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Case Index
Title
Date
AMOL PHARMACEUTICALS LTD. Vs. RAJASTHAN ELECTRICITY REGULATORY COMMISSION
November 23, 2006
BBN INDUSTRIES ASSOCIATION AND ORS. Vs. H.P. ELECTRICITY REGULATORY COMMISSION AND HIMACHAL PRADESH STATE ELECTRICITY BOARD
August 21, 2006
BHUSHAN LIMITED Vs. WEST BENGAL STATE ELECTRICITY BOARD, THROUGH CHIEF ENGINEER (COMMERCIAL), WEST BENGAL STATE ELECTRICITY REGULATORY COMMISSION, EASTERN REGIONAL LOAD AND WEST BENGAL STATE LOAD
May 11, 2006
BINANI ZINC LIMITED, REP. BY GEORGE THOMAS, DIRECTOR Vs. KERALA STATE ELECTRICITY BOARD, REPRESENTED BY ITS SECRETARY,
July 24, 2006
BSES RAJDHANI POWER LTD. Vs. DELHI ELECTRICITY REGULATORY COMMISSION,
July 21, 2006
BSES YAMUNA POWER LTD. Vs. THE DELHI ELECTRICITY REGULATORY COMMISSION THROUGH SECRETARY (POWER), DEPARTMENT OF POWER
September 29, 2006
CENTRAL COALFIELDS LIMITED, THROUGH ITS GENERAL MANAGER Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION, THROUGH ITS SECRETARY AND D.L.F. POWER LIMITED, THROUGH ITS DIRECTOR
May 11, 2006
CHHATTISGARH BIOMASS ENERGY DEVELOPERS ASSOCIATION AND ORS. Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION,
September 7, 2006
CHHATTISGARH CEMENT MANUFACTURERS ASSOCIATION Vs. CHHATTISGARH STATE ELECTRICITY BOARD DAGINIYA AND CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
November 14, 2006
CHHATTISGARH STATE ELECTRICITY BOARD Vs. RAGHUVIR FERRO ALLOYS LTD. AND CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
November 28, 2006
CHHATTISGARH STATE ELECTRICITY BOARD Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION AND HIRA FERRO ALLOYS LTD.
September 12, 2006
CHHATTISGARH STATE ELECTRICITY BOARD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
December 14, 2006
CHHATTISGARH STATE ELECTRICITY BOARD Vs. THE CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION, THROUGH ITS SECRETARY AND JINDAL STEEL AND POWER LTD.
May 11, 2006
CORPORATION OF THRISSUR, REPRESENTED BY ITS SECRETARY Vs. KERALA STATE ELECTRICITY BOARD AND ORS., REPRESENTED BY ITS CHAIRMAN,
January 25, 2006
DPSC Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION
May 17, 2006
GAJENDRA HALDEA Vs. GRID CORPORATION OF ORISSA LTD.,
November 16, 2006
GAJENDRA HALDEA S/O LATE SHRI RAO T.N. HALDEA Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION (CONSTITUTED UNDER THE ELECTRICITY ACT, 2003) AND ORS.
December 22, 2006
GARRISON ENGINEER (WEST), MILITARY ENGINEERS SERVICES Vs. MADHYANCHAL VIDYUT VITRAN NIGAM LTD. AND ORS.
May 2, 2006
GUJARAT STATE ELECTRICITY CORPORATION LIMITED Vs. GUJARAT ELECTRICITY REGULATORY COMMISSION AND ORS.
November 23, 2006
HARYANA VIDYUT PRASARAN NIGAM LTD. Vs. HARYANA ELECTRICITY REGULATORY COMMISSION
September 12, 2006
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. HIMACHAL PRADESH ELECTRICITY REGULATORY COMMISSION
July 6, 2006
INDIAN ALUMINIUM CO. LIMITED (SINCE KNOWN AS HINDALCO INDUSTRIES LIMITED) Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION AND ORS.
July 11, 2006
INDIAN TEA ASSOCIATION AND ORS. Vs. ASSAM STATE ELECTRICITY REGULATORY COMMISSION AND ORS.
March 14, 2006
JAYSHREE CHEMICALS LIMITED Vs. ORISSA ELECTRICITY REGULATORY COMMISSION AND ANR.
April 4, 2006
KALYANI STEELS LIMITED, REP. BY ITS DIRECTOR, SHIVKUMAR KHENY Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED (KPTLC),
March 29, 2006
KARNATAKA POWER TRANSMISSION CORP. LTD. AND ORS. Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION AND 64 ORS.
October 19, 2006
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION AND ORS.
August 29, 2006
M.P. POORV KSHETRA VIDYUT VITRAN CO. LTD. Vs. BIRLA CORPORATION LTD.
July 10, 2006
MONNET ISPAT LIMITED Vs. CHHATTISGARH STATE ELECTRICITY BOARD AND CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
November 23, 2006
NATIONAL THERMAL POWER CORPORATION Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
January 3, 2006
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION,
July 14, 2006
NATIONAL THERMAL POWER CORPORATION LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
November 14, 2006
NAVA BHARAT FERRO ALLOYS LTD. Vs. A.P. ELECTRICITY REGULATORY COMMISSION
March 2, 2006
NEEPCO LTD. Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD. AND ORS.
December 14, 2006
NEYVELI LIGNITE CORPORATION LTD. Vs. SOUTHERN REGIONAL ELECTRICITY BOARD AND ORS.
July 10, 2006
NORTH EASTERN ELECTRICITY SUPPLY CO. OF ORISSA LTD., Vs. ORISSA ELECTRICITY REGULATORY COMMISSION AND ORS.
December 13, 2006
NORTH-EASTERN ELECTRIC POWER CORPORATION LTD. Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD. AND ORS.
October 13, 2006
POWERGRID Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
April 5, 2006
POWERGRID CORPORATION LTD. Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD. AND ORS.
December 6, 2006
POWERGRID CORPORATION OF INDIA Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
May 16, 2006
POWERLINKS TRANSMISSION LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
August 29, 2006
PUDUMJEE PULP AND PAPER MILLS LTD. Vs. MAHARASHTRA STATE ELECTRICITY BOARD AND ANR.
April 5, 2006
RELIANCE ENERGY LIMITED Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION AND ORS.
March 29, 2006
RELIANCE ENERGY LIMITED Vs. K.H. NADKARNI AND ORS.
May 26, 2006
RELIANCE ENERGY LIMITED Vs. THE TATA POWER COMPANY LTD. AND ORS.
May 22, 2006
RELIANCE ENERGY LIMITED Vs. THE GRID CORPORATION OF ORISSA LTD. AND ORS.
December 13, 2006
RITHWIK ENERGY SYSTEMS LIMITED REPRESENTED BY ITS DIRECTOR Vs. TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
September 28, 2006
SIEL LIMITED Vs. THE PUNJAB STATE ELECTRICITY REGULATORY COMMISSION, THROUGH ITS CHAIRMAN, PUNJAB STATEELECTRICITY BOARD, THE MALL, THROUGH ITS CHAIRMAN AND STATE OF PUNJAB THROUGH THESECRETARY, DEPARTMENT OF POWER
May 26, 2006
SOUTH EAST CENTRAL RAILWAYS Vs. CHHATTISGARH STATE ELECTRICITY BOARD
July 10, 2006
SRI AVANTIKA POWER PROJECTS PVT. LTD. Vs. ORISSA ELECTRICITY REGULATORY COMMISSION, GRID CORPORATION OF ORISSA LTD. AND SOUTHERN ELECTRICITY SUPPLY CO. OF ORISSA LTD.
August 29, 2006
TAMIL NADU ELECTRICITY BOARD Vs. NEYVELI LIGNITE CORPORATION LTD.
December 6, 2006
TAMIL NADU ELECTRICITY BOARD, REP. BY ITS CHIEF ENGINEER/PLANNING Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
October 4, 2006
TATA POWER CO. LTD. Vs. RELIANCE ENERGY LTD. AND ORS.
December 20, 2006
TATA POWER COMPANY LIMITED Vs. RELIANCE ENERGY LIMITED (FORMERLY BSES LTD.) AND ORS.
December 13, 2006
TATA POWER COMPANY LTD. Vs. RELIANCE ENERGY LTD. AND ORS.
October 4, 2006
TATA POWER TRADING CO. LIMITED Vs. THE CENTRAL ELECTRICITY REGULATORY COMMISSION
April 28, 2006
TATA STEEL LTD. Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION, DAMODAR VALLEY CORPORATION THROUGH ITS CHAIRMAN, DAMODAR VALLEY CORPORATION THROUGH ITS CHIEF ENGINEER (COMMERCIAL) AND CHIEF ENGINEER, DAMODAR VALLEY CORPORATION
September 19, 2006
THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, THE CHIEF ENGINEER, NON-CONVENTIONALENERGY SOURCES, THE SUPERINTENDING ENGINEER AND TRICHY ELECTRICITY DISTRIBUTIONCIRCLE/NORTH, TAMIL NADU ELECTRICITY BOARD Vs. KOTHARI SUGARS AND CHEMICALS LTD.
July 7, 2006
TRANSMISSION CORPORATION OF A.P. AND ANR. Vs. ANDHRA PRADESH STATE ELECTRICITY REGULATORY COMMISSION AND ANR.
September 28, 2006
U.P. POWER CORPORATION LTD. Vs. NORTHERN REGION LOAD DESPATCH CENTRE, CENTRAL ELECTRICITY REGULATORY COMMISSION
September 28, 2006
U.P. POWER CORPORATION LTD. Vs. NATIONAL THERMAL POWER CORPORATION LTD., THROUGH ITS SENIOR MANAGER (COMMERCIAL) AND ORS.
July 7, 2006
UDYOG NAGAR FACTORY OWNERS ASSOCIATION Vs. BSES RAJDHANI POWER LIMITED AND DELHI ELECTRICITY REGULATORY COMMISSION
March 31, 2006
UNION OF INDIA (UOI) AND ORS. Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION AND ORS.
July 26, 2006
UNION OF INDIA (UOI), REP. BY DY. CHIEF ELECTRICAL ENGINEER, SOUTH CENTRAL RAILWAY AND ORS. Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION AND ORS.
March 2, 2006
URLA INDUSTRIES ASSOCIATION Vs. CHHATISGARH STATE ELECTRICITY REGULATORY COMMISSION
September 12, 2006
UTTAR PRADESH POWER CORPORATION LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
March 29, 2006
VANDANA VIDYUT LTD. Vs. CHHATTISGARH STATE ELECTRICITY BOARD AND CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION
October 16, 2006
VIDARBHA INDUSTRIES ASSOCIATION Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. AND MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
October 19, 2006
VIKRAM CEMENT, UNIT OF GRASIM INDUSTRIES LTD. Vs. M.P. ELECTRICITY REGULATORY COMMISSION AND MADHYA PRADESH PASCHIM KSHETRA
September 28, 2006
WESTERN ELECTRICITY CO. OF ORISSA LTD. Vs. SARAT CHANDRA MOHANTY, GENERAL SECRETARY, NIKHIL ORISSA BIDYUT SRAMIK MAHASANGHA AND ORS.
December 13, 2006
WESTERN ELECTRICITY CO. OF ORISSA LTD., Vs. THE ORISSA POWER TRANSMISSION CORPORATION LTD. AND ORS.
December 13, 2006