Case Index

Title
Date
A CHANDESHWAR YADAV Vs. STATE OF BIHAR
April 21, 2006
ABDUL AZIZ Vs. STATE OF BIHAR
May 15, 2006
ABDUL AZIZ ANSARI Vs. STATE OF BIHAR
November 29, 2006
ABDUL GAFFAR Vs. STATE OF BIHAR
August 7, 2006
ABDUL HAFIZ ANSARI Vs. STATE OF BIHAR
December 5, 2006
ABDUL QAIVUM Vs. STATE OF BIHAR
May 3, 2006
ABDUL RAFIQUE Vs. CHAIRMAN, BIHAR STATE ELECTRICITY BOARD
October 9, 2006
ABDUL RAHMAN KHAN Vs. STATE OF BIHAR
February 1, 2006
ABDUL SALAM Vs. BIBI ZUBAIDA KHATOON
July 24, 2006
ABDUL WAHOOD KHAN Vs. WAIID KHAN
June 23, 2006
ABHAY KUMAR Vs. STATE OF BIHAR
November 24, 2006
ABHAY KUMAR SINGH Vs. STATE OF BIHAR
March 8, 2006
ABHAY STONE WORKS PROPRIETOR KRISHNDEO SINGH Vs. STATE OF BIHAR
March 30, 2006
ABHI MANUYU TRIPATHY Vs. SHAMBHU OJHA
July 25, 2006
ABHINAV SINHA Vs. UNION OF INDIA
February 14, 2006
ABHIVANTA GRIH NIRMAN SAHKARI Vs. STATE OF BIHAR
December 11, 2006
ABUL KAISH Vs. STATE OF BIHAR
September 20, 2006
ADITYA NARAYAN MISHRA Vs. STATE OF BIHAR
December 1, 2006
ADITYA PURI Vs. STATE OF BIHAR
November 14, 2006
AJAY JHA Vs. STATE OF BIHAR
November 28, 2006
AJAY KUMAR Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
November 22, 2006
AJAY KUMAR CHOUDHARY Vs. STATE OF BIHAR
March 1, 2006
AJAY KUMAR SINGH Vs. STATE OF BIHAR
August 21, 2006
AJAY KUMAR SRIVASTAVA Vs. STATE OF BIHAR
August 3, 2006
AJAY PRASAD Vs. STATE OF BIHAR
November 8, 2006
AJAY SHANKAR PODDAR Vs. STATE OF BIHAR
June 29, 2006
AJEYA VERMA Vs. STATE OF BIHAR
January 27, 2006
AJIT MAHTO ALIAS AJIT KUMAR MAHTO Vs. RAM PRAKASH MAHTON
July 6, 2006
AKHILESH SAH Vs. STATE OF BIHAR
March 8, 2006
ALI ANSARI ALIAS MD ALI Vs. SHAUKAT ALI
August 4, 2006
ALL IMAM Vs. STATE OF BIHAR
June 30, 2006
ALLAUDDIN MAIN Vs. STATE OF BIHAR
August 24, 2006
ALOK ANAND Vs. UNION OF INDIA
March 24, 2006
ALOK KUMAR GUPTA Vs. STATE OF BIHAR
December 13, 2006
AMAR NATH DAS Vs. STATE OF BIHAR
November 2, 2006
AMAR NATH GUPTA Vs. STATE OF BIHAR
December 22, 2006
AMAR SINGH Vs. BALIRAM SINGH
April 12, 2006
AMARJEET SINGH BAJAJ Vs. STATE OF BIHAR
August 25, 2006
AMARKANT SINGH Vs. STATE OF BIHAR
August 1, 2006
AMARNATH SINGH Vs. STATE OF BIHAR
May 5, 2006
AMBIKA PRASAD SINGH Vs. STATE OF BIHAR
July 7, 2006
AMBIKA RAI Vs. STATE OF BIHAR
November 17, 2006
AMBIKA SINGH Vs. UNION OF INDIA AND OTHERS
January 5, 2006
AMERIKA PRASAD Vs. STATE OF BIHAR
December 1, 2006
AMIRAK YADAV @ AMBRKA YADAV Vs. STATE OF BIHAR
November 3, 2006
AMIT BENGALI Vs. STATE OF BIHAR
September 19, 2006
AMIT KUMAR THAKUR ALIAS AMIT RANJAN THAKUR Vs. STATE OF BIHAR
April 27, 2006
AMIT PHARMACEUTICALS Vs. STATE OF BIHAR
September 7, 2006
AMIT PHARMACEUTICALS Vs. STATE OF BIHAR
August 18, 2006
AMLORY CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
September 29, 2006
AMRAPALI CINEMA Vs. STATE OF BIHAR
September 4, 2006
AMRENDRA VERMA Vs. STATE OF BIHAR
May 1, 2006
AMRENDRA VERMA AND DHARMENDRA VERMA AND RANJAN VERMA AND ANITA VERMA Vs. STATE OF BIHAR
April 1, 2006
AMRESH KUMAR SHRIVASTAVA Vs. STATE OF BIHAR
December 6, 2006
AMRIT SAGAR MITTAL Vs. STATE OF BIHAR
September 20, 2006
AMRITI DEVI @ AMRITI MEHTARANI Vs. CHAIRMAN, DARBHANGA MUNICIPAL CORPORATION
December 12, 2006
ANAMIKA SINGH Vs. BIHAR STATE ELECTION COMMISSION
April 4, 2006
ANAND Vs. STATE BANK OF INDIA
February 22, 2006
ANCIENT BIHAR COLD STORAGE Vs. MANAGING DIRECTOR BIHAR STATE FINANCIAL CORPORATION
January 30, 2006
ANIL AGARWAL Vs. STATE OF BIHAR
November 27, 2006
ANIL D AMBANI Vs. STATE OF BIHAR
August 31, 2006
ANIL KUMAR AGRAWAL Vs. STATE OF BIHAR
November 8, 2006
ANIL KUMAR GUPTA Vs. STATE OF BIHAR
December 8, 2006
ANIL KUMAR MISHRA Vs. STATE OF BIHAR
July 27, 2006
ANIL KUMAR SINGH Vs. STATE OF BIHAR
August 11, 2006
ANIL RITOLIA @ A.K.RITOLIA Vs. STATE OF BIHAR
December 4, 2006
ANIRUDH PRASAD ALIAS SADHU YADAV Vs. STATE OF BIHAR
May 22, 2006
ANIRUDH RAI Vs. STATE OF BIHAR
June 29, 2006
ANIRUDH SINGH Vs. STATE OF BIHAR
January 20, 2006
ANISH CHAKRABARTY Vs. STATE OF BIHAR
May 2, 2006
ANISH RANJAN Vs. REETA KUMARI
August 21, 2006
ANIT RANJAN ALIAS BABU JHA BABUKHAN Vs. STATE OF BIHAR
January 3, 2006
ANITA KUMARI Vs. STATE OF BIHAR
June 21, 2006
ANITA KUMARI Vs. STATE OF BIHAR
December 20, 2006
ANITA VERMA Vs. STATE OF BIHAR
April 1, 2006
ANJANA MISHRA Vs. STATE OF BIHAR
March 6, 2006
ANJU DEVI Vs. STATE OF BIHAR
September 20, 2006
ANNAPURNA SINGH Vs. STATE OF BIHAR
April 13, 2006
ANURADHA DEVI Vs. STATE OF BIHAR
January 18, 2006
ARCHANA KUMARI Vs. STATE OF BIHAR
January 20, 2006
ARJUN DAYAL JAISWAL Vs. ANIL KUMAR
April 13, 2006
ARJUN PRASAD SINGH ALIAS ARJUN MAHTO Vs. STATE OF BIHAR
March 9, 2006
ARJUN SINGH Vs. AMBIKA PANDIT
August 10, 2006
ARJUN THAKUR Vs. STATE OF BIHAR
June 30, 2006
ARTI KUMARI Vs. STATE OF BIHAR
July 11, 2006
ARUN KUMAR PANDEY Vs. STATE OF BIHAR
June 21, 2006
ARUN KUMAR SAO Vs. STATE OF BIHAR
February 28, 2006
ARUN KUMAR SINGH Vs. STATE OF BIHAR
May 19, 2006
ARUN KUMAR SINGH Vs. STATE OF BIHAR
July 24, 2006
ARUN PRAKASH TIWARY Vs. STATE OF BIHAR
December 8, 2006
ARVIND KUMAR Vs. STATE OF BIHAR
April 20, 2006
ARVIND KUMAR SINHA Vs. UNION OF INDIA
April 4, 2006
ASARFI KUER ALIAS ASARFI DEVI Vs. STATE OF BIHAR
October 17, 2006
ASFAR TOWHEED Vs. STATE OF BIHAR
August 28, 2006
ASHA DEVI Vs. HARI LAL SWARNKAR
March 10, 2006
ASHA DEVI Vs. STATE OF BIHAR
May 16, 2006
ASHA KUMARI GIRI Vs. STATE OF BIHAR
December 19, 2006
ASHARFI BAILHA Vs. STATE
September 1, 2006
ASHOK JHA Vs. UNION OF INDIA
January 18, 2006
ASHOK KUMAR Vs. STATE OF BIHAR
August 22, 2006
ASHOK KUMAR CHAUDHARY, KAILASH CHAUDHARY, BAIJU CHAUDHARY Vs. STATE OF BIHAR
December 1, 2006
ASHOK KUMAR CHOUDHARY Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
July 25, 2006
ASHOK KUMAR GAUTAM Vs. STATE OF BIHAR
September 14, 2006
ASHOK KUMAR KANAUJIA Vs. STATE OF BIHAR
August 2, 2006
ASHOK KUMAR PANDEY Vs. PANDEY MITHILESH KUMAR SINHA
June 27, 2006
ASHOK KUMAR ROUT Vs. STATE OF BIHAR
May 1, 2006
ASHOK KUMAR SINGH Vs. BIHAR STATE BAR COUNCIL
March 27, 2006
ASHOK PATHAK Vs. STATE OF BIHAR
April 10, 2006
ASHOK PRASAD Vs. STATE OF BIHAR
January 16, 2006
ASHOK RAM Vs. STATE OF BIHAR
June 13, 2006
ASHOK SINGH Vs. UNION OF INDIA
January 9, 2006
ASHUTOSH KUMAR DUBEY Vs. STATE OF BIHAR
May 3, 2006
ASLAM KHAN Vs. STATE OF BIHAR
May 5, 2006
ATUL KRISHNA BISWAS Vs. STATE OF BIHAR
November 28, 2006
ATUL KUMAR Vs. STATE OF BIHAR
May 2, 2006
AURANGZEB Vs. STATE OF BIHAR
July 4, 2006
AUTHORITY OF INDIA Vs. STATE OF BIHAR
June 23, 2006
AUTOMATRIX PRIVATELTD Vs. STATE OF BIHAR
July 27, 2006
AWADH PRASAD Vs. STATE OF BIHAR
November 3, 2006
AWADHESH KUMAR Vs. UNION OF INDIA
November 9, 2006
AWADHESH KUMAR @ KUSHWAHA Vs. STATE OF BIHAR
December 6, 2006
AWADHESH KUMAR TIWARI Vs. STATE OF BIHAR
August 31, 2006
AWADHESH PANDEY Vs. STATE OF BIHAR
August 18, 2006
AWADHESH PRASAD SINGH Vs. STATE OF BIHAR
January 9, 2006
AWDESH KUMAR MEHTA ALIAS AWADESH PRASAD Vs. STATE OF BIHAR
February 7, 2006
AYODHI YADAV Vs. GOBIND YADAV
July 6, 2006
AZMAD Vs. STATE OF BIHAR
September 21, 2006
B S ENTERPRISES Vs. STATE OF BIHAR
November 8, 2006
BABA SAHEB BHIMRAO AMBEDKAR BIHAR UNIVERSITY Vs. SUDHIR KUMAR SINHA
July 12, 2006
BABAN PRASAD Vs. STATE OF BIHAR
September 21, 2006
BABBAN MAURYA Vs. STATE OF BIHAR
November 10, 2006
BABI SINHA Vs. STATE OF BIHAR
January 30, 2006
BABITA DEVI Vs. STATE OF BIHAR
April 20, 2006
BABITA DEVI Vs. STATE OF BIHAR
July 14, 2006
BABLOO YADAV Vs. STATE OF BIHAR
December 22, 2006
BABULA KEWANI Vs. STATE OF BIHAR
October 9, 2006
BABULAL MISHRA Vs. UNITED COMMERCIAL BANK
October 18, 2006
BACHA PRASAD Vs. STATE OF BIHAR
March 30, 2006
BADRU NISHA ALIAS MADHURI DEVI Vs. YOGENDRA PRASAD SINHA
February 7, 2006
BAIDULLAH ANSARI Vs. UNION OF INDIA
August 28, 2006
BAIDYA NATH SINGH ALIAS BAIJNATH SINGH Vs. UNION OF INDIA
December 1, 2006
BAIDYANATH BHAGAT Vs. KAMALDEO BHAGAT
December 1, 2006
BAIDYANATH SINGH Vs. STATE OF BIHAR
October 10, 2006
BAJESHWAR OJHAAND ORS Vs. STATE OF BIHAR
January 13, 2006
BALDEO PRASAD YADAV Vs. KEDAR NATH YADAV
February 7, 2006
BALDEO SINGH Vs. STATE OF BIHAR
December 12, 2006
BALESHWAR OJHA Vs. STATE OF BIHAR
January 13, 2006
BALESHWAR PRASAD SINGH Vs. STATE OF BIHAR
November 2, 2006
BALGOBIND PRAJAPAT ALIAS BALGOBIND KUMHAR Vs. STATE OF BIHAR
June 28, 2006
BALMIKI MAHTO Vs. KISHUN MAHTO
September 8, 2006
BALSAKHA, NON-GOVERNMENTAL Vs. STATE OF BIHAR
December 5, 2006
BANGALI MIAN Vs. STATE OF BIHAR
November 8, 2006
BASUDHANAND PANDEY Vs. VIDYANAND PANDEY
July 19, 2006
BHABICHHAN JHA Vs. STATE OF BIHAR
February 27, 2006
BHADO PASWAN Vs. STATE OF BIHAR
December 6, 2006
BHADO PASWAN Vs. STATE OF BIHAR
December 4, 2006
BHADO PASWAN Vs. STATE OF BIHAR
November 17, 2006
BHAGWAT MAHTO Vs. SATYA NARAYAN PRASAD
January 16, 2006
BHAGWAT PRASAD Vs. STATE OF BIHAR
July 27, 2006
BHAGWATI PRASAD & COMPANY Vs. STATE OF BIHAR
December 19, 2006
BHAGYA NARAIN RAI Vs. STATE OF BIHAR
April 4, 2006
BHAIRABI NANDAN SINHA Vs. STATE OF BIHAR
September 13, 2006
BHARAT AGRICULTURE Vs. STATE OF BIHAR
January 13, 2006
BHARAT AGRICULTURE AND MECHANICAL ENGINEERING COMPANY Vs. STATE OF BIHAR
January 31, 2006
BHARAT DEO PATHAK Vs. BIHAR STATE FOOD AND CIVIL
November 9, 2006
BHARAT PRAJAPAT Vs. STATE OF BIHAR
May 10, 2006
BHARAT SANCHAR NIGAM LTD Vs. STATE OF BIHAR
October 11, 2006
BHARAT WAGON AND ENGINEERING CO LTD Vs. MD YUNUS
October 31, 2006
BHIKHANI DEVI Vs. AMAR LAL
May 10, 2006
BHIKHRANJAN YADAV Vs. STATE OF BIHAR
September 19, 2006
BHUNESHWARI PD. YADAV & ORS. Vs. STATE OF BIHAR & ORS.
January 4, 2006
BHUP NARAIN JHA Vs. STATE OF BIHAR
July 26, 2006
BHUPEN KSHETRY Vs. STATE OF BIHAR
November 21, 2006
BHUPENDRA NATH SINGH Vs. UNION OF INDIA
October 11, 2006
BHUPENDRA SAHANI ALIAS RUDAL SAHANI Vs. STATE OF BIHAR
February 7, 2006
BHUVNESHWAR PD GUPTA Vs. DHARMNATH PRASAD
October 12, 2006
BIBHUTI SINGH Vs. STATE OF BIHAR
January 20, 2006
BIBI ZARINA KHATOON ALIAS ZARINA Vs. STATE OF BIHAR
June 30, 2006
BIHAR RAJYA ARYA PARTINIDHI SABHA Vs. STATE OF BIHAR
January 27, 2006
BIHAR RAJYA KOSHAGAR AVAM LEKHA Vs. STATE OF BIHAR
September 4, 2006
BIHAR RAJYA ZILA PARISHAD Vs. STATE
September 15, 2006
BIHAR STATE AGRICULTURE MARKETING BOARD Vs. UNION OF INDIA
March 31, 2006
BIHAR STATE ELECTRICITY BOARD Vs. RAMSWARUP YADAV
May 4, 2006
BIHAR STATE FINANCIAL CORPORATION Vs. HOTEL M.D.
September 11, 2006
BIHAR STATE HANDLOOM & HANDICRAFT CORPORATION LTD. Vs. STATE OF BIHAR
October 19, 2006
BIHAR STATE NON-GAZETTED Vs. STATE OF BIHAR
October 19, 2006
BIHAR STATE PRIVATE TEACHERS TRAINING COLLEGE ASSOCIATION Vs. STATE OF BIHAR
September 21, 2006
BIHAR STATE PRIVATE TEACHERS TRAINING COLLEGE ASSOCIATION Vs. STATE OF BIHAR
July 4, 2006
BIJAY KUMAR PASWAN Vs. STATE OF BIHAR
November 21, 2006
BIJO YADAV Vs. STATE OF BIHAR
November 24, 2006
BIJOY PRATAP SINGH Vs. STATE OF BIHAR
December 22, 2006
BIMLA DEVI Vs. RAMBHAJAN MAHTO
June 27, 2006
BIMLA DEVI Vs. RADHYSHAYM PATWA ALIAS RADHIYA PATWA
April 13, 2006
BINA SINGH Vs. BIHAR STATE HOUSING BOARD
November 1, 2006
BINA SINGH ALIAS SINHA Vs. BIHAR STATE HOUSING BOARD
July 7, 2006
BINDA PRASAD Vs. STATE OF BIHAR
March 1, 2006
BINDA SAH Vs. STATE OF BIHAR
January 18, 2006
BINDESHWAR PRASAD Vs. STATE OF BIHAR
January 20, 2006
BINDESHWARI KUMAR Vs. STATE OF BIHAR
April 20, 2006
BINDHYACHAL SINGH Vs. STATE OF BIHAR
October 13, 2006
BINDU KUMARI Vs. STATE OF BIHAR
December 12, 2006
BINOD CHOUDHARY Vs. STATE OF BIHAR
April 3, 2006
BINOD KUMAR Vs. STATE OF BIHAR
January 2, 2006
BINOD KUMAR THAKUR Vs. STATE OF BIHAR
February 27, 2006
BINOD MISHRA Vs. STATE OF BIHAR
February 24, 2006
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
August 2, 2006
BIPUL KUMAR Vs. STATE OF BIHAR
November 6, 2006
BIRBAL SAH Vs. URMILA DEVI
July 26, 2006
BIREN MANDAL Vs. STATE OF BIHAR
October 16, 2006
BIRENDRA KUMAR Vs. STATE OF BIHAR
December 11, 2006
BIRENDRA PRASAD SINGH @ POPLI Vs. STATE OF BIHAR
June 26, 2006
BIRENDRA TIWARY Vs. STATE OF BIHAR
January 27, 2006
BISHESHWAR TAMOLI Vs. STATE OF BIHAR
January 19, 2006
BISHWESHWAR NATH PRASAD Vs. STATE OF BIHAR
July 26, 2006
BIVEKANAND SINGH Vs. STATE OF BIHAR
August 29, 2006
BRAJ KISHORE PRASAD Vs. STATE OF BIHAR
May 16, 2006
BRAJ KISHORE SINGH Vs. STATE OF BIHAR
March 27, 2006
BRAJESH CHOUDHARY Vs. STATE OF BIHAR
July 10, 2006
BRAJESH KUMAR VERMA Vs. STATE OF BIHAR
December 8, 2006
BRAJESH SINGH ALIAS BRAJESH KUMAR SINGH Vs. STATE OF BIHAR
March 22, 2006
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ARJUN PRASAD
January 23, 2006
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. ASHA DEVI
January 25, 2006
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. MAHESHWAR PRASAD SINGH
August 4, 2006
BRIJ KISHORE PRASAD Vs. STATE OF BIHAR
May 5, 2006
BRIJ NANDAN SINGH Vs. STATE OF BIHAR
August 21, 2006
BUDHA COLONY SANGHARSH SAMITI Vs. STATE OF BIHAR
December 13, 2006
BUDHADEO PRASAD SINGH Vs. STATE OF BIHAR
November 3, 2006
BUDHAN THAKUR ALIAS MITHILESH THAKUR Vs. STATE OF BIHAR
March 9, 2006
CENTRAL BANK OF INDIA Vs. LAXMAN WIRE INDUSTRIES LTD
August 4, 2006
CERTIFICATE OFFICER OF SIWAN CENTRAL CO OPERATIVE BANK Vs. STATE OF BIHAR
February 7, 2006
CHAIRMAN, BIHAR STATE ELECTRICITY BOARD Vs. SNEHLATA PRASAD
November 9, 2006
CHAIRMAN, THE NEW INDIA ASSURANCE COM.LTD Vs. MOST.PRABHAWATI DEVI
November 20, 2006
CHAIRMAN-CUM-MANAGING DIRECTOR, BIHAR POLICE BUILDING CONSTRUCTION CORPORATION Vs. STATE OF BIHAR
December 5, 2006
CHAMRU KUMAR Vs. DEVENDRA KUMAR AZAD
March 24, 2006
CHANDESHWAR RAI Vs. STATE OF BIHAR
December 4, 2006
CHANDESHWARI KALUI Vs. STATE OF BIHAR
May 5, 2006
CHANDRA MADHAV MISHRA Vs. BRAJ KISHORE MISHRA
April 5, 2006
CHANDRA PRAKASH SAH Vs. JAKIR HUSSAIN
December 4, 2006
CHANDRA SHEKHAR PRASAD Vs. STATE OF BIHAR
June 27, 2006
CHANDRA SHEKHAR SINGH Vs. STATE OF BIHAR
December 19, 2006
CHANDRADEV KUMAR SINGH Vs. STATE OF BIHAR
April 21, 2006
CHANDRESHWAR Vs. TEJAN GOPE
January 6, 2006
CHARIDESHWAR YADAV ALIAS CHANDOO YADAV Vs. STATE OF BIHAR
April 21, 2006
CHATURBHUJ JHA Vs. STATE OF BIHAR
February 15, 2006
CHAUDHARY PASWAN Vs. STATE OF BIHAR
March 28, 2006
CHHOTE SHUKLA ALIAS VIJAY KUMAR SHUKLA Vs. STATE OF BIHAR
November 29, 2006
CHUMMAN SINGH Vs. STATE OF BIHAR
July 28, 2006
COMMISSIONER CUSTOMS Vs. NIRMALA MITRA
July 6, 2006
COMPANY BAGH DOOKANDAR SANGH Vs. STATE OF BIHAR
October 12, 2006
COMPUTERONIX BIHAR PVT LTD Vs. BIHAR STATE MADARSA EDUCATION BOARD
November 17, 2006
COUNCIL FOR ADVANCEMENT OF PEOPLE & APOSS ACTION Vs. CAPART-C.G.C.EMPLOYEES
January 30, 2006
DARBHANGA REGIONAL DEVELOPMENT AUTHORITY Vs. ASHOK KUMAR
April 3, 2006
DAROGA SINGH Vs. STATE OF BIHAR
May 3, 2006
DAROGA SINGH Vs. STATE OF BIHAR
November 29, 2006
DASO DEVI Vs. BEGAM ROOHI ABBAS ALI
September 13, 2006
DASRATH MEHTAR Vs. STATE OF BIHAR
November 6, 2006
DAULAT KUAR Vs. STATE OF BIHAR
October 31, 2006
DAYANAND SINHA Vs. STATE OF BIHAR
June 28, 2006
DEEPAK KUMAR SINHA Vs. BANK OF INDIA
June 26, 2006
DEERAJ KUMAR Vs. STATE OF BIHAR
March 28, 2006
DEHAL MAHTON Vs. NATHUNI RAM MARWARI
May 5, 2006
DELTA COMPOSITE FILM (PVT.) LTD. Vs. STATE OF BIHAR
December 11, 2006
DEO KRISHNA JHA Vs. STATE OF BIHAR
September 27, 2006
DEO NARAIN SAH Vs. CHANO KUMARI
May 12, 2006
DEO NARAYAN CHOUDHARY Vs. STATE OF BIHAR
November 14, 2006
DEO PRAKASH Vs. RUDRESHWAR PRASAD GRIYAGHEY
July 27, 2006
DEO SUNDARI DEVI Vs. RAMANUJ SINGH
December 19, 2006
DEODHARI SINGH Vs. MULCHAND HAZAM
August 24, 2006
DEOKI NANDAN KEJRIWAL Vs. STATE OF BIHAR
November 7, 2006
DEONATH SHRIVASTAVA Vs. MOSTT GAITRI SRIVASTAVA
October 21, 2006
DEONATH SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD
December 21, 2006
DEV PRAKASH ROY Vs. STATE OF BIHAR
November 2, 2006
DEVENDRA PRAKASH MAHESHWARI Vs. STATE OF BIHAR
March 2, 2006
DEVENDRA PRASAD Vs. STATE OF BIHAR
February 1, 2006
DEVENDRA PRASAD SINHA Vs. STATE OF BIHAR
August 25, 2006
DEVI DAYAL GIRI Vs. STATE OF BIHAR
June 23, 2006
DEVIJI Vs. STATE OF BIHAR
February 27, 2006
DEVLAGANI DEVI Vs. STATE OF BIHAR
September 12, 2006
DEWANTI DEVI Vs. STATE OF BIHAR
August 8, 2006
DHAIRYA NATH CHOUDHARY Vs. KAMESHWAR SINGH DARBHANGA UNIVERSITY
November 15, 2006
DHANANJAY YADAV Vs. STATE OF BIHAR
May 1, 2006
DHANBARTI KOERIN Vs. SHYAM NARAIN MAHTON
October 30, 2006
DHARMANAND MISHRA Vs. CHANCELLOR OF THE UNIVERSITIES BIHAR RAJ BHAWAN PATNA
January 20, 2006
DHARMENDRA SINGH RAGHAV Vs. STATE OF BIHAR
November 30, 2006
DHARMENDRA VERMA AND RANJAN VERMA AND ANITA VERMA Vs. STATE OF BIHAR
May 1, 2006
DHIRENDRA JHA SUMAN ALIAS DHIRENDRA KUMAR JHA ALIAS DHIRENDRA Vs. STATE OF BIHAR
April 26, 2006
DINANATH PATWA Vs. STATE OF BIHAR
August 30, 2006
DINESH KUMAR GUPTA Vs. STATE OF BIHAR
August 4, 2006
DINESH PRASAD Vs. STATE OF BIHAR
October 17, 2006
DINESH SINGH @ DINESH KUMAR SINGH Vs. STATE OF BIHAR
December 12, 2006
DINESH SINGH @ RAMASHRAY SINGH Vs. STATE OF BIHAR
November 22, 2006
DINESHWAR BHAGAT CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
August 24, 2006
DINKAR PRASAD SINHA Vs. BIHAR STATE FINANCIAL CORPORATION
March 27, 2006
DIRECTOR GENERAL SPORTS Vs. STATE OF BIHAR
June 23, 2006
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. MAHAWA DEVI
April 21, 2006
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. SABITRI DEVI
August 25, 2006
DIVISIONAL MANAGER, INSURANCE CO.LTD Vs. SANYOGITA DEVI
November 30, 2006
DIVISIONAL MANAGER, ORIENTAL FIRE & GENERAL INSURANCE CO.LTD Vs. MOSMAT MUNAR DEVI
December 14, 2006
DIWAKAR PRASAD SINHA Vs. STATE OF BIHAR
December 18, 2006
DULARCHAND PRASAD Vs. STATE OF BIHAR
March 24, 2006
DUNCANS TEA LIMITED Vs. STATE OF BIHAR
November 7, 2006
DWARIKA PRASAD AGRAWAL Vs. UNION OF INDIA
September 8, 2006
EASTERN FOOD INDUSTRIES PVT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LTD
August 11, 2006
EDARA FLAHUI MUSLEMEEN Vs. STATE OF BIHAR
September 6, 2006
EFACHHA SAH Vs. MANOHAR THAKUR
August 30, 2006
EJAZ ALI ALIAS DR EJAZ ALI Vs. STATE OF BIHAR
September 27, 2006
FAIZ MURTAZA ALI Vs. SYED ASKAIT HADI ALI
November 2, 2006
FAROOQUZZAMAN Vs. STATE OF BIHAR
June 19, 2006
FIROZ KHAN Vs. STATE OF BIHAR
April 4, 2006
FUDNI DEVI Vs. CHOTELALL SAH
September 15, 2006
G K AGARWAL Vs. STATE OF BIHAR
September 25, 2006
GAJENDRA NARAYAN SINGH Vs. STATE OF BIHAR
January 3, 2006
GANESH KUMARI DEVI Vs. SAROJNI DEVI
March 31, 2006
GANESH PRASAD SHAH Vs. STATE OF BIHAR
June 12, 2006
GANESH SINGH Vs. STATE OF BIHAR
July 26, 2006
GANGA JALI DEVI Vs. STATE OF BIHAR
September 13, 2006
GAURI DEVI Vs. STATE OF BIHAR
November 13, 2006
GAURI SHANKAR PRASAD SINGH Vs. BAID NATH PRASAD SINGH
December 19, 2006
GAUTAM DEO SINGH Vs. STATE OF BIHAR
April 10, 2006
GAUTAM DEO SINGH Vs. STATE OF BIHAR
February 5, 2006
GAYA MUNICIPAL CORPORATION Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
February 7, 2006
GAYATRI DEVI Vs. KANT KUMAR
March 8, 2006
GAYATRI DEVI Vs. BHUNESHWAR SINGH
April 21, 2006
GAZI Vs. STATE OF BIHAR
May 16, 2006
GEE PEE FURNITURE Vs. STATE OF BIHAR
September 26, 2006
GEETA DEVI Vs. STATE OF BIHAR
January 5, 2006
GHANSHYAM CHAUDHARY Vs. STATE OF BIHAR
August 9, 2006
GIRISH JHA Vs. STATE OF BIHAR
June 21, 2006
GOPAL KRISHNA THAKUR Vs. STATE OF BIHAR
April 28, 2006
GOPAL PRASAD SINGH ALIAS GOPAL SINGH AND BANORAM Vs. STATE OF BIHAR
April 5, 2006
GOPI DAS Vs. STATE OF BIHAR
December 21, 2006
GOURI SHANKAR PANDEY Vs. RUPAK LIMITED
January 28, 2006
GURU DEO RAJAK Vs. STATE OF BIHAR
April 17, 2006
GYANDEO SHARMA Vs. STATE OF BIHAR
February 21, 2006
H.M.P.SUGARS LTD Vs. STATE OF BIHAR
December 13, 2006
H.M.SETTES LIMITED Vs. STATE OF BIHAR
September 4, 2006
HAKIM SAH Vs. STATE OF BIHAR
November 28, 2006
HANUMAN RAM MAHABIR RAM Vs. COMMISSIONER OF INCOME TAX
September 8, 2006
HARBANSHI LALL Vs. STATE OF BIHAR
September 12, 2006
HARDOWAR SINGH Vs. JAI PRAKASH UNIVERSITY
December 19, 2006
HARENDRA RAI Vs. CHANDRAWATI DEVI
November 17, 2006
HARENDRA SINGH Vs. STATE OF BIHAR
January 5, 2006
HARI KISHUN PRASAD VERMA Vs. STATE OF BIHAR
January 30, 2006
HARIDWAR SINGH @ HARIDWAR YADAV @ HARIDWAR SINGH YADAV @ RAMADHAR YADAV Vs. STATE OF BIHAR AND ANR.
April 21, 2006
HARIHAR PRASAD KAPILDEO PRASAD Vs. STATE OF BIHAR
September 1, 2006
HEMKANT JHA ALIAS HEMANT JHA Vs. STATE OF BIHAR
January 30, 2006
HIRALAL GUPTA Vs. STATE OF BIHAR
December 5, 2006
HIRDAYA NAND PANDEY Vs. STATE OF BIHAR
July 12, 2006
HISABI PRASAD MISTRI Vs. STATE OF BIHAR
February 10, 2006
HRIDAY RANJAN PRASAD Vs. SARAYUG MAHATO
November 30, 2006
I B P COMPANY LTD Vs. RAMASHISH PRASAD SINGH
January 3, 2006
ICEBERG INDUSTRIES LIMITED Vs. STATE OF BIHAR
September 27, 2006
IDRIS Vs. STATE OF BIHAR
April 19, 2006
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
April 19, 2006
INDRASAN RAUT @ INDRASAN YADAV Vs. STATE OF BIHAR
December 5, 2006
ISHTEYAQUL HAQUE ASHRAF Vs. PATNA UNIVERSITY
September 1, 2006
ISHWAR CHAND ALIAS KISHORE PRASAD Vs. DENA NATH SAH
August 9, 2006
ISHWAR PRAJAPATI Vs. SANJEET KUMAR
September 26, 2006
J K DATTA Vs. STATE OF BIHAR
December 20, 2006
J P CONSTRUCTION Vs. STATE OF BIHAR
October 13, 2006
JAGARNATH RAM Vs. STATE OF BIHAR
July 31, 2006
JAGAT SINGH Vs. STATE OF BIHAR
October 11, 2006
JAGDEO YADAV Vs. STATE OF BIHAR
December 8, 2006
JAGDISH KHATTAR Vs. STATE OF BIHAR
November 3, 2006
JAGDISH KUNWAR Vs. STATE OF BIHAR
August 8, 2006
JAGDISH MANDAL Vs. STATE OF BIHAR
October 13, 2006
JAGDISH MISHRA Vs. STATE OF BIHAR
September 4, 2006
JAGDISH PRASAD SARAF Vs. KUSMI DEVI
November 24, 2006
JAGDISH PRASAD SINGH Vs. STATE OF BIHAR
May 16, 2006
JAGDISH THAKUR Vs. RAJENDRA AGRICULTURAL UNIVERSITY
May 9, 2006
JAGDISH YADAV Vs. STATE OF BIHAR
October 13, 2006
JAGESHWAR RAI Vs. STATE OF BIHAR
December 1, 2006
JAGESHWAR RAY Vs. STATE OF BIHAR
January 20, 2006
JAGMATO DEVI Vs. STATE OF BIHAR
January 3, 2006
JAI CHAND SINGH Vs. STATE OF BIHAR
March 28, 2006
JAI KISHUN SINGH Vs. UNION OF INDIA
January 3, 2006
JAI PRAKASH SINGH Vs. STATE OF BIHAR
July 14, 2006
JAI RAM SINGH Vs. STATE OF BIHAR
August 19, 2006
JAI SHANKAR PRASAD Vs. STATE OF BIHAR
February 10, 2006
JAI SINGH CHAWALA Vs. RAMSAKHI DEVI
January 1, 2006
JAILENDRA PANDIT Vs. STATE OF BIHAR
September 15, 2006
JAINANDAN SINGH Vs. STATE OF BIHAR
August 30, 2006
JAIPRAKASH NARAYAN YADAV Vs. STATE OF BIHAR
January 19, 2006
JANARDAN PRASAD SINGH Vs. UNION OF INDIA
March 9, 2006
JANARDAN RAI Vs. STATE OF BIHAR
July 27, 2006
JANARDAN RAI ALIAS JANARDAN PRASAD ROY Vs. RAJENDRA PATHAK
May 10, 2006
JANARDAN SINGH Vs. STATE OF BIHAR
June 14, 2006
JANG BAHADUR RAI Vs. STATE OF BIHAR
July 10, 2006
JANG BAHADUR SINHA Vs. STATE OF BIHAR
January 13, 2006
JANKI DEVI Vs. NANDAN KUMAR SINGH
December 4, 2006
JAWAHAR PRASAD SINHA Vs. STATE OF BIHAR
July 13, 2006
JAWAHAR YADAV Vs. STATE OF BIHAR
August 24, 2006
JAY SHANKER PD.TRIVEDI Vs. STATE OF BIHAR
December 4, 2006
JAYANT KUMAR JAISWAL Vs. BIHAR STATE FINANCE CORPORATION
June 27, 2006
JHAGRU NONIA Vs. BIPTI
April 20, 2006
JHANJHARPUR ANCHAL MATSYAJIVI SAHYOG SAMITI Vs. STATE OF BIHAR
December 13, 2006
JITENDRA NARAYAN AGARWAL Vs. RAJIV KUMAR AGARWAL
March 31, 2006
JITU BHAGAT Vs. RAM PRASAD BHAGAT
July 12, 2006
JOINT SECRETARY, BIHAR STATE ELECTRICITY BOARD Vs. MUNESHWAR PRASAD SINHA
November 7, 2006
JOYAKESH PODDER Vs. STATE OF BIHAR
February 6, 2006
JOYAKESH PODDER @ JAI PRAKASH PODDER AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
November 13, 2006
JYOTI PD VERMA Vs. BASANTI DEVI
September 7, 2006
K B BIPIN KUMAR Vs. STATE OF BIHAR
April 18, 2006
K MAHENDER Vs. STATE OF BIHAR
November 7, 2006
KAILASH PRASAD Vs. STATE OF BIHAR
May 24, 2006
KAILASH SAH Vs. STATE OF BIHAR
July 20, 2006
KAILASH TEWARI Vs. STATE OF BIHAR
June 30, 2006
KAKLESH KUMAR Vs. SUNIL PRASAD SINGH
November 23, 2006
KALAWATI DEVI Vs. UMESH YADAV
December 18, 2006
KALIKA SINGH Vs. STATE OF BIHAR
September 25, 2006
KALWATI DEVI Vs. JOINT DIRECTOR, CONSOLIDATION
November 6, 2006
KAMAL AHMAD ALIAS SUKHARI Vs. STATE OF BIHAR
March 22, 2006
KAMAL CHANDRA SAH Vs. STATE OF BIHAR
July 27, 2006
KAMAL NATH PRASAD ALIAS KAMAL NATH SAHU Vs. STATE OF BIHAR
March 28, 2006
KAMAL NAYAN SHARMA Vs. UNION OF INDIA
November 9, 2006
KAMAL SINGH Vs. STATE OF BIHAR
May 3, 2006
KAMALDEO PRASAD SINGH Vs. RAM SHAWARI DEVI
September 21, 2006
KAMESHWAR LALL DASS Vs. STATE OF BIHAR
August 17, 2006
KAMLANAND JHA Vs. STATE OF BIHAR
December 20, 2006
KAMLESHWARI SINGH Vs. STATE OF BIHAR
August 21, 2006
KANTI DEVI Vs. SATYA DEO VACLAV
July 26, 2006
KAPIL SHAH @ KAPIL DEO PRASAD Vs. STATE OF BIHAR
December 4, 2006
KAPILDEO NARAYAN SINGH Vs. MITHILESH KUMAR SINGH
June 27, 2006
KAPILDEO PRASAD Vs. RAMANAND PRASAD
August 4, 2006
KAPILDEO SAH Vs. STATE OF BIHAR
December 22, 2006
KAPILDEO SHARMA Vs. STATE OF BIHAR
May 10, 2006
KAPILDEO SINGH Vs. RAJCNDRA AGRICULTURAL UNIVERSITY
September 20, 2006
KARAMCHAND THAPPAR AND BROTHER Vs. LAXMI NARAYAN MISHRA
May 12, 2006
KARAMCHARI PANJIYAR Vs. STATE OF BIHAR
February 7, 2006
KASHI NATH Vs. STATE OF BIHAR
February 28, 2006
KASHI NATH SINGH Vs. SHIV NARAIN RAI
October 17, 2006
KASHI NATH SINGH Vs. STATE OF BIHAR
January 19, 2006
KASHIBHAGAT ALIAS KASHINATH BHAGAT Vs. KESHAR BHAT
May 2, 2006
KAUSHALYA DEVI Vs. STATE OF BIHAR
April 17, 2006
KEDAR NATH Vs. STATE OF BIHAR
February 15, 2006
KEDAR NATH JHA Vs. STATE OF BIHAR
June 22, 2006
KEDAR PRASAD Vs. UNION OF INDIA
August 29, 2006
KEWALA DEVI Vs. HIRA SAO
October 19, 2006
KHURSHEED ANWAR Vs. STATE OF BIHAR
November 14, 2006
KIRAN Vs. STATE OF BIHAR
October 19, 2006
KIRAN RE ROLLERS PVT LTD Vs. STATE OF BIHAR
October 13, 2006
KISHORI PRASAD DAS Vs. STATE OF BIHAR
May 16, 2006
KISHORI RAI Vs. STATE OF BIHAR
April 27, 2006
KOSHI PROJECT WORKER & APOSS ASSOCIATION Vs. STATE OF BIHAR
November 1, 2006
KOSHI PROJECT WORKERS ASSOCIATION Vs. STATE OF BIHAR
September 21, 2006
KRIPA SHANKAR Vs. STATE OF BIHAR
April 19, 2006
KRIPANAND PRASAD @ KARU YADAV Vs. STATE OF BIHAR WITH
November 13, 2006
KRISHNA HARIJAN Vs. STATE OF BIHAR
October 11, 2006
KRISHNA KANHAIYA Vs. STATE OF BIHAR
October 30, 2006
KRISHNA KUMAR TIBREWAL Vs. SHEO NARAYAN PRASAD
August 1, 2006
KRISHNA MURARI SINHA Vs. STATE OF BIHAR
June 30, 2006
KRISHNA NANA SAN Vs. STATE OF BIHAR
January 24, 2006
KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
January 5, 2006
KRISHNA PRASHAD SINHA Vs. VIKASH SINGH
December 4, 2006
KRISHNA RANJAN PD SINHA Vs. STATE OF BIHAR
April 18, 2006
KRISHNA SAH Vs. STATE OF BIHAR
December 8, 2006
KRISHNADEO PATHAK Vs. HEMLATA CHOUDHARY
October 18, 2006
KRISHNADEO PRASAD Vs. STATE OF BIHAR
November 8, 2006
KRITYANAND SHARMA Vs. STATE OF BIHAR
September 8, 2006
KUMAR BHANDAR Vs. STATE OF BIHAR
August 25, 2006
KUMAR NANDAN @ BITTU KUMAR Vs. STATE OF BIHAR
November 28, 2006
KUMAR SUMAN SINGH Vs. STATE OF BIHAR
July 19, 2006
KUMAR VIVEK Vs. BINDA DEVI
January 18, 2006
KUMARI NEHA SINHA Vs. SPEAKER BIHAR VIDHAN SABHA
March 23, 2006
KUNDAN KISHORE Vs. BIHAR COMBINED ENTRANCE COMPETITIVE EXAMINATION BOARD
March 24, 2006
KUNDAN YADAV Vs. STATE OF BIHAR
September 12, 2006
KUNJ BIHARI DAS Vs. UNION OF INDIA
August 2, 2006
KUNTI DEVI Vs. STATE OF BIHAR
January 16, 2006
KUNTI DEVI Vs. STATE OF BIHAR
November 16, 2006
KUSUM KUWAR Vs. STATE OF BIHAR
September 4, 2006
LAGANDEO RAI Vs. RAJENDRA JHA
June 23, 2006
LAKHICHAND AGRAWAL Vs. STATE OF BIHAR
October 17, 2006
LAKSHMAN SINGH Vs. STATE OF BIHAR
June 28, 2006
LAKSHMI KUMARI SRIVASTAVA Vs. STATE OF BIHAR
April 18, 2006
LAL BABU ALIAS LALLU BABU Vs. STATE OF BIHAR
March 28, 2006
LAL KISHUN YADAV Vs. STATE OF BIHAR
January 17, 2006
LAL MOHAN JHA Vs. STATE OF BIHAR
September 19, 2006
LAL NARAIN SHARMA Vs. JANKI DEVI
November 9, 2006
LALAN KUMAR Vs. STATE OF BIHAR
April 19, 2006
LALAN KUMAR SINGH Vs. STATE OF BIHAR
December 6, 2006
LALAN RAI Vs. STATE OF BIHAR
February 21, 2006
LALIT KUMAR Vs. STATE OF BIHAR
July 18, 2006
LALIT KUMAR SINGH Vs. STATE OF BIHAR
August 23, 2006
LALITA DEVI Vs. STATE OF BIHAR
January 23, 2006
LALLAN DAS Vs. DESAI DAS
April 28, 2006
LALMATI KUER Vs. RAJBAHADUR SINGH
February 7, 2006
LALU KUMAR SINGH Vs. STATE OF BIHAR
October 30, 2006
LATA DEVI Vs. UMESH NANDAN SHARRNA
May 17, 2006
LATIFFUR RAHMAN BEG Vs. STATE OF BIHAR
July 25, 2006
LAXMAN PRASAD Vs. STATE OF BIHAR
August 21, 2006
LAXMI ALIAS LAKSHMI SAHANI Vs. UNION OF INDIA
June 26, 2006
LAXMI DEVI Vs. AMARNATH DUBEY
December 12, 2006
LAXMI KANT TIWARI Vs. MEENA SINGH
July 20, 2006
LAXMI NARAIN SAHI Vs. STATE OF BIHAR
September 12, 2006
LAXMI PRASAD CHAUHAN Vs. AJAI KUMAR
December 14, 2006
LAXMI RAM Vs. STATE OF BIHAR
February 7, 2006
LAXMI VACLAV Vs. STATE OF BIHAR
August 22, 2006
LEELAWATI MISHRA AND SURESH PRASAD Vs. KAMESHWAR SINGH DARBHANGA SANSKRIT UNIVERSITY
January 4, 2006
LLOYDS FINANCE LIMITED Vs. STATE OF BIHAR
September 21, 2006
LOHRI KUMHAR Vs. RAM PRASAD KUMHAR
February 1, 2006
LUV KUSH KUMAR Vs. STATE OF BIHAR
August 23, 2006
M L DALMIIA AND COMPANY LTD Vs. STATE OF BIHAR
June 26, 2006
M M THAPAR Vs. RAMESH KUMAR SINGH
April 13, 2006
M.B.GHARPURAY ENGINEERS & CONTRACTORS Vs. STATE OF BIHAR
September 14, 2006
M.K. JHA Vs. INCOME TAX APPELLATE TRIBUNAL
January 10, 2006
M/S.DEVI CONSTRUCTION Vs. STATE OF BIHAR WITH
December 19, 2006
MAA MUNDESHWARI FOODS PVT.LTD. Vs. UNION OF INDIA
October 20, 2006
MAA SAKAMBHARI COMPLEX OWNERS ASSOCIATION Vs. BIHAR STATE ELECTRICITY BOARD
April 4, 2006
MADAN PRASAD SINGH Vs. STATE OF BIHAR
December 15, 2006
MADHUBANI KSHETRIYA GRAMIN BANK Vs. RAM ANUJ THAKUR
November 8, 2006
MADHURENDRA KUMAR Vs. STATE OF BIHAR
April 17, 2006
MADHURI DEVI Vs. BIHAR STATE HOUSING BOARD
November 30, 2006
MADHUSUDAN MITTAL Vs. STATE OF BIHAR
September 13, 2006
MAGADH CONSTRUCTION WORKS Vs. STATE OF BIHAR
December 11, 2006
MAHABIR TANTI Vs. Y C DEVESHWAR
April 21, 2006
MAHADEO PRASAD SINGH Vs. STATE OF BIHAR
June 15, 2006
MAHANTHI YADAV Vs. STATE OF BIHAR
November 7, 2006
MAHENDRA CHAUDHARY Vs. STATE OF BIHAR
February 7, 2006
MAHENDRA NARAIN SINGH, SUNIL KUMAR SINGH, BIMLA DEVI ANS ORS Vs. STATE OF BIHAR
December 5, 2006
MAHENDRA PRASAD Vs. STATE OF BIHAR
February 7, 2006
MAHENDRA SINGH Vs. STATE OF BIHAR
May 9, 2006
MAHESH RAI Vs. STATE OF BIHAR
September 4, 2006
MAHESHWAR JHA Vs. STATE OF BIHAR
January 4, 2006
MAHESHWAR PRASAD Vs. STATE OF BIHAR
August 21, 2006
MAHMOOD ALIAS MAHMOOD ALAM Vs. STATE OF BIHAR
July 19, 2006
MALTI KUMARI Vs. STATE OF BIHAR
December 20, 2006
MAN MOHAN JHA Vs. STATE OF BIHAR
March 26, 2006
MAN MOHAN SWAROOP KHANNA Vs. STATE OF BIHAR
November 20, 2006
MANAGING COMMITTEE OF BHAGWAN BUDH PRIMARY TEACHER S Vs. STATE OF BIHAR
August 22, 2006
MANAN SINGH Vs. MOSTT LAL BADAN
January 18, 2006
MANGLA KAMLA HOMEOPATHIC COLLEGE AND HOSPITAL Vs. STATE OF BIHAR
August 7, 2006
MANI MANJHI Vs. STATE OF BIHAR
June 14, 2006
MANI ROY Vs. STATE OF BIHAR
March 9, 2006
MANIK CHANDRA Vs. STATE OF BIHAR
January 13, 2006
MANILAL KESHRI Vs. STATE OF BIHAR
August 3, 2006
MANISH GAI Vs. STATE OF BIHAR
November 23, 2006
MANISHA KUMARI Vs. UNION OF INDIA
April 17, 2006
MANISHA PRAKASH Vs. STATE OF BIHAR
October 19, 2006
MANJU KUANR Vs. STATE OF BIHAR
August 17, 2006
MANJU KUMARI Vs. STATE OF BIHAR
March 22, 2006
MANJU KUMARI Vs. STATE OF BIHAR
August 21, 2006
MANJU KUMARI SHARMA Vs. BHUPENDRA NARAIN SINGH
February 13, 2006
MANNA DAS Vs. STATE OF BIHAR
November 8, 2006
MANNU LAL SHARMA ALIAS MANNU MISTRY Vs. STATE OF BIHAR
February 6, 2006
MANOJ CHOUDHARY Vs. STATE OF BIHAR
November 14, 2006
MANOJ KUMAR @ MANOJ KUMAR GUPTA Vs. STATE OF BIHAR
November 8, 2006
MANOJ KUMAR CHAUDHARY Vs. STATE OF BIHAR
December 8, 2006
MANOJ KUMAR JHA Vs. STATE OF BIHAR
February 23, 2006
MANOJ KUMAR SAH Vs. STATE OF BIHAR
November 28, 2006
MANOJ KUMAR SINHA Vs. STATE OF BIHAR
July 6, 2006
MANOJ KUMAR VERMA Vs. UNION OF INDIA
August 21, 2006
MANOJ SINGH, SUNIL SINGH, OM PRAKASH SINGH Vs. STATE OF BIHAR
May 18, 2006
MANTI DEVI Vs. STATE OF BIHAR
May 11, 2006
MANTU KUMAR SINHA ALIAS BABLU KUMAR Vs. STATE OF BIHAR
March 2, 2006
MARAL FASHIONS Vs. STATE OF BIHAR
November 30, 2006
MARCHAI NAW ALIAS MARCHAI SHARMA AND ANOTHER Vs. STATE OF BIHAR
October 12, 2006
MARI KISHORE SINHA Vs. STATE OF BIHAR
June 14, 2006
MARUTI UDYOG LIMITED Vs. STATE OF BIHAR
December 11, 2006
MASAUWAR HUSSAIN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
September 15, 2006
MATHURA PD Vs. STATE OF BIHAR
July 13, 2006
MCDOWELL AND CO LIMITED Vs. STATE OF BIHAR
September 21, 2006
MD ABU HASNAIN Vs. STATE OF BIHAR
November 28, 2006
MD ASHFAQUE ALAM Vs. BINDWASHNI PRASAD
April 27, 2006
MD BASIR AHMAD AND MD NASIR AHMAD Vs. STATE OF BIHAR
April 27, 2006
MD FASIHUDDIN Vs. STATE OF BIHAR
March 22, 2006
MD IZHARUL HAQUE Vs. STATE OF BIHAR
February 27, 2006
MD NAIMUL HAQUE ANSARI ALIAS NAIMUL Vs. STATE OF BIHAR
May 11, 2006
MD SHABIR Vs. STATE OF BIHAR
November 9, 2006
MD ZAFIR MIAN Vs. SK MANSOOR ALAM
August 4, 2006
MD.ABDUL RAQUIB ALIAS ABDUL RAQUIB Vs. STATE OF BIHAR
November 14, 2006
MD.AINUL HAQUE @ ANNU MIAN Vs. ASHISH KUMAR
November 10, 2006
MD.LZHAR ALIAS MD.LZHAR ALAM Vs. STATE OF BIHAR
December 8, 2006
MD.MAHTAB ALAM Vs. STATE OF BIHAR
November 16, 2006
MD.SHAHABUDDIN @ SHAHABUDDIN @ CHHOTU Vs. STATE OF BIHAR
September 18, 2006
MD.SIDIQUE HUSSAIN Vs. STATE OF BIHAR
December 11, 2006
MD.ZOBAIR Vs. BIHAR STATE ELECTRICITY BOARD
September 5, 2006
MEENA KUMARI Vs. STATE OF BIHAR
April 20, 2006
MEENA SHAKYA PRASSI ALIAS MEENA SHKYA PRASSI Vs. STATE OF BIHAR
July 18, 2006
MEHI LAL SHARMA Vs. STATE OF BIHAR
February 23, 2006
MEHMOOD ALI Vs. STATE OF BIHAR
May 16, 2006
MITHILA COAL INDUSTRIES PVT LTD Vs. BHARAT COKING COAL LIMITED
March 9, 2006
MITHILESH KUMAR Vs. UNION OF INDIA
February 7, 2006
MITHILESH KUMAR Vs. UNION OF INDIA UOI
February 8, 2006
MITHILESH KUMAR Vs. STATE OF BIHAR
November 28, 2006
MITHILESH KUMAR CHOUBEY Vs. STATE OF BIHAR
April 12, 2006
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR
October 9, 2006
MITHILESH NARAIN Vs. UNION OF INDIA
August 21, 2006
MITHILESH TIWARY Vs. STATE OF BIHAR
November 21, 2006
MITHILESH YADAV ALIAS MITTHU YADAV Vs. STATE OF BIHAR
February 27, 2006
MITHILESHWAR SINHA Vs. BHRIGENDRA PRATAP SAHI
April 28, 2006
MOHAN PANDEY Vs. STATE OF BIHAR
July 7, 2006
MOHD YUSUF ALIAS SARAL MIAN Vs. MAHMOOD MIAN
July 11, 2006
MOJIB ANSARI Vs. STATE OF BIHAR
January 19, 2006
MONSANTO INDIA LIMITED Vs. STATE OF BIHAR
August 30, 2006
MOQUIM Vs. STATE OF BIHAR
February 27, 2006
MOSOMAT RABIYA KHATOON Vs. STATE OF BIHAR
December 21, 2006
MOTIUR RAHMAN Vs. STATE OF BIHAR
December 12, 2006
MRIGENDRA PRASAD Vs. STATE OF BIHAR
January 2, 2006
MRITUNJAY KUMAR Vs. STATE OF BIHAR
July 12, 2006
MS MAGADH MECHANICAL PVT.LTD. Vs. STATE OF BIHAR
August 24, 2006
MT.ASHUTOSH SINGH Vs. INDUSHEKHAR PD.SINHA
December 20, 2006
MUKESH D AMBANI Vs. STATE OF BIHAR
November 6, 2006
MUKESH PATWA @ MUKESH KUMAR PATWA Vs. STATE OF BIHAR
December 7, 2006
MUKTI NARAIN PRASAD Vs. MAN NARAIN SHARAN
April 25, 2006
MUNDRIKA KUMARI Vs. B N MANDAL UNIVERSITY
June 14, 2006
MUNDRIKA KUMARI Vs. B.N. MANDAL UNIVERSITY
July 14, 2006
MUNESHWAR SINGH Vs. GIRIJA DEVI ALIAS JOGIYA DEVI
October 31, 2006
MUNICIPALITY COMMISSIONER Vs. MANU PRASAD
November 10, 2006
MUNNA KUMAR SINGH Vs. NATIONAL INSURANCE CO
August 19, 2006
MUNNA LAL GUPTA Vs. RAM BABU CHOUDHARY
August 9, 2006
MUNNA SAH Vs. SHANKARJEE PRASAD
December 13, 2006
MUNNI LAL MAHTO Vs. CHANDESHWAR MAHTO
July 24, 2006
MURARI LAL SHARMA Vs. STATE OF BIHAR
December 11, 2006
MUZAFFAR MALLICK Vs. STATE OF BIHAR
July 10, 2006
N C LALA Vs. STATE OF BIHAR
October 19, 2006
N K SINGH Vs. STATE OF BIHAR
November 17, 2006
NADIM ZAFFAR Vs. STATE OF BIHAR
September 19, 2006
NAGAR PARISHAD Vs. STATE OF BIHAR
July 13, 2006
NAGENDRA JHA Vs. STATE OF BIHAR
November 2, 2006
NAGENDRA MISHRA Vs. STATE OF BIHAR
August 17, 2006
NAGENDRA PRASAD SINGH Vs. STATE OF BIHAR
February 6, 2006
NAGESHWAR PRASAD GUPTA Vs. STATE OF BIHAR
November 29, 2006
NAGMANI KUMAR SINHA Vs. STATE OF BIHAR
July 19, 2006
NAMAN SMOKELESS FUEL INDUSTRIES Vs. BIHAR STATE CREDIT
April 19, 2006
NAMIRA CONSTRUCTION PVT LTD Vs. FAZAL IMAM PUBLIC RELIGIOUS CHARITABLE TRUST
September 8, 2006
NAND KISHOR SINHA Vs. STATE OF BIHAR
February 1, 2006
NAND KISHORE Vs. STATE OF BIHAR
August 29, 2006
NAND KISHORE DAS Vs. STATE OF BIHAR
December 1, 2006
NAND KISHORE PRASAD Vs. STATE OF BIHAR
November 7, 2006
NAND KISHORE PRASAD SINGH Vs. RAJEEV KUMAR GUPTA
February 1, 2006
NAND KISHORE SHUKLA Vs. STATE OF BIHAR
April 7, 2006
NAND KUMAR SINGH Vs. STATE OF BIHAR
July 4, 2006
NAND LAI MANJHI Vs. STATE OF BIHAR
September 8, 2006
NANTUN YADAV Vs. STATE OF BIHAR
January 25, 2006
NARAIN BIND Vs. STATE OF BIHAR
September 8, 2006
NARAYAN MEHTA Vs. STATE OF BIHAR
September 18, 2006
NARAYAN PRASAD SULTANIA Vs. STATE OF BIHAR
November 3, 2006
NARENDRA PRASAD Vs. STATE OF BIHAR
July 10, 2006
NARENDRA PRASAD SINHA Vs. NAND KISHORE SINGH
December 5, 2006
NARESH MANDAL Vs. STATE OF BIHAR
August 21, 2006
NARESH PRASAD BHAGAT Vs. STATE OF BIHAR
February 21, 2006
NARESH RAI Vs. STATE OF BIHAR
November 30, 2006
NARESH TANTI Vs. STATE OF BIHAR
August 11, 2006
NASRULLAH KHAN @ MUSAN KHAN Vs. STATE OF BIHAR
September 21, 2006
NATIONAL INSTITUTE OF TECHNOLOGY Vs. ASHOK SINGH
August 21, 2006
NATIONAL INSURANCE COMPANY LTD Vs. REKHA DEVI
May 8, 2006
NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED Vs. STATE OF BIHAR
December 21, 2006
NAVIN KUMAR MISHRA Vs. STATE OF BIHAR
August 30, 2006
NAVIN MISHRA Vs. STATE OF BIHAR
July 12, 2006
NAWAL KISHORE PRASAD SINGH Vs. STATE OF BIHAR
September 8, 2006
NAWIN KUMAR Vs. STATE OF BIHAR
September 8, 2006
NEELA KUMARI @ NEELA DEVI Vs. STATE OF BIHAR
August 3, 2006
NEMAI CHANDRA CHATTERJEE Vs. STATE OF BIHAR
May 4, 2006
NEO CARBON PVT LIMITED Vs. STATE OF BIHAR
August 24, 2006
NESAR AHMAD ALIAS NASSER Vs. STATE OF BIHAR
December 14, 2006
NEW INDIA ASSURANCE CO LTD Vs. SONA DEVI
October 19, 2006
NEW INDIA ASSURANCE CO LTD Vs. GONDIA DEVI
November 13, 2006
NEW INDIA ASSURANCE COMPANY LTD. Vs. MOSMAT GONDIA DEVI AND ORS.
November 13, 2006
NEWS REPORTS PUBLISHED IN THE TIMES OF INDIA Vs. STATE OF BIHAR
August 14, 2006
NEWS REPORTS PUBLISHED IN TIMES OF INDIA DATED 26TH JUNE, 2006 Vs. STATE OF BIHAR
October 16, 2006
NIHAR NANDAN PD SINGH Vs. CHANCELLOR OF UNIVERSITIES
August 9, 2006
NIKESH KUMAR Vs. STATE OF BIHAR
October 10, 2006
NILABH BATSHA @ RISHU Vs. STATE OF BIHAR
June 26, 2006
NILAM KUMARI SHARMA Vs. STATE ELECTION COMMISSION
September 25, 2006
NIRBHAY KUMAR Vs. STATE OF BIHAR
November 20, 2006
NIRMAIA KUWAR NIRMALA KUMARI Vs. STATE OF BIHAR
May 8, 2006
NIRMALA KUMARI Vs. STATE OF BIHAR
February 1, 2006
NUPUR BHARTI Vs. STATE OF BIHAR
November 27, 2006
OM PRAKASH Vs. STATE OF BIHAR
February 10, 2006
OM PRAKASH CHAUDHARY Vs. STATE OF BIHAR
November 22, 2006
OM PRAKASH GUPTA Vs. MUNNI DEVI
May 5, 2006
ONKARSHARAN Vs. ADMINISTRATOR BIHAR STATE ROAD CORPORATION
February 15, 2006
ORIENTAL INSURANCE CO LTD Vs. SHIV NARAIN SAHANI
February 6, 2006
ORIENTAL INSURANCE COMPANY Vs. NIRMALA SARAN
December 18, 2006
ORIENTAL INSURANCE COMPANY Vs. RAJA RAM DHOBI
December 15, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. SAROJ GUPTA
February 21, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. STATE OF BIHAR
November 10, 2006
ORISSA CONCRETE AND ALLIED INDUSTRIES LTD Vs. EAST CENTRAL RAILWAY
April 27, 2006
OSCAR SECURITY AND FIRE SERVICES Vs. UNION OF INDIA
November 23, 2006
P T USHA PHYSICAL TRAINING COLLEGE Vs. STATE OF BIHAR
September 22, 2006
PAGLU YADAV Vs. STATE OF BIHAR
August 24, 2006
PANCHAWATI Vs. STATE OF BIHAR
April 28, 2006
PANCHAWATI Vs. STATE OF BIHAR
March 20, 2006
PANCHDEO SINGH Vs. STATE OF BIHAR
February 7, 2006
PAPPU SINGH ALIAS MANOJ KUMAR Vs. STATE OF BIHAR
August 4, 2006
PARAMJEET SINGH Vs. STATE OF BIHAR
December 8, 2006
PARAS NATH DWIVEDY Vs. STATE OF BIHAR
January 20, 2006
PARAS NATH SINGH Vs. STATE OF BIHAR
August 9, 2006
PARMA NAND CHAUDHARY Vs. SARSHWATI DEVI
April 18, 2006
PARMANAND SINGH Vs. STATE OF BIHAR
January 18, 2006
PARMENDRA NATH SINGH Vs. ANILA JAIN
June 26, 2006
PARMESHWARYADAV Vs. STATE OF BIHAR
April 18, 2006
PASHUPATI KUMAR Vs. STATE OF BIHAR
August 4, 2006
PASHUPATI NATH SINHA Vs. STATE OF BIHAR
June 22, 2006
PASPATI DEVI Vs. UPENDRA SINGH
August 18, 2006
PASUPATI NATH SINGH Vs. IBP COMPANY LIMITED
September 21, 2006
PATIMA DEVI ALIAS PRATIMA DEVI Vs. STATE OF BIHAR
April 26, 2006
PATNA UNIVERSITY Vs. VINAY KUMAR KANTH
February 7, 2006
PAWAN KUMAR Vs. STATE OF BIHAR
August 18, 2006
PAWAN KUMAR JHA Vs. RAGHAV JHA
April 28, 2006
PAWAN KUMAR MANDAL Vs. STATE OF BIHAR
September 21, 2006
PHOOLMATI DEVI Vs. BIBHA SINHA
January 30, 2006
PHUL SUNDAR DEVI Vs. STATE OF BIHAR
April 17, 2006
PHULLAN MIAN Vs. JOGENDRA RAM
August 8, 2006
PITAMBER MISHRA Vs. STATE OF BIHAR
February 21, 2006
PRABHA SHANKAR PANDEY Vs. STATE OF BIHAR
August 28, 2006
PRABHAT KUMAR SINGH Vs. STATE OF BIHAR
September 25, 2006
PRABHAT KUMAR SINGH Vs. STATE OF BIHAR
February 25, 2006
PRABHAT RANJAN SINGH Vs. STATE OF BIHAR
September 1, 2006
PRABHU NATH SINGH Vs. STATE OF BIHAR
August 1, 2006
PRABIND KUMAR Vs. STATE OF BIHAR
November 29, 2006
PRADEEP LAL PODDAR Vs. STATE OF BIHAR
May 16, 2006
PRADEEP PIPE STORES Vs. STATE OF BIHAR
May 8, 2006
PRADEEP RAJAK Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY
November 15, 2006
PRAFULL KUMAR CHOUDHARY Vs. BIHAR SCHOOL EXAMINATION BOARD PATNA
August 23, 2006
PRAKASH CHAND SANCHETI Vs. UNION OF INDIA
February 1, 2006
PRAKASH CHANDRA GUPTA Vs. STATE OF BIHAR
March 2, 2006
PRAKASH CHANDRA YADAV Vs. STATE OF BIHAR
December 22, 2006
PRAKASH ROLLER FLOUR MILLS PVT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LIMITED
August 23, 2006
PRAMILA SAHA Vs. STATE OF BIHAR
September 8, 2006
PRAMOD BHASHIN Vs. STATE OF BIHAR
November 23, 2006
PRAMOD KUMAR Vs. STATE OF BIHAR
December 8, 2006
PRAMOD KUMAR PANDEY Vs. STATE OF BIHAR
May 1, 2006
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
April 17, 2006
PRAMOD KUMAR SINGH Vs. STATE OF BIHAR
June 30, 2006
PRAMOD MALAKAR Vs. STATE OF BIHAR
May 15, 2006
PRAMOD SAH Vs. STATE OF BIHAR
November 17, 2006
PRAMOD SINGH Vs. STATE OF BIHAR
June 21, 2006
PRANAV KUMAR SINHA Vs. UNION OF INDIA
July 27, 2006
PRATIGYA A SOCIAL SERVICE ORGANISATION Vs. STATE OF BIHAR
August 8, 2006
PRAWESH KUMAR AGGARWAL Vs. STATE OF BIHAR
December 22, 2006
PREM CHANDRA MISHRA Vs. STATE OF BIHAR
December 8, 2006
PREM KUMAR SINHA Vs. STATE OF BIHAR
November 16, 2006
PREM LAL SINGH Vs. STATE OF BIHAR
September 20, 2006
PUNYA DEO MAHTO Vs. STATE OF BIHAR
July 25, 2006
PURNIMA PRASAD Vs. ORIENTAL INSURANCE CO LTD
May 23, 2006
PURUSHOTTAM DAS RASTOGI Vs. STATE OF BIHAR
September 12, 2006
PUSHPA DEVI Vs. STATE OF BIHAR
November 13, 2006
PUSPA DEVI AGRAWAL ALIAS PUSPA DEVI Vs. STATE OF BIHAR
August 24, 2006
QEYAMUDDIN ALIAS QUAMUDDIN MINA Vs. STATE OF BIHAR
May 8, 2006
QUAMRUDDIN Vs. VICE CHANCELLOR BHIM RAO
January 19, 2006
QUISAR KHAN VVARSI ALIAS MD KAISHAR KHAN Vs. SHAMIM AHMAD
August 22, 2006
RABINDRA NATH Vs. BIHAR STATE ELECTRICITY BOARD
September 15, 2006
RABINDRA NATH SHRIVASTAVA Vs. STATE OF BIHAR
April 17, 2006
RABINDRA NATH SINGH Vs. STATE OF BIHAR
September 27, 2006
RABINDRA NATH SINGH Vs. STATE OF BIHAR
December 4, 2006
RABINDRA SHARMA Vs. STATE OF BIHAR
January 3, 2006
RABINDRA THAKUR Vs. CHANDESHWAR THAKUR
January 18, 2006
RADHA DEVI Vs. MITHILESH THAKUR
January 18, 2006
RADHA MOHAN GOND Vs. STATE OF BIHAR
May 3, 2006
RADHE SHYAM RAI Vs. STATE OF BIHAR
November 8, 2006
RADHEY SHYAM PRASAD Vs. STATE OF BIHAR
April 28, 2006
RADHIKA PANDEY Vs. UNION OF INDIA
November 10, 2006
RAFIQUE AHMAD Vs. STATE OF BIHAR
May 18, 2006
RAGHUNATH YADAV @ RAGHUNATH AHIR Vs. STATE OF BIHAR
August 30, 2006
RAHIMA KHATOON Vs. STATE OF BIHAR
April 10, 2006
RAI CONSTRUCTION Vs. STATE OF BIHAR
November 10, 2006
RAI VIMAL KRISHNA Vs. STATE OF BIHAR
July 24, 2006
RAJ KISHOR SINGH Vs. STATE OF BIHAR
January 20, 2006
RAJ KISHORE SINGH Vs. STATE OF BIHAR
September 1, 2006
RAJ KISHORE SINGH Vs. UNION OF INDIA
December 12, 2006
RAJ MANGAL RAM Vs. STATE OF BIHAR
September 20, 2006
RAJ MOHAMMAD ANSARI Vs. STATE OF BIHAR
December 22, 2006
RAJA RAM Vs. STATE OF BIHAR
November 2, 2006
RAJA RAM SINGH Vs. STATE OF BIHAR
August 2, 2006
RAJAN TIWARY Vs. UNION OF INDIA
June 23, 2006
RAJBANSH CHOUDHARY Vs. UNITED INDIA INSURANCE COMPANY LIMITED
July 25, 2006
RAJEEV RANJAN ALIAS RAJEEV RANJAN PRIYADARSHI Vs. STATE OF BIHAR
May 16, 2006
RAJENDRA KAMTI Vs. LALIT NARAYAN MISHRA UNIVERSITY
May 10, 2006
RAJENDRA KUMAR SINGH Vs. STATE OF BIHAR
July 4, 2006
RAJENDRA MISHRA Vs. STATE OF BIHAR
September 4, 2006
RAJENDRA PASWAN Vs. STATE OF BIHAR
October 17, 2006
RAJENDRA PRASAD Vs. STATE OF BIHAR
September 25, 2006
RAJENDRA PRASAD SINGH ALIAS RAJENDRA SINGH Vs. STATE OF BIHAR
January 18, 2006
RAJENDRA RAI Vs. STATE OF BIHAR
April 3, 2006
RAJENDRA SAH Vs. STATE OF BIHAR
April 13, 2006
RAJENDRA SAW Vs. BIHAR STATE RELIGIOUS TRUST BOARD
March 7, 2006
RAJENDRA SINGH Vs. DRAUPADI DEVI
November 28, 2006
RAJENDRA YADAV Vs. STATE OF BIHAR
July 28, 2006
RAJESH KUMAR JHA Vs. BIHAR PUBLIC SERVICE COMMISSION
February 6, 2006
RAJESH KUMAR SINGH Vs. BHOLA KUMAR YADAV
December 5, 2006
RAJESH SAH Vs. STATE OF BIHAR
January 25, 2006
RAJESHWAR OJHA Vs. STATE OF BIHAR
March 22, 2006
RAJESHWAR PRASAD Vs. STATE OF BIHAR
June 26, 2006
RAJIV RANJAN PRASAD Vs. STATE OF BIHAR
September 12, 2006
RAJNEESH KUMAR Vs. STATE OF BIHAR
December 12, 2006
RAJNISH KUMAR ALIAS PAPPU KUMAR Vs. PANKAJ KUMAR SINGH
November 21, 2006
RAJNITI KUMAR SINGH Vs. STATE OF BIHAR
March 27, 2006
RAJU BHARATI Vs. STATE OF BIHAR
September 15, 2006
RAJU SAH Vs. STATE OF BIHAR
April 28, 2006
RAJWANT SINGH Vs. STATE OF BIHAR
November 15, 2006
RAKESH AGARWAL Vs. STATE OF BIHAR
November 30, 2006
RAKESH KUMAR SINGH ALIAS MUNNA KUMAR Vs. STATE OF BIHAR
March 28, 2006
RAM AUTAR MANDAL Vs. STATE OF BIHAR
November 6, 2006
RAM BACHAN SINGH Vs. BIHAR SCHOOL EXAM BOARD
July 11, 2006
RAM BACHAN TIWARI Vs. STATE OF BIHAR
August 10, 2006
RAM BAHADUR THAKUR Vs. STATE OF BIHAR
January 28, 2006
RAM BARAI SINGH & COMPANY Vs. STATE OF BIHAR
September 20, 2006
RAM BELASH PANDEY, AYUB, IDRIS, AZIM MURSALIN KHATOON @ MURSALIN BHULUR KHATOON Vs. STATE OF BIHAR
January 2, 2006
RAM BILASH PANDEY Vs. STATE OF BIHAR
November 2, 2006
RAM BILASH SINGH Vs. FOOD CORPORATION OF INDIA
January 17, 2006
RAM CHANDRA PRASAD Vs. STATE OF BIHAR
November 16, 2006
RAM CHANDRA ROY Vs. BANKING OMBUDSMAN
August 22, 2006
RAM CHANDRA SAH Vs. STATE OF BIHAR
December 11, 2006
RAM DAYAL SINGH Vs. STATE OF BIHAR
April 26, 2006
RAM EKBAL CHAUDHARY Vs. STATE OF BIHAR
December 4, 2006
RAM EKBAL SAH & ORS. Vs. VIMAL KR. SINGH & ORS.
May 8, 2006
RAM EKBAL TIWARI Vs. STATE ELECTION COMMISSION
May 17, 2006
RAM EQBAL SINGH Vs. STATE OF BIHAR
January 5, 2006
RAM EQBAL SINGH Vs. STATE OF BIHAR
November 6, 2006
RAM KISHORE SINGH Vs. STATE OF BIHAR
May 18, 2006
RAM KRISHNA KUMAR Vs. TIRE STATE OF BIHAR
September 14, 2006
RAM KUMAR LAL Vs. STATE
February 15, 2006
RAM LAKSHAN SHARMA Vs. STATE OF BIHAR
May 9, 2006
RAM LOCHAN SHARAN Vs. BALMUKUND YADAV
July 24, 2006
RAM NARESH PRASAD SINGH Vs. STATE OF BIHAR
April 17, 2006
RAM NARESH SINGH Vs. STATE OF BIHAR
July 25, 2006
RAM NATH SINGH Vs. STATE OF BIHAR
August 29, 2006
RAM NIRBHAY SINGH Vs. STATE OF BIHAR
May 4, 2006
RAM PRATAP RAI Vs. STATE OF BIHAR
January 4, 2006
RAM PRATAP SINGH Vs. STATE OF BIHAR
October 12, 2006
RAM PRAVESH PRASAD Vs. STATE OF BIHAR
September 22, 2006
RAM PRIT MAHTO Vs. STATE OF BIHAR
January 6, 2006
RAM PRIT RAO Vs. STATE OF BIHAR
February 6, 2006
RAM PUKAR RAY Vs. STATE OF BIHAR
November 1, 2006
RAM PUKAR SAH Vs. STATE OF BIHAR
July 12, 2006
RAM RAJ DAS CHELLA Vs. MAHANTH NARESH DAS
November 2, 2006
RAM RAJI SINGH` Vs. STATE OF BIHAR
February 17, 2006
RAM SAGAR PATHAK Vs. STATE OF BIHAR
April 21, 2006
RAM SAKAL SINGH; SANJAY SINGH @ BHUTELI SINGH Vs. STATE OF BIHAR
February 21, 2006
RAM SEWAK MAHTON Vs. STATE OF BIHAR
June 23, 2006
RAM SEWAK RANA Vs. STATE OF BIHAR
April 21, 2006
RAM SHARMA Vs. STATE OF BIHAR
December 13, 2006
RAM SINGARI DEVI Vs. GOVIND THAKUR
May 2, 2006
RAM SINGHASAN SINGH Vs. STATE OF BIHAR
November 10, 2006
RAM SINGHASAN SINGH Vs. STATE OF BIHAR
September 25, 2006
RAM SUNDAR PRASAD SINGH Vs. UNION OF INDIA
November 1, 2006
RAM SWARUP SINGH Vs. STATE OF BIHAR
June 23, 2006
RAM TAPESHWAR SAH Vs. STATE OF BIHAR
July 13, 2006
RAM VILAS LAL HANS Vs. STATE OF BIHAR
January 6, 2006
RAM YATAN PRASAD Vs. STATE OF BIHAR
November 3, 2006
RAMA AWTAR SWARNKAR ALIAS RAM AWTAR PD SWARANKAR Vs. STATE OF BIHAR
March 31, 2006
RAMA DEVI Vs. GANGA RAM YADAV
August 17, 2006
RAMA SHANKAR RAM Vs. STATE OF BIHAR
June 12, 2006
RAMADHAR CHAUDHARY Vs. DULHIN INDRAPARI DEVI
October 31, 2006
RAMADHAR SHARMA Vs. STATE OF BIHAR
July 27, 2006
RAMADHAR THAKUR Vs. STATE OF BIHAR
February 15, 2006
RAMAKANT SINGH Vs. STATE OF BIHAR
August 23, 2006
RAMANAND KUMAR Vs. STATE OF BIHAR
May 4, 2006
RAMANUJ SINGH Vs. STATE OF BIHAR
December 14, 2006
RAMASHRAY SINGH Vs. BALMIKI PD SINGH
December 18, 2006
RAMAYANI DEVI Vs. STATE OF BIHAR
March 22, 2006
RAMBILASH PATHAK Vs. STATE OF BIHAR
April 21, 2006
RAMCHANDRA MANDAL Vs. VAIDYANATH KHANDELWAL PATWA
March 8, 2006
RAMCHANDRA SINGH Vs. UNION OF INDIA
March 8, 2006
RAMESH CHANDRA PANDEY Vs. STATE OF BIHAR
October 31, 2006
RAMESH CHANDRA PANDEY ALIAS PHOOLAN Vs. STATE OF BIHAR
April 27, 2006
RAMESH CHOUBEY Vs. DULARI KURE
July 3, 2006
RAMESH KUMAR JHA Vs. NETRAYANI JHA
July 11, 2006
RAMESH PRASAD SINGH Vs. STATE OF BIHAR
November 29, 2006
RAMESH SINGH @ GOLKI SINGH Vs. STATE OF BIHAR
March 22, 2006
RAMESH SINGH YADAV Vs. STATE OF BIHAR
April 22, 2006
RAMESHWAR RAI Vs. GOPALJEE SAHU
July 5, 2006
RAMESHWAR SINGH Vs. STATE OF BIHAR
August 21, 2006
RAMESHWAR SINGH Vs. STATE OF BIHAR
March 20, 2006
RAMESHWARA JUTE MILLS Vs. STATE OF BIHAR
November 23, 2006
RAMJEE PRASAD SINGH Vs. IN THE HIGH COURT OF JUDICATURE AT PATNA
January 16, 2006
RAMJI SINGH Vs. STATE OF BIHAR
January 2, 2006
RAMKALI DEVI Vs. STATE OF BIHAR
September 13, 2006
RAN VIJAY KUMAR Vs. STATE OF BIHAR
June 21, 2006
RANA ABHAI SINGH Vs. HONBLE HIGH COURT OF JUDICATURE AT PATNA
April 5, 2006
RANA BAHADUR SINGH Vs. STATE OF BIHAR
October 11, 2006
RANAJEE SINGH Vs. STATE OF BIHAR
January 30, 2006
RANJEET KUMAR Vs. V C J P UNIVERSITY
January 12, 2006
RANJEET RAI Vs. STATE OF BIHAR
May 5, 2006
RANJIT AGRAWAL ALIAS TINKU MARWARI Vs. STATE OF BIHAR
March 22, 2006
RANJIT SINGH Vs. STATE OF BIHAR
April 26, 2006
RANJIT SINGHA Vs. GHULAM RABBANI ALIAS GULAMAHMAD
August 22, 2006
RANVIR KUMAR THAKUR Vs. STATE OF BIHAR
August 21, 2006
RANVIR KUMAR THAKUR Vs. STATE OF BIHAR
August 1, 2006
RAS BIHARI RAI Vs. STATE OF BIHAR
June 19, 2006
RAS BIHARI SINGH Vs. STATE OF BIHAR
January 4, 2006
RAS BIHARI YADAV Vs. STATE OF BIHAR
October 16, 2006
RASHMI DEVI Vs. MADHURI DEVI ALIAS PRAMILA DEVI
July 3, 2006
RATAN KUMAR CHOUDHARY Vs. STATE OF BIHAR
November 27, 2006
RATAN KUMAR SHARMA Vs. STATE OF BIHAR
June 23, 2006
RATAN MALA DEVI Vs. STATE OF BIHAR
November 28, 2006
RATAN PRABHA Vs. STATE OF BIHAR
February 14, 2006
RAVI SHANKAR KUMAR Vs. STATE OF BIHAR
February 8, 2006
RAVINDRA GIRIYAGHEY Vs. STATE OF BIHAR
August 30, 2006
RAVINDRA KUMAR Vs. STATE OF BIHAR
January 30, 2006
RAVINDRA KUMAR SINGH Vs. STATE OF BIHAR
September 5, 2006
RAVINDRA NATH Vs. STATE OF BIHAR
December 7, 2006
RAVINDRA SINGH Vs. STATE OF BIHAR
November 28, 2006
RAZIA KHATOON Vs. SHAHUNUS
July 11, 2006
REKHA KUMARI Vs. STATE OF BIHAR
November 6, 2006
RENU DEVI Vs. MAHENDRA SINGH
May 1, 2006
RENU KUMARI Vs. STATE OF BIHAR
February 7, 2006
RENU KUMARI Vs. UNION OF INDIA
July 20, 2006
RESERVE BANK OF INDIA Vs. HELIOS FINANCE AND INVESTMENT LTD
December 21, 2006
RIJHAN RAI Vs. JAIMANGAL SAH
June 29, 2006
RISHIDEO OJHA Vs. STATE OF BIHAR
September 25, 2006
RISHISHWAR PRASAD Vs. STATE OF BIHAR
November 8, 2006
RIT LAL KHATWAY Vs. STATE OF BIHAR
December 1, 2006
RITA SINGH Vs. STATE OF BIHAR
November 10, 2006
ROHIT YADAV Vs. STATE OF BIHAR
October 17, 2006
RUBI DEVI Vs. STATE OF BIHAR
November 28, 2006
RUBI KHATOON Vs. STATE OF BIHAR
November 10, 2006
S L KARN Vs. STATE OF BIHAR
December 7, 2006
S N UPADHYAY Vs. STATE OF BIHAR
July 3, 2006
S R CONSTRUCTION PRIVATE LIMITED Vs. STATE OF BIHAR
February 17, 2006
SABIR HUSSAIN ALIAS MIAN Vs. STATE OF BIHAR
February 1, 2006
SACHIDA NAND MISHRA Vs. VISHWANATH MISHRA
May 2, 2006
SAFIQUE Vs. MANAS KUMAR MUKHERJEE
December 21, 2006
SAHNAZ BEGUM Vs. STATE OF BIHAR
August 23, 2006
SAJJAN KUMAR PASWAN Vs. UNION OF INDIA
November 7, 2006
SAKAL DEEP SINGH Vs. UNION OF INDIA
October 19, 2006
SAKUNTALA DEVI Vs. HARDEO RAI
November 16, 2006
SALASAR COAL SERVICES Vs. MAA GAYATRI COKE INDUSTRIES PVT LTD
January 25, 2006
SALLO SINGH Vs. STATE OF BIHAR
October 10, 2006
SALSON LIQUOR PVT LTD Vs. STATE OF BIHAR
June 28, 2006
SAMPATI DEVI Vs. GANGA DEVI
March 22, 2006
SANDHYA MANDAL Vs. STATE OF BIHAR
April 18, 2006
SANGEETA DEVI Vs. STATE OF BIHAR
June 19, 2006
SANJAY KUMAR Vs. STATE OF BIHAR
April 19, 2006
SANJAY KUMAR Vs. STATE OF BIHAR
May 4, 2006
SANJAY KUMAR Vs. STATE OF BIHAR
October 30, 2006
SANJAY KUMAR Vs. VERSUS STATE OF BIHAR
March 22, 2006
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
March 1, 2006
SANJAY KUMAR SINGH Vs. UNION OF INDIA
September 5, 2006
SANJAY KUMAR SINHA Vs. MANIULATA SINHA
August 2, 2006
SANJAY KUMAR VERMA Vs. STATE OF BIHAR
March 22, 2006
SANJAY RAI Vs. STATE OF BIHAR
December 21, 2006
SANJAY YADAV Vs. STATE OF BIHAR
January 25, 2006
SANJEEV KUMAR DWIVEDI Vs. STATE OF BIHAR
November 9, 2006
SANJIV KUMAR CHANDHARIYAVI Vs. STATE OF BIHAR
July 31, 2006
SANJIV RANJAN Vs. STATE OF BIHAR
September 19, 2006
SANJU KUMAR SINGH Vs. SURAJ KUMAR
November 28, 2006
SANT SHEVAK PRASAD SINHA Vs. STATE OF BIHAR
October 19, 2006
SANTOSH KUMAR SAH Vs. UNION OF INDIA
September 21, 2006
SANTOSH KUMAR VERMA Vs. BASANTI DEVI
December 11, 2006
SANTOSH PRASAD ALIAS SANTOSH KUMAR Vs. STATE OF BIHAR
May 19, 2006
SARAFAT MIAN; RAJU MIAN Vs. STATE OF BIHAR
December 6, 2006
SARBA PASWAN Vs. STATE OF BIHAR
June 30, 2006
SARDAR JAI SINGH CHAWALA Vs. RAKSAKHI DEVI
January 3, 2006
SARDAR JAI SINGH CHAWLA Vs. RAMSAKHI DEVI
January 30, 2006
SARIFA DEVI Vs. ANNA KHATOON
October 12, 2006
SAROJ SINHA Vs. STATE OF BIHAR
October 30, 2006
SARSWATI DEVI Vs. STATE OF BIHAR
January 2, 2006
SARSWATI DEVI Vs. STATE OF PUNJAB AND ORS.
January 2, 2006
SARYU LALL Vs. STATE OF BIHAR
July 24, 2006
SASHI ARTS PROMOTION CHARITABLE TRUST Vs. STATE OF BIHAR
June 8, 2006
SATI RANJAN JAMAIYAR Vs. STATE OF BIHAR
September 5, 2006
SATISH KUMAR Vs. STATE OF BIHAR
June 26, 2006
SATISH KUMAR SINGH Vs. STATE OF BIHAR
April 25, 2006
SATISH MISHRA Vs. STATE OF BIHAR
November 27, 2006
SATISH SRIVASTAVA Vs. STATE OF BIHAR
October 10, 2006
SATTAR Vs. STATE OF BIHAR
May 12, 2006
SATYA BHAMA CHAUDHARAIN Vs. STATE OF BIHAR
April 26, 2006
SATYA NARAYAN PASWAN Vs. STATE OF BIHAR
July 11, 2006
SATYENDRA KUMAR CONSTRUCTION PVT LIMITED Vs. STATE OF BIHAR
August 7, 2006
SATYENDRA KUMAR GUPTA Vs. STATE OF BIHAR
September 14, 2006
SATYENDRA KUMAR SINGH Vs. STATE OF BIHAR
July 26, 2006
SATYENDRA NARAYAN ROY Vs. UNION OF INDIA
April 12, 2006
SATYENDRA SHARMA AND SURENDRA Vs. STATE OF BIHAR
October 11, 2006
SATYENDRA SINHA Vs. STATE OF BIHAR
February 2, 2006
SAVITA KUMARI Vs. STATE OF BIHAR
April 20, 2006
SAVITRI DEVI Vs. RAJO DEVI
July 12, 2006
SAVITRI PANDEY Vs. ASHARFI RAI
March 22, 2006
SAWARMAN TULSAYAN Vs. STATE OF BIHAR
March 3, 2006
SAYED HASIBUDDIN Vs. SYED MD AKRAM HUSSAH
July 4, 2006
SAYED JIYAULLAH Vs. MUNESHWAR CHAUHAN
July 11, 2006
SCI INDIA LTD Vs. BIHAR STATE FINANCIAL CORPORATION
June 27, 2006
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. STATE OF BIHAR
January 31, 2006
SETH CHOUDHARY Vs. STATE OF BIHAR
November 7, 2006
SHAHI CONSTRUCTION COMPANY Vs. STATE OF BIHAR
August 7, 2006
SHAHZAD ANSARI Vs. STATE OF BIHAR
February 20, 2006
SHAIL DEVI Vs. STATE OF BIHAR
December 4, 2006
SHAIL SINGH Vs. STATE OF BIHAR
May 2, 2006
SHAILENDRA KUMAR Vs. STATE OF BIHAR
April 26, 2006
SHAILENDRA KUMAR VERMA @ SHAILENDRA PRASAD Vs. STATE OF BIHAR
November 30, 2006
SHAILENDRA NATH Vs. STATE BANK OF INDIA
May 4, 2006
SHAILESH KUMAR Vs. STATE OF BIHAR
January 5, 2006
SHALIGRAM PRASAD Vs. STATE OF BIHAR
February 17, 2006
SHAMBHU PRASAD Vs. UNION OF INDIA
September 8, 2006
SHAMS ANWAR ALIAS GUDDU Vs. STATE OF BIHAR
May 16, 2006
SHANKAR DYAL VERMA Vs. RAJANI KANT @ GUDDU
November 9, 2006
SHANKAR PODDAR Vs. STATE OF BIHAR
November 24, 2006
SHANKAR SAH Vs. STATE OF BIHAR
November 3, 2006
SHANKAR SINGH Vs. STATE OF BIHAR
September 4, 2006
SHANTI DEVI Vs. BASMATTI DEVI
January 24, 2006
SHANU FILMS Vs. STATE OF BIHAR
November 27, 2006
SHARAVAN KUMAR Vs. STATE OF BIHAR
September 14, 2006
SHARDA CONSTRUCTION Vs. EAST CENTRAL RAILWAY (CONSTRUCTION ORGANISATION)
November 13, 2006
SHARDA DEVI Vs. SANTOSH KUMAR SINHA
July 4, 2006
SHARDA DEVI Vs. STATE OF BIHAR
December 22, 2006
SHARDA NAND SINHA Vs. STATE OF BIHAR
July 13, 2006
SHARMA THAKUR Vs. STATE OF BIHAR
March 22, 2006
SHARMA THAKUR Vs. STATE OF BIHAR
March 28, 2006
SHASHI BHUSHAN PRASAD Vs. STATE OF BIHAR
March 10, 2006
SHASHI KAPOOR PASWAN Vs. STATE OF BIHAR
November 3, 2006
SHASHI RANJAN KUMAR Vs. STATE OF BIHAR
November 27, 2006
SHEELA KUMARI SINHA Vs. STATE OF BIHAR
July 13, 2006
SHEIKH GANAURI Vs. NESAR AHMAD
April 21, 2006
SHEKH DARUD Vs. STATE OF BIHAR
May 19, 2006
SHEO CHANDRA RAM Vs. STATE OF BIHAR
May 18, 2006
SHEO PRASAD SAH Vs. STATE OF BIHAR
November 27, 2006
SHEO PRASAD SINGH Vs. STATE OF BIHAR
September 12, 2006
SHEO RANJAN PRASAD Vs. STATE OF BIHAR
November 28, 2006
SHEO RATAN MAHTO Vs. STATE OF BIHAR
May 18, 2006
SHEONATH SAH Vs. STATE OF BIHAR
May 8, 2006
SHESH NARAYAN SINGH Vs. STATE OF BIHAR
May 5, 2006
SHILA DEVI Vs. RAGHUNATH THAKUR
March 22, 2006
SHILA DEVI Vs. MUNNA RAI
August 31, 2006
SHITAL SINGH Vs. STATE OF BIHAR
November 14, 2006
SHIV KUMARI DEVI Vs. BIRENDRA SINGH
April 10, 2006
SHIV SAHAY VERMA Vs. STATE OF BIHAR
September 25, 2006
SHIVA KANT THAKUR Vs. STATE OF BIHAR
January 4, 2006
SHIVAM AQUA INDUSTRIES PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
November 13, 2006
SHIVDANI SINGH ALIAS SHEO DANI SINGH Vs. GULJAR SINGH
March 30, 2006
SHIVENDRA PRAKASH RANWAL ALIAS BUNTUN Vs. RAM NANDAN PRASAD
April 25, 2006
SHIVNATH CHOUDHARY Vs. STATE OF BIHAR
November 21, 2006
SHOBHA COIR FOAM PVT LTD Vs. STATE OF BIHAR
April 18, 2006
SHREE MARUTI STEELS Vs. ORIENTAL INSURANCE COMPANY LTD
August 17, 2006
SHREE NARAYAN Vs. MAHENDRA PRASAD YADAV
March 21, 2006
SHREE RAM SWERA CENTRE Vs. STATE OF BIHAR
November 3, 2006
SHRI NIAWAH SINGH Vs. CHANDRADEO SINGH
June 27, 2006
SHRIMATI MEERA Vs. STATE OF BIHAR
February 2, 2006
SHRIRAM RAI Vs. STATE OF BIHAR
January 2, 2006
SHRUTI ENTERPRISES LTD Vs. STATE OF BIHAR
January 18, 2006
SHUBHENDU NATH TEWARY ALIAS SHUBENDU Vs. STATE OF BIHAR
September 27, 2006
SHUSHMA PANDEY Vs. STATE OF BIHAR
February 21, 2006
SHYAM KISHORE SINGH Vs. STATE OF BIHAR
November 13, 2006
SHYAM NANDAN PRASAD SINGH Vs. STATE OF BIHAR
October 10, 2006
SHYAM NANDAN SINGH Vs. STATE OF BIHAR
November 24, 2006
SHYAM SUNDAR PRASAD SRIVASTAVA ALIAS MADAN JEE Vs. STATE OF BIHAR
March 22, 2006
SHYAM SUNDAR SHARMA Vs. STATE OF BIHAR
October 11, 2006
SHYAM SUNDAR SINHA Vs. STATE OF BIHAR
July 14, 2006
SIDHARTH Vs. STATE OF BIHAR
February 16, 2006
SIDHARTH CONSTRUCTION AND TRADING PRIVATE LIMITED Vs. THE UNION OF INDIA & ORS.
November 22, 2006
SIDHARTH CONSTRUCTION TRADING PVT LIMITED Vs. UNION OF INDIA
March 1, 2006
SIDHNATH PRASAD Vs. STATE OF BIHAR
January 25, 2006
SIKANDAR ROY Vs. STATE OF BIHAR
December 21, 2006
SINGH CATERERS AND VENDORS Vs. RAILWAY BOARD
February 21, 2006
SITA FLOUR MILLS LTD. Vs. STATE OF BIHAR
October 13, 2006
SITA RAM PANDIT Vs. STATE OF BIHAR
November 15, 2006
SIYA RAJBANSHI Vs. STATE OF BIHAR
February 14, 2006
SK GAYASUDDIN ALIAS SK BHULAN Vs. STATE OF BIHAR
November 17, 2006
SMITA PRIYADARSHINI Vs. STATE OF BIHAR
August 9, 2006
SNEHLATA GUPTA Vs. CHAIRMAN BIHAR STATE ELECTRICITY BOARD
June 26, 2006
SOMESHWAR LAL Vs. RESERVE BANK OF INDIA
January 31, 2006
SONE LAI PASWAN Vs. STATE OF BIHAR
September 18, 2006
SONE LAL RAI Vs. DEPUTY DIRECTOR OF CONSOLIDATION BIHAR
February 7, 2006
SONE LAL YADAV Vs. STATE OF BIHAR
September 20, 2006
SONE LAL YADAV Vs. STATE OF BIHAR
October 19, 2006
SONI @ SONU LOHAR Vs. STATE OF BIHAR
December 12, 2006
SONIA BANGLES STORE Vs. STATE OF BIHAR
August 31, 2006
SRI KRISHNA KUMAR YADAV Vs. STATE OF BIHAR
December 4, 2006
STATE Vs. KAMLA PRASAD
May 1, 2006
STATE BANK OF INDIA Vs. KAPILESHWAR SAHAY
November 7, 2006
STATE OF BIHAR Vs. BIPIN PRASAD SINGH
November 22, 2006
STATE OF BIHAR Vs. RAM HARSH DAS
November 22, 2006
STATE OF BIHAR Vs. MAHENDRA YADAV ICONDEMNED PRISONER/ STATE OF BIHAR
December 8, 2006
STATE OF BIHAR Vs. KAPILDEO VISHKARMA
April 20, 2006
STATE OF BIHAR Vs. KAPILDEO VISHKARMA
April 19, 2006
STATE OF BIHAR Vs. RANJANA SINHA
April 18, 2006
STATE OF BIHAR Vs. SHAKTI TUBES LIMITED
February 20, 2006
STATE OF BIHAR Vs. SHAKTI TUBES LTD
February 23, 2006
STATE OF BIHAR Vs. USHA DEVI
March 24, 2006
STATE OF BIHAR Vs. VISHNU SUGAR MILLS LTD.
November 2, 2006
STATE OF BIHAR Vs. RAM LAKSHAN SHARMA
October 17, 2006
STATE OF BIHAR Vs. RAM SAROWAR PRASAD SINGH
August 31, 2006
STATE OF BIHAR Vs. BASHIR MIAN
May 4, 2006
STATE OF BIHAR Vs. FOUR STAR PICTURE PALACE
August 23, 2006
STATE OF BIHAR Vs. PARWATI ROY
August 8, 2006
STATE OF BIHAR Vs. RAJIV KUMAR ALIAS RAJIV MAHTO
June 26, 2006
STATE OF BIHAR Vs. PURENDRA SULAN KIT
June 26, 2006
STATE OF BIHAR Vs. HARE RAM PRASAD
June 27, 2006
STATE OF BIHAR Vs. KRISHNA KANT PRASAD
June 19, 2006
STATE OF BIHAR Vs. BALESHWAR KUMAR RAVI
July 26, 2006
STATE OF BIHAR Vs. SURAJ SINGH ALIAS SURAJ BHAN SINGH
July 26, 2006
STATE OF BIHAR Vs. BINDESHWARI PRASAD SINGH
October 18, 2006
STATE OF BIHAR Vs. BIHAR RAJYA ANKECHAK SANGH
November 1, 2006
STATE OF BIHAR Vs. ANIL KUMAR
November 9, 2006
STATE OF BIHAR Vs. SANJECT RAI
September 26, 2006
STATE OF BIHAR Vs. RAJ KUMAR MAHTO
September 11, 2006
STATE OF BIHAR Vs. ANITA KUMARI
November 22, 2006
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF BIHAR
July 28, 2006
SUBHADRA DEVI Vs. STATE OF BIHAR
May 8, 2006
SUBHAN MIAN Vs. STATE OF BIHAR
January 19, 2006
SUBHASH CHANDRA SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLY CORPORATION LTD
January 23, 2006
SUBODH KUMAR SINGH Vs. STATE OF BIHAR
July 27, 2006
SUCHITA CHAUDHARY Vs. STATE OF BIHAR
September 13, 2006
SUDARSHAN RAM Vs. STATE OF BIHAR
May 4, 2006
SUDHAKAR SINGH Vs. UNION OF INDIA
September 26, 2006
SUDHANSHU BHUSHAN RAM Vs. STATE OF BIHAR
December 15, 2006
SUDHIR KUMAR SINHA @ SUDHIR PRASAD SINHA Vs. STATE OF BIHAR
December 15, 2006
SUDHIR KUMAR THAKUR Vs. SAHEB MANDAL
January 31, 2006
SUDHIR PRASAD SINGH Vs. STATE OF BIHAR AND RAJENDRA
June 22, 2006
SUDHIR PRASAD SINGH Vs. STATE OF BIHAR
June 26, 2006
SUJIT KUMAR JHA ALIAS SUJIT JHA Vs. STATE OF BIHAR
February 6, 2006
SUKHDEO PASWAN Vs. UNITED INDIA INSURANCE CO LTD
February 1, 2006
SULO THAKUR Vs. STATE OF BIHAR
August 30, 2006
SUMITRA DEVI Vs. MOTI LAI
June 26, 2006
SUNDAR LAL Vs. STATE OF BIHAR
December 12, 2006
SUNDARI DEVI Vs. DILIP KUMAR SINGH
April 26, 2006
SUNIL KUMAR Vs. STATE OF BIHAR
October 13, 2006
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
April 20, 2006
SUNIL MAHTO Vs. STATE OF BIHAR
December 20, 2006
SUNITA KUMARI Vs. STATE OF BIHAR
January 3, 2006
SUNITHAROY CHOUDHARY Vs. JAGESHWAR CHOUDHARY
May 11, 2006
SURAJ SINGH Vs. STATE OF BIHAR
April 27, 2006
SURAJ SINGH Vs. STATE OF BIHAR
September 13, 2006
SURAJDEO BHARTI Vs. BISHWANATH SAH
September 14, 2006
SURANG LAI YADAV Vs. STATE OF BIHAR
November 23, 2006
SURENDRA CHOUDHARY Vs. STATE OF BIHAR
January 25, 2006
SURENDRA CHOUDHARY Vs. STATE OF BIHAR
August 25, 2006
SURENDRA KUMAR Vs. STATE OF BIHAR
January 23, 2006
SURENDRA PRASAD Vs. STATE OF BIHAR
February 10, 2006
SURENDRA PRASAD DUBEY Vs. STATE OF BIHAR
January 4, 2006
SURENDRA PRASAD SAH Vs. VAISHALI KSHETRIYA GRAMIN
August 19, 2006
SURENDRA PRASAD SAH Vs. VEISHALI KSHETRIYA GRAMIN BANK
August 9, 2006
SURENDRA RAM, MUNNU RAM ALIAS, MUNNA RAM, NARAYAN RAM Vs. STATE OF BIHAR
December 8, 2006
SURENDRA RAUT, SHYAM SUNDER RAUT, SIDESHWAR RAUT, BALESHWAR RAUT Vs. STATE OF BIHAR
December 11, 2006
SURENDRA SINGH ALIAS SURENDRA PRASAD SINGH Vs. RADHE KRISHNA SINGH
May 2, 2006
SURESH KUMAR Vs. STATE OF BIHAR
July 14, 2006
SURESH KUMAR @ SURESH SINGH Vs. UNION OF INDIA
November 28, 2006
SURESH PAL Vs. STATE OF BIHAR
December 18, 2006
SURESH PRASAD Vs. STATE OF BIHAR
October 9, 2006
SURESH PRASAD KUSWAHA Vs. STATE OF BIHAR
February 16, 2006
SURESH SINGH Vs. STATE OF BIHAR
March 30, 2006
SURESH SINGH Vs. STATE OF BIHAR
August 19, 2006
SURESH YADAV Vs. STATE OF BIHAR
August 29, 2006
SURESHWAR RAM Vs. STATE OF BIHAR
November 13, 2006
SURYA BANSH SINGH Vs. STATE OF BIHAR
June 23, 2006
SURYA ENTERPRISES Vs. STATE OF BIHAR
November 7, 2006
SURYA NARAIN TIWARY Vs. STATE OF BIHAR
March 22, 2006
SURYA NATH SINGH Vs. STATE OF BIHAR
March 30, 2006
SURYADEV PANDEY Vs. STATE OF BIHAR
January 21, 2006
SUSHIL KUMAR MODI Vs. STATE OF BIHAR
December 8, 2006
SUSHIL KUMAR SINHA Vs. BIHAR STATE FINANCE CORPORATION
December 1, 2006
SUSHIL SINGH Vs. STATE OF BIHAR
March 30, 2006
SWAMI MADHWASHRAMJI MAHARAJ ALIAS SWAMI MADHWASHRAM Vs. STATE OF BIHAR
February 17, 2006
SYED IMTEYAZ HUSSAIN Vs. BANK OF BARODA
October 10, 2006
T K SINHA Vs. REGISTRAR OF COMPANIES
May 16, 2006
TARA DEVI Vs. NATIONAL INSURANCE CO
December 11, 2006
TARAK NATH SINGH D Vs. DEENA NATH SINGH
January 10, 2006
TARKESHWAR SINGH Vs. STATE OF BIHAR
December 11, 2006
TARKESHWAR UPADHYAY Vs. STATE OF BIHAR
November 29, 2006
TATA IRON AND STEEL COMPANY Vs. STATE OF BIHAR
November 10, 2006
THE STATE OF BIHAR Vs. BALESHWAR KUMAR RAVI AND OTHERS
July 26, 2006
TINKU KUMAR Vs. STATE OF BIHAR
December 1, 2006
TIRTH RAJ HIM&APOSAT-SINGKA Vs. STATE OF BIHAR
December 13, 2006
TRILOK CHAND JAIN Vs. AZIMUDDIN
May 5, 2006
TRIMURTI CONSTRUCTION Vs. STATE OF BIHAR
November 23, 2006
TRIPURARI SHARAN SINGH Vs. STATE OF BIHAR
January 12, 2006
TULSI DAS TIWARY Vs. STATE OF BIHAR
July 27, 2006
TULSI KENDU Vs. PRAHALAD SUKULA
June 20, 2006
TUNTUN DAS Vs. UNION OF INDIA
September 7, 2006
UCHIT BHAI PATEL Vs. STATE OF BIHAR
April 12, 2006
UDAI NARAIN SINGH Vs. STATE OF BIHAR
August 2, 2006
UDAI NARAYAN RAI Vs. STATE OF BIHAR
January 3, 2006
UDAY SINGH @ UDAY SHANKAR Vs. STATE OF BIHAR
August 24, 2006
UMA KUMARI Vs. STATE OF BIHAR
February 10, 2006
UMA SHANKAR CHOUBEY Vs. STATE OF BIHAR
June 22, 2006
UMA SHANKAR MISHRA Vs. PRADEEP SINGH
July 25, 2006
UMA SHANKAR PANDEY Vs. STATE OF BIHAR
January 18, 2006
UMA SHANKAR SAH Vs. STATE OF BIHAR
June 23, 2006
UMA SHANKAR SINGH Vs. STATE OF BIHAR
November 29, 2006
UMA SHANKAR SINGH ALIAS SHIVJI SINGH Vs. STATE OF BIHAR
December 13, 2006
UMA SHARAN SINGH Vs. BIHARI LAL
July 3, 2006
UMESH CHANDRA KARAN Vs. SHANIL KUMARI DEVI
August 19, 2006
UMESH MISHRA Vs. STATE OF BIHAR
June 22, 2006
UMESH PRASAD YADAV Vs. STATE OF BIHAR
April 18, 2006
UMESH RAI Vs. STATE OF BIHAR
December 11, 2006
UMESH SINGH Vs. STATE OF BIHAR
November 23, 2006
UMESHKANT PATHAK Vs. STATE OF BIHAR
August 2, 2006
UNION OF INDIA Vs. PRAKASH KUMAR GAJRE
July 28, 2006
UNION OF INDIA Vs. CENTRAL ADMN TRIBUNAL
July 20, 2006
UNION OF INDIA Vs. DAYA NAND THAKUR
January 3, 2006
UNION OF INDIA Vs. AMAR NATH RAY
January 4, 2006
UNION OF INDIA Vs. HARPAL DAS MADHYANI
December 4, 2006
UNION OF INDIA Vs. SINGESHWAR SINGH
May 8, 2006
UNION OF INDIA Vs. NAGENDRA CHOWDHURY
May 11, 2006
UNION OF INDIA Vs. KAMALENDU SHUKLA ALIAS KAMRENDRA SHUKLA
April 3, 2006
UNION OFINDIA Vs. SAHAB DAYAL
January 13, 2006
UNITED COMMERCIAL BANK Vs. BANKING OMBUDSMAN
September 18, 2006
UPENDRA KUMAR Vs. BIHAR STATE FINANCIAL CORPORATION
July 21, 2006
UPENDRA KUMAR Vs. STATE OF BIHAR
March 7, 2006
UPENDRA MOHAN SINHA Vs. STATE OF BIHAR
April 21, 2006
UPENDRA NARAYAN SINGH Vs. STATE OF BIHAR
June 28, 2006
UPENDRA PASWAN Vs. STATE OF BIHAR
April 18, 2006
UPENDRA PRASAD MANDAL Vs. UNION OF INDIA
January 5, 2006
UPENDRA PRASAD SINGH Vs. STATE OF BIHAR
October 19, 2006
UPENDRA SHARMA Vs. CHIEF COMMISSIONER OF INCOME TAX & ORS
August 22, 2006
UPENDRA YADAV Vs. STATE OF BIHAR
January 9, 2006
UPENDRA YADAV Vs. STATE OF BIHAR
April 21, 2006
USHA CHAND Vs. STATE OF BIHAR
January 6, 2006
USHA DEVI Vs. STATE OF BIHAR
June 20, 2006
USHA KUMARI Vs. STATE OF BIHAR
November 16, 2006
USHA KUMARI Vs. UNION OF INDIA
November 1, 2006
USHA LIQU Vs. STATE OF BIHAR
November 8, 2006
USHA MISHRA Vs. STATE OF BIHAR
November 15, 2006
USHAFO KUNWAR Vs. STATE OF BIHAR
April 18, 2006
USV LIMITED Vs. STATE OF BIHAR
April 17, 2006
UTTAM RAJ KUER Vs. STATE OF BIHAR
January 10, 2006
VIBHA KUMARI Vs. STATE OF BIHAR
March 30, 2006
VIBHUTI NARAYAN SINGH Vs. STATE OF BIHAR
November 13, 2006
VIDYA DEVI ALIAS VIDYA RAMAN Vs. KISHORI RAMAN
March 24, 2006
VIDYUT BOARD ANUKAMPA NIYUKTI SANGHARSH SAMITI Vs. BIHAR STATE ELECTRICITY BOARD
February 23, 2006
VIJAY CHANDRA ROY Vs. STATE OF BIHAR
April 5, 2006
VIJAY KUMAR Vs. STATE OF BIHAR
March 23, 2006
VIJAY KUMAR Vs. PATNA UNIVERSITY
September 25, 2006
VIJAY KUMAR Vs. BIHAR PUBLIC SERVICE COMMISSION
August 21, 2006
VIJAY KUMAR MANDAL Vs. NATIONAL THERMAL POWER CORPORATION LTD
January 5, 2006
VIJAY KUMAR MISHRA Vs. STATE OF BIHAR
April 13, 2006
VIJAY KUMAR ROY Vs. STATE OF BIHAR
January 10, 2006
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
May 19, 2006
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
November 14, 2006
VIJAY KUMAR TIWARY Vs. STATE OF BIHAR AND OTHERS
January 6, 2006
VIJAY KUMAR VERMA Vs. STATE OF BIHAR
July 27, 2006
VIJAY NANDAN SINGH Vs. STATE OF BIHAR
February 2, 2006
VIJAY RAJ MEWAR CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF BIHAR
August 7, 2006
VIJAY SONI Vs. STATE OF BIHAR
November 8, 2006
VIJAY YADAV Vs. DEALER SELECTION BOARD
May 9, 2006
VIJOY KUMAR JHA Vs. STATE OF BIHAR
December 19, 2006
VIKASH KUMAR SINHA @ VICCKY Vs. STATE OF BIHAR
December 5, 2006
VINAY SHARMA Vs. STATE OF BIHAR
July 21, 2006
VINEET BHADANI Vs. STATE OF BIHAR
October 13, 2006
VINOD KUMAR NARAIN SINHA Vs. STATE OF BIHAR
October 30, 2006
VIPIN LUTHRA Vs. STATE OF BIHAR
February 1, 2006
VISHNU DEO RAI Vs. STATE OI BIHAR
March 6, 2006
VISHNU KANT MISHRA Vs. STATE OF BIHAR
January 20, 2006
VISHNU SUGAR MILLS LTD Vs. UNION OF INDIA
September 4, 2006
VISHWANATH CHOUBEY Vs. BHUNESHWAR CHOUBEY ALIAS OUDUL CHOUBEY
July 13, 2006
VISHWANATH KUMAR Vs. STATE OF BIHAR
December 5, 2006
VYAS NARAIN SINGH Vs. B R AMBEDKAR BIHAR UNIVERSITY
October 12, 2006
WALIA BUILDERS Vs. BIHAR STATE EXPORT
November 15, 2006
WASIM Vs. STATE OF BIHAR
March 28, 2006
WINSOME INTERNATIONAL LTD Vs. STATE OF BIHAR
February 24, 2006
YADU NANDAN MAHTO Vs. CHAIRMAN
March 6, 2006
YADUNANDAN SINGH Vs. UNION OF INDIA
November 16, 2006
YASHODA PRASAD GUPTA Vs. STATE OF BIHAR
May 12, 2006
YAWAR ALI RIZVI ALIAS YAWAR ALI RIZIVI Vs. STATE OF BIHAR
October 17, 2006
YOGENDRA KUMAR SINGH Vs. STATE OF BIHAR
August 17, 2006
YOGENDRA MAHTO Vs. STATE OF BIHAR
April 20, 2006
YOGENDRA NARAIN JHA Vs. STATE OF BIHAR
January 23, 2006
YOGENDRA PRASAD Vs. STATE OI BIHAR
January 4, 2006
YOGENDRA YADAV Vs. STATE OF BIHAR
May 9, 2006
ZAFIR MIAN ALIAS MD ZAFIR ALAM Vs. MANSOOR ALAM
August 4, 2006
ZAHIR Vs. STATE OF BIHAR
February 27, 2006
ZAHIR ALAM TEACHERS TRAINING COLLEGE Vs. CHAIRMAN NATIONAL COUNCIL FOR TEACHER EDUCATION
September 20, 2006
ZAID ALIAS MD ZAID SAH Vs. STATE OF BIHAR
August 25, 2006
ZAKIR HUSSAIN Vs. BIHAR STATE CREDIT
February 28, 2006