Case Index

Title
Date
AMAR AUDYOGIK KAMGAR GRUHA NIRMAN SAH SANSTHA Vs. NILKANTHRAO APPASAHEB MOHITE
December 19, 2006
ANITA SENA FERNANDES Vs. V N SHRIKHANDE
March 17, 2006
ASHU Vs. STATE OF MAHARASHTRA
February 4, 2006
ASSTT SECY , RAILWAY RECRUITMENT BOARD DIVIL OFFICE COMPOUND, MUMBAI Vs. ATUL SHYAMSUNDAR KAMAT
November 29, 2006
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. NAMDEO RAMCHANDRA KADU PATIL
March 21, 2006
BHAYYASAHEB YADAVRAO PHASAGE Vs. RAVI SEED CORPORATION
December 14, 2006
COSMOS PARK CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. TARLOID PRIVATE LIMITED
May 22, 2006
DEVENDRA KUMAR TOLARAMJI BAID Vs. UNION OF INDIA
February 15, 2006
DYNANOBA VITHOBA HUDEKAR Vs. UNITED INDIA INSURANCE & ORS
June 12, 2006
KANTA MOHANLAL KOTECHA Vs. BRANCH MANAGER
November 6, 2006
LAXMAN BABURAO GADDAM Vs. SHAIKH ADIL
January 24, 2006
LAXMAN THAMAPPA KOTGIRI Vs. UNION OF INDIA
November 18, 2006
MOHAMAD IBRAHIM SHEKH MUNEER Vs. PULGAON COTTON MILL LTD
February 2, 2006
MOHAMMED IBRAHIM SHAIKH MUNIR Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 9, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHREE AMBE MATA INDUSTRIES
January 23, 2006
PARVATNATH BUILDERS Vs. SHASHIKUMAR D VAIDYA
October 20, 2006
RAGHAVENDRA RAO Vs. SANTOSH J KARMARKAR
May 20, 2006
SHAHJI L BHOSALE (ESTATE OFFICER), CIDCO LIMITED Vs. PRAFUL V MHATRE
March 18, 2006
SOURABH TRADERS AND COMPANY Vs. DINKAR NAMDEO KHARTODE
May 5, 2006
SUNIL RAMCHANDRA DABHADE Vs. PREMIER AUTOMOBILES LTD
November 30, 2006
SWATI PRAKASH PATIL Vs. KIRAN RAJARAM VANARASE
February 20, 2006
VIJAY GUPTE Vs. GODREJ PROPERTIES AND INVESTMENTS LTD
September 19, 2006
VINAYAK NAGESH SHRIKHANDE Vs. AIR INDIA
April 1, 2006