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Case Index
Title
Date
A T DANI SHRI T R DANI Vs. M P STATE COOPERATIVE MARKETING FEDERATION
May 9, 2006
AADITYA KHARE Vs. JAMUNA PRASAD KAHAR
March 14, 2006
ABDUL HAMID Vs. DAUDI BOHRA JAMAT
May 6, 2006
ABDUL HANEEF Vs. MOHD SEHJAD
January 27, 2006
Abdul Haneef Vs. Mohd. Sehjad
January 1, 2006
ABDUL RAJAK Vs. STATE OF MADHYA PRADESH
February 2, 2006
ABDUL REHMAN Vs. UNION OF INDIA
November 30, 2006
ABDUL SALAM Vs. STATE OF MADHYA PRADESH
May 20, 2006
ABDUL SALAM Vs. SHAHJEHAN
February 16, 2006
ABHAYKUMAR Vs. SITABAI
April 18, 2006
ABID KHAN Vs. STATE OF M.P.
January 24, 2006
AFAK KHAN AND OTHERS Vs. STATE OF M.P.
February 27, 2006
AGRAWAL COLOUR PHOTO INDUSTRIES Vs. ASSISTANT COMMISSIONER OF CUSTOMS & CENTRAL EXCISE, JABALPUR (MADHYA PRADESH)
August 14, 2006
AJAY KUMAR Vs. ASHOK KUMAR
February 1, 2006
AJAY PRATAP SINGH Vs. STATE OF MADHYA PRADESH
August 22, 2006
AKBAR Vs. STATE OF M P
October 18, 2006
AKHIL AGRAWAL Vs. INDORE DEVELOPMENT AUTHORITY
March 21, 2006
Akhilesh Bai Vs. Gyanendra Kumar Dantre
May 20, 2006
AKHILESH GUPTA Vs. ARVIND KUMAR
February 15, 2006
AKHTAR NAWAB NAQVI YAKUB HUSSAIN NAQVI Vs. TAJ JAHAN ALIAS AMINA BEGUM
April 13, 2006
ALKA SHARMA & ORS Vs. JAGANNATH SHIVHARE & ORS
March 7, 2006
AMAR LAL Vs. STATE OF M P
November 6, 2006
AMAR SINGH Vs. STATE OF M P
November 20, 2006
AMAR SINGH Vs. STATE OF M P
April 13, 2006
AMAR SINGH THAKUR ACHHELAL THAKUR Vs. BHAIYALAL KOTHALE
May 16, 2006
AMARSINGH GOND Vs. STATE OF M P
September 19, 2006
AMBARAM Vs. STATE OF M P
June 27, 2006
AMBIKA SOLVEX LIMITED Vs. LOUIS DYEFUS INDIA PVT LTD
October 26, 2006
AMIR PATEL Vs. STATE OF M P
April 25, 2006
AMOLAK SINGH CHHABRA Vs. STATE OF MADHYA PRADESH
August 31, 2006
AMRAT LAL Vs. STATE OF M. P.
July 28, 2006
ANAND DATTATRAY BELE Vs. STATE OF M.P. AND OTHERS
September 13, 2006
ANAND MAHINDRA Vs. SAUDAN SINGH
May 16, 2006
ANAND SHARMA Vs. STATE OF M P
November 30, 2006
ANAND TRANSPORT CO Vs. COMMISSIONER OF COMMERCIAL TAX
February 21, 2006
ANDAR SINGH Vs. HARI SINGH
May 5, 2006
ANEETA JOSHI Vs. SUBHASH JOSHI
April 13, 2006
ANIL KUMAR Vs. ADANI EXPORTS LTD
November 15, 2006
ANIL KUMAR Vs. STATE OF M P
August 18, 2006
ANIL RATHI Vs. MAHALAXMI FILM DISTRIBUTORS
November 4, 2006
ANIL SARASWAT & ANR. Vs. MUNICIPAL COUNCIL, GANJ BASODA & ORS.
February 27, 2006
ANIL SHARMA Vs. STATE OF MADHYA PRADESH
July 24, 2006
ANIL SINGH AND ANOTHER Vs. STATE OF M.P. AND OTHERS
September 26, 2006
ANITA SHARMA Vs. RAMJILAL SHARMA
January 19, 2006
ANNOP KUMAR Vs. JANREL SINGH
May 5, 2006
ANOJ BEE Vs. SAJJAD KHAN
August 22, 2006
ANOOP SINGH Vs. STATE OF M. P. AND OTHERS
September 26, 2006
ANURADHA KAUSHIK Vs. VARUN GROUND WATER DEVELOPMENT CORPORATION
July 13, 2006
ANUSUIYABAI Vs. FAKHRUDDIN
January 17, 2006
ANWAR KHAN Vs. STATE OF M.P.
February 17, 2006
ARCHANA Vs. STATE OF M.P. AND OTHERS
November 2, 2006
ARCHANA CHAUHAN Vs. STATE BANK OF INDIA
March 7, 2006
ARCHANA KUMAR Vs. BHANU KUMAR JAIN
March 1, 2006
ARCHNA SAHKARI GRIH NIRMAN SAMSTHA Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES
March 4, 2006
ARMAN KHAN Vs. STATE OF M.P. AND OTHERS
November 30, 2006
ARUN KUMAR MODY Vs. STATE OF MADHYA PRADESH
March 7, 2006
ARUN KUMAR OHRI Vs. MUNICIPAL COUNCIL SHIVPURI
December 5, 2006
ARUN KUMAR SINGH Vs. BOARD OF REVENUE
June 27, 2006
ARUNA KUMARI Vs. AMBRISH KUMAR SENGAR
February 15, 2006
Asaf Ali Vs. State of M.P.
February 8, 2006
ASBESTOS JANATA MAZDOOR UNION Vs. ETERNIT EVEREST LIMITED
February 13, 2006
ASHA Vs. NATIONAL INSURANCE CO LTD
January 24, 2006
ASHA PATWA Vs. STATE OF M P
July 12, 2006
Ashok Vs. State of M.P.
March 28, 2006
ASHOK AGRAWAL Vs. INDORE DEVELOPMENT AUTHORITY
March 21, 2006
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
May 10, 2006
ASHOK KUMAR LATE SHRI SITARAM VERMAKRISHNA CHAND LATE SHRI HUKUM Vs. KRISHNA CHAND LATE SHRI HUKUM CHAND AGRAWAL RAJ KUMAR LATE SHRI
May 9, 2006
ASHOK KUMAR SHARMA & 5 ORS. Vs. STATE OF M.P.
July 28, 2006
ASHOK KUMAR THAKUR Vs. STATE OF MADHYA PRADESH
October 17, 2006
ASHOK LEYLAND FINANCE Vs. SURESH KUMAR TIWARI AND ORS.
July 3, 2006
ASHOK M PATEL Vs. UNION OF INDIA
January 27, 2006
ASHOK MAHESHWARI, RAJKAMAL PRAKASHAN (P) LTD. Vs. DINESH PURANIK & ANR.
December 8, 2006
ASHOK MANIKCHAND CHANKESHWARA Vs. H R BARGE
March 2, 2006
ASHOK SINGH Vs. STATE OF MADHYA PRADESH
December 5, 2006
ASHOK SINGH S/O TILAK SINGH Vs. ABHAY GOHIL AND
December 5, 2006
ASHWANI KUMAR TANDON Vs. STATE OF M P
October 5, 2006
ASHWINIKUMAR Vs. STATE OF MADHYA PRADESH
July 28, 2006
Asian Electronics Ltd. Vs. M.P. State Electricity Board
December 15, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LTD
November 2, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. YASHODA DAIRY P LTD
February 27, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. YASHODA DAIRY P LTD
February 2, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PERFECT PUMPS (P) LTD.
September 5, 2006
ASSISTANT COMMISSIONER OF WEALTH TAX Vs. MRINALINI DEVI PUAR
January 5, 2006
ASSOCIATED CEMENT CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 17, 2006
ASSOCIATED PRINTERS AND PUBLISHERS MP P LTD Vs. COMMISSIONER OF WEALTH TAX
March 22, 2006
ATMARAM GANGADHAR DESHWALI Vs. NOORMOHAMMAD
November 21, 2006
AURN CHETTRI Vs. MADHU CHETTRI
August 11, 2006
AVINASH Vs. MOHAMMAD KHAN
March 2, 2006
AWADHESH KUMAR Vs. KHAIRATILAL MALHOTRA
April 17, 2006
AYODHYA PANDEY SHRI T K PANDEY Vs. UNION OF INDIA
March 7, 2006
AYODHYABAI Vs. PRINCIPAL SECRETARY STATE OF M P HOME-C DEPARTMENT
March 14, 2006
AZHAR KHAN ALIAS MAULANA Vs. STATE OF MADHYA PRADESH
May 11, 2006
B B VERMA Vs. STATE OF M P
March 28, 2006
B M ARORA Vs. STATE OF MADHYA PRADESH
December 7, 2006
BABBAN SHAH Vs. STATE OF M.P.
February 7, 2006
BABLU Vs. STATE OF MADHYA PRADESH
September 8, 2006
BABLU Vs. DHEERAJ SINGH
October 4, 2006
BABLU Vs. STATE
March 3, 2006
BABU SHER MOHD NAYTA Vs. STATE OF MP
June 27, 2006
BABULAL Vs. STATE OF MADHYA PRADESH
May 8, 2006
BABULAL Vs. DR. VASUDEO KABRO AND OTHERS
May 17, 2006
BABULAL GAUTAM Vs. SHYAM DAS
May 17, 2006
BACHCHANRAM AGRAHARI Vs. UNION OF INDIA
April 13, 2006
BADRI PRASAD SHARMA Vs. STATE OF M P
June 26, 2006
BADRILAL Vs. MANIBAI
March 17, 2006
BADRILAL GUPTA Vs. STATE OF M P
January 3, 2006
BADRILAL GUPTA Vs. STATE OF M P
January 31, 2006
BAIDYANATH AYURVED BHAWAN LTD Vs. STATE OF M P
March 7, 2006
Baijnath Singh Vs. State of M.P.
July 12, 2006
BAJII ALIAS BAIJANATH Vs. NARAIN KRISHANA BAI
January 19, 2006
BALAKRAM Vs. DURGABAI
November 14, 2006
BALDEO SINGH Vs. NARBADA PRASAD
February 8, 2006
BALKRISHNA Vs. STATE OF MADHYA PRADESH
February 8, 2006
BALKRISHNA JAIN Vs. HARIVALLABH MAHESHWARI
April 18, 2006
BALKRISHNA MAHESHWARI Vs. MEENA ALIAS CHAMAN JAIN
July 27, 2006
BALMIK PRASAD SHUKLA Vs. SOUTH EASTERN COAL INDIA LIMITED
March 8, 2006
BALRAM MEHANI Vs. STATE OF M P
October 11, 2006
Balram Mihani Vs. State of M.P.
April 10, 2006
Balram Prajapati Vs. Jiwaji University
September 8, 2006
BALU SINGH Vs. STATE OF M.P.
July 21, 2006
BALURAM Vs. RAMESHPURI
March 23, 2006
BALUSINGH NATHU SINGH Vs. STATE OF MADHYA PRADESH
November 2, 2006
BANK OF BARODA Vs. PREMIER BRASS & METAL WORKS LTD., BHOPAL & FIVE ORS.
May 16, 2006
BANK OF INDIA Vs. EARNEST HEALTH CARE LTD.
January 9, 2006
Bank of Rajasthan Ltd. Vs. Panama Chemical Works
February 7, 2006
BANKAT AGRAWAL Vs. STATE OF M P
January 25, 2006
BANSHPATI PRASAD Vs. PRINCIPAL GOVERNMENT AYURVEDIC COLLEGE
March 2, 2006
BANSILAL Vs. STATE OF MADHYA PRADESH
February 17, 2006
BASANT KUMAR JAIN Vs. GULAB CHANDRA GOYAL
January 6, 2006
BASANT KUMAR PUROHIT Vs. RAJU PANDEY
January 17, 2006
BASHIR ULLA KHAN Vs. MOHD RAFI
May 18, 2006
BEENA Vs. STATE OF MP
May 18, 2006
BENILAL Vs. RAGHUNANDAN
May 11, 2006
BETUL NAGRIK SAHKARI BANK Vs. NANA CHUDHAMAN BHAMKAR
June 3, 2006
BHAGVANTIBAI Vs. DHANSINGH
March 14, 2006
BHAGWANDAS Vs. SATISHCHANDRA
January 25, 2006
BHAGWANDAS Vs. STATE OF M P
March 28, 2006
Bhagwandas Tiwari Vs. Dewas Shajapur Kshetriya Gramin Bank
November 8, 2006
BHAGWAT SINGH Vs. RAM PRASAD
November 15, 2006
BHAGWATI BAI Vs. BABLU
November 4, 2006
BHAGWATI BROTHERS Vs. LALLOOLAL & ANR.
July 4, 2006
BHARAT PETROLEUM CORP. LTD Vs. NAKUL & ANR.
August 3, 2006
BHARAT SINGH Vs. STATE OF MADHYA PRADESH
July 12, 2006
BHARAT SINGH RAJPOOT Vs. STATE OF M.P. AND ANOTHER
December 15, 2006
BHARATLAL DUBEY SUNDERLAL DUBEY Vs. DISTRICT AND SESSIONS JUDGE
May 5, 2006
Bharosi Vs. State of M. P.
August 1, 2006
Bharti Batham Vs. State of M.P.
May 2, 2006
BHATINDA CHEMICALS LTD. Vs. MAHESH & CO. MANDSAUR
May 1, 2006
Bhawani Shankar Mishra Vs. Jagdish Prasad Khare
September 14, 2006
BHAWANIDAS LAXMAN DAS Vs. ADDITIONAL COMMISSIONER OF SALES TAX
January 30, 2006
BHAWARLAL Vs. PRAHLAD MEENA
June 28, 2006
BHERU D BALAI Vs. STATE OF M P
May 10, 2006
BHERULAL Vs. MOHD JAMIL
May 3, 2006
BHILAI CASTINGS AND FORGINGS PVT LTD Vs. M P ELECTRICITY BOARD
November 2, 2006
BHURA Vs. MANOHAR SINGH
September 19, 2006
BHURIBAI Vs. SHYAM SUNDER
July 5, 2006
BHUSHAN & 2 ORS. Vs. STATE OF MADHYA PRADESH
January 18, 2006
BHUVANESHWAR UPADHYAY Vs. KESHARWANI HIGHER SECONDARY SCHOOL, JABALPUR AND OTHERS
August 17, 2006
BHUVANIRAM Vs. GANGABAI
December 8, 2006
BHUWAN KUMAR RATHORE Vs. MADHYA PRADESH RAJYA SAHAKARI BANK MYDT
February 27, 2006
BIAORA CONSTRUCTIONS PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 17, 2006
BIJENDRA SINGH Vs. STATE OF MP.
January 2, 2006
BIRLA GLOBAL FINANCE LIMITED Vs. GAJRA BEVEL GEARS LIMITED
August 4, 2006
BOARD OF DIRECTOR Vs. JOINT REGISTRAR
January 16, 2006
BOOLIBAI Vs. HARISINGH
May 17, 2006
BOURA ALIAS DRIGPAL Vs. STATE OF MP
April 28, 2006
BRAHDAKAR PRATHMIK KRISHI SAKH SAHKARI SAMITI Vs. POORAN SINGH
May 18, 2006
BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA Vs. KU ANKITA
January 16, 2006
Brij Mohan Singh Parihar Vs. State of M.P.
January 4, 2006
Brijesh Kumar Kulshrestha Vs. State of M.P.
July 13, 2006
BRIJMOHAN SHARMA Vs. STATE OF M.P. AND OTHERS
November 22, 2006
BRIJNANDAN Y SHARMA Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA NEW DELHI
November 10, 2006
BRIJWASI LAL MISHRA Vs. RAJENDRA KUMAR SINGH
March 20, 2006
BUDDHARAM Vs. STATE OF MADHYA PRADESH
June 26, 2006
BUDDHARAM AND ANOTHER Vs. STATE OF M.P.
June 27, 2006
Budhan Singh Vs. State of Bihar
April 25, 2006
BUTI SINGH Vs. STATE OF M.P.
May 18, 2006
C L YADAV Vs. STATE OF MADHYA PRADESH
November 16, 2006
C.A. Sulaiman Vs. State Bank of Travancore, Alwayee
July 25, 2006
CANCER CARE TRUST RESEARCH FOUNDATION Vs. BANK OF BARODA
April 21, 2006
CENTRAL BANK OF INDIA Vs. TEHSILDAR (NAZUL) & 5 ORS.
May 3, 2006
CHAIRMAN M P ELECTRICITY BOARD Vs. RAM NARESH GAUTAM
January 5, 2006
CHAMAN BAI Vs. STATE OF M.P.
July 16, 2006
CHAND KHAN Vs. STATE OF MADHYA PRADESH
April 25, 2006
Chanda Devi Vs. Pradeep Kumar
May 19, 2006
CHANDA DWIJEN BANERJEE Vs. HARSHWARDHAN LABORATORIES P LTD
July 31, 2006
CHANDER S/O AMAR SINGH AND OTHERS Vs. STATE OF M.P.
August 11, 2006
CHANDER SINGH AND 4 OTHERS Vs. STATE OF MADHYA PRADESH
June 27, 2006
CHANDGI RAM SHARMA Vs. STATE OF MADHYA PRADESH
September 19, 2006
CHANDRA BHUSHAN AND LAXMI PRASAD SINCE DECEASED CHHOTA ALIAS CHUTTAN Vs. STATE OF MADHYA PRADESH
March 28, 2006
CHANDRA KUMAR KANKARIYA Vs. STATE OF M P
February 2, 2006
CHANDRA KUMAR VATNANI Vs. CENTRAL SOCIAL WELFARE BOARD
April 28, 2006
CHANDRA VALLABH Vs. STATE OF M.P. AND OTHERS
October 9, 2006
CHANDRABHAN BRIJMOHAN AND CO Vs. ASSISTANT COMMISSIONER OF SALES TAX
January 27, 2006
CHANDRAKANT UIKE Vs. RAJESH SHARMA
April 26, 2006
CHANDRASEKHAR Vs. M.P.S.R.T.C.
March 29, 2006
CHANDRAVATI DEVI Vs. PREMLAL
July 25, 2006
CHANDUBAI Vs. NATIONAL INSURANCE CO. LTD
September 15, 2006
CHANTU Vs. STATE OF M P
November 16, 2006
CHARAN LAL JHAWAL Vs. WESTERN COALFIELD LIMITED
March 7, 2006
CHETAN KUMAR Vs. NATHUSINGH
November 9, 2006
CHHAGAN Vs. STATE OF MADHYA PRADESH
April 4, 2006
CHHAGAN LAL JAISWAL THROUGH LRS. POORAN CHAND JAISWAL AND OTHERS Vs. KAMAL CHAND JAIN THROUGH LRS. GULAB BAI AND OTHERS
August 31, 2006
CHHAGAN LAL MITTAL Vs. TRUST MANDIR SHRI RAMCHANDRAJI
January 2, 2006
CHIMAN LAL Vs. STATE OF M P
August 7, 2006
CIT Vs. EICHER MOTORS LTD.
October 18, 2006
CIT Vs. KEWAL KRISHAN BAWEJA
April 7, 2006
CIT Vs. KEDIA LEATHER AND LIQUOR LTD.
September 26, 2006
COMMISSIONER OF C EX Vs. SYNTHETICS
July 27, 2006
COMMISSIONER OF COMMERCIAL TAX Vs. SHAH GORDHANDAS BHIKHARIDAS.(AND ANOTHER CASE).
October 30, 2006
COMMISSIONER OF CUS & C EX , BHOPAL Vs. D K SINGH
January 30, 2006
COMMISSIONER OF CUS AND C EX Vs. PRISM CEMENT LTD
March 1, 2006
COMMISSIONER OF INCOME TAX Vs. KARIMBUX MAULABUX
February 27, 2006
COMMISSIONER OF INCOME TAX Vs. MANDSOUR FERRO ALLOYS LTD
February 20, 2006
COMMISSIONER OF INCOME TAX Vs. T A QURESHI
February 21, 2006
COMMISSIONER OF INCOME TAX Vs. TOLLARAM HASSOMAL
March 10, 2006
COMMISSIONER OF INCOME TAX Vs. BAPURAO MAHASE AND CO
January 23, 2006
COMMISSIONER OF INCOME TAX Vs. ASANDAS KHATRI
January 25, 2006
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM KHATRI
January 25, 2006
COMMISSIONER OF INCOME TAX Vs. NAI DUNIA
February 10, 2006
COMMISSIONER OF INCOME TAX Vs. JAGDISH KALANI
February 10, 2006
COMMISSIONER OF INCOME TAX Vs. FERRO CONCRETE CONSTRUCTION I PVT LTD
April 4, 2006
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES LTD
March 31, 2006
COMMISSIONER OF INCOME TAX Vs. GOM INDUSTRIES LTD
March 23, 2006
COMMISSIONER OF INCOME TAX Vs. GOM INDUSTRIES LTD
March 24, 2006
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES LTD
March 24, 2006
COMMISSIONER OF INCOME TAX Vs. OMPRAKASH BAGRIA HUF
April 13, 2006
COMMISSIONER OF INCOME TAX Vs. TARACHAND KHUSHIRAM
April 18, 2006
COMMISSIONER OF INCOME TAX Vs. DEVI LAL KANHAIYA LAL HUF
June 28, 2006
COMMISSIONER OF INCOME TAX Vs. MALWA TEXTURISING PVT LTD
July 20, 2006
COMMISSIONER OF INCOME TAX Vs. MODI BROTHER
July 6, 2006
COMMISSIONER OF INCOME TAX Vs. HOPE TEXTILES LTD
July 11, 2006
COMMISSIONER OF INCOME TAX Vs. D AND H SECHERON ELECTRODES LTD
May 17, 2006
COMMISSIONER OF INCOME TAX Vs. PANAMA CHEMICALS WORKS
August 29, 2006
COMMISSIONER OF INCOME TAX Vs. PANKAJ KUMAR JAIN
March 29, 2006
COMMISSIONER OF INCOME TAX Vs. SANGEETA VERMA AND DR. K.B. VERMA
April 18, 2006
COMMISSIONER OF INCOME-TAX Vs. CHEMIFINE
February 20, 2006
COMMISSIONER OF INCOME-TAX Vs. CHHABRA GINNING UDHYOG
February 28, 2006
COMMISSIONER OF INCOME-TAX Vs. MOTLAY FINANCE P. LTD
April 12, 2006
COMMISSIONER OF INCOME-TAX Vs. SIDDHARTH TUBES LTD
April 4, 2006
COMMISSIONER OF INCOME-TAX Vs. DIGVIJAY SINGH
March 28, 2006
COMMISSIONER OF INCOME-TAX Vs. MAYA CHOTRANI
August 18, 2006
COMMISSIONER OF INCOME-TAX Vs. INTERMETAL TRADE LTD
July 18, 2006
COMMISSIONER OF INCOME-TAX Vs. VIMLA KHATRI
January 25, 2006
COMMISSIONER OF SALES TAX Vs. FLOUR AND FOOD LIMITED
May 20, 2006
COMMISSIONER OF SALES TAX Vs. METALMAN (INDIA).
November 28, 2006
COMMISSIONER OF SALES TAX, M.P. Vs. M/S EASTERN AIR PRODUCTS (P) LTD., BHOPAL
January 10, 2006
COMMISSIONER OF WEALTH TAX Vs. SANGHI BROS INDIA LTD
July 25, 2006
COMMISSIONER OF WEALTH TAX Vs. A A PATEL
March 28, 2006
CONTROLLER OF ESTATE DUTY Vs. SURENDRA SHANKER SINGH
April 21, 2006
CP. BHENGADE Vs. REGISTRAR, HIGH COURT OF MP.
January 6, 2006
D AND H SECHERON ELECTRODES PVT LTD Vs. LAWRENCE REBELLO
January 30, 2006
D AND H SECHERON ELECTRODES PVT LTD Vs. LAWRENCE REBELLO
January 31, 2006
D K SHARMA Vs. REGISTRAR M P CO OP
May 17, 2006
D P SAHU Vs. STATE OF M P
July 27, 2006
DABLOO ALIAS SHAHJAD Vs. STATE OF M P
July 25, 2006
DALIBAI Vs. RAJENDRASINGH
February 2, 2006
DALJEET KAUR Vs. FAKRU
October 27, 2006
DARIYAI LAL ARORA Vs. NATIONAL NEWSPRINT AND PAPER MILLS LTD
February 16, 2006
DASHMESH ENTERPRISES Vs. STATE OF M P
August 24, 2006
DASHRATH PATIL Vs. WESTERN COAL FIELD LIMITED
March 14, 2006
DASHRATH PRASAD MISHRA Vs. REGIONAL MANAGER-CUM-DISCIPLINARY AUTHORITY CENTRAL BANK OF INDIA APPELLATE
March 9, 2006
DAULATRAM CHHOTWANI Vs. COMMISSIONER OF INCOME TAX
August 30, 2006
DAYALAL Vs. BHAIYALAL
May 10, 2006
DAYAWANTIBAI Vs. SARULA BAI
May 9, 2006
DEEP PRAKASH AWASTHI SHRI R L AWASTHI Vs. MANAGING DIRECTOR UNION BANK OF INDIA
May 10, 2006
DEEPAK KUMAR Vs. LABH SINGH
April 7, 2006
DEEPAK UPADHYAY Vs. GENERAL MANAGER, WEST CENTRAL RAILWAY ZONE
December 15, 2006
DEEPO Vs. BHAWANI SINGH
February 16, 2006
DEEWAN SINGH RAJPUT Vs. STATE OF M.R
November 17, 2006
DEEWAN SINGHSTATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH
March 3, 2006
DENA BANK Vs. ASHOK TRADERS
April 3, 2006
DEO PATODI Vs. DEVENDRA ARORA
October 13, 2006
Deo Sharan Singh Vs. State of M.P.
May 20, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. CHIRAG METAL ROLLING MILLS LTD
August 31, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. TURQUOISE INVESTMENT AND FINANCE LTD
March 28, 2006
DEREK RODRICKS Vs. RAMDEO & ORS.
May 1, 2006
DEVAJI Vs. STATE
August 28, 2006
DEVENDRA KUMAR SETH Vs. ASSTT REGISTRAR
November 10, 2006
DEVENDRA NATH GUPTA Vs. RENU SHARMA
March 28, 2006
DEVENDRA SHARMA Vs. SANDHYA
May 20, 2006
DEVI AHILYA BAI GHATGE UCCHA SHIKSHA SAMITI Vs. STATE OF M P
April 19, 2006
DEVISINGH Vs. STATE OF M P
August 11, 2006
DEVKABAI Vs. UNION OF INDIA
April 14, 2006
DEVKABAI Vs. UNION OF INDIA
March 14, 2006
DEVOBAI Vs. JALIMSINGH
July 10, 2006
DHANARAM GOLHANI Vs. STATE OF M.P. AND OTHERS
November 24, 2006
DHANNI ALIAS DHANIRAM Vs. STATE OF MADHYA PRADESH
December 14, 2006
DHANRAJ JAISWAL Vs. STATE OF M P
April 5, 2006
DHANYA KUMAR JAIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 20, 2006
DHARAM PAL KOHLI Vs. STATE BANK OF INDIA
May 20, 2006
DHARMENDRA BHANDARI Vs. STATE OF M P
January 9, 2006
Dharmendra Singh Parihar Vs. State of M.P.
August 21, 2006
DHRUB SINGHSTATE OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH
April 10, 2006
DHYANENDRA SINGH Vs. STATE OF M P
August 24, 2006
DIGAMBAR KUMAR JAIN Vs. MAYA BAI
August 11, 2006
DIGVIJAY SINGH BHANDARI Vs. STATE OF MADHYA PRADESH
February 1, 2006
DILEEP SINGH AND OTHERS Vs. BOARD OF SECONDARY EDUCATION, BHOPAL AND OTHERS
May 15, 2006
Dilip Vs. Ghanshyam Das Shah
May 12, 2006
DILIP KUMAR SURYAVANSHI AND OTHERS Vs. STATE OF M.P. AND OTHERS
January 6, 2006
DILIP MATRE Vs. STATE OF MADHYA PRADESH
January 23, 2006
DILIP SHIVHARE Vs. M.P.S.E.B.
July 14, 2006
DINDAYAL BANSAL Vs. GWALIOR NAGAR TATHA GRAM VIKAS PRADHIKARAN
February 3, 2006
DINESH Vs. KANHAIYALAL
April 26, 2006
DINESH Vs. STATE OF M P
August 17, 2006
DINESH AND RAJESHRAKESH Vs. STATE OF MADHYA PRADESH
December 15, 2006
DINESH AWASTHI Vs. STATE
March 29, 2006
DINESH KUMAR Vs. KAUSHAL CHAND JAIN
February 12, 2006
DINESH KUMAR Vs. KAUSHAL CHAND JAIN
February 17, 2006
Dinesh Kumar Gupta Vs. Kshetriya Gramin Bank
February 6, 2006
DINESH SAHU Vs. R K JAIN
November 30, 2006
DINESH SHARMA Vs. STATE OF M P
February 7, 2006
DINESH SINGH Vs. RISHIKESH
December 15, 2006
DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION Vs. PUROSHOTTAM MALANI
August 29, 2006
DIRECTOR, AGRICULTURAL ENGINEERING DEPT., BHOPAL Vs. GULAB GUPTA
November 1, 2006
DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. MOHAN SINGH
January 23, 2006
DIVIYA Vs. PYARELAL
June 27, 2006
DLNESH KUMAR S/O KANHAYALAL RAWAL AND OTHERS Vs. STATE OF M.P.
April 12, 2006
DONGAR SINGH PAWAR Vs. STATE OF M P
May 16, 2006
DR. NEMI KOCHAR Vs. STATE OF M.P. & ORS.
August 3, 2006
DURGA SHANKAR GUPTA Vs. STATE OF M P
July 19, 2006
DURGA SINGH Vs. JANARDAN SINGH
July 31, 2006
DURGASHANKAR ALIAS DURGALAL Vs. STATE OF MADHYA PRADESH
March 7, 2006
DURGESH AGARWAL Vs. M.P. STATE OF ELECTRICITY BOARD
July 14, 2006
ECON ANTRILIMITED Vs. DY COMMISSIONER OF INCOME TAX BHOPAL
November 16, 2006
EICHER MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
July 6, 2006
EICHER MOTORS LTD Vs. COMMISSIONER OF INCOME TAX
July 7, 2006
Electrosteel Castings Limited Vs. State of M.P.
January 2, 2006
EMPLOYEERS IN RELATION TO THE MANAGEMENT OF BIJURI SUB AREA SOUTH ESTERN COALFIELDS LTD Vs. GENERAL SECRETARY M P KOYLA MAZDOOR SABHA
January 30, 2006
FITTJEE LTD., NEW DELHI Vs. SANDEEP GUPTA AND OTHERS
March 1, 2006
FLOUR AND FOOD LTD Vs. COMMISSIONER OF INCOME TAX
February 27, 2006
FRIENDS ASSOCIATES Vs. STATE OF M.P. AND OTHERS
February 23, 2006
G P BHARGAWA Vs. STATE OF MADHYA PRADESH
May 20, 2006
G P DWIVEDI Vs. STATE OF M P
July 11, 2006
GABBAR SINGH Vs. MAHESH KOLI
September 7, 2006
GAFOOR KHAN Vs. SULTAN JEHAN
March 28, 2006
GAFOOR KHAN ABBOO KHAN Vs. SULTAN JEHAN
March 20, 2006
GAJI BAI Vs. RATAN LAL
July 14, 2006
GAJJU @ GAJRAJSINGH AND ANR. Vs. STATE OF MADHYA PRADESH
September 6, 2006
GAJRAJ SINGH Vs. STATE OF M P
August 29, 2006
GAJRAJ SINGH Vs. STATE OF MADHYA PRADESH
April 7, 2006
GAJRAJ SINGH Vs. STATE OF M P
April 25, 2006
GANESH Vs. STATE OF M P
September 19, 2006
GANESH Vs. KUNJILAL
February 20, 2006
GANESHA Vs. STATE OF MADHYA PRADESH
April 20, 2006
GANESHRAM VISHRAM VISHWAKARMA Vs. STATE OF MADHYA PRADESH
March 3, 2006
GANGA PRASAD Vs. STATE OF MADHYA PRADESH
June 27, 2006
GANGALIYA ALIAS GANGARAM AND ORS. Vs. STATE OF M.P. THROUGH P.S. BHAGWANPURA, DISTT. KHARGONE RESPONDENT
April 10, 2006
GANGARAM Vs. STATE OF MADHYA PRADESH
February 14, 2006
GARVESH Vs. STATE OF M P
November 28, 2006
GAURIBAI Vs. SHEUKH ANWAR
April 3, 2006
GAURISHANKER DABLE Vs. JAGTARSINGH
April 13, 2006
Geeta Bai Vs. State of M.P.
July 28, 2006
GEETA BAI W/O DEVILAL GURJAR Vs. KAMLA BAI W/O RATANLAL GURJAR
September 29, 2006
GENDA LAL Vs. STATE OF MADHYA PRADESH
January 17, 2006
GENDALA Vs. STATE OF MADHYA PRADESH
April 25, 2006
GENDALAL Vs. RAGHUNATH
September 26, 2006
GENDLAL AGRAWAL Vs. STATE OF M P
February 2, 2006
GENERAL MANAGER GUN CARRIAGE FACTORY Vs. K DATTA EX SUPERVISOR GUN CARRIAGE FACTORY VICE PRESIDENT LABOUR UNION GUN
May 11, 2006
GERMAN REMEDIES LTD Vs. PRESIDING OFFICER LABOUR COURT NO 1 BHOPAL
February 14, 2006
GHAI CONSTRUCTION COMPANY Vs. ADDITIONAL COMMISSIONER AND OTHERS
December 15, 2006
Ghanshyam Vs. State of M.P.
September 29, 2006
GHASIRAM GAREWAL Vs. SHARIFA BAI
January 10, 2006
GHULAM MOINUDDIN Vs. STATE OF M.P.
November 11, 2006
GIRDHARI LAL Vs. MST MAKHANIYA BAI
March 9, 2006
Girja Shankar Vs. State of M.P.
September 21, 2006
GIRRAJ SHRI BANWARI YADAV Vs. STATE OF MADHYA PRADESH
March 23, 2006
GITESH Vs. BADRI PRASAD
January 4, 2006
GOKUL AGRO INDUSTRIES Vs. DASRI
January 18, 2006
Golu Rajak Vs. State of M.P.
July 11, 2006
GOMTI BAI Vs. DEOKINANDAN JAIN LT SHRI SADANAND JAIN
March 8, 2006
GOPAL DAS Vs. STATE OF M P
April 17, 2006
GOPAL SINGH CHANDEL K S CHANDEL Vs. STATE OF M P
March 31, 2006
GOVERDHAN Vs. STATE OF MADHYA PRADESH
April 18, 2006
Goverdhan Vs. Santosh Kumar
May 15, 2006
GOVIND Vs. STATE OF MADHYA PRADESH
June 27, 2006
Govind Batham Vs. Registrar, Jiwaji University
July 13, 2006
GOVIND DAS & ANR. Vs. VIKRAM SINGH & ORS.
April 13, 2006
Govind Kumar Sen Vs. State of M.P.
November 23, 2006
GOVIND MADHAV TIWARI Vs. ZILA SAHAKARI KENDRIYA BANK LTD
April 26, 2006
GOVIND SINGH Vs. STATE OF M.P.
May 10, 2006
GOVINDA Vs. STATE OF M P
May 2, 2006
GRAMIN VIDYUT SAHKARI SAMSTHA Vs. DEVILAL
April 24, 2006
GULAB S/O BABU Vs. STATE OF M.P.
May 10, 2006
GUMANMAL JAIN Vs. NITIN KUMAR MAHESHWARI
April 21, 2006
GURMEET SINGH Vs. STATE OF M P
January 4, 2006
GWALIOR SUGAR CO LTD Vs. STATE OF M P
July 6, 2006
GWALIOR SUGAR COMPANY LTD Vs. STATE OF MADHYA PRADESH
March 23, 2006
GWALIOR WHOLESALE CLOTH MARKET HOUSING CO OP SOCIETY Vs. YOGESH GUPTA
January 20, 2006
Gyan Kaur Vs. State of M.P.
May 19, 2006
GYAN PRAKASH Vs. GENERAL MANAGER ORDNANCE FACTORY
October 5, 2006
GYANCHAND Vs. SUSHILA BAI
July 11, 2006
GYANSWAROOP PATEL Vs. STATE OF M . P.
November 22, 2006
GYARASI Vs. STATE OF M P
November 9, 2006
H L TANEJA Vs. COMMISSIONER OF INCOME TAX
July 4, 2006
H.B. Lalwani Vs. G.S. Raikwar
August 31, 2006
H.R. AHIRWAR Vs. UNION OF INDIA AND ANOTHER
October 6, 2006
HAJI MOHD ISLAM Vs. ASGAR ALI
March 7, 2006
HAKIM KHAN Vs. STATE OF M P
May 20, 2006
HALKAN YADAV Vs. STATE OF MADHYA PRDESH
November 7, 2006
HAR PRASAD Vs. DHANNULAL
August 8, 2006
Harbhajan Vs. State of M.P.
September 8, 2006
HARDAYAL Vs. SANJAY
November 6, 2006
HARDEEP SINGH Vs. STATE OF M.P. AND OTHERS
November 29, 2006
Hardev Motor Transport Vs. State of M.P.
October 19, 2006
HARE SINGH SOLANKI Vs. RAMAJI MARATHE
January 9, 2006
HARENDRA PRATAP SINGH Vs. STATE OF M P
March 7, 2006
HARI SHANKER Vs. KALI BAI
July 13, 2006
Hari Singh Choudhary Vs. Union of India
July 19, 2006
HARICHARAN Vs. LALAN RAJA
September 8, 2006
Hariharan Vs. State of M.P.
May 15, 2006
HARINARAYANA Vs. PREM NARAYANA
April 28, 2006
HARIOM Vs. STATE OF MADHYA PRADESH
November 21, 2006
HARISH INDRAPRATAP SINGH THAKUR Vs. STATE OF M P
December 1, 2006
HARISHCHANDRA Vs. SATENDRA SINGH
July 6, 2006
HARKRISHNA PATHAK Vs. STATE OF MADHYA PRADESH
May 17, 2006
HAROON KHAN Vs. STATE OF MP
November 28, 2006
HARVINDER KAUR Vs. STATE OF M P
December 7, 2006
HARVINDER KAUR Vs. STATE OF M P
December 17, 2006
HAVILDAR KUNDAN SINGH RAWAT NO 4176028F SHRI MOHAN SINGH RAWAT Vs. UNION OF INDIA
March 9, 2006
HEAVY ELECTRICALS MAZDOOR TRADE UNION Vs. STATE OF M P
February 24, 2006
HEERA SINGH Vs. JEEWAN SINGH
March 9, 2006
HEMANT KUMAR PARASHAR Vs. STATE OF M P
November 9, 2006
HEMRAJ NEBHOMAL Vs. UNION OF INDIA
February 16, 2006
HEMRAJ RANA Vs. STATE OF M P
May 17, 2006
HEMU BAI Vs. SATISH
May 19, 2006
HINDA BAI Vs. STATE OF MP
March 1, 2006
HIRA BAI Vs. PRATAP SINGH
November 23, 2006
HIRAMANI PATHAK RAM VISHAL PATHAK Vs. GENERAL MANAGER M P STATE MINING CORPORATION A GOVERNMENT OF M P
March 13, 2006
HOTEL NEELKAMAL Vs. ASSISTANT COMMERCIAL TAX OFFICER COMMISSIONER OF COMMERCIAL TAX AND THE
April 4, 2006
Hrishna Pratap Singh Vs. State of M.P.
August 4, 2006
IMRATLAL Vs. VISHNU PRASAD AND OTHERS
November 21, 2006
INCOME TAX OFFICER Vs. RAMKISHORE REWARAM TADA
February 21, 2006
INDER PAL KOUR JASSAL Vs. M.P. ROAD TRANSPORT CORPORATION
October 11, 2006
INDERMAL S/O BAPULAL MONNAT Vs. SHAMBHULAL S/O RAMAJI PATIDAR
November 7, 2006
INDIRA SINGH Vs. ANJANA SHARMA
July 25, 2006
INDORE DEVELOPMENT AUTHORITY ENGINEERS ASSOCIATION Vs. STATE OF MADHYA PRADESH
March 6, 2006
INDORE PREMIER CO OP BANK LTD Vs. HEMCHANDRA JOSHI
February 13, 2006
INDRA DUTT KUSHWAHA Vs. STAFF SUB COMMITTEE
January 30, 2006
INDU JAIN Vs. STATE OF M P
September 11, 2006
ISHWAR DAYAL RAHANGDALE Vs. TEKDHAR PRASAD
April 18, 2006
ISHWAR SINGH Vs. RAJENDRA KUMAR
January 12, 2006
ISPAT KHADAN JANTA MAZDOOR UNION KATNI Vs. STEEL AUTHORITY OF INDIA
December 11, 2006
J P SANGHI Vs. STATE BAR COUNSIL OF M P
August 11, 2006
JAAM SINGH Vs. YUNUS
May 18, 2006
JABALPUR STEELS PVT. LTD. Vs. STATE OF M.P. AND OTHERS
November 21, 2006
JAGDAMBA OIL AGENCY Vs. K S OILS LIMITED
August 14, 2006
JAGDISH CHANDRA SHARMA SHRI LAL CHAND SHARMA TECHNICAL OFFICER I Vs. RANI DURGAWATI VISHWAVIDYALAYA
March 14, 2006
JAGDISH PRASAD AGRAWAL Vs. RAJKUMAR
February 8, 2006
JAGDISH RATHORE Vs. NATHURAM
May 18, 2006
JAGDISH S/O NARAYAN GAYRI Vs. STATE OF M P
June 27, 2006
JAGGU ALIAS JAGGA ALIAS JAGDISH Vs. STATE OF M P
March 23, 2006
JAGJIT SINGH ANAND ENGINEER AND CONTRACTOR Vs. STATE OF M P
May 12, 2006
JAGJIT SINGH KHANNA Vs. UNION OF INDIA
March 1, 2006
JAGMOHAN PARASHAR Vs. STATE OF M P
May 5, 2006
JAI KUMAR JAIN Vs. VIJAY PRAKASH VIJAYWARGIYA
March 31, 2006
JAI PRAKASH GUPTA Vs. DISTRICT AND SESSIONS JUDGE
March 2, 2006
JAINEESUDDIN Vs. JABESUDDIN
May 20, 2006
JAINSER Vs. PANCHAM SINGH
April 19, 2006
JAIPAL Vs. NEW INDIA ASSURANCE CO. LTD
June 28, 2006
JAIPAL SINGH Vs. GIRISH CHANDRA PATWA
January 18, 2006
JAIPAL SINGH CHANDEL Vs. STATE OF MADHYA PRADESH
February 7, 2006
JAIPALDAS Vs. STATE OF MADHYA PRADESH
February 3, 2006
JAIPRAKASH ASSOCIATES LTD Vs. STATE OF M P
September 28, 2006
JAIRAM Vs. STATE OF MP
May 2, 2006
Jal Singh Vs. State of M.P.
March 9, 2006
JAMNALAL Vs. CHANDMAL
May 4, 2006
JAMSINGH Vs. STATE OF M P
July 20, 2006
JAMUNABAI Vs. SARDUT SINGH
August 8, 2006
JANKI PRASAD Vs. DEPUTY REGISTRAR CO OP SOCIETIES
February 3, 2006
JASPAL KAUR Vs. MANJIT SINGH
February 10, 2006
Jay Engineering Works Ltd. Vs. Industry Facilitation Council
September 14, 2006
JAY PRAKASH SHARMA Vs. BAL KISHAN
November 24, 2006
JAYA JAIN Vs. AZAD JAIN
September 21, 2006
JAYA KHICHARIA Vs. STATE OF M P
April 26, 2006
JAYENDRA RAO Vs. OMPRAKASH
September 7, 2006
JEETU Vs. STATE OF MADHYA PRADESH
April 12, 2006
JEEWAN KUMAR JAIN Vs. M P ELECTRICITY BOARD
March 27, 2006
JEHANUMA PALACE HOTEL PRIVATE LIMITED Vs. STATE OF M P
April 25, 2006
JHA INDUSTIES Vs. M P FINANCIAL CORPORATION
July 19, 2006
JHITARIBAI Vs. KENDAR
October 18, 2006
JITENDRA KUMAR GUPTA Vs. ALLAHABAD BANK
March 8, 2006
JOSEPH D. BHOSLE Vs. STATE OF M.P.
July 27, 2006
JUGAL KISHORE Vs. RAM SINGH
February 10, 2006
JUNE ALDONS Vs. THERESA BROWN
April 18, 2006
JYOTI NARENDRA CHATAR Vs. STATE OF M P
October 11, 2006
K P SINGH SHRI NAIN SINGH Vs. UNION OF INDIA
April 5, 2006
K SUNDER RAJ Vs. STATE OF M P
July 6, 2006
Kailash Vs. State of M.P.
September 29, 2006
KAILASH Vs. STATE OF MP
January 19, 2006
KAILASH CHANDRA VISHWAKARMA Vs. SAROJANI MAHULEY
July 10, 2006
KAILASH NARAYAN Vs. JAGDISH SINGH TOMAR
June 29, 2006
KAILASHI Vs. BHAROSI
May 3, 2006
KALA BAI Vs. STATE OF MADHYA PRADESH
May 15, 2006
KALAISH BAI PATEL Vs. VIJAY KUMAR JAISWAL
May 8, 2006
KALICHARAN Vs. STATE OF M.P.
February 21, 2006
Kallo (Mahila) Vs. State of M.P.
July 11, 2006
KALLU ISMAIL KHAN Vs. STATE OF M P
August 1, 2006
KALU @ GURDAYAL SINGH Vs. STATE OF M.P.
April 18, 2006
KALYAN SAHAI Vs. H D YADAV
September 27, 2006
KAMAL B CHAUHAN Vs. MOHAMMAD JAMIL
May 3, 2006
KAMAL KANT SHRIVASHTVA Vs. STATE OF M P
February 14, 2006
KAMAL KHAN S/O HAMID KHAN Vs. STATE OF M.P.
September 18, 2006
Kamal Kishore Vs. State of M. P.
July 17, 2006
KAMAL KISHORE Vs. STATE OF MADHYA PRADESH
January 18, 2006
KAMAL KUMAR JAIN Vs. BABILATA JAIN
December 11, 2006
KAMAL SINGH Vs. SUNITA
September 26, 2006
Kamalkant Shrivastava Vs. State of M.P.
February 14, 2006
KAMDEO Vs. STATE OF M P
March 21, 2006
KAMLABAI Vs. SOBHANSINGH
March 14, 2006
KAMLARAJA CHARITABLE TRUST Vs. STATE OF M P
March 10, 2006
KAMLENDRA SINGH Vs. SANGHI BROS PVT LTD
October 10, 2006
KAMLESH Vs. MADAN SINGH
September 13, 2006
KAMLESH Vs. KALURAM
May 12, 2006
KAMTA PRASAD Vs. STATE OF M P
November 1, 2006
KANCHAN SAXENA SHRI R S SAXENA Vs. STATE OF M P
March 24, 2006
KANHAIYALAL PARMAR Vs. STATE OF M P
February 23, 2006
KANHAIYALAL VISHWAMBHERDAYAL AGRAWAL Vs. MUKTILAL RAMESHWARDAS NAREDI
March 10, 2006
KANJIT S/O GULAB SINGH BHILALA Vs. DIVISIONAL OFFICER
May 3, 2006
KANT KASTWAR Vs. MADHYA PRADESH ELECTRICITY BOARD
April 17, 2006
KANTI DEVI SIKARWAR Vs. OM PRAKASH
July 11, 2006
KAOSHALIYA & ORS Vs. SUBHASH & ORS
May 18, 2006
KAPIL UPADHYAY Vs. MILAN AUTO
September 11, 2006
KAPOOR SAW MANUFACTURING CO Vs. M P STATE ELECTRICITY BOARD
July 13, 2006
KAPORI DEVI Vs. BIDHARAM KOLI
November 4, 2006
KAPTAN SINGH THAKUR Vs. BETWA DEVELOPERS LTD
February 16, 2006
KARIM KHAN MOHD NAYEEM HEAD CONSTABLE DRIVER Vs. STATE OF MADHYA PRADESH
March 31, 2006
KARTAR SINGH Vs. STATE OF MP
May 4, 2006
KASHI BAI Vs. SUNDERLAL VAIDH
July 12, 2006
KASHIRAM Vs. STATE OF MADHYA PRADESH
May 2, 2006
KASHIRAM CHAURASIA Vs. JASPAL SINGH
April 24, 2006
KASTURBA DEVI Vs. DILIP KUMAR
August 17, 2006
KATORIBAI Vs. JAGANNATH
April 12, 2006
KAUSHALYABAI Vs. HUKUMCHAND
October 13, 2006
KAVITA Vs. HARISH RAISEN
April 13, 2006
KAZI SAIYYED AHMED ALI Vs. SABARI INVESTMENT AND TRADING CO. PVT. LTD.
November 23, 2006
KAZI SAYED AHMED ALI Vs. VEEAH FINANCE AND INVESTMENT PVT. LTD.
October 27, 2006
KEERAT SINGH RANDHEER SINGH GUJAR AND GOVIND SINGH RAGHURAJ SINGH Vs. RAMJEE MANAK SHRIKAMAL BHAIYALAL GUJAR AND STATE OF M P
March 7, 2006
Kendriya Vidyalaya Sangathan Vs. Sajal Kumar Roy
October 19, 2006
KESARI BAI Vs. DHANNA
February 2, 2006
KESHARIMAL JAIN Vs. LAXMICHAND JAIN
August 18, 2006
KESHAV PRASAD Vs. BHUWANI BAI
August 1, 2006
KESHAV PRASAD Vs. BRIJBHUSHAN
January 2, 2006
KESHAV SINGH Vs. STATE OF M P
September 21, 2006
KESHRINANDAN MAHILA UPBHOKTA BHANDAR MARYADIT Vs. STATE OF MADHYA PRADESH
May 1, 2006
KEVAL KRISHN MADH Vs. JYOTI SARATE
January 2, 2006
Khakan Mohd. Khan Vs. Sikander Khan
August 28, 2006
KHANCHAND Vs. PRAKASH CHANDRA JAIN
October 17, 2006
KHELAWAN @ RAMKHELAWAN Vs. STATE OF MADHYA PRADESH
January 6, 2006
KHEMCHAND Vs. BALIRAM
July 4, 2006
KHEMCHAND Vs. GOVINDRAM
January 17, 2006
KHUSHAL Vs. STATE OF M P
September 13, 2006
KILPEST PRIVATE LIMITED FORMULATORS OF PESTICIDES Vs. STATE OF M P AND U S SAIYAM DEPUTY DIRECTOR AGRICULTURE
February 7, 2006
Kiran Kumar Vs. State of M.P.
January 18, 2006
KIRANKUMAR Vs. STATE OF M P
January 18, 2006
KIRIT PATEL Vs. M P FINANCIAL CORPORATION INDORE
November 11, 2006
KISHANLAL PATLE Vs. GOVERNMENT OF M P
August 11, 2006
KOTHARI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
April 7, 2006
KRISHNA BAHADUR SINGH Vs. STATE OF MADHYA PRADESH
July 20, 2006
KRISHNA DEVI SHRIVASTAVA Vs. RAM PRASAD SHRIVASTAVA
January 24, 2006
KRISHNA GOPAL KASHYAP Vs. IMRAN KHAN
May 2, 2006
KRISHNA KANT MISHRA Vs. M.P. ROAD TRANSPORT CORPORATION
August 23, 2006
KRISHNA KUMAR KHANDELWAL Vs. MANGAL PRASAD
June 29, 2006
KRISHNA KUMAR SAHU Vs. NARBADA PRASAD SAHU
December 5, 2006
KRISHNAPAL SINGH Vs. GULZAR SINGH
June 28, 2006
KU HINDA BAI Vs. STATE OF MADHYA PRADESH
March 1, 2006
KULDEEP SHYAM SHIV DAYAL SHYAM DHANESHWAR SINGH SHRI HALKE SINGH Vs. STATE OF MADHYA PRADESH
January 27, 2006
KULSACHIV MAHARSHI MAHESH YOGI VEDIK VISHWA VIDHYALAY Vs. PRAMOD KUMAR LAKHERA SHRI RAMCHARAN LAKHERA STENO-TYPIST DISTRICT AND
April 27, 2006
KULSUM BAI Vs. D.C.M. SHRIRAM CONSOLIDATED LTD
March 31, 2006
KULSUM BAI Vs. D C M SHRIRAM CONSOLIDATED LIMITED
March 1, 2006
KUMERSINGH Vs. STATE OF MADHYA PRADESH
December 11, 2006
KUNDAN SINGH Vs. STATE OF MP
December 2, 2006
KUNJILAL GUPTA Vs. STATE OF M.P.
January 25, 2006
KUNTI AHIRWAR Vs. STATE OF M P
November 9, 2006
KUSUM Vs. STATE OF MADHYA PRADESH
February 6, 2006
KUSUMCHAND SHARADCHAND Vs. UNION OF INDIA
January 10, 2006
KUTUBUDDIN Vs. ISHRAT BEGUM
March 31, 2006
KUWARLAL GOND Vs. SUB-DIVISIONAL OFFICER (REVENUE), JABALPUR AND OTHERS
September 12, 2006
LACHHOBAI Vs. GUDDOBAI
January 20, 2006
LAKHAN HARI YADAV Vs. STATE OF M P
September 26, 2006
LAKHAN PRAKASH SHRIVASTAVA Vs. PRESIDING OFFICER
January 24, 2006
LAL SAHEB SINGH Vs. M.P. ELECTRICITY BOARD, RAMPUR AND ANOTHER
February 8, 2006
LALAMADAS S/O ROOPDAS LILHARE Vs. VIDYAWATIM W/O UMADAS LILHARE AND OTHERS
September 26, 2006
LALIT JAGGI Vs. STATE OG MP
January 17, 2006
LALIT KUMAR Vs. STATE OF M.P.
December 5, 2006
LALTA PRASAD MISHRA Vs. STATE OF M. P.
December 2, 2006
Laxman Vs. State of M. P.
September 18, 2006
LAXMAN S/O HIRALAL AND OTHERS Vs. STATE OF M.P. AND OTHERS
July 31, 2006
LAXMAN SINGH Vs. STATE OF M.P
November 6, 2006
Laxman Singh Vs. Union of India
June 26, 2006
LAXMAN SINGH Vs. STATE OF MADHYA PRADESH
November 29, 2006
LAXMAN SINGH Vs. STATE OF MADHYA PRADESH
January 19, 2006
LAXMAN SINGH GURJAR Vs. STATE OF M P
December 6, 2006
Laxman Tripathi Vs. State of M.P.
March 3, 2006
LAXMAN TRIPATHI SHRI BAIKUNTH PRASAD TIPATHI Vs. STATE OF MADHYA PRADESH
March 3, 2006
LAXMANDAS Vs. RAJU THAKUR
July 29, 2006
LAXMANDAS Vs. AMAR ROCHWANI
September 5, 2006
LAXMI BHARGWA Vs. MAHESH BHARGWA
September 29, 2006
LAXMI NARAYAN Vs. STATE OF M.P.
November 17, 2006
LAXMI NARAYAN AND ANOTHER Vs. AJENDRA KUMAR
December 7, 2006
LAXMICHAND AND OTHERS Vs. SMT. MOOLA BAI AND OTHERS
December 12, 2006
LAXMICHAND DAYABHAI EXPORTS COMPANY Vs. PRESTIGE FOOD LTD
January 9, 2006
Lehja Vs. Sewanti
July 27, 2006
Lurchriya Vs. State of M.P.
February 16, 2006
M P E B DIPLOMA ENGINEERS ASSOCIATION Vs. M P ELECTRICITY BOARD
March 23, 2006
M P ELECTRICITY BOARD Vs. SRIKANT CHOURAHA LATE SRI SHIVARATHAN CHOURAHA THE PRESSIDING OFFICER
April 25, 2006
M P ELECTRICITY BOARD Vs. MANOJ KUMAR
January 10, 2006
M P POLICE HOUSING CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURTMANAGING DIRECTOR M P POLICE HOUSING
May 15, 2006
M P POLICE HOUSING CORPORATION LTD Vs. LAKSHMI THAKUR
November 17, 2006
M P PUBLIC SERVICE COMMISSION Vs. DASHRATH SINGH
February 2, 2006
M P RAJYA BEEJ AVAM FARM VIKAS NIGAM Vs. MANOHAR LAL RATHI
March 23, 2006
M P RAJYA SAHKAARI KRISHI AUR GRAMIN VIKAS BANK LTD Vs. VISHNU PRASAD PANDE
April 20, 2006
M P SAHKARI KRISHI AUR GRAMIN VIKAS BANK Vs. M P RAJYA SAHKARI KRISHI AUR GRAMIN VIKAS BANK LTD
March 8, 2006
M P STATE CO OPERATIVE DAIRY FEDERATION LTD Vs. BHAGWANDAS SAHU
February 2, 2006
M P STATE CO-OPERATIVE MARKETING FEDERATION Vs. MUNICIPAL CORPORATION
March 23, 2006
M P STATE CO-OPERATIVE UNION LTD Vs. STATE OF M P
January 5, 2006
M. S. BANGA Vs. BHISHAM SINGH
October 9, 2006
M. SHANMUGAN PANDIYAN Vs. MADHYA PRADESH ELECTRICITY BOARD AND OTHERS
August 23, 2006
M.K. RAI Vs. STATE OF M.P.
October 6, 2006
M.M. SIDDIQUI Vs. STATE OF M.P.
December 4, 2006
M.P. RE-ROLLING MILLS Vs. M.P. STATE ELECTRICITY BOARD AND ANOTHER
November 23, 2006
M.P.State Co-operative Union Ltd.,(A Co-operative Society registered under the Vs. State of M.P.through the Secretary, Department of Labour Welfare, Govt.of
January 5, 2006
M/S GANDHI CONSTRUCTION COMPANY Vs. STATE OF M.P.
April 13, 2006
M/S. GANDHI CONSTRUCTION CO. ENGINEERS AND CONTRACTORS Vs. STATE OF MADHYA PRADESH
April 13, 2006
MAATWAR SINGH Vs. STATE OF M.P.
July 14, 2006
MADAN Vs. STATE OF M P
May 12, 2006
MADAN SINGH Vs. BAPULAL
January 4, 2006
MADANLAL Vs. SURJEET SINGH
July 5, 2006
MADANLAL S/O NANDAJI AND ANOTHER Vs. STATE OF M.P.
December 12, 2006
MADARSA TAKBIMUL QURAN Vs. FATIMA BI
January 31, 2006
MADHU PASREEJA Vs. MUNICIPAL CORPORATION
March 14, 2006
MADHUKANTA VYAS Vs. ANTRAM BATHAM
February 2, 2006
MADHUKAR MAHAR Vs. UNION OF INDIA
November 7, 2006
MADHYA PRADESH DUGDH MAHA SANGH Vs. RAKESH SHRIVASTAVA
May 4, 2006
MADHYA PRADESH ELECTRECITY BOARD Vs. SUNDER BAI
May 5, 2006
MADHYA PRADESH ELECTRICITY BOARD Vs. VIJAY KUMAR VISHWAKARMA SHRI MOTILAL VISHWAKARMA THE PRESIDING OFFICER
March 13, 2006
MADHYA PRADESH ELECTRICITY BOARD, RAMPUR Vs. CHOUDHARY & SONS (FORGINGS) PVT. LTD.
October 30, 2006
MADHYA PRADESH RAJYA BEEJ AVAM FARM VIKAS NIGAM & ANR. Vs. MANOHAR LAL RATHI & 8 ORS.
March 24, 2006
MADHYA PRADESH RAJYA SAHKARI BANK MARYADIT BHOPAL Vs. STATE OF MADHYA PRADESH
January 27, 2006
MADHYA PRADESH ROAD TRANSPORT CORPORATION Vs. STATE INDUSTRIAL COURT PRESIDING OFFICER LABOUR COURT AND LALLAN SINGH
March 7, 2006
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. NARENDRA
February 20, 2006
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. WAHIDAN
September 7, 2006
MADIYA ALIAS MAHADEV Vs. STATE OF M P
January 5, 2006
MAHADEV Vs. STATE OF MADHYA PRADESH
January 16, 2006
MAHAKAUSHAL BUILDERS WELFARE ASSOCIATION Vs. SUPDT OF CUS AND C EX
March 14, 2006
MAHANT SHRI TRILOK DAS GURU Vs. SITA BAI
March 29, 2006
MAHARAJA JIWAJIRAO EDUCATION SOCIETY AND SHRI PRATAP BHANU SHARMA Vs. STATE OF MADHYA PRADESH
April 10, 2006
MAHARSHI MAHESH YOGI VEDIC VISHWA VIDYALAYA Vs. RAJEEV SAXENA
May 3, 2006
MAHAVEER SINGH PARMAR Vs. STATE OF M P
March 9, 2006
MAHAVIR CHOUDHARY Vs. STATE OF M.P. AND OTHERS
May 8, 2006
MAHENDRA KUMAR Vs. STATE OF M P AND ORS
October 10, 2006
MAHENDRA SINGH Vs. STATE OF MADHYA PRADESH
September 15, 2006
MAHENDRA SINGH THAKUR Vs. STATE OF M P
November 14, 2006
Mahesh Chand Sharma Vs. Union of India
September 5, 2006
MAHESH JOSHI Vs. SANAT KUMAR JAIN
July 20, 2006
MAHESH JOSHI Vs. STATE OF M P
February 27, 2006
MAHESH KUMAR SARATE SHRI PHOOL CHAND SARATE Vs. MADHYA PRADESH ADIVASI VITTA AVAM VIKAS NIGAM
March 21, 2006
Mahesh Prasad Shukla Vs. State Bank of India
January 1, 2006
MAHIL FIBERS Vs. SAAI AGRO INDUSTRIES PLANT
November 27, 2006
MAHILA BUTI SINGH Vs. STATE OF M P
May 18, 2006
MAJOR B MISHRA SL 3078 SHRI JAGNANDAN MISHRA Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE CHIEF OF ARMY STAFF ARMY
March 9, 2006
MAJOR SUBODH SHUKLA Vs. MAJOR R S DUDEE
May 11, 2006
MAKHAN SINGH KOMAL SINGH DANGI AND BADAL SINGH DEV SINGH DANGI Vs. STATE OF MADHYA PRADESH
March 31, 2006
MALAM SINGH Vs. RAM PRASAD DESHWALI
April 20, 2006
MALWA TEXTURISING PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 20, 2006
MAMTA TRAVELS Vs. DHANU RAIKWAR
July 27, 2006
MAMTA TRAVELS Vs. DHANU RAJKWAR
July 28, 2006
MAMTABAI Vs. STATE OF M P
October 11, 2006
MAN SINGH Vs. STATE OF M.P
March 23, 2006
MAN SINGH Vs. STATE OF M P
February 15, 2006
MANAGER PERFECT INDUSTRIAL AGENCY Vs. REGIONAL PROVIDENT COMMISSIONER
February 20, 2006
MANAGER THE ORIENTAL INSURANCE COMPANY LTD Vs. MANTOLA
February 27, 2006
Mandir Prabandh Samiti Shakyawar Kori Samaj Vs. Panjiyak Lok Nyas, Gwalior
September 11, 2006
Mangalya Vs. State of M.P.
April 17, 2006
MANGESH Vs. JAGDISH & ORS
May 12, 2006
MANGILAL Vs. CENTRAL CENTRAL NARCOTICE BUREAU
February 13, 2006
Mangleshwar Singh Vs. Vijay
January 9, 2006
MANGUSINGH Vs. STATE OF MADHYA PRADESH
May 11, 2006
Maniram Yadav Vs. State of M.P.
May 2, 2006
MANISH DAS Vs. STATE OF U P
July 14, 2006
MANISHA LALWANI Vs. DR. D.V. PAUL
May 4, 2006
Manjalt @ Mahendra Vs. State of M.P.
May 20, 2006
MANJLA ALIAS MAHENDRA Vs. STATE OF MADHYA PRADESH
May 20, 2006
MANJU RAGHUVANSHI Vs. DILIP SINGH RAGHUVANSHI
July 6, 2006
MANMOHAN KAUL Vs. HINDUSTAN COPPER LIMITED
March 2, 2006
MANOJ KUMAR Vs. MUNICIPAL CORPORATION
April 27, 2006
MANOJ KUMAR Vs. ASHOK KUMAR JAIN AND ANOTHER
May 22, 2006
MANOJ TARWALA Vs. STATE OF MADHYA PRADESH
July 6, 2006
MANSIK CHIKTSALAYA Vs. STATE OF M P
May 18, 2006
MANSINGH Vs. STATE OF M P
September 7, 2006
MANSUKHLAL RATANLAL JAIN Vs. UNION OF INDIA
June 28, 2006
Manti Bai Vs. State of M.P.
September 8, 2006
MANTRAM SAHU Vs. DIRECTOR DTE OF DEFENCES ESTATE MINISTRY OF DEFENCE THE CANTONMENT BOARD
May 15, 2006
MARBLE CITY MOTORS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAX
April 20, 2006
MATADIN Vs. STATE OF M P
August 23, 2006
Matadin Vs. State of M.P.
May 1, 2006
MAYANK ALIAS VAIBHAVA Vs. PUBLIC IN GENRAL
August 4, 2006
MAYAPATI SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED
May 16, 2006
MEENA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
January 16, 2006
Meena Mandeliya Vs. State of M.P.
September 8, 2006
MEERA DEVI Vs. STATE OF MP
March 29, 2006
MEERA JAMIL Vs. BHOPAL VIKAS PRADHIKARAN
February 15, 2006
MIDLAND PLASTICS LTD Vs. UNION OF INDIA
April 20, 2006
MITHIESH Vs. BRIJENDRA SINGH BAGHEI
July 12, 2006
MITHU LAL SONI Vs. RAMLAL SONI
November 27, 2006
MODI GAS SERVICE Vs. STATE OF MADHYA PRADESH
March 22, 2006
MOHABBAT KARSAN Vs. STATE OF M P
May 9, 2006
MOHAMMAD ALI Vs. STATE OF M P
January 27, 2006
Mohammad Anwar Qureshi Vs. State of M.P.
February 27, 2006
MOHAMMAD ISHA KHAN Vs. STATE OF M P
April 19, 2006
MOHAMMAD SAFIQ Vs. INSPECTOR LABOUR
November 13, 2006
MOHANLAL Vs. LAD KUNWAR BAI
October 17, 2006
MOHANLAL Vs. STATE OF M P
August 24, 2006
MOHANSINGH S/O LACHCHHU AND OTHERS Vs. STATE OF M.P.
September 20, 2006
MOHAR SINGH Vs. GORELAL AND OTHERS
November 21, 2006
MOHAR SINGH Vs. LAKHAN SINGH
May 16, 2006
MOHD LATIF Vs. RASHID KHAN
February 1, 2006
MOHD LATIF Vs. RASHID KHAN
September 1, 2006
MOHD MANSUR ALI KHAN Vs. SAIFIA EDUCATION SOCIETY BHOPAL
February 22, 2006
MOHD MUKHATYAR Vs. MIRZA MUKTADEER
April 24, 2006
MOHD NAWAB Vs. MANOJ KUMAR
August 10, 2006
MOHD NAZEER Vs. STATE OF MADHYA PRADESH
August 1, 2006
MOHD RIYAJ ABDUL LATIF Vs. STATE OF MADHYA PRADESH
April 27, 2006
Mohd. Chandkhan Vs. Sub-Divisional Officer (Revenue), Shajapur
February 16, 2006
MOHD. YUNUS Vs. RAMESH CHOUKSEY
November 30, 2006
Mohmmad Ali Vs. State of M.P.
January 27, 2006
MOOL CHAND SONI Vs. STATE OF M.P. AND OTHERS
November 10, 2006
MOOL CHAND SONI Vs. STATE OF M P
December 10, 2006
MOTILAL Vs. SHAKEER BEG
November 22, 2006
MUKESH Vs. STATE OF MADHYA PRADESH
January 24, 2006
MUKESH JAIN Vs. RANJAN JAIN
December 13, 2006
MUKESH JAIN Vs. STATE OF M P
September 1, 2006
MUKESH KUMAR SHARMA Vs. RAMDUTT
January 5, 2006
MUKESH KUMAR SINGHAL Vs. NAGAR PALIKA PARISHAD
February 7, 2006
MUKHTAR AHMAD KHAN Vs. CHIEF PERSONNEL OFFICER
October 10, 2006
MULAI Vs. STATE OF M P
May 16, 2006
MUNEER KHAN Vs. JASWANT SINGH
May 3, 2006
MUNICIPAL CORPORATION GWALIOR Vs. LURINDAMAL
December 6, 2006
Municipal Corporation, Bhopal Vs. Mitthulal
September 26, 2006
Municipal Council, Samrala Vs. Sukhwindar Kaur
August 8, 2006
MUNNA Vs. STATE OF MADHYA PRADESH
April 20, 2006
MUNNA @ RAMNARAYAN S/O GHASIRAM SHARMA AND ANOTHER Vs. STATE OF M.P.
October 4, 2006
MUNNA LAL Vs. CHIRONJILAL
July 25, 2006
MUNNA LAL YADAV Vs. HARI SINGH GOUR
January 30, 2006
MUNNALAL Vs. STATE OF M.P
April 4, 2006
MUNNALAL Vs. STATE OF M.P.
September 29, 2006
MUNNALAL AGARWAL Vs. STATE OF MADHYA PRADESH
March 13, 2006
MUNNALAL DUBEY Vs. STATE OF M.P.
November 10, 2006
MUNNI GUPTA Vs. ASHA SINGH
August 25, 2006
MUNNIBAI GOPAL PRASAD Vs. BARELAL LODHI
May 19, 2006
MURARI LAL Vs. RUKHASANA
March 14, 2006
MURARI RAM SAHU Vs. STATE OF CHHATTISGARH AND ORS
January 13, 2006
MURLI DHAR SINGH Vs. MADHYA PRADESH NAGRIK APURTI NIGAM LTD
March 6, 2006
N HANUMANTHA NO 920990014 CONSTABLE/BUGLER NETASHAPPA Vs. UNION OF INDIA
April 25, 2006
N K JAIN LATE SHRI GORELAL JAIN Vs. M P ELECTRICITY BOARD
March 9, 2006
N. K. SABARWAL Vs. RAUF KHAN
May 19, 2006
N. K. SABARWAL Vs. RAUF KHAN
May 25, 2006
N.C. GUPTA Vs. STATE OF MP
October 27, 2006
N.K. MODY, J. MOTISINGH BAGHEL Vs. COLLECTOR, JHABUA
May 5, 2006
NAGAR PALIKA NIGAM Vs. GOPAL KRISHNA
February 10, 2006
NAGAR PALIKA PARISHAD Vs. BABULAL & ORS.
April 20, 2006
NAGAR PANCHAYAT AND STATE OF MADHYA PRADESH Vs. W C L SUB-AREA JOHILA NOUROZABAD COLLIERY
April 25, 2006
NALINI Vs. MUKHTYARSINGH
July 5, 2006
NAMDEO Vs. STATE OF MADHYA PRADESH
August 7, 2006
NANDA Vs. STATE OF MADHYA PRADESH
May 11, 2006
NANDLAL Vs. STATE OF MAHARASHTRA
November 22, 2006
NANHE KHAN Vs. GEETABAI
January 19, 2006
NANHIBAI Vs. GOVINDRAO
July 26, 2006
NANURAM YADAV Vs. REGISTRAR COOPERATIVE SOCIETIES
April 19, 2006
NARAIN SINGH Vs. SADHU SINGH
July 26, 2006
NARAYAN Vs. SITARAM
June 29, 2006
NARAYAN PRASAD PANDEY Vs. OM PRAKASH MAHENDRA
March 9, 2006
NARENDRA Vs. B C M HIGHER SECONDARY SCHOOL
September 7, 2006
NARENDRA GUPTA Vs. SHARDA SARAN SHRIVASTAVA
February 8, 2006
NARENDRA KUMAR Vs. STATE OF MADHYA PRADESH
August 3, 2006
NARENDRA YADAV LATE KISHANLAL YADAV Vs. CHIEF MUNICIPAL OFFICER MUNICIPAL COUNCIL AND APPELLATE AUTHORITY/COLLECTOR
March 8, 2006
NARESH CHANDRA JAIN Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
February 27, 2006
NARMADA BACHAO ANDOLAN Vs. NARMADA HYDROELECTIC DEVELOPMENT CORP
September 8, 2006
NARMADA PRASAD VISHWAKARMA Vs. SURESHCHAND
December 15, 2006
NARMADA VALLEY DEVELOPMENT AUTHORITY Vs. NARMADA CONSTRUCTION
November 13, 2006
NARMADA VALLEY DEVELOPMENT AUTHORITY AND OTHERS Vs. VASUDEV R. MENDIRATTA AND ANOTHER
January 27, 2006
NARU Vs. STATE OF MP
April 27, 2006
NARULAL Vs. STATE OF MADHYA PRADESH
April 12, 2006
Nasroola Khan Vs. State of M.P.
November 28, 2006
NATHULAL JAIN Vs. M P WAREHOUSING LOGISTICS COR
March 8, 2006
NATHURAM AND OTHERS Vs. RAGHUVEERDAS
February 24, 2006
NATHURAM SEN Vs. DISTRICT CENTRAL CO-OPERATIVE BANK
August 7, 2006
NATHUSINGH RAJPUT Vs. STATE OF M P
November 28, 2006
NATIONAL INSURANCE CO LTD Vs. JAGDISH SINGH
December 6, 2006
NATIONAL INSURANCE CO LTD Vs. ROHTI
August 31, 2006
NATIONAL INSURANCE CO LTD Vs. KISHORE KUMAR LALWANI
September 26, 2006
NATIONAL INSURANCE CO LTD Vs. MANJU
September 20, 2006
NATIONAL INSURANCE CO LTD Vs. PREMA BAI
March 14, 2006
NATIONAL INSURANCE CO LTD Vs. AKHILESH DWIVEDI
April 10, 2006
National Insurance Co. Ltd. Vs. Kamla Bai
August 21, 2006
NATIONAL INSURANCE COMPANY Vs. UMA SHANKER
February 7, 2006
NATIONAL INSURANCE COMPANY LTD Vs. CHHOTELAL PYASI
January 3, 2006
NATIONAL INSURANCE COMPANY LTD Vs. KESHAR BAI & ORS
February 27, 2006
NATIONAL INSURANCE COMPANY LTD. Vs. AKHILESH DWIVEDI
April 19, 2006
NATTHU Vs. STATE OF MADHYA PRADESH
January 24, 2006
NAV BHARAT CORPORATION Vs. MADHYA PRADESH ELECTRICITY BOARD
January 12, 2006
NDIAN INFRASTRUCTURE EQUIPMENT LTD. Vs. CHECK-POST OFFICER, COMMERCIAL TAX DEPARTMENT, KHILCCHIPUR
April 12, 2006
NEELESH KUMAR JAIN Vs. STATE OF MP
May 11, 2006
NEHA Vs. MUKESH
April 18, 2006
NEHA AGRAWAL Vs. ASHOK KUMAR MEHTA
August 29, 2006
NEPA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX
April 4, 2006
NEW INDIA ASSURANCE CO LTD Vs. SAROJ
August 29, 2006
NEW INDIA ASSURANCE CO LTD Vs. SANDEEP CHANPURIA
April 5, 2006
NEW INDIA ASSURANCE CO LTD Vs. GIRVARNATH
May 19, 2006
NEW INDIA ASSURANCE CO LTD Vs. PRAMILA
July 10, 2006
NEW INDIA ASSURANCE CO LTD Vs. SHANTIBAI KANHAIYALAL
February 15, 2006
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMVILAS VGAYVARGIYA
November 2, 2006
NEW INDIA ASSURANCE COMPANY LTD. Vs. HARI KISHAN GURJAR AND OTHERS
August 17, 2006
NIKHIL S/O DR. VINOD GUPTA AND ANOTHER Vs. STATE OF M. P. AND OTHERS
December 5, 2006
NILABAI Vs. RAMESWAR GIRI
January 23, 2006
NILESH KUMAR Vs. BAPULAL
May 5, 2006
NIRAJ DESAI Vs. STATE OF M P
November 8, 2006
NIRBHAY RAM Vs. STATE OF MADHYA PRADESH
April 12, 2006
NIRMAL KUMAR JAIN Vs. STATE OF M P
November 15, 2006
NIRMALA(SMT.) Vs. FAZAL KHAN
September 11, 2006
NISHIT CONSTRUCTION COMPANY PVT LTD Vs. INCOME TAX OFFICER
April 19, 2006
NOHRI KOL Vs. LAZIM KHAN
January 17, 2006
NOOR MOHAMMAD Vs. DEV BUX
February 10, 2006
NTPC/VSTPP, VINDHYA NAGAR, SIDHI Vs. RAJWATI PANIKA
July 19, 2006
OM PRAKASH Vs. GORDHAN
March 29, 2006
OM PRAKASH Vs. STATE OF M P
June 27, 2006
Om Prakash Agrawal Vs. Gwalior Sugar Co. Ltd.
July 18, 2006
OMPRAKASH Vs. STATE OF M P
August 18, 2006
Orient Paper & Industries Ltd. Vs. State of M.P.
November 9, 2006
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. RAMLAL ALIAS RAMU
May 5, 2006
Oriental Institute of Science and Technology, Bhopal Vs. State of M.P.
October 6, 2006
ORIENTAL INSURANCE CO LTD Vs. DILIP KUMAR
September 21, 2006
ORIENTAL INSURANCE CO LTD Vs. NARAYANI MODI
October 18, 2006
ORIENTAL INSURANCE CO LTD Vs. SHEELA BAI
July 12, 2006
ORIENTAL INSURANCE CO LTD Vs. CHOODAMANI SINGH
January 10, 2006
ORIENTAL INSURANCE CO. LTD. Vs. VAIKUNTHI BAI
September 28, 2006
ORIENTAL INSURANCE COMPANY Vs. MISRO DEVI AND ORS.
February 7, 2006
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. SUKRATI BAI
September 15, 2006
P K SUKLA Vs. EXECUTIVE ENGINEER
March 14, 2006
P M MAHESHWAI Vs. M P STATE CO OP BANK
October 7, 2006
P.V. NAYAK AND ANOTHER Vs. STATE OF MADHYA PRADESH
December 13, 2006
PAARSINGH Vs. JUWANSINGH
March 29, 2006
PACHKI BAI Vs. MANSHA RAM
January 4, 2006
PADMAKAR DHARMADHIKARI Vs. STATE OF M.P
March 31, 2006
PANDIT HARDUTT MISHRA Vs. MITHAILAL
July 12, 2006
PANKAJ JAIN Vs. ABHAY SINGH
April 20, 2006
Pankaj Saxena Vs. State of M.P.
October 13, 2006
PAPOO SINGH Vs. STATE OF MADHYA PRADESH
January 23, 2006
PAPPU KHATIK Vs. STATE OF M P
May 17, 2006
Paramjeet Kaur Vs. State of M.P.
July 29, 2006
Parma s/o Kilkota Kachhi Vs. Ratna s/o Dasuwa Kacchi
August 18, 2006
Parmanand Soni Vs. Radhakrishna Dharmartha Private Trust
December 8, 2006
PARVAT Vs. SHEIKH EJAJ
January 13, 2006
PARVATI Vs. FIROJ
August 1, 2006
PARVATI BAI Vs. GENDALAL
July 27, 2006
PATASHI BAI Vs. MANGI LAL
May 5, 2006
PAVITRA BAI Vs. KANTILAL
July 5, 2006
PAWAN RAO YALAMANCHAIRUCHI CHOUDHARY Vs. STATE OF M P
September 15, 2006
PEE CEE COSMA SOPE LTD Vs. COMMISSIONER OF C EX , INDORE
January 25, 2006
PEERU SINGH Vs. JOINT REGISTRAR
April 28, 2006
PETCARE, DIVISION OF TETRAGON CHEMIE PVT. LTD., BANGALORE Vs. M.P. MEDICAL AND SALES REPRESENTATIVE ASSOCIATION, BHOPAL
January 6, 2006
PHOOL KUNWAR BAI Vs. SOURAB KHAN
July 5, 2006
POONIBAI(SMT.) Vs. GANI MOHAMMAD
September 27, 2006
POORAN Vs. STATE OF MADHYA PRADESH
January 18, 2006
POORAN SINGH PALAIYA Vs. LOKAYUKT MADHYA PRADESH
November 14, 2006
POORANLAL KACHHI Vs. STATE OF M P
March 9, 2006
PRABHU LAL Vs. BABULAL
April 24, 2006
Prabhulal Vs. M.P. Electricity Board
November 15, 2006
PRADEEP KUMAR SONI Vs. STATE OF MADHYA PRADESH
February 13, 2006
PRADEEP KUMAR TIWARI Vs. STATE OF M.P. AND OTHERS
February 22, 2006
PRADEEP KUMAR TIWARIDR SUNIL JAIN Vs. STATE OF M P
May 12, 2006
PRADEEP SONI SHRI R C SONI Vs. CANARA BANK
March 9, 2006
Pragilal Vs. State of M.P.
July 18, 2006
PRAHALAD RAI Vs. SHASHI KORI
November 9, 2006
PRAHLADSINGH S/O KAMALSINGH AND OTHERS Vs. STATE OF M.P.
August 3, 2006
PRAKASH CHANDRA MALVIYA Vs. HARIOM AGRAWAL
May 3, 2006
PRAKASH KUMAR Vs. UNION OF INDIA
August 1, 2006
PRAKASH KUWAR & ORS Vs. USMAN KHAN & ORS
November 22, 2006
PRAKASH RAI Vs. STATE OF M P
March 10, 2006
PRAKASHCHAND Vs. STATE OF M P
November 7, 2006
PRAMOD Vs. STATE OF M P
January 3, 2006
PRAMOD PACHORI Vs. SURESH CHANDRA
April 27, 2006
PRAMOD PUJARI Vs. STATE OF M P
April 18, 2006
PRAMOD SHARMA Vs. SANDEEP KUMAR RAWAT
August 30, 2006
PRASANA KUMAR VASHISTHA Vs. INDIAN OIL CORPORATION LTD.
February 21, 2006
PRATHMIK KRISHI SAKH SAHAKARI SANSTHA Vs. RAMESH CHANDRA NAGAR
January 24, 2006
PRAVEEN Vs. STATE OF M.P.
September 11, 2006
PRAVEEN KUMAR Vs. KESAR BAI
August 17, 2006
PRAVEEN SINGH GOYAL Vs. STATE OF MADHYA PRADESH
October 6, 2006
PRAVEEN VAIDYA Vs. KAILASH
May 19, 2006
PRAVINCHANDRA Vs. STATE OF M P
January 18, 2006
PREM ELECTRICALS Vs. MUNICIPAL CORPORATION SINGRAULI
February 2, 2006
PREM LAL Vs. SMT. JAMNA BAI AND OTHERS
September 29, 2006
Prem Narayan Vs. State of M.P.
August 21, 2006
PREM SHANKER VERMA Vs. HAJARILAL RAGHUWANSHI
September 28, 2006
PREMCHANDRA RAJAK Vs. STATE OF M P
November 23, 2006
PREMNARAYAN RAMPRASAD Vs. STATE OF MADHYA PRADESH
February 14, 2006
PREMRAJ Vs. SURESH CHANDRA
September 4, 2006
PREMSINGH Vs. STATE OF M P
January 4, 2006
PREMSINGH Vs. STATE OF MADHYA PRADESH
July 19, 2006
PUNIT PANDEY Vs. STATE OF MADHYA PRADESH
February 17, 2006
PUNJA Vs. STATE OF M P
May 18, 2006
PUNTTAI Vs. STATE OF MADHYA PRADESH
September 29, 2006
PURANLAL SEN Vs. STATE OF M P
March 1, 2006
PURANMAL BADRILAL GUPTA Vs. STATE OF M P
November 15, 2006
PURSHOTTAM KHATRI Vs. COMMISSIONER OF INCOME TAX
May 3, 2006
PUSHPRAJ SINGH Vs. STATE OF MADHYA PRADESH
March 10, 2006
PYAR SINGH Vs. STATE OF M P
January 5, 2006
R C CHANDEL LATE SHRI R K CHANDEL Vs. HIGH COURT OF MADHYA PRADESH AT JABALPUR, THROUGH
April 20, 2006
R K GITE S K GITE EX-ASSISTANT MANAGER STATE BANK OF INDIA Vs. DEPUTY MANAGING DIRECTOR AND CORPORATE DEVELOPMENT OFFICER STATE BANK OF
April 18, 2006
R K GOYAL Vs. STATE OF M P
October 7, 2006
R P GUPTA Vs. STATE OF M P
May 4, 2006
R.K. MAHESHWARI Vs. NAGARJUN CONSTRUCTION CO. LTD.
September 28, 2006
R.P. KHARE Vs. STATE OF M.P. AND OTHERS
January 12, 2006
RADHABAI Vs. SUJANSINGH & ANR
July 7, 2006
RADHABAI Vs. H K SIDDIQUI
August 3, 2006
Radheshyam Vs. State of M.P.
November 23, 2006
RADHESHYAM AND ORS. Vs. STATE OF M.P. RESPONDENT
February 10, 2006
RADHESHYAM S/O DASHRATH Vs. JANKIBAI W/O CHAMPALAL
November 30, 2006
Rafik Khan Vs. Sub-Divisional Officer-cum-Prescribed Authority
September 4, 2006
RAFIUDDIN Vs. BHARAT HEAVY ELECTRICALS LTD
January 24, 2006
RAGHUNATH SHRIVASTAVA Vs. STATE OF M.P
March 13, 2006
RAGHURAJ PRATAP SINGH ALIAS RAJA BHAIYA Vs. STATE OF M P
March 22, 2006
RAGHURAJ SINGH Vs. STATE OF M P
March 3, 2006
RAGHUVIR SINGH Vs. STATE OF M.P.
May 16, 2006
RAGHUWAR PRASAD Vs. RAMADEVI
January 25, 2006
RAGHVENDRA Vs. STATE OF M P
January 27, 2006
RAGHVENDRA AND OTHERS Vs. STATE OF M.P
January 27, 2006
RAJ BAHADUR SINGH Vs. STATE OF M P
February 7, 2006
RAJ ENTERPRISES Vs. SUL INDIA LIMITED
July 21, 2006
RAJ KUMAR AND ASHOK KUMAR MOOLCHAND ALIAS GOLEY JAIN Vs. RADHEY SHYAM CHINTARAM LOHIA AND NAGAR PALIKA PRASHASHAK
May 3, 2006
RAJ KUMARI SINGH Vs. RAMBEER
September 15, 2006
RAJ LAL PATEL Vs. STATE OF M P
April 13, 2006
RAJA Vs. AJAY
November 22, 2006
RAJA BHAIYA TIWARI Vs. BOARD OF SECONDARY EDUCATION
April 13, 2006
RAJA BHAIYA TIWARI AND OTHERS Vs. BOARD OF SECONDARY EDUCATION M.P. AND OTHERS
April 13, 2006
RAJAN Vs. STATE OF M.P. THROUGH P.S. BALAKWADA (MADHYA PRADESH)(D.B.)
December 8, 2006
RAJAT VIDYARTHI Vs. NARENDRA GOPAL VIDYARTHI
April 4, 2006
RAJEEV PANDEY Vs. MADHAV INSTITUTE OF TECHNOLOGY
December 13, 2006
RAJEEV SINHA Vs. SARDAR VALLABBHAI GOVERNMENT POLYTECHNIC COLLEGE BHOPAL
September 11, 2006
RAJENDRA Vs. STATE OF M. P.
November 14, 2006
RAJENDRA KUMAR JAIN Vs. LAXMI BAI
March 9, 2006
RAJENDRA MARAR Vs. STATE OF M P
March 10, 2006
RAJENDRA PRASAD TIWARI Vs. STATE OF M P
May 4, 2006
RAJENDRA SINGH SHRI SHEOLAL SINGH Vs. PRESIDENT NAGAR PANCHAYAT CHIEF MUNICIPAL OFFICER AND KAMAL NAB SINGH
March 7, 2006
RAJESH GUPTA Vs. PRABHA GUPTA
May 20, 2006
RAJESH KUMAR MOTILAL SONI Vs. COMMISSIONER OF INCOME TAX
January 7, 2006
Rajesh Kumari Vs. Municipal Corporation,Gwalior
June 1, 2006
Rajesh Sharma Vs. State of M.P.
October 7, 2006
Rajesh Sharma Vs. State of M.P.
May 9, 2006
Rajesh Sharma Vs. State of M.P.
August 22, 2006
RAJESH SINGH Vs. STATE OF M P
August 1, 2006
RAJEV DUBEY Vs. KULDEP SINGH THAKUR
May 4, 2006
RAJIV CHOUKSEY Vs. KIRTI CHOUKSEY
January 27, 2006
RAJIV SINHA Vs. SARDAR CALLAB BHAI GOVERNMENT POLYTECHNIC COLLAGE
May 11, 2006
RAJKUMAR Vs. NANDU
January 27, 2006
RAJKUMAR Vs. STATE OF M P
March 10, 2006
RAJKUMAR AGRAWAL Vs. COMMISSIONER OF INCOME-TAX
March 27, 2006
RAJKUMAR OIL MILLS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 18, 2006
RAJKUNWAR Vs. SWAMI
February 17, 2006
RAJU ALIAS MOHAMMAD AYAZ ALIAS RIYAZ Vs. STATE OF MADHYA PRADESH
February 6, 2006
RAJU ALIAS RAJIV SHARMA Vs. STATE OF M P
April 10, 2006
RAJU CONSTRUCTION COMPANY Vs. STATE OF MADHYA PRADESH
November 13, 2006
RAJUL RAJENDRANATH DUBEY Vs. STATE OF M P
April 13, 2006
RAJVEER SINGH SENGAR Vs. JIWAJI UNIVERSITY
February 6, 2006
RAKESH ALIAS RAAKA S/O MOOLCHAND Vs. STATE OF M.P.
August 3, 2006
Rakesh Kumar Vs. Munnalal Agrawal
September 8, 2006
Rakesh Kumar Singh Vs. Union of India
July 11, 2006
RAKESH S/O PARSHURAM YADAV AND OTHERS Vs. STATE OF M.P. AND OTHERS
November 7, 2006
RAKESH TAPARIA Vs. CIT
May 17, 2006
RAM ASHISH SHUKLA Vs. STATE OF M P
July 19, 2006
Ram Bharti Vs. State of M.P.
March 10, 2006
RAM BIHARI Vs. STATE OF M P
January 2, 2006
RAM CHARAN PANDEY SHRI KAMLA PRASAD PANDEY Vs. ZILA SAHAKARI KENDRIYA BANK MARYADIT
March 20, 2006
RAM KISHAN Vs. MANOJ KUMAR
April 25, 2006
Ram Kishan Pal Vs. State of M.P.
July 5, 2006
RAM KISHORE PIPLEWAR SHRI BALIRAM PIPLEWAR Vs. STATE OF M P
February 16, 2006
RAM KISHORE SINGH Vs. NIRMALA DEVI KUSHWAHA
May 4, 2006
RAM NARAYAN Vs. RAM SAKHA
August 28, 2006
RAM NIWAS SHUKLA Vs. STATE OF M P
February 6, 2006
RAM NIWAS VERMA Vs. STATE OF MADHYA PRADESH AND ORS.
February 27, 2006
RAM PRAKASH Vs. STATE OF MADHYA PRADESH
January 3, 2006
RAM PRASAD MALVIYA Vs. STATE OF M P
August 24, 2006
RAM PRASAD MANDAL Vs. REGIONAL MANAGER CENTRAL BANK OF INDIA SHAHDOL
April 20, 2006
RAM PYARI Vs. JAIPALSINGH
April 19, 2006
RAM SHARAN PRASAD Vs. UNION OF INDIA
February 17, 2006
RAMA DEVI Vs. STATE OF M.P.
July 19, 2006
RAMA RIYU GAULI Vs. SHEIK MATIN SHEIKH USMAN
April 13, 2006
RAMANTI DEVI WIFE OF LATE SIGNALMAN KEDAR PRASAD Vs. UNION OF INDIA
April 26, 2006
RAMANUJ PANDEY NARABADA PRASAD PANDEY Vs. STATE OF MADHYA PRADESH
April 4, 2006
RAMASHANKAR MISHRA Vs. JOINT REGISTRAR COOP SOCIETIES
April 7, 2006
RAMAVATAR SHRI DADURAM Vs. STATE OF MADHYA PRADESH
February 6, 2006
Ramavtar Budhouwa Vs. Susheela Singh
May 29, 2006
RAMAYANA PRASAD PATHAK Vs. STATE OF M P
May 9, 2006
RAMBAI Vs. MAHESH SINGH
June 29, 2006
RAMBHARTI Vs. STATE OF MADHYA PRADESH
March 10, 2006
RAMCHANDRA Vs. SHIVNARAYAN
April 4, 2006
RAMCHANDRA Vs. PAPPURAM
April 18, 2006
RAMDAYAL Vs. KAILASH LODHI
December 14, 2006
RAMESH Vs. SMT. RAMSHRI
November 16, 2006
RAMESH Vs. STATE OF MADHYA PRADESH
May 18, 2006
RAMESH Vs. STATE OF M. P.
October 11, 2006
RAMESH ALIAS BABU Vs. STATE OF MADHYA PRADESH
March 22, 2006
RAMESH CHAND Vs. GORA BAI
December 8, 2006
RAMESH CHAND RATHORE Vs. RAM PRAKASH TIWARI
October 26, 2006
RAMESH KURARIA Vs. UNION OF INDIA
September 14, 2006
RAMESHCHANDRA Vs. RAJENDRA PRASAD
February 6, 2006
RAMESHWAR Vs. KAMALLUDDIN & ORS
May 20, 2006
RAMESHWAR PRASAD Vs. SHANTI DEVI
January 2, 2006
RAMESHWAR PRASAD Vs. GOVIND RAO
July 11, 2006
RAMESHWARLAL PUROHIT Vs. COMMISSIONER OF INCOME-TAX
April 13, 2006
RAMJI KHARYA Vs. MURLIDHAR
February 3, 2006
RAMKISHAN Vs. STATE OF M P
July 18, 2006
RAMKISHORE YADAV Vs. CHAUDA
February 6, 2006
RAMRATAN Vs. STATE OF M P
December 1, 2006
RAMRATAN Vs. STATE OF MP.
January 10, 2006
RAMSINGH Vs. STATE OF M P
October 27, 2006
RAMSIYA Vs. STATE OF M P
March 3, 2006
RAN SINGH SIKARWAR Vs. STATE OF M P
February 17, 2006
RANCHOD BHAI Vs. AMRSINGH
September 1, 2006
RANJEET SINGH Vs. BHAGWAN SINGH
January 12, 2006
RANJEET SINGH ALIAS DARA Vs. STATE OF M P
March 13, 2006
RANNO DEVI Vs. SURENDRA KUMAR
July 6, 2006
RASID KHAN ALADAD KHAN Vs. JAGGU AND BHAGWAN DAS BOTH GANGARAM LODHI
April 13, 2006
RATAN BHAVANA Vs. ATAMA RAM NANDRAM AND M P STATE
May 3, 2006
RATAN KUMAR SAVNANI Vs. LAKHANLAL AGRAWAL AND OTHERS
December 6, 2006
RATAN LAL Vs. PURUSHOTTAM
September 28, 2006
RATAN LAL Vs. ASSISTANT REGISTRAR
June 2, 2006
RATANLAL KUSHWAH Vs. DY REGISTRAR
May 15, 2006
RATLAM SAHAKARI VIPNAN Vs. STATE OF MADHYA PRADESH AND OTHERS
March 17, 2006
RATNA Vs. DURGA PRASAD
September 26, 2006
RATNZAN KHAN Vs. DEVENDRA KUMAR
July 4, 2006
Ravi Vs. State of M.P.
May 12, 2006
Ravi Construction Co. Vs. Somvanshi Arya Kshatriya Samaj
September 13, 2006
RAVI KANT BANSAL Vs. MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM
April 8, 2006
RAVI KANT BANSAL ENGINEERS AND CONTRACTORS Vs. M P AUDYOGIK KENDRA VIKAS NIGAM
April 7, 2006
Ravi Kumar Khare Vs. Municipal Council, Betul
January 13, 2006
RAVI LALWANI Vs. ALVIN WILL CURE LABORATORIES PVT LTD
September 15, 2006
Ravi Shankar Vajpayee Vs. M.P. State Electricity Board
August 31, 2006
Ravikant Bansal Vs. M.P. Audyogik Kendra Vikas Nigam, Gwalior
July 11, 2006
RAVINDRA KHANWALKAR Vs. GANPATI KHANWALKAR
June 27, 2006
RAVINDRA SINGH Vs. SUB-DIVISIONAL OFFICER-CUM-PRESCRIBED AUTHORITY
April 18, 2006
RAVISHANKAR AHIRWAR Vs. PRESIDING OFFICER, MPSEB
November 3, 2006
RAYEES KHAN Vs. STATE OF M. P.
September 6, 2006
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. RAM KUMAR SURESH KUMAR TIMBER MERCHANT
January 10, 2006
REGISTRAR M P AYURVEDIC TATHA UNANI CHIKTSA PADHATI AVAM PRAKRATIK CHIKITSA Vs. BHAGWANDAS RELWANI
May 9, 2006
REKHA MATHUR Vs. PRINCIPAL SECRETARY CO OPERATIVE DEPARTMENT
August 21, 2006
RINKU @ PANKAJ JAIN Vs. STATE OF MP
April 27, 2006
Ritesh Chakarvarti Vs. State of M.P.
September 29, 2006
RITESH CHAKRAVARTI Vs. STATE OF MADHYA PRADESH
January 24, 2006
ROOPLEKHA Vs. STATE OF M.P.
February 6, 2006
Rooprani Vs. Sub-Divisional Officer, Damoh
July 31, 2006
RUCHI CHOUDHARI AND ANOTHER Vs. JUDGES COMMITTEE AND OTHERS
September 15, 2006
RUDRA PRASAD MISHRA Vs. M P URJA VIKAS NIGAM LIMITED
December 11, 2006
RUGNATH Vs. STATE OF M P
April 4, 2006
RUNNA BAI Vs. SHIVRAM KUSHWAHA
November 28, 2006
S B DIXIT Vs. STATE BANK OF INDIA
April 17, 2006
S H DHUMALE Vs. UNION OF INDIA
May 2, 2006
S K SETHI Vs. FOOD CORPORATION OF INDIA
July 18, 2006
S K SHARMA Vs. GENERAL MANAGER RAILWAY
December 7, 2006
S N CHATURVEDI Vs. STATE OF M P
April 10, 2006
S S GUPTADR MRS NEETA PARASHAR Vs. STATE OF MADHYA PRADESH
April 25, 2006
S.P. ANAND Vs. U.O.I & ORS.
August 17, 2006
S.S. VATWE Vs. STATE OF M. P.
July 20, 2006
SABU ALIAS SHAHBUDDIN Vs. STATE OF M P
January 3, 2006
SADA RAM Vs. SATISH ALIAS SITU MALEWARE
January 5, 2006
SADIK MOHD SABIR Vs. STATE OF M P
November 7, 2006
SAGARBAI W/O LATE SHRI ROOPSINGH Vs. STATE OF M.P.
December 6, 2006
SAI MACHINE TOOLS PVT LTD Vs. COMMR OF C EX AND CUSTOMS
July 6, 2006
SAIRA KHAN Vs. JOINT REGISTRAR
April 3, 2006
SAJJAN SINGH TOMAR AND OTHERS Vs. BRIJMOHAN BAIRAGI AND OTHERS
November 30, 2006
SALAMUDDIN Vs. STATE OF M P
March 20, 2006
SALIM Vs. KASAM
June 30, 2006
SAMAH THAPU ABRAHAM Vs. STATE OF MADHYA PRADESH
March 28, 2006
Samim Begum Vs. State of M.P.
June 28, 2006
SAMIM BEGUM Vs. STATE OF M. P. AND OTHERS
June 26, 2006
SANCHALAK MANDAL BEENA VIPANAN EVAM KRISHAK Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
February 23, 2006
SANDHYA SISODIYA Vs. SYNDICATE BANK
December 6, 2006
SANIYA Vs. STATE OF M. P.
August 24, 2006
SANJAY Vs. CIT
January 21, 2006
SANJAY Vs. STATE OF M P
November 7, 2006
SANJAY Vs. RAJEEV
November 13, 2006
SANJAY Vs. COMMISSIONER OF INCOME TAX
January 27, 2006
SANJAY ANAND Vs. STATE OF MP.
January 3, 2006
SANJAY CHAUDHARY Vs. SANGHI BROTHERS (INDORE) LTD
August 5, 2006
SANJAY CHAUSHARY Vs. SANGHI BROTHERS INDOR LTD
October 5, 2006
Sanjay Jain Vs. Gulabchand Mallaiya
January 17, 2006
Sanjay Kumar Shrivastava Vs. State of Chhattisgarh
December 6, 2006
SANJEEDA Vs. SHAFI MOHAMMED
August 11, 2006
SANJEEV MAHAJAN Vs. STATE OF M P
November 28, 2006
Sanjeev Yadav Vs. Lakshmibai National Institute of Physical Education
October 9, 2006
SANJIV Vs. STATE OF MADHYAPRADESH
November 15, 2006
SANJU BAI Vs. GANGA DEVI PIPPAL
August 24, 2006
SANTOSH ENGINEERING Vs. CEGAT
April 13, 2006
SANTOSH KHARE Vs. STATE OF MP
March 8, 2006
SANTOSH KUMAR Vs. M P STATE SAHKARI VIPNAN SANGH
April 4, 2006
SANTOSH KUMAR SHARMA Vs. STATE OF M P
November 13, 2006
SANTOSH KUMAR VISHWAKARMA RAMKHILAWAN VISHWAKARMA Vs. M P HOUSING BOAR
March 9, 2006
SANTOSH SARNAGAT Vs. STATE OF M.P. & 12 ORS.
May 20, 2006
SANTOSH TIWARI Vs. JOINT REGISTRAR
December 21, 2006
SAPNA Vs. ORIENTAL INSURANCE CO LTD
September 26, 2006
SARA BAI Vs. SATISH
May 5, 2006
SARAFA ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
November 2, 2006
SARAFA ASSOIATION Vs. COMMISSIONER OF INCOME TAX
November 21, 2006
SARASWATI SHISHU MANDIR Vs. PUSHPA LATA BAJPAI
August 23, 2006
SARASWATIBAI Vs. CHHITARLAL
August 22, 2006
SARDAR SJNGH RAWAT Vs. STATE OF MADHYA PRADESH
April 27, 2006
SARVAN KUMAR Vs. STATE OF M P
September 19, 2006
SATISH Vs. DHARMENDRA
November 29, 2006
SATISH Vs. STATE OF MADHYA PRADESH
November 9, 2006
Satish Chandra Saxena Vs. State of M.P.
September 21, 2006
SATISH KUMAR SAHU Vs. STATE OF M P
January 4, 2006
SATNA CEMENT WORKS Vs. DIVISIONAL ASSISTANT COMMISSIONER, COMMERCIAL TAX, SATNA
January 9, 2006
SATYA PRAKASH AGARWAL Vs. STATE OF M P
December 12, 2006
SATYANAND S/O S.S. MISHRA AND ANOTHER Vs. PRAKASH CHAND JAIN AND ANOTHER
March 8, 2006
SATYANAND SINGH SHRI MAHESHWAR PRASAD SINGH Vs. UNION OF INDIA
April 20, 2006
SAVITA DEVI Vs. SUKHVINDER KAUR
September 26, 2006
SAVITABAI CHANDRABHAN Vs. CHANDRABHAN DUBEY
March 1, 2006
SAVSINGH S/O HEMRAJ Vs. STATE OF MADHYA PRADESH
June 27, 2006
SAWANT Vs. STATE OF M P
January 18, 2006
SAYERA BI AND OTHERS Vs. STATE OF MADHYA PRADESH
March 28, 2006
SAYYED IMTIAZ ALI Vs. STATE OF M.P. AND OTHERS
March 22, 2006
Seema Mishra Vs. State of M.P.
May 11, 2006
SEEMA SHARMA Vs. AMAR SHARMA
February 21, 2006
SER SINGH Vs. KRIPAL SINGH
January 6, 2006
Seth Mohanlal Hiralal Vs. State of M.P.
May 12, 2006
SHABAD GRIH NIRMAN SAHKARI SAMSTHA Vs. PARITA GRIH NIRMAN SAHKARI SAMITI
May 3, 2006
SHADAB GRIH NIRMAN Vs. PARITA GRIH NIRMAN SAHKARI SAMITI MARYADIT
May 20, 2006
SHAHZAD Vs. ANISA BEE
January 5, 2006
SHAIL SHRIVASTAVA Vs. HARISH CHAUKSI
March 28, 2006
SHAILENDRA KOSHTI Vs. KAVITA KOSHTI
May 10, 2006
SHAKEELA BANO Vs. MOHD BISMIL SIRAJ
January 19, 2006
SHAKEER KHAN Vs. STATE OF M P
March 22, 2006
SHAKIL KHAN Vs. STATE OF MADHYA PRADESH
November 10, 2006
SHAMIM AFROZ Vs. MEHFOOZ UL HASAN
September 6, 2006
SHAMMA Vs. KARTAR SINGH
July 25, 2006
SHANKAR PRASAD GUPTA Vs. SOMSHEKHAR SHUKLA
September 19, 2006
SHANTABAI Vs. RAMESH CHANDA
April 13, 2006
SHANTI Vs. AWADH NARAYAN JAISWAL
January 25, 2006
SHANTIBAI Vs. PHOOLIBAI
September 12, 2006
SHARDA Vs. PURUSHOTTAM
January 9, 2006
SHARDA ARORA Vs. STATE OF M P
October 11, 2006
SHARDA DEVI Vs. NOORJAHAN
November 24, 2006
SHARIF KHAN Vs. STATE OF M P
September 5, 2006
SHASHI AGRAWAL Vs. USHA AGRAWAL
January 3, 2006
SHASHI BHUSHAN Vs. STATE OF M P
April 7, 2006
SHASHI KUCHHWAHA Vs. MUNICIPAL CORPORATION SATNA
July 13, 2006
SHASHIDHAR JOSHI Vs. STATE OF M P
November 29, 2006
SHAVARAM ALIAS SEVA Vs. DHAPUBAI
March 28, 2006
SHAYAM SUNDER TRIPATHI Vs. LIFE INSURANCE CORPORATION OF INDIA
November 23, 2006
SHAYAMA DEVI CHOURASIA Vs. STATE BANK OF INDIA
August 30, 2006
SHEETAL PRASAD Vs. DIPAK KUMAR
September 8, 2006
SHEIKH RAHIS KHAN Vs. BOARD OF REVENUE
January 31, 2006
SHEPHALI BUILDERS AND CONTRACTORS Vs. BHARAT SANCHAR NIGAM LTD
January 31, 2006
Shishupal Singh Vs. State of M.P.
September 6, 2006
SHIV CHARAN CHAUHAN Vs. UNION OF INDIA
June 26, 2006
SHIV DULARI DEVI Vs. ARJUN KEWAT
December 2, 2006
SHIV KALI BAI Vs. SUNANDA CHOUDHARY
November 23, 2006
SHIV PRASAD RAJWAR Vs. STATE OF M.P.
June 13, 2006
SHIVA DEVI JADON Vs. SHIV KUMAR SHARMA
January 27, 2006
SHIVA DUBEY JHIRA Vs. SUMIT RANJAN DUBEY
August 14, 2006
SHIVAKANT TRIVEDI Vs. STATE OF M.P.
May 20, 2006
SHIVAM MARKETING COMPANY Vs. STATE OF MP
February 7, 2006
SHIVAN LAL Vs. SUB DIVISIONAL OFFICER REVENUE MULTAI
July 25, 2006
SHIVNARAYAN Vs. RATHI MOTORS
February 14, 2006
SHOBHANATH PANDEY Vs. M P ELECTRICITY BOARD
February 14, 2006
SHRI DHAKAD SAMAJ DHARAMSHALA BHAWAN TRUST Vs. CIT
December 5, 2006
SHRIDHAR SHARMA Vs. SECRETARY TO GOVT OF M P SCHOOL EDUCATION DEPARTMENT
March 22, 2006
SHRIKRISHNA SHARMA Vs. STATE OF M.P
February 21, 2006
SHRIPAL SINGH Vs. JOINT REGISTRAR
November 28, 2006
SHRIRAM GUPTA Vs. RAMJI SHARMA GUPTA
June 29, 2006
SHUBHRA SAXENA Vs. ASHOK KUMAR
July 18, 2006
SHUKHAVARIYA BAI Vs. UNION OF INDIA
August 17, 2006
SHYAM BAI Vs. STATE OF MADHYA PRADESH
April 5, 2006
SHYAM KANT NIGAM Vs. NAWAB AHMAD YAR JAHANGEER KHAN
July 27, 2006
SHYAMA DEVI CHOURASIA Vs. STATE BANK OF INDIA
March 13, 2006
SHYAMADEVI Vs. SOHAN KUMAR
August 14, 2006
SHYAMRAO Vs. CHAMPALAL
September 5, 2006
SHYAMSINGH THAKUR Vs. SUSHRI MULYABAI
May 17, 2006
SIDDHARTHA TUBES LTD Vs. CIT
April 4, 2006
SIDHARTH Vs. KANTA BAT
November 14, 2006
SIMRAN FARMS LTD Vs. COMMISSIONER OF INCOME TAX
June 28, 2006
SITABAI Vs. K.B. SAXENA
September 18, 2006
SMITH KLINE BEECHAM ASIA PVT LTD Vs. STATE OF MADHYA PRADESH
February 7, 2006
SMT. ALKA SHARMA AND OTHERS Vs. JAGANNATH SHIVHARE AND OTHERS
March 7, 2006
SMT. ASHA BAI Vs. SMT. PREETI BAI
May 18, 2006
SMT. ASSIYABEE Vs. DILIP AND ANOTHER
May 19, 2006
SMT. KAMALA BAI AND OTHERS Vs. BRIJ KISHORE SHIVHARE AND ANOTHER
September 26, 2006
SMT. MAYADEVI AND OTHERS Vs. ABDUL SADIK AND OTHERS
July 28, 2006
SMT. NATI BAI Vs. THE RETURNING OFFICER, PANCHAYAT ELECTIONS SHEOPUR & ORS.
February 15, 2006
SMT. VIMLA BANSAL Vs. OM PRAKASH KALANI
July 26, 2006
SNEHLATA TALERA Vs. STATE OF M P
April 7, 2006
SOHAN BAI Vs. RADHEY SHYAM
July 5, 2006
SOMCHANDRA Vs. RAMDAS
October 31, 2006
SOMESH TIWARI Vs. UNION OF INDIA
September 25, 2006
SONARAM Vs. STATE OF M P
May 11, 2006
SONIA SAHU Vs. RAJESHWARI PRASAD MISHRA
October 11, 2006
SONU Vs. JAGDISH PRASAD
August 28, 2006
STATE BANK OF INDIA Vs. JAGDISH TALKIES
August 31, 2006
STATE BANK OF INDIA Vs. NATHULAL SONI
November 24, 2006
STATE BANK OF INDIA Vs. MUKESH RAWAT
November 22, 2006
STATE OF M P Vs. RAJIV GUPTA
September 15, 2006
STATE OF M P Vs. ABBAS ALI
October 5, 2006
STATE OF M P Vs. HABIB KHAN
July 29, 2006
STATE OF M P Vs. M S WAKANKAR
November 2, 2006
STATE OF M P Vs. KRISHNA KUMAR KUSHWAHA
November 6, 2006
STATE OF M P Vs. UMA SHANKAR
November 23, 2006
STATE OF M P Vs. ISMAIL KHAN
January 2, 2006
STATE OF M P Vs. RAVI KUMAR THAKUR
July 13, 2006
STATE OF M P Vs. DHARMADEV DAS
July 4, 2006
STATE OF M P Vs. RAJENDRA PRASAD
April 10, 2006
STATE OF M P Vs. BOARD OF REVENUE
March 24, 2006
STATE OF M P Vs. MANISH SINGH
April 24, 2006
STATE OF M P Vs. K K SHARMA
January 23, 2006
STATE OF M P Vs. PADAM CHAND
January 20, 2006
STATE OF M P Vs. GWALIOR RICE PRODUCTS
January 10, 2006
STATE OF M P Vs. SUMITRABAI
February 16, 2006
STATE OF M P Vs. JAGDISH PRASAD YADAV
July 13, 2006
STATE OF M P Vs. GODREJ G E APPLIANCE LTD
April 4, 2006
STATE OF M P ADMINISTRATOR MPL CORPORATION Vs. MOHAMMED
March 28, 2006
State of M. P. Vs. Ram Sewak Jaiswal
September 5, 2006
STATE OF M. P. Vs. HARISINGH SHEKHAWAT
July 31, 2006
STATE OF M.P. Vs. K.K. PANDEY
April 24, 2006
STATE OF M.P. Vs. AMARSINGH
October 7, 2006
STATE OF M.P. Vs. KIRAN SENGAR
March 13, 2006
STATE OF M.P. Vs. NARENDRA SINGH
January 24, 2006
STATE OF M.P. Vs. M/S SUGAL & DAMANI FIRMS
July 20, 2006
STATE OF M.P. Vs. INTERNATIONAL CONSTRUCTION COMPANY, ENGINEERS AND CONTRACTORS
October 30, 2006
STATE OF M.P. Vs. DR. U.S. NAOLEKER
June 30, 2006
STATE OF M.P. Vs. VIRENDRA KUMAR SAXENA
January 31, 2006
STATE OF M.P. Vs. ROOP SINGH
April 18, 2006
STATE OF M.P. Vs. KIRAN SENGAR
March 31, 2006
STATE OF M.P. Vs. MANUBAI
May 3, 2006
State of M.P. Vs. Rameshwar Dayal
January 20, 2006
State of M.P. Vs. Manoj Sharma
September 27, 2006
State of M.P. Vs. Jitendra Kumar Rastogi
August 28, 2006
State of M.P. Vs. Manoj Kumar Sharma
March 23, 2006
State of M.P. Vs. Shambhudayal Nagar
November 2, 2006
STATE OF M.P. & ORS. Vs. M/S SHIRRAM & SONS
July 4, 2006
STATE OF M.P. AND ANOTHER Vs. AHMEDDULLA AND OTHERS
January 2, 2006
STATE OF MADHYA PRADESH Vs. RAMDAS
October 17, 2006
STATE OF MADHYA PRADESH Vs. KALYAN SINGH
August 28, 2006
STATE OF MADHYA PRADESH Vs. SHIV NARAYAN SINGH RAJORIYA
March 31, 2006
STATE OF MADHYA PRADESH Vs. BARDANILAL AHIRWAR
April 21, 2006
STATE OF MADHYA PRADESH Vs. R K GOYAL SHRI Y P AGRAWAL
April 27, 2006
STATE OF MADHYA PRADESH Vs. BADRILAL RATANLAL MALI
April 18, 2006
STATE OF MADHYA PRADESH Vs. R K CHATURVEDI
April 21, 2006
STATE OF MADHYA PRADESH Vs. SHRIMATI KIRAN SENGAR
March 13, 2006
STATE OF MADHYA PRADESH Vs. RAM NARAYAN VISHWAKARMA VRINDAVAN VISHWAKARMA THE PRESIDING OFFICER
March 21, 2006
STATE OF MADHYA PRADESH Vs. RITESH KUMAR SHARMA
January 4, 2006
State of Punjab Vs. Jasbir Singh
July 17, 2006
STEEL AUTHORITY OF INDIA LIMITED Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT
January 24, 2006
STEEL AUTHORITY OF INDIA LTD Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT 1948
December 11, 2006
STEEL INGOTS LTD Vs. COMMISSIONER OF INCOME-TAX
March 28, 2006
SUB AREA MANAGER Vs. GENERAL SECRETARY M P C W F CASE OF SHRI JANESHWAR TIWARI AND THE PRESIDING
April 4, 2006
SUBELAL Vs. PHULBHANSHA
September 14, 2006
SUBHASH CHANDRA Vs. UNION OF INDIA
September 27, 2006
SUBHASH HOLKAR S/O YADAV RAO. Vs. KULDEEP SINGH AND OTHERS.
March 17, 2006
SUBHASH YADAV Vs. STATE OF M.P.
February 6, 2006
SUBODH SHUKLA Vs. R.S DUDEE
May 11, 2006
SUDARSHAN PRASAD PATEL Vs. STATE OF M P
August 31, 2006
SUDESH KUMAR TIWARI Vs. STATE OF M P
September 11, 2006
SUDHIR GUPTA Vs. STATE OF M P
December 2, 2006
SUGHAR SINGH Vs. STATE OF M P
June 29, 2006
SUKHBEER KAUR Vs. NATIONAL INSURAMCE CO PLT
March 7, 2006
SUKHDEV SHARMA Vs. STATE OF M P
November 29, 2006
SUMANBAI Vs. DINESH
May 18, 2006
SUMANBAI Vs. SANDEEP & ORS
July 9, 2006
SUMITRA SANA Vs. RAMSAKHA CHOURASIA
September 19, 2006
SUNDARAM EXHIBITIONS P LTD Vs. COMMISSIONER OF INCOME TAX
January 27, 2006
SUNDERLAL Vs. STATE OF MADHYA PRADESH
March 22, 2006
SUNDERLAL KUSHWAHA ALIAS UDAYNARAYAN KUSHWAHA Vs. STATE OF M P
January 3, 2006
SUNIA BAI Vs. RAMMU PATEL
July 31, 2006
SUNIL Vs. STATE OF MADHYA PRADESH
February 28, 2006
SUNIL HARIOUDH Vs. STALE OF MADHYA PRADESH
October 17, 2006
SUNIL KUMAR Vs. STATE OF M. P
November 15, 2006
SUPERVISORS AND ITS EQUIVALENT GRADE EMPLOYEES' ASOCIATION,BHEL Vs. BHARAT HEAVY ELECTRICALS LIMITED, BHOPAL
February 1, 2006
SURAJ SINGH Vs. UNION OF INDIA
February 27, 2006
SURATYOMAL SINDHI Vs. PRADEEP KUMAR JAIN
July 26, 2006
SURENDRA JAIN Vs. STATE OF M P
November 23, 2006
SURENDRA KUMAR LAHOTI Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
April 18, 2006
SURENDRA SINGH Vs. STATE OF M P
November 6, 2006
SURENDRA SINGH ALIAS PAPPU SINGH Vs. STATE OF MADHYA PRADESH
May 17, 2006
Surendra Singh Gaur Vs. State of M.P.
September 22, 2006
SURENDRA SINGH PARMAR Vs. STATE OF MP
December 2, 2006
SURESH CHOUDHARY Vs. ATARLAL VERMA
March 13, 2006
SURESH KUMAR PUROHIT Vs. STATE OF M.P.
June 26, 2006
SURESH MALIK Vs. PRESIDING OFFICER LABOUR COURT NO L BHOPAL
February 14, 2006
SURESH RAJ Vs. STATE OF M P
April 27, 2006
SURESH SINGH KUSHWAHA Vs. MUNICIPAL CORPORATION
June 1, 2006
SURYABHAN SINGH Vs. STATE OF M P
February 6, 2006
SUSHIL CHAND JAIN Vs. STATE OF M.P
February 14, 2006
SUSHIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH
July 20, 2006
SUSHIL KUMAR SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
December 15, 2006
SUSHIL RANJAN SINGH Vs. STATE OF M P
March 28, 2006
SUSHILA VADHVAR Vs. MUNNA
July 27, 2006
SWAROOP CHAND Vs. GUMANA BAI
October 31, 2006
SWETA Vs. RAJU MANDLOI
July 6, 2006
SYNTHETICS LTD Vs. COMMISSIONER OF INCOME TAXSHREE SYNTHETICS LTD
August 22, 2006
TARA Vs. SOBANSINGH
March 14, 2006
TARAMATI AGRAWAL Vs. STATE OF M P
February 2, 2006
TEJMAL Vs. RAJESH
February 1, 2006
TEJMAL Vs. SARJUDEVI
January 2, 2006
THAKKU SINGH Vs. STATE OF M P
December 7, 2006
THAKUR MATHURA SINGH Vs. JOINT REGISTRAR COOPERATIVE SOCIETIES
June 8, 2006
THE BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA, KHANDWA & ANR. Vs. KU. ANKITA & ANR.
February 16, 2006
TILOK CHAND SWAROOP CHAND Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KHANDWA, M.P.
November 23, 2006
TIP TOP GENERAL AGENCIES PVT.LTD. Vs. COMMERCIAL TAX OFFICER, SUB CIRCLE WAIDHAN,
December 7, 2006
TITIKSHA SALES & CONSUMABLES PVT.LTD. Vs. COMMERCIAL TAX OFFICER, CIRCLE XII, INDORE
November 14, 2006
TORAN SINGH Vs. STATE OF M P
February 21, 2006
TRILOK CHAND Vs. PURSHOTTAM
August 2, 2006
TRILOKI NATH PANDEY Vs. MADHYA PRADESH CO-OPERATIVE DAIRY FEDERATION LTD
September 20, 2006
Triveni Sharan Mishra Vs. Life Insurance Corporation of India
January 6, 2006
Triyugi Narayan Shukla Vs. State of M.P.
February 13, 2006
TULSA BAI AND ANOTHER Vs. SADHU SINGH AND OTHERS
August 23, 2006
TULSI Vs. STATE OF MADHYA PRADESH
February 21, 2006
TULSIRAM SHRI RAGHUNANDAN Vs. CHIEF GENERAL MANAGER WESTERN COALFIELDS LIMITED THE DEPUTY PROJECT
March 1, 2006
UMA RATHORE Vs. OM PRAKASH
April 10, 2006
Umang Singhar Vs. Chhattar Singh
January 2, 2006
Umashankar Vs. State of M.P.
September 6, 2006
UMASHANKAR CHOUBEY Vs. UNION OF INDIA
March 14, 2006
Umesh Vs. State of M.P.
November 17, 2006
UMESH KUMAR GANDHI Vs. STATE OF M P
July 21, 2006
UMIYA GLASS INDUSTRIES Vs. M P STATE ELECTRICITY BOARD
March 7, 2006
UNDER SECTION 395 2 OF THE CR PC Vs. STATE
August 22, 2006
UNION OF INDIA Vs. MOHD SHARIF KHAN
August 4, 2006
UNION OF INDIA Vs. KHULLAR
August 21, 2006
UNION OF INDIA Vs. PRECITEX RUBBER INDUSTRIES LTD
September 19, 2006
UNION OF INDIA Vs. EICHER MOTORS LTD
December 14, 2006
UNION OF INDIA Vs. HARIOM
November 2, 2006
Union of India Vs. Dwarka Prasad Tiwari
October 12, 2006
Union of India Vs. Sevay Steel Industries
April 27, 2006
Union of India Vs. K.K. Kamtaria
September 5, 2006
Union of India Vs. K.G. Soni
August 17, 2006
Union of India Vs. Avtar Singh
July 18, 2006
UNION OF INDIA Vs. GENERAL SECRETARY CO-ORDINATION COMMITTEE OF SPM UNION SECURITY PAPER MILL
January 31, 2006
UNION OF INDIA Vs. TARA SINGH KHURAL
January 3, 2006
UNION OF INDIA Vs. PRECITEX RUBBER COMPONENTS P LTD
January 3, 2006
UNION OF INDIA Vs. MODELLA STEELS AND ALLOYS LTD
July 4, 2006
UNION OF INDIA Vs. MADHYA PRADESH IRON AND STEEL CO
May 18, 2006
UNION OF INDIA Vs. BALWAN SAUDA
May 4, 2006
UNION OF INDIA Vs. MODELLA STEELS & ALLOYS LTD
December 14, 2006
UNION OF INDIA Vs. STANDARD MILLS CO LTD
December 14, 2006
UNION OF INDIA Vs. RAM PRASAD AND ANOTHER
February 6, 2006
UNION OF INDIA & ANR. Vs. M/S SETH DODHI BROTHERS PVT. LTD. & ANR.
April 7, 2006
UNION OF INDIA AND OTHERS Vs. DR. V.M. BHAN
October 5, 2006
UNION PUBLIC SERVICE COMMISSION Vs. L P TIWARI
March 14, 2006
UNITED INDIA INSURANCE CO LTD Vs. SHANTA BAI
February 23, 2006
UNITED INDIA INSURANCE CO LTD Vs. SHANTI BAI
February 26, 2006
UNITED INDIA INSURANCE CO LTD Vs. MANGALIYA
February 7, 2006
UNITED INDIA INSURANCE CO LTD Vs. KAMODI BAI
April 13, 2006
UNITED INDIA INSURANCE CO LTD Vs. BUDHIYA BAI
December 13, 2006
UNITED INDIA INSURANCE CO. LTD Vs. RAMKUNWAR BAI
May 4, 2006
UNITED INDIA INSURANCE CO. LTD. Vs. SAVITA THAKUR AND TWO ORS.
April 19, 2006
UNITED INDIA INSURANCE COMPANY Vs. PHULJHARIA
January 5, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KAUSHALYA BAI
March 14, 2006
URAON EVAM ANYA ADIWASI SAMAJ SANGATHAN SAMITI, GWALIOR Vs. STATE OF M P
October 7, 2006
URMILA Vs. RAJENDRA
September 14, 2006
Urmila Bansal Vs. Gwalior Vikas Pradhikaran
November 17, 2006
V P MALVIYA Vs. STATE OF M P
May 1, 2006
VALLABH BHAI Vs. VASTUVID EVAM PARIMAPAK SANGH, INDORE
March 28, 2006
VAN VIBHAG KARAMCHARI GRIHA NIRMAN SAHAKARI SAMSTHA MARYADIT, INDORE Vs. RAMESHCHANDRA
August 10, 2006
VANDNA SHUKLA Vs. SITARAM JAJODIA
July 31, 2006
VANSHRAJ SINGH Vs. SONIA
August 4, 2006
VARDICHAND Vs. RAMESHWAR
January 4, 2006
VED PRAKASH ARYA SHRI B L ARYA Vs. CHAIRMAN KSHETRIYA GRAMIN BANK
May 10, 2006
VENKATESHWARAN NARAYANAN Vs. STATE OF MADHYA PRADESH
April 13, 2006
VIJAY Vs. STATE OF M P
May 2, 2006
Vijay Kumar Vs. State of M.P.
September 21, 2006
Vijay Kumar Vs. State of M.P.
May 8, 2006
VIJAY MAHESHWARI Vs. STATE OF M.P.
September 8, 2006
VIJAY SINGH Vs. STATE OF M P
April 26, 2006
VIKRAM CEMENT Vs. HEMANT KUMAR JAIN
October 31, 2006
VIKRAM SINGH PARMAR Vs. STATE OF M P
May 9, 2006
VIKRAM SINGH RANA Vs. STATE OF M P
April 20, 2006
Vikram Singh Rana Vs. State of M.P.
November 6, 2006
VIMAL DUBEY Vs. BHAGWAN SINGH
February 28, 2006
VIMAL KUMAR Vs. M/S. ATUL AGRO AND OTHERS
May 4, 2006
VIMLA Vs. DINESH KUMAR SHARMA
May 4, 2006
VINDHYACHAL DISTILLERIES PVT LTD Vs. STATE OF MADHYA PRADESH
April 29, 2006
Vinod Kumar Rajput Vs. State of M.P.
September 12, 2006
VINOD LAXMIPRASAD RAI Vs. STATE OF MADHYA PRADESH
August 7, 2006
VINOD TIWARI Vs. EMPLOYEE PROVIDENT FUND ORGANISATION
April 21, 2006
VIPDA PRASAD Vs. STATE OF M P
March 24, 2006
VIRENDRA SINGH CHOUDHARY Vs. UNION OF INDIA
August 30, 2006
VIRENDRA SINGH RAJPOOT Vs. NEW INDIA INSURANCE CO LTD
July 21, 2006
VISHNU PRASAD AGNIHORTRI Vs. STATE OF M. P.
August 21, 2006
VISHNU PRIYESH BANSAL Vs. EMMPLOYEES STATE INSURANCE CORPORATION
September 7, 2006
Vishnu Rajoria Vs. State of M.P.
July 29, 2006
VISHWANATHSINGH Vs. STATE OF MADHYA PRADESH
September 6, 2006
WASIM ALI Vs. STATE OF MP
May 19, 2006
WELCOME DISTILLERY PVT LTD Vs. STATE OF M P
February 13, 2006
WESTERN COALFIELDS LTD Vs. COMMISSIONER OF SALES TAX M P
January 3, 2006
WESTERN COALFIELDS LTD Vs. STATE OF M P
July 18, 2006
Y S BIST Vs. STEEL AUTHORITY OF INDIA LTD
October 7, 2006
YAAD MOHAMMED Vs. RAJ KUMAR
December 1, 2006
YASHPAL SINGH Vs. STATE OF M P
April 18, 2006
YASIN ALI (DEAD) THROUGH HIS LRS. AKBAR ALI AND OTHERS Vs. GAFOOR MOHAMMAD AND OTHERS
August 3, 2006
YATENDRA SINGH NAVAL SINGH Vs. STATE OF MADHYA PRADEH
August 28, 2006
YOGESH Vs. TRANSPORT COMMISSIONER CUM APPELLATE AUTHORITY & ANR
August 11, 2006
ZAINEESUDDIN Vs. ZAHEERUDDIN
May 20, 2006
ZILA SAHAKARI BANK MARYADIT RAJGARH Vs. SHYAM SUNDER
January 3, 2006
ZILA SAHKARI BANK Vs. ZILA SAHKARI KENDRIYA BANK
May 20, 2006
ZILA SAHKARI BHOOMI VIKAS BANK LTD Vs. DEVENDRA KUMAR SHARMA
May 8, 2006
ZILA SAHKARI THOK BHANDAR Vs. STATE OF M P
April 3, 2006