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Case Index
Title
Date
A B STEVAIR SYSTEMS PRIVATE LIMITED Vs. STATE BANK OF PATIALA
October 5, 2006
A.K.SHARMA (LT.COL.) Vs. DELHI DEVELOPMENT AUTHORITY
February 28, 2006
AJAY KUMAR GUPTA Vs. VIVEK SINHA
March 6, 2006
AMIT KUMAR JUNEJA Vs. NIIT LTD
January 20, 2006
APOLLO TYRES LTD. Vs. RATI RAM
March 3, 2006
ASHA GUPTA Vs. INDRAPRASTHA APOLLO HOSPITAL
October 12, 2006
B S E S YAMUNA POWER LTD Vs. SUNIL KUMAR JAIN
October 31, 2006
BAL BHAWAN PUBLIC SCHOOL Vs. SHIV SHANKAR GUPTA
October 3, 2006
BHAGIRATHI VERMA Vs. EUREKA FORBES LTD.
March 9, 2006
BHASIN MOTORS (INDIA) PVT.LTD. Vs. OM SINGH
March 3, 2006
BRIJ KISHAN GUJRATI Vs. MAHANAGAR TELEPHONE NIGAM LTD
July 27, 2006
BRITISH AIRWAYS Vs. NAND GOPAL GANDHAM
March 7, 2006
BSES (Y) POWER LTD Vs. NEERAJ KUMAR
November 21, 2006
CHIEF POST MASTER GENERAL, DELHI CIRCLE Vs. AJAY GUPTA
February 15, 2006
COL.L.S.BEDI Vs. DELHI DEVELOPMENT AUTHORITY
March 7, 2006
DARSHAN SINGH Vs. DELHI VIDYUT BOARD
March 7, 2006
DAYAWATI GUPTA Vs. DELHI VIDYUT BOARD
October 17, 2006
DELHI DEVELOPMENT AUTHORITY Vs. RAJENDRA PRASAD BANSAL
August 22, 2006
DELHI VIDYUT BOARD Vs. SAI INDUSTRIES
September 20, 2006
DENA BANK Vs. R.G.PAREEK
December 7, 2006
DHARNI DHAR Vs. AIR MAURITIUS
March 7, 2006
DOARS TRANSPORT LIMITED Vs. LARK LABORATORIES (INDIA) LTD
January 6, 2006
FIIT JEE LIMITED Vs. MINATHI RATH
October 4, 2006
GOEL S.PAL Vs. DELHI ELECTRICITY SUPPLY UNDERTAKING
March 7, 2006
GREENWAYS Vs. JAI PRAKASH
March 9, 2006
GULF AIR COMPANY Vs. SANTOSH
March 2, 2006
GUPTA SERVICE STATION Vs. SUBHASH AGGARWAL
March 14, 2006
GUR CO-OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. B R TANDON
March 9, 2006
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. ASHOK KUMAR JAIN
March 2, 2006
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY Vs. P.L.GIRDHAR
January 31, 2006
HARI SHANKER RATHORE Vs. ESI HOSPITAL
November 13, 2006
INDIAN AIRLINES Vs. RENU GUPTA
February 1, 2006
INDIAN AIRLINES Vs. B.D.SHARMA
March 9, 2006
JAGDISH CHANDRA Vs. ANSAL HOUSING AND CONSTRUCTION LTD.
November 3, 2006
JAI SHREE AGRO INDUSTRIES LTD Vs. PANIPAT ROADLINES REGD
February 13, 2006
JITENDER KUMAR SINGH Vs. INDRAPRASTHA APOLLO HOSPITAL
August 2, 2006
KANHIYA LAL RADHEY SHAM Vs. URMILA RANI
March 6, 2006
KHAZANI DEVI & ORS Vs. ARUN THERAJA & ORS
November 28, 2006
KINETIC ENGINEERING LTD. Vs. RENU MAHENDIRATA
February 21, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. ASHA GARG
March 9, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. SUDHA JAIN
October 31, 2006
M.M.BAGATI (DR.) Vs. NIHAL SINGH
March 17, 2006
MADAN MOHAN GOEL & ORS Vs. RAJINDRA JAINA GROUP OF COMPANIES & ANR
August 22, 2006
MADEMOISELLE BOUTIQUE Vs. AMERICAN EXPRESS BANK LTD
September 14, 2006
MADHU SUDAN Vs. SURESH GUPTA
March 20, 2006
MADHURIMA KUMAR Vs. ANSAL HOUSING AND CONSTRUCTION LTD & ANR
November 3, 2006
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. P P MUKHERJEE
March 14, 2006
MAJOR GENERAL V K SINGH Vs. USHAK KAAL ADVERTISING PVT LTD
September 12, 2006
MANOHAR LAL SHARMA Vs. URBAN IMPROVEMENT COMPANY (P) LTD.
August 11, 2006
MANOJ ELECTRONICS Vs. MACLINE MASSY
March 3, 2006
MARUTI UDYOG LTD. Vs. A.D.& SONS
February 2, 2006
NATIONAL INSTITUTE OF OPEN SCHOOLING Vs. PRIYANKA
March 1, 2006
NATIONAL INSURANCE CO.LTD. Vs. RAJESH GUPTA
March 9, 2006
NATIONAL INSURANCE CO.LTD. Vs. MUKESH BHARGAVA
March 17, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. SURINDER MOHAN KAIRAM
March 13, 2006
NEW DELHI POWER LTD. Vs. MOHD.HANIF
March 8, 2006
NEW INDIA ASSURANCE CO.LTD. Vs. OM KHOSLA
March 6, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BALBIR KRISHAN SHARMA
July 28, 2006
NIVEDITA SHARMA Vs. BHARTI TELE VENTURES & ORS
December 26, 2006
ORIENTAL INSURANCE CO.LTD. Vs. ANURADHA SAXENA
March 1, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. TOURIST TAXI SERVICE
February 20, 2006
PASCO ENTERPRISES Vs. AIR FRANCE
March 2, 2006
PRADEEP BHUSHAN GOEL Vs. DARSHAN KHURANA
October 4, 2006
PRADEEP BINDAL Vs. DELHI DEVELOPMENT AUTHORITY
July 25, 2006
PREMWATI GARG Vs. BRIJ NANDAN LAL JAIN
March 14, 2006
R.K.BAKSHI Vs. DRIVETECH ACCESSORIES PVT.LTD.
February 20, 2006
RAJINDER SINGH Vs. ORIENTAL INSURANCE CO.LTD.
July 31, 2006
RAMESH ANAND Vs. COCORD MOTORS LTD
February 15, 2006
RAMESH CHANDER Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 15, 2006
RAMESH DAGAR Vs. RAVINDER KUMAR
March 17, 2006
REGISTRAR OF CHIT FUNDS Vs. S S MARKETING
March 3, 2006
REGISTRAR, STATE COMMISSION Vs. SECRETARY (SERVICES)
August 18, 2006
ROYAL NEPAL AIRLINES Vs. VISHAL ARYA
September 4, 2006
S L BHARGAVA Vs. NORTHERN RAILWAY (DIVISIONAL RAILWAY MANAGER)
September 11, 2006
S N CHAWLA Vs. INDIAN AIRLINES
January 17, 2006
S.C.MATHUR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
August 8, 2006
SATYAM CINEPLEXES Vs. MARK PAUL
March 3, 2006
SHANTI DEVI Vs. BSES YAMUNA POWER LTD
November 29, 2006
SHARDA KAURA Vs. DELHI DEVELOPMENT AUTHORITY
September 1, 2006
SHOBHA RANI Vs. NATIONAL INSURANCE CO LTD
February 8, 2006
SHRI GIRI RAJ FREIGHT CARRIERS PVT.LTD. Vs. SHAM LAL BANKE BEHARI
February 14, 2006
SHYAM LAL GOEL Vs. M.T.N.L.
March 8, 2006
SILVER STONE MOTORS PRIVATE LIMITED Vs. MANJU TANDON
March 1, 2006
SRINATH TRAVEL AGENCY Vs. VED PRAKASH MEHTA
October 5, 2006
STATE BANK OF INDIA Vs. V N SEHGAL
July 27, 2006
SUDHAKAR SHARMA Vs. NORTH DELHI POWER LIMITED
July 5, 2006
SUNIL KUMAR CHOPRA Vs. HIMGIRI MOTORS
February 8, 2006
SUREKA COATED TUBES & SHEETS LIMITED Vs. CITI BANK
July 21, 2006
TATA MOTORS LTD. Vs. AJAY RISHI
September 29, 2006
UNITED INDIA INSURANCE CO.LTD. Vs. JAI BHAGWAN SHARMA
March 9, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KUSUM GUPTA
September 25, 2006
V.P.NARAYANAN Vs. DELHI DEVELOPMENT AUTHORITY
February 21, 2006
VEENA JAIN Vs. PUSHPA BUILDERS LIMITED
September 21, 2006
VISHVJIT SINGH NALWA Vs. CITI BANK
February 8, 2006
YASHPAL Vs. SSG PHARMA (P) LTD.
October 4, 2006
YASHVIR SINGH CHAUHAN Vs. JAN VIHAR SAHKARI AWAS SAMITI LTD
March 14, 2006
YOGESH AUTO CENTRE Vs. BSES YAMUNA POWER LTD
December 7, 2006
ZAIKA BAZAR Vs. HEMANT GOEL
October 9, 2006