Case Index

Title
Date
AKASH JAIN Vs. COMMISSIONER OF CUSTOMS PREV AMRITSAR AND COMMISSIONER OF CUSTOMS PREV LUCKNOW
August 29, 2006
ALCATEL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
January 10, 2006
ALCATEL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
February 28, 2006
ALCATEL INDIA LTD Vs. COMMISSIONER OF CUSTOMS
January 5, 2006
ANGEL GARMENT LTD Vs. STATE
October 30, 2006
ARISAIG PARTNERS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE SERVICE TAX DIVISION I
December 5, 2006
BELL PACKAGING INDIA PVT LTD Vs. STATE
October 17, 2006
BRITISH GAS INDIA P LTD Vs. STATE
July 31, 2006
GAMEPLAN SPORTS P LTD Vs. STATE
July 31, 2006
GOOGLE ONLINE INDIA PRIVATE LTD GIPL Vs. COMMISSIONER OF SERVICE TAX
August 29, 2006
IJM INDIA INFRASTRUCTURE LIMITED Vs. COMMISSIONER OF SERVICE TAX
November 9, 2006
IN RE: A.T. AND S. INDIA P. LTD. Vs. STATE
November 6, 2006
IN RE: ABC LTD. Vs. STATE
August 21, 2006
IN RE: BRITISH GAS INDIA P. LTD. Vs. STATE
November 8, 2006
IN RE: HEADSTART BUSINESS SOLUTIONS P. LTD. Vs. STATE
August 21, 2006
IN RE: IMT LABS (INDIA) P. LTD. Vs. STATE
November 6, 2006
IN RE: INTERNATIONAL HOTEL LICENSING COMPANY S.A.R.L. Vs. STATE
November 27, 2006
IN RE: MAHANAGAR TELEPHONE NIGAM LTD. Vs. STATE
September 6, 2006
IN RE: MORGAN STANLEY AND CO. Vs. STATE
February 13, 2006
IN RE: MS. MEENU SAHI MAMIK Vs. STATE
November 8, 2006
IN RE: RASHTRIYA ISPAT NIGAM LTD. Vs. STATE
July 19, 2006
IN RE: THE POPULATION COUNCIL INC. Vs. STATE
September 8, 2006
ORISSA CHROME EXPORT AND MINING COMPANY LIMITED Vs. STATE
December 14, 2006
PFIZER LIMITED Vs. COMMISSIONER OF SERVICE TAX
August 10, 2006
RAJIV MALHOTRA Vs. STATE
July 3, 2006
SHIRISHKUMAR KULKARNI Vs. STATE
December 15, 2006
SRI RAMACHANDRA EDUCATIONAL AND HEALTH TRUST Vs. CIT
February 20, 2006
SURBHI INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
December 5, 2006
TECHNICAL CONCEPTS INTERNATIONAL LIMITED Vs. COMMISSIONER CENTRAL EXCISE AND CUSTOMS
September 7, 2006