Case Index

Title
Date
BHARAT BATTERY MANUFACTURING CO PVT LTD Vs. COMMISSIONER OF SALES TAX
November 27, 2006
BLUE DART AVIATION LTD Vs. ACCT/HOWRAH RANGE
January 16, 2006
COASTAL AGRO INDUSTRIES LTD. Vs. STATE OF ANDHRA PRADESH
October 30, 2006
FRESH EXPRESS Vs. COMMERCIAL TAX OFFICER
June 22, 2006
INDIAN PLYWOOD INDUSTRIES Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES
January 6, 2006
INDO INDUSTRIES AND COMMERCE Vs. C T O LYONS RANGE
November 15, 2006
JAKHOTIA PLASTICS (P) LIMITED Vs. STATE OF ANDHRA PRADESH
December 22, 2006
MASQATI DAIRY PRODUCTS Vs. STATE OF ANDHRA PRADESH
March 9, 2006
MOHAN BAKERS P LIMITED Vs. ACCT SPECIAL CELL
November 1, 2006
PREMIER FILMS Vs. C T O SHYAMBAZAR CHARGE
July 11, 2006
RAM SAW MILL Vs. ASSISTANT COMMISSIONER OF SALES TAX CENTRAL SECTION
April 13, 2006
S.V. INDUSTRIES Vs. STATE OF ANDHRA PRADESH
November 15, 2006
SANJIB BOTHRA Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
July 10, 2006
SAPTAGIRI FISH AND POULTRY MEDICALS Vs. STATE OF ANDHRA PRADESH
November 6, 2006
SILIGURI BATTERY CO Vs. COMMERCIAL TAX OFFICER SILIGURI CHARGE
April 13, 2006
SRI GOURI SHANKAR AGARWAL Vs. C T O RAIGUNGE RANGE
January 18, 2006
SUSHIL KUMAR AGARWAL Vs. ASSISTANT COMMERCIAL TAX OFFICER
May 4, 2006
TATA INTERNET SERVICES LTD. Vs. STATE OF ANDHRA PRADESH
March 24, 2006
THE ANDHRA PRADESH PAPER MILLS LTD. Vs. STATE OF ANDHRA PRADESH
October 30, 2006
THE NATIONAL SCIENTIFIC PRODUCTS Vs. STATE OF ANDHRA PRADESH
September 25, 2006
VINAY INDUSTRIES Vs. C T O
June 29, 2006