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Case Index
Title
Date
A AHLUWALIA TRANSPORT SERVICE REGD Vs. S T C PUNJAB
March 23, 2006
A S I JAIRAJ Vs. STATE OF HARYANA
August 31, 2006
A S I RANVIR SINGH Vs. STATE OF HARYANA
August 25, 2006
A V AGGARWAL Vs. BALA BHASKAR
November 13, 2006
A.C. JAGGI Vs. STATE OF PUNJAB
November 21, 2006
A.S. DHILLON Vs. UNION OF INDIA AND OTHERS
August 18, 2006
AAMEET PURI Vs. UNION OF INDIA (UOI)
October 9, 2006
AAN AAM PROP. NARINDRA PALACE Vs. COMMISSIONER OF INCOME TAX
April 25, 2006
AANCHAL EDUCATIONAL SOCIETY Vs. UNION TERRITORY CHANDIGARH
July 6, 2006
AASI Vs. STATE OF HARYANA
July 6, 2006
ABC PAPER Vs. DELHI PAPER AND ALLIED AGENCIES
October 16, 2006
ABDUL SATTAR Vs. BASHIR
February 3, 2006
ABDUL WAHID Vs. STATE OF PUNJAB
February 23, 2006
ABHIMANYU @ MANNU Vs. STATE OF HARYANA
April 20, 2006
ABHINAV TANDON Vs. STATE OF HARYANA
August 22, 2006
ABHISHEK INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME-TAX
August 22, 2006
ABHISHEK INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
August 21, 2006
ABHISHEK MILLS LIMITED Vs. ABHISHEK INDUSTRIES LIMITED
July 17, 2006
AC PURI Vs. STATE OF HARYANA
October 17, 2006
ACHHAR RAM Vs. RAKHA RAM
October 16, 2006
ADARSH KUMAR Vs. PREM KUMAR SABHARWAL
October 10, 2006
ADESH Vs. STATE OF HARYANA
July 20, 2006
ADISHWAR JAIN Vs. UNION OF OF INDIA
March 30, 2006
ADVANCE OILS PRIVATE LIMITED Vs. PUNJAB FINANCIAL CORPORATION
July 4, 2006
ADVISOR TO ADMINISTRATOR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 17, 2006
AERIZZONA THRU. ITS PROPRIETOR S. SURINDER SINGH Vs. GURDARSHAN SINGH BRAR
July 24, 2006
AERO TOUGHENED GLASS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
August 21, 2006
AESTHETIC EXPORTS PRIVATE LIMITED Vs. STATE OF HARYANA
July 18, 2006
AFLATOON Vs. SHYAM LAL AND OTHERS
August 1, 2006
AGGARWAL RICE MILLS Vs. PUNJAB STATE CO-OP SUPPLY MARKED
July 19, 2006
AITCO MOVERS PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
July 20, 2006
AJAI SINGH Vs. STATE OF PUNJAB
July 11, 2006
AJAIB SINGH Vs. STATE OF PUNJAB
July 17, 2006
AJAIB SINGH Vs. ANGREJ KAUR
May 10, 2006
AJAIB SINGH Vs. GURNAM SINGH
March 16, 2006
AJAIB SINGH Vs. NEW INDIA ASSURANCE CO. LTD
July 7, 2006
AJAIB SINGH Vs. STATE OF PUNJAB
February 17, 2006
AJAIB SINGH AND ANR. Vs. BANK OF PUNJAB LTD. AND ORS.
February 10, 2006
AJAIB SINGH BIRAK Vs. STATE OF PUNJAB
August 24, 2006
AJAY GAUTAM Vs. ROCHNA
February 6, 2006
AJAY KUMAR Vs. STATE OF HARYANA
July 20, 2006
AJAY KUMAR Vs. STATE OF PUNJAB
January 11, 2006
AJAY KUMAR Vs. UNION OF INDIA AND OTHERS
August 7, 2006
AJAY OSSEIN AND ALLIED PRODUCTS PVT LTD Vs. GANDHI TUBE COMPANY
March 10, 2006
AJAY SYAL Vs. UNION OF INDIA
August 10, 2006
AJIT SHARMA Vs. MEENU SINGH DHINDSA
March 10, 2006
AJIT SINGH Vs. STATE OF PUNJAB
May 22, 2006
AJIT SINGH Vs. STATE OF PUNJAB
March 23, 2006
AJIT SINGH Vs. SUKHWINDER SINGH
February 21, 2006
AJIT SINGH Vs. K R LAKHANPAL
February 28, 2006
AJIT SINGH Vs. VIJAY SWATANTER SINGH
February 7, 2006
AJIT SINGH Vs. JASPREET TALWAR
November 13, 2006
AJIT SINGH Vs. STATE
February 10, 2006
AJIT SINGH Vs. STATE
February 16, 2006
AJIT SINGH Vs. RAVINDER SINGH
February 2, 2006
AJIT SINGH Vs. AMRITSAR IMPROVEMENT TRUST
July 11, 2006
AJIT SINGH Vs. STATE OF HARYANA
October 13, 2006
AJIT SINGH Vs. MANAGING DIRECTOR, PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER
July 14, 2006
AJIT SINGH ALIAS JIT SINGH Vs. STATE OF PUNJAB
May 15, 2006
AJIT SINGH GORAYA Vs. TEJINDER KAUR
March 10, 2006
AJIT SINGH SAINI Vs. THE REGISTRAR, CO
May 4, 2006
AJMER KAUR Vs. BALDEV SINGH
May 1, 2006
AJMER SINGH Vs. DHARAM SINGH
March 1, 2006
AJMER SINGH Vs. UNION OF INDIA
August 8, 2006
AJMER SINGH Vs. PUNJAB SINGH
November 20, 2006
AKASHDEEP BHARGO AND OTHERS Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
December 1, 2006
AKM CONSTRUCTION & ENGG. COMPANY Vs. COMMANDER WORKS ENGINEER
September 7, 2006
AKRAM Vs. STATE OF PUNJAB
March 24, 2006
AKWINDER KAUR ALIAS AKI Vs. STATE OF PUNJAB
March 17, 2006
ALAMGIR Vs. HAKAM ALI
August 11, 2006
ALBEL SINGH Vs. GRAM PANCHAYAT
September 7, 2006
ALCHEMIST LIMITED COMPANY Vs. STATE BANK OF SIKKIM
April 25, 2006
ALI ALIAS ALI MOHAMMED Vs. STATE OF HARYANA
March 30, 2006
ALIM Vs. STATE OF HARYANA
March 28, 2006
ALISHER Vs. GRAM PANCHAYAT AND ANOTHER
February 17, 2006
ALKA GUPTA Vs. UNION OF INDIA
July 17, 2006
ALL ASIA WINE TRADERS PVT. LTD. Vs. THE REGISTRAR COOPERATIVE SOCIETIES
July 31, 2006
ALL HARYANA STONE CRUSHERS OWNER S FEDERATION Vs. UNION OF INDIA
March 23, 2006
ALL K.G. KHOSLA KARAMCHARI UNION Vs. KIRLOSKAR PNEUMATICS LTD.
July 5, 2006
ALPHA APPARTMENTS COOPERATIVE GROUP HOUSING LTD Vs. STATE OF HARYANA
July 18, 2006
AMAN KUMAR Vs. STATE OF HARYANA
March 23, 2006
AMAN KUMAR Vs. STATE OF HARYANA
October 19, 2006
AMANDEEP SINGH Vs. MUKUL JOSHI
March 16, 2006
AMANDEEP SINGH ALIAS AMARDEEP SINGH Vs. STATE OF PUNJAB
July 20, 2006
AMANS ATLANTIC LTD Vs. STATE OF HARYANA
July 11, 2006
AMAR CHAND SUHAG Vs. UNION OF INDIA
August 11, 2006
AMAR NATH Vs. DISTRICT AND SESSIONS JUDGE
August 10, 2006
AMAR NATH Vs. DARBARI LAL GARG ALIAS D.L.
July 28, 2006
AMAR NATH Vs. STATE OF PUNJAB
September 5, 2006
AMAR NATH JAGDISH CHANDER Vs. STATE OF HARYANA
February 22, 2006
AMAR SINGH Vs. FOOD CORPORATION OF INDIA
March 1, 2006
AMAR SINGH Vs. WADHAWAI BAI
February 20, 2006
AMAR SINGH Vs. STATE OF HARYANA
May 25, 2006
AMAR SINGH Vs. AMAR KAUR
April 20, 2006
AMAR SINGH Vs. STATE OF HARYANA
April 27, 2006
AMAR SINGH Vs. JASWANT KAUR
August 11, 2006
AMAR SINGH Vs. F.C. HARYANA
January 4, 2006
AMAR SINGH Vs. KISHAN SINGH
November 9, 2006
AMAR SINGH Vs. STATE OF HARYANA & ORS.
November 7, 2006
AMAR SINGH Vs. STATE OF PUNJAB
March 22, 2006
AMAR SINGH Vs. STATE OF PUNJAB
May 3, 2006
AMAR SINGH Vs. NATHA RAM
September 20, 2006
AMARDEEP AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 8, 2006
AMARJEET SINGH Vs. STATE OF PUNJAB
October 17, 2006
AMARJEET SINGH Vs. STATE OF HARYANA AND OTHERS
October 24, 2006
AMARJIT Vs. MANGAL SINGH
February 20, 2006
AMARJIT KAUR Vs. STATE OF PUNJAB
March 20, 2006
AMARJIT KAUR Vs. HIMMAT SINGH
July 12, 2006
AMARJIT KAUR Vs. BHUPINDER SINGH
December 11, 2006
AMARJIT KAUR Vs. SANDHU SINGH
January 18, 2006
AMARJIT KAUR Vs. STATE OF PUNJAB
April 4, 2006
AMARJIT KAUR ALIAS BINDRI Vs. STATE OF PUNJAB
February 21, 2006
AMARJIT SINGH Vs. STATE OF PUNJAB
February 21, 2006
AMARJIT SINGH Vs. STATE OF HARYANA
October 17, 2006
AMARJIT SINGH Vs. STATE OF PUNJAB
July 20, 2006
AMARJIT SINGH Vs. STATE OF PUNJAB
May 17, 2006
AMARJIT SINGH Vs. STATE OF PUNJAB
March 27, 2006
AMARJIT SINGH Vs. CHARAN SINGH
September 11, 2006
AMARPREET ENTERPRISES PVT LTD Vs. HARYANA STATE INDUSTRIAL DEV CORPORATION
July 11, 2006
AMBA PLASTIC INDUSTRIES Vs. STATE OF HARYANA
August 29, 2006
AMBIKA AGRO ENGINEERS Vs. INCOME-TAX OFFICER
May 17, 2006
AMI CHAND Vs. STATE OF PUNJAB
May 9, 2006
AMIN Vs. STATE OF HARYANA
July 7, 2006
AMIR BALA Vs. SWARAN SINGH
July 12, 2006
AMIT BAKSHI Vs. UNION TERRITORY OF CHANDIGARH
May 11, 2006
AMIT BANSAL Vs. VICE CHANCELLOR-CUM-CHAIRMANPUNJAB TECHNICAL
August 8, 2006
AMIT KUMAR Vs. RAM KISHAN
August 21, 2006
AMIT UPPAL Vs. SURINDER MOHAN ARORA
August 24, 2006
AMRIK SINGH Vs. STATE OF PUNJAB
May 2, 2006
AMRIK SINGH Vs. STATE OF PUNJAB
April 21, 2006
AMRIK SINGH Vs. STATE OF HARYANA
October 24, 2006
AMRIK SINGH Vs. VARDHAN PROPERTIES AND INVESTMENT LTD
September 5, 2006
AMRIK SINGH Vs. STATE OF PUNJAB AND OTHERS
February 10, 2006
AMRIK SINGH AND ORS Vs. STATE OF HARYANA
July 20, 2006
AMRINDER SINGH Vs. STATE OF PUNJAB
August 17, 2006
AMRIT LAL Vs. STATE OF HARYANA
April 25, 2006
AMRIT LAL Vs. STATE OF HARYANA AND OTHERS
April 28, 2006
AMRIT LAL Vs. STATE OF PUNJAB
May 12, 2006
AMRIT PAL Vs. AJAY PAL
March 22, 2006
AMRIT PAL SINGH Vs. STATE OF PUNJAB
October 24, 2006
AMRIT SINGH Vs. STATE OF PUNJAB AND OTHERS
July 19, 2006
AMRIT TRADERS Vs. STATE
January 10, 2006
AMRITSAR PHARMACEUTICAL LABORATORIES Vs. AVTAR SINGH
May 24, 2006
AMRO Vs. PARWATI
February 23, 2006
ANAND ELECTRO FAB CABLES PVT LTD Vs. LAL CHAND AND OTHERS
December 22, 2006
ANAND PRAKASH Vs. STATE OF HARYANA
February 27, 2006
ANAND SINGH AND THREE OTHERS Vs. STATE OF HARYANA
January 10, 2006
ANAT RAM Vs. HARDEEP SINGH
February 23, 2006
ANESH KUMAR Vs. STATE OF HARYANA
May 8, 2006
ANGOORI DEVI Vs. STATE OF HARYANA
March 2, 2006
ANGREJ SINGH Vs. STATE OF PUNJAB
July 11, 2006
ANGREJ SINGH Vs. STATE OF HARYANA
July 6, 2006
ANGREJ SINGH Vs. STATE OF PUNJAB
July 24, 2006
ANGURI DEVI Vs. JASMER SINGH
September 20, 2006
ANIL CHAWLA Vs. GEETA ALIAS GEETU
October 13, 2006
ANIL DHAWAN Vs. D S GURU
October 16, 2006
ANIL GUPTA Vs. STATE OF HARYANA
March 30, 2006
ANIL JAIN Vs. STATE OF HARYANA
November 15, 2006
ANIL KUMAR Vs. SITA DEVI
August 24, 2006
ANIL KUMAR Vs. MAKHAN SINGH GREWAL
February 27, 2006
ANIL KUMAR Vs. STATE OF HARYANA
August 8, 2006
ANIL KUMAR Vs. GEETA SHARMA
October 11, 2006
ANIL KUMAR Vs. STATE OF HARYANA
July 4, 2006
ANIL KUMAR Vs. OM PARKASH
March 1, 2006
ANIL KUMAR Vs. DEPUTY COMMISSIONER
October 23, 2006
ANIL KUMAR Vs. STATE OF PUNJAB
January 24, 2006
ANIL KUMAR Vs. STATE OF PUNJAB
August 25, 2006
ANIL KUMAR SEHGAL Vs. NISHA
September 5, 2006
ANIL KUMAR SHARMA Vs. CHANDIGARH ADMINISTRATION
July 6, 2006
ANIL KUMAR VIG Vs. DEPUTY COMMISSIONER
September 15, 2006
ANIL PURI Vs. MAKHAN LAL VINOD KUMAR
May 17, 2006
ANIL SANGWAN Vs. STATE OF HARYANA
July 4, 2006
ANIL SHARMA Vs. SUBHASH SUMAN
July 14, 2006
ANIMA GOEL MS. Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
November 17, 2006
ANITA NANDA Vs. STATE OF PUNJAB
May 23, 2006
ANITA RANI Vs. STATE OF PUNJAB
August 10, 2006
ANITA SINGLA Vs. AVTAR SINGH
April 26, 2006
ANITA TENEJA Vs. SANTOSH PANDEY
December 11, 2006
ANJALI GULATI Vs. RAJ KUMAR
December 21, 2006
ANJANA SHARMA Vs. STATE OF HARYANA
July 4, 2006
ANJU BALA Vs. STATE OF PUNJAB
April 19, 2006
ANJU RANI Vs. STATE OF HARYANA
August 1, 2006
ANOOP SINGH Vs. STATE OF HARYANA
May 29, 2006
ANSAL HOUSING AND CONSTRUCTION LIMITED Vs. STATE OF HARYANA
March 31, 2006
ANTIMA JOSHI Vs. SANDHAYA FINANCE LIMITED
May 30, 2006
ANTPAL SINGH Vs. D S GURU
March 16, 2006
ANTU Vs. COLLECTOR
July 10, 2006
ANU JOSHI Vs. STATE OF HARYANA
May 24, 2006
ANUP SINGH Vs. STATE OF HARYANA
October 12, 2006
ANUP SINGH Vs. GANNAUR PRIMARY CO-OPERATIVE AGRICULTURAL
February 14, 2006
ANUP SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
May 3, 2006
APAR SINGH Vs. UNION OF INDIA
September 6, 2006
ARADHNA SOFT DRINKS COMPANY Vs. STATE OF HARYANA
March 3, 2006
ARCHNA KUMARI Vs. MEENAKSHI KAUSHIK
November 13, 2006
ARCHNA STEEL LTD Vs. PUNJAB STATE ELECTRICITY BOARD
January 25, 2006
ARJAN SINGH Vs. SURESH KUMAR
August 9, 2006
ARJAN SINGH Vs. STATE OF PUNJAB
December 5, 2006
ARJAN SINGH Vs. THAKAR SINGH
September 1, 2006
ARJAN SINGH Vs. S GURDIAL SINGH
August 21, 2006
ARJAN SINGH Vs. SURJIT SINGH & ORS.
November 14, 2006
ARJUN DEV Vs. K K KHANDELWAL
March 17, 2006
ARPANA NAGPAL Vs. UNION TERRITORY CHANDIGARH
July 17, 2006
ARSHDEEP SINGH Vs. STATE OF PUNJAB
March 28, 2006
ARTI Vs. STATE OF PUNJAB
July 11, 2006
ARTI Vs. SUNIL KUMAR
February 23, 2006
ARUN KUMAR Vs. STATE OF PUNJAB
May 17, 2006
ARUN KUMAR ARORA Vs. UNION OF INDIA
May 31, 2006
ARUN KUMAR MALHOTRA Vs. RAJ KUMAR MALHOTRA
April 21, 2006
ARUN KUMAR SINGH Vs. THE LABOUR COMMISSIONER, PUNJAB AND OTHERS
April 25, 2006
ARUN LATA Vs. STATE OF HARYANA
August 10, 2006
ARUNDEEP KAUR SIDHU Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
July 18, 2006
ARVIND Vs. STATE OF HARYANA
March 10, 2006
ARVIND JULKA Vs. STATE OF PUNJAB
September 7, 2006
ARVIND KUMAR Vs. STATE OF HARYANA
August 22, 2006
ARVINDER KAUR Vs. HARJINDER SINGH
August 7, 2006
ARWINDER SINGH Vs. CHIEF ENGINEER
October 23, 2006
ASEEMPREET KUNDI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
March 8, 2006
ASHA Vs. STATE OF HARYANA
May 9, 2006
ASHA DEVI Vs. STATE OF HARYANA
October 19, 2006
ASHA GIRDHAR Vs. STATE OF HARYANA
April 28, 2006
ASHA RAM Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 17, 2006
ASHA RANI Vs. STATE OF PUNJAB
May 17, 2006
ASHIQ Vs. STATE OF PUNJAB
July 20, 2006
ASHISH SAINI Vs. STATE OF PUNJAB
March 2, 2006
ASHNOOR TEXTILES MILLS LTD. Vs. COMMISSIONER OF C. EX. (ADJUDICATION)
October 12, 2006
ASHOK BARPUJARI Vs. STATE OF PUNJAB
September 29, 2006
ASHOK CHAUDHARY Vs. UNION OF INDIA
May 30, 2006
ASHOK DUA Vs. STATE OF HARYANA
July 20, 2006
ASHOK K TADON Vs. STATE OF HARYANA
April 17, 2006
ASHOK KUMAR Vs. GEETA
July 20, 2006
ASHOK KUMAR Vs. STATE OF HARYANA
July 4, 2006
ASHOK KUMAR Vs. FOOD CORPORATION OF INDIA
March 2, 2006
ASHOK KUMAR Vs. AJAY SINGH
February 16, 2006
ASHOK KUMAR Vs. STATE
February 17, 2006
ASHOK KUMAR Vs. STATE OF PUNJAB
October 10, 2006
ASHOK KUMAR Vs. MURTI SHRI DURGA BHAWANI TRUST
September 14, 2006
ASHOK KUMAR Vs. STATE OF PUNJAB
February 28, 2006
ASHOK KUMAR Vs. RAJ KUMAR
December 23, 2006
ASHOK KUMAR Vs. STATE OF HARYANA
February 15, 2006
ASHOK KUMAR Vs. KULJEET SINGH
January 30, 2006
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
January 9, 2006
ASHOK KUMAR Vs. CHAIRMAN DAKSHIN HARYANA BIJLI VIDYUT NIGAM
August 22, 2006
ASHOK KUMAR ALIAS BHOLA Vs. STATE OF PUNJAB
February 2, 2006
ASHOK KUMAR ALIAS RAVINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
October 30, 2006
ASHOK KUMAR BISHNOI Vs. STATE OF HARYANA
July 17, 2006
ASHOK KUMAR DHAMIJA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
September 21, 2006
ASHOK KUMAR GOYAL Vs. ARYA MITTAR
December 15, 2006
ASHOK KUMAR GUPTA Vs. COMMISSIONER OF INCOME TAX
August 25, 2006
ASHOK KUMAR MALHOTRA Vs. STATE OF HARYANA
April 20, 2006
ASHOK KUMAR MALHOTRA Vs. STATE OF HARYANA
September 4, 2006
ASHOK KUMAR NAGPAL Vs. SUMAN ALIAS LEELA
November 10, 2006
ASHOK KUMAR SOOD Vs. STATE OF PUNJAB AND ANOTHER
January 6, 2006
ASHOK MIDDA Vs. STATE OF HARYANA
March 21, 2006
ASHOK NARANG Vs. SHANTA ANAND
January 24, 2006
ASHU MOHINDROO Vs. STATE OF PUNJAB
July 18, 2006
ASHWANI KUMAR Vs. STATE OF HARYANA
July 20, 2006
ASHWANI KUMAR Vs. STATE OF HARYANA
May 23, 2006
ASHWANI KUMAR Vs. STATE OF PUNJAB
March 9, 2006
ASHWANI KUMAR SHARMA Vs. UCO BANK AND OTHERS
July 5, 2006
ASI AISH MOHAMMAD Vs. STATE OF HARYANA
October 17, 2006
ASI AVTAR SINGH Vs. STATE OF PUNJAB
April 18, 2006
ASI BALBIR SINGH Vs. STATE OF HARYANA
October 19, 2006
ASI DULA SINGH Vs. STATE OF PUNJAB
July 18, 2006
ASI GARJA SINGH Vs. STATE OF PUNJAB
March 21, 2006
ASI HAWA SINGH Vs. STATE OF HARYANA AND OTHERS
August 22, 2006
ASI RAM KUMAR Vs. STATE OF HARYANA & OTHERS
November 17, 2006
ASI SAJJAN SINGH Vs. STATE
February 7, 2006
ASI YUDHVIR SINGH Vs. STATE OF HARYANA
May 1, 2006
ASTHA TAKKAR Vs. STATE OF PUNJAB
August 4, 2006
ATAM BODH SHARMA Vs. STATE OF HARYANA AND OTHERS
October 9, 2006
ATAULA Vs. N K JAIN, IAS
August 17, 2006
ATM INTERNATIONAL Vs. JOINT DGFT
April 18, 2006
ATMA SINGH Vs. STATE OF PUNJAB
May 9, 2006
ATMA SINGH ASSISTANT PUMP DRIVER Vs. STATE OF PUNJAB
September 27, 2006
ATMA TUBE PRODUCTS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 25, 2006
ATTAR SINGH Vs. SHRI RAM
February 6, 2006
ATTAR SINGH Vs. STATE OF HARYANA
February 27, 2006
ATTAR SINGH DHOOR Vs. STATE OF PUNJAB
July 25, 2006
ATUL KUMAR Vs. JAI RAM
February 23, 2006
AUTO VISION INDIA PRIAVE LIMITED Vs. SUB DIVISIONAL OFFICER OPERATION SUB DIVISION
October 13, 2006
AVI EXPORTS (INDIA) LTD. Vs. INDUSTRIAL FINANCE CORPN. OF INDIA LTD. (IFCI)
March 30, 2006
AVTAR KAUR Vs. STATE OF HARYANA
April 27, 2006
AVTAR SINGH Vs. UTTAR HARYANA BIJLI VITARAN NIGAM
March 29, 2006
AVTAR SINGH Vs. STATE OF PUNJAB
March 30, 2006
AVTAR SINGH Vs. STATE OF PUNJAB
July 20, 2006
AVTAR SINGH Vs. JAGDISH KUMAR
March 3, 2006
AVTAR SINGH Vs. STATE OF HARYANA
February 7, 2006
AVTAR SINGH Vs. CHARANJIT KAUR
October 26, 2006
AVTAR SINGH Vs. AJIT SINGH
May 29, 2006
AVTAR SINGH Vs. UNION OF INDIA
August 23, 2006
AVTAR SINGH Vs. STATE OF PUNJAB & OTHERS
May 16, 2006
AVTAR SINGH Vs. STATE OF HARYANA AND OTHERS
April 20, 2006
AVTAR SINGH Vs. AJIT SINGH
June 29, 2006
AVTAR SINGH Vs. STATE OF HARYANA
October 16, 2006
AVTAR SINGH Vs. SUKHDEV SINGH
January 18, 2006
AVTAR SINGH Vs. RAJINDER SINGH
July 25, 2006
AXIA ENGG. WORKS Vs. COMMISSIONER OF INCOME TAX
April 24, 2006
AYODHYA PARSHAD BHARDWAJ Vs. DALIMA BISCUITS PVT LTD
February 7, 2006
AYUSH MEHTA AND OTHERS Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
November 1, 2006
AZAD KHAN Vs. STATE OF HARYANA
March 27, 2006
AZAD SINGH Vs. UNION OF INDIA
April 26, 2006
B C KATOCH Vs. STATE OF PUNJAB
March 24, 2006
B R AGGARWAL Vs. M P BANSAL
March 2, 2006
B R ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, ICD, TKD, NEW DELHI
October 13, 2006
B.B. SINGHAL Vs. CENTRAL BUREAU OF INVESTIGATION
September 13, 2006
B.S. GUPTA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED & OTHERS
November 23, 2006
BABA RANGI RAM P LTD Vs. UNION OF INDIA
October 12, 2006
BABA RANGI RAM PVT LTD Vs. UNION OF INDIA
July 28, 2006
BABAN Vs. STATE OF PUNJAB
March 2, 2006
BABITA Vs. STATE OF HARYANA
July 18, 2006
BABLI ALIAS KAMLA Vs. SEWA RAM
October 16, 2006
BABU RAM Vs. STATE OF HARYANA
July 17, 2006
BABU RAM Vs. PRITAM DASS
March 16, 2006
BABU RAM WALIA Vs. STATE OF HARYANA
August 8, 2006
BABU SINGH Vs. TARAWATI
May 3, 2006
BACHAN KAUR Vs. STATE OF PUNJAB
May 16, 2006
BACHAN LAL Vs. YOGESHWAR LAL MEHTA
July 7, 2006
BACHAN SINGH Vs. S K SINHA
March 21, 2006
BACHAN SINGH Vs. GULAB KAUR
May 29, 2006
BACHITTAR SINGH Vs. KAMALJIT SINGH
October 16, 2006
BADAL SINGH Vs. STATE OF HARYANA
August 18, 2006
BADAL SINGH Vs. STATE OF PUNJAB
August 29, 2006
BADAMI Vs. BHALI
September 1, 2006
BAGGA Vs. STATE OF PUNJAB
July 13, 2006
BAGH SINGH Vs. KARAM SINGH
August 29, 2006
BAGHA SINGH Vs. STATE OF PUNJAB
August 1, 2006
BAGHELA SINGH Vs. STATE OF PUNJAB
August 9, 2006
BAGICHA SINGH Vs. STATE OF PUNJAB
October 10, 2006
BAGICHA SINGH Vs. STATE OF HARYANA
March 28, 2006
BAHADUR SINGH Vs. PUNJAB BACKWARD CLASSES LAND DEVELOPMENT AND FINANCE CORPORATION AND OTHERS
February 15, 2006
BAHADUR SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (COOPERATION), PUNJAB AND OTHERS
November 28, 2006
BAHIBAL MANJH CO OP AGRICULTURAL SERVICES SOCIETY LTD Vs. STATE OF PUNJAB
July 10, 2006
BAJ SINGH Vs. STATE OF PUNJAB
March 29, 2006
BAJAJ STEEL TRADERS Vs. INCOME TAX APPELLATE TRIBUNAL
September 26, 2006
BAKHSHISH CHAND Vs. GIAN CHAND
August 25, 2006
BAKHTAUR SINGH Vs. JORA SINGH
October 13, 2006
BAKSHISH KAUR Vs. GURMEJ SINGH
August 28, 2006
BAL CHAND Vs. STATE OF HARYANA
October 26, 2006
BAL KISHAN Vs. STATE OF HARYANA
April 25, 2006
BAL KISHAN Vs. HARJIT KAUR
March 3, 2006
BAL KRISHAN SAREEN Vs. BANK OF INDIA AND ANOTHER
January 6, 2006
BAL RAJ SINGH Vs. STATE OF HARYANA
October 12, 2006
BALAJI COOPERATIVE TRANSPORT SOCIETY LIMITED Vs. STATE OF HARYANA
October 12, 2006
BALAM SINGH Vs. STATE OF PUNJAB
July 11, 2006
BALBIR Vs. HAZARI LAL
February 16, 2006
BALBIR GIR ALIAS BALVIR GIR Vs. STATE OF PUNJAB
March 30, 2006
BALBIR KAUR Vs. RANJIT SINGH
October 26, 2006
BALBIR KAUR Vs. PUSHPA WIDGE
February 14, 2006
BALBIR KAUR Vs. STATE OF PUNJAB
February 16, 2006
BALBIR KAUR AUJLA Vs. BALRAJ SINGH
February 21, 2006
BALBIR KUMAR Vs. STATE TRANSPORT COMMISSIONER
October 10, 2006
BALBIR SINGH Vs. SUNITA
September 25, 2006
BALBIR SINGH Vs. TARA SINGH
January 9, 2006
BALBIR SINGH Vs. KASHMIRI LAL
August 4, 2006
BALBIR SINGH Vs. STATE OF HARYANA
July 24, 2006
BALBIR SINGH Vs. STATE OF PUNJAB
October 12, 2006
BALBIR SINGH Vs. STATE OF PUNJAB
October 27, 2006
BALBIR SINGH Vs. STATE OF HARYANA
March 24, 2006
BALBIR SINGH Vs. R S SANDHU
March 16, 2006
BALBIR SINGH Vs. STATE OF PUNJAB
March 7, 2006
BALBIR SINGH Vs. STATE OF HARYANA
March 3, 2006
BALBIR SINGH Vs. SANTA SINGH
February 21, 2006
BALBIR SINGH Vs. SANT KAUR
April 19, 2006
BALBIR SINGH Vs. STATE OF HARYANA
May 11, 2006
BALBIR SINGH Vs. BALJINDER SINGH
July 17, 2006
BALBIR SINGH Vs. STATE OF HARYANA
July 20, 2006
BALBIR SINGH Vs. STATE OF HARYANA
May 22, 2006
BALBIR SINGH Vs. STATE OF HARYANA
July 4, 2006
BALBIR SINGH Vs. STATE OF HARYANA
January 10, 2006
BALBIR SINGH Vs. PARAMJIT SINGH
August 2, 2006
BALBIR SINGH Vs. KEWAL KRISHAN
August 8, 2006
BALBIR SINGH Vs. STATE OF PUNJAB
July 6, 2006
BALBIR SINGH Vs. STATE OF PUNJAB
October 16, 2006
BALBIR SINGH Vs. STATE OF PUNJAB
August 1, 2006
BALBIR SINGH BHATTI Vs. AVTAR SINGH
April 3, 2006
BALBIR SINGH RAJEWAL Vs. STATE OF PUNJAB
July 7, 2006
BALBIR SINGH SON OF GEHAL SINGH Vs. STATE OF PUNJAB
August 17, 2006
BALDEV KAUR Vs. STATE OF PUNJAB AND OTHERS
August 9, 2006
BALDEV KISHAN Vs. STATE OF PUNJAB
August 21, 2006
BALDEV KISHAN KHANNA Vs. STATE OF HARYANA
April 25, 2006
BALDEV RAJ Vs. SATISH KUMAR
October 30, 2006
BALDEV RAJ Vs. RAM LAL
May 3, 2006
BALDEV SINGH Vs. KULWINDER SINGH
February 9, 2006
BALDEV SINGH Vs. MADAN LAL
February 20, 2006
BALDEV SINGH Vs. SURJIT SINGH
October 19, 2006
BALDEV SINGH Vs. STATE OF HARYANA
March 24, 2006
BALDEV SINGH Vs. STATE OF PUNJAB
July 13, 2006
BALDEV SINGH Vs. STATE OF PUNJAB
May 16, 2006
BALDEV SINGH Vs. GURCHARAN SINGH
January 13, 2006
BALDEV SINGH Vs. SUKHDEV SINGH
March 17, 2006
BALDEV SINGH Vs. GURDIP SINGH
April 6, 2006
BALDEV SINGH Vs. STATE OF PUNJAB
September 29, 2006
BALDEV SINGH Vs. STATE OF PUNJAB
January 3, 2006
BALDEV SINGH Vs. RAJINDER KUMAR
September 14, 2006
BALDEV SINGH Vs. STATE OF PUNJAB
October 9, 2006
BALDEV SINGH ALIAS SUKHDEV SINGH Vs. STATE OF PUNJAB
July 18, 2006
BALDEV SINGH MANN Vs. SURJIT SINGH DHIMAN
April 5, 2006
BALDEV SINGH MANN Vs. SURJIT SINGH DHIMAN
December 8, 2006
BALDEV SINGH RAJAN Vs. S S SINHA
August 3, 2006
BALJINDER SINGH Vs. STATE OF HARYANA
July 6, 2006
BALJINDER SINGH Vs. STATE OF PUNJAB
July 5, 2006
BALJINDER SINGH Vs. SARABJIT KAUR
October 17, 2006
BALJINDER SINGH Vs. FINANCIAL COMMISSIONER-CUM- PRINCIPAL SECRETARY AND OTHERS
November 16, 2006
BALJINDER SINGH Vs. CHARANJIT SINGH AND OTHERS
July 24, 2006
BALJIT Vs. STATE OF HARYANA
October 12, 2006
BALJIT KAUR Vs. UNION OF INDIA
February 10, 2006
BALJIT KAUR Vs. STATE OF PUNJAB
July 18, 2006
BALJIT KAUR Vs. JATINDER SINGH
March 28, 2006
BALJIT SINGH Vs. KAKU RAM
May 15, 2006
BALJIT SINGH Vs. STATE OF PUNJAB
July 11, 2006
BALJIT SINGH Vs. STATE TRANSPORT COMMISSIONER
August 11, 2006
BALJIT SINGH Vs. STATE OF PUNJAB
October 12, 2006
BALJIT SINGH Vs. STATE OF HARYANA AND OTHERS
July 17, 2006
BALJIT SINGH Vs. MAYA RAM
July 24, 2006
BALJIT SINGH Vs. STATE OF PUNJAB
February 2, 2006
BALJIT SINGH Vs. STATE OF PUNJAB
March 1, 2006
BALJIT SINGH Vs. STATE OF HARYANA
October 13, 2006
BALJIT SINGH & ANR. Vs. SATNAM SINGH & ORS.
May 2, 2006
BALJIT SINGH GILL Vs. Y S RATRA
October 10, 2006
BALKAR SINGH Vs. SUKHDEV SINGH
August 24, 2006
BALKAR SINGH Vs. STATE OF HARYANA
July 17, 2006
BALKAR SINGH Vs. STATE OF PUNJAB
January 20, 2006
BALKAR SINGH Vs. STATE OF PUNJAB
February 21, 2006
BALKAR SINGH Vs. STATE OF PUNJAB
October 13, 2006
BALKAR SINGH Vs. BHAGWAN SINGH
November 8, 2006
BALKAR SINGH Vs. HARNAM SINGH
April 19, 2006
BALKAUR SINGH Vs. GURMAIL SINGH
September 13, 2006
BALKHTAUR SINGH Vs. STATE OF PUNJAB
May 12, 2006
BALRAJ Vs. STATE OF HARYANA
April 28, 2006
BALRAJ GUPTA Vs. STATE OF HARYANA
July 11, 2006
BALRAJ KUMAR Vs. KULDEEP KAUR
July 17, 2006
BALRAJ SINGH Vs. PRITAM SINGH
October 9, 2006
BALRAJ SINGH Vs. STATE OF PUNJAB
July 18, 2006
BALRAJ SINGH Vs. UNION OF INDIA AND OTHERS
April 17, 2006
BALRAJ SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 20, 2006
BALVIR KAUR Vs. STATE OF PUNJAB
July 20, 2006
BALWAN SINGH Vs. SHAKUNTLA DEVI
October 17, 2006
BALWAN SINGH Vs. STATE OF HARYANA
August 18, 2006
BALWAN SINGH MADAD Vs. UNION OF INDIA
April 18, 2006
BALWAN SINGH MADAD Vs. UNION OF INDIA AND OTHERS
May 8, 2006
BALWANT RAI Vs. STATE OF HARYANA
May 8, 2006
BALWANT RAI Vs. HARYANA VIDHUT PARSARN NIGAM LTD
October 19, 2006
BALWANT RAI Vs. JAWAHAR LAL SHARMA
February 21, 2006
BALWANT RAI NARULA Vs. SUKHWINDER SINGH
February 22, 2006
BALWANT SINGH Vs. STATE OF PUNJAB
October 19, 2006
BALWANT SINGH Vs. STATE
February 14, 2006
BALWANT SINGH Vs. STATE OF HARYANA
May 2, 2006
BALWANT SINGH Vs. STATE OF HARYANA
August 4, 2006
BALWANT SINGH Vs. STATE OF HARYANA
October 23, 2006
BALWANT SINGH Vs. STATE OF HARYANA
August 22, 2006
BALWANT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 21, 2006
BALWINDER KAUR Vs. STATE OF PUNJAB
August 1, 2006
BALWINDER KAUR Vs. STATE OF PUNJAB
May 11, 2006
BALWINDER KAUR Vs. S K SONHA
October 23, 2006
BALWINDER KUMAR & ORS. Vs. STATE OF PUNJAB
April 4, 2006
BALWINDER PAL Vs. ANITA KUMARI
December 19, 2006
BALWINDER RAI Vs. MOHAN LAL
February 23, 2006
BALWINDER SINGH Vs. STATE
February 1, 2006
BALWINDER SINGH Vs. LAKHWINDER SINGH
February 3, 2006
BALWINDER SINGH Vs. STATE OF PUNJAB
April 20, 2006
BALWINDER SINGH Vs. AVTAR SINGH
March 28, 2006
BALWINDER SINGH Vs. BALDEV SINGH
March 27, 2006
BALWINDER SINGH Vs. STATE OF PUNJAB
July 7, 2006
BALWINDER SINGH Vs. IMPROVEMENT TRUST HOSHIARPUR
July 13, 2006
BALWINDER SINGH Vs. SARABJIT SINGH
May 17, 2006
BALWINDER SINGH Vs. STATE OF PUNJAB
May 18, 2006
BALWINDER SINGH Vs. TEJA SINGH AND OTHERS
July 25, 2006
BALWINDER SINGH Vs. STATE OF HARYANA
May 4, 2006
BALWINDER SINGH Vs. SURINDER KAUR AND OTHERS
November 1, 2006
BALWINDER SINGH Vs. FINANCIAL COMMISSIONER
May 23, 2006
BALWINDER SINGH Vs. A K DUBEY, IAS
September 1, 2006
BALWINDER SINGH ALIAS BHINDA Vs. STATE OF PUNJAB
October 10, 2006
BALWINDERJIT SINGH BAJWA Vs. GIAN SINGH
March 8, 2006
BANARSI DASS Vs. NEEL KANTH
December 6, 2006
BANDANA BHALLA Vs. BALBIR SINGH
February 23, 2006
BANDANA SHARMA Vs. STATE OF HARYANA
May 1, 2006
BANDI CO-OPERATIVE LABOUR AND CONSTRUCTION SOCIETY Vs. COMMISSIONER OF INCOME TAX
May 16, 2006
BANKE BIHARI BRICKS FATEHGARH CARTONA Vs. STATE OF PUNJAB
May 26, 2006
BANSIDHAR Vs. STATE OF HARYANA
July 7, 2006
BANT SINGH Vs. TEJINDER KAUR
March 10, 2006
BANT SINGH Vs. STATE OF PUNJAB
March 10, 2006
BANWARI LAL Vs. RAJINDER KUMAR
February 23, 2006
BARA SINGH Vs. STATE OF PUNJAB
February 21, 2006
BARJESH KUMAR Vs. STATE OF PUNJAB
October 16, 2006
BASAKHA SINGH Vs. MANI RAM BHATIA
November 1, 2006
BASANT SINGH Vs. GURU GOBIND SINGH MEDICAL COLLEGE AND HOSPITAL
March 7, 2006
BASANTI Vs. RANJANA BATRA
March 1, 2006
BASANTI DEVI Vs. RADHA KISHAN
February 3, 2006
BASAU Vs. STATE
February 14, 2006
BASHARAT ALI Vs. INSPECTOR OF CUSTOMS
July 6, 2006
BATHINDA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. STATE OF PUNJAB AND ORS
December 22, 2006
BAWA SINGH Vs. STATE OF PUNJAB
October 12, 2006
BEANT KAUR Vs. JAGDEEP SINGH
July 10, 2006
BEANT PAL Vs. STATE OF PUNJAB
October 10, 2006
BEDU @ BED PARKASH AND ORS Vs. STATE OF HARYANA
July 18, 2006
BEENA Vs. RAJINDER KUMAR
January 24, 2006
BEER SINGLA Vs. REGISTRAR COOPERATIVE SOCIETIES HARYANA
April 28, 2006
BEERO MAJRI SCHEDULED CASTE LAND OWNING COOPERATIVE SOCIETY LTD Vs. R K VERMA
October 24, 2006
BEERU Vs. CHHAJJU
February 23, 2006
BEGRAJ SHARMA Vs. STATE OF HARYANA
October 12, 2006
BENI PARSHAD Vs. STATE OF HARYANA
September 12, 2006
BHAGAT RAM Vs. STATE OF HARYANA
November 13, 2006
BHAGAT RAM KANHIYA LAL Vs. MOHINDER SINGH
October 24, 2006
BHAGAT SINGH Vs. NIAZ MOHD
May 19, 2006
BHAGAT SINGH Vs. STATE OF HARYANA
September 7, 2006
BHAGMINDER SINGH Vs. STATE OF PUNJAB
March 31, 2006
BHAGWAN KAUR Vs. AMRIK SINGH
August 8, 2006
BHAGWAN SINGH Vs. MOHINDER SINGH
February 28, 2006
BHAGWAN SINGH Vs. LAL CHAND
March 7, 2006
BHAGWANI DEVI Vs. UNION OF INDIA AND OTHERS
March 22, 2006
BHAI GURDAS GENERAL NURSING SCHOOL Vs. STATE OF PUNJAB
February 20, 2006
BHAIRAJ SINGH Vs. STATE OF PUNJAB
March 7, 2006
BHAJAN SINGH Vs. STATE OF HARYANA
July 7, 2006
BHAJAN SINGH Vs. VIJAY KUMAR
October 11, 2006
BHAJAN SINGH Vs. SARLA DEVI
July 27, 2006
BHAJAN SINGH Vs. STATE OF PUNJAB
April 21, 2006
BHAJAN SINGH Vs. GURDEV SINGH
May 11, 2006
BHAJAN SINGH Vs. KARNAIL SINGH
September 12, 2006
BHAJAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 26, 2006
BHAKRA BEAS MANAGEMENT BOARD Vs. ESTATE OFFICER
May 29, 2006
BHALE AND OTHERS Vs. BHALLE
November 29, 2006
BHALE RAM Vs. STATE OF HARYANA
April 25, 2006
BHALE RAM Vs. SUSHIL KUMAR
March 2, 2006
BHALINDER JIT SINGH Vs. GOVERNMENT OF INDIA
April 24, 2006
BHALINDER SINGH GREWAL Vs. COL. (RETD.) MAKHAN SINGH GILL AND ANR.
September 21, 2006
BHAN SINGH Vs. KARNAIL SINGH
February 21, 2006
BHANDARI GENERAL STORE Vs. MAKHAN SINGH GREWAL
February 22, 2006
BHANWAR TAKHAT SINGH RATHORE Vs. STATE OF HARYANA
January 18, 2006
BHARAT BHUSHAN Vs. ANURAG VERMA
March 2, 2006
BHARAT GUPTA Vs. STATE OF HARYANA AND OTHERS
January 10, 2006
BHARAT PAL SINGH Vs. JASBIR KAUR JOHAL
December 6, 2006
BHARAT SINGH Vs. STATE OF PUNJAB
March 7, 2006
BHAROWAL KALAN Vs. STATE OF PUNJAB
April 25, 2006
BHARPUR SINGH Vs. STATE OF PUNJAB
March 2, 2006
BHARTI ENGG. CORPN. Vs. UNION OF INDIA
May 2, 2006
BHARTIYA KHADYA NIGAM COOP LABOUR AND CONSTRUCTION SOCIETY LTD Vs. HARYANA AGRO INDUSTRIES CORPORATION LTD
February 22, 2006
BHARTIYA KHAND AND GUR UDYOGSHALA Vs. PUNJAB NATIONAL BANK
March 17, 2006
BHARTO DEVI Vs. CHIEF ENGINEER
February 8, 2006
BHATINDA Vs. CIPLA LIMITED
January 16, 2006
BHAWANJIT KAUR Vs. STATE OF PUNJAB
July 10, 2006
BHIM SEN Vs. RAM KISHAN
March 2, 2006
BHIM SEN Vs. STATE OF PUNJAB
March 23, 2006
BHIM SINGH Vs. ZILE SINGH
March 3, 2006
BHIM SINGH Vs. STATE OF HARYANA
July 4, 2006
BHIM SINGH Vs. SUKHBIR
September 20, 2006
BHIM TRADING COMPANY Vs. STATE OF PUNJAB
August 31, 2006
BHINDER KAUR Vs. STATE OF PUNJAB
July 3, 2006
BHIRA Vs. STATE OF HARYANA
October 19, 2006
BHOLA RAM Vs. STATE OF HARYANA
May 25, 2006
BHOLA RAM Vs. STATE OF HARYANA
March 28, 2006
BHOLA SINGH Vs. STATE OF PUNJAB
July 11, 2006
BHOLA SINGH Vs. STATE OF PUNJAB
October 17, 2006
BHOLA SINGH Vs. STATE OF PUNJAB
October 23, 2006
BHOLA SINGH Vs. FINANCIAL COMMISSIONER
March 2, 2006
BHOLA SINGH Vs. STATE OF PUNJAB
March 21, 2006
BHOLU RAM Vs. STATE OF HARYANA
March 24, 2006
BHOOMI SUDHAR CHEMICAL INDUSTRIES Vs. JOINT DIRECTOR, D R I , LUDHIANA
September 8, 2006
BHOOP SINGH Vs. STATE OF HARYANA
February 21, 2006
BHOOP SINGH Vs. STATE OF HARYANA
May 23, 2006
BHOOP SINGH Vs. FINANCIAL COMMISSIONER, HARYANA & OTHERS
March 17, 2006
BHUPESH KUMARI Vs. STATE OF HARYANA
October 13, 2006
BHUPINDER KAUR Vs. STATE OF PUNJAB
October 10, 2006
BHUPINDER KUMAR AGGARWAL Vs. K R S BUILDERS
August 22, 2006
BHUPINDER SINGH Vs. PUNJAB STATE WAREHOUSING CORPORATION
August 4, 2006
BHUPINDER SINGH Vs. HARJINDER KAUR
October 17, 2006
BHUPINDER SINGH Vs. STATE OF PUNJAB
May 17, 2006
BHUPINDER SINGH Vs. STATE OF PUNJAB
July 3, 2006
BHUPINDER SINGH Vs. STATE OF HARYANA
July 18, 2006
BHUPINDER SINGH Vs. MOHAN SINGH
February 2, 2006
BHUPINDER SINGH Vs. GURPREET SINGH
February 2, 2006
BHUPINDER SINGH Vs. U.T. CHANDIGARH
September 6, 2006
BHUPINDER SINGH Vs. AMANDEEP KAUR
March 1, 2006
BHUPINDERJIT SINGH Vs. STATE OF PUNJAB
July 20, 2006
BHUR SINGH Vs. STATE OF PUNJAB
August 10, 2006
BHURIA RAM Vs. JAGAN NATH
July 26, 2006
BHUSHAN PAL Vs. MOHAN SINGH
October 16, 2006
BIDHI CHAND Vs. SHANTI DEVI
February 15, 2006
BIHARI Vs. CHAMELI
July 5, 2006
BIJENDER KUMAR Vs. STATE OF HARYANA
July 6, 2006
BIKANER STEEL MILLS Vs. STATE OF PUNJAB
August 11, 2006
BIKKAR SINGH Vs. STATE OF PUNJAB
March 22, 2006
BIMLA DEVI Vs. RATTAN SINGH
April 5, 2006
BIMLA DEVI Vs. STATE OF PUNJAB
March 22, 2006
BIMLA DEVI Vs. LALIT BANSAL
March 7, 2006
BIMLA KUMARI Vs. STATE OF HARYANA
April 27, 2006
BIMLA SHARMA Vs. VRIJALINGAM
July 20, 2006
BIMLLA BHAGAT Vs. SURESH BHAGAT
July 31, 2006
BINA KHAD STORE Vs. STATE OF PUNJAB
April 25, 2006
BINDER KAUR Vs. STATE OF PUNJAB
February 27, 2006
BIPINDEEP SINGH SOUMAL Vs. STATE OF PUNJAB
March 9, 2006
BIR BAHADUR SINGH Vs. STATE OF PUNJAB
August 28, 2006
BIR BHAN Vs. BALDEV KAUR
February 28, 2006
BIR DEVINDER RAI Vs. STATE
February 7, 2006
BIR SINGH Vs. UNION TERRITORY CHANDIGARH
February 6, 2006
BIRBAL Vs. NET RAM
February 8, 2006
BIRBAL Vs. STATE OF HARYANA AND ANOTHER
April 28, 2006
BIRMATI DEVI Vs. ADMINISTRATOR HARYANA URBAN DEVELOPMENT AUTHORITY
April 17, 2006
BISHAMBAR DASS Vs. PRESIDING OFFICER, LABOUR COURT
September 5, 2006
BISHAMBER DAYAL Vs. FIRM SUKH LAL SHIV NARAIN
April 26, 2006
BISHAMBER SINGH Vs. REKHA DEVI
September 11, 2006
BISHAN DASS Vs. STATE OF PUNJAB
April 25, 2006
BISHAN SHINGH Vs. STATE OF HARYANA
March 1, 2006
BISHANI DEVI Vs. MALAK SINGH JAGAT
October 23, 2006
BISHNA RAM Vs. STATE OF HARYANA
April 27, 2006
BITTU Vs. STATE OF PUNJAB
October 10, 2006
BITTU SINGH Vs. STATE
February 16, 2006
BLAWINDER SINGH Vs. MANOD SINGH
April 19, 2006
BLOCK AND DEVLOPMENT OFFICER BABAIN Vs. NASHIB SINGH
August 22, 2006
BR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS INLAND CONTAINER DEPOT TUGHLAKABAD NEW
October 13, 2006
BRAHMA NAND Vs. STATE OF HARYANA
January 3, 2006
BRIG S N GULATI (RETD) Vs. UNION OF INDIA
August 23, 2006
BRIJ BHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 6, 2006
BRIJ GOPAL Vs. STATE OF HARYANA
February 1, 2006
BRIJ LAL PARVEEN KUMAR Vs. STATE OF HARYANA
February 22, 2006
BRIJ LAL WADHWA Vs. STATE OF HARYANA AND OTHERS
April 17, 2006
BRIJ MOHAN Vs. UNION OF INDIA AND OTHERS
May 17, 2006
BRIJ MOHAN BANSAL Vs. INCOME TAX OFFICER
November 2, 2006
BRIJ MOHAN GUPTA Vs. ANIL KUMAR
October 13, 2006
BRIJ MOHAN SAPRA Vs. STATE OF PUNJAB
October 16, 2006
BRITISH INDIA CORPORATION LTD Vs. VED PAL
July 6, 2006
BUDH SINGH & ORS. Vs. RANJIT SINGH
October 9, 2006
BUDHA SINGH Vs. STATE OF PUNJAB
July 7, 2006
BUTA RAM Vs. STATE OF HARYANA
July 24, 2006
BUTA SINGH Vs. SUKHDEV SINGH
March 7, 2006
BUTA SINGH Vs. DARSHAN SINGH
February 16, 2006
BUTA SINGH Vs. STATE OF PUNJAB
March 22, 2006
BUTA SINGH Vs. NARATA SINGH
January 9, 2006
BUTA SINGH ALIAS SHEERA Vs. STATE OF PUNJAB
March 9, 2006
BUTA SINGH AND ANOTHER Vs. STATE OF PUNJAB
January 20, 2006
BUWANI KHERA CO-OP. TPT. SOCIETY LTD Vs. G.M., HARYANA ROADWAYS
January 3, 2006
BUWANI KHERA CO-OP. TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT AUTHORITY
January 3, 2006
C DHARAM SINGH Vs. STATE OF HARYANA
May 1, 2006
C J SINGH Vs. GUR RATTAN PAL SINGH
May 10, 2006
C K GAMBHIR Vs. BALBIR SINGH
October 30, 2006
C MAL SINGH Vs. STATE OF HARYANA
May 1, 2006
C T SATISH KUMAR Vs. STATE OF HARYANA
May 1, 2006
CANARA BANK Vs. UNION OF INDIA
July 14, 2006
CAPT HARMINDER SINGH Vs. PRITAM SINGH MALHI
October 18, 2006
CAPT HARMINDER SINGH Vs. PRITAM SINGH MALHI
October 13, 2006
CAPT. NARINDER SINGH Vs. MANJIT SINGH AND OTHERS
July 24, 2006
CENTRAL BANK OF INDIA Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR
December 22, 2006
CHAAND Vs. BOHAR SINGH
February 28, 2006
CHAIN SINGH Vs. INDER YASH BHATTI
April 3, 2006
CHAJJA SINGH Vs. PRITAM SINGH
December 4, 2006
CHAMAN LAL Vs. RAMESH CHANDER
July 27, 2006
CHAMAN LAL Vs. JAI BHAGWAN
August 2, 2006
CHAMAN LAL Vs. ANIL KUMAR
September 13, 2006
CHAMAN LAL Vs. AMARJIT KAUR
July 17, 2006
CHAMAN LAL Vs. STATE OF PUNJAB
August 30, 2006
CHAMAN LAL ANGRA Vs. STATE OF PUNJAB
May 3, 2006
CHAMELA RAM Vs. STATE
February 2, 2006
CHAMELI Vs. JOGINDER
February 6, 2006
CHANAN SINGH Vs. STATE OF PUNJAB
July 11, 2006
CHANAN SINGH Vs. STATE OF PUNJAB
July 24, 2006
CHANAN SINGH MEHAR SINGH Vs. SHAM LAL RAMJI DASS
December 4, 2006
CHANCHAL DEVI Vs. UNION OF INDIA
July 25, 2006
CHAND KAUR Vs. TULSI RAM
October 11, 2006
CHAND SINGH Vs. BIBO
October 17, 2006
CHAND SINGH Vs. KARTAR SINGH
August 18, 2006
CHANDA RAM Vs. STATE OF HARYANA
May 16, 2006
CHANDAN SINGH Vs. STATE OF HARYANA
July 7, 2006
CHANDER Vs. STATE OF HARYANA
April 21, 2006
CHANDER BHAN Vs. STATE OF HARYANA
May 16, 2006
CHANDER BHAN Vs. CHANDER SINGH
February 3, 2006
CHANDER BHAN Vs. JAGDISH
February 14, 2006
CHANDER BHAN Vs. STATE OF HARYANA
September 7, 2006
CHANDER BHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 24, 2006
CHANDER DEVI Vs. HARYANA STATE
July 19, 2006
CHANDER KANTA Vs. SUNIL KUMAR
May 17, 2006
CHANDER KANTA Vs. STATE OF HARYANA
May 3, 2006
CHANDER KANTA Vs. STATE OF PUNJAB
May 1, 2006
CHANDER KUMAR SWARA Vs. STATE OF PUNJAB
February 28, 2006
CHANDER MOHAN Vs. RAJ KUMAR
September 14, 2006
CHANDER MOHAN Vs. MUNICIPAL COMMITTEE
August 4, 2006
CHANDER MOHAN JOSHI Vs. STATE OF PUNJAB AND ORS.
August 24, 2006
CHANDER PAL Vs. STATE OF HARYANA
October 17, 2006
CHANDER PAL Vs. STATE OF HARYANA
July 17, 2006
CHANDER PAL Vs. STATE OF PUNJAB
November 15, 2006
CHANDER PATI Vs. KASTURI
May 10, 2006
CHANDER SHEKHAR Vs. PARAMVIR KAUR
September 7, 2006
CHANDGI RAM Vs. STATE OF HARYANA
May 26, 2006
CHANDIGARH CONSTRUCTION COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 24, 2006
CHANDRA MOHAN JAIN Vs. STATE OF HARYANA
October 24, 2006
CHANDU LAL Vs. STATE OF HARYANA
March 28, 2006
CHANDU RAM Vs. DEVINDER KUMAR GOEL
March 20, 2006
CHARAN KAMAL CARD BORD AND PAPER MILLS PRIVATE LIMITED Vs. STATE OF PUNJAB
September 15, 2006
CHARAN KAUR Vs. PRITAM SINGH
January 18, 2006
CHARAN KAUR Vs. STATE OF PUNJAB
August 2, 2006
CHARAN PAL SINGH Vs. COMMISSIONER OF INCOME TAX
November 30, 2006
CHARAN SINGH Vs. STATE OF PUNJAB
July 11, 2006
CHARAN SINGH MALHI Vs. RAM PIARI
October 9, 2006
CHARANJEET SINGH Vs. STATE OF PUNJAB
October 16, 2006
CHARANJIT Vs. STATE OF PUNJAB
October 10, 2006
CHARANJIT KAUR Vs. HARINARAIN SINGH
March 2, 2006
CHARANJIT KAUR Vs. PREM SINGH
December 11, 2006
CHARANJIT KUMAR Vs. PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD. AND ANOTHER
February 20, 2006
CHARANJIT SHARMA Vs. STATE OF PUNJAB
March 2, 2006
CHARANJIT SINGH Vs. STATE OF HARYANA
March 1, 2006
CHARANJIT SINGH Vs. STATE OF PUNJAB
February 27, 2006
CHARANJIT SINGH Vs. R N DOKE
October 23, 2006
CHARANJIT SINGH Vs. GURU RAVI DASS HIGH SCHOOL
September 8, 2006
CHARANJIT SINGH Vs. S K SALWAN
August 22, 2006
CHARANJIT SINGH Vs. PUNJAB TECHNICAL UNIVERSITY AND OTHERS
May 10, 2006
CHARANJIT SINGH ALIAS CHANNA Vs. STATE OF PUNJAB
March 29, 2006
CHARANJIT SINGH JOHAR Vs. STATE OF PUNJAB
July 7, 2006
CHARANJIT SINGH MANN Vs. NEELAM MANN
April 3, 2006
CHARNI Vs. AMRU
May 10, 2006
CHATTAR SINGH Vs. TEJ BHAN SUHAIL SINGH PESTICIDES DEALERS
March 20, 2006
CHATTER SINGH Vs. R K BHENIWAL
February 28, 2006
CHATWINDER SINGH Vs. STATE OF PUNJAB
May 10, 2006
CHAUDHARY TRACTOR COMPANY Vs. STATE OF HARYANA
May 29, 2006
CHETAN ALIAS SONU Vs. STATE OF HARYANA
March 7, 2006
CHETAN DASS Vs. HARBANS SINGH
July 13, 2006
CHETAN SINGH Vs. JARNAIL SINGH
May 10, 2006
CHHABAG SINGH Vs. STATE OF HARYANA
October 26, 2006
CHHAJJU RAM Vs. STATE OF HARYANA
August 11, 2006
CHHAJU RAM Vs. MAHENDER SINGH
October 26, 2006
CHHATAR SINGH Vs. UNION OF INDIA
February 22, 2006
CHHOTA SINGH Vs. DEEWAN N K KHOSLA
January 24, 2006
CHHOTE LAL Vs. STATE OF HARYANA
July 3, 2006
CHHOTE LAL Vs. STATE OF HARYANA
October 23, 2006
CHHUNI DEVI Vs. BIMLA
July 17, 2006
CHIEF ADMINISTRATOR, HARYANA URBAN DEV., HUDA Vs. SHAMSHER SINGH AND ANOTHER
November 14, 2006
CHIEF SOIL CONSERVATOR FOR PUNJAB Vs. GURMAIL SINGH
May 2, 2006
CHIRANJI LAL Vs. D S DHERI
October 26, 2006
CHOKH RAM Vs. COLLECTOR AGGRARIAN ASSISTANT COLLECTOR
February 9, 2006
CHOPRA V. LAND DEVELOPERS PRIVATE LIMITED Vs. JATINDER NATH
April 19, 2006
CHUNI LAL Vs. SWARAN SINGH
July 19, 2006
CIT Vs. NAHAR SPINNING MILLS LTD
October 27, 2006
CIT Vs. MAHAVIR SPG MILLS LTD
September 19, 2006
CIT Vs. OCM INDIA LTD
October 12, 2006
CIVIL PANCHAYAT NATHUPUR Vs. NAIN SINGH
May 24, 2006
COBRA INSTALACIONES Y SERVICES Vs. STATE OF PUNJAB
April 25, 2006
COMMISSIOENR CENTRAL EXCISE COMMISSIOENRATE Vs. D S DYERS INSIDE LAHORI GATE
October 10, 2006
COMMISSIONER CENTRAL EXCISE Vs. KC ALLOYS AND STEEL CASTINGS
August 3, 2006
COMMISSIONER CENTRAL EXCISE Vs. SHREYANS INDUSTRIES LIMITED
October 12, 2006
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. A R ALLOYS
October 13, 2006
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. MUKERIAN PAPER LIMITED
October 23, 2006
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. ESCORTS LIMITED
October 17, 2006
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. HIM CABLEWAYS
October 13, 2006
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE CHANDIGARH Vs. VARDHMAN INDUSTRIES LTD
February 6, 2006
COMMISSIONER CENTRAL EXCISE DELHI Vs. KUMAR TEXTILES FARIDABAD
November 14, 2006
COMMISSIONER OF C EX Vs. PUNJAB ALKALIES AND CHEMICALS LTD
July 13, 2006
COMMISSIONER OF C EX , CHANDIGARH Vs. MAHADEV STEEL INDUSTRIES
November 20, 2006
COMMISSIONER OF C EX , CHANDIGARH Vs. CESTAT, NEW DELHI
December 4, 2006
COMMISSIONER OF C EX , DELHI-II Vs. HAMMER FORGE
December 4, 2006
COMMISSIONER OF C EX , LUDHIANA Vs. HERO CYCLES LIMITED
November 14, 2006
COMMISSIONER OF C EX , LUDHIANA Vs. GUJRAT AMBUJA CEMENTS LIMITED
October 10, 2006
COMMISSIONER OF C EX , LUDHIANA Vs. SHIV DURGA ISPAT
October 27, 2006
COMMISSIONER OF C EX , LUDHIANA Vs. VARDHMAN INDUSTRIES LTD
August 22, 2006
COMMISSIONER OF C EX JALANDHAR Vs. INDO GERMAN FABS
September 15, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. CARRIER AIRCON LTD
July 10, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. GOETZE INDIA LIMITED
October 18, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. R C PAPER MILLS LIMITED
October 23, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MACHINO MONTELL I LTD
July 25, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. RANBAXY LABS LTD
July 24, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN OIL CORPORATION LIMITED
November 16, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. CESTAT
August 22, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. U T LIMITED
August 31, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. AARTI STEEL LIMITED
August 29, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. MUKERIAN PAPER LIMITED
November 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SAMBHAV PROCESSORS PVT LIMITED
November 28, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. AVON CYCLES LIMITED
November 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. AZAD ENGG WORKS
April 21, 2006
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. VALLABH STEEL LTD
August 7, 2006
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. VARDHMAN INDUSTRIES LIMITED
October 10, 2006
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. NIDHI PIPES LIMITED
October 12, 2006
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. S V N INDUSTRIES
October 23, 2006
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. PREM KHALSA IRON AND STEEL ROLLING MILLS
August 29, 2006
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. DHIMAN IRON AND STEEL INDUSTRIES
November 16, 2006
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. JAMNA AUTO INDUSTRIES LTD
October 16, 2006
COMMISSIONER OF CENTRAL EXCISE DELHI Vs. MARUTI UDYOG LIMITED
October 10, 2006
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. BIRLA VXL LTD
November 2, 2006
COMMISSIONER OF CUSTOMS Vs. KAMAL KAPOOR
December 7, 2006
COMMISSIONER OF CUSTOMS Vs. SHIRAJ INTERNATIONAL
November 17, 2006
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. PARKER INDUSTRIES
November 7, 2006
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. JYOTI INDUSTRIES
November 4, 2006
COMMISSIONER OF GIFT TAX Vs. RATTAN CHAND OSWAL
January 4, 2006
COMMISSIONER OF INCOME TAX Vs. USHA VERMA
October 11, 2006
COMMISSIONER OF INCOME TAX Vs. ZHILMIL DHABA
October 10, 2006
COMMISSIONER OF INCOME TAX Vs. BOPARAI INDUSTRIAL CORPN P LTD
August 7, 2006
COMMISSIONER OF INCOME TAX Vs. AGGARWAL ENGG CO JAL
July 24, 2006
COMMISSIONER OF INCOME TAX Vs. MAJESTIC AUTO LTD
July 24, 2006
COMMISSIONER OF INCOME TAX Vs. CHAUHAN PAPERS PVT LIMITED
October 12, 2006
COMMISSIONER OF INCOME TAX Vs. GROZ BACKERT ASIA LIMITED
October 12, 2006
COMMISSIONER OF INCOME TAX Vs. MUNJAL SALES CORPORATION
October 12, 2006
COMMISSIONER OF INCOME TAX Vs. OCM INDIA LIMITED
October 12, 2006
COMMISSIONER OF INCOME TAX Vs. JALANDHAR SALES CORPORATION
October 23, 2006
COMMISSIONER OF INCOME TAX Vs. S K S MARYA
October 24, 2006
COMMISSIONER OF INCOME TAX Vs. SANT RAM MANGAT RAM
October 24, 2006
COMMISSIONER OF INCOME TAX Vs. S S WOOLLEN MILLS
October 24, 2006
COMMISSIONER OF INCOME TAX Vs. ZAMIDARA AGENCIES
October 24, 2006
COMMISSIONER OF INCOME TAX Vs. JAGAN NATH DIN DAYAL FAZILKA
October 26, 2006
COMMISSIONER OF INCOME TAX Vs. MARKANDA VANASPATI MILLS LTD
October 26, 2006
COMMISSIONER OF INCOME TAX Vs. USHA VERMA
October 24, 2006
COMMISSIONER OF INCOME TAX Vs. S P GUPTA
October 24, 2006
COMMISSIONER OF INCOME TAX Vs. KRISHNA AND CO
October 19, 2006
COMMISSIONER OF INCOME TAX Vs. HEMYOG HOTEL PVT LIMITED
November 13, 2006
COMMISSIONER OF INCOME TAX Vs. VIJAY POULTRY FARM
November 13, 2006
COMMISSIONER OF INCOME TAX Vs. B S INTERNATIONAL
October 27, 2006
COMMISSIONER OF INCOME TAX Vs. ARIHANT COTTON PRESSING AND OIL MILLS
October 27, 2006
COMMISSIONER OF INCOME TAX Vs. SONA WOOLLEN MILLS P LIMITED
October 28, 2006
COMMISSIONER OF INCOME TAX Vs. HIGHWAY CYCLE INDUSTRIES LUDHIANA
February 20, 2006
COMMISSIONER OF INCOME TAX Vs. KULWANT SINGH AND CO
February 28, 2006
COMMISSIONER OF INCOME TAX Vs. AMBIKA FORGINGS
September 5, 2006
COMMISSIONER OF INCOME TAX Vs. NEEL KAMAL RUBBER INDUSTRIES
September 5, 2006
COMMISSIONER OF INCOME TAX Vs. NAHAR SPG. MILLS LTD.
October 27, 2006
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SPINNING MILLS LTD.
September 19, 2006
COMMISSIONER OF INCOME TAX Vs. VARDHMAN POLYTEX LTD.
August 17, 2006
COMMISSIONER OF INCOME TAX Vs. SWARAJ ENGINES LTD.
August 21, 2006
COMMISSIONER OF INCOME TAX Vs. VIDYA WATI THROUGH SMT. PADMA WATI
September 20, 2006
COMMISSIONER OF INCOME TAX Vs. BEE PEE POULTRIES
September 19, 2006
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.
December 12, 2006
COMMISSIONER OF INCOME TAX Vs. SHIVALIK KSHETRIYA GRAMIN BANK LIMITED
August 1, 2006
COMMISSIONER OF INCOME TAX Vs. O.K. HOSIERY MILLS
September 15, 2006
COMMISSIONER OF INCOME TAX Vs. PORRITS & SPENCER (ASIA) LTD.
October 30, 2006
COMMISSIONER OF INCOME TAX Vs. PUNJAB KESARI HOSIERY FACTORY
September 15, 2006
COMMISSIONER OF INCOME TAX Vs. RATTAN SINGH GREWAL
July 20, 2006
COMMISSIONER OF INCOME TAX Vs. RAJINDRA ROSIN & TURPENTINE INDUSTRIES
November 1, 2006
COMMISSIONER OF INCOME TAX Vs. VIJAY YARN & TEXTILES (P) LTD.
September 25, 2006
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES LTD.
December 22, 2006
COMMISSIONER OF INCOME TAX Vs. TIRATH SINGH PARKASH SINGH
July 17, 2006
COMMISSIONER OF INCOME TAX Vs. PUKHRAJ WATI BUBBER
November 15, 2006
COMMISSIONER OF INCOME TAX Vs. VIRSA SINGH & CO.
December 5, 2006
COMMISSIONER OF INCOME TAX Vs. ONKAR NATH AGGARWAL
December 22, 2006
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF PATIALA
September 5, 2006
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD.
April 19, 2006
COMMISSIONER OF INCOME TAX Vs. SANTOSH JAIN
August 10, 2006
COMMISSIONER OF INCOME TAX Vs. GROZ BECKERT ASIA LTD.
July 28, 2006
COMMISSIONER OF INCOME TAX Vs. PUNJAB WIRELESS SYSTEM LTD.
November 1, 2006
COMMISSIONER OF INCOME TAX Vs. HARYANA STATE CO-OPERATIVE MARKETING
September 26, 2006
COMMISSIONER OF INCOME TAX Vs. AVERY CYCLE INDUSTRIES LTD.
December 22, 2006
COMMISSIONER OF INCOME TAX Vs. JAGDAMBA WOOLLEN MILLS P LIMITED
November 15, 2006
COMMISSIONER OF INCOME TAX Vs. RAJ STEEL ROLLING MILLS
November 14, 2006
COMMISSIONER OF INCOME TAX Vs. FC SONDHI AND CO INDIA PVT LTD
November 14, 2006
COMMISSIONER OF INCOME TAX Vs. HERO CYCLES (P) LTD.
December 1, 2006
COMMISSIONER OF INCOME TAX Vs. SHRI RAM NIWAS
November 14, 2006
COMMISSIONER OF INCOME TAX Vs. AGRO CHEMICALS (INDIA)
May 8, 2006
COMMISSIONER OF INCOME TAX Vs. AVET CHEMICALS (P) LTD.
September 11, 2006
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS
September 18, 2006
COMMISSIONER OF INCOME TAX Vs. PUNJAB TRACTORS LTD.
September 29, 2006
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD.
September 15, 2006
COMMISSIONER OF INCOME TAX Vs. AVERY CYCLE INDUSTRIES (P) LTD. (NO. 1)
September 5, 2006
COMMISSIONER OF INCOME TAX Vs. HERO EXPORTS
December 22, 2006
COMMISSIONER OF INCOME TAX Vs. MALWA COTTON SPINNING MILLS LTD.
December 22, 2006
COMMISSIONER OF INCOME TAX Vs. ROSHAN SINGH MAKKER
May 16, 2006
COMMISSIONER OF INCOME TAX Vs. SEHGAL OIL AND GENERAL MILLS
May 19, 2006
COMMISSIONER OF INCOME TAX Vs. SURAJ BHAN
April 19, 2006
COMMISSIONER OF INCOME TAX Vs. ROXY INDUSTRIAL CORPORATION
May 15, 2006
COMMISSIONER OF INCOME TAX Vs. MAHALAXMI RICE FACTORY
May 3, 2006
COMMISSIONER OF INCOME TAX Vs. MAHAVIR SPINNING MILLS LTD.
December 22, 2006
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS
December 6, 2006
COMMISSIONER OF INCOME TAX Vs. MARKANDA VANASPATI MILLS LTD.
October 30, 2006
COMMISSIONER OF INCOME TAX Vs. HOSHIARI LAL KEWAL KRISHAN
October 18, 2006
COMMISSIONER OF INCOME TAX Vs. SWARAJ ENGINES LTD.
May 18, 2006
COMMISSIONER OF INCOME TAX Vs. JCT ELECTRONICS LTD.
May 18, 2006
COMMISSIONER OF INCOME TAX Vs. GURCHARAN SINGH
July 4, 2006
COMMISSIONER OF INCOME TAX Vs. S. HOSHNAK SINGH (HUF)
December 13, 2006
COMMISSIONER OF INCOME TAX Vs. DHIR & CO. COLONISERS (P) LTD.
September 29, 2006
COMMISSIONER OF INCOME TAX Vs. LEADERS VALVES (P) LTD.
February 21, 2006
COMMISSIONER OF INCOME TAX Vs. BANK OF PUNJAB LTD.
January 16, 2006
COMMISSIONER OF INCOME TAX Vs. SOHANA WOOLLEN MILLS
September 22, 2006
COMMISSIONER OF INCOME TAX Vs. FIVE STAR RUGS
November 13, 2006
COMMISSIONER OF INCOME TAX Vs. SHREYANS INDUSTRIES LTD.
November 8, 2006
COMMISSIONER OF INCOME TAX Vs. MODERN FARM SERVICES
October 18, 2006
COMMISSIONER OF INCOME TAX Vs. SANGRUR VANASPATI MILLS LTD.
November 22, 2006
COMMISSIONER OF INCOME TAX Vs. ABHISHEK INDUSTRIES LTD.
August 4, 2006
COMMISSIONER OF INCOME TAX Vs. VARINDER AGRO CHEMICALS LTD.
August 17, 2006
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER UDYOG LTD.
December 11, 2006
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD.
April 26, 2006
COMMISSIONER OF INCOME TAX Vs. OSWAL WOOLLEN MILLS LTD.
April 19, 2006
COMMISSIONER OF INCOME TAX Vs. AVERY CYCLE INDUSTRIES LTD.
September 12, 2006
COMMISSIONER OF INCOME TAX Vs. HIND WOOLLEN & HOSIERY MILLS
September 5, 2006
COMMISSIONER OF INCOME TAX Vs. VARDHMAN POLYTEX LTD.
May 22, 2006
COMMISSIONER OF INCOME TAX Vs. AMRITSAR SUGAR MILLS CO. LTD.
January 3, 2006
COMMISSIONER OF INCOME TAX Vs. BRANCH MANAGER, LIC OF INDIA
April 21, 2006
COMMISSIONER OF INCOME TAX Vs. METAL & METALS OF INDIA
November 6, 2006
COMMISSIONER OF INCOME TAX Vs. RAMESHWAR DASS SURESH PAL CHEEKA
December 8, 2006
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CABLES (INDIA) LTD.
December 21, 2006
COMMISSIONER OF INCOME TAX Vs. CHANCHAL RAM
August 1, 2006
COMMISSIONER OF INCOME TAX Vs. NATIONAL FOOD GRAINS DEALERS
September 1, 2006
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. MUNJAL GASES
November 14, 2006
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. AVON CYCLES P LIMITED
November 14, 2006
COMMISSIONER OF INCOME TAX CHANDIGARH Vs. N K SODHI
November 14, 2006
COMMISSIONER OF INCOME TAX JALANDHAR Vs. KAKKAR COMPLEX STEEL P LTD
November 13, 2006
COMMISSIONER OF INCOME TAX JALANDHAR Vs. AJIT SINGH JHIKKA
November 16, 2006
COMMISSIONER OF INCOME TAX PATIALA Vs. CHANDIKA PRESS PVT LTD
November 14, 2006
COMMISSIONER OF INCOME TAX, CHANDIGARH Vs. JUSTICE N K SODHI, CHANDIGARH
November 14, 2006
COMMISSIONER OF INCOME TAX, PATIALA Vs. MAJOR TIKKA KHUSHWANT SINGH, SANGRUR
November 14, 2006
COMMISSIONER OF INCOME TAX-I Vs. AMAR JYOTI SOAP AND RICE MILLS
September 7, 2006
COMMISSIONER OF INCOME-TAX Vs. LIBERTY FOOTWEAR COMPANY
July 27, 2006
COMMISSIONER OF INCOME-TAX Vs. HERO EXPORTS
September 1, 2006
COMMISSIONER OF INCOME-TAX Vs. KULWANT SINGH
January 9, 2006
COMMISSIONER OF INCOME-TAX Vs. PUNJAB TRACTORS LIMITED
August 18, 2006
COMMISSIONER OF INCOMETAX Vs. SURINDER SUGAR STORE
October 13, 2006
COMMISSIONER OF WEALTH TAX Vs. SUDERSHAN LAL
October 24, 2006
COMMISSIONER OF WEALTH TAX Vs. NARINDER SOOD
October 24, 2006
COMMISSIONER OF WEALTH TAX Vs. DARSHAN KUMAR OSWAL
September 8, 2006
COMMISSIONER OF WEALTH TAX Vs. MANGAT RAI DHANDA
April 24, 2006
COMMISSIONER OF WEALTH TAX Vs. MEHNGA SINGH
December 7, 2006
COMMISSIONER OF WEALTH TAX Vs. SIRI PAUL OSWAL
December 22, 2006
COMMISSIONER OF WEALTH TAX Vs. MOHAN LAL KAPUR
September 18, 2006
COMMISSIONER OF WEALTH TAX Vs. MANJIT KAUR
November 14, 2006
COMMISSIONER OF WEALTH TAX Vs. RAKESH KUMAR JAIRATH
November 27, 2006
COMMISSIONER OF WEALTH-TAX (CENTRAL), LUDHIANA Vs. KRISHAN, LUDHIANA
October 24, 2006
COMMISSIONER, CENTRAL EXCISE Vs. VIMAL ALLOYS LTD
May 15, 2006
COMMISSIONER, CENTRAL EXCISE Vs. FLORA CONTINENTAL LIMITED
August 29, 2006
COMMR OF C EX Vs. ILLPEA PARAMOUNT PVT LTD
July 21, 2006
COMMR. OF C. EX. Vs. MYRON ELECTRICALS PVT. LTD.
November 21, 2006
COMMR. OF C. EX. Vs. JAI FORGINGS AND STAMPING (P) LTD.
July 11, 2006
COMMR. OF C. EX. Vs. ELECTROLUS KELVINATOR LTD.
September 11, 2006
CONST. HARSH PAL Vs. STATE OF PUNJAB AND OTHERS
January 6, 2006
CONSTABLE GURMEJ SINGH Vs. STATE OF PUNJAB AND OTHERS
May 22, 2006
CONSTABLE JAIBIR SINGH Vs. STATE OF HARYANA
July 6, 2006
CONSTABLE KULBIR SINGH Vs. STATE OF PUNJAB & OTHERS
May 25, 2006
CONSTABLE RAMVIR SINGH (NO 91488860) Vs. UNION OF INDIA & OTHERS
May 23, 2006
CONSTABLE SAHIB SINGH Vs. STATE OF PUNJABAND
May 16, 2006
CONSTABLE SUBHASH CHANDER Vs. STATE OF PUNJAB AND OTHERS
March 27, 2006
CONSTABLE VIRENDER SINGH Vs. STATE OF HARYANA AND ANOTHER
December 4, 2006
COURT ON ITS OWN MATION Vs. STATE OF HARYANA
May 18, 2006
CT HARKESH Vs. STATE OF HARYANA
May 1, 2006
CUSTOMS SUPERINTENDENT, CENTRAL EXCISE Vs. PUNJAB WIRELESS SYSTEM LTD.
May 18, 2006
D C M SHRIRAM CONSOLIDATED LTD Vs. JAI SINGH
February 15, 2006
D C TANWAR Vs. M R ANAND, IAS
August 31, 2006
D K PLYWOOD (P) LTD Vs. COMMISSIONER UNDER THE WORKMENS COMPENSATION ACT AND ANOTHER
May 3, 2006
D M SONI Vs. PUNJAB NATIONAL BANK
October 10, 2006
D P DASTOOR Vs. K K KHANDELWAL
March 6, 2006
DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED Vs. SHYAM SUNDER
March 27, 2006
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. TEK CHAND
July 6, 2006
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. PARBHU DAYAL
March 2, 2006
DAKSHIN HARYANA BIJLI VITTRAN NIGAM LTD Vs. MANI RAM
February 27, 2006
DAKSHIN HARYANA BOARD PARSARAN NIGAM LIMITED Vs. B R VERMA
February 3, 2006
DALBIR KAUR Vs. STATE OF PUNJAB
May 30, 2006
DALBIR SINGH Vs. JASTINDER SINGH RANA
April 26, 2006
DALBIR SINGH Vs. JOINT DEVELOPMENT COMMISSIONER IRD PUNJAB
April 26, 2006
DALBIR SINGH Vs. RAGHBIR SINGH
May 15, 2006
DALBIR SINGH Vs. RANJIT SINGH
April 3, 2006
DALBIR SINGH Vs. SUBHASH CHANDER BHALLA AND ANOTHER
August 17, 2006
DALBIR SINGH SIHAG Vs. MINISTRY OF RURAL DEVELOPMENT NEW DELHI
January 18, 2006
DALER SINGH Vs. STATE OF PUNJAB
December 13, 2006
DALIMA BISCUITS (P) LTD. Vs. COMMISSIONER OF INCOME TAX
September 22, 2006
DALIP KAUR Vs. MOHINDER SINGH
March 3, 2006
DALIP SINGH Vs. STATE OF HARYANA
March 9, 2006
DALIP SINGH Vs. STATE OF HARYANA
April 27, 2006
DALIP SINGH Vs. JASPREET TALWAR
July 10, 2006
DALIP SINGH Vs. RAJBALA
November 28, 2006
DALIP SINGH Vs. UNITED INDIA INSURANCE CO. LTD.
August 7, 2006
DALIP SINGH Vs. STATE OF PUNJAB
October 11, 2006
DALIP SINGH Vs. UNION OF INDIA AND OTHERS
September 6, 2006
DALIPI Vs. STATE OF PUNJAB
May 17, 2006
DALJIT KAUR ALIAS HARJIT KAUR Vs. STATE OF PUNJAB
July 7, 2006
DALJIT SINGH Vs. STATE OF PUNJAB
October 12, 2006
DALJIT SINGH Vs. STATE OF PUNJAB
July 21, 2006
DALJIT SINGH KAHELA Vs. STATE OF PUNJAB
May 11, 2006
DALJIT SINGH PADDA Vs. STATE OF PUNJAB
August 9, 2006
DALJIT SINGH SAINI Vs. STATE OF PUNJAB
March 2, 2006
DALSHER MAAN Vs. STATE OF HARYANA
October 17, 2006
DAMPA Vs. UNION OF INDIA AND OTHERS
May 16, 2006
DAMPREET WALIA Vs. PUNJABI UNIVERSITY, PATIALA AND OTHERS
March 1, 2006
DAPINDER KAUR Vs. STATE OF PUNJAB
August 18, 2006
DARA SINGH Vs. STATE OF PUNJAB
July 4, 2006
DARA SINGH Vs. MURTI SHRI DURGA BHAWANI HETUWALI REGD TRUST
May 30, 2006
DARBARA SINGH Vs. NIHAL KAUR
August 10, 2006
DARSHAN Vs. DEVINDER SINGH
March 30, 2006
DARSHAN KAUR Vs. PARKASH CHAND
July 5, 2006
DARSHAN KAUR Vs. STATE OF HARYANA
July 7, 2006
DARSHAN KAUR Vs. JARNAIL SINGH
May 8, 2006
DARSHAN KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
March 10, 2006
DARSHAN KAUR Vs. STATE OF PUNJAB
March 22, 2006
DARSHAN KUMAR Vs. STATE OF PUNJAB
March 24, 2006
DARSHAN KUMAR Vs. STATE OF PUNJAB
February 16, 2006
DARSHAN LAL Vs. STATE OF PUNJAB
July 7, 2006
DARSHAN LAL Vs. N K JAIN
November 14, 2006
DARSHAN LAL Vs. STATE OF PUNJAB AND ORS.
May 12, 2006
DARSHAN LAL HANDA Vs. STATE OF HARYANA
July 4, 2006
DARSHAN SINGH Vs. STATE OF PUNJAB
March 27, 2006
DARSHAN SINGH Vs. STATE
February 16, 2006
DARSHAN SINGH Vs. STATE OF PUNJAB
March 24, 2006
DARSHAN SINGH Vs. STATE OF PUNJAB
March 20, 2006
DARSHAN SINGH Vs. STATE OF HARYANA
March 7, 2006
DARSHAN SINGH Vs. NATIOANAL INSURANCE CO LTD
February 22, 2006
DARSHAN SINGH Vs. JASWANT SINGH
February 21, 2006
DARSHAN SINGH Vs. STATE OF PUNJAB
August 29, 2006
DARSHAN SINGH Vs. DARBARA SINGH
August 28, 2006
DARSHAN SINGH Vs. KARTAR SINGH
April 19, 2006
DARSHAN SINGH Vs. STATE OF PUNJAB
January 4, 2006
DARSHAN SINGH Vs. DARSHANA DEVI
August 3, 2006
DARSHNA Vs. RISHAL SINGH
March 20, 2006
DARYAO SINGH Vs. HARYANA STATE
August 21, 2006
DASHAM BUS SERVICE REGISTERED AMRITSAR Vs. STATE TRANSPORT COMMISSIONER PUNJAB
April 20, 2006
DASS RAM Vs. STATE OF PUNJAB
March 28, 2006
DATA RAM Vs. RAI SINGH
February 9, 2006
DAULAT RAM Vs. STATE OF HARYANA
May 22, 2006
DAV COLLEGE SOCIETY (REGD) Vs. STATE OF HARYANA
August 25, 2006
DAV SENIOR SECONDARY SCHOOL Vs. ARYA SAMAJ
August 28, 2006
DAVID LAWRENCE AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 24, 2006
DAVINDER KAUR Vs. STATE OF PUNJAB
April 28, 2006
DAVINDER SINGH Vs. SUKHJINDER KAUR
October 26, 2006
DAVINDER SINGH Vs. JARNAIL SINGH
February 27, 2006
DAVINDER SINGH AND JASPAL SINGH Vs. STATE OF PUNJAB
September 1, 2006
DAYA NAND Vs. STATE OF HARYANA
August 4, 2006
DAYAL SINGH Vs. STATE OF PUNJAB
December 18, 2006
DAYAL SINGH Vs. STATE OF PUNJAB
March 7, 2006
DAYALA RAM Vs. STATE OF HARYANA
August 17, 2006
DE NOCIL CROP PROTECTION PVT LTD Vs. P K GUPTA
March 31, 2006
DEEP KUMAR Vs. STATE OF PUNJAB
October 11, 2006
DEEP RATTAN Vs. STATE OF PUNJAB
July 7, 2006
DEEPA ALIAS KULDEEP SINGH Vs. K R LAKHANPAL
November 13, 2006
DEEPA DUGGAL Vs. STATE OF HARYANA
July 6, 2006
DEEPAK JOSHI Vs. STATE OF HARYANA
April 18, 2006
DEEPAK KUMAR JINDAL Vs. PUNJABI UNIVERSITY PATIALA
July 11, 2006
DEEPAK KUMAR KALIA Vs. PUNJAB STATE HANDLOOM WEAVERS APEX COOP.
July 18, 2006
DEEPAK NARANG Vs. STATE OF HARYANA
September 14, 2006
DEEPAK SHARMA Vs. STATE OF HARYANA
July 20, 2006
DEEPAK SINGH Vs. HSIDC LTD
July 3, 2006
DEEPAK WALIA Vs. VINOD KUMAR
February 28, 2006
DEEPALI Vs. PANKAJ GUPTA
September 7, 2006
DEHATI COOPERATIVE MARKETING SOCIETY LIMITED Vs. KAUR SAIN MOHINDER PARSHAD
February 20, 2006
DELHI STUDIO COLOUR LAB Vs. UNION OF INDIA
October 18, 2006
DELTA OVERSEAS Vs. UNION OF INDIA
December 6, 2006
DENSO HARYANA PRIVATE LIMITED Vs. ANSHU MISHRA & ANR.
September 19, 2006
DEPUTY DIRECTOR ANIMAL HUSBANDRY GURDASPUR Vs. VICTOR MASIH
April 18, 2006
DES RAJ Vs. NATIONAL HYDRO ELECTRIC POWER CORPORATION LTD
August 8, 2006
DES RAJ Vs. STATE OF HARYANA
August 21, 2006
DESA SINGH Vs. STATE OF PUNJAB
July 11, 2006
DESH RAJ ALIAS DEEPAK Vs. STATE OF HARYANA
February 27, 2006
DESH RAJ AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 7, 2006
DESH RAJ LAMBA Vs. STATE OF HARYANA AND OTHERS
April 19, 2006
DEV KARAN Vs. VED KUMARI
March 2, 2006
DEV RAJ ARYA Vs. RAJ KUMARIAS
August 1, 2006
DEVA NAND Vs. STATE OF HARYANA
May 11, 2006
DEVDUTT Vs. STATE OF HARYANA
August 25, 2006
DEVENDER KUMAR TEWATIA Vs. G ANUPAMAIAS
August 8, 2006
DEVENDER SINGH AND OTHERS Vs. STATE OF HARYANA
February 28, 2006
DEVI CHAND Vs. STATE OF HARYANA
July 17, 2006
DEVI DASS Vs. STATE OF PUNJAB
May 5, 2006
DEVI KRISHAN VERMA Vs. STATE OF HARYANA
April 28, 2006
DEVI SARUP Vs. VEENA NIRWANI
September 13, 2006
DEVINDER Vs. STATE OF HARYANA
May 17, 2006
DEVINDER KAUR Vs. BIMLA DEVI
February 28, 2006
DEVINDER KUMAR Vs. STATE OF HARYANA AND ANOTHERS
November 27, 2006
DEVINDER KUMAR SOOD Vs. STATE OF PUNJAB
October 13, 2006
DEVINDER SINGH Vs. ASHOK KUMAR
March 22, 2006
DEVINDER SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
October 16, 2006
DEVINDER SINGH Vs. STATE
February 15, 2006
DEVINDER SINGH Vs. STATE OF PUNJAB
May 8, 2006
DEVINDER SINGH Vs. STATE OF PUNJAB
March 30, 2006
DEVINDER SINGH Vs. DARSHAN SINGH
September 11, 2006
DEVINDER SINGH DHULL Vs. MAHARSHI DAYANAND UNIVERSITY
September 1, 2006
DEVKI NANDAN Vs. STATE OF PUNJAB
October 24, 2006
DEVSAR SANSAR CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. STATE OF PUNJAB
April 24, 2006
DEWAKI Vs. DAYAWANTI
March 23, 2006
DEWAN CHAND PURI Vs. GURCHET SINGH
February 2, 2006
DEWAN SINGH Vs. LEELA SINGH
July 3, 2006
DEWAN SINGH Vs. UNION TERRITORY CHANDHIGARH ADMINISTRATION
January 25, 2006
DHAMIJA TV CENTRE Vs. STATE OF PUNJAB
November 21, 2006
DHAN KAUR Vs. PARKASH SINGH
March 14, 2006
DHAN RAJ (DEAD) THROUGH LRS Vs. CHARAN SINGH
September 6, 2006
DHANA SINGH Vs. STATE OF PUNJAB
August 10, 2006
DHANI RAM Vs. PRESIDING OFFICER LABOUR COURT II FARIDABAD
August 4, 2006
DHANVIR SINGH Vs. GURINDER PAL SINGH
July 21, 2006
DHARA Vs. UMED SINGH
March 22, 2006
DHARAM DASS ALIAS CHELA MANSA DASS UDASI SADHU Vs. DIDAR DASS DIDAR PURI
September 20, 2006
DHARAM PAL Vs. DARSHANA DEVI
August 2, 2006
DHARAM PAL Vs. SANTOSH
March 21, 2006
DHARAM PAL Vs. STATE OF HARYANA
July 14, 2006
DHARAM PAL Vs. BHIM KAUR
September 5, 2006
DHARAM PAL Vs. THE SUPERINTENDING ENGINEER, OPERATION CIRCLE UHBVNL KARNAL AND ANOTHER
November 21, 2006
DHARAM PAL Vs. ANANTHA KRISHNA KUKKILAYA
April 18, 2006
DHARAM PAL CHAUHAN Vs. STATE OF HARYANA
July 18, 2006
DHARAM PAL GOYAL Vs. STATE OF HARYANA
September 22, 2006
DHARAM PAL SHARMA Vs. BACHNI DEVI AND OTHERS
September 5, 2006
DHARAM PAL TAYAL Vs. BALBIR SINGH AND OTHERS
August 7, 2006
DHARAM SINGH Vs. STATE OF HARYANA
April 24, 2006
DHARAM SINGH Vs. DHARAMJIT SINGH
April 21, 2006
DHARAM SINGH Vs. STATE OF PUNJAB
March 20, 2006
DHARAM SINGH Vs. SEWA SINGH
February 27, 2006
DHARAM SINGH Vs. PINANKI RANJAN MITRA
October 23, 2006
DHARAM SINGH Vs. STATE OF PUNJAB
October 27, 2006
DHARAM SINGH Vs. WILD FLOWER ESTATE FARM OWNERS ASSOCIATION
February 9, 2006
DHARAM SINGH Vs. STATE OF PUNJAB
August 7, 2006
DHARAM VIR Vs. INDERJIT
May 3, 2006
DHARAM VIR Vs. BAHADUR SINGH
August 25, 2006
DHARAMBIR SINGH Vs. STATE OF HARYANA
December 11, 2006
DHARAMBIR SINGH Vs. STATE OF HARYANA
January 6, 2006
DHARAMENDER SINGH Vs. STATE OF HARYANA
May 8, 2006
DHARAMINDER SINGH Vs. TEJINDER KAUR
July 20, 2006
DHARAMPAL Vs. STATE OF HARYANA
March 28, 2006
DHARAMPAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 30, 2006
DHARAMPAL BAJAJ Vs. STATE OF PUNJAB
May 10, 2006
DHARAMPAL SOOD Vs. ATUL THAPAR
February 21, 2006
DHARAMPAL SOOD Vs. SARWAN SINGH
January 10, 2006
DHARAMSHALA KNOWN AS GURDWARA Vs. GRAM PANCHAYAT OF VILLAGE BHAGWANPURA
May 12, 2006
DHARMENDER Vs. COMMISSIONER GURGAON DIVISION
March 27, 2006
DHARMENDER Vs. STATE OF HARYANA
July 6, 2006
DHARMENDER SINGH Vs. STATE OF HARYANA
July 17, 2006
DHARMENDER SINGH Vs. STATE OF HARYANA
July 7, 2006
DHARMENDER SINGH Vs. STATE OF PUNJAB
October 27, 2006
DHARMENDER SINGH Vs. DIRECTOR GENERAL OF POLICE, HARYANA AND OTHERS
April 24, 2006
DHIAN KAUR Vs. UNION OF INDIA
February 27, 2006
DHIAN SINGH Vs. V K MANTRAO
February 28, 2006
DHIAN SINGH Vs. STATE OF PUNJAB
March 20, 2006
DHIAN SINGH Vs. STATE OF PUNJAB
May 19, 2006
DHINDSA RICE MILL Vs. MANAGING DIRECTOR
March 27, 2006
DHIRO Vs. SADHU SINGH
November 15, 2006
DHOLU RAM Vs. STATE
February 16, 2006
DHYAN CHAND Vs. AMRIK SINGH
February 28, 2006
DIAL SINGH Vs. STATE OF PUNJAB
October 28, 2006
DIDAR SINGH Vs. STATE OF HARYANA
January 12, 2006
DIDAR STEEL COMPLEX P LTD Vs. PUNJAB STATE ELECTRICITY BOARD
September 15, 2006
DIGAMBER JAIN SOCIETY Vs. STATE OF HARYANA
January 10, 2006
DIGAMBER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 4, 2006
DILA RAM Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
April 28, 2006
DILAWAR SINGH Vs. STATE OF HARYANA AND OTHERS
May 8, 2006
DILBAG SINGH Vs. STATE OF HARYANA
July 31, 2006
DILBAG SINGH Vs. RAM RATI
April 25, 2006
DILBAG SINGH ALIAS BAGGA Vs. STATE OF HARYANA
March 28, 2006
DILBAGH Vs. STATE OF HARYANA
March 8, 2006
DILBAGH SINGH Vs. STATE OF PUNJAB
July 20, 2006
DILDAR SINGH Vs. U T CHANDIGARH
February 15, 2006
DILWAR SINGH Vs. HARYANA POWER GENERATION CORPORATION LIMITED
January 16, 2006
DIMPLE RANI Vs. STATE OF HARYANA
October 10, 2006
DIMPY SHARMA Vs. STATE OF PUNJAB
April 18, 2006
DINESH Vs. STATE OF HARYANA
May 10, 2006
DINESH KUMAR Vs. STATE OF PUNJAB
July 11, 2006
DINESH KUMAR Vs. STATE OF HARYANA
February 22, 2006
DINESH KUMAR Vs. STATE OF HARYANA AND OTHERS
August 1, 2006
DIRECTOR RESEARCH AND MEDICAL EDUCATION AND ORS. Vs. ROY SURGICALS
August 28, 2006
DIRECTOR TRANSPORT DEPARTMENT U T ADMINISTRATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
October 30, 2006
DIRECTOR, HEALTH AND FAMILY WELFARE DEPARTMENT, PUNJAB Vs. AMARJIT KAUR
September 11, 2006
DIRECTORATE, STATE TRANSPORT PUNJAB, CHANDIGARH Vs. KULWANT SINGH AND ANOTHER
October 23, 2006
DISTRICT FOOD AND SUPPLIES CONTROLLER MOGA Vs. MANGLA RICE MILLS
March 27, 2006
DISTRICT SPORTS & YOUTH WELFARE OFFICER, JIND Vs. SAT NARAIN AND ANOTHER
August 21, 2006
DIVISIONAL ENGINEER TELECOM, BSNL, AMBALA CANTT. Vs. PRESIDING OFFICER, CENTRAL GOVT. INDL. TRIBUNAL
August 28, 2006
DIVYA ALIAS BABLI Vs. STATE OF HARYANA
July 26, 2006
DIVYA JYOTI Vs. UNION TERRITORY
October 12, 2006
DIWAKAR JOSHI Vs. STATE OF PUNJAB
May 19, 2006
DIWAN CHAND Vs. STATE OF PUNJAB
March 2, 2006
DIXON UTILITIES AND EXPORT LTD Vs. MR H B GARGEXECUTIVE OFFICER
August 8, 2006
DLF HOUSING AND CONSTRUCTION COMPANY LIMITED Vs. JIWAN KHAN
September 7, 2006
DLF POWER LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 12, 2006
DLF POWER LTD Vs. DEPUTY DIRECTOR REVENUE EMPLOYEES STATE INSURANCE CORPORATION
December 22, 2006
DOABA NIRMAL MANDAL Vs. FINANCIAL COMMISSIONER REVENUE
March 1, 2006
DOOARS TRANSPORT LTD Vs. RATTAN CHAND HARJAS RAI PVT LTD
August 7, 2006
DR. (MRS.) S.L. SUD Vs. UNION OF INDIA (UOI) AND ORS.
October 23, 2006
DR. BALWINDER SINGH Vs. BALBIR KAUR
August 7, 2006
DR. DHARAM SINGH Vs. CHAUDHARY CHARAN SINGH, HARYANA AGRICULTURAL UNIVERSITY, HISAR
August 1, 2006
DR. HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
May 3, 2006
DR. NISHA SANGHWAN Vs. CHAUDHARY CAHRAN SINGH HARYANA AGRICULTURAL UNIVERSITY, HISAR OTHERS
November 21, 2006
DR. RAJENDRI KUMARI Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA AND OTHERS
October 26, 2006
DR. RAKESH KUMAR GROVER Vs. STATE OF HARYANA AND OTHERS
January 4, 2006
DR. RAMA KANT ATTRI Vs. STATE OF HARYANA
November 13, 2006
DR. SAHIB SINGH CHANDNA Vs. STATE OF HARYANA AND OTHERS
November 9, 2006
DR. SHYAM LAL THAPAR NURSING FOUNDATION Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
March 3, 2006
DROPDI Vs. KANHIYA
March 1, 2006
DURGA DEVI Vs. UNION TERRITORY CHANDIGARH
March 3, 2006
DURLABH SINGH Vs. STATE OF PUNJAB
July 19, 2006
DWARKA CHEAP STORE Vs. MUNICIPAL CORPORATION
October 17, 2006
E.S.I.C. Vs. S.N. TIWARI
March 24, 2006
EAGLE FORGINGS Vs. COMMISSIONER OF INCOME TAX
July 24, 2006
ECHO SHELLA Vs. COMMISSIONER OF INCOME TAX
July 24, 2006
EHC AMAR SINGH Vs. STATE OF HARYANA
May 1, 2006
EHC KISHAN SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 12, 2006
EMSON TOOLS MFG. CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
September 5, 2006
ESTER PHARMA PVT LIMITED Vs. STATE FINANCIAL CORPORATION
July 6, 2006
EX Vs. UNION OF INDIA AND OTHERS
May 24, 2006
EX Vs. UNION OF INDIA AND OTHERS
September 6, 2006
EX CAPT DARSHAN LAL KHANNA Vs. STATE OF PUNJAB
May 11, 2006
EX CONSTABLE HARJINDER SINGH Vs. STATE OF PUNJAB
February 21, 2006
EX CONSTABLE JAGBIR SINGH Vs. STATE OF HARYANA
July 25, 2006
EX CONSTABLE NIRMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
December 14, 2006
EX CPL VIJAY KUMAR Vs. CHIEF OF AIR STAFF
May 18, 2006
EX HAVALDAR BABU SINGH Vs. UNION OF INDIA
April 26, 2006
EX RFN IQBAL SINGH Vs. UNION OF INDIA
October 17, 2006
EX SEPOY JASPAL SINGH Vs. T C JOSHI
October 19, 2006
EX SPR GURDEEP SINGH Vs. UNION OF INDIA AND OTHERS
May 4, 2006
EX SUBEDAR JASMAIL SINGH Vs. UNION OF INDIA
April 25, 2006
EX SUBEDAR SAMA SINGH Vs. UNION OF INDIA
May 25, 2006
EX-HAV SHAMSHER SINGH Vs. UNION OF INDIA
May 4, 2006
EX. Vs. UNION OF INDIA AND OTHERS
December 5, 2006
EX. RFN. IQBAL SINGH Vs. UNION OF INDIA AND OTHERS
October 17, 2006
EX. SEPOY SURINDER SINGH Vs. UNION OF INDIA
January 13, 2006
EXCLUTIVE ENGINEER, PROVINCIAL DIVISION NO. II PWD Vs. JAI BHAGWAN AND ANOTHER
November 2, 2006
EXECUITIVE ENGINEER BARIDOAD DRAINAGE DIVISION Vs. TARSEM SINGH
September 11, 2006
EXECUTIVE ENGINEER Vs. SITA RAM CONTRACTOR
March 1, 2006
EXECUTIVE ENGINEER O.P. DAKSHIN HARYANA BIJALI NIGAM LTD., REWARI AND OTHERS Vs. SURINDER KUMAR ETC.
July 25, 2006
EXECUTIVE ENGINEER PWD KAITHAL Vs. GURDIAL SINGH
July 6, 2006
EXECUTIVE ENGINEER T L S C DIVISION PUNHAB STATE ELECTRICITY BOARD Vs. JASPAL SINGH
April 19, 2006
EXECUTIVE ENGINEER, PROVINCIAL DIVISION Vs. UMED SINGH AND ORS
December 8, 2006
EXECUTIVE ENGINEER, PUBLIC HEALTH DIVISION NO. 1, KAITHAL Vs. ASHOK KUMAR AND OTHERS
August 25, 2006
EXECUTIVE ENGINEER, PUBLIC HEALTH, DIVISION NO 1 Vs. PRESIDING OFFICER OF AUTHORITY UNDER MINIMUM WAGES ACT, 1948 FOR BHIWANI
August 31, 2006
EXECUTIVE ENGINEER, PUBLIC HEALTH, DIVISION NO 1 Vs. MAHABIR
August 28, 2006
EXECUTIVE ENGINEER, WATER SERVICES DIVISION, BHIWANI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, ROHTAK
September 1, 2006
FAKIR CHAND Vs. STATE OF HARYANA
September 1, 2006
FAKRUDIN Vs. STATE OF HARYANA
May 12, 2006
FAQIR SINGH Vs. MURARI LAL
August 30, 2006
FAQIR SINGH Vs. MUNICIPAL COUNCIL
March 8, 2006
FAQUIR CHAND Vs. RAMESHWAR
February 28, 2006
FAQUIRIA Vs. STATE OF PUNJAB
July 6, 2006
FARIDA SINGH Vs. STATE OF HARYANA
March 17, 2006
FARIDABAD FORGINGS Vs. INTERNATIONAL CORE OILS LIMITED
September 22, 2006
FATEH SINGH Vs. STATE
February 17, 2006
FATEH SINGH Vs. STATE OF HARYANA AND OTHERS
April 25, 2006
FATHUDHINGA RICE MILLS Vs. COMMISSIONER OF INCOME TAX
December 12, 2006
FAUJI SEWA CENTRE GURDASPUR Vs. STATE OF PUNJAB
January 10, 2006
FAZILKA DABWALI TRANSPORT CO P LTD Vs. ASHA ARORA
July 19, 2006
FOOD CORPORATION OF INDIA Vs. AMARDEEP
January 18, 2006
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB
September 1, 2006
FOOD CORPORATION OF INDIA Vs. RAM LUBHAYA
November 29, 2006
FOOD CORPORATION OF INDIA Vs. SWASTIK TRADERS
September 5, 2006
FOOD CORPORATION OF INDIA Vs. SHIVA PARSHAD
March 2, 2006
FURKAN ALI Vs. STATE OF HARYANA
August 21, 2006
G K MURTHY Vs. K PADMAKSHI
February 28, 2006
G S ATWAL Vs. UNION OF INDIA
February 16, 2006
G.S. SANDHU Vs. PRESIDING OFFICER, LABOUR COURT PATIALA
July 5, 2006
GAGANDEEP SHARMA Vs. STATE OF PUNJAB
October 10, 2006
GAGANJIT SINGH ALIAS GAJJAN SINGH Vs. STATE OF PUNJAB
October 10, 2006
GAJAN SINGH Vs. STATE OF PUNJAB
July 10, 2006
GANDA SINGH HARNAM SINGH Vs. ZORA SINGH
March 29, 2006
GANDHI RAM (THROUGH HIS LRS.) Vs. STATE OF HARYANA AND ANR.
May 24, 2006
GANDHRAB RAJ SHARMA Vs. DAULAT SINGH & ORS.
October 11, 2006
GANESHI Vs. RAJA RAM
March 6, 2006
GANGA POLYTUBES INDIA LTD Vs. HARYANA FINANCIAL CORPORATION
March 3, 2006
GANGAL Vs. STATE OF HARYANA
January 11, 2006
GANJA RAM Vs. STATE OF HARYANA
May 1, 2006
GANPAT Vs. SURESH KUMAR
March 20, 2006
GANPAT RAI Vs. STATE OF PUNJAB
August 7, 2006
GANPATI SERVICE STATION Vs. DISTRICT MAGISTRATE
October 10, 2006
GANPATI SHOPPING MALL PVT. LTD. Vs. STATE OF HARYANA
July 11, 2006
GARIB DASS Vs. STATE OF HARYANA
August 31, 2006
GAURAV MAINI Vs. STATE OF PUNJAB
July 25, 2006
GAURAV PROCESSORS PVT LTD Vs. HARYANA FINANCIAL CORPORATION
October 13, 2006
GAURDEV SINGH Vs. GRAM PANCHAYAT OF VILLAGE PABALA
September 7, 2006
GAUTAM MALIK Vs. STATE OF HARYANA
July 10, 2006
GAUTAM SARUP Vs. ANAND SARUP
July 25, 2006
GAYAHRA RUDRI CHHOTA TALAB Vs. DAYA KISHAN
February 21, 2006
GEETA Vs. STATE OF HARYANA
October 12, 2006
GEETA Vs. PUNJAB STATE
September 13, 2006
GEETA BHALLA Vs. KRISHAN KUMAR
August 7, 2006
GEETA CHOPRA ALIAS SANGITA Vs. MADAN LAL
April 3, 2006
GEETA DEVI Vs. MOHAN LAL
October 23, 2006
GEETANJALI SAWNEY Vs. PREM BHANDARI AND OTHERS
May 10, 2006
GEETIKA PLASTICS Vs. PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LTD
February 1, 2006
GEJA SINGH Vs. STATE OF PUNJAB
October 10, 2006
GHANSHYAM Vs. VIKRAM
May 23, 2006
GHANSHYAM DASS RELHAN Vs. STATE OF HARYANA
August 7, 2006
GHARAUNDA GAS SERVICE Vs. VEENA RANI AND ORS.
January 11, 2006
GHASI RAM Vs. ARUN KUMAR
January 9, 2006
GHUDHU RAM Vs. GURJANT SINGH
March 16, 2006
GIAN CHAND Vs. THAKARDWARE DWARKADHISH MAROOF BABA SANTOSH DASS DERA SANGRUR
February 8, 2006
GIAN CHAND Vs. OM PARKASH
April 24, 2006
GIAN CHAND Vs. STATE OF PUNJAB
August 8, 2006
GIAN CHAND Vs. UNION OF INDIA
August 4, 2006
GIAN CHAND Vs. MUNICIPAL COMMITTEE
September 21, 2006
GIAN CHAND Vs. C.B.I. CHANDIGARH
March 20, 2006
GIAN CHAND SHARMA Vs. DARBARA SINGH GURU
March 16, 2006
GIAN DEVI Vs. GURDAS RAM
January 9, 2006
GIAN KAUR Vs. KRISHNA ANAND
September 27, 2006
GIAN PARKASH Vs. KISHORI LAL
March 2, 2006
GIAN SINGH Vs. STATE OF PUNJAB
March 10, 2006
GIAN SINGH Vs. STATE OF HARYANA
March 27, 2006
GIAN SINGH Vs. STATE OF PUNJAB
July 4, 2006
GIAN SINGH Vs. STATE OF PUNJAB
January 6, 2006
GIAN SINGH Vs. TRANSPORT COMMISSIONER
August 18, 2006
GIANI COMMISSION AGENT Vs. STATE OF PUNJAB
July 4, 2006
GIANI RAM Vs. AMAR SINGH
October 12, 2006
GILL SANDHU TRANSPORT COMPANY Vs. RAM PIARI
July 5, 2006
GILLCO DEVELOPERS AND BUILDERS Vs. STATE OF PUNJAB
April 18, 2006
GIRDHAR LAL Vs. ATTAR SINGH
May 16, 2006
GIRDHARI LAL Vs. GIAN CHAND
February 24, 2006
GIRI LAL Vs. LAL CHAND
March 2, 2006
GITA RAM HARI CHAND GUJJAR Vs. MANGTU KALU GUJAR AND ORS
August 18, 2006
GNR. DVR. GURNAM SINGH Vs. UNION OF INDIA & ORS.
October 27, 2006
GOBIND BAKSHI SINGH LEGA Vs. UNION OF INDIA
October 19, 2006
GOBINDER SINGH Vs. MUNICIPAL COMMITTEE NAKODAR
February 7, 2006
GOBINDER SINGH ALIAS GOBIND SINGH ALIAS GURJANT SINGH Vs. DALIP KAUR
October 10, 2006
GOBINDI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
April 17, 2006
GOBINDI DEVI Vs. HARYANA VIDYUT PRASARAN NIGAM LTD.
April 7, 2006
GOEL SPINNING AND WEAVING MILLS Vs. STATE OF HARYANA
May 30, 2006
GOGI Vs. RANJIT SINGH
August 29, 2006
GOKAL PARKASH Vs. VIJAY KUMAR SINGLA
March 22, 2006
GOLDY SYAL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
July 19, 2006
GOMAN WANTI Vs. DARSHAN SINGH
January 18, 2006
GOPAL KRISHAN Vs. STATE OF PUNJAB
March 30, 2006
GOPAL SINGH Vs. SHISH PAL
January 18, 2006
GOPAL SINGH Vs. SHER SINGH
May 5, 2006
GOPAL SOAP INDUSTRIES Vs. LUXMI ENTERPRISES
May 16, 2006
GOPAL THAKUR Vs. STATE OF HARYANA
April 19, 2006
GOPI CHAND Vs. DAVENDER MANGLA
August 7, 2006
GOPI RAM Vs. SHYAM SUNDER
April 3, 2006
GOPI RAM Vs. STATE OF HARYANA
July 25, 2006
GOPINDER KUMAR Vs. MOHINDER SINGH
February 28, 2006
GORA SINGH Vs. NAGAR COUNCIL
October 19, 2006
GORKHI RAM Vs. STATE OF HARYANA
August 9, 2006
GOVIND SINGH Vs. MYNAH INTERNATIONAL LTD
January 19, 2006
GOWARDHAN DAS & SONS Vs. COMMISSIONER OF INCOME TAX
September 28, 2006
GRAM PANCHAYAT Vs. SUKHDEV SINGH
August 7, 2006
GRAM PANCHAYAT Vs. STATE OF PUNJAB
October 24, 2006
GRAM PANCHAYAT Vs. STATE OF HARYANA
October 9, 2006
GRAM PANCHAYAT Vs. STATE OF HARYANA
January 15, 2006
GRAM PANCHAYAT ASSAL UTTAR BLOCK VALTOHA Vs. STATE OF PUNJAB
May 18, 2006
GRAM PANCHAYAT BHAGOWAL Vs. STATE OF PUNJAB
October 26, 2006
GRAM PANCHAYAT DEPAL TEHSIL HANSI Vs. DHOOP SINGH
July 12, 2006
GRAM PANCHAYAT HARIAO KHURD Vs. STATE OF PUNJAB
July 20, 2006
GRAM PANCHAYAT JASDEV SINGH NAGAR Vs. PRIYANK BHARTI
October 30, 2006
GRAM PANCHAYAT OF VILLAGE KALLAAL MAJRA Vs. SURJIT SINGH
December 18, 2006
GRAM PANCHAYAT VILLAGE BHAUPAR Vs. RAJ KUMAR
February 8, 2006
GRAM PANCHAYAT VILLAGE DEVRALA Vs. UNION OF INDIA
July 17, 2006
GRAM PANCHAYAT VILLAGE GURA Vs. JOINT DEVELOPMENT COMMISSIONERS AND ORS
December 11, 2006
GRAM PANCHAYAT VILLAGE MAUJGARH Vs. MUKHTIAR SINGH
March 30, 2006
GRAM PANCHAYAT VILLAGE VACHHOA Vs. STATE OF PUNJAB
March 27, 2006
GRAM PANCHAYAT, KARHALI MATH Vs. PAWAN KUMAR
November 8, 2006
GROOVIE MOTEL PVT LIMITED Vs. HARYANA STATE ELECTRICITY BOARD
August 22, 2006
GROSONS MARKETING (P) LTD Vs. JOINT DIRECTOR, D G C E I , LUDHIANA
November 23, 2006
GUDDAN Vs. STATE OF UT CHANDIGARH
March 28, 2006
GUDDIE MADANJIT ACHREJA Vs. UNION OF INDIA
May 31, 2006
GULAB SINGH Vs. STATE OF PUNJAB
July 20, 2006
GULAB SINGH Vs. JAWALA SINGH
January 23, 2006
GULAB SINGH Vs. SECRETARY & COMMISSIONER, EDUCATION DEPARTMENT, HARYANA
September 22, 2006
GULAM MOHAMMAD BEIGH Vs. INSPECTOR OF CUSTOMS MINISTRY OF FINANCE DEPARTMENT OF REVENUE GOVT OF INDIA
July 10, 2006
GULJAR SINGH ALIAS GULJAR MOHAMMAD Vs. HAZRAN
March 22, 2006
GULSHAN KUMAR Vs. ALAKA ARORA
May 24, 2006
GULSHAN KUMAR Vs. STATE OF HARYANA
October 19, 2006
GULSHAN KUMAR Vs. ASHA TANEJA
March 16, 2006
GULWANT SINGH Vs. STATE OF PUNJAB
April 18, 2006
GULZAR SINGH Vs. STATE OF HARYANA
July 14, 2006
GULZAR SINGH Vs. STATE OF HARYANA
March 22, 2006
GUNINDER SINGH ALIAS GONI Vs. STATE OF PUNJAB
March 28, 2006
GUPTA OIL STORE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 25, 2006
GURBACHAN LAL Vs. STATE OF PUNJAB
April 20, 2006
GURBACHAN SINGH Vs. STATE OF HARYANA
May 10, 2006
GURBACHAN SINGH Vs. STATE OF HARYANA
May 8, 2006
GURBACHAN SINGH Vs. STATE OF PUNJAB
February 24, 2006
GURBACHAN SINGH Vs. STATE OF PUNJAB
November 10, 2006
GURBACHAN SINGH Vs. HUDA
September 15, 2006
GURBAJ SINGH Vs. STATE OF PUNJAB
October 19, 2006
GURBAJ SINGH Vs. STATE OF PUNJAB
March 9, 2006
GURBAKSH SINGH Vs. STATE OF PUNJAB
August 23, 2006
GURBANS SINGH Vs. STATE OF PUNJAB
August 21, 2006
GURBANS SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
December 7, 2006
GURBAX SINGH Vs. LAL SINGH
March 20, 2006
GURBAX SINGH Vs. STATE OF PUNJAB
July 25, 2006
GURBAX SINGH Vs. BALDEV SINGH
May 18, 2006
GURBHAG SINGH Vs. ELECTION TRIBUNAL
February 28, 2006
GURBINDER KAUR ALIAS GURMINDER KAUR Vs. JAGROOP SINGH
February 15, 2006
GURBIR SINGH Vs. STATE OF PUNJAB
March 1, 2006
GURCHAIN SIDHU Vs. STATE OF PUNJAB
July 6, 2006
GURCHARAN KAUR Vs. DARSHAN SINGH
August 2, 2006
GURCHARAN LAL SADANA Vs. STATE OF PUNJAB
April 19, 2006
GURCHARAN SINGH Vs. JOGINDER SINGH
April 2, 2006
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 4, 2006
GURCHARAN SINGH Vs. IMPROVEMENT TRUST HOSHIARPUR
July 13, 2006
GURCHARAN SINGH Vs. STATE OF PUNJAB
July 20, 2006
GURCHARAN SINGH Vs. STATE OF HARYANA
March 6, 2006
GURCHARAN SINGH Vs. GURJIT SINGH
February 6, 2006
GURCHARAN SINGH Vs. UNION OF INDIA
October 16, 2006
GURCHARAN SINGH Vs. STATE OF HARYANA
August 10, 2006
GURCHARAN SINGH Vs. P O, LABOUR COURT
September 14, 2006
GURCHARAN SINGH Vs. HIMMAT KUMAR
January 23, 2006
GURCHARAN SINGH Vs. GURNAM SINGH
October 28, 2006
GURCHARAN SINGH ALIAS BANTI Vs. STATE OF PUNJAB
March 24, 2006
GURCHETAN SINGH Vs. LAL SINGH
September 1, 2006
GURDAS RAM Vs. STATE OF PUNJAB
August 24, 2006
GURDAS SINGH Vs. STATE OF HARYANA
October 12, 2006
GURDEEP Vs. KAMAL KUMAR
February 28, 2006
GURDEEP KUMAR & OTHERS Vs. GOVERNMENT OF PUNJAB & OTHERS
May 9, 2006
GURDEEP SINGH Vs. COLLECTOR LAND REFORMS KAPURTHALA
February 15, 2006
GURDEEP SINGH Vs. STATE OF HARYANA
March 30, 2006
GURDEV KAUR Vs. JASPAL SING AND ORS.
August 7, 2006
GURDEV KAUR Vs. BHAGWAN SINGH AND OTHERS
August 17, 2006
GURDEV PUNJAB AND HARYANA Vs. STATE OF HARYANA
March 20, 2006
GURDEV SINGH Vs. STATE OF PUNJAB
May 11, 2006
GURDEV SINGH Vs. AMRIK SINGH
July 10, 2006
GURDEV SINGH Vs. STATE OF PUNJAB
May 30, 2006
GURDEV SINGH Vs. GURMIT SINGH
July 24, 2006
GURDEV SINGH Vs. MURARI LAL
October 12, 2006
GURDEV SINGH Vs. STATE OF PUNJAB
October 12, 2006
GURDEV SINGH Vs. RAGHBIR SINGH
September 13, 2006
GURDEV SINGH Vs. STATE OF PUNJAB
October 16, 2006
GURDEV SINGH Vs. H.V.P.N.L. AND OTHERS
October 18, 2006
GURDEV SINGH Vs. STATE OF HARYANA AND OTHERS
August 3, 2006
GURDEV SINGH Vs. AJMER KAUR
December 6, 2006
GURDIAL KAUR BHULLAR Vs. INDERJIT SINGH JEJI
March 1, 2006
GURDIAL SINGH Vs. STATE OF PUNJAB
March 8, 2006
GURDIAL SINGH Vs. RAJPAL SINGH
February 14, 2006
GURDIAL SINGH Vs. STATE OF HARYANA
May 26, 2006
GURDIAL SINGH Vs. INDIAN OIL CORPORATION LTD
July 6, 2006
GURDIAL SINGH Vs. STATE OF HARYANA
May 31, 2006
GURDIAL SINGH Vs. STATE OF PUNJAB
August 4, 2006
GURDIAL SINGH Vs. STATE OF PUNJAB
January 4, 2006
GURDIAL SINGH Vs. PUNJAB WAKF BOARD
March 10, 2006
GURDIAL SINGH Vs. FOOD CORPORATION OF INDIA
March 27, 2006
GURDIAL SINGH Vs. HARMALJIT SINGH
July 20, 2006
GURDIP SINGH Vs. STATE OF PUNJAB
October 26, 2006
GURDIP SINGH Vs. STATE OF PUNJAB
November 6, 2006
GURINDER SINGH DHILLON Vs. STATE OF PUNJAB
March 17, 2006
GURINDER SINGH GURAYA Vs. CHIEF ADMINISTRATOR HUDA
February 9, 2006
GURJANT SINGH Vs. STATE
February 16, 2006
GURJANT SINGH Vs. STATE OF PUNJAB
February 22, 2006
GURJANT SINGH Vs. STATE OF PUNJAB
July 10, 2006
GURJANT SINGH Vs. SPECIAL SECRETARY PUNJAB GOVERNMENT
April 27, 2006
GURJEET SINGH Vs. AMARJIT KAUR
July 4, 2006
GURJINDER SINGH Vs. STATE OF PUNJAB
May 16, 2006
GURJIT SINGH Vs. GURCHARAN SINGH
February 6, 2006
GURJIT SINGH ALIAS JEETA Vs. STATE OF PUNJAB
October 16, 2006
GURMAIL KAUR Vs. PARAMJEET KAUR
February 20, 2006
GURMAIL KAUR Vs. ATMA SINGH
February 21, 2006
GURMAIL KAUR Vs. DARBARA SINGH
October 26, 2006
GURMAIL KAUR Vs. JASWANT KAUR
December 22, 2006
GURMAIL KAUR Vs. STATE OF PUNJAB
August 31, 2006
GURMAIL SINGH Vs. RAMANJEET KAUR
August 7, 2006
GURMAIL SINGH Vs. STATE OF PUNJAB
March 24, 2006
GURMAIL SINGH Vs. STATE OF PUNJAB
August 31, 2006
GURMAIL SINGH Vs. STATE OF PUNJAB
January 27, 2006
GURMAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
February 1, 2006
GURMEET KAUR Vs. STATE OF PUNJAB
October 24, 2006
GURMEET KAUR Vs. STATE OF PUNJAB
May 15, 2006
GURMEET KAUR Vs. PUNJAB ROADWAYS FEROZEPUR
April 26, 2006
GURMEET SINGH Vs. STATE OF PUNJAB
October 27, 2006
GURMEET SINGH Vs. PRESIDING OFFICER LABOUR COURT
August 17, 2006
GURMEET SINGH ALIAS KALA Vs. STATE OF PUNJAB
March 31, 2006
GURMEET SINGH AND OTHERS LRS. OF JAGIR SINGH Vs. GURDIAL SINGH AND OTHERS
February 3, 2006
GURMEET SINGH BRAR Vs. HARSHARAN KAUR ATWAL
September 8, 2006
GURMEJ SINGH Vs. STATE OF PUNJAB
November 29, 2006
GURMINDER BIR SINGH Vs. STATE OF PUNJAB
March 27, 2006
GURMIT KAUR Vs. STATE OF PUNJAB
May 12, 2006
GURMIT KAUR Vs. STATE OF PUNJAB
October 12, 2006
GURMIT KAUR Vs. U.T. CHANDIGARH
August 24, 2006
GURMIT RAM Vs. PARAMJIT SINGH
January 17, 2006
GURMIT SINGH Vs. BACHITTAR SINGH
May 12, 2006
GURMIT SINGH Vs. BHAGAT RAM
March 28, 2006
GURMIT SINGH Vs. STATE OF PUNJAB
March 20, 2006
GURMIT SINGH Vs. STATE OF PUNJAB
September 12, 2006
GURMIT SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA LTD. AND OTHERS
March 2, 2006
GURMUKH SINGH Vs. MANOJ KUMAR
July 3, 2006
GURNAM KAUR Vs. STATE OF PUNJAB
July 17, 2006
GURNAM SINGH Vs. U T ADMINISTRATION
May 22, 2006
GURNAM SINGH Vs. STATE OF PUNJAB
April 18, 2006
GURNAM SINGH Vs. STATE OF HARYANA
May 11, 2006
GURNAM SINGH Vs. AVTAR SINGH
March 3, 2006
GURNAM SINGH Vs. PUNJAB NATIONAL BANK
October 24, 2006
GURNAM SINGH Vs. SATWANT KAUR
December 6, 2006
GURNAM SINGH Vs. STATE OF U.T. CHANDIGARH
September 21, 2006
GURNEK SINGH Vs. SURINDER SINGH
July 5, 2006
GURPARSHAD SINGH Vs. CHHINDER KAUR
August 22, 2006
GURPREET SINGH Vs. STATE OF PUNJAB
October 19, 2006
GURPREET SINGH Vs. STATE OF PUNJAB
October 13, 2006
GURPREET SINGH Vs. GURDEV KAUR
July 6, 2006
GURPREET SINGH ALIAS LADDI Vs. STATE OF PUNJAB
October 12, 2006
GURSHARAN KAUR Vs. STATE OF PUNJAB
April 21, 2006
GURSHARAN SINGH Vs. UNION OF INDIA
August 1, 2006
GURSHARAN SINGH Vs. STATE OF PUNJAB
August 28, 2006
GURSHER SINGH Vs. PRESIDENT, IMPROVEMENT TRUST TRIBUNAL, JALANDHAR
August 25, 2006
GURSIMRAT SINGH Vs. ARUN KUMAR
October 30, 2006
GURTEJ SINGH Vs. JASMEET SINGH
July 7, 2006
GURTEJ SINGH Vs. STATE OF PUNJAB
November 9, 2006
GURUDEV PHOTO COLOR Vs. COMMISSIONER OF CUSTOMS (IMPORT)
September 15, 2006
GURWINDER SINGH Vs. S N SHARMA
March 8, 2006
H S E B AND H V P N L Vs. JAGDISH CHANDER
March 10, 2006
H S E B NOW UTTRI HARYANA BIJLI VITRAN NIGAM Vs. JASODA RANI
February 9, 2006
H S TRADERS Vs. PUNJAB AND SIND BANK
August 10, 2006
H V P N L Vs. ROOP CHAND
March 10, 2006
H V P N L Vs. SARLA DEVI BHATIA
February 23, 2006
H.C. ARORA Vs. UNION OF INDIA AND OTHERS
November 14, 2006
H.C. ROSHAN LAL Vs. STATE OF HARYANA AND OTHERS
May 8, 2006
HAKAM SINGH Vs. FINANCIAL COMMISSIONER, HARYANA
September 12, 2006
HAKAM SINGH Vs. STATE OF PUNJAB AND OTHERS
January 30, 2006
HAKAM SINGH Vs. BALJIT SINGH
May 24, 2006
HANS KAUR Vs. STATE OF HARYANA
July 12, 2006
HANS RAJ Vs. JAGDISH CHANDER
February 21, 2006
HANS RAJ Vs. DHANPATI
August 2, 2006
HANS RAJ Vs. MUNICIPAL COUNCIL NABHA
September 5, 2006
HANS RAJ NARESH KUMAR Vs. A VENU GOPAL
March 16, 2006
HANS RAJ YADAV Vs. STATE OF HARYANA ETC.
July 26, 2006
HANSA SINGH Vs. KASHMIR SINGH
February 9, 2006
HANSA SINGH ALIAS HARBANS SINGH ALIAS JUGRAJ SINGH Vs. STATE OF PUNJAB
May 22, 2006
HANUMAN Vs. STATE OF HARYANA
March 23, 2006
HANUMAN PARSHAD Vs. RAM KISHAN AND OTHERS
September 1, 2006
HARASH VARDHAN Vs. UNION OF INDIA
February 23, 2006
HARBANS KAUR Vs. STATE OF PUNJAB
July 20, 2006
HARBANS KAUR Vs. UNION OF INDIA
April 21, 2006
HARBANS KAUR Vs. STATE OF PUNJAB
May 1, 2006
HARBANS KAUR Vs. HARDEV KAUR
March 6, 2006
HARBANS KAUR AND ANOTHER Vs. STATE OF PUNJAB
July 27, 2006
HARBANS LAL Vs. NIRMAL SINGH
April 24, 2006
HARBANS LAL Vs. MEHNGA SINGH
February 28, 2006
HARBANS SINGH Vs. SANT HARI
March 2, 2006
HARBANS SINGH Vs. GRAM PANCHAYAT
February 23, 2006
HARBANS SINGH Vs. RACHHPAL SINGH
March 16, 2006
HARBANS SINGH Vs. STATE OF PUNJAB
July 20, 2006
HARBANS SINGH Vs. STATE OF PUNJAB
July 6, 2006
HARBANS SINGH Vs. GURNINDER SINGH
August 7, 2006
HARBANS SINGH Vs. PARMINDER KAUR
August 25, 2006
HARBANS SINGH Vs. STATE OF PUNJAB
January 31, 2006
HARBANS SINGH Vs. STATE OF PUNJAB
July 7, 2006
HARBANS SINGH ALIAS BANSI Vs. STATE OF PUNJAB
March 7, 2006
HARBANT SINGH Vs. AMAR SINGH
March 3, 2006
HARBANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
November 30, 2006
HARBHAGWAN DASS GULATI CHARITABLE TRUST Vs. CHANDIGARH ADMINISTRATION AND OTHERS
May 23, 2006
HARBHAJAN KAUR Vs. STATE OF PUNJAB
February 20, 2006
HARBHAJAN SINGH Vs. STATE
February 2, 2006
HARBHAJAN SINGH Vs. JAGMOHAN SINGH
October 16, 2006
HARBHAJAN SINGH Vs. BACHAN SINGH
October 17, 2006
HARBHAJAN SINGH Vs. DILBAGH SINGH
March 3, 2006
HARBHAJAN SINGH Vs. UNION OF INDIA
April 19, 2006
HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 27, 2006
HARBHAJAN SINGH Vs. STATE OF PUNJAB
May 15, 2006
HARBHAJAN SINGH Vs. STATE OF PUNJAB
July 6, 2006
HARBHAJAN SINGH Vs. HARJIT SINGH
August 4, 2006
HARBHAJAN SINGH Vs. NIRANJAN SINGH
September 20, 2006
HARBHAJAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
May 12, 2006
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
May 1, 2006
HARBHAJAN SINGH Vs. GURDIAL SINGH
February 3, 2006
HARBHAJAN SINGH KOHLI Vs. JASPREET TALWAR
March 31, 2006
HARBHEG SINGH & ANR. Vs. DARSHAN RAM & ORS.
January 18, 2006
HARBHEJ SINGH Vs. GURBACHAN KAUR
November 29, 2006
HARBINDER SINGH DHILLON AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
July 21, 2006
HARBX SINGH Vs. DEPINDER SINGH
February 20, 2006
HARCHAND KAUR Vs. GOBIND SINGH
April 28, 2006
HARCHAND SINGH Vs. STATE BANK OF PATIALA
February 21, 2006
HARCHAND SINGH Vs. MANAGING COMMITTEE A S COLLEGE
April 3, 2006
HARCHARAN SINGH Vs. STATE OF HARYANA
March 31, 2006
HARDAYAL SINGH Vs. JOINT DEVELOPMENT COMMISSIONER PUNJAB
July 7, 2006
HARDEEP KAUR Vs. GURMAIL KAUR
May 17, 2006
HARDEEP KAUR Vs. STATE OF PUNJAB
March 31, 2006
HARDEEP SINGH Vs. STATE OF PUNJAB
February 28, 2006
HARDEEP SINGH ALIAS KAKA Vs. STATE OF PUNJAB
March 16, 2006
HARDEEP SINGH THROUGH HIS LEGAL HEIRS Vs. FINANCIAL COMMISSIONER COOPERATION PUNJAB, AND OTHERS
December 19, 2006
HARDEV Vs. STATE OF HARYANA
March 9, 2006
HARDEV SINGH Vs. STATE OF PUNJAB
February 27, 2006
HARDEV SINGH Vs. STATE OF PUNJAB
February 21, 2006
HARDEV SINGH Vs. STATE OF HARYANA
May 1, 2006
HARDEV SINGH Vs. STATE TRANSPORT COMMISSIONER
October 12, 2006
HARDEV SINGH Vs. STATE OF HARYANA AND OTHERS
May 30, 2006
HARDEV SINGH Vs. SURINDER KAUR
April 19, 2006
HARDEVI Vs. HUKAM AND OTHERS
July 31, 2006
HARDIAL SINGH Vs. MR B R BAJAJ
August 22, 2006
HARDIAL SINGH Vs. HARBANT SINGH
January 9, 2006
HARDIP SINGH Vs. GURINDERBIR SINGH
May 3, 2006
HARGOBIND SINGH Vs. COMMISSIONER
October 23, 2006
HARI CHAND Vs. STATE OF HARYANA
May 12, 2006
HARI CHAND Vs. PANKAJ
October 26, 2006
HARI CHAND Vs. SANATAN DHARAM PUNJAB MAHAVIR DAL MANSA
October 23, 2006
HARI DEV AGGARWAL Vs. STATE OF PUNJAB
March 10, 2006
HARI KISHAN Vs. STATE OF HARYANA AND OTHERS
January 24, 2006
HARI KRISHAN Vs. STATE
February 16, 2006
HARI KRISHAN Vs. STATE OF HARYANA
August 1, 2006
HARI KUMAR Vs. STATE OF HARYANA
July 4, 2006
HARI LAL Vs. PRESIDING OFFICER
August 29, 2006
HARI MOHAN BAJAJ Vs. PUNJAB AND SIND BANK
May 16, 2006
HARI OM Vs. STATE OF HARYANA
May 18, 2006
HARI OM CASTINGS Vs. UNION OF INDIA THROUGH SECRETARY AND ORS
October 17, 2006
HARI PAUL SINGH Vs. ROOPINA SANGHA SIDHU
May 25, 2006
HARI RAM Vs. DAKSHIN HARYANA BIJLI VITARAN NIGAM LTD. AND ANOTHER
February 20, 2006
HARI SINGH Vs. AJIT SINGH
February 28, 2006
HARI SINGH Vs. MANN SINGH
January 4, 2006
HARI SINGH Vs. AVTAR SINGH
February 22, 2006
HARI SINGH Vs. CHANDER PARKASH
July 4, 2006
HARI SINGH Vs. FINANCIAL COMMISSIONER, COOPERATION, PUNJAB, CHANDIGARH AND OTHERS
July 27, 2006
HARI SINGH Vs. PAL SPINNERS
September 1, 2006
HARIKESH Vs. STATE OF HARYANA
August 4, 2006
HARIKISHAN Vs. ANANDI
August 10, 2006
HARINDER GUN HOUSE Vs. MOHINDER KAUR
January 4, 2006
HARINDER PAL SINGH Vs. SUKHWANT KAUR
March 1, 2006
HARINDER SINGH Vs. STATE OF PUNJAB
May 2, 2006
HARISH KUMAR Vs. STATE OF HARYANA
May 1, 2006
HARISH KUMAR Vs. STATE OF HARYANA AND OTHERS
May 10, 2006
HARJANT SINGH Vs. STATE OF PUNJAB
March 27, 2006
HARJINDER LAL Vs. STATE OF PUNJAB
February 28, 2006
HARJINDER SINGH Vs. GYAN SINGH
March 8, 2006
HARJINDER SINGH Vs. STATE OF PUNJAB
March 20, 2006
HARJINDER SINGH Vs. STATE OF PUNJAB
May 15, 2006
HARJINDER SINGH Vs. STATE OF HARYANA
August 3, 2006
HARJIT Vs. B S JAIN
March 16, 2006
HARJIT KAUR Vs. PARAMJIT SINGH
February 28, 2006
HARJIT KAUR Vs. STATE OF PUNJAB
March 30, 2006
HARJIT PAL KAUR Vs. STATE OF PUNJAB AND OTHERS
October 27, 2006
HARJIT SINGH Vs. STATE OF PUNJAB
May 12, 2006
HARJIT SINGH Vs. STATE OF PUNJAB
October 10, 2006
HARJIT SINGH Vs. STATE OF PUNJAB
October 12, 2006
HARJIT SINGH Vs. UNION OF INDIA AND OTHERS
March 5, 2006
HARJIVAN SINGH Vs. MAN SINGH RANA
March 31, 2006
HARKAMAL Vs. VINOD BHATIA
September 7, 2006
HARKESH CHAND Vs. STATE
February 16, 2006
HARKIRAT SINGH Vs. HARI RAM
August 18, 2006
HARMADER SINGH Vs. MALKIAT SINGH
August 8, 2006
HARMEL SINGH Vs. STATE OF U.T. CHANDIGARH
November 7, 2006
HARMESH BHALLA Vs. STATE OF PUNJAB
October 17, 2006
HARMESH LAL Vs. SHINGARA RAM
February 10, 2006
HARMESH RANI Vs. STATE OF PUNJAB
May 17, 2006
HARMESH SINGH Vs. STATE
February 2, 2006
HARMESH SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND ANOT
November 6, 2006
HARMESH SINGH ALIAS MESHI Vs. STATE OF PUNJAB
March 9, 2006
HARMOHAN KAUR Vs. STATE OF PUNJAB
May 24, 2006
HARNAM DASS RAHEJA Vs. STATE OF HARYANA
May 16, 2006
HARNAM SINGH Vs. BHUSHAN METALLICS LTD.
December 7, 2006
HARNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
October 18, 2006
HARNANDAN SINGH; DAVINDER PAL AND ANR Vs. STATE OF PUNJAB AND OTHERS
August 3, 2006
HARNEK SINGH Vs. BALJIT SINGH
February 15, 2006
HARPAL SINGH Vs. STATE OF PUNJAB
March 6, 2006
HARPAL SINGH Vs. HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION
February 27, 2006
HARPAL SINGH ALIAS GOLDY Vs. STATE OF PUNJAB
August 31, 2006
HARPAL SINGH MALIK Vs. STATE OF HARYANA
October 12, 2006
HARPARTAP SINGH ALIAS GOLDI Vs. STATE OF PUNJAB
July 12, 2006
HARPHOOL SINGH Vs. DALJIT SINGH
February 10, 2006
HARPREET KAUR Vs. STATE OF PUNJAB
March 9, 2006
HARPREET KAUR Vs. ESTATE OFFICER
April 27, 2006
HARPREET KAUR Vs. STATE OF PUNJAB
March 1, 2006
HARPREET SINGH Vs. STATE OF PUNJAB
July 18, 2006
HARPREET SINGH Vs. SUDERSHAN BERRY
September 22, 2006
HARPREET SINGH Vs. STATE OF PUNJAB
July 25, 2006
HARPREET SINGH Vs. STATE OF HARYANA
September 28, 2006
HARSH BHOLA Vs. JYOTI
August 2, 2006
HARSH KUMAR Vs. STATE OF PUNJAB
May 15, 2006
HARSHAJAN SINGH Vs. STATE OF PUNJAB
July 10, 2006
HARSIMRAL SINGH Vs. STATE OF PUNJAB
December 8, 2006
HARTINDER PAL SINGH Vs. RANDHIR SINGH AND OTHERS
January 24, 2006
HARVINDER Vs. STATE OF HARYANA
March 28, 2006
HARVINDER KAUR Vs. STATE OF PUNJAB
October 12, 2006
HARVINDER SINGH Vs. STATE OF PUNJAB
July 7, 2006
HARVINDER SINGH Vs. STATE
February 9, 2006
HARWINDER SINGH Vs. STATE OF PUNJAB
July 18, 2006
HARWINDER SINGH Vs. STATE OF PUNJAB
July 20, 2006
HARWINDER SINGH Vs. TEJINDER KAUR
August 1, 2006
HARYANA FINANCIAL CORPORATION Vs. ASHOK SYNTHETICS
February 6, 2006
HARYANA LAND RECLAMATION & DEVELOPMENT CORPORATION Vs. COMMISSIONER
August 1, 2006
HARYANA MINERALS LIMITED Vs. REGIONAL LABOUR COMMISSIONER-CUM-APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
August 21, 2006
HARYANA ORGANICS Vs. HARYANA STATE POLLUTION CONTROL BOARD
March 10, 2006
HARYANA STATE Vs. PUSHPA RANI
October 18, 2006
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. HARISH CHANDER
July 11, 2006
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. DHARAM PAL
July 20, 2006
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. AMAR NATH LAMBA AND OTHERS
December 22, 2006
HARYANA STATE AGRICULTURAL MARKETING BOARD PANCHKULA Vs. UMED SINGH
April 3, 2006
HARYANA STATE AGRICULTURAL MARKETING BOARD PANCHKULA Vs. DHOOM SINGH
February 9, 2006
HARYANA STATE AGRICULTURE MARKETING BOARD Vs. LABOUR COURT-CUM-INDUSTRIAL TRIBUNAL
August 3, 2006
HARYANA STATE ELECTRICITY BOARD Vs. UPPAL ENGINEERING COMPANY PVT LTD
February 1, 2006
HARYANA STATE ELECTRICITY BOARD Vs. VED PARKASH
February 27, 2006
HARYANA STATE ELECTRICITY BOARD Vs. MAYAWATI
March 3, 2006
HARYANA STATE ELECTRICITY BOARD Vs. R D ISPAT PVT LTD
April 19, 2006
HARYANA STATE ELECTRICITY BOARD HARYANA VIDYUT PRASARAN NIGAM LTD Vs. SHANKAR LAL
February 1, 2006
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD (HSIDC) LTD Vs. PRESIDING OFFICER, LABOUR COURT, HISAR
July 18, 2006
HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION LTD Vs. PARAMJIT SINGH KOHLI
March 27, 2006
HARYANA STATE SMALL INDUSTRIES Vs. LAXMI AGRO INDUSTRIES
July 13, 2006
HARYANA STATE SMALL INDUSTRIES Vs. LAXMI AGRO INDUSTRIES
July 31, 2006
HARYANA STATE THROUGH ITS SECRETARY Vs. NANU RAM GOYAL
March 1, 2006
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RANBIR SINGH
September 8, 2006
HARYANA VIDUT PRASARAN NIGAM LTD Vs. SITA RAM
February 23, 2006
HARYANA VIDYUT PARSARAN NIGAM Vs. AMAR NATH
December 14, 2006
HARYANA VIDYUT PARSARAN NIGAM LIMITED Vs. GULSHAN LAL
February 1, 2006
HARYANA VIDYUT PRASARAN NIGAM LTD Vs. ARYA NIRMAN ENGINEERS CONSULTANTS CONTRACTORS AND GENERAL ORDER SUPPLIERS
October 13, 2006
HARYANA WAREHOUSING CORPORATION Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
October 12, 2006
HARYANA WAREHOUSING CORPORATION Vs. CIT
September 6, 2006
HASMUKH MEWADA Vs. STATE OF HARYANA
March 3, 2006
HATTI SINGH Vs. STATE OF HARYANA
April 4, 2006
HAVILDAR AMARJIT SINGH Vs. STATE OF PUNJAB
October 19, 2006
HAVILDAR GD HIRDEY NARAYAN Vs. UNION OF INDIA
May 16, 2006
HAWA SINGH Vs. STATE OF HARYANA
February 20, 2006
HAWA SINGH Vs. BISHAMBER DAYAL
November 3, 2006
HAZARA SINGH Vs. STATE OF PUNJAB
October 12, 2006
HAZARA SINGH Vs. BANTA SINGH
November 15, 2006
HAZARI LAL Vs. FOOD CORPORATION OF INDIA
March 23, 2006
HC DHOOP SINGH Vs. STATE OF HARYANA
July 3, 2006
HC MEM SINGH Vs. STATE
February 9, 2006
HC MOHAN LAL Vs. STATE OF HARYANA
May 1, 2006
HEM CHAND Vs. STATE TRANSPORT COMMISSIONER
May 2, 2006
HET RAM Vs. STATE OF HARYANA
August 10, 2006
HIDAYAT MASIH Vs. STATE OF PUNJAB
October 10, 2006
HIGH POLYMER LABORATORIES Vs. JAGDISH CHAND
August 11, 2006
HIGHWAY ADVERTISING, CHANDIGARH Vs. UNION OF INDIA
January 10, 2006
HIM ISPAT LTD Vs. PUNJAB NATIONAL BANK
September 19, 2006
HIMACHAL ROAD TRANSPORT Vs. HARBANS KAUR
July 5, 2006
HIMAT SINGH Vs. CHIEF ACCOUNTS OFFICER PENSION BIJLI VITRAN NIGAM HISAR
July 3, 2006
HINDUSTAN ANTI BIOTICS LIMITED Vs. CITY AGRO CENTRE
September 6, 2006
HINDUSTAN NATIONAL GLASS COMPANY Vs. KHEM CHAND
September 13, 2006
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF PUNJAB
September 6, 2006
HIRA LAL SHARMA Vs. STATE OF PUNJAB AND OTHERS
May 23, 2006
HIRALAL VERMANI Vs. COMMISSIONER OF INCOME TAX
October 18, 2006
HODAL PRIMARY CO- OP AGRICULTURE AND RURAL DEV BANK Vs. DEVINDER KUMAR
April 3, 2006
HOMEY BEE NATURAL PRODUCTS PRIVATE LIMITED Vs. ADMARJODH SINGH
March 2, 2006
HONEY SWEETS Vs. KULWINDER SINGH
October 27, 2006
HORAM Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
October 10, 2006
HORI LAL Vs. STATE OF HARYANA
November 22, 2006
HORI LAL Vs. MUNICIPAL COUNCIL
March 10, 2006
HOSHIAR SINGH Vs. S S DHILLON
August 11, 2006
HOSHIAR SINGH Vs. UNION OF INDIA AND OTHERS
April 18, 2006
HOSHIAR SINGH KADIAN Vs. STATE OF HARYANA AND OTHERS
December 15, 2006
HOSHIARPUR NATIONAL TRANSPORTERS LTD Vs. P O LABOUR COURT. JALANDHAR
October 30, 2006
HOTEL KUMAR PALACE Vs. COMMISSIONER OF INCOME TAX
January 16, 2006
HOUSING BOARD HARYANA Vs. NIRMLA DEVI
February 15, 2006
HUKAM CHAND Vs. HARI SINGH (DEAD)
September 12, 2006
HUKAM CHAND Vs. STATE OF HARYANA
September 8, 2006
HUKAM SINGH Vs. TAJINDER KAUR
March 16, 2006
HUKAM SINGH Vs. JANAK STEEL TUBES LTD
July 5, 2006
HUKAM SINGH Vs. STATE OF HARYANA
May 24, 2006
HUKAM SINGH Vs. STATE OF HARYANA
May 2, 2006
HUKAM SINGH Vs. RAJINDER SINGH
August 31, 2006
HUKAM SINGH Vs. STATE OF HARYANA
March 8, 2006
IABAL MOHAN Vs. PIARA SINGH
March 16, 2006
IDEAL TRADING CO Vs. COMMISSIONER OF INCOME TAX
November 16, 2006
IDRISH Vs. ASHOK MALIK
May 5, 2006
ILAM SINGH Vs. STATE OF HARYANA
May 19, 2006
IMPERIAL RESIN CORPORATION Vs. SOOD INDUSTRIES
October 26, 2006
IMPROVEMENT TRUST Vs. MODEL TOWN EXTENSION CLUB
August 8, 2006
IMRAN KHAN Vs. STATE OF PUNJAB
March 10, 2006
IN RE: MOTORLA INDIA PRIVATE LIMITED Vs. STATE
March 30, 2006
IN RE: OSWAL AGRO FURANE LTD. (IN LIQUIDATION) Vs. STATE
December 14, 2006
INDER KAUR Vs. BANT SINGH
October 24, 2006
INDER KUMAR ANAND Vs. STATE OF HARYANA
September 4, 2006
INDER KUMAR MITTAL Vs. STATE OF HARYANA
March 17, 2006
INDER PAL Vs. SUDHIR
February 20, 2006
INDER SINGH Vs. R S SANDHU
March 16, 2006
INDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
February 15, 2006
INDER SINGH Vs. SANDOKHI DEVI
September 7, 2006
INDER SINGH Vs. STATE OF PUNJAB
August 31, 2006
INDER SINGH S O NATHU RAM Vs. STATE OF HARYANA
April 6, 2006
INDERAWATI Vs. STATE OF HARYANA
February 27, 2006
INDERJEET KAUR Vs. BIKKAR SINGH
September 25, 2006
INDERJEET SINGH Vs. STATE OF PUNJAB
July 6, 2006
INDERJIT Vs. MAHESH GUPTA
December 15, 2006
INDERJIT BALI Vs. RAM SARUP
October 23, 2006
INDERJIT KAUR Vs. SOM NATH
July 12, 2006
INDERJIT KAUR AND OTHERS Vs. MOHINDER KAUR
October 11, 2006
INDERJIT KAUR GILL Vs. STATE OF PUNJAB
October 23, 2006
INDERJIT KAUR KANG Vs. STATE OF PUNJAB
October 16, 2006
INDERJIT SHARMA Vs. STATE OF PUNJAB AND ANOTHER
May 17, 2006
INDERJIT SINGH Vs. RAJINDER KAUR
August 21, 2006
INDERJIT SINGH Vs. KAMALJIT KAUR
September 5, 2006
INDERJIT SINGH Vs. JANAM SINGH
September 1, 2006
INDERJIT SINGH BANSAL Vs. AJIT SINGH
September 14, 2006
INDERJIT SINGH KANWAR Vs. NIRMAL GUPTA
March 6, 2006
INDIA AGRO SERVICES Vs. STATE OF PUNJAB
August 25, 2006
INDIAN ELECTRICITY SUPPLY AND TRANSMISSION PRIVATE LIMITED Vs. HARYANA POWER GENERATION CORPORATION LIMITED
September 4, 2006
INDIAN OVERSEAS BANK Vs. GETWIN ENTERPRISES AND ORS.
January 23, 2006
INDIAN SUCROSE LIMITED Vs. SECRETARY, DEPARTMENT OF LOCAL BODIES
May 1, 2006
INDIAN VEHICLE CARRIER PVT. LTD Vs. UNITED INDIA INSURANCE CO. LTD.
July 18, 2006
INDIRA KAKKAR Vs. COMMISSIONER OF INCOME TAX
May 1, 2006
INDO GLOBAL EDUCATION FOUNDATION SOCIETY Vs. STATE OF PUNJAB
February 22, 2006
INDRA DEVI Vs. DHARAM SINGH
September 15, 2006
INDRAJ SINGH Vs. STATE OF PUNJAB
August 3, 2006
INDU JAIN Vs. STATE OF HARYANA
July 20, 2006
INDU JAIN Vs. COMMISSIONER OF INCOME TAX
March 27, 2006
INDUSTRIAL CABLES (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
September 20, 2006
INSPECTOR RAM KUMAR Vs. STATE OF HARYANA
May 26, 2006
ION EXCHANGE INDIA LTD. Vs. SATPAL SINGH GROVER
November 1, 2006
IQBAL CHELA MAHANT JANKI DASS Vs. MAHANT JAIRAM DASS CHELA JANKI DASS
August 7, 2006
IQBAL KAUR Vs. JASMAT SINGH
August 17, 2006
IQBAL MOHD. Vs. STATE OF PUNJAB
March 9, 2006
IQBAL SINGH Vs. STATE OF PUNJAB
October 12, 2006
IQBAL SINGH Vs. GURNAM SINGH
May 17, 2006
IQBAL SINGH Vs. STATE OF PUNJAB
May 11, 2006
ISHWAR Vs. OM PATI
February 20, 2006
ISHWAR CHAND Vs. STATE OF HARYANA
July 4, 2006
ISHWAR CHAND BANSAL Vs. COMMISSIONER OF INCOME TAX
July 11, 2006
ISHWAR CHANDER Vs. STATE OF HARYANA
May 16, 2006
ISHWAR SINGH Vs. RAJENDER SINGH
May 12, 2006
ISHWAR SINGH Vs. STATE OF PUNJAB
October 19, 2006
ISHWAR SINGH Vs. STATE OF HARYANA
October 12, 2006
ISMAIL Vs. SADIQAN
November 17, 2006
J C T LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2006
J R SHARMA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
October 10, 2006
J.R. CHAUHAN Vs. COMMISSIONER OF INCOME TAX
December 19, 2006
JABER AHMED ALIAS JAVED AHMAD Vs. STATE OF PUNJAB
March 30, 2006
JAG RAM Vs. SUBHASH
February 28, 2006
JAGAN NATH Vs. STATE OF HARYANA
August 29, 2006
JAGAN NATH AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND OTHERS
July 13, 2006
JAGAT SINGH Vs. STATE OF PUNJAB
March 6, 2006
JAGDEEP SINGH Vs. STATE OF HARYANA
July 4, 2006
JAGDEEP SINGH SIDHU Vs. FINANCIAL COMMISSIONER CO-OP
May 24, 2006
JAGDEV KAUR Vs. GURBACHAN SINGH
July 26, 2006
JAGDEV SINGH BRAR Vs. UNION OF INDIA
September 6, 2006
JAGDISH Vs. BRIJ LAL
September 15, 2006
JAGDISH Vs. STATE OF HARYANA
January 10, 2006
JAGDISH ALIAS RAJU Vs. STATE OF HARYANA
May 18, 2006
JAGDISH CHANANA & ANR. Vs. RAM KUMAR DABAS & ANR.
August 22, 2006
JAGDISH CHAND Vs. HARYANA TOURISM CORPORATION LTD
April 17, 2006
JAGDISH CHAND Vs. HARYANA STATE
May 12, 2006
JAGDISH CHAND Vs. STATE OF HARYANA
May 2, 2006
JAGDISH CHAND SHARMA Vs. KANSHI RAM
August 9, 2006
JAGDISH CHANDER Vs. MANGAL SINGH
July 12, 2006
JAGDISH CHANDER Vs. UNION OF INDIA
April 26, 2006
JAGDISH CHANDER Vs. STATE OF HARYANA
May 16, 2006
JAGDISH CHANDER Vs. K L MUNJAL
March 10, 2006
JAGDISH CHANDER Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
December 12, 2006
JAGDISH CHANDER BAJAJ Vs. SANT KUMAR JOSHI
July 10, 2006
JAGDISH CHANDER CHAWLA Vs. NARESH KUMAR
October 10, 2006
JAGDISH CHANDER GOEL Vs. STATE OF HARYANA
February 21, 2006
JAGDISH CHANDER VERMA Vs. HARYANA STATE ELECTRICITY BOARD AND ANOTHER
November 27, 2006
JAGDISH KUMAR Vs. STATE OF PUNJAB
May 24, 2006
JAGDISH KUMAR Vs. DEVINDER KUMAR
May 10, 2006
JAGDISH LAL Vs. STATE OF HARYANA
February 23, 2006
JAGDISH LAL Vs. STATE OF HARYANA
March 6, 2006
JAGDISH PARKASH Vs. COMPETENT AUTHORITY POWERS OF SPECIAL LAND ACQUISITION COLLECTOR
July 5, 2006
JAGDISH PRASHAD Vs. DISTRICT & SESSIONS JUDGE, YAMUNANAGAR
July 20, 2006
JAGDISH RAI Vs. MOHINDER PAL
February 20, 2006
JAGDISH RAI Vs. MANOHAR LAL
October 27, 2006
JAGDISH RAM Vs. STATE OF PUNJAB
April 20, 2006
JAGDISH SINGH Vs. VIJAY KANE
March 28, 2006
JAGDISH SINGH Vs. USHA SHARMA
February 20, 2006
JAGDISH SINGH Vs. AMAR NATH
February 3, 2006
JAGDISH SINGH Vs. STATE OF HARYANA
October 17, 2006
JAGGA SINGH Vs. MAHINDER SINGH
October 16, 2006
JAGGA SINGH Vs. JAGTAR SINGH
February 9, 2006
JAGGO BAI Vs. BALBIR SINGH
January 27, 2006
JAGGU Vs. STATE OF PUNJAB
October 10, 2006
JAGIR KAUR Vs. SWARAN SINGH
February 21, 2006
JAGIR KAUR Vs. ZORA SINGH
July 12, 2006
JAGIR SINGH Vs. STATE OF PUNJAB
February 24, 2006
JAGIR SINGH Vs. STATE OF HARYANA
May 12, 2006
JAGIR SINGH Vs. STATE OF HARYANA
September 14, 2006
JAGIR SINGH Vs. GURMEL SINGH
August 24, 2006
JAGIR SINGH Vs. HARYANA STATE
April 5, 2006
JAGIR SINGH Vs. GURDIAL SINGH
February 3, 2006
JAGJIT KAUR Vs. FINANCIAL COMMISSIONER TAXATION AND SECRETARY TO GOVT PUNJAB
May 2, 2006
JAGJIT SINGH Vs. STATE OF PUNJAB
October 17, 2006
JAGJIT SINGH Vs. TARA SINGH
February 1, 2006
JAGJIT SINGH Vs. STATE OF PUNJAB
October 10, 2006
JAGJIT SINGH Vs. STATE OF PUNJAB
October 31, 2006
JAGJIT SINGH AGGARWAL Vs. UNION OF INDIA
May 15, 2006
JAGJIT SINGH KATARA Vs. S G P C AND ANOTHER
September 14, 2006
JAGJIT SINGH KATARA Vs. P O L C BATHINDA AND ORS
September 14, 2006
JAGMAL Vs. STATE OF HARYANA AND OTHERS
August 1, 2006
JAGMAL SINGH Vs. BIRENDER SINGH
August 22, 2006
JAGMAL SINGH Vs. STATE OF HARYANA
February 2, 2006
JAGMINDER SINGH @ JOGINDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 24, 2006
JAGMINDER SINGH DHALIWAL Vs. MALWA COTTON SPINNING MILLS LTD
May 10, 2006
JAGMOHAN SHARMA Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
December 21, 2006
JAGPAL SINGH @ BHOLA Vs. STATE OF PUNJAB
July 25, 2006
JAGRAJ SINGH Vs. JASWANT SINGH
February 2, 2006
JAGSIR SINGH Vs. STATE OF PUNJAB
May 17, 2006
JAGTAR KAUR Vs. STATE OF PUNJAB
January 9, 2006
JAGTAR SINGH Vs. STATE OF PUNJAB
August 11, 2006
JAGTAR SINGH Vs. KULWANT KAUR ALIAS BALWINDER KAUR
September 20, 2006
JAGTAR SINGH Vs. STATE OF PUNJAB
November 6, 2006
JAGTAR SINGH Vs. STATE OF PUNJAB
February 21, 2006
JAGTAR SINGH Vs. STATE OF PUNJAB
March 9, 2006
JAGTAR SINGH Vs. HUF FIRM CHARU PESTICIDE AND COMPANY MALOUT DISTRICT MUKTSAR THROUGH SAT PARKASH KHARBANDA ITS PROPRIETOR
August 22, 2006
JAGTAR SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 5, 2006
JAGWINDERPAL SINGH ALIAS RANA Vs. STATE OF PUNJAB
October 10, 2006
JAI BHAGWAN Vs. STATE OF HARYANA
March 30, 2006
JAI BHAGWAN Vs. STATE OF HARYANA AND OTHERS
May 11, 2006
JAI BHAGWAN Vs. STATE OF HARYANA
November 3, 2006
JAI BHAGWAN Vs. STATE OF HARYANA
September 5, 2006
JAI BHAGWAN Vs. STATE OF HARYANA
August 28, 2006
JAI BHARAT STONE CRUSHING COMPANY Vs. ISMILE
December 6, 2006
JAI COOPERATIVE TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 4, 2006
JAI DEV SINGH Vs. M.L. KAPOOR
December 15, 2006
JAI GANESH RICE Vs. GENERAL MILLS, JAGADHRI VERSUS STATE OF HARYANA
October 10, 2006
JAI GANESH RICE AND GENERAL MILLS Vs. STATE OF HARYANA
October 10, 2006
JAI GURU DEV GRAM UDYOG SAMITI Vs. PUNJAB STATE ELECTRICITY BOARD
July 6, 2006
JAI KAUR Vs. MOHINDER SINGH
April 26, 2006
JAI KISHAN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 31, 2006
JAI KISHAN Vs. KURUKSHETRA UNIVERSITY KURUKSHETRA
October 26, 2006
JAI KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 23, 2006
JAI KUMAR MANN Vs. STATE OF HARYANA
May 8, 2006
JAI LAL Vs. STATE OF HARYANA
September 7, 2006
JAI LAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 18, 2006
JAI NARAIN Vs. STATE OF HARYANA
May 17, 2006
JAI NARAIN Vs. SADHU RAM
February 21, 2006
JAI NARAIN Vs. SONA DEVI
January 13, 2006
JAI NARAIN Vs. BODA RAM ALIAS BOD RAJ
November 9, 2006
JAI NARAIN Vs. SURESH KUMAR ARORA
September 8, 2006
JAI NARAIN Vs. SARASWATI DEVI
December 22, 2006
JAI NARAIN KAUSHIK Vs. R S DUHAN IAS MANAGING DIRECTOR
July 20, 2006
JAI PAL Vs. STATE OF HARYANA
May 11, 2006
JAI PAL Vs. BHARTA
October 24, 2006
JAI PAL Vs. STATE OF HARYANA
August 3, 2006
JAI PAL Vs. STATE OF HARYANA
February 28, 2006
JAI PAL SINGH Vs. KRISHAN KUMAR KHANDELWAL IAS
July 20, 2006
JAI PARKASH Vs. STATE OF HARYANA
May 25, 2006
JAI PARKASH Vs. STATE OF HARYANA
July 7, 2006
JAI PARKASH Vs. BAL MUKAND
July 5, 2006
JAI PARKASH ALIAS PARKASH Vs. STATE OF HARYANA
September 1, 2006
JAI RAPID ROLERS LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT GURGOAN
July 21, 2006
JAI SHREE AGRO INDUSTRIES LTD Vs. STATE OF HARYANA
November 21, 2006
JAI SINGH Vs. STATE OF HARYANA
April 28, 2006
JAI SINGH Vs. HAWA SINGH
February 3, 2006
JAI SINGH Vs. LAKHPAT
October 17, 2006
JAI SINGH Vs. SOMA @ SOM NATH
September 13, 2006
JAIBEER SINGH Vs. STATE OF HARYANA
September 7, 2006
JAIBIR Vs. STATE OF HARYANA
October 24, 2006
JAILA SINGH Vs. AVTAR SINGH
February 1, 2006
JAILA SINGH Vs. AVTAR SINGH
February 10, 2006
JAIMAL SINGH Vs. BHAGWAN DASS
July 11, 2006
JAIPAL Vs. GRAM PANCHAYAT, MINGNI KHERA AND OTHERS
October 12, 2006
JAIRAM Vs. MAHENDER
October 10, 2006
JAISHREE AGRO INDS. PVT. LTD Vs. STATE OF HARYANA
May 24, 2006
JALALUDDIN Vs. STATE OF HARYANA
August 30, 2006
JALANDHAR CENTRAL COOPERATIVE BANK LTD Vs. ADDITIONAL REGISTRAR COOPERATIVE SOCIETIES I
July 3, 2006
JALANDHAR COACH BUILDERS, JALANDHAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR AND OTHERS
December 19, 2006
JALAUR SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
October 16, 2006
JAMAN KHAN Vs. STATE OF HARYANA
August 21, 2006
JAMMU AND KASHMIR BANK Vs. JAI LAKSHMI DRAVID
February 17, 2006
JANAK RAJ Vs. STATE OF HARYANA
October 13, 2006
JANG SINGH Vs. GRAM PANCHAYAT
May 25, 2006
JANGI RAM Vs. JOGI RAM
February 22, 2006
JANGLI Vs. STATE OF HARYANA
November 3, 2006
JARNAIL KAUR Vs. P.S.E.B. AND OTHERS
May 4, 2006
JARNAIL SINGH Vs. INDA DEVI
August 9, 2006
JARNAIL SINGH Vs. UNION OF INDIA
October 10, 2006
JARNAIL SINGH Vs. RAJBIR SINGH
October 10, 2006
JARNAIL SINGH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
October 10, 2006
JARNAIL SINGH Vs. THE STATE OF PUNJAB
November 16, 2006
JARNAIL SINGH Vs. JASBIR KAUR
October 13, 2006
JARNAIL SINGH Vs. TIRATH SINGH
January 17, 2006
JARNAIL SINGH Vs. FINANCIAL COMMISSIONER
January 30, 2006
JARNAIL SINGH Vs. STATE OF HARYANA
March 24, 2006
JARNAIL SINGH Vs. SUKHDEV SINGH MOHAN SINGH
February 10, 2006
JARNAIL SINGH Vs. STATE OF PUNJAB
October 16, 2006
JARNAIL SINGH Vs. STATE OF PUNJAB
July 7, 2006
JARNAIL SINGH Vs. STATE OF PUNJAB
March 27, 2006
JARNAIL SINGH Vs. STATE OF PUNJAB
August 25, 2006
JARNAIL SINGH Vs. STATE OF PUNJAB
July 3, 2006
JARNAIL SINGH Vs. UNION OF INDIA
September 12, 2006
JARNAIL SINGH Vs. STATE OF PUNJAB
August 30, 2006
JARNALL SINGH Vs. PRESIDING OFFICER LABOUR COURT
May 11, 2006
JAS PAL SINGH Vs. STATE OF HARYANA
July 3, 2006
JAS RAM Vs. STATE OF HARYANA
September 7, 2006
JASBIR KAUR Vs. OM PARKASH
July 26, 2006
JASBIR KAUR Vs. HARBHAJAN SINGH
September 1, 2006
JASBIR KAUR Vs. STATE OF PUNJAB
August 23, 2006
JASBIR KAUR SANDHU @ JASBERO KAUR Vs. BIHARI LAL NARANG
February 22, 2006
JASBIR SINGH Vs. PRITAM SINGH
October 11, 2006
JASBIR SINGH Vs. NARANJAN KAUR
January 11, 2006
JASBIR SINGH Vs. SWARAN LATA
August 9, 2006
JASBIR SINGH Vs. STATE OF PUNJAB
October 26, 2006
JASBIR SINGH Vs. STATE OF PUNJAB
August 18, 2006
JASBIR SINGH Vs. STATE OF PUNJAB
October 23, 2006
JASBIR SINGH Vs. STATE OF PUNJAB
October 2, 2006
JASJIT SINGH BHASIN Vs. STATE OF PUNJAB
March 17, 2006
JASKARAN SINGH BAATH Vs. PAWANJIT KAUR
July 10, 2006
JASMAIR SINGH GILL Vs. MOHINDER SINGH
July 12, 2006
JASMER CHAND Vs. SATPAL
August 7, 2006
JASMER SINGH JAIJEE Vs. FINANCIAL COMMISSIONER PUNJAB
July 5, 2006
JASMINDER KAUR Vs. STATE OF PUNJAB
July 18, 2006
JASMIR SINGH Vs. AMRIK SINGH
March 3, 2006
JASPAL KAUR Vs. STATE OF PUNJAB
February 23, 2006
JASPAL KAUR Vs. STATE OF PUNJAB
April 21, 2006
JASPAL KAUR Vs. STATE OF PUNJAB
April 25, 2006
JASPAL SINGH Vs. DARSHAN SINGH
July 12, 2006
JASPAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
December 5, 2006
JASPAL SINGH Vs. COMMISSIONER OF INCOME TAX
September 15, 2006
JASPINDER SINGH Vs. STATE OF PUNJAB
April 21, 2006
JASPREET KAUR Vs. STATE OF PUNJAB
April 27, 2006
JASPREET SINGH Vs. TEJINDER KAUR
July 4, 2006
JASPREET SINGH Vs. REGISTRAR/DEAN (EXAMINATIONS), PUNJAB TECHNICAL UNIVERSITY
August 28, 2006
JASPREET SINGH ALIAS JASSA ALIAS DESA Vs. STATE OF PUNJAB
March 16, 2006
JASVIR KAUR Vs. STATE OF PUNJAB
May 9, 2006
JASVIR KAUR Vs. R L KALSIA
March 31, 2006
JASWANT KAUR Vs. HARBHAJAN SINGH
September 6, 2006
JASWANT RAI Vs. UNION OF INDIA
August 23, 2006
JASWANT SINGH Vs. GURDIAL SINGH
April 20, 2006
JASWANT SINGH Vs. STATE OF HARYANA
July 18, 2006
JASWANT SINGH Vs. STATE OF HARYANA
March 8, 2006
JASWANT SINGH Vs. KULJEET SINGH
March 16, 2006
JASWANT SINGH Vs. STATE OF PUNJAB
March 1, 2006
JASWANT SINGH Vs. STATE OF PUNJAB
October 23, 2006
JASWANT SINGH Vs. JOGINDER SINGH
February 3, 2006
JASWANT SINGH Vs. STATE OF PUNJAB
October 27, 2006
JASWANT SINGH Vs. SUKHWINDER SINGH AND ANOTHER
September 11, 2006
JASWANT SINGH Vs. STATE OF PUNJAB
September 6, 2006
JASWANT SINGH Vs. SURINDER MALIK
September 7, 2006
JASWANT SINGH Vs. STATE OF PUNJAB
September 15, 2006
JASWANT SINGH Vs. KULDEEP SINGH AND OTHERS
February 17, 2006
JASWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 8, 2006
JASWANT SINGH ATTWAL Vs. DIDAR SINGH
February 22, 2006
JASWINDER ALIAS RANA Vs. STATE OF PUNJAB
July 21, 2006
JASWINDER KAUR Vs. STATE OF PUNJAB
October 10, 2006
JASWINDER KAUR Vs. SURESH KUMAR
February 16, 2006
JASWINDER KAUR KOONER Vs. COMMISSIONER OF INCOME TAX
November 23, 2006
JASWINDER KAUR SIDHU Vs. STATE OF HARYANA
March 9, 2006
JASWINDER SINGH Vs. RAM PARKASH
October 10, 2006
JASWINDER SINGH Vs. RAN SINGH
August 4, 2006
JASWINDER SINGH ALIAS JASSI Vs. STATE OF PUNJAB
March 24, 2006
JASWINDER SINGH MAHANT Vs. STATE OF PUNJAB
May 15, 2006
JATIN MOHAN Vs. STATE OF PUNJAB
March 21, 2006
JATINDER Vs. SURAJ PARKASH
March 20, 2006
JATINDER NATH SHARMA Vs. VIJAY GUPTA
August 8, 2006
JATINDER SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
May 8, 2006
JATINDER SINGH ALIAS GHONI Vs. STATE OF PUNJAB
October 16, 2006
JATINDERPAL Vs. RATTAN DEVI
November 10, 2006
JAWALA PARSHAD Vs. JIWAN RAM
October 7, 2006
JAWALA RAM Vs. UNION OF INDIA
May 2, 2006
JAWALA SINGH Vs. MUNICIPAL CORPORATION LUDHIANA
April 27, 2006
JAWALA SINGH Vs. UNION OF INDIA
May 8, 2006
JAWALA SINGH Vs. BASTA SINGH
December 22, 2006
JAYASWALS NECO LIMITED Vs. RITA MACHINES (INDIA) LTD.
May 18, 2006
JEET Vs. POONAM
September 18, 2006
JEET ALIAS AJEET MEHTA Vs. MEENA ALIAS SUKHWINDER
August 21, 2006
JEET RAM Vs. GANGA PHAL
April 5, 2006
JEET RAM Vs. STATE OF HARYANA
August 22, 2006
JEET SINGH Vs. KIRPAL SINGH
April 3, 2006
JEETA RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
April 24, 2006
JEETO Vs. SANTA SINGH
January 11, 2006
JEEVAN HANDLOOMS Vs. STATE
February 9, 2006
JEEVAN LATA Vs. UNION OF INDIA
April 24, 2006
JHALMAN SINGH Vs. STATE OF PUNJAB
May 16, 2006
JHUTI RAM Vs. STATE OF HARYANA
May 11, 2006
JIMUDIN Vs. BISHAMBER
February 21, 2006
JINDA Vs. STATE OF HARYANA
May 5, 2006
JINDAL AGENCY COMMISION AGENTS Vs. STATE OF HARYANA
February 22, 2006
JINDAL FINE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
July 14, 2006
JINDAL MACHINERY STORE Vs. STATE OF PUNJAB
May 5, 2006
JIT SINGH Vs. D S SANDHU
March 16, 2006
JIT SINGH Vs. GRAM PANCHAYAT
February 3, 2006
JIT SINGH Vs. STATE OF PUNJAB
October 16, 2006
JIT SINGH Vs. STATE OF PUNJAB AND OTHERS
April 19, 2006
JIT SINGH MALLAH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
December 23, 2006
JIT SINGH MALLAH Vs. PUNJAB STATE ELECTRICITY BOARD
November 14, 2006
JITENDER SINGH Vs. SITA RANI
October 26, 2006
JITENDER SINGH Vs. R S GUJRAL
September 5, 2006
JITENDER SINGH Vs. STATE OF HARYANA AND OTHERS
May 15, 2006
JITESH KUMAR DEMBLA Vs. STATE OF HARYANA AND OTHERS
August 1, 2006
JIWAN DASS Vs. STATE OF HARYANA
March 23, 2006
JIWAN KUMAR GARG Vs. SATVINDER KAUR ALIAS SATINDER KAUR
October 28, 2006
JIWAN LAL Vs. STATE OF PUNJAB
April 21, 2006
JIWAN LAL Vs. STATE OF PUNJAB
September 5, 2006
JIWAN RAM Vs. KANTA
April 25, 2006
JOGA SINGH Vs. STATE OF PUNJAB
April 26, 2006
JOGA SINGH Vs. STATE OF PUNJAB
September 22, 2006
JOGA SINGH Vs. STATE OF PUNJAB
November 6, 2006
JOGA SINGH Vs. STATE OF PUNJAB
May 22, 2006
JOGINDER Vs. STATE OF HARYANA
October 16, 2006
JOGINDER AND ANOTHER Vs. STATE OF HARYANA
July 11, 2006
JOGINDER KAUR Vs. ANJU
August 29, 2006
JOGINDER KAUR Vs. NARINDER KAUR
March 10, 2006
JOGINDER KAUR Vs. RAVI KUMAR
July 18, 2006
JOGINDER KUMAR Vs. SURESH KUMAR GOEL
July 20, 2006
JOGINDER PAL Vs. AVTAR SINGH
May 12, 2006
JOGINDER PAL Vs. STATE OF HARYANA
October 19, 2006
JOGINDER PAL Vs. STATE OF PUNJAB
May 15, 2006
JOGINDER PAL Vs. KRISHAN BALA
October 16, 2006
JOGINDER PAUL Vs. COMMISSIONER OF INCOME TAX
September 21, 2006
JOGINDER SINGH Vs. RAJA SINGH
October 12, 2006
JOGINDER SINGH Vs. SUB DIVISIONAL MAGISTRATE CENTRAL/ COLLECTOR ESTATE OFFICER
August 11, 2006
JOGINDER SINGH Vs. MANDER SINGH
October 23, 2006
JOGINDER SINGH Vs. MANGAT RAM
October 19, 2006
JOGINDER SINGH Vs. STATE
February 16, 2006
JOGINDER SINGH Vs. K K BANSAL
March 6, 2006
JOGINDER SINGH Vs. UNION OF INDIA
March 23, 2006
JOGINDER SINGH Vs. MANOHAR SINGH
March 20, 2006
JOGINDER SINGH Vs. IMPROVEMENT TRUST KAPURTHALA
March 17, 2006
JOGINDER SINGH Vs. STATE OF PUNJAB
February 27, 2006
JOGINDER SINGH Vs. RAWAIL SINGH
February 28, 2006
JOGINDER SINGH Vs. PUNJAB UNIVERSITY
February 28, 2006
JOGINDER SINGH Vs. STATE OF HARYANA
April 17, 2006
JOGINDER SINGH Vs. STATE OF HARYANA
March 27, 2006
JOGINDER SINGH Vs. STATE OF PUNJAB
July 11, 2006
JOGINDER SINGH Vs. STATE OF PUNJAB
May 17, 2006
JOGINDER SINGH Vs. STATE OF PUNJAB
July 3, 2006
JOGINDER SINGH Vs. STATE OF HARYANA
April 27, 2006
JOGINDER SINGH Vs. STATE OF PUNJAB
May 10, 2006
JOGINDER SINGH Vs. CHANDER KANTA
July 26, 2006
JOGINDER SINGH Vs. SURJIT KAUR
May 12, 2006
JOGINDER SINGH Vs. STATE OF PUNJAB
August 23, 2006
JOGINDER SINGH PUAR Vs. STATE OF PUNJAB
December 8, 2006
JUDGE PAL ALIAS JAGGA PAL Vs. DALBIR SINGH
March 2, 2006
JUNAID Vs. STATE OF HARYANA
July 6, 2006
JUSTICE AJIT SINGH BAINS Vs. STATE OF PUNJAB
October 11, 2006
JYOTIKA BAWA Vs. KEHAR SINGH
March 24, 2006
K G NATHANI Vs. HARUN KHAN
July 5, 2006
K R VERMA Vs. RAM SARUP
April 20, 2006
K.C. TEXTILES MILLS LTD. Vs. PRESIDING OFFICER AND ANOTHER
December 11, 2006
K.C. TRIKHA Vs. STATE OF HARYANA AND OTHERS
May 31, 2006
K.R. ANAND Vs. DELHI DEVELOPMENT AUTHORITY
April 26, 2006
KABAL SINGH & ANR. Vs. STATE OF PUNJAB
April 6, 2006
KABIR KISHAN Vs. PUNJAB TECHNICAL UNIVERSITY
August 25, 2006
KABUL SINGH Vs. UNION OF INDIA
October 19, 2006
KABUL SINGH Vs. FINANCIAL COMMISSIONER
May 4, 2006
KABUL SINGH Vs. SATNAM SINGH
July 13, 2006
KAGAZ PRINT-N-PACK (INDIA) PVT LIMITED Vs. STATE OF HARYANA
May 26, 2006
KAIASH BHANU GROVER Vs. CHIEF ADMINISTRATOR
April 25, 2006
KAILASH BAJAJ Vs. STATE OF HARYANA
October 10, 2006
KAILASH CHAND Vs. STATE OF HARYANA
July 14, 2006
KAILASH CHANDER BHATI Vs. STATE OF HARYANA
May 12, 2006
KAILASH CHANDRA AHUJA Vs. HARYANA FINANCIAL CORPORATION AND ANOTHERS
November 6, 2006
KAILASH DEVI Vs. STATE OF HARYANA
April 25, 2006
KAILASH WATI Vs. UNION OF INDIA
December 14, 2006
KAKA SINGH Vs. AVTAR SINGH
February 15, 2006
KAKI NANDA Vs. NAND LAL
July 13, 2006
KALA DEVI Vs. JITENDER KUMAR
February 15, 2006
KALA DEVI Vs. STATE OF HARYANA
October 26, 2006
KALA RAM Vs. STATE OF HARYANA
May 12, 2006
KALAM SINGH Vs. STATE OF HARYANA AND OTHERS
November 7, 2006
KALE ALIAS KULDEEP Vs. STATE OF HARYANA
August 7, 2006
KALI CHARAN Vs. STATE OF HARYANA & ORS.
September 7, 2006
KALPANA Vs. HEMENDRA PRATAP SINGH
October 10, 2006
KALTHIA ENGINEERING AND CONSTRUCTION LTD Vs. STATE OF PUNJAB
May 31, 2006
KALU SINGH Vs. STATE OF PUNJAB
October 16, 2006
KALUTA Vs. M/S. GREARTER ASHOKA LAND AND DEV. CO. PVT. LTD
January 4, 2006
KAMAL DEV Vs. MUNICIPAL CORPORATION CHANDIGARH
November 16, 2006
KAMAL DEVI Vs. PEPSU ROAD TRANSPORT CORPORATION
September 6, 2006
KAMAL KAPUR Vs. HARJIT KAUR
February 7, 2006
KAMAL KISHORE Vs. STATE OF PUNJAB
March 1, 2006
KAMAL KUMAR Vs. D S GURU
March 16, 2006
KAMAL LUNIYAL Vs. STATE OF PUNJAB
March 17, 2006
KAMAL NAIN Vs. SUMIT KUMAR KAMBOJ
March 17, 2006
KAMALBIR SINGH Vs. JAGIR SINGH
February 23, 2006
KAMALDEEP DHAWAN Vs. PUNJAB UNIVERSITY
April 27, 2006
KAMALJIT KAUR BRAR Vs. STATE OF PUNJAB
January 24, 2006
KAMALJIT SINGH Vs. STATE OF PUNJAB
March 30, 2006
KAMALJIT SINGH SODHI Vs. SOHAN SINGH KALSI
May 11, 2006
KAMLA Vs. STATE OF HARYANA
July 17, 2006
KAMLA Vs. C P BHARDWAJ
July 20, 2006
KAMLA DEVI Vs. SURINDER KUMAR
May 5, 2006
KAMLA DEVI Vs. NAND LAL
September 13, 2006
KAMLA DEVI Vs. STATE OF PUNJAB
September 5, 2006
KAMLA SHARMA Vs. STATE OF HARYANA
April 25, 2006
KAMLESH Vs. STATE OF HARYANA
August 17, 2006
KAMLESH KUMARI Vs. K VEKANTA RAMANA
February 28, 2006
KAMLESH KUMARI Vs. STATE OF HARYANA
October 12, 2006
KAMLESH RANI Vs. STATE OF PUNJAB
July 10, 2006
KAMLESH SHARMA Vs. B C GUPTAIAS
August 10, 2006
KAMLESH YADAV Vs. PARBHU DYAL
February 22, 2006
KAN SINGH Vs. STATE OF HARYANA
July 7, 2006
KANCHAN SINGH Vs. STATE OF HARYANA
September 5, 2006
KANPUR TYRES Vs. APOLLO TYRES LIMITED
May 17, 2006
KANS KAUR Vs. STATE OF PUNJAB
March 20, 2006
KANSHI RAM Vs. STATE OF HARYANA
February 21, 2006
KANTA Vs. STATE OF PUNJAB
May 15, 2006
KANTA DEVI Vs. STATE OF HARYANA
March 1, 2006
KANTA DEVI Vs. STATE OF HARYANA AND OTHERS
July 14, 2006
KANWAL AGGARWAL Vs. STATE OF HARYANA
May 17, 2006
KANWAL KOHLI Vs. JOGINDER SINGH
August 2, 2006
KANWAL PLY TECH INDUSTRIES Vs. RAM PIARY
February 2, 2006
KANWAL PREET KAUR Vs. STATE OF PUNJAB
April 28, 2006
KANWAL SINGH Vs. STATE OF HARYANA
May 8, 2006
KANWALDEEP SINGH Vs. THE FINANCIAL COMMISSIONER REVENUE, PUNJAB, CHANDIGARH & OTHERS
April 24, 2006
KANWALJEET SINGH Vs. MANAK RAM
October 10, 2006
KANWALJIT Vs. STATE OF PUNJAB
May 17, 2006
KANWALJIT SINGH Vs. CHANDIGARH ADMINISTRATION
July 18, 2006
KANWALJIT SINGH Vs. JARNAIL SINGH
November 7, 2006
KANWAR BHAN Vs. STATE OF HARYANA
October 12, 2006
KANWAR BHAN Vs. KULWANT SINGH
March 10, 2006
KANWAR HARINDER SINGH Vs. STATE OF PUNJAB
August 31, 2006
KANWAR SAIN Vs. STATE OF HARYANA
July 17, 2006
KANWAR SINGH Vs. STATE OF HARYANA
March 7, 2006
KANWARJIT SINGH KAKKAR Vs. STATE OF PUNJAB
August 24, 2006
KANWARPAL SINGH ALIAS BITTU Vs. STATE OF PUNJAB
August 29, 2006
KAPIL Vs. STATE OF HARYANA
July 13, 2006
KAPIL DEV Vs. STATE OF PUNJAB
July 20, 2006
KAPIL DEV Vs. SURINDER @ BIMLA KAUL
January 6, 2006
KAPUR CHAND Vs. HARDAM SINGH
August 11, 2006
KARAJ SINGH Vs. MUKHTIAR SINGH
February 21, 2006
KARAM CHAND Vs. STATE OF PUNJAB AND OTHERS
May 8, 2006
KARAM SINGH Vs. FINANCIAL COMMISSIONER
February 23, 2006
KARAM SINGH Vs. STATE OF PUNJAB
March 10, 2006
KARAM SINGH Vs. STATE OF HARYANA
May 16, 2006
KARAM SINGH BATH Vs. STATE OF PUNJAB
March 27, 2006
KARAMJIT KAUR Vs. STATE TRANSPORT APPELLATE TRIBUNAL
May 16, 2006
KARAMJIT KAUR Vs. STATE OF PUNJAB
March 10, 2006
KARAMJIT KAUR Vs. TEJINDER KAUR
October 24, 2006
KARAMJIT KAUR Vs. MANJIT SINGH
August 4, 2006
KARAMJIT KAUR & ORS Vs. KULBIR SINGH & ORS
November 29, 2006
KARAMJIT SINGH Vs. STATE OF PUNJAB
October 10, 2006
KARAMJIT SINGH Vs. D S GURU
March 16, 2006
KARAMJIT SINGH Vs. STATE OF PUNJAB
March 16, 2006
KARAMJIT SINGH BAJWA Vs. STATE OF PUNJAB
September 5, 2006
KARAMJIT SINGH BEDI Vs. STATE OF HARYANA
April 20, 2006
KARAMVIR SINGH Vs. STATE
February 6, 2006
KARAN Vs. GRAM PANCHAYAT
February 17, 2006
KARAN BANSAL Vs. STATE OF PUNJAB
October 11, 2006
KARAN SINGH Vs. STATE OF HARYANA
October 17, 2006
KARAN SINGH Vs. STATE OF HARYANA
April 21, 2006
KARAN SINGH SAMBYAL Vs. KULDIP SINGH
March 31, 2006
KARAN SINGH SAMBYAL Vs. KULDIP SINGH
March 26, 2006
KARNAIL KAUR Vs. KHARATI LAL
August 17, 2006
KARNAIL SINGH Vs. STATE OF PUNJAB
May 22, 2006
KARNAIL SINGH Vs. SHEELA DEVI
October 17, 2006
KARNAIL SINGH Vs. STATE
February 8, 2006
KARNAIL SINGH Vs. SWARAN KANTA
February 14, 2006
KARNAIL SINGH Vs. STATE OF PUNJAB
March 6, 2006
KARNAIL SINGH Vs. SURINDER SINGH @ CHHINDA
February 1, 2006
KARNAIL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS
January 12, 2006
KARNAIL SINGH Vs. WASAKHA SINGH
September 20, 2006
KARNAIL SINGH Vs. STATE OF PUNJAB
August 2, 2006
KARNAIL SINGH Vs. STATE OF PUNJAB
August 31, 2006
KARNAIL SINGH AND ANR Vs. STATE OF PUNJAB
June 7, 2006
KARNAL COOP SUGAR MILLS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT AND ANOTHER
October 28, 2006
KARTAR KAUR Vs. STATE OF HARYANA
January 11, 2006
KARTAR SINGH Vs. GIANO
January 18, 2006
KARTAR SINGH Vs. SURJIT KAUR
December 6, 2006
KARTAR SINGH Vs. STATE OF HARYANA
February 21, 2006
KARTAR SINGH Vs. JOGINDER SINGH DHULL
July 12, 2006
KARTAR SINGH Vs. MUKHA SINGH
October 11, 2006
KARTAR SINGH Vs. STATE OF HARYANA
September 5, 2006
KARTAR SINGH Vs. STATE OF HARYANA
August 22, 2006
KARTAR SINGH Vs. STATE OF HARYANA AND ORS.
July 14, 2006
KARTAR SINGH EX. J.E. Vs. STATE OF PUNJAB AND ANOTHER
May 4, 2006
KARTARA Vs. SANTOSH DEVI
August 17, 2006
KASHMIR KATHA INDUSTRIES Vs. STATE OF HARYANA
July 6, 2006
KASHMIR SINGH Vs. STATE OF PUNJAB
May 9, 2006
KASHMIR SINGH Vs. STATE OF PUNJAB
March 16, 2006
KASHMIR SINGH Vs. STATE OF PUNJAB
February 22, 2006
KASHMIR SINGH AND OTHERS Vs. GRAM PANCHAYAT VILLAGE KABULPUR KHADAR & OTHERS
March 31, 2006
KASHMIR SINGH AND OTHERS Vs. JOINT DEVELOPMENT COMMISSIONER
April 26, 2006
KASHMIRA SINGH Vs. NIRMAL SINGH
April 24, 2006
KASHMIRA SINGH Vs. ATMA SINGH
December 22, 2006
KASHMIRA SINGH AND OTHERS Vs. LAND ACQUISITION TRIBUNAL LUDHIANA IMPROVEMENT TRUST
May 23, 2006
KASHMIRI LAL Vs. STATE OF HARYANA
April 27, 2006
KASTURI LAL Vs. STATE OF PUNJAB
April 28, 2006
KAUR SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
February 20, 2006
KAUR SINGH GILL Vs. STATE OF PUNJAB
July 6, 2006
KAWALINDER SINGH THEKEDAR Vs. STATE OF PUNJAB
August 3, 2006
KAWALJIT SINGH Vs. STATE OF PUNJAB
July 20, 2006
KAYTEE AND COMPANY Vs. STATE OF PUNJAB
August 8, 2006
KEDAR NATH Vs. STATE OF HARYANA
May 22, 2006
KEHAR SINGH Vs. NISHAN SINGH
January 10, 2006
KEHAR SINGH Vs. JASBIR SINGH
July 12, 2006
KEHAR SINGH Vs. UNION OF INDIA AND OTHERS
September 6, 2006
KEHAR SINGH Vs. JOGINDER KAUR AND OTHERS
November 14, 2006
KESAR SINGH Vs. KARTAR KAUR
May 11, 2006
KESAR SINGH Vs. STATE OF PUNJAB
March 31, 2006
KESAR SINGH Vs. STATE OF PUNJAB
January 27, 2006
KESHO RAM Vs. STATE OF HARYANA
September 8, 2006
KESHO RAM GUPTA Vs. CHANDIGARH ADMINISTRATION
May 17, 2006
KEWAL KRISHAN Vs. STATE OF PUNJAB
July 17, 2006
KEWAL KRISHAN Vs. RAJ KUMAR
March 24, 2006
KEWAL KRISHAN Vs. MOHAN SINGH
January 9, 2006
KEWAL SINGH Vs. MUKHTIAR SINGH
January 3, 2006
KHALID Vs. STATE OF HARYANA
October 10, 2006
KHALSA CO OPERATIVE TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT APPELLATE TRIBUNAL HARYANA
July 17, 2006
KHARAITI LAL HANDA Vs. STATE OF PUNJAB
August 31, 2006
KHEM CHAND Vs. THE REGISTRAR, COOPERATIVE SOCIETIES, HARYANA, CHANDIGARH
October 16, 2006
KHEM RAJ Vs. KHUSHAL KUMAR SHARMA
July 18, 2006
KHEM SINGH Vs. VINOD KUMAR
March 30, 2006
KHEMA Vs. RAM DEI
January 12, 2006
KHURSHEED AHMAD Vs. ZAKIRA
July 19, 2006
KHUSDEV KAUR Vs. MOHINDER SINGH
September 8, 2006
KHUSHAL SINGH Vs. UNION OF INDIA
August 11, 2006
KHUSHI RAM Vs. GRAM PANCHAYAT VILLAGE ROLLOAN
July 7, 2006
KHUSHI RAM Vs. STATE OF PUNJAB
October 27, 2006
KHUSHI RAM ASI (RETD ) Vs. STATE OF PUNJAB & OTHERS
December 7, 2006
KHUSHIA ALIAS HAPPY Vs. STATE OF PUNJAB
August 1, 2006
KHUSHKARAN SINGH Vs. STATE OF HARYANA
March 9, 2006
KHUSHMINDER SINGH Vs. HARBHAJAN KAUR
October 26, 2006
KHUSHWINDER SINGH Vs. STATE OF PUNJAB
October 30, 2006
KIDAR NATH Vs. SEWA SAMITI
October 12, 2006
KIRAN BIR SINGH Vs. U T CHANDIGARH
April 3, 2006
KIRAN JAIN Vs. FINANCIAL COMMISSIONER
April 28, 2006
KIRAN KAPOOR Vs. HUDA
August 1, 2006
KIRAN PAL JAIN Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 2, 2006
KIRAN RANI Vs. PEPSU ROAD TRANSPORT CORPORATION
December 6, 2006
KIRPA Vs. DHARMA
May 10, 2006
KIRPAL EXPORTS Vs. DIRECTOR OF REVENUE INTELLIGENCE
December 12, 2006
KIRPAL SINGH Vs. STATE OF PUNJAB
August 1, 2006
KIRPAL SINGH Vs. MUNICIPAL CORPORATION LUDHIANA
October 24, 2006
KIRPAL SINGH Vs. PUNJAB STATE
March 30, 2006
KIRPAL SINGH Vs. GIAN SINGH
September 1, 2006
KIRSHAN LAL Vs. GURMAIL SINGH
July 18, 2006
KISHAN CHAND GARG Vs. DIRECTOR PUBLIC INSTRUCTIONS (SCHOOLS), PUNJAB AND OTHERS
May 30, 2006
KISHAN DASS Vs. STATE OF PUNJAB
October 12, 2006
KISHAN MITTAL Vs. STATE OF HARYANA
March 31, 2006
KISHNA Vs. NIRJA RAJ SHEKHAR
March 9, 2006
KISHORI LAL SANDHU Vs. CHAIRMAN-CUM-MANAGING DIRECTORNATIONAL FERTILIZERS
August 10, 2006
KITABO Vs. UNION OF INDIA
July 21, 2006
KITABO DEVI Vs. STATE OF HARYANA
October 19, 2006
KITPLY INDUSTRIES LIMITED Vs. STATE OF PUNJAB
May 11, 2006
KRIPAL KAUR Vs. GURMEL KAUR
July 28, 2006
KRISHAN Vs. STATE OF HARYANA
March 9, 2006
KRISHAN CHAND Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANOTHERS
November 2, 2006
KRISHAN DEVI Vs. STATE OF HARYANA
April 28, 2006
KRISHAN DUTT Vs. STATE OF HARYANA
May 19, 2006
KRISHAN GOPAL Vs. STATE OF HARYANA
May 25, 2006
KRISHAN GOYAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 4, 2006
KRISHAN KUMAR Vs. STATE OF HARYANA
July 18, 2006
KRISHAN KUMAR Vs. STATE OF HARYANA
March 29, 2006
KRISHAN KUMAR Vs. STATE OF HARYANA
January 16, 2006
KRISHAN KUMAR Vs. STATE OF HARYANA
September 25, 2006
KRISHAN KUMAR Vs. STATE OF HARYANA
April 19, 2006
KRISHAN KUMAR MADAN LAL Vs. STATE OF HARYANA
February 22, 2006
KRISHAN KUMAR PAHWA AND OTHERS Vs. DIRECTOR, INDUSTRIAL TRAINING AND VOCATIONAL EDUCATION AND OTHERS
April 28, 2006
KRISHAN LAL Vs. STATE OF HARYANA
April 24, 2006
KRISHAN LAL Vs. SAT PAL
April 21, 2006
KRISHAN LAL Vs. HIMTA RAM
January 4, 2006
KRISHAN LAL Vs. STATE OF HARYANA AND OTHERS
January 11, 2006
KRISHAN LAL Vs. STATE OF HARYANA AND OTHERS
January 10, 2006
KRISHAN LAL Vs. STATE OF PUNJAB
July 25, 2006
KRISHNA DEVI Vs. BRIJ BHUSHAN
September 7, 2006
KRISHNA DEVI Vs. LALIT BANSAL
March 7, 2006
KRISHNA DEVI Vs. JASWANT SINGH
March 21, 2006
KRISHNA GOYAL Vs. HONBLE HIGH COURT OF PUNJAB AND HARYANA
August 3, 2006
KRISHNA KUMARI NEHRA Vs. STATE OF HARYANA
October 12, 2006
KRISHNA KUMARI SHARMA Vs. STATE OF PUNJAB
May 19, 2006
KRISHNA NAND Vs. UNION OF INDIA
March 10, 2006
KRISHNA UDYOG Vs. UNION OF INDIA
September 6, 2006
KSHETRIYA PUNJAB KHADI MANDAL Vs. STATE OF PUNJAB AND ANR
October 9, 2006
KUDU KNIT FAB P LTD Vs. INCOME TAX SETTLEMENT COMMISSION
October 18, 2006
KULBHUSHAN JAIN Vs. ISHWAR SINGH
November 13, 2006
KULBINDER GILL Vs. STATE OF HARYANA
May 2, 2006
KULBIR KAUR Vs. STATE OF HARYANA
July 20, 2006
KULDARSHAN KUMAR Vs. STATE OF PUNJAB
April 24, 2006
KULDEEP KAUR Vs. STATE OF PUNJAB
March 27, 2006
KULDEEP KAUR Vs. STATE OF PUNJAB
July 10, 2006
KULDEEP KUMAR ALIAS BUBBY Vs. STATE OF PUNJAB
March 16, 2006
KULDEEP SINGH Vs. MUNICIPAL COMMITTEE
March 10, 2006
KULDEEP SINGH Vs. AMAR NATH
February 3, 2006
KULDEEP SINGH Vs. STATE OF PUNJAB
March 28, 2006
KULDEEP SINGH Vs. STATE OF HARYANA
March 30, 2006
KULDEEP SINGH Vs. STATE OF PUNJAB
October 12, 2006
KULDEEP SINGH Vs. STATE OF PUNJAB
October 13, 2006
KULDEEP SINGH Vs. STATE OF HARYANA
August 7, 2006
KULDEEP SINGH Vs. STATE OF HARYANA
September 28, 2006
KULDEEP SINGH Vs. STATE OF HARYANA
August 31, 2006
KULDEEP SINGH Vs. STATE OF PUNJAB
September 13, 2006
KULDEEP SINGH Vs. JOGINDER KAUR
July 12, 2006
KULDEEP SINGH Vs. PRESIDING OFFICER LABOUR COURT AND OTHERS
October 31, 2006
KULDEEP SINGH @ KULDEEP DASS Vs. UTTAM DASS
October 18, 2006
KULDIP KAUR Vs. MOHINDER SINGH MANGAT
August 1, 2006
KULDIP KAUR Vs. NATIONAL INSURANCE COMPANY
February 6, 2006
KULDIP KAUR Vs. STATE OF PUNJAB AND OTHERS
November 2, 2006
KULDIP SHARMA Vs. STATE BANK OF PATIALA
August 10, 2006
KULDIP SINGH Vs. STATE OF PUNJAB
March 27, 2006
KULDIP SINGH A D E Vs. STATE OF PUNJAB
August 17, 2006
KULJIT KAUR Vs. STATE OF PUNJAB
October 11, 2006
KULMIT KUMAR Vs. STATE OF HARYANA
July 20, 2006
KULWANT KAUR Vs. UNION OF INDIA
March 1, 2006
KULWANT KAUR Vs. OM PRAKASH
September 20, 2006
KULWANT KAUR Vs. BABU SINGH
February 8, 2006
KULWANT KAUR Vs. HARBHAJAN SINGH
August 8, 2006
KULWANT SINGH Vs. BALOUR SINGH
February 28, 2006
KULWANT SINGH Vs. V K BHATIA
March 16, 2006
KULWANT SINGH Vs. BALHAR SINGH
November 13, 2006
KULWANT SINGH Vs. UNION OF INDIA
July 6, 2006
KULWANT SINGH Vs. STATE OF HARYANA
August 2, 2006
KULWANT SINGH Vs. STATE OF PUNJAB
October 16, 2006
KULWINDER KAUR Vs. STATE OF PUNJAB
July 3, 2006
KULWINDER KAUR Vs. STATE OF PUNJAB
October 12, 2006
KULWINDER SINGH Vs. HARJINDER SINGH
April 26, 2006
KULWINDER SINGH Vs. STATE OF PUNJAB
March 17, 2006
KULWINDER SINGH Vs. A S DOGRA
March 16, 2006
KULWINDER SINGH Vs. STATE OF PUNJAB
October 16, 2006
KULWINDER SINGH Vs. GURMUKH SINGH
August 8, 2006
KULWINDER SINGH GAREWAL Vs. MUNICIPAL CORPORATION LUDHIANA
April 27, 2006
KUMAR BROTHERS (CHEMISTS) PVT. LTD Vs. UNION TERRITORY OF CHANDIGARH
April 11, 2006
KUMAR BUS SERVICE REGISTERED SIRHIND Vs. STATE OF PUNJAB
October 13, 2006
KUNDA SINGH Vs. RANGI RAM
July 23, 2006
KURUKSHETRA DEVELOPMENT BOARD Vs. JAGTAR SINGH
February 7, 2006
KURUKSHETRA UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF HARYANA &
August 24, 2006
KUSHWINDER SINGH Vs. STATE OF PUNJAB
March 24, 2006
KUSUM CHOPRA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
October 24, 2006
KUSUM LATA Vs. STATE OF HARYANA
October 19, 2006
KUSUM RANI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
July 13, 2006
KUSUM SHARMA Vs. COMMISSIONER OF INCOME TAX
August 1, 2006
L P S TOMAR Vs. STATE OF HARYANA
October 24, 2006
L T OVERSEAS LIMITED Vs. FOOD CORPORATION OF INDIA
April 25, 2006
L T OVERSEAS LTD Vs. FOOD CORPORATION OF INDIA
April 3, 2006
LABH SINGH Vs. SUPERINTENDING CANAL OFFICER
August 3, 2006
LABH SINGH Vs. DAMYANTI DEVI
September 29, 2006
LABH SINGH Vs. STATE OF HARYANA
January 18, 2006
LABH SINGH Vs. STATE OF PUNJAB
July 24, 2006
LABHA SINGH Vs. TEJO DEVI
January 17, 2006
LACHHMAN SINGH Vs. HARBANS SINGH
April 19, 2006
LADHA SINGH Vs. STATE OF PUNJAB
March 9, 2006
LAHORA SINGH Vs. JAGSIR SINGH
March 17, 2006
LAJWANTI RICE MILLS Vs. MARKET COMMITTEE
October 10, 2006
LAKHA SINGH Vs. JARNAIL SINGH
March 6, 2006
LAKHBIR KAUR Vs. BIKKAR SINGH
April 19, 2006
LAKHBIR KAUR KANG Vs. HARVINDER KUMAR
February 8, 2006
LAKHBIR SINGH Vs. MOHAN SINGH
November 17, 2006
LAKHBIR SINGH DHILLON Vs. BALDEV SINGH
January 25, 2006
LAKHI RAM Vs. GIRDHARI LAL
January 23, 2006
LAKHMI Vs. GIR RAJ SINGH
October 19, 2006
LAKHWANT KUMAR Vs. JAGJIT LAL
April 4, 2006
LAKHWINDER KAUR Vs. STATE OF PUNJAB
July 18, 2006
LAKHWINDER KAUR Vs. STATE OF PUNJAB
July 14, 2006
LAKHWINDER KAUR Vs. STATE OF PUNJAB
July 19, 2006
LAKHWINDER PAL SINGH Vs. STATE OF PUNJAB
October 13, 2006
LAKHWINDER SINGH Vs. BALVINDER SINGH
February 3, 2006
LAKHWINDER SINGH Vs. D S GURU
March 16, 2006
LAKHWINDER SINGH Vs. UNION TERRITORY
October 10, 2006
LAKSHMI Vs. SUKHPAL
October 19, 2006
LAL CHAND GODARA Vs. GENERAL MANAGER HARYANA ROADWAYS SIRSA
April 25, 2006
LAL JHANDA ROCKMAN CYCLE INDUSTRIES WORKERS UNION Vs. STATE OF PUNJAB
September 29, 2006
LAL SINGH Vs. STATE OF HARYANA
May 22, 2006
LAL SINGH Vs. STATE OF PUNJAB
May 24, 2006
LAL SINGH Vs. LAL SINGH
January 25, 2006
LAL SINGH @ LALI Vs. PUNJAB STATE
May 19, 2006
LALA RAM Vs. SHANTI DEVI
April 19, 2006
LALA RAM Vs. CHANDAN SINGH
March 20, 2006
LALA RAM Vs. VIDYA WATI @ VIDYA DEVI
January 10, 2006
LALIT CHAWLA Vs. MOHAR SINGH
March 24, 2006
LALIT HOSIERY Vs. UNION OF INDIA
October 28, 2006
LALIT HOSIERY Vs. UNION OF INDIA
October 18, 2006
LALITA Vs. STATE OF PUNJAB
May 30, 2006
LALITA Vs. STATE OF PUNJAB
April 24, 2006
LALITA DEVI Vs. BHOLA
December 13, 2006
LARSEN & TOUBRO LTD Vs. ASHOK SUKHIJA
January 25, 2006
LARSEN AND TOUBRO LIMITED Vs. MANJIT SINGH GILL
October 10, 2006
LARSEN AND TOUBRO LTD Vs. CENTRAL BUREAU OF INVESTIGATION
November 27, 2006
LAXMI Vs. LAJWANTI
January 25, 2006
LAXMI NARAIN SANGWAN Vs. STATE OF HARYANA
May 16, 2006
LAXMI SOLVENT INDUSTRIES Vs. MADAN LAL
February 22, 2006
LAYAK RAM Vs. SHARAMWATI
February 21, 2006
LAZAR V. SINGH Vs. JOY CHRISTOPHER
February 6, 2006
LEELA WATI Vs. STATE OF HARYANA
August 1, 2006
LEENA DUTTA Vs. GURNAM SINGH
September 15, 2006
LEHRI ALIAS LEHAR KHAN Vs. JAKIR HUSSAIN
February 24, 2006
LEKH RAJ Vs. JATINDER KUMAR
July 26, 2006
LEKH RAJ SINGH Vs. HARYANA STAFF SELECTION COMMISSION
May 31, 2006
LEKH RAM Vs. CENTRAL BUREAU OF INVESTIGATION
July 18, 2006
LIBERTY ENTERPRISES Vs. STATE OF HARYANA
September 8, 2006
LIBERTY INDIA Vs. COMMISSIONER OF INCOME TAX
September 22, 2006
LIBERTY SHOES LTD. Vs. HARISH KUMAR GUPTA
October 10, 2006
LIBERTY SHOES LTD. Vs. COMMISSIONER OF INCOME TAX
August 17, 2006
LIGHT ENGG CORPORATION Vs. UNION OF INDIA
September 1, 2006
LILLU RAM Vs. ADDITIONAL CIVIL JUDGE SR DIVISION
July 25, 2006
LILLU RAM Vs. THE ADDITIONAL CIVIL JUDGE (SR. DIVISION), GURGAON
November 23, 2006
LILY USHA Vs. STATE OF PUNJAB
October 10, 2006
LIYAKAT Vs. KANHIYA LAL
September 8, 2006
LOCHEN KHETI SEWA CENTRE Vs. STATE OF PUNJAB
November 29, 2006
LOTUS INDUSTRIES Vs. LOTUS ENTERPRISES (P) LTD.
October 28, 2006
LOVE KUMAR Vs. STATE OF HARYANA
July 24, 2006
LOVEJIT KAUR Vs. VIKRAM SINGH RAJPAL
October 10, 2006
LT COL SANJAY SITANSHU Vs. UNION OF INDIA
September 1, 2006
LT COL. (NOW MAJOR) GIAN SINGH DHILLON Vs. UNION OF INDIA AND OTHERS
December 13, 2006
LT. COL. SANJAY SITANSHU Vs. UNION OF INDIA & OTHERS
January 13, 2006
LT. COL. SWINDER SINGH BOMRAH Vs. UNION OF INDIA AND OTHERS
May 15, 2006
LUDHIANA IMPROVEMENT TRUST Vs. NASIB SINGH
January 24, 2006
LUDHIANA IMPROVEMENT TRUST Vs. KIMAT SINGH
May 12, 2006
LUXMI DEVI Vs. PURAN CHAND
September 20, 2006
LUXMI GINING AND OIL MILLS Vs. S S JAIN SABHA KHANNA
March 17, 2006
LUXMI NARAIN Vs. STATE OF HARYANA
August 8, 2006
M L KAUSHAL Vs. STATE OF PUNJAB
October 19, 2006
M P SINGH Vs. STATE OF PUNJAB
January 31, 2006
M P SINGH Vs. STATE OF PUNJAB
May 31, 2006
M R PAHUJA Vs. STATE OF HARYANA
April 25, 2006
M S AHUJA Vs. AMI CHAND
January 17, 2006
M S GUJRAL Vs. KANHIYA SINGH
October 23, 2006
M SRINIVASAN Vs. AMARJEET SINGH
May 17, 2006
M.R. SINGHAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 16, 2006
M.S. AHLUWALIA Vs. STATE OF PUNJAB
September 20, 2006
M/S BANARSI DASS DHANPAT RAI Vs. SEHDEV
January 11, 2006
M/S GUPTA OIL STORE, LADWA THROUGH ITS PARTNERS Vs. M/S HINDUSTAN PETROLEUM CORPORATION LTD. AND OTHERS
July 25, 2006
M/S HONEY BEE NATURAL PRODUCTS PVT. LTD Vs. ADMARJODH SINGH
March 2, 2006
M/S JAIN SONS AUTOMOBILES (P) LTD. Vs. SUNIL KUMAR SHARMA & ORS.
July 11, 2006
M/S RAJINDER PAL AND BROTHERS CHHAJLI, SUNAM Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD. AND ANOTHER
August 7, 2006
M/S SUPER SEEDS PRIVATE LTD Vs. STATE OF HARYANA
February 1, 2006
M/S WAZIR CHAND BRIJ LAL AND OTHERS Vs. MOHAMMAD ASGHAR FAROOQI AND ANOTHER
July 31, 2006
M/S. AGGARWAL METAL INDS. Vs. SMT. JEET KAUR AND OTHERS
July 24, 2006
M/S. ARCHITECT ATELIER Vs. STATE OF PUNJAB
May 15, 2006
M/S. DONGFANG ELECTRIC CORPORATION Vs. RELIANCE ENERGY LIMITED
January 27, 2006
M/S. GAGAN HOTEL AND RESTAURANT Vs. STATE OF PUNJAB
April 20, 2006
M/S. GONDA MAL KULWANT RAI Vs. SATISH KUMAR
August 7, 2006
M/S. SOOD BROTHERS Vs. GURJIT SINGH
November 3, 2006
M/S. SUNCITY PROJECTS LIMITED Vs. JAI PARKASH
February 7, 2006
M/S. TRISHUL INDUSTRIES Vs. THE STATE OF HARYANA AND ANOTHER
May 26, 2006
MADAN LAL Vs. MANAGING DIRECTOR HARYANA
May 18, 2006
MADAN LAL Vs. KISHORI LAL AND OTHERS
September 6, 2006
MADAN LAL AND SONS Vs. YOGINDER SHARMA
September 14, 2006
MADAN LAL BATRA Vs. R S MAMLI
March 23, 2006
MADAN LAL VERMA Vs. A.S. RANGA
December 22, 2006
MADHU BALA Vs. GENERAL PUBLIC
December 22, 2006
MADHU BALA GOYAL Vs. R K KHULLAR
August 11, 2006
MADHU REKHA Vs. STATE OF HARYANA
October 13, 2006
MADHUSUDAN Vs. STATE OF HARYANA AND ORS.
November 9, 2006
MAGHAR SINGH Vs. HARJINDER KAUR
February 10, 2006
MAGHAR SINGH Vs. UNION OF INDIA
September 6, 2006
MAHA RAM Vs. CHHAJU RAM
March 17, 2006
MAHABIR Vs. JAIBIR
August 10, 2006
MAHABIR PARSAD Vs. STATE OF HARYANA
July 20, 2006
MAHABIR SINGH Vs. STATE OF HARYANA
July 4, 2006
MAHABIR SINGH Vs. STATE OF HARYANA
May 1, 2006
MAHABIR SINGH Vs. DIRECTOR, URBAN DEVELOPMENT DEPARTMENT
September 4, 2006
MAHAJAN GENERAL STORE Vs. PIARA SINGH
January 6, 2006
MAHAJAN SABHA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
July 18, 2006
MAHALAXMI SPINNERS LTD Vs. STATE OF HARYANA
October 17, 2006
MAHANT AMAR DASS Vs. STATE OF PUNJAB
January 27, 2006
MAHANT CHAND NATH YOGI Vs. STATE OF HARYANA
February 22, 2006
MAHANT JEETA NAND CHELA MAHANT KESHVA NAND Vs. SHIROMANI GURDWARA PRABANDHAK COMMITTEE
July 5, 2006
MAHANT KAPIL DEV Vs. PARKASH WATI
August 21, 2006
MAHANT KASHMIR SINGH Vs. EX MAHANT GURDIAL SINGH
October 16, 2006
MAHANT SEWA DASS CHELA BABA INDER DASS Vs. STATE OF PUNJAB
August 17, 2006
MAHANT TEJA SINGH Vs. SAT PAL
April 18, 2006
MAHARAJ SINGH Vs. STATE OF HARYANA
October 12, 2006
MAHARAJA AGARSAIN INSTITITE OF MEDICAL RESEARSH AND EDUCATION, AGROHA Vs. P O, INDUSTRIAL TRIBUNAL CUM LABOUR COURT
November 30, 2006
MAHARAJA AGARSAIN MEDICAL INSTITUTE AND RESEARCH, AGROHA Vs. PRESIDING OFFICER LABOUR COURT, HISAR AND ANOTHER
May 26, 2006
MAHAVIR SINGH Vs. STATE OF HARYANA
January 12, 2006
MAHENDER Vs. STATE OF HARYANA
April 27, 2006
MAHENDER KUMAR Vs. RAM
February 3, 2006
MAHENDER SINGH Vs. RAM AUTAR
February 14, 2006
MAHENDER SINGH Vs. STATE OF HARYANA
April 25, 2006
MAHENDER SINGH Vs. STATE OF HARYANA
May 2, 2006
MAHENDER SINGH Vs. MANAGING DIRECTOR, THE HISAR DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED AND ANR
November 14, 2006
MAHENDER YADAV Vs. STATE OF PUNJAB
July 6, 2006
MAHENDRI Vs. TANJIT SINGH
May 10, 2006
MAHESH CHAND Vs. FIRM HINDU KHANDAN MUSTARKA KRIPA RAM
February 22, 2006
MAHESH CHAND Vs. FIRM HINDU KHANDAN MUSTARKA KRIPA RAM
February 24, 2006
MAHI PAL Vs. GENERAL PUBLIC
October 16, 2006
MAHINDER SINGH Vs. AMAR SINGH
February 21, 2006
MAHINDER SINGH Vs. STATE OF HARYANA
July 24, 2006
MAHIPAL Vs. HVPNL
August 10, 2006
MAHIPAL Vs. STATE OF HARYANA
July 17, 2006
MAINA Vs. STATE OF HARYANA
April 27, 2006
MAIRJUDIN Vs. TARLOCHAN SINGH
September 5, 2006
MAJHA SINGH Vs. SATPAL
March 1, 2006
MAJHI MOTORS REGD PATIALA Vs. STATE TRANSPORT COMMISSIONER PUNJAB
April 27, 2006
MAJOR SINGH Vs. STATE OF PUNJAB
April 18, 2006
MAJOR SINGH Vs. BALWANT SINGH
July 4, 2006
MAJOR SINGH Vs. RAJINDER SINGH
March 3, 2006
MAJOR SINGH Vs. SAHIB SINGH AND OTHERS
July 24, 2006
MAJOR SINGH Vs. STATE OF PUNJAB
August 4, 2006
MAJOR SINGH Vs. STATE OF PUNJAB
October 16, 2006
MAJOR SINGH AND OTHERS Vs. STATE OF PUNJAB
July 11, 2006
MAJOR SURJIT SINGH Vs. UNION OF INDIA AND OTHERS
August 30, 2006
MAKHAN SINGH Vs. STATE OF PUNJAB
July 18, 2006
MAKHAN SINGH Vs. STATE OF PUNJAB
May 3, 2006
MAKHAN SINGH Vs. STATE OF PUNJAB
January 30, 2006
MAKIN PAPER MILLS Vs. STATE OF PUNJAB
November 29, 2006
MALHI COMMISSION AGENTS Vs. HARBANS KAUR
May 8, 2006
MALKHAN SINGH Vs. RANDHIR SINGH
February 27, 2006
MALKIAT SINGH Vs. JAGJIT SINGH
March 3, 2006
MALKIAT SINGH Vs. MOHINDER SINGH
March 1, 2006
MALKIAT SINGH Vs. STATE OF PUNJAB
April 4, 2006
MALKIAT SINGH Vs. STATE OF PUNJAB
July 4, 2006
MALKIAT SINGH Vs. STATE OF PUNJAB
August 10, 2006
MALKIAT SINGH Vs. STATE OF PUNJAB
October 12, 2006
MALKIAT SINGH Vs. STATE OF PUNJAB
August 21, 2006
MALKIT SINGH ALIAS MITA SINGH Vs. STATE OF PUNJAB
March 21, 2006
MALOOK SINGH Vs. SATNAM SINGH
July 12, 2006
MALTI Vs. KALYAN SINGH & ORS.
November 6, 2006
MALWA COTTON SPINNING MILLS LTD Vs. CEGAT
August 1, 2006
MAM CHAND Vs. HOSHIAR SINGH
March 17, 2006
MAM RAJ Vs. JAGDISH SINGH
February 21, 2006
MAM RAJ Vs. HARYANA STATE PHARMACY COUNCIL
September 7, 2006
MAM RAJ Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
December 8, 2006
MAN SINGH Vs. NIHAL SINGH
February 20, 2006
MAN SINGH SEHRAWAT Vs. STATE OF HARYANA
May 9, 2006
MANAGING COMMITTEE OF GURU TEG BAHADUR KHALSA COLLEGE Vs. DIRECTOR, PUBLIC INSTRUCTIONS (COLLEGES), PUNJAB, CHANDIGARH AND OTHERS
December 19, 2006
MANAV KAPOOR Vs. MALA SOOD
October 28, 2006
MANBHAWATI ALIAS SHANTI DEVI Vs. BIR CHAND
May 18, 2006
MANDIP KAUR Vs. SARBJIT SINGH
March 28, 2006
MANGA Vs. STATE OF PUNJAB
March 7, 2006
MANGA SINGH Vs. RULLA SINGH
February 2, 2006
MANGA SINGH Vs. GUMAN SINGH
August 22, 2006
MANGA SON OF MAKKAR Vs. STATE OF HARYANA
August 28, 2006
MANGAL DASS Vs. BAHADUR SINGH CHAUHAN
July 17, 2006
MANGAL SAIN Vs. GHULAM RASOOL
February 22, 2006
MANGAL SINGH Vs. PUNSUP
February 27, 2006
MANGAL SINGH Vs. STATE OF PUNJAB
February 21, 2006
MANGAL SINGH Vs. KEHAR SINGH
September 13, 2006
MANGAT RAM Vs. STATE OF HARYANA
July 14, 2006
MANGAT RAM Vs. STATE OF HARYANA
July 3, 2006
MANGAT RAM Vs. STATE OF PUNJAB
February 1, 2006
MANGAT RAM ALIAS MANGTU Vs. STATE OF HARYANA
July 13, 2006
MANGAT SINGH ALIAS MANGTA Vs. STATE OF PUNJAB
July 14, 2006
MANGE RAM Vs. JAGBIR SINGH
March 16, 2006
MANGE RAM Vs. WADHAWAI BAI
February 20, 2006
MANGE RAM Vs. SUBE SING
January 20, 2006
MANGE RAM Vs. SAROJ
August 11, 2006
MANGE RAM EDUCATIONAL & CHARITABLE TRUST Vs. STATE OF HARYANA AND ANOTHER
September 12, 2006
MANGE RAM PUNIA Vs. RAJ SINGH
February 14, 2006
MANGE RAM SHARMA Vs. RAM MEHAR
February 2, 2006
MANGJIT SINGH Vs. DIDAR SINGH
February 3, 2006
MANGTU RAM Vs. STATE OF PUNJAB
March 29, 2006
MANI SINGH Vs. STATE OF PUNJAB
October 23, 2006
MANINDER SINGH Vs. STATE OF PUNJAB
August 17, 2006
MANISH BHANDARI Vs. STATE OF PUNJAB
May 10, 2006
MANISH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, GURGAON AND ANOTHER
November 10, 2006
MANISH MANGLANI Vs. SANTOKH RAM
September 7, 2006
MANISHA Vs. ASHOK
July 13, 2006
MANISHA Vs. TRILOK CHAND
July 13, 2006
MANISHA TYAGI Vs. DEEPAK KUMAR
August 25, 2006
MANJEET SINGH Vs. UNION OF INDIA
July 4, 2006
MANJEET SINGH Vs. GURMEET KAUR
August 1, 2006
MANJINDER SINGH Vs. D S GURU
March 16, 2006
MANJINDER SINGH Vs. STATE OF PUNJAB
March 2, 2006
MANJINDER SINGH ALIAS RAJAN Vs. STATE OF PUNJAB
October 26, 2006
MANJIT GENERAL STORE Vs. PUNJAB STATE
October 23, 2006
MANJIT KAUR Vs. STATE OF PUNJAB
October 16, 2006
MANJIT KAUR Vs. SIBBU
February 28, 2006
MANJIT KAUR Vs. STATE OF HARYANA
March 31, 2006
MANJIT KAUR Vs. STATE OF PUNJAB
April 6, 2006
MANJIT KAUR Vs. MOHAN SINGH
March 8, 2006
MANJIT SAHDEV Vs. STATE OF U.T.
July 12, 2006
MANJIT SINGH Vs. STATE OF PUNJAB
March 28, 2006
MANJIT SINGH Vs. STATE OF PUNJAB
May 22, 2006
MANJIT SINGH Vs. PUNJAB STATE
March 1, 2006
MANJIT SINGH Vs. STATE OF PUNJAB
March 9, 2006
MANJIT SINGH Vs. IQBAL SINGH SIDHU
March 10, 2006
MANJIT SINGH Vs. STATE
February 6, 2006
MANJIT SINGH Vs. STATE OF PUNJAB
October 16, 2006
MANJIT SINGH Vs. PRESIDING OFFICER LABOUR COURT
August 28, 2006
MANJIT SINGH Vs. MAYA WATI
September 11, 2006
MANJIT SINGH Vs. JANAK DULARI AND OTHERS
July 11, 2006
MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
February 8, 2006
MANJU BALA Vs. STATE OF PUNJAB
October 23, 2006
MANJU BALA Vs. STATE OF HARYANA
May 17, 2006
MANJU DEVI Vs. STATE OF PUNJAB AND OTHERS
November 27, 2006
MANJU MALHOTRA Vs. STATE OF HARYANA
February 24, 2006
MANJU SHARMA Vs. STATE OF HARYANA AND OTHERS
July 20, 2006
MANMOHAN KUMAR Vs. KULDEEP SINGH
October 13, 2006
MANMOHAN SINGH Vs. STATE OF PUNJAB
March 30, 2006
MANMOHAN SINGH Vs. STATE OF HARYANA
April 25, 2006
MANMOHAN SINGH Vs. SUDESH CHAND
February 2, 2006
MANMOHAN SINGH Vs. JOGINDER SINGH
February 20, 2006
MANN SINGH Vs. STATE OF PUNJAB
April 25, 2006
MANN SINGH Vs. SOHAN LAL
July 21, 2006
MANN SINGH Vs. STATE OF PUNJAB
April 26, 2006
MANOHAR LAL Vs. STATE OF HARYANA
May 9, 2006
MANOHAR LAL Vs. KAUSHALYA DEVI
August 21, 2006
MANOHAR LAL Vs. STATE OF HARYANA
January 16, 2006
MANOHAR LAL GUPTA Vs. STATE OF HARYANA
March 7, 2006
MANOHAR LAL SONI Vs. STATE OF PUNJAB
May 8, 2006
MANOHAR SINGH Vs. STATE OF HARYANA
March 22, 2006
MANOHAR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
January 12, 2006
MANOHAR SINGH Vs. STATE OF PUNJAB
April 18, 2006
MANOHAR SINGH Vs. ROSHAN
August 28, 2006
MANOJ Vs. STATE OF HARYANA
March 10, 2006
MANOJ Vs. STATE OF HARYANA
April 26, 2006
MANOJ Vs. STATE OF HARYANA
July 20, 2006
MANOJ Vs. PREM LAL
May 24, 2006
MANOJ ALIAS SONU Vs. STATE OF HARYANA
March 17, 2006
MANOJ KAPOOR Vs. STATE OF PUNJAB
May 16, 2006
MANOJ KUMAR Vs. STATE OF PUNJAB
March 29, 2006
MANOJ KUMAR Vs. STATE OF HARYANA
October 24, 2006
MANOJ KUMAR Vs. STATE
February 16, 2006
MANOJ KUMAR Vs. R S GUJRAL
August 10, 2006
MANOJ KUMAR Vs. PRESIDING OFFICER AND ANOTHER
September 1, 2006
MANOJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 1, 2006
MANOJ RAJ KARAN Vs. STATE OF HARYANA
May 12, 2006
MANORMA JOSHI Vs. STATE OF PUNJAB
October 23, 2006
MANPREET KAUR ALIAS MAATO Vs. STATE OF PUNJAB
February 23, 2006
MANPRIT SINGH Vs. STATE OF PUNJAB
March 16, 2006
MANSA CO-OPERATIVE SPINNING MILLS LTD Vs. STATE OF PUNJAB AND ORS
September 20, 2006
MANSAROVER TEXTILE PVT LTD Vs. U H B V N LTD
February 2, 2006
MANTOSH KUMAR Vs. STATE OF HARYANA
July 18, 2006
MAPSA TAPES PVT LIMITED Vs. UNION OF INDIA
April 28, 2006
MASTER HARJIT SINGH Vs. COMMANDER PURAN SINGH
March 27, 2006
MASTER PAWAN KUMAR Vs. MOHD KADIR AND OTHERS
April 25, 2006
MATTA FER Vs. PARAMJIT BHARATH
May 19, 2006
MAURIA UDYOG LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DELHI
August 22, 2006
MAYA Vs. MOHINDER SINGH
July 18, 2006
MAYA DEVI Vs. STATE OF HARYANA AND OTHERS
May 3, 2006
MAYA DEVI Vs. CHAMPA DEVI
January 6, 2006
MAYA RAM Vs. STATE OF HARYANA
May 23, 2006
MEDICAL OFFICER INCHARGE Vs. SUKHWINDER SINGH
August 31, 2006
MEENA Vs. STATE OF HARYANA
August 31, 2006
MEGHA ANAND Vs. STATE OF PUNJAB
October 11, 2006
MEHAL SINGH Vs. GOBINDER SINGH
February 28, 2006
MEHAL SINGH` Vs. STATE OF PUNJAB
February 21, 2006
MEHAR CHAND Vs. STATE OF HARYANA
May 22, 2006
MEHAR CHAND Vs. STATE OF PUNJAB
July 6, 2006
MEHAR CHAND Vs. STATE OF HARYANA
May 1, 2006
MEHAR SINGH Vs. STATE OF HARYANA
March 23, 2006
MEHAR SINGH Vs. STATE OF PUNJAB
March 24, 2006
MEHAR SINGH Vs. RASHMI RANI GUPTA
February 15, 2006
MEHAR SINGH RATHI Vs. UNION OF INDIA
May 26, 2006
MEHBOOB HASAN Vs. MEHMOOD HASAN
July 25, 2006
MEHMA SINGH Vs. RAKESH KUMAR
August 28, 2006
MEHMOOD ALI Vs. STATE OF HARYANA
September 7, 2006
MEHNGA SINGH GHAG AND ORS. Vs. MOHALI STEELS P. LTD.
September 21, 2006
MEHTAB SINGH Vs. STATE OF HARYANA
April 26, 2006
METAL PRODUCTS OF INDIA Vs. COMMISSIONER OF INCOME TAX
May 23, 2006
MICRO ENGG. WORKS Vs. KRISHNA RANI
September 6, 2006
MILKHA SINGH Vs. PARSHOTAM DASS
May 24, 2006
MIMLA DEVI Vs. PEPSU ROAD TRANSPORT CORPORATION
April 24, 2006
MINAKSHI SUD Vs. JATINDER MOHAN BAJAJ
March 24, 2006
MINDLOGIC INFOTECH LIMITED Vs. PUNJAB TECHNICAL UNIVERSITY
March 7, 2006
MINI BANK KARAMCHARI UNION ZILA JIND, NARWANA Vs. STATE OF HARYANA AND OTHERS
December 1, 2006
MINI GAGAN CINEMA Vs. MUNICIPAL CORPORATION
November 10, 2006
MISS MEERA SHARMA Vs. JAGJIT SINGH
December 11, 2006
MITTAL AND CO WINE CONTRACTORS Vs. STATE OF HARYANA
July 7, 2006
MITTAL METAL WORKS Vs. PROMILA RANI
April 19, 2006
MK INTERNATIONAL Vs. UNION OF INDIA
September 7, 2006
MODAN SINGH Vs. STATE OF PUNJAB AND OTHERS
October 19, 2006
MODI SALES (FURNACE DIVISION) Vs. COMMISSIONER OF C EX , CHANDIGARH
December 13, 2006
MOHALI BUS SERVICE Vs. STATE OF PUNJAB
October 17, 2006
MOHAN BAHADUR SARU Vs. STATE OF HARYANA
May 15, 2006
MOHAN COTTON OIL AND GENERAL MILLS Vs. HARYANA FINANCIAL CORPORATION
March 20, 2006
MOHAN LAL Vs. RAKESH KUMAR BHAKOO
April 17, 2006
MOHAN LAL Vs. STATE OF PUNJAB
March 24, 2006
MOHAN LAL Vs. STATE OF HARYANA
October 17, 2006
MOHAN LAL Vs. STATE OF HARYANA
August 4, 2006
MOHAN LAL Vs. STATE OF HARYANA
October 10, 2006
MOHAN LAL Vs. BIRA
August 4, 2006
MOHAN LAL Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANOTHER
August 22, 2006
MOHAN LAL AGGARWAL Vs. ATINDER MOHAN KHOSLA
January 11, 2006
MOHAN LAL JINDAL Vs. STATE OF PUNJAB
October 30, 2006
MOHAN SINGH Vs. STATE OF PUNJAB
October 10, 2006
MOHAN SINGH Vs. JASWANT SINGH
January 4, 2006
MOHAN SINGH Vs. TEJINDER KAUR
March 6, 2006
MOHAN SINGH Vs. STATE OF PUNJAB
July 13, 2006
MOHAN SINGH Vs. PEPSU ROADWAYS TRANSPORT CORPORATION, NABHA ROAD, PATIALA
November 9, 2006
MOHAN SINGH Vs. STATE OF PUNJAB
August 9, 2006
MOHAN SINGH Vs. STATE OF PUNJAB
October 16, 2006
MOHD ASLAM Vs. STATE OF HARYANA
September 7, 2006
MOHD AYYUB Vs. BALLARPUR INDUSTRIES LTD
February 1, 2006
MOHD SARDAR DARA Vs. C B I CHANDIGARH
May 23, 2006
MOHD UMAIR SAQUIB Vs. A K DUBEY, IAS
September 1, 2006
MOHD YASEEN Vs. STATE OF PUNJAB
May 17, 2006
MOHD. ANWAR Vs. STATE OF PUNJAB
April 24, 2006
MOHD. BASHIR Vs. MAQSOOD
April 25, 2006
MOHINDER HASIJA Vs. VIJAY BHUSHAN CHHABRA
October 11, 2006
MOHINDER KAUR Vs. NARINDER KUMAR
October 17, 2006
MOHINDER KAUR Vs. GURWANT SINGH
October 23, 2006
MOHINDER KAUR Vs. KAILASH RANI
December 14, 2006
MOHINDER KAUR Vs. PRIYA HARI SINGH
May 24, 2006
MOHINDER KUMAR Vs. DHAN KUMAR
April 26, 2006
MOHINDER PAL Vs. IMPROVEMENT TRUST HOSHIARPUR
July 13, 2006
MOHINDER PAL Vs. KRISHNA WATI & OTHERS
May 5, 2006
MOHINDER PAL Vs. STATE OF HARYANA
September 5, 2006
MOHINDER PAL ALIAS JANGI RAM Vs. STATE OF PUNJAB
October 10, 2006
MOHINDER PAL MOHAN LAL Vs. STATE OF HARYANA
April 24, 2006
MOHINDER SINGH Vs. JASBIR SINGH
April 20, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
May 18, 2006
MOHINDER SINGH Vs. CAPTAIN SINGH
October 19, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
January 4, 2006
MOHINDER SINGH Vs. STATE
February 16, 2006
MOHINDER SINGH Vs. NEW INDIA ASSURANCE CO. LTD.
December 7, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
October 18, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
October 12, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
February 9, 2006
MOHINDER SINGH Vs. KARTAR KAUR
January 31, 2006
MOHINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
October 12, 2006
MOHINDER SINGH Vs. GENERAL MANAGER, PUNJAB ROADWAYS
August 30, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
October 16, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
October 11, 2006
MOHINDER SINGH Vs. UNION OF INDIA
August 22, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
January 19, 2006
MOHINDER SINGH Vs. JARNAIL SINGH
July 6, 2006
MOHINDER SINGH Vs. BHARAT SANCHAR NIGAM LTD
September 14, 2006
MOHINDER SINGH Vs. JIT KAUR
January 25, 2006
MOHINDER SINGH Vs. GENERAL MANAGER, HARYANA ROADWAYS
February 16, 2006
MOHINDER SINGH Vs. STATE OF PUNJAB
August 10, 2006
MOHINDER SINGH ALIAS MAHENDER SINGH Vs. STATE OF HARYANA
September 29, 2006
MOHINDER SINGH CHAHAL Vs. UNION OF INDIA
January 24, 2006
MOHINDER SINGH GHUMAN Vs. STATE OF PUNJAB AND OTHERS
August 4, 2006
MOHINDER SINGH KHALSA Vs. STATE OF PUNJAB
April 28, 2006
MOHINDER SINGH NEHRA Vs. STATE OF HARYANA
May 25, 2006
MOHIT BATRA Vs. SHALU
August 3, 2006
MOHIT SETHI Vs. STATE OF HARYANA
May 22, 2006
MOHIT SHARMA Vs. STATE
April 28, 2006
MOHIT STONE CRUSHER Vs. PHOOL SINGH
November 7, 2006
MOHMAD YASSIN Vs. FAIZ MOHD.
April 5, 2006
MOHRI RAM Vs. SHIVSHANKAR LAL
March 3, 2006
MONICA CHRISTY CHIKWA Vs. STATE OF PUNJAB
February 14, 2006
MOOLCHAND Vs. STATE OF HARYANA
April 28, 2006
MOR ALIAS MORNI Vs. DEVENDER
October 16, 2006
MS. GARIMA SAHNI Vs. BABA FARID UNIVERSITY
September 1, 2006
MT ISHAR KAUR Vs. HARNAM SINGH
December 4, 2006
MUKAND SINGH Vs. STATE OF PUNJAB
October 12, 2006
MUKAT KUMAR Vs. JIWAN RAM
October 11, 2006
MUKESH BHARTI Vs. STATE OF HARYANA
October 12, 2006
MUKESH KUMAR Vs. STATE OF HARYANA
July 24, 2006
MUKESH KUMAR Vs. STATE OF HARYANA
July 20, 2006
MUKESH KUMAR Vs. STATE OF HARYANA
August 8, 2006
MUKESH KUMAR Vs. UNION OF INDIA
September 11, 2006
MUKESH KUMAR GOEL Vs. HIMGIRI STEEL INDUSTRIES
January 9, 2006
MUKESH KUMAR SEHGAL Vs. PUNJAB FINANCIAL CORPORATION
July 10, 2006
MUKHTIAR SINGH Vs. NISHAN SINGH
July 4, 2006
MUKHTIAR SINGH Vs. K R LAKHANPAL
March 17, 2006
MUKHTIAR SINGH Vs. STATE OF PUNJAB
November 15, 2006
MUKHTIAR SINGH Vs. DEV RAJ
September 20, 2006
MUKHTIAR SINGH Vs. BALDEV SINGH
October 13, 2006
MUKHTIAR SINGH Vs. STATE OF PUNJAB
August 28, 2006
MUKHTIAR SINGH Vs. DISTRICT DEVELOPMENT & PANCHAYAT OFFICER
April 19, 2006
MUKTA DEVI Vs. PRASANDI
May 24, 2006
MULKH RAJ Vs. BALWANT SINGH
December 2, 2006
MULKH RAJ AND ANOTHERS Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ANOTHERS
November 20, 2006
MUNI RAJ Vs. STATE
February 16, 2006
MUNICIPAL COMMITTEE Vs. GIAN CHAND PARMUKH SANT NIRANKARI MANDAL
February 1, 2006
MUNICIPAL COMMITTEE, JAGRAON Vs. SATWINDER SINGH
December 13, 2006
MUNICIPAL COMMITTEE, MANDI GOBINDGARH Vs. M/S. DASHMESH STEEL ROLLING MILLS
January 4, 2006
MUNICIPAL COMMITTEE, NAWANSHAHR Vs. M/S. STYLISH SANITARY TRADERS
January 25, 2006
MUNICIPAL CORPORATION Vs. SAVITRI DEVI
February 27, 2006
MUNICIPAL CORPORATION FARIDABAD Vs. RAJ BALA
April 25, 2006
MUNICIPAL CORPORATION THROUGH ITS ADMINISTRATIVE OFFICER Vs. SANJAY AND ORS
November 7, 2006
MUNICIPAL CORPORATION, LUDHIANA Vs. BIMLA KUMARI
December 19, 2006
MUNICIPAL COUNCIL Vs. RAJ KUMAR
July 27, 2006
MUNICIPAL COUNCIL SANGAT Vs. MAHESH KUMAR
August 1, 2006
MUNICIPAL COUNCIL, QUADIN Vs. PRESIDING OFFICER, LABOUR COURT, GURDASPUR AND ANOTHER
October 23, 2006
MUNISH BHATIA Vs. KISHNI DEVI
February 16, 2006
MUNISH KUMAR TALWAR Vs. VICE CHANCELLOR BABA FARID UNIVERSITY OF HEALTH SCIENCES
March 1, 2006
MUNISH KUMAR TALWAR Vs. THE VICE CHANCELLOR, BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
May 16, 2006
MUNJAL SALES CORPORATION Vs. COMMISSIONER INCOME TAX
October 16, 2006
MUNSHI RAM Vs. STATE OF HARYANA
May 8, 2006
MUNSHI RAM Vs. STATE OF HARYANA
May 5, 2006
MURARI LAL Vs. AMAR LATA
July 7, 2006
MURARI LAL Vs. ASHOK AGGARWAL AND OTHERS
July 13, 2006
MURARI LAL ARYA Vs. R S GUJRAL
November 13, 2006
MURLI DHAR Vs. STATE OF HARYANA
January 4, 2006
MUSHTAQ AHMED Vs. STATE OF HARYANA AND OTHERS
November 2, 2006
MUSHTAQ ALI ALIAS TIMA KHAN Vs. STATE OF PUNJAB
March 16, 2006
MUTTI COMMISSION AGENTS Vs. SHINGARA SINGH
November 27, 2006
N AND N ESTATES PRIVATE LTD Vs. STATE OF PUNJAB
July 3, 2006
N P OHRI Vs. KANTA RANI
February 14, 2006
N S KAILEY Vs. STATE OF PUNJAB
April 25, 2006
N.K. BEHL Vs. RED CROSS SOCIETY AND OTHERS
November 2, 2006
N.K. BHATIA Vs. MAHARAWAL KHEWAJI RELIGIOUS & CHARITABLE TRUST
February 9, 2006
NACHATTAR SINGH Vs. STATE OF PUNJAB
July 17, 2006
NACHHATTAR SINGH Vs. STATE
February 16, 2006
NACHHATTAR SINGH Vs. PRESIDING OFFICER LABOUR COURT
August 11, 2006
NACHHITTAR KAUR Vs. KEHAR SINGH
April 20, 2006
NAFE SINGH DAHIYA Vs. STATE OF HARYANA
May 9, 2006
NAGAR PANCHAYAT Vs. GALLU SINGH
May 24, 2006
NAGAR PANCHAYAT BEGOWAL Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
February 21, 2006
NAGAR PARISHAD NARNAUL Vs. KURDA RAM
February 20, 2006
NAGINDER SINGH Vs. DARSHAN SINGH
February 14, 2006
NAGINDER SINGH RANA Vs. B C GUPTA
November 13, 2006
NAHAR EXPORTS LTD Vs. COMMISSIONER OF INCOME TAX
July 4, 2006
NAHAR SINGH Vs. HARJIT SINGH
October 24, 2006
NAHAR SINGH Vs. STATE OF PUNJAB
May 25, 2006
NAHAR SPINNING MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
July 4, 2006
NAIB SINGH Vs. STATE OF PUNJAB
September 8, 2006
NAIB SUBEDAR INDRAJ KUMAR Vs. UNION OF INDIA
August 7, 2006
NAMRATA RANI Vs. STATE OF HARYANA
July 4, 2006
NANAK CHAND Vs. STATE OF HARYANA
August 1, 2006
NAND LAL Vs. STATE OF HARYANA
November 29, 2006
NAND LAL Vs. STATE OF PUNJAB
October 23, 2006
NAND RAM Vs. GAHAR SINGH
November 15, 2006
NAND SINGH Vs. STATE OF PUNJAB
November 15, 2006
NAND STEEL INDUSTRIES P LTD Vs. RAM BHAGAT LANGYAN
October 30, 2006
NANDO Vs. SHER SINGH
May 19, 2006
NAPINDER SINGH Vs. PARDEEP KAUR AND ANOTHER
August 7, 2006
NARAIN SINGH Vs. STATE OF PUNJAB
May 12, 2006
NARANG RAM Vs. STATE OF HARYANA
April 27, 2006
NARANJAN DASS Vs. STATE OF PUNJAB
March 30, 2006
NARANJAN SINGH Vs. AJAIB SINGH
February 8, 2006
NARANJAN SINGH Vs. INCOME TAX OFFICER
October 18, 2006
NARENDER KAUR Vs. STATE OF HARYANA
September 4, 2006
NARENDER PAUL KAUR Vs. STATE OF PUNJAB
April 20, 2006
NARENDER SINGH MALIK Vs. STATE OF HARYANA
July 20, 2006
NARENDER YADAV Vs. MAHARSHI DAYANAND UNIVERSITY
August 2, 2006
NARESH Vs. BABU LAL
August 7, 2006
NARESH CHANDER ANGIRISH Vs. STATE OF HARYANA
May 1, 2006
NARESH KUMAR Vs. UNION OF INDIA
May 16, 2006
NARESH KUMAR Vs. HOUSING BOARD HARYANA
April 18, 2006
NARESH KUMAR Vs. STATE OF PUNJAB
March 27, 2006
NARESH KUMAR Vs. HARYANA STATE
July 6, 2006
NARESH KUMAR Vs. UNION OF INDIA
May 22, 2006
NARESH KUMAR Vs. STATE
February 2, 2006
NARESH KUMAR Vs. STATE
February 16, 2006
NARESH KUMAR Vs. D S GURU
March 16, 2006
NARESH KUMAR Vs. SARABJIT KAUR ALIAS VANDANA
September 20, 2006
NARESH KUMAR Vs. SECRETARY TO GOVERNMENT OF HARYANA
August 30, 2006
NARESH KUMAR ALIAS GULLI Vs. STATE OF PUNJAB
May 10, 2006
NARESH KUMARI Vs. STATE OF HARYANA
August 9, 2006
NARESH MAGOO Vs. MANGAL SINGH
February 2, 2006
NARESH RANI Vs. RAKESH KUMAR BANSAL
May 5, 2006
NARINDER KAUR Vs. DALER KAUR
April 18, 2006
NARINDER KAUR Vs. PUNJAB AND HARYANA HIGH COURT
April 20, 2006
NARINDER KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 23, 2006
NARINDER KUMAR GUPTA Vs. STATE OF HARYANA
January 4, 2006
NARINDER KUMAR JAIN Vs. STATE OF HARYANA
May 11, 2006
NARINDER KUMAR SHIV KUMAR DHAWAN Vs. SUNITA CHOPRA
October 9, 2006
NARINDER KUMAR SINGLA Vs. STATE OF PUNJAB
May 17, 2006
NARINDER KUMAR SOOD Vs. RAKESH KUMAR VERMA
July 4, 2006
NARINDER PAL AND OTHERS Vs. STATE OF PUNJAB
March 28, 2006
NARINDER PAL SINGH Vs. STATE OF PUNJAB
October 10, 2006
NARINDER SINGH Vs. KIRPA SINGH
July 21, 2006
NARINDER SINGH Vs. STATE OF PUNJAB
July 10, 2006
NARINDER SINGH Vs. SHASHI SAHNI
February 2, 2006
NARINDER SINGH Vs. ORIENTAL INSURANCE CO LTD
February 15, 2006
NARINDER SINGH Vs. SARABJIT SINGH
July 12, 2006
NARULA RICE MILLS Vs. PUNSUP
March 28, 2006
NARVINDER KAUR Vs. STATE OF PUNJAB
July 20, 2006
NASIR HUSSAN Vs. STATE OF HARYANA
July 11, 2006
NATHA RAM Vs. IMPROVEMENT TRUST
March 24, 2006
NATHA SINGH Vs. SATISH KUMAR
February 21, 2006
NATHA SINGH Vs. BHAN SINGH (DECEASED) THROUGH L.RS.
May 5, 2006
NATIONAL DAIRY RESEARCH INSTITUTE, KARNAL Vs. YASH PAL AND ANOTHER
September 26, 2006
NATIONAL DAIRY RESEARCH INSTITUTE, KARNAL THRU. ITS DIRECTOR Vs. SOM NATH AND ANOTHER
September 26, 2006
NATIONAL HIGH SCHOOL Vs. ROSHNI DEVI
January 4, 2006
NATIONAL HYDROELECTRIC POWER CORPORATION Vs. PSEB
February 14, 2006
NATIONAL INSTITUTE OF TECHNOLOGY (DEEMED UNIVERSITY), KURUKSHETRA Vs. SANJEEV KUMAR
July 25, 2006
NATIONAL INSURANCE CO LTD Vs. URMILA
February 10, 2006
NATIONAL INSURANCE CO LTD Vs. BIMLA DEVI
February 8, 2006
NATIONAL INSURANCE CO LTD Vs. BHATERI
February 8, 2006
NATIONAL INSURANCE CO LTD Vs. BALJIT KAUR
May 11, 2006
NATIONAL INSURANCE CO LTD Vs. GURBACHAN SINGH
December 14, 2006
NATIONAL INSURANCE CO LTD Vs. PHOOL SINGH
November 30, 2006
NATIONAL INSURANCE CO. LTD Vs. RAM MURTI
July 20, 2006
NATIONAL INSURANCE CO. LTD Vs. SAMMI BAI
September 13, 2006
NATIONAL INSURANCE CO. LTD Vs. BALA DEVI
April 26, 2006
NATIONAL INSURANCE CO. LTD. Vs. AMARJIT KAUR
October 24, 2006
NATIONAL INSURANCE COMPANY Vs. ANNIE VARKEY
May 30, 2006
NATIONAL INSURANCE COMPANY Vs. PAPPU
March 28, 2006
NATIONAL INSURANCE COMPANY Vs. HARBANS SINGH
February 15, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. SUSHIL KUMAR
March 30, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. SALINDER KUMAR ALIAS SURINDER KUMAR
April 3, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. R K SAINI
February 20, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMLESH KAUR
March 23, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. SHEELA WANTI
August 8, 2006
NATIONAL INSURANCE COMPANY LTD Vs. NIRMLA DEVI
July 19, 2006
NATIONAL INSURANCE COMPANY LTD Vs. SARINDER KAUR
February 27, 2006
NATIONAL INSURANCE COMPANY LTD Vs. RAM CHANDER
November 30, 2006
NATIONAL INSURANCE COMPANY LTD Vs. AJMER SINGH
February 15, 2006
NATIONAL INSURANCE COMPANY LTD Vs. GURDEV KAUR
December 5, 2006
NATIONAL INSURANCE COMPANY LTD. Vs. GURMEET SINGH
September 6, 2006
NATIONAL INSURANCE COMPANY LTD. Vs. DHARMI DEVI
December 6, 2006
NATIONAL LEGGUARD WORKS Vs. COMMISSIONER OF INCOME TAX (APPEALS)
September 22, 2006
NATIONAL TEXTILES CORPORATION LTD. Vs. S.K. JAIN AND ANOTHER
May 9, 2006
NAVEEN CHAUDHARY Vs. RAM
March 28, 2006
NAVEEN KUMAR Vs. JVR PRASADA RAO
March 6, 2006
NAVEEN KUMAR Vs. UNION TERRITORY CHANDIGARH
February 6, 2006
NAVEEN KUMAR Vs. UNION OF INDIA AND OTHERS
September 1, 2006
NAVIN BHARAT BASTRALYA Vs. MUNICIPAL CORPORATION
October 17, 2006
NAVIN WALIA Vs. STATE OF PUNJAB
February 7, 2006
NAVNEET KAUR Vs. STATE OF PUNJAB
July 5, 2006
NAVROOP KAUR Vs. KASHMIR SINGH
January 10, 2006
NAWAB SINGH Vs. STATE OF HARYANA
August 28, 2006
NAWAL KISHORE BATRA Vs. STATE OF HARYANA
May 30, 2006
NAYYAR BUS SERVICE REGD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY JALANDHAR
April 27, 2006
NAZAR MOHAMMAD Vs. HARBANS SINGH
March 1, 2006
NAZAR SALMANI Vs. SWARNJIT KAUR
February 23, 2006
NB SUB RAVINDER KUMAR Vs. UNION OF INDIA
August 17, 2006
NEEL KAMAL NARENDER MOHAN Vs. STATE OF HARYANA
September 12, 2006
NEELAM Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
March 3, 2006
NEELAM Vs. MUNICIPAL CORPORATION, CHANDIGARH AND ANOTHER
December 14, 2006
NEELAM MUKHI Vs. MOHINDER KUMAR
May 4, 2006
NEELAM RANI Vs. STATE OF HARYANA
September 8, 2006
NEELDHARA WEAV FACTORY Vs. DIR GEN OF FOREIGN TRADE
December 22, 2006
NEENA Vs. PURSHOTTAM DASS
May 12, 2006
NEENA DEVI Vs. STATE OF HARYANA
May 25, 2006
NEENA MALHOTRA Vs. ASHOK MALHOTRA
August 9, 2006
NEERAJ @ GINI Vs. STATE OF PUNJAB
July 17, 2006
NEERAJ KHANNA Vs. STATE OF PUNJAB
May 17, 2006
NEERAJ KUMAR Vs. STATE OF PUNJAB
March 22, 2006
NEERAJ MALIK Vs. STATE OF HARYANA AND OTHERS
August 18, 2006
NEERAJ SARAF Vs. STATE OF HARYANA
July 21, 2006
NEERAJ SHARMA Vs. DISTRICT SANGRUR KHADI GRAM UDYOG KARYA KARTA SANGH
January 31, 2006
NEERAJ SHARMA Vs. UNION OF INDIA
April 26, 2006
NEETA Vs. HARYANA STAFF SELECTION COMMISSION
April 24, 2006
NEETU ALIAS BHAWANA Vs. DEEPAK
November 13, 2006
NEKI RAM Vs. STATE OF HARYANA
October 19, 2006
NEKI RAM Vs. THE DEPUTY COLLECTOR
September 5, 2006
NEM SINGH Vs. PUSHPA DEVI
October 18, 2006
NETARPAL SINGH Vs. STATE OF HARYANA
December 4, 2006
NEW AUTO MOTOR MARKET ASSOCIATION Vs. CHANDIGARH ADMN
July 11, 2006
NEW BHARAT RICHSHAW CO Vs. ANANDPAL SINGH
October 26, 2006
NEW DEEP MOTORS REGD Vs. STATE TRANSPORT APPELLATE TRIBUNAL
September 7, 2006
NEW INDIA ASSURANCE CO Vs. RAJINDER KUMAR
February 3, 2006
NEW INDIA ASSURANCE CO LTD Vs. DEWAN CHAND GANDHI
February 3, 2006
NEW INDIA ASSURANCE CO LTD Vs. DELHI TRANSPORT CORPORATION
February 8, 2006
NEW INDIA ASSURANCE CO LTD Vs. BHUPINDER KAUR
February 3, 2006
NEW INDIA ASSURANCE CO LTD Vs. TARSEM LAL
February 16, 2006
NEW INDIA ASSURANCE CO LTD Vs. SUSHMA
February 2, 2006
NEW INDIA ASSURANCE CO LTD Vs. RAMESH GUPTA
January 4, 2006
NEW INDIA ASSURANCE CO LTD Vs. AMARJIT KAUR
March 23, 2006
NEW INDIA ASSURANCE CO LTD Vs. KULDIP KAUR
March 2, 2006
NEW INDIA ASSURANCE CO LTD Vs. FASHION SECRETS
March 1, 2006
NEW INDIA ASSURANCE CO LTD Vs. SANTRA DEVI
July 11, 2006
NEW INDIA ASSURANCE CO LTD Vs. JAMELA
May 17, 2006
NEW INDIA ASSURANCE CO LTD Vs. MOHINDER SINGH
March 27, 2006
NEW INDIA ASSURANCE CO LTD Vs. SUDESH KUMARI
March 28, 2006
NEW INDIA ASSURANCE CO LTD Vs. RATTAN DEVI
April 3, 2006
NEW INDIA ASSURANCE CO LTD Vs. BIMALA DEVI
March 30, 2006
NEW INDIA ASSURANCE CO LTD Vs. DARSHAN KAUR
May 8, 2006
NEW INDIA ASSURANCE CO LTD Vs. JAGMAL SINGH
August 23, 2006
NEW INDIA ASSURANCE CO. LTD Vs. RAM KALI
December 8, 2006
NEW INDIA ASSURANCE CO. LTD Vs. JAGDEV SINGH
November 1, 2006
NEW INDIA ASSURANCE CO. LTD Vs. MEENA
April 18, 2006
NEW INDIA ASSURANCE CO. LTD. Vs. BINU SIDHU
November 3, 2006
NEW INDIA ASSURANCE COMPANY Vs. RAJ RANI
December 14, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHAGWANTI DEVI
February 10, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. JASPREET KAUR
May 30, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. HARINDER KAUR
December 1, 2006
NEW INDIA ASSURANCE COMPANY LTD. Vs. GURU NANAK TRANSPORT COMPANY
July 11, 2006
NEW INDIA CONSTRUCTION CO. LTD. Vs. DESH RAJ
September 15, 2006
NEW INDIA INSURANCE COMPANY LIMITED Vs. MAHABIR SINGH
October 17, 2006
NEW KRISHI SEWAK Vs. BHAGWATI
December 7, 2006
NEW MEHTAB RADIO Vs. STATE OF PUNJAB AND ORS
September 11, 2006
NIAZ MOHD Vs. BHAGAT SINGH
August 10, 2006
NIHAL SINGH Vs. STATE OF PUNJAB
February 14, 2006
NIKKA SINGH Vs. STATE
February 1, 2006
NINI KUMAR JAIN Vs. NEENA DEVI
September 14, 2006
NIRANJAN DAS Vs. STATE OF PUNJAB
March 29, 2006
NIRANJAN KAUR Vs. CHARANJIT KAUR
September 5, 2006
NIRANJAN LAL MITTAL Vs. DAYA KISHAN
March 20, 2006
NIRANJAN SINGH Vs. ZEENA
August 7, 2006
NIRANJAN SINGH Vs. STATE OF PUNJAB
August 23, 2006
NIRBHAI ROADWAYS PVT LTD Vs. GURVINDER SINGH BINDRA
August 31, 2006
NIRBHEY SINGH Vs. STATE OF PUNJAB
July 11, 2006
NIRDEV SINGH Vs. STATE OF PUNJAB
February 17, 2006
NIRMAL Vs. RAM KANWAR
July 5, 2006
NIRMAL AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 18, 2006
NIRMAL KAUR AND ANOTHER Vs. BALBIR SINGH AND ANOTHER
August 7, 2006
NIRMAL KUMAR Vs. CHIEF SECRETARY TO GOVT. HARYANA AND OTHERS
August 3, 2006
NIRMAL SINGH Vs. BALDEV RAJ
July 12, 2006
NIRMAL SINGH Vs. STATE OF PUNJAB
April 21, 2006
NIRMAL SINGH Vs. MOHINDER SINGH
May 15, 2006
NIRMAL SINGH Vs. STATE OF PUNJAB
March 22, 2006
NIRMAL SINGH Vs. STATE OF PUNJAB
December 18, 2006
NIRMAL SINGH Vs. UNION OF INDIA
October 12, 2006
NIRMAL SINGH Vs. STATE OF PUNJAB
April 27, 2006
NIRMALA DEVI Vs. SECRETARY TO EDUCATION DEPARTMENT GOVERNMENT OF PUNJAB
February 2, 2006
NIRMALA DEVI Vs. STATE OF HARYANA
July 7, 2006
NIRMALA DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
September 15, 2006
NIRMALJIT SINGH Vs. STATE OF PUNJAB
August 31, 2006
NIRVAIR SINGH Vs. PUNJABI UNIVERSITY PATIALA
March 10, 2006
NISHA ALIAS BABY Vs. STATE
February 14, 2006
NISHAN SINGH Vs. STATE OF PUNJAB
March 24, 2006
NISPAL KAUR Vs. KULWANT SINGH
November 3, 2006
NITIN GUPTA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, CHANDIGARH
July 7, 2006
NIZAM Vs. STATE OF HARYANA
October 10, 2006
NOOR AGA Vs. STATE OF PUNJAB
July 9, 2006
NOOR AGA Vs. STATE OF PUNJAB
June 9, 2006
NOORU Vs. STATE OF HARYANA
October 10, 2006
NORTHERN INDIA STOCK EXCHANGE LIMITED Vs. TARSEM DIWAN
September 13, 2006
O.P. KHARAB Vs. HVPN LTD. AND OTHERS
October 30, 2006
O.P. MEHRA Vs. RAJ KUMARI BHALLA
August 9, 2006
O.P. SIWACH Vs. STATE OF HARYANA AND ORS.
July 25, 2006
OM PARKAS Vs. STATE OF HARYANA
July 14, 2006
OM PARKASH Vs. SURINDER KUMAR
July 7, 2006
OM PARKASH Vs. NIRMALA
May 12, 2006
OM PARKASH Vs. STATE OF PUNJAB
May 9, 2006
OM PARKASH Vs. UMED SINGH
March 23, 2006
OM PARKASH Vs. BALWAN SINGH
February 23, 2006
OM PARKASH Vs. BHUPINDER SINGH
February 27, 2006
OM PARKASH Vs. STATE OF HARYANA
February 22, 2006
OM PARKASH Vs. MINISTRY OF DEFENCE GOVT OF INDIA NEW DELHI
February 9, 2006
OM PARKASH Vs. STATE
February 17, 2006
OM PARKASH Vs. STATE OF PUNJAB
October 19, 2006
OM PARKASH Vs. PRESIDING OFFICERINDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
August 7, 2006
OM PARKASH Vs. STATE OF HARYANA
July 24, 2006
OM PARKASH Vs. RANGIL SINGH
January 17, 2006
OM PARKASH Vs. STATE OF HARYANA
September 11, 2006
OM PARKASH Vs. STATE OF PUNJAB, ETC.
July 6, 2006
OM PARKASH Vs. STATE OF HARYANA
September 16, 2006
OM PARKASH Vs. STATE OF HARYANA AND OTHERS
November 20, 2006
OM PARKASH Vs. STATE OF HARYANA
March 10, 2006
OM PARKASH Vs. STATE OF HARYANA
January 11, 2006
OM PARKASH Vs. TERRITORY MANAGER
August 24, 2006
OM PARKASH & OTHERS Vs. STATE OF HARYANA & OTHERS
November 28, 2006
OM PARKASH ARORA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
August 25, 2006
OM PARKASH KAMAL Vs. STATE OF HARYANA
July 6, 2006
OM PARKASH KEDIA Vs. DISTRICT JUDGE, BHIWANI
January 25, 2006
OM PARKASH SAINI Vs. R S GUJRAL
March 2, 2006
OM PARKASH SHARMA Vs. LILA KRISHAN
March 16, 2006
OM PARKASH SHARMA Vs. STATE OF HARYANA
May 23, 2006
OM PARKASH SHARMA (THROUGH HIS LRS) Vs. STATE OF HARYANA AND OTHERS
July 3, 2006
OM PARKASH, CONDUCTOR Vs. STATE OF HARYANA & OTHERS
February 28, 2006
OM PRAKASH Vs. STATE OF HARYANA
July 17, 2006
OM PRAKASH Vs. SAVITA RANI
December 12, 2006
OM WATI Vs. STATE OF HARYANA
March 10, 2006
OMAL ALIAS OMPATI Vs. STATE OF HARYANA
July 4, 2006
OMBIR Vs. MOHINDER
August 1, 2006
OMBIR SINGH Vs. HARYANA BREWERIES LTD
May 5, 2006
OMI RAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ANR.
November 13, 2006
OMPARKASH Vs. OMPARKASH
February 23, 2006
OMPATI Vs. STATE OF PUNJAB
October 12, 2006
ONKAR DUTT SHARMA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED & OTHERS
November 21, 2006
OPBK CONSTRUCTIONS PVT LIMITED Vs. PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED
April 28, 2006
ORBIT TRANSPORTERS REGD Vs. S T C PUNJAB
May 12, 2006
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY NOW KNOWN AS Vs. AMRIT KAUR ALIAS PARAMJIT KAUR
August 2, 2006
ORIENTAL FIRE AND INSURANCE CO LTD Vs. SANTOSH
February 22, 2006
ORIENTAL INSUARNCE CO LTD Vs. SAROJ
May 22, 2006
ORIENTAL INSURANCE CO LTD Vs. VED KAUR
May 17, 2006
ORIENTAL INSURANCE CO LTD Vs. ASHWINDER SINGH
March 24, 2006
ORIENTAL INSURANCE CO LTD Vs. SANJAY KUMAR
January 24, 2006
ORIENTAL INSURANCE CO LTD Vs. VIJAY SINGH
September 1, 2006
ORIENTAL INSURANCE CO LTD Vs. BIMLA CHAWLA
August 11, 2006
ORIENTAL INSURANCE CO. LTD Vs. GURDHIAN SINGH
December 14, 2006
ORIENTAL INSURANCE CO. LTD Vs. MANJIT KAUR
February 8, 2006
ORIENTAL INSURANCE CO. LTD Vs. KALA VERMA
April 17, 2006
ORIENTAL INSURANCE COMPANY Vs. BANTO DEVI
February 8, 2006
ORIENTAL INSURANCE COMPANY Vs. MITHLESH KUMARI
April 4, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJBIR SINGH
February 3, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. VED PAL
October 30, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. HARVINDER KAUR
July 6, 2006
ORIENTIAL INSURANCE CO LTD Vs. RAMESH
December 8, 2006
OSRAM INDIA PRIVATE LIMITED Vs. EMPLOYEE STATE INSURANCE CORPORATION
February 21, 2006
P S DAIMA AND CO Vs. STATE OF HARYANA
May 9, 2006
P.S.I.D.C. LTD. Vs. ONKAR MAL MITTAL
July 21, 2006
PAKHAR SINGH Vs. ACHHRA SINGH
February 6, 2006
PAKHAR SINGH Vs. STATE OF PUNJAB
October 24, 2006
PAL SINGH Vs. RANJIT SINGH
January 11, 2006
PAL SINGH Vs. RANJIT SINGH
September 21, 2006
PALE RAM Vs. FINANCIAL COMMISSIONER
March 27, 2006
PALO Vs. STATE OF PUNJAB
October 16, 2006
PALWINDER KAUR Vs. STATE OF PUNJAB
May 24, 2006
PALWINDER SINGH Vs. STATE OF PUNJAB
March 27, 2006
PANCHAYAT MOHALLA SUDAN LUDHIANA DHARAMSHALA Vs. STATE OF PUNJAB
September 12, 2006
PANKAJ Vs. STATE OF HARYANA
March 23, 2006
PANKAJ KUMAR Vs. STATE OF HARYANA
October 19, 2006
PANKAJ SHARMA Vs. STATE OF PUNJAB
March 2, 2006
PANNA LAL Vs. U H B V N LTD
October 19, 2006
PANNA LAL Vs. STATE OF HARYANA
May 17, 2006
PANWAR TIMBERS Vs. STATE OF PUNJAB
September 27, 2006
PARAMJEET KAUR Vs. STATE OF PUNJAB
July 12, 2006
PARAMJIT ALIAS SONU Vs. STATE OF PUNJAB
July 20, 2006
PARAMJIT KAUR Vs. HARBANS KAUR
October 27, 2006
PARAMJIT KAUR Vs. STATE OF PUNJAB
March 24, 2006
PARAMJIT KAUR Vs. STATE OF PUNJAB
November 8, 2006
PARAMJIT KAUR Vs. STATE OF PUNJAB
February 23, 2006
PARAMJIT KAUR Vs. STATE OF PUNJAB
February 3, 2006
PARAMJIT KAUR Vs. GURJANT SINGH
August 18, 2006
PARAMJIT KAUR ALIAS PAMMI Vs. STATE OF PUNJAB
July 20, 2006
PARAMJIT SINGH Vs. STATE OF PUNJAB
October 10, 2006
PARAMJIT SINGH Vs. STATE OF PUNJAB
October 12, 2006
PARAMJIT SINGH Vs. LAKHWINDER KAUR
March 2, 2006
PARAMJIT SINGH Vs. STATE OF PUNJAB
July 18, 2006
PARAMJIT SINGH Vs. MINDO
September 14, 2006
PARAMJIT SINGH Vs. AMARJIT SINGH WALIA
September 15, 2006
PARAMJIT SINGH @ PAMMA Vs. STATE OF PUNJAB
April 18, 2006
PARAMJIT SINGH AHUJA Vs. PUNJAB STATE INDUSTRIAL DEV. CORPN. LTD
July 5, 2006
PARAMJIT SINGH ALIAS PANNU Vs. STATE OF PUNJAB
October 17, 2006
PARAMJIT SINGH ETC. Vs. KEWAL KRISHAN
October 30, 2006
PARAMJIT SINGH SON OF JARNAIL SINGH, TEACHER, GOVERNMENT HIGH SCHOOL Vs. STATE OF PUNJAB
August 17, 2006
PARAMJIT WALIA Vs. STATE OF PUNJAB AND ORS.
October 28, 2006
PARAS RAM Vs. SURESH KUMAR
March 21, 2006
PARBHU RAM Vs. STATE OF HARYANA
May 22, 2006
PARDAMAN SINGH Vs. STATE OF PUNJAB AND OTHERS
April 18, 2006
PARDEEP Vs. RAM KUMAR
February 6, 2006
PARDEEP Vs. STATE OF HARYANA
October 10, 2006
PARDEEP AND ANOTHER Vs. KELA DEVI AND ANOTHER
March 17, 2006
PARDEEP KUMAR Vs. PUNJAB ELECTRO OPTICS SYSTEMS LTD
March 10, 2006
PARDEEP KUMAR Vs. HARYANA STATE
January 25, 2006
PARDEEP KUMAR Vs. STATE OF HARYANA
November 8, 2006
PARDEEP KUMAR Vs. BHARAT SANCHAR NIGAM LTD. AND OTHERS
August 7, 2006
PARGAN SINGH Vs. STATE OF PUNJAB
May 17, 2006
PARGAT SINGH Vs. STATE OF HARYANA
March 9, 2006
PARGAT SINGH Vs. FOOD CORPORATION OF INDIA
August 3, 2006
PARGAT SINGH Vs. UNION OF INDIA AND ANOTHER
September 22, 2006
PARGAT SINGH Vs. STATE OF PUNJAB
September 7, 2006
PARGAT SINGH Vs. NACHHATTAR SINGHTL
February 1, 2006
PARGAT SINGH Vs. STATE OF PUNJAB
March 8, 2006
PARKASH Vs. SAT PAL SINGH
January 24, 2006
PARKASH CHAND BATRA Vs. KAPTAN SINGH
August 9, 2006
PARKASH CHAND KAPOOR CHAND Vs. INDERJIT SINGH
April 20, 2006
PARKASH KAUR Vs. SECRETARY EDUCATIONEDUCATION DEPARTMENTCIVIL
August 10, 2006
PARKASH KAUR Vs. KARTAR KAUR
October 17, 2006
PARKASH KAUR Vs. STATE OF PUNJAB
July 3, 2006
PARKASH RAM Vs. YASHPAL SHARMA
September 21, 2006
PARKASHO DEVI Vs. STATE OF HARYANA
July 4, 2006
PARMESHWARI Vs. STATE OF HARYANA
March 30, 2006
PARMINDER SINGH Vs. STATE OF PUNJAB
July 14, 2006
PARMINDER SINGH Vs. STATE OF HARYANA
August 7, 2006
PARMINDER SINGH SEKHON Vs. STATE OF PUNJAB
July 11, 2006
PARMOD Vs. STATE OF HARYANA
March 30, 2006
PARMOD ALIAS BITTU Vs. KRISHNA ALIAS REENA
September 11, 2006
PARMOD BHUSHAN PAL Vs. BACHAN SINGH
February 10, 2006
PARMOD CHANDER Vs. ALOK NIGAM
March 16, 2006
PARMOD CHANDER ALIAS PARBODH CHANDER Vs. STATE OF PUNJAB
January 6, 2006
PARMODH KUMAR AND ORS. Vs. STATE OF HARYANA AND ORS.
September 15, 2006
PARSHOTAM DASS Vs. HARYANA STATE
February 28, 2006
PARSHOTAM DASS Vs. NISHTHA SHARMA
May 17, 2006
PARSHOTAM KUMAR Vs. SADHU KHAN
September 13, 2006
PARSHOTAM LAL Vs. KISHAN CHAND
January 18, 2006
PARSHURAM COOPERATIVE TRANSPORT SOCIETY LTD, AMBALA Vs. STATE TRANSPORT CONTROLLER, HARYANA
October 12, 2006
PARTAP CHAND Vs. GRAM PANCHAYAT
October 13, 2006
PARTAP KAUR Vs. ISMAIL MOHD.
September 11, 2006
PARTAP SINGH Vs. STATE OF HARYANA
August 3, 2006
PARTAP SINGH Vs. STATE OF HARYANA
July 14, 2006
PARTAP SINGH Vs. STATE OF HARYANA
July 17, 2006
PARTAP STEEL ROLLING MILLS LTD Vs. STATE OF PUNJAB
September 18, 2006
PARUL MALHOTRA Vs. STATE OF PUNJAB
March 21, 2006
PARVATI DEVI Vs. STATE OF HARYANA
July 4, 2006
PARVEEN ALIAS PAMMI Vs. STATE OF PUNJAB
October 27, 2006
PARVEEN IRON STORE Vs. K V S SIDHU
August 24, 2006
PARVEEN KADYAN Vs. STATE OF HARYANA
October 17, 2006
PARVEEN KUMAR Vs. STATE
February 9, 2006
PARVEEN KUMAR Vs. HARYANA STATE
August 23, 2006
PARVEEN KUMAR Vs. STATE OF HARYANA
March 30, 2006
PARVEEN KUMAR RISHI Vs. STATE OF PUNJAB
July 7, 2006
PARVESH DEVI Vs. STATE OF HARYANA AND OTHERS
October 10, 2006
PARVESH KUMAR Vs. STATE OF PUNJAB
May 17, 2006
PARVESH KUMARI Vs. HARJINDER SINGH & ORS.
December 13, 2006
PARVINDER SUMAN Vs. HARYANA PUBLIC SERVICE COMMISSION, CHANDIGARH AND OTHERS
February 1, 2006
PARWINDER KAUR Vs. DEVINDER NATH SHARMA
February 28, 2006
PASHO Vs. STATE OF PUNJAB
July 4, 2006
PASUPATI SPINNING AND WEAVING MILLS LIMITED Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA
September 28, 2006
PAT RAM Vs. STATE OF HARYANA
April 24, 2006
PATASI DEVI Vs. STATE
February 14, 2006
PATEL COTTON COMPANY LIMITED Vs. STATE OF HARYANA
September 1, 2006
PATIALA BUS HIGHWAYS SERVICE P LTD Vs. STATE TRANSPORT COMMISSIONER PUNJAB
April 27, 2006
PATIALA IMPROVEMENT TRUST Vs. GOBINDER SINGH
January 25, 2006
PAUL MOTOR STORE Vs. STATE OF PUNJAB
July 11, 2006
PAVITAR SINGH Vs. SONI COAL COMPANY
April 3, 2006
PAWAN Vs. STATE OF HARYANA
January 9, 2006
PAWAN KUMAR Vs. KAMLESH
May 15, 2006
PAWAN KUMAR Vs. STATE OF PUNJAB
May 16, 2006
PAWAN KUMAR Vs. RAJ KUMAR
October 17, 2006
PAWAN KUMAR Vs. STATE OF PUNJAB
March 2, 2006
PAWAN KUMAR Vs. UNION TERRITORY
March 2, 2006
PAWAN KUMAR Vs. STATE OF HARYANA
March 24, 2006
PAWAN KUMAR Vs. AMAR NATH
April 19, 2006
PAWAN KUMAR Vs. STATE OF PUNJAB
July 3, 2006
PAWAN KUMAR Vs. STATE OF HARYANA
August 28, 2006
PAWAN KUMAR GARG Vs. UNION OF INDIA
March 1, 2006
PAWAN KUMAR SHARMA Vs. HARPAL SINGH
February 3, 2006
PAYAL GUPTA Vs. KUNAL GUPTA
January 24, 2006
PEHALWAN SINGH Vs. STATE OF PUNJAB
May 22, 2006
PELICAN TOBACCO CO LTD Vs. STATE OF HARYANA
October 16, 2006
PEOPLE FOR ANIMALS Vs. STATE OF HARYANA
March 29, 2006
PEPSICO INDIA HOLDINGS P LTD Vs. STATE OF PUNJAB
July 6, 2006
PEPSU ROAD TRANSPORT CORPORATION Vs. VINOD MEHTA
February 21, 2006
PEPSU ROAD TRANSPORT CORPORATION Vs. SUDESH KUMARI
October 23, 2006
PEPSU ROAD TRANSPORT CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LTD
March 16, 2006
PEPSU ROAD TRANSPORT CORPORATION Vs. VEENA SYLVESTER
December 1, 2006
PEPSU ROAD TRANSPORT CORPORATION Vs. SURINDER KAUR
August 9, 2006
PEPSU ROAD TRANSPORT CORPORATION NABHA ROAD Vs. MONIKA SHARMA
October 23, 2006
PHILIPS ELECTRONICS INDIA LIMITED Vs. UNION OF INDIA
October 12, 2006
PHOOL CHAND Vs. STATE OF HARYANA
March 31, 2006
PHOOL DEVI Vs. KOJA RAM ALIAS MANGU RAM
February 22, 2006
PHOOL KUMAR Vs. STATE OF HARYANA
September 21, 2006
PHOOL PATI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 21, 2006
PHOOL SINGH Vs. STATE OF HARYANA
July 18, 2006
PHOOLA Vs. STATE OF HARYANA
April 5, 2006
PHOOLA DEVI Vs. RAM BHAGAT FAUJI
October 9, 2006
PHOOLWANTI Vs. PISTA DEVI
April 20, 2006
PHUMAN SINGH Vs. STATE OF PUNJAB
July 11, 2006
PHUMAN SINGH Vs. K B S SIDHU, IAS
August 17, 2006
PIAR KAUR Vs. SURINDER PAL SINGH
May 18, 2006
PIARA LAL Vs. STATE OF PUNJAB
May 9, 2006
PIARA SINGH Vs. STATE OF PUNJAB
May 31, 2006
PIARA SINGH Vs. SOHAN SINGH
April 26, 2006
PIARA SINGH Vs. SUKHWINDER KAUR
September 5, 2006
PIARA SINGH Vs. STATE OF PUNJAB
May 26, 2006
PIARA SINGH Vs. SATPAL KUMAR
July 3, 2006
PIARA SINGH DEAD Vs. RAVINDER PAL SINGH SIDHU
August 9, 2006
PINAK PANI Vs. STATE OF HARYANA
March 31, 2006
PINDER SINGH Vs. DEVINDER SINGH
February 8, 2006
PINKY Vs. STATE OF HARYANA
July 21, 2006
PIRTHI Vs. LAL CHAND
February 27, 2006
PIRTHI RAM LABOUR CONTRACTOR Vs. COMMISSIONER OF INCOME TAX
September 6, 2006
PIRTHI SINGH Vs. STATE OF PUNJAB
January 12, 2006
PIYARE LAL Vs. STATE OF HARYANA
February 21, 2006
POOJA SHARMA @ BHAWANA SHARMA Vs. SATISH KUMAR
January 24, 2006
POONAM Vs. HARI SINGH
March 3, 2006
POONAM Vs. VIRENDER
January 27, 2006
POONAM Vs. STATE OF HARYANA
July 20, 2006
POONAM DEVI Vs. STATE OF HARYANA
July 17, 2006
POONAM GUPTA AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
July 24, 2006
PRABHA KANTA SHARMA Vs. GIAN MALA VERMA
November 22, 2006
PRABHU LAL Vs. LAXMI
August 2, 2006
PRABHU RAM Vs. STATE OF HARYANA
July 22, 2006
PRADEEP KUMAR Vs. HARYANA STATE
January 25, 2006
PRADEEP KUMAR Vs. STATE OF HARYANA
July 18, 2006
PRADEEP KUMAR Vs. STATE OF PUNJAB
July 19, 2006
PRAHLAD Vs. RAJINDER
January 11, 2006
PRAKASH KAUR Vs. STATE OF PUNJAB
April 21, 2006
PRASHANT SRIVASTAVA FLYING OFFICER Vs. UNION OF INDIA
May 12, 2006
PRATEEK INDUSTRIES Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
August 25, 2006
PRAVEEN KAUR Vs. GURMEJ SINGH
December 6, 2006
PRAVIN KUMAR SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 18, 2006
PREETI BAGOTIA Vs. STATE ADMISSION COMMITTEE
August 30, 2006
PREM Vs. SANTU
October 16, 2006
PREM BAHADUR Vs. STATE OF HARYANA
August 7, 2006
PREM CHAND Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
February 22, 2006
PREM CHAND Vs. NAND KISHORE
July 17, 2006
PREM CHAND AND OTHERS Vs. PUNJAB FINANCIAL CORPORATION AND OTHERS
November 30, 2006
PREM DASS Vs. GEORGE LAZER
March 9, 2006
PREM DUTT DIWAN Vs. STATE
February 2, 2006
PREM GUPTA @ PREM KUMAR Vs. BANK OF MAHARASHTRA
November 7, 2006
PREM KANTA Vs. STATE OF PUNJAB
July 20, 2006
PREM KUMAR Vs. JAMNA BAI
July 20, 2006
PREM LALA Vs. KAMLA DEVI
March 7, 2006
PREM LATA Vs. DIRECTOR HEALTH SERVICES HARYANA
July 4, 2006
PREM LATA Vs. STATE OF PUNJAB
May 17, 2006
PREM LATA DHINGRA AND ORS Vs. PUNJAB ROADWAYS AND ORS
December 13, 2006
PREM NARAIN & COMPANY Vs. COMMISSIONER OF INCOME TAX
September 29, 2006
PREM NARAIN AND CO. Vs. COMMISSIONER OF INCOME TAX
April 19, 2006
PREM PARKASH Vs. STATE OF PUNJAB
April 18, 2006
PREM RAJ Vs. DARSHANSNA
August 22, 2006
PREM SAGAR Vs. GIAN SINGH
March 16, 2006
PREM SINGH Vs. SOHAN SINGH
July 28, 2006
PREM SINGH Vs. STATE OF HARYANA
March 28, 2006
PREM SINGH Vs. STATE OF HARYANA AND OTHERS
October 28, 2006
PREMA DEVI Vs. DHARAMBIR
October 31, 2006
PREMI DEVI Vs. STATE OF HARYANA
February 16, 2006
PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. CARRIER AIR CONDITIONING AND REFRIGERATION LIMITED
April 25, 2006
PRINCIPAL SECRETARY, IRRIGATION DEPTT. PUNJAB Vs. PRESIDENT SH. NATHA SINGH, THEIN DAM WORKERS UNION CITU)
May 9, 2006
PRIT PAL SINGH Vs. BAKSHI RAM
September 1, 2006
PRITAM KAUR Vs. PUNJAB TRACTORS LIMITED
August 23, 2006
PRITAM KAUR GREWAL Vs. THE IMPROVEMENT TRUST, LUDHIANA
August 30, 2006
PRITAM SINGH Vs. STATE OF PUNJAB
August 9, 2006
PRITAM SINGH Vs. STATE OF PUNJAB
October 16, 2006
PRITAM SINGH Vs. STATE OF HARYANA
July 6, 2006
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
November 9, 2006
PRITAM SINGH RAKHA RAM Vs. PRITAM SINGH BACHAN SINGH
October 27, 2006
PRITHI SINGH Vs. COMMISSIONER AND SECRETARY TO GOVT OF HARYANA
May 18, 2006
PRITHVI SINGH Vs. PRITHVI SINGH
April 21, 2006
PRITPAL KAUR Vs. KAMAL SINGH
March 27, 2006
PRITPAL SINGH Vs. STATE OF PUNJAB
July 5, 2006
PRITPAL SINNGH Vs. STATE OF PUNJAB
February 9, 2006
PRIVATE TRUST Vs. LAND ACQUISITION TRIBUNAL, LUDHIANA
May 2, 2006
PRIYA SHARN Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM KAPURTHALA
April 20, 2006
PROF Y L CHOPRA Vs. STATE OF PUNJAB
February 6, 2006
PUBLIC GRIEVANCES ASSOCIATION Vs. UNION OF INDIA
March 23, 2006
PUBLIC SERVICE STATION Vs. UNION OF INDIA
July 4, 2006
PUNEET KUMAR KOHLI Vs. STATE OF PUNJAB
March 20, 2006
PUNEET YADAV Vs. STATE OF HARYANA
August 29, 2006
PUNJAB AGRICULTURAL UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF PUNJAB
April 21, 2006
PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA AND OTHERS Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND OTHERS
November 2, 2006
PUNJAB AGRO INDUSTRIES CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
January 18, 2006
PUNJAB AGRO INDUSTRIES CORPORATION LTD. Vs. CHANDER SHEKHAR
May 10, 2006
PUNJAB AND HARYANA HIGH COURT Vs. OM PARKASH CHAUDHARY
January 18, 2006
PUNJAB BEARING INDUSTRIES LIMITED Vs. UNION OF INDIA
May 8, 2006
PUNJAB COTTON FACTORIES & GINNERS ASSOCIATION Vs. STATE OF PUNJAB
October 10, 2006
PUNJAB FINANCIAL CORPORATION LIMITED Vs. OFFICIAL LIQUIDATOR
February 2, 2006
PUNJAB NATIONAL BANK Vs. R R BHARDWAJ
October 11, 2006
PUNJAB NATIONAL BANK Vs. SWAYAM PARKAS
January 4, 2006
PUNJAB NATIONAL BANK Vs. JAWAHAR LAL WADEHRA
March 1, 2006
PUNJAB NATIONAL BANK Vs. ANKUR SINGLA AND OTHERS
April 17, 2006
PUNJAB PUBLIC SERVICE COMMISSION Vs. RAJIV KUMAR GOYAL
January 29, 2006
PUNJAB ROADWAYS Vs. DHANNU RAM
July 28, 2006
PUNJAB SINGH Vs. STATE OF PUNJAB
February 21, 2006
PUNJAB SINGH RATHI Vs. STATE OF HARYANA
July 7, 2006
PUNJAB STATE Vs. V K SOOD AND COMPANY
February 1, 2006
PUNJAB STATE Vs. BAKSHISH SINGH
November 13, 2006
PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. GURMIT SINGH
February 1, 2006
PUNJAB STATE AND ANOTHER Vs. BALKAR SINGH
December 13, 2006
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD Vs. BANSAL RICE MILLS MOGA
April 24, 2006
PUNJAB STATE CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LIMITED Vs. COMMISSIONER OF INCOME-TAX
October 18, 2006
PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION Vs. JOINT COMMISSIONER OF INCOME TAX
July 13, 2006
PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. UNION OF INDIA (UOI) AND ORS.
October 24, 2006
PUNJAB STATE ELECTRICITY BOARD Vs. GIYA INTERNATIONAL REGD
February 2, 2006
PUNJAB STATE ELECTRICITY BOARD Vs. JAY BEE INDUSTRIES
February 2, 2006
PUNJAB STATE ELECTRICITY BOARD Vs. RAILWAY BOARD
March 22, 2006
PUNJAB STATE ELECTRICITY BOARD Vs. MUNICIPAL COMMITTEE, MANSA
January 11, 2006
PUNJAB STATE ELECTRICITY BOARD Vs. KNAWAR VARINDER SINGH SANDHAR
January 17, 2006
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, AMRITSAR AND ANOTHER
December 15, 2006
PUNJAB STATE ELECTRICITY BOARD Vs. DHIAN CHAND AND ANOTHER
November 22, 2006
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. GURMUKH SINGH
February 23, 2006
PUNJAB STATE ELECTRICITY BOARD PATIALA Vs. GURU NANAK AGRICULTURE ENGINEERING WORKS
December 22, 2006
PUNJAB STATE INDUSTRIAL DEV CORPN LTD Vs. ONKAR MAL MITTAL
April 19, 2006
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. PUNJAB NATIONAL FERTILIZERS AND CHEMICALS LIMITED IN
July 20, 2006
PUNJAB STATE WAREHOUSING CORPORATION Vs. KIRAN SINGH
August 1, 2006
PUNJAB URBAN PLANING AND DEVLOPMENT AUTHORITY Vs. MANJIT SINGH
November 9, 2006
PUNJAB WAKF BOARD Vs. GURTEJ KAUR
November 10, 2006
PUNJAB WAKF BOARD Vs. MODEL PUBLIC SR. SEC. SCHOOL, SAMANA AND ANOTHER
August 7, 2006
PUNJAB WAKF BOARD AMBALA CANTT Vs. NAR SINGH
February 6, 2006
PUNJAB WATER SUPPLY AND SEWERAGE BOARD, HOSHIARPUR Vs. SATYA NARAIN AND ANOTHER
January 11, 2006
PUNSUP Vs. NORTHERN HOUSING AND FOREST LTD
March 16, 2006
PUNSUP Vs. NARULA RICE LTD
March 28, 2006
PURAN CHAND Vs. DEEPAK GOSAIN
August 8, 2006
PURAN CHAND Vs. PRESIDING OFFICER AND OTHERS
May 16, 2006
PURAN CHAND SARDANA Vs. PATIALA DISTRICT CO OPERATIVE MILK PRODUCERS UNIONS LTD
October 16, 2006
PURAN KAUR Vs. STATE OF PUNJAB
July 6, 2006
PURAN SINGH Vs. STATE OF HARYANA
May 9, 2006
PURAN SINGH Vs. STATE OF PUNJAB
March 17, 2006
PURI INTERNATIONAL (P) LTD Vs. DLF UNIVERSAL LTD
August 23, 2006
PURSHOTAM LAL BHARDWAJ Vs. STATE OF HARYANA
April 25, 2006
PURSHOTTAM Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 20, 2006
PUSHPA DEVI Vs. STATE OF HARYANA
October 17, 2006
PUSHPA DEVI Vs. STATE OF HARYANA
July 18, 2006
PUSHPINDER KUMAR Vs. STATE OF PUNJAB
March 2, 2006
PYARE LAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 14, 2006
PYARE LAL PAWAN KUMAR Vs. STATE OF HARYANA
February 22, 2006
R C PURI Vs. STATE OF PUNJAB AND ANOTHER
July 7, 2006
R D GUPTA Vs. UNION OF INDIA
July 7, 2006
R K INDUSTRIES PATRAN Vs. STATE OF PUNJAB
July 4, 2006
R M MEHTA Vs. VIRENDER SINGH POONIA
March 16, 2006
R N SANGWAN Vs. STATE OF HARYANA
April 21, 2006
R S DYE HOUSE Vs. STATE
February 9, 2006
R S ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2006
R.D. GOYAL Vs. HARYANA STATE ELECTRICITY BOARD
July 19, 2006
R.K. GOEL Vs. DHARAM SINGH
November 1, 2006
R.K. JOSHI Vs. STATE OF HARYANA
December 18, 2006
R.P. PALIWAL Vs. CHAMPOL ENGINEERS PVT. LTD.
November 8, 2006
R.P. VASHISHT Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 5, 2006
RACHHPAL SINGH Vs. BALWANT KAUR
September 19, 2006
RACHHPAL SINGH Vs. JINDER KAUR
August 3, 2006
RACHHPAL SINGH Vs. STATE OF PUNJAB
April 26, 2006
RACHHPAL SINGH Vs. HARSWARAN SINGH
August 7, 2006
RACHHPAL SINGH CHEEMA Vs. SHIV UPPAL
October 17, 2006
RACHITECH ENGINEERING PVT. LTD Vs. KUNDAN STEELS PVT. LIMITED
August 23, 2006
RACHITECH ENGINEERING PVT. LTD. Vs. KUNDAN STEEL PVT. LTD.
November 9, 2006
RACHNA AGGARWAL Vs. RAMJI SINGH
January 18, 2006
RADHA SWAMI BUS SERVICE Vs. STATE TRANSPORT COMMISSIONER PUNJAB
April 21, 2006
RADHE SHAM Vs. RAM SINGH
September 6, 2006
RADHEY SHAM Vs. JUGMINDER
April 25, 2006
RADHEY SHAM Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
September 7, 2006
RADHEY SHYAM Vs. STATE OF HARYANA AND ANOTHER
January 19, 2006
RAFIQ Vs. STATE OF HARYANA
April 3, 2006
RAGHBIR SINGH Vs. STATE OF PUNJAB
March 7, 2006
RAGHBIR SINGH Vs. DEVENDER SINGH
February 28, 2006
RAGHBIR SINGH Vs. UTTAR HARYANA BILJI VITRAN NIGAM LTD. AND ANOTHER
April 17, 2006
RAGHBIR SINGH Vs. UNION OF INDIA AND OTHERS
May 16, 2006
RAGHBIR SINGH ALIAS BEERA Vs. STATE OF PUNJAB
July 13, 2006
RAGHUBIR SINGH Vs. STATE OF PUNJAB
March 28, 2006
RAGHUBIR SINGH Vs. STATE OF HARYANA
July 18, 2006
RAGHUBIR SINGH Vs. BALDEV RAJ TALWAR
August 23, 2006
RAGHVINDER Vs. STATE OF HARYANA
May 31, 2006
RAGI HIMMAT SINGH Vs. SENIOR SUPERINTENDENT OF POLICE
October 16, 2006
RAHUL SINGLA Vs. STATE OF PUNJAB
May 2, 2006
RAINBOW DENIM LTD Vs. UNION OF INDIA
August 4, 2006
RAINBOW INK AND VARNISH MANUFACTURING COMPANY LIMITED Vs. ROLLATAINER LIMITED
March 16, 2006
RAJ BALBIR SINGH Vs. STATE OF PUNJAB
July 18, 2006
RAJ BALWINDER SINGH Vs. STATE OF PUNJAB
July 4, 2006
RAJ KAMAL PRAKASHAN (P) LTD. Vs. RAMADHAR
July 12, 2006
RAJ KAUR Vs. PUNJAB FINANCIAL CORPORATION
February 15, 2006
RAJ KUMAR Vs. STATE OF PUNJAB
October 27, 2006
RAJ KUMAR Vs. STATE OF PUNJAB
October 16, 2006
RAJ KUMAR Vs. RAJENDER
October 19, 2006
RAJ KUMAR Vs. JYOTI
March 2, 2006
RAJ KUMAR Vs. STATE OF HARYANA
March 7, 2006
RAJ KUMAR Vs. STATE OF HARYANA
March 23, 2006
RAJ KUMAR Vs. STATE OF PUNJAB
July 5, 2006
RAJ KUMAR Vs. STATE OF HARYANA
May 8, 2006
RAJ KUMAR Vs. STATE OF HARYANA
May 16, 2006
RAJ KUMAR Vs. UNION TERRITORY ADMINISTRATION
April 17, 2006
RAJ KUMAR Vs. DADU DAYAL TRUST
August 23, 2006
RAJ KUMAR Vs. OM PARKASH
August 4, 2006
RAJ KUMAR Vs. HARDWARI
July 28, 2006
RAJ KUMAR Vs. RATI RAM
January 9, 2006
RAJ KUMAR Vs. STATE OF PUNJAB
May 31, 2006
RAJ KUMAR Vs. STATE OF PUNJAB
June 5, 2006
RAJ KUMAR Vs. STATE OF PUNJAB
May 15, 2006
RAJ KUMAR Vs. STATE OF PUNJAB
August 24, 2006
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
July 20, 2006
RAJ KUMAR Vs. UNION OF INDIA AND OTHERS
December 8, 2006
RAJ KUMAR Vs. STATE OF HARYANA
September 1, 2006
RAJ KUMAR AGGARWAL Vs. TODAR MAL
March 28, 2006
RAJ KUMAR AND ANOTHER Vs. PUNJAB WAKF BOARD AND ANOTHER
July 11, 2006
RAJ KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 13, 2006
RAJ KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
April 18, 2006
RAJ KUMAR SINDHU Vs. STATE OF HARYANA
March 2, 2006
RAJ KUMAR SIWACH Vs. CHAUDHARY DEVI LAL UNIVERSITY, SIRSA AND ANOTHER
September 21, 2006
RAJ KUMARI Vs. STATE OF HARYANA
March 3, 2006
RAJ KUMARI Vs. RAVINDER KUMAR
October 11, 2006
RAJ PAL Vs. DIRECTOR CONSOLIDATION
August 31, 2006
RAJ PAL Vs. STATE OF HARYANA
August 7, 2006
RAJ PAL SINGH Vs. STATE OF PUNJAB
October 16, 2006
RAJ RANI Vs. RAMESH
February 14, 2006
RAJ RANI Vs. STATE OF PUNJAB
March 20, 2006
RAJ RANI Vs. STATE OF HARYANA
September 8, 2006
RAJ RANI Vs. STATE OF RAJASTHAN AND OTHERS
April 5, 2006
RAJ SINGH Vs. ANAND PAL
March 16, 2006
RAJ SINGH Vs. STATE OF HARYANA
July 7, 2006
RAJ SINGH Vs. STATE OF HARYANA
October 13, 2006
RAJ SINGH ALIAS RAJU Vs. STATE
February 10, 2006
RAJA RAM Vs. STATE OF HARYANA
October 27, 2006
RAJAN MEHTA Vs. STATE OF PUNJAB
July 20, 2006
RAJAT JAITLY Vs. PUNJAB UNIVERSITY CHANDIGARH
April 28, 2006
RAJAT TANEJA Vs. HARMEETA SINGH
March 11, 2006
RAJBALA Vs. STATE OF HARYANA
March 9, 2006
RAJBIR Vs. STATE OF HARYANA
October 18, 2006
RAJBIR ALIAS RAJ SINGH Vs. KHEM CHAND
July 19, 2006
RAJBIR SINGH Vs. STATE OF HARYANA
April 25, 2006
RAJBIR SINGH Vs. STATE OF HARYANA
April 20, 2006
RAJBIR SINGH Vs. STATE
February 9, 2006
RAJBIR SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL NARNAUL
March 6, 2006
RAJBIR SINGH Vs. STATE OF HARYANA
March 29, 2006
RAJBIR SINGH ALIAS LADI Vs. STATE
February 14, 2006
RAJDEEP KAUR Vs. STATE OF PUNJAB
May 18, 2006
RAJEEV SHARMA Vs. UNION OF INDIA
March 20, 2006
RAJENDER KUMAR DALIP KUMAR JAIN Vs. SUBHASH CHANDER
September 7, 2006
RAJENDER SINGH ALIAS RAJINDER THAKUR Vs. STATE OF HARYANA
May 15, 2006
RAJENDRA KUMAR BELDAR Vs. STATE OF HARYANA
May 22, 2006
RAJESH Vs. STATE OF HARYANA
May 25, 2006
RAJESH AND COMPANY Vs. HARYANA FINANCIAL CORPORATION
August 21, 2006
RAJESH BHANDARI Vs. STATE OF PUNJAB
July 10, 2006
RAJESH CHAWLA Vs. COMMISSIONER OF INCOME TAX
May 22, 2006
RAJESH GARG Vs. STATE OF HARYANA
April 19, 2006
RAJESH JAIN Vs. STATE OF PUNJAB
May 11, 2006
RAJESH KUMAR Vs. STATE OF HARYANA
April 20, 2006
RAJESH KUMAR Vs. STATE OF HARYANA
May 22, 2006
RAJESH KUMAR Vs. STATE OF HARYANA
March 21, 2006
RAJESH KUMAR Vs. UNION OF INDIA
October 19, 2006
RAJESH KUMAR Vs. NIHAL CHAND
December 15, 2006
RAJESH KUMAR Vs. JAGDISH PARSHAD
March 8, 2006
RAJESH KUMAR Vs. STATE OF HARYANA
March 20, 2006
RAJESH KUMAR Vs. STATE OF HARYANA
July 21, 2006
RAJESH KUMAR Vs. DES RAJ ARORA AND OTHERS
February 2, 2006
RAJESH KUMAR & ANR. Vs. GURNAM KAUR & ORS.
December 13, 2006
RAJESH KUMAR AGGARWAL Vs. RAM CHANDER
January 16, 2006
RAJESH KUMAR CHUG Vs. STATE OF HARYANA
April 27, 2006
RAJESH RAWAT Vs. KARAN SINGH DAGAR
March 23, 2006
RAJESHWARI Vs. UNION TERRITORY
July 17, 2006
RAJINDER Vs. STATE OF HARYANA
March 21, 2006
RAJINDER Vs. NAMARTA BAHAL
January 4, 2006
RAJINDER Vs. RAM KISHAN
August 18, 2006
RAJINDER Vs. STATE OF HARYANA
September 7, 2006
RAJINDER & CO Vs. CENTRAL BANK OF INDIA
July 7, 2006
RAJINDER ARORA Vs. UNION OF INDIA
July 13, 2006
RAJINDER KAUR Vs. DAJIT KAUR
March 28, 2006
RAJINDER KUMAR Vs. NIRANJAN LAL
October 18, 2006
RAJINDER KUMAR Vs. RAJ KUMAR
November 13, 2006
RAJINDER KUMAR Vs. STATE OF PUNJAB
July 18, 2006
RAJINDER KUMAR Vs. HARJINDER SINGH
March 30, 2006
RAJINDER KUMAR Vs. RAM SARUP
March 2, 2006
RAJINDER KUMAR Vs. STATE OF HARYANA
April 25, 2006
RAJINDER KUMAR ALIAS SONU Vs. STATE OF PUNJAB
April 18, 2006
RAJINDER KUMAR CHHIBBAR Vs. ASEEM BAKSHI
April 5, 2006
RAJINDER LAL Vs. GOPAL KRISHAN
March 31, 2006
RAJINDER LAL CAPOOR Vs. UCO BANK
July 11, 2006
RAJINDER PAL Vs. AJIT SINGH
March 2, 2006
RAJINDER PAL Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD
August 7, 2006
RAJINDER PARTAP GARG Vs. H.S. RANDHAWA
October 10, 2006
RAJINDER SINGH Vs. STATE OF HARYANA
October 10, 2006
RAJINDER SINGH Vs. STATE OF PUNJAB
February 21, 2006
RAJINDER SINGH Vs. STATE OF PUNJAB
March 21, 2006
RAJINDER SINGH Vs. D S GURU
March 16, 2006
RAJINDER SINGH Vs. THAKUR DASS
October 30, 2006
RAJINDER SINGH Vs. STATE OF PUNJAB
July 13, 2006
RAJINDER SINGH Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 3, 2006
RAJINDER SINGH Vs. PIRTHI
November 17, 2006
RAJINDER SINGH AND ORS Vs. STATE OF HARYANA AND ORS
January 11, 2006
RAJINDER SINGH BAROKA Vs. STATE OF PUNJAB
July 3, 2006
RAJINDRA & COMPANY Vs. STATE OF PUNJAB
October 17, 2006
RAJIV KUMAR Vs. KANTA DEVI
October 27, 2006
RAJIV KUMAR Vs. STATE OF HARYANA
March 7, 2006
RAJIV KUMAR Vs. STATE OF HARYANA
February 28, 2006
RAJIV KUMAR Vs. BHAWANA GARG
February 28, 2006
RAJIV SHARMA ALIAS RAJU Vs. STATE OF HARYANA
March 2, 2006
RAJJO Vs. JAWAHAR SINGH
August 8, 2006
RAJKUMAR ALIAS RAJA Vs. STATE OF HARYANA
May 4, 2006
RAJNI Vs. STATE OF HARYANA
July 20, 2006
RAJNI Vs. STATE OF PUNJAB
March 10, 2006
RAJNI SHARMA Vs. STATE OF HARYANA
March 30, 2006
RAJNISH GUPTA Vs. STATE OF PUNJAB
October 19, 2006
RAJNISH SEHGAL Vs. SURESH PAL & ORS.
December 11, 2006
RAJU Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
November 6, 2006
RAJU Vs. SUKHWINDER SINGH
July 24, 2006
RAJU Vs. UNION OF INDIA
April 21, 2006
RAJVIR SINGH Vs. SATPAL SINGH
October 13, 2006
RAJWANT KAUR Vs. TARSEM SINGH
October 30, 2006
RAJWANT KAUR Vs. UNION OF INDIA
July 4, 2006
RAJWINDER KAUR ALIAS JINDER Vs. STATE OF PUNJAB
March 28, 2006
RAJWINDER SINGH Vs. AMARJIT KAUR
May 15, 2006
RAJWINDER SINGH Vs. STATE OF PUNJAB
July 4, 2006
RAKESH Vs. STATE OF HARYANA
March 22, 2006
RAKESH Vs. STATE OF HARYANA
February 23, 2006
RAKESH Vs. DILAWAR SINGH
January 19, 2006
RAKESH Vs. STATE OF HARYANA
May 16, 2006
RAKESH ARORA Vs. STATE OF HARYANA
March 2, 2006
RAKESH GOYAL Vs. DEEPIKA GOYAL
February 15, 2006
RAKESH KUMAR Vs. STATE OF PUNJAB
October 24, 2006
RAKESH KUMAR Vs. STATE OF HARYANA
July 4, 2006
RAKESH KUMAR Vs. STATE OF PUNJAB
May 2, 2006
RAKESH KUMAR Vs. STATE OF PUNJAB
October 11, 2006
RAKESH KUMAR Vs. HEMLATA
August 8, 2006
RAKESH KUMAR Vs. UNION OF INDIA
September 7, 2006
RAKESH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 30, 2006
RAKESH KUMAR Vs. CHAIRMAN BOARD OF AYURVEDIC AND UNANI SYSTEM OF MEDICINES HARYANA
December 4, 2006
RAKESH KUMAR GARG Vs. ASHOK KUMAR GARG
March 31, 2006
RAKESH KUMAR SHARMA Vs. STATE OF PUNJAB
August 1, 2006
RAKESH RANI Vs. STATE OF PUNJAB
July 10, 2006
RAKESH REHANI ALIAS CAPT RAJU Vs. STATE OF PUNJAB
July 18, 2006
RAKESH VERMA Vs. GURBACHAN SINGH
October 28, 2006
RAKHI NAUTIYAL Vs. MOHIT NAUTIYAL
September 6, 2006
RAM AVTAR Vs. DAKSHIN HARYANA BIJLI VITARAN NIGAM LIMITED
February 21, 2006
RAM AVTAR Vs. SANJAY KUMAR
September 1, 2006
RAM BAHADUR Vs. KIRPAL SINGH
August 23, 2006
RAM BHAGAT Vs. HARYANA FINANCIAL CORPORATION
February 20, 2006
RAM CHAMELI Vs. MITTAR PAL
April 25, 2006
RAM CHANDER Vs. STATE OF HARYANA
March 30, 2006
RAM CHANDER Vs. STATE OF HARYANA
July 6, 2006
RAM CHANDER Vs. JAI KARAN
November 13, 2006
RAM CHANDER Vs. STATE OF HARYANA
March 16, 2006
RAM CHANDER Vs. JHAJJAR CENTRAL COOPERATIVE BANK LTD
July 21, 2006
RAM CHANDER Vs. STATE OF HARYANA
May 11, 2006
RAM CHANDER Vs. STATE OF HARYANA
September 7, 2006
RAM CHANDER Vs. SATYAWAN
December 1, 2006
RAM CHANDER ROHILLA Vs. STATE OF HARYANA
September 29, 2006
RAM DAS Vs. STATE OF PUNJAB
July 18, 2006
RAM DASS Vs. UNION OF INDIA AND ORS.
May 4, 2006
RAM DEVI Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 4, 2006
RAM DHAN Vs. RAM DHARI
March 24, 2006
RAM DHAN Vs. STATE
February 10, 2006
RAM DHARI Vs. STATE OF HARYANA
March 29, 2006
RAM DIA Vs. STATE
February 10, 2006
RAM DIYA Vs. STATE OF HARYANA
May 26, 2006
RAM DIYA Vs. STATE OF HARYANA
October 13, 2006
RAM KALI DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
September 15, 2006
RAM KANWAR Vs. SATBIR SINGH
April 3, 2006
RAM KARAN ALIAS RODA Vs. STATE OF HARYANA
November 27, 2006
RAM KISAN Vs. RAM RATI
April 25, 2006
RAM KISHAN Vs. STATE OF HARYANA
May 16, 2006
RAM KISHAN Vs. RAMESHWAR ALIAS SHAMSHER
February 14, 2006
RAM KISHAN Vs. GURDITTA
February 20, 2006
RAM KISHAN Vs. S L SONI DY GEN MANAGER
November 13, 2006
RAM KISHAN Vs. MOTI RAM
February 15, 2006
RAM KISHAN Vs. STATE OF HARYANA
August 28, 2006
RAM KISHORE Vs. STATE OF HARYANA
May 9, 2006
RAM KISHORE GUPTA Vs. MUNSHI RAM
July 26, 2006
RAM KRISHAN Vs. STATE OF HARYANA
March 24, 2006
RAM KRISHANA SRIVASTAVA Vs. STATE OF HARYANA
October 19, 2006
RAM KUMAR Vs. VISHAL
October 16, 2006
RAM KUMAR Vs. STATE OF HARYANA
April 24, 2006
RAM KUMAR Vs. STATE OF HARYANA
May 25, 2006
RAM KUMAR Vs. STATE OF HARYANA
May 17, 2006
RAM KUMAR Vs. K K KHANDELWAL
July 4, 2006
RAM KUMAR Vs. STATE OF HARYANA
July 3, 2006
RAM KUMAR Vs. MADAN LAL TYAGI
July 28, 2006
RAM KUMAR Vs. STATE OF HARYANA
October 11, 2006
RAM KUMAR Vs. KAMLESH KUMARI
October 10, 2006
RAM KUMAR Vs. RATTAN PARKASH
February 21, 2006
RAM KUMAR Vs. K S BHORIA, IAS
September 4, 2006
RAM KUMAR Vs. STATE OF PUNJAB
January 17, 2006
RAM KUMAR AND OTHERS Vs. UTTAR HARYANA BILJI VITRAN NIGAM LTD AND OTHERS
February 9, 2006
RAM KUMAR RANGER Vs. STATE OF HARYANA
April 27, 2006
RAM KUMAR, EX-CLERK Vs. HARYANA STATE
September 8, 2006
RAM LAL Vs. HARYANA STATE SOCIAL WELFARE ADVISORY BOARD
October 17, 2006
RAM LAL Vs. U H B V N LTD
September 15, 2006
RAM MEHAR Vs. KARAN SINGH
February 14, 2006
RAM MEHAR Vs. UDMI RAM
January 4, 2006
RAM MEHAR Vs. UNION OF INDIA
August 22, 2006
RAM MEHAR Vs. STATE OF HARYANA
May 15, 2006
RAM MURTI Vs. STATE OF HARYANA
April 20, 2006
RAM NARAIN DUA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS
September 21, 2006
RAM NATH Vs. RAVI RAJ DUDEJA
April 5, 2006
RAM NATH Vs. FINANCIAL COMMISSIONER, CO-OPERATION
May 1, 2006
RAM NATH PRASAD Vs. PRESIDING OFFICER LABOUR COURT LUDHIANA
March 28, 2006
RAM NIWAS Vs. STATE OF HARYANA
March 30, 2006
RAM NIWAS Vs. STATE OF HARYANA
April 18, 2006
RAM NIWAS Vs. STATE OF HARYANA
May 9, 2006
RAM NIWAS Vs. STATE OF HARYANA
May 26, 2006
RAM NIWAS Vs. STATE OF HARYANA
September 7, 2006
RAM NIWAS Vs. STATE OF HARYANA
September 5, 2006
RAM PAL Vs. AKKI DEVI @ SAVITARI DEVI
May 12, 2006
RAM PARSHAD Vs. O P LANGYAN
July 4, 2006
RAM PARSHAD Vs. LAND ACQUISITION COLLECTOR
March 6, 2006
RAM PARTAP Vs. KABUL DEVI
February 10, 2006
RAM PARTAP Vs. RADHEY SHYAM
September 13, 2006
RAM PARTAP OIL EXTRACTIONS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 28, 2006
RAM PARTAP PURI Vs. RAJ KUMAR MITTAL
October 17, 2006
RAM PHAL ALIAS RAM PHOOL Vs. STATE OF HARYANA
May 18, 2006
RAM PURSHOTAM Vs. STATE OF HARYANA
February 23, 2006
RAM RACHHPAL JETHI Vs. NONE
August 7, 2006
RAM RATAN Vs. STATE OF HARYANA
July 18, 2006
RAM RATTAN Vs. STATE OF HARYANA
May 1, 2006
RAM RATTAN Vs. GURDIAL SINGH
April 18, 2006
RAM SARAN Vs. DEEP KUMAR
August 11, 2006
RAM SARUP Vs. STATE OF HARYANA
October 13, 2006
RAM SARUP Vs. STATE OF HARYANA
March 31, 2006
RAM SARUP Vs. FATEH SINGH
March 27, 2006
RAM SARUP Vs. DARSHAN DEVI
February 6, 2006
RAM SARUP BHAMBHU Vs. STATE OF HARYANA
May 18, 2006
RAM SINGH Vs. STATE OF PUNJAB
July 18, 2006
RAM SINGH Vs. GURU BAG CO-OP HOUSE BUILDING SOCIETY LTD
February 28, 2006
RAM SINGH Vs. JOGINDER SINGH
February 8, 2006
RAM SINGH Vs. SHIV NARAIN
February 14, 2006
RAM SINGH Vs. PUNJAB STATE CO OP SUPPLY AND MARKETING FEDRATION LTD
July 25, 2006
RAM SINGH Vs. TEJINDER KAUR
August 4, 2006
RAM SINGH Vs. STATE OF HARYANA AND OTHERS
August 8, 2006
RAM SINGH Vs. STATE OF HARYANA
August 31, 2006
RAM SINGH Vs. STATE OF PUNJAB
March 1, 2006
RAM SINGH Vs. STATE OF HARYANA
April 26, 2006
RAMA RANI Vs. LOK NATH
February 20, 2006
RAMA SARUP Vs. STATE OF HARYANA
July 7, 2006
RAMEHAR Vs. BALWAN SINGH
March 17, 2006
RAMESH Vs. STATE
February 16, 2006
RAMESH Vs. STATE OF HARYANA
April 5, 2006
RAMESH BOOK DEPOT Vs. CENTRAL BANK OF INDIA
March 22, 2006
RAMESH CHAND Vs. STATE OF HARYANA
October 17, 2006
RAMESH CHAND Vs. JAI BHAGWAN SINGH
July 17, 2006
RAMESH CHAND Vs. STATE OF HARYANA
September 22, 2006
RAMESH CHAND Vs. STATE OF HARYANA
March 24, 2006
RAMESH CHAND SHARMA Vs. COMMISSIONER
May 12, 2006
RAMESH CHANDER Vs. STATE OF HARYANA
May 15, 2006
RAMESH CHANDER Vs. HARYANA STATE COOPERATIVE SUPPLY
October 19, 2006
RAMESH CHANDER Vs. STATE OF HARYANA
November 16, 2006
RAMESH CHANDER Vs. STATE OF HARYANA
August 1, 2006
RAMESH CHANDER BANSAL Vs. R S GUJRAL
October 30, 2006
RAMESH KUMAR Vs. STATE OF PUNJAB
October 19, 2006
RAMESH KUMAR Vs. VINOD KUMAR
February 28, 2006
RAMESH KUMAR Vs. SECRETARY TRANSPORT PUNJAB
April 18, 2006
RAMESH KUMAR Vs. STATE OF HARYANA
July 17, 2006
RAMESH KUMAR Vs. KAMAL DEEP BHUTANI
May 19, 2006
RAMESH KUMAR Vs. STATE OF HARYANA
August 31, 2006
RAMESH KUMAR Vs. GURCHARAN SINGH AND OTHERS
July 13, 2006
RAMESH LAL GOYAL Vs. STATE OF PUNJAB
August 10, 2006
RAMESH MAHAJAN Vs. SARWAN KUMAR
July 20, 2006
RAMESH SINGH Vs. STATE OF HARYANA
February 20, 2006
RAMESHWAR DASS Vs. STATE OF HARYANA
July 17, 2006
RAMESHWAR DASS DHIMAN Vs. STATE OF HARYANA
March 21, 2006
RAMINDER KAUR Vs. STATE OF PUNJAB
May 2, 2006
RAMINDER SINGH JOHAL Vs. MEENAKASHI JOHAL
May 11, 2006
RAMINDERJIT SINGH Vs. STATE
February 16, 2006
RAMJI DASS Vs. KAMLA RANI
March 3, 2006
RAMNEEK KAUR Vs. STATE OF PUNJAB
March 24, 2006
RAMPHAL Vs. STATE OF HARYANA
April 18, 2006
RAMPHAL Vs. STATE OF HARYANA AND OTHERS
September 28, 2006
RAMPHAL SINGH Vs. R N PRASHER
February 28, 2006
RAMVIR SINGH Vs. STATE OF HARYANA AND OTHERS
July 20, 2006
RAN SINGH Vs. RANBIR SINGH
March 16, 2006
RANA SINGH Vs. COMMISSIONER
December 8, 2006
RANBAXY HOLDING COMPANY Vs. COMMISSIONER OF INCOME TAX
September 29, 2006
RANBEER KAUR Vs. STATE OF HARYANA
July 20, 2006
RANBIR Vs. STATE OF HARYANA
February 21, 2006
RANBIR Vs. DIRECTOR CONSOLIDATION HARYANA
September 1, 2006
RANBIR @ FAUJI Vs. STATE OF HARYANA
July 11, 2006
RANBIR SINGH Vs. RAN SINGH
January 17, 2006
RANBIR SINGH Vs. STATE OF HARYANA
May 25, 2006
RANBIR SINGH Vs. SATINDER KAUR MANN
May 23, 2006
RANBIR SINGH Vs. STATE OF HARYANA
July 6, 2006
RANBIR SINGH Vs. STATE OF HARYANA
August 29, 2006
RANBIR SINGH Vs. STATE OF HARYANA
September 14, 2006
RANBIR SINGH Vs. STATE OF HARYANA
November 13, 2006
RANBIR SINGH Vs. STATE OF HARYANA AND OTHERS
March 28, 2006
RANBIR SINGH Vs. SATINDER KAUR MANN
May 30, 2006
RANDEEP SHARMA Vs. STATE OF PUNJAB
March 3, 2006
RANDHIR SINGH Vs. STATE OF HARYANA
February 24, 2006
RANDHIR SINGH Vs. STATE OF HARYANA
April 27, 2006
RANDHIR SINGH Vs. HAR SARUP
July 14, 2006
RANI Vs. STATE OF HARYANA
October 13, 2006
RANI Vs. KAUSHALYA DEVI
November 22, 2006
RANI DEVI Vs. RAI SINGH
August 28, 2006
RANI HEMLATA Vs. DALIP SINGH
February 22, 2006
RANI KAUR Vs. STATE OF PUNJAB
October 17, 2006
RANI ZAHIR AHMED Vs. STATE OF HARYANA
February 1, 2006
RANJEET Vs. STATE OF U T CHANDIGARH
February 27, 2006
RANJEET SINGH Vs. STATE OF PUNJAB
August 8, 2006
RANJIT Vs. MOHINDER
August 31, 2006
RANJIT KAUR Vs. PUNJAB STATE ELECTRICITY BOARD
August 11, 2006
RANJIT KAUR Vs. SURJIT KAUR
April 18, 2006
RANJIT KAUR Vs. STATE OF PUNJAB
March 8, 2006
RANJIT KAUR Vs. STATE OF PUNJAB
April 27, 2006
RANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
November 14, 2006
RANJIT KAUR Vs. STATE OF PUNJAB
October 10, 2006
RANJIT KAUR Vs. STATE OF PUNJAB
October 16, 2006
RANJIT KAUR Vs. CHHINDERPAL SINGH
September 22, 2006
RANJIT RICE MILLS Vs. PUNJAB STATE WAREHOUSING CORPORATION LIMITED
February 20, 2006
RANJIT SINGH Vs. PRESIDING OFFICER LABOUR COURT
January 16, 2006
RANJIT SINGH Vs. STATE OF PUNJAB
October 16, 2006
RANJIT SINGH Vs. SURINDER KAUR
February 21, 2006
RANJIT SINGH Vs. STATE OF PUNJAB
May 16, 2006
RANJIT SINGH Vs. STATE OF PUNJAB
April 3, 2006
RANJIT SINGH Vs. STATE OF PUNJAB
July 4, 2006
RANJIT SINGH Vs. STATE OF HARYANA
July 3, 2006
RANJIT SINGH Vs. SURINDER KAUR
May 17, 2006
RANJIT SINGH Vs. IMPROVEMENT TRUST HOSHIARPUR
July 13, 2006
RANJIT SINGH Vs. STATE OF PUNJAB
August 31, 2006
RANJIT SINGH Vs. STATE OF PUNJAB
June 7, 2006
RANJIT SINGH Vs. STATE OF HARYANA AND OTHERS
January 6, 2006
RANJIT SINGH Vs. STATE OF PUNJAB
September 7, 2006
RANJIT SINGH ALIAS RANA Vs. STATE OF PUNJAB
March 27, 2006
RANJODH SINGH Vs. STATE OF HARYANA
May 18, 2006
RANO Vs. STATE OF PUNJAB
October 16, 2006
RASHAM KAUR Vs. KARNAIL SINGH
March 16, 2006
RASHID AHMAD Vs. KAMALUDEEN
October 18, 2006
RASSAL SINGH Vs. STATE OF PUNJAB
July 11, 2006
RATI RAM Vs. SARDAR SINGH
February 27, 2006
RATNI DEVI Vs. CHANKANDA RAM
December 6, 2006
RATTAN CHAND Vs. STATE OF PUNJAB
February 15, 2006
RATTAN CHAND Vs. P RAGHVENDRA RAO
November 13, 2006
RATTAN LAL Vs. TEJ BHAN
April 24, 2006
RATTAN LAL SHARMA Vs. HARYANA STATE
February 23, 2006
RATTAN SINGH Vs. HARYANA STATE ELECTRICITY BOARD
March 3, 2006
RATTAN SINGH Vs. GURDASS RAM
February 27, 2006
RATTAN SINGH Vs. PARKASH SINGH
March 7, 2006
RATTAN SINGH Vs. STATE OF PUNJAB
March 28, 2006
RATTAN SINGH Vs. STATE OF HARYANA
April 28, 2006
RATTAN SINGH Vs. IQBAL SINGH
August 3, 2006
RATTAN SINGH AND OTHERS Vs. CHANDIGARH ADMINISTRATION AND ANOTHER
September 19, 2006
RATTAN SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 3, 2006
RATTAN SINGH SANDHU Vs. PUNJAB & SIND BANK AND ANOTHER
October 18, 2006
RAVDEEP KAUR Vs. STATE OF PUNJAB
May 31, 2006
RAVEL SINGH Vs. DARSHAN LAL
September 13, 2006
RAVEL SINGH RANDHAWA Vs. UNION OF INDIA
July 4, 2006
RAVI CHARAN SINGH Vs. STATE OF PUNJAB
July 10, 2006
RAVI KARAN SINGH Vs. BABA FARID UNIVERSITY
August 24, 2006
RAVI ORGANICS LTD Vs. STATE OF PUNJAB
July 11, 2006
RAVINDER Vs. SECRETARY TO GOVERNMENT PUNJAB
March 17, 2006
RAVINDER Vs. SUBHASH CHAND
January 25, 2006
RAVINDER KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
February 9, 2006
RAVINDER KUMAR Vs. LABOUR COURT PATIALA
May 16, 2006
RAVINDER KUMAR Vs. NARINDER KUMAR
December 1, 2006
RAVINDER KUMAR DHALL Vs. CHANDIGARH HOUSING BOARD
August 22, 2006
RAVINDER KUMAR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
September 4, 2006
RAVINDER PAUL MOHINDRA Vs. GURBACHAN SINGH
May 31, 2006
RAVINDER SINGH Vs. STATE OF PUNJAB
May 11, 2006
RAVINDER SINGH Vs. STATE OF HARYANA
March 27, 2006
RAVINDER SINGH Vs. POWER HOUSE SPORTS INTERNATIONAL
October 17, 2006
RAVINDER SINGH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
March 23, 2006
RAVINDER SINGH Vs. SATPAL SINGH BEDI AND ANOTHER
July 20, 2006
RAVINDRA KAUR Vs. ROOP LAL
August 2, 2006
RAVISH KUMAR AND ORS Vs. STATE OF HARYANA AND ORS
December 4, 2006
REGIONAL MANAGER, UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. PITAMBER JOSHI
September 1, 2006
REGULAR TRADERS Vs. STATE OF PUNJAB AND ORS
April 25, 2006
REKHA ALIAS ANUPAMA Vs. STATE OF PUNJAB
July 13, 2006
REKHA KUMARI Vs. UNION OF INDIA
March 17, 2006
RELAXY ICE CREAM Vs. CITIZEN URBAN CO OP BANK LTD
May 15, 2006
RENU Vs. STATE OF HARYANA
May 8, 2006
RENU Vs. PREM SUNDER
January 20, 2006
RENU BALA Vs. ASHOK KUMAR SACHDEVA
August 3, 2006
RENU CHAUDHARY Vs. HINDUSTAN PETROLEUM CORPORATION
November 15, 2006
RENU SHARMA Vs. STATE OF PUNJAB
October 12, 2006
RESHAM SINGH Vs. STATE OF PUNJAB
April 28, 2006
RESHAM SINGH Vs. CHIEF SECRETARY TO GOVERNMENT
April 18, 2006
RESHAM SINGH Vs. STATE OF PUNJAB
January 6, 2006
RESHAM SINGH ALIAS PAPPU Vs. STATE OF HARYANA
September 7, 2006
RESHAM SINGH PANDHER Vs. TEJINDER KAUR
July 20, 2006
RESHMA Vs. STATE OF PUNJAB
November 30, 2006
RIKHI RAM Vs. LAND ACQUISITION COLLECTOR-CUM-SUB DIVISIONAL MAGISTRATE
February 2, 2006
RISHAL SINGH Vs. STATE OF HARYANA
March 1, 2006
RISHI ALIAS BALLU Vs. STATE OF HARYANA
March 6, 2006
RISHI MARKANDA COOPERATIVE TRANSPORT SOCIETY LTD Vs. STATE TRANSPORT CONTROLLER
October 12, 2006
RISHI PAL AGGARWAL Vs. VED PARKASH
March 22, 2006
RISHI RAM Vs. STATE OF HARYANA
August 31, 2006
RISHIPAL Vs. STATE OF HARYANA
August 8, 2006
RITU DHAWAN Vs. UNION TERRITORY OF CHANDIGARH
October 10, 2006
RK MACHINE TOOLS LIMITED Vs. CUSTOMS, EXCISE AND GOLD (CONTROL) APPELLATE TRIBUNAL
August 25, 2006
ROADMASTER INDUSTRIES OF INDIA P LTD Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
May 29, 2006
ROHINI SHARMA Vs. SATYA SHARMA
September 7, 2006
ROHTAN SINGH Vs. STATE
February 16, 2006
ROHTAS Vs. STATE OF PUNJAB
March 24, 2006
ROHTASH Vs. STATE OF HARYANA
March 21, 2006
ROHTASH Vs. BABLI
January 20, 2006
ROHTASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 31, 2006
ROLAND RUBBER CO LTD Vs. STATE OF PUNJAB
October 16, 2006
ROOP CHAND AND OTHERS - Vs. STATE OF HARYANA AND ANOTHER
September 28, 2006
ROOP LAL Vs. RAGHUBIR CHAND
October 16, 2006
ROOP NAGAR ROYALTY COMPANY Vs. STATE OF PUNJAB
May 22, 2006
ROOP SINGH Vs. DISTRICT DEVELOPMENT & PANCHAYAT OFFICER
October 28, 2006
ROOP SINGH Vs. UNION OF INDIA
May 22, 2006
ROOP SINGH Vs. STATE OF PUNJAB
April 20, 2006
ROOP SINGH Vs. DEPUTY COMMISSIONER AND OTHERS
July 17, 2006
ROSHAN LAL Vs. STATE OF HARYANA
October 12, 2006
ROSHAN LAL Vs. STATE OF HARYANA
July 28, 2006
ROSHAN LAL Vs. PREM NATH JANGRA AND OTHERS
January 13, 2006
ROSHAN LAL Vs. SITAL DASS
January 9, 2006
ROSHANI Vs. KARTAR SINGH
February 6, 2006
ROSHANI DEVI Vs. STATE OF HARYANA
October 11, 2006
ROSHNI DEVI Vs. JAGJIWAN SINGH MAKHA
July 17, 2006
ROSHNI DEVI Vs. BHARAT SANCHAR NIGAM LTD
May 4, 2006
ROYAL INDUSTRIES LTD Vs. UNION OF INDIA
July 4, 2006
ROZE KHAN Vs. STATE OF HARYANA
July 14, 2006
RUBESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 22, 2006
RUCHI RAJPUROHIT Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
September 21, 2006
RUKWINDER SINGH Vs. FINANCIAL COMMISSIONER
February 21, 2006
RULDU RAM Vs. STATE OF PUNJAB
July 18, 2006
RUPENDER SINGH Vs. STATE OF HARYANA
April 28, 2006
RUPINDER KAUR Vs. HIMACHAL ROAD TRANSPORT CORPORATION
July 12, 2006
RUPINDER KAUR Vs. STATE OF HARYANA
May 25, 2006
RUPINDER SINGH Vs. STATE OF PUNJAB
May 17, 2006
RUPINDER SINGH GAREWAL Vs. STATE OF PUNJAB
October 17, 2006
RURA RAM Vs. KRISHAN KUMAR
March 7, 2006
RUSTOM Vs. RAMZAN ALIAS RAMZANI
March 21, 2006
S AMRITPAL SINGH NAKAI Vs. CHANDIGARH ADMINISTRATION
July 18, 2006
S BHAGWANT SINGH MEMORIAL EDUCATION SOCIETY Vs. STATE OF PUNJAB
April 24, 2006
S C MANCHANDA Vs. STATE OF PUNJAB
September 5, 2006
S E OPERATION CIRCLE HSEB Vs. CHARAN DASS
May 15, 2006
S GOBIND SINGH Vs. KESHO RAM
December 29, 2006
S HARJIT SINGH Vs. STATE OF PUNJAB
January 25, 2006
S I JAGMINDER SINGH Vs. STATE OF HARYANA
May 1, 2006
S K JAIN Vs. VARDHMAN PROPERTIES AND INVESTMENT LIMITED
September 1, 2006
S K SAREEN Vs. STATE OF PUNJAB
May 18, 2006
S K SUMAN Vs. STATE OF PUNJAB
July 19, 2006
S M KHAN Vs. LEELA DEVI CHAUHAN
November 16, 2006
S N SARDANA Vs. MAHINDER SINGH
October 17, 2006
S P SETHI Vs. R R GULATI
May 24, 2006
S S SANDHU Vs. STATE OF PUNJAB
October 23, 2006
S S SODHI Vs. CHANDER VIKAS
August 11, 2006
S. HARJIT SINGH Vs. STATE OF PUNJAB
January 25, 2006
S. PALPINDER SINGH SANDHU Vs. ATMA RAM
July 11, 2006
S.I. PIARA SINGH Vs. JAGTAR SINGH
April 5, 2006
S.P. GUPTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
November 7, 2006
S.S. ANSARI Vs. ANSAL PROPERTIES AND INDS. LTD
September 5, 2006
SABDIL Vs. STATE OF HARYANA
February 22, 2006
SABRULLAH Vs. ASSISTANT COMMISSIONER OF CUSTOMS
November 2, 2006
SACHDEVA RICE AND GENERAL MILLS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION
February 20, 2006
SACHU SHARMA Vs. AMARDEEP SINGH
February 7, 2006
SADA RAM ALIAS CHHOTU Vs. GIAN KAUR
March 23, 2006
SADHA SINGH Vs. SUKHWINDER SINGH
February 21, 2006
SADHA SINGH Vs. AMARJIT KAUR
March 3, 2006
SADHU Vs. KRISHNA DEVITL
January 6, 2006
SADHU Vs. SMT. KRISHNA DEVI
January 6, 2006
SADHU RAM Vs. SAWAN RAM
March 20, 2006
SADHU RAM Vs. INDER KUMAR GUJRAL
October 17, 2006
SADHU RAM Vs. STATE OF HARYANA
July 6, 2006
SADHU RAM SARUP CHAND JAIN Vs. STATE OF HARYANA
February 22, 2006
SADHU RAM VERMA Vs. PAWAN KUMAR
February 15, 2006
SADHU SINGH Vs. THAKARDAWARA BHAGWAN NARAINJI
August 1, 2006
SADHU SINGH Vs. JAGIR SINGH
January 20, 2006
SADHU SINGH Vs. PIARE LAL
May 9, 2006
SADHU SINGH Vs. STATE OF HARYANA
August 18, 2006
SADHU SINGH GURDEEP SINGH Vs. STATE OF PUNJAB
October 12, 2006
SAGRI FROZEN FOODS Vs. HARYANA FINANCIAL CORPORATION
May 11, 2006
SAHAB RAM Vs. FINANCIAL COMMISSIONER HARYANA AND ORS
November 30, 2006
SAHIB KAUR Vs. SUKHBIR SINGH
May 25, 2006
SAHIB SINGH Vs. STATE OF PUNJAB
July 18, 2006
SAHIB SINGH Vs. STATE OF PUNJAB
July 21, 2006
SAHID Vs. STATE OF HARYANA
March 28, 2006
SAHNI STRIPS AND WIRES PVT LTD Vs. UNION OF INDIA
March 2, 2006
SAIN DIN Vs. PUNJAB WAKF BOARD
October 26, 2006
SAINT PAULS EDUCATIONAL RELIGIOUS AND CHARITABLE SOCIETY Vs. GURINDER SINGH
February 2, 2006
SAISH KUMAR Vs. STATE OF PUNJAB
July 18, 2006
SAJJAN SINGH Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
September 6, 2006
SAKATTAR SINGH Vs. PRESIDING OFFICER CENTRAL LABOUR COURT
May 9, 2006
SAKUMBAHARA Vs. PUNJAB NATIONAL BANK
February 28, 2006
SALMAN ALIAS SALLU Vs. STATE OF HARYANA
October 10, 2006
SALOCHNA Vs. GIAN DEVI
March 7, 2006
SALUJA FABRICS Vs. COMMISSIONER OF CUSTOMS
May 4, 2006
SALWAN PROPERTIES PVT LTD Vs. GIAN CHAND
October 26, 2006
SAMAR SINGH Vs. STATE OF HARYANA
August 23, 2006
SAMARJIT KAUR Vs. STATE OF PUNJAB
March 7, 2006
SAMARJIT SINGH Vs. TEJINDER KAUR
October 17, 2006
SAMCHANA CO-OP L&C SOCIETY LTD Vs. EXECUTIVE ENGINEER
February 15, 2006
SAMEENA Vs. STATE OF HARYANA
March 27, 2006
SAMEER KALRA Vs. STATE OF PUNJAB
March 7, 2006
SAMERJIT SINGH & ORS Vs. STATE OF PUNJAB & ORS
February 8, 2006
SAMIR Vs. ROSHAN PURI
January 6, 2006
SAMPAT SINGH Vs. RAJA RAM
August 2, 2006
SAMPSON SIDHU Vs. STATE OF PUNJAB
May 29, 2006
SAMPURAN SINGH Vs. UNION TERRITORY, CHANDIGHARH
May 11, 2006
SAMRAT KAUSHIK Vs. STATE OF HARYANA
August 28, 2006
SAMUNDER SINGH AND OTHERS Vs. PHOOL SINGH AND OTHERS
September 15, 2006
SANATAN DHARAM GIRLS COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 3, 2006
SANATAN DHARAM SABHA Vs. SWAMI RAMA NAND
September 6, 2006
SANDEEP Vs. STATE
February 17, 2006
SANDEEP Vs. STATE OF HARYANA
May 8, 2006
SANDEEP CHAUDHARY Vs. STATE OF HARYANA
February 22, 2006
SANDEEP KAJLA Vs. STATE OF HARYANA
October 17, 2006
SANDEEP KAPOOR Vs. STATE OF HARYANA
July 14, 2006
SANDEEP KAUR AND OTHERS Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
May 24, 2006
SANDEEP KUMAR Vs. STATE OF HARYANA AND OTHERS
September 7, 2006
SANDEEP KUMAR GARG & CO. Vs. INCOME TAX OFFICER
May 4, 2006
SANDEEP KUMAR SHARMA Vs. STATE OF PUNJAB
October 10, 2006
SANDEEP RATHI AND OTHERS Vs. JOGA SINGH PAL AND OTHERS
August 2, 2006
SANDEEP SAHNI Vs. STATE
February 16, 2006
SANDEEP SHARMA Vs. STATE OF HARYANA
July 17, 2006
SANDEEP SINGH Vs. STATE
February 14, 2006
SANDEEP SINGH Vs. STATE
February 9, 2006
SANDEEP SINGH Vs. U.T., CHANDIGARH
July 4, 2006
SANDEEP SINGH MATHAROO Vs. STATE OF PUNJAB
July 20, 2006
SANDHU Vs. GURNAM SINGH
February 15, 2006
SANGITA ALIAS GEETA Vs. STATE OF HARYANA
July 14, 2006
SANGRUR VANASPATI MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
September 15, 2006
SANJAY AGGARWAL Vs. STATE OF PUNJAB
May 23, 2006
SANJAY BABU Vs. M/S DELCON TEXTILES PVT. LIMITED AND ANOTHER
February 14, 2006
SANJAY GANDHI MEMORIAL Vs. VIRENDER KUMAR
November 6, 2006
SANJAY KHANNA Vs. STATE OF HARYANA
September 7, 2006
SANJAY KUMAR Vs. MUNICIPAL COMMITTEE, BARWALA
September 5, 2006
SANJAY KUMAR Vs. RAMAUTAR SINGH YADAV
October 12, 2006
SANJAY KUMAR Vs. STATE OF HARYANA
May 22, 2006
SANJAY KUMAR Vs. STATE OF PUNJAB
July 20, 2006
SANJAY KUMAR Vs. MANAGING COMMITTEE, SETH JAI PARKASH, MUKAND LAL INSTITUTE OF ENGINEERING AND TECHNOLOGY, RADAUR
October 12, 2006
SANJAY KUMAR Vs. MANU DUTT
October 12, 2006
SANJAY KUMAR Vs. STATE OF HARYANA
January 9, 2006
SANJEEV ALIAS SANDEEP Vs. STATE OF HARYANA
October 16, 2006
SANJEEV JAITLY Vs. STATE OF HARYANA
October 9, 2006
SANJEEV KUMAR Vs. STATE OF PUNJAB
July 14, 2006
SANJEEV KUMAR Vs. STATE OF PUNJAB
May 2, 2006
SANJEEV KUMAR Vs. SUMER CHAND
November 20, 2006
SANJEEV KUMAR Vs. UNION OF INDIA AND OTHERS
September 7, 2006
SANJEEV KUMAR Vs. STATE OF HARYANA
November 3, 2006
SANJEEV KUMAR Vs. STATE OF HARYANA AND OTHERS
August 10, 2006
SANJEEV KUMAR Vs. STATE OF PUNJAB & OTHERS
May 23, 2006
SANJEEV KUMAR PANDHI Vs. COMMISSIONER OF INCOME TAX
October 10, 2006
SANJEEV KUMAR SHARMA Vs. STATE OF PUNJAB
April 26, 2006
SANJHI RAM Vs. AJIT SINGH
July 25, 2006
SANJIV KUMAR Vs. STATE OF PUNJAB
October 11, 2006
SANJIV KUMAR Vs. STATE OF HARYANA
November 29, 2006
SANJYA DEVI Vs. STATE OF HARYANA
July 3, 2006
SANKESHWAR HOSIERY INDUSTRY Vs. STATE OF PUNJAB
August 18, 2006
SANT BABA DARSHAN SINGH SEWAK BABA KHARAK SINGH Vs. SCHOOL BEERH BABA BUDHA SAHIB
January 13, 2006
SANT FINANCE COMPANY Vs. DARSHAN SINGH
August 17, 2006
SANT LAL Vs. SANJAY YADAV
September 13, 2006
SANT LAL Vs. PANJAB UNIVERSITY
May 18, 2006
SANT LAL Vs. STATE OF HARYANA
May 1, 2006
SANT RAM Vs. STATE OF PUNJAB
July 11, 2006
SANT RAM Vs. BRIJ MOHAN KAURA
January 17, 2006
SANT RAM Vs. RAJ BHARDWAJ
August 2, 2006
SANT RAM Vs. D H B V N L
September 12, 2006
SANT RAM BHATIA Vs. STATE BANK OF PATIALA
September 11, 2006
SANT RAM MUNISH KUMAR Vs. STATE OF PUNJAB
May 24, 2006
SANT SINGH Vs. DALJIT KAUR
February 27, 2006
SANTA SINGH Vs. BINDER SINGH
March 29, 2006
SANTI Vs. RACHPAL SINGH
February 20, 2006
SANTOKH SINGH Vs. STATE OF PUNJAB
February 27, 2006
SANTOKH SINGH Vs. STATE OF PUNJAB
April 27, 2006
SANTOKH SINGH Vs. STATE OF PUNJAB
November 21, 2006
SANTOKH SINGH Vs. HARCHARAN SINGH
January 4, 2006
SANTOKH SINGH Vs. STATE OF PUNJAB
January 30, 2006
SANTOKH SINGH SIDHU Vs. STATE OF PUNJAB AND OTHERS
May 5, 2006
SANTOSH Vs. SARSWATI DEVI
April 21, 2006
SANTOSH Vs. JAGAT RAM
February 21, 2006
SANTOSH Vs. VINOD
July 4, 2006
SANTOSH BALA Vs. STATE OF HARYANA
May 12, 2006
SANTOSH DEVI Vs. STATE OF HARYANA
October 19, 2006
SANTOSH DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
September 15, 2006
SANTOSH DEVI Vs. STATE OF HARYANA AND OTHERS
August 22, 2006
SANTOSH JOHAR Vs. STATE OF PUNJAB
March 21, 2006
SANTOSH KAUR Vs. GENERAL PUBLIC
August 25, 2006
SANTOSH KUMARI Vs. STATE OF PUNJAB
April 25, 2006
SANTOSH KUMARI Vs. MADAN LAL
September 13, 2006
SANTOSH KUMARI Vs. K.K. KHANDEWAL
February 17, 2006
SANTOSH KUMARI Vs. STATE OF HARYANA AND OTHERS
October 18, 2006
SANTOSH MALHOTRA Vs. RAMAN AHUJA
January 16, 2006
SANTOSH RANI Vs. STATE
February 14, 2006
SANTOSH SINGH Vs. AMAR KAUR
April 21, 2006
SANTOSH SONI Vs. STATE OF HARYANA
May 9, 2006
SANWAR MAL Vs. MANI RAM
September 21, 2006
SANWARIA GIRDHARI VATS Vs. UTTAR HARYANA BIJLI VITRAN NIGAM
October 10, 2006
SAPNA GUPTA Vs. STATE OF HARYANA
May 12, 2006
SARABJEET SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
February 16, 2006
SARABJIT CHOPRA Vs. STATE OF PUNJAB
July 17, 2006
SARABJIT KAUR Vs. NATHA SINGH
February 15, 2006
SARABJIT KAUR Vs. STATE OF PUNJAB
October 13, 2006
SARABJIT KAUR Vs. SATE OF PUNJAB AND ORS.
July 3, 2006
SARABJIT SINGH ALIAS SABHA Vs. STATE OF PUNJAB
October 12, 2006
SARBAN SINGH Vs. STATE OF PUNJAB
March 8, 2006
SARBATI Vs. ANIL KUMAR
January 4, 2006
SARBJIT SINGH Vs. PANCHAYAT SAMITI
March 6, 2006
SARDA SOLVENT EXTRACTIONS PVT LTD Vs. HARYANA FINANCIAL CORPORATION
August 1, 2006
SARDAR SINGH Vs. SHEKHAR DUTTA
March 16, 2006
SARDARI LAL Vs. NANAK CHAND
July 7, 2006
SARDARI LAL Vs. NANAK CHAND SON OF GURDIAL
March 7, 2006
SARDOOL SINGH Vs. FINANCIAL COMMISSIONER
December 4, 2006
SARHO DEVI Vs. MADAN LAL
July 5, 2006
SARJIT KAUR Vs. BHAGAT SINGH
March 2, 2006
SARLA DEVI Vs. ASHOK KUMAR
February 28, 2006
SARLA DEVI Vs. HUKAM CHAND
April 26, 2006
SARNAM SINGH Vs. STATE OF HARYANA
August 31, 2006
SAROJ Vs. CHHOTU RAM
July 28, 2006
SAROJ Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
July 6, 2006
SAROJ Vs. STATE OF HARYANA
August 18, 2006
SAROJ BALA Vs. MAN SINGH
February 22, 2006
SAROJ GANGAHAR WIDOW OF SH DINESH GANGAHAR Vs. BISHAN DASS
August 10, 2006
SAROJ RANI Vs. STATE OF HARYANA
May 8, 2006
SARUP SINGH Vs. STATE OF HARYANA
April 25, 2006
SARUP SINGH Vs. A S DOGRA
March 16, 2006
SARUP SINGH Vs. STATE OF PUNJAB
January 17, 2006
SARUPA Vs. PUNJAB NATIONAL BANK AND ANR.
April 25, 2006
SARUPTI DEVI Vs. UNION OF INDIA
March 30, 2006
SARVANJIT SINGH Vs. DARSHANA RANI ALIAS DARSHANA KUMARI
February 20, 2006
SARWAN KUMAR Vs. BALBIR SINGH
August 10, 2006
SARWAN RAM Vs. STATE OF PUNJAB
May 24, 2006
SARWAN SINGH Vs. NARANJAN SINGH
January 31, 2006
SARWAN SINGH Vs. JAGIR KAUR
February 27, 2006
SARWAN SINGH Vs. ASHWANI KUMAR
August 21, 2006
SARWAN SINGH Vs. SUKHDEV SINGH
September 1, 2006
SARWAN SINGH Vs. STATE OF PUNJAB
March 21, 2006
SAT KARTAR ICE AND GENERAL MILLS Vs. PUNJAB FINANCIAL CORPORATION
December 22, 2006
SAT NARAIN Vs. STATE OF HARYANA
May 16, 2006
SAT PAL Vs. MAINA DEVI
February 28, 2006
SAT PAL Vs. SECRETARY HEALTH AND FAMILY WELFARE
October 19, 2006
SAT PAL Vs. BHAJAN LAL
February 21, 2006
SAT PAL Vs. OM PARKASH
December 8, 2006
SAT PAL BEHAL Vs. KAMLA RANI ALIAS KAMLESH RANI
July 21, 2006
SAT PAL JOSHI Vs. STATE OF PUNJAB
May 18, 2006
SAT PARKASH Vs. STATE OF PUNJAB
October 12, 2006
SAT PARKASH Vs. STATE OF HARYANA
September 13, 2006
SATBIR Vs. STATE OF HARYANA
August 24, 2006
SATBIR HUSSAIN Vs. RAJ KALI
July 12, 2006
SATBIR SINGH Vs. STATE OF HARYANA
March 23, 2006
SATBIR SINGH Vs. STATE OF HARYANA
May 9, 2006
SATBIR SINGH Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LTD
April 25, 2006
SATBIR SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
April 25, 2006
SATE RAM Vs. PURAN ALIAS DONI
October 30, 2006
SATGURU OIL MILLS Vs. SUNDER MAL HARI CHAND
May 18, 2006
SATINDER KUMAR Vs. STATE OF PUNJAB
February 22, 2006
SATINDER KUMAR Vs. GARGI DEVI
March 3, 2006
SATINDER KUMAR Vs. STATE OF PUNJAB
March 1, 2006
SATINDER PAL SINGH SIBIA Vs. UNION OF INDIA
March 7, 2006
SATINDER SINGH ALIAS MITHI Vs. STATE OF PUNJAB
October 26, 2006
SATISH Vs. STATE OF HARYANA
October 16, 2006
SATISH Vs. STATE
February 16, 2006
SATISH BANSAL Vs. GULSHAN GULATI
February 7, 2006
SATISH KUMAR Vs. STATE OF HARYANA
February 21, 2006
SATISH KUMAR Vs. JAGIR SINGH
May 18, 2006
SATISH KUMAR Vs. STATE OF PUNJAB
July 6, 2006
SATISH KUMAR Vs. STATE OF HARYANA
March 30, 2006
SATISH KUMAR Vs. BALDEV RAJ
May 8, 2006
SATISH KUMAR Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
May 15, 2006
SATISH KUMAR Vs. STATE OF HARYANA
August 8, 2006
SATISH KUMAR Vs. STATE OF HARYANA
October 13, 2006
SATISH KUMAR Vs. STATE OF HARYANA AND OTHERS
November 30, 2006
SATISH KUMAR SETH Vs. DEV RAJ
October 23, 2006
SATISH KUMAR SHARMA Vs. STATE OF HARYANA
October 19, 2006
SATISH KUMAR SHARMA Vs. HUDA
March 27, 2006
SATISH SHARMA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 29, 2006
SATISH THAPAR Vs. STATE OF PUNJAB
May 17, 2006
SATJIT KAUR Vs. STATE OF PUNJAB
March 30, 2006
SATNAM Vs. STATE OF HARYANA
February 28, 2006
SATNAM CHANNAN Vs. DARSHAN SINGH
February 28, 2006
SATNAM SINGH Vs. HARNEK SINGH
February 28, 2006
SATNAM SINGH Vs. STATE OF PUNJAB
July 6, 2006
SATNAM SINGH Vs. STATE OF PUNJAB
July 11, 2006
SATNAM SINGH Vs. STATE OF PUNJAB
September 1, 2006
SATNAM SINGH Vs. DEVINDER KAUR
August 24, 2006
SATNAM SINGH Vs. STATE OF PUNJAB AND OTHERS
February 23, 2006
SATNAM SINGH AND OTHERS Vs. SMT. MAN KAUR AND OTHERS
July 17, 2006
SATNAM SINGH PANCH Vs. STATE OF PUNJAB
July 7, 2006
SATNAM SINGH SAHNI Vs. STATE OF PUNJAB
May 9, 2006
SATPAL Vs. STATE OF HARYANA
March 1, 2006
SATPAL Vs. SUSHILA DEVI
February 27, 2006
SATPAL GABA Vs. STATE TRANSPORT APPELLATE TRIBUNAL
October 17, 2006
SATPAL GUPTA Vs. STATE OF HARYANA AND OTHERS
July 6, 2006
SATPAL SHARMA PUJARI Vs. CHAND PARKASH MAGHAN
February 3, 2006
SATPAL SINGH Vs. DALJIT SINGH
October 12, 2006
SATPAL SINGH Vs. CHUHAR SINGH
July 28, 2006
SATPAL SINGH Vs. STATE OF HARYANA
October 23, 2006
SATPAL SINGH Vs. STATE OF PUNJAB
March 3, 2006
SATPAL SINGH Vs. STATE OF PUNJAB
May 1, 2006
SATPAL SINGH Vs. STATE OF PUNJAB
March 27, 2006
SATPAL SINGH Vs. STATE OF HARYANA
May 18, 2006
SATPAL SINGH Vs. HARDEV SINGH
September 15, 2006
SATVIR SINGH Vs. DELHI FINANCIAL CORPORATION
May 4, 2006
SATWANT SINGH Vs. STATE OF PUNJAB
February 9, 2006
SATWINDER SINGH Vs. STATE OF PUNJAB
July 5, 2006
SATY PAL Vs. STATE OF HARYANA
May 22, 2006
SATYA DEVI Vs. HARYANA TOURISM CORPORATION
August 9, 2006
SATYA NARAYAN AGGARWAL Vs. MUNICIPAL COUNCIL
February 3, 2006
SATYA PAL GUPTA Vs. KARNAIL SINGH
July 5, 2006
SATYA VAN Vs. STATE OF HARYANA
May 15, 2006
SATYA VIR SINGH Vs. HIGH COURT OF PUNJAB AND HARYANA
February 2, 2006
SATYA WATI Vs. INDERPAL
August 3, 2006
SATYABIR AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
October 24, 2006
SATYAVIR SINGH Vs. STATE OF HARYANA
July 17, 2006
SATYAVIR VASHIST Vs. ASHA GAMBHIR
July 12, 2006
SATYAWAN Vs. MAHINDER SINGH
February 15, 2006
SATYAWATI RANA Vs. A P SINGH NARANG
January 25, 2006
SAUDAGAR SINGH Vs. KULWINDER SINGH
February 1, 2006
SAUDAGAR SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
November 17, 2006
SAVITA Vs. STATE OF HARYANA
July 6, 2006
SAVITA ARYA Vs. STATE OF HARYANA
July 20, 2006
SAVITA JAISWAL Vs. JOGINDER
August 2, 2006
SAVITA SHARMA Vs. STATE OF HARYANA
October 12, 2006
SAVITRI Vs. PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD
March 10, 2006
SAVITRI DEVI Vs. UNION OF INDIA
March 2, 2006
SAVITRI DEVI Vs. M/S. JIA LAL BALDEV KRISHAN CHEEMA
May 9, 2006
SAVITRI DEVI AND ANR Vs. RAM KUMAR
September 27, 2006
SAWARN SINGH Vs. STATE OF HARYANA
September 5, 2006
SAWINDER SINGH Vs. STATE OF PUNJAB
July 3, 2006
SAWINDER SINGH Vs. STATE OF PUNJAB
October 27, 2006
SAWINDER SINGH Vs. STATE OF PUNJAB
October 10, 2006
SBI MUTUAL FUND Vs. VIKAS WSP LTD.
February 23, 2006
SECRETARY DEPARTMENT OF HOTRICULTURE CHANDIGARH Vs. RAGHU RAJ
April 26, 2006
SECRETARY TO GOVT PUNJAB, HIGHER EDUCATION AND LANGUAGE DEPARTMENT, PUNJAB Vs. HARBHAJAN KAUR L R OF SHRI AJIT SINGH KAKKAR
September 6, 2006
SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT AND OTHERS Vs. SURJIT SINGH AND ANOTHER
December 22, 2006
SEEMA Vs. STATE OF HARYANA
July 18, 2006
SEEMA Vs. SURINDER PAL
August 23, 2006
SEENA KAUR Vs. LEELA DEVI
February 28, 2006
SEHNAZ ALIAS SANTOSH GUPTA Vs. STATE OF PUNJAB
December 15, 2006
SELVEL MEDIA SERVICE LTD Vs. STATE OF HARYANA
August 21, 2006
SELVEL MEDIA SERVICES PVT LTD Vs. UNION OF INDIA
December 19, 2006
SENIOR MEDICAL OFFICER, INCHARGE, PRIMARY HEALTH CENTRE, DUDHAN SADHAN, PATIALA Vs. SUKHWINDER SINGH AND ANOTHER
August 31, 2006
SETHI COTTON TRADERS Vs. INCOME TAX OFFICER
April 17, 2006
SETIA PAPER MILLS LIMITED Vs. STATE OF PUNJAB
July 27, 2006
SEVEN SEAS EDUCATIONAL SOCIETY Vs. HARYANA URBAN DEV. AUTHORITY
February 28, 2006
SEWA DEVI Vs. ROHTASH
January 18, 2006
SEWA SINGH Vs. STATE OF PUNJAB
July 18, 2006
SEWA SINGH Vs. GIAN SINGH
January 25, 2006
SEWAK SINGH Vs. STATE OF PUNJAB
April 24, 2006
SEWAK SINGH Vs. STATE OF PUNJAB
March 21, 2006
SH RAGHU NATH GUPTA AND OTHERS Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY AND OTHERS
July 13, 2006
SHADI LAL Vs. STATE OF HARYANA
May 15, 2006
SHAHID AHMED Vs. STATE OF HARYANA
May 2, 2006
SHAKUNTLA DEVI Vs. RAVINDER RANI
April 4, 2006
SHAKUNTLA SHARMA Vs. STATE OF HARYANA AND OTHERS
November 7, 2006
SHAM LAL Vs. CHHOTE RAM
July 5, 2006
SHAM LAL Vs. STATE OF PUNJAB
February 24, 2006
SHAM LAL Vs. STATE OF PUNJAB
January 30, 2006
SHAM LAL Vs. RAJ KUMAR
December 11, 2006
SHAM LAL SHARMA Vs. B C GUPTA
March 6, 2006
SHAM SINGH Vs. SDM SAFIDON
February 10, 2006
SHAM SINGH Vs. STATE OF PUNJAB
March 27, 2006
SHAM SINGH ALIAS BITU Vs. U.T. CHANDIGARH
January 11, 2006
SHAM SUNDER BHATIA Vs. R P CHANDER
March 16, 2006
SHAMBHU DAYAL Vs. STATE
February 9, 2006
SHAMBOO Vs. DARSHAN SINGH
April 21, 2006
SHAMBU DUTT Vs. HUSHAN LAL
August 7, 2006
SHAMMA RANI Vs. MOHAN LAL AND ANOTHER
October 16, 2006
SHAMSHER SHARMA Vs. REGISTRAR FIRMS AND SOCIETIES HARYANA
April 28, 2006
SHAMSHER SINGH Vs. S C CHAUDHARY
March 16, 2006
SHAMSHER SINGH Vs. MUKUL JOSHI
March 16, 2006
SHAMSHER SINGH Vs. STATE OF U.T.
October 13, 2006
SHAMSHER SINGH Vs. STATE OF HARYANA
January 24, 2006
SHAMSHER SINGH Vs. DISTRICT & SESSIONS JUDGE, FEROZEPUR
January 11, 2006
SHAMSHER SINGH ALIAS RAMESHWAR Vs. STATE OF HARYANA
March 6, 2006
SHAMSHER SINGH TAYAGI Vs. STATE OF HARYANA
July 4, 2006
SHANGARA SINGH Vs. PUNJAB STATE
September 6, 2006
SHANKAR Vs. MALDEY
April 19, 2006
SHANKAR DASS Vs. STATE OF U T CHANDIGARH
March 21, 2006
SHANTANU SOOD Vs. THAPAR INSTITUTE OF ENGINEERING AND TECHNOLOGY
July 11, 2006
SHANTI DEVI Vs. K K KHANDELWAL
July 4, 2006
SHANTI DEVI Vs. STATE OF HARYANA
May 17, 2006
SHANTI DEVI Vs. RAJ KUMAR
February 21, 2006
SHANTI DEVI Vs. YADVINDER THAKUR
May 11, 2006
SHARANJIT KAUR Vs. STATE OF PUNJAB
July 24, 2006
SHARANJIT KAUR Vs. STATE OF PUNJAB
January 6, 2006
SHARANJIT PAL SINGH Vs. TELU RAM
March 28, 2006
SHARANJIT SINGH Vs. STATE OF PUNJAB
July 6, 2006
SHARDA DEVI Vs. NARINDER SINGH
February 7, 2006
SHARDA GINNING PRESSING & OIL MILLS & ORS. Vs. BIMLA DEVI
December 11, 2006
SHARDHA Vs. STATE OF HARYANA
October 11, 2006
SHASHI Vs. STATE OF HARYANA
March 27, 2006
SHASHI BALA Vs. STATE OF PUNJAB
November 17, 2006
SHASHI BALI Vs. STATE OF HARYANA
July 4, 2006
SHASHI KUMAR Vs. JAYOTI ARORA
October 12, 2006
SHAVINDER SINGH Vs. B VIKRAM
March 10, 2006
SHEELA RANI Vs. NIDHAN SINGH
October 17, 2006
SHEELA WANTI Vs. GURCHARAN SINGH
August 10, 2006
SHEELO BAI Vs. STATE OF PUNJAB
October 16, 2006
SHEKHAR KUMAR SHAKYA Vs. UNION OF INDIA AND OTHERS
October 24, 2006
SHEKHAR SUMAN Vs. NARENDRA
July 17, 2006
SHER MOHD Vs. AMAR SINGH
February 20, 2006
SHER SINGH Vs. SOMA RANI
February 14, 2006
SHER SINGH Vs. STATE
February 6, 2006
SHER SINGH Vs. STATE OF PUNJAB
July 11, 2006
SHER SINGH Vs. STATE OF PUNJAB
March 31, 2006
SHER SINGH Vs. STATE OF PUNJAB
July 21, 2006
SHER SINGH Vs. STATE OF HARYANA AND ORS.
July 27, 2006
SHER SINGH Vs. STATE OF HARYANA
May 12, 2006
SHER SINGH Vs. STATE OF PUNJAB
January 10, 2006
SHER SINGH Vs. PARSANNI DEVI
July 5, 2006
SHER SINGH Vs. STATE OF PUNJAB AND ANOTHER
April 26, 2006
SHER SINGH ALIAS SHERU Vs. STATE OF HARYANA
October 13, 2006
SHIKANDER BAKSH Vs. STATE OF PUNJAB
February 20, 2006
SHILPA BUDHIRAJA Vs. STATE OF HARYANA
April 17, 2006
SHIMLA GUPTA Vs. DEVINDER KUMAR
March 3, 2006
SHINDER PAL Vs. STATE OF PUNJAB
October 26, 2006
SHINGARA SINGH Vs. STATE OF PUNJAB
March 20, 2006
SHINGARA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
July 17, 2006
SHIRDI OVERSEAS IMPORTS AND EXPORTS Vs. SERVE OVERSEAS
October 26, 2006
SHIRI RAM Vs. STATE OF HARYANA
May 15, 2006
SHISH PAL AND ANR. Vs. STATE OF HARYANA
February 8, 2006
SHISH RAM Vs. RATI RAM
August 22, 2006
SHISH RAM Vs. THANDU
April 26, 2006
SHISHAN KUMAR Vs. PRESIDING OFFICER AND ANOTHER
October 31, 2006
SHITAL FIBRES LIMITED Vs. STATE OF PUNJAB
November 29, 2006
SHIV CHAND Vs. STATE OF HARYANA
July 7, 2006
SHIV CHARAN Vs. PYARE LAL
August 11, 2006
SHIV CHARAN YADAV Vs. UNION OF INDIA
July 18, 2006
SHIV DUTT Vs. STATE OF HARYANA
March 6, 2006
SHIV KUMAR Vs. UNION TERRITORY
February 6, 2006
SHIV KUMAR Vs. NATIONAL INSURANCE COMPANY LTD. RESPONDENT
July 21, 2006
SHIV KUMAR GOEL Vs. STATE OF HARYANA & ANOTHER
November 17, 2006
SHIV MANDIR PRABANDHAK COMMITTEE BHOOR MANDI Vs. HUKAM CHAND
October 24, 2006
SHIV NATH TIWARY Vs. STATE OF HARYANA
August 24, 2006
SHIV RAM Vs. NARINDER MALHOTRA
February 9, 2006
SHIV RAM Vs. KRISHAN LAL
May 18, 2006
SHIV RICE & GENERAL MILLS Vs. COMMISSIONER OF INCOME TAX
October 24, 2006
SHIV SHANKER STEEL INDUSTRIES Vs. STATE OF PUNJAB
August 25, 2006
SHIVA PLASTIC INDUSTRIES Vs. STATE OF PUNJAB
October 12, 2006
SHIVALI Vs. STATE OF PUNJAB
April 20, 2006
SHIVANI BANSAL Vs. SENIOR SUPERINTENDENT OF POLICE
October 23, 2006
SHIVRAJ BANSAL Vs. STATE OF HARYANA
October 16, 2006
SHOBA GUPTA Vs. DOGAR SINGH
April 27, 2006
SHRAWAN KUMAR Vs. STATE OF HARYANA
August 31, 2006
SHREE AMBICA STEEL INDUSTRIES Vs. COMMISSIONER OF C EX , CHANDIGARH-II
November 27, 2006
SHREE BHAGWATI STEEL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
October 30, 2006
SHRI KRISHAN GOYAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
July 4, 2006
SHYAM Vs. STATE OF HARYANA
May 22, 2006
SHYAM LAL Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
August 10, 2006
SHYAM LATA Vs. STATE OF HARYANA
July 4, 2006
SHYAM SUNDER Vs. STATE OF HARYANA
July 6, 2006
SIGMA DIAGNOSTICS LTD Vs. GURJEET SINGH KOHLI
May 24, 2006
SIGMA INTERACTIVE INDIA PVT. LTD Vs. STATE OF PUNJAB
March 21, 2006
SIKRI MULTIPLEX CINEMA PVT LTD Vs. COMPANY LAW BOARD
July 4, 2006
SIMAR CHAND Vs. UNION OF INDIA
August 17, 2006
SIMAR KAUR Vs. STATE
August 24, 2006
SIMLA DEVI Vs. STATE OF PUNJAB AND OTHERS
February 21, 2006
SIMRAT SINGH SIVAN Vs. STATE OF PUNJAB
July 4, 2006
SIMRO DEVI Vs. STATE OF PUNJAB
April 21, 2006
SINGARA SINGH Vs. RANJIT SINGH
September 5, 2006
SINGLA COMMISSION AGENT Vs. STATE OF PUNJAB
July 6, 2006
SIRI CHAND YADAV Vs. BHAGWATI DEVI
September 4, 2006
SIRI KISHAN Vs. SURJA
December 13, 2006
SIRI KISHAN Vs. DHARAMPAL
September 8, 2006
SIRI RAM Vs. HODAL PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT LIMITED
February 14, 2006
SITA RAM Vs. SARBATI
October 24, 2006
SITA RAM Vs. MAHADI
March 8, 2006
SITA RAM Vs. UNION OF INDIA
May 15, 2006
SITA RAM Vs. EXECUTIVE ENGINEER
April 5, 2006
SITA RAM SHARMA Vs. STATE
February 9, 2006
SITA WANTI Vs. YASH PAL SINGH @ JASPAL SINGH
August 25, 2006
SITAL SINGH Vs. STATE OF PUNJAB
April 21, 2006
SKY HIGHWAYS PVT LTD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY JALANDHAR
April 27, 2006
SKYLINE ENGG. CONTRACTS Vs. VINOD KUMAR THAPAR
May 25, 2006
SKYLINE ENGG. CONTRACTS AND OTHERS Vs. VINOD KUMAR THAPAR AND OTHERS
May 31, 2006
SMT. AJMER KAUR Vs. BALDEV SINGH
May 1, 2006
SMT. DALJIT KAUR Vs. UNION OF INDIA AND OTHERS
July 7, 2006
SMT. KAMLA AND OTHERS Vs. C.P. BHARDWAJ
July 20, 2006
SMT. KARMJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
May 2, 2006
SMT. OM PATI Vs. STATE OF HARYANA AND OTHERS
September 26, 2006
SMT. SARLA DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
September 28, 2006
SMT. SHAKUNTLA BHATIA AND ORS. Vs. UNITED COMMERCIAL BANK AND ORS.
January 18, 2006
SMT. SHANTI DEVI Vs. YADVINDER THAKUR AND ANOTHER
May 11, 2006
SMT. SHARDA DEVI Vs. PUNJAB REMOTE SENSING CENTRE AND OTHERS
July 3, 2006
SMT. SUNITA AND ANOTHER Vs. RAM SINGH
July 25, 2006
SMT. SUNITA GUPTA Vs. HARYANA STATE FEDERATION OF CONSUMER COOP. WHOLESALE STORES LTD. AND ANOTHER
January 31, 2006
SNEH LATA Vs. SURINDER SINGH
May 3, 2006
SNEH LATA Vs. STATE OF HARYANA
October 12, 2006
SOBHA RANI Vs. STATE OF HARYANA
July 20, 2006
SODHI RAM SANDHU Vs. MANVINDER SINGH
July 24, 2006
SOHAN LAL Vs. STATE OF HARYANA
April 19, 2006
SOHAN LAL Vs. RAJ KUMAR
October 16, 2006
SOHAN LAL Vs. STATE OF PUNJAB
February 22, 2006
SOHAN LAL Vs. STATE OF PUNJAB
September 22, 2006
SOHAN SINGH Vs. STATE OF PUNJAB
July 17, 2006
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
November 1, 2006
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
August 2, 2006
SOHAN SINGH Vs. STATE OF PUNJAB
February 15, 2006
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
May 15, 2006
SOHAN SINGH Vs. PRESIDING OFFICER AND ORS
May 25, 2006
SOM DUTT Vs. JAGDISH RAM @ JAGDISH RAI
January 11, 2006
SOM LAL Vs. VIJAY LAXMI
January 20, 2006
SOM NATH Vs. STATE OF HARYANA
October 12, 2006
SOM NATH Vs. STATE OF HARYANA
July 18, 2006
SOM NATH Vs. STATE OF PUNJAB
June 6, 2006
SOM NATH Vs. KAUSHLYA DEVI
August 24, 2006
SOM NATH CHATRATH Vs. STATE OF PUNJAB
May 10, 2006
SOM NATH MAINI Vs. COMMISSIONER OF INCOME TAX
November 7, 2006
SOMBIR Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVT OF HARYANA
May 11, 2006
SOMBIR Vs. STATE OF HARYANA
July 14, 2006
SOMBIR ALIAS CHHANGA Vs. STATE OF HARYANA
March 9, 2006
SOMESH GUPTA Vs. STATE OF HARYANA
August 8, 2006
SONA DEVI Vs. PARTAP SINGH
September 1, 2006
SONA RANI ALIAS BHINDER KAUR Vs. STATE OF PUNJAB
February 27, 2006
SONIA OVERSEAS PVT LTD Vs. DEPUTY DIRECTOR, DIRECTORATE
December 1, 2006
SONIA SABHARWAL Vs. STATE OF HARYANA
April 21, 2006
SONKI Vs. GURNAM SINGH
February 17, 2006
SONU Vs. STATE OF PUNJAB
July 21, 2006
SORAN Vs. STATE OF HARYANA
May 25, 2006
SORAN RAM Vs. SARUPA
October 12, 2006
SR SUPDT OF POST OFFICES Vs. SHAM DULARI
May 18, 2006
SR. SUPDT. OF POST OFFICES Vs. SMT. SHAM DULARI AND ORS.
May 18, 2006
STATE Vs. SONU
February 9, 2006
STATE Vs. LAL SINGH
February 7, 2006
STATE Vs. SHAMSHER SINGH
February 7, 2006
STATE Vs. MEHTA CONSTRUCTION CO
February 15, 2006
STATE Vs. GULAB KAUR
February 15, 2006
STATE Vs. SUBHASH CHAND
December 13, 2006
STATE Vs. SANTA SINGH AND ANOTHER
November 9, 2006
STATE BANK OF INDIA Vs. M/S. PLYWOOD PALACE
April 17, 2006
STATE BANK OF INDIA Vs. KARANVIR
December 15, 2006
STATE CO-OPERATIVE SPINNING MILLS FEDERATION Vs. SHAKTI TRADERS COTTON AND OIL MERCHANTS
December 12, 2006
STATE OF HARYANA Vs. DHARMENDER SINGH
August 9, 2006
STATE OF HARYANA Vs. NANGIA CONSTRUCTION INDIA PVT LTD
August 11, 2006
STATE OF HARYANA Vs. KARAMJIT SINGH
February 2, 2006
STATE OF HARYANA Vs. SURENDER @ MITHAN
September 20, 2006
STATE OF HARYANA Vs. SANDEEP
August 18, 2006
STATE OF HARYANA Vs. YATINDER KUMAR
February 23, 2006
STATE OF HARYANA Vs. MEHTA CONSTRUCTION CO
February 27, 2006
STATE OF HARYANA Vs. HARISH CHANDER
March 2, 2006
STATE OF HARYANA Vs. RATNI
March 2, 2006
STATE OF HARYANA Vs. GULAB KAUR
March 2, 2006
STATE OF HARYANA Vs. PRITHVI
March 9, 2006
STATE OF HARYANA Vs. NIHAL SINGH
March 6, 2006
STATE OF HARYANA Vs. S K GOYAL
March 20, 2006
STATE OF HARYANA Vs. SUKHPAL
July 5, 2006
STATE OF HARYANA Vs. JOGINDER
March 28, 2006
STATE OF HARYANA Vs. RANBIR SINGH
March 28, 2006
STATE OF HARYANA Vs. PURSHOTAM
May 10, 2006
STATE OF HARYANA Vs. LAL SINGH
April 26, 2006
STATE OF HARYANA Vs. BAL KISHAN
September 7, 2006
STATE OF HARYANA Vs. LAJWANTI
October 12, 2006
STATE OF HARYANA Vs. SURAT SINGH
August 22, 2006
STATE OF HARYANA Vs. G R RAWAT
November 1, 2006
STATE OF HARYANA Vs. PRESIDING OFFICER AND ANOTHER
July 13, 2006
STATE OF HARYANA Vs. K.K. SHARMA
January 11, 2006
STATE OF HARYANA Vs. DEVINDER
May 5, 2006
STATE OF HARYANA Vs. MUNIM
July 4, 2006
STATE OF HARYANA Vs. MADAN LAL
May 30, 2006
STATE OF HARYANA Vs. SHAMSHER SINGH
April 4, 2006
STATE OF HARYANA Vs. MADAN
March 29, 2006
STATE OF HARYANA Vs. YOGINDER @ PARMOD
January 19, 2006
STATE OF HARYANA Vs. PHOOL SINGH
July 12, 2006
STATE OF HARYANA Vs. GOEL PROJECTS PVT. LTD
August 7, 2006
STATE OF HARYANA AND ANOTHER Vs. GURMEJ SINGH
January 25, 2006
STATE OF HARYANA AND ANOTHER Vs. BALWANT RAI
April 25, 2006
STATE OF HARYANA; KULDIP SINGH Vs. SUDH RAM AND ANR
April 3, 2006
STATE OF KERALA Vs. M/S. K. PHARMACEUTICAL WORKS
January 3, 2006
STATE OF PUNJAB Vs. UJAGAR SINGH
August 10, 2006
STATE OF PUNJAB Vs. BANARSI DASS
August 1, 2006
STATE OF PUNJAB Vs. DARSHAN SINGH
August 30, 2006
STATE OF PUNJAB Vs. NAVJOT SINGH SIDHU
December 6, 2006
STATE OF PUNJAB Vs. TARJINDER SINGH
October 12, 2006
STATE OF PUNJAB Vs. ASHA RANI
March 28, 2006
STATE OF PUNJAB Vs. JANG SINGH
March 27, 2006
STATE OF PUNJAB Vs. JAGDEEP KAUR
July 3, 2006
STATE OF PUNJAB Vs. CHANAN SINGH
July 3, 2006
STATE OF PUNJAB Vs. SOMA
May 22, 2006
STATE OF PUNJAB Vs. RAWAL SINGH
May 24, 2006
STATE OF PUNJAB Vs. SANT RAM
March 23, 2006
STATE OF PUNJAB Vs. KARAMJIT KAUR
February 28, 2006
STATE OF PUNJAB Vs. RAVINDER KUMAR KOHLI
February 27, 2006
STATE OF PUNJAB Vs. PARMESHWARI DEVI
February 21, 2006
STATE OF PUNJAB Vs. JASBIR SINGH
February 21, 2006
STATE OF PUNJAB Vs. RAKESH KUMAR
October 24, 2006
STATE OF PUNJAB Vs. EX CONSTABLE JAGIR SINGH
January 4, 2006
STATE OF PUNJAB Vs. V K CONSTRUCTION COMPANY PVT LIMITED
January 16, 2006
STATE OF PUNJAB Vs. SURJIT KAUR
August 17, 2006
STATE OF PUNJAB Vs. DILDAR SINGH
May 24, 2006
STATE OF PUNJAB Vs. N.V. INTERNATIONAL
March 24, 2006
STATE OF PUNJAB Vs. ASHWANI KUMAR
March 29, 2006
STATE OF PUNJAB Vs. RAJINDER PAL GARG
September 11, 2006
STATE OF PUNJAB Vs. SATPAL
April 26, 2006
STATE OF PUNJAB Vs. SHABEG SINGH
February 3, 2006
STATE OF PUNJAB Vs. LEKH RAJ
January 25, 2006
STATE OF PUNJAB Vs. HARBANS KAUR
July 28, 2006
STATE OF PUNJAB Vs. SUKHDEV SINGH
July 29, 2006
STATE OF PUNJAB Vs. BACHITTAR SINGH AND OTHERS
July 24, 2006
STATE OF PUNJAB Vs. MOHINDER SINGH
August 22, 2006
STATE OF PUNJAB Vs. PALI
August 21, 2006
STATE OF PUNJAB Vs. K C DUGGAL
September 25, 2006
STATE OF PUNJAB & ANR. Vs. NIRMAL SINGH & ANR.
November 15, 2006
STATE OF PUNJAB AND ANR Vs. BHOLA SINGH
November 2, 2006
STATE OF PUNJAB AND ORS Vs. JARNAIL SINGH AND ORS
October 10, 2006
STATE OF PUNJAB AND OTHER Vs. SURESH KUMAR AND OTHERS
May 17, 2006
STATE OF PUNJAB AND OTHERS Vs. ER. PREM KUMAR
July 25, 2006
STATE OF PUNJAB AND OTHERS Vs. KARAM SINGH AND ANOTHER
November 30, 2006
STEEL AUTHORITY OF INDIA Vs. STATE OF HARYANA AND ANR
October 18, 2006
STELLA INDUSTRIES (P) LIMITED Vs. STATE OF HARYANA AND ORS.
November 15, 2006
SUBA SINGH Vs. STATE
February 16, 2006
SUBA SINGH Vs. STATE OF HARYANA
March 2, 2006
SUBE SINGH Vs. STATE OF HARYANA
April 25, 2006
SUBE SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
May 12, 2006
SUBE SINGH Vs. STATE OF PUNJAB
August 7, 2006
SUBEDAR JAGDISH SINGH Vs. UNION OF INDIA AND OTHERS
November 15, 2006
SUBEGH SINGH Vs. STATE OF PUNJAB
July 18, 2006
SUBHASH Vs. STATE OF HARYANA
July 6, 2006
SUBHASH Vs. SHEELA DEVI
May 9, 2006
SUBHASH Vs. STATE OF HARYANA
February 28, 2006
SUBHASH CHAND Vs. STATE OF HARYANA
October 19, 2006
SUBHASH CHAND Vs. RAMESH KUMARI
February 23, 2006
SUBHASH CHAND Vs. LABOUR COURT, LUDHIANA
September 14, 2006
SUBHASH CHAND Vs. STATE OF HARYANA
August 24, 2006
SUBHASH CHANDER Vs. STATE OF PUNJAB
October 17, 2006
SUBHASH CHANDER Vs. STATE OF HARYANA
April 20, 2006
SUBHASH CHANDER Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
July 6, 2006
SUBHASH CHANDER Vs. STATE OF HARYANA
May 18, 2006
SUBHASH CHANDER Vs. STATE OF PUNJAB
July 17, 2006
SUBHASH CHANDER Vs. STATE OF HARYANA
January 11, 2006
SUBHASH CHANDER ROHILA Vs. ASHA
August 11, 2006
SUBHASH CHANDER SEKHRI Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 31, 2006
SUBHASH SINGLA Vs. STATE OF PUNJAB
April 28, 2006
SUBHASH SONDHI Vs. STATE OF PUNJAB
October 17, 2006
SUCHA SINGH Vs. STATE OF PUNJAB
October 16, 2006
SUCHA SINGH Vs. STATE
February 2, 2006
SUCHA SINGH Vs. GHANSHAM LAL
August 10, 2006
SUCHAN SINGH Vs. SANTOKH SINGH
May 8, 2006
SUCHET SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
November 13, 2006
SUCHETA Vs. STATE OF HARYANA
July 11, 2006
SUDARSHAN KUMAR Vs. MANOJ KUMAR
August 11, 2006
SUDESH BALA Vs. STATE OF HARYANA
October 10, 2006
SUDESH KUMAR Vs. HARYANA POWER GENERATION CORPORATION LTD AND ANOTHER
February 2, 2006
SUDESH KUMARI Vs. KEWAL KRISHAN
July 10, 2006
SUDESH SOOD Vs. MADAN LAL
November 10, 2006
SUDH RAM Vs. STATE OF PUNJAB
May 22, 2006
SUDHIR BEDI Vs. DEVINDER SINGH
October 13, 2006
SUDHIR KUMAR Vs. STATE OF HARYANA
September 5, 2006
SUJAN SINGH Vs. AMAR SINGH
July 31, 2006
SUKH DAYAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
May 17, 2006
SUKH RAM Vs. JEETO DEVI
May 11, 2006
SUKH RAM JAKHAR AND OTHERS Vs. STATE OF HARYANA
May 23, 2006
SUKHBIR SINGH Vs. BHUSHAN KUMAR
February 10, 2006
SUKHBIR SINGH AND ANOTHERS Vs. STATE OF HARYANA AND OTHERS
November 9, 2006
SUKHCHAIN Vs. ELECTION TRIBUNAL
July 31, 2006
SUKHCHAIN SINGH Vs. DS GURU
March 16, 2006
SUKHDAS Vs. STATE OF HARYANA
February 27, 2006
SUKHDEV Vs. KIRPAL SINGH
August 2, 2006
SUKHDEV RAJ ALIAS SONU Vs. STATE OF PUNJAB
March 8, 2006
SUKHDEV SINGH Vs. STATE OF PUNJAB
February 21, 2006
SUKHDEV SINGH Vs. CHAMKAUR SINGH
February 14, 2006
SUKHDEV SINGH Vs. STATE OF PUNJAB
October 24, 2006
SUKHDEV SINGH Vs. KARNAIL SINGH
October 19, 2006
SUKHDEV SINGH Vs. STATE OF PUNJAB
March 28, 2006
SUKHDEV SINGH Vs. STATE OF PUNJAB
July 7, 2006
SUKHDEV SINGH Vs. STATE OF PUNJAB
August 4, 2006
SUKHDEV SINGH Vs. M/S. SETHI GUN METAL STORE
November 3, 2006
SUKHDEV SINGH Vs. UNION OF INDIA
October 10, 2006
SUKHDEV SINGH Vs. PIARA SINGH
August 9, 2006
SUKHDEV SINGH Vs. STATE OF HARYANA
May 10, 2006
SUKHDEV SINGH Vs. STATE OF PUNJAB
July 11, 2006
SUKHDEV SINGH Vs. BALDEV KAUR
September 25, 2006
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
April 19, 2006
SUKHDEV SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
December 22, 2006
SUKHDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
May 25, 2006
SUKHDEV SINGH AND OTHERS Vs. PUNJABI UNIVERSITY, PATIALA AND ANOTHERS
October 18, 2006
SUKHJINDER SINGH ALIAS LUCKY Vs. STATE OF PUNJAB
March 16, 2006
SUKHJIT KAUR Vs. GURDEEP SINGH
July 10, 2006
SUKHJIT SINGH Vs. STATE OF PUNJAB
April 21, 2006
SUKHJIWAN SINGH Vs. FINANCIAL COMMISSIONER
March 9, 2006
SUKHMANDER SINGH Vs. STATE OF HARYANA
October 23, 2006
SUKHMANDER SINGH Vs. STATE OF PUNJAB
October 12, 2006
SUKHMANDER SINGH Vs. RAM KRISHAN HARBANS LAL
April 27, 2006
SUKHMINDER SINGH Vs. STATE OF PUNJAB
August 29, 2006
SUKHPAL Vs. RAKESH KUMAR
February 27, 2006
SUKHPAL SINGH Vs. D S GURU
March 16, 2006
SUKHPAL SINGH Vs. STATE OF PUNJAB
April 24, 2006
SUKHPAL SINGH Vs. STATE OF PUNJAB
November 1, 2006
SUKHPAL SINGH Vs. STATE OF HARYANA
August 31, 2006
SUKHRAJ KAUR Vs. STATE OF PUNJAB
May 16, 2006
SUKHVINDER SINGH Vs. STATE OF HARYANA
March 30, 2006
SUKHWANT SINGH Vs. GRAM PANCHAYAT OF VILLAGE DABWALI DHAB
January 4, 2006
SUKHWINDER KAUR Vs. JATINDERBIR SINGH
July 19, 2006
SUKHWINDER KAUR Vs. STATE OF PUNJAB
May 18, 2006
SUKHWINDER SINGH Vs. STATE OF PUNJAB
July 10, 2006
SUKHWINDER SINGH Vs. STATE OF PUNJAB
July 18, 2006
SUKHWINDER SINGH Vs. STATE OF PUNJAB
April 20, 2006
SUKHWINDER SINGH Vs. KHUSHI RAM JIWAN DASS
February 23, 2006
SUKHWINDER SINGH Vs. STATE OF PUNJAB
August 7, 2006
SUKHWINDER SINGH Vs. SUKHDEV SINGH
August 22, 2006
SUKHWINDER SINGH @ SUKHA SINGH Vs. STATE OF PUNJAB
March 4, 2006
SUKHWINDER SINGH ALIAS BADSHAH Vs. STATE OF HARYANA
April 5, 2006
SUKHWINDER SINGH ALIAS LADDU Vs. STATE OF PUNJAB
October 10, 2006
SUKHWINDER SINGH ALIAS SUKHA SINGH Vs. STATE OF PUNJAB
April 3, 2006
SULAKHAN SINGH Vs. STATE OF PUNJAB
March 22, 2006
SULAKHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 16, 2006
SULEKH CHAND TYAGI Vs. STATE OF HARYANA
October 19, 2006
SULINDER KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 7, 2006
SULTAN SINGH Vs. SURAT SINGH
March 28, 2006
SULTAN SINGH Vs. GRAM PANCHAYAT OF VILLAGE LATHRON
September 8, 2006
SULTAN SINGH AND OTHERS Vs. STATE BANK OF INDIA
July 21, 2006
SULTAN SINGH SAINI Vs. STATE OF HARYANA
February 22, 2006
SUMAN Vs. STATE OF HARYANA
July 17, 2006
SUMAN BALA Vs. UNION OF INDIA
April 17, 2006
SUMER CHAND Vs. STATE OF HARYANA
February 21, 2006
SUMER CHAND JAIN Vs. VISHNU BHAGWAN MANGLA
February 20, 2006
SUMER CHAND SUDHIR KUMAR Vs. STATE OF HARYANA
December 1, 2006
SUMER SINGH Vs. STATE OF HARYANA
February 27, 2006
SUMER SINGH Vs. STATE OF HARYANA
August 29, 2006
SUMESH CHANDER AGGARWAL Vs. STATE OF HARYANA
August 24, 2006
SUMIT ARORA Vs. STATE OF PUNJAB
March 2, 2006
SUMIT KUMAR Vs. STATE OF PUNJAB
May 30, 2006
SUMITRA Vs. STATE OF HARYANA
May 8, 2006
SUN EDUCATIONAL TRUST Vs. STATE OF HARYANA
July 6, 2006
SUNAM COOPERATIVE MARKETING SOCIETY Vs. RAMA KANT
February 6, 2006
SUNAM RICE & DAL MILLS Vs. COMMISSIONER OF INCOME TAX
September 27, 2006
SUNDER Vs. STATE OF HARYANA
October 10, 2006
SUNDER DASS Vs. GENERAL MANAGER
August 25, 2006
SUNDER PAL Vs. STATE OF HARYANA
January 10, 2006
SUNDER SINGH Vs. STATE OF PUNJAB
July 21, 2006
SUNDRO Vs. STATE OF HARYANA
March 27, 2006
SUNEHRA DEVI Vs. RAJINDER SINGH
August 30, 2006
SUNEHRA SINGH Vs. STATE OF HARYANA AND ANOTHER
August 31, 2006
SUNEHRI DEVI Vs. HARMESH KUMAR
July 14, 2006
SUNIL Vs. STATE OF HARYANA
July 14, 2006
SUNIL AGGARWAL Vs. HARI RAM
February 28, 2006
SUNIL BATISH Vs. SUKHDEV SINGH
August 9, 2006
SUNIL CHANDER Vs. STATE OF U.T., CHANDIGARH
May 10, 2006
SUNIL CHOPRA Vs. STATE OF HARYANA
May 8, 2006
SUNIL DUTT Vs. STATE OF HARYANA
March 31, 2006
SUNIL KUMAR Vs. RESHMI
July 12, 2006
SUNIL KUMAR Vs. MUNICIPAL COUNCIL
October 18, 2006
SUNIL KUMAR Vs. CENTRAL BANK OF INDIA AND OTHERS
September 25, 2006
SUNIL KUMAR ALIAS KUMAR Vs. STAFF SELECTION COMMISSIONS HARYANA
August 1, 2006
SUNIL KUMAR ALIAS RAJINDER SINGH Vs. STATE OF HARYANA
October 12, 2006
SUNIL KUMAR ALIAS VIJAY KUMAR Vs. STATE OF PUNJAB
July 18, 2006
SUNIL KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 1, 2006
SUNIL RAI Vs. STATE OF HARYANA
March 30, 2006
SUNIL RANI Vs. STATE OF HARYANA
October 30, 2006
SUNIL SHARMA Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 10, 2006
SUNITA Vs. STATE OF HARYANA
October 17, 2006
SUNITA Vs. RAM SINGH
July 25, 2006
SUNITA BALI Vs. UNION OF INDIA
January 27, 2006
SUNITA DEVI Vs. ADDITIONAL COMMISSIONER MUNICIPAL CORPORATION
May 12, 2006
SUNITA KAPUR Vs. CITIZENS URBAN COOPERATIVE BANK
May 15, 2006
SUNITA RANI Vs. STATE OF HARYANA
May 8, 2006
SUNITA SHARMA Vs. JAGDISH SINGH PATHANIA
July 26, 2006
SUNITA YADAV Vs. STATE OF HARYANA
March 27, 2006
SUPER FOOTWEAR CO Vs. HARYANA TAX TRIBUNAL
March 27, 2006
SUPER SEEDS PRIVATE LIMITED Vs. STATE OF HARYANA
February 1, 2006
SUPER TECH AGRO OILS PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
September 26, 2006
SUPERINTENDENT ENGINEER PWD (CONST) Vs. MANGTU RAM
August 25, 2006
SUPRA ENTERPRISES Vs. PUNJAB STATE ELECTRICITY BOARD
February 20, 2006
SURAJ BHAN Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
September 11, 2006
SURAJ BHAN Vs. DIWAN CHAND
March 8, 2006
SURAJ BHAN Vs. PRITAM SINGH
May 17, 2006
SURAJ BHAN AND SUNIL Vs. STATE OF HARYANA
April 17, 2006
SURAJ BHAND Vs. STATE OF PUNJAB
July 6, 2006
SURAJ PARKASH Vs. PRESIDING OFFICER
July 4, 2006
SURAJ PARKASH Vs. STATE OF PUNJAB
October 12, 2006
SURAT SINGH Vs. STATE OF HARYANA
October 12, 2006
SURAT SINGH Vs. NISHAN SINGH
August 4, 2006
SURAT SINGH Vs. STATE OF HARYANA AND OTHERS
April 25, 2006
SURAT SINGH Vs. FINANCIAL COMMISSIONER, HARYANA, AND OTHERS
January 20, 2006
SURENDER Vs. STATE OF HARYANA
March 10, 2006
SURENDER KUMAR Vs. VISHAL GUPTA
August 3, 2006
SURENDER KUMAR Vs. UNION OF INDIA AND OTHERS
May 15, 2006
SURENDER KUMAR Vs. STATE OF HARYANA
August 30, 2006
SURENDER MOHAN SHARMA Vs. SR. MANAGER, PNB AND ANOTHER
July 18, 2006
SURENDER PAUL Vs. COMMISSSIONER OF INCOME TAX
May 26, 2006
SURENDER SINGH Vs. JAGRAM
February 14, 2006
SURENDER SINGH ALIAS CHHINDI Vs. STATE OF U T CHANIDGARH
May 8, 2006
SURENDER SINGH TANWAR Vs. STATE OF HARYANA
April 28, 2006
SURESH BHARDWAJ Vs. STATE OF HARYANA AND ANOTHER
November 6, 2006
SURESH CHAND Vs. STATE OF HARYANA
May 18, 2006
SURESH CHAND PASSI Vs. LT COL RETD RAMESH CHANDER PASSI
March 22, 2006
SURESH CHANDER Vs. RAM DHARI AND ANOTHER
July 13, 2006
SURESH DEVI Vs. UNION OF INDIA
February 15, 2006
SURESH JOSHI Vs. STATE OF HARYANA
July 14, 2006
SURESH KUMAR Vs. MUNICIPAL CORPORATION
March 9, 2006
SURESH KUMAR Vs. PANJAB UNIVERSITY
February 23, 2006
SURESH KUMAR Vs. STATE OF HARYANA
August 4, 2006
SURESH KUMAR Vs. STATE OF HARYANA
October 10, 2006
SURESH KUMAR Vs. STATE OF PUNJAB
May 22, 2006
SURESH KUMAR Vs. RAMESH KUMAR & OTHERS
July 18, 2006
SURESH KUMAR Vs. STATE OF HARYANA
September 11, 2006
SURESH KUMAR Vs. STATE OF HARYANA AND OTHERS
May 12, 2006
SURESH KUMAR Vs. STATE OF HARYANA
February 21, 2006
SURESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 25, 2006
SURESH KUMAR GOYAL Vs. STATE OF HARYANA
October 12, 2006
SURESH KUMAR GOYAL Vs. DISTRICT RURAL DEVELOPMENT AGENCY AND OTHERS
August 10, 2006
SURESH KUMAR SAINI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANOTHER
December 12, 2006
SURESH KUMAR SHARMA Vs. PRESIDING OFFICER, LABOUR COURT, U.T. CHANDIGARH AND ANOTHER
August 24, 2006
SURINDER GUPTA Vs. UNION TERRITORY
August 24, 2006
SURINDER KAUR Vs. STATE OF PUNJAB
October 10, 2006
SURINDER KAUR Vs. DARBARA SINGH
March 7, 2006
SURINDER KAUR Vs. LAKHBIR SINGH
July 19, 2006
SURINDER KAUR Vs. STATE OF PUNJAB
May 19, 2006
SURINDER KAUR Vs. GURDEV SINGH
July 26, 2006
SURINDER KAUR Vs. SURINDER KAUR AND OTHERS
December 12, 2006
SURINDER KUMAR Vs. STATE OF PUNJAB
July 3, 2006
SURINDER KUMAR Vs. STATE
February 10, 2006
SURINDER KUMAR Vs. RATTAN LAL
March 20, 2006
SURINDER KUMAR ALIAS SONU Vs. STATE OF PUNJAB
March 2, 2006
SURINDER KUMAR BANSAL Vs. STATE OF PUNJAB
January 4, 2006
SURINDER KUMAR CHANGLI Vs. STATE OF PUNJAB
February 16, 2006
SURINDER KUMAR KHURANA Vs. FOOD CORPORATION OF INDIA AND ANOTHER
August 4, 2006
SURINDER KUMAR SHARMA Vs. JAGDISH CHAND VERMA
September 8, 2006
SURINDER KUMAR SHORI Vs. SHKUNTALA DEVI
July 31, 2006
SURINDER MOHAN Vs. STATE OF PUNJAB
May 17, 2006
SURINDER PAL Vs. STATE OF HARYANA
January 18, 2006
SURINDER PAL SHARMA Vs. STATE OF HARYANA
October 16, 2006
SURINDER PAL SINGH Vs. D S BAINS
August 1, 2006
SURINDER PAL SINGH Vs. BALBIR KAUR
August 10, 2006
SURINDER PAL SINGH Vs. PARAMJIT KAUR
August 23, 2006
SURINDER SANGAR Vs. STATE OF PUNJAB
April 21, 2006
SURINDER SINGH Vs. NASIB SINGH
April 25, 2006
SURINDER SINGH Vs. DAVINDER MOHAN
May 24, 2006
SURINDER SINGH Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES MOGA
July 11, 2006
SURINDER SINGH Vs. STATE OF PUNJAB
March 24, 2006
SURINDER SINGH Vs. STATE OF PUNJAB
January 4, 2006
SURINDER SINGH Vs. STATE OF PUNJAB
September 1, 2006
SURINDER SINGH ANEJA Vs. STATE OF PUNJAB
March 29, 2006
SURINDER SINGH KAPOOR Vs. STATE OF HARYANA
March 20, 2006
SURINDERPAL SINGH Vs. STATE OF PUNJAB
October 12, 2006
SURINDERPAL SINGH Vs. AMARJIT SINGH
October 16, 2006
SURJIT Vs. STATE OF HARYANA
February 24, 2006
SURJIT KAUR Vs. PRITAM SINGH
February 8, 2006
SURJIT KAUR Vs. STATE OF PUNJAB
October 17, 2006
SURJIT KAUR Vs. GURDHIR SINGH
August 17, 2006
SURJIT KAUR Vs. PUSHPINDER SINGH BEHL
January 20, 2006
SURJIT KAUR Vs. JASPAL SINGH AND ANOTHER
July 17, 2006
SURJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 21, 2006
SURJIT SINGH Vs. PRITAM SINGH
February 7, 2006
SURJIT SINGH Vs. HARNEK SINGH
February 20, 2006
SURJIT SINGH Vs. D S GURU
March 16, 2006
SURJIT SINGH Vs. STATE OF PUNJAB
March 29, 2006
SURJIT SINGH Vs. STATE OF PUNJAB
May 9, 2006
SURJIT SINGH Vs. GURDEV KAUR
February 20, 2006
SURJIT SINGH Vs. JAGTAR SINGH
September 29, 2006
SURJIT SINGH Vs. STATE OF HARYANA
August 2, 2006
SURJIT SINGH Vs. STATE OF HARYANA
October 18, 2006
SURJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
January 6, 2006
SURJIT SINGH Vs. STATE OF PUNJAB
April 20, 2006
SURJIT SINGH Vs. STATE OF PUNJAB
October 16, 2006
SURRENDER KUMAR Vs. STATE OF HARYANA
July 18, 2006
SURYA PRAKASH ANAND Vs. STATE OF PUNJAB
October 10, 2006
SUSHIL Vs. STATE OF HARYANA
November 14, 2006
SUSHIL KUMAR Vs. STATE OF HARYANA
March 7, 2006
SUSHIL KUMAR Vs. PRESIDING OFFICER LABOUR COURT AMBALA
July 20, 2006
SUSHIL KUMAR Vs. KRISHAN LAL
August 17, 2006
SUSHIL KUMAR BANSAL Vs. SURINDER PAL SHARMA
September 7, 2006
SUSHIL KUMAR SARVJEET SINGH Vs. HARMINDER SINGH
March 2, 2006
SUSHIL KUMAR WASON Vs. STATE OF HARYANA
May 1, 2006
SUSHILA DEVI Vs. STATE OF HARYANA
May 9, 2006
SUSHILA DEVI Vs. STATE OF HARYANA
July 3, 2006
SUSHILA DEVI Vs. R S GUJRAL
October 19, 2006
SUSHILA DEVI JAIN Vs. STATE OF HARYANA
September 5, 2006
SUSHILA KUMARI Vs. STATE OF HARYANA
October 12, 2006
SUSHMA KUMARI Vs. STATE OF HARYANA
May 23, 2006
SUSHMA PALTA Vs. STATE OF PUNJAB
May 8, 2006
SUSHMA SARIN Vs. PADAM CHAND
September 6, 2006
SWADESH KARYALA P LTD Vs. BAKSHISH KAUR
July 28, 2006
SWADESH KUMAR GUPTA Vs. MANOHAR LAL GUPTA
September 19, 2006
SWAMI SHARAN Vs. STATE OF HARYANA AND OTHERS
April 21, 2006
SWAPNA SINGH Vs. U T CHANDIGARH
July 3, 2006
SWARAN BAWA Vs. HOME SECRETARY (UT) ADMINISTRATION
October 27, 2006
SWARAN GIR Vs. A S DOGRA
March 16, 2006
SWARAN KANTA Vs. SUDESH KUMAR
September 8, 2006
SWARAN KAUR Vs. UNION OF INDIA
October 28, 2006
SWARAN KAUR Vs. TEJINDER KAUR
September 7, 2006
SWARAN KUMAR Vs. STATE OF PUNJAB
April 25, 2006
SWARAN KUMAR Vs. MUNICIPAL CORPORATION CHANDIGARH
November 16, 2006
SWARAN LATA Vs. R K DIWAN
February 28, 2006
SWARAN PAL KHANNA Vs. NIRMAL MADAN
March 21, 2006
SWARAN RAM NANGLU Vs. STATE OF PUNJAB
November 15, 2006
SWARAN SINGH Vs. STATE OF PUNJAB
March 9, 2006
SWARN SINGH Vs. STATE OF PUNJAB
October 16, 2006
SWINDER SINGH Vs. STATE OF PUNJAB
May 11, 2006
T C GARG Vs. CHANDIGARH ADMINISTRATION
October 17, 2006
T N MAHAJAN Vs. SUCHENDER AGGARWAL
February 16, 2006
T.J. 3085 EX Vs. UNION OF INDIA AND OTHERS
September 21, 2006
TAJ SINGH Vs. OM PARKASH SAT PAL
February 27, 2006
TAK CHAND Vs. STATE OF HARYANA
May 15, 2006
TALVINDER SINGH Vs. REGIONAL TRANSPORT AUTHORITY
February 10, 2006
TARA CHAND Vs. STATE OF HARYANA
October 16, 2006
TARA CHAND Vs. ARUN KUMAR
March 10, 2006
TARA CHAND JAIN Vs. SUBHASH CHAND
February 28, 2006
TARA DEVI Vs. PUNJAB STATE ELECTRICITY BOARD PATIALA
February 8, 2006
TARA DEVI Vs. STATE OF HARYANA
October 27, 2006
TARA SINGH Vs. DATO
July 12, 2006
TARA SINGH Vs. A K DUBEY, IAS
September 1, 2006
TARA SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHER
May 25, 2006
TARA WANTI Vs. SHANTI
August 17, 2006
TARAN DASS CHELA JAMNA DASS CHELA CHARAN DASS Vs. SURENDER JAIN
March 2, 2006
TARANJIT KAUR Vs. NAVNEET KAUR
February 21, 2006
TARANJIT SINGH Vs. STATE OF PUNJAB
April 21, 2006
TARAWANTI Vs. AJAIB SINGH
August 2, 2006
TARLOCHAN SINGH Vs. STATE BANK OF INDIA
August 11, 2006
TARLOK SINGH Vs. STATE OF PUNJAB
August 3, 2006
TARLOK SINGH Vs. MOHINDER KAUR
March 3, 2006
TARLOK SINGH Vs. STATE OF PUNJAB
July 4, 2006
TARLOK SINGH Vs. STATE OF PUNJAB
May 30, 2006
TARLOK SINGH Vs. JARNAIL SINGH
August 23, 2006
TARLOK SINGH FOZI Vs. AMARJIT SINGH LOKHA
March 6, 2006
TARO DEVI Vs. SAGINDER PAL SINGH
March 1, 2006
TARO DEVI Vs. SAGINDER PAL SINGH
March 3, 2006
TARSEM Vs. STATE OF HARYANA
May 16, 2006
TARSEM CHAND Vs. DES RAJ
February 3, 2006
TARSEM CHAND Vs. STATE OF PUNJAB
July 19, 2006
TARSEM DEVI Vs. NARESH KUMAR
January 24, 2006
TARSEM LAL Vs. STATE OF PUNJAB
May 16, 2006
TARSEM LAL Vs. STATE OF PUNJAB
May 17, 2006
TARSEM LAL Vs. SAVITA SHARMA
February 8, 2006
TARSEM LAL Vs. UNION OF INDIA AND OTHERS
September 26, 2006
TARSEM SINGH Vs. STATE OF PUNJAB
July 10, 2006
TARSEM SINGH Vs. JITINDER PAL
May 17, 2006
TARSEM SINGH Vs. STATE
February 8, 2006
TARSEM SINGH Vs. VINAY BUBLANI
November 13, 2006
TARSEM SINGH Vs. STATE OF CHANDIGARH
January 6, 2006
TARSEM SINGH Vs. D S GURU
March 16, 2006
TARSEM SINGH Vs. UNION OF INDIA
December 6, 2006
TARSEM SINGH Vs. THE FINANCIAL COMMISSIONER (APPEALS
February 21, 2006
TARSEM SINGH Vs. STATE OF HARYANA
August 28, 2006
TARSEM SINGH Vs. KISSAN COMMISSION AGENTS MAMDOT
September 7, 2006
TARSEM SINGH ALIAS SEMA Vs. STATE OF PUNJAB
October 10, 2006
TARUN BHANDARI Vs. STATE OF HARYANA
April 21, 2006
TASHVEER SINGH Vs. STATE OF HARYANA
February 28, 2006
TAYYUB HUSSAIN Vs. JAI NARAYAN
March 27, 2006
TEHAL SINGH Vs. STATE OF PUNJAB
July 7, 2006
TEHAL SINGH Vs. STATE OF PUNJAB
July 17, 2006
TEHAL SINGH Vs. STATE
February 16, 2006
TEJ BAHADUR SINGH Vs. HARYANA VIDYUT PARSARAN NIGAM LTD. AND OTHERS
November 13, 2006
TEJ KAUR Vs. SARWAN SINGH
August 23, 2006
TEJ PAL SINGH Vs. UNION TERRITORY ADMINISTRATION
March 20, 2006
TEJ PAUL KAUR Vs. STATE OF PUNJAB
April 4, 2006
TEJ RAM Vs. STATE OF HARYANA
April 26, 2006
TEJ SINGH Vs. UNION OF INDIA
April 25, 2006
TEJA SINGH Vs. STATE OF PUNJAB
July 18, 2006
TEJA SINGH Vs. UNION OF INDIA
September 6, 2006
TEJA SINGH CONSABLE Vs. AMARJIT KUMAR
July 12, 2006
TEJASWINI SIDHU Vs. STATE OF PUNJAB
September 26, 2006
TEJINDER KAUR Vs. UNION TERRITORY
July 20, 2006
TEJINDER SINGH Vs. STATE OF PUNJAB
March 2, 2006
TEJINDER SINGH KALRA Vs. PUNJAB STTE ELECTRICITY BOARD
February 21, 2006
TEK CHAND GARG Vs. STATE OF HARYANA AND OTHERS
July 25, 2006
TEK CHAND SHARMA Vs. KAILASH CHANDER MAGGO
July 21, 2006
TEK RAM Vs. STATE OF HARYANA
March 21, 2006
TELEPHONE CABLES LIMITED Vs. STATE OF PUNJAB
October 10, 2006
TELU Vs. FAKIR CHAND
August 7, 2006
TELU RAM Vs. STATE OF HARYANA
September 7, 2006
THAKAR SINGH Vs. JASPAL SINGH
October 10, 2006
THAKAR SINGH Vs. NARINDER SINGH
July 19, 2006
THAKAR SINGH Vs. STATE OF HARYANA
September 7, 2006
THAKUR SINGH Vs. BANK OF INDIA
January 25, 2006
THAKUR SINGH Vs. UNION OF INDIA
March 3, 2006
THAKURDAWARA KHERI NAGA Vs. DISTRICT COLLECTOR
September 20, 2006
THE BADDOWAL COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. THE JOINT REGISTRAR, COOPERATIVE SOCIETIES, PATIALA AND OTHERS
July 17, 2006
THE EXECUTIVE ENGINEER, PWD (B&R) NARAINGARH Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA & ANR.
September 11, 2006
THE GURDASPUR CENTRAL COOPERATIVE BANK LTD. Vs. THE PRESIDING OFFICER LABOUR COURT, GURDASPUR AND OTHERS
February 8, 2006
THE JALANDHAR IMPROVEMENT TRUST Vs. PHAGGU RAM
November 15, 2006
THE SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF PUNJAB AND OTHERS Vs. MAKHAN SINGH
September 5, 2006
THE STATE OF PUNJAB AND ORS. Vs. BUDHA SINGH, EX. CONSTABLE NO. 1088/GSP
January 18, 2006
TIKKA SINGH Vs. RAM SINGH
August 21, 2006
TILAK RAJ Vs. BAIKUNTHI DEVI
August 18, 2006
TILAK RAJ KHURANA Vs. STATE OF HARYANA
July 7, 2006
TILAK RAJ MADAN MOHAN Vs. STATE OF PUNJAB
September 5, 2006
TIRATH DASS Vs. STATE OF HARYANA
May 2, 2006
TIRATH RAM GUPTA Vs. COMMISSIONER OF INCOME TAX
September 14, 2006
TIRATH SINGH Vs. JAGDISH SINGH
August 1, 2006
TIRLOK CHAND JAIN Vs. STATE OF HARYANA
April 25, 2006
TOLA RAM Vs. DEV DUTT
September 6, 2006
TOSHI HOTEL VENTURES PRIVATE LIMITED Vs. LAND ACQUISITION COLLECTOR
February 27, 2006
TR BANSAL Vs. K A P SINHA
March 8, 2006
TRIPTA RANI Vs. R L KAMBOJ
October 31, 2006
TRISHUL INDUSTRIES Vs. STATE OF HARYANA
May 26, 2006
TRIYOGI PANDIT Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
October 27, 2006
TS BEHL AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD
February 10, 2006
TULSHI DASS Vs. ISHWAR DASS
March 27, 2006
TULSI RAM Vs. SDO WATER SERVICES SUB DIVISION
September 1, 2006
TURAT NATH CHELLA KASHMIR NATH Vs. SABIRA
March 10, 2006
UHBVNL Vs. SIRI PAL
March 28, 2006
UJALA ARORA Vs. LAND ACQUISITION COLLECTOR
March 3, 2006
UJJAGAR SINGH Vs. BIKRAMJIT SINGH
March 16, 2006
UMA DEVI Vs. MANOJ
February 3, 2006
UMESH BALA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 4, 2006
UMESH DUTT Vs. ISHWAR DUTT
March 7, 2006
UMRAO SINGH Vs. GRAM PANCHAYAT, JAHAZGARH
January 4, 2006
UNION OF INDIA Vs. JAGAT SINGH
October 11, 2006
UNION OF INDIA Vs. PUNJAB FINANCIAL CORPORATION
December 4, 2006
UNION OF INDIA Vs. NEELAM ENGINEERING & CONSTRUCTION CO.
December 6, 2006
UNION OF INDIA Vs. RAM PIARI
February 7, 2006
UNION OF INDIA Vs. DASONDHAN DEVI
February 2, 2006
UNION OF INDIA Vs. S S BAWA
April 18, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH CHANDIGARH
May 3, 2006
UNION OF INDIA Vs. SATBIR SINGH PADALA
September 5, 2006
UNION OF INDIA Vs. INDERJIT MEHTA
August 17, 2006
UNION OF INDIA Vs. MUKHTIAR SINGH
September 7, 2006
UNION OF INDIA Vs. JASWINDER KAUR
January 24, 2006
UNION OF INDIA Vs. PUNJABI UNIVERSITY, PATIALA THROUGH ITS REGISTRAR
January 18, 2006
UNION OF INDIA Vs. DILBAGH SINGH
December 6, 2006
UNION OF INDIA Vs. JASWINDER KAUR
July 24, 2006
UNION OF INDIA Vs. HARBHAJAN SINGH
September 7, 2006
UNION OF INDIA AND ANOTHER Vs. SHRI ONKAR AND OTHERS
August 7, 2006
UNION OF INDIA AND ANOTHERS Vs. AMRESH JAIN AND ANOTHERS
July 25, 2006
UNION OF INDIA AND OTHERS Vs. L/NK RAM SINGH RAI
December 11, 2006
UNIQUE RICE PRIVATE LTD Vs. STATE BANK OF PATIALA
July 6, 2006
UNIROYAL TEXTILE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMSGROUP V-AAIR CARGO
August 1, 2006
UNITED BUS SERVICE REGD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY JALANDHAR
March 23, 2006
UNITED INDIA INSURANCE CO Vs. VINOD CHOPRA
March 3, 2006
UNITED INDIA INSURANCE CO Vs. KAUSHALAYA DEVI
February 17, 2006
UNITED INDIA INSURANCE CO LTD Vs. SAROJ BALA
February 2, 2006
UNITED INDIA INSURANCE CO LTD Vs. GULZAR SINGH
January 24, 2006
UNITED INDIA INSURANCE CO LTD Vs. KASHMIRI
December 6, 2006
UNITED INDIA INSURANCE CO LTD Vs. SHELA DEVI
December 14, 2006
UNITED INDIA INSURANCE CO. LTD. Vs. SANTOSH KUMARI
October 11, 2006
UNITED INDIA INSURANCE CO. LTD. Vs. POONAM ARORA
October 16, 2006
UNITED INDIA INSURANCE COMPANY Vs. ANIL KUMAR
December 1, 2006
UNITED INDIA INSURANCE COMPANY Vs. VIJAY KUMAR SIKKA
September 7, 2006
UNITED INDIA INSURANCE COMPANY Vs. RIDHI KAPOOR
January 13, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. DALIP SINGH
August 7, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. HARGIAN DEVI
August 2, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SATWINDER KAUR
March 16, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BIMLA DEVI & ORS
April 3, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LILLY UPPAL AND ORS
October 19, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. NATHU SINGH
February 2, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. AMIN CHAND
May 30, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. SHANKUTLA DEVI
January 20, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. PREM LATA
December 12, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. JOGINDER KAUR
July 5, 2006
UNITED INSURANCE COMPANY LTD Vs. M L SHARMA AND ANOTHER
January 23, 2006
UNITED VANAASPATI LIMITED Vs. VARDHMAN SOLVEX PVT. LTD.
October 9, 2006
UNITEX STEELS PVT LTD Vs. BANK OF INDIA
October 13, 2006
UPENDER KUMAR Vs. STATE OF HARYANA
August 1, 2006
UPKAR ROAD LINES Vs. PFIZER LIMITED
July 31, 2006
UPKAR SINGH VIRK Vs. STATE OF PUNJAB
April 25, 2006
URESH KUMAR Vs. STATE OF HARYANA
March 9, 2006
USHA DEVI Vs. OM PARKASH @ OMI @ OM PAL
August 23, 2006
USHA RANI Vs. STATE OF HARYANA AND OTHERS
November 9, 2006
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. BASANT RAM
February 23, 2006
UTTAR HARYANA BIJLI VITRAN NIGAM LTD Vs. MEHTAB SINGH
October 23, 2006
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS Vs. JAGDISH AND OTHERS
August 4, 2006
UTTARI HARYANA BIJLI VITRAN NIGAM Vs. BALDEV SINGH
March 2, 2006
V K RATTI VILLAGE MALPUR ARKAN TEHSIL NAWAN SHAHR DISTRICT Vs. COMMISSIONER OF INCOME TAX
November 14, 2006
V M CHOPRA Vs. UNION OF INDIA
August 7, 2006
V N ABROL Vs. UNION OF INDIA
May 15, 2006
V.K. CHOPRA Vs. SUBHASH CHANDER
January 6, 2006
V.M. SPINNING MILLS Vs. ORIENTAL BANK OF COMMERCE
September 29, 2006
VAIBHAV NIJHAWAN Vs. MANI LAL
August 18, 2006