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Case Index
Title
Date
CESC LIMITED Vs. SAHEBA BEGAM & ANR
June 27, 2006
DEPARTMENT OF POSTS, GOVERNMENT OF INDIA Vs. PANKAJ KUMAR SAHA
January 1, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. BIMAL KUMAR AGARWAL
March 28, 2006
NEW INDIA ASSURANCE CO LTD Vs. SHEW PRASAD TANTI
September 8, 2006
NILKANTA SARKAR Vs. S N BANERJEE
November 7, 2006
SAGHAR AHSAN Vs. ALICE LONAPPAN & ORS
January 20, 2006
W B S E B Vs. HAMIDUR RAHMAN
August 9, 2006
WBSEB Vs. GEETA ROY
July 17, 2006