Case Index

Title
Date
BHARAT FRITZ WERNER LIMITED Vs. THE DEPUTY COMMISSIONER OF CENTRAL EXCISE SERVICE TAX DIVISION
October 6, 2006
MRS. PRASEETHA SURESH Vs. THE COMMISSIONER OF CENTRAL EXCISE
April 19, 2006
OIKOS Vs. THE COMMISSIONER OF CENTRAL EXCISE
October 6, 2006
PRUDENT COMMUNICATION SYSTEMS (P) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE SERVICE TAX DIVISION
October 9, 2006
SAP INDIA SYSTEMS, APPLICATIONS AND PRODUCTS IN DATA PROCESSING PRIVATE LIMITED Vs. THE COMMISSIONER OF SERVICE TAX
August 14, 2006