Case Index

Title
Date
H.R.T.C. Vs. MOTI RAM
November 23, 2006
A.K.ARORA Vs. STATE OF HIMACHAL PRADESH
June 27, 2006
ABHISHEK Vs. H.P. UNIVERSITY
August 18, 2006
ACTION COMMITTEE OF AGGRIEVED STUDENTS Vs. STATE OF H.P.
July 26, 2006
AGRO INDUSTRIAL PACKAGING INDIA Vs. HARYANA PETRO CHEMICALS LTD.
March 17, 2006
AJAY BHAGWATI Vs. UNION OF INDIA
September 2, 2006
AJAY SINGH Vs. TIKKA BRIJENDRA SINGH
July 25, 2006
AJUDHIA LAL Vs. SANDHYA DEVI
April 4, 2006
ALKA Vs. H.P. UNIVERSITY
December 26, 2006
AMAR NATH Vs. RAJ DULARI
July 24, 2006
AMAR NATH Vs. STATE OF H.P.
May 30, 2006
AMARJEET SINGH Vs. STATE OF H.P.
September 6, 2006
AMRIT LAL Vs. STATE OF H.P.
December 5, 2006
AMRIT LAL SEHGAL Vs. RAMAWATI SAHU
September 29, 2006
ANAND KUTHIALA Vs. CHIRRI DEVI
December 26, 2006
ANEETA DEVI Vs. DEVINDER SINGH
August 22, 2006
ANIL MOHIL Vs. BIKRAM SINGH THAKUR
November 2, 2006
ANITA DEVI Vs. STATE OF H.P.
December 1, 2006
ANUP KUMAR Vs. SATISH KUMAR
July 31, 2006
ARTI SHARMA Vs. BIRENDER KUMAR SINHA
April 18, 2006
ARUN GUPTA Vs. SANSAR CHAND
April 4, 2006
ARUN KUMAR SOOD Vs. STATE OF H.P.
November 6, 2006
ARUN PRABHA Vs. SHEELA DEVI
March 17, 2006
ASEEM CHAUDHARY Vs. H.P. UNIVERSITY
June 1, 2006
ASHOK KUMAR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
July 27, 2006
ASHOKA ALLOYS LTD Vs. ARUN STEELS
November 15, 2006
ASHOKA BOOKS (P) LTD. Vs. STATE OF H.P.
July 11, 2006
B.D. MANDHOTRA Vs. STATE BANK OF INDIA
November 14, 2006
BABU RAM Vs. PREM CHAND
October 10, 2006
BABU RAM Vs. SALOCHNA DEVI
April 27, 2006
BABU RAM Vs. MANSO
September 21, 2006
BABU RAM S/O SHRI BISHANA Vs. STATE OF HIMACHAL PRADESH
March 7, 2006
BAL KRISHNAN SHARMA Vs. TEK RAM
January 13, 2006
BAL MUKAND SETH Vs. HIMACHAL PRADESH FINANCIAL CORPORATION
December 14, 2006
BALA DEVI Vs. ISHWAR KAUR
September 7, 2006
BALBIR SINGH Vs. H.P.STATE FOREST CORPORATION
October 30, 2006
BALBIR SINGH Vs. H.P. STATE FOREST CORPORATION
October 31, 2006
BALDEV SINGH Vs. STATE OF H.P.
July 26, 2006
BALDEV SINGH Vs. POOJA DEVI
May 23, 2006
BALDEV SINGH Vs. STATE OF H P
October 27, 2006
BALDEV SINGH Vs. STATE OF H.P.
July 27, 2006
BALDEV SINGH Vs. STATE OF H.P.
December 22, 2006
BANTI DEVI Vs. DALIP CHAND
May 17, 2006
BASANT RAM Vs. STATE OF H P
April 3, 2006
BASHEER MOHAMMAD Vs. GEETA DEVI
October 17, 2006
BELI RAM Vs. STATE OF H.P.
December 19, 2006
BHAGSU TRAVELS Vs. VEENA KUMAR
September 25, 2006
BHANGU (DECEASED) THROUGH Vs. RAMESH CHAND (DECEASED) THROUGH
December 7, 2006
BHARAT DARSHAN Vs. H.P. STATE ELECTRICITY BOARD
January 3, 2006
BHAWANI INDUSTRIES LTD. Vs. STATE OF H.P.
August 1, 2006
BHAWNA SINGH Vs. MAGMA LEASING LTD.
August 31, 2006
BHIKHAM RAM Vs. GOVIND RAM
March 22, 2006
BHISHAM SINGH Vs. UNION OF INDIA
September 28, 2006
BHOLLI Vs. PURAN CHAND
May 27, 2006
BHOOP SINGH Vs. PAWAN KUMAR
July 25, 2006
BHUPINDER KUMAR Vs. STATE OF H.P.
January 4, 2006
BHUPINDER SINGH Vs. LIFE INSURANCE CO.
December 4, 2006
BHURI SINGH Vs. FINANCIAL COMMISSIONER
November 6, 2006
BIHARI LAL Vs. HEM RAJ
July 24, 2006
BILASI RAM Vs. BHANUMAGI
August 21, 2006
BIMLA Vs. PRITAM CHAND
October 10, 2006
BIMLA Vs. NIMBLU
June 21, 2006
BIMTARA ENTERPRISES (INDIA) Vs. DEPUTY EXCISE & TAXATION COMMISSIONER-CUM- APPELLATE AUTHORITY
May 4, 2006
BINDRA DEVI CHAUHAN Vs. STATE OF HIMACHAL PRADESH
January 4, 2006
BIR SINGH Vs. KISHAN CHAND
August 3, 2006
BIRBAL (DECEASED) S/O BALANDA THROUGH L/H SATISH KUMAR (MINOR) Vs. RAN SINGH JAGGI S/O LACHHMAN DASS
March 3, 2006
BISHAN DASS Vs. NAROTTAM SHARMA
September 4, 2006
BITTU RAM Vs. STATE OF H.P.
December 27, 2006
BRANCH MANAGER UCO BANK Vs. SATLUJ JAL VIDYUT NIGAM LTD.
April 12, 2006
BRIJ BHUSHAN LAL Vs. H.P. T.D.C.
November 16, 2006
CENTURION BANK OF PUNJAB Vs. SALIG RAM SHARMA
August 2, 2006
CHAIN RAM Vs. SHAMSHER SINGH
May 18, 2006
CHAIRMAN-CUM-MANAGING DIRECTOR Vs. HARI CHAND
November 1, 2006
CHAITRU Vs. KALI DASS
November 28, 2006
CHANCHALA DEVI Vs. SANTOKH SINGH
September 5, 2006
CHANDER BHAVE Vs. STATE OF H.P.
August 22, 2006
CHANDER GUPTA Vs. ANIL KUMAR
April 18, 2006
CHANDER KANTA Vs. DURGA DUTT
June 2, 2006
CHANDER SHEKHAR Vs. UMA DATT
August 22, 2006
CHANDRA VATI Vs. PUSHPA DEVI
September 29, 2006
CHANDRESH KUMARI Vs. BIR SINGH
November 9, 2006
CHANDU Vs. DENGU
June 23, 2006
CHANKARI Vs. LAC
December 28, 2006
CHARU BHATNAGAR Vs. H P M C
April 10, 2006
CHUHAR SINGH Vs. UTTAM SINGH
May 8, 2006
CONTINENTAL CONSTRUCTION LTD Vs. H.P. STATE ELECTRICITY BOARD
September 19, 2006
CONTONMENT BOARD BAKLOH Vs. UNION OF INDIA
May 2, 2006
CORONATION POWER PVT. LTD. Vs. STATE OF H.P.
August 21, 2006
COSMO FERRITES LTD. Vs. HIMACHAL BUILDERS
September 4, 2006
COUNTRYSIDE BUILDERS Vs. RAJESH KUMAR BANSAL
March 7, 2006
COURT ON ITS OWN MOTION Vs. RAMINDER WASU KALSI
June 30, 2006
D K AGNIHOTRI Vs. STATE BANK OF INDIA
September 5, 2006
DALIP SINGH Vs. MEENA KUMARI
August 31, 2006
DARSHAN SINGH Vs. STATE OF H.P.
December 26, 2006
DAULAT RAM Vs. STATE OF H.P.
August 31, 2006
DAULAT RAM Vs. DARSHANU DEVI
May 16, 2006
DAYAL SINGH Vs. RUKMI DEVI
January 10, 2006
DEEPAK CHANDEL Vs. MEGH SINGH
April 10, 2006
DES RAJ Vs. NEENA KUMARI
May 18, 2006
DEV KUMARI Vs. STATE OF H.P.
November 28, 2006
DEV RAJ BHARDWAJ Vs. STATE OF H.P.
October 19, 2006
DEVI ROOP Vs. DEVKU
May 17, 2006
DEVINDER SINGH Vs. BHUPINDER
April 24, 2006
DEVINDER SINGH KALTA Vs. STATE OF H.P.
December 15, 2006
DEVTA GOHARI Vs. KRISHAN LAL
September 18, 2006
DEVTA SATYA NARAIN Vs. LAL CHAND
August 17, 2006
DHANI RAM Vs. UNION OF INDIA
November 16, 2006
DHANI RAM Vs. STATE OF H.P.
November 30, 2006
DHANPAT SETH Vs. NIL KAMAL PLASTIC CRATES LTD
August 3, 2006
DHARAM CHAND Vs. MAKHAULI RAM
July 5, 2006
DHARAM PAL Vs. STATE OF HIMACHAL PRADESH
April 9, 2006
DHARAM SHEELA Vs. HIND MOTORS, HEAD OFFICE, 15-1, INDUSTRIAL AREA CHD.
March 27, 2006
DHRUV SINGH JAMWAL Vs. STATE OF H.P.
December 29, 2006
DIGVIJAY SINGH Vs. MANJU SHARMA
September 16, 2006
DIGVIJAY SINGH Vs. BHAGWAN SINGH
September 29, 2006
DILA RAM Vs. STATE OF H.P.
August 23, 2006
DIVYA JYOTI EDUCATIONAL SOCIETY Vs. HIMACHAL PRADESH BOARD OF SCHOOL
May 25, 2006
DOLE RAM Vs. STATE OF H P
December 19, 2006
DR.HARISH LAKHANPAL Vs. STATE OF H.P.
August 14, 2006
DUNI CHAND Vs. PURAN CHAND
November 24, 2006
DUNI CHAND DHIMAN Vs. STATE OF HIMACHAL PRADESH
May 17, 2006
DUNI CHAND DHIMAN Vs. STATE OF H.P.
December 27, 2006
DURGA DUTT Vs. RAMESH DUTT
January 4, 2006
Durga Singh Vs. Munshi Ram
November 10, 2006
DURGI DEVI Vs. PARAM DEV
May 16, 2006
EURO CONTAINERS Vs. MOREPEN LABORATORIES LTD.
March 23, 2006
FATEH MOHAMMED Vs. SHER KHAN
November 21, 2006
GANGA RAM Vs. KAUSHALYA DEVI
January 4, 2006
GARIB DASS Vs. JEEWAN
November 13, 2006
GEETA RAM S/O KEWAL RAM Vs. BHOJ RAJ
March 28, 2006
GHUNI DEVI Vs. RAM SINGH
December 13, 2006
GIAN CHAND Vs. RAJ KUMAR
July 28, 2006
GIANO DEVI ALIAS GIANI DEVI Vs. ANANT RAM
April 25, 2006
GOKUL CHAND Vs. STATE OF H.P.
May 15, 2006
GOPAL Vs. STATE OF H.P.
February 28, 2006
GOPAL SINGH Vs. SARLA DEVI
September 28, 2006
GRAM PANCHAYAT, CHARATGARH Vs. STATE OF HIMACHAL PRADESH
January 4, 2006
GREEN WORLD CORPORATION Vs. INCOME TAX OFFICER
January 9, 2006
GREEN WORLD CORPORATION Vs. INCOME-TAX OFFICER
March 2, 2006
GRINJU Vs. STATE OF H.P.
September 5, 2006
GUGLEHAR CO-OP. AGRICULTURE SERVICE SOCIETY Vs. STATE OF HIMACHAL PRADESH
December 28, 2006
GULAB DASSI Vs. RAM NATH
March 31, 2006
GULSHAN KUMAR Vs. CHANCHALA DEVI
January 3, 2006
GUPT RAM Vs. DULO RAM
October 16, 2006
GURDEI DEVI Vs. NATIONAL INSURANCE COMPANY LTD
May 18, 2006
GURMESH KAUR Vs. CHANDER KALA
November 3, 2006
GURMUKH SINGH Vs. KARTAR CHAND
May 9, 2006
H P MANYATA/SAMBANDTHA PRAPTNIZI SANSTHAN SANG Vs. STATE OF H P
December 22, 2006
H.P. STATE FOREST CORPORATION LTD Vs. RAM SINGH
December 29, 2006
H.P. STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. DIVYANG ASSOCIATES (P) LTD.
September 12, 2006
H.P.S.I.D.C. Vs. NAPA PAPERS LTD
December 22, 2006
H.P.STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. KEWAL SOLVENT LTD.
November 7, 2006
H.P.STATEELECTRICITY BOARD Vs. JANARDHAN
December 14, 2006
H.P.WAKF BOARD Vs. VINOD KUMAR
December 23, 2006
H.R.T.C. Vs. KULTARAN SINGH
October 16, 2006
H.R.T.C. Vs. JEET RAM
October 16, 2006
H.R.T.C. Vs. PUNI CHAND
March 2, 2006
HANS RAJ Vs. ISHWAR CHAND
October 20, 2006
HARBANS KUMAR Vs. NAVEEN VERMA
November 9, 2006
HARDYAL SINGH Vs. UNION OF INDIA
August 22, 2006
HARI CHAND Vs. JAISHI RAM
May 24, 2006
HARI LAL Vs. STATE OF H.P.
October 31, 2006
HARMEET KAUR Vs. HARISH KUMAR
January 9, 2006
HARNAM SINGH Vs. STATE OF H.P.
December 19, 2006
HARPREET SINGH Vs. STATE OF HIMACHAL PRADESH
October 26, 2006
HEMKUNT IRON & STEEL (PVT.) LTD. Vs. STATE
November 2, 2006
HET RAM Vs. MADAN GOPAL @ MADAN LAL
June 19, 2006
HIMA DEVI Vs. YOBAN SINGH
November 16, 2006
HIMACHAL AYURVEDIC ASSOCIATION Vs. STATE OF H.P.
August 25, 2006
HIMACHAL FINANCIAL CORPORATION Vs. ASHOK SPUN PIPES
August 1, 2006
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. EMM TEX SYNTHETICS LTD
December 20, 2006
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. PRAKASH THAKUR
January 2, 2006
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. PAMWI TISSUES LTD
December 19, 2006
HIMACHAL PRADESH STATE INDUSTRIAL DEVLOPMENT CORPORATION LTD Vs. GOBIND PHARMCHEM PVT LTD
August 11, 2006
HIMACHAL ROAD TRANSPORT CORPORATION Vs. PUSHPA DEVI
April 12, 2006
HIMACHAL ROAD TRANSPORT CORPORATION Vs. R.I. SINGH
January 2, 2006
HIMACHAL ROAD TRANSPORT CORPORATION Vs. BHOLI DEVI
November 10, 2006
HIMACHAL ROAD TRANSPORT CORPORATION Vs. DAVINDER SINGH
July 28, 2006
HIMACHAL WIRE INDUSTRIES, G.T.ROAD, DAMTAL Vs. DEPUTY EXCISE & TAXATION COMMISSIONER
December 15, 2006
HITENDER PAUL Vs. STATE OF HP
December 22, 2006
HITESH KUMAR Vs. JAGDISH CHAND
May 29, 2006
HOKAMI DEVI Vs. HARNAM SINGH
December 19, 2006
HOSHIAR SINGH Vs. H.S.E.B.
November 24, 2006
HOSHIAR SINGH Vs. VIDYA DEVI
September 18, 2006
IITT COLLEGE OF ENGINEERING Vs. ISHA NAND
November 10, 2006
INDER Vs. TELU RAM
September 21, 2006
ISHTJEET SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
January 4, 2006
J.P.SINGH Vs. STATE OF H.P.
April 4, 2006
JABBAR SINGH Vs. SHANTI SAROOP
October 23, 2006
JAGDISH CHANDER Vs. STATE OF H.P.
October 30, 2006
JAGDISH RAM Vs. NEELAM KUMARI
June 26, 2006
JAGJEET RAJ Vs. STATE OF HP
December 13, 2006
JAGTAR KAUR Vs. STATE OF H.P.
May 11, 2006
JAGTAR SINGH Vs. THE CHIEF SETTLEMENT
November 17, 2006
JAI DASSI Vs. NEELMANI
December 22, 2006
JAI KISHAN CHAUHAN Vs. GANGO DEVI
July 3, 2006
JAI PRAKASH HYDRO POWER LTD Vs. OCCHU RAM
November 10, 2006
JASVINDER SINGH NARULA Vs. JAI INDER PAL SINGH
July 26, 2006
JASWANT SINGH Vs. VIRENDER SHARMA
March 8, 2006
JATENDER NATH SHARMA Vs. HIGHSEAS HOLDING PVT. LTD.
November 3, 2006
JATINDER SINGH KASHYAP Vs. DUNI CHAND
December 12, 2006
JEET RAM Vs. DEV RAJ
September 12, 2006
JEET SINGH Vs. STATE OF HIMACHAL PRADESH
November 30, 2006
JEEVA RAM Vs. STATE OF H.P.
December 7, 2006
JEEVAN DASS Vs. ROSHAN LAL
November 17, 2006
JERATH ELECTRONICS SHOGI Vs. STATE OF HIMACHAL PRADESH
January 6, 2006
JIWAN LAL SHARMA Vs. S S PARMAR
September 13, 2006
JOGI RAM Vs. STATE OF H.P.
October 4, 2006
JYOTI RATTAN Vs. H.P. UNIVERSITY
November 8, 2006
JYOTSNA Vs. DESH RAJ
January 13, 2006
KALJANG DORJE Vs. DORJE PHUNCHOK
June 23, 2006
KALYAN SINGH Vs. STATE OF H.P.
November 24, 2006
KAMAL KISHORE GUPTA Vs. PREM LATA
November 3, 2006
KAMAL SINGH Vs. STATE OF H.P.
December 27, 2006
KAMLA DEVI Vs. STATE OF HP
January 11, 2006
KAMLA DEVI Vs. ANIL KUMAR
May 31, 2006
KAMLA VERMA Vs. STATE OF H.P.
August 21, 2006
KANTA KAMROY Vs. STATE OF HP
December 13, 2006
KANWAR JEOTINDRA SINGH Vs. NOPANY CHARITABLE TRUST
May 26, 2006
KAPOOR & SONS Vs. GENERAL MANAGER, THE SHIMLA CENTRAL CO-OPERATIVE CONSUMER STORE LIMITED, SUPER BAZAR, SHIMLA
October 10, 2006
KASHMIR SINGH Vs. SHRI UDHO RAM
November 6, 2006
KAUSHALYA DEVI Vs. GURCHARNI DEVI
October 17, 2006
KEHAR SINGH Vs. STATE OF H.P.
October 31, 2006
KEWAL KURNARI Vs. KARTAR SINGH
May 16, 2006
KHAZANA RAM Vs. NAND LAL
April 25, 2006
KHAZANA RAM Vs. LAC
December 27, 2006
KHEKHU RAM Vs. GIRI
September 8, 2006
KHEM CHAND Vs. STATE OF H.P.
November 14, 2006
KHEM SINGH. Vs. STATE OF H.P.
July 31, 2006
KHIALI RAM Vs. STATE OF H.P.
April 12, 2006
KHOJA RAM Vs. STATE OF HIMACHAL PRADESH
January 10, 2006
KIMTU Vs. PRITAM CHAND
May 24, 2006
KIRAN BALA Vs. NIRODH KUMARI
March 6, 2006
KISHANLAL Vs. BHARAT SANCHAR NIGAM LTD
January 10, 2006
KOTLA CO-OP SOCIETY Vs. MOHINDER ARUN
December 26, 2006
KRISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
October 12, 2006
KRISHAN LAL Vs. BHARAT SANCHAR NIGAM LTD.
January 10, 2006
KRISHAN SINGH GURBAX SINGH Vs. BHAGIU
November 6, 2006
KRISHAN SINGH RATHORE Vs. STATE OF H.P.
December 14, 2006
KULBIR SINGH Vs. RANIA
September 15, 2006
KULDEEP KAUR GULATI Vs. ALLAHABAD BANK
March 28, 2006
KULDEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
July 17, 2006
KULDIP CHAND Vs. SHIV RAM THAKUR
November 9, 2006
KUMARI PUSHPA CHAUHAN Vs. SHREEDHAR SHARMA
August 31, 2006
KUNDAN LAL Vs. STATE OF H.P.
September 14, 2006
KUSHAL TAKKAR Vs. BRIJ BIHARI LAL BUTAIL
September 29, 2006
LACHHI DEVI Vs. SURINDER SARIN
March 28, 2006
LAL CHAND Vs. RAM CHAND
October 31, 2006
LAL CHAND PRASAD Vs. REGISTRAR, CO-OP. SOCIETIES
December 28, 2006
LAND ACQUISITION COLLECTOR Vs. SHER SINGH
July 24, 2006
LEENA Vs. STATE OF H.P.
January 13, 2006
LEKH RAJ Vs. CHIMAN LAL
May 19, 2006
LEKH RAJ RANA Vs. STATE OF H.P.
October 13, 2006
LEKH RAJ S/O SHRI NANAK CHAND Vs. DURGA DAS S/O SHRI SOHNU, HAMIRPUR, H.P.
March 14, 2006
LEKH RAM Vs. STATE OF H.P.
April 21, 2006
LIC OF INDIA Vs. VIDYA DEVI
September 21, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. POONAM SHARMA
May 25, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. ARVIND PAL SINGH
April 12, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. CHARANJEET KAUR
May 25, 2006
LUXMI DEVI Vs. STATE OF HIMACHAL PRADESH
March 21, 2006
M.K. MAHAJAN Vs. S.S. SODHI
November 21, 2006
M.K. MAHAJAN Vs. S.S. SODHI
July 6, 2006
M.K.ENTERPRISES Vs. UNION OF INDIA
October 30, 2006
MADAN LAL @ MADAN SINGH Vs. MANOHAR LAL
September 4, 2006
MADAN MOHAN Vs. H P M C
April 10, 2006
MADAN SHARMA ALIAS BHOLA Vs. BIMLA DEVI
May 23, 2006
MAGJI RAM Vs. PIAR CHAND
January 3, 2006
MAHALAKSHMI COOPERATIVE MARKETING Vs. STATE OF H P
January 11, 2006
MAHANT RAJINDER GIR Vs. COMMISSIONER
November 24, 2006
MAHINDRA & COMPANY Vs. STATE OF H.P.
August 29, 2006
MANAGER, TIBETAN MESS Vs. FARMAN ALI
July 27, 2006
MANAGING DIRECTOR, H.P. Vs. SURINDER PAL, DAULTI DEVI WIDOW
March 8, 2006
MANDEEP KAUR Vs. SUKH DEV SINGH
April 3, 2006
MANDEEP KAUR Vs. SUKH DEV SINGH
May 3, 2006
MANGAT RAM Vs. STATE OF H.P.
July 25, 2006
MANOHAR LAL PARMAR Vs. STATE OF H.P.
March 17, 2006
MAST RAM Vs. AMAR SINGH
March 29, 2006
MASTER PUSHKAR GARG Vs. MANJIT SINGH
October 12, 2006
MATBAR SINGH CHAUHAN Vs. STATE OF H.P.
July 27, 2006
MATHI Vs. LAIQ RAM
April 25, 2006
MATHI DEVI Vs. DHARAM DASS
September 12, 2006
MEGH SINGH Vs. GOPAL DASS THAKUR
December 20, 2006
MEHAR CHAND Vs. STATE OF H.P.
December 18, 2006
MEHAR CHAND Vs. RAKESH
September 29, 2006
MEHAR SINGH Vs. KHARUNDHI
September 26, 2006
MERIND LIMITED Vs. STATE OF H P
May 11, 2006
MILAP CHAND Vs. RAMESH CHAUDHARY
September 11, 2006
MILAP CHAND Vs. NIRMAL RAJ
August 3, 2006
MINUNNO VANCENZO Vs. STATE OF H.P.
December 8, 2006
MITTER DEV Vs. H.R.T.C.
September 7, 2006
MOHAN MEAKINS LIMITED Vs. S. SOMESH & COMPANY
August 28, 2006
MOHAN SINGH Vs. LEELA DEVI
December 28, 2006
MOHAR SINGH Vs. STATE OF H.P.
August 22, 2006
MOHD. IQBAL ALIAS IQBAL MOHAMMAD Vs. STATE OF H.P.
February 28, 2006
MOHD.SALIM Vs. KHURSHEED AHMED
September 29, 2006
MOHINDER LAL Vs. TULE RAM
April 25, 2006
MOOL RAJ Vs. MOOL RAJ
August 31, 2006
MORDHWAJ Vs. STATE OF H.P
December 8, 2006
MORGAN SECURITIES & CREDITS PVT. LTD. Vs. STATE OF H.P.
September 13, 2006
MUINNI DEVI Vs. GULAB SINGH
November 21, 2006
MUNICIPAL CORPORATION, SHIMLA Vs. ANEESH GARG, ADVOCATE
June 6, 2006
MUNSHI RAM Vs. RANJIT SINGH
March 28, 2006
MUNSHI RAM Vs. Y.S. PARMAR UNIVERSITY
November 15, 2006
N.K.CHAURASIA Vs. HIGH COURT OF H.P.
September 12, 2006
N.L.VERDHAN Vs. STATE OF H.P.
March 23, 2006
NAND LAL Vs. STATE OF H.P.
January 13, 2006
NARCOTICS CONTROL BUREAU Vs. YUVRAJ GURANG
March 22, 2006
NARESH KUMAR VIJ Vs. STATE OF H.P.
June 29, 2006
NARINDER KUMAR Vs. UNION OF INDIA
November 30, 2006
NARINDER KUMAR ALIAS AJAY Vs. STATE OF H.P.
June 19, 2006
NARINDER MOHAN GUPTA Vs. NAND LAL SHARMA
October 20, 2006
NATINAL INSURANCE CO LTD Vs. PASMI DEVI
January 1, 2006
NATIONAL INS.CO.LTD. Vs. RAJEEV VERMA
March 6, 2006
NATIONAL INSURANCE CO LTD Vs. PASMI DEVI
January 13, 2006
NATIONAL INSURANCE CO LTD Vs. MANSHA RAM
March 27, 2006
NATIONAL INSURANCE CO LTD Vs. NAJRO
March 7, 2006
NATIONAL INSURANCE CO LTD Vs. RAJEEV VERMA
April 3, 2006
NATIONAL INSURANCE CO. Vs. CHAMELI DEVI
August 23, 2006
NATIONAL INSURANCE CO.LTD. Vs. JAGTAMBA
March 7, 2006
NATIONAL INSURANCE CO.LTD. Vs. ROHIT SHARMA
April 4, 2006
National Insurance Company Vs. Bhawani Chand
November 23, 2006
NATIONAL INSURANCE COMPANY LTD Vs. GOMA DEVI
September 28, 2006
NATIONAL INSURANCE COMPANY LTD Vs. TASHI
May 22, 2006
NATIONAL INSURANCE COMPANY LTD. Vs. PASMI DEVI
January 9, 2006
NATIONAL INSURANCE COMPANY LTD. Vs. DHANNU RAM
January 11, 2006
NATIONAL INSURANCE COMPANY LTD. Vs. SHAKUNTLA VERMA
October 31, 2006
NAVEEN CHANDRA Vs. STATE OF UTTARANCHAL
November 27, 2006
NEELAM SHARMA Vs. STATE OF H.P.
July 26, 2006
NEELIMA THAPPA Vs. STATE OF HIMACHAL PRADESH
February 27, 2006
NEW INDIA ASSURANCE CO Vs. SHRI KANT
November 17, 2006
NEW INDIA ASSURANCE CO LTD Vs. SATYA PARKASH THAKUR
November 16, 2006
NEW INDIA ASSURANCE CO LTD Vs. SHANKAR LAL
November 6, 2006
NEW INDIA ASSURANCE CO LTD Vs. SUDESH KUMARI
June 23, 2006
NEW INDIA ASSURANCE CO LTD Vs. MEHTA BALBIR SINGH
July 21, 2006
NEW INDIA ASSURANCE CO LTD Vs. LEELA DEVI
January 2, 2006
NEW INDIA ASSURANCE CO.LTD Vs. RAM PIARI
August 11, 2006
NEW INDIA ASSURANCE CO.LTD. Vs. SATENDER
November 8, 2006
NEW INDIA ASSURANCE CO.LTD. Vs. VIRENDER SINGH
March 21, 2006
NEW INDIA ASSURANCE CO.LTD. Vs. VIJAY KUMAR GUPTA
September 8, 2006
NEW INDIA ASSURANCE COMPANY Vs. SUDESH KUMARI
July 23, 2006
NEW INDIA ASSURANCE COMPANY Vs. JAMNA DEVI
September 13, 2006
NEW INDIA ASSURANCE COMPANY Vs. BAGGO
November 7, 2006
NEW INDIA ASSURANCE COMPANY Vs. GOVERDHAN DASS
November 3, 2006
NIC Vs. HARDYAL ROHTA
March 6, 2006
NIKKA RAM Vs. PARKASH CHAND
October 31, 2006
NIKKI DEVI Vs. STATE OF H.P.
March 27, 2006
NIRMA RAM Vs. SITA RAM
August 3, 2006
NIRMALA DEVI Vs. PYAR CHAND
May 22, 2006
NISHA DEVI Vs. STATE OF H.P.
November 2, 2006
NISHAR AHAMED Vs. STATE OF H.P.
December 28, 2006
NISHI KANTH Vs. AJAY KUMAR
August 18, 2006
NOOR AHMED Vs. STATE OF H.P.
January 6, 2006
OM PARKASH Vs. BIDHIA
May 24, 2006
ORIENTAL INSURANCE CO Vs. SHEELA DEVI
May 1, 2006
ORIENTAL INSURANCE CO LTD Vs. BIMLA DEVI
May 8, 2006
ORIENTAL INSURANCE CO LTD Vs. PUSHPA
November 27, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. SHAM LAL
April 27, 2006
ORIENTAL INSURANCE COMPANY LTD. Vs. HANS RAJ
March 24, 2006
ORIENTAL INSURANCE COMPANY LTD. Vs. SAWAL DEVI
November 1, 2006
P.R. RANA Vs. AJAY KAUSHISH
May 30, 2006
PARAM DEV Vs. KANSI RAM
November 14, 2006
PARAMJIT Vs. LAKHA SINGH
May 30, 2006
PARAS RAM Vs. JAI RAM
April 4, 2006
PARAS RAM Vs. STATE OF H.P.
May 17, 2006
PARAS RAM Vs. STATE OF H.P.
December 1, 2006
PARMA NAND Vs. STATE OF H.P.
December 11, 2006
PARMESH CHANDER Vs. LT. COL. S.J. CHAUDHARY
November 6, 2006
PAWAN SHARMA Vs. TARKESHWAR SHAH
April 20, 2006
PHULA DEVI Vs. HRTC
April 18, 2006
PIARA SINGH Vs. TARLOK SINGH
October 10, 2006
PITAMBER DUTT Vs. H.P. STATE ELECTRONICS DEVELOPMENT
December 11, 2006
PITHVI RAJ JHINGTA Vs. GOPAL SINGH
September 7, 2006
POLA RAM Vs. STATE OF H.P.
March 21, 2006
PRABHI DEVI Vs. RAJESH KUMAR
January 10, 2006
PRABHU RAM Vs. JAGDISH RAM
November 15, 2006
PRADEEP KUMAR ABROL Vs. RAKESH SETH
June 19, 2006
PRATAP CHAND Vs. WAZIR CHAND
August 7, 2006
PREET PAL MONGA Vs. H.P.M.C.
April 10, 2006
PREHLAD SINGH Vs. STATE OF H.P.
August 8, 2006
PREM CHAND Vs. STATE OF H.P
November 10, 2006
PREM DASS Vs. HARYANA ROADWAYS
March 29, 2006
PREM LAL GUPTA Vs. SUMAN
May 10, 2006
PREM LAl GUPTA Vs. SUMAN
April 26, 2006
PREM NATH KASHYAP Vs. NARINDER KUMAR
August 23, 2006
PREM SINGH Vs. GOBINDU
January 8, 2006
PREM SINGH Vs. NOKH SINGH
March 22, 2006
PREMI DEVI Vs. DIRECTOR OF DIRECTORATE GENERAL
December 18, 2006
PRITAM CHAND Vs. MOHINDER PAUL
May 8, 2006
PRITAM SINGH Vs. RATTAN CHAND
March 16, 2006
PRITHI SINGH Vs. GIAN CHAND
May 24, 2006
PROMILA BAKSHI Vs. ASHOK BHATIA
September 1, 2006
PUNJAB NATIONAL BANK Vs. DURGA DUTT SHARMA
August 28, 2006
PUNJAB NATIONAL BANK Vs. SATINDER KUMAR
October 11, 2006
PURAN CHAND Vs. STATE OF H.P.
November 24, 2006
PURAN DASS Vs. NARAIN DASS
September 7, 2006
PURAN DASS Vs. STATE BANK OF PATIALA
November 15, 2006
PURAN DUTI Vs. HIMACHAL ROAD TRANSPORT CORPORATION
December 23, 2006
PURAN SINGH (DECEASED) THROUGH L.R.S Vs. STATE OF H.P.
August 5, 2006
PURSHOTAM LAL Vs. STATE OF H.P.
December 1, 2006
PUSHAP RAJ Vs. STATE OF H P
May 23, 2006
PUSHPA BHATNAGAR Vs. H.P.M.C.
April 10, 2006
PYARE LAL Vs. STATE OF H.P.
October 10, 2006
R.K. MAHAJAN Vs. STATE OF H.P.
November 15, 2006
R.S. KASHYAP Vs. SUNENA SOOD
May 26, 2006
RAGHUNATH SINGH Vs. KARTAR SINGH
May 25, 2006
RAJ KUMAR Vs. AJAY KUMAR
June 7, 2006
RAJ KUMAR ALIAS RAJU Vs. STATE OF H.P.
January 11, 2006
RAJ RANI Vs. NARESH KUMAR PURI
August 14, 2006
RAJESH KUMAR @ RINKU Vs. STATE OF HIMACHAL PRADESH
May 3, 2006
RAJESH KUMAR SOOD Vs. JAMSHED NOWROJEE
December 19, 2006
RAJINDER KUMAR SHARMA Vs. KANTA KUMARI
December 8, 2006
RAJINDER SINGH Vs. SUSHIL KUMAR
May 9, 2006
RAJINDER SINGH Vs. SURESH KUMAR
September 29, 2006
RAJIV KAPILA Vs. STATE OF HIMACHAL PRADESH
August 25, 2006
RAJWANT SINGH Vs. BRAHMI DEVI
November 21, 2006
RAKESH CHANDEL Vs. STATE OF H.P.
July 28, 2006
RAKESH KUMAR Vs. PREM SINGH
October 9, 2006
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
September 21, 2006
RAKESH KUMAR DINESH KUMAR Vs. U G HOTELS AND RESORTS LTD
May 26, 2006
RAKESH SHARMA Vs. STATE OF HIMACHAL PRADESH
July 14, 2006
RAM BHAJAN SINGH Vs. BRIJ BALA KUTHIALA
July 11, 2006
RAM CHAND Vs. RAM DASS
July 21, 2006
RAM KALI Vs. PANKAJ SHARMA
April 3, 2006
RAM KRISHANI SHARMA Vs. UNION OF INDIA
September 7, 2006
RAM LAL Vs. STATE OF H.P.
December 28, 2006
RAM LOK Vs. STATE OF H.P.
December 8, 2006
RAM LOK Vs. BAGGA RAM
January 11, 2006
RAM PARKASH Vs. RAMESH CHAND
October 12, 2006
RAM PIARI Vs. VIMAL CHOPRA
August 25, 2006
RAM PIARI Vs. GURDITTA
July 11, 2006
RAM PYARA Vs. STATE OF H.P.
November 17, 2006
RAM RAKHA Vs. BHARAT SINGH
May 23, 2006
RAMESH CHAND Vs. GULSHAN KUMAR
April 27, 2006
RAMESH CHAND Vs. RAVINDER SINGH CHANDEL
November 23, 2006
RAMESH CHAND SONI Vs. JODH SINGH
June 21, 2006
RAMESH KUMAR Vs. ROSHAN LAL
August 4, 2006
RAN SINGH JAGGI Vs. BIRBAL (DECEASED) THROUGH LRS
March 3, 2006
RANBIR KAUR KANG Vs. H.P.HOUSING BOARD THROUGH ITS CE.O.-CUM-SECRETARY
August 24, 2006
RANBIR SIPAHIYA Vs. STATE OF H.P.
December 19, 2006
RANJEET SINGH & COMPANY Vs. HIMACHAL PRDESH STATE
August 25, 2006
RATTAN DASS Vs. MEHAR CHAND
May 26, 2006
RATTAN LAL Vs. ALAXANDER
May 4, 2006
RAVI WALIA Vs. NISCHINT KATOCH
October 12, 2006
RAVINDER BALORIA Vs. STATE OF H.P.
January 12, 2006
RAVINDER KUMAR ARORA Vs. STATE OF H.P.
August 31, 2006
REVTI THAKUR Vs. NATIONAL INSURANCE CO.
March 9, 2006
RINCHEN TSOMO Vs. STATE OF HIMACHAL PRADESH
May 5, 2006
RISHI ELECTRICALS(P) LTD Vs. H.P.STATE ELECTRICITY BOARD.
May 25, 2006
ROSHAN LAL Vs. RAJINDER KUMAR
March 31, 2006
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
March 17, 2006
ROSHAN LAL Vs. DHARMU AND
November 21, 2006
ROSHAN LAL Vs. KHAMPA DEVI
January 11, 2006
ROSHANI DEVI Vs. DOLMA DEVI
September 12, 2006
ROSHNI DEVI Vs. STATE OF HP
May 2, 2006
SAI MAHIMA HOSPITAL Vs. ANIL RANA, MASTER ANSHAL RANA (MINOR) THROUGH HIS LEGAL HEIR
August 28, 2006
SANATAN DHARAM SABHA KULLU Vs. JAGAN NATH SHARMA
June 29, 2006
SANDEEP KUMAR Vs. STATE OF H.P.
January 13, 2006
SANDHYA DEVI Vs. HARI CHAND
October 13, 2006
SANGEETA DEVI Vs. STATE OF H.P.
May 3, 2006
SANJAY KUMAR Vs. STATE OF H.P.
March 6, 2006
SANJAY THAKUR Vs. ASHA DEVI
April 10, 2006
SANJAY THAKUR Vs. ASHA DEVI
March 24, 2006
SANJEEV DEEPAK RAIS Vs. SHYAMA THAKUR
April 3, 2006
SANJEEV GAUTAM Vs. SURINDER KUMAR
May 18, 2006
SANT KUMAR SHARMA Vs. STATE OF H.P.THROUGH SECRETARY (WELFARE) TO THE GOVERNMENT OF H.P.SHIMLA
September 29, 2006
SANT RAM Vs. AMIN CHAND
May 5, 2006
SANT RAM Vs. MANSA RAM
December 28, 2006
SANT RAM Vs. STATE OF H P
December 14, 2006
SANTOSH KUMARI Vs. YOG RAJ
October 12, 2006
SARAN DASS Vs. KANTA DEVI
July 17, 2006
SARAWAN SINGH Vs. GURDAS RAM
July 18, 2006
SARWAN KUMAR Vs. ASHOK KUMAR
April 25, 2006
SARWAN KUMAR Vs. BHAG SINGH
December 20, 2006
SAT KALI Vs. JASBIR KAUR
September 26, 2006
SAT PAL Vs. SUNAINA DEVI
August 8, 2006
SAT PAL Vs. SUNAINA DEVI
August 3, 2006
SATLUJ JAL VIDYUT NIGAM LIMITED Vs. NATHPA JHAKRI JOINT VENTURE
June 7, 2006
SATNAM SINGH Vs. GURDEV SINGH
May 23, 2006
SATYA DEVI Vs. SANSAR CHAND
October 10, 2006
SATYA DEVI Vs. ROSHAN LAL
April 4, 2006
SATYA DEVI Vs. PRATAP SINGH
January 4, 2006
SATYA DEVI WIDOW Vs. STATE OF HIMACHAL PRADESH
March 14, 2006
SECRETARY BANDHU, AGRICULTURE CO-OPERATIVE SOCIETY Vs. OM PRAKASH
December 26, 2006
SEEMA DEVI Vs. NEW INDIA ASSURACE CO.
September 4, 2006
SEWAK RAM Vs. NAND LAL
July 3, 2006
SEWAK RAM Vs. STATE OF H.P.
January 3, 2006
SH.BASANT LAL Vs. STATE OF H.P.
August 8, 2006
SHAILEE BHAT Vs. STATE OF HIMACHAL PRADESH
June 29, 2006
SHAKUNTALA Vs. SURINDER CHAND
April 10, 2006
SHAKUNTALA DEVI Vs. KARAN SINGH
June 20, 2006
SHAKUNTLA DEVI Vs. TILAK RAJ MONKOTIA
July 24, 2006
SHAKUNTLA DEVI Vs. PAWAN KUMAR
November 9, 2006
SHAKUNTLA DEVI (SMT.) & ORS. Vs. TILAK RAJ MANKOTIA & ORS.
June 24, 2006
SHAKUNTLA DUTTA Vs. STATE OF H.P.
November 24, 2006
SHALIZA KATOCH Vs. STATE OF H P
December 5, 2006
SHANKAR DASS Vs. JATMAL
March 23, 2006
SHANTA DEVI Vs. BHUPINDER SINGH
May 19, 2006
SHARDA DEVI Vs. CHANDER KALA
September 13, 2006
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
June 29, 2006
SHIMLA EDUCATION SOCIETY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
December 28, 2006
SHIV CHAND Vs. VINAY KUMAR
August 30, 2006
SHIV CHARAN DASS Vs. OM PARKASH
March 14, 2006
SHIV KUMAR Vs. FINANCIAL COMMISSIONER
December 20, 2006
SHIV KUMAR Vs. GURUBHAGTI
July 25, 2006
SHIV KUMAR Vs. STATE OF H.P.
October 31, 2006
SHIV LAL SHARMA Vs. STATE OF H.P.
August 1, 2006
SHIV SINGH Vs. HAKAM SINGH
August 8, 2006
SHIVA UDYOG Vs. DEPUTY EXCISE & TAXATION COMMISSIONER (NZ) -CUM-FIRST
November 2, 2006
SHIVGANA TRANSPORT (P) LTD Vs. CHANANA STEEL TUBES (P) LTD
October 13, 2006
SHOUNI DEVI Vs. TIKAM RAM
September 21, 2006
SHRI B.N.KAPOOR Vs. H.P.T.D.C.
March 21, 2006
SHRI ISHWAR DASS Vs. WAZIR CHAND MISTRI
September 22, 2006
SHYAM PRASHAD Vs. KULDIP SINGH
December 20, 2006
SHYAM SUNDER GUPTA Vs. HOMA GUPTA
July 26, 2006
SIDDHARATHA SUPER SPINNING MILLS Vs. STATE OF H.P.
December 28, 2006
SIRI RAM Vs. PREM CHAND
May 27, 2006
SITA LAL Vs. STATE OF H.P.
May 25, 2006
SITA RANI Vs. BALDEV SINGH
January 2, 2006
SOM DUTT KALIA Vs. STATE OF H.P.
April 5, 2006
SSJV PROJECTS PRIVATE LIMITED Vs. H.P. STATE ELECTRICITY BOARD
May 10, 2006
STATE BANK OF INDIA Vs. MATA INDUSTRIES,NERCHOWK
June 27, 2006
STATE BANK OF INDIA Vs. ROHIT ANGOORA TEXTILES
December 5, 2006
STATE BANK OF INDIA Vs. ESSKAY WOOLLEN & SPINNING MILLS (P) LTD.
September 22, 2006
STATE OF H P Vs. OM PRAKASH
March 14, 2006
STATE OF H P Vs. PRESIDING JUDGE
January 3, 2006
STATE OF H P Vs. TARA CHAND
February 28, 2006
STATE OF H P Vs. TARA CHAND
December 28, 2006
STATE OF H.P Vs. CHAMAN LAL
April 3, 2006
STATE OF H.P Vs. NEK RAM
December 22, 2006
STATE OF H.P. Vs. ISHWAR DASS
October 12, 2006
STATE OF H.P. Vs. BRIJ LAL
April 28, 2006
STATE OF H.P. Vs. OM PRAKASH
December 14, 2006
STATE OF H.P. Vs. JAI DYAL
March 24, 2006
STATE OF H.P. Vs. DINA NATH
December 29, 2006
STATE OF H.P. Vs. JASWINDER SINGH
December 14, 2006
STATE OF H.P. Vs. RAJ KUMAR
February 28, 2006
STATE OF H.P. Vs. YASHVEER SINGH
December 4, 2006
STATE OF H.P. Vs. RAMESH KUMAR
February 28, 2006
STATE OF H.P. Vs. THAKAR DASS
April 28, 2006
STATE OF H.P. Vs. PARAS RAM
December 14, 2006
STATE OF H.P. Vs. SUNIL KUMAR
November 29, 2006
STATE OF H.P. Vs. CHATRO RAM
November 29, 2006
STATE OF H.P. Vs. PINKU
December 1, 2006
STATE OF H.P. Vs. PREM SINGH
March 8, 2006
STATE OF H.P. Vs. MOHINDER SINGH
July 28, 2006
STATE OF H.P. Vs. PURAN CHAND
December 22, 2006
STATE OF H.P. Vs. JAI SINGH
November 29, 2006
STATE OF H.P. Vs. PREM CHAND
January 11, 2006
STATE OF H.P. Vs. DINESH KUMAR
April 4, 2006
STATE OF H.P. Vs. SAT PARKASH
March 2, 2006
STATE OF H.P. Vs. JITENDER KUMAR
March 2, 2006
STATE OF H.P. Vs. NARESH KUMAR
December 18, 2006
STATE OF H.P. Vs. SURESH KUMAR
March 23, 2006
STATE OF H.P. Vs. GULAB SINGH
January 2, 2006
STATE OF H.P. Vs. RAKESH KUMAR
December 14, 2006
STATE OF H.P. Vs. DALIP SINGH
December 27, 2006
STATE OF H.P. Vs. PURSHOTAM DASS
March 7, 2006
STATE OF H.P. Vs. KASHVINDER PAL
December 18, 2006
STATE OF H.P. Vs. SAT PAL
December 1, 2006
STATE OF H.P. Vs. KISHORI LAL
March 7, 2006
STATE OF H.P. Vs. URMILA DEVI
November 3, 2006
STATE OF H.P. Vs. ROOP LAL
June 20, 2006
STATE OF H.P. Vs. SOHAN LAL.
December 26, 2006
STATE OF H.P. Vs. DES RAJ
December 28, 2006
State of H.P. Vs. Jaswinder Kaur
July 18, 2006
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
March 27, 2006
STATE OF HIMACHAL PRADESH Vs. MUNISH KUMAR
March 27, 2006
STATE OF HIMACHAL PRADESH Vs. RAKA SONI
April 4, 2006
STATE OF HIMACHAL PRADESH Vs. ISHWAR DASS
March 14, 2006
STATE OF HIMACHAL PRADESH Vs. MAHESH DUTT @ RAMESH KUMAR
November 20, 2006
STATE OF HIMACHAL PRADESH Vs. CHANDERESH KUMAR
March 16, 2006
STATE OF HIMACHAL PRADESH Vs. CHURU RAM
December 21, 2006
STATE OF HIMACHAL PRADESH Vs. JATINDER BAKHRU
March 28, 2006
STATE OF HIMACHAL PRADESH Vs. RAJEEV BRAR
March 29, 2006
STATE OF HIMACHAL PRADESH Vs. AMAR NATH
March 30, 2006
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
September 2, 2006
STATE OF HIMACHAL PRADESH Vs. ISHA NAND
November 10, 2006
STATE OF HIMACHAL PRADESH/ THROUGH DISTRICT COLLECTOR, SOLAN Vs. JASWINDER KAUR
July 18, 2006
STREAM LINE EXPRESS COURIER Vs. MUKESH SAHNI
May 10, 2006
SUDESH PARIHAR Vs. STATE OF H.P.
November 29, 2006
SUKHBIR SINGH Vs. NATIONAL INSURANACE CO LTD
September 6, 2006
SULPLA DEVI Vs. RAMESH KUMAR
May 9, 2006
SUMATI PARKASH Vs. ROSHAN LAL
July 3, 2006
SUNIL KUMAR BANSAL Vs. K.T.S.EDUCATIONAL & CHARITABLE TRUST
December 27, 2006
SUNIL KUTHIALA Vs. AJWESH SOOD
June 23, 2006
SUNKA RAM Vs. PRAKASH CHAND
December 19, 2006
SURAJ Vs. DALIP SINGH ALIAS KULDEEP SINGH
June 6, 2006
SURAT RAM Vs. DIWAN CHAND THROUGH LRS.
November 6, 2006
SURINDER KUMAR Vs. STATE OF H.P.
January 6, 2006
SURINDER LAL SOOD Vs. SADHU RAM
October 10, 2006
SURINDER MOHAN Vs. AMAR SINGH
May 19, 2006
SURINDER SINGH Vs. KUBJA DEVI
July 12, 2006
SURINDER SINGH Vs. STATE OF H.P.
April 10, 2006
SURINDER SINGH SIBIA Vs. STATER OF H P
August 3, 2006
SURJEET KAUR Vs. BHARAT SINGH VERMA
July 20, 2006
SURJIT SINGH Vs. GIAN SINGH
August 23, 2006
SURJIT SINGH Vs. JAGRAJ SINGH
April 3, 2006
SUSHEELA VERMA Vs. GOPAL MANDI SABHA
August 17, 2006
SUSHILA DEVI Vs. PREM CHAND
August 8, 2006
SUSHIMA KISHANDEV KAUSHAL Vs. COUNCIL FOR TIBETAN EDUCATION
May 10, 2006
SYED KHUSHAHNAD ANWAR NAQVI Vs. STATE OF HIMACHAL PRADESH
April 4, 2006
TAPINDER SINGH Vs. STATE OF H.P.
September 28, 2006
TARA CHAND Vs. STATE OF H.P.
December 4, 2006
TARA DEVI Vs. ISHWAR DASS
March 30, 2006
TARA DEVI KATOCH Vs. VIJAY KUMAR
April 5, 2006
TARA KAUNDAL WD/O PAWAN KUMAR KAUNDAL, BIKRAM SINGH S/O PAWAN KUMAR KAUNDAL. Vs. BRANCH MANAGER, LIFE INSURANCE COMPANY OF INDIA, BRANCH RAURA SECTOR, BILASPUR, HIMACHAL PRADESH.
September 12, 2006
TARLOK CHAND Vs. STATE OF H.P.
August 11, 2006
TARUN KUMAR Vs. STATE OF H.P.
December 8, 2006
TEJ SINGH PAUL Vs. NEW INDIA ASSURANCE COMPANY
December 6, 2006
THAKUR DASS Vs. STATE OF HIMACHAL PRADESH
October 20, 2006
TILAK RAJ Vs. TULSI RAM
April 26, 2006
TILAK RAJ Vs. TUSLI RAM & ORS.
March 26, 2006
TRIPTA DEVI Vs. SAT PAL
May 22, 2006
TULSA SINGH Vs. RAM ASRI
November 15, 2006
TULSI RAM Vs. STATE OF H.P.
November 7, 2006
UMA DEVI Vs. FAQUIR CHAND
December 29, 2006
UMA VATI Vs. SHER SINGH SHOBTA
April 26, 2006
UNION OF INDIA Vs. PADAM CHAND GUPTA
September 27, 2006
UNION OF INDIA Vs. SAT PAL
August 7, 2006
UNION OF INDIA Vs. TARSEM LAL
September 21, 2006
UNITED INDIA INSURANCE CO LTD Vs. HIRALAL
January 11, 2006
UNITED INDIA INSURANCE CO. LTD. Vs. JAMANA DEVI
May 25, 2006
UNITED INDIA INSURANCE CO. LTD. Vs. BISHANI DEVI
May 25, 2006
UNITED INDIA INSURANCE COMPANY Vs. ASHA VERMA
November 1, 2006
URMILA DEVI Vs. NARINDER SINGH
September 12, 2006
V IMAGE MAKER Vs. STATE OF H.P.
August 23, 2006
VED PRAKASH Vs. BHUPIN
November 20, 2006
VED RAM Vs. STATE OF HIMACHAL PRADESH
December 21, 2006
VIDYA DEVI Vs. TARLOK CHAND
September 12, 2006
VIDYA DEVI Vs. CHANDER KANTA
July 4, 2006
VIKRAM MEHRA Vs. SARAS POLY PACK PVT.LTD.
November 20, 2006
VIKRAM SINGH Vs. CHANDER MOHAN
December 6, 2006
VINOD KUMAR Vs. AMAR SINGH
January 3, 2006
VINOD KUMAR Vs. NEELAM SINGH
September 8, 2006
VINOD KUMARI Vs. ABHILASHA
October 13, 2006
VISHAL CHAUDHARY Vs. STATE OF H.P.
January 27, 2006
VISHAL SOOD Vs. STATE OF H P
December 20, 2006
VIVEKA NAND PUBLIC SCHOOL Vs. KISHORI LAL
June 7, 2006
YADVINDER Vs. MEER SINGH NEGI
August 7, 2006
YOG RAJ Vs. STATE OF H P
November 6, 2006
YOGESHWAR LAL Vs. RAJESH KUMAR
January 6, 2006
YOGINDER PAL KAPOOR Vs. LAND ACQUISITION COLLECTOR
September 12, 2006