vs. THE MUNICIPAL BOARD, GANGAPUR CITY
September 6, 2006
OM PRAKASH CHOUDHARY Vs. STATE OF RAJASTHAN
April 13, 2006
OM PRAKASH GUPTA Vs. STATE OF RAJASTHAN
January 10, 2006
OM PRAKASH JOSHI Vs. RADHEY SHYAM BILOCHI
March 3, 2006
OM PRAKASH MAHECHA Vs. RANCHHOD BHARTI
April 10, 2006
OM PRAKASH SHARMA Vs. RSRTC
May 25, 2006
OM PRAKASH TANEJA Vs. SARAOGI MANSION ESTATE PVT LTD
September 14, 2006
OM PRAKASH VASWANI Vs. MUNICIPAL BOARD CHITTORGARH
December 4, 2006
OMVEERI Vs. MAHENDRA KUMAR
February 14, 2006
ONKARMAL Vs. RAMESHWAR
October 11, 2006
ORIENTAL INSURANCE CO LTD Vs. MOHAN KANWAR
March 28, 2006
ORIENTAL INSURANCE CO LTD Vs. RAJU
April 18, 2006
ORIENTAL INSURANCE CO LTD Vs. RAMA GUPTA
June 2, 2006
ORIENTAL INSURANCE CO. LTD Vs. SARWANI DEVI
February 14, 2006
P N AND COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 15, 2006
P V K U RAWATBHATA Vs. NUCLEAR POWER CORPORATION OF INDIA
April 21, 2006
PADAM CHAND Vs. STATE OF RAJASTHAN
September 1, 2006
PADMAWATI AND ANR. (SMT.) Vs. SATISH KUMAR GUPTA
December 19, 2006
PALA SINGH Vs. STATE OF RAJASTHAN
July 26, 2006
PANCHI DEVI Vs. SURAJMAL
January 23, 2006
PANCHU LAL Vs. STATE OF RAJASTHAN
February 22, 2006
PANCHU RAM Vs. MANGI LAL
January 5, 2006
PANKAJ SHARMA Vs. R P S C
February 24, 2006
PANNA LAL Vs. STATE OF RAJASTHAN
May 17, 2006
PAPPU Vs. REKHA
July 3, 2006
PAPPU Vs. STATE OF RAJASTHAN
March 9, 2006
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
April 20, 2006
PARAMJEET SINGH Vs. STATE OF RAJASTHAN
September 1, 2006
PARAS MAL Vs. SOBHAG DEVI
December 14, 2006
PARAS MAL Vs. STATE OF RAJASTHAN
February 10, 2006
PARASMAL OSWAL Vs. GURUCHARAN SINGH
July 13, 2006
PARI Vs. OM PRAKASH
August 21, 2006
PARMANAND Vs. STATE OF RAJASTHAN
April 7, 2006
PARSA RAM & ORS Vs. STATE OF RAJASTHAN & ORS.
July 20, 2006
PARSU ALIAS PARASRAM Vs. STATE OF RAJASTHAN
April 17, 2006
PHELU Vs. RAMCHARAN
March 23, 2006
PHOOL CHAND Vs. STATE OF RAJASTHAN
October 27, 2006
PHOOL CHAND Vs. MOHANLAL
March 21, 2006
PHOOL CHAND YOGI Vs. SAWAI SINGH
February 14, 2006
PHOOL SINGH Vs. STATE OF RAJASTHAN
February 23, 2006
PHOOLA DEVI (THROUGH L.RS.) Vs. UNION OF INDIA & ORS.
December 7, 2006
PHOOLA RAM Vs. STATE OF RAJASTHAN
January 25, 2006
PHOOLA RAM CHOUHAN Vs. MARWAR GRAMIN BANK PALI
May 16, 2006
PHULA RAM Vs. STATE OF RAJASTHAN
February 7, 2006
PHULI DEVI Vs. STATE OF RAJASTHAN
March 24, 2006
PINKLINE EXIM PRIVATE Vs. U O I
January 25, 2006
PODAR MILLS LTD Vs. STATE BANK OF INDIA
May 26, 2006
POONA DEVI Vs. PREM NARAIN
October 31, 2006
POONA RAM Vs. STATE OF RAJASTHAN
May 10, 2006
POONAM CHAND Vs. STATE OF RAJASTHAN
May 24, 2006
POONYA Vs. STATE OF RAJASTHAN
February 21, 2006
POORAN SINGH Vs. UDAIVEER SINGH
January 19, 2006
PRABHATI LAL Vs. STATE OF RAJASTHAN
February 27, 2006
PRABHU DAYAL Vs. STATE BANK OF BIKANER AND JAIPUR
March 10, 2006
PRABHU LAL Vs. STATE OF RAJASTHAN
June 1, 2006
PRABHU LAL Vs. STATE
August 21, 2006
PRABHU LAL Vs. MANGI LAL
November 2, 2006
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
May 2, 2006
PRAHALAD RAM Vs. STATE OF RAJASTHAN
May 10, 2006
PRAHLAD Vs. STATE OF RAJASTHAN
July 6, 2006
PRAHLAD KUMAR Vs. STATE OF RAJASTHAN
January 24, 2006
PRAKASH CHAND Vs. FIRM POHAP SINGH KISHAN SAHAI
May 15, 2006
PRAKASH CHATURVEDI Vs. STATE OF RAJASTHAN
July 3, 2006
PRAKASH KAUR Vs. KULVINDRA SINGH
April 27, 2006
PRAMOD KUMAR Vs. BHERULAL
January 10, 2006
PRAMOD KUMAR SAINI Vs. STATE OF RAJASTHAN
June 2, 2006
PRASANNA GASES Vs. STATE OF RAJASTHAN
May 26, 2006
PRASHANT SAPRE Vs. STATE OF RAJASTHAN
February 27, 2006
PRASHANT SHARMA Vs. STATE
February 28, 2006
PRATAP Vs. STATE OF RAJASTHAN
March 26, 2006
PRATAP Vs. STATE OF RAJASTHAN
May 9, 2006
PRATAP Vs. STATE OF RAJASTHAN
April 26, 2006
PRATAP SINGH Vs. STATE OF RAJASTHAN
December 15, 2006
PRATEEK TECHNOCOM PVT LTD Vs. CTO
March 31, 2006
PRATIMA DATTA Vs. PRABHUDAYAL
June 1, 2006
PRAVEEN KUMAR Vs. RUKMANI BAI
April 20, 2006
PRAVEEN KUMAR Vs. GOPAL LAL
April 21, 2006
PRAVEEN KUMAR Vs. MOHAN LAL
April 20, 2006
PREM CHAND CHAUHAN Vs. R S R T C AND ANR
July 25, 2006
PREM DEVI Vs. KURCHA RAM
February 21, 2006
PREM KANWAR Vs. AADAM
January 16, 2006
PREM LATA & ORS Vs. GANESH RAM & ORS
November 14, 2006
PREM PRAKASH MATHUR Vs. MOHAN
August 4, 2006
PREM SINGH Vs. STATE OF RAJASTHAN
May 15, 2006
PREM SINGH Vs. SAVITRI DEVI
April 7, 2006
PREMWATI Vs. HEERA LAL
July 4, 2006
PRINCIPAL VYAS NURSING INSTITUTE Vs. VIKAS MALVIYA
March 10, 2006
PRITHVI SINGH Vs. U O I
April 6, 2006
PRITHVI SINGH Vs. PAHAP SINGH
July 28, 2006
PRITTAM KUMAR Vs. STATE OF RAJASTHAN
April 21, 2006
PRITTAMDAS CHELA BABA Vs. STATE OF RAJASTHAN
June 2, 2006
PRIYA PLASTICS Vs. RAJASTHAN FINANCIAL CORPORATION
July 5, 2006
PRIYANKA Vs. UNION OF INDIA
September 5, 2006
PROFESSOR JEEWAN LAL MATHUR Vs. THE STATE OF RAJASTHAN AND ORS.
December 22, 2006
PUKHRAJ AND OTHERS Vs. STATE OF RAJASTHAN
July 19, 2006
PUNJAB BOOT HOUSE Vs. SOHAN SINGH SANKHLA
April 3, 2006
PUNJAB NATIONAL BANK Vs. SUPREME TRANSPORT ORGANISATION
August 18, 2006
PURAN MAL Vs. STATE OF RAJASTHAN
January 20, 2006
PURAN SINGH Vs. RAJASTHAN HIGH COURT
May 17, 2006
PURSHOTAM DASS Vs. PURNIMA
May 24, 2006
PURSHOTTAM LAL ALIAS PARSRYA ALIAS PASHUPATI Vs. STATE OF RAJASTHAN
September 1, 2006
PURUSHOTTAM NAGAR Vs. RAJ HINDI GRANTH ACADEMY
March 28, 2006
PUSHPA AGRAWAL Vs. SHANKOOR MOHD
January 4, 2006
PUSHPENDRA SINGH Vs. SAMAY SINGH ALIAS TOFANI
August 2, 2006
PYARI Vs. MUNICIPAL BOARD JALORE
January 2, 2006
R L JAIN Vs. MAHENDRA PRATAP SINGH
March 3, 2006
R S E B Vs. RAJASTHAN OIL INDUSTRIES
March 10, 2006
R S R T C Vs. RAMESH CHAND
April 18, 2006
R S R T C Vs. BHANWAR LAL
August 11, 2006
R S R T C Vs. OGAM
May 26, 2006
R.B. PATADIA Vs. STATE OF RAJASTHAN
July 19, 2006
R.K. MATHUR Vs. STATE
May 23, 2006
R.S.R.T.C Vs. POONAM AND ANR.
September 1, 2006
RACHNA DIXIT Vs. RAJASTHAN HOUSING BOARD AND OTHERS
April 17, 2006
RADHA DEVI Vs. RAJENDRA SINGH
February 15, 2006
RADHEY SHYAM Vs. STATE OF RAJASTHAN
April 24, 2006
RADHEY SHYAM Vs. BRIJENDRA SINGH
May 1, 2006
RADHEY SHYAM Vs. RAJA RAM
May 4, 2006
RADHEY SHYAM Vs. PAPPI
September 15, 2006
RADHEY SHYAM Vs. KAYASTHA HITKARINI SABHA
October 10, 2006
RADHEY SHYAM SONI Vs. SUMER MAL PHOPLIALIA
March 22, 2006
RADU Vs. STATE OF RAJASTHAN
May 29, 2006
RAFIQ AHMED Vs. RAMJANI
September 12, 2006
RAFIULLAH Vs. M.D., RAJASTHAN STATE AGRO INDUSTRIES CORPN, LTD.
July 14, 2006
RAGA RAM Vs. MST. KOKALI AND ORS.
December 22, 2006
RAGHUNATH Vs. STATE OF RAJASTHAN
May 10, 2006
RAGHUVEER SINGH Vs. SHIV KUMAR SWAMI
March 21, 2006
RAGHUVER SINGH AND ANR. Vs. STATE
January 5, 2006
RAHIM BUX Vs. STATE OF RAJASTHAN
April 24, 2006
RAHIMBUX Vs. FAKIR MOHAMMED
May 2, 2006
RAHMATULLAH Vs. MEHARDIN KHAN
February 21, 2006
RAISAHIB BISHNOI Vs. STATE OF RAJASTHAN
April 24, 2006
RAJ ADVERTISING SERVICE Vs. MUNICIPAL CORPORATION JODHPUR
May 4, 2006
RAJ GRAMIN BANK OFFICERS ORGANISATION Vs. MARUDHAR KSHETRIYA GRAMIN BANK
May 18, 2006
RAJ GROUND WATER DEPARTMENT SC ASSCO Vs. STATE OF RAJASTHAN
April 17, 2006
RAJ KUMAR Vs. INDIAN OIL CORPORATION
June 1, 2006
RAJ KUMAR Vs. STATE OF RAJASTHAN
September 8, 2006
RAJ KUMAR Vs. MADHU
November 20, 2006
RAJ KUMAR BIRLA Vs. STATE OF RAJASTHAN
December 15, 2006
RAJ KUMAR GODHA Vs. STATE OF RAJASTHAN
May 24, 2006
RAJ SINGH Vs. STATE OF RAJASTHAN
February 16, 2006
RAJ SUBORDINATE SERVICE ASSOCIATION ECONOMICS AND STATISTICS DEPARTMENT Vs. STATE OF RAJASTHAN
July 13, 2006
RAJA INDUSTRIES Vs. KARAN SINGH RATHORE UDAIPUR
May 11, 2006
RAJA RAM Vs. STATE OF RAJASTHAN
May 16, 2006
RAJA RAM @ RAJU Vs. STATE OF RAJASTHAN
March 23, 2006
RAJASTHAN AGRICULTURAL UNIVERSITY Vs. NARENDRA SINGH SHEKHAWAT
March 23, 2006
RAJASTHAN FINANCIAL CORPORATION Vs. HIGHWAY TYRE RETREAD PVT. LTD
December 18, 2006
RAJASTHAN GROUND WATER SUBORDINATE SERVICE ASSOCIATION Vs. STATE OF RAJASTHAN
July 26, 2006
RAJASTHAN HOUSING BOARD SHOPPING CENTRE VIKAS SAMITI Vs. STATE OF RAJASTHAN
January 20, 2006
RAJASTHAN NETWORK P LTD Vs. SYNERGY ENTREPRENEUR SOLUTIONS
June 2, 2006
RAJASTHAN RAJYA VIDHYUT PRASARAN Vs. DAYA RAM
February 16, 2006
RAJASTHAN STATE ELECTRICITY BOARD Vs. P P INDUSTRIES
January 30, 2006
RAJASTHAN STATE GRANITE Vs. STATE
May 12, 2006
RAJASTHAN STATE GRANITE AND MARS MAZDOOR SANGH Vs. RAJASTHAN MINES AND MINERALS LTD
November 15, 2006
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION Vs. GANPAT RAI
August 29, 2006
RAJASTHAN STATE ROAD Vs. SHAKUNTALA PRIYA TRANSPORT CORPORATION
April 12, 2006
RAJASTHAN STATE ROAD TRANSPORT Vs. PRAKASH CHAND BHARGAVA
February 22, 2006
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. JAMAL DEEN
February 17, 2006
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. LEKHARAJ BANSAL
March 29, 2006
RAJASTHAN SURVEY AND SETTLEMENT EMPLOYEES ASSOCIATION Vs. STATE
January 27, 2006
RAJASTHAN SURVEY AND SETTLEMENT EMPLOYEES` ASSOCIATION Vs. STATE
January 17, 2006
RAJASTHAN SYNTHETIC INDUSTRIES LTD Vs. UNION OF INDIA
February 1, 2006
RAJASTHAN UNIVERSITY AND COLLEGE TEACHERS ASSOCIATION Vs. SHRI ANIL VAISH AND ANOTHER
May 19, 2006
RAJASTHAN WELFARE SOCIETY Vs. STATE OF RAJASTHAN
October 3, 2006
RAJAT FASHION BAZAR Vs. SBBJ
May 23, 2006
RAJBALWAN SOLANKI ALIAS RAJ SINGH SOLANKI & ANR. Vs. STATE OF RAJASTHAN
November 21, 2006
RAJENDRA Vs. STATE OF RAJASTHAN
May 22, 2006
RAJENDRA Vs. STATE OF RAJASTHAN
January 17, 2006
RAJENDRA KUMAR Vs. GOPI RAM
January 9, 2006
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
January 13, 2006
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
May 16, 2006
RAJENDRA KUMAR Vs. DINESH KUMAR
February 14, 2006
RAJENDRA KUMAR Vs. BHAGWAN LAL
November 13, 2006
RAJENDRA PRASAD BAGARIA Vs. THE PHARMACY COUNCIL OF THE STATE OF RAJASTHAN
August 8, 2006
RAJENDRA SHARMA Vs. GOKUL SINGH
September 22, 2006
RAJENDRA SINGH Vs. LABOUR COURT BHARATPUR
August 22, 2006
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
July 12, 2006
RAJENDRA SINGH Vs. PYARELAL
January 27, 2006
RAJENDRA SINGH MEHTA Vs. STATE OF RAJASTHAN
October 16, 2006
RAJENDRA SINGH RATHORE Vs. STATE OF RAJASTHAN
May 1, 2006
RAJENDRA SUREKHA Vs. STATE OF RAJASTHAN
August 4, 2006
RAJESH Vs. STATE OF RAJASTHAN
May 9, 2006
RAJESH KUMAR Vs. STATE
August 18, 2006
RAJESH KUMAR Vs. STATE OF RAJASTHAN
February 20, 2006
RAJESH KUMAR Vs. STATE OF RAJASTHAN AND ORS.
April 25, 2006
RAJESH PARIHAR Vs. CHANCHAL KUMAR
January 9, 2006
RAJESH SHARMA Vs. DHAN SINGH
March 9, 2006
RAJIV Vs. SUMER SINGH
December 18, 2006
RAJJAK Vs. BOARD OF REVENUE
April 24, 2006
RAJKUMAR ALIAS RAJESH ALIAS RAJU Vs. STATE OF RAJASTHAN
April 5, 2006
RAJKUMAR MALHOTRA Vs. BHANWARLAL
March 8, 2006
RAJMATA KRISHNA KUMARI Vs. STATE OF RAJASTHAN
October 11, 2006
RAJNI BALA SHARMA Vs. UNIVERSITY OF RAJASTHAN
May 2, 2006
RAJNI SINGH SOLANKI Vs. STATE OF RAJASTHAN AND OTHERS
May 29, 2006
RAJODMAL Vs. RAM KARAN
April 18, 2006
RAJU Vs. STATE OF RAJASTHAN
May 5, 2006
RAJU Vs. STATE OF RAJASTHAN
January 13, 2006
RAJU ALIAS RAJ KUMAR AND HEMANT KUMAR Vs. STATE OF RAJASTHAN
February 14, 2006
RAJU ALIAS RAJENDRA Vs. STATE OF RAJASTHAN
February 2, 2006
RAJU ALIAS RAJESH ALIAS TINKU Vs. STATE OF RAJASTHAN
August 3, 2006
RAJU ALIAS RAJKUMAR Vs. STATE OF RAJASTHAN
May 17, 2006
RAJU DAS Vs. RENT CONTROL TRIBUNAL JODHPUR
May 17, 2006
RAJU MUNIM Vs. STATE OF RAJASTHAN
March 9, 2006
RAJU RAM ALIAS RAJU Vs. STATE OF RAJASTHAN
September 15, 2006
RAJU SHARMA Vs. MULARAM
August 8, 2006
RAJUL ARORA Vs. JAI NARAIN VYAS UNIVERSITY
January 20, 2006
RAJWANT SINGH Vs. STATE OF RAJASTHAN
May 17, 2006
RAKESH Vs. STATE OF RAJASTHAN
May 10, 2006
RAKESH KUMAR Vs. STATE OF RAJASTHAN AND ANR
December 22, 2006
RAKESH KUMAR SIRWAL ALIAS MOHD RASHID KHAN Vs. STATE OF RAJASTHAN
August 24, 2006
RAKESH ROSHAN Vs. STATE OF RAJASTHAN
May 24, 2006
RAKESH SONI Vs. STATE OF RAJASTHAN
May 8, 2006
RAKHELI BAI Vs. PYARE LAL
March 10, 2006
RAM BHAROS Vs. STATE OF RAJASTHAN
January 3, 2006
RAM BILAS Vs. ADDL. DISTT. COURT NO. 3 JODHPUR AND ANOTHER
January 13, 2006
RAM CHANDRA Vs. ANTHONY GARDEN
February 16, 2006
RAM CHANDRA AND ANR. Vs. STATE AND ANR.
November 30, 2006
RAM CHANDRA MALI Vs. JAGDISH NARAYAN
November 17, 2006
RAM DEV Vs. STATE OF RAJASTHAN
February 17, 2006
RAM GOPAL Vs. STATE
August 18, 2006
RAM GOPAL Vs. STATE OF RAJASTHAN
September 20, 2006
RAM KARAN Vs. RAGHUNATH
July 28, 2006
RAM KARAN Vs. STATE OF RAJASTHAN
November 29, 2006
RAM KISHAN SONGARA Vs. RAJASTHAN HIGH COURT JODHPUR
April 7, 2006
RAM KISHORE SHARMA Vs. STATE OF RAJASTHAN
February 7, 2006
RAM KISHORE SHARMA Vs. UNION OF INDIA (UOI)
February 7, 2006
RAM LAL Vs. MOHAMMED SALIM
July 17, 2006
RAM LAL Vs. STATE OF RAJASTHAN
June 2, 2006
RAM LAL AND ORS. Vs. STATE OF RAJASTHAN
April 5, 2006
RAM LAL MEENA Vs. STATE OF RAJASTHAN AND OTHERS
August 3, 2006
RAM NARAIN Vs. STATE OF RAJASTHAN
May 18, 2006
RAM NARAIN ALIAS SANNU Vs. STATE OF RAJASTHAN
November 2, 2006
RAM NARAYAN Vs. DISTRICT JUDGE BIKANER
April 19, 2006
RAM NATH Vs. STATE OF RAJASTHAN
May 29, 2006
RAM NIWAS Vs. CHHOTI DEVI
August 21, 2006
RAM NIWAS Vs. STATE OF RAJASTHAN
February 24, 2006
RAM NIWAS Vs. STATE OF RAJASTHAN
January 2, 2006
RAM NIWAS AND ANR. Vs. STATE OF RAJASTHAN
January 10, 2006
RAM NIWAS MEENA Vs. COMMISSIONER OF INCOME-TAX
May 8, 2006
RAM PRASAD Vs. STATE OF RAJASTHAN
June 1, 2006
RAM PRASAD Vs. STATE OF RAJASTHAN
August 4, 2006
RAM PRATAP AND ANR. Vs. BALDEO RAJ AND ORS.
December 12, 2006
RAM RATAN Vs. UNION OF INDIA
November 22, 2006
RAM RATAN CHOUHAN & ETC Vs. STATE OF RAJASTHAN
November 20, 2006
RAM SAHAI & ANOTHER Vs. STATE OF RAJASTHAN
July 18, 2006
RAM SINGH Vs. STATE OF RAJASTHAN
November 20, 2006
RAM SINGH Vs. STATE OF RAJASTHAN
April 20, 2006
RAM SUKH Vs. MANGI LAL
May 9, 2006
RAM SWAROOP MEENA Vs. UNION OF INDIA
July 27, 2006
RAMA @ REHMAN Vs. STATE OF RAJASTHAN
November 20, 2006
RAMA ALIAS RAM LAL Vs. STATE OF RAJASTHAN
September 12, 2006
RAMA RAM Vs. STATE OF RAJASTHAN
May 29, 2006
RAMAKANT Vs. STATE OF RAJASTHAN
August 30, 2006
RAMAN Vs. STATE OF RAJASTHAN
January 5, 2006
RAMAN LAL Vs. STATE OF RAJASTHAN
October 26, 2006
RAMANAND Vs. STATE OF RAJASTHAN
March 2, 2006
RAMANAND Vs. STATE OF RAJASTHAN
March 7, 2006
RAMANDEEP SINGH Vs. STATE OF RAJASTHAN
May 29, 2006
RAMCHANDRA Vs. STATE OF RAJASTHAN
January 23, 2006
RAMDAS ATHWAL Vs. STATE OF OTHERS
April 17, 2006
RAMDAYAL Vs. STATE OF RAJASTHAN
January 5, 2006
RAMDEV Vs. STATE OF RAJASTHAN
March 3, 2006
RAMDEV Vs. STATE OF RAJASTHAN
February 20, 2006
RAMDUTT Vs. MADAN LAL
January 4, 2006
RAMESH Vs. STATE OF RAJASTHAN
January 4, 2006
RAMESH Vs. STATE OF RAJASTHAN
October 5, 2006
RAMESH Vs. THE STATE OF RAJASTHAN
December 21, 2006
RAMESH @ PAPIA AND ORS. Vs. STATE OF RAJASTHAN
March 2, 2006
RAMESH ALIAS PAPPU Vs. SHARDA
November 6, 2006
RAMESH CHANDRA Vs. LABOUR COURT JODHPUR
May 16, 2006
RAMESH KUMAR Vs. STATE
March 28, 2006
RAMESH LODHA Vs. LABH SHUBHLAL
June 2, 2006
RAMESH MINGLANI Vs. SPECIAL JUDGE NDPS CASES SRI GANGANAGAR
March 8, 2006
RAMESH PRAKASH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
September 6, 2006
RAMESHWAR Vs. JAI SINGH
February 8, 2006
RAMESHWAR LAL Vs. SUBHASH CHANDRA
April 12, 2006
RAMESHWAR LAL SHARMA Vs. STATE OF RAJASTHSAN
February 8, 2006
RAMJAN KHAN ALIAS ROHAN KUMAR Vs. STATE OF RAJASTHAN
May 15, 2006
RAMJI LAL Vs. OM PRAKASH
July 17, 2006
RAMJI LAL Vs. STATE OF RAJASTHAN
March 21, 2006
RAMJI LAL & ORS. Vs. STATE OF RAJASTHAN
May 11, 2006
RAMJI LAL ALIAS SUKYA Vs. STATE OF RAJASTHAN
February 1, 2006
RAMKANYA Vs. CIVIL JUDGE
January 6, 2006
RAMLAL Vs. STATE OF RAJASTHAN
April 20, 2006
RAMPHAL Vs. STATE OF RAJASTHAN
April 4, 2006
RAMSHARAN GUPTA HUF Vs. SHREE DATTA STONE CRUSHERS PVT LTD
September 1, 2006
RAMSINGH Vs. STATE OF RAJASTHAN
April 19, 2006
RAMSWAROOP Vs. STATE OF RAJASTHAN
May 24, 2006
RAMSWAROOP Vs. STATE OF RAJASTHAN
October 10, 2006
RAMU ALIAS RAM KUMAR Vs. STATE OF RAJASTHAN
July 24, 2006
RANA AHMAD AND ORS. Vs. MANGAL ALIAS MANGAL CHAND AND ORS.
January 10, 2006
RANA RAM Vs. STATE OF RAJASTHAN
October 11, 2006
RANIDAN Vs. BAL KISHAN
March 31, 2006
RANJEET SINGH Vs. STATE OF RAJASTHAN
August 1, 2006
RASEEDA @ RAASEDA Vs. STATE OF RAJASTHAN
December 8, 2006
RASHIDA LOHANI Vs. R P S C
April 18, 2006
RATAN LAL Vs. STATE OF RAJASTHAN
May 4, 2006
RATAN LAL Vs. STATE OF RAJASTHAN
May 2, 2006
RATAN LAL Vs. STATE OFRAJASTHAN
March 29, 2006
RATAN LAL Vs. STATE OF RAJASTHAN
May 18, 2006
RATAN SINGH Vs. STATE OF RAJASTHAN
May 24, 2006
RATANIYA Vs. STATE OF RAJASTHAN
March 28, 2006
RATNA RAM Vs. STATE OF RAJASTHAN
April 27, 2006
RAVI BHATT Vs. STATE OF RAJASTHAN
October 5, 2006
RAVI KUMAR Vs. STATE OF RAJASTHAN
May 18, 2006
RAVINDER SINGH ALIAS BOBBY Vs. STATE OF RAJASTHAN
May 5, 2006
RAVINDRA TYGI Vs. SATE OF RAJASTHAN
April 20, 2006
RAVINDRA YADAV Vs. STATE OF RAJASTHAN
April 3, 2006
REKHA Vs. MOHAN LAL
January 4, 2006
REKHA KUMARI RAWAT Vs. STATE
September 11, 2006
REPRESENTATIVE AAM JANTA Vs. GRAMIN VIKAS VIGYAN SAMITI JELU GAGADI
February 22, 2006
RESHMA KHATWANI Vs. SARAOGI MANSION ESTATE PVT LTD
September 14, 2006
RESHMA RAM Vs. STATE OF RAJASTHAN
April 26, 2006
RICHHPAL Vs. STATE OF RAJASTHAN
May 10, 2006
RIDH SINGH Vs. STATE OF RAJASTHAN
May 23, 2006
RIJWAN Vs. STATE OF RAJASTHAN
February 15, 2006
RIKHAB RAJ KUMBHAT Vs. STATE OF RAJASTHAN
January 25, 2006
ROHITASH KUMAR Vs. HINDUSTAN COPPER LTD
December 18, 2006
ROOP SINGH Vs. UNION OF INDIA
August 31, 2006
ROOP SINGH JODHA Vs. STATE OF RAJASTHAN
August 24, 2006
ROOPA Vs. STATE OF RAJASTHAN
August 28, 2006
ROSHAN BAI Vs. MADAN LAL
August 21, 2006
RSRTC Vs. KAMLA DEVI
August 10, 2006
RUBINA Vs. STATE OF RAJASTHAN
May 26, 2006
RUKHMANI DEVI Vs. MUNICIPAL BOARD JAISALMER
May 10, 2006
RUPA RAM Vs. RAJMAL
March 20, 2006
RUPA RAM AND OTHER Vs. STATE OF RAJASTHAN AND OTHERS
January 4, 2006
RUSTAM KHAN Vs. ADDL DISTRICT JUDGE & ORS.
May 12, 2006
S B CONSTRUCTION COMPANY Vs. UNION OF INDIA
August 24, 2006
S M MILKOSH LTD Vs. STATE OF RAJASTHAN
February 15, 2006
S P RATAWAL Vs. UNIVERSITY OF RAJASTHAN
January 27, 2006
S S BRAR Vs. K S L INDUSTRIES LTD
August 18, 2006
SABIR Vs. STATE OF RAJASTHAN
February 7, 2006
SACHIN NARAYAN Vs. STATE OF RAJASTHAN
August 22, 2006
SADHU SINGH Vs. ORIENTAL INSURANCE COMPANY
March 21, 2006
SADHU SINGH Vs. STATE OF RAJASTHAN
May 8, 2006
SAEEDA MOHAMMAD KAYUM Vs. STATE OF RAJASTHAN
July 26, 2006
SAFFIRU Vs. STATE OF RAJASTHAN
May 18, 2006
SAHIL GUEST HOUSE Vs. EMPLOYEES STATE INSURANCE CORP.
December 13, 2006
SAJINI DEVI AND ORS. Vs. STATE AND ORS.
December 15, 2006
SAJJAN KUMAR Vs. SMT. RITU AND ORS.
December 19, 2006
SAJJAN KUMAR Vs. STATE OF RAJASTHAN
May 8, 2006
SALIM Vs. STATE OF RAJASTHAN
May 11, 2006
SALIM KHAN Vs. STATE OF RAJASTHAN
January 6, 2006
SAMANDER Vs. STATE OF RAJASTHAN AND OTHERS
January 10, 2006
SAMBHU SINGH Vs. STATE OF RAJASTHAN AND ANR
November 16, 2006
SAMEER KHAN KHOKHAR Vs. JAI NARAIN VYAS UNIVERSITY
March 2, 2006
SAMPAT DEVI Vs. AMRIT LAL
April 27, 2006
SAMPAT DEVI Vs. STATE OF RAJ AND ORS
November 16, 2006
SAMPAT SINGH Vs. M.L.S. UNIVERSITY & ANR.
November 3, 2006
SANDEEP THAKRAN Vs. STATE OF RAJASTHAN
January 20, 2006
SANGMARMAR VIKAS SAMITI Vs. UNION OF INDIA
March 1, 2006
SANJAY Vs. STATE OF RAJASTHAN
February 24, 2006
SANJAY Vs. STATE OF RAJASTHAN
March 8, 2006
SANJAY KUMAR MODI Vs. STATE OF RAJASTHAN
June 2, 2006
SANJIV ARORA Vs. STATE OF RAJASTHAN
August 2, 2006
SANSKARAN Vs. STATE OF RAJASTHAN
January 16, 2006
SANSKARITK KENDRA KARAMCHARI KALYAN SAMITI Vs. WEST ZONE CENTER
September 5, 2006
SANT SINGH Vs. BHAGWATI
November 24, 2006
SANTA SINGH Vs. STATE OF RAJASTHAN
April 27, 2006
SANTOKH SINGH Vs. PUNJAB AND SINDH BANK
July 25, 2006
SANTOSH Vs. STATE OF RAJASTHAN
November 20, 2006
SANTOSH DEVI Vs. RAMESH KUMAR
March 10, 2006
SANWAT RAM Vs. STATE OF RAJASTHAN
January 12, 2006
SANWTA RAM. Vs. THE STATE OF RAJASTHAN.
October 4, 2006
SARALA NAGAR Vs. STATE OF RAJASTHAN
February 14, 2006
SARASWATI Vs. STATE OF RAJASTHAN
May 1, 2006
SARASWATI Vs. GOPAL
September 13, 2006
SARASWATI MARBLE & GRANITE INDUSTRIES PVT LTD Vs. U O I
August 24, 2006
SARDAR SINGH Vs. STATE OF RAJASTHAN
July 20, 2006
SARJEET SINGH Vs. STATE OF RAJASTHAN
January 23, 2006
SARLA Vs. NARENDRA KUMAR
March 27, 2006
SARLA Vs. NARENDRA KUMAR
November 9, 2006
SARNAM & ANR. Vs. STATE OF RAJASTHAN
September 12, 2006
SAROJ DEVI Vs. STATE OF RAJASTHAN
November 20, 2006
SAROJ KANWAR Vs. STATE OF RAJASTHAN
May 9, 2006
SARWAN DEVI Vs. UNION OF INDIA
April 13, 2006
SATE BANK OF BIKANER AND JAIPUR Vs. MADAN GOPAL PROPRIETOR
February 17, 2006
SATISH CHANDRA Vs. ADDITIONAL DISTRICT JUDGE BARAN
March 27, 2006
SATKI DEVI Vs. TIKAM SINGH
August 29, 2006
SATTAR KHAN Vs. CHIEF ENIGNEER
May 22, 2006
SATVIRI DEVI Vs. SURAJPAL SINGH
February 21, 2006
SATYA DEV CHOUHAN Vs. MARWAR GRAMIN BANK PALI
May 19, 2006
SATYA NARAIN Vs. STATE OF RAJASTHAN
May 26, 2006
SATYA NARAIN SONI Vs. STATE BANK OF BIKANER AND JAIPUR
May 18, 2006
SATYA NARAYAN ALIAS BADA Vs. STATE OF RAJASTHAN
March 6, 2006
SATYANARAYAN AND ANOTHER Vs. STATE AND ANOTHER
July 4, 2006
SAVE THE CHILDREN FUND U K Vs. SURESH CHANDRA SHARMA
March 27, 2006
SAVITRI DEVI Vs. RAMESH CHAND
March 23, 2006
SAVITRI DEVI Vs. MACT SRIGANGANAGAR
May 12, 2006
SAVITRI DEVI Vs. STATE OF RAJASTHAN & ANR
May 25, 2006
SAYED MOHD NAEEM Vs. NARCOTIC CONTROL BUREAU JODHPUR
February 2, 2006
SAYEED MOEEN Vs. STATE OF RAJASTHAN
July 11, 2006
SAYRA DEVI Vs. NATIONAL INSURANCE CO LTD
April 4, 2006
SAYRA DEVI Vs. NATIONAL INSURANCE CO LTD
April 7, 2006
SECRETARY KRISHI UPAJ MANDI SAMITI Vs. VIKESH KUMAR
May 3, 2006
SECRETARY RAJ KHADI GRAMODYOG BOARD Vs. MUKUT SINGH
May 15, 2006
SENSPORT INTERNATIONAL Vs. A D J
July 18, 2006
SEVA RAM Vs. STATE OF RAJASTHAN
July 20, 2006
SGN KHALSA COLLEGE ALD SCHOOL Vs. STATE OF RAJASTHAN
May 17, 2006
SHABANA FAROOQUI Vs. U O I
November 17, 2006
SHAFI Vs. USMAN
May 1, 2006
SHAILENDRA SINGH BALWADA Vs. THE CHIEF ELECTION COMMISSION AND OTHERS
August 24, 2006
SHAKTI AGENCIES Vs. MANSHUK BHAI INDUSTRIES LTD
August 14, 2006
SHAKTI SINGH Vs. STATE OF RAJASTHAN
May 29, 2006
SHAMBHOO LAL Vs. PANRAJ
May 26, 2006
SHAMBHU Vs. JEEVANI
April 25, 2006
SHAMBHU Vs. RAMESH KUMAR BHATI
January 10, 2006
SHAMIM BANO Vs. SECRETARY DEPARTMENT OF URBAN DEVELOPMENT
May 12, 2006
SHAMSUNDAR AGRAWAL Vs. STATE OF RAJASTHAN
November 24, 2006
SHANKAR LAL Vs. CIVIL JUDGE JR DIVISION SHAHPURA
April 15, 2006
SHANKAR YADAV Vs. STATE OF RAJASTHAN
July 4, 2006
SHANKARIYA AND ANOTHER Vs. STATE OF RAJASTHAN
April 12, 2006
SHANKARLAL Vs. STATE OF RAJASTHAN
May 18, 2006
SHANKARLAL Vs. STATE OF RAJASTHAN
May 26, 2006
SHANKARLAL SHARMA Vs. K E C INTERNATIONAL LTD
April 18, 2006
SHANKER LAL Vs. STATE OF RAJASTHAN
May 15, 2006
SHANKER LAL Vs. STATE OF RAJASTHAN
July 14, 2006
SHANKER LAL Vs. M/S. MAHESH TRADING COMPANY
March 28, 2006
SHANKER LAL Vs. STATE OF RAJASTHAN
October 20, 2006
SHANTI ALIAS LALLI Vs. SATYANARAIN
February 23, 2006
SHANTI DEVI Vs. ANAND KUMAR
March 1, 2006
SHANTI DEVI Vs. STATE OF RAJASTHAN
July 26, 2006
SHANTI DEVI Vs. NATIONAL INSURANCE CO LTD
January 12, 2006
SHANTI DEVI AND OTHERS Vs. SMT. KANCHAN DEVI AND ANOTHER
May 9, 2006
SHANTI LAL Vs. SUSHILA
January 2, 2006
SHARAFAT KHAN Vs. STATE OF RAJASTHAN
May 5, 2006
SHASHI ALIAS MALA Vs. STATE
March 27, 2006
SHAUKAT ALI Vs. STATE OF RAJASTHAN
May 19, 2006
SHEO CHAND Vs. STATE OF RAJASTHAN
November 15, 2006
SHEONARAYAN Vs. SHAMBHOO SINGH
March 8, 2006
SHESHNATH RAI Vs. STATE OF RAJASTHAN
April 12, 2006
SHISHUPAL SINGH JAKHAR Vs. STATE OF RAJASTHAN
April 17, 2006
SHIV KUMAR Vs. STATE OF RAJASTHAN
September 20, 2006
SHIV KUMAR Vs. STATE OF RAJASTHAN
October 18, 2006
SHIV LAL Vs. STATE OF RAJASTHAN
February 13, 2006
SHIV LAL AVASTHI Vs. UNION OF INDIA
April 7, 2006
SHIV NARAIN PAL Vs. STATE OF RAJASTHAN
May 18, 2006
SHIV PRAKASH Vs. STATE OF RAJASTHAN
May 11, 2006
SHIV SINGH Vs. STATE OF RAJASTHAN
May 22, 2006
SHIV SINGH ALIAS SIDDAHNATH Vs. STATE OF RAJASTHAN
June 6, 2006
SHIVA VIDEO PARLOURS AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
February 24, 2006
SHIVAM AGRO FOOD P LTD Vs. STATE OF RAJASTHAN
July 31, 2006
SHIVDAN SINGH Vs. DULEHEY SINGH
January 12, 2006
SHIVJI Vs. STATE OF RAJASTHAN
May 23, 2006
SHOBHA Vs. NANURAM
July 7, 2006
SHOHAN LAL ASERI Vs. SHANTI LAL
April 25, 2006
SHRANGARI DEVI Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
April 20, 2006
SHRAVAN LAL Vs. STATE OF RAJASTHAN
August 17, 2006
SHRAVAN RAM Vs. STATE OF RAJASTHAN
May 10, 2006
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
June 2, 2006
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
May 22, 2006
SHREE LAL Vs. KANHAIYA LAL
May 10, 2006
SHREE PIPES Vs. DEPUTY COMMISSIONER
April 17, 2006
SHREE RAM Vs. RADHABALLABH
May 31, 2006
SHRI KISHAN Vs. STATE OF RAJASTHAN AND ORS.
January 4, 2006
SHRI POORAN INDUSTRIES AND OIL MILLS Vs. SUVINAS ENTERPRISES
August 23, 2006
SHRI RAM Vs. STATE OF RAJASTHAN
February 1, 2006
SHRI RAM TRADERS Vs. SMT. LAXMI DEVI
February 6, 2006
SHRI SIDH PLANTATION Vs. STATE
May 12, 2006
SHYAM KUMAR VYAS AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
May 24, 2006
SHYAM LAL Vs. STATE OF RAJASTHAN
March 20, 2006
SHYAM SINGH Vs. STATE OF RAJASTHAN
March 9, 2006
SHYAM SUNDER Vs. STATE OF RAJASTHAN
March 10, 2006
SHYAM SUNDER HATILLA Vs. STATE OF RAJASTHAN
May 24, 2006
SHYAM SUNDER PANERI Vs. JASMEET SINGH
April 4, 2006
SHYAM TELECOM LTD Vs. STATE
May 8, 2006
SHYAMLAL TABIYAR Vs. STATE OF RAJASTHAN
May 29, 2006
SHYO BIHARI GOTHWAL Vs. BAJARANG LAL
April 10, 2006
SHYOJI Vs. STATE OF RAJASTHAN
February 6, 2006
SIKANDER SHA Vs. ABDUL LATIF
March 3, 2006
SIMAN MECWAN Vs. STATE OF RAJASTHAN
May 17, 2006
SINGHAL BUILDERS Vs. EXECUTIVE ENGINEER
August 18, 2006
SISRAM BIR SINGH Vs. UNION OF INDIA
May 18, 2006
SITA DEVI Vs. RAGHUVEER SINGH
January 27, 2006
SITA RAM Vs. STATE
July 4, 2006
SITARAM PAREEK Vs. JUDGE LABOUR COURT
April 15, 2006
SKIPPER ELECTRICALS Vs. STATE
June 1, 2006
SMT. KANU Vs. STATE OF RAJASTHAN
May 3, 2006
SMT. MANJU Vs. STATE OF RAJASTHAN
February 2, 2006
SMT. SARITA Vs. STATE OF RAJASTHAN
February 16, 2006
SOHAN LAL Vs. LABOUR COURT JODHPUR
April 27, 2006
SOHAN LAL Vs. STATE OF RAJASTHAN
February 13, 2006
SOHAN LAL AND ORS. Vs. STATE AND ANR.
February 6, 2006
SOHAN LAL MAHENDRA Vs. BADAM
August 23, 2006
SOHAN LAL PUNGALIA Vs. ASSTT MINING ENGINEER RECOVERY BIKANER
January 9, 2006
SOHAN LAL SINGARIA Vs. VIRENDRA SINGH RATHORE
May 8, 2006
SOHAN LAL SONI Vs. STATE OF RAJASTHAN
November 20, 2006
SOHAN LAL VYAS Vs. VIMLA
April 28, 2006
SOHAN SINGH Vs. JUDGE, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND OTHERS
October 16, 2006
SOHANI DEVI Vs. STATE OF RAJASTHAN
May 19, 2006
SOMA RAM Vs. STATE OF RAJASTHAN
May 8, 2006
SONA DEVI Vs. STATE OF RAJASTHAN
April 19, 2006
SONU ALIAS RAGHUVENDRA Vs. STATE OF RAJASTHAN
April 13, 2006
SOOR SINGH & ORS. Vs. STATE OF RAJASTHAN
May 18, 2006
STATE Vs. SURANA ENTERPRISES
February 17, 2006
STATE BANK OF BIKANER AND JAIPUR Vs. FOOD CORPORATION OF INDIA
September 5, 2006
STATE OF RAJASTHAN Vs. MUBEEN
September 12, 2006
STATE OF RAJASTHAN Vs. UNION OF INDIA
August 23, 2006
STATE OF RAJASTHAN Vs. SHERA RAM
August 31, 2006
STATE OF RAJASTHAN Vs. MADAN SINGH
August 29, 2006
STATE OF RAJASTHAN Vs. BADRI PRASAD
June 2, 2006
STATE OF RAJASTHAN Vs. SHRI RAMNIWAS
July 27, 2006
STATE OF RAJASTHAN Vs. BABLU ALIAS MUBARIK HUSSAIN
July 27, 2006
STATE OF RAJASTHAN Vs. HARISH CHANDRA SHARMA
July 20, 2006
STATE OF RAJASTHAN Vs. BALKISHAN
May 19, 2006
STATE OF RAJASTHAN Vs. JAI PRAKASH
May 22, 2006
STATE OF RAJASTHAN Vs. BHANWAR LAL AND COMPANY
May 22, 2006
STATE OF RAJASTHAN Vs. GIRDHARI SINGH
May 17, 2006
STATE OF RAJASTHAN Vs. BHAGWATI LAL
May 17, 2006
STATE OF RAJASTHAN Vs. PREM SINGH
May 11, 2006
STATE OF RAJASTHAN Vs. MOOLA RAM
June 2, 2006
STATE OF RAJASTHAN Vs. MAHAVEER
May 31, 2006
STATE OF RAJASTHAN Vs. VASAB ALI
May 31, 2006
STATE OF RAJASTHAN Vs. CHHAGANLAL
May 31, 2006
STATE OF RAJASTHAN Vs. ARJUN SINGH
May 22, 2006
STATE OF RAJASTHAN Vs. SHRI R P AGARWAL
February 3, 2006
STATE OF RAJASTHAN Vs. SARITA CHOUDHARY
February 3, 2006
STATE OF RAJASTHAN Vs. LEGAL REPRESENTATIVES OF GAINDMAL
February 8, 2006
STATE OF RAJASTHAN Vs. SHAITAN
February 24, 2006
STATE OF RAJASTHAN Vs. CHANDRA PRAKASH GUPTA
February 17, 2006
STATE OF RAJASTHAN Vs. AMAR CHAND
March 31, 2006
STATE OF RAJASTHAN Vs. SAHIRAM RAM CHANDRA
March 29, 2006
STATE OF RAJASTHAN Vs. GAURI SHANKER AGARWAL
March 22, 2006
STATE OF RAJASTHAN Vs. BRIJENDRA SINGH
March 22, 2006
STATE OF RAJASTHAN Vs. HARLAL
March 3, 2006
STATE OF RAJASTHAN Vs. NEEMA RAM
April 17, 2006
STATE OF RAJASTHAN Vs. MANGA RAM SHARMA
April 21, 2006
STATE OF RAJASTHAN Vs. JHANDU RAM
April 24, 2006
STATE OF RAJASTHAN Vs. SAWAI RAM
April 24, 2006
STATE OF RAJASTHAN Vs. VIRENDRA SINGH
May 1, 2006
STATE OF RAJASTHAN Vs. VEJENG
April 28, 2006
STATE OF RAJASTHAN Vs. SHAHJAD KHAN
May 3, 2006
STATE OF RAJASTHAN Vs. STATE OF RAJASTHAN
November 20, 2006
STATE OF RAJASTHAN Vs. GEETA BAI
November 3, 2006
STATE OF RAJASTHAN Vs. AMAR SINGH
October 16, 2006
STATE OF RAJASTHAN Vs. LABOUR COURT
October 19, 2006
STATE OF RAJASTHAN Vs. SURENDRA SINGH
October 6, 2006
STATE OF RAJASTHAN Vs. ALLADVAUA AND ORS.
December 11, 2006
STATE OF RAJASTHAN Vs. SH. HARI OM AGARWAL, ADVOCATE
January 10, 2006
STATE OF RAJASTHAN Vs. SHEO PRASAD AND ORS.
June 1, 2006
STATE OF RAJASTHAN Vs. MUNNA SHAH
October 19, 2006
STATE OF RAJASTHAN Vs. VAMAN NARAYAN GHIYA AND ORS.
February 7, 2006
STATE OF RAJASTHAN Vs. RAM NIWAS
January 9, 2006
STATE OF RAJASTHAN Vs. RAJENDRA SINGH
January 4, 2006
STATE OF RAJASTHAN Vs. JANGIR KAUR
January 5, 2006
STATE OF RAJASTHAN Vs. FIRDOS TARANNUM
January 20, 2006
STATE OF RAJASTHAN Vs. INDUSTRIAL AND LABOUR COURT
November 3, 2006
STATE OF RAJASTHAN & ANOTHER Vs. S.N. TIWARI & OTHERS
November 29, 2006
STATE OF RAJASTHAN AND ANR. Vs. GOPAL BOHRA AND ANR.
December 13, 2006
STATE OF RAJASTHAN AND ORS. Vs. MISS. RUKSANA
December 11, 2006
STATE OF RAJASTHAN AND ORS. Vs. LICHHMAN SINGH AND ORS.
December 20, 2006
STATE OF RAJASTHAN AND OTHERS Vs. SMT. MANJU BHATNAGAR
February 27, 2006
STATE RAJASTHAN Vs. ANCHHI
April 20, 2006
STUTI ELECTRONICS Vs. STATE OF RAJASTHAN
September 7, 2006
SUBHASH CHAND Vs. ALLAHABAD BANK
January 30, 2006
SUBHASH CHAND SHARMA Vs. DILEEP
October 9, 2006
SUBHASH CHANDRA MORYA Vs. STATE OF RAJASTHAN AND ANOTHER
May 26, 2006
SUCHHA SINGH Vs. VINOD KUMAR
May 18, 2006
SUDHA SHARMA Vs. KAILASH SHARMA
May 26, 2006
SUGALI Vs. JAGDISH PRASAD
February 23, 2006
SUGAN KANWAR Vs. RAKESH
April 17, 2006
SUKH CHAND Vs. STATE OF RAJASTHAN
February 23, 2006
SUKH DEO SINGH Vs. STATE OF RAJASTHAN
April 24, 2006
SUKHA RAM Vs. STATE OF RAJASTHAN
November 3, 2006
SUKHDEO SINGH Vs. STATE FARM CORP OF INDIA
April 13, 2006
SUKHDEO SINGH Vs. STATE OF RAJASTHAN
July 26, 2006
SUKHDEV SINGH Vs. BAXIS SINGH
January 24, 2006
SUKHI KANWAR Vs. STATE OF RAJASTHAN
May 16, 2006
SUKHWANT SINGH Vs. STATE OF RAJASTHAN
March 29, 2006
SULTAN SINGH Vs. STATE OF RAJASTHAN
May 19, 2006
SULTAN SINGH Vs. STATE OF RAJASTHAN
January 4, 2006
SUMAN Vs. STATE OF RAJASTHAN
February 28, 2006
SUMAN (SMT.) Vs. ARVIND KUMAR
December 14, 2006
SUMER DAN Vs. STATE OF RAJASTHAN
April 28, 2006
SUMITRA Vs. LUNA RAM
October 4, 2006
SUMITRA DEVI Vs. VIDYA PRAKASH
February 6, 2006
SUMITRA DEVI Vs. RATAN LAL
June 2, 2006
SUNDER Vs. RAMSAHAI
October 6, 2006
SUNIL KUMAR Vs. NAHATA FABRICS
February 13, 2006
SUNIL KUMAR Vs. CHHAGAN LAL
May 3, 2006
SUNIL KUMAR ALIAS CHHANGA Vs. STATE OF RAJASTHAN
June 1, 2006
SUNIL KUMAR JAIN Vs. LAL ALIAS RAM CHANDRA
February 23, 2006
SUNITA Vs. STATE OF RAJASTHAN
May 8, 2006
SUNITA DEVI Vs. STATE OF RAJASTHAN
November 6, 2006
SUO MOTU Vs. STATE OF RAJASTHAN
July 25, 2006
SUPER SEEDS PVT. LTD. (M/S.) Vs. STATE OF RAJASTHAN & ANR.
October 12, 2006
SUPLA JAIN Vs. U I T JODHPUR
May 29, 2006
SUPRINTENDENT POST OFFICE Vs. KARAN SINGH SHEKHAWAT
April 15, 2006
SURAJ MAL Vs. STATE OF RAJASTHAN
April 12, 2006
SURAJ MAL Vs. STATE OF RAJASTHAN
April 21, 2006
SURAJ MAL ALIAS SURJYA Vs. STATE OF RAJASTHAN
March 8, 2006
SURAJ RAM Vs. MOOL SINGH
May 1, 2006
SURAJBHAN Vs. LAXMI NARAYAN
January 2, 2006
SURAJMAL KATARA Vs. STATE OF RAJASTHAN
May 1, 2006
SURAT SINGH Vs. STATE OF RAJASTHAN
May 11, 2006
SURENDRA KUMAR Vs. HEMANT GUPTA
June 6, 2006
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
May 9, 2006
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
April 24, 2006
SURENDRA KUMAR JAIN Vs. RAJASTHAN CO-OPERATIVE DIARY FEDERATION LTD
September 19, 2006
SURENDRA PATEL Vs. RENT APPELLATE TRIBUNAL
February 27, 2006
SURENDRA SINGH Vs. STATE OF RAJASTHAN
February 16, 2006
SURENDRA SINGH MEHTA Vs. S P JAIN
May 2, 2006
SURESH CHAND SHARMA Vs. STATE
March 23, 2006
SURESH CHANDRA AND DHAN RAJ Vs. SHRI HANUMAN PRASAD
July 26, 2006
SURESH DHARU Vs. STATE AND ORS.
December 15, 2006
SURESH GUPTA Vs. STATE AND ORS.
September 8, 2006
SURESH KUMAR Vs. STATE OF RAJASTHAN
January 31, 2006
SURESH KUMAR Vs. STATE OF RAJASTHAN
March 7, 2006
SURESH KUMAR Vs. MANGILAL
February 6, 2006
SURESH KUMAR AGRAWAL (DR.) Vs. STATE OF RAJASTHAN AND ORS.
December 13, 2006
SURESH SINGH Vs. NATIONAL INSURANCE CO LTD
July 6, 2006
SURESH VAL CHAND JAIN Vs. UNION OF INDIA
March 29, 2006
SURINDRA NATH Vs. STATE OF RAJASTHAN
February 24, 2006
SURYA POWER LTD Vs. BANK OF INDIA
July 31, 2006
SUSHILA Vs. STATE OF RAJASTHAN
October 16, 2006
SUTLEJ INDUSTRIES LTD Vs. STATE
June 12, 2006
SWADESHI POLYTEX LTD Vs. JAIPUR SPG AND WVG MILLS LTD
May 26, 2006
SWAIKA PROPERTIES LTD Vs. STATE OF RAJASTHAN
September 4, 2006
SWAIKA PROPERTIES PVT LTD Vs. STATE OF RAJASTHAN
January 23, 2006
SWARAN SINGH Vs. STATE OF RAJASTHAN
May 8, 2006
SYED HASAN ALI Vs. STATE OF RAJASTHAN
May 1, 2006
TAGA RAM Vs. STATE OF RAJASTHAN
May 19, 2006
TAJENG Vs. STATE OF RAJASTHAN
May 26, 2006
TAJJI Vs. STATE
August 14, 2006
TAJUDDIN Vs. FAQRUDDIN
November 3, 2006
TAKHAT SINGH ALIAS NORAT MAL Vs. MUNICIPAL COUNCIL
July 14, 2006
TARA CHAND & ANR Vs. PALTU NATH
March 31, 2006
TARA CHAND GUPTA Vs. ADDITIONAL DISTRICT JUDGE
September 5, 2006
TARA DEVI Vs. ARUN KUMAR
August 22, 2006
TARA DEVI Vs. RAMJAS GOYAL
April 13, 2006
TARU ALIAS TARACHAND Vs. STATE OF RAJASTHAN
February 27, 2006
TARUN SHAH Vs. BALBIR SINGH
May 5, 2006
TARUNA Vs. DEEPESH SANCHORA
May 5, 2006
TASLIM AHMED Vs. STATE OF RAJASTHAN
February 24, 2006
TAWA NINE Vs. THE BANK OF RAJASTHAN LTD.
February 24, 2006
TCI INFRASTRUCTURE FINANCE LTD Vs. STATE
July 7, 2006
TECHNIQUE DIABRASSIVE INDIA LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL CESTAT
May 10, 2006
TEJ KARAN Vs. STATE
February 13, 2006
TEJ SINGH Vs. STATE OF RAJASTHAN
April 7, 2006
TEJMAL Vs. STATE
August 21, 2006
TEJMAL Vs. STATE OF RAJASTHAN
August 23, 2006
THAN SINGH Vs. STATE
March 1, 2006
THAWAR MAL Vs. STATE OF RAJASTHAN
March 29, 2006
THE CENTRAL CO Vs. STATE OF RAJASTHAN & ORS.
October 18, 2006
THE STATE OF RAJASTHAN Vs. MAHESH BHAN GUPTA AND ORS.
December 14, 2006
THOMAS CHANDY Vs. RAJASTHAN FINANCIAL CORP
March 2, 2006
TIJA DEVI Vs. GIRDHARI SINGH
April 18, 2006
TIKAM CHAND Vs. HARBANS LAL (RAJASTHAN)(JAIPUR BENCH)
October 31, 2006
TIKAM SINGH Vs. STATE OF RAJASTHAN
May 8, 2006
TIKAM SINGH Vs. STATE OF RAJASTHAN
May 22, 2006
TIKAMCHAND Vs. INDER CHANDRA
March 1, 2006
TIMES PUBLISHING HOUSE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
December 20, 2006
TOLANI FABRICATORS Vs. RAJASTHAN URBAN IN FRASTRUCTURE DEVELOPMENT PROJECT
May 25, 2006
TOSIF Vs. STATE OF RAJASTHAN
May 10, 2006
TRINITY COMBINES ASSOCIATES Vs. PRABHU DAYAL
October 13, 2006
TRIPTI VYAS Vs. AHLERS INDIA PVT. LTD.
November 7, 2006
TULSI RAM Vs. STATE OF RAJASTHAN
May 5, 2006
U.O.I. Vs. SMT. SHAMIM AND OTHERS
August 4, 2006
UDAI SINGH ALIAS RAJENDRA SINGH ALIAS RAJU BANA Vs. STATE OF RAJASTHAN
October 9, 2006
UGAR SINGH Vs. RAM NIWAS
February 22, 2006
ULFAT Vs. DEENA NATH
April 18, 2006
ULFAT RAI ARYA Vs. STATE OF RAJASTHAN
December 7, 2006
ULTRAMED PRIVATE LTD Vs. UNION OF INDIA
February 8, 2006
UMA Vs. MAHENDRA KUMAR BHATI
April 5, 2006
UMA Vs. STATE OF RAJASTHAN
May 29, 2006
UMA SHANKAR SRIVASTAVA Vs. STATE OF RAJASTHAN
January 6, 2006
UMED SINGH Vs. JYOTI
May 19, 2006
UMMED KHAN Vs. STATE OF RAJASTHAN
March 8, 2006
UMMED SINGH Vs. STATE AND ANOTHER
August 2, 2006
UNION OF INDIA Vs. MANOHAR LAL PAREEK
November 29, 2006
UNION OF INDIA Vs. MAHER SINGH
January 30, 2006
UNION OF INDIA Vs. UDAI SINGH
February 7, 2006
UNION OF INDIA Vs. S G KALE
May 22, 2006
UNION OF INDIA Vs. HINDUSTAN ZINC LTD
May 22, 2006
UNION OF INDIA Vs. BHOORA RAM
May 24, 2006
UNION OF INDIA Vs. LADDU SINGH
May 24, 2006
UNION OF INDIA Vs. SUSHILA DEVI
August 14, 2006
UNION OF INDIA Vs. DHARIWAL AND CO
August 8, 2006
UNION OF INDIA Vs. JAIPUR NAMADA FACTORY
July 26, 2006
UNION OF INDIA Vs. RAJASTHAN UDYOG
April 4, 2006
UNION OF INDIA Vs. JUDGE LABOUR COURT JODHPUR
April 20, 2006
UNION OF INDIA Vs. KRISHAN CHANDRA AGRAWAL
April 12, 2006
UNION OF INDIA Vs. HARI NARAYAN GUPTA
November 15, 2006
UNION OF INDIA Vs. J K INDUSTRIES LTD
November 9, 2006
UNION OF INDIA Vs. MEWAR SUGAR MILLS LTD
May 19, 2006
UNION OF INDIA Vs. TIWARI PROCESSORS LTD
November 16, 2006
UNION OF INDIA Vs. AVON UDHYOG
July 24, 2006
UNION OF INDIA (UOI) Vs. RAMAVTAR AND ORS.
December 19, 2006
UNION OF INDIA (UOI) AND ORS. Vs. SMT. ONKAR KANWAR
December 4, 2006
UNION OF INDIA AND OTHERS Vs. SEEMA CHATURVEDI AND ANOTHER
September 7, 2006
UNION OF INDIA THROUGH HOME SECRETARY Vs. PRAKASH CHAND MEENA
November 29, 2006
UNITED INDIA INSURANCE CO LTD Vs. ROOP KANWAR
January 13, 2006
UNITED INDIA INSURANCE CO LTD Vs. BABULAL
July 21, 2006
UNITED INDIA INSURANCE CO LTD Vs. HUKMI
August 2, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANITA
July 21, 2006
UNITED INDIA INSURANCE LTD Vs. SIRE KANWAR
May 22, 2006
UOI Vs. RAMA PANDEY
May 19, 2006
URBAN IMPROVEMENT TRUST, AJMER AND ANOTHER Vs. SHRI GORDHAN BHAMBHANI
April 26, 2006
URMILA Vs. STATE
September 6, 2006
URMILA AND ANR. Vs. STATE OF RAJASTHAN
April 27, 2006
USHA (SMT.) AND ORS. Vs. ISHAK AND ORS.
December 14, 2006
UTTAM CHAND Vs. STATE OF RAJASTHAN
March 27, 2006
V V DIXIT Vs. STATE OF RAJASTHAN
August 21, 2006
VAKTA Vs. STATE OF RAJASTHAN
June 2, 2006
VALI MOHAMMAD Vs. STATE OF RAJASTHAN
April 13, 2006
VANITA ROY Vs. JITENDRA MATHUR
April 24, 2006
VAST TEXTILES LTD Vs. STATE
December 19, 2006
VASU DEO SINDHI Vs. CHIF DEPOT MANAGER R S R T C
May 29, 2006
VASUDEO Vs. NARENDRA KUMAR
January 27, 2006
VED BAJAJ Vs. STATE OF RAJASTHAN
May 22, 2006
VEGEPRO FOODS AND FEEDS Vs. JAGANNATH SHREELAL AND SONS
August 21, 2006
VIJAY KUMAR Vs. STATE
August 23, 2006
VIJAY KUMAR MAHATMA Vs. STATE OF RAJASTHAN
April 24, 2006
VIJAY LAXMI @ VIJETA (SMT.) Vs. JUDGE, FAMILY COURT AND ANR.
December 21, 2006
VIJAY RAJ Vs. NAIN MAL
January 30, 2006
VIKAS ADHIKARI PANCHAYAT SAMITI DUNGARPUR Vs. NANJI
May 12, 2006
VIKASH ADHIKARI Vs. JUDGE, LABOUR COURT
November 20, 2006
VIKRAM KAPOOR Vs. STATE OF RAJASTHAN AND ORS.
November 30, 2006
VIKRAM SINGH AND OTHERS Vs. STATE OF RAJASTHAN
March 20, 2006
VIMLA Vs. DHANNA RAM
May 9, 2006
VIMLA & OTHERS Vs. VISVANATH JANGID AND OTHERS
February 23, 2006
VIMLA RAGHAV Vs. STATE OF RAJASTHAN
March 27, 2006
VINAY KUMAR Vs. DEVI LAL
March 29, 2006
VINEET KUMAR PUROHIT Vs. J N V UNIVERSITY JODHPUR
October 4, 2006
VINOD Vs. STATE OF RAJASTHAN
February 13, 2006
VINOD JAIN Vs. JAIPUR DEVELOPMENT AUTHORITY AND ANR
November 30, 2006
VINOD KUMAR Vs. SAROJ
November 29, 2006
VINOD KUMAR Vs. DIRECTOR LOCAL BODIES
June 2, 2006
VINOD KUMAR & ANR. Vs. STATE
July 26, 2006
VIRENDRA Vs. STATE
August 25, 2006
VISHAN DAS Vs. SUWA LAL
April 27, 2006
VISHAN SINGH ALIAS BHURA Vs. STATE OF RAJASTHAN
May 22, 2006
VISHNU Vs. JUDGE MACT DEDWANA
February 8, 2006
VISHNU CHANDRA SHARMA Vs. RCSAT
May 24, 2006
VISHNU DUTT SHARMA Vs. STATE
July 13, 2006
VISHNU SWAROOP DUBEY Vs. GEETA DIXIT
May 22, 2006
VISHRAM Vs. STATE OF RAJASTHAN
September 11, 2006
VISHVESHAWAR LAL Vs. A D J FAST TRACK NO 2 UDAIPUR
April 18, 2006
VISHWA KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 1, 2006
VISHWANATH Vs. LAKHPAT RAI
April 26, 2006
VIVEK KUMAR Vs. BAL MUKUND
April 21, 2006
VIVEK KUMAR Vs. NEW GENERAL ENGINEERING WORKS
May 2, 2006
VIVIDH MARBLES PVT LTD Vs. ASSTT COMMISSIONER
November 13, 2006
WAGAD CONSTRUCTION CO Vs. STATE OF RAJASTHAN
May 4, 2006
YAKUB ALI GOPAL SINGH AND PARTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 4, 2006
YASEEN KHAN Vs. MANA
March 20, 2006
YASHWANT KUMAR Vs. KUNTA BAI
November 27, 2006
YASIN KHAN Vs. GUMAN SINGH AND OTHERS
August 2, 2006
YOGENDRA KUMAR CHATURVEDI Vs. ASHOK KUMAR GOYAL
August 14, 2006
YOGESH CHANDRA Vs. WESTERN RAILWAY EMPLOYEES PATHAK AND CO OPERATIVE CREDIT SOCIETY LIMITED
April 19, 2006
YOGESH KUMAR SHARMA Vs. SPECIAL JUDGE NDPS CASES COURT
May 17, 2006
YOGESH SHARMA Vs. STATE OF RAJASTHAN
November 2, 2006
YUSUF ALI KHAN Vs. VIMAL KUMAR
March 21, 2006
YUSUF KHAN Vs. YUSUF KHAN
April 28, 2006
YUSUF KHAN Vs. MUNICIPAL BOARD AND ORS.
December 19, 2006
ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN
March 27, 2006