Home
Case Index
Title
Date
A PALANISWAMY Vs. ALAGAMMAL
December 4, 2006
ABDEALLY SK SHAMSUDDIN Vs. J S MOHAMMEDALLY
July 10, 2006
ABDUL HAI MANDAL Vs. STATE OF WEST BENGAL
January 6, 2006
ABDUL KHALEQUE Vs. STATE OF WEST BENGAL
September 8, 2006
ABDUL RAJAK MALLICK Vs. NEW INDIA ASURANCE CO LTD
May 19, 2006
ABDUL WADUD Vs. BLOCK DEVELOPMENT OFFICER NABAGRAM MURSHIDABAD
September 6, 2006
ABDUR RASHID Vs. STATE OF WEST BENGAL AND OTHERS
December 20, 2006
ABDUS SATTAR Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA AND ORS.
September 15, 2006
ABHA BERA Vs. STATE OF CALCUTTA
December 21, 2006
ABHIJIT DEY Vs. LEARNED WEST BENGAL ADMINISTRATIVE TRIBUNAL
March 24, 2006
ABL INTERNATIONAL LIMITED Vs. STATE OF WEST BENGAL
September 27, 2006
ABL INTERNATIONAL LTD Vs. KOLKATA MUNICIPAL CORPORATION
September 1, 2006
ADHAR CHANDRA PORIA Vs. RADHA RANI PANJA
April 28, 2006
AGARWALA AND CO Vs. UNION OF INDIA
December 20, 2006
AIR TRANSPORT CORPORATION Vs. STATE OF WEST BENGAL
March 22, 2006
AJAN BHATTACHARYA Vs. STATE OF WEST BENGAL
June 27, 2006
AJAY KUMAR SARAFF Vs. STATE OF WEST BENGAL
February 2, 2006
AJAY KUMAR TARAFDAR Vs. APPROPRIATE AUTHORITY
May 11, 2006
AJIT KUMAR DE AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
November 22, 2006
AJIT KUMAR GHOSH Vs. SETH KARAM CHAND
October 20, 2006
AJIT NAIN Vs. CEAT FINANCIAL SERVICES LTD
August 23, 2006
AJOY KRISHNA GUHA Vs. STATE OF WEST BENGAL AND OTHERS
December 8, 2006
AJOY KUMAR DAS Vs. KALPANA DAS
November 13, 2006
AJOY KUMAR DAW Vs. STATE OF WEST BENGAL
November 16, 2006
AJOY KUMAR SADHU Vs. RINA SAHA
July 20, 2006
ALAMAGIR HOSSAIN Vs. STATE OF WEST BENGAL
September 26, 2006
ALAN KAYE Vs. RECOVERY OFFICER EMPLOYEES PROVIDENT FUND ORGANISATION WEST BENGAL
March 24, 2006
ALL BENGALEXICES LICENSEES ASSOCIATION Vs. STATE OF WEST BENGAL
August 29, 2006
ALLERGAN INC Vs. SUN PHARMACEUTICALS INDUSTRIES LTD
February 27, 2006
ALOK KUMAR KHATUA Vs. STATE OF WEST BENGAL AND OTHERS
November 24, 2006
ALOK ROY AND ORS. Vs. DIRECTOR OF SCHOOL EDUCATION AND ORS.
September 13, 2006
ALOKA PUSTI Vs. NATIONAL INSURANCE CO LTD
April 20, 2006
ALPANA DAS Vs. UNION OF INDIA
November 28, 2006
AMAL KRISHNA DAS Vs. BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA & ORS.
September 14, 2006
AMALGAMATED DEVELOPMENT LIMITED Vs. STATE OF WEAT BENGAL
January 13, 2006
AMAR KUMAR BHOWMICK Vs. STATE OF WEST BENGAL
December 18, 2006
AMAR NATH BHATTACHARJEE Vs. PRASENJIT KUMAR BOSE
March 31, 2006
AMARNATH BAIN Vs. DISTRICT MAGISTRATE
November 17, 2006
AMBIKA NAHAR EXPORTS Vs. COMMISSIONER OF CUSTOMS PORT
December 7, 2006
AMBRISH PRASAD SINGH Vs. UNION OF INDIA AND OTHERS
December 4, 2006
AMIT VENTURES PVT LTD Vs. ASSET RECONSTRUCTION CO INDIA LTD
September 8, 2006
AMITAVA SAHA Vs. STATE OF WEST BENGAL
December 20, 2006
AMITAVA SAHA Vs. CESTAT
July 12, 2006
AMIYA KUMAR BISWAS Vs. UNITED BANK OF INDIA
April 13, 2006
AMLANABHA DAS Vs. STATE OF WEST BENGAL
December 22, 2006
ANANDA JHAWAR Vs. RINKU JHAWAR PATWARI
March 6, 2006
ANANDA PUBLISHERS PVT LTD Vs. STATE OF WEST BENGAL
September 15, 2006
ANANDAMOY GHOSH Vs. STATE OF WEST BENGAL
August 18, 2006
ANANTA DEB SINGHA MAHAPATRA Vs. STATE OF WEST BENGAL
November 28, 2006
ANDREW YULE AND CO LTD Vs. DESCON LTD
November 17, 2006
ANGANA MUKHOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
August 31, 2006
ANIL ALIAS RADHA KRISHNA BERA Vs. STATE OF WEST BENGAL
February 16, 2006
ANIL KUMAR BAGDI Vs. STATE OF WEST BENGAL
August 29, 2006
ANIL KUMAR BHANDARI Vs. JOINT COMMISSIONER OF INCOME TAX
November 13, 2006
ANIL LAKRA Vs. STATE OF WEST BENGAL
July 14, 2006
ANINDYA MAITY Vs. STATE OF WEST BENGAL AND ORS.
September 15, 2006
ANIRBAN GHOSH Vs. DIST ELECTION OFFICER
April 18, 2006
ANIRUDDHA BASU Vs. KOLKATA MUNICIPAL CORPORATION
April 10, 2006
ANISH SEN Vs. ARUN KUMAR BOSE
March 7, 2006
ANJALI METIA Vs. WEST BENGAL STATE ELECTRICITY BOARD
August 9, 2006
ANJAN DUTTA Vs. INSPECTOR GENERAL CENTRAL RESERVE POLICE
August 1, 2006
ANJAN KUMAR PARIA Vs. STATE OF WEST BENGAL AND ORS.
July 19, 2006
ANJU PAL Vs. STATE OF WEST BENGAL
October 6, 2006
ANUP SAMANTA Vs. STATE OF WEST BENGAL
November 21, 2006
ANUSHREE DHAK Vs. NABIN CHANDRA DHAK AND ANOTHER
March 23, 2006
APARNA PAL Vs. ANIL KUMAR GIRI
September 27, 2006
ARATI HAZRA Vs. PANCHKARI SAMANTA
April 5, 2006
ARCH HI RISE P LTD Vs. YATIN BHIMANI
July 5, 2006
ARINDAM BASU Vs. AMAL KUMAR BOSE
August 2, 2006
ARNAB KUMAR SARKAR Vs. REBA MUKHARJEE
November 10, 2006
ARUN KUAR RAY Vs. PRAFUL TAYAL
February 22, 2006
ARUN KUMAR DUTTA Vs. SANKAR KUMAR DUTTA
January 18, 2006
ARUN KUMAR MOHATA Vs. MANJUSHREE SINGHI
February 10, 2006
ARUP RATAN PAL Vs. SHYAM NARAYAN SINGH
July 17, 2006
ARYA BHANDER P LIMITED Vs. DIRECTOR GENERAL OF FOREIGN TRADE
November 7, 2006
ARYA CHOWDHRY Vs. STATE OF WEST BENGAL
February 24, 2006
ASHALATA DUTTA Vs. GITA DUTTA AND AVIK KUMAR
August 11, 2006
ASHIM KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
February 24, 2006
ASHIM KUMAR DEY Vs. CALCUTTA WHOLESALE MEDICINE MARKET AREA COMMITTEE OF BENGLORE MISTS AND DRUGISTS ASSOCIATION
April 21, 2006
ASHIS KUMAR SAMANTA AND ANOTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
March 30, 2006
ASHISH ALIAS PIKU DAS Vs. DEBABRATA ACHARYA
July 7, 2006
ASHOK KOTHARI Vs. DIPTI BAVISHI
August 18, 2006
ASHOK KUMAR KAPUR Vs. ASHOK KHANNA
February 6, 2006
ASHOK KUMAR PANDEY AND ORS. Vs. FIRST INDUSTRIAL TRIBUNAL AND ANR.
July 21, 2006
ASHOK KUMAR THAKUR Vs. THE STATE OF WEST BENGAL AND ORS.
August 31, 2006
ASHOK KUMAR YADAV Vs. NOBLE DESIGNS PVT LTD
June 14, 2006
ASHOK MUKHER JEE Vs. STATE OF WEST BENGAL
February 2, 2006
ASHOKA DAS Vs. STATE OF WEST BENGAL
May 19, 2006
ASIATIC OXYGEN LTD Vs. BIHAR AIR PRODUCTS LTD.
May 4, 2006
ASIFA KHATOON Vs. STATE OF WEST BENGAL
November 10, 2006
ASIS DUTTA Vs. STATE OF WEST BENGAL
February 23, 2006
ASIT ALIAS SUJIT PATTNAYAK Vs. ORIENTAL INSURANCE CO LTD
July 10, 2006
ASIT KUMAR SARKAR Vs. UNION OF INDIA
May 18, 2006
ASOKE CHOWDHURY Vs. STATE OF WEST BENGAL
September 27, 2006
ASOKE GHOSE Vs. SUSANTA DEBANSHI
July 25, 2006
ASRAFUL HODA Vs. ARUN SAHOO
March 22, 2006
ASSET RECONSTRUCTION COMPANY INDIA LTD Vs. AMIT VENTURES PRIVATE LIMITED
December 4, 2006
ATANU KUMAR GHOSAL Vs. NATIONAL INSURANCE CO LTD
May 3, 2006
ATIN KUNDU CHOWDHURY Vs. KRISHNA CHATTOPADHYAY
June 12, 2006
ATIN KUNDU CHOWDHURY Vs. KRISHNA CHHATTOPADHYAY
July 12, 2006
AUTO TRADE AND FINANCE CORPORATION Vs. HIATULLAH ANSARI
May 16, 2006
B G SAMPAT Vs. INDIAN EPRESSNEWSPAPERS BOMBAY PVT LTD
April 4, 2006
BABLU DAS Vs. STATE OF WEST BENGAL
June 19, 2006
BAHASTULLA SK Vs. ABDUL GAFUR SK
June 28, 2006
BAIDYA NATH CHAKRABORTY Vs. HIMANGSU DAS & ANR.
May 5, 2006
BAIDYANATH GHOSH Vs. SHRI ISWAR MAKAR CHANDIMATA THAKURANI
November 20, 2006
BAKUL CHANDRA DEY Vs. STATE BANK OF INDIA
April 12, 2006
BAL CHAND PUROHIT Vs. THE COMMISSIONER OF INCOME TAX
March 22, 2006
BAL CHAND PUROHIT Vs. COMMISSIONER OF INCOME-TAX
May 8, 2006
BALARAM THAPA Vs. HIMADRI BUILDERS LIMITED
February 21, 2006
BALMER LAWRIE AND CO LTD Vs. FIRST INDUSTRIAL TRIBUNAL OF WEST BENGAL
September 20, 2006
BANCHIT GULI MAJHI Vs. STATE OF WEST BENGAL
September 19, 2006
BASANTI DEVI Vs. FULCHAND MONDAL
May 17, 2006
BASANTI SEAL Vs. HIRALAL SEAL
August 22, 2006
BASIR SK HARUN RASHID SK MANJUR ALI SK AJID AND NAZRUL ISLAM Vs. STATE OF WEST BENGAL
July 18, 2006
BASU DEV SOREN Vs. CHAIRMAN KOLKATA PORT TRUST
February 24, 2006
BASUDEB GHOSH Vs. STATE OF WEST BENGAL & ORS.
September 11, 2006
BASUDEO KHAITAN Vs. MADAN LAL PERIWAL
November 21, 2006
BASUDEV S KUNDU Vs. STATE OF WEST BENGAL
April 26, 2006
BASURI SHAW Vs. NEW INDIA ASSURANCE CO LTD
November 13, 2006
BATA MAZDOOR UNION Vs. STATE O WEST BENGAL
April 28, 2006
BELAL BIRI FACTORY PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
February 10, 2006
BENGAL BUS SYNDICATE Vs. STATE OF WEST BENGAL
March 15, 2006
BENJAMIN H ELIAS Vs. OFFICIAL TRUSTEE OF WEST BENGAL
September 19, 2006
BHABANI SHANKAR AGARWAL Vs. STATE OF WEST BENGAL
July 11, 2006
BHAGARAM SHAW Vs. NIHAR BALA MANNA
March 16, 2006
BHAGIRATH AGARWAL Vs. SIMPLEX CONCRETE PILES (INDIA) PVT. LTD.
June 13, 2006
BHAGWATI PRASAD KHAITAN Vs. TURNER MORRISON AND COMPANY LIMITED
March 24, 2006
BHARNOBARI TEA AND INDUSTRIES LTD Vs. STATE OF WEST BENGAL
January 4, 2006
BHAVNANI DEVELOPERS PRIVETE LIMITED Vs. JALAN AND COMPANY
December 15, 2006
BHUBANESWARI DEVI (CHAKRABORTY) Vs. STATE OF WEST BENGAL
July 12, 2006
BHUDEV BISWAS Vs. STATE OF WEST BENGAL
January 12, 2006
BIJOY SINGH BAID & ANR. Vs. RUGLAL SURANA & ORS.
July 4, 2006
BIJUL PHARMA CHEM P LTD Vs. E R SQUIBB AND SONS LLC
September 27, 2006
BIKASH CHANDRA BISHWAS Vs. STATE OF WEST BENGAL
July 18, 2006
BIKASH ROY AND ASHIM KUMAR MONDAL & ORS. Vs. STATE OF WEST BENGAL & ORS.
September 9, 2006
BIMAL KUMAR KHETAWAT Vs. DHAN DAULAT HOLDING LIMITED
March 7, 2006
BIMALA DEVI KHETWAT Vs. STATE OF WEST BENGAL
September 25, 2006
BINAPANI DEY Vs. SANKAR CHOUDHURY
July 28, 2006
BINAPANI KARUI Vs. BHOLANATH KARUI
November 15, 2006
BINNY TLD Vs. ALLIANCE PROPERTIES AND INDUSTRIES LTD
May 5, 2006
BINOD KUMAR GARODIA Vs. SAROJ GARODIA
January 18, 2006
BIRENDRA CHAURASIA Vs. STATE OF WEST BENGAL AND ANOTHER
March 29, 2006
BIRLA CORPORATION LTD Vs. FIRST INDUSTRIAL TRIBUNAL
February 10, 2006
BIRLA CORPORATION LTD Vs. PRASAD TRADING COMPANY
August 29, 2006
BIRSA ORAON ALIAS LUTE Vs. STATE OF WEST BENGAL
March 10, 2006
BISHNU AGARWALA Vs. STATE OF WEST BENGAL
September 27, 2006
BISHNU CHAKRABORTY Vs. STATE
September 25, 2006
BISHNUPADA PANDA Vs. NATIONAL INSURANCE COMPANY LIMITED
September 26, 2006
BISRAM ARAK Vs. EASTERN COALFIELDS LTD
January 5, 2006
BISWAJIT ADAK Vs. STATE OF WEST BENGAL
May 18, 2006
BISWAJIT MAHATO Vs. STATE OF WEST BENGAL
November 15, 2006
BISWAJIT PANDA Vs. THE INSTITUTE OF CHARTERED FINANCIAL ANALYSIS OF INDIA UNIVERSITY AND ORS.
September 5, 2006
BISWANATH CHATTERJEE Vs. KABITA CHATTERJEE
February 17, 2006
BISWANATH DEY Vs. UNION OF INDIA
December 15, 2006
BISWANATH KAL Vs. THE STATE OF WEST BENGAL AND OTHERS
November 13, 2006
BISWANATH ROY Vs. STATE OF WEST BENGAL
August 23, 2006
BIVASH KUAMR BISWAS Vs. STATE OF WEST BENGAL
September 6, 2006
BOARD OF TRUSTEES FOR THE PORT OF KOLKATA Vs. SWAHOM SHIPPING SERVICES PVT LTD
May 12, 2006
BRAHMA PANDEY ALIAS B PANDEY Vs. UNION OF INDIA
September 21, 2006
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. NILKANTA MONDAL
November 15, 2006
BUDDHADEB GHOSH Vs. RINA MAL
June 16, 2006
BUSINESS DEVELOPMENT CONSULTANT P. LTD. Vs. STATE BANK OF INDIA
February 13, 2006
CALCUTTA GUJARATI EDUCATION SOCIETY Vs. KAMARHATY COMPANY LIMITED
February 7, 2006
CALCUTTA INVESTORS Vs. WEST BENGAL ELECTRONICS INDUSTRY DEVELOPMENT CORPORATION LTD.
December 20, 2006
CALCUTTA JUTE MFG CO LTD Vs. FIRST INDUSTRIAL TRIBUNAL
June 16, 2006
CALCUTTA METROPOLITIAN WATER AND SANITATION AUTHORITY Vs. PRABIR GHOSH
August 29, 2006
CALCUTTA MUNICIPAL CORPORATION Vs. BOARD OF TRUSTEES
November 13, 2006
CALCUTTA MUNICIPAL CORPORATION Vs. DAMODAR ROPEWAYS AND CUNSTRUCTION COMPANY PRIVET LIMITED
November 23, 2006
CALCUTTA SOFT DRINKS PVT LTD Vs. CALCUTTA MUNICIPAL CORPORATION
July 31, 2006
CALICUT ENGINEERING WORKS P LTD Vs. BATLIBOI LTD
September 1, 2006
CANDLEWOOD HOLDINGS LTD Vs. ALLAHABAD BANK
November 9, 2006
CANTROLLER OF PATENTS AND DESIGNS Vs. GLAXO SMITHKLINE PLC
August 2, 2006
CAPITAL LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL WEST BENGAL
April 17, 2006
CBI Vs. BIMAL KUMAR DAS
June 28, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. JOYDEB DASGUPTA
June 30, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. K C BALASUBRAMANIUM
April 5, 2006
CENTRAL GROUP Vs. UNIT CONSTRUCTION COMPANY LTD
July 12, 2006
CESC LIMITED Vs. PAWAN KUMAR KEDIA
November 21, 2006
CESC LTD Vs. SURESH AGARWAL
April 24, 2006
CHAITANNA MAHATO Vs. STATE OF WEST BENGAL
December 18, 2006
CHAMPAMAL Vs. STATE OF WEST BENGAL
May 19, 2006
CHANCHAL KUMAR SANYAL Vs. STATE OF WEST BENGAL
April 28, 2006
CHAND MOHAMMAD Vs. STATE OF WEST BENGAL
November 21, 2006
CHANDANA @ SANKARI BANERJEE Vs. GOUTAM BANERJEE
April 5, 2006
CHANDRA MOHAN SUR Vs. MOHIT LAL SEAL
March 17, 2006
CHANDRA SEKHAR PRASAD SINHA Vs. STATE OF W B
July 6, 2006
CHAYA RANI BAISYA Vs. NATIONAL INSURANCE CO LTD
July 20, 2006
CHAYA RAY Vs. STATE OF WEST BENGAL
September 15, 2006
CHIEF SECRETARY, GOVERNMENT OF WEST BENGAL Vs. SWAPAN KUMAR BHATTACHARYA
December 4, 2006
CHINMOY KUMAR BHUNIA Vs. STATE OF WEST BENGAL
February 8, 2006
CHIRANJILAL SUSHIL KUMAR Vs. RAMCHANDRA KANHAIYALAL
November 9, 2006
CHITRAMAN GURUNG Vs. COAL INDIA LTD. AND OTHERS
December 21, 2006
CHUNDA MURMU Vs. STATE OF WEST BENGAL
April 10, 2006
CLS LIMITED Vs. UNION OF INDIA
August 11, 2006
CLYDE STORES PRIVET LIMITED Vs. STATE OF WEST BENGAL
July 10, 2006
COAL INDIA LTD Vs. ETHELBARI TEA COMPANY LTD
September 26, 2006
COAL INDIA LTD Vs. INDIAN EPLOSIVE LTD
February 21, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. RAJ FINOXIDES PRIVATE LTD., A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956
November 8, 2006
COMMISSIONER OF CUSTOMS Vs. MD. AHMED ALI KHAN
March 7, 2006
COMMISSIONER OF CUSTOMS (PREV.) Vs. RAJESH POLYFILM
March 7, 2006
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. ANOOP KUMAR
March 7, 2006
COMMISSIONER OF CUSTOMS (PREVENTIVE) Vs. PUNI DHAPA LOKESWARA RAO
April 6, 2006
COMMISSIONER OF CUSTOMS KOLKATA Vs. RATAN LAL JAIN
July 5, 2006
COMMR. OF CUS. (PREV.) Vs. SURESH KUMAR NYOLLYWALLA
March 16, 2006
COMMR. OF CUS. (PREVENTIVE) Vs. OVER LAND AGENCY
April 21, 2006
COMMR. OF CUS. (PREVENTIVE) Vs. DUNGARMAL MOHATA
May 4, 2006
COMMR. OF CUSTOMS Vs. RAJ KUMAR JAISWAL
May 16, 2006
COMMUNICATE HOUSING AND DEVLOPMENT CO PVT LTD Vs. GOPAL CHANDRA SHAW
July 3, 2006
COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. SAKTIPADA DAS
December 8, 2006
CONTROL PRINT INDIA LIMITED Vs. SANJAY SRIBASTAB
February 24, 2006
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. BASAB KUMAR SARKAR
May 5, 2006
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTS OF INDIA Vs. SOMNATH BASU
November 9, 2006
CRYSTAL CABLE INDUSTRIES LTD. AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
August 14, 2006
D E LAWRIE AND COMPANY PVT LTD Vs. UNION OF INDIA
July 14, 2006
DAKSHINEE CO OPERATIVE HOUSHING SOCIETY LTD Vs. NAYAN RANJAN DAS
January 24, 2006
DAMODAR VALLEY CORPORATION Vs. CENTRAL CONCRETE AND ALLIED PRODUCTS LTD
December 11, 2006
DAYAMAYEE MONDAL Vs. INDIAN OIL CORPORATION LTD
August 7, 2006
DEBASHIS BANERJEE @ BAPI @ KAUSHICK @ H K GUPTA, B Vs. STATE OF WEST BENGAL
September 5, 2006
DEBASISH GHOSH Vs. LUNATIC AVA GHOSH
March 17, 2006
DEBJANI SINHA Vs. BIKASH CHANDRA SINHA
February 13, 2006
DEBRAJ SARKAR Vs. STATE OF W.B. & OTHERS
November 28, 2006
DEEPAK KUMAR PRAHLADKA Vs. STATE OF WEST BENGAL
January 13, 2006
DEEPAK KUMAR SINGH @ MUNNA & ANOTHER Vs. STATE OF WEST BENGAL & ANOTHER
June 12, 2006
DELTA FEBRICS PRIVATE LIMITED Vs. INDUSTRIAL DEVLOPMENT BANK OF INDIA
September 7, 2006
DELTA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER 2 WEST BENGAL SIKKIM AND THE ANDMAN AND NICOBAR ISLANDS
March 3, 2006
DEOKI DASS Vs. UNION OF INDIA
August 7, 2006
DEORAJ SHA Vs. NATIONAL JUTE MANUFACTURERS CORPN. LTD. AND OTHERS
December 12, 2006
DHANANJOY PRADHAN Vs. CHAIRMAN EGRA MUNICIPAITY
January 19, 2006
DIABARI TEA COMPANY LIMITED Vs. KANAK LATA SAHA
December 18, 2006
DIBAKAR MONDAL Vs. STATE OF WEST BENGAL
November 23, 2006
DIBYENDU ROY CHOWDHURY Vs. UNION OF INDIA
July 18, 2006
DILIP KUMAR CHAKRABORTY Vs. STATE OF WEST BENGAL
November 30, 2006
DILIP KUMAR DEY Vs. FRIST INDUSTRIAL TRIBUNAL
July 21, 2006
DILIP KUMAR SEN Vs. STATE OF WEST BENGAL
March 17, 2006
DILIP TARAFDER Vs. MANIK TARAFDAR
November 20, 2006
DINABANDHU MAHALI Vs. STATE OF W.B. AND ORS.
July 11, 2006
DINESH DALMIA Vs. COMMISSINER OF POLICE KOLKATA
January 17, 2006
DINESH SINGH Vs. AGENT BENGALI COLIERY ESTERN COALFIELDS LTD
July 28, 2006
DIPAK KUMAR BHATTACHARJEE Vs. ARCHANA SAHA
September 1, 2006
DIPALI BISWAS Vs. RESERVE BANK OF INDIA
January 27, 2006
DIPALI BOSE Vs. DEBAPRASAD BOSE
February 8, 2006
DIPANKAR MANNA Vs. BOARD OF COUNCILLORS
July 20, 2006
DIPTI BAVISHI Vs. ASHOKE KOTHARI
February 20, 2006
DIRECTOR OF PUBLIC INSTRUCTIONS GOVERNMENT OF WEST BENGAL Vs. ASSOCIATION OF SUPERANNUATES TEACHERS OF NON GOVERNMENT COLLEGE
September 20, 2006
DIVISIONAL RAILWAY MANAGER ESTERN RAILWAY Vs. KALIGHAT RAILWAY PLOT HOLDERS ASSOCIATION
September 21, 2006
DR. GARGI GANGOPADHYAY Vs. W.B. UNIVERSITY OF HEALTH SCIENCES AND ORS.
May 10, 2006
DR. PREM KUMARI Vs. UNION OF INDIA AND ORS.
September 19, 2006
DTM CONSTRUCTION PVT LTD Vs. UNITED BANK OF INDIA
September 21, 2006
DUNCANS INDUSTRIES LTD Vs. HINDOLA DUTTA ROY
February 16, 2006
DUNLOP INDIA LIMITED Vs. THE FIRST INDUSTRIAL TRIBUNAL OF WEST BENGAL AND ORS.
September 13, 2006
DUNLOP INDIA LTD Vs. MADHURA COATS LTD
June 19, 2006
DURGA SHAW Vs. RAMDHANI SINGH
November 10, 2006
DURVASALA SARASWATI Vs. STATE OF WEST BENGAL AND OTHERS
December 13, 2006
EAST INDIA COMMERCIAL CO P LTD Vs. UNION OF INDIA
February 27, 2006
EASTERN COALFIELDS LIMITED Vs. AJAY GLASS WORKS
December 4, 2006
EASTERN COALFIELDS LIMITED Vs. SUDAMA DAS
December 8, 2006
EMPIRE JUTE CO LTD Vs. JUTE CORPORATION OF INDIA
July 28, 2006
ENCON PRIVATE LIMITED Vs. STATE OF WEST BENGAL
September 21, 2006
ENGINEERING PROJECTORS INDIA LTD Vs. GOUTAM CHATTERJEE
December 15, 2006
ESSEL MINING AND INDUSTRIES LIMITED Vs. EASTERN COALFIELDS LTD
July 7, 2006
EXHIBITORS SYNDICATE PVT LTD Vs. REPOSE PROPERTIES PVT LTD
September 7, 2006
F V ARUL Vs. S K MUKHARJEE
February 23, 2006
FALAKATA INDUSTRIES LTD Vs. STATE OF WEST BENGAL
October 6, 2006
FARIDABAD INVESTMENT COMPANY LTD. Vs. COMMISSIONER OF INCOME-TAX
December 20, 2006
FERRING PHARMACEUTICALS PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX OFFICER
January 5, 2006
FOOD CORPORATION OF INDIA Vs. ANURAG PROPERTIES PVT LTD
August 4, 2006
FULMANI HEMRAM ALIAS HEMBRAM Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
November 3, 2006
G PRASAD RAO Vs. SHANKAR BISWAS
December 12, 2006
G S MARKETING ASSOCIATES Vs. UNION OF INDIA
January 18, 2006
GANESH AGRAWAL Vs. OFFICE OF THE BANKING OMBUDSMAN
July 4, 2006
GANESH BAHADUR KHAWAS Vs. STATE OF WEST BENGAL
August 25, 2006
GANESH CHAND ROY Vs. STATE OF WEST BENGAL
May 17, 2006
GANESH KANJI Vs. STATE OF WEST BENGAL
September 4, 2006
GANESH MAZUMADAR Vs. THE LEARNED JUDGE, NINTH INDUSTRIAL TRIBUNAL AND OTHERS
June 13, 2006
GANGADHAR BERA Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
December 20, 2006
GAUTAM DAS Vs. STATE OF WEST BENGAL
March 11, 2006
GAUTAM DAS Vs. GARDEN REACH SHIPBUILDERS ENGINEERS LTD
November 17, 2006
GAUTAM MAITRA Vs. STATE OF WEST BENGAL
September 14, 2006
GAYATRI BANERJEE Vs. STATE OF WEST BENGAL
December 4, 2006
GENERAL MANAGER S E RLY Vs. BADAL KUMAR PRADHAN
September 27, 2006
GENERAL MANGER EASTERN RAILWAY Vs. SUVANKAR DAS
August 21, 2006
GHANSHYAM KEJRIWAL Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
May 17, 2006
GHANSHYAMDAS AGARWAL Vs. BANK OF INDIA
August 1, 2006
GHENTU MANDAL Vs. STATE OF WEST BENGAL
May 2, 2006
GITA NANDI Vs. UNION BANK OF INDIA
September 19, 2006
GLAXO SMITH KLINE CONSUMER HEALTH CARE LIMITED Vs. HEINZ INDIA PRIVATE LIMITED
October 27, 2006
GLAXO SMITH KLINE PLC Vs. CONTROLLER OF PATENTS AND DESIGNS
February 2, 2006
GOBINDA KOLEY Vs. BUDHADEB HAZRA
November 28, 2006
GOLAP MUSTAFA TARADAR Vs. STATE OF WEST BENGAL
March 23, 2006
GOLSAN BIBI Vs. STATE OF WEST BENGAL
December 1, 2006
GOPAL AGARWAL Vs. STATE OF WEST BENGAL
May 16, 2006
GOPAL BHOWMICK Vs. STATE OF WEST BENGAL
August 18, 2006
GOPAL GLASS WORKS LTD Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS
August 17, 2006
GOPAL KRISHNA DAS ADHIKARY Vs. THE STATE OF WEST BENGAL AND OTHERS
June 5, 2006
GOPAL SINHA Vs. PALAS SARKAR
September 13, 2006
GOPY NATH PAKRASHI Vs. SUKHADAMOYEE NARJ SILPA MANDIR
September 8, 2006
GOUR DEY Vs. STATE OF WEST BENGAL
September 8, 2006
GOUTAM DAS Vs. NIRBHOY CHANDRA CHOWDHURY
February 28, 2006
GOVERNMENT EMPLOYEES FEDERATION AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
June 4, 2006
GUEST KEEN WILLIAMS LTD Vs. THIRD INDUSTRIAL TRIBUNAL
April 3, 2006
GULF OIL CORPORATION LTD Vs. STEEL AUTHORITY OF INDIA LTD
April 6, 2006
GURDEB SINGH Vs. NEW INDIA ASSURANCE CO LTD
March 3, 2006
GURDEB SINGH Vs. NEW INDIA ASSURANCE CO LTD
September 30, 2006
GURDEEP SINGH Vs. NEW INDIA ASSURANCE CO LTD AND ANR
March 3, 2006
GYAN CHAND BOTHRA AND ANOTHER Vs. PANKAJ JAIN AND ANOTHER
February 8, 2006
HANNAN ALI Vs. STATE OF WEST BENGAL
January 25, 2006
HANUMAN PRASAD BAGRI Vs. BAGREES CEREALS (P.) LTD.
February 22, 2006
HARDWARI MALL AND SONS Vs. ASSISTANT COMMERCIAL TAX OFFICER AND ORS.
March 20, 2006
HARENDRA NATH Vs. UNION OF INDIA
September 27, 2006
HARI NARAYAN KIRTANIA Vs. UNION OF INDIA & ORS.
September 15, 2006
HARISH CHANDRA SARKAR Vs. STATE OF WEST BENGAL
May 10, 2006
HASANUZZAMAN KHADIM Vs. STATE OF WEST BENGAL
August 4, 2006
HAZRA MEDICAL STORES PRIVET LTD Vs. BISWANATH SARKAR
July 11, 2006
HEMCHAND LOOKAR Vs. SUJYAPATI DEBI
March 31, 2006
HIDIRAM BEWA Vs. NEW INDIA ASSURANCE CO
June 26, 2006
HIMADRI CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
September 11, 2006
HIMANGSHU DAS SHARMA Vs. STATE OF WEST BENGAL
September 25, 2006
HINDUSTAN LEAVER LIMITED Vs. FOURTH INDUSTRIAL TRIBUNAL
December 4, 2006
HINDUSTAN LEVER LIMITED Vs. CAVIN KARE LIMITED
February 2, 2006
HINDUSTAN LEVER LIMITES Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE
March 31, 2006
HINDUSTAN LEVER LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
March 28, 2006
HINDUSTAN PAPER CORPORATION LTD Vs. KALPATRU AGRO FOREST ENTERPRISES P LTD
July 14, 2006
HIRENDRA NATH HALDER Vs. UNION OF INDIA
December 12, 2006
HOOGHLY MILLS COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 13, 2006
HOOGHLY PRINTING COMPANY LTD. Vs. STATE OF WEST BENGAL AND ORS.
April 21, 2006
HOTEL HINDUSTHAN INTERNATIONAL EMPLOYEES AND WORKERS UNION Vs. STATE OF WEST BENGAL
July 7, 2006
HOTEL SILVER LINE Vs. COMMISSIONER OF POLICE
September 27, 2006
HOWRAH MILLS COMPANY LIMITED Vs. HOWRAH MUNICIPAL CORPORATION
September 21, 2006
HYDROCARBONS AND CHEMICALS Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES WEST BENGAL
September 21, 2006
IFB AGRO INDUSTRIES LTD Vs. EXCISE COMMISSIONER
September 26, 2006
ILA KAYAL Vs. STATE OF WEST BENGAL
June 30, 2006
IMR METALLURGICAL RESOURCES AG Vs. HINDUSTHAN NEWSPRINT LTD
January 19, 2006
IN THE GOODS OF PRAVIN KUMAR KOTHARI, DECEASED DIPTI BAVISHI Vs. ASHOKE KOTHARI
February 20, 2006
IN THE GOODS OF SMT. PRIYAMVADA DEVI BIRLA (DEED.) KRISHNA KUMARBIRLA AND ORS. Vs. REJENDRA SINGH LODHA AND ORS.
December 21, 2006
INDIAN IRON AND STEEL CO LTD Vs. STATE OF WEST BENGAL
June 20, 2006
INDIAN IRON AND STEEL CO LTD Vs. BIMALENDU CHOWDHURY
March 15, 2006
INDIAN JUTE INDUSTRIES RESEARCH ASSOCIATION Vs. DEBABRATA SARKAR
June 14, 2006
INDIAN OIL PETRONAS PVT LTD Vs. REGIONAL LABOUR COMMISSIONER CENTRAL OLKATA
September 27, 2006
INDO EUROPA TRADING CO PVT LTD Vs. ANIL PODDAR
August 9, 2006
INDRA DEVI AGARWAL Vs. STATE OF WEST BENGAL
February 2, 2006
INDRA MOHAN SHILL Vs. DISTRICT MAGISTRATE
April 13, 2006
INDRA SINGH AND SONS PVT LTD Vs. TATA STEEL LIMITED
May 12, 2006
INDRANIL CHAUDHURI Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
March 17, 2006
INDUSTRIAL INVESTMENT BANK OF INDIA LTD Vs. BADRINARAYAN ALLOYS AND STEELS LTD
September 21, 2006
INTERNAL ROAD SERVICE Vs. BOARD OF TRUSTEES FOR THE PORT OF KALKATA
April 4, 2006
IPSITA CHAKRABORTY AND ANOTHER Vs. UNION OF INDIA AND OTHERS
December 11, 2006
IZHARUN KHATOON ALIAS NESHA Vs. MAQSOOD ALIAS MUKSUD ALAM
February 8, 2006
JAGANATHAN PILLAI Vs. ANDAMAN ADIM JANJATI VIKAS SAMITI
September 8, 2006
JAGANMOY BANERJEE Vs. STATE OF WEST BENGAL
January 16, 2006
JAGDISH CHANDRA DUTTA AND ANOTHER Vs. REKHA DUTTA AND OTHERS
April 20, 2006
JAGDISH LAL GAMBHIR Vs. PUNJAB NATIONAL BANK
July 24, 2006
JAGDISH ROY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 15, 2006
JALIL ALI MOLLAH Vs. STATE OF WEST BENGAL
August 8, 2006
JAMSER ALI Vs. STATE OF WEST BENGAL AND ORS.
September 27, 2006
JAQUA INDUSTRIES & SALES CO. PVT. LTD. Vs. MUSSAMMAT ANIS FATMA BEGUM & ORS.
September 5, 2006
JARAHIM SK Vs. STATE OF WEST BENGAL
August 4, 2006
JARAHIM SK Vs. STATE OF WEST BENGAL
December 20, 2006
JAYANTA KUAMR GUHA Vs. STATE OF WEST BENGAL
July 18, 2006
JAYANTI BHATTACHARYA Vs. STATE OF WEST BENGAL
June 14, 2006
JAYASHREE TEA AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME-TAX
November 10, 2006
JAYMAC LASETRON P. LTD Vs. COMMISSIONER OF INCOME-TAX
August 3, 2006
JAYSHREE TES AND INDUSTRIES LTD Vs. UNION OF INDIA
July 28, 2006
JAYTEE EXPORTS Vs. NATWAR PAREKH INDUSTRIES LIMITED
April 5, 2006
JENALI Vs. NATIONAL INSURANCE CO LTD
August 14, 2006
JHARNA BANERJEE Vs. STATE OF WEST BENGAL
August 11, 2006
JHARNA SARKAR Vs. STATE OF WEST BENGAL
December 22, 2006
JITENDRA NATH CHALKI Vs. BMAL KRISHNA KUNDU CHOWDHURY
March 29, 2006
JOGINDER PAL KAPOOR Vs. R L PLANTATION PVT LTD
March 2, 2006
JOYDEB CHANDRA DEY Vs. SUKUMAR CHANDRA DEY
June 28, 2006
JOYDEV MANNA Vs. ARATI KHAN
January 31, 2006
JUGAL MONDAL Vs. STATE OF WEST BENGAL
January 4, 2006
JUMMAN ALI BISWAS Vs. STATE OF WEST BENGAL
February 28, 2006
JUTE CORPORATION OF INDIA Vs. THE EMPIRE JUTE CO. LTD. AND ORS.
December 15, 2006
JUTHIKA BANERJEE Vs. SANTOSH MUKHARJEE
March 10, 2006
JYOTIRMAY GUHA NEOGI Vs. STATE OF WEST BENGAL
July 25, 2006
K V HUSSAIN Vs. STATE OF WEST BENGAL
July 25, 2006
K V KAMATH Vs. LABOUR ENFORCEMENT OFFICER
April 5, 2006
KALI KINKAR CHATTERJEE Vs. STATE OF WEST BENGAL
July 26, 2006
KALLOL BHATTACHARJEE AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 13, 2006
KALPANA BANERJEE Vs. STATE OF WEST BENGAL
September 26, 2006
KALPANA ROY Vs. NEW INDIA ASSURANCE COMPANY LTD
September 12, 2006
KALYAN KUMAR CHATTOPADHYAY Vs. STATE OF WEST BENGAL
January 27, 2006
KALYAN KUMAR SEN Vs. STATE OF WEST BENGAL AND OTHERS
December 22, 2006
KALYAN KUMAR TRIPATHI Vs. D L OF SCHOOLS PASHIM MEDINIPUR
February 8, 2006
KAMAL KRISHNA SARDAR Vs. STATE OF WEST BENGAL
January 20, 2006
KAMAL MONDAL Vs. STATE OF WEST BENGAL
September 8, 2006
KAMAL MONDAL Vs. STATE OF WEST BENGAL
September 6, 2006
KAMALA BHUNIYA Vs. STATE OF WEST BENGAL
January 4, 2006
KAMALA GUPTA Vs. STATE OF WEST BENGAL
August 11, 2006
KAMINI FERROUS LIMITED Vs. NEELAM INTERNATIONAL PTE LTD
May 17, 2006
KANAK KUMAR SAMAI Vs. STATE OF WEST BENGAL AND OTHERS
December 13, 2006
KANAK LATA SAHA Vs. DIABARI TEA CO. LTD.
December 18, 2006
KANAK PROJECTS LTD Vs. AMRITA BAZAR PATRIKA PVT LTD
November 22, 2006
KANTA DEVI BERLIA Vs. MOHIT JHUNJHNWALLA
February 21, 2006
KARAM CHAND THAPAR AND BROS COAL SALES LTD Vs. J G KUMARAMANGALAM
November 16, 2006
KARTIK PANDIT Vs. STATE OF WEST BENGAL
December 15, 2006
KARUNA BHATTACHARJEE Vs. STATE OF WEST BENGAL
November 28, 2006
KAZEM ALI MONDAL Vs. STATE OF WEST BENGAL
August 29, 2006
KELVIN JUTE COMPANY LTD Vs. KRISHNA KUMAR AGARWAL
February 16, 2006
KETAKI DEWASI Vs. STATE OF WEST BENGAL AND OTHERS
October 30, 2006
KHANA LAHIRI Vs. SUNITI KUMAR CHATTERJEE
May 6, 2006
KHEM CHAND BOTHRA Vs. COMMERCIAL TAX OFFICER
April 13, 2006
KISTO DASI Vs. COAL INDIA LIMITED
March 22, 2006
KOLKATA MUNICIPAL CORPORATION Vs. BENGAL PROPERTIES PVT LTD
September 20, 2006
KOLKATA MUNICIPAL CORPORATION Vs. HALLMARK COUNSULTANTS P LTD
August 25, 2006
KOLLOL DEY Vs. WEST BENGAL STATE ELECTRICITY BOARD AND ORS.
October 27, 2006
KORP GEMS INDIA PVT LIMITED Vs. PRECIOUS DIAMOND LIMITED
June 27, 2006
KOUSIK BHATTACHARYA Vs. NARAYAN CHANDRA GIRI
December 12, 2006
KRISHANU BHATTACHARYA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
October 27, 2006
KRISHNA PRASAD BAGARIA Vs. COMMISSIONER OF INCOME TAX - XIX
November 30, 2006
KRISHNAN ANANTH Vs. STATE OF WEST BENGAL
May 16, 2006
KSHETRIYA SHREE GANDHI ASHRAM Vs. STATE OF WEST BENGAL
February 24, 2006
KUNAL SAHA Vs. WEST BENGAL MEDICAL COUNCIL
July 20, 2006
LABANYA PROVA MITRA Vs. PURNENDU KUMAR GHOSE
November 17, 2006
LADU GOPAL BAJORIA Vs. KOLKATA MUNICIPAL CORPORATION
May 12, 2006
LAKSHMI BISWAS Vs. CALCUTTA TRAMWAYS CO LTD
March 20, 2006
LAKSHMI BOSE ROYCHOWDHURI Vs. STATE OF WEST BENGAL
August 1, 2006
LAKSHMI KANT GHOSH Vs. STATE OF WEST BENGAL
March 17, 2006
LALITA ALMAL Vs. KOLKATA MUNICIPAL CORPORATION
August 30, 2006
LALTU MAL ALIAS PAKA Vs. STATE OF WEST BENGAL
February 2, 2006
LALU GANGOPADHYAY Vs. STATE OF WEST BENGAL
May 8, 2006
LASCO Vs. LIFE INSURANCE CORPORATION OF INDIA
April 19, 2006
LITFA BEGUM Vs. STATE OF WEST BENGAL
September 20, 2006
LIYAKAT SARDAR Vs. STATE OF WEST BENGAL
December 18, 2006
LOKNATH PAL Vs. STATE OF WEST BENGAL
June 9, 2006
M JAWAHARDEEN Vs. STATE OF WEST BENGAL
November 24, 2006
M M T C LTD Vs. BOMBAY ART JEWELLERS
April 13, 2006
MA DURGA SERVICE STATION & ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD. CAL. REGIONAL OFFICE (RETAIL) & ORS.
September 6, 2006
MA KALI FISH PRODUCTION GROUP Vs. DAMODAR VALLEY CORPORATION
June 13, 2006
MA SANTOSHI TRANSPORT Vs. SASIM KUMAR BARUL
June 15, 2006
MA SANTOSHI TRANSPORT Vs. SASUN KR BARUI
June 5, 2006
MACKINTOSH BURN LIMITED Vs. STATE OF WEST BENGAL
July 18, 2006
MACKINTOSH BURN LTD Vs. STATE OF WEST BENGAL
July 11, 2006
MADAN GOPAL GANGULI Vs. STATE OF WEST BENGAL AND OTHERS
February 28, 2006
MADAN MOHAN PAL Vs. STATE OF WEST BENGAL
July 19, 2006
MADAN SARKAR AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
November 28, 2006
MADHUMITA SARKAR Vs. ORIENTAL INSURANCE COMPANY LTD
November 22, 2006
MADURA COATS PVT. LTD. Vs. DUNLOP INDIA LTD.
September 18, 2006
MAGARAM BAURI @ DULAL AND ANR. Vs. THE STATE OF WEST BENGAL
July 26, 2006
MAGMA LEASING LIMITED Vs. STATE OF WEST BENGAL
July 28, 2006
MAGMA LEASING LIMITED Vs. GUJARAT COMPOSITE LIMITED
May 2, 2006
MAHABIR PRASAD GUPTA Vs. STATE OF WEST BENGAL
February 2, 2006
MAHADEB BHATTACHARJEE Vs. STATE OF WEST BENGAL
October 27, 2006
MAHADEB GHOSH Vs. STATE O WEST BENGAL
June 21, 2006
MAHENDRA KANJI SICCA Vs. PRADIP KUMAR GHOSH
April 4, 2006
MAHESHWARI BROTHER LIMITED Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
February 28, 2006
MAHESWARI BROTHERS LTD Vs. AIRPORTS AUTHORITY OF INDIA LTD
March 27, 2006
MAITRY BANERJEE Vs. UNION OF INDIA
August 1, 2006
MAJOR GENERAL ARUN ROYE Vs. UNION OF INDIA
April 25, 2006
MAJOR GENERAL ARUN ROYE Vs. UNION OF INDIA
April 24, 2006
MAKIMUDDIN Vs. STATE OF WEST BENGAL
November 27, 2006
MALATI ROY CHOWDHURY Vs. SUDHINDRANATH MAJUMDAR
September 4, 2006
MALAY KUMAR HAZRA Vs. THE STATE OF WEST BENGAL AND OTHERS
November 15, 2006
MALAY KUMAR LAHA Vs. VISVA BHARTI
August 11, 2006
MALINA MONDAL Vs. SHYAM SUNDAR ALIAS SHYAMAL MONDAL AND ANOTHER
February 23, 2006
MANIKANTA GOSWAMI Vs. UNION OF INDIA AND OTHERS
December 7, 2006
MANINDRA MAJHI Vs. STATE OF W B
April 24, 2006
MANINDRA NATH SINHA Vs. STATE OF WEST BENGAL
September 6, 2006
MANJU CHATTERJEE Vs. NEW INDIA ASSURANCE COMPANY LTD
August 31, 2006
MANNESMANN REXROTH INDIA LTD Vs. NATIONAL ENGINEERING INDUSTRIES LTD
July 28, 2006
MANOHAR KUMAR KANKARIA Vs. SK MD SHAWKAT
April 13, 2006
MANOJ KANTI MAJMUDER Vs. KOLKATA MUNICIPAL CORPORATION
July 7, 2006
MANOJ SINGH Vs. STATE OF WEST BENGAL
September 15, 2006
MANOR FLOATEL LTD Vs. BOARD OF TRUSTEES FOR PORT OF KOLKATA
June 28, 2006
MANORAMA KAUR Vs. SARDAR HIRA SINGH
September 6, 2006
MANORANJAN GHOSH Vs. STATE OF WEST BENGAL
August 11, 2006
MANORANJAN GHOSH Vs. STATE OF WEST BENGAL AND ORS.
September 5, 2006
MAPLE TECHNOLOGIES Vs. STATE OF WEST BENGAL
December 4, 2006
MATILAL TUDU Vs. STATE OF WEST BENGAL
February 10, 2006
MAUSUMI MAITY, DAUGHTER OF LATE BIRENDRA NATH MAITY Vs. THE STATE OF WEST BENGAL, SERVICE UPON THE SECRETARY, DEPARTMENT OF SCHOOL EDUCATION AND ORS.
April 12, 2006
MD ASLAM Vs. STATE OF WEST BENGAL
November 1, 2006
MD AZAD PARVEZ Vs. NARCOTIC CONTROL BUREAU AND STATE OF WEST BENGAL
August 10, 2006
MD BASAR ALI MOLLA Vs. STATE OF WEST BENGAL
August 17, 2006
MD ELIAS KHAN Vs. STEEL AUTHORITY OF INDIA LTD
June 8, 2006
MD NADIR KHAN MD AJAD ALIAS SHAMIM Vs. STATE OF WEST BENGAL
January 17, 2006
MD RAFIQUE ALIAS CHACHU Vs. STATE OF WEST BENGAL
January 24, 2006
MD SURABUDDIN MALLICK & ORS Vs. STATE OF WEST BENGAL & ORS
August 1, 2006
MD TASLIM Vs. STATE OF WEST BENGAL
April 7, 2006
MD YEASIN Vs. STATE OF WEST BENGAL
April 12, 2006
MD ZOBAIR HOSSAIN Vs. STATE OF WEST BENGAL
June 16, 2006
MD. ALI HAFIZ Vs. STATE OF W.B. & ORS.
August 30, 2006
MD. GANI Vs. STATE OF WEST BENGAL & ORS.
December 19, 2006
MD. SAIFUDDIN SHAIKH Vs. STATE OF WEST BENGAL AND OTHERS
August 22, 2006
MEDICAMEN BIOTECH LIMITED Vs. RUBINA BOSE
May 19, 2006
MEENA SARDAR Vs. LIEUTENANT GOVERNOR
July 31, 2006
MEETING SK Vs. STATE OF WEST BENGAL
September 27, 2006
MEGHANA COMMERCIAL CO. LTD. Vs. STATE OF W.B. & ORS.
August 23, 2006
MEHDI HASSAN Vs. STATE OF WEST BENGAL
November 7, 2006
MINA PATEL ALIAS MAHESHBHAI D PATEL Vs. STATE OF WEST BENGAL
December 15, 2006
MINATI ENGINEERING WORKS Vs. UNION OF INDIA
September 27, 2006
MIRA DEBI CHOWDHURY Vs. CHHATELAL CHOWDHURY
August 8, 2006
MIRA DEVI Vs. ORIENTAL INSURANCE CO LTD
November 28, 2006
MITA CHATTARAJ Vs. STATE OF WEST BENGAL AND ORS.
September 6, 2006
MITHUN ALIAS MD KALIM SANJOY KHAN ALIAS SANJAIA Vs. STATE OF WEST BENGAL
February 16, 2006
MITHUN SINGHA ALIAS SINGH Vs. UNION OF INDIA
November 8, 2006
MITTAL MARKETING & SALES CORPORATION Vs. DIRECTORATE OF ESI (MB) SCHEME, WEST BENGAL AND OTHERS
September 25, 2006
MODERN FOOD INDUSTRIES I LTD Vs. MODERN BAKERY
May 3, 2006
MOHAMMAD ABBAS ALI MEERZA Vs. UNION OF INDIA
June 30, 2006
MOHAN LAL SEAL Vs. TRUSTEES TO THE TRUST OF MUTTY LAL SEAL & ORS.
September 19, 2006
MOHANLAL MAHATO Vs. STATE OF WEST BENGAL
August 21, 2006
MOHENDRA KUMAR JAISWAL Vs. STATE OF WEST BENGAL
September 5, 2006
MONDIRA CONSTRUCTION CO PVT LTD Vs. KANAN KUMAR MAITY
March 29, 2006
MONGAL CHANDRA DAS Vs. KOLKATA MUNICIPAL CORPORATION
June 16, 2006
MONILAL MANDI Vs. STATE OF WEST BENGAL
December 1, 2006
MONIRUDDIN AHAMMED ALIAS LALU DEALER Vs. STATE
February 8, 2006
MRITYUNJOY SADHUKHAN Vs. STATE OF WEST BENGAL
March 22, 2006
MRITYUNJOY SADHUKHAN Vs. STATE OF WEST BENGAL
June 20, 2006
MUJIDA MONDAL Vs. STATE OF WEST BENGAL
July 28, 2006
MUKTI MAJUMDER Vs. NATIONAL INSURANCE CO LTD
November 22, 2006
MUMTAZ AHMED SHAMSI Vs. BOARD OF WAKFS W B
July 28, 2006
N KADAR Vs. UNION OF INDIA
June 19, 2006
NABARUN BISWAS Vs. STATE OF W.B. AND ORS.
August 2, 2006
NABENDU DUTTA AND OTHERS Vs. ARINDOM MUKHERJEE AND ORS
February 8, 2006
NABENDU MONDAL Vs. STATE OF WEST BENGAL
September 27, 2006
NAGREEKA EXPORTS LTD Vs. CITY BANK LTD
July 20, 2006
NAMITA SINGHA Vs. JOYDEB CHANDRA PAUL
April 21, 2006
NAND KUMAR YADAV Vs. UNIONOF INDIA
April 12, 2006
NANDA KUMAR GUHATHAKURATA Vs. MANAGING DIRECTOR DURGAPUR
August 22, 2006
NANDADULAL NANDI Vs. STATE OF WEST BENGAL AND OTHERS
December 20, 2006
NANDIA DISTRICT PRIMARY SCHOOL COUNCIL Vs. STATE OF WEST BENGAL
August 10, 2006
NARAYAN CHANDRA MAITY Vs. STATE OF WEST BENGAL AND OTHERS
February 27, 2006
NARAYAN CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ANOTHER
May 19, 2006
NARAYAN PRASAD SEN Vs. STATE OF WEST BENGAL
May 12, 2006
NARAYANDAS AGARWALA Vs. STATE OF WEST BENGAL
January 9, 2006
NARENDRA KOCHAR Vs. UNION OF INDIA
May 12, 2006
NARENDRA PRASAD Vs. UNION OF INDIA
March 15, 2006
NARESH CHANDRA BISWAS Vs. UNITED BANK OF INDIA AND ORTHES
September 14, 2006
NARESH GOEL Vs. COMMISSIONER OF CUSTOMS PATNA
February 2, 2006
NARU GOPAL CHAKRABORTY Vs. STATE OF WEST BENGAL
August 14, 2006
NARU GOPAL CHAKRABORTY Vs. STATE OF WEST BENGAL
September 15, 2006
NATABAR MAJHI Vs. STATE OF WEST BENGAL
May 21, 2006
NATIONAL FEDRATION OF TELECOME EMPLOYEES BSNL Vs. BHARAT SANCHAR NIGAM LIMITED
December 19, 2006
NATIONAL INSTITUTE OF HOMOEOPATHY Vs. ASHOK KUMAR
May 16, 2006
NATIONAL INSURANCE CO LTD Vs. SWAPAN MUDI
December 20, 2006
NATIONAL INSURANCE CO LTD Vs. MITHU ROY
December 20, 2006
NATIONAL INSURANCE CO LTD Vs. TARA SUNDARI DEVI
November 14, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. KRISHNA BISWAS
November 7, 2006
NATIONAL TEXTILE CORPORATION WBABO LTD Vs. LEARNED JUDGE 8TH INDUSTRIAL TRIBUNAL
November 14, 2006
NATIONAL TRADERS Vs. SRIMANTA AUDDY
February 24, 2006
NAVA MAZUMDAR Vs. STATE OF WEST BENGAL
June 15, 2006
NAYAK MALIK Vs. CESC LTMITED
February 13, 2006
NEMAI DAS Vs. STATE OF WEST BENGAL
January 14, 2006
NEMAI PRAMANIK Vs. BEDAL CHANDRA MISTRI
May 8, 2006
NETRA COMMUNICATIONS Vs. PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA)
December 8, 2006
NETRA COMMUNICATIONS AND ANOTHER Vs. PRASAR BHARATI (BROADCASTING CORPORATION OF INDIA) AND OTHERS
February 8, 2006
NEW INDIA ASSURANCE CO LTD Vs. AMITAVA DAS
November 27, 2006
NEW INDIA ASSURANCE COMPANY Vs. SUKANTA MITRA
November 22, 2006
NEW RED BANK TEA COMPANY P LTD Vs. S ACHARYA P F ENFORCEMENT OFFICER
July 28, 2006
NEW TEA COMPANY LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
November 7, 2006
NIHAR RANJAN GHOSH Vs. STATE OF WEST BENGAL
March 10, 2006
NIHAR RANJAN JAMADAR Vs. NAKUL BARMAN AND ORS
February 2, 2006
NIKUL CHANDRA MONDAL Vs. STATE OF WEST BENGAL
March 17, 2006
NILADRI MONDAL Vs. ARINDAM BAKSI
July 4, 2006
NILKANTA MONDAL Vs. UNION OF INDIA
May 19, 2006
NILOTPAL DUTTA AND ANOTHER Vs. STATE OF WEST BANGAL AND OTHERS
November 27, 2006
NILU SINGH BAPIDAS AND TULSI PRASAD SHAW Vs. STATE OF WEST BENGAL
March 17, 2006
NIMISH BINANI Vs. CALCUTTA UNIVERSITY
August 7, 2006
NIREN ADHIKARI Vs. STATE OF WESTBENGAL
May 5, 2006
NIRMAL KUMAR BHUTORIA Vs. STATE OF WEST BENGAL
November 27, 2006
NIRMAL SARKAR Vs. STATE OF WEST BENGAL
August 21, 2006
NIRMALENDU MAITY Vs. STATE OF W.B. AND OTHERS
May 8, 2006
NIRMALKABIRAJ Vs. STATE OF WEST BENGAL
January 24, 2006
NIRODINI ROY Vs. N I A CO LTD
August 24, 2006
NISHA SINGH Vs. STATE OF WEST BENGAL
June 28, 2006
NITNI CHAND SAHA Vs. SWAPAN KUMAR SAHA
September 8, 2006
NOOR ALAM Vs. CALCUTTA FORT TRUST
March 2, 2006
NOORJAHAN BEGUM Vs. AMIN AHMED KHAN
February 13, 2006
NUMAZAR DORAB MEHTA Vs. ASSAM COMPANY LTD
March 20, 2006
NURJAHAN RAHMAN AND MD ZELLAR RAHMAN Vs. NURUL ALAM AND MD SALIM AND MD SAJID HASSAN
April 17, 2006
OM PRAKASH TIWARI Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS.
April 26, 2006
OM PRAKASH YADAV Vs. STATE OF WEST BENGAL
June 23, 2006
ORGANIZING MANAGING COMMITTEE OF MD KUDRAT E KHUDA SIKSHA NIKETAN Vs. STATE OF WEST BENGAL
March 20, 2006
ORIENTAL BANK OF COMMERCE Vs. SUMANTA KUMAR NAYAK
November 28, 2006
ORIENTAL INSURANCE CO LTD Vs. PEACOCK PLYWOOD P LTD
December 16, 2006
ORIENTAL TILES LTD Vs. UNION OF INDIA
May 18, 2006
OSMAN ALI SEKH Vs. STATE OF WEST BENGAL
May 11, 2006
OUTDOOR ADVERTISING ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
September 1, 2006
P K ROY ALIAS PARVAT KUMAR ROY Vs. UNION OF INDIA
November 16, 2006
P MADHAVA RAO Vs. SUPERINTENDING ENGINEER
September 5, 2006
P. SEN (TECHNICAL SERVICES) PRIVATE LIMITED Vs. ANANDILAL NARENDRA KUMAR AND ORS.
August 8, 2006
P.S. HOUSING FINANCE P. LTD. Vs. UNION OF INDIA
July 26, 2006
PABITRA KUMAR DUTTA Vs. GENERAL MANAGER EASTERN RAILWAY
February 27, 2006
PACHA ALIAS BUDDHADEB METE Vs. STATE OF WEST BENGAL
May 4, 2006
PADMA RANI THAKUR Vs. SECRETARY DEPARTMENT OF HOME
November 3, 2006
PALLAB MUKHERJEE Vs. STATE OF WEST BENGAL
September 5, 2006
PANCHALI SARKAR (SANTRA) Vs. STATE OF W. B. AND OTHERS
June 16, 2006
PANCHANAN JANA Vs. STATE OF WEST BENGAL
April 21, 2006
PANKAJ JAISWAL Vs. VIRENDRA PRASAD JAISWAL
September 19, 2006
PARESH SINGH Vs. STATE OF WEST BENGAL
February 2, 2006
PARESHLAL CHOWDHURY & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 7, 2006
PARIKSHIT MISHRA Vs. INDIAN IRON AND STEEL CO LTD
December 8, 2006
PARUL DEBNATH Vs. UNION OF INDIA
January 18, 2006
PASCHIM BANGA Vs. UNION OF IINDIA
November 15, 2006
PAUL N Vs. UNITED COMMERCIAL BANK
June 13, 2006
PRABHAT RANJAN DAS Vs. DISTRICT INSPECTOR OF SCHOOLS
September 19, 2006
PRABIR KUMAR DAS Vs. JAYANTI DAS
August 18, 2006
PRADIP CHAKRABORTY Vs. STATE
December 10, 2006
PRADIP CHAKRABORTY Vs. STATE OF WEST BENGAL
December 19, 2006
PRADIP CHAKRABORTY Vs. STATE OF WEST BENGAL
January 6, 2006
PRADIP KUMAR AGARWAL Vs. STATE OF WEST BENGAL
June 28, 2006
PRAFULLA HALDER Vs. STATE OF WEST BENGAL
July 26, 2006
PRAKASHWATI CHOPRA Vs. SIBAJI MITRA
August 17, 2006
PRAMOD KUMAR GADIA Vs. STATE OF WEST BENGAL
February 10, 2006
PRANAB ALIAS KUTI BISWAS Vs. STATE OF WEST BENGAL
September 25, 2006
PRANAB CHANDRA DAW Vs. CALCUTTA MUNICIPAL CORPORATION
August 30, 2006
PRANAB KUMAR MITRA Vs. ORIENTAL INSURANCE CO LTD
May 8, 2006
PRANAB SENGUPTA Vs. ALOK KUAR BASU
January 19, 2006
PRANATI CHATTERJEE Vs. GOUTAM CHATTERJEE
April 4, 2006
PRANITA DAS GUPTA AND ORS. Vs. STATE OF WEST BENGAL AND ORS.
July 6, 2006
PRASANTA BANERJEE Vs. TANDRA BANERJEE
March 31, 2006
PRASANTA KUMAR BASU Vs. NARANDRA KUMAR ANCHALIA
November 22, 2006
PRASANTA KUMAR PAL Vs. STATE OF WEST BENGAL
May 16, 2006
PRASANTA KUMAR PAL AND ORS. Vs. STATE OF WEST BENGAL AND ANR.
May 19, 2006
PRATAP BHATTACHARYA Vs. ASHOK BHATTACHARYA
September 6, 2006
PRAVAT CHANDRA MAITY Vs. ORIENTAL INSURANCE CO LTD
September 20, 2006
PRAVAT KUMAR MUKHARJEE Vs. STATE OF WEST BENGAL
August 21, 2006
PRAVIN KUMAR KOTHARI Vs. ASHOKE KOTHARI
February 20, 2006
PREMIER MEDICAL SUPPLY AND STORE PROPRIETOR PREMIER DISTRIBUTORS PVT LTD Vs. PHARMA TRADERS
January 4, 2006
PRESIDENT W B C H S E Vs. ADITI BOSE
February 7, 2006
PRISM ENTERTAINMENT PVT LTD Vs. PRASAD PRODUCTIONS PVT LTD
April 26, 2006
PRITHWISH CHOWDHURY Vs. STATE OF WEST BENGAL
September 1, 2006
PRIYAMBADA DEBI BIRLA Vs. AJOY KUMAR NEWAR
May 19, 2006
PROMILA MOOKHERJEE Vs. KRISHNA DUTTA
September 8, 2006
PRONAY BOSE Vs. THE STATE OF WEST BENGAL AND ORS.
April 25, 2006
PROSUN KUMAR DEY Vs. PROVASH KUMAR DEY
December 20, 2006
PUNJAB NATIONAL BANK Vs. UNIWORTH INTERNATIONAL LIMITED
February 14, 2006
PURANMALL GOENKA Vs. SAVITRI DEVI
April 21, 2006
PURNENDUKUMAR SENGUPTA Vs. SANDIP BAGCHI ALIAS BHOLA
January 13, 2006
PURUSHOTTAM LAL SINGHANIA Vs. DELHI PUBLIC SCHOOL
July 5, 2006
PUSHPA CHAND Vs. KOLKATA MUNICIPAL CORPORATION
June 7, 2006
RABI KUMAR DASS Vs. CHITTRANJAN DAS
June 30, 2006
RABI PRAKASH CHOWDHURY Vs. CHIEF JUSTICE HIGH COURT CALCUTTA
February 2, 2006
RABINDRA KUMAR SHAE Vs. TANUSREE CHATTERJE
January 20, 2006
RABINDRANATH MITRA Vs. REKHA MUKHERJEE
July 17, 2006
RADHESHYAM PRASAD Vs. DAMODAR VALLEY CORPORATION
April 18, 2006
RADIO TODAY BROADCASTING LTD Vs. INDIAN PERORMING RIGHTS SOCIETY
April 26, 2006
RAFID UDDIN Vs. SK KORBAR UDDIN
July 7, 2006
RAFIQUE MOLLA Vs. STATE OF WEST BENGAL
February 6, 2006
RAGHUNATH BHATTACHARJEE Vs. LT GOVERNOR
January 10, 2006
RAGHWAN SARATHY Vs. STATE OF WEST BENGAL
February 22, 2006
RAHUL SINHA Vs. STATE OF WEST BENGAL AND ORS.
September 21, 2006
RAJ KUMAR DUTTA Vs. BIMAL KUMAR DHAR
April 3, 2006
RAJ KUMAR MUNDRA Vs. VETTYATTIL RAVINDRAN ALIAS V RAVINDRAN
November 16, 2006
RAJ KUMARI JAISWAL Vs. RAMESH KUMAR JAISWAL
November 22, 2006
RAJA RAM ESTATE Vs. NIHARMONI LAW
May 4, 2006
RAJDEEP PANDEY Vs. STATE OF WEST BENGAL & ORS.
September 7, 2006
RAJENDRA SINGH LODHA Vs. AJAY KUMAR NEWAR & ORS.
May 19, 2006
RAJENDRA SINGH LODHA Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
March 17, 2006
RAJESH KUMAR Vs. RAJAN
March 8, 2006
RAJIB MITRA Vs. STATE OF WEST BENGAL
January 27, 2006
RAJINDER SINGH Vs. UNION OF INDIA AND OTHERS
January 13, 2006
RAJIV MISHRA I P S Vs. BIVASH HAZRA
June 12, 2006
RAKHI PANDEY Vs. KANKAR GHOSH
December 13, 2006
RAM CHANDRA PRASAD Vs. FOOD CORPORATION OF INDIA
March 17, 2006
RAM CHANDRA SHAH ALIAS SHAW Vs. JAGADISH PRASAD AGARWAL
August 22, 2006
RAM PRAKASH DWIVEDI Vs. STATE OF WEST BENGAL
July 7, 2006
RAM SAKAL ROY Vs. SAMBHUNATH JAISWAL
January 5, 2006
RAM SAKHI SINGH AND OTHERS Vs. STATE OF WEST BENGAL AND OTHER
November 29, 2006
RAMA BANDYOPADHYAY Vs. STATE OF WEST BENGAL
March 8, 2006
RAMA GOURI R. DAVE Vs. SUDHIR KUMAR ROY
July 7, 2006
RAMAPATI BISWAS Vs. CHANDRA SEKHAR BISWAS
February 17, 2006
RAMKRISHNA PANDIA Vs. JOGESH CHANDRA SARKAR
August 21, 2006
RAMNI KANTA DAS Vs. GARDEN REACH SHIPBUILDERS AND ENGGS LTD
July 24, 2006
RAMPADA DAS AND ANR. Vs. STATE OF W.B. AND ORS.
August 28, 2006
RANABIR MAHATO Vs. STATE OF WEST BENGAL
November 30, 2006
RANCHI ASSOCIATION Vs. UNION OF INDIA
July 10, 2006
RANJAN CHATTERJEE Vs. DINESHKUMAR SHARMA
August 1, 2006
RANJAN KUMAR SINHA Vs. PRABIR KUMAR SINHA
July 4, 2006
RANJIT CHAKRABORTY Vs. STATE OF WEST BENGAL
June 9, 2006
RAPTAKOS BRETT AND COMPANY LTD Vs. GANESH PROPERTY
August 23, 2006
RAPTAKOS BRETT AND COMPANY LTD Vs. GANESH PROPERTY
August 22, 2006
RASHI METAL PVT LTD Vs. WEST BENGAL STATE ELECTRICITY BOARD
July 14, 2006
RATAN CHANDRA GURIA Vs. STATE OF WEST BENGAL
December 19, 2006
RATANSHI DEVJIPATEL Vs. RIGOPAL BEGAL
June 30, 2006
RATHI BHUSAN MAZUMDAR Vs. ANAMIKA HOUSING CORPORATION
February 13, 2006
RATNA BANERJEE Vs. CHANDRA MADHAB BANERJEE
June 30, 2006
RAVI BAFNA Vs. STATE OF WEST BENGAL
July 21, 2006
RAYMOND LTD Vs. H V DOSHI PVT LTD
January 20, 2006
REFUGEE HANDICRAFT Vs. GOPAL JEW
September 19, 2006
REGIONAL PROVIDENTFUND COMMISSIONER WEST BENGAL Vs. EMPLOYEES PROVIDENT FUND APPELLATETRIBUNAL
January 30, 2006
REHABILITATION INDUSTRIES CORPORATION LTD Vs. STATE OF WEST BENGAL
December 22, 2006
REJAUL KARIM Vs. THAKURANI BASKEY
March 16, 2006
RENUKA DEBNATH Vs. NARAYAN CHANDRA MALLICK
September 20, 2006
REVION MANUFACTURING LIMITED Vs. K V INTERNATIONAL
August 11, 2006
RITA BHATTACHARYA Vs. STATE OF WEST BENGAL
May 12, 2006
RITA KUMARI SHAHU ALIAS SHAH Vs. SHYAM SUNDER SHAHU
July 7, 2006
RITA PAUL BAGCHI Vs. STATE OF WEST BENGAL
August 19, 2006
RITA SHAW Vs. DIPENDRA LAL SHAW
April 3, 2006
S B I HOME FINANCE LTD Vs. KIDAMBI SRINIVAS VARDA KRISHNAMACHARI
December 7, 2006
S.B.I. HOME FINANCE LTD. AND KIDAMBI SRINIVASH VARDA KRISHNAMACHARI Vs. REGIONAL DIRECTOR, DEPTT. OF COMPANY
December 7, 2006
SABITA CHOWDHURY Vs. DULALI MONDAL CHOWDHURY
August 11, 2006
SABITA SINGH Vs. NATIONAL COUNCIL OF REGIONALSCHEME CENTRE
July 14, 2006
SACHINANDAN BHUNIA Vs. STATE OF WEST BENGAL
January 20, 2006
SACHINDRA NATH PAL Vs. DINABANDHU ASH
January 3, 2006
SADANANDA MONDAL Vs. STATE OF WEST BENGAL
June 9, 2006
SADANANDA PAN Vs. STATE OF WEST BENGAL
February 23, 2006
SAHAJADA SALIM Vs. STATE OF WEST BENGAL
August 9, 2006
SAHARA INDIA COMMERCIAL CORPN. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 15, 2006
SAIBAL DEY Vs. CHAITALI DEY
May 11, 2006
SAILEN SARDAR Vs. STATE OF WEST BENGAL
March 2, 2006
SAILENKUMAR SINHA Vs. STATE OF WEST BENGAL
September 11, 2006
SAKILA BEGUM Vs. STATE OF WEST BENGAL
April 21, 2006
SAKINA BIBI Vs. SHIPPING CORPORATION OF INDIA
June 30, 2006
SAMAR KUMAR ROY Vs. JHARNA ROY
December 12, 2006
SAMBHU RAJWAR Vs. STATE OF WEST BENGAL
April 21, 2006
SAMIMA BEGUM ALIAS KHATUN Vs. SK ABDUL RAHMAN ALIAS IMANUR RAHMAN
January 3, 2006
SAMIR GHOSHAL Vs. STATE OF WEST BENGAL
December 15, 2006
SAMIR KUMAR ADDY Vs. UNION OF INDIA
June 14, 2006
SAMIRAN CHAKRABORTY Vs. STATE OF WEST BENGAL
February 20, 2006
SAMSER ALI MONDAL Vs. STATE OF WEST BENGAL
June 16, 2006
SANDEEP RAI SHARMA Vs. LIEUTENANT GOVERNOR
December 22, 2006
SANDHYA MONDAL Vs. STATE OF WEST BENGAL
August 7, 2006
SANHATI INFOCOM SERVICES PVT LTD Vs. UNION OF INDIA
September 4, 2006
SANJAY KUMAR SINGHANIA Vs. STATE OF WEST BENGAL
March 22, 2006
SANJAY MALHOTRA Vs. TIMELY BOOKS CENTRE
May 4, 2006
SANJAY MEHTA Vs. KOLKATA MUNICIPAL CORPORATION
August 18, 2006
SANJAY MEHTA Vs. KOLKATA MUNICIPAL CORPORATION
October 18, 2006
SANJAY SONKAR Vs. STATE OF WEST BENGAL
December 19, 2006
SANJIB KUMAR SINHA Vs. STATE OF W.B. AND ORS.
August 24, 2006
SANJIB SAHA Vs. BIDISHA SAHA NEE ROY
March 31, 2006
SANJIT KUMAR MANDAL AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
November 27, 2006
SANJOJ BISWAS Vs. KOLKATA MUNICIPAL CORPORATION
March 3, 2006
SANJOY YADAV Vs. COAL INDIA LTD. AND OTHERS
December 11, 2006
SANJUKTA BASU ROY Vs. STATE OF WEST BENGAL
April 28, 2006
SANJUKTA BASU ROY ALIAS BULBULI Vs. STATE OF WEST BENGAL
April 18, 2006
SANKAR CHANDRA GHOSH Vs. SOVARANI BHOWMICK
December 22, 2006
SANKAR KUMAR MONDAL Vs. STATE OF W.B. AND OTHERS
June 23, 2006
SANKAR THAKUR Vs. UNION OF INDIA
September 25, 2006
SANTI RAJAN MIRDHA Vs. STATE OF WEST BENGAL
March 15, 2006
SANTOSH KUMAR CHAMARIA Vs. STAE OF WEST BENGAL
July 24, 2006
SANTOSH PARUA Vs. STATE OF WEST BENGAL
March 16, 2006
SANTYMOY CHATTERJEE Vs. STATE OF WEST BENGAL
July 18, 2006
SARASWAT TRADING AGENCY Vs. UNION OF INDIA
July 4, 2006
SAREGAMA INDIA LTD Vs. SURESH JINDAL
August 25, 2006
SARKAR AND SARKAR Vs. STATE OF WEST BENGAL
May 16, 2006
SARKAR AND SARKAR Vs. STATE OF WEST BENGAL
January 19, 2006
SARMISTHA DUTTA Vs. STATE OF WEST BENGAL
November 30, 2006
SAROJ MONDAL Vs. STATE OF WEST BENGAL
November 30, 2006
SAT PAUL Vs. STATE OF WEST BENGAL
March 31, 2006
SATYABRATA DAS Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
August 31, 2006
SATYABRATA SEN Vs. UNITED BANK OF INDIA
November 15, 2006
SATYAJIT BASU Vs. STATE OF WEST BENGAL
September 15, 2006
SATYANARAYAN ROOJ Vs. DIRECTOR OF PENSION, PROVIDENT FUND AND GROUP INSURANCE, WEST BENGAL AND ORS.
August 31, 2006
SATYANARAYANA MONDAL Vs. STATE OF WEST BENGAL
August 28, 2006
SATYANDRA NATH SUTRADHAR Vs. STATE OF WEST BENGAL
June 16, 2006
SATYENDRA NATH MONDAL Vs. STATE OF WEST BENGAL
March 3, 2006
SATYENDRA PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION ACB CBI
February 10, 2006
SAYED ALI SK Vs. STATE OF WEST BENGAL
March 31, 2006
SAYED DARAIN ALIAS AHSAN ALIAS BENGAL Vs. STATE OF WEST BENGAL
May 12, 2006
SECRETARY IRRIGATION AND WATERWAYS DEPARTMENT Vs. CHOUDHARY MANJUR AFFAQU
August 30, 2006
SECRETARY MANAGING VOMMITTEE DAYERBAZAR VIDYAMANDIR Vs. MADHUSUDAN SAMADDER
December 20, 2006
SECRETARY, COUNCIL OF SCIENCE AND TECH. Vs. COMMISSIONER OF CUS. (PORT)
February 2, 2006
SEKHAR GOSWAMI Vs. S B STC
January 20, 2006
SENIOR SUPERINDTENDENT OF POST OFFICE NORTH CALCUTTA DIVISION Vs. DIPAK KUMAR GHOSH
August 17, 2006
SERAJUL SK Vs. STATE OF WEST BENGAL
July 18, 2006
SEROPHINA KERKETTA Vs. GOVT. OF W.B.
April 19, 2006
SHAKTI HALDER Vs. UNION OF INDIA
February 13, 2006
SHALIMAR PAINTS LTD Vs. UNION OF INDIA
August 31, 2006
SHAMBHU NATH DAS Vs. SAMITA GHOSH MOULIK
September 1, 2006
SHANKAR JAISWARA Vs. STATE OF WEST BENGAL
January 30, 2006
SHANKAR TRADERS Vs. UNION OF INDIA
July 10, 2006
SHEO PRASAD SINGH Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
November 28, 2006
SHIBANT DUTTA Vs. BIMAL DUTTA
July 10, 2006
SHIBOPADA BHATTACHARJEE Vs. REKHA MUKHARJEE
July 17, 2006
SHIBPUR HINDU GIRLS HIGH SCHOOL Vs. SUJIT KUMAR BANERJEE
March 6, 2006
SHILA ROY CHOUDHURY Vs. NIMAI CHARAN RAKSHIT
July 14, 2006
SHIMNIT UTSHE INDIA Vs. WEST BENGAL TRANSPORT INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
June 27, 2006
SHOWLAL Vs. KOLKATA PORT TRUST
April 6, 2006
SHREE GOPAL JEW Vs. JUMBO TRADERS PRIVET LTD
September 19, 2006
SHRI SWAPAN KUMAR PYNE Vs. CESC LIMITED
February 3, 2006
SHRIKANT MANTRI Vs. RADHESHYAM CHOTIA
May 3, 2006
SHRIKANTA HALDER Vs. STATE OF WEST BENGAL AND ORS.
September 11, 2006
SHRILAL MEHTA Vs. STATE OF WEST BENGAL
September 14, 2006
SHYAMAL KANTI GUHA Vs. MEENA BOSE
November 13, 2006
SHYAMAL KUMAR ROY Vs. SUSHIL KUMAR AGARWAL
February 28, 2006
SHYAMAL PYNE Vs. STATE OF WEST BENGAL
January 27, 2006
SHYAMAPADA BAURI Vs. STATE OF WEST BENGAL
November 29, 2006
SICOM LTD Vs. BAJRANGLAL JAIN
June 9, 2006
SIDDHANATH CHATTERJEE Vs. STATE OF WEST BENGAL
December 22, 2006
SIKANDER RAJAK Vs. UNION OF INDIA
December 15, 2006
SIMPLEX CONCRETE PILES (INDIA) LTD Vs. COMMISSIONER OF INCOME-TAX
September 14, 2006
SIRAJ MONDAL Vs. STATE OF WEST BENGAL
January 16, 2006
SISIR KUMAR MONDAL Vs. STATE OF WEST BENGAL
March 9, 2006
SITA DEVI HARALALKA Vs. T M AND M C PVT LTD
July 31, 2006
SITARAM KEWAT Vs. COAL INDIA LTD
December 12, 2006
SK ABDUL GAFFAR Vs. MIRA DAS ROY
January 13, 2006
SK NUR ALAN Vs. DIRECTOR COLLEGE OF ENGINEERING AND MANAGEMENT KOLAGHAT
February 1, 2006
SK RAHIM Vs. STATE OF WEST BENGAL
November 9, 2006
SK SABIRUDDIN ALIAS BHADDU Vs. SK SABRATI ALIAS SK LALU
November 15, 2006
SK. ABDUL BARI AND ORS. Vs. MOMENA BIBI AND ORS.
March 28, 2006
SK. BARJAHAN ALI Vs. STATE OF WEST BENGAL AND ORS.
August 23, 2006
SK. SAMSUDDIN AHMED Vs. STATE OF WEST BENGAL & OTHERS
December 15, 2006
SM. RINA HALDER Vs. STATE OF WEST BENGAL AND OTHERS
September 18, 2006
SMRITIKANA ROY, (HAIDER) Vs. STATE OF WEST BENGAL AND ORS.
July 18, 2006
SMT. ABHA PRAMANICK Vs. STATE OF WEST BENGAL AND OTHERS
May 16, 2006
SMT. ALOKA GOOPTU Vs. G.E.T. PROPERTIES PRIVATE LIMITED
March 30, 2006
SMT. ATUL BALA MAITY Vs. THE UNION OF INDIA & ORS.
August 7, 2006
SMT. BENARASI DEBI AGARWAL AND ANOTHER Vs. ARUN KUMAR GUPTA AND OTHERS
June 26, 2006
SMT. BHABANI BHATTACHARJEE Vs. STATE OF WEST BENGAL AND ORS.
March 27, 2006
SMT. BHAGAWATI SUREKA Vs. SMT. BIJUR1 CHOWDHURY AND ORS.
May 16, 2006
SMT. GOURI RANI DAS Vs. STATE OF W. B AND ORS.
August 28, 2006
SMT. PREM KUMARI Vs. SMT. LILLY BHOOMI
March 6, 2006
SOHAM DUTTA Vs. SUDHANGSHU KUMAR
January 13, 2006
SOMAI BAGDI Vs. STATE OF WEST BENGAL
December 11, 2006
SOMANI FOOD PRODUCT Vs. WEST BENGAL FINANCIAL CORPORATION
November 9, 2006
SOMNATH MUKHARJEE Vs. MAMATA RANI SAHA
April 3, 2006
SONA RAUTH AND PARESH MALLICK Vs. STATE OF WEST BENGAL
March 6, 2006
SOORAJMULL NAGARMULL Vs. DALHOUSIE PROPERTIES LTD
January 13, 2006
SOUBHIK EXPORTS LIMITED Vs. UNION OF INDIA
August 2, 2006
SOUMITRA GHOSH Vs. GODREJ AND BOYCE MANUFACTURING CO LTD
February 14, 2006
SOURAV ROY Vs. STATE OF WEST BENGAL
July 20, 2006
SREEJIT KUMAR TAGORE Vs. RADHA KISHEN BHATTER AND OTHERS
April 5, 2006
SRI AMBIKA CHARAN SARDAR Vs. STATE OF W.B. & ORS.
September 18, 2006
SRI ASHOKE KUMAR DAS AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
December 12, 2006
SRI DAKSHINARANJAN MISTRI Vs. STATE OF WEST BANGAL AND OTHERS
November 28, 2006
SRI KISHAN SHAW AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
May 18, 2006
SRI SOURAV JHA Vs. UNION OF INDIA AND OTHERS
December 20, 2006
SRI TAPAN KUMAR DAS Vs. STATE OF W.B. AND ORS.
September 13, 2006
SRI. UJJAL DEB RAY Vs. STATE OF WEST BENGAL AND ORS.
June 19, 2006
SRIKANT JAIN AND OTHERS. Vs. EMAMI LTD. AND OTHERS.
February 7, 2006
SRIKUMAR CHAKRABORTY Vs. DATACON SYSTEMS PVT LTD
February 14, 2006
STANDARD CHARTERED GRINDLAYS BANK LIMITED Vs. UNION OF INDIA
August 22, 2006
STATE Vs. GOUTAM GHOSH AND ORS
December 25, 2006
STATE OF WEST BENGAL Vs. SANKAR SUNDAR DUTTA
August 10, 2006
STATE OF WEST BENGAL Vs. ANIL CHAKRABORTY
July 18, 2006
STATE OF WEST BENGAL Vs. PRADIP KUMAR AGASTI
July 23, 2006
STATE OF WEST BENGAL Vs. TARIQUE AKHTAR ALIAS RAJA
July 26, 2006
STATE OF WEST BENGAL Vs. CHANDANA MONDAL
May 4, 2006
STATE OF WEST BENGAL Vs. SK MANURUDDIN
July 3, 2006
STATE OF WEST BENGAL Vs. JNANEDRA CHANDRA ANJOY
June 30, 2006
STATE OF WEST BENGAL Vs. SHYAMAL BANIK
July 13, 2006
STATE OF WEST BENGAL Vs. DHIRENDRA KUMAR MITRA AND ORS.
August 10, 2006
STATE OF WEST BENGAL Vs. GAFUR SK
December 20, 2006
STATE OF WEST BENGAL Vs. HABU GORAIN ALIAS HABUL GORAIN
November 28, 2006
STATE OF WEST BENGAL Vs. DHARMA MAHATO
September 15, 2006
STATE OF WEST BENGAL Vs. PURNENDU KUMAR PATRA
February 16, 2006
STATE OF WEST BENGAL Vs. ANJAN DASGUPTA
February 16, 2006
STATE OF WEST BENGAL Vs. PROBHAT MONDAL
February 22, 2006
STATE OF WEST BENGAL Vs. SAMBHUNATH CHATTERJEE
March 3, 2006
STATE OF WEST BENGAL Vs. NEW TOBACCO CO. LTD.
May 18, 2006
STATESMAN LIMITED Vs. SECOND INDUSTRIAL TRIBUNAL
May 18, 2006
STATR PAPER MILLS LTD Vs. UNION OF INDIA
April 5, 2006
STEEL AUTHORITY OF INDIA Vs. BAIDYANATH SARDAR
July 14, 2006
STEEL AUTHORITY OF INDIA LIMITED Vs. JAIGURU CONSTRUCTION CO
July 4, 2006
STEEL AUTHORITY OF INDIA LTD. AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
November 22, 2006
STERLING PHARMACEUTICALS PRODUCTS CO PVT LTD Vs. UNITED BANK OF INDIA
December 12, 2006
STP LTD. Vs. SUJIT SEN
May 5, 2006
SUBHA NARAYAN Vs. STATE OF WEST BENGAL
February 2, 2006
SUBHAS CHANDRA DUTTA Vs. SUDHA DAS
August 4, 2006
SUBHAS KUMAR AGARWAL Vs. SITA DEVI PATWARI
September 18, 2006
SUBIR DAS Vs. STATE OF WEST BENGAL
April 18, 2006
SUBIR GUHATHAKURTA Vs. JOHANSON AND JOHNSON LTD
March 29, 2006
SUBIR KUMAR BASU Vs. STATE
January 20, 2006
SUBIR KUMAR GHOSH Vs. PRASAR BHARTIBOARD CASTING CORPORATION OF INDIA
April 24, 2006
SUBODH CHANDRA BARMAN Vs. STATE OF WEST BENGAL AND ORS.
September 7, 2006
SUBRATA KR. RAJAK Vs. STATE OF W.B. AND OTHERS
March 23, 2006
SUBRATA MUNSI Vs. ICICI BANK LIMITED
December 11, 2006
SUBRATA SARKAR Vs. SASWATI SARKAR
December 8, 2006
SUCHARITA GHOSH Vs. STATE O WEST BENGAL
May 10, 2006
SUDARSHAN BERA AND SWAPAN MAL Vs. STATE OF WEST BENGAL
February 21, 2006
SUDHAN CHANDRA RAUL Vs. STATE OF WEST BENGAL
November 29, 2006
SUDHIN CHANDRA BARMAN Vs. STATE OF WEST BENGAL
September 1, 2006
SUDHIR D AHUJA Vs. EMPLOYES STATE INSURANCE CORPORATION
December 22, 2006
SUDHIR KUMAR MANDAL Vs. STATE OF WEST BENGAL
August 23, 2006
SUKHADA SANKAR CHAKRABORTY Vs. SIKHA CHAKRABORTY
March 3, 2006
SUKHI INDIA PRIVATE LIMITED Vs. UNION OF INDIA
September 25, 2006
SUKUMAR DATTA Vs. STATE OF WEST BENGAL
July 7, 2006
SUKURULLAH SEIKH Vs. STATE OF WEST BENGAL
December 8, 2006
SUMAN BERA Vs. STATE OF WEST BENGAL AND ORS.
December 4, 2006
SUMAN ROY CHOWDHURY Vs. STATE OF WEST BENGAL
December 22, 2006
SUNDER ENTERPRISE Vs. STATE OF WEST BENGAL
July 26, 2006
SUNIL ALIAS SUNIL KOLEY Vs. UNION OF INDIA AND OTHERS
December 8, 2006
SUNIL BARAN CHOWDHURY Vs. ANATH BANDHU CHOWDHURY
February 24, 2006
SUNIL BARAN CHOWDHURY Vs. ANATH BANDHU CHOWDHURY
August 18, 2006
SUNIL DEY Vs. AJOY NANDI MAJUMDAR
June 20, 2006
SUNIL SINGHA Vs. STATE OF WEST BENGAL
December 1, 2006
SUNIRMAL KUMAR ROY Vs. UNION OF INDIA & ORS.
November 21, 2006
SUNITA NANDI Vs. KARABI NANDI
June 29, 2006
SUNNY DETERGENT PVT. LTD. Vs. COMMISSIONER OF C. EX.
September 15, 2006
SUPREME INDUSTRIES LTD Vs. ASISTANT COMMISSIONER COMMERCIAL TAXES CORPORATE DIVISION
July 28, 2006
SURAJDEO SINGH Vs. BOARD OF TRUSTEES
May 15, 2006
SURENDRA KUMAR AGARWAL Vs. STATE OF WEST BENGAL & ANOTHER
June 12, 2006
SURENDRA KUMAR SURANA Vs. STATE OF WEST BENGAL
November 30, 2006
SURENDRA SINGH Vs. STATE OF WEST BENGAL
July 21, 2006
SURESH MISHRA Vs. STATE OF WEST BWNGAL
December 1, 2006
SURJA KANTA NASKAR Vs. STATE OF WEST BENGAL
December 13, 2006
SUSARMA MUKHARJEE ALIAS ADHIKARY Vs. STATE OF WEST BENGAL
November 7, 2006
SUSHIL KUMAR BANDYOPADHYAY Vs. UNION OF INDIA AND OTHERS.
December 7, 2006
SUSHIL RANJAN SARKAR Vs. CALCUTTA MUNICIPAL CORPORATION AND OTHERS
March 30, 2006
SWADESHI COMMERCIAL CO LTD Vs. UNION OF INDIA
November 30, 2006
SWAPAN KUMAR MAITY Vs. SOUTH EASTERN RAILWAY
August 31, 2006
SWAPAN KUMAR PAHARI Vs. STATE OF WEST BENGAL AND ORS.
September 1, 2006
SWAPAN KUMAR SARKAR Vs. UNITED INDIA INSURANCE CO LTD
September 13, 2006
T BOARD Vs. LMJ INTERNATIONAL LTD
August 14, 2006
T K SARKAR Vs. STATE OF WEST BENGAL
September 27, 2006
TAMAL TARU MONDAL Vs. STATE OF W.B. AND ORS.
August 30, 2006
TAMRALIPATI CO OPERATIVE SPINNING MILLS LTD Vs. MAHENDRA KUMAR SAHU
February 20, 2006
TAPAN KAR Vs. STATE OF WEST BENGAL
September 8, 2006
TAPAN KUMAR GHOSH Vs. STATE OF W B
May 12, 2006
TAPAS KR CHANDRA Vs. INDIAN STATISTICAL INSTITUTE
May 15, 2006
TAPAS KUMAR DUTTA Vs. SIPRA DUTTA
July 14, 2006
TAPAS KUMAR GHOSH Vs. STATE OF WEST BENGAL
November 27, 2006
TAPAS KUMAR SAHA Vs. STATE OF WEST BENGAL & OTHERS
March 24, 2006
TAPASH KUMAR PAUL Vs. SOMA PAL
May 5, 2006
TAPASI GHOSH Vs. WEST BENGAL COLLEGE SERVICE COMMISSION
May 13, 2006
TARIT KUNDUBISHU SARKAR SAHEB SARKAR Vs. STATE OF WEST BENGAL
June 6, 2006
TARUMONI MONDAL Vs. PRAFULLA KUMAR MONDAL
May 5, 2006
TATA STEEL LTD. Vs. INDIRA SINGH AND SONS P. LTD.
May 12, 2006
TAZAMUL HAQUE AND ORS. Vs. STATE OF W.B. AND ORS.
September 25, 2006
TEAM CONSULTANTA PRIVATE LIMITED Vs. SWAPNA LAHIRI
March 1, 2006
TECHNICAL STAFF ASSOCIATION Vs. UNION OF INDIA
June 19, 2006
THE NEW INDIA ASSURANCE Vs. ATO (I) LTD. AND ANOTHER
June 13, 2006
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. SAPTARSHI GYANPEATH
July 6, 2006
THREE N PRODUCTS PVT LTD Vs. KARNATAKA SOAP AND DETERGENTS LTD
May 18, 2006
TIJIYA STEEL PVT LTD Vs. UNION OF INDIA
August 3, 2006
TIMIR CHOWDHURY Vs. STATE OF WEST BENGAL
July 28, 2006
TRIPTI MONDAL Vs. MANINDRA NATH MONDAL
March 20, 2006
TURNER MORRISON AND CO LTD Vs. STATE OF WEST BENGAL
August 23, 2006
TUSHAR CHAKRABORTY Vs. SANTOSH KUMAR BENERJEE
June 13, 2006
TYRE CORPORATION OF INDIA LTD Vs. ZONAL JT DIRECTOR GENERAL OF FOREIGN TRADE KOLKATA
November 9, 2006
UBIQUE METAMED PRIVATE LIMITED Vs. STATE OF WEST BENGAL
March 2, 2006
UDAY NARAYAN JANA Vs. STATE OF W B
August 7, 2006
UJJAL CHATTERJEE Vs. STATE OF WEST BENGAL
March 3, 2006
UMA ADDHYA Vs. BIREN MONDAL
April 21, 2006
UMANANDA ROY Vs. A AND N ADMINISTRATION
February 20, 2006
UNION OF INDIA Vs. BRIDGE AND ROOF COMPANY I LIMITED
March 20, 2006
UNION OF INDIA Vs. ARCTIC INDIA
March 13, 2006
UNION OF INDIA Vs. BIMAL KUMAR RAKSHIT
April 12, 2006
UNION OF INDIA Vs. SUVADRA BALA PAUL
August 7, 2006
UNION OF INDIA Vs. BENGAL RUDY MICA SUPPLY CO
August 31, 2006
UNION OF INDIA Vs. BHUPATI MOHAN ALIAS B MOHAN
November 24, 2006
UNION OF INDIA Vs. MUKHARJEE AND MUKHARJEE PVT LTD
September 20, 2006
UNION OF INDIA Vs. SUBAL CHANDRA MAITY
September 21, 2006
UNION OF INDIA Vs. MONORANJAN MONDAL
December 25, 2006
UNION OF INDIA AND ANOTHER Vs. M/S. S.B. CONSTRUCTION AND OTHERS
June 28, 2006
UNION OF INDIS Vs. PRADYUT LATA KUNDU
December 4, 2006
UNITED BANK OF INDIA Vs. PRASANTA KUMAR ROY
March 3, 2006
UNITED BANK OF INDIA Vs. SHYAM SUNDER BANERJEE
October 30, 2006
UNITED COMMERCIAL BANK Vs. GEORGE KURUVILLA
August 24, 2006
UNITED INDIA INSURANCE CO LTD Vs. SHIBANI SANTRA
September 27, 2006
UNIVERSAL BEARING AGENCY Vs. WPIL LIMITED
March 16, 2006
URMI GHOSAL Vs. STATE OF WEST BENGAL
September 8, 2006
USHA AGARWAL Vs. UNION OF INDIA
April 21, 2006
USHA RANI KUNDU Vs. AGRADUTSANGHA
March 16, 2006
USHANIL MERCANTILE PRIVET LTD Vs. UCO BANK
March 16, 2006
UTKAL ASBESTOS LIMITED Vs. BOARD OF TRUSTEES PORT OF CALCUTTA
August 7, 2006
UTPAL PRASAD ROY Vs. STATE OF WEST BENGAL
February 22, 2006
UTTAM KUMARI GIRI Vs. STATE OF WEST BENGAL AND OTHERS
December 18, 2006
VASANTHA Vs. LIEUTENANT GOVERNOR
March 7, 2006
VENKATESHWAR FISCAL SERVICE PRIVET LIMITED Vs. BAGLA AND CO
September 27, 2006
VICTOR AUTO AGENCY Vs. RAJPUR SONAPUR MUNICIPALITY
November 23, 2006
VIJAY KUMAR KHANNA Vs. KANAI CHANDRA PAL
September 19, 2006
VIKRAM MURARKA Vs. ASSESSOR COLLECTOR DIVISION XXVII THE CALCATTA MUNICIPAL CORPORATION
January 12, 2006
VINOD LATH & ANOTHER Vs. SURENDRA KUMAR LATH & OTHERS
September 14, 2006
VIPIN BHIMANI Vs. SUNANDA DAS
February 24, 2006
VRIAN INDIA PRIVATE LIMITED Vs. UNION OF INDIA
December 7, 2006
W B S E B Vs. ANUP MONDAL
February 22, 2006
WACHEL MOLLAH & SONS PVT. LTD Vs. VITHALBHAI PRIVATE LIMITED & ANR.
March 8, 2006
WEST BENGAL ELECTRONICS INDUSTRY DEVLOPMENT CORPORATION LTD Vs. CALCUTTA INVESTORS
December 20, 2006
WEST BENGAL HOUSING BOARD Vs. PREMIER PILES LIMITED
July 21, 2006
WEST BENGAL PRIMARY ORGANISER TEACHERS ASOCIATION Vs. STATE OF WEST BWNGAL
July 7, 2006
WEST BENGAL REGIONAL SCHOOL SERVICE COMMISSION WESTERN REGION Vs. MADHUSUDAN KARMAKAR
July 26, 2006
WEST BENGAL SMALL INDUSTRIES DEVLOPMENT CORPORATION LIMITED Vs. OFFICIAL LIQUIDATOR
February 22, 2006
WEST BENGAL SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. HINDUSTAN DETERGENT CORPORATION
August 21, 2006
WEST BENGAL STATE CO OPERATIVE BANK LIMITED Vs. ANITA ROY
March 24, 2006
ZENATH PARVEEN Vs. CESC LTD
April 18, 2006
ZONAL MANAGER PUNJAB NATIONAL BANK Vs. AMITVA MITRA
April 18, 2006
ZOOM DEVELOPERS PVT LTD Vs. SMALL TOOLS MANUFACTURING CO OF INDIA LTD
November 27, 2006