Case Index

Title
Date
A B LAL NTPC Vs. NTPC
August 4, 2006
A B LUTE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION SHRI SHANKAR PATHAK CPIO AND SHRI K C PANDEY APPELLATE AUTHORITY
August 18, 2006
A J SEQUEIRA Vs. REGIONAL PROVIDENT FUND ORGANISATION AND SHRI D K SINGH REGIONAL PROVIDENT COMMISSIONER II
September 4, 2006
A K SHARMA Vs. KENDRIYA VIDYALAYA SANGATHAN
July 21, 2006
A K SINGH Vs. M S UPADHYE CPIO ADDL COMMISSIONER OF POLICE AND SHRI QAMAR AHMED APPELLATE AUTHORITY JT COMMISSIONER OF POLICE
July 11, 2006
A K SINGH SCIENTIST SR SCALE PLANT BREEDING Vs. J L SHARMA AAO AND PUBLIC INFORMATION OFFICER NATIONAL RESEARCH CENTRE ON RAPESEED MUSTARD NRCRM AND DR ARVIND KUMAR DIRECTOR AND APPELLATE AUTHORITY NATIONAL RESEARCH CENTRE ON RAPESEED MUSTARD NRCRM
September 18, 2006
A P NAGRATH Vs. DEPARTMENT OF EXPENDITURE MINISTRY OF FINANCE GOVERNMENT OF INDIA
June 29, 2006
A P S KHURANA Vs. REGISTRAR OF COMPANIES
June 30, 2006
A P SINGH Vs. PUNJAB NATIONAL BANK
March 14, 2006
A P SINGH Vs. PUNJAB NATIONAL BANK
June 9, 2006
A S ARAB SR TAX ASSISTANT CENTRAL EXCISE AND CUSTOMS Vs. OFFICE OF THE CHIEF COMMISSIONER CENTRAL EXCISE AND CUSTOMS
August 18, 2006
A S D ROY STA G MM CELL INDIAN BUREAU OF MINES Vs. C S GUNDEWAR CHIEF ORE DRESSING OFFICER AND AUTHORITY
July 4, 2006
A S LALL Vs. AJAY CHADHA JT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY POLICE HEADQUARTERS ESTT DEPARTMENT AND SHRI B M SHARMA ASSTT COMMISSIONER OF POLICE LICENCING DEPARTMENT
June 2, 2006
A S LALL Vs. R P SINGH AA AND DIR GEN PRISONS AND SHRI C R GARG PIO AND DY INS GEN PRISONS
May 1, 2006
A S PARMAR Vs. DELHI TRANSCO LTD
January 17, 2006
A SANTOSH MATHEW Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
September 11, 2006
A X S JIWAN SUPERINTENDENT OF CENTRAL EXCISE AND CUSTOMS Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS
March 29, 2006
A Y ALURKAR Vs. HINDUSTAN ANTIBIOTICS LTD
August 23, 2006
AJAY GANESH UBALE Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
November 24, 2006
AJAY KUMAR GOEL Vs. B S BRAR JT COMMISSIONER OF POLICE AND FIRST APPELLATE AUTHORITY AND SHRI MADHUP TEWARI ADDL COMMISSIONER OF POLICE GA AND PIO
May 26, 2006
AJAY KUMAR GOEL Vs. MCD
May 23, 2006
AJAY KUMAR GOEL Vs. MADHUP TEWARI PIO AND DCP EAST
June 28, 2006
AJAY KUMAR GOEL Vs. M S UPADHYE ADDITIONAL COMMISSIONER OF POLICE TRAFFIC
June 27, 2006
AJAY KUMAR KALIA Vs. GAIL INDIA LIMITED
November 9, 2006
AJAY KUMAR SAHAY Vs. CPIO DEPARTMENT OF POSTS SSPO
May 17, 2006
AJAY PAL SINGH Vs. B N PATRO EXECUTIVE OFFICER STATE FARMS CORPORATION OF INDIA LTD AND SHRI S P MAHLA RETD BRIG CMD STATE FARMS CORPORATION OF INDIA LTD
May 31, 2006
AJAY SRIVASTAVA Vs. UNION PUBLIC SERVICE COMMISSION
December 6, 2006
AJAYA MISHRA ORISSA GANA PRISHAD Vs. EAST COAST RAILWAY
September 18, 2006
AJAYA MISHRA ORISSA GANA PRISHAD Vs. EAST COAST RAILWAY
August 4, 2006
AJIT GUPTA Vs. ADDL DISTRICT MAGISTRATE NW GOVT OF NCT OF DELHI
November 27, 2006
AJIT GUPTA Vs. D D A
November 27, 2006
AJIT GUPTA Vs. DDA
October 3, 2006
AJIT KUMAR SINGH SR DEPARTMENTAL REPRESENTATIVE INCOME TAX DEPARTMENT Vs. CHIEF COMMISSIONER OF INCOME TAX
July 31, 2006
AJIT SINGH MALIK Vs. DDA
April 10, 2006
AKHAM BIRADHWAJA SINGH Vs. RESERVE BANK OF INDIA DEPTT OF ADMINISTRATION AND PERSONNEL MANAGEMENT
November 9, 2006
AMAL DAS Vs. ARUN MISHRA PIO AND ASSTT DIRECTOR TOURISM UT ADMINISTRATION OF DAMAN AND DIU DIRECTORATE OF TOURISM AND SHRI DHARMENDRA CPIO AND DEVELOPMENT COMMISSIONER ADMINSITRATION OF DAMAN AND DIU
June 28, 2006
AMAR NATH PRASAD S/O LATE SHRI LAXMI NARAYAN Vs. LT COL RAJESH SINGH OFFICER COMMANDING AND PIO AND BRIG S M PILLAI CHIEF ENGINEER AND APPELLATE AUTHORITY PROJECT DANTAK
November 22, 2006
AMARDEEP GOYAL Vs. BHARAT SANCHAR NIGAM LTD
August 28, 2006
AMARENDRA CHAUDHARY Vs. MINISTRY OF URBAN DEVELOPMENT
July 27, 2006
AMARJIT SINGH Vs. L R CHOHAN A O II AAD PERS AND PIO MILITARY ENGINEERING SERVICES HQ CHIEF ENGINEER CHANDIGARH ZONE AND
November 2, 2006
AMARJIT SINGH Vs. MAJ GENERAL V K NEGI ADGW ARMY AND CPIO E IN CS BRANCH ARMY HEADQUARTERS
July 14, 2006
AMIT JAIN Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE DEPARTMENT OF REVENUE
December 4, 2006
AMIT S/O SHRI ZILEY SINGH Vs. ANIL SHUKLA PIO DY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE SOUTHERN RANGE
November 2, 2006
AMIT SEN GUPTA Vs. ELECTION COMMISSION OF INDIA
June 15, 2006
AMRAT KAWAR Vs. STATE BANK OF HYDERABAD
September 14, 2006
AMRIT MEHTA Vs. CENTRAL INSTITUTE OF ENGLISH AND FOREIGN LANGUAGES
August 8, 2006
ANAND AKHILA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR
April 24, 2006
ANAND AKHILA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR
May 12, 2006
ANAND SHUKLA Vs. EAST CENTRAL RAILWAY
November 16, 2006
ANIL K SAHORE Vs. SHAILINDRAA K SINGH PIO COMMANDANT COAST GUARD HEADQUARTERS AND SHRI K R NAUTIYAL APPELLATE AUTHORITY DY INSPECTOR GENERAL AND DIRECTOR PERSONNEL COAST GUARD HEADQUARTERS
September 20, 2006
ANIL K SAHORE Vs. SHAILINDRAA KUMAR SINGH COMMANDANT CPIO COAST GUARD HEADQUARTERS SHRI K R NAUTIYAL DY INSPECTOR GENERAL APPELLATE AUTHORITY COAST GUARD HEADQUARTERS
July 13, 2006
ANIL KUMAR Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS GOVERNMENT OF INDIA
July 3, 2006
ANIL KUMAR Vs. DEPARTMENT OF TELECOMMUNICATION
June 12, 2006
ANIL KUMAR Vs. DEPARTMENT OF TELECOMMUNICATIONS
July 31, 2006
ANIL KUMAR Vs. INDIAN TELEPHONE INDUSTRIES LTD
June 5, 2006
ANIL MALHOTRA Vs. MCD
March 20, 2006
ANJU Vs. DEPARTMENT OF EXPENDITURE MINISTRY OF FINANCE
December 7, 2006
ANJU BALA Vs. M C D
December 1, 2006
ANUJ BANSAL Vs. EMPLOYEES PROVIDENT FUND ORG
November 13, 2006
ANUJ BANSAL Vs. EMPLOYEES PROVIDENT FUND ORG
December 5, 2006
ANUPAM SHARMA F C A Vs. COMMISSIONER OF INCOME TAX
August 28, 2006
ANUPMA VASHISHT Vs. INDIAN OIL CORPORATION LIMITED MARKETING DIVISION MARKETING CO ORDINATION
September 22, 2006
ANURAG Vs. NATIONAL THERMAL POWER CORPORATION LTD
November 20, 2006
ANURAG MITTAL Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE AND DR T MATHIYAZHAGAN CPIO
June 29, 2006
ARCHANA GAWADA Vs. CABINET SECRETARIAT AND DOPT
November 30, 2006
ARCHANA S GAWADA Vs. EMPLOYEES STATE INSURANCE CORPORATION SHRI C SETHU ADDL COMMISSIONER AND CPIO AND DIRECTOR GENERAL ESIC APPELLATE AUTHORITY
September 22, 2006
ARIF HUSSAIN Vs. INSTITUTE OF HUMAN BEHAVIOUR AND ALLIED SCIENCES IHBAS
June 5, 2006
ARTI M SONI Vs. CENTRAL PUBLIC INFORMATION OFFICER DENA BANK
September 4, 2006
ARUN JAITLEY M P RAJYA SABHA Vs. CENTRAL BUREAU OF INVESTIGATION
August 1, 2006
ARUN KUMAR Vs. NORTHERN RAILWAY
September 19, 2006
ARUN KUMAR Vs. PUNJAB NATIONAL BANK BIHAR ZONE AND PUNJAB NATIONAL BANK HEAD OFFICE
April 20, 2006
ARUN KUMAR ANOKHE Vs. DEPARTMENT OF POSTS
June 2, 2006
ARUN KUMAR TIWARI CONVENOR JHARKHAND REGION NFITU Vs. PUBLIC ENTERPRISES SELECTION BOARD
July 5, 2006
ARUN VERMA Vs. MS UMPA CHAUDHARY JOINT SECRETARY A AND LH AND AA DEPARTMENT OF ANIMAL HUSBANDRY DAIRYING AND FISHERIES SHRI AJAY BHATTACHARYA JOINT SECRETARY FISHERIES AND AA DEPTT OF ANIMAL HUSBANDRY DAIRYING AND FISHERIES AND SHRI S K SRIVASTAVA CPIO DEPTT OF ANIMAL HUSBANDRY AND DAIRYING MINISTRY OF AGRICULTURE
June 26, 2006
ARUN VERMA Vs. DEPARTMENT OF COMPANY AFFAIRS GOVERNMENT OF INDIA
March 29, 2006
ARUN VERMA Vs. DIRECTOR GENERAL OF INCOME TAX SYSTEMS
March 3, 2006
ARVIND KEJRIWAL Vs. MINISTRY OF COMMERCE AND INDUSTRY
October 19, 2006
ARVIND KEJRIWAL Vs. CABINET SECRETARIAT
June 6, 2006
ARVIND KEJRIWAL C/O PARIVARTAN Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PENSIONS PERSONNEL AND TRAINING GOVERNMENT OF INDIA
July 14, 2006
ARVIND MEHTA Vs. REGISTRAR OF COMPANIES ROC DEPARTMENT OF COMPANY AFFAIRS
March 16, 2006
ASFAQ T KADIANI Vs. V V PETERS DEFENCE ESTATE OFFICE CHIEF PUBLIC INFORMATION OFFICER DEFENCE LANDS AND CANTONMENT AND SHRI S R NAYYAR APPELLATE AUTHORITY
July 6, 2006
ASGAR KHAN AIMSC Vs. JAMIA HAMDARD UNIVERSITY
July 3, 2006
ASGAR KHAN AIMSC Vs. JAMIA HAMDARD UNIVERSITY
July 28, 2006
ASHARFI DEVI Vs. M C D
September 7, 2006
ASHISH KUMAR KHARE Vs. K GOPALAKRISHNAN DY DIRECTOR GENERAL AND CPIO FISHERY SURVEY OF INDIA
October 25, 2006
ASHOK KUMAR Vs. DEPT OF EDUCATION NCT
August 10, 2006
ASHOK KUMAR AGGARWAL JOINT COMMISSIONER OF INCOME TAX Vs. DEPARTMENT OF REVENUE MINISTRY OF FINANCE
February 16, 2006
ASHOK MATHUR Vs. NORTH WESTERN RAILWAY
June 19, 2006
ASHWINI KUMAR KUKAR Vs. CPIO MINISTRY OF LABOUR
June 5, 2006
ATAM PARKASH SHARMA FINANCE AND ACCOUNTS OFFICER CIAE Vs. DILIP KAR PIO NATIONAL RESEARCH CENTRE FOR GROUNDNUT ICAR AND SHRI M S BASU DIRECTOR AND APPELLATE AUTHORITY NATIONAL RESEARCH CENTRE FOR GROUNDNUT ICAR
October 20, 2006
B B BHARMERA Vs. BHARAT SANCHAR NIGAM LIMITED
November 13, 2006
B BANDYOPADHYAY Vs. OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE MINISTRY OF FINANCE DEPTT OF REVENUE
July 18, 2006
B D VAGHELA SENIOR MANAGER PPES INDIAN OIL CORPORATION LTD Vs. INDIAN OIL CORPORATION LTD
September 28, 2006
B H VEERESHA BRASHTACHARA NIRMOOLANA VEDIKE Vs. DEPUTY GENERAL MANAGER AND APPELLATE AUTHORITY PLANNING AND DEVELOPMENT WING CANARA BANK
March 27, 2006
B K DASH Vs. ALL INDIA INSTITUTES OF MEDICAL SCIENCES
November 13, 2006
B K DASH CHIEF OF PROTOCOL AND PUBLIC RELATIONS AIIMS Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES AND CPIO SHRI DEBASHISH PANDA DEPUTY DIRECTOR
July 12, 2006
B K DASH CHIEF PROTOCOL AND PR AIIMS Vs. CPIO AND DEPUTY DIRECTOR ADMN AIIMS
May 16, 2006
B LAHIRI Vs. MAHANAGAR TELEPHONE NIGAM LTD
August 3, 2006
B LATHA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
August 24, 2006
B M BADONI DPA A NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA CPIO NATIONAL CRIME RECORDS BUREAU AND
July 3, 2006
B N BHATTACHARJEE Vs. LAND AND DEVELOPMENT OFFICE MINISTRY OF URBAN DEVELOPMENT
February 22, 2006
B P SRIVASTAVA Vs. DY COMMISSIONER CENTRAL ZONE MCD
November 14, 2006
B P SRIVASTAVA Vs. DY COMMISSIONER
September 18, 2006
B P SRIVASTAVA Vs. DY COMMISSIONER
September 15, 2006
B P SRIVASTAVA EDITOR SUB KI KHABAR Vs. EXECUTIVE ENGINEER PWD DIVN 23 AND EXECUTIVE ENGINEER PWD DIVN 29
November 30, 2006
B PREMANAND INDIAN SKEPTIC Vs. COMMISSIONERATE OF CUSTOMS
October 30, 2006
B R DUGAR Vs. NATIONAL INSURANCE CO LTD MR K BANERJEE CHIEF MANAGER AND CPIO AND MR S SENGUPTA DGM AND APPELLATE AUTHORITY
January 19, 2006
B R GHOSH Vs. SOFTWARE TECHNOLOGY PARK OF INDIA
November 20, 2006
B R MANHAS S/O LATE THAKUR LAL MANHAS Vs. MUKESH MITTAL PIO DIRECTOR IS III MINISTRY OF HOME AFFAIRS AND SHRI L C GOAL APPELLATE AUTHORITY JOINT SECRETARY IS MINISTRY OF HOME AFFAIRS
September 25, 2006
B VENKATESAN DATA PROCESSING ASSISTANT GRADE B NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO NATIONAL CRIME RECORDS BUREAU AND
October 11, 2006
BAHOURI SINGH Vs. SAFDARJANG HOSPITAL
October 23, 2006
BAL KRISHAN Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
June 26, 2006
BALBIR SINGH Vs. DELHI TRANSPORT CORPORATION
May 25, 2006
BALWANT SINGH IPS RETD Vs. CPIO BSNL SHRI RAKESH BABU DDG
June 7, 2006
BANI BARAL Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
November 8, 2006
BANS GOPAL Vs. DEPARTMENT OF POSTS MS M R TSHERING DIRECTOR CPIO AND SHRI S SAMANT CPMG NEW DELHI APPELLATE AUTHORITY
July 19, 2006
BHAGAT SINGH Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
August 18, 2006
BHAGAT SINGH S/O SHRI PARTAP SINGH Vs. ARVIND DEEP DEPUTY COMMISSIONER OF POLICE AND SHRI DEEP CHAND JOINT COMMISSIONER OF POLICE
July 14, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA MINISTRY OF COMMERCE
April 3, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA SHRI S K TANDON PIO AND SHRI VIJAY KUMAR ADDL DIRECTOR APPELLATE AUTHORITY
September 18, 2006
BHAGWAN CHAND SAXENA Vs. CPIO SAFDARJANG HOSPITAL
April 3, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA MINISTRY OF COMMERCE
April 13, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA
December 4, 2006
BHAGWAN CHAND SAXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA
July 20, 2006
BHAGWAN CHAND SEXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA
November 6, 2006
BHAGWAN CHAND SEXENA Vs. EXPORT INSPECTION COUNCIL OF INDIA
December 4, 2006
BHAGWATI DEVI Vs. DELHI JAL BOARD DJB
October 6, 2006
BHARAT NARAIN RETIRED SECRETARY Vs. BANK OF BARODA
July 24, 2006
BHIK RAM Vs. A D M SOUTH GOVT OF NCT OF DELHI
November 28, 2006
BHIKU SADASHIV BHAGAT Vs. D RAMDEORAO PERSONAL MANAGER IR AND PIO WESTERN COALFIELDS LIMITED AND SHRI S A YUSUF CHIEF GENERAL MANAGER AND APPELLATE AUTHORITY WESTERN COALFIELDS LIMITED
November 23, 2006
BHIVRAM DHEKWAR DURG Vs. BSNL AND SHRI V K GUPTA JOINT DDG CPIO
July 10, 2006
BHOLA SINGH ADHIKARI Vs. MCD
May 12, 2006
BHUDEVI HEAD CLERK Vs. NORTH CENTRAL RAILWAY
December 13, 2006
BHUPENDRA KUMAR Vs. DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION GOVT OF NCT
April 30, 2006
BIBHAV KUMAR Vs. UNIVERSITY OF DELHI
July 3, 2006
BIBHAV KUMAR Vs. UNIVERSITY OF DELHI
August 22, 2006
BIMLA KATOCH UTTAM INDANE GAS SERVICE Vs. INDIAN OIL CORPORATION LTD
May 31, 2006
BINA POPLI Vs. MINISTRY OF STATISTICS AND PROGRAMME IMPLEMENTATION
August 18, 2006
BINOD KUMAR SINHA Vs. MINISTRY OF ENVIRONMENT AND FORESTS
November 23, 2006
BIRENDRA SINGH MALLA Vs. A S BISHT
June 27, 2006
BOBY VERMA Vs. DIRECTORATE OF EDUCATION
March 27, 2006
BR PRANESH CHAITAINYA Vs. OFFICE OF THE DIRECTOR OF INCOME TAX EXEMPTION INCOME TAX DEPARTMENT
September 28, 2006
BRIG RETD ASIL SINGH Vs. BRIG M R PATTAR BRIG PERS AND ADMN AND PIO AND
November 6, 2006
BRIJ LAL JONAPURIA Vs. DIRECTORATE OF EDUCATION SOUTH ZONE MCD
October 27, 2006
BRIJENDRA PRASAD Vs. BHARAT PETROLEUM CORPORATION LTD
June 8, 2006
BRIJESH BARTHWAL Vs. S K GUPTA CPIO DIRECTOR PUBLICATION DIVISION GEOLOGICAL SURVEY OF INDIA NORTHERN REGION
July 10, 2006
BUNIYAD ALI KHAN SEMI PROFESSIONAL ASSISTANT DEPARTMENT OF ECONOMICS ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY
October 27, 2006
C D JOSHI Vs. DEPARTMENT OF POSTS CPIO SENIOR SUPERINTENDENT OF POST OFFICES AND CPMG
June 13, 2006
C R RAIKWAR Vs. A K PARATE PIO AND JOINT SECRETARY UNIVERSITY GRANTS COMMISSION
June 2, 2006
C RAMESH Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
August 8, 2006
C SURESH Vs. HUDCO
August 2, 2006
C SURESH Vs. HUDCO
November 2, 2006
CAPT VINODE K MOHINDRA Vs. DELHI DEVELOPMENT AUTHORITY
October 9, 2006
CHAMAN MATHUR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
June 8, 2006
CHANCHAL GOEL Vs. DEPUTY COMMISSIONER OF POLICE AND SHRI DEEP CHAND JT COMMISSIONER OF POLICE NORTHERN RANGE
October 20, 2006
CHANDRA PRAKASH Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
November 7, 2006
CHIRAKKALATH DEVASIA EPHREM Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS DEPARTMENT OF REVENUE MINISTRY OF FINANCE
August 14, 2006
COL RETD PRAKASH GOSWAMI Vs. DY COMMISSIONER SOUTH ZONE MCD
September 11, 2006
D B SINGH Vs. UNION PUBLIC SERVICE COMMISSION
April 17, 2006
D D SHARMA Vs. FOOD CORPORATION OF INDIA
August 18, 2006
D K SHARMA Vs. DELHI CENTRAL CIRCLE IV C P W D
October 30, 2006
D K SRIVASTAVA DEPUTY CHIEF MATERIAL MANAGER EAST CENTRAL RAILWAY Vs. RAILWAY BOARD
October 5, 2006
D L CHANDHOK Vs. CENTRAL WAREHOUSING CORPORATION
October 9, 2006
D M SOLANKI Vs. SOUTH EASTERN RAILWAY
May 19, 2006
D N SAHU Vs. LAND AND DEVELOPMENT OFFICE MINISTRY OF URBAN DEVELOPMENT
August 9, 2006
D P S MALLICK Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT NABARD
November 30, 2006
D P SANGAR Vs. MINISTRY OF ENVIRONMENT AND FORESTS
August 4, 2006
D S MEENA Vs. CPIO NORTH WESTERN RAILWAYS
February 10, 2006
D S NEGI Vs. SPIO DWARKA PROJECT GOVT OF NCT
November 14, 2006
D V RAO SUPERINTENDENT LEGAL DEPTT OF LEGAL AFFAIRS MINISTRY OF LAW AND JUSTICE GOVT OF INDIA Vs. YASHWANT SINGH APIO AND DEPUTY SECRETARY A DEPTT OF LEGAL AFFAIRS AND AND SHRI K D SINGH APPELLATE AUTHORITY RTI ACT 2005 AND ADDITIONAL SECRETARY ADMN DEPARTMENT OF LEGAL AFFAIRS
April 21, 2006
D V TOLANEY Vs. MUNICIPAL CORPORATION OF DELHI
October 30, 2006
DALBIR SINGH Vs. P S CHANDURKAR PLANT PROTECTION ADVISOR AND CPIO PLANT QUARANTINE DIVISION DIRECTORATE OF PLANT PROTECTION QUARANTINE AND STORAGE DEPARTMENT OF AGRICULTURE AND COOPERATION AND SHRI V K YADAVA JOINT DIRECTOR E IPM AND APPELLATE AUTHORITY DIRECTORATE OF PLANT PROTECTION QUARANTINE AND STORAGE DEPARTMENT OF AGRICULTURE AND COOPERATION
November 27, 2006
DASHARATHI Vs. FOOD AND CIVIL SUPPLIES DEPTT GOVT OF NCT
August 10, 2006
DAYANAND Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PG AND PENSIONS
May 18, 2006
DEEPA BHATIA Vs. N D M C NAVYUG SCHOOLS EDUCATIONAL SOCIETY
October 30, 2006
DEEPAK CHHABRIA CHAIRMAN EMPLOYMENT PROMOTION COUNCIL OF INDIAN PERSONNEL Vs. MINISTRY OF OVERSEAS INDIAN AFFAIRS
May 19, 2006
DEEPAK THUKRAL Vs. INDIAN DRUG AND PHARMACEUTICAL LTD
September 12, 2006
DEV KANT Vs. YASHWANT SINGH DY SECRETARY AND ACPIO M/O LAW AND JUSTICE DEPTT OF LEGAL AFFAIRS AND SHRI R RAGHUPATHI JOINT SECRETARY AND CPIO M/O LAW AND JUSTICE DEPTT OF LEGAL AFFAIRS
June 29, 2006
DEVENDRA KUMAR Vs. RAJDHANI COLLEGE
November 6, 2006
DEVENDRA NARAIN Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
September 12, 2006
DEVINDER MOHAN Vs. NATIONAL INFORMATICS CENTER
October 25, 2006
DEVYANI G SHAH Vs. UNION BANK OF INDIA
September 11, 2006
DEWAN SINGH Vs. LAND AND BUILDING DEPT DDA
November 2, 2006
DHANANJAY TRIPATHI Vs. BANARAS HINDU UNIVERSITY
November 9, 2006
DHANANJAY TRIPATHI Vs. BANARAS HINDU UNIVERSITY
October 19, 2006
DHANANJAY TRIPATHI Vs. BANARAS HINDU UNIVERSITY
September 6, 2006
DHANANJAY TRIPATHI Vs. BANARAS HINDU UNIVERSITY
July 7, 2006
DHARAM SINGH Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
October 10, 2006
DHARAMBIR KHATTAR Vs. J P S VERMA CPIO DEPUTY SECRETARY IS II MINISTRY OF HOME AFFAIRS
July 12, 2006
DHARAMPAL SAINI Vs. S K DASS MEMBER D AND R AND APPELLATE AUTHORITY CENTRAL WATER COMMISSION
June 1, 2006
DHIRENDRA KRISHNA Vs. BHARAT HEAVY ELECTRICALS LIMITED
July 20, 2006
DHRUBA CHARAN NAIK Vs. DEPARTMENT OF POST THE SR SUPDT OF POST OFFICES AND CPIO AND SHRI S K KAMILA DIRECTOR POSTAL SERVICES APPELLATE AUTHORITY
September 22, 2006
DILIP KUMAR DY CONTROLLER OF ACCOUNTS MINISTRY OF URBAN DEVELOPMENT Vs. OFFICE OF CONTROLLER GENERAL OF ACCOUNTS DEPARTMENT OF EXPENDITURE MINISTRY OF FINANCE
July 10, 2006
DINESH BERRY Vs. BHARAT PETROLEUM CORPN LTD
March 6, 2006
DINKAR KHODIDAS BRAHMBHATT Vs. COMMISSIONERATE OF INCOME TAX
September 8, 2006
DIP NARAYAN PATHAK Vs. HEAVY ENGINEERING CORPORATION LIMITED
July 7, 2006
DIPANKAR CHAKRABARTI Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT
August 18, 2006
DIVAKAR K MORAY Vs. CENTRAL VIGILANCE COMMISSION AND NUCLEAR POWER CORPORATION OF INDIA LTD
September 12, 2006
DIVYA JYOTI JAIPURIAR Vs. UNIVERSITY OF DELHI
July 4, 2006
ELDTHO T MATHEW Vs. GAIL INDIA LIMITED
August 31, 2006
ER RANJAN DAS S/O SHRI BABA CHARAN DAS Vs. SWAMI VIVEKANAND NATIONAL INSTITUTE OF REHABILITATION TRAINING AND RESEARCH
November 16, 2006
ER SARBAJIT ROY Vs. DELHI DEVELOPMENT AUTHORITY
February 25, 2006
ERIC FRANK NASIR Vs. M H KATE TECHNICAL OFFICER B AND PIO VEHICLES RESEARCH AND DEVELOPMENT ESTABLISHMENT DEFENCE RESEARCH AND DEVELOPMENT ORGANISATION AND
December 26, 2006
EX NB/SUB GURBACHAN SINGH JC 32487 Vs. LT GEN M G GIRISH DG
March 23, 2006
FAQIR CHAND Vs. NORTH WESTERN RAILWAY
December 15, 2006
FARANGI LAL MUTEJA Vs. MEDICAL COUNCIL OF INDIA
October 17, 2006
FARIDA HOOSENALLY Vs. CHIEF COMMISSIONER OF INCOME TAX IX
March 30, 2006
G B SINGH Vs. DELHI DEVELOPMENT AUTHORITY
December 21, 2006
G B SINGH Vs. D D A
September 27, 2006
G B SINGH Vs. D D A
September 22, 2006
G B SINGH Vs. A D M
December 7, 2006
G CHANDERSEKHARA PILLAI Vs. BHARAT SANCHAR NIGAM LIMITED
November 20, 2006
G N KUMAR Vs. WEST CENTRAL RAILWAY
November 16, 2006
G NEELAKANTA RAO Vs. STATE
July 4, 2006
G P S RANA Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE AND PIO AND SHRI RANJIT NARAYAN JT COMMISSIONER OF POLICE CRIME AND APPELLATE AUTHORITY
October 26, 2006
G P S RANA Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE AND PIO
December 5, 2006
G R PATHRABE Vs. UNION PUBLIC SERVICE COMMISSION
June 20, 2006
G R PATHRABE Vs. PIO S E NCC CPWD
March 21, 2006
G R SIDDHESHWAR Vs. CENTRAL RAILWAY CST
December 15, 2006
G R SIDDHESHWAR Vs. KOKAN RAILWAY CORPORATION LTD
December 8, 2006
G SREEKUMAR MENON COMMISSIONER Vs. O/O THE DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE
October 9, 2006
G SREEKUMAR MENON COMMISSIONER CUSTOMS AND CENTRAL EXCISE TAX ARREARS RECOVERY Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE MINISTRY OF FINANCE
July 10, 2006
G SRINIVASAN Vs. PIO NTPC LTD
May 16, 2006
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December 4, 2006
G SRINIVASAN Vs. NATIONAL THERMAL POWER CORPORATION LTD
October 19, 2006
G SRINIVASAN Vs. NTPC LIMITED
April 5, 2006
G SURESH Vs. G P CHAND GM ADMN AND CPIO NATIONAL HIGHWAYS AUTHORITY OF INDIA
June 29, 2006
GANESH KUMAR THEVAR Vs. COMMISSIONERATE OF CUSTOMS
September 1, 2006
GANGA AGNIHOTRI PROFESSOR IN ELECTRICAL ENGINEERING MAULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY Vs. MAULANA AZAD NATIONAL INSTITUTE OF TECHNOLOGY
May 2, 2006
GANGA PRAKASH Vs. INDIA SECURITY PRESS SECURITY PRINTING AND MINTING CORPORATION OF INDIA LTD
September 5, 2006
GAURAV KISAN Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE PROFESSOR T MATHIYAZHAGAN CPIO AND DR K KALAIVANI APPELLATE AUTHORITY
July 10, 2006
GAURAV KISAN Vs. NATIONAL INSTITUTE OF HEALTH AND FAMILY WELFARE AND
July 31, 2006
GAYA PRASAD LAW ASSISTANT NORTHERN RAILWAY Vs. NORTHERN RAILWAY
December 6, 2006
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November 20, 2006
GEETA PURI Vs. R V K KUTTY SECRETARY AND PIO NATIONAL OILSEEDS AND VEGETABLE OILS DEVELOPMENT BOARD MINISTRY OF AGRICULTURE AND
October 11, 2006
GENERAL SECRETARY HINDUSTAN CABLES LTD VRS EMPLOYEES WELFARE ASSOCIATION Vs. HINDUSTAN CABLES LTD
July 10, 2006
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June 29, 2006
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August 28, 2006
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September 22, 2006
GITA DEWAN VERMA Vs. MINISTRY OF URBAN DEVELOPMENT
September 28, 2006
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June 7, 2006
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May 7, 2006
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August 7, 2006
GITA DIWAN VERMA Vs. I B KARN CPIO DIRECTOR DELHI MINISTRY OF HOME AFFAIRS AND DR K S SUGATHAN APPELLATE AUTHORITY JOINT SECRETARY UT MINISTRY OF HOME AFFAIRS
July 13, 2006
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October 4, 2006
GOPAL KUMAR SE DIR DESIGN E IN CS BRANCH Vs. MAJ GEN GAUTAM DUTT DGW E IN CS BRANCH ARMY HQS DHQ P O AND MAJ GEN GAUTAM BANERJEE ADG ARMY E IN CS BRANCH
July 13, 2006
GOPAL SINGH KUSHWAHA Vs. S K DIXIT OFFICE SUPERINTENDENT AND CPIO CANTONMENT BOARD AND
November 6, 2006
GOVIND JHA EE SG JT DIR POL E2W PPC E IN CS BRANCH Vs. MAJ GEN GAUTAM DUTT DGW E IN CS BRANCH AND MAJ GEN GAUTAM BANERJEE ADGW ARMY E IN CS BRANCH
June 1, 2006
GOVIND JHA EE SG JT DIRECTOR POL E2W PPC E IN CS BRANCH Vs. BRIG B B SHARMA DY DIRECTOR GENERAL PERS AND PIO E IN CS BRANCH AND MAJ GEN GAUTAM DUTT DGW
November 20, 2006
GOVIND PANDEY Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
December 8, 2006
GULAB Vs. DEPUTY COMMISSIONER SOUTH GOVT OF NCT OF DELHI
September 28, 2006
GUNINDER GILL Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE CRIME AND SHRI RANJIT NARAYAN JT COMMISSIONER OF POLICE CRIME
June 1, 2006
GURBACHAN SINGH Vs. COMMISSIONERATE OF INCOME TAX
September 4, 2006
GURBAX SINGH Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY
October 11, 2006
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October 20, 2006
GURCHARAN SINGH Vs. COMMISSIONERATE OF TRADE AND TAXES
October 3, 2006
GURUPRASAD MADANGOPAL UPADHYAY ADVOCATE Vs. CHIEF COMMISSIONER OF INCOME TAX
July 31, 2006
H J MHATRE Vs. OFFICE OF THE CHIEF COMMISSIONER OF CENTRAL EXCISE
July 14, 2006
H K BANSAL Vs. MINISTRY OF COMMUNICATION AND IT
September 25, 2006
H K BANSAL Vs. MAHANAGAR TELEPHONE NIGAM LTD AND SHRI ANUPAM ANAND GENERAL MANAGER AND PIO AND SHRI K C GUPTA EXECUTIVE DIRECTOR AND APPELLATE AUTHORITY
September 25, 2006
H K BANSAL Vs. MINISTRY OF COMMUNICATIONS
August 29, 2006
H K BANSAL Vs. MINISTRY OF COMMUNICATION AND IT
September 26, 2006
H K CHAWLA Vs. INDIAN OIL CORPORATION LTD REFINERIES DIVISION
November 29, 2006
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November 30, 2006
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July 25, 2006
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October 9, 2006
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November 17, 2006
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November 23, 2006
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July 13, 2006
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March 20, 2006
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August 23, 2006
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July 12, 2006
HEMA DSOUZA Vs. PUNJAB NATIONAL BANK
June 1, 2006
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August 14, 2006
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September 19, 2006
HIRA SINGH Vs. PRITPAL SINGH CEO AND MRS NIRMAL CHANDEL OFFICE SUPDT CPIO
May 26, 2006
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August 18, 2006
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November 9, 2006
I K BHALLA Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PENSIONS PERSONNEL AND TRAINING
June 26, 2006
INDER GROVER ASHI PRIVATE LIMITED Vs. MINISTRY OF RAILWAY RAILWAY BOARD
June 27, 2006
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. DIRECTORATE GENERAL OF INCOME TAX 2ND EXEMPTION AND SHRI ABHIJIT MOREY
October 20, 2006
J B CHAUDHRY SENIOR MANAGER FIRST LINE INDIAN OVERSEAS BANK Vs. INDIAN OVERSEAS BANK
August 1, 2006
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September 4, 2006
J B SHARMA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
December 4, 2006
J B SHARMA Vs. INDIAN COUNCIL OF MEDICAL RESEARCH
June 16, 2006
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August 9, 2006
J JENA LECTURER SCHOOL OF APPLIED SCIENCES NSIT AND Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
October 5, 2006
J N BAROT PROPRIETOR SIDDESHWAR TRACK WORKS Vs. WESTERN RAILWAY
December 8, 2006
J N NARIANI MANAGER COST NATIONAL TEXTILE CO LTD Vs. NATIONAL TEXTILE CORPORATION LTD
November 30, 2006
J P SHOKE Vs. CENTRAL RAILWAY
December 20, 2006
J S ARORA Vs. CPIO DAMODAR VALLEY CORPORATION
August 25, 2006
J S GARG Vs. MINISTRY OF URBAN DEVELOPMENT
August 7, 2006
J S GARG Vs. MINISTRY OF URBAN DEVELOPMENT
May 29, 2006
J S SHAMI S/O LATE SHRI RAM KISHAN SINGH Vs. DY COMMISSIONER OF POLICE CRIME AGAINST WOMEN CELL AND CPIO
November 20, 2006
J SHAHBUDEEN Vs. CPIO DIRECTOR OF POSTAL SERVICES
May 18, 2006
J SUNDARESAN PILLAI Vs. NATIONAL INSTITUTE OF SCIENCE COMMUNICATION AND INFORMATION RESOURCES NISCAIR
April 21, 2006
JAGDISH AHUJA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 9, 2006
JAGDISH AMBEDKAR Vs. RESERVE BANK OF INDIA
August 28, 2006
JAGDISH RAI AGARWAL SECRETARY GENERAL ALL INDIA EQUALITY FORUM Vs. PUBLIC INFORMATION OFFICER RAILWAY BOARD
July 24, 2006
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December 8, 2006
JAI BHAGWAN AGGARWAL Vs. MUNICIPAL CORPORATION OF DELHI
October 9, 2006
JAI DEV Vs. DY COMMISSIONER SOUTH REVENUE M C D
August 7, 2006
JAI DEV AND Vs. DY COMMISSIONER SOUTH REVENUE MCD
September 15, 2006
JAI KANT GUPTA Vs. A MISHRA MANAGER P AND A AND CPIO NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED AND SHRI ARBIND KUMAR CHAIRMAN AND MANAGING DIRECTOR AND APPELLATE AUTHORITY NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED
November 16, 2006
JAI KANT GUPTA NPCC BASE WORKSHOP Vs. A MISHRA MANAGER P AND A AND CPIO NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED AND
November 7, 2006
JAI KISHAN SHARMA S/O PT SURAT SINGH Vs. R P UPADHYAYA PIO DY COMMISSIONER OF POLICE VIGILANCE AND SHRI A K SINHA APPELLATE AUTHORITY JT COMMISSIONER OF POLICE VIGILANCE
September 25, 2006
JAI KUMAR JAIN Vs. DDA
March 7, 2006
JAI KUMAR JAIN Vs. D D A
August 8, 2006
JAI KUMAR JAIN Vs. DELHI TRANSPORT CORPORATION
September 5, 2006
JAI KUMAR JAIN Vs. DELHI DEVELOPMENT AUTHORITY
September 22, 2006
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October 30, 2006
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November 3, 2006
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November 22, 2006
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March 29, 2006
JAVID YASIN PATHAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED HPCL
July 12, 2006
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October 3, 2006
JAYANTILAL RAMJIBHAI SONI Vs. STATE BANK OF SAURASHTRA REGION B II
August 14, 2006
JEHANGIR B GAI Vs. BUREAU OF SECONDARY EDUCATION DEPT OF SECONDARY AND HIGHER EDUCATION MINISTRY OF HRD
July 21, 2006
JITENDER KUMAR AGGARWAL Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS DEPARTMENT OF REVENUE MINISTRY OF FINANCE
June 14, 2006
JOY JAVANSIOUS K S LIJO AGENCIES Vs. STATE BANK OF INDIA
August 14, 2006
JOYTI SHANKAR Vs. DIRECTORATE GENERAL OF INCOME TAX VIGILANCE
September 7, 2006
JYOTSNA Vs. MEDICAL COUNCIL OF INDIA AND LT COL DR A R N SETALVAD SECRETARY CPIO
September 19, 2006
K ARUMUGAM Vs. MINISTRY OF YOUTH AFFAIRS AND SPORTS D/SPORTS
December 4, 2006
K B SINGH DEPUTY MANAGER QUALITY ASSURANCE HMT LIMITED Vs. HMT LIMITED
May 2, 2006
K C AGGARWAL Vs. DIRECTORATE OF EDUCATION GOVT OF NCT OF DELHI
November 27, 2006
K C AGGARWAL Vs. V D DUTT DY SECRETARY AND CPIO MINISTRY OF HOME AFFAIRS AND SHRI K S SUGATHAN JOINT SECRETARY AND APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS
July 14, 2006
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November 22, 2006
K GOPINATH Vs. A I C T E U G C AND J N T U
December 15, 2006
K H JAMBHULKAR FREEDOM FIGHTER Vs. HINDUSTAN PETROLEUM CORPORATION LTD HPCL
August 31, 2006
K K BABU Vs. BHARAT PETROLEUM CORPORATION LTD
November 30, 2006
K K JHA Vs. DIRECTORATE GENERAL SUPPLIES AND DISPOSALS
July 24, 2006
K K JHA Vs. DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS
October 25, 2006
K K MAHAJAN Vs. PRITPAL SINGH CANTONMENT EX OFFICER AND APPELLATE AUTHORITY AND MRS NIRMAL CHANDEL OFFICE SUPDT CPIO OFFICE OF THE CANTT BOARD
May 22, 2006
K K SHRIVASTAVA CPIO COMMISSIONER CENTRAL EXCISE Vs. PREM V P SINGH THE APPELLATE AUTHORITY CHIEF COMMISSIONER CENTRAL EXCISE
March 3, 2006
K L NARASIMHAN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES
October 30, 2006
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September 18, 2006
K N DUA Vs. NORTH WESTERN RAILWAY
December 8, 2006
K N GEHLOT Vs. WEST CENTRAL RAILWAY
December 15, 2006
K N GEHLOT Vs. WEST CENTRAL RAILWAY
November 2, 2006
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December 4, 2006
K RAJARAMAN ASSISTANT O/O DISTRICT ENVIRONMENT ENGINEER TAMIL NADU POLLUTION CONTROL BOARD Vs. IBP CO LIMITED
November 9, 2006
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August 8, 2006
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September 13, 2006
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November 20, 2006
KAILASH MISHRA Vs. BHARAT SANCHAR NIGAM LIMITED
June 19, 2006
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August 9, 2006
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November 23, 2006
KAMAL KAPOOR Vs. PUNJAB AND SINDH BANK
December 7, 2006
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December 29, 2006
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October 9, 2006
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July 27, 2006
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October 4, 2006
KANCHAN S SINGH Vs. DY DIRECTOR OF EDUCATION
September 8, 2006
KANCHI KOHLI Vs. MINISTRY OF ENVIRONMENT AND FORESTS MOEF
July 31, 2006
KANCHI KOHLI Vs. MINISTRY OF ENVIRONMENT AND FORESTS
October 25, 2006
KANDIKONDA SAIBABU Vs. STATE BANK OF INDIA
May 18, 2006
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July 21, 2006
KANTA Vs. DEPARTMENT OF SOCIAL WELFARE NCT
August 11, 2006
KANWAL JIT SINGH Vs. CPIO QUALITY COUNCIL OF INDIA MINISTRY OF COMMERCE AND INDUSTRY
April 3, 2006
KAPIL KAPOOR Vs. LAND AND DEVELOPMENT OFFICE
December 1, 2006
KARTIKEY VYAS Vs. EMPLOYEES PROVIDENT FUNDS ORGNISATION
December 4, 2006
KESHAV KUMAR BHARDWAJ DPA B NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO MINISTRY OF HOME AFFAIRS NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DY DIRECTOR A AND R APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS NATIONAL CRIME RECORDS BUREAU
July 14, 2006
KESHAV KUMAR BHARDWAJ DPA B NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO MINISTRY OF HOME AFFAIRS NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DY DIRECTOR A AND R APPELLATE AUTHORITY MINISTRY AND OF HOME AFFAIRS NATIONAL CRIME RECORDS BUREAU
July 13, 2006
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October 23, 2006
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March 8, 2006
KISHAN LAL BANSAL Vs. M N TIWARI APIO O/O THE DY COMMISSIONER OF POLICE AND
October 9, 2006
KISHOR SHANKAR BHOIR Vs. INDIAN OIL CORPORATION LIMITED IOCL
July 5, 2006
KISHUR J AGARWAL EDITOR IN CHIEF NUURRIE MEDIA LTD Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LIMITED
April 10, 2006
KISHUR J AGARWAL EDITOR IN CHIEF NUURRIE MEDIA LTD Vs. SYNDICATE BANK PLANNING AND DEVELOPMENT DEPARTMENT
April 7, 2006
KISHUR J AGGARWAL AND SHRI A K MIRCHANDANI Vs. PEC LIMITED AND SHRI NARESH CHETI CPIO
July 21, 2006
KISHUR J AGGARWAL EDITOR IN CHIEF NUURRI MEDIA LTD Vs. UCO BANK
April 10, 2006
KISHUR J AGGARWAL EDITOR IN CHIEF NUURRIE MEDIA LTD Vs. CORPORATION BANK
April 10, 2006
KOUSTUBHA UPADHYAYA Vs. CENTRAL GOVERNMENT HEALTH SCHEME
October 25, 2006
KRISHAN KUMAR KAPOOR Vs. STATE BANK OF INDIA
July 20, 2006
KRISHNA DEVI JHALANI Vs. REGIONAL PASSPORT OFFICE
November 8, 2006
KRISHNA H BAJAJ Vs. MINISTRY OF COMPANY AFFAIRS
May 18, 2006
KRISHNA RANGACHARYA HUNGUND Vs. UTI INVESTORS SERVICES LIMITED
August 23, 2006
KULDEEP KUMAR Vs. B S BRAR
May 11, 2006
KUMAR AVIKAL MANU Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
December 22, 2006
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October 6, 2006
KUNDAN LAL UPPAL Vs. DELHI DEVELOPMENT AUTHORITY
November 3, 2006
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July 20, 2006
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August 24, 2006
KUSUM DEVI Vs. DELHI DEVELOPMENT AUTHORITY
August 17, 2006
KUSUM DEVI Vs. LANDS DEPARTMENT DELHI DEVELOPMENT AUTHORITY
September 5, 2006
L K PURI Vs. CENTRAL PUBLIC INFORMATION OFFICER
November 1, 2006
L K SINHA Vs. BHARAT SANCHAR NIGAM LTD MR PANKAJ KUMAR DGM A AND CPIO AND MR A C DEBNATH CGM AND APPELLATE AUTHORITY
November 29, 2006
LALIT KUMAR Vs. VIGILANCE DEPARTMENT DDA
October 5, 2006
LALIT KUMAR Vs. MINISTRY OF INFORMATION AND BROADCASTING AND ALL INDIA RADIO
August 25, 2006
LALIT KUMAR JAIN Vs. LAND AND BUILDING EVACUEE DEPTT GOVT OF NCT OF DELHI
October 3, 2006
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July 14, 2006
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November 22, 2006
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July 18, 2006
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July 13, 2006
LEKH RAJ GOGIA Vs. J B SINHA CPIO DIRECTOR MINISTRY OF HOME AFFAIRS
July 12, 2006
LEKH RAJ GOGIA Vs. DIRECTOR HOSPITAL ADMN M C D
October 26, 2006
LEKH RAJ GOGIA Vs. DIRECTOR HOSPITAL ADMN M C D
October 3, 2006
LT COL K R DHARMADHIKARY RETD Vs. REGISTRAR OF COOPERATIVE SOCIETIES GOVT OF NCT
November 17, 2006
LT COL RETD N K GHAI Vs. MAJ GEN R S SUJLANA ADDL DIRECTORATE GENERAL OF PUBLIC INFORMATION DTE GENERAL OF MILITARY INTELLIGENCE AND
November 6, 2006
M A INBANATHAN MANAGER PURCHASE COMMERCIAL DEPARTMENT HINDUSTAN AERONAUTICS LIMITED Vs. HINDUSTAN AERONAUTICS LIMITED
March 30, 2006
M ANANDAM Vs. DEPARTMENT OF POSTS
December 7, 2006
M C PIPAL SENIOR PERSONNEL OFFICER WEST CENTRAL RAILWAY Vs. CENTRAL RAILWAY CST
January 15, 2006
M C VATS Vs. DEPUTY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY
November 24, 2006
M DHARMALINGAM Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
August 7, 2006
M HARIKSISHNAN Vs. DEPARTMENT OF POSTS SUPERINTENDENT OF POST OFFICES AND CPIO SHRI R ANAND DIRECTOR POSTAL SERVICES AND APPELLATE AUTHORITY
January 10, 2006
M K KINHIKAR Vs. DEPARTMENT OF POSTS MS MANJU PILLAI DIRECTOR POSTAL SERVICES AND CPIO AND SMT K NOORJEHAN PRL CPMG
January 11, 2006
M K KINHIKAR Vs. DEPARTMENT OF POSTS AND MS MANJU PILLAI DIRECTOR POSTAL SERVICES CPIO AND SMT K NOORJEHAN PRL CPMG
January 11, 2006
M KAILASA PATHI EDITOR THE LABOUR NEWS Vs. STATE BANK OF INDIA
July 10, 2006
M KANNABIRAN Vs. LT COL R S BHATIA ADMN OFFICER AND PIO ARMED FORCES MEDICAL COLLEGE
November 1, 2006
M L KOHLI Vs. FOOD CORPORATION OF INDIA
August 4, 2006
M L MEENA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE DR D K BORAH CHIEF MEDICAL OFFICER AND CPIO AND DR D KANUNGO ADDL DG STORES APPELLATE AUTHORITY
September 6, 2006
M L MEENA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE SHRI B N PRASAD DEPUTY DIRECTOR ADMN AND CPIO AND DR BADRI NATH DDG MEDICAL DGHS APPELLATE AUTHORITY
September 6, 2006
M L MEENA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE SHRI MOHAN LAL DEPUTY DIRECTOR ADMN AND CPIO AND DR ANANTHANARAYANAN DDG M DGHS APPELLATE AUTHORITY
September 6, 2006
M L MEENA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE SHRI P K CHAKRAVARTY UNDER SECRETARY AND CPIO AND SHRI VINEET CHOUDHARY JOINT SECRETARY AND APPELLATE AUTHORITY
September 11, 2006
M L MEENA DDG MINISTRY OF HEALTH AND FW Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND SHRI ARUN BAROKA DIRECTOR AND CPIO
July 17, 2006
M L MEENA DY D G STORES DIRECTORATE OF HEALTH SERVICES Vs. MINISTRY OF HEALTH AND FAMILY WELFARE SHRI ANIL KUMAR DS CPIO AND SHRI VINEET CHOUDHARY JS APPELLATE AUTHORITY
July 3, 2006
M N SIVAN Vs. BHARAT SANCHAR NIGAM LTD
July 24, 2006
M N TRIVEL Vs. CENTRAL GOVERNMENT HEALTH SCHEME AND J P GUPTA CPIO AND SHRI J P GUPTA CPIO AND DR G T THAWANI APPELLATE AUTHORITY
June 13, 2006
M P CHAUDHARY Vs. UNIVERSITY OF DELHI
December 29, 2006
M P JANGDE Vs. S K MITRA PIO SOUTH EASTERN COALFIELDS LIMITED AND SHRI GAUTAM RAY APPELLATE AUTHORITY SOUTH EASTERN COALFIELDS LIMITED
November 29, 2006
M P PREMI Vs. ORIENTAL INSURANCE COMPANY LTD
October 31, 2006
M REKHA SENIOR RESEARCH OFFICER CENTRAL SERICULTURAL RESEARCH AND TRAINING INSTITUTE Vs. CENTRAL SILK BOARD MINISTRY OF TEXTILE GOVERNMENT OF INDIA
July 6, 2006
M S KAUSHIKA Vs. NEW DELHI MUNICIPAL COUNCIL
December 4, 2006
M S SIDHU Vs. INDIAN AIRLINES
May 18, 2006
M SEN Vs. REGIONAL METEOROLOGICAL CENTRE
April 14, 2006
M SURESH Vs. COMMISSIONERATE OF CENTRAL EXCISE
September 18, 2006
M YOGESHWAR RAJ Vs. AIR INDIA
October 5, 2006
MADAN LAL DEPUTY DIRECTOR NSO MINISTRY OF STATISTICS AND P I Vs. CPIO NATIONAL SAMPLE SURVEY ORGN
March 21, 2006
MADAN LAL MIRG Vs. DINESH SINGH JOINT SECRETARY FFR AND AA MINISTRY OF HOME AFFAIRS AND SHRI RAMA RAMAN DIRECTOR CUM CPIO
June 30, 2006
MADAN LAL MIRG Vs. DINESH SINGH JOINT COMMISSIONER FFR AND APPELLATE AUTHORITY M/O HOME AFFAIRS AND SHRI RAMA RAMAN DIRECTOR R AND CPIO REHABILITATION WING M/O HOME AFFAIRS
May 25, 2006
MADHU BHADURI Vs. DDA
April 27, 2006
MADHU BHADURI Vs. DIRECTOR LM DDA
January 30, 2006
MAHADEB BARIK Vs. GENERAL MANAGER SOUTH EASTERN RAILWAY
May 18, 2006
MAHAVEER SINGHVI Vs. CENTRAL PUBLIC INFORMATION OFFICER MINISTRY OF EXTERNAL AFFAIRS
August 30, 2006
MAHAVEER SINGHVI Vs. CENTRAL PUBLIC INFORMATION OFFICER MINISTRY OF EXTERNAL AFFAIRS
July 7, 2006
MAHAVIR SINGHVI Vs. MINISTRY OF EXTERNAL AFFAIRS
May 2, 2006
MAHENDRA GAUR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED HPCL AND
November 6, 2006
MAHENDRA GAUR Vs. MINISTRY OF COMPANY AFFAIRS
July 25, 2006
MAHENDRA GAUR Vs. DEPARTMENT OF CONSUMER AFFAIRS
June 23, 2006
MAHENDRA GAUR Vs. MINISTRY OF PETROLEUM AND NATURAL GAS AND BHARAT PETROLEUM CORPORATION LTD
June 14, 2006
MAHENDRA GAUR Vs. IBP COMPANY LIMITED AN INDIAN OIL GROUP COMPANY AND INDIAN OIL CORPORATION LIMITED NORTHERN REGION
July 4, 2006
MAHENDRA GAUR Vs. PRESIDENTS SECRETARIAT
April 19, 2006
MAHESH G JOSHI Vs. DENA BANK LEGAL DEPARTMENT
November 27, 2006
MAHINDER KUMAR Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT MAHARASHTRA REGIONAL
July 26, 2006
MAJ GEN RETD RAJENDRA PRAKASH Vs. HARBANS SINGH DIRECTOR PENSION AND CPIO DEPARTMENT OF EX SERVICEMEN WELFARE MINISTRY OF DEFENCE AND
November 6, 2006
MAJ J S KOHLI RETD Vs. COMMISSIONER OF ENTERTAINMENT TAX
August 23, 2006
MAJ J S KOHLI RETD Vs. CPIO TRAI
February 17, 2006
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June 30, 2006
MAJ J S KOHLI RTD Vs. CPIO TELECOM REGULATORY AUTHORITY OF INDIA TRAI
April 12, 2006
MALLU RAM JAKHAR Vs. RANJIT NARAYAN JOINT COMMISSIONER OF POLICE CRIME AND APPELLATE AUTHORITY
May 23, 2006
MALLU RAM JAKHAR Vs. JOINT COMMISSIONER OF POLICE CRIME BRANCH
April 20, 2006
MAMTA Vs. LIFE INSURANCE CORPORATION OF INDIA
October 6, 2006
MANGESH KAMLAKAR JOSHI Vs. BANK OF INDIA ZONAL OFFICE SAHAYADRI SHOPPING
June 8, 2006
MANGTO RAM Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE AND PIO OFFICE OF THE ADDL COMMISSIONER OF POLICE CRIME DELHI POLICE AND
December 26, 2006
MANGTO RAM Vs. MUKTESH CHANDER ADDL COMMISSIONER OF POLICE AND PIO AND SHRI RANJIT NARAYAN JT COMMISSIONER OF POLICE CRIME AND APPELLATE AUTHORITY
October 26, 2006
MANIK DAMODAR GAITONDE Vs. NEW INDIA ASSURANCE COMPANY LTD
July 31, 2006
MANISH DNYANESHWAR THOOL Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED HPCL
April 20, 2006
MANISH SISODIA Vs. DDA
January 30, 2006
MANJU Vs. DIRECTORATE OF EDUCATION NCT
September 5, 2006
MANO CHAUDHRY Vs. NEEMO DHAR DIRECTOR PR DDA AND SHRI V M BANSAL COMMISSIONER CUM SECY
July 26, 2006
MANOHAR SINGH Vs. NATIONAL THERMAL POWER CORPORATION LTD
August 28, 2006
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July 19, 2006
MANOHAR SINGH Vs. NATIONAL THERMAL POWER CORPORATION LTD
September 4, 2006
MANOHAR SINGH Vs. NTPC LIMITED NTPC
September 18, 2006
MANOJ CHAUDHRY Vs. NEEMO DHAR DIRECTOR PR DDA AND SHRI V M BANSAL COMMISSIONER CUM SECY
August 22, 2006
MANOJ JAIN FROM OFFICE OF THE MINISTER OF STATE FOR HOME G MINISTRY OF HOME AFFAIRS GOVT OF INDIA Vs. M L GUPTA JOINT SECRETARY OL AND AA DEPTT OF OFFICIAL LANGUAGE MIN OF HOME AFFAIRS AND SHRI B M S NEGI DRIECTOR POLICY AND CPIO DEPTT OF OFFICIAL LANGUAGE MINISTRY OF HOME AFFAIRS
May 22, 2006
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March 28, 2006
MANOJ SARIN OILMANS AUTO AIDS BHARAT PETROLEUM CORPORATION LIMITED Vs. BHARAT PETROLEUM CORPORATION LTD
November 24, 2006
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July 12, 2006
MILAP CHORARIA Vs. ELECTION COMMISSION OF INDIA
April 19, 2006
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December 20, 2006
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August 11, 2006
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September 8, 2006
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November 23, 2006
MILIND KUMAR DANGE Vs. CENTRAL BUREAU OF INVESTIGATION BANK SECURITIES AND FRAUD CELL
July 21, 2006
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October 16, 2006
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May 8, 2006
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November 24, 2006
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November 27, 2006
MONIKA INDIA Vs. COMMISSIONERATE OF INCOME TAX VII
November 27, 2006
MRIDUL UNIAL Vs. DEPARTMENT OF PERSONNEL AND TRAINING
November 14, 2006
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March 27, 2006
MUJIBUR REHMAN Vs. SOUTH EASTERN COALFIELDS LTD
May 12, 2006
MUKESH KUMAR Vs. HINDUSTAN PETROLEUM CORPORATION LTD
August 17, 2006
MUKESH KUMAR Vs. NATIONAL HUMAN RIGHTS COMMISSION
September 6, 2006
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August 1, 2006
MUKESH KUMAR Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
July 4, 2006
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July 7, 2006
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July 10, 2006
MUKESH KUMAR Vs. DEPARTMENT OF REVENUE MINISTRY OF FINANCE
February 22, 2006
MUKESH KUMAR Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
October 6, 2006
MUKUL MITTAL DIRECTOR MITTAL CONTRACTS PVT LTD Vs. IRCON INTERNATIONAL LIMITED
September 27, 2006
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March 1, 2006
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December 29, 2006
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June 26, 2006
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May 23, 2006
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November 15, 2006
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June 5, 2006
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August 21, 2006
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August 28, 2006
N K SETHI Vs. INDIA TRADE PROMOTION ORGANISATION
June 12, 2006
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July 26, 2006
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May 17, 2006
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August 21, 2006
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December 28, 2006
NAHAR SINGH Vs. MANISH KUMAR AGRAWAL DY COMMISSIONER OF POLICE AND PIO AND SHRI B S BRAR JOINT COMMISSIONER OF POLICE NORTHERN RANGE AND APPELLATE AUTHORITY
November 2, 2006
NALIN KUMAR Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE
August 17, 2006
NANAK CHAND ARORA Vs. STATE BANK OF INDIA
June 30, 2006
NAND KISHORE GUPTA Vs. MINISTRY OF RAILWAYS
December 27, 2006
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November 28, 2006
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October 23, 2006
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December 28, 2006
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August 17, 2006
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May 29, 2006
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October 3, 2006
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May 18, 2006
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March 22, 2006
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December 21, 2006
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September 4, 2006
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May 2, 2006
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October 3, 2006
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September 4, 2006
NIRMAL KUMAR GOYANKA Vs. COMMISSIONERATE OF INCOME TAX II
November 8, 2006
NIRMALA BHAGWAN HIRA Vs. NEW DELHI MUNICIPAL COMMITTEE
October 9, 2006
NISHAT KUMAR Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
October 5, 2006
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June 19, 2006
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December 4, 2006
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February 24, 2006
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May 17, 2006
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June 28, 2006
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June 28, 2006
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November 30, 2006
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September 21, 2006
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June 6, 2006
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December 26, 2006
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July 24, 2006
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November 6, 2006
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August 14, 2006
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November 27, 2006
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March 2, 2006
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November 16, 2006
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June 9, 2006
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August 29, 2006
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June 19, 2006
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July 25, 2006
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November 8, 2006
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August 10, 2006
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June 29, 2006
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July 13, 2006
P RAJAN Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
July 25, 2006
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March 6, 2006
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November 2, 2006
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September 15, 2006
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May 2, 2006
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April 19, 2006
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May 15, 2006
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March 14, 2006
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June 15, 2006
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September 8, 2006
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August 2, 2006
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November 30, 2006
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December 26, 2006
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October 16, 2006
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December 21, 2006
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September 25, 2006
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July 26, 2006
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September 4, 2006
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April 10, 2006
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December 4, 2006
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August 14, 2006
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May 30, 2006
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July 25, 2006
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October 10, 2006
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October 3, 2006
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October 3, 2006
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August 9, 2006
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September 5, 2006
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March 28, 2006
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April 24, 2006
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March 24, 2006
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January 11, 2006
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May 10, 2006
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January 15, 2006
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August 10, 2006
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July 20, 2006
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June 19, 2006
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November 1, 2006
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August 28, 2006
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November 16, 2006
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July 18, 2006
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November 28, 2006
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August 22, 2006
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August 18, 2006
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July 20, 2006
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March 16, 2006
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May 4, 2006
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July 13, 2006
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November 22, 2006
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March 3, 2006
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February 24, 2006
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November 23, 2006
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September 26, 2006
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May 19, 2006
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November 3, 2006
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September 7, 2006
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May 10, 2006
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November 3, 2006
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March 22, 2006
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May 19, 2006
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July 6, 2006
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August 9, 2006
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November 22, 2006
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August 31, 2006
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December 7, 2006
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July 21, 2006
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July 7, 2006
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July 19, 2006
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July 13, 2006
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September 1, 2006
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July 31, 2006
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July 26, 2006
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June 16, 2006
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December 6, 2006
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October 11, 2006
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November 28, 2006
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August 14, 2006
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September 13, 2006
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October 11, 2006
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December 6, 2006
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July 13, 2006
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April 12, 2006
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May 15, 2006
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August 21, 2006
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November 22, 2006
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November 27, 2006
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October 25, 2006
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November 27, 2006
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September 15, 2006
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July 12, 2006
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May 12, 2006
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August 4, 2006
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November 21, 2006
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January 27, 2006
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July 10, 2006
RAJ KUMAR SHARMA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX I
November 22, 2006
RAJAN BAHATI Vs. DEPT OF TRAINING AND TECHNICAL EDUCATION DTTE
June 2, 2006
RAJAN BAHATI AND SMT RENU BAHATI Vs. INFORMATION AND FACILITATION CENTRE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AICTE
May 31, 2006
RAJEEV GUPTA JOINT COMMISSIONER OF CENTRAL EXCISE Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE
May 15, 2006
RAJEEV SHRIVASTAVA JOINT DIRECTOR Vs. R K ARORA ADDL CONTROLLER OF DEFENCE ACCOUNTS AND CPIO AND SMT NEETA KAPOOR PRINCIPAL CONTROLLER DEFENCE ACCOUNTS
October 26, 2006
RAJEEV SHRIVASTAVA JOINT DIRECTOR DEFENCE ESTATES Vs. N N OJHA DIRECTOR AND CPIO DEFENCE ESTATES AND SHRI BALSHARN SINGH PR DIRECTOR AND APPELLATE AUTHORITY DEFENCE ESTATES
October 26, 2006
RAJENDRA PRASAD JAIN Vs. CIVIL ENGINEERING DEPARTMENT N D M C
October 30, 2006
RAJENDRA PRASAD JAIN Vs. NEW DELHI MUNICIPAL COUNCIL
May 17, 2006
RAJENDRA PRASAD JAIN Vs. N D M C
August 17, 2006
RAJENDRA PRASAD JAIN Vs. NDMC
March 31, 2006
RAJESH BISSA Vs. HINDUSTAN PETROLEUM CORPORATION LTD
August 14, 2006
RAJESH PANDITA REGIONAL MANAGER NEPTUNE EQUIPMENT PRIVATE LTD Vs. CPIO DEPARTMENT OF POST
February 10, 2006
RAJEV GUPTA Vs. NEW INDIA ASSURANCE COMPANY LTD
June 14, 2006
RAJINDER SINGH Vs. DDA
April 10, 2006
RAJIV GUPTA Vs. DIRECTORATE GENERAL OF FOREIGN TRADE M/COMMERCE
November 6, 2006
RAJNISH KUMAR REGIONAL CONTROLLERATE OF SAFETY AMBAJHARI DEFENCE Vs. HARNAM SINGH MEMBER PERSONNEL AND APPELLATE AUTHORITY ORDNANCE FACTORY BOARD AND
October 9, 2006
RAJNISH SINGH CHAUDHARY Vs. UNION PUBLIC SERVICE COMMISSION
November 21, 2006
RAJPAL MANCHANDA Vs. MAHANAGAR TELEPHONE NIGAM LIMITED
December 5, 2006
RAKESH AGARWAL Vs. DELHI JAL BOARD
May 12, 2006
RAKESH AGARWAL Vs. MCD
June 1, 2006
RAKESH AGARWAL SECRETARY Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX AND OFFICE OF THE DIRECTOR OF INCOME TAX INVESTIGATIONS
May 4, 2006
RAKESH KUMAR GUPTA Vs. TELECOM REGULATORY AUTHORITY OF INDIA
November 13, 2006
RAKESH KUMAR GUPTA Vs. DIRECTORATE GENERAL OF INCOME TAX VIG
June 1, 2006
RAKESH KUMAR GUPTA Vs. PRIME MINISTERS OFFICE
May 15, 2006
RAKESH KUMAR GUPTA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX DEPARTMENT OF INCOME TAX AND DEPARTMENT OF PERSONNEL AND TRAINING
June 20, 2006
RAKESH KUMAR GUPTA Vs. RESERVE BANK OF INDIA DEPTT OF ADMINISTRATION AND PERSONNEL MANAGEMENT
August 3, 2006
RAKESH KUMAR GUPTA Vs. DEPTT OF PROPERTY TAX MCD
August 11, 2006
RAKESH KUMAR GUPTA Vs. STATE BANK OF INDIA AND BANK OF BARODA
September 21, 2006
RAKESH KUMAR GUPTA Vs. OFFICE OF THE DIRECTORATE OF INCOME TAX INVESTIGATION CENTRAL BOARD OF DIRECT TAXES MINISTRY OF FINANCE AND DIRECTORATE GENERAL OF INCOME TAX VIGILANCE
August 17, 2006
RAKESH KUMAR SINGH Vs. UNIVERSITY OF DELHI
September 8, 2006
RAKESH KUMAR SINGH Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD
October 23, 2006
RAKESH KUMAR SINGH Vs. UNIVERSITY OF DELHI
October 30, 2006
RAKESH KUMAR SINGH C/O SHRI SHYAM LAL YADAV Vs. STAFF SELECTION COMMISSION DEPARTMENT OF PERSONNEL AND TRAINING
June 23, 2006
RAKESH V NAVKHANDEWALA Vs. DOEACC CENTRE
November 22, 2006
RAM BHAVAN SINGH ASSISSTANT POST MASTER Vs. DEPARTMENT OF EXPENDITURE LEGAL AND COORDINATION CELL MINISTRY OF FINANCE AND DEPARTMENT OF PENSION AND PENSIONERS WELFARE MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
July 14, 2006
RAM BHAWAN SINGH Vs. CHIEF POST MASTER GENERAL BIHAR CIRCLE
July 17, 2006
RAM KUMAR CHAUDHARY Vs. CENTRAL RAILWAY
September 28, 2006
RAM MOHAN ROY Vs. RAILWAY BOARD
December 13, 2006
RAM NATH Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA SIDBI
July 19, 2006
RAM PHOOL S/O LATE SHRI JODHA Vs. ANIL SHUKLA PIO DY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE SOUTHERN RANGE
September 20, 2006
RAM RAKHA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
December 4, 2006
RAMACHANDRA S MENON PHYSICS DEPARTMENT INDIAN INSTITUTE OF TECHNOLOGY Vs. INDIAN INSTITUTE OF TECHNOLOGY
December 28, 2006
RAMESH AGRAWAL Vs. MINISTRY OF ENVIRONMENT AND FORESTS
November 6, 2006
RAMESH BHANDOOLA Vs. MAJ GEN R S SUJLANA ADDL DIRECTORATE GENERAL OF PUBLIC INFORMATION DTE GENERAL OF MILITARY INTELLIGENCE AND
November 6, 2006
RAMESH BHANDOOLA Vs. MUNICIPAL CORPORATION DELHI
August 24, 2006
RAMESH BHANDOOLA Vs. L AND DO MOUD
September 15, 2006
RAMESH CHAND BHANDARI Vs. STATE BANK OF BIKANER AND JAIPUR
August 31, 2006
RAMESH KUMAR Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND SHRI H R JOSHI DEPUTY SECRETARY CPIO
June 18, 2006
RAMESH KUMAR Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND SHRI H R JOSHI DEPUTY SECRETARY CPIO
August 18, 2006
RAMESH SHETTY IMPEX STATISTICS SERVICES Vs. CHIEF COMMISSIONER OF CUSTOMS DZ
March 10, 2006
RAMVATI Vs. M C D
August 14, 2006
RANJAN H PAREKH Vs. NATIONAL INSURANCE COMPANY LIMITED
November 24, 2006
RANJIT SINGH SAI Vs. SPORTS AUTHORITY OF INDIA
July 24, 2006
RANJIT VARMA Vs. BRIG S C NAIR DDGPI AND PIO AND LT GEN M G GIRISH DG DC AND W AND APPELLATE AUTHORITY
October 30, 2006
RANJU PRASAD IPOS Vs. DEPARTMENT OF POST
October 9, 2006
RASIKLAL RATILAL GANDHI Vs. INDIAN BANK
October 3, 2006
RAVI KUMAR Vs. SECRETARY AND CPIO COFFEE BOARD
August 4, 2006
RAVI KUMAR ARTIST CUM PHOTOGRAPHER CENTRAL COFFEE RESEARCH INSTITUTE Vs. COFFEE BOARD
April 13, 2006
RAVI KUMAR POTDAR Vs. ORIENTAL INSURANCE COMPANY LIMITED
June 30, 2006
RAVI KUMAR POTDAR Vs. UNITED INDIA INSURANCE CO LTD UIIC
July 4, 2006
RAVINDER BALWANI Vs. DELHI ELECTRICITY REGULATORY COMMISSION
October 4, 2006
RAVINDER BALWANI Vs. DEPARTMENT OF POWER GOVERNMENT OF NCT OF DELHI
October 5, 2006
RAVINDER BALWANI Vs. BHIM SAIN BASSI APPELLATE AUTHORITY AND JOINT COMMISSIONER OF POLICE SOURTHERN RANGE
May 5, 2006
RAVINDER KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
October 3, 2006
RAVINDER KUMAR Vs. MUNICIPAL CORPORATION OF DELHI
March 1, 2006
RAVINDER KUMAR Vs. MCD
May 23, 2006
RAVINDER KUMAR ADVOCATE Vs. A K SINHA JOINT COMMISSIONER OF POLICE VIGILANCE
March 8, 2006
RAVINDER KUMAR ADVOCATE Vs. BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE
June 30, 2006
RAVINDER KUMAR ADVOCATE Vs. KISHAN KUMAR CPIO ADDL COMMISSIONER OF POLICE
July 12, 2006
RAVINDER KUMAR ADVOCATE Vs. RANJIT NARAYAN JOINT COMMISSIONER OF POLICE CRIME BRANCH AND SHRI MUKTESH CHANDRA ADDL COMMISSIONER OF POLICE CRIME BRANCH
June 12, 2006
RAVINDER KUMAR ADVOCATE Vs. KARNAL SINGH JT COMMISSIONER OF POLICE
May 10, 2006
RAVINDER KUMAR ADVOCATE Vs. ARUN KUMAR SINHA JOINT COMMISSIONER OF POLICE VIGILANCE
May 5, 2006
RAVINDRA MAHADEV DESAI Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX TECH III
July 25, 2006
REETA JAYASANKAR SENIOR SCIENTIST CENTRAL MARINE FISHERIES RESEARCH INSTITUTE CMFRI Vs. J RAVI DEPUTY SECRETARY P AND PIO INDIAN COUNCIL OF AGRICULTURAL RESEARCH
September 4, 2006
REKHA KOLI Vs. DDA
March 8, 2006
REKHA KOLI Vs. DDA
June 26, 2006
RISHAB KUMAR JAIN Vs. NATIONAL INSURANCE COMPANY LIMITED
August 14, 2006
RITA AGARWAL Vs. OFFICE OF THE CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE
August 17, 2006
RITA BABLANI Vs. RAJESH PANICKER PIO ESTATE DEPARTMENT
December 4, 2006
RITU MEHRA Vs. DIRECTORATE OF EDUCATION GOVT OF NCT OF DELHI
September 28, 2006
ROOP AND DR SANGEETA ROOP NETRALAYA Vs. OFFICE OF THE DIRECTOR GENERAL OF INCOME TAX INV
August 31, 2006
ROOPALI AGARWAL Vs. UNION PUBLIC SERVICE COMMISSION
August 29, 2006
S ANANDA Vs. SECURITIES APPELLATE TRIBUNAL DEPARTMENT OF ECONOMIC AFFAIRS MINISTRY OF FINANCE GOVERNMENT OF INDIA
July 19, 2006
S B SAXENA Vs. UNIVERSITY OF DELHI
November 16, 2006
S C BATRA Vs. CENTRAL WAREHOUSING CORPORATION SHRI O P BHARATI CPIO AND SHRI AJAY KHERA APPELLATE AUTHORITY
July 19, 2006
S C GARG Vs. KIRORI MAL COLLEGE DELHI UNIVERSITY
November 3, 2006
S C JAIN Vs. MINISTRY OF HEALTH AND FAMILY WELFARE
October 17, 2006
S C KATYAL Vs. QUALITY COUNCIL OF INDIA
October 23, 2006
S C MAHESHWARI GENERAL SECRETARY RETD RLY EMPLOYEES WELFARE ASSOCIATION Vs. NORTHERN RAILWAY
December 13, 2006
S C SHARMA Vs. L C GOYAL APPELLATE AUTHORITY AND JOINT SECRETARY INTERNAL SECURITY MINISTRY OF HOME AFFAIRS
May 5, 2006
S GANGAIAH NAYAKAR Vs. INDIAN OVERSEAS BANK CUSTOMERS SERVICE DEPARTMENT
September 21, 2006
S HAJA NAJEEMUDEEN TECHNICAL OFFICER Vs. C P THOMAS CHIEF ADM OFFICER AND PIO INDIAN VETERINARY RESEARCH INSTITUTE
November 23, 2006
S J GODHWANI ORDNANCE FACTORY ESTATE Vs. HARNAM SINGH MEMBER PERSONNEL AND APPELLATE AUTHORITY ORDNANCE FACTORY BOARD
October 10, 2006
S J S OBEROI DEPUTY MANAGER Vs. PUNJAB NATIONAL BANK
June 2, 2006
S K AGARWAL Vs. CABINET SECRETARIAT
June 6, 2006
S K BAGGA Vs. ESTATE OFFICE UNION TERRITORY OF CHANDIGARH
November 8, 2006
S K BANSAL Vs. ORIENTAL INSURANCE CO LTD
December 4, 2006
S K BANSAL Vs. RESERVE BANK OF INDIA
July 18, 2006
S K BANSAL Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT
September 12, 2006
S K BOSE Vs. REGISTRAR OF COOPERATIVE SOCIETIES
October 9, 2006
S K JAIN Vs. OIL AND NATURAL GAS CORPORATION LIMITED
November 8, 2006
S K LAL Vs. MINISTRY OF RAILWAYS
December 29, 2006
S K MAHESHWARI Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD
August 21, 2006
S K RATHOD NATIONAL CRIME RECORDS BUREAU MHA Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DEPUTY DIRECTOR A AND R AND APPELLATE AUTHORITY NATIONAL CRIME RECORDS BUREAU
October 31, 2006
S K SRIVASTAVA Vs. DEPT OF LEGAL AFFAIRS MINISTRY OF LAW AND JUSTICE
August 28, 2006
S K SRIVASTAVA Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
November 9, 2006
S L AGARWAL CHIEF MANAGER INFORMATION SYSTEMS CORPORATE INFORMATION SYSTEMS IOCL WORLD TRADE CENTRE Vs. INDIAN OIL CORPORATION LIMITED
July 20, 2006
S L SAINI Vs. DENTAL COUNCIL OF INDIA AND S S ARORA SECRETARY
August 21, 2006
S L VERMA Vs. CENTRAL PROVIDENT FUND ORGANISATION SHRI K P PILLAI REGIONAL PROVIDENT FUND COMMISSIONER II CPIO AND SHRI V N SHARMA ADDL CENTRAL PROVIDENT FUND COMMISSIONER WEST
August 18, 2006
S LILAWATHI Vs. JIPMER
June 29, 2006
S LILAWATHI Vs. PONDICHERRY UNIVERSITY AND
October 9, 2006
S M SHETH Vs. OFFICE OF THE CHIEF COMMISSIONER OF CENTRAL EXCISE MINISTRY OF FINANCE
July 10, 2006
S MALIK MANAGER COMML NATIONAL HANDLOOM DEVELOPMENT CORPORATION LTD Vs. S K SRIVASTAVA DY GENERAL MANAGER NATIONAL HANDLOOM DEVELOPMENT CORPORATION LTD AND SHRI S S DHAKARWAL ASSTT PIO SN P AND A NATIONAL HANDLOOM DEVELOPMENT CORPORATION LTD
July 4, 2006
S N BHARGAVA Vs. COMMISSIONERATE OF INCOME TAX DELHI III
September 12, 2006
S N BHARGAVA Vs. MAHANAGAR TELEPHONE NIGAM LTD
August 18, 2006
S N GUPTA DGM Vs. MAHANAGAR TELEPHONE NIGAM LTD
October 30, 2006
S P GOYAL Vs. NAME OF THE PUBLIC AUTHORITY: OFFICE OF THE COMMISSIONER OF CUSTOMS
December 22, 2006
S P GOYAL Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX 12 MINISTRY OF FINANCE
July 12, 2006
S P GUPTA Vs. C MS OFFICE GOVT OF NCT
September 15, 2006
S P JAIN Vs. DELHI DEVELOPMENT AUTHORITY
May 15, 2006
S P SHARMA C A O TR Vs. BHARAT SANCHAR NIGAM LTD
September 27, 2006
S P SINGH Vs. J P S VERMA DEPUTY SECRETARY IS II AND CPIO MINISTRY OF HOME AFFAIRS AND SHRI L C GOYAL JOINT SECRETARY IS AND APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS
November 27, 2006
S P SINGH TECHNICAL OFFICER AND MEMBER INSTITUTE JOINT STAFF COUNCIL INDIAN AGRICULTURAL STATISTICS RESEARCH INSTITUTE Vs. A K CHATURVEDI DY SECRETARY AND CPIO IASRI AND MS SUSHMA NATH SECRETARY ICAR
July 5, 2006
S R BURNEY Vs. BSNL AND SHRI G JAYARAMAN GM HQ CPIO
September 4, 2006
S R JEBAKUMAR Vs. DEPARTMENT OF ECONOMIC AFFAIRS MINISTRY OF FINANCE
December 6, 2006
S R PARSAD Vs. MINISTRY OF COMMERCE DEPT OF SUPPLY
October 4, 2006
S R PERSHAD DY DIRECTOR OF SUPPLIES DGS AND D Vs. DIRECTORATE GENERAL OF SUPPLIES AND DISPOSALS
June 26, 2006
S R SAWANT ADVOCATE Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE MINISTRY OF FINANCE
May 1, 2006
S RAJAMOHAN Vs. DEPARTMENT OF POSTS MR G GURUNATHAN ASSTT DIRECTOR AND CPIO AND MR S P RAJALINGAM PMG AND AA
December 28, 2006
S S BHAGOD Vs. MINISTRY OF HRD DEPTT OF S AND H EDN AND MALAVIYA NATIONAL INSTITUTE OF TECH
July 4, 2006
S S KHAN Vs. DIRECTOR POSTAL SERVICES HQ AND CHIEF POST MASTER GENERAL
August 18, 2006
S S MEERA Vs. APPELLATE TRIBUNAL FOR ELECTRICITY MR JAGMOHAN GUPTA REGISTRAR AND CPIO AND MR GANGULY DIRECTOR AND APPELLATE AUTHORITY
December 27, 2006
S S TOMAR Vs. J RAVI DEPUTY SECRETARY P AND CPIO INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND MS SUSHMA NATH SECRETARY INDIAN COUNCIL OF AGRICULTURAL RESEARCH
November 23, 2006
S SARAN GENERAL MANAGER E AND E Vs. RASHTRIYA ISPAT NIGAM LIMITED
September 11, 2006
S SHIVAKUMAR Vs. ORIENTAL BANK OF COMMERCE
October 18, 2006
S SIVAKUMAR Vs. ORIENTAL BANK OF COMMERCE
July 24, 2006
S SIVAKUMAR Vs. ORIENTAL BANK OF COMMERCE
July 26, 2006
S SIVAKUMAR Vs. ORIENTAL BANK OF COMMERCE
August 1, 2006
S V NAWANI DPA B NATIONAL CRIME RECORDS BUREAU Vs. B S DHUPIA ASSISTANT DIRECTOR ADMN AND CPIO NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DEPUTY DIRECTOR A AND R AND APPELLATE AUTHORITY NATIONAL CRIME RECORDS BUREAU
July 14, 2006
SACHIN CHAUHAN ADVOCATE Vs. K S GAJBHIYE DIRECTOR AND CPIO NATIONAL BUREAU OF SOIL SURVEY AND LAND USE PLANNING AND
October 6, 2006
SADACHARI SINGH TOMAR Vs. OFFICE OF THE SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH AND OFFICE OF THE SUPERINTENDENT OF POLICE CENTRAL BUREAU OF INVESTIGATION ACU VI
November 30, 2006
SADASHIV Vs. NORTHERN RAILWAY
October 30, 2006
SAGAR BHATIA ADVOCATE Vs. LIFE INSURANCE CORPORATION OF INDIA
November 9, 2006
SAMAY SINGH Vs. AIR INDIA LIMITED
December 4, 2006
SAMIR ACHARYA Vs. MINISTRY OF CULTURE ANTHROPOLOGICAL SURVEY OF INDIA
December 4, 2006
SANDEEP ANAND Vs. R K CHOUDHARY GENERAL MANAGER GEOLOGY AND PIO CENTRAL COALFIELDS LIMITED AND
November 2, 2006
SANDEEP JAIN Vs. INDIA METEOROLOGICAL DEPTT
September 8, 2006
SANJAY KUMAR Vs. NATIONAL THERMAL POWER CORPORATION LTD
July 17, 2006
SANJAY SHARAN JOINT COMMISSIONER OF CUSTOMS Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS CBEC DEPARTMENT OF REVENUE MINISTRY OF FINANCE
August 17, 2006
SANJAY SINGH Vs. P W D
March 20, 2006
SANJAY SINGH Vs. DEPARTMENT OF INCOME TAX OFFICE OF CHIEF COMMISSIONER OF INCOME TAX
June 12, 2006
SANJIV KUMAR Vs. REGISTRAR COOPERATIVE SOCIETIES N C T
February 2, 2006
SANJIV KUMAR Vs. ELECTRICITY REGULATORY COMMISSION
July 20, 2006
SANJIV KUMAR JAIN Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE
August 3, 2006
SANJIV KUMAR JAIN Vs. S K BANSAL DY DIRECTOR IB MINISTRY OF HOME AFFAIRS AND SHRI RAJESH KHURANA FRRO DELHI IB MINISTRY OF HOME AFFAIRS
April 27, 2006
SANJIV KUMAR JAIN Vs. REGIONAL PASSPORT OFFICE HUDCO AND ALL INDIA INSTITUTE MEDICAL SCIENCE
July 3, 2006
SANJIV KUMAR JAIN AND Vs. CPIO ALL INDIA INSTITUTE OF MEDICAL SCIENCES AIIMS
May 10, 2006
SANTOSHI PRASAD Vs. DY COMMISSIONER SOUTH REVENUE M C D
August 7, 2006
SARBAJIT ROY Vs. DELHI ELECTRICITY REGULATORY COMMISSION
November 30, 2006
SARBAJIT ROY Vs. DERC
January 3, 2006
SAROJ SINGH Vs. LAND ACQUISITION DEPTT NCT
October 23, 2006
SARVESH KAUSHAL Vs. FOOD CORPORATION OF INDIA
December 27, 2006
SARVJIT SEN Vs. DEPARTMENT OF CULTURE MS MANISHA SINHA DEPUTY SECRETARY AND CPIO MR A K SINGH DIRECTOR AND CPIO AND MR K JAYAKUMAR JOINT SECRETARY AND APPELLATE AUTHORITY
November 27, 2006
SATISH KUMAR CHOUDHARY Vs. MINISTRY OF COMMUNICATIONS AND IT
October 17, 2006
SATYA PRAKASH Vs. NEW DELHI MUNICIPAL COUNCIL
May 17, 2006
SATYAPAL Vs. CPIO TCIL
January 31, 2006
SEEMA BHATTACHARYA Vs. DEPUTY COMMISSIONER SHAHDARA NORTH ZONE MCD
November 20, 2006
SEJAL R PATEL Vs. UCO BANK
July 13, 2006
SGT RETD BALWANT RAI GODARA Vs. WING COMMANDER R L SYNGAL CPIO DTE OF PS AND THE AIR OFFICER COMMANDING AND APPELLATE AUTHORITY
November 2, 2006
SH A J GEDAM JAGANNATHSHREE Vs. STATE BANK OF HYDERABAD
September 20, 2006
SH A K JENA SECRETARY ROURKELA SHRAMIK SANGH AND SHRI DHARANIDHAR SUBUDHI VICE PRESIDENT ROURKALA SHRAMIK SANGH Vs. STEEL AUTHORITY OF INDIA LIMITED ROURKELA STEEL PLANT
November 22, 2006
SH A SAMAD DAWOOD BHAIYAT Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
September 18, 2006
SH ADITYA SINGH Vs. OFFICE OF THE CHIEF COMMISSIONER OF CUSTOMS PREVENTIVE
May 12, 2006
SH ALOK K GUPTA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS LEGAL SECTION DEPARTMENT OF REVENUE MINISTRY OF FINANCE
July 4, 2006
SH ANIL KUMAR Vs. DEPARTMENT OF CHEMICALS AND PETROCHEMICALS MINISTRY OF CHEMICALS AND FERTILIZERS
July 11, 2006
SH ANIL KUMAR Vs. UCO BANK
August 28, 2006
SH ANIL KUMAR SINHA Vs. UNITED INDIA INSURANCE CO LTD
September 20, 2006
SH ARVIND KEJRIWAL Vs. DEPTT OF ECONOMIC AFFAIRS MINISTRY OF FINANCE
October 30, 2006
SH ASHOK KUMAR SHARMA SUPERINTENDENT EX Vs. CENTRAL BUREAU OF NARCOTICS
August 17, 2006
SH ASIS KUMAR PANDA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE
July 5, 2006
SH AVDESH SINGH E S II /E P F CONSUMER WELFARE SOCIETY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION REGIONAL BRANCH
July 20, 2006
SH B BANDYOPADHYAY Vs. COMMISSIONERATE OF CENTRAL EXCISE
August 30, 2006
SH B D SINGH SUPERINTENDENT RRA Vs. COMMISSIONER OF CUSTOMS P MINISTRY OF FINANCE
July 10, 2006
SH B HARISH RAO Vs. SYNDICATE BANK PERSONNEL DEPARTMENT PERSONNEL ADMINISTRATION DIVISION OFFICERS
October 3, 2006
SH B HARISH RAO GENERAL SECRETARY TCBSA Vs. SYNDICATE BANK PERSONNEL DEPARTMENT HUMAN RESOURCE DEVELOPMENT DIVISION
November 9, 2006
SH B P BERRY Vs. DEPARTMENT OF REVENUE CENTRAL BOARD OF DIRECT TAXES
November 23, 2006
SH B P SINGH Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS CBEC MINISTRY OF FINANCE DEPTT OF REVENUE
September 7, 2006
SH BALMUKAND RAI Vs. LIFE INSURANCE CORPORATION OF INDIA
August 25, 2006
SH BHAGAT SINGH Vs. DIRECTOR GENERAL OF INCOME TAX INVESTIGATION DEPARTMENT OF REVENUE MINISTRY OF FINANCE
May 8, 2006
SH BHUSHAN KRISHNAJI LIMAYE ADVOCATE Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX I
August 25, 2006
SH CHANDRA PRAKASH Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX II
August 24, 2006
SH CHO S RAMASWAMY Vs. DEPARTMENT OF DISINVESTMENT MINISTRY OF FINANCE
June 4, 2006
SH DEVANG MADHUSUDAN PARIKH Vs. OFFICE OF REGISTRAR OF COMPANIES GUJARAT MINISTRY OF COMPANY AFFAIRS
November 13, 2006
SH DHIRAJ MANILAL THAKKAR Vs. CENTRAL BOARD OF DIRECT TAXES DEPARTMENT OF REVENUE MINISTRY OF FINANCE
September 13, 2006
SH DINKAR KHODIDAS BRAHMBHATT Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX IV
September 4, 2006
SH G M CHAUHAN JR A R Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX 1
May 24, 2006
SH G P PATHAK Vs. COMMISSIONERATE OF INCOME TAX I
September 21, 2006
SH G P S RANA Vs. STATE BANK OF INDIA
August 31, 2006
SH GOPAL PRASAD JOSHI Vs. OFFICE OF THE COMMISSIONER CENTRAL EXCISE AND CUSTOMS
September 27, 2006
SH H K BANSAL Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL P G AND PENSIONS
September 6, 2006
SH H R SINGLA STATE BANK OF INDIA Vs. STATE BANK OF INDIA
July 10, 2006
SH HEMANT KUMAR JAIN PROP ALPHA EXPORTS Vs. COMMISSIONERATE OF INCOME TAX 7 CIT
September 22, 2006
SH INDRAVADAN A PADHYA Vs. SYNDICATE BANK
September 11, 2006
SH J B SHARMA Vs. MINISTRY OF PERSONNEL AND P G DEPARTMENT OF PERSONNEL AND TRAINING
May 26, 2006
SH J P SHARMA Vs. STATE BANK OF INDIA REGION 1
August 23, 2006
SH JAI KISHAN Vs. RESERVE BANK OF INDIA RBI
August 31, 2006
SH JARNAIL SINGH Vs. ALLAHABAD BANK
July 12, 2006
SH JASKARAN SINGH KHURANA Vs. PUNJAB NATIONAL BANK INSPECTION DEPARTMENT
July 12, 2006
SH JAYESH SHAH Vs. COMMISSIONERATE OF INCOME TAX 15
September 23, 2006
SH K K DAWAR Vs. DEPARTMENT OF PERSONNEL AND TRAINING M/O 3RD PERSONNEL PG AND PENSIONS
September 20, 2006
SH K K LOONA INSPECTOR I AND G COMMISSIONERATE Vs. OFFICE OF THE CHIEF COMMISSIONER OF CENTRAL EXCISE DZ
July 21, 2006
SH K M L ASTHANA Vs. LIFE INSURANCE CORPORATION OF INDIA
September 22, 2006
SH K S SAMAIYAR Vs. INDIAN OIL CORPORATION LIMITED IOCL
July 5, 2006
SH KETAN KANTILAL MODI Vs. DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE DGCEI MINISTRY OF FINANCE
July 5, 2006
SH KISHORE SINGHAL Vs. GAIL INDIA LIMITED
September 12, 2006
SH KRISHAN LAL BANSAL Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
August 17, 2006
SH LAKSHMAN PRASAD NUMERATORS INDIA Vs. RESERVE BANK OF INDIA DEPTT OF ADMN AND PERSONNEL MANAGEMENT
May 25, 2006
SH M D N PANICKER Vs. ROURKELA STEEL PLANT SAIL
September 27, 2006
SH MADHAV BALWANT KARMARKAR Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT
September 6, 2006
SH MAHAVEER SINGHVI Vs. DEPTT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
July 11, 2006
SH MAHENDRA GAUR Vs. CENTRAL BUREAU OF INVESTIGATION JAIPUR REGION
November 6, 2006
SH MANGAL SEN SHARMA Vs. STATE BANK OF INDIA
September 6, 2006
SH MANJIT SINGH AND SH NARSI DASS GARG Vs. CUSTOMS PREVENTIVE COMMISSIONERATE
September 20, 2006
SH MANOJ K KAMRA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED JODHPUR RETAIL REGION
October 5, 2006
SH MD ZEESHAN AHMAD Vs. UNION PUBLIC SERVICE COMMISSION
October 3, 2006
SH MILAP CHORARIA Vs. RESERVE BANK OF INDIA DEPTT OF ADMINISTRATION AND PERSONNEL MANAGEMENT
July 10, 2006
SH MILIND KUMAR DANGE Vs. CENTRAL BUREAU OF INVESTIGATION CBI POLICY AND COORDINATION DIVISION
September 7, 2006
SH MUKESH SHARMA Vs. INDIAN DRUGS AND PHARMACEUTICALS LIMITED
August 30, 2006
SH N ANBARASAN APPLESOFT Vs. INDIAN OVERSEAS BANK
September 20, 2006
SH N R GOEL Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
September 7, 2006
SH NADEEM M OOMERBHOY Vs. RESERVE BANK OF INDIA DEPTT OF ADMINISTRATION AND PERSONNEL MANAGEMENT
August 17, 2006
SH NIPUN MATHKAR Vs. COMMISSIONERATE OF CUSTOMS GENERAL
September 20, 2006
SH NITIN M GOKHALE AND SMT VAIJAYANTI M GOKHALE Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
September 22, 2006
SH P C GOEL Vs. INSTITUTE OF COMPANY SECRETARIES OF INDIA ICSI
September 7, 2006
SH P K SHARMA Vs. ORIENTAL BANK OF COMMERCE
July 12, 2006
SH P N BALACHANDRAN Vs. PUNJAB NATIONAL BANK
July 11, 2006
SH P RAMACHANDRAN ASSISTANT STATE BANK OF INDIA RAMESWARAM BRANCH Vs. STATE BANK OF INDIA
November 9, 2006
SH PARMOD KUMAR GUPTA Vs. CANARA BANK
August 28, 2006
SH PARVINDER SINGH Vs. CANARA BANK AND PUNJAB AND SIND BANK HO RISK MANAGEMENT DEPARTMENT
August 24, 2006
SH PAVITAR SINGH Vs. CUSTOMS P COMMISSIONERATE PUNJAB H P AND UT CHANDIGARH
August 23, 2006
SH PRADEEP KUMAR Vs. BHARAT PETROLEUM CORPORATION LTD
November 23, 2006
SH PRADIPTA DUTTA Vs. DIRECTORATE OF INCOME TAX LEGAL AND RESEARCH
September 20, 2006
SH PRAMOD PAGARE Vs. INDIAN OIL CORPORATION LIMITED WESTERN REGION
October 3, 2006
SH PRAMODKUMAR JAIKUMAR MISHRIKOTKAR Vs. OFFICE OF THE DIRECTOR OF INCOME TAX INVESTIGATION AND OFFICE OF THE COMMISSIONER OF INCOME TAX I
September 12, 2006
SH R L MEHRA CHARTERED ACCOUNTANT Vs. OFFICE OF THE REGISTRAR OF COMPANIES PUNJAB H P AND CHANDIGARH MINISTRY OF COMPANY AFFAIRS
August 31, 2006
SH R M JAIN CHARTERED ENGINEER Vs. ORIENTAL BANK OF COMMERCE
November 23, 2006
SH R M JAIN CHARTERED ENGINEER Vs. LIFE INSURANCE CORPORATION OF INDIA LIC
November 23, 2006
SH R P SINGH Vs. CENTRAL BOARD OF SCHOOL EXAMINATION
July 4, 2006
SH RAJ KUMAR Vs. DEPARTMENT OF REVENUE MINISTRY OF FINANCE
September 13, 2006
SH RAJESH KUMAR Vs. INDIAN OIL CORPORATION LIMITED NORTHERN REGION
September 13, 2006
SH RAJIV GUPTA Vs. UNION BANK OF INDIA
September 8, 2006
SH RAJIV GUPTA Vs. OFFICE OF THE COMMISSIONER OF CUSTOMS IMPORT
October 4, 2006
SH RAJNISH SINGH CHAUDHARY Vs. UNION PUBLIC SERVICE COMMISSION UPSC
September 1, 2006
SH RAKESH KUMAR GUPTA Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX DELHI CENTRAL AND ALLIED OFFICES MINISTRY OF FINANCE OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX DELHI IV AND CENTRAL BOARD OF DIRECT TAXES DEPTT OF REVENUE MINISTRY OF FINANCE
July 12, 2006
SH RAKESH KUMAR GUPTA Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PG AND PENSIONS
September 13, 2006
SH RATTAN LAL SIKRI Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX
May 16, 2006
SH RAVIN RANCHCHODLAL PATEL Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT
September 6, 2006
SH RITESH PARMAR Vs. COMMISSIONERATE OF CUSTOMS PREVENTIVE
September 21, 2006
SH S K NAGARWAL Vs. CENTRAL VIGILANCE COMMISSION CVC
July 7, 2006
SH S K VIBHUTE Vs. HINDUSTAN PETROLEUM CORPORATION LTD
May 26, 2006
SH S M LAMBA CHIEF MANAGER ORIENTAL BANK OF COMMERCE Vs. ORIENTAL BANK OF COMMERCE
May 26, 2006
SH S N KUMARASWAMY Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX
September 18, 2006
SH S P SINGH Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS MINISTRY OF FINANCE
August 21, 2006
SH S P TIWARY Vs. STEEL AUTHORITY OF INDIA LTD BOKARO STEEL PLANT
October 3, 2006
SH S RAMAKRISHNAN Vs. INDIAN BANK CUSTOMER SERVICE CELL
September 20, 2006
SH S S ASTHANA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX CENTRAL
September 7, 2006
SH S ZAKIR HUSSAIN Vs. OFFICE OF THE COMMISSIONER OF CUSTOMS
September 27, 2006
SH SABBIR YUSUF WADIA Vs. INDIAN OIL CORPORATION LIMITED
September 18, 2006
SH SADASHIV DATTATRAYA NIKAM Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX II
May 10, 2006
SH SANDEEP B AGRAWAL Vs. INDIAN OIL CORPORATION LIMITED WESTERN REGION
September 13, 2006
SH SANJEEV KUMAR CHADHA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS DEPTT OF REVENUE
November 9, 2006
SH SANTOSH V KOLHAPURE Vs. INDIAN OIL CORPORATION LIMITED WESTERN REGION
September 6, 2006
SH SHARABH DUBEY Vs. BRITISH INDIA CORPORATION LIMITED
September 21, 2006
SH SHASHI PRAKASH SHARMA Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS DEPARTMENT OF REVENUE MINISTRY OF FINANCE
August 23, 2006
SH SHASHIKANT VASUDEO BARVE Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
August 30, 2006
SH SOMESH TIWARI DEPUTY COMMISSIONER IRS Vs. CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE MADHYA PRADESH CHATTISGARH STATE
July 21, 2006
SH SUBHASH CHANDRA Vs. CENTRAL BOARD OF DIRECT TAXES
November 23, 2006
SH SUBHASH CHANDRA GUPTA Vs. M C D
August 8, 2006
SH SUDESH KUMAR Vs. COMMISSIONERATE OF CENTRAL EXCISE
September 11, 2006
SH SURYA PRAKASH BHARGAVA Vs. OFFICE OF THE COMMISSIONER OF INCOME TAX 1
September 6, 2006
SH SUSHIL KUMAR JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA
August 25, 2006
SH T G NAOLAKHE Vs. OFFICE OF THE CHIEF COMMISSIONER OF INCOME TAX
August 24, 2006
SH TARUN JAMNADAS GHIA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA ICAI
September 6, 2006
SH UJJWAL KUMAR CHOUDHARY Vs. INDIAN OIL CORPORATION LIMITED
September 18, 2006
SH V S CHAUBE EX SENIOR MANAGER HSCL Vs. HINDUSTAN STEELWORKS CONSTRUCTION LIMITED HSCL
August 25, 2006
SH V V S RAMAKRISHNA Vs. CORPORATION BANK
October 5, 2006
SH VEERESH MALIK Vs. STATE BANK OF INDIA
September 13, 2006
SH VIMAL KISHOR Vs. NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT NABARD
August 25, 2006
SH VINOD SURANA Vs. LIFE INSURANCE CORPORATION OF INDIA
September 6, 2006
SH VIVEK KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
August 25, 2006
SH YOGESH BABULAL MEHTA Vs. SECURITIES AND EXCHANGE BOARD OF INDIA SEBI
September 6, 2006
SHABBER HABIB ALVI LECTURER SENIOR SCALE ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY
October 10, 2006
SHAHID RAZA BURNEY Vs. BSNL
July 7, 2006
SHAHZAD AHMED Vs. R P UPADHYAYA PIO AND DY COMMISSIONER OF POLICE VIGILANCE AND SHRI AJAY KASHYAP JOINT COMMISSIONER OF POLICE VIGILANCE
September 20, 2006
SHAILENDRA SINGH Vs. DELHI DEVELOPMENT AUTHORITY
December 29, 2006
SHAMBUJI Vs. DEPARTMENT OF POSTS
November 13, 2006
SHAMIM AHMED KHAN Vs. DEPARTMENT OF POSTS
October 23, 2006
SHARAT CHANDRA AGARWAL Vs. MINISTRY OF RAILWAYS RAILWAY BOARD
November 16, 2006
SHASHI KUMAR NANDA HON SECRETARY GRACE DIEU CHS LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD IDBI
June 6, 2006
SHASHI TYAGI Vs. CENTRAL BUREAU OF INVESTIGATION
September 7, 2006
SHEKHAR SINGH SMT ARUNA ROY Vs. PRIME MINISTERS OFFICE
April 19, 2006
SHIV CHARAN JHA DY COMMANDANT Vs. H C MEENA IPS IGP CRPF AND SHRI J K SINHA IPS DGP CRPF
June 28, 2006
SHIV SHAMBHU AND SHRI SANJEEV KUMAR Vs. UNION PUBLIC SERVICE COMMISSION
November 13, 2006
SHUBH INDER SINGH Vs. LAND AND DEVELOPMENT OFFICE
November 6, 2006
SHUBH INDER SINGH Vs. LAND AND DEVELOPMENT OFFICE MINISTRY OF URBAN DEVELOPMENT
September 22, 2006
SHYAM SINGH THAKUR Vs. DOORDARSHAN KENDRA
July 3, 2006
SRI AJAY KUMAR MOHANTY Vs. EAST COST RAILWAYS
December 26, 2006
SRI KISHUR J AGARWAL Vs. INDIAN RARE EARTHS LTD DEPT OF ATOMIC ENERGY
June 2, 2006
SRI RAMESH CHAND SAI Vs. NATIONAL INSTITUTE OF SCIENCE COMMUNICATION AND INFORMATION NISCAIR
April 18, 2006
SUBHASH CHANDER Vs. MINISTRY OF URBAN EMPLOYMENT AND POVERTY ALLEVIATION
August 14, 2006
SUBHASH CHANDRA AGRAWAL Vs. LOK SABHA/RAJYA SABHA
September 8, 2006
SUBHASH CHANDRA AGRAWAL Vs. SUPREME COURT OF INDIA
February 7, 2006
SUBHASH CHANDRA AGRAWAL Vs. SUPREME COURT OF INDIA
April 3, 2006
SUBIR PAUL Vs. SCHOOL OF PLANNING AND ARCHITECTURE
September 25, 2006
SUCHI PANDEY Vs. MINISTRY OF URBAN DEVELOPMENT
May 15, 2006
SUDARSHAN WADEHRA Vs. MUNICIPAL CORPORATION OF DELHI
August 4, 2006
SUDEEP KUMAR JAIN Vs. DIESEL LOCO MODERNISATION WORKS
November 16, 2006
SUDHIR MADHAV JOSHI Vs. OFFICE OF THE DIRECTOR GENERAL OF INCOME TAX INVESTIGATION
July 31, 2006
SUKALYAN TARAFDAR Vs. LIFE INSURANCE CORPORATION OF INDIA LIC
August 21, 2006
SUMER SINGH CHAMPAWAT Vs. MINISTRY OF TEXTILES GOVERNMENT OF INDIA
September 20, 2006
SUMIT KUMAR MANNA Vs. SAHA INSTITUTE OF NUCLEAR PHYSICS SINP
November 20, 2006
SUNANDA BHARTI Vs. STEEL AUTHORITY OF INDIA LTD
June 1, 2006
SUNIL KUMAR PATHAK Vs. CENTRAL BANK OF INDIA
March 14, 2006
SUNITA Vs. RESERVE BANK OF INDIA DEPARTMENT OF ADMINISTRATION AND PERSONNEL MANAGEMENT
June 19, 2006
SURENDRA KUMAR Vs. DELHI DEVELOPMENT AUTHORITY DDA
March 20, 2006
SURENDRA NATH BHARGAVA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND BHARAT PETROLEUM CORPORATION LTD
August 1, 2006
SURENDRA SINGH CHADHA Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BRANCH
October 18, 2006
SURESH KUMAR RANGA Vs. DEPUTY COMMISSIONER OF POLICE AND SHRI ALOK KUMAR VERMA JT COMMISSIONER OF POLICE NEW DELHI RANGE
October 20, 2006
SURESH KUMAR RANGA Vs. CONTAINER CORPORATION OF INDIA
November 16, 2006
SURESH KUMAR RANGA Vs. CONTAINER CORPORATION OF INDIA
June 13, 2006
SURYA PRAKASH Vs. LAND AND BUILDING DEPT DDA
October 5, 2006
SUSHEELA MATHEW Vs. PUNJAB NATIONAL BANK INSPECTION AND AUDIT DEPARTMENT
September 14, 2006
SUSHIL KANSAL SR LECTURER IN ENGLISH S D COLLEGE Vs. RATTAN SINGH CPIO AND SMT SUJATHA GUPTA APPELLATE AUTHORITY AND DEFENCE ESTATES OFFICER
November 20, 2006
SWEETY KOTHARI Vs. R RAGUPATHI JOINT SECRETARY AND LEGAL ADVISER AND SHRI K D SINGH ADDL SECRETARY DEPARTMENT OF LEGAL AFFAIRS
June 7, 2006
T M SAMPATH ADMINISTRATIVE OFFICER NATIONAL WATER DEVELOPMENT AGENCY Vs. DR A K SHARDA DIRECTOR MDU AND CPIO NATIONAL WATER DEVELOPMENT AGENCY AND
October 10, 2006
T N MOLLYKUTTY Vs. DEPARTMENT OF POSTS KERALA CIRCLE MR MERWIN ALEXANDER DPS AND CPIO AND MR UDAI BALAKRISHNAN CPMG AND APPELLATE AUTHORITY
December 28, 2006
T R KATHURIA Vs. DELHI DEVELOPMENT AUTHORITY ROADS MAINTENANCE DEPARTMENT
October 25, 2006
T V S R K PRASAD Vs. STATE BANK OF INDIA
November 8, 2006
TAPAS DATTA Vs. INDIAN OIL CORPORATION LTD
March 28, 2006
TARACHAND AGRAWAL Vs. BHARAT PETROLEUM CORPORATION LIMITED
November 30, 2006
TARIQ ISLAM READER DEPT OF PHILOSOPHY ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY
December 29, 2006
TARLOCHAN SINGH SETHI SOLE PROP MANOHAR SINGH AND SONS BPCL DEALER Vs. BHARAT PETROLEUM CORPORATION LIMITED
August 14, 2006
TEJ BAHADUR SINGH EX OFFICE SUPERINTENDENT Vs. EAST CENTRAL RAILWAY
November 16, 2006
TILAK MOHAN MATHUR Vs. DDA
June 1, 2006
TILAK RAJ ARORA Vs. ORIENTAL BANK OF COMMERCE
June 29, 2006
TREESA IRISH Vs. CPIO
February 6, 2006
TRILOK CHAND S TIWARI Vs. SR SUPERINTENDENT OF POST OFFICES
June 6, 2006
TUKARAM KASHINATH YESHI SCIENTIFIC OFFICER DAM SAFETY DN I Vs. COMMISSIONERATE OF INCOME TAX
November 17, 2006
U C LAVANIA Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR
May 17, 2006
U C LAVANIA SCIENTIST F CENTRAL INSTITUTE OF MEDICINAL AND AROMATIC PLANTS Vs. A K SINGH HEAD TBD AND PIO CENTRAL INSTITUTE OF MEDICINAL AND AROMATIC PLANTS AND DR A H A FAROOQI APPELLATE AUTHORITY CENTRAL INSTITUTE OF MEDICINAL AND AROMATIC PLANTS
December 4, 2006
U D BAVISKAR Vs. HARNAM SINGH MEMBER PERSONNEL AND APPELLATE AUTHORITY ORDNANCE FACTORY BOARD
October 9, 2006
U M PRABHU Vs. O/O THE CHIEF COMMISSIONER OF CUSTOMS BANGALORE AND O/O THE CHIEF COMMISSIONER OF CUSTOMS MAHARASHTRA
November 13, 2006
UDAI K NATH EXECUTIVE DIRECTOR PRECISION TESTING MACHINES PVT LTD Vs. CPIO DEPARTMENT OF POST
February 27, 2006
UMAKANT K BOKADE SR TECH ASSTT ME OFFICE OF CONTROLLER OF MINES CENTRAL ZONE INDIAN BUREAU OF MINES Vs. A M KAMBLE APIO AND SR MINING GEOLOLGIST INDIAN BUREAU OF MINES AND SHRI M K PRASHER CPIO AND REG CONTROLLER OF MINES INDIAN BUREAU OF MINES
June 27, 2006
UMED SINGH DAHIYA Vs. PUNJAB NATIONAL BANK MANAGEMENT AUDIT AND REVIEW DIVISION
October 30, 2006
UPASANA SHARMA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
July 31, 2006
V B KHAJURIA Vs. SHAHEED BHAGAT SINGH COLLEGE
November 16, 2006
V BALAJI Vs. CENTRAL BUREAU OF INVESTIGATION
November 30, 2006
V G MUNDRA Vs. SURJEET KUMAR MITRA CPIO SOUTH EASTERN COALFIELDS LIMITED AND SHRI GOUTAM ROY SOUTH EASTERN COALFIELDS LTD
July 10, 2006
V K GAUR Vs. POWER GRID CORPORATION
October 25, 2006
V K GUPTA Vs. INDIAN NATIONAL SCIENCE ACADEMY
August 4, 2006
V P SINGH Vs. DIRECTORATE OF AUDIT GOVT OF NCT OF DELHI
November 8, 2006
V R GOKHALE Vs. CENTRAL VIGILANCE COMMISSION
December 1, 2006
V R SHARMA DY LABOUR WELFARE COMMSISIONER CENTRAL INDIA SECURITY PRESS Vs. SHRIPRAKASH DIRECTOR E AND CPIO MINISTRY OF DEFENCE SECTT
July 4, 2006
V RAMAKRISHNAN DY COMMISSIONER OF CENTRAL EXCISE Vs. DIRECTORATE GENERAL OF VIGILANCE CUSTOMS AND CENTRAL EXCISE
September 20, 2006
V S A RAMARAO Vs. NATIONAL THERMAL POWER CORPORATION LTD
December 7, 2006
V S CHOUDHARY Vs. B S DHUPIA ASST DIRECTOR ADMN AND CPIO NATIONAL CRIME RECORDS BUREAU AND SHRI V S YADAV DEPUTY DIRECTOR A AND R AND APPELLATE AUTHORITY NATIONAL CRIME RECORDS BUREAU
July 14, 2006
VARSHA RAJESH DESAI Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
September 26, 2006
VED PRAKASH ARYA Vs. P R BRAHMANE DIRECTOR AND PIO KHADI AND VILLAGE INDUSTRIES COMMISSION AND SHRI V B GANGURDE DY CEO AND APPELLATE AUTHORITY KHADI AND VILLAGE INDUSTRIES COMMISSION
October 30, 2006
VEERESH MALIK Vs. INDIAN OLYMPICS ASSOCIATION/DEPTT OF SPORTS
November 28, 2006
VEERESH MALIK Vs. NATIONAL COMMISSION FOR MINORITIES
December 6, 2006
VEERESH MALIK Vs. MINISTRY OF PETROLEUM AND NATURAL GAS GOVERNMENT OF INDIA
September 11, 2006
VIJAY GOSWAMI Vs. UNIVERSITY OF DELHI
May 2, 2006
VIJAY JHA Vs. DEPT OF SCIENTIFIC AND INDUSTRIAL RESEARCH DSIR
May 17, 2006
VIJAY KUMAR CHOWDHARY Vs. DELHI DEVELOPMENT AUTHORITY
October 9, 2006
VIJAY KUMAR SHARMA Vs. NORTHERN RAILWAY DRM OFFICE
June 27, 2006
VIJENDRA SINGH SCIENTIST SENIOR SCALE DIVISION OF GENETICS INDIAN AGRICULTURAL RESEARCH INSTITUTE IARI Vs. SANJAY KANT SECRETARY AND PIO AGRICULTURAL SCIENTISTS RECRUITMENT BOARD INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND DR C D MAYEE CHAIRMAN AND APPELLATE AUTHORITY AGRICULTURAL SCIENTISTS RECRUITMENT BOARD ASRB INDIAN COUNCIL OF AGRICULTURAL RESEARCH
November 27, 2006
VIMAL BAJPAI SAMSUNG INDIA ELECTRONIC LTD Vs. MINISTRY OF COMMERCE AND INDUSTRY DGFT
October 18, 2006
VIMAL KISHOR Vs. CENTRAL VIGILANCE COMMISSION
June 28, 2006
VINAY KUMAR TANEJA Vs. BHARAT PETROLEUM CORPORATION LTD
July 12, 2006
VINAY KUMAR TANEJA Vs. INDIAN OIL CORPORATION LTD MARKETING DIVISION AND HINDUSTAN PETROLEUM CORPORATION LTD
September 6, 2006
VINAY KUMAR WALIA Vs. COMMISSIONER ENTERTAINMENT TAX
September 11, 2006
VINOD KUMAR Vs. NATIONAL MUSEUM MINISTRY OF CULTURE
October 17, 2006
VINOD KUMAR SHARMA Vs. SHALINI SINGH DEPUTY COMMISSIONER OF POLICE VIG AND CPIO AND SHRI R P UPADHYAYA ADDL COMMISSIONER OF POLICE VIG AND APPELLATE AUTHORITY
November 23, 2006
VIRENDER PAL SINGH Vs. PRINCIPAL ACCOUNTS OFFICE GNCT
December 7, 2006
VISHAISH UPPAL Vs. PRIME MINISTER OFFICE
July 28, 2006
VISHAISH UPPAL Vs. KAMAL DAYANI CPIO PMO
September 22, 2006
VISHAISH UPPAL Vs. DEPARTMENT OF PERSONNEL AND TRAINING MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
September 18, 2006
VISHWA NATH Vs. NDMC
June 1, 2006
VISHWANATH PODDAR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
August 9, 2006
VISHWANATH PODDAR Vs. REGIONAL DIRECTOR EASTERN REGION MINISTRY OF COMPANY AFFAIRS GOVERNMENT OF INDIA
September 28, 2006
WING COMMANDER SHAKUL TYAGI 25 WING AIR FORCE Vs. WING COMMANDER R L SYNGAL CPIO AIR FORCE AND AIR MARSHAL H S GANKAL APPELLATE AUTHORITY AIR OFFICER IN CHARGE ADMINISTRATION
September 20, 2006
Y N PRASAD Vs. INDIAN OIL CORPORATION LIMITED
November 22, 2006
Y V S S S V PRASADA RAO Vs. MAJ GEN UMANG KAPOOR DIRECTOR CENTRE FOR TECHNOLOGY EXTENSION AND COOPERATION C TEC DEFENCE RESEARCH AND DEVELOPMENT ORGANIZATION MINISTRY OF DEFENCE
November 6, 2006
YASHODABAI ARJUN PAWAR Vs. S M PILLAY CHIEF REV SUPDT AND CPIO AND SHRI A BHASKAR REDDY CANTONMENT EXECUTIVE OFFICER AND APPELLATE AUTHORITY
October 25, 2006
YASHPAL SINGH Vs. STAFF SELECTION COMMISSION DEPARTMENT OF PERSONNEL AND TRAINING
June 19, 2006
YOGA RANGATIA Vs. MINISTRY OF HEALTH AND FAMILY WELFARE AND SHRI MOHAN SINGH DIRECTOR SSM AND CPIO
August 28, 2006
YOGENDRA KUMAR GOEL Vs. AIRPORT AUTHORITY OF INDIA
November 6, 2006
YOGESH SHARMA Vs. SURVEY OF INDIA
March 1, 2006
ZAKIR HUSSAIN Vs. COMMISSIONERATE OF CUSTOMS AIR
November 9, 2006
ZIA UL HAQ SOZ HAQQI PRESIDENT BOMBAY MERCANTILE CO OPERATIVE BANK LTD SHARE HOLDERS ASSOCIATION Vs. RESERVE BANK OF INDIA PERSONNEL MANAGEMENT AND BOMBAY MERCANTILE CO OPERATIVE BANK LTD
August 23, 2006
ZILEY SINGH Vs. COLLEGE OF VOCATIONAL STUDIES
October 3, 2006
ZILEY SINGH S/O SHRI RAM PHOOL Vs. ANIL SHUKLA PIO DY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE SOUTHERN RANGE
November 2, 2006
ZILEY SINGH S/O SHRI RAM PHOOL Vs. ANIL SHUKLA PIO DY COMMISSIONER OF POLICE AND SHRI BHIM SAIN BASSI JOINT COMMISSIONER OF POLICE SOUTHERN RANGE
September 13, 2006