Case Index

Title
Date
A ABBAS Vs. STATE OF TAMIL NADU
November 2, 2006
A ABDUL RAHIM Vs. BAREE TRADING COMPANY
June 28, 2006
A ABDUL RAZAK Vs. DIRECTOR OF TOWN PANCHAYAT KURALAGAM CHENNAI 600 108
April 21, 2006
A ABHUSALIHA Vs. DISTRICT COLLECTOR DHARMAPURI DISTRICT
September 21, 2006
A ALIMA Vs. STATE OF TAMILNADU
July 17, 2006
A ANBUKANI AND M MAHENDRAN Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT; VICE CHANCELLOR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY; REGISTRAR IN-CHARGE TAMIL NADU DR AMBEDKAR LAW UNIVERSITY AND COORDINATOR 3 YEAR LAW DEGREE COURSE TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
January 21, 2006
A AROCKIAM Vs. DIRECTOR OF ELEMENTARY EDUCATION
February 16, 2006
A ARSHAYA BEGAM Vs. COMMISSIONER OF POLICE
November 28, 2006
A ARUMUGAM Vs. STATE OF TAMIL NADU
October 31, 2006
A ARUN THAMBURAJ Vs. BRIMANANDHAM M D D M CARDIO VICE CHANCELLOR
June 26, 2006
A ASOKAN Vs. COMMISSIONER OF CUSTOMS EXPORTS
December 20, 2006
A BABJAN Vs. DIRECTOR CENTRAL RESEARCH INSTITUTE FOR SIDDHA
December 4, 2006
A C ABRAHAM KINGSLEY Vs. SHANTHI
June 22, 2006
A CHANGAMMAL Vs. TAMIL NADU ELECTRICITY BOARD
April 5, 2006
A CHINNASAMY Vs. DISTRICT COLLECTOR SALEM DISTRICT
April 17, 2006
A D C GURUSAMY Vs. HONBLE CHIEF JUSTICE MR MARKANDEY KATJU
January 4, 2006
A DANIAL Vs. STATE OF TAMILNADU
February 21, 2006
A DHANALAKSHMI W O ADAIKALAM Vs. DISTRICT COLLECTOR
December 4, 2006
A DHANAPAL Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
March 8, 2006
A DHINAKARAN Vs. STATE OF TAMIL NADU
November 9, 2006
A FAROOK Vs. SECRETARY TO GOVERNMENT, FOOD AND CONSUMER PROTECTION DEPARTMENT, GOVERNMENT OF INDIA; STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT AND COMMISSIONER OF POLICE
September 19, 2006
A G KRISHNAMURTHY Vs. G V NAGAMMAL
November 15, 2006
A GANAPATHY Vs. S VENKATESAN
December 16, 2006
A GANESAN Vs. PALANIYAPPA GOUNDER
April 27, 2006
A GANESH Vs. K.K. MOORTHY
March 13, 2006
A GEETHA Vs. STATE OF TAMIL NADU
February 11, 2006
A GNANARAJ Vs. PAZHANIAMMAL
August 29, 2006
A GOWRI Vs. STATE OF TAMIL NADU
April 3, 2006
A GOWRI Vs. STATE OF TAMIL NADU
April 13, 2006
A GUNASEKARAN Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
December 18, 2006
A HARI HARAN Vs. UNIVERSITY OF MADRAS
March 21, 2006
A JAMES WATT Vs. CHAIRMAN AND MANAGING DIRECTOR
August 28, 2006
A JANBAH Vs. DEPUTY EXAMINER OF LOCAL FUND ACCOUNTS
December 11, 2006
A JAYARAJ Vs. COMMISSIONER CORPORATION OF CHENNAI
February 11, 2006
A JEYAPANDI; A CHELLATHURAI Vs. GNANAMMAL
October 27, 2006
A JEYASANKAR Vs. REENA BOREWELL
February 23, 2006
A JOTHINATHAN Vs. STATE OF TAMILNADU
November 22, 2006
A K ABBAS BHAI Vs. SECRETARY COMMERCIAL TAX DEPARTMENT
December 11, 2006
A K D KUMAR Vs. BALARAMA RAJA
December 13, 2006
A K KUPPUSAMY Vs. DISTRICT GENERAL OF POLICE
August 25, 2006
A KANNAIYAN Vs. STATE OF TAMIL NADU
March 29, 2006
A KANNIVEL CHETTIAR Vs. M K GOVINDARAJA MUDALIAR
March 29, 2006
A KANTHAMANI Vs. NASREEN AHMED
October 27, 2006
A KARTHIGA MINOR Vs. SECRETARY TAMIL NADU PRIVATE MEDICAL COLLEGE ASSOCIATION
September 11, 2006
A KRISHNAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION CHENNAI
March 2, 2006
A M JAGJAKH Vs. RAJATHI ZIAUDEEN
February 27, 2006
A M RASHEED Vs. DISTRICT COLLECTOR NILGIRI DISTRICT
December 12, 2006
A MADHESWARAN Vs. STATE OF TAMILNADU
April 26, 2006
A MAHABOOB BATCHA Vs. GOVERNMENT OF TAMIL NADU
June 22, 2006
A MAHALINGAM Vs. STATE OF TAMIL NADU
June 23, 2006
A MARIAPPAN Vs. DISTRICT COLLECTOR/INSPECTOR OF PANCHAYATS VIRUDHUNAGAR
June 19, 2006
A MARIAPPAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION SALEM LTD
August 23, 2006
A MARIMUTHU Vs. CHIEF SECURITY COMMISSIONER-CUM-INSPECTOR GENERAL RAILWAY PROTECTION FORCE
November 15, 2006
A MARY Vs. GOVERNMENT OF TAMIL NADU
April 21, 2006
A MOHAMMED Vs. STATE OF MADRAS
August 10, 2006
A MOHAMMED HUSSAIN HALEEL Vs. SECRETARY THE MINISTRY OF PETROLEUM AND NATURAL GAS
August 18, 2006
A MOHAMMED YASEEN Vs. INSPECTOR OF POLICE
March 14, 2006
A MOHANRAJ Vs. C P R ENVIRONMENTAL EDUCATION
November 29, 2006
A MUPPIDATHI alias KALYANI AMMAL Vs. E RAJAGOPALAN CHETTIYAR
July 26, 2006
A MURUGESWARI Vs. DIRECTOR OF SCHOOL EDUCATION
March 23, 2006
A NAGARAJAN Vs. INSPECTOR OF POLICE
December 4, 2006
A NARAYANAN Vs. S RADHAKRISHNAN
March 20, 2006
A NAYIMUNNISA Vs. INSPECTOR GENERAL OF REGISTRATION
September 26, 2006
A NEPPOLIAN Vs. CHIEF ENGINEER TAMIL NADU ELECTRICITY BOARD
July 24, 2006
A P KUPPUSAMY Vs. P KUMARAPALAYAM MUNICIPALITY
November 22, 2006
A PACKIAM Vs. SHREE RAGHAVENDRA CHIT FUND P LTD
November 7, 2006
A PANNEERSELVAM Vs. SOWMINI
February 10, 2006
A PILLAYAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
February 13, 2006
A R RAJAGOPAL Vs. ARULMIGHU THIRUMANGALEESWARAR TEMPLE
October 18, 2006
A RAJAPANDIAN Vs. STATE OF TAMIL NADU
November 7, 2006
A RAJARAM Vs. M B PRANESH
January 25, 2006
A RAJENDRAN Vs. ASSISTANT COMMISSIONER
March 1, 2006
A RAJENDRAN Vs. ASSISTANT COMMISSIONER SPECIAL INVESTIGATION CIRCLE III
March 29, 2006
A RAJU Vs. ASSISTANT GENERAL MANAGER REGIONAL STATE BANK OF INDIA
March 31, 2006
A RAMACHANDRAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE, PROHIBITION AND ENFORCEMENT WING AND INSPECTOR OF POLICE
April 18, 2006
A RAMAKRISHNAN Vs. STATE OF TAMIL NADU
March 6, 2006
A RAMAMURTHY Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
December 12, 2006
A RAMASAMY Vs. DISTRICT REVENUE OFFICER STAMPS OFFICE OF THE DISTRICT REVENUE OFFICER COIMBATORE
June 21, 2006
A RAMASAMY Vs. ASSISTANT DIRECTOR
July 31, 2006
A RAMCHANDRAN Vs. MANAGING DIRECTOR TAMIL NADU CEMENT CORPORATION LTD
February 22, 2006
A RAMESH BABU Vs. STATE
March 17, 2006
A RAMKUMAR Vs. STATE OF TAMIL NADU
July 24, 2006
A RAVIKUMAR Vs. M SAVITHIRI
June 28, 2006
A RBHOOPATHI Vs. STATE ELECTION COMMISSIONER
February 17, 2006
A RENGANATHAN Vs. JOINT DIRECTOR OF AGRICULTURE
October 10, 2006
A S AMEEN AHMED Vs. LAKSHMI CHIT FUND CORPORATION
July 10, 2006
A S HAMEED Vs. ABDUL AZEEZ AND SONS
September 12, 2006
A S JAHANGIR Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
November 28, 2006
A S JANAARDHANAN Vs. DISTRICT COLLECTOR MADURAI
September 25, 2006
A S SUBRAMANI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES THINDIVANAM CIRCLE
July 27, 2006
A SADASIVAM Vs. STATE
October 30, 2006
A SAMI RASU Vs. DEPUTY SUPERINTENDENT OF POLICE
January 21, 2006
A SARASWATHI Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
June 26, 2006
A SEKAR Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT
August 29, 2006
A SELVARAJ Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
July 5, 2006
A SENGAMALAM Vs. DIRECTOR ANIMAL HUSBANDRY DEPARTMENT
June 28, 2006
A SREEKANTAN NAIR Vs. P VALSARAJAN
June 30, 2006
A SREEKANTAN NAIR Vs. P VALSARAJAN
June 15, 2006
A SRINIVASAN Vs. STATE OF TAMIL NADU
March 22, 2006
A SRINIVASSE Vs. R JAYAKUMAR
March 10, 2006
A SUBASHCHANDRAN Vs. ICICI BANK LTD
November 23, 2006
A SUBRAMANYAM Vs. SHABBIR ETERPRISES
February 11, 2006
A SYED Vs. DEPUTY REGISTRAR NON CREDIT OF CO-OPERATIVES
August 17, 2006
A THANGAPALAM Vs. SECRETARY TO GOVERNMENT
June 16, 2006
A THIRUVENKADASAMI Vs. COLLECTOR OF SOUTH ARCOT DISTRICT CUDDALORE
April 7, 2006
A V CHINNAKRISHNA REDDIYAR Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT; DISTRICT COLLECTOR AND SPECIAL TAHSILDAR (ADI-DRAVIDAR AND TRIBAL WELFARE)
September 20, 2006
A V RAJASEKARAN Vs. UNION OF INDIA
September 27, 2006
A V RAMACHANDRAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY; DISTRICT COLLECTOR AND SUB TREASURY OFFICER, SUB TREASURY
November 2, 2006
A V S RAJA Vs. INDIAN BANK ANNA NAGAR BRANCH
September 1, 2006
A VEDANAYAGAM Vs. ANNAKILI
January 27, 2006
A VEERIYA PERUMA Vs. SECRETARY TO GOVERNMENT
July 20, 2006
A VELAYUTHAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
August 17, 2006
A VELU Vs. SUPERINTENDENT OF POLICE
March 9, 2006
A VENKATACHALAM Vs. SUPERINTENDENT OF POLICE SALEM DISTRICT SALEM
June 12, 2006
A VENKATASAMY NAICKER PETITIONER IN W P NO 4914 OF 2006 AND D VIJAYA PETITIONER IN W P NO 4915 OF 2006 Vs. STATE TRANSPORT APPELLATE TRIBUNAL
September 15, 2006
A VENKATRAMANI Vs. LIC HOUSING FINANCE LIMITED
September 28, 2006
A VINCENT SELVARAJ Vs. CHAIRMAN-CUM-MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 11, 2006
A VISWANATHAN Vs. G LAKSHMI ALIAS SEETHA
November 1, 2006
A VISWANATHAN Vs. G LAKSHMI ALIAS SEETHA
November 20, 2006
A. MANI Vs. EXECUTIVE OFFICER, SPECIAL GRADE TOWNPANCHAYAT
November 21, 2006
A. RAJAN Vs. V. PAVUN
December 18, 2006
A. RAMKUMAR Vs. STATE
July 25, 2006
A. SELVAMOORTHY Vs. A. CHELLATHANGAM
December 6, 2006
A. SRINIVASA BABU Vs. DEPUTY COMMERCIAL TAX OFFICER
October 31, 2006
ABDUL KAREEM ALIAS PALANI BABU Vs. INSPECTOR OF POLICE
June 27, 2006
ABDUL KHABEER Vs. J A INSTITUTE OF ENGINEERING AND TECHNOLOGY
April 4, 2006
ABDUL RAHMAN Vs. M A PEER MOHAMMED
November 27, 2006
ABDUL RAWOOF Vs. K SHANMUGASUNDARAM
June 28, 2006
ABDUL SUBAN Vs. SYED THARU HUSSAIN
September 26, 2006
ABHIRAMI FOUNDATION Vs. K C NALINI BAI
August 25, 2006
ABOO BACKER ASMATH Vs. STATE OF TAMILNADU
September 29, 2006
ABT PARCEL SERVICE Vs. SUPERINTENDING ENGINEER ELECTRICITY DISTRIBUTION CIRCLE
October 27, 2006
ABU THAKIR Vs. STATE
December 18, 2006
ABUTHAGIR Vs. STATE
July 10, 2006
ABUTHAKHEER ALIAS ABU ALIAS SULLAN ALIAS SUTTIPPU SULLAN Vs. STATE OF TAMIL NADU
July 4, 2006
ACIT BORAN SAM Vs. STATE OF TAMIL NADU
June 15, 2006
ADAIKKALAMERI Vs. DIRECTOR OF GEOLOGY GUINDY
October 31, 2006
ADDITIONAL DIRECTOR GENERAL OF POLICE Vs. G RAJENDRAN
October 12, 2006
ADHAM MEERA Vs. STATE OF TAMILNADU
August 22, 2006
ADITYA MASALA NANI AGRO FOODS P LTD Vs. M SELVARAJ
December 22, 2006
AIRFRIEGHT LTD Vs. REDBULL EXPORTS
June 20, 2006
AIRPORTS AUTHORITY OF INDIA Vs. GOVERNMENT OF TAMIL NADU
September 26, 2006
AJAI KUMAR Vs. STATE OF TAMIL NADU
November 15, 2006
AJAPPA NATESWARA Vs. DISTRICT COLLECTOR INSPECTOR PANCHAYAT
June 27, 2006
AL KR AL KARUPPIAH ALIAS MUTHU A MUTHUPATTINAM VILLAGE ATHANGUDI SIVAGANGAI DISTRICT Vs. KR NACHAMMAI ALIAS KAMALA
June 14, 2006
ALACRITY FOUNDATIONS P LTD ATANDRA CHENNAI Vs. REGIONAL PROVIDENT FUND COMMISSIONER CHENNAI
November 3, 2006
ALAGARSAMY Vs. STATE
April 19, 2006
ALAGESAN Vs. STATE OF TAMIL NADU
March 1, 2006
ALAMELU Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 3, 2006
ALEXANDER JOSEPH Vs. D RAMAJAYAM
April 20, 2006
ALICE GEORGE Vs. LAKSHMI
December 8, 2006
ALIMA BAI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND SUPERINTENDENT, CENTRAL PRISON
April 3, 2006
ALL INDIA TAX PAYERS WELFARE ASSOCIATION Vs. UNION OF INDIA
February 17, 2006
ALLAHABAD BANK PONDICHERRY BRANCH Vs. MALATHI BALASUBRAMANIAN
December 11, 2006
AMANULLAH Vs. STATE
July 20, 2006
AMBAL MILLS LTD Vs. COMMERCIAL TAX OFFICER
February 23, 2006
AMBAL MILLS LTD Vs. S CLEMENT PAULRAJ
September 25, 2006
AMBALS COLOURS Vs. SAKTHI MARKETING ASSOCIATES
August 25, 2006
AMMANI ALIAS RIZWAN Vs. STATE
February 7, 2006
AMUL ALIAS AMULRAJ Vs. SECRETARY TO THE GOVERNMENTPROHIBITION AND EXCISE DEPARTMENT
February 28, 2006
ANAND PROPERTIES Vs. MIDDE RAMA RAO
June 30, 2006
ANANDA GOUNDAR Vs. BALAKRISHNA GOUNDAR
April 25, 2006
ANANDA SEKARAN Vs. STATE
December 7, 2006
ANANTHA AGENCIES Vs. BHARAT PETROLEUM CORPORATION LTD
April 17, 2006
ANANTHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
June 26, 2006
ANANTHI Vs. PONNAMMAL ALIAS VIJAYALAKSHMI
December 8, 2006
ANANYA KNITTING COMPANY Vs. JOINT SECRETARY
September 27, 2006
ANBAZHAGAN Vs. MANICKAM
December 4, 2006
ANBU Vs. STATE OF TAMIL NADU
June 27, 2006
ANDHRA BANK FINANCIAL SERVICES LIMITED Vs. TAMIL NADU NEWSPRINT AND PAPER LTD
April 20, 2006
ANDHRA PRADESH STATE TRADING CORPORATION Vs. AURO LOGISTIC LIMITED
February 24, 2006
ANDREW XAVIER Vs. STATE OF TAMIL NADU AND OTHERS
March 28, 2006
ANEES LEATHERS MANUFACTURERS Vs. GOVERNMENT OF TAMIL NADU
June 14, 2006
ANGALAMMAL Vs. STATE, REP BY JOINT COMMISSIONER OF POLICE
March 10, 2006
ANGAMMAL Vs. UNION OF INDIA
September 1, 2006
ANGELUS Vs. DIRECTOR OF ELEMENTARY EDUCATION
April 13, 2006
ANGELUS Vs. DIRECTOR OF ELEMENTARY EDUCATION
April 17, 2006
ANGU PARAMESWARI TEXTILES PRIVATE LIMITED Vs. CHAIRMAN CUM MANAGING DIRECTOR INDIAN BANK
March 8, 2006
ANIL KUMAR Vs. STATE
July 11, 2006
ANIL KUMAR FORMA HUF AND Vs. COMMISSIONER OF INCOME TAX
September 5, 2006
ANJALAI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 27, 2006
ANJALAI Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
August 18, 2006
ANJALI Vs. SECRETARY TO GOVT PROHIBITION AND EXCISE DEPT
February 24, 2006
ANJANA Vs. STATE:
November 28, 2006
ANJI REDDY Vs. HOECHST AKTIENGESELLSCHAFT
September 5, 2006
ANNA MARIE BERNARD JOSEPH Vs. LADY LOURDOMARIAMMAL ALIAS PAPPAYAMMAL
June 22, 2006
ANNADURAI Vs. STATE
March 9, 2006
ANNADURAI Vs. SECRETARY TO GOVERNMENTPROHIBITION AND EXCISE DEPARTMENT
February 28, 2006
ANNADURAI @ ANNATHANAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU
April 4, 2006
ANNAI INDIRA WOMEN SELF HELP GROUP REPRESENTED BY ITS CO-ORDINATOR PALLIAMMAL Vs. DISTRICT FOREST OFFICER, SATHYAMANGALAM DIVISION; MEMBER SECRETARY CUM FOREST RANGER BEJALLETTI VILLAGE FOREST COUNCIL, BHAVANI SAGAR FOREST RANGE AND PREMPLOYEES STATE INSURANCE CORPORATIONDENT BEJALLETTI VILLAGE FOREST COUNCIL
August 8, 2006
ANNAI J K K SAMPOORANI AMMAL CHARITABLE TRUST Vs. BHARATHIYAR UNIVERSITY
December 22, 2006
ANNAI MUTHU CONCRETE BLOCKS Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER III THOOTHUKUDI
July 28, 2006
ANNAI SATHYA TRANSPORT CORPORATION Vs. RAHAMATHUNNISA
October 8, 2006
ANNAI SATHYA TRANSPORT CORPORATION Vs. RAHAMATHUNNISA
September 8, 2006
ANNAMALAI Vs. STATE
October 19, 2006
ANNAMALAI Vs. NAGOORGANI
November 10, 2006
ANNAMALAI RUBBER PRODUCTS Vs. TAMIL NADU ELECTRICITY BOARD
April 28, 2006
Anthony Vs. State of Tamil Nadu
January 20, 2006
ANTHONY HARRY Vs. STATE OF TAMIL NADU
October 17, 2006
ANTHONY SAMY Vs. STATE
June 13, 2006
ANTONY HARRY Vs. REGISTRAR CITY CIVIL COURT CHENNAI
October 12, 2006
ANU TILAKAM K Vs. R PERIYASAMY
September 29, 2006
ANUSUYA Vs. COMMISSIONER CORPORATION OF CHENNAI
March 24, 2006
AOKI INDIA LTD Vs. MIRA INTERNATIONAL
April 6, 2006
APEX LABORATORIES LTD Vs. ZUVENTUS HEALTH CARE LTD
April 26, 2006
APOLLO HOSPITALS ENTERPRISES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 8, 2006
APPADURAI Vs. STAT OF TAMIL NADU
February 21, 2006
APPAVU ALIAS SHANKAR Vs. COMMISSIONER OF POLICE
March 14, 2006
APPU ALIAS KARUPPANNAN Vs. STATE
April 4, 2006
ARAKKONAM EGGHU AALAI THOZHILALAR ANNA LABOUR UNION Vs. MANAGEMENT OF TAMIL NADU STEELS LIMITED
September 29, 2006
ARASU VIRAIVU POKKUVARATHU OOZHIYAR SANGAM Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED
March 15, 2006
ARASU VIRAIVU POKKUVARATHU OOZHIYAR SANGAM Vs. STATE EXPRESS TRANSPORT CORPORATION LTD
April 3, 2006
ARCHANA SPINNERS LTD. Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
March 31, 2006
ARCHIKARAN ALIAS NAGAPPAN Vs. STATE
June 21, 2006
AREVA T AND D INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 8, 2006
AREVA T AND D INDIA LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
February 20, 2006
ARICHANDRA BOOBATHI Vs. COMMISSIONER OF POLICE
April 13, 2006
ARJUNAN Vs. STATE OF TAMIL NADU
October 18, 2006
ARMA ELECTRONICS INDUSTRIES Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 11, 2006
AROKIA RAJ MORAIS Vs. MABIA BIBIA RANI MORAIS
March 24, 2006
AROKKIASAMY Vs. STATE
November 4, 2006
ARONE AND ANOTHER Vs. STATE
January 31, 2006
Arputham Vs. State of Tamil Nadu
January 20, 2006
ARPUTHAM CINE RELEASE Vs. RAJA THEATRE
June 22, 2006
ARTSON ENGINEERING LIMITED Vs. MR DEENDAYAL ASHOK KUMAR GOIDANI PROPRIETOR OF ASHOK AGENCIES
December 5, 2006
ARU PAIYAN ALIAS ARUMUGAM Vs. STATE
September 1, 2006
ARUCHAMY Vs. STATE OF TAMIL NADU
June 30, 2006
ARUGAVOOR PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER LABOUR COURT
March 15, 2006
ARULMIGHU PRASANNA VENKATESA PERUMAL THIRUKOIL KOTTUR Vs. COLLECTOR OF CHENNAI
November 8, 2006
ARULMIGHU SUNDARESWARA SWAMY THIRUKOIL Vs. K BAMA
January 21, 2006
ARULMIGU KASI VISWANATHASWAMY DEVASTHANAM Vs. KASTHURIAMMAL
April 7, 2006
ARULMIGU SUBRAMAIA SWAMY Vs. K JAGADEESWARI
August 3, 2006
ARUMAIKILI Vs. SECRETARY TO THE GOVERNMENT
September 11, 2006
ARUMUGA GOUNDER Vs. STATE OF TAMIL NADU
November 9, 2006
ARUMUGAM Vs. STATE
April 3, 2006
ARUMUGAM Vs. STATE OF TAMIL NADU
April 18, 2006
ARUMUGAM Vs. STATE OF TAMIL NADU
September 12, 2006
Arumugam Vs. State of Tamil Nadu
January 20, 2006
ARUMUGAM Vs. SECRETARY TO THE GOVERNMENT
June 21, 2006
ARUMUGAM ALIAS PAMBU ARUMUGAM Vs. SECRETARY TO THE GOVERNMENT
October 17, 2006
ARUMUGAM AND OTHERS Vs. THE EXECUTIVE MAGISTRATE-CUM-TAHSILDAR, MELUR TALUK, MADURAI, AND OTHERS
April 12, 2006
ARUMUGAM TEACHER Vs. THIRUVALLUVAR UNIVERSITY
April 4, 2006
ARUMUGHAM Vs. STATE
September 22, 2006
ARUN SMELTERS LIMITED Vs. CESTAT
November 8, 2006
ARUN SMELTERS PVT LTD Vs. CESTAT
June 15, 2006
ARUNACHALA MUDALIAR CHARITIES KANCHEEPURAM Vs. RAO SAHIB C M SUBBARAYA MUDALIAR EDUCATIONAL TRUST
November 30, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU
April 18, 2006
ARUNACHALAM Vs. INSPECTOR OF POLICE KUNNAM POLICE STATION PERAMBALUR DISTRICT
January 21, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU
October 16, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU
October 25, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU
September 2, 2006
ARUNACHALAM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, PUBLIC (L AND O F) DEPARTMENT
September 28, 2006
ARUNACHALAM Vs. STATE
August 2, 2006
ARUNKUMAR SPINNING MILL LTD Vs. SUPERINTENDENT REGULATED MARKET
November 17, 2006
ARVIND LABORATORIES Vs. M A RAHIM
September 25, 2006
ARYA VAIDYA NILAYAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
March 9, 2006
ASHOK Vs. COMPETENT AUTHORITY
September 8, 2006
ASHOK LEYLAND FINANCE LIMITED Vs. APPROPRIATE AUTHORITY INCOME-TAX DEPARTMENT
December 12, 2006
ASHOK LEYLAND FINANCE LIMITED Vs. BALAJI INDUSTRIAL CORPORATION LIMITED
February 17, 2006
ASHOK SESHADRI Vs. BOARD OF DIRECTORS
September 12, 2006
ASHOK TIMBER ENTERPRISES Vs. TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION
October 30, 2006
ASHOKUMAR Vs. SECRETARY TO GOVERNMENT
July 11, 2006
ASIAN RADIATORS Vs. CEGAT
October 12, 2006
ASIRVATHAM Vs. G CHANDRASEKARAN
July 28, 2006
ASSET RECONSTRUCTION COMPANY INDIA LIMITED Vs. OFFICIAL LIQUIDATOR HIGH COURT MADRAS
April 18, 2006
ASSISTANT COLLECTOR Vs. KRISHNAN DIED
July 28, 2006
ASSISTANT COLLECTOR OF CENTRAL EXCISE CUSTOMS PREVENTIVE SECTION MADURAI Vs. C THISAIVEERAPANDIAN
April 17, 2006
ASSISTANT COLLECTOR OF CUSTOMS Vs. J RAJENDRA PRASAD
January 18, 2006
Assistant Commissioner CT Vs. M Raman
January 19, 2006
ASSISTANT ELEMENTARY EDUCATIONAL OFFICER Vs. JOSEPH VIJAYARAGAVAN
October 18, 2006
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. T VEERAPANDIAN
April 27, 2006
ASSISTANT GENERAL MANAGER STATE BANK OF INDIA Vs. T VEERAPANDIAN
July 24, 2006
ASSOCIATION OF EDUCATIONAL INSTITUTES FOR HOTEL MANAGEMENT AND CATERING TECHNOLOGY Vs. GOVERNMENT OF TAMIL NADU
June 22, 2006
ASSOCIATION OF ENGINEERS TAMIL NADU PUBLIC WORKS DEPARTMENT Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL
November 6, 2006
ASSOCIATION OF MANAGEMENT OF HINDU EDUCATIONAL INSTITUTION TAMIL NADU Vs. STATE OF TAMIL NADU
November 30, 2006
ASSOCIATION OF MANAGEMENT OF PRIVATE COLLEGES Vs. SECRETARY UNIVERSITY GRANTS COMMISSION
September 12, 2006
ASSOCIATION OF MANAGEMENTS OF NURSERY PRIMARY AND MATRICULATION SCHOOLS Vs. GOVT OF TAMIL NADU
November 15, 2006
ASST COMMISSIONER OF INCOME TAX Vs. MOOKAMBIGAI SPINNING MILLS LTD
November 27, 2006
ATHIMULA GOUNDER Vs. STATE OF TAMIL NADU
March 2, 2006
AUROTRANS MARITIME SERVICES (P) LTD. Vs. THE CHIEF COMMISSIONER OF CUSTOMS AND THE COMMISSIONER OF CUSTOMS
April 17, 2006
AV BALU Vs. K JEYAKUMAR
July 7, 2006
AVALAAKKAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
March 14, 2006
AYATH Vs. COMMISSIONER OF POLICE
September 25, 2006
Ayyanar Vs. Chairman Tamil Nadu Electricity Board
January 19, 2006
Ayyanar Vs. State of Tamil Nadu
January 20, 2006
Ayyanar Vs. State of Tamil Nadu
January 23, 2006
AYYANAR Vs. STATE
August 10, 2006
AYYANAR @ CHINNAVAN Vs. STATE
November 2, 2006
AYYAPPAN Vs. STATE
September 2, 2006
AYYASAMY Vs. STATE OF TAMIL NADU
July 21, 2006
AZHAGARSAMY PILLAI Vs. KHAJA AMINUDEEN HUSSAINI CHISHTI DURGA SOUTH CAR STREET
June 17, 2006
B AND C MILLS STAFF UNION Vs. K PANDIAN
July 11, 2006
B ANURADHA DEVI Vs. PONDICHERRY UNIVERSITY
April 3, 2006
B BALA MURUGAN Vs. INSPECTOR GENERAL OF POLICE
February 15, 2006
B BHASKARAN Vs. PRESIDING OFFICER I ADDL LABOUR COURT
November 13, 2006
B BINDHU Vs. SECRETARY THE TAMILNADU CIRCLE POSTAL COOPERATIVE BANK LTD
June 22, 2006
B C HARIHARAN Vs. CEGAT, MADRAS
October 25, 2006
B C MURALIKRISHNA Vs. B VENUGOPAL CHETTY
August 11, 2006
B ELANGOVAN Vs. SECRETARY SELECTION COMMITTEE
September 7, 2006
B GOWDAPPA Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 11, 2006
B K K PILLAI Vs. D MUTHUKRISHNAN
June 23, 2006
B K RAMACHANDRA ACHAR Vs. STANDARD CHARTERED BANK
October 11, 2006
B K S MAHENDRAN Vs. COMMISSIONER BODINAYAKANUR
July 28, 2006
B KAMALA Vs. DIRECTOR GENERAL OF POLICE CHENNAI
April 12, 2006
B KARUNANIDHI Vs. B UMAKESWARAN
April 13, 2006
B KOTTI Vs. G SUBBIAH
October 16, 2006
B KRISHNAN Vs. N SWAMINATHAN
September 18, 2006
B MAHALAKSHMI Vs. TAMILNADU INDUSTRIAL INVESTMENTS CORPORATION
March 10, 2006
B MANOHARAN Vs. SECRETARY HR AND CE DEPARTMENT
December 8, 2006
B MOHAMED YOUSUFF Vs. PRABHA SINGH JASWANT SINGH
October 27, 2006
B N AGARWAL Vs. ATL TEXTILES
December 1, 2006
B N RAVI Vs. M HARI OM
March 7, 2006
B NAGESWARA RAO Vs. COMMANDANT DISCIPLINARY AUTHORITY
July 17, 2006
B NIRMALA Vs. STATE OF TAMIL NADU
November 10, 2006
B PADMAIAH Vs. UNION OF INDIA
December 12, 2006
B PRASANNA KUMAR Vs. DEPUTY COMMISSIONER OF CUSTOMS DOCKS APPG
April 6, 2006
B R RAVI Vs. SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT AND CULTURE DEPARTMENT FORT ST GEORGE CHENNAI
August 17, 2006
B RAJAMANICKAM S OMBALAKRISHNAN Vs. R RATHINAMBAL W OTSSUBRAMANIAN
February 7, 2006
B RAMAMOORTHY Vs. CHIEF ENGINEER HIGHWAY AND RURAL WORKS CHENNAI
November 10, 2006
B RAMAN Vs. SHASUN CHEMICALS AND DRUGS LTD
August 29, 2006
B RANGANATHAN Vs. STATE
September 14, 2006
B S GEETHABAI Vs. STATE OF TAMIL NADU
March 28, 2006
B SAMPATH Vs. STATE OF TAMIL NADU
July 3, 2006
B SASIKALA Vs. M VENUGOPAL CHETTIAR
August 29, 2006
B SELVARAJ Vs. CHIEF EDUCATIONAL OFFICER
July 28, 2006
B SHANMUGAM Vs. STATE OF TAMILNADU
February 24, 2006
B SIVALINGHAM Vs. STATE, REP BY ITS SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
October 9, 2006
B SRINIVASAN Vs. N JAMBULINGAM
June 13, 2006
B STALIN Vs. DIRECTOR GENERAL OF POLICE
April 10, 2006
B SURESH CHAND Vs. STATE OF TAMIL NADU
September 15, 2006
B VELLAISAMY Vs. STATE OF TAMIL NADU
March 1, 2006
BABU Vs. STATE OF TAMIL NADU
February 28, 2006
BABU Vs. STATE OF TAMIL NADU
October 25, 2006
BABU Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
September 25, 2006
BABU @ MICHAEL .. Vs. STATE
August 2, 2006
BABU ALIAS KUMARAVEL Vs. STATE
March 1, 2006
BABULAL BOHRA Vs. COMMISSIONER OF POLICE CHENNAI
February 13, 2006
BABY PADMINI Vs. SUB-INSPECTOR OF POLICE; SUPERINTENDENT OF POLICE AND M ASOKAN
June 23, 2006
BAGIRATHI Vs. S MANIVANNA
September 29, 2006
BAHADURMUL SOWCAR Vs. M R LAKSHMANAN
June 14, 2006
BAHEESWARI RANI Vs. STATE OF TAMIL NADU
May 10, 2006
BAJI RAO Vs. LAKSHMIAMMAL
March 7, 2006
BALA ARICHANDRA TEX Vs. BHARAT ARICHANDRA TEX
April 27, 2006
BALAGOVINDA RAO Vs. DEPUTY CHAIRMAN
January 30, 2006
BALAJI DISTILLERIES LTD Vs. GOVERNMENT OF TAMIL NADU
December 16, 2006
BALAJI MINERALS Vs. STATE OF TAMIL NADU
December 22, 2006
BALAKRISHNAN Vs. COMMISSIONER H R AND C E DEPARTMENT
October 16, 2006
Balamurugan Vs. State
January 5, 2006
BALAN Vs. STATE OF TAMIL NADU
September 5, 2006
BALASUBRAMANIAM ALIAS BALAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
February 24, 2006
BALASUBRAMANIAN Vs. RAMACHANDRA JOTHI
December 14, 2006
BALMER LAWRIE AND CO LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
October 16, 2006
BALU Vs. STATE TAMIL NADU
October 26, 2006
BALU @ DHANAPAL AND FELX @ FELIX JOHN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
August 19, 2006
BALU ALIAS DHANAPAL Vs. STATE
August 19, 2006
BANK OF BARODA Vs. MARS OVERSEAS TEXTILES
December 20, 2006
BANK OF INDIA Vs. MANICKAM ALIAS SELLAKUMARASAMY
September 12, 2006
BANNARI AMMAN SPINNING MILLS LTD Vs. TAMIL NADU ELECTRICITY BOARD
December 20, 2006
BANU Vs. STATE OF TAMIL NADU
March 21, 2006
BAPALAL CO EXPORTS Vs. JOINT COMMISSIONER OF INCOME TAX
September 8, 2006
BAPL INDUSTRIES LTD Vs. UNION OF INDIA
November 14, 2006
BARNABAS Vs. SIVAKAMI
December 18, 2006
BASHEER AHAMED Vs. STATE
March 28, 2006
BASKAR Vs. STATE OF TAMIL NADU
February 24, 2006
BASKARAN Vs. STATE
November 9, 2006
BELLARY STEELS AND ALLOYS LIMITED Vs. M/S MAN TAKRAF INDIA PRIVATE LIMITED
January 20, 2006
BENJAMIN, SON OF ANTHONEY & OTHERS Vs. STATE, REP. BY THE INSPECTOR OF POLICE, NILAKKOTTAI POLICE STATION, MANNAR THIRMALAI
January 18, 2006
BEST AND CROMPTON ENGINEERING EMPLOYEES UNION Vs. MANAGEMENT OF BEST AND CROMPTON ENGINEERING LTD
December 18, 2006
BEST ENTERPRISES Vs. S ELANCHIZIAN
April 4, 2006
BETHELEHEM COLLEGE OF EDUCATION Vs. MANONMANIAM SUNDARANAR UNIVERSITY
October 11, 2006
BHAGWAN CHAND AND CO Vs. UTHAM CHAND
March 2, 2006
BHARAT HEAVY ELECTRICALS LTD Vs. ESI CORPORATION
August 24, 2006
BHARAT N PARIKH Vs. ASHOK TRIPATHY
September 6, 2006
BHARAT OVERSEAS BANK LIMITED Vs. KANNIAPPA GRAMANI SOLE PROPRIETOR VIRGO PLASTICS
April 13, 2006
BHARATH NAGAR WELFARE ASSOCIATION Vs. COMMISSIONER ALANDUR MUNICIPALITY
November 17, 2006
BHARATH PRIMARY SCHOOL Vs. A PAULDURAI
September 15, 2006
BHARI INDUSTRIAL PROMOTERS P LTD Vs. STATE OF TAMIL NADU
November 15, 2006
BHASKAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE CHENNAI
August 18, 2006
BHAVANI Vs. STATE
September 29, 2006
BHAWERLAL SONS Vs. UNION OF INDIA
August 19, 2006
BHEL BACKWARD CLASSES WELFARE ASSOCIATION (REGD NO 70/94) REP BY ITS GENERAL SECRETARY, S KARTHIKEYAN Vs. UNION OF INDIA (UOI), REP BY THE SECRETARY, DEPARTMENT OF PERSONNEL AND TRAINING, MINISTRY OF PERSONNEL AND TRAINING
September 7, 2006
BILAHARI INVESTMENTS P LTD Vs. COMMISSIONER OF INCOME TAX
December 1, 2006
BILAHARI INVESTMENTS P LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL II CHENNAI
June 19, 2006
BILAL ALIAS MOHAMED BILAL Vs. STATE
February 3, 2006
BILAL HAJAR ALIAS ABDUL HAMEED Vs. STATE
November 8, 2006
BINNY LTD Vs. MAYUR FLOORING PRIVATE LIMITED
December 13, 2006
BLUE STAR M E N PATRUDU Vs. PRESIDING OFFICER
August 24, 2006
BMF BELTINGS LIMITED Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
November 14, 2006
BOHRA MOTOR FINANCE REP BY ITS PROPRIETRIX RANJANA BOHRA Vs. VIJAYA PRODUCTIONS LIMITED
August 19, 2006
BOOPATHY Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU PROHIBITION AND EXCISE DEPARTMENT
February 14, 2006
BOOPATHY W/O RAJI @ RAJENDRAN Vs. COMMISSIONER OF POLICE; GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND SUPERINTENDENT
December 16, 2006
BRANCH MANAGER Vs. SHANAZ BEGAM
November 28, 2006
BRANCH MANAGER NATIONAL INSURANCE COLTD Vs. KRISHNAMMAL
June 15, 2006
BRANCH MANAGER NATIONAL INSURANCE COMPANY LTD TIRUCHIRAPPALLI Vs. GANAPATHI TIRUCHIRAPPALLI
April 7, 2006
BRICK STEEL ENTERPRISES A REGISTERED PARTNERSHIP FIRM Vs. SUPERINTENDING ENGINEER
April 19, 2006
BULBUL ROY MISHRA Vs. CITY PUBLIC PROSECUTOR
April 4, 2006
BYSANI CONSUMER ELECTRONICS LTD. Vs. JAINSONS CORPN. LTD.
February 6, 2006
C ALAGESAN Vs. SUPERINTENDING ENGINEER
September 25, 2006
C ARUNACHALAM PILLAI Vs. S KRISHNASAMY
December 20, 2006
C AYYADURAI Vs. SPECIAL TAHSILDAR ADIDRAVIDA WELFARE USILAMPATTI
January 20, 2006
C BASKARAN Vs. DEPUTY COMMERCIAL TAX OFFICER
March 13, 2006
C BGYALAKSHMI Vs. P IRULAPPAN
September 26, 2006
C CHENDROYAPERUMAL Vs. NATIONAL INSTITUTE OF PORT MANAGEMENT
September 12, 2006
C D Devasenan Vs. Secretary to Government
January 6, 2006
C D DHANDAPANI Vs. M RANGASAMI
October 27, 2006
C DHANAM Vs. A M SRINIVASAN
April 4, 2006
C DHANAM Vs. A M SRINIVASAN
April 7, 2006
C G IGARASHI MOTORS LTD Vs. DEPUTY COMMISSIONER OF LABOUR-II
March 15, 2006
C GOVINDAPPA NAIDU Vs. SUB INSPECTOR OF POLICE D6 PODATTURPET POLICE STATION
April 20, 2006
C GOVINDARAJAN Vs. JOINT DIRECTOR AND ADDITIONAL DIRECTOR
October 16, 2006
C GOVINDARAJU Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES DHARMAPURI PO AND DT
May 23, 2006
C H BALAMOHAN Vs. UNION OF INDIA
August 10, 2006
C HARRIS Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
February 11, 2006
C JAYALAKSHMI Vs. STATE OF TAMIL NADU
October 12, 2006
C JAYANTHI Vs. COMMISSIONER METTUR MUNICIPALITY METTUR DAM
August 11, 2006
C JEYARAJAN Vs. STATE OF TAMILNADU
April 20, 2006
C K P HARISELVAN Vs. STATE OF TAMIL NADU
June 30, 2006
C KAMALAN Vs. STATE OF TAMIL NADU
April 26, 2006
C KANNAN Vs. M JEYAKUMARI
December 11, 2006
C KARUNAMANOHARAN Vs. STATE OF TAMILNADU
September 15, 2006
C KRISHNAN Vs. MALLIGA
November 3, 2006
C KUPPUSWAMY NAIDU MEMORIAL HOSPITAL Vs. UNION OF INDIA
December 20, 2006
C M RAGHUPATHI DIED Vs. MANGALAKSHMI AMMAL DIED
September 11, 2006
C MANJULA Vs. ANANDKUMAR SUB COLLECTOR
April 12, 2006
C MANOHARAN Vs. C V SUBRAMANIAM
September 12, 2006
C MANONMONY Vs. STATE OF TAMIL NADU
May 16, 2006
C MUNUSAMY Vs. COMMISSIONER
September 19, 2006
C MUTHU Vs. COMMISSIONER FOR REVENUE ADMINISTRATION
February 23, 2006
C N CHANDRAN Vs. GOVERNMENT OF TAMIL NADU
July 11, 2006
C NAGAMUTHU Vs. STATE OF TAMIL NADU
April 4, 2006
C NATARAJAN Vs. G N SHANMUGAM
December 21, 2006
C P MURUGESWARI Vs. DIRECTOR OF SCHOOL EDUCATION COLLEGE ROAD CHENNAI
May 9, 2006
C PRAVEEN CHANDER Vs. PRINCIPAL SRI VENKATESWARA COLLEGE OF ENGINEERING
February 23, 2006
C PREMA Vs. STATE OF TAMIL NADU
November 10, 2006
C R ARUNKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
March 31, 2006
C R SHANKAR AND S LAKSHMI Vs. T R MARAGATHAM
October 27, 2006
C RAJVEL Vs. C MUTHUSAMY
December 8, 2006
C RAMAMURTHY, G VENUGOPAL AND R LAKSHMI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT PUBLIFE INSURANCE CORPORATION WORKS DEPARTMENT, CHIEF ENGINEER GENERAL, PUBLIFE INSURANCE CORPORATION WORK DEPARTMENT AND EXECUTIVE ENGINEER PUBLIFE INSURANCE CORPORATION WORKS DEPARTMENT
April 20, 2006
C RAMASAMY Vs. REVENUE DIVISIONAL OFFICER GOBICHETTYPALAYAM
April 20, 2006
C REGRAJ Vs. BANK OF RAJASTHAN
October 17, 2006
C S NAVAMANI Vs. C K SIVASUBRAMANIAN
August 30, 2006
C SANKARESWARAN Vs. COMMISSIONER LAND
December 5, 2006
C SATHISH Vs. V R RAJANGAM
January 10, 2006
C SELVAKUMAR Vs. GOVT OF TAMIL NADU
April 21, 2006
C SHANMUGASUNDARAM Vs. SALEM CITY MUNICIPALITY CORPORATION
September 6, 2006
C SOMASUNDARAM Vs. STATE OF TAMIL NADU
September 27, 2006
C SUDHIN Vs. STATE OF TAMIL NADU
August 30, 2006
C SUNDARAMURTHY Vs. MANAGER ANDHRA BANK
February 21, 2006
C T FAISAL Vs. OFFICIAL LIQUIDATOR
June 13, 2006
C THIAGARAJAN Vs. STATE OF TAMILNADU
April 19, 2006
C THUNAIVENDAN Vs. STATE OF TAMIL NADU
August 25, 2006
C. SIVASANKARAN AND 9 OTHERS Vs. THE STATE REPRESENTED BY INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, TEAM XVI, THOUSAND LIGHTS, CHENNAI-600 006 AND
September 2, 2006
CAMEO ENGINEERING SERVICES P LTD Vs. DEPUTY COMMISSIONER CT
February 23, 2006
CANARA BANK, REPRESENTED BY THE MANAGER, SHOLAVANDAN BRANCH Vs. ARULMIGHU MEENAKSHI SUNDARESWARAR TIRUKOIL, THROUGH ITS EXECUTIVE OFFICER/DEPUTY COMMISSIONER
November 28, 2006
CAPT MARCUS R DARE Vs. EUNICE RANI SANKARAN
April 21, 2006
CARDAMOM PLANTERS UNION HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMILNADU
June 14, 2006
CARGOMAR Vs. COMMISSIONER OF CENTRAL EXCISE
May 1, 2006
CASTROL INDIA LTD Vs. UNION OF INDIA
April 21, 2006
CATHOLIC CENTRE Vs. PILOT PEN CO INDIA PRIVATE LIMITED
June 13, 2006
CATHOLIC SYRIAN BANK Vs. A SUGUNA SARASWATHI
July 3, 2006
CATHOLIC SYRIAN BANK LIMITED Vs. SRI NOOR MOHAMMED
October 26, 2006
CENTRAL BANK OF INDIA Vs. RAMA GRANITES
January 31, 2006
CENTRAL BANK OF INDIA Vs. A KOTEESWARAN
December 1, 2006
CENTRAL BANK OF INDIA CHENNAI MAIN BRANCH Vs. INSPECTOR GENERAL OF REGISTRATION AND CHIEF CONTROLLING REVENUE AUTHORITY CHENNAI
September 12, 2006
CENTRAL BOARD OF FILM CERTIFICATION Vs. YADAVALAYA FILMS
November 30, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. LOUIS JALU ALIAS MUTHUKRISHNA
February 24, 2006
CENTRAL ORGANISATION OF TAMIL NADU ELECTRICITY EMPLOYEES Vs. TAMIL NADU ELECTRICITY BOARD
March 15, 2006
CENTRE OF INDIA TRADE UNIONS CITU Vs. SECRETARY OF GOVT OF TAMIL NADU LABOUR AND EMPLOYEMENT DEPARTMENT CHENNAI
July 7, 2006
CETHAR INDUSTRIES LIMITED, REP BY ITS DEPUTY GENERAL MANAGER, K V R LAKSHMI NARAYANAN Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, ENERGY DEPARTMENT; TAMIL NADU ELECTRICITY BOARD, REP BY ITS CHAIRMAN AND SUPERINTENDENT ENGINEER
June 23, 2006
CG IGARASHI MOTORS LTD Vs. DEPUTY COMMISSIONER OF LABOUR II
March 1, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. SAKUNTHALA CHODHARY
September 13, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. S GANAPATHY
September 25, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. K V KRISHNAN
April 3, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. M ANANDAN
June 29, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. BHAGAVATHY SUBRAMANIAM
June 14, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. PUSHPAVENI
September 8, 2006
CHAIRMAN AND MANAGING DIRECTOR Vs. VAHUNI BRICK WORKS
August 30, 2006
CHAIRMAN AND MANAGING DIRECTOR METAL BOX INDIA LTD Vs. METAL BOX COMPANY WORKERS UNION CHENNAI
April 18, 2006
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU SALT CORPORATION LIMITED Vs. M SUBRAMANIAN
December 13, 2006
CHAIRMAN NEYVELI LIGNITE CORPORATION LIMITED Vs. D VISWESWARAN
August 19, 2006
CHAIRMAN RAILWAY BOARD Vs. P CHANDRASEKARAN
January 17, 2006
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. TAMIL NADU ELECTRICITY BOARD PENSIONERS ASSOCIATION
February 7, 2006
CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI Vs. WORKMAN TAMIL NADU MINVARIYA DRAVIDAR THOLILALAR SAMMELENAM CHENNAI
October 25, 2006
CHAIRMAN THE TAMIL NADU INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. K JAYARAMAN
September 29, 2006
CHAIRMAN, TELECOM COMMISSION AND THE DIRECTOR (EW), DEPARTMENT OF TELECOM SERVICES Vs. M ARULMANI AND ORS
December 21, 2006
CHAKKARAI Vs. R SELVAKUMAR
July 7, 2006
CHAKKUBAI Vs. RAM MANOHAR LOGIA
December 20, 2006
CHAKRAPANI Vs. ELLAMMAL
September 14, 2006
CHAMUNDI STEEL CASTINGS (INDIA) LTD Vs. CESTAT, CHENNAI
June 23, 2006
CHANDA SOFTY ICE CREAM Vs. MARS INCORPORATED
September 8, 2006
CHANDIRAN Vs. STATE OF TAMIL NADU
June 27, 2006
CHANDMULL VERMA ALIAS ANANTHA VERMA Vs. RAGHUNANDAN PRASAD AND COMPANY
June 14, 2006
CHANDRA Vs. N REDDAPPA REDDY
February 24, 2006
CHANDRA AMMAL Vs. STATE
February 15, 2006
CHANDRA PRAKASH GAJUREL Vs. STATE OF TAMIL NADU
March 3, 2006
CHANDRAN Vs. STATE
February 27, 2006
CHANDRAN Vs. STATE
July 13, 2006
CHANDRAN ALIAS CHANDRU Vs. STATE OF TAMIL NADU
February 28, 2006
CHANDRAN GOUNDER Vs. STATE OF TAMIL NADU
March 20, 2006
CHANDRASEKARAN Vs. STATE
October 10, 2006
CHANDRASEKARENDRA SARASWATHI VISWA MAHAVIDYALAYA DEEMED UNIVERSITY KANCHIPURAM Vs. STATE OF TAMIL NADU
April 13, 2006
CHARLES R JEBASINGH Vs. REGISTRAR MANONMANIAM SUNDARANAR UNIVERSITY TIRUNELVELI
November 8, 2006
CHEIF GENERAL MANAGER THERMAL POWER STATION I NEYVELI LIGNITE CORPORATION Vs. G DHANAM
May 31, 2006
CHELLAM ALIAS CHELLAMMAL Vs. GOVERNMENT OF INDIA
July 7, 2006
CHELLAMMAL Vs. KRISHNAVENI AMMAL
June 19, 2006
CHELLAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SOCIAL WELFARE DEPARTMENT AND SPECIAL TAHSILDAR, (ADI DRAVIDA WELFARE)
March 23, 2006
CHELLAMUTHU Vs. S PERIYASAMY
June 7, 2006
CHELLAMUTHU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR PERAMBALUR DISTRICT
April 18, 2006
CHELLAPPA Vs. J JAGADEESA CHETTIAR
October 26, 2006
CHELLAPPAN Vs. STATE
March 7, 2006
CHELLATHAL Vs. VEERAPPA GOUNDER
April 4, 2006
CHEMECH LABORATORIES LIMITED Vs. COMMERCIAL TAX OFFICER
July 17, 2006
CHEMFAB ALKALIS LIMITED Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR
November 30, 2006
CHENNAI CORPORATION STORE KEEPERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
October 26, 2006
CHENNAI ESSENTIAL OIL AND AROMATICS Vs. DISTRICT FOREST OFFICER
November 15, 2006
CHENNAI ESSENTIAL OILS AND AROMATICS Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
November 7, 2006
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. ABAN CONSTRUCTIONS PVT LTD
June 15, 2006
CHENNAI PETROLEUM CORPORATION LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 25, 2006
CHENNAI PORT TRUST Vs. CHENNAI PORT TRUST INDUSTRIAL EMPLOYEES CANTEEN WORKERS WELFARE ASSOCIATION
February 21, 2006
CHENNAI PORT TRUST REP BY ITS CHAIRMAN Vs. GREAT EASTERN SHIPPING COMPANY LIMITED; MR JUSTICE G RAMANUJAM, PREMPLOYEES STATE INSURANCE CORPORATIONDING ARBITRATOR; MR JUSTICE M N CHANDURKAR, ARBITRATOR AND MR JUSTICE K SWAMIDURAI, ARBITRATOR
September 2, 2006
CHENNIAMMAL Vs. PALANISWAMY
October 25, 2006
CHETTAYAMMAL Vs. STATE OF TAMIL NADU
July 13, 2006
CHETTINAD CEMENT CORPORATION LIMITED Vs. UNION OF INDIA
December 1, 2006
CHETTINAD LOGISTICS PVT LTD Vs. TAMIL NADU ELECTRICITY BOARD
December 12, 2006
CHETTINAD LOGISTICS PVT LTD Vs. TAMIL NADU ELECTRICITY BOARD
December 21, 2006
CHIDAMBARAM AND OTHERS Vs. STATE
March 22, 2006
CHIEF COMMISSIONER OF INCOME TAX CHENNAI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 21, 2006
CHIEF ENGINEER GENERAL HIGHWAYS AND RURAL WORKS Vs. P R GOVINDARAJU
March 29, 2006
CHIEF EXECUTIVE OFFICER, KHADI AND VILLAGE INDUSTRIES BOARD Vs. K KARUVELAM
December 13, 2006
CHINNA GOUNDER Vs. COLLECTOR SALEM DISTRICT
August 4, 2006
CHINNA NACHIAPPAN Vs. PL LAKSHMANAN
December 19, 2006
CHINNADURAI Vs. STATE OF TAMIL NADU
June 13, 2006
CHINNADURAI Vs. STATE OF TAMIL NADU
June 27, 2006
CHINNADURAI Vs. STATE
September 21, 2006
CHINNAIYAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
June 12, 2006
CHINNAIYAN Vs. P MARAPPAN
November 23, 2006
CHINNAKANNU Vs. SECRETARY TO GOVT BACKWARD CLASS DEPARTMENT FORT ST GEORGE CHENNAI
June 12, 2006
CHINNAKANNU NAIDU Vs. CHINNAPPAN
February 8, 2006
CHINNAMMAL Vs. SHANMUGAM
October 17, 2006
CHINNANAN @ NARAYANAN & ORS. .. Vs. THE INSPECTOR OF POLICE, THIRUPELLAIVANAM POLICE STATION, THIRUVALLUR DISTRICT
June 15, 2006
CHINNANNAN Vs. PARANIMALAI
July 27, 2006
CHINNAPAIYAN ALIAS CHINNAPPAN Vs. STATE OF TAMIL NADU
August 21, 2006
CHINNAPAPPA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
August 22, 2006
Chinnaperumal Vs. State of Tamil Nadu
January 17, 2006
CHINNAPONNU Vs. KUPPUSAMY MOOPAR
November 2, 2006
Chinnaponnui Vs. District Magistrate and District Collector
January 23, 2006
CHINNAPULLAI ALIAS BAGURE GOUNDER Vs. MUNIAPPAN
July 11, 2006
CHINNASAMY Vs. SIVAKAMI
November 4, 2006
CHINNASAMY ALIAS KANNYALAN Vs. STATE
August 10, 2006
CHINNATHAMBI Vs. ANJALAI
September 22, 2006
CHINNATHAMBI Vs. PANCHALAI
March 1, 2006
CHINNAVAN Vs. STATE OF TAMIL NADU
July 11, 2006
CHINNAVATHU ALIAS RAVINDRAN Vs. STATE OF TAMIL NADU
February 28, 2006
CHINNAYYAN Vs. STATE OF TAMIL NADU
November 28, 2006
CHINNAYYAN NADAR Vs. SELVI
July 10, 2006
CHINNU Vs. NAGAMMAL
January 10, 2006
CHINNU GOUNDER Vs. GOVERNMENT OF TAMIL NADU
July 14, 2006
CHITHRA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE
January 20, 2006
CHOLAN ROADWAYS CORPORATION LTD Vs. AHMED THAMBI
August 3, 2006
CHRISTO N PRINCE Vs. STATE OF TAMIL NADU
July 17, 2006
CIT Vs. INTEGRATED FINANCE CO LTD
July 5, 2006
CIT Vs. SOUTHERN ROADWAYS LTD
October 7, 2006
CIT Vs. S. KANNAIYAN
January 24, 2006
CIT Vs. ADYAR GATE HOTEL LTD
February 23, 2006
CIT Vs. K. CHINNATHAMBI
January 24, 2006
CIT Vs. PONNI SUGARS & CHEMICALS LTD.
January 19, 2006
CIT Vs. SUNDARAM FINANCE LTD.
February 2, 2006
CO OPERATIVE SPINNING MILLS LIMITED, REP BY ADMINISTRATOR S RAJU Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES AND M ESWARAN
July 6, 2006
COATS VIYELLA INDIA LTD Vs. CENTRAL BOARD OF EX. AND CUS
March 24, 2006
COIMBATORE DISTRICT POWERLOOM CLOTH DEALERS ASOCIATION Vs. DISTRICT COLLECTOR COIMBATORE
October 19, 2006
COIMBATORE STOCK EXCHANGE LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
August 25, 2006
COL A G THOMAS Vs. UNION OF INDIA
December 8, 2006
Commandant Tamil Nadu Special Police Vs. Veerasamy
February 1, 2006
COMMANDER HEAD QUARTERS COAST GUARD REGION EAST Vs. VIJAYA
June 21, 2006
COMMISSIONER Vs. SUBRAMANIASWAMY BAJANAI MADAM TRUST
August 1, 2006
COMMISSIONER AND SECRETARY TO GOVERNMENT Vs. CHANDRASEKARAN
October 17, 2006
COMMISSIONER H R AND C E A DEPARTMENT Vs. BHAGAVANANDHAR AND SRI DHAYANANDHAR MATALAYAM PUDUPALAYAM
July 13, 2006
COMMISSIONER H R AND C R ADMN DEPARTMENT Vs. T M PATTAI GOUNDER
October 19, 2006
COMMISSIONER HR AND CE ADMN DEPARTMENT Vs. W N ALALA SUNDRAM
October 27, 2006
COMMISSIONER OF C EX , CHENNAI-II Vs. HINDUSTAN MOTORS LTD
August 23, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. FLOW TECH POWER COIMBATORE
January 23, 2006
Commissioner of Central Excise Vs. Sun Pharmaceuticals Industries Ltd
January 17, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. DALMIA CEMENTS B LIMITED
September 14, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SUN PHARMACEUTICALS INDUSTRIES LTD
April 20, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. CEGAT
November 15, 2006
COMMISSIONER OF COLLEGIATE EDUCATION Vs. JANAKIRAMAN
June 15, 2006
COMMISSIONER OF CUSTOMS Vs. SINDHU CARGO SERVICES LTD
November 23, 2006
COMMISSIONER OF CUSTOMS Vs. BANSAL INDUSTRIES
September 13, 2006
COMMISSIONER OF CUSTOMS Vs. L T KARLE AND CO
August 29, 2006
COMMISSIONER OF GIFT TAX Vs. LATE CV CTTHEVANAI ACHI
February 8, 2006
COMMISSIONER OF GIFT TAX I Vs. SAKTHI CHARITIES
February 20, 2006
Commissioner of Income Tax Tamil Nadu Vs. Idhayam Publications Limited
January 23, 2006
COMMISSIONER OF INCOME TAX Vs. REITER INGOLSTEADT
January 21, 2006
COMMISSIONER OF INCOME TAX Vs. EAST COAST CONSTRUCTIONS AND IND LTD
January 21, 2006
COMMISSIONER OF INCOME TAX Vs. RAJU COTTON MILLS
January 21, 2006
COMMISSIONER OF INCOME TAX Vs. K C PALANISWAMY
January 21, 2006
Commissioner of Income Tax Vs. Sharp Industries
January 19, 2006
COMMISSIONER OF INCOME TAX Vs. BRAKES INDIA LTD
January 20, 2006
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ROADWAYS LTD
January 20, 2006
COMMISSIONER OF INCOME TAX Vs. LOYAL TEXTILE MILLS LTD
January 20, 2006
Commissioner of Income Tax Vs. Poompuhar Shipping Corporation Ltd
January 20, 2006
COMMISSIONER OF INCOME TAX Vs. V CHINNAPANDI
January 18, 2006
COMMISSIONER OF INCOME TAX Vs. BEST AND CROMPTON ENGINEERING LTD
January 3, 2006
COMMISSIONER OF INCOME TAX Vs. S MUTHUKARUPAN
September 11, 2006
COMMISSIONER OF INCOME TAX Vs. UNION CO MOTORS LTD
February 1, 2006
COMMISSIONER OF INCOME TAX Vs. JAYAJOTHI AND CO LTD
January 27, 2006
COMMISSIONER OF INCOME TAX Vs. KOTHARI SANITATION AND TILES P LTD
January 25, 2006
COMMISSIONER OF INCOME TAX Vs. APEX LABORATORIES P LTD
January 24, 2006
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE PAPER AND BOARDS LTD
January 24, 2006
COMMISSIONER OF INCOME TAX Vs. KIRAN PROCESSORS KIRAN GARDEN
January 31, 2006
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED
February 8, 2006
COMMISSIONER OF INCOME TAX Vs. SALEM COOPERATIVE SPINNING MILLS LTD
February 7, 2006
COMMISSIONER OF INCOME TAX Vs. SOUNDARARAJA FINANCE LTD
February 6, 2006
COMMISSIONER OF INCOME TAX Vs. COMPUTER GRAPHICS LTD
February 6, 2006
COMMISSIONER OF INCOME TAX Vs. P DAMODARAN
February 6, 2006
COMMISSIONER OF INCOME TAX Vs. UPASANA FINANCE LIMITED
February 6, 2006
COMMISSIONER OF INCOME TAX Vs. SRINATH PRODUCTIONS
February 6, 2006
COMMISSIONER OF INCOME TAX Vs. LOTTE INDIA CORPORATION LTD
September 14, 2006
COMMISSIONER OF INCOME TAX Vs. ENFIELD INDIA LTD
February 8, 2006
COMMISSIONER OF INCOME TAX Vs. G SUSILA
February 8, 2006
COMMISSIONER OF INCOME TAX Vs. P V KALYANASUNDARAM
February 8, 2006
COMMISSIONER OF INCOME TAX Vs. C PALANIAPPAN
February 11, 2006
COMMISSIONER OF INCOME TAX Vs. D KAVERI AMMAL
February 11, 2006
COMMISSIONER OF INCOME TAX Vs. M KATHIRESAN
February 8, 2006
COMMISSIONER OF INCOME TAX Vs. LAKSHMI MILLS CO LTD
February 8, 2006
COMMISSIONER OF INCOME TAX Vs. LS MILLS LTD
February 8, 2006
COMMISSIONER OF INCOME TAX Vs. AYER MANI S RUBBER ESTATE LTD
February 13, 2006
COMMISSIONER OF INCOME TAX Vs. P IYYA NADAR CHARITABLE TRUST
February 20, 2006
COMMISSIONER OF INCOME TAX Vs. PONDY GRANITES
February 21, 2006
COMMISSIONER OF INCOME TAX Vs. GREENHAM ESTATES P LTD
February 21, 2006
COMMISSIONER OF INCOME TAX Vs. PRINT SYSTEMS AND PRODUCTS
February 21, 2006
COMMISSIONER OF INCOME TAX Vs. S VENKATASUBRAMANIAM
September 27, 2006
COMMISSIONER OF INCOME TAX Vs. TAMILNADU WAREHOUSING CORPN
October 10, 2006
COMMISSIONER OF INCOME TAX Vs. SUPER SPINNING MILLS LTD
October 9, 2006
COMMISSIONER OF INCOME TAX Vs. FIRST LEASING COMPANY OF INDIA LTD
February 22, 2006
COMMISSIONER OF INCOME TAX Vs. NAZIR BASHEER AND CO
February 22, 2006
COMMISSIONER OF INCOME TAX Vs. SUNSHINE ENTERPRISES
February 22, 2006
COMMISSIONER OF INCOME TAX Vs. INDO MATSUSHITA CARBON CO LTD
March 3, 2006
COMMISSIONER OF INCOME TAX Vs. THANJAVUR TEXTILES LTD
March 3, 2006
COMMISSIONER OF INCOME TAX Vs. J RAMAMANI
March 3, 2006
COMMISSIONER OF INCOME TAX Vs. S M ANANDVEL
March 1, 2006
COMMISSIONER OF INCOME TAX Vs. APCOM COMPUTERS P LTD
October 17, 2006
COMMISSIONER OF INCOME TAX Vs. S JAYAPRAKASH
November 27, 2006
COMMISSIONER OF INCOME TAX Vs. SEETHAKATHI TRUST
December 4, 2006
COMMISSIONER OF INCOME TAX Vs. A V M PRODUCTION
November 29, 2006
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI NARAYANAN INVESTMENTS PVT LTD
December 14, 2006
COMMISSIONER OF INCOME TAX Vs. V PRADEEP KUMAR
April 19, 2006
COMMISSIONER OF INCOME TAX Vs. C S KOTHARI
March 20, 2006
COMMISSIONER OF INCOME TAX Vs. MEPCO INDUSTRIES LIMITED
November 2, 2006
COMMISSIONER OF INCOME TAX Vs. V C KUGANATHAN
October 31, 2006
COMMISSIONER OF INCOME TAX Vs. ELGI FINANCE LTD
March 14, 2006
COMMISSIONER OF INCOME TAX Vs. SANMAR HOLDINGS LTD
November 13, 2006
COMMISSIONER OF INCOME TAX Vs. MATRIX INTEL PVT LTD
November 13, 2006
COMMISSIONER OF INCOME TAX Vs. TAJ FIRE WORKS INDUSTRIES SIVAKASI
June 13, 2006
COMMISSIONER OF INCOME TAX Vs. TAMILNADU TOURISM DEVELOPMENT CORPORATION LTD
June 20, 2006
COMMISSIONER OF INCOME TAX Vs. RAJAM RAMASWAMY AND SONS
June 27, 2006
COMMISSIONER OF INCOME TAX Vs. SENGUNTHAR THIRUMANA MANDAPAM
June 26, 2006
COMMISSIONER OF INCOME TAX Vs. S SRINIVASAN
June 27, 2006
COMMISSIONER OF INCOME TAX Vs. DATA SOFTWARE RESEARCH CO P LTD
June 27, 2006
COMMISSIONER OF INCOME TAX Vs. NELLAI TRADING AUTOMOBILE AGENCY
August 23, 2006
COMMISSIONER OF INCOME TAX Vs. VALLI COTTON TRADERS PVT LTD
July 17, 2006
COMMISSIONER OF INCOME TAX Vs. V T RAJENDRAN
July 10, 2006
COMMISSIONER OF INCOME TAX Vs. SYNERGY FINANCIAL EXCHANGE LTD
July 25, 2006
COMMISSIONER OF INCOME TAX Vs. S SAKTHIMALA
July 25, 2006
COMMISSIONER OF INCOME TAX Vs. E N RAVI
July 25, 2006
COMMISSIONER OF INCOME TAX Vs. THIRUMALAI FERTILISER AND CO
July 18, 2006
COMMISSIONER OF INCOME TAX Vs. DATTATREYA TEXTILES LTD.
February 7, 2006
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND FINANCE LTD.
January 23, 2006
COMMISSIONER OF INCOME TAX Vs. TAMIL NADU JAI BHARATH MILLS LTD.
January 30, 2006
COMMISSIONER OF INCOME TAX Vs. SAKTHI SOYAS LTD.
February 7, 2006
COMMISSIONER OF INCOME TAX Vs. SRI MEENAKSHI MILLS LTD.
September 12, 2006
COMMISSIONER OF INCOME TAX Vs. ADYAR GATE HOTEL LTD.
November 2, 2006
COMMISSIONER OF INCOME TAX Vs. SANCO TRANS LTD
January 2, 2006
COMMISSIONER OF INCOME TAX Vs. S. SUNDAR
January 20, 2006
COMMISSIONER OF INCOME TAX Vs. VASU FARMS (P) LTD
January 3, 2006
COMMISSIONER OF INCOME TAX Vs. V.R. VENKATACHALAM L/H OF NPV RAMASWAMY UDAYAR
January 17, 2006
COMMISSIONER OF INCOME TAX Vs. JAMAL PHOTO INDUSTRIES (I) (P) LTD.
February 27, 2006
COMMISSIONER OF INCOME TAX Vs. VELLORE ELECTRIC CORPORATION LTD.
January 17, 2006
COMMISSIONER OF INCOME TAX Vs. SANGU CHAKRA HOTELS PVT. LTD.
October 31, 2006
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LTD.
February 7, 2006
COMMISSIONER OF INCOME TAX Vs. V. NATARAJAN
February 15, 2006
COMMISSIONER OF INCOME TAX Vs. CLUB RESORTS (P) LTD.
February 13, 2006
COMMISSIONER OF INCOME TAX Vs. A. HARIRAMAN
February 27, 2006
COMMISSIONER OF INCOME TAX Vs. CHEMICAL SPECIALITIES INDIA P LTD
December 22, 2006
COMMISSIONER OF INCOME TAX Vs. LOYAL SUPER FABRICS
August 21, 2006
COMMISSIONER OF INCOME TAX CENTRAL I Vs. NEPC INDIA LIMITED
December 11, 2006
COMMISSIONER OF INCOME TAX CHENNAI Vs. K J HOSPITAL P LTD
November 15, 2006
COMMISSIONER OF INCOME TAX CHENNAI Vs. KUMARARANIMEENAKSHI ACHI CHETTINAD HOUSE
October 25, 2006
COMMISSIONER OF INCOME TAX CHENNAI Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION
October 25, 2006
COMMISSIONER OF INCOME TAX COIMBATORE Vs. LAKSHMI TRUST CO
December 18, 2006
COMMISSIONER OF INCOME TAX COIMBATORE Vs. COIMBATORE POPULAR SPINNING MILLS LTD
December 18, 2006
COMMISSIONER OF INCOME TAX I Vs. CHENNAI PETROLEUM CORPN LTD
February 1, 2006
COMMISSIONER OF INCOME TAX I Vs. CARBORANDUM UNIVERSAL LTD
February 2, 2006
COMMISSIONER OF INCOME TAX MADRAS Vs. EVEREST LITHO PRESS THIRUTHANGAL ROAD SIVAKASI
January 25, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. SUJATHA JEWELLERS
March 6, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. AYYAPPAN TEXTILES
October 9, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. JAMAL PHOTO INDUSTRIES I PVT LTD
February 16, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. SOUTHERN ROADWAYS LTD
October 27, 2006
COMMISSIONER OF INCOME TAX MADURAI Vs. SREE AYYANAR SPINNING AND WEAVING MILLS LTD
December 11, 2006
COMMISSIONER OF INCOME TAX SALEM Vs. B DESRAJ
November 1, 2006
COMMISSIONER OF INCOME TAX SALEM Vs. GEETHA RAMAKRISHNA MILLS P LTD
August 1, 2006
COMMISSIONER OF INCOME TAX TAMIL NADU II MADRAS Vs. K J RAMASWAMY
August 7, 2006
COMMISSIONER OF INCOME TAX TRICHY Vs. BALAJI TRADERS
December 18, 2006
COMMISSIONER OF INCOME TAX VII Vs. KUNDRATHUR FINANCE AND CHIT CO
January 30, 2006
COMMISSIONER OF INCOME TAX-I Vs. MUMTAX HOTELS LTD
October 9, 2006
COMMISSIONER OF INCOME TAX-III Vs. PREMIER TOBACCO PACKERS PVTLTD
February 13, 2006
COMMISSIONER OF INCOME TAX-VI Vs. P V BHOOPATHY
March 3, 2006
COMMISSIONER OF INCOME-TAX Vs. PATHY CINE ENTERPRISES
October 26, 2006
COMMISSIONER OF INCOME-TAX Vs. POLARIS SOFTWARE LAB LTD
November 6, 2006
COMMISSIONER OF INCOME-TAX Vs. SHRI V SIVAKUMAR
November 20, 2006
COMMISSIONER OF INCOME-TAX Vs. S AJIT KUMAR
November 22, 2006
COMMISSIONER OF INCOME-TAX Vs. ALTEK LAMMERTZ NEEDLES LIMITED
November 13, 2006
COMMISSIONER OF INCOME-TAX Vs. K BHUVANENDRAN
December 14, 2006
COMMISSIONER OF INCOME-TAX Vs. ABDUL RAHMAN INDUSTRIES
December 12, 2006
COMMISSIONER OF INCOME-TAX Vs. D LAXMANAKUMAR
December 5, 2006
COMMISSIONER OF INCOME-TAX Vs. SOUTH INDIA CORPORATION AGENCIES LIMITED
August 31, 2006
COMMISSIONER OF INCOME-TAX Vs. TAMIL NADU CO-OPERATIVE SILK PRODUCERS LIMITED
November 29, 2006
COMMISSIONER OF INCOME-TAX Vs. ARYA VAIDHYA PHARMACY (CBE) LTD.
February 13, 2006
COMMISSIONER OF INCOME-TAX Vs. SENGUNTHAR THIRUMANA MANDAPAM
February 28, 2006
COMMISSIONER OF INCOME-TAX Vs. IGNIFLUID BOILERS (I) LTD.
January 5, 2006
COMMISSIONER OF INCOME-TAX Vs. COIMBATORE ALCOHOL AND CHEMICALS LTD
November 7, 2006
COMMISSIONER OF INCOME-TAX Vs. SALEM DISTRICT PRINTERS SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LTD
September 26, 2006
COMMISSIONER OF INCOME-TAX Vs. G.K. SENNIAPPAN
January 17, 2006
COMMISSIONER OF INCOME-TAX Vs. ASHOK LEYLAND LTD
September 14, 2006
COMMISSIONER OF INCOME-TAX Vs. D. SUBRAMANIAN
November 6, 2006
COMMISSIONER OF INCOME-TAX Vs. GOYAL'S INTERNATIONAL HOTELS AND RESORTS LTD. (FORMERLY MUMTAX HOTELS LTD
October 9, 2006
COMMISSIONER OF INCOME-TAX Vs. SAVVY SYSTEMS (INDIA) LTD
November 15, 2006
COMMISSIONER OF INCOME-TAX Vs. AYESHA HOSPITALS P. LTD
October 10, 2006
COMMISSIONER OF INCOME-TAX Vs. MADATHIL BROTHERS
April 17, 2006
COMMISSIONER OF INCOME-TAX CHENNAI Vs. ATTUR AGRICULTURAL PRODUCERS COOPERATIVE MARKETING SOCIETY LTD
October 26, 2006
COMMISSIONER OF INCOME-TAX CHENNAI Vs. MJ/S NICCO UCO ALLIANCE CREDIT LTD
October 26, 2006
COMMISSIONER OF INCOME-TAX IV Vs. A D JAYAVEERAPANDIA NADAR AND SONS
October 25, 2006
COMMISSIONER OF INCOMETAX Vs. K RANGASWAMY NAIDU
June 12, 2006
COMMISSIONER OF WEALTH TAX Vs. K CHIRANJEEVI
February 21, 2006
COMMISSIONER OF WEALTH TAX Vs. R RAMANATHAN CHETTIAR
February 8, 2006
COMMISSIONER OF WEALTH TAX Vs. T V SUNDARAM IYENGAR AND SONS LTD
January 24, 2006
Commissioner of Wealth Tax Vs. T Girija Ammal
January 21, 2006
COMMISSIONER OF WEALTH TAX Vs. SIMPSON & GENERAL FINANCE CO. LTD. (NO. 2)
January 30, 2006
COMMISSIONER OF WEALTH-TAX Vs. FAGUN CO P LTD
September 11, 2006
COMMISSIONER OF WEALTH-TAX Vs. STANDARD FIREWORKS P LTD
December 12, 2006
COMMISSIONER OF WEALTH-TAX Vs. T. GIRIJAMMAL
February 1, 2006
COMMISSIONER POLLACHI MUNICIPALITY Vs. KARUPPAL
November 20, 2006
COMMISSIONER THOTHUKUDI MUNICIPALITY Vs. TAMIL NADU MUNICIPALITIES ENGINEERING DEPARTMENT WATER SUPPLY REVENUE STREET LIGHT ASSOCIATION
March 16, 2006
COMMISSIONER VILLUPURAM Vs. S VIJAYAKUMARAN
September 27, 2006
COMMR OF C EX , CHENNAI-I Vs. AMALGAMATIONS VALEO CLUTCH PVT LTD
July 6, 2006
COMMR OF C EX, TIRUCHIRAPPALLI Vs. INDIA CEMENTS LTD
June 17, 2006
COMMR. OF C. EX. Vs. SOUTHERN AGRIFURANE IND. LTD.
July 13, 2006
COMPOSITE SCHEME OF AMALGAMATION ARRANGEMENT AND COMPROMISE BETWEEN PENTAMEDIA GRAPHICS LIMITED Vs. BOMBAY STOCK EXCHANGE
October 13, 2006
CONSORTIUM OF SELF FINANCING PROFESSIONAL ARTS AND SCIENCE COLLEGES IN TAMIL NADU Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE TEST
July 6, 2006
CONSUMER ACTION GROUP Vs. STATE OF TAMIL NADU
August 23, 2006
COROMANDAL STEEL PRODUCTS Vs. DEPUTY COMMERCIAL TAX OFFICER HARBOUR V ASSESSMENT CIRCLE CHENNAI
February 7, 2006
CORPORATE MANAGER Vs. STATE OF TAMIL NADU
October 18, 2006
CORPORATION LABOUR UNION Vs. CORPORATION OF CHENNAI
August 7, 2006
CORPORATION OF CHENNAI Vs. HOTEL JAYAPANDIAN PVT LTD
March 31, 2006
CORRESPONDENT AVILA CONVENT MATRICULATION HIGHER SECONDARY SCHOOL COIMBATORE Vs. STATE OF TAMIL NADU
June 22, 2006
CORRESPONDENT LITTLE FLOWER PRIMARY SCHOOL Vs. G JOTHI
March 24, 2006
CORRESPONDENT M M HIGHER SECONDARY SCHOOL Vs. K MATHU KUMAR
December 12, 2006
CORRESPONDENT SMT SAVITHRI COLLEGE OF EDUCATION SANNASIPATTI TRICHY Vs. STATE OF TAMIL NADU
September 27, 2006
CORRESPONDENT, CHANDLER MATRICULATION HIGHER SECONDARY SCHOOL Vs. INSPECTOR OF MATRICULATION SCHOOLS, CEO OFFICE CAMPUS
June 19, 2006
COSMOPOLITAN CLUB CHENNAI Vs. DEPUTY DIRECTOR REGIONAL OFFICER TAMIL NADU EMPLOYEES STATE INSURANCE CORPORATION
February 21, 2006
COTTON TEXTILES EXPORT PROMOTION COUNCIL Vs. SOUTH HANDYS AGENCIES
December 16, 2006
COUNTER POINT ADVT P LTD Vs. HARITA FINANCE LIMITED
March 3, 2006
CRIMINAL; THE DIRECTOR OF POSTAL ACCOUNTS OFFICE OF THE GENERAL MANAGER (POSTAL ACCOUNTS AND FINANCE) AND THE SUPERINTENDENT OF POLICE, KARAIKUDI DIVISION Vs. A J M G RATHINASAMY AND REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH
April 4, 2006
CSIR SCIENTIFIC WORKERS ASSOCIATION Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR
July 1, 2006
D A SRINIVASAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
November 24, 2006
D AMALADOSS Vs. STATE OF TAMIL NADU
September 19, 2006
D AMSAVENI Vs. CHANDRAN
December 13, 2006
D ANJAMMAL Vs. DAKSHINANURTHY PILLAI
September 20, 2006
D AROKIANATHAN Vs. REGIONAL DIRECTOR INDIAN AIRLINES LTD
November 16, 2006
D BAGYA Vs. DIRECTOR TEACHER TRAINING EDUCATION AND RESEARCH TRAINING CHENNAI
September 5, 2006
D BALASUBRAMANIAM Vs. SPECIAL DEPUTY COLLECTOR STAMPS COLLECTORATE COIMBATORE
August 18, 2006
D BALASUBRAMANIAN Vs. PRINCIPAL ACCOUNTANT GENERAL ACCOUNTS AND ENTITLEMENTS
April 13, 2006
D CHANDRASEKARAN Vs. M MUTHUKUMARASAMY
March 21, 2006
D CHITRA Vs. COLLECTOR SALEM DISTRICT
November 15, 2006
D GNANASEKAR Vs. GOVT OF TAMIL NADU
March 15, 2006
D GNANASEKARAN Vs. CHIEF EDUCATIONAL OFFICER THANJAVUR
August 19, 2006
D GOVINDRAJ Vs. DISTRICT FOREST OFFICER
August 18, 2006
D ISAAC JEBAKUMAR Vs. GOVERNMENT OF TAMIL NADU
December 15, 2006
D KALAIARASI Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 15, 2006
D Karthiban Vs. Secretary to Government Department of Prohibition and Excise Government of Tamilnadu
January 30, 2006
D KARUNANIDHI [DIED] Vs. MANAGING DIRECTOR TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION
October 26, 2006
D LATHA Vs. INSPECTOR OF POLICE
February 28, 2006
D MOHAMMED HUSSAIN Vs. TAMIL NADU ELECTRICITY BOARD
March 20, 2006
D MOHAN Vs. INSPECTOR OF POLICE
March 1, 2006
D MOHAN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 20, 2006
D NEELAGANDAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
September 27, 2006
D PACHIAMMAL Vs. TAMIL NADU ELECTRICITY BOARD
October 1, 2006
D PACHIAMMAL Vs. TAMIL NADU ELECTRICITY BOARD
October 19, 2006
D PACKIARAJ Vs. DIRECTOR GENERAL OF POLICE
March 1, 2006
D PADMINI Vs. DEPUTY SUPERINTENDENT OF POLICE
March 22, 2006
D PERIYAGOPAL Vs. K VISWANATHAN
February 11, 2006
D PRASANNA Vs. STATE OF TAMIL NADU
April 10, 2006
D RADHAKRISHNAN Vs. LIC OF INDIA
June 30, 2006
D RAJ Vs. CHIEF OFFICER PERSONNEL AND ADMINISTRATION DEPT CHENNAI
October 16, 2006
D RAJ; C PADMANABHAN Vs. CHIEF OFFICER
October 16, 2006
D RAJAKUMARI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
March 7, 2006
D RAJALAKSHMI Vs. CORRESPONDENT CHINMAYA VIDYALAYA MATRICULATION SCHOOL RECOGNISED
January 30, 2006
D RAJANGAM Vs. STATE
November 24, 2006
D RAJU ALIAS MUNUSAMY Vs. PONDICHERRY ENGINEERING COLLEGE
January 4, 2006
D RAMAMOORTHI Vs. STATE
March 6, 2006
D RAMANUJAM Vs. R PANNEERSELVAM
March 24, 2006
D RANI Vs. COMMISSIONER OF POLICE GREATER CHENNAI
April 18, 2006
D RAVICHANDRAN Vs. MANAGER INDIAN OVERSEAS BANK COIMBATORE
March 2, 2006
D RAVICHANDRAN Vs. MANAGER INDIAN OVERSEAS BANK
February 2, 2006
D S RUBAN JEYAPRAKASH Vs. COMMISSIONER OF MADHAVARAM MUNICIPALITY
September 14, 2006
D SELVI Vs. COLLECTOR
August 29, 2006
D SENTHIL KUMAR Vs. COMMERCIAL TAX OFFICER
July 20, 2006
D SIVAGAMI Vs. STATE OF TAMIL NADU
March 21, 2006
D SIVASANKAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CUDDALORE
September 26, 2006
D SUDHARSHAN Vs. STATE
April 3, 2006
D SURESH KUMAR Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION GOVERNMENT ESTATE
April 19, 2006
D SURIYAKUMARI Vs. R SRIKANTH
December 14, 2006
D THIAGARAJAN Vs. DISTRICT COLLECTOR
December 7, 2006
D V D€™ MONTE Vs. N VENKATESH
July 28, 2006
D VARADHARAJAN Vs. SPECIAL CRIME BRANCH CENTRAL BUREAU OF INVESTIGATION
March 31, 2006
D VENKATRAMAN Vs. HEMRAJ SETHIA PROP UMEDHMAL SETHIA SOWCARPET CHENNAI
August 31, 2006
D VILVANATHAN Vs. G RAJENDRAN
August 30, 2006
D WIDROSE Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 21, 2006
D.C. MANGALRAJ Vs. INDIAN BANK
March 24, 2006
D.R. BENEFIT FUND LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX
March 7, 2006
DALIT LIBERATION EDUCATION TRUST Vs. STATE OF TAMIL NADU
March 20, 2006
DALMIA CEMENTS BHARAT LIMITED Vs. STATE OF TAMIL NADU
October 16, 2006
DAMODARAN Vs. POONGAVANAM AMMAL
August 18, 2006
DAMODARAN K Vs. PRESIDING OFFICER, LABOUR COURT, VELLORE
December 20, 2006
DANAKOTI AMMAL Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMN EZHILAGAM
July 6, 2006
Danam Vs. State of Tamil Nadu
January 19, 2006
DANIAL TEXTILES Vs. STATE BANK OF TRAVANCORE
April 13, 2006
DASAN Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
June 13, 2006
DAYALU NAIDU Vs. A/M ARUNACHALESWARAR THIRUKOIL
December 12, 2006
DEENA Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 3, 2006
DEENAN ALIAS DEENADAYALAN Vs. STATE OF TAMIL NADU
March 29, 2006
DEEPAM CONSTRUCTIONS Vs. CHIEF ENGINEER HIGHWAYS DEPARTMENT CHEPAUK
April 20, 2006
DEPUTY COMMISSIONER OF WEALTH TAX Vs. A TENZING
February 28, 2006
DEPUTY COMMISSIONER OF WEALTH TAX, SPECIAL RANGE-I Vs. A. TENZING
February 28, 2006
DEPUTY GENERAL MANAGER FERTILIZER UNIT Vs. K RAJENDRAN
November 6, 2006
DEPUTY SECRETARY TO GOVERNMENT OF INDIA Vs. PARVATHI AMMAL
November 15, 2006
DESAPPAN Vs. STATE
February 17, 2006
DESINGH SECRETARY SANKARAPURAM PRIMARY COOPERATIVE LAND DEVELOPMENT BANK Vs. JOINT REGISTRAR VILLUPURAM RAMASAMY PADAYACHIAR REGION
November 20, 2006
DEVA ALIAS DEVARAJAN Vs. STATE
September 8, 2006
DEVAKI Vs. GOVINDARAJA BOOPATHY
October 25, 2006
DEVAKI Vs. STATE OF TAMIL NADU
July 10, 2006
DEVANAYAGI AMMAL Vs. MANICKA KONAR
June 28, 2006
DEVANDRA KUMAR Vs. GENERAL MANAGER METROPOLITAN TRANSPORT CORP. LTD., CHENNAI
December 8, 2006
DEVARAJ PADAYACHI Vs. CHAKRAVARTHY
September 13, 2006
DEVENDRAN Vs. INSPECTOR OF POLICE ALANGAYAM
February 28, 2006
DEVI PESTICIDES PRIVATE LTD Vs. SHIV AGRO CHEMICALS INDUSTRIES
April 18, 2006
DEVINARAYAN HOUSING AND PROPERTY DEVELOPMENT P LTD Vs. C R GOBIND
October 31, 2006
DHAMODARAN Vs. CHANDRASEKARAN
October 10, 2006
DHANAKODI Vs. GOVERNMENT OF TAMILNADU
September 25, 2006
DHANALAKSHMI Vs. STATE OF TAMIL NADU
March 1, 2006
DHANALAKSHMI Vs. STANDARD CHARTERED BANK
October 12, 2006
DHANALAKSHMI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
March 20, 2006
DHANALAKSHMI Vs. STATE OF TAMIL NADU
July 3, 2006
DHANALAKSHMI FINANCE Vs. K MUNIAPPAN
November 3, 2006
DHANAM Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AN
September 11, 2006
DHANDAPANI Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF CONSUMER AFFAIRS AND PUBLIC DISTRIBUTION
March 14, 2006
DHANDAPANI Vs. SUPERINTENDENT OF POLICE
March 21, 2006
DHANDAPANI Vs. STATE OF TAMIL NADU
December 15, 2006
DHANDAPANI Vs. STATE OF TAMIL NADU
June 20, 2006
DHANLAKSHMI BANK LIMITED Vs. KOVAI FOODS AND BEVERAGES
December 7, 2006
Dharma Medical and Research Charitable Trust Vs. Government of India
January 21, 2006
DHARMAPURI DISTRICT DRIVING SCHOOL OWNERS ASSOCIATION Vs. STATE OF TAMIL NADU
August 9, 2006
DINAMALAR Vs. R KRISHNAMURTHY; R LAKSHMIPATHY; DR R VENKITAPATHY AND R RAGHAVAN
September 18, 2006
DINESH ALIAS DEENAALIASDINAKARAN Vs. STATE OF TAMIL NADU
September 25, 2006
DINESH DALMIA Vs. STATE OF TAMIL NADU
March 7, 2006
DINOSAUR STEELS LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
July 18, 2006
DIRECTOR GENERAL OF POLICE DR RADHAKRISHNAN SALAI TAMIL NADU CHENNAI 4 Vs. KUPPUSAMY
April 24, 2006
DIRECTOR OF ELEMENTARY EDUCATION Vs. ST ALPHONSE MIDDLE SCHOOL
October 1, 2006
DIRECTOR OF ELEMENTARY EDUCATION-6 Vs. S VIGILA
November 4, 2006
DIRECTOR OF GOVERNMENT EXAMINATIONS (HIGHER SECONDARY EXAMINATIONS) Vs. SATISH KUMAR REP BY FATHER AND NATURAL GUARDIAN R SAMPATH AND ANNA UNIVERSITY REP BY ITS REGISTRAR
September 20, 2006
DIRECTOR OF HANDLOOMS AND TEXTILES AND THE ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES Vs. T ANBALAGAN, PREMPLOYEES STATE INSURANCE CORPORATIONDENT OF KANCHEEPURAM VARADARAJASWAMY SILK HANDLOOM WEAVERS CO OPERATIVE SOCIETY
April 26, 2006
DIRECTOR OF MEDICAL EDUCATION Vs. M ILANGO
November 9, 2006
DIRECTOR OF RURAL DEVELOPMENT Vs. A PERIYANAYAGAM
June 30, 2006
DIRECTOR OF TECHNICAL EDUCATION Vs. G VINCENT MICHAEL
July 19, 2006
DIRECTOR-GENERAL OF NATIONAL POWER TRAINING INSTITUTE Vs. S PADMAVATHI
September 2, 2006
DISTRICT COLLECTOR Vs. JOHN NADAR
November 23, 2006
DISTRICT COLLECTOR COIMBATORE Vs. A V ELLI CHETTIAR
June 16, 2006
DISTRICT FOREST OFFICER MUDURAI DIVISION Vs. P GANESAN
September 29, 2006
DISTRICT MANAGER BATA INDIA LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR I DMS ANNA SALAI
December 12, 2006
DISTRICT PLANNING OFFICER DHARMAPURI DIST Vs. PONNAMMAL
August 18, 2006
DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD Vs. A SANKARALINGAM
April 7, 2006
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAYS Vs. MUTHAMMAL
April 13, 2006
DOHLER FLAVORADE P LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
August 1, 2006
DOULATH NISHA Vs. DISTRICT COLLECTOR PASUMPON MUTHURAINALINGA DEVAR DISTRICT
January 27, 2006
DR. T. MATHU .. Vs. N.K. JINNAH AND ANOTHER
September 11, 2006
DRAVIDA MUNNETRA KAZHAGAM Vs. GOVERNMENT OF TAMIL NADU
December 19, 2006
DUGAR BENEFIT FUND Vs. M UTTAM CHAND
October 17, 2006
DUNLOP INDIA LIMITED AMBATTUR Vs. TAHSILDAR AMBATTUR
August 22, 2006
DURAI ALIAS ADHISESHA SAYANAN Vs. GUNA ALIAS GIRILAKSHMI
October 25, 2006
DURAIRAJ Vs. S K M ANIMAL FEEDS AND FOODS INDIA LTD
November 10, 2006
DURAISAMI ALIAS R NATARAJAN Vs. M VELLINGIRI
November 15, 2006
DURAISAMI NAIDU Vs. C RAMAKRISHNAN
November 9, 2006
DURAISAMY Vs. R SURESHLAL
March 3, 2006
DURAISAMY NAICKER Vs. STATE OF TAMILNADU
March 6, 2006
Duraivendhan Vs. Hindu Bharathi Education Company
January 23, 2006
DXN HERBAL MANUFACTURING INDIA (P) LTD. Vs. ITO
April 5, 2006
DYNASTY DEVELOPERS PRIVATE LIMITED Vs. JUMBO WORLD HOLDINGS LIMITED
December 1, 2006
E A THIRUGNANAM Vs. V P RAJAGOPAL
February 1, 2006
E BALAKRISHNAN Vs. STATE OF TAMIL NADU
November 16, 2006
E DAMODARAN Vs. STATE OF TAMIL NADU
March 31, 2006
E GOVINDARAJ Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
September 4, 2006
E INBAM Vs. STATE OF TAMIL NADU
March 1, 2006
E K PALANISAMY Vs. INSPECTOR OF POLICE
December 4, 2006
E KANNAN Vs. GOVERNMENT OF TAMIL NADU
April 12, 2006
E M MASTER VEERAMANI Vs. TAMIL NADU STATE TRANSPORT CORPORATION DIVISION-2 BHARATHIPURAM DHARMAPURI
December 14, 2006
E MILY Vs. SUPERINTENDENT OF POLICE
March 6, 2006
E MUNIAPPA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
June 19, 2006
E MUNIAPPA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT
June 20, 2006
E MURALIDHARAN Vs. VENKATARAMAN AND COMPANY
June 13, 2006
E NATARAJAN Vs. STATE OF TAMIL NADU
March 22, 2006
E RAJU Vs. TAHSILDAR
December 19, 2006
E RAMALINGAM Vs. DIRECTOR OF COLLEGIATE EDUCATION
June 26, 2006
E RAMASAMY Vs. TAMIL NADU ELECTRICITY BOARD
September 18, 2006
E SATHISHKUMAR Vs. GENN CONTROLS
March 3, 2006
E SHAHUL HAMEED Vs. STATE OF TAMIL NADU
December 6, 2006
E SUNDARRAJAN Vs. B KANCHANAMALA
March 9, 2006
E THARAKARAMAN Vs. PRINCIPAL MURUGAPPA POLYTECHNIC
September 20, 2006
E UDHAYA Vs. STATE
July 20, 2006
E VEERALAKSHMI Vs. DIRECTOR OF SCHOOL EDUCATION
February 6, 2006
E VIVEKANANDAN Vs. GOVERNMENT OF TAMIL NADU
July 5, 2006
EASTERN PRODUCE CO Vs. INCOME TAX OFFICER
March 20, 2006
EASU alias EASURAJ Vs. STATE
December 11, 2006
EDUCATION COMMITTEE INDIAN EVANGELICAN LUTHERAN CHURCH Vs. DIRECTOR TEACHER EDUCATION RESEARCH AND TRAINING
June 16, 2006
EGA ALIAS EKAMBARAM Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT
February 13, 2006
ELANGOVAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
November 23, 2006
ELEPHANT G RAJENDRAN Vs. K VEERAMANI
November 30, 2006
ELGI FINANCE LTD Vs. ESSROPE MILLS LTD
June 26, 2006
ELGI FINANCE LTD Vs. ESSROPE MILLS LTD
June 27, 2006
ELIZEBATH ANNE SIMPSON Vs. K SHIVASHANKARAN
July 17, 2006
ELUMALAI Vs. STATE GOVERNMENT
April 24, 2006
ELUMALAI Vs. STATE OF MADRAS
February 8, 2006
ELUMALAI Vs. COMMISSIONER OF POLICE
August 7, 2006
ELUMALAI GOUNDER Vs. SUNDARA REDDIAR
March 21, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. TRACTORS AND FARM EQUIPMENT LTD
January 19, 2006
ENNORE PORT LTD Vs. HINDUSTAN CONSTRUCTION CO LTD
September 29, 2006
ESATHISHKUMAR Vs. S GANDHINATHAN
March 3, 2006
ESTATE OF B KANNAIH NAIDU AND VARADAMMAL Vs. P G KUPPAN
July 14, 2006
ESTHER ALIAS GUNABHOOSHANAM Vs. S CHRISTOPHER IMMANUEL
October 30, 2006
ESTHER KIRUBAVATHY Vs. GOVERNMENT OF TAMIL NADU
March 24, 2006
ESVIEL EXPORTS Vs. CHAIRMAN CHENNAI PORT TRUST CHENNAI 600 001
August 7, 2006
ESWARAMURTHY Vs. N KRISHNASWAMY
June 14, 2006
ETHIRAJ Vs. STATE
September 28, 2006
ETICAN Vs. NALLATHAMBY
February 23, 2006
ETICAN Vs. NALLATHAMBY
March 23, 2006
EVEREADY INDUSTRIES INDIA LTD Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
December 8, 2006
EVVA MEMORIAL TEACHER TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION RESEARCH AND TRAINING
December 16, 2006
EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER Vs. C MUTHUSAMY
November 30, 2006
EXECUTIVE ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD; THE ASSISTANT EXECUTIVE ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD AND THE ASSISTANT ENGINEER OPERATION AND MAINTENANCE TAMIL NADU ELECTRICITY BOARD Vs. K SENNIAMMAL
September 13, 2006
EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD NAMAKKAL Vs. PRESIDING OFFICER LABOUR COURT
June 30, 2006
EXECUTIVE OFFICER IDANGANASALAI TOWN PANCHAYAT Vs. K BALASUBRAMANI
March 9, 2006
EXNORA INTERNATIONAL Vs. GOVERNMENT OF TAMIL NADU
October 12, 2006
EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LTD Vs. A JAYA KUMAR
June 12, 2006
FARZANA HAJI SUMAR Vs. STATE OF TAMIL NADU
November 6, 2006
Fathima Vs. State
January 31, 2006
FATHIMA Vs. STATE OF TAMILNADU
July 5, 2006
FATHIMABI Vs. STATE OF TAMIL NADU
July 13, 2006
FAYSUDEEN Vs. KADER MOHIDEEN
November 16, 2006
FEDERAL BANK LTD Vs. SUNDARI BHASKARAN
December 15, 2006
FINANCIAL SOFTWARE AND SYSTEMS PVT LTD Vs. FLEXTRONICS SOFTWARE SYSTEMS LTD
August 29, 2006
FIRDOUSS BEEVI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
July 10, 2006
FIRST GARMENTS MANUFACTURING COMPANY (INDIA) PRIVATE LIMITED, REP BY ITS MANAGER ACCOUNTS V KANNAN Vs. BHARAT TEX FASHIONS LIMITED (IN LIQUIDATION) REP BY OFFICIAL LIQUIDATOR HIGH COURT
March 24, 2006
FOOD CORPORATION OF INDIA Vs. N S BALASUBRAMANIAN
October 30, 2006
FOOD INSPECTOR, ALWARTHIRUNAGARI PANCHAYAT UNION GOVERNMENT PRIMARY HEALTH CENTRE THENTHIRUPERAI, TOOTHUKUDI DISTRICT Vs. T. SERMADURAI
December 14, 2006
FOOD WORLD SUPERMARKETS LTD Vs. S BALASUBRAMANIAN SENIOR FOOD INSPECTOR
August 30, 2006
FOTO LINK Vs. UNION OF INDIA
July 25, 2006
FOUNTAINHEAD COMMUNICATIONS LTD Vs. ADDITIONAL COMMISSIONER OF INCOME TAX COMPANY RANGE II
April 21, 2006
FRENCH CITY SPORTS AND RECREATION CLUB Vs. INSPECTOR GENERAL OF POLICE PONDICHERRY
November 21, 2006
G A ALFRED JOSEPH Vs. STATE
April 5, 2006
G ANAND Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
November 30, 2006
G ANAND Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE ADMINISTRATION
November 1, 2006
G ANBURAJA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
November 4, 2006
G ANUSUYA Vs. AMIRTHAVALLI
November 9, 2006
G Arul Vs. Secretary to Government Prohibition and Excise Department
January 31, 2006
G ARUMUGAM Vs. R KRISHNAMURTHY
June 7, 2006
G AYYAKKONAR Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI
June 27, 2006
G BABU Vs. K SUNDARAM
November 6, 2006
G BALAJI Vs. STATE OF TAMIL NADU
September 27, 2006
G BALAKRISHNAN Vs. DIRECTOR OF TAMIL NADU SCHOOL EDUCATION
December 14, 2006
G BALAKRISHNAN PROPRIETOR Vs. COMMERCIAL TAX OFFICER FAC
February 27, 2006
G BALAKRISHNAN PROPRIETORBSB ELECTRONICS Vs. COMMERCIAL TAX OFFICER FAC
February 11, 2006
G BALARAMAN Vs. STATE OF TAMIL NADU
November 15, 2006
G BALASUBRAMANIAM Vs. C PERIYASAMY
April 24, 2006
G BASHEER AHAMED Vs. STATE OF TAMIL NADU
April 5, 2006
G BASKAR DON BOSCO Vs. GOVERNMENT OF TAMIL NADU
November 29, 2006
G ELAVAZHAGAN Vs. COMMISSIONER OF TREASURIES AND ACCOUNTS
July 11, 2006
G ESWARAMOORTHY Vs. JOINT REGISTRAR OF CO OP SOCIETIES ERODE
October 16, 2006
G G PHOTO LIMITED Vs. AFTAB PICTURES P LTD
March 1, 2006
G GANESAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
June 26, 2006
G GOPAL Vs. G NAGARATHINAM
March 17, 2006
G JAYAPARTHASARATHY Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION TIRUNELVELI REGION
June 20, 2006
G JAYARAMAN Vs. RANGANAYAGI
June 28, 2006
G JEBARAJ Vs. STATE OF TAMIL NADU
March 23, 2006
G JEYASEKARAN Vs. VICE CHANCELLOR CHAIRMAN-SELECTION COMMITTEE
August 31, 2006
G JOTHILAKSHMI Vs. STATE OF TAMILNADU
August 25, 2006
G Kanchana Vs. Director of Government Examinations
January 10, 2006
G KANNABIRAN Vs. RANIAMMAL
April 12, 2006
G KAVITHA Vs. UNION OF INDIA
July 29, 2006
G KRISHNAMURTHY Vs. GENERAL MANAGER SOUTHERN RAILWAYS Ï¿½ 600 003
December 14, 2006
G KUMARASEKARAN Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
October 18, 2006
G LAKSHMANAN Vs. K KANNAN
November 2, 2006
G LOGANATHAN Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
November 24, 2006
G MALLIGA Vs. STATE
September 14, 2006
G MANAVALAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
April 21, 2006
G MANICKAM Vs. TAMIL NADU ADMINISTRATIVE TRIBUNAL
February 2, 2006
G MANOHARAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES
December 19, 2006
G MURUGANANDAM Vs. GOVERNMENT OF TAMIL NADU
March 13, 2006
G MUTHAMMAL Vs. COMMISSIONER OF POLICE
April 13, 2006
G MUTHIAH Vs. GENERAL MANAGER T N STATE TRANSPORT CORPORATION KARAIKUDI
April 3, 2006
G MUTHU Vs. TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD
August 25, 2006
G N KAMARAJ Vs. STATE EXPRESS TRANSPORT CORPORATION LIMITED DIVISION II PALLANVAN SALAI CHENNAI 2
August 24, 2006
G NAGARAJAN Vs. UNION OF INDIA
April 26, 2006
G NARAYANASAMY Vs. STATE OF MADRAS
February 14, 2006
G NATARAJAN Vs. WILDLIFE WARDEN WILDLIFE WARDEN OFFICE
August 19, 2006
G PALANI Vs. CHAIRMAN CUM MANAGING DIRECTOR
August 19, 2006
G PRAKASAM Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
September 5, 2006
G PREMKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION OFFICE
February 20, 2006
G R BASAVARAJAN Vs. GOVERNMENT OF TAMIL NADU
December 1, 2006
G R SWAMINATHAN Vs. STATE OF TAMIL NADU
November 29, 2006
G RAJAM Vs. DIRECTOR OF RURAL DEVELOPMENT
April 5, 2006
G RAJAMANICKAM Vs. RAJENDRAN
August 29, 2006
G RAJENDRAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
April 12, 2006
G RAMALINGAM Vs. T VIJAYARANGAM
November 6, 2006
G RAVICHANDRAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE TECHNICAL SERVICES
February 6, 2006
G RENGARASU Vs. PRESIDENT VAITHUR PANCHAYAT KULATHOOR TALUK PUDUKOTTAI DISTRICT
July 31, 2006
G Revathy Vs. District Collector and District Magistrate
January 23, 2006
G S GOPALAKRISHNAN Vs. VERNMENT OF TAMIL NADU
July 1, 2006
G S GOPALAKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
August 11, 2006
G S IQBAL Vs. E KARUNANIDHI
March 28, 2006
G S R BOOMIBALAGAN Vs. STATE
April 18, 2006
G S RAJENDRAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
August 11, 2006
G SAKTHIVEL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
February 24, 2006
G SAMBANDHAM Vs. CHIEF EXECUTIVE OFFICER KHADI AND VILLAGE INDUSTRIES BOARD
March 17, 2006
G SATHIYAKALA Vs. SUPERITENDENT OF POLICE
October 10, 2006
G SEETHAPATHY Vs. STATE REP BY SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE AND STATE, REP BY ITS INSPECTOR OF POLICE
April 18, 2006
G SELVARAJAN Vs. PRESIDING OFFICER LABOUR COURT
April 20, 2006
G SIVABALAN Vs. SPECIAL OFFICER PERIANAICKEN PALAYAM
September 1, 2006
G SIVALINGAM Vs. STATE OF TAMIL NADU
November 21, 2006
G SIVALINGAM Vs. STATE OF TAMIL NADU
July 7, 2006
G SUMATHI Vs. ARUMUGHAM
October 25, 2006
G THIYAGARAJAN Vs. STATE
December 18, 2006
G V FILMS LIMITED Vs. A SUSHILA DEVI AND MR K M SRIRANGAN ARBITRATOR
July 13, 2006
G VEERABADRAN Vs. COMMISSIONER EMPLOYMENT EXCHANGE AND TRAINING CHENNAI 5
March 2, 2006
G Velu Vs. Commissioner of Police
January 30, 2006
G VENKATESAN ALIAS BALAJI Vs. S D RAMAMURTHY
February 27, 2006
G VENKATRAMAN Vs. INDIA CEMENT CAPITAL AND FINANCE LTD
April 4, 2006
G VIVEKANANDAN Vs. STATE OF TAMIL NADU
March 20, 2006
G. ELPHAGE FERNANDO Vs. DIRECTOR, OFFICE OF THE EXAMINER OF LOCAL FUNDS ACCOUNTS
November 28, 2006
G. RAMESH AND ORS. Vs. REGISTRAR OF COMPANIES
June 27, 2006
G. SUNDARAVEL AND BROTHERS Vs. INCOME-TAX APPELLATE TRIBUNAL
June 12, 2006
GANAPATHY SUBRAMANIAN Vs. S RAMALINGAM
November 17, 2006
GANDHI Vs. SAMINATHA GOUNDER
January 6, 2006
Ganesan Vs. State of Tamil Nadu
January 17, 2006
Ganesan Vs. District Collector and District Magistrate
January 17, 2006
GANESAN Vs. STATE
January 20, 2006
GANESAN Vs. STATE
March 17, 2006
GANESAN Vs. DR NASEER AHMED SYED
November 30, 2006
GANESAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
July 5, 2006
GANESAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
June 19, 2006
GANESAN Vs. STATE OF TAMIL NADU
July 7, 2006
GANESAN ALIAS BOMB GANESAN Vs. COMMISSIONER OF POLICE GREATER CHENNAI
August 25, 2006
GANESH Vs. SANKARAN
April 3, 2006
GANGA REDDIAR Vs. SHANTHAMMAL
February 15, 2006
GANGETIC COMMERCIAL INDIA Vs. TAMIL NADU ELECTRICITY BOARD
March 22, 2006
GAURAV JOSHI Vs. UNION OF INDIA
September 21, 2006
GEETHA Vs. STATE OF TAMIL NADU
March 22, 2006
GENERAL MANAGER (TECH.) AND PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SRIDEVI
October 17, 2006
GENERAL MANAGER BALMER LAWRIE AND CO LTD Vs. S RAJAGOPALAN
April 18, 2006
GENERAL MANAGER DEPT OF TELECOMMUNICATIONS Vs. M JAYAKUMAR
August 9, 2006
GENERAL MANAGER NORTHERN RAILWAY BARODA HOUSE NEW DELHI Vs. METAL POWDER COMPANY LIMITED
November 22, 2006
GENERAL MANAGER SOUTHERN RAILWAY Vs. A S DURAISWAMY
June 26, 2006
GENERAL SECRETARY ICF LABOUR UNION Vs. GOVERNMENT OF INDIA REP
July 21, 2006
GENERAL SECRETARY ICF LABOUR UNION IR Vs. GOVERNMENT OF INDIA
July 21, 2006
GHOUSE BASHA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
June 27, 2006
GHOUSE BASHA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE SECRETARIAT CHENNAI
January 23, 2006
GIRI ALIAS KIRAN KUMAR Vs. STATE
October 18, 2006
GIRIJA Vs. STATE OF TAMIL NADU
April 19, 2006
GNANAMANI Vs. STATE OF TAMIL NADU
October 17, 2006
GNANARAJ Vs. BAKYALAKSHMI AND ANOTHER
April 3, 2006
GNANASEKARAN Vs. STATE OF TAMILNADU
January 20, 2006
GOKUL ALIAS VENKATESAN Vs. STATE OF MADRAS
January 24, 2006
GOOD SHEPHERD COLLEGE OF EDUCATION RUN Vs. MANONMANIAM SUNDARANAR UNIVERSITY
April 25, 2006
GOPAL Vs. STATE
March 10, 2006
GOPAL Vs. STATE
August 22, 2006
GOPALAKRISHNAN Vs. STATE OF TAMIL NADU
July 5, 2006
GOPALAKRISHNAN @ GOPAL Vs. STATE
March 2, 2006
GOPI Vs. STATE
September 22, 2006
GOPU Vs. STATE
September 19, 2006
GOVERNMENT OF PONDICHERRY Vs. S MUTHUKUMARASWAMY
October 12, 2006
GOVERNMENT OF TAMIL NADU Vs. MUTHULAKSHMI
March 2, 2006
GOVERNMENT OF TAMIL NADU Vs. DIRECTOR GENERAL OF POLICE
March 2, 2006
GOVERNMENT OF TAMIL NADU Vs. KAKKERA
January 27, 2006
GOVERNMENT OF TAMIL NADU Vs. M DURAIRAJ
December 16, 2006
GOVERNMENT OF TAMIL NADU Vs. HEAD MASTER AND SECRETARY PARENT TEACHERS ASSOCIATION
June 15, 2006
GOVERNMENT OF TAMIL NADU REP BY COMMISSIONER AND SECRETARY, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND THE SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION) TAMIL NADU HOUSING BOARD Vs. P MOHAN AND V JAGANNATHAN
June 17, 2006
GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT; THE DIRECTOR OF SCHOOL EDUCATION AND THE DISTRICT EDUCATIONAL OFFICER Vs. RAO BAHADUR A K D DHARMARAJA GIRLS HIGHER SECONDARY SCHOOL, REP BY ITS CORRESPONDENT
September 8, 2006
GOVERNMENT OF TAMILNADU Vs. E M SUBRAMANIA REDDIAR
June 29, 2006
GOVERNMENT OF TAMILNADU Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
September 22, 2006
GOVERNMENT OF TAMILNADU Vs. S KADIRVELU
September 22, 2006
GOVERNMENT OF TAMILNADU Vs. G B TRUST
August 9, 2006
GOVERNMENT OF TAMILNADU Vs. THIRU KAILASAM
July 6, 2006
GOVINDAMMAL Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
March 27, 2006
GOVINDAMMAL Vs. STATE OF TAMIL NADU
June 20, 2006
GOVINDAMMAL Vs. K VELMURUGAN
August 18, 2006
GOVINDAN Vs. DISTRICT REGISTRAR TENKASI AND
June 26, 2006
GOVINDAN Vs. STATION HOUSE OFFICER
October 9, 2006
GOVINDAN NAIR Vs. DEVASAM EXECUTIVE OFFICER SUCHINDRAM
December 21, 2006
GOVINDARAJ Vs. PONNAMMAL
February 8, 2006
GOVINDARAJI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
October 10, 2006
GOVINDARAJU Vs. MOHANDOSS
October 27, 2006
GOVINDARASAMI NAIDU Vs. SHANMUGA NATTAR
November 14, 2006
GOVINDASAMY Vs. STATE
September 20, 2006
GOVINDASAMY Vs. STATE OF TAMIL NADU
June 19, 2006
GOWARI SPINNING MILLS P LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER SALEM
October 10, 2006
GOWRI Vs. STATE
March 14, 2006
GOWRI AMMAL Vs. MURUGAN
April 25, 2006
GOYAL SALES CORPORATION Vs. STATE
September 11, 2006
GREAVES EMPLOYEES DEVELOPMENT UNION Vs. RANIPET GREAVES EMPLOYEES UNION
August 24, 2006
GUBENDRAN .. Vs. STATE
April 25, 2006
GUHAN Vs. STATE OF TAMIL NADU
September 25, 2006
GUNA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE XII DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 18, 2006
GUNASEELAN M Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
January 6, 2006
GUNASEKAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
June 19, 2006
GUNASEKARAN Vs. ARUN CHANDAR
February 15, 2006
GUNAVATHI Vs. CHAIRMAN TAMIL NADU POLLUTION CONTROL BOARD
September 26, 2006
GUNURU ERUKU NAIDU Vs. STATE OF TAMIL NADU
July 6, 2006
GURRAPPA GOWDU Vs. PETHANNA ALIAS GURRAPPA
June 14, 2006
GURUNATHAN Vs. T KRISHNAPPA
December 22, 2006
GURUVAYYRAPPAN ASTHIGA SAMJAM NANAGANALLUR Vs. HINDU RELIGIOUS AND CHARITABLE ENDOW­MENTS ADMINISTRATION DEPARTMENT
January 21, 2006
GYANCHAND Vs. STATE OF MADRAS
February 2, 2006
H ABDUL ALEEM Vs. H REHIMA BI
April 20, 2006
H C LENIN Vs. COMMISSIONER OF POLICE
July 6, 2006
H H THE PRINCE OF ARCOT ENDOWMENTS TRICHY Vs. TAMIL NADU WAKF BOARD
June 30, 2006
H KHASI SHERIF Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
April 19, 2006
H NAGARAJAN Vs. STATE OF TAMIL NADU
April 3, 2006
H SELAI GOWDER Vs. KANNAMMAL
October 26, 2006
H THENMOZHI Vs. INSPECTOR OF POLICE P R C UNIT
June 12, 2006
H VASANTHAKUMAR Vs. S SUBASH
June 19, 2006
HAKEEM Vs. STATE OF TAMIL NADU
June 27, 2006
HARI PHILIPS MICHAEL ALIAS IMTHIAZ Vs. STATE OF TAMIL NADU
June 12, 2006
HARIHARAN ALIAS HARI Vs. STATE OF TAMIL NADU
March 27, 2006
HARIPUTHRAN Vs. PONDICHERRY CO OPERATIVE URBAN BANK
July 4, 2006
HARIRAM AND T DAKSHINAMOORTHY Vs. P V DORAISAMY CHETTIAR
January 31, 2006
HARPINDER SINGH Vs. STATE OF TAMIL NADU
December 21, 2006
HARUR CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. AGALYA
November 21, 2006
HATHEEM Vs. DISTRICT MAGISTRATE
September 21, 2006
HAWA UMMAL Vs. MOHAMMED YOUSUFF
December 11, 2006
HAZRATH IMAM HUSSAIN WAKF Vs. NAYEEMA ADIB
April 12, 2006
HEAVY VEHICLE FACTORY Vs. OSCAR EQUIPMENT P LTD
June 26, 2006
HELEN Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
February 27, 2006
HEMA Vs. COMMISSIONER OF CUS AND C EX , COIMBATORE
July 19, 2006
HEMA Vs. STATE OF TAMIL NADU
July 17, 2006
HEMA MOHNOT Vs. STATE
June 30, 2006
HI SHEET INDUSTRIES Vs. LITELON LIMITED
December 1, 2006
HINDUS BELONGING TO CHENGALVARAYAN STREET Vs. DISTRICT COLLECTOR T V MALAI T S DISTRICT
October 26, 2006
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 23, 2006
HINDUSTAN PETROLEUM CORPORATION LTD Vs. TAYARAMMAL
June 28, 2006
HINDUSTAN PHOTO FILMS MANUFACTURING COMPANY LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
March 16, 2006
HOTEL ATLANTIC PVT LTD Vs. STATE OF TAMIL NADU
November 24, 2006
HY TECH ENGINEERING WORKS Vs. DIRECTOR OF RURAL DEVELOPMENT AND PANCHAYAT RAJ
October 17, 2006
I ELANGOVAN Vs. THIRUVALLUVAR UNIVERSITY
December 5, 2006
I KRISHNAN Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
February 11, 2006
I MOHAN Vs. STATE
December 16, 2006
I PICHANDI Vs. SUPERINTENDING ENGINEER
May 23, 2006
I R BABU Vs. COMMANDANT CISF UNIT NLC
December 7, 2006
I S P SOUTIONS INDIA P LTD Vs. KUPPURAJ
February 28, 2006
IBRAHIM Vs. ABDUL KHADER
September 29, 2006
ICNET LIMITED Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE CHEPAUK
October 19, 2006
IGBAL BATCHA Vs. MUSTHRIJOJN
December 12, 2006
ILAYARAJA Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 3, 2006
ILLANGO AND ANOTHER Vs. LAKSHMI AND ANOTHER
April 26, 2006
IN RE: ASHWIN POULTRY FARMS (INDIA) (P.) LTD. Vs. STATE
June 26, 2006
IN RE: KAASHYAP RADIANT SYSTEMS LIMITED REP BY ITS DIRECTOR, R DAKSHINAMURTHY Vs. STATE
June 17, 2006
INBAMATHI Vs. RAMAR
January 20, 2006
INDIA CEMENTS LIMITED Vs. ASSISTANT COMMISSIONER
December 22, 2006
INDIA MAGNESIA PRODUCT LTD Vs. STATE OF TAMILNADU
October 26, 2006
INDIA MOTOR PARTS AND ACCESSORIES LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 28, 2006
INDIAN BANK Vs. D C MANGALRAJ
March 24, 2006
INDIAN BANK Vs. CHIEF JUDICIAL MAGISTRATE PONDICHERRY
August 23, 2006
INDIAN BANK EMPLOYEES UNION Vs. SAIFUDIN ABDUL KADAR DECEASED
June 19, 2006
INDIAN BANK EMPLOYEES UNION Vs. SAIFUDIN ABDUL KADAR
June 1, 2006
INDIAN COMMERCIAL PILOTS ASSOCIATION Vs. UNION OF INDIA
June 14, 2006
INDIAN INSTITUTE OF TECHNOLOGY MADRAS Vs. ETERNIT EVEREST LTD
November 16, 2006
INDIAN MRI DIAGNOSTIC AND RESEARCH CENTRE Vs. CUSTOMS EXCISE AND SERVICE TAX
March 1, 2006
Indian Overseas Bank Vs. P Ganesan
February 1, 2006
INDIAN RARE EARTHS LTD Vs. C SUKUMARAN
August 1, 2006
INDIAN REFRIGERATOR COMPANY LIMITED Vs. COMMISSIONER
October 25, 2006
INDIAN STEEL TRADERS Vs. DEVI TRADING CORPORATION
September 20, 2006
INDIRA Vs. CHINNAIYA
March 21, 2006
INDIRA ALIAS INDIRA KALA Vs. STATE
February 28, 2006
INDO OVERSEAS FILMS Vs. UNION OF INDIA
December 11, 2006
INDORIA TRADERS Vs. TAMILNADU ELECTRICITY BOARD
August 17, 2006
INDRA SEN Vs. RAJAMMA
February 14, 2006
Inspector General of Police Vs. M Savarlguru
February 3, 2006
INSPECTOR GENERAL OF REGISTRATION Vs. C MARAPPAN
October 31, 2006
INSPECTOR OF POLICE CRIME BRANCH C I D Vs. MOHAN
April 26, 2006
INSPECTOR OF POLICE VEDHARANYAM POLICE STATION Vs. R JEEVA JOTHI
March 6, 2006
INTERNATIONAL PASSAGE AND CARGO SERVICES P LIMITED Vs. DEBT RECOVERY TRIBUNAL
December 16, 2006
INTEX TECHNOLOGIES (I) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
July 19, 2006
IOCEE EXPORTS LTD Vs. KALYANEE MARINE
July 18, 2006
IRUL Vs. STATE OF TAMIL NADU
November 23, 2006
ISH KUMAR BAGGA Vs. DISTRICT COLLECTOR VELLORE
April 27, 2006
J B KHANNA AND CO Vs. ASSISTANT COMMISSIONER
June 28, 2006
J B UBAIDULLAH Vs. ADHILAKSHMI
March 21, 2006
J B UBAIDULLAH Vs. ADHILAKSHMI
March 1, 2006
J D RANGANATHAN AND J D BALAKRISHNAN Vs. SPECIAL COMMISSIONER FOR LAND ADMINISTRATION, GOVT OF TAMIL NADU AND ADDITIONAL COLLECTOR
November 13, 2006
J DEVASAGAYAM Vs. RUFUS INBAKUMAR
August 18, 2006
J ELANGOVAN Vs. P KARUPPAIAN
February 7, 2006
J GRACELIN VINIL Vs. CHRISTIAN MEDICAL COLLEGE REP BY REGISTRAR, CHRISTIAN MEDICAL COLLEGE; TAMIL NADU DR MGR MEDICAL UNIVERSITY REP BY REGISTRAR; TAMIL NADU DR MGR MEDICAL UNIVERSITY AND STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
August 24, 2006
J JAMES Vs. DIRECTOR OF AGRICULTURAL MARKETING
September 12, 2006
J JAYALALITHA Vs. ASST COMMISSIONER OF INCOME TAX
December 2, 2006
J JEELANI Vs. SENIOR DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
December 16, 2006
J JOHN WINCENT Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI I
April 27, 2006
J K K NATARAJA DENTAL COLLEGE Vs. R SHANTHAKUMAR SC
June 17, 2006
J KARUNANIDHI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
March 3, 2006
J KRISHNAKUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
September 19, 2006
J KRISHNAMOORTHY Vs. STATE OF TAMIL NADU
April 19, 2006
J LAKSHMI Vs. S V BALASUBRAMANI
November 22, 2006
J LILI JABAKANI Vs. T A CHANDRASEKHAR
November 9, 2006
J MARIA SELVAM Vs. GOVERNMENT OF TAMIL NADU
March 2, 2006
J MOHANA Vs. COMMISSIONER OF POLICE
August 24, 2006
J P VIJAYAKUMAR Vs. S RANJAN
August 4, 2006
J PATRICK Vs. GOVERNMENT OF TAMIL NADU
September 6, 2006
J PRASANNA DEVI Vs. PRINCIPAL GOVERNMENT LAW COLLEGE
December 13, 2006
J RAJADURAI ALIAS RAJA ALIAS CHETTYRAJA Vs. SECRETARY TO GOVERNMENT
February 28, 2006
J RAMAMURTHY Vs. INSPECTOR OF POLICE LAW
June 23, 2006
J SOOSAI ANTONY Vs. ADDL DIRECTOR GENERAL OF POLICE
May 1, 2006
J SUMITHA Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT
April 4, 2006
J UMA MAHESWARI Vs. S PETER
October 11, 2006
J V BHOOPALAN Vs. LAKSHMI VILAS BANK LIMITED
April 3, 2006
J V BHOOPALAN Vs. RAJAMANI CKAMMAL
November 6, 2006
J V RAJKUMAR Vs. INSPECTOR OF POLICE; ARIYA NAYAGAM; SHANTHI ARIYANAYAGAM AND SRIVIDYA ALIAS NANSY
July 3, 2006
J VEPARASU Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT SANCHAR NIGAM LIMITED NEW DELHI
March 29, 2006
J. ANANDHARAJ Vs. DISTRICT COLLECTOR AND THE COMMISSIONER, VIRDHUNAGAR PANCHAYAT UNION
September 21, 2006
JAFFAR ALI Vs. STATE OF TAMIL NADU
March 22, 2006
JAGADEESH Vs. STATE OF TAMIL NADU
April 4, 2006
JAGANANTHAN Vs. KANNAGI
September 4, 2006
JAGANATHAN ALIAS JAGAN ALIAS METTUPALAYAM JEGAN ALIAS S JACOB ALIAS MADAAAMY Vs. STATE OF TAMIL NADU
March 13, 2006
JAI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
May 23, 2006
JAI MURUGAN TEXTILES LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
March 14, 2006
JAINABI Vs. STATE OF TAMIL NADU
August 19, 2006
JAISINGH Vs. STATE OF TAMIL NADU
September 22, 2006
JALAL SHERIFF Vs. STATE OF TAMIL NADU
March 6, 2006
JAMAL Vs. STATE OF TAMIL NADU
January 17, 2006
JAMALS ENTERPRISES PVT LTD Vs. VANISRI
April 12, 2006
JAMIL AKHTAR Vs. ASSISTANT COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
December 11, 2006
JANAKI Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT
July 17, 2006
JANARDHANAM Vs. KALAISELVAN
October 10, 2006
JANDIRAM SHEELA Vs. PASSPORT OFFICER TIRUCHIRAPALLI
August 23, 2006
JAREENA Vs. STATE OF TAMIL NADU
June 21, 2006
JARINABEGAM Vs. STATE OF TAMIL NADU
November 4, 2006
JASWANT CHAND Vs. G V FILMS LTD
July 31, 2006
JAYA Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
April 26, 2006
JAYA Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
April 18, 2006
JAYACHANDRAN Vs. THAMBI REDDY
December 14, 2006
JAYACHANDRAN K Vs. SPECIAL OFFICER V KURUMBAPATI AGRICULTURAL CO OPERATIVE BANK
February 8, 2006
JAYACHITRA Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU
February 14, 2006
JAYALAKSHMI Vs. STATE
March 20, 2006
JAYALAKSHMI Vs. STATE OF TAMIL NADU SECRETARY TO GOVERNMENT PUBLIC DEPARTMENT CHENNAI
November 21, 2006
JAYALAKSHMI AMMAL Vs. CHINNASAMY GOUNDER
December 19, 2006
JAYANTHI Vs. STATE OF TAMIL NADU
March 1, 2006
JAYANTHI DR Vs. DAVID CHRISTOPHER
April 13, 2006
JAYANTHILAL G SURANA Vs. CHENNAI METROPOLITAN DELVELOPMENT AUTHORITY
August 28, 2006
JAYANTHILAL M MUNOTH Vs. M DURAIRAJAN
April 25, 2006
JAYAPAUL Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 13, 2006
JAYAPRAKASH Vs. MOST REV DRBPSUGANDHER
February 15, 2006
JAYARAM EDUCATION TRUST Vs. A G SYED MOHIDEEN
October 11, 2006
JAYARAM NAIDU Vs. SUGUMAR
August 3, 2006
JAYARAMA REDDIAR Vs. CHITRA AMMAL
September 27, 2006
JAYARAMAN Vs. STATE
October 18, 2006
JAYASEELAN Vs. GOVERNMENT OF TAMIL NADU
June 15, 2006
JAYASHEELI Vs. COMMISSIONER OF POLICE
March 28, 2006
JAYENDRA SARASWATHI SWAMIGAL Vs. STATE INSPECTOR OF POLICE SPECIAL INVESTIGATION TEAM
March 15, 2006
JBM SUNGWOO LTD Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
September 13, 2006
JEEVA ALIAS JEEVARATHINAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
March 20, 2006
JEGANNATHAN Vs. STATE OF TAMILNADU
April 12, 2006
JEGANNATHAN Vs. STATE OF TAMIL NADU
June 20, 2006
JEKATHA Vs. STATE OF TAMIL NADU
June 26, 2006
JENITA Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
March 6, 2006
JINDAL PIPS LTD Vs. BOARD SELL STATEC LTD
March 13, 2006
JOHN BOSE Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT
March 6, 2006
JOHN PANDIAN Vs. STATE
April 4, 2006
JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS Vs. K K GOVIND RAJAN
April 4, 2006
JOINT DIRECTOR OF SCHOOL EDUCATION Vs. N VENUGOPA
March 2, 2006
JOINT SECRETARY (RETIRED), MUNICIPAL ADMN AND WATER SUPPLY DEPT Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, P AND AR (U SPL) DEPARTMENT AND REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL
April 21, 2006
JOINT SECRETARY ADMINISTRATION COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH NEW DELHI Vs. S G VEDANAYAGAM
October 16, 2006
JOSEPH ROBERI Vs. STATE
April 7, 2006
JOTHI Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
June 13, 2006
JOTHI ANAND Vs. AMIRTHA RAJ
July 31, 2006
JOTHI SAREES Vs. PON MURUGANATHAM
February 13, 2006
JOTHI VENKATESH Vs. JOINT DIRECTOR CENTRAL BUREAU OF INVESTIGATION
August 21, 2006
JOTHIMUTHU Vs. STATE
September 12, 2006
JUSTICE BASHEER AHMED SAYEED WOMEN S COLLEGE Vs. ZAHIDA JABEEN
April 5, 2006
JUSTICE P VENUGOPAL Vs. STATE OF TAMILNADU
November 3, 2006
JUSTICE RETD N ARUMUGAM Vs. STATE OF TAMIL NADU
September 12, 2006
JUSTIN ALIAS JUNTINRAJ Vs. STATE OF TAMIL NADU
November 3, 2006
JYOTHI AMMAL Vs. K ANJAN
October 9, 2006
K A BABU Vs. ATHILAKSHMI
July 12, 2006
K A SYED KHADER OLI Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT
December 12, 2006
K ABDUL AZEEZ SON AND CO Vs. PRESIDING OFFICER
December 16, 2006
K AMARAVATHI Vs. R SUBRAMANI
October 11, 2006
K AMMAYAPPAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT
November 14, 2006
K ANBAZHAGAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION HEAD QUARTERS
August 24, 2006
K ANBAZHAGAN Vs. DIRECTOR, VIGILANCE AND ANTICORRUPTION
April 26, 2006
K ANGAPPAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 7, 2006
K ANJANAKUMARI Vs. BHAVANI
August 23, 2006
K ARUMUGAM Vs. SECRETARY TO GOVERNMENT
March 27, 2006
K ASHRAFF Vs. S GANGARAMAN
September 6, 2006
K ATHAPPAN DIED Vs. PALANIAMMAL
October 31, 2006
K BALAN Vs. STATE
March 8, 2006
K BALARAMAN Vs. PATTAMMAL
April 19, 2006
K BALASUBRAMANI Vs. COMMISSIONER OF POLICE
March 13, 2006
K BHARATHI Vs. DISTRICT EMPLOYMENT OFFICER KRISHNAGIRI
April 6, 2006
K BHUVANESH Vs. RAKMAN BIBI
July 28, 2006
K BOSE Vs. SPECIAL DEPUTY COLLECTOR STAMPS COLLECTOR
November 20, 2006
K C GOVINDAN Vs. GOVERNMENT OF TAMIL NADU
April 17, 2006
K C VASUDEVAN Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE MINISTRY OF HOME AFFAIRS BLOCK NO 12 CGO COMPLEX LODHI ROAD NEW DELHI
April 7, 2006
K CHAKARABANI Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
December 8, 2006
K CHANDRA Vs. R CHINNASAMY
November 2, 2006
K CHANDRABABU Vs. K MAITHILI
December 19, 2006
K CHINNATHANMBI Vs. VELLORE DISTRICT CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD
September 12, 2006
K D S RAJU Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
July 14, 2006
K DAKSHINAMOORTHY Vs. CHIEF ENGINEER GENERAL TAMIL NADU HIGHWAYS DEPARTMENT
June 30, 2006
K DAMODARAN Vs. PRESIDING OFFICER LABOUR COURT VELLORE
December 20, 2006
K DAMODARAN Vs. REGISTRAR THE TAMIL NADU ADMINISTRATIVE TRIBUNAL
April 19, 2006
K DEVARAJ Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT FORT ST GEORGE CHENNAI
January 21, 2006
K DHAMODHARAN Vs. R V NARBABI
November 10, 2006
K DHANASEKARAN Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI
February 16, 2006
K DURAIKKANNU Vs. STATE OF TAMIL NADU
February 6, 2006
K ELLAPPAN Vs. A LOGANATHAN
November 17, 2006
K ESWARAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 4, 2006
K F MATHEW Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE CISF HEADQUARTERS
April 18, 2006
K G RAVINDRAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
February 24, 2006
K GAJALAKSHMI Vs. SUB INSPECTOR OF POLICE AND SPECIAL PARTY
February 6, 2006
K GANESH Vs. STATE
February 27, 2006
K GOPALAKRISHNAN Vs. M RAMDAS
April 27, 2006
K GOPALAKRISHNAN Vs. KARUNAKARAN
August 22, 2006
K GOPALAN Vs. INDIAN OVERSEAS BANK
September 28, 2006
K GUNASEKAR Vs. SECRETARY TO GOVERNMENT GOVT OF TAMIL NADU
July 14, 2006
K INDIRA Vs. UNION OF INDIA
July 4, 2006
K INDIRANI Vs. STATE OF TAMIL NADU
September 14, 2006
K J DORAISAMY Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
November 22, 2006
K JAYACHANDRAN Vs. DEPUTY INSPECTOR GENERAL SOUTHERN ZONE
December 12, 2006
K JAYACHANDRAN Vs. DY INSPECTOR GENERAL SOUTHERN ZONE
December 7, 2006
K JAYACHANDRAN Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE
December 12, 2006
K JAYACHANDRAN Vs. EXECUTIVE OFFICER ARULMIGU KOTTAI MARIAMMAN TEMPLE
July 4, 2006
K JAYAKANNAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPN MADURAI LTD
April 6, 2006
K JEGALINGAM Vs. DIRECTOR OF PENSIONS GOVERNMENT OF TAMIL NADU
December 15, 2006
K JEYACHANDRAN Vs. SPECIAL OFFICER D D 592 V
February 8, 2006
K JEYAGOPAL Vs. NACHIAMMAI
July 12, 2006
K K BUILDERS CIVIL ENGINEERING CONTRACTORS KERALA Vs. GENERAL MANAGER SOUTHERN RAILWAY CHENNAI
June 13, 2006
K K JANARDHANAM Vs. THIRUVALLUVAR TRANSPORT CORPORATION LIMITED
March 7, 2006
K K RAMASUBRAMANIA RAJ Vs. A MUTHUKRISHNAN
November 10, 2006
K KABALI ALIAS KABALESSWARAN Vs. STATE OF TAMIL NADU
March 6, 2006
K KALLAN DIED Vs. M KALLAN
August 24, 2006
K Kamatchi Vs. Managing Director
January 6, 2006
K KANAGARAJ Vs. DISTRICT COLLECTOR CHENNAI
August 10, 2006
K KANAKARAJ Vs. INSPECTOR GENERAL OF POLICE
February 14, 2006
K KANDALINGA PANDIAN Vs. R GNANASIGAMANI AMMAL
December 22, 2006
K KANDASAMY Vs. DEPUTY INSPECTOR GENERAL OF POLICE
October 19, 2006
K KANDASAMY Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
March 3, 2006
K KANDASWAMY Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE
April 4, 2006
K KANNAN Vs. MANNARSAMY
August 2, 2006
K KARTHIKEYAN Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD
September 12, 2006
K KARTHIKEYAN Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT,; INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE AND; JOINT DIRECTOR (MATCHES)
November 1, 2006
K KASTURI Vs. C MOHAN
September 15, 2006
K KASTURI Vs. DIRECTOR GENERAL OF POLICE
July 28, 2006
K KATHIRESAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER THANJAVUR
August 30, 2006
K KEMIYA Vs. SUB INSPECTOR OF POLICE ALL WOMEN POLICE STATION THANJAVUR
July 5, 2006
K KRISHNAMURTHY Vs. SECRETARY, HOUSING AND URBAN DEVELOPMENT (U D V ) DEPARTMENT, GOVERNMENT OF TAMIL NADU,; COMMISSIONER, CORPORATION OF CHENNAI AND THE MEMBER, SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
November 21, 2006
K KUMAR Vs. STATE
March 20, 2006
K M MOHAMMED Vs. N ETHIRAJAN
April 28, 2006
K M RAMESH Vs. STATE OF TAMILNADU
August 31, 2006
K M REGUNATHAN Vs. C1363 KALANTHIRA CHETTIAPPANUR PRIMARY AGRL COOPERATIVE BANK
September 4, 2006
K M VALLIAPAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
September 4, 2006
K M VIJAYAN Vs. STATE OF TAMIL NADU
July 3, 2006
K MADHU Vs. DUGAR FINANCE INDIA LIMITED
June 17, 2006
K MADHU Vs. DURGA FINANCE INDIA LTD
June 13, 2006
K MAHALAKSHMI Vs. STATE
July 25, 2006
K MAHENDRAN Vs. STATE
November 29, 2006
K Mani Vs. District Revenue Officer Madurai
January 19, 2006
K MANIPILLAI Vs. HIGH COURT OF JUDICATURE AT MADRAS
March 31, 2006
K MANIVANNAN Vs. CHAIRMAN AND MANANGING DIRECTOR CHENNAI PORT TRUST
April 6, 2006
K MARAPPAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
April 21, 2006
K MARAPPAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
September 29, 2006
K MARIAPPAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
July 17, 2006
K MARUDHUPANDI Vs. STATE
March 27, 2006
K MAYAKRISHNAN Vs. STATE OF TAMIL NADU
March 14, 2006
K MOHAMMED AYUB KHAN Vs. SHAHANAAZ NAAZNI
June 27, 2006
K MOHAMMED RAFEE Vs. A G AKBAR SHERIEF
January 23, 2006
K MOORTHY Vs. REGIONAL DIRECTOR OIL AND NATURAL GAS CORPORATION LTD
November 6, 2006
K MOORTHY Vs. STATE OF TAMIL NADU
April 18, 2006
K MUMTAJ Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
October 10, 2006
K MUNIASAMYTHEVAR Vs. DY SUPERINTENDENT OF POLICE
March 29, 2006
K MURUGAN Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, ALL WOMEN POLICE STATION AND D RADHA
July 11, 2006
K MUTHUKRISHNAN Vs. TAMIL NADU ELECTRICITY BOARD
September 25, 2006
K N CHARI RUBBER AND PLASTICS PVT LTD Vs. COMMISSIONER OF INCOME TAX
June 20, 2006
K N MUNIRAJ Vs. COMMISSIONER OF REVENUE ADMINISTRATION
April 10, 2006
K N PARIMELAZHAGAR Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
December 18, 2006
K N RAJAN ALIAS RAJENDRAN Vs. GOVERNMENT OF TAMIL NADU
September 22, 2006
K NAGAMMAL Vs. TAMIL NADU ELECTRICITY BOARD
April 5, 2006
K NAGARAJAN Vs. DIRECTOR GENERAL OF POLICE
August 23, 2006
K NANDAGOPAL CHETTY Vs. J R ARTS
February 21, 2006
K NARAYANASAMY Vs. STATE
September 29, 2006
K NELSON Vs. COMMISSIONER OF POLICE; SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT; INSPECTOR OF POLICE AND SUPERINTENDENT
April 10, 2006
K NIRMALA Vs. CENTRAL BANK OF INDIA CORPORATE FINANCE BRANCH
December 12, 2006
K P CHINNASAMY Vs. T B KENNEDY
November 14, 2006
K P PANDI Vs. DISTRICT MANAGER TAMIL NADU STATE MAR­KETING CORPORATION LIMITED TASMAC
February 23, 2006
K P RAJENDRAN Vs. SECRETARY TO GOVERNMENT TAMIL DEVELOPMENT CULTURE DEPARTMENT
October 30, 2006
K PADMANABHAN Vs. TAMIL NADU TEXT BOOK CORPORATION
February 2, 2006
K PALANIKUMAR Vs. DIRECTOR GENERAL OF POLICE
April 5, 2006
K PALANISWAMY Vs. S B SUBRAMANI
December 14, 2006
K PANDIAN Vs. STATE OF TAMIL NADU
August 8, 2006
K PATTABI Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
June 20, 2006
K PAVANASA THEVAR Vs. GOVERNMENT OF TAMIL NADU
December 1, 2006
K PERUMAL Vs. M MURUGESAN
October 10, 2006
K PICHAI PILLAI Vs. GOVERNMENT OF TAMIL NADU
January 6, 2006
K POONKATHAY Vs. ELECTION COMMISSIONER
October 10, 2006
K R SARANG Vs. SHRI PADMAVATHY COTTON MILLS
December 19, 2006
K R SURYAKUMAR Vs. GOVERNMENT OF TAMIL NADU
September 6, 2006
K RAJA Vs. MANAGING DIRECTOR, SALEM DISTRICT CENTRAL CO OPERATIVE BANK,; ASSISTANT DIRECTOR, DISTRICT EMPLOYMENT OFFICE,; REGISTRAR, CO OPERATIVE SOCIETIES AND THE SECRETARY, FOOD AND CO OPERATIVES DEPARTMENT
November 27, 2006
K RAJA ALIAS SAGAYA AROKIA DARMARAJ Vs. STATE OF TAMIL NADU
July 3, 2006
K RAJAMANICKAM Vs. PERIYAR SELF
April 13, 2006
K RAJAMMAL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
December 1, 2006
K RAJENDIRAN Vs. CORPORATION OF MADRAS
August 29, 2006
K RAMACHANDRAN Vs. MANAGING DIRECTOR TAMIL NADU GOVERNMENT TRANSPORT CORPORATION
July 13, 2006
K RAMAIAH Vs. R SUDHAKARA NAIDU
July 4, 2006
K RAMASAMI Vs. CHINNAMMAL
September 6, 2006
K RAVIKUMAR Vs. STATE
May 16, 2006
K RIAZ AHAMED Vs. STATE OF TAMIL NADU
April 4, 2006
K S GUNASEKARAN Vs. DISTRICT COLLECTOR CHENGALPATTU DISTRICT
November 6, 2006
K S GURUNATHAN Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
September 22, 2006
K S KUMAR Vs. STATE OF TAMIL NADU
March 20, 2006
K S LATEEF Vs. S ANSARI
January 18, 2006
K S RAJENDRAN Vs. RECOVERY OFFICER
August 19, 2006
K S VENKATACHALAM Vs. HIGH COURT OF JUDICATURE AT MADRAS
March 31, 2006
K SAKTHIVEL Vs. STATE LEVEL CASTE SCRUTINY COMMITTEE
June 28, 2006
K SAMPATH Vs. STATE OF TAMIL NADU
September 4, 2006
K SANJEEVI KUMAR Vs. P SOMASUNDARAM
April 13, 2006
K SARAVANAKUMAR Vs. R DAKSHINAMOORTHY
May 23, 2006
K SARAVANAN Vs. SUPERINTENDENT OF POLICE CUDDALORE DISTRICT
March 29, 2006
K SARAVANAN Vs. STATE
August 25, 2006
K SELVARAJ Vs. PONDS INDIA LIMITED
October 30, 2006
K SELVI Vs. STATE OF TAMIL NADU
June 27, 2006
K SENGODAN Vs. STATE OF TAMIL NADU
June 27, 2006
K SHIRISHA RAJU Vs. REGISTRAR ANNA UNIVERSITY
November 15, 2006
K SIVANANDAM Vs. STATE
October 26, 2006
K SIVASUBRAMANIYAM Vs. MADRAS INSTITUTE OF DEVELOPMENT STUDIES
November 1, 2006
K SIVASUBRAMANIYAM Vs. MADRAS INSTITUTE OF DEVELOPMENT STUDIES
November 23, 2006
K SOMU Vs. DIRECTOR OF EMPLOYMENT EXCHANGE; ADDITIONAL DIRECTOR OF EMPLOYMENT EXCHANGE, SALEM; ADDITIONAL DIRECTOR OF EMPLOYMENT EXCHANGE, NAMAKKAL; SALEM DISTRICT CENTRAL CO-OPERATIVE BANK
November 27, 2006
K SOUNDARAPANDIAN Vs. STATE OF TAMIL NADU
September 7, 2006
K SP V SHANMUGHAM Vs. ALWARPET BENEFIT FUND LTD
September 1, 2006
K SUBBARAMAIAH Vs. K DHANAKUMAR
July 6, 2006
K SUBRAMANI Vs. STATE OF TAMIL NADU
October 10, 2006
K SUBRAMANI Vs. STATE OF TAMILNADU
June 14, 2006
K SUBRAMANIAM Vs. SUB INSPECTOR OF POLICE
July 6, 2006
K SUBRAMANIAN Vs. TAMIL NADU TAXATION
October 12, 2006
K SUBRAMANIAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF TREASURIES AND ACCOUNTS
March 16, 2006
K SULOCHANA Vs. K G JAYASANKAR
September 19, 2006
K SUMATHY Vs. STATE OF TAMILNADU
September 22, 2006
K Sundaramurthy Vs. Superintendent of Police
January 5, 2006
K SUNDARARAJ Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD MADURAI
April 28, 2006
K SWAMINATHAN Vs. GENERAL MANAGER TAMIL NADU GOVERNMENT TRANSPORT
June 22, 2006
K SWAMINATHAN Vs. STATE OF TAMILNADU
February 21, 2006
K THIRUNAVUKKARASU Vs. STATE OF TAMIL NADU
March 7, 2006
K THIYAGARAJAN Vs. THARUMAPURAM ATHEENAM
December 18, 2006
K THULASI Vs. COMMISSIONER OF POLICE
February 14, 2006
K UMADEVI Vs. V MANIKANDAN PROPRIETOR MANISHA TRADERS
February 11, 2006
K V KRISHNAN Vs. B A DAMODARAN
May 23, 2006
K V NAGARAJAN Vs. DEPUTY COMMERCIAL TAX OFFICER KUMBAKONAM
November 1, 2006
K V PUSHPAVALLI Vs. ARULMIGHU THEERTHABALEESWARAR
February 8, 2006
K V RAMACHANDRAN Vs. PRESIDING OFFICER
December 8, 2006
K VALARMATHI Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE
February 16, 2006
K VARADHARAJAN Vs. M SUBRAMANIAN
February 17, 2006
K VE M GEERA Vs. COMMISSIONER KODAIKANAL MUNICIPALITY
March 15, 2006
K VEERAPANDIYAN Vs. SECRETARY TO GOVERNMENT HIGH WAYS DEPARTMENT
October 30, 2006
K VELAYUDHAM Vs. I ADDITIONAL DISTRICT CUM CHIEF JUDICIAL MAGISTRATE
April 10, 2006
K VELU Vs. STATE OF TAMIL NADU
June 13, 2006
K VELU Vs. STATE
August 25, 2006
K VENKADESAN SECRETARY NL ITI APPRENTICE WELFARE ASSOCIATION Vs. CHAIRMAN-CUM-MANAGING DIRECTOR NEYVELI LIGNITE CORPORATION
December 5, 2006
K VENKATESAN Vs. STATE OF TAMIL NADU
March 31, 2006
K VIJAYAN Vs. K G KUPPUSAMY
July 10, 2006
K VIVEKANANDAN Vs. STATE OF TAMIL NADU
February 24, 2006
K YAMIAH Vs. COMMISSIONER CORPORATION OF CHENNAI
March 31, 2006
K YOGANANDH Vs. GENERAL MANAGER INDIAN OVERSEAS BANK CENTRAL OFFICE
September 13, 2006
K. RAJASEKAR Vs. INDIAN BANK
March 21, 2006
K. VISHNUPRIYA W/O. T R.S. KARTHIKEYAN Vs. STATE REP. BY ITS SECRETARY TO GOVERNMENT, PUBLIC WORK DEPARTMENT,
November 4, 2006
K.P.R. MILL (P) LTD. Vs. XYZ
August 19, 2006
K.R.M. MARINE EXPORTS LTD. Vs. ASSTT. CIT
January 3, 2006
K.S. J. KUMAR Vs. STATE
October 31, 2006
KADHIR ALIAS RAVI Vs. STATE OF TAMIL NADU
September 25, 2006
KADIRAVAN Vs. STATE
March 20, 2006
KADIRVAN Vs. STATE OF TAMIL NADU
March 20, 2006
KADIRVEL Vs. STATE
April 20, 2006
KAJA MOHIDEEN Vs. STATE OF TAMILNADU
April 28, 2006
KALA Vs. S K GANESAN
June 14, 2006
KALA Vs. SECRETARY TO THE GOVERNMENT
September 11, 2006
KALA Vs. INSPECTOR OF POLICE
September 29, 2006
KALACHI ALIAS RAJALAKSHMI Vs. STATE OF MADRAS
March 22, 2006
KALAIMANI Vs. ANTHONISAMY
November 29, 2006
KALAIMANI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
April 24, 2006
KALAIVASAGAM Vs. KAMMAVAR ILAIGNAR SANGAM SIVAKASI
September 4, 2006
KALAIYARASI Vs. STATE OF TAMIL NADU
July 11, 2006
KALAVAI PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT
March 31, 2006
KALEESHWARAN Vs. COMMISSIONER OF POLICE
June 21, 2006
KALEESWARA MILLS LIMITED COIMBATORE Vs. LAKSHMI STEELS
May 23, 2006
KALIAMMAL Vs. SUNDHARAMMAL
November 13, 2006
KALIAMMAL Vs. R DHANARAJ
December 12, 2006
KALIAMMAL Vs. POONGAVANAM AMMAL
October 9, 2006
KALIAMMAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
February 28, 2006
KALIAPERUMAL PADAYACHI Vs. KALIYAPERUMAL PADAYACHI
October 31, 2006
KALIAPPAN N Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
July 18, 2006
KALIATHAL Vs. MURUGATHAL
November 10, 2006
KALIMUTHU Vs. STATE
December 14, 2006
KALIMUTHU Vs. STATE
July 10, 2006
KALING VANIDHYA Vs. COMMISSIONER OF CUSTOMS
November 7, 2006
KALLAI SAW MILLS, REP BY ITS PROPRIETOR E ANANDAN AND T R SAW MILLS, REP BY ITS PROPRIETOR T RAJAPPAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, ENVIRONMENTAL AND FOREST DEPARTMENT
October 31, 2006
KALLAKURICHI TALUK RETIRED OFFICIAL ASSOCIATION KALLAKURICHI Vs. GOVERNMENT OF TAMIL NADU
June 28, 2006
KALLAKURUCHI TALUK RETIRED OFFICIAL ASSOCIATION REP BY ITS PREMPLOYEES STATE INSURANCE CORPORATIONDENT, M NARAYANASAMY Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY FINANCE (PENSION) DEPARTMENT
April 20, 2006
KALYANI Vs. V VENKATRAMAN
December 1, 2006
KAMALA Vs. COMMISSIONER OF POLICE
April 24, 2006
KAMALA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 6, 2006
KAMALA Vs. STATE
August 31, 2006
KAMALAMMAL Vs. COMMISSIONER OF POLICE
March 7, 2006
KAMALDEEP SYNTHETIC LTD Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD CHENNAI
September 8, 2006
KAMARAJ COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. PRESIDENT K VELLAKULAM PANCHAYAT
April 10, 2006
KAMARAJ R Vs. INDIAN BANK CHENNAI
October 1, 2006
KAMARAJAPURAM LABOUR CONTRACT CO-OPERATIVE SOCIETY LTD Vs. STATE OF TAMIL NADU
November 30, 2006
KAMATCHI Vs. STATE OF TAMILNADU
February 24, 2006
KAMATCHI AMMAL Vs. LAKSHMANAN
July 27, 2006
KAMIREDDI SATTIARAJU Vs. KANDAMURI BOOLAESWARI
December 21, 2006
KAMU ALIAS KAMARAJ Vs. STATE
April 4, 2006
KANAGAMMA Vs. REVATHI
March 9, 2006
KANAGARAJ Vs. STATE OF TAMIL NADU
November 8, 2006
KANCHI KAMAKOTI PEETAM CHARITABLE TRUST Vs. STATE OF TAMIL NADU
January 31, 2006
KANDASAMI GOUNDER Vs. CHETIYANNAN ALIAS CHETTIYA GOUNDER
October 10, 2006
KANDASAMY Vs. SELVAMBAL
April 25, 2006
KANDEEBAN Vs. STATE OF TAMIL NADU
March 20, 2006
KANGAYAM TALUK VELLAKOVIL VILLAGE UPPUPALAYAM PUBLIC Vs. KANGAYAM TALUK VELLAKOVIL VILLAGE UPPUPALAYAM MUDALIAR COMMUNITY WEAVERS
October 27, 2006
KANNADASAN Vs. STATE OF TAMILNADU
July 6, 2006
KANNAMMAL Vs. STATE
March 21, 2006
KANNAMMAL Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 10, 2006
KANNAN Vs. STATE
November 13, 2006
KANNAN ALIAS MAYAKANNAN Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 20, 2006
KANNIAMMAL Vs. RANIAMMAL
November 13, 2006
KANNIAPPA POWERLOOM FACTORY Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
October 27, 2006
KANNIGA Vs. STATE
March 22, 2006
KANTHA Vs. GOVT OF TAMILNADU
February 11, 2006
KANTHAMMAL Vs. COMMISSIONER, CORPORATION OF CHENNAI AND THE ASSISTANT COMMISSIONER, REVENUE ZONE-5, CORPORATION OF CHENNAI
November 8, 2006
KANYAKUMARI DISTRICT PETROLEUM DEALERS ASSOCIATION Vs. DISTRICT REVENUE OFFICER AND ADDITIONAL DISTRICT MAGISTRATE NAGERCOIL
April 19, 2006
KAP (INDIA) CONSTRUCTION Vs. WATERBASE LTD
December 13, 2006
KARNATAKA BANK LIMITED Vs. ABDUL HUSSAIN
April 18, 2006
Karnataka Commercial AND Industrial Corporation Private Limited Vs. Airport Authority of India
January 24, 2006
Karpagam Vs. Secretary to Government Prohibition and Excise Department
January 24, 2006
KARTHIGA Vs. TAMIL NADU PRIVATE MEDICAL COLLEGES ASSOCIATION
September 11, 2006
KARTHIKEYA VANABOJANAM AND DESIKAR TRUST Vs. COMMISSIONER HR AND CE ADMN DEPARTMENT
May 23, 2006
KARTHIKEYAN B E Vs. STATE OF MADRAS
March 27, 2006
KARUMPANDI Vs. STATE OF TAMIL NADU
October 10, 2006
KARUNA Vs. STATE OF TAMILNADU
February 13, 2006
KARUNA ELASTICS Vs. COMMERCIAL TAX OFFICER TIRUPUR
January 21, 2006
KARUNAIAMMAL Vs. STATE OF TAMIL NADU
September 25, 2006
KARUNANIDHI Vs. GOVERNMENT OF TAMIL NADU
April 12, 2006
KARUPPAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUCHIRAPPALLI DISTRICT
February 13, 2006
KARUPPANNA GOUNDER Vs. RASAMMAL
November 22, 2006
KARUPPANNAN Vs. STATE OF TAMIL NADU
November 8, 2006
KARUPPANNAN Vs. THAVASIAPPAN
August 2, 2006
KARUPPANNAN AMBALAM Vs. TAHSILDAR
June 22, 2006
Karuppayee Vs. Commissioner of Police
January 24, 2006
KARUR DISTRICT CO OPERATIVE SPINNING MILLS LTD Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES
July 6, 2006
KARUTHAPANDI Vs. R SIVAKUMAR
October 26, 2006
Kasambu Vs. State
January 23, 2006
KASAN Vs. INSPECTOR OF POLICE
November 16, 2006
KASIAMMAL Vs. STATE OF TAMIL NADU
March 1, 2006
Kasthuri Vs. Arulmighu Uthookattu Amman Koil
January 30, 2006
KASTHURI Vs. STATE OF TAMIL NADU
February 13, 2006
KASTHURI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
July 4, 2006
KASTHURI MILLS P LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER COIMBATORE
October 19, 2006
KASTURI Vs. STATE
February 20, 2006
KATHIRAVAN PIPES PVT LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
October 27, 2006
KATHIRVEL Vs. STATE THROUGH INSPECTOR OF POLICE ARUPPUKOTTAI
January 5, 2006
KAVERI SILKS AND JUTE PVT LTD Vs. COMMISSIONER OF CUSTOMS
March 29, 2006
KAVITHA DYEINGS Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
June 27, 2006
KAVIYARASU ALIAS KAVI Vs. STATE OF TAMIL NADU
March 1, 2006
KAYALVIZHI Vs. STATE OF TAMIL NADU
June 13, 2006
KENNATH J ARUL Vs. STATE OF TAMIL NADU
August 10, 2006
KERALA TRANSPORT CO FLEET OWNERS AND CARGO MOVERS Vs. UNIVERSAL RADIATORS LTD
September 6, 2006
KERALA TRANSPORT COMPANY Vs. NATIONAL INSURANCE CO LIMITED
January 4, 2006
KHAJA MOIDEEN Vs. INSPECTOR OF POLICE; DEPUTY COMMISSIONER AND THYAGARAJAN
July 12, 2006
KHATHIJA BEEVI Vs. STATE OF TAMILNADU
July 5, 2006
KIRAN MACHINES Vs. INCOME TAX OFFICER WARD
March 8, 2006
KIRIT KUMAR PATHAK Vs. STATE
September 11, 2006
KIRLOSKAR BROTHERS LIMITED REPRESENTED BY ITS DY GEN MANAGER (LEGAL) AND DY SECRETARY, G G PALEKAR Vs. CHAMP INFRASTRUCTURE PRIVATE LIMITED REPRESENTED BY ITS MANAGING DIRECTOR, MR M S BALASUBRAMANIAN AND JUSTICE MR S JAGADEESAN, ARBITRATOR RETIRED HIGH COURT JUDGE
June 20, 2006
KIRLOSKAR COMPUTER SERVICE LTD Vs. LAKSHMI GENERAL FINANCE LTD
June 17, 2006
KISTAMMAL Vs. C KRISHNAN
September 6, 2006
KITTU @ CHINNAKULANDHAI AND ANOTHER .. Vs. THE INSPECTOR OF POLICE W-1 ALL WOMEN POLICE STATION, THOUSAND LIGHTS POLICE STATION. CHENNAI
June 17, 2006
KNANDAGOPAL CHETTY Vs. J RARTS
February 21, 2006
KODIAMMAL Vs. SARANGAPANI
July 28, 2006
KOLANDASAMY GOUNDER Vs. THIRUMALAI GOUNDER
February 8, 2006
KONGU MANAMAHIL SANGAM Vs. DEPUTY INSPECTOR GENERAL OF POLICE
November 21, 2006
KOPPADI CHINA ANANDAN CHINNA ASIRVADAM Vs. STATE
July 7, 2006
KORA NAGARAJ Vs. STATE
October 26, 2006
KOTHANRAMAPPA Vs. THIMMAIAH
April 4, 2006
KOTHARI VEGETABLE PRODUCTS LTD Vs. STATE OF TAMILNADU
August 30, 2006
KOUSALYA Vs. STATE OF TAMIL NADU
November 24, 2006
KRISHAN ALIAS KRISHNAKUMAR Vs. STATE OF TAMIL NADU
June 30, 2006
KRISHNA Vs. DEPUTY COMMERCIAL TAX OFFICER
September 20, 2006
KRISHNA GINNING FACTORY Vs. ANDHRA BANK
January 27, 2006
KRISHNA REDDY Vs. STATE OF TAMIL NADU
August 23, 2006
KRISHNA TILES AND POTTERIES PVT LTD Vs. INSPECTOR OF POLICE
February 24, 2006
KRISHNAKANTHAN Vs. ESAKKI AMMAL
April 12, 2006
KRISHNAMMAL Vs. BALAKRISHNAN
March 22, 2006
KRISHNAMOORTHY PADAYACHI DIED Vs. VADIVEL CHETTIAR DIED
January 6, 2006
KRISHNAMURTHY Vs. G RAJI
September 4, 2006
KRISHNAN Vs. STATE OF TAMIL NADU
July 3, 2006
KRISHNAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 10, 2006
KRISHNAN N LALWANI Vs. INDIA HOUSEBY ITS PARTNER C S JAFAR ALI
February 11, 2006
KRISHNASAMY Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT
March 7, 2006
KRISHNASAMY PILLAI Vs. ARULMIGU ADHI SAKTHEESWARASAMY DEVASTHANAM
March 31, 2006
KRISHNASWAMI GOUNDER Vs. VALLIATHAL
December 4, 2006
KRISHNAVENI Vs. GOPAL PANDITHAR
November 10, 2006
KUDANKULAM NUCLEAR POWER EMPLOYEES UNION Vs. GOVERNMENT OF INDIA AND ORS.
September 29, 2006
KULANDAIVEL Vs. COLLECTOR CUDDALORE DISTRICT
August 4, 2006
KUMAR Vs. STATE
January 4, 2006
KUMAR ALIAS KRISHNA KUMAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 4, 2006
KUMAR ALIAS KULLAN Vs. COMMISSIONER OF POLICE
August 29, 2006
KUMAR ALIAS LIC KUMAR ALIAS RAVIKUMAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
July 11, 2006
KUMAR ALIAS SAMPATHKUMAR Vs. STATE
December 11, 2006
KUMARAN CHEMICALS Vs. EXECUTIVE ENGINEER V ELECTRICITY DEPARTMENT KARAIKAL
August 25, 2006
KUMARAN SILKS TRADE LTD Vs. DEVENDRA
September 11, 2006
KUMARI Vs. KOLANCHI
August 30, 2006
KUNCHITHAPATHAM Vs. DHANAPLAN
September 26, 2006
KUPPANNA PANNADI Vs. RAJAMMAL
September 12, 2006
KUPPANNA PANNADI Vs. RAJAMMAL
September 1, 2006
KUPPURAMA MUDALIAR Vs. KAILASAM
June 17, 2006
KUPPUSAMY Vs. INSPECTOR OF POLICE
September 18, 2006
KURRAN @ RAJAMANI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
June 19, 2006
KURRAN ALIAS RAJAMANI Vs. STATE OF TAMIL NADU
June 19, 2006
KURUNKULAM ARIGNAR ANNA SARKARAI ALAI THINAKKAOOLY THOZHILALAR SANGAM Vs. CHAIRMAN TAMILNADU SUGAR CORPORATION
November 7, 2006
KUTTARI ALIAS MUTHAYAN Vs. STATE OF TAMIL NADU
November 6, 2006
KUTTI ALIAS PARASURAMAN Vs. STATE OF TAMIL NADU
June 27, 2006
KUTTIAPPA GOUNDER Vs. STATE
April 5, 2006
KUTTY Vs. STATE OF TAMIL NADU
September 1, 2006
KUTTY ALIAS SIVA VINAYAGAM Vs. STATE OF TAMIL NADU
April 18, 2006
L CLEMENT BHASKAR Vs. DIRECTOR OF COLLEGIATE EDUCATION
March 23, 2006
L GEORGE Vs. STATE
April 26, 2006
L JAGANATH Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT PUBLIFE INSURANCE CORPORATION WORKS (IRRIGATION) DEPARTMENT
September 6, 2006
L JEGANNATH Vs. LAND ACQUISITION OFFICER
April 3, 2006
L N KRISHNAN Vs. SECRETARY TO THE GOVERNMENT FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT
November 24, 2006
L PRAKASH, M SARAVANAN, VIJAYAN @ VIJAYAKUMAR AND ASIR @ ASIR GUNASINGH Vs. STATE REPRESENTED BY V RAJENDRAN, ASSISTANT COMMISSIONER OF POLICE AND STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME AFFAIRS
April 13, 2006
L RAMA SUBBU Vs. MADURA COLLEGE BOARD
May 31, 2006
L RANGANATHAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
September 5, 2006
L RAVINDRAN Vs. P SUNDARI
June 23, 2006
L SIVASAMY Vs. SECRETARY TO GOVERNMENT LABOUR AND EMPLOYMENT DEPARTMENT
August 19, 2006
LACHHAMAN P UDHANI Vs. REDINGTON INDIA LTD
September 14, 2006
LACHHMAN P UDHANI Vs. REDDINGTON INDIA LTD
September 14, 2006
LACHHMAN P UDHANI Vs. REDINGTON INDIA LTD
April 25, 2006
LAKSHANA COTTON SPINNING MILLS LTD Vs. TAHSILDAR
November 22, 2006
LAKSHMANA NAIDU Vs. ANGAMMAL
April 28, 2006
LAKSHMANA NARAYANA REDDIAR Vs. RADHAKRISHNAN
August 29, 2006
LAKSHMANA PILLAI Vs. DISTRICT COLLECTOR SALEM
July 7, 2006
LAKSHMANAN Vs. STATE OF TAMIL NADU
August 29, 2006
LAKSHMANAN CHETTIAR M Vs. P ETHIRAJAN
April 21, 2006
LAKSHMI Vs. DISTRICT COLLECTOR SALEM
April 6, 2006
LAKSHMI Vs. SUSILA
November 8, 2006
LAKSHMI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
September 12, 2006
LAKSHMI Vs. SENNEERKUPPAM PANCHAYAT
February 1, 2006
Lakshmi Vs. State of Tamilnadu
January 23, 2006
LAKSHMI Vs. M V BALAMURALI
October 17, 2006
LAKSHMI Vs. E DAVAMANI
December 22, 2006
LAKSHMI ALIAS PERIAKKA Vs. STATE OF TAMILA NADU
August 23, 2006
LAKSHMI MILLS COMPANY LTD Vs. DY CHIEF INSPECTOR OF FACTORIES
June 30, 2006
LAKSHMI NATARAJAN Vs. BHARATAN PUBLICATIONS LIMITED
November 3, 2006
LAKSHMI PRIYA Vs. B RABU MANOHAR
March 9, 2006
LAKSHMI PRIYA Vs. K V KRISHNAMURTHY
December 14, 2006
LAKSHMI SIVAJOTHI Vs. SUPERINTENDENT OF POLICE
June 16, 2006
LAKSHMI SRINIVASA SAVINGS AND CHIT FUNDS SYNDICATE PVT LTD Vs. S BHOJARAJAN
September 2, 2006
LAKSHMI STEEL RE-ROLLING MILLS Vs. CENTRAL EXCISE, SERVICE TAX APPELLATE TRIBUNAL AND COMMISSIONER OF CENTRAL EXCISE
October 16, 2006
LAKSHMI VILAS BANK LIMITED Vs. COMMISSIONER OF CUSTOMS
November 6, 2006
LAKSHMI VILAS BANK LTD Vs. COMMISSIONER OF INCOME TAX
February 7, 2006
LALITHA Vs. SELVARAJ
January 10, 2006
LALITHA WINES Vs. PREMIER ENTERPRISES
February 7, 2006
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR Vs. S JAYAKUMAR
June 16, 2006
LAND ACQUISITION OFFICER SUB COLLECTOR COONOOR Vs. PAPPAMMAL
August 11, 2006
LARSEN AND TOUBRO LIMITED Vs. TAMIL NADU ELECTRICITY BOARD
October 17, 2006
LASER SPECTRA TECHNOLOGY PVT LTD Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
November 1, 2006
LATE M S MOHAMMED MARZOOK Vs. INCOME TAX OFFICER
February 21, 2006
LATHA Vs. STATE
March 9, 2006
LATHA R Vs. PUNJAB NATIONAL BANK NEW DELHI
September 21, 2006
LAVANYA ASSOCIATES Vs. MMTC LIMITED AND MR JUSTICE M ABDUL HADI (RETIRED JUDGE, MADRAS HIGH COURT) SOLE ARBITRATOR
June 17, 2006
LAXSMAN SINGH Vs. STATE OF TAMILNADU
February 22, 2006
LEKHRAJ Vs. STATE OF TAMIL NADU
September 1, 2006
LENIN KUMAR AND ANOTHER . Vs. STATE
March 23, 2006
LINGA GOUNDER Vs. GNANAMBAL
October 25, 2006
Lingappa Gounder Vs. Palanisamy Gounder
January 27, 2006
LOGANATHAN Vs. STATE
September 26, 2006
LOGANATHAN Vs. STATE OF TAMIL NADU
November 30, 2006
LOGANATHAN Vs. STATE
June 15, 2006
LOGU ALIAS LOGANATHAN Vs. STATE OF TAMILNADU
March 9, 2006
LOORDHU MARY Vs. BISHOP OF TANJORE AND THE PRESIDENT THE DIOCESE OF TANJORE SOCIETY
December 7, 2006
LOORTHUSAMY @ KUTTI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
April 26, 2006
LT COL JOSEPH GEORGE RETD Vs. TRILBY ST CLAIRE SUARES
November 30, 2006
LUNES PUBLISHERS (P) LTD Vs. GENERAL MANAGER MADURAI TELECOM DISTRICT BHARAT SANCHAR NIGAM LTD ,; THIRU K V BALASUBRAMANIAN ARBITRATOR AND DY GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD AND THE MANAGER STATE BANK OF TRAVANCORE, MULLASSERY BRANCH
November 7, 2006
LUX HOSIERY INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER
June 15, 2006
M ADAIKKAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES
April 6, 2006
M AJMAL KHAN Vs. ELECTION COMMISSION OF INDIA
September 7, 2006
M AMARNATH PAI Vs. PREMIER SERVICE STATION
July 31, 2006
M ANBU Vs. RESERVE BANK OF INDIA
March 2, 2006
M ANDIAPPAN Vs. STATE OF TAMIL NADU
September 1, 2006
M ANDY Vs. STATE OF TAMIL NADU THROUGH ITS SECRETARY PUBLIC WORKS DEPARTMENT CHENNAI
June 22, 2006
M ASIAL BEEVI Vs. STATE OF TAMIL NADU
April 6, 2006
M AYYAVU Vs. INSPECTOR GENERAL/SWS
December 5, 2006
M BABU SRIDHARAN Vs. DIRECTOR DIRECTORATE OF STATIONARY AND PRINTING
March 1, 2006
M Bagyalakshmi Vs. State of Tamil Nadu
February 1, 2006
M BALAJI Vs. STATE
February 27, 2006
M BANU AND ASHRAFF NISHA Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION (SC) DEPARTMENT AND UNION OF INDIA, REP BY SECRETARY TO GOVERNEMNT, MINISTRY OF FINANCE, DEPT OF REVENUE, COFEPOSA UNIT, CENTRAL ECONOMIC INTELLIGENCE BUREAU
July 12, 2006
M BASKARAN GUDIYATHAM Vs. M SABATHY VELLORE
November 2, 2006
M BHASKARAN Vs. STATE OF TAMIL NADU
August 19, 2006
M BHAWANLAL Vs. STATE OF TAMILNADU
April 18, 2006
M BHAWANLAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, HOME DEPARTMENT; COMMISSIONER OF POLICE AND SUB-INSPECTOR OF POLICE
April 18, 2006
M BHUVANESH Vs. GOVERNMENT OF TAMIL NADU
July 7, 2006
M BHUVANESWARI Vs. STATE OF TAMIL NADU
April 27, 2006
M C CHARLEE Vs. STATE
November 9, 2006
M CHANDRU Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
December 20, 2006
M CHETTIANNAN Vs. ADDITIONAL DISTRICT MAGISTRATE
September 22, 2006
M CHINNAPONNU Vs. COMMISSIONER OF POLICE
March 1, 2006
M CHINNASWAMY Vs. STATE OF TAMILNADU
December 13, 2006
M D HINDU COLLEGE TIRUNELVELI Vs. REVENUE DIVISIONAL
April 24, 2006
M DEVENDRAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE
February 13, 2006
M DHANASEKARAN Vs. PARK TOWN BENEFIT FUND LTD
September 14, 2006
M DHANDAPANI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
July 18, 2006
M DHARMALINGAM Vs. STATE
February 24, 2006
M DINESH KUMAR Vs. TAMIL NADU DR AMBEDKAR GOVERNMENT
November 9, 2006
M DURAISAMY Vs. STATE OF TAMILNADU
August 11, 2006
M E RAJARAM Vs. UNION OF INDIA
February 15, 2006
M EASWARI Vs. STATE OF TAMIL NADU
March 28, 2006
M ELANGOVAN Vs. TRICHY DISTRICT CENTRAL CO-OPERATIVE BANK
March 10, 2006
M ELUMALAI Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 18, 2006
M ELUMALAI Vs. STATE OF TAMIL NADU
July 6, 2006
M G R TRANSPORT CORPORATION LTD Vs. K SENTHAMIZH SELVI
June 21, 2006
M GANESAN Vs. CHIEF ADMINISTER OF MUNICIPALITY OFFICE OF THE ADMINISTRATOR OF MUNICIPALITY
November 7, 2006
M GANESAN Vs. G AMIRTHA ALIAS PORKKODI
June 28, 2006
M GANGABAI AMMAL Vs. M SARASWATHAMMA
April 20, 2006
M GEETHA Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 18, 2006
M GEORGE RAVI SHEKERAN Vs. OIL AND NATURAL GAS CORPORATION LIMITED
August 2, 2006
M GOMATHI Vs. STATE OF TAMIL NADU
February 28, 2006
M GOPAL Vs. GOVERNMENT OF TAMIL NADU
April 27, 2006
M GOVINDARAJ Vs. GOVERNMENT OF TAMIL NADU
February 24, 2006
M GOVINDARAJ Vs. INSPECTOR OF POLICE ECONOMIC OFFENCES WING II COIMBATORE
September 7, 2006
M GUNASEKARAN Vs. DIRECTOR GENERAL OF POLICE
March 8, 2006
M H DAMODARAN Vs. SPECIAL OFFICER, MADURAI SOURASHTRA CO-OPERATIVE BANK LIMITED
September 26, 2006
M HARIKRISHNAN Vs. STATE OF TAMIL NADU
December 1, 2006
M JAMALUTHEEN Vs. DIRECTOR OF SCHOOL EDUCATION
June 26, 2006
M JOSEPH Vs. GOVERNMENT OF TAMILNADU
November 17, 2006
M JOSEPH FERNANDEZ SON Vs. CEGAT, CHENNAI
June 29, 2006
M JOTHI Vs. DIRECTOR OF SCHOOL EDUCATION
June 15, 2006
M K BAJORIA DIRECTOR M/S MARSHALL SONS AND CO Vs. LALITH STEEL SUPPLIERS
January 25, 2006
M K DANGE Vs. CHAIRMAN CUM MANAGING DIRECTOR OIL AND NATURAL GAS CORPORATION
March 14, 2006
M K DEIVASIGAMANI Vs. TAMIL NADU GOVERNMENT
July 18, 2006
M K RAMESH Vs. SECRETARY TO GOVERNMENT
October 10, 2006
M K SHANMUGHASUNDARAM Vs. INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION SALEM
August 10, 2006
M K VELAYUDHAM Vs. MAY LAMBERT
April 27, 2006
M KALANDAR MARAKKAYAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
April 10, 2006
M KALIAPERUMAL Vs. DISTRICT COLLECTOR
May 1, 2006
M KALLU Vs. LAND ACQUISITION OFFICER
September 13, 2006
M KANAGARAJ Vs. JEEVA
July 24, 2006
M KANDASAMY Vs. R THANGAVELU
November 17, 2006
M KOLANDAISAMY Vs. STATE OF TAMIL NADU
March 29, 2006
M KOLLAPPAN Vs. STATE OF TAMIL NADU
March 21, 2006
M KRISHNAPPA Vs. SUB COLLECTOR
June 21, 2006
M KRISHNASWAMY [DECEASED] Vs. K ARUMUGHAM
December 13, 2006
M KULAM MOHAMED Vs. GENERAL MANAGER SOUTHERN RAILWAY UNION OF
January 6, 2006
M LAKSHMI Vs. COMMISSIONER OF POLICE
March 6, 2006
M LAKSHMI Vs. D CHANDRAN
September 4, 2006
M LALITHA Vs. DISTRICT SUPERINTENDENT OF POLICE
November 28, 2006
M M DINESH Vs. UNION TERRITORY OF PONDICHERRY
February 11, 2006
M M ENTERPRISES Vs. COMMERCIAL TAX OFFICER
March 9, 2006
M M GUPTA Vs. MAARS SOFTWARE INTERNATIONAL LTD
September 18, 2006
M M SABHARWAL Vs. MAHALAKSHMI REAL ESTATES AND INVESTMENTS P LTD
December 20, 2006
M M T C LIMITED Vs. LALITHA LAKSHMINARASIMHAN PROPRIETRIX LAVANYA ASSOCIATES
August 30, 2006
M Mahadevan Vs. State
January 3, 2006
M MAHINDRAN Vs. DIRECTOR ELEMENTARY SCHOOL EDUCATION
October 17, 2006
M MALINI Vs. CORPORATION OF CHENNAI
March 9, 2006
M MANICKAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
March 29, 2006
M MATHEW PHILIPS Vs. S RM S NARAYANA CHETTIAR
April 27, 2006
M MAYANDI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES TIRUNELVELI
November 16, 2006
M Meenakshisundaram Vs. Registrar Tamil Nadu Administrative Tribunal
January 18, 2006
M MEENAKSHISUNDARAM Vs. REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL; DISTRICT REVENUE OFFICER; REVENUE DIVISIONAL OFFICER, RAMANATHAPURAM REVENUE DIVISION; TAHSILDAR, THIRUVADANAI TALUK RAMANATHAPURAM REVENUE DIVISION
January 18, 2006
M MOHAMMED MOHIDEEN Vs. STATE OF TAMIL NADU
November 10, 2006
M MUNIARAJ Vs. STATE EXPRESS TRANSPORT CORPORATION
September 20, 2006
M MURUGESAN Vs. DIRECTOR GENERAL OF POLICE
May 17, 2006
M N ABDUL WAHAB Vs. SALEM CITY MUNICIPALITY CORPORATION
September 6, 2006
M N RAMUNNI Vs. DISTRICT REGISTRAR CENTRAL MADRAS 72/100 CHEMIARS ROAD TEYNAMPET - 18
December 1, 2006
M NAGIP Vs. K MANIMEGALAI
October 31, 2006
M NARAYANASWAMY Vs. M BAKTHAVATSALAM
September 5, 2006
M P P NATARAJA NADAR Vs. CONTROLLER OF EXCISE DUTY
March 21, 2006
M PALANI Vs. K JAISHANKAR
November 28, 2006
M PALANI Vs. DIRECTOR ADI DRAVIDAR WELFARE DEPARTMENT CHENNAI
September 15, 2006
M PALANIADRAN Vs. G RAVICHANDRAN
September 1, 2006
M PANAIYADIAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 29, 2006
M PANCHALAI Vs. STATE
March 3, 2006
M PARANTHAMAN Vs. UNION OF INDIA
February 15, 2006
M POONGUZHALI Vs. DIRECTOR OF SCHOOL EDUCATION
April 26, 2006
M R F UNITED WORKERS UNION, REP BY PREMPLOYEES STATE INSURANCE CORPORATIONDENT THIRU V PARAMASIVAM AND M R F UNITED WORKERS UNION, REP BY ITS GENERAL SECRETARY THIRU G SANKAR Vs. M R F LIMITED, REP BY ITS GENERAL MANAGER
March 13, 2006
M R K PANEERSELVAM Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE AND ANTI CORRUPTION CUDDALORE
June 6, 2006
M RADHAKRISHNAN Vs. SECRETARY THE BAR COUNCIL OF INDIA
November 16, 2006
M RAJA Vs. MANAKCHAND JAMATH
March 22, 2006
M RAJASEKARAN Vs. DIVISIONAL RAILWAY MANAGER PALGHAT DIVISION SOUTHERN RAILWAY PALGHAT
June 30, 2006
M RAJENDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
September 28, 2006
M RAMAKRISHNAN Vs. VINOD KUMAR GOYAL
July 10, 2006
M RAMASAMY Vs. COMMISSIONER OF POLICE SALEM CITY
February 8, 2006
M RAMASAMY Vs. STATE REP
February 11, 2006
M RAMESH Vs. STATE
August 29, 2006
M RAMKUMAR Vs. DEPUTY INSPECTOR GENERAL
September 28, 2006
M RANGANATHAN Vs. SECRETARY TO GOVERNMENT FINANCE LOCAL FUND DEPARTMENT
February 23, 2006
M RANGASAMY Vs. STATE OF TAMILNADU
March 3, 2006
M RANGASAMY Vs. R C RAMASAMY
March 9, 2006
M Rani Vs. Secretary to Government
January 23, 2006
M RATHINAM Vs. A RAMALINGAM
June 14, 2006
M RAVI Vs. STATE OF TAMIL NADU
March 21, 2006
M RAVINDRAN Vs. SECRETARY TO GOVERNMENT
August 9, 2006
M RAYMOND SINGH Vs. CHAIRMAN
August 30, 2006
M REETA Vs. STATE OF TAMIL NADU
July 3, 2006
M S GAYATHRI Vs. DR S NATARAJAN
August 31, 2006
M S M UWIZE Vs. STATE
May 16, 2006
M S MANI Vs. K SHYAMALA
November 4, 2006
M S UNITED INDIA INSURANCE COMPANY LIMITED Vs. TMT MALAR alias
December 22, 2006
M SAJJANRAJ NAHAR Vs. COMMISSIONER OF INCOME TAX COIMBATORE
February 1, 2006
M SAKTHIVEERAMANI Vs. DEPUTY DIRECTOR GENERAL OF PRISONS
November 7, 2006
M SAKTHIVELU Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
February 27, 2006
M SAMPATH Vs. SECRETARY TO GOVERNMENT COMMISSIONER LABOUR AND EMPLOYMENT DEPARTMENT
November 23, 2006
M SANKAR S O A MENON Vs. BHARAT HEAVY
October 27, 2006
M SANTHI Vs. P R MANOHARAN
November 15, 2006
M SARAVANAN Vs. PALLAVAN TRANSPORT CORPORATION
November 20, 2006
M SARAVANAN Vs. DISTRICT PROHIBITION OFFICER CUM ADDITIONAL SUPERINTENDENT OF POLICE
October 27, 2006
M SARAVANAN Vs. PALLAVAN TRANSPORT CORPORATION
November 1, 2006
M SARAVANAN Vs. PALLAVAN TRANSPORT CORPORATION
October 31, 2006
M SARAVANAN; ASIR @ ASIR GUNASINGH; VIJAYAN @ VIJAYAKUMAR AND DR L PRAKASH Vs. STATE REPRESENTED BY V RAJENDRAN, ASSISTANT COMMISSIONER OF POLICE AND STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HOME AFFAIRS
March 16, 2006
M SEETHALAKSHMI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR PERAMBALUR DISTRICT PERAMBALUR
January 23, 2006
M SEKAR Vs. STATE OF MADRAS
February 24, 2006
M SELLAPPAN Vs. ATHIAPPAN
March 3, 2006
M SELVI Vs. STATE OF TAMIL NADU
March 20, 2006
M SENNIAPPAN Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING CHENNAI
March 31, 2006
M SHAHUL HAMEED BATCHA Vs. INCOME-TAX OFFICER WARD II 1
October 27, 2006
M SHAKTHIVEL Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
September 28, 2006
M SHANMUGAM Vs. K PADMA
December 19, 2006
M SIVA RAJ Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT FORMERLY SOUTH ARCOT DISTRICT VILLUPURAM
December 7, 2006
M SIVAKUMAR Vs. SPECIAL COMMISSIONER CUM DIRECTOR
August 10, 2006
M SIVALINGAM Vs. STATE OF TAMIL NADU
June 26, 2006
M Subba Reddy Vs. Commissioner of Police
January 31, 2006
M SUBBALAKSHMI Vs. PRESIDING OFFICER
August 11, 2006
M SUBRAMANIAN Vs. RAMASWAMY
November 22, 2006
M SUDALAI ANDI Vs. GOVERNMENT OF INDIA
July 20, 2006
M SUNDARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 11, 2006
M SUNDERSINGH Vs. GOVERNMENT OF TAMIL NADU
April 13, 2006
M THANGAVELU Vs. PERUMAYEE
October 30, 2006
M THANIKACHALAM Vs. STATE REGISTRAR OF COOPERATIVE SOCIETIES
August 9, 2006
M THIRUNAVUKKARASU Vs. STATE OF TAMILNADU
March 23, 2006
M UBAIDUR REHMAN Vs. CHIEF EDUCATIONAL OFFICER VELLORE
February 1, 2006
M UDHAYABANU Vs. K S RAJA
December 14, 2006
M VAIRAVAN Vs. R V PERIANNAN CHETTIAR
April 13, 2006
M VELAYUTHAM Vs. STATE OF TAMIL NADU
November 3, 2006
M VELU Vs. V R RATHINAM
September 29, 2006
M VENKATA RAMAN Vs. STATE OF TAMILNADU
February 28, 2006
M VENNILA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
June 12, 2006
M VIJAYAN Vs. G VIJAYAKUMAR
June 14, 2006
M VIJAYARAGHAVAN INSPECTOR OF POLICE Vs. COMMISSIONER OF POLICE
September 12, 2006
M. ANDIAPPAN Vs. STATE OF TAMIL NADU
September 8, 2006
M. GUNASEELAN Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI & ANR.
January 6, 2006
M. KULAM MOHAMED Vs. THE GENERAL MANAGER SOUTHERN RAILWAY, CHENNAI & ORS.
January 6, 2006
M.K. BAJORIA Vs. LALITH STEEL SUPPLIERS
January 25, 2006
M.S.D.C. RADHARAMANAN Vs. M.S.D. CHANDRASEKARA RAJA
October 11, 2006
M/S. PRIYA PLAST AND ANOTHER Vs. SOUNDARAPANDIAN
December 8, 2006
M/S. UNITED INDIA INSURANCE COMPANY LTD Vs. RAMACHANDARAN AND ORS.
March 23, 2006
MACHINE TOOLS AND ACCESSORIES P LTD Vs. RECOVERY OFFICER THE DEBTS RECOVERY TRIBUNAL-I
December 20, 2006
MADHA ENGINEERING COLLEGE Vs. STATE OF TAMIL NADU
July 12, 2006
MADHAN ALIAS MADHANAGOPAL Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMILNADU PROHIBITION AND EXCISE DEPARTMENT
February 14, 2006
MADHAPPAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
December 19, 2006
Madhu Vs. Secretary to Government Prohibition and Excise Dept
January 24, 2006
MADRAS FERTILISERS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
July 11, 2006
MADRAS FERTILIZERS LIMITED REP BY R R PANDALAI, EXECUTIVE DIRECTOR (PERSONNEL AND ADMINISTRATION) Vs. SHRIRAM ENGINEERING CONSTRUCTION COMPANY LIMITED REP BY SANTHOSH KAMAT CHIEF EXECUTIVE OFFICER AND K RAJAGOPALAN RAJ ASSOCIATES
July 26, 2006
MADRAS FERTILLIZERS LTD Vs. PRESIDING OFFICER I ADITIONAL LABOUR COURT CHENNAI
February 10, 2006
MADRAS HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF TAMIL NADU
October 9, 2006
MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. BALARAMAN
September 1, 2006
MADRAS RACE CLUB Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
July 25, 2006
MADURA CEMENT PVT LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
August 1, 2006
MADURAI KAMARAJ UNIVERSITY REP. BY ITS VICE-CHANCELLOR, Vs. A. SUNDARA MAHALINGAM
November 4, 2006
MADURAI SARKARAI ALAI KARUMBU URPATHIYALARGAL SANGAM Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
November 29, 2006
MADURANTAKAM CO OPERATIVE SUGAR MILLS Vs. SRI HARI TRADERS
February 8, 2006
MAGAM INC Vs. COMMISSIONER OF INCOME TAX TAMIL NADU
July 17, 2006
MAHAESWARAN Vs. MARIAMMAL
September 26, 2006
MAHALINGAM Vs. STATE
April 28, 2006
MAHARANI AVENUE KUDIYIRUPPOR NALA SANGAM Vs. COMMISSIONER TOWN AND COUNTRY PLANNING
June 14, 2006
MAHARUNISSA Vs. STATE OF TAMILNADU
July 5, 2006
MAHATHMA GANDHI WOMEN SELF HELP GROUP Vs. DISTRICT COLLECTOR COIMBATORE
April 6, 2006
MAHAVEER TRANSPORT PROP V C MALLINATHAN Vs. FERMIER ESTATES
January 5, 2006
MAHENDRAN Vs. STATE OF TAMIL NADU
April 18, 2006
MAHESH & OTHERS .. Vs. STATE
October 26, 2006
MAHESH ALIAS MAHENDRAN Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
July 4, 2006
MAHESWARAN Vs. STATE OF TAMIL NADU
March 21, 2006
MAHESWARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE CHENNAI
June 12, 2006
MAHESWARI Vs. RAMANATHAN
September 1, 2006
MAJOR UDAY NANGIA OFFICER S MESSOFFICERS TRAINING ACADEMY Vs. LIEUTENANT GENERAL GENERAL OFFICER COMMANDING-IN-CHIEF
March 27, 2006
MALAR Vs. STATE OF TAMIL NADU
June 26, 2006
MALAR Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT
April 3, 2006
MALAR HOSPITALS LIMITED Vs. DIRECTORATE GENERAL OF HEALTH SERVICES
November 6, 2006
MALARKODI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE
August 22, 2006
MALAYANKULAM PANCHAYAT Vs. T VIVEKANANDAN
August 21, 2006
MALINI PARTHASARATHY Vs. HINDUSTAN PETROLEUM CORPORATION LTD
December 4, 2006
MALLAPPA ALIAS MALLESAN Vs. STATE OF TAMIL NADU
June 23, 2006
MALLICKA Vs. STATE OF TAMIL NADU
August 22, 2006
MALLIGA Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
June 30, 2006
MALLIKA Vs. DISTRICT MAGISTRATE AND DIUSTRICT COLLECTOR
November 30, 2006
MALUKU MOHAMED Vs. STATE OF TAMIL NADU
April 10, 2006
MAN ALUMINIUM Vs. COMMERCIAL TAX OFFICER FAC
November 20, 2006
MANAGEMENT Vs. JOINT COMMISSIONER OF LABOUR
February 22, 2006
MANAGEMENT 2716 SENCOTTAI PRIMARY AGRICULTURAL CO OP BANK Vs. DEPUTY COMMISSIONER OF LABOUR
August 1, 2006
MANAGEMENT BHAVANI TREADS Vs. R RAVICHANDRAN
April 25, 2006
MANAGEMENT BRITANNIA INDUSTRIES LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
April 13, 2006
MANAGEMENT GEDEE WEILER PVT LTD Vs. P SWAMINATHAN
July 28, 2006
MANAGEMENT KHIZARIA LEATHERS Vs. PRESIDING OFFICER LABOUR COURT
September 22, 2006
MANAGEMENT OF AKKAR PRIMARY AGRICULTURAL CO OP BANK LTD Vs. GNANASEKARAN
December 5, 2006
MANAGEMENT OF AKKUR PRIMARY AGRICULTURAL CO OP BANK LTD Vs. GNANASEKARAN
June 1, 2006
MANAGEMENT OF ARAVIND SPINNERS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
November 29, 2006
MANAGEMENT OF ASIA TOBACCO COMPANY LIMITED Vs. PRESIDING OFFICER LABOUR COURT
March 9, 2006
MANAGEMENT OF BLUE DART AVIATION LIMITED REP BY ITS CHIEF HUMAN RESOURCES MANAGER Vs. GOVERNMENT OF INDIA, REP BY UNDER SECRETARY TO GOVERNMENT MINISTRY OF LABOUR AND EMPLOYMENT
September 15, 2006
MANAGEMENT OF C M C AND HOSPITAL Vs. JOINT COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
March 10, 2006
MANAGEMENT OF CRUICKSHANK AND COMPANY LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1992 AND REGIONAL LABOUR COMMISSIONER
November 20, 2006
MANAGEMENT OF E I D PARRY INDIA LIMITED Vs. GOVERNMENT OF TAMIL NADU
January 6, 2006
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDENT OFFICER
October 10, 2006
MANAGEMENT OF FUTURA POLYESTERS LTD Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
December 22, 2006
MANAGEMENT OF J K K NATARAJA DENTAL COLLEGE Vs. R SHANTHAKUMAR (SC)
June 17, 2006
MANAGEMENT OF M M NEYTHALUR PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. PRESIDING OFFICER LABOUR COURT TIRUCHIRAPALLI
June 19, 2006
MANAGEMENT OF MADRAS FERTILIZERS LIMITED Vs. MADRAS FERTILIZERS LTD
August 22, 2006
MANAGEMENT OF MADURAI COATS PVT LTD Vs. GOVERNMENT OF TAMIL NADU
April 3, 2006
MANAGEMENT OF MANALI PETROCHEMICAL LTD Vs. DEPUTY COMMISSIONER OF LABOUR
November 22, 2006
MANAGEMENT OF PACHAMALAI ESTATE Vs. MANI
September 8, 2006
MANAGEMENT OF PENTASIA CHEMICALS LIMITED Vs. PRESIDING OFFICER LABOUR COURT CUDDALORE
August 23, 2006
MANAGEMENT OF SRI VARADARAJA TEXTILES PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 21, 2006
MANAGEMENT OF SRI VARADARAJA TEXTILES PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 1, 2006
MANAGEMENT OF TAMIL NADU ELECTRICITY BOARD CHENNAI Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI
August 21, 2006
MANAGEMENT OF TAMIL NADU STATE Vs. PRESIDING OFFICER LABOUR COURT
March 15, 2006
MANAGEMENT OF TAMIL NADU STATE Vs. P KUMARASWAMY
July 21, 2006
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
June 29, 2006
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION-I LTD Vs. PRESIDING OFFICER
August 31, 2006
MANAGEMENT OF TAMILNADU ELECTRICITY BOARD Vs. PRESIDING OFFICER
August 1, 2006
MANAGEMENT OF THEKKALUR PRIMARY CO OPERATIVE BANK Vs. ASSISTANT COMMISSIONEROF LABOUR
January 30, 2006
MANAGEMENT OF THEKKALUR PRIMARY CO-OPERATIVE Vs. ASSISTANT COMMISSIONER OF LABOUR THE DEPUTY
February 1, 2006
MANAGEMENT OF TULYA ALLOY CASTINGS LIMITED Vs. A M DHANDAPANI
September 13, 2006
MANAGEMENTEIKO COMPUTERS PVT LTD Vs. C K JEYACHANDRAN
February 1, 2006
MANAGING DIRECTOR Vs. K SENTHAMIZH SELVI
June 21, 2006
MANAGING DIRECTOR Vs. S PARAMANANDAM
December 15, 2006
MANAGING DIRECTOR Vs. E RENUKA DEVI
July 28, 2006
MANAGING DIRECTOR Vs. MANIKA NAIDU
July 25, 2006
MANAGING DIRECTOR Vs. CHINNASAMY
July 14, 2006
MANAGING DIRECTOR Vs. SARASWATHI
August 19, 2006
MANAGING DIRECTOR Vs. RAHAMATHUNNISA
September 8, 2006
MANAGING DIRECTOR BRAKES INDIA LTD Vs. S PACKIARAJ
January 4, 2006
MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. M UMAR FAROOQ HUSSAIN
August 25, 2006
MANAGING DIRECTOR PURATCHI THALAIVAR M G R Vs. S GIRISH
June 15, 2006
MANAGING DIRECTOR TAMIL NADU FILM DEVELOPMENT CORPORATION LTD Vs. R RAJARAMAN
December 14, 2006
MANAGING DIRECTOR TAMIL NADU FILM DEVELOPMENT CORPORATION LTD DR M G R FILM CITY TARAMANI Vs. R RAJARAMAN MANAGING DIRECTOR PROTECTION AND CONTROL ELECTRIC SYSTEMS PRIVATE LTD PACE SYSTEMS FLAT NO 2 B BLOCK II 5TH STREET NANDANAM EXTENSION CHENNAI 600 035
December 12, 2006
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD Vs. V P R RAJA
December 11, 2006
MANAGING DIRECTOR TAMIL NADU STATE ROAD TRANSPORT CORPORATION LTD Vs. MAYILATHAL
August 9, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. SHEELA
June 30, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M PAULPANDI
July 28, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION TRICHY Vs. MADANARAJAGOPAL
October 11, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LIMITED Vs. VEDANAYAGAM
September 29, 2006
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION-I LTD Vs. ALAVANDAR
June 15, 2006
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION Vs. SANTHI
November 4, 2006
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION LTD Vs. MARUTHAMUTHU ALIAS MUTHU
September 13, 2006
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORP Vs. CHINNANG KONAR
July 12, 2006
MANAGING DIRECTOR ZOOLOGIXZL PARK Vs. S KALYANA RAMAN
July 6, 2006
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. S MUTHUSAMY
June 28, 2006
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED (COIMBATORE DIVISION I) LIMITED Vs. SAGUNTHALA
June 14, 2006
MANAGMENT OF MADURA CEMENT PVT LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
August 21, 2006
MANDIRAKONAR Vs. STATE
October 1, 2006
MANET RAVI Vs. SENIOR SUPERINTENDENT OF POLICE PONDICHERRY
September 8, 2006
Mangaiarkarasi Ammal Vs. Assistant Accounts Officer
January 21, 2006
MANGAL BHASKARAN Vs. STATE OF TAMIL NADU
June 29, 2006
MANGATHAI Vs. STATE
March 7, 2006
MANGILAL Vs. STATE
June 27, 2006
MANGILAL Vs. VENGEESWARAR ALAGAR PERUMAL AND NAGATHAMMAN KOIL DEVASTHANAM
June 16, 2006
MANI Vs. STATE
June 22, 2006
MANI Vs. STATE OF TAMIL NADU
October 25, 2006
Mani Vs. Secretary to Government
January 17, 2006
MANI Vs. STATE
November 4, 2006
MANI Vs. STATE OF TAMILNADU
March 22, 2006
MANI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
August 7, 2006
MANI ALIAS LAKSHMANAN Vs. STATE
November 2, 2006
MANI ALIAS MANIKANDAN Vs. STATE
October 27, 2006
MANI ALIAS MANIKANDAN Vs. STATE OF TAMIL NADU
June 28, 2006
MANI AND KARUVAYAN Vs. STATE
July 20, 2006
MANICKAM Vs. STATE
April 26, 2006
MANICKAM Vs. SAKUNTHALA ALIAS RAJESWARI
January 1, 2006
MANICKAM Vs. SAKUNTHALA ALIAS RAJESWARI
January 23, 2006
Manikandan Vs. Commissioner of Police
January 3, 2006
MANIKANDAN Vs. GOVERNMENT OF TAMIL NADU
March 27, 2006
MANIKANDAN Vs. STATE
April 4, 2006
MANIKANDAN Vs. N V SUNIL KUMAR
June 14, 2006
MANIKANDAN ALIAS KUNDU MANIKANDAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 1, 2006
MANIMEGALAI Vs. STATE OF TAMIL NADU
February 28, 2006
MANIMEKALAI Vs. SUPERINTENDENT OF POLICE
February 6, 2006
MANIMOZHIYAL Vs. CHIEF EXECUTIVE OFFICER
April 6, 2006
MANIVANNA GOUNDER Vs. PACHAIAPPA GOUNDER
October 18, 2006
MANJULA Vs. COLGATE PALMOLIVE INDIA LIMITED
October 12, 2006
MANNU Vs. STATE OF TAMIL NADU
March 6, 2006
MANOHAR AHUJA Vs. STATE
August 3, 2006
MANOHARAN Vs. ENERCON INDIA LIMITED
December 12, 2006
MANOHARAN Vs. STATE OF TAMIL NADU
April 20, 2006
MANOHARAN Vs. STATE
November 13, 2006
MANOHARAN Vs. STATE OF TAMIL NADU
August 7, 2006
MANOHARAN Vs. D KANNAN
August 31, 2006
MANOHARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
June 26, 2006
MANOJ FIRE WORKS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
March 1, 2006
MANONMANI Vs. LATHA
September 29, 2006
MANONMANI Vs. R RANJITHAM
March 27, 2006
MANONMANIAM SUNDARANAR UNIVERSITY Vs. JEYAKUMARI THANGARAJ
November 6, 2006
MANUELMONY MATRICULATION SCHOOL Vs. PRINCIPAL LABOUR COURT
April 5, 2006
MARAGATHAMMAL Vs. COMMISSIONER OF POLICE
March 27, 2006
MARAPPAN Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES
April 21, 2006
MARG CONSTRUCTIONS LIMITED, REP BY ITS MANAGING DIRECTOR, G R K REDDY Vs. SOUTH INDIA CORPORATION (AGENCIES) LIMITED
April 26, 2006
Mari Vs. State of Tamil Nadu
January 30, 2006
MARI Vs. STATE OF TAMIL NADU
June 27, 2006
MARI REDDY Vs. R MOHAN
July 13, 2006
MARIA GRACE RURAL MIDDLE SCHOOL VENKATARAYAPURAM Vs. GOVERNMENT OF TAMIL NADU
November 4, 2006
MARIAMMAL Vs. REGISTRAR
June 13, 2006
MARIAPPAN Vs. STATE REP BY SUB-INSPECTOR OF POLICE
October 17, 2006
MARIASUSAI Vs. A FRANCIS
December 22, 2006
MARIMUTHU GOUNDAR Vs. PERAMA GOUNDER
November 4, 2006
MARIMUTHU KONAR Vs. PEACHIMUTHU KONAR
November 14, 2006
MARIYA JACQUELINE BROWNE Vs. STATE OF TAMIL NADU
July 3, 2006
MARIYAEE Vs. PAPPAMMAL
July 4, 2006
MARKANDAN Vs. INSPECTOR OF POLICE DEEVATTIPATTI POLICE STATION SALEM
June 14, 2006
MAROTHI CHITS P LTD Vs. N S RAMAKRSIHNAN
July 27, 2006
MARUTHI HANDLING EQUIPMENTS Vs. DEPUTY COMMERCIAL TAX OFFICER
August 10, 2006
MARUTHI MARINE INDUSTRIES LTD Vs. MUNUSAMY
July 10, 2006
MARY Vs. DURAI ALIAS DURAIRAJ
July 25, 2006
MASTHAN SAHIB DARGA KARAIKAL Vs. KARAIKAL MUNICIPALITY
November 1, 2006
MATHAYAMMAL Vs. MUTHUSAMY GOUNDER
September 5, 2006
MATHIVANAN Vs. STATE OF TAMIL NADU
July 17, 2006
MATHIYALAGAN Vs. STATE OF TAMIL NADU
July 17, 2006
MATHU G Vs. MANAGMENT OF TAMIL NADU STATE TRANSPORT CORPN MADURAI LTD
August 25, 2006
MAYIL VAHANAN Vs. INTELLIGENCE OFFICER NARCOTIC CONTROL BUREAU
April 12, 2006
MAYILSAMY Vs. STATE
March 6, 2006
MEENAKSHI SUNDARAM M/S AGNIAMMAN PICTURES Vs. C MURUGESAN
August 29, 2006
MEGASTUFF COMPUTERS Vs. P CHANDRASEKAR
March 13, 2006
MELO LEATHER Vs. P L N NATARAJAN
August 29, 2006
MERCY AMALRAJ Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
August 3, 2006
Messrs Ganesh Industries Vs. Bharath Rubber Company
January 20, 2006
MET TECH INTERNATIONAL PVT LTD Vs. TAMILNADU ELECTRICITY BOARD
September 2, 2006
METROPOLITAN TRANSPORT CORPORATION Vs. S SELVARAJ
November 6, 2006
MGMT 2716 SENCOTTAI PRIMARY AGRL CO OP BANK SENCOTTAI Vs. DEPUTY COMMISSIONER OF LABOUR TIRUNELVELI
August 21, 2006
MIKE SET GANESAN ALIAS KUPPUSAMY Vs. STATE
July 20, 2006
MINAXI V NANDANKAR Vs. METROPOLITAN TRANSPORT CORPORATION LTD
August 2, 2006
MINERALS WORKERS UNION Vs. INDIAN RARE EARTHS LTD
June 22, 2006
MINOR NISHANTH RAMESH Vs. STATE OF TAMIL NADU
February 27, 2006
MINOR R SHYAMALA AND ORS Vs. STATE OF TAMIL NADU, HEALTH AND FAMILY WELFARE DEPARTMENT; PRINCIPAL CHETTINAD HOSPITAL AND RESEARCH INSTITUTE, TAMIL NADU DR M G R MEDICAL UNIVERSITY
October 30, 2006
MINOR S JANANI Vs. STATE OF TAMIL NADU
July 6, 2006
MIRTHAGAI ALI Vs. STATE OF TAMIL NADU
July 20, 2006
MISS M MARY SUMITHA Vs. STATE REP BY ITS SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE REP BY ITS INSPECTOR OF POLICE
April 10, 2006
MOHAMED HASSAN Vs. STATE OF TAMIL NADU
December 18, 2006
MOHAMMAD RAWOOF Vs. RAHMAN BEEVI
March 28, 2006
MOHAMMED JAFEER Vs. GOVERNMENT OF INDIA
April 26, 2006
MOHAMMED NIYAS Vs. STATE OF TAMILNADU
April 13, 2006
MOHAMMED RAVOOF AMEER Vs. COMMISSIONER OF POLICE GREATER CHENNAI
February 6, 2006
MOHAMMED SHERIFF Vs. UNION OF INDIA
March 6, 2006
MOHAN Vs. STATE
June 14, 2006
MOHAN ALIAS DISCO MOHAN Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
February 24, 2006
Mohan Enterprises Vs. K Ravishankar
January 25, 2006
MOHAN KALYANA RAMAN Vs. MEMBER SECRETARY METROPOLITAN DEVELOPMENT AUTHORITY
December 20, 2006
MOHAN RAJ Vs. STATE
October 10, 2006
MOHAN TEXTILES Vs. TAMIL NADU ELECTRICITY BOARD
February 2, 2006
MOHANAN Vs. MOHAMMED IDRIS
December 12, 2006
MOHANASUNDARAM Vs. STATE OF TAMIL NADU
November 9, 2006
MOHANASUNDARAM Vs. INSPECTOR OF POLICE
February 17, 2006
MOHANDASS Vs. APPELLATE AUTHORITY DISTRICT JUDGE UDHAGAMANDALAM
April 18, 2006
MOHANRAJ Vs. VANABADRAKALIAMMAN TEMPLE
December 1, 2006
MOHANRAJ K Vs. UNION OF INDIA
July 4, 2006
MOHD FAZLUDDIN Vs. STATE
December 8, 2006
MOHIDDIN SAHIB Vs. A AMENA BAI
December 18, 2006
MOHINDER PACKIR Vs. DIRECTOR OF EMPLOYMENT AND TRAINING CHEPAUK
March 21, 2006
MOLAPPAGOUNDER Vs. SUPERINTENDENT OF POLICE NAMAKKAL DISTRICT
February 20, 2006
MOONRAJA Vs. STATE
April 3, 2006
MOORTHY Vs. STATE
September 8, 2006
MOORTHY ALIAS CHENGAM MOORTHY Vs. SECRETARY TO GOVERNMENT
November 7, 2006
MOTCHARAGINI Vs. SUPERINTENDENT OF POLICE CUDDALORE DISTRICT
June 29, 2006
MOULANA AND CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
March 9, 2006
MOUN MARY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 31, 2006
MR. MOHAMMED AYUB KHAN Vs. SHAHANAAZ NAAZNI AND MISS NISHA FATHMA
June 27, 2006
MUKANDHAND BOTHRA Vs. T JAYALAKSHMI
April 23, 2006
MUKESH CHANDRA GUPTHA .. Vs. ANIL KUMAR JAIN
September 13, 2006
MUMTAJ BEGAM Vs. G PETHA PERUMAL
June 15, 2006
MUNIAMMAL Vs. COMMISSIONER OF POLICE GREATER CHENNAI
June 13, 2006
MUNIAMMAL Vs. STATE OF TAMIL NADU
March 27, 2006
MUNIAMMAL Vs. GOVT OF TAMILNADU
March 1, 2006
MUNIAMMAL Vs. STATE OF TAMIL NADU SECRETARY TO GOVERNMENT
July 17, 2006
MUNIYAMMAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR; INSPECTOR OF POLICE, PE WING, THIRUKALUKUNDRAM, KANCHEEPURAM DISTRICT AND INSPECTOR OF POLICE, P E WING, CHENGALPET, KANCHEEPURAM DISTRICT
April 28, 2006
MUNIYATHAA Vs. DISTRICT MAGISTRATEAND DISTRICT COLLECTOR OF TIRUUVANNAMALAI DISTRICT
July 17, 2006
MUNUSAMY Vs. STATE OF TAMIL NADU
July 3, 2006
MUNUSWAMY Vs. STATE OF TAMIL NADU
April 18, 2006
MURALI Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE
February 13, 2006
MURALISAMY ALIAS MURALIDHARAN Vs. STATE
December 21, 2006
MURUGA THEVAR Vs. STATE OF TAMIL NADU
September 28, 2006
MURUGAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
April 4, 2006
MURUGAN . Vs. STATE
March 17, 2006
MURUGAN Vs. INSPECTOR OF POLICE
June 14, 2006
MURUGAN Vs. STATE
June 26, 2006
MURUGAN Vs. STATE
September 22, 2006
MURUGAN Vs. STATE OF TAMIL NADU
February 14, 2006
Murugan Vs. State
January 20, 2006
MURUGAN Vs. SUMATHRADEVI
November 4, 2006
MURUGAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 4, 2006
MURUGAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE XII DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 18, 2006
MURUGAN Vs. STATE OF TAMIL NADU
August 7, 2006
MURUGAN @ BALAMURUGAN Vs. STATE BY INSPECTOR OF POLICE
October 16, 2006
MURUGAN ALIAS BALAMURUGAN Vs. STATE
October 16, 2006
MURUGAN ALIAS NONDY MURUGAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
July 17, 2006
Murugesan Vs. Manager R C Schools
January 4, 2006
MURUGESAN Vs. STATE
January 27, 2006
MURUGESAN Vs. ALAMELU AMMAL
September 13, 2006
MURUGESAN Vs. STATE OF TAMIL NADU
October 27, 2006
MURUGESAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
June 20, 2006
MURUGESAN Vs. COMMISSIONER CENTRAL INDUSTRIAL SECURITY
December 22, 2006
MURUGESHPANDIAN Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 13, 2006
MUSIC ACADEMY MADRAS Vs. COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS
December 18, 2006
MUTHAMIZH VEERAN Vs. TIRUMALAI
April 6, 2006
MUTHAMMAL DIED Vs. STATE OF TAMIL NADU
March 17, 2006
MUTHUGAN Vs. R NARASIMHA ACHARI
June 15, 2006
MUTHULAKSHMI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 3, 2006
MUTHULAKSHMI Vs. KOLANDASAMY
October 12, 2006
MUTHULAKSHMI Vs. DEPUTY COMMISSIONER OF POLICE
March 3, 2006
MUTHULAKSHMI Vs. STATE
September 6, 2006
MUTHUMANI Vs. INSPECTOR OF POLICE
February 20, 2006
MUTHUMANICKAM W O MURUGANANTHAN Vs. SECRETARY TO
November 14, 2006
MUTHUMARIAPPAN Vs. STATE OF TAMIL NADU
September 27, 2006
MUTHURAJ ALIAS SATYAMURTHY Vs. V M KANDASAMY
October 25, 2006
MUTHUSAMY Vs. STATE
November 16, 2006
MUTHUSAMY Vs. RAMATHAL
November 16, 2006
MUTHUSAMY Vs. K GANESAN
July 5, 2006
MUTHUSAMY GOUNDER Vs. MYLSAMY GOUNDER
September 13, 2006
MVKANDHAND BOTHRA Vs. T. JAYALAKSHMI
March 23, 2006
N ANANDA PAPPU Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 24, 2006
N ANBARASU Vs. M GANESAN
November 30, 2006
N ARIVAZHAKAN Vs. STATE OF TAMIL NADU
November 9, 2006
N AYYAVU Vs. N AYYAVU
February 6, 2006
N B RABINDRANATHAN SECRETARY ZKM HIGHER SECONDARY SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER UTHAMAPALAYAM THENI DISTRICT
December 22, 2006
N BABU GANESH Vs. SUPERINTENDENT OF POLICE
July 7, 2006
N BALAKRISHNAN Vs. DISTRICT REVENUE OFFICER
January 3, 2006
N BALAKRISHNAN Vs. MANAGEMENT PANDIYAN ROADWAYS CORPORATION LTD
March 22, 2006
N BALASUBRAMANIAM Vs. V NARAYANAN
July 19, 2006
N BALASUBRAMANIAN Vs. COMMISSIONER SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE
November 7, 2006
N BASKARAN Vs. GOVERNMENT OF TAMIL NADU
March 24, 2006
N BASKARAN Vs. V RANGANATHAN
August 23, 2006
N CHANDRASEKAR Vs. TAMIL NADU CRICKET ASSOCIATION
June 30, 2006
N CHEVANAN Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGH SCHOOL
August 18, 2006
N CHINNASAMY Vs. P S SWAMINATHAN
August 29, 2006
N CHINNATHAI Vs. STATE OF TAMIL NADU
June 19, 2006
N CHIRTRARASAN Vs. INSPECTOR OF SWS CENTRAL INDUSTRIAL SECURITY FORCE
September 27, 2006
N DAKSHINAMURTHY Vs. P NATARAJAN
October 16, 2006
N DANIEL RAJ Vs. TAMIL NADU HOUSING BOARD
September 29, 2006
N DEVARAJ Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPN LTD
March 3, 2006
N DURAIRAJ Vs. CHENNAI PORT TRUST
July 3, 2006
N DURAIRAJAN Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT
September 12, 2006
N GOKULAKRISHNAN Vs. TRANSPORT COMMISSIONER
February 17, 2006
N GOPALA IYER FIRM Vs. STATE OF TAMIL NADU
September 5, 2006
N GOPALAKRISHNAN Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES H DEPARTMENT
December 22, 2006
N JAGANATHAN M B B S Vs. STATE
January 10, 2006
N JAGANNATHAN Vs. UNION OF INDIA
August 25, 2006
N JAGANNATHAN AND SONS Vs. DEPUTY COMMERCIAL TAX OFFICER
November 15, 2006
N JAYAKUMAR Vs. INSPECTOR OF POLICE
February 24, 2006
N JAYAVEL Vs. M NALLAMMAL
November 29, 2006
N JEISI DEISI Vs. STATE OF TAMIL NADU
August 4, 2006
N JOTHI Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU
October 5, 2006
N KANNAN Vs. DIRECTOR OF SCHOOL EDUCATION
July 27, 2006
N KANNAPPAN Vs. CHAIRMAN CHENNAI PORT TRUST
January 10, 2006
N KARNAN Vs. STATE OF TAMIL NADU
April 4, 2006
N KRISHNAVENI Vs. STATE OF TAMIL NADU
August 10, 2006
N KUBERAN Vs. INDIAN BANK TINDIVANAM BRANCH
July 18, 2006
N KUMARA PERUMAL Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
September 21, 2006
N KUMARA PERUMAL Vs. UNION OF INDIA
September 27, 2006
N LINGAPPAN Vs. SYNDICATE ANNA UNIVERSITY
January 4, 2006
N M KULLAN Vs. RAMAKRISHNAN
March 13, 2006
N M SUBRAMANIAM Vs. NAGAMANI
December 14, 2006
N MAHADEVAN Vs. CHIEF EDUCATIONAL OFFICER
September 28, 2006
N MANI Vs. COMMISSIONER VILLUPURAM MUNICIPALITY
February 14, 2006
N MANODEVI Vs. DAISEY BAI
November 21, 2006
N MANOHARAN Vs. BHARATHIAR UNIVERSITY
June 27, 2006
N MARIAPPAN Vs. CORPORATION OF CHENNAI
June 17, 2006
N MUTHUSAMY Vs. COLLECTOR CUDDALORE DISTRICT
November 22, 2006
N MUTHUVELAPPAN Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT
March 1, 2006
N NANDAGOPALAN Vs. SECRETARY TO GOVERNMENT PERSONNEL AND ADMINISTRATION REFORMS Q DEPARTMENT FORT ST GEORGE CHENNAI
April 24, 2006
N NEHRURAJ Vs. P SELVARAJ
June 30, 2006
N NETHAJI Vs. DIRECTOR OF SUGARS
July 7, 2006
N PALANI Vs. ESTATE OF JANAKIAH CHETTY
November 9, 2006
N PALANIAMMAL Vs. ANTONY JAYARAJ
June 30, 2006
N PANKAJAM Vs. STATE OF TAMIL NADU
June 30, 2006
N PASUPATHY Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
November 1, 2006
N R PERUMAL Vs. S MURUGAN THE DIRECTOR OF PUBLIC HEALTH
September 7, 2006
N RAJASEKARAN NAIR Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPART­MENT
April 7, 2006
N RAJASEKARAN NAIR Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
April 17, 2006
N Ramachandran Vs. Inspector of Police
January 27, 2006
N RAMAN Vs. STATE OF TAMIL NADU
October 18, 2006
N Ramanathan Vs. G Varalakshmi
January 5, 2006
N RAMESH Vs. G NAGARATHNAMMAL
November 4, 2006
N RANGARAJ Vs. SUPERINTENDING ENGINEER CHENNAI ELECTRICAL DISTRIBUTION CIRCLE TAMILNADU ELECTRICITY BOARD
September 14, 2006
N RANGARAJ Vs. SUPERINTENDING ENGINEER CHENNAI ELECTRICAL DISTRIBUTION CIRCLE TAMILNADU ELECTRICITY BOARD
September 1, 2006
N RAVISHANKAR Vs. STATE OF TAMIL NADU
June 26, 2006
N RENGASAMY Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT TIRUNELVELI
March 2, 2006
N S BALASUBRAMANIAN Vs. FOOD CORPORATION OF INDIA
April 17, 2006
N S R ELKEMET P LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION REGL OFFICER
December 6, 2006
N SAVITHIRI Vs. STATE OF TAMIL NADU
June 13, 2006
N SEKAR Vs. V MOHANASUNDARAM
December 11, 2006
N SELVI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
April 17, 2006
N SELVI Vs. STATE REP BY INSPECTOR OF POLICE; COMMISSIONER OF POLICE AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT
July 3, 2006
N SENTHIL KUMAR Vs. STATE OF TAMIL NADU
June 26, 2006
N SENTHILKUMAR Vs. STATE OF TAMIL NADU
September 25, 2006
N SHAHIDA BEGUM Vs. STATE OF TAMIL NADU
March 28, 2006
N SHANMUGAVEL Vs. INSPECTOR OF POLICE
April 7, 2006
N SIVANESAN Vs. INSPECTOR OF POLICE
October 16, 2006
N SIVASUBRAMANIAN Vs. GOVERNMENT OF TAMIL NADU REP
February 11, 2006
N SRINIVASA CHETTIAR Vs. JAGANNATHABABU
August 1, 2006
N SRINIVASULU REDDY Vs. SOUTHERN RAILWAY REP BY ITS CHIEF PROJECT MANAGER, GAUGE CONVERSION II, SOUTHERN RAILWAY
September 19, 2006
N SUMITRA Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
November 20, 2006
N TAMIL SELVI Vs. STATE OF TAMILNADU
November 22, 2006
N THAKKARAJAN Vs. VASUDEVAN THE CHAIRMAN AND MANAGING DIRECTOR
November 4, 2006
N THIYAGARAJAN Vs. VEERATTANATHAN
July 19, 2006
N USHA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
October 16, 2006
N Vasanthi Vs. District Collector
February 1, 2006
N VEERAPPAN Vs. M KANDASAMY
July 21, 2006
N Velu Vs. Anna Transport Corporation
January 27, 2006
N VENKATTAMMA Vs. COMMISSIONER OF POLICE
March 13, 2006
N VISWANATHAN Vs. CHANDRAKASU
September 5, 2006
N YASOTHAI Vs. GENERAL MANAGER
November 22, 2006
N ZAHIR HUSSAIN Vs. STATE OF TAMIL NADU
February 17, 2006
N. JAYAMURUGAN Vs. COMMERCIAL TAX OFFICER
August 24, 2006
N. KALIAPPAN Vs. DISTRICT COLLECTOR
July 18, 2006
NABISUL ASAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 20, 2006
NACHAMMAL Vs. LAVANGAMMAL
April 3, 2006
NADANASIGAMANI Vs. R RAJENDRAN
April 6, 2006
NADANASIGAMANI Vs. RAJENDRAN
July 7, 2006
NADAR MAHAJANA SANGAM Vs. RESERVE BANK OF INDIA
February 8, 2006
NAGALAKSHMI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
February 27, 2006
NAGAMANI Vs. NAGAMANI
February 28, 2006
NAGAMMAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT
April 10, 2006
NAGAMUTHU GOUNDER Vs. PALANIVEL
June 15, 2006
NAGAPPAN Vs. STATE OF TAMILNADU
February 15, 2006
NAGARAJ Vs. STATE OF TAMILNADU
September 28, 2006
NAGARAJ Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
July 5, 2006
NAGARAJAN Vs. STATE
February 17, 2006
NAGORE DURGHA SHARIFF Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU WAKF BOARD
March 9, 2006
NAKKHEERANGOPAL ALIAS R R GOPAL Vs. STATE OF TAMIL NADU
April 13, 2006
NALLAPERRUMAL STORES Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND MADURAI
January 19, 2006
NALLI SAMBASIVAM Vs. DEPUTY REGISTRAR OF TRADE MARKS
September 14, 2006
NANDA ALIAS NANDA KUMAR Vs. COMMISSIONER OF POLICE
September 11, 2006
Nandakumar Vs. State
January 25, 2006
NANDANAM COLONY KUDIYIRUPPOR NALA SANGAM Vs. STATE OF TAMIL NADU
June 15, 2006
NANGAMMAL Vs. N DESIYAPPAN
April 21, 2006
NANJAPPAN Vs. KANDAYAMMAL ALIAS KANDAMMAL
April 6, 2006
NARASAMMA Vs. CORPORATION OF CHENNAI
November 29, 2006
NARASIMHALU Vs. RAJESWARI
June 13, 2006
NARAYANASWAMY Vs. SHANKAR
February 20, 2006
NARENDRA KUMAR JAIN Vs. INTELLIGENCE OFFICER NCB CHENNAI
April 18, 2006
NARENDRA RAJA TEXTILES LTD Vs. S ARUCHAMY
July 12, 2006
NARENDRA SINGH Vs. UNION OF INDIA
September 13, 2006
NARENDRARAJ BOHRA Vs. GOVERNMENT OF TAMILNADU
August 19, 2006
NARMADHA CHEMICALS (P) LTD Vs. SIVA SHAKTHI SOAP WORKS
November 13, 2006
NATARAJ Vs. STATE
September 7, 2006
NATARAJAN Vs. STATE
March 15, 2006
NATARAJAN Vs. STATE OF TAMIL NADU
October 16, 2006
NATARAJAN Vs. PALANIAMMAL
September 11, 2006
NATESA NAICKER Vs. POONGAVANAMMAL
November 3, 2006
NATESAN Vs. INSPECTOR OF POLICE
March 20, 2006
NATHAN ALIAS CHRISTOPHER YOGANATHAN Vs. STATE OF TAMILNADU
July 5, 2006
NATIONAL INSURANCE CO LTD Vs. VAIDYANATHAN
November 2, 2006
NATIONAL INSURANCE CO LTD Vs. VALARMATHI NAMBI
September 14, 2006
NATIONAL INSURANCE CO LTD Vs. DIRECTOR GENERAL OF POLICE
March 1, 2006
NATIONAL INSURANCE CO LTD Vs. K RAMASAMY
October 27, 2006
National Insurance Company Limited Vs. Arumugham
January 24, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. GOVINDASAMY
March 31, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. VASANTHA KOGILAM
September 6, 2006
NATIONAL STOCK EXCHANGE OF INDIA LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
March 27, 2006
NATRAJ Vs. STATE OF TAMIL NADU
September 7, 2006
NATURAL ENERGY PROCESSING CO Vs. INCOME TAX APPELLATE TRIBUNAL
December 7, 2006
NAVANEETHA KRISHNAN Vs. GURUSAMI KONAR
October 27, 2006
NAVANEETHAM Vs. SUB INSPECTOR OF POLICE B-2 TALUK POLICE STATION THIRUVALLORE
February 15, 2006
NAZINE Vs. STATE OF TAMIL NADU
March 6, 2006
NAZINE Vs. STATE OF TAMIL NADU
March 20, 2006
NAZIR AHAMED Vs. SECRETARY TO GOVERNMENT HOME POLICE II DEPARTMENT
September 1, 2006
Neela Vs. Commissioner of Police
February 6, 2006
NEELAVATHI Vs. STATE OF TAMIL NADU
August 7, 2006
NEERKATHALINGA PANDIAN Vs. KOMALA
November 7, 2006
NEPC MICON LIMITED Vs. SASHI PRAKASH KHEMKA
October 10, 2006
NEPC MICON LIMITED Vs. SASHI PRAKASH KHEMKA
October 1, 2006
NEPC TEXTILES LIMITED Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
June 19, 2006
NEW INDIA ASSURANCE CO LTD Vs. G VIJAYA KANDIBAN
June 7, 2006
NEW INDIA ASSURANCE CO LTD Vs. I A SANKARALINGAM
April 7, 2006
NEW INDIA ASSURANCE CO LTD Vs. ARUNACHALAM
August 11, 2006
NEW INDIA ASSURANCE CO LTD Vs. TAMISELVI
August 3, 2006
NEW INDIA ASSURANCE CO. LTD Vs. JESU MARI
June 15, 2006
NEW VERSION Vs. COMMERCIAL TAX OFFICER
November 29, 2006
NEXUS TRANSCORE INDUSTRIES Vs. UNION OF INDIA
October 26, 2006
NEYCER INDIA LIMITED Vs. COMMERCIAL TAX OFFICER CUDDALORE TALUK ASST CIRCLE MANJAKUPPAM
November 14, 2006
NEYVELI LIGNITE CORPORATION LTD Vs. HOTEL RADHA PVT LTD
October 17, 2006
NEYVELI LIGNITE CORPORATION LTD Vs. N V BASHYAM REDDY AND CO
August 9, 2006
NEYVELI LIGNITE CORPORATION LTD Vs. NEYVELI EDUCATIONAL SOCIETY
August 18, 2006
NEYVELI LIGNITE CORPORATION LTD Vs. N DURAIRAJAN
August 25, 2006
NGNANAMBAL Vs. S MURUGESAN
February 24, 2006
NILAKANTAN CONSTRUCTION PVT LTD Vs. GOVERNMENT OF TAMIL NADU
March 31, 2006
NIRMAL KUMAR Vs. USHA RANI
September 4, 2006
NIRMALA Vs. TAMIL NADU HOUSING BOARD
March 8, 2006
NITHIARAJ Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR NAGAPATTINAM DISTRICT
June 19, 2006
NORTH ARCOT DISTICT CENTRAL CO-OPERATIVE BANK LTD Vs. LABOUR COURT
October 20, 2006
NOYYAL RIVER AYECUTDARS PROTECTION ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
December 22, 2006
NUCLEAR POWER CORPORATION Vs. P RAVINDRAN
July 12, 2006
NUMERIC POWER SYSTEMS LIMITED CHENNAI Vs. MOHAMMED MUZAFFAR CHENNAI
August 2, 2006
NUNGAMBAKKAM MUSLIM WELFARE ASSOCIATION Vs. COLLECTOR OF CHENNAI,; ASSISTANT COMMISSIONER OF POLICE (LAW AND ORDER); DURAI SANKAR, STATE VICE PRESIDENT, HINDU MUNNANI AND A/M AGATHEESWARAR PRASANNA VENKATESA PERUMAL THIRUKOIL, REP BY ITS EXECUTIVE OFFICER
December 28, 2006
O A CHINNA ALAGI Vs. STATE OF TAMIL NADU
October 17, 2006
O K MUNIYAN Vs. GOVINDA CHETTIAR
June 14, 2006
O P DUBEY Vs. UNION OF INDIA
December 11, 2006
O S RAMASWAMY Vs. PERSONAL ASSISTANT
November 16, 2006
O SAMUEL ARMSTRONG Vs. GOVERNMENT OF TAMILNADU
October 17, 2006
O VARADARAJAN Vs. G K MANI
March 15, 2006
OCTANORM INDIA LTD Vs. UPASANA FINANCE LIMITED
September 6, 2006
OFFICIAL LIQUIDATOR Vs. R. BADRINARAYANAN AND OTHERS
March 31, 2006
OFFICIAL LIQUIDATOR, HIGH COURT Vs. TAMIL NADU HANDLOOM WEAVERS' CO-OPERATIVE SOCIETY LTD.
June 13, 2006
OIL AND NATURAL GAS CORPORATION LTD Vs. M GEORGE RAVI SHEKARAN
December 19, 2006
OLIYALAGAN Vs. STATE OF TAMIL NADU
March 8, 2006
OM PLASTICS Vs. DEPUTY COMMERCIAL TAX OFFICER KONGUNAGAR ASSESSMENT CIRCLE TIRUPUR
September 19, 2006
OM SAKTHI RENERGIES LIMITED Vs. MEGATECH CONTROL LIMITED
February 7, 2006
OMA ALIAS OMPRAKASH Vs. STATE OF TAMIL NADU
July 27, 2006
Omega Cables LTD Vs. Deputy Commissioner
January 31, 2006
OMENDER SINGH Vs. UNION OF INDIA (UOI), REP BY THE SECRETARY, MINISTRY OF HOME AFFAIRS; INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE; DEPUTY INSPECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE AND THE COMMANDANT, CISF UNIT
December 5, 2006
ORIENTAL INSURANCE CO LTD Vs. D SAKUNTHALA
March 7, 2006
ORIENTAL INSURANCE CO LTD Vs. VIJAYA
December 19, 2006
ORIENTAL INSURANCE CO LTD Vs. KALPAKA TRANSPORT CO LTD
July 6, 2006
ORIENTAL INSURANCE CO LTD Vs. A S GEORGE IRUDAYA SELVARAJ ALIAS A S SELVARAJ
August 23, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUNUASWAMY
August 24, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. MOTTAIAMMAL
October 25, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. DHANABACKIAM
September 29, 2006
OTIS ELEVATOR COMPANY INDIA LTD Vs. CHERAN CONSTRUCTIONS LTD
March 13, 2006
P A ALTHAF HUSSAIN Vs. DISTRICT COLLECTOR DISTRICT
November 22, 2006
P A S INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES
November 1, 2006
P ACHAMUTHU Vs. STATION HOUSE OFFICER MUTHANDIKUPPAM POLICE STATION
February 20, 2006
P ANTHONY RAJA Vs. DEAN KILPAUK MEDICAL COLLEGE HOSPITAL
November 22, 2006
P ARIVUDAINAMBI Vs. MANAGING DIRECTOR TAMILNADU HOUSING BOARD
April 28, 2006
P ARUMUGAM Vs. REGISTRAR TAMIL UNIVERSITY THANJAVUR
July 12, 2006
P BALAMURUGAN Vs. INSPECTOR OF POLICE; SUPERINTENDENT OF POLICE AND M KALIMUTHU
April 10, 2006
P BALASUBRAMANIAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION I
August 11, 2006
P BASKERAN Vs. CHIEF ENGINEER
March 21, 2006
P BHARATHI Vs. UNION TERRITORY OF PONDICHERRY
November 6, 2006
P C BALAKRISHNA RAJA Vs. S K P THIRUMURUGAN
November 14, 2006
P C GANGADARAN Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
June 28, 2006
P CHANDRAKALA Vs. STATE
September 29, 2006
P CHOCKALINGAM Vs. PRESIDING OFFICER LABOUR COURT
October 18, 2006
P DEVARAJ Vs. V GEETHA
July 26, 2006
P DHANDAPANI Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION
February 21, 2006
P DHANDAPANI Vs. SPECIAL OFFICER
July 31, 2006
P ELANGOVAN Vs. DIRECTOR GENERAL OF POLICE
November 3, 2006
P ELUMALAI Vs. STATE OF TAMIL NADU
March 7, 2006
P ESWARAN Vs. J A ABDUL HAMEED
July 27, 2006
P GANAPATHY Vs. COMMISSIONER AND SECRETARY DEPARTMENT OF FOREST
April 13, 2006
P GANESAH Vs. STATE OF TAMIL NADU
September 26, 2006
P GNANASOUNDARI Vs. SRINIVASAMURTHY MANDIRAM
November 20, 2006
P GOPALAKRISHNAN Vs. STATE OF TAMIL NADU, REP BY ITS COMMISSIONER AND SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT; MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD AND SPECIAL TAHSILDAR (LAND ACQUISITION) TAMIL NADU HOUSING BOARD
June 23, 2006
P GOPALASAMY Vs. DISHNET WIRELESS LTD
March 3, 2006
P Govindan Vs. State of Tamil Nadu
January 6, 2006
P HEMA Vs. M MUTHUSAMY ADMINISTRATOR RPS BENEFIT FUND LTD
November 22, 2006
P J SHYAMALA Vs. PRASANNA VINAYAKAR TEMPLE
April 12, 2006
P JAGANNATHAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
September 20, 2006
P JAINULABIDIN Vs. MOHAMED SYED ARIF
November 21, 2006
P JAYALAKSHMI Vs. SECRETARY SOCIAL WELFARE AND NUTRITION PROGRAMME DEPT
March 27, 2006
P K P M KHADER MEERA Vs. HAMEEDA BIVI
September 8, 2006
P K SARASWATHI AMMAL Vs. SPECIAL TAHSILDAR LAND ACQUISITION COIMBATORE WATER SUPPLY SCHEME
November 14, 2006
P K SHEFI Vs. UNION OF INDIA (UOI); MANAGING DIRECTOR, INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD AND THE GROUP GENERAL MANAGER
December 28, 2006
P KALAIARASI Vs. REGISTRAR MADURAI KAMARAJ UNIVERSITY
September 19, 2006
P KANDASAMY Vs. STATE
March 17, 2006
P KANDASAMY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, CIVIL SUPPLIES CID
January 31, 2006
P KANNUSAMY Vs. MEMBER SECRETARY SPORTS DEVELOPMENT AUTHORITY OF TAMILNADU
December 20, 2006
P KARUNAKARAN Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
October 16, 2006
P KARUPPAIAH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL HIGH COURT CAMPUS-600104
December 7, 2006
P KASI ALIAS KASIRAJAN Vs. STATE OF TAMIL NADU
July 28, 2006
P KATHIRVEL Vs. THANGAVEL
July 6, 2006
P KAVUNDARAYAN Vs. AMBEDKAR TRANSPORT CORPORATION LTD
August 19, 2006
P Kodirathinam Vs. Director of Family Welfare Bureau
February 2, 2006
P KUMARESAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
July 12, 2006
P L CHIDAMBARAM Vs. CHAIRMAN CUM MANAGING DIRECTOR
October 16, 2006
P L RAMACHANDRAN Vs. DIRECTOR OF SETTLEMENT OFFICE OF THE DIRECTOR OF SETTLEMENT
October 11, 2006
P L VALLIAMMAI Vs. K VARADARAJAN
December 22, 2006
P LAKSHMANAN Vs. STATE OF TAMIL NADU
March 14, 2006
P LOPPAS SAMUEL Vs. MADRAS CHRISTIAN COLLEGE
August 25, 2006
P M S PAKKIR MOHIDEEN Vs. K SUSILA
February 20, 2006
P M S TRADERS MANNADY MADRAS Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
March 5, 2006
P MAHALAKSHMI Vs. M RAVICHANDRAN
July 25, 2006
P MAHARAJOTHI Vs. COMMISSIONER THANTHONI MUNICIPALITY KARUR TALUK AND DISTRICT
April 12, 2006
P MAHENDRAN Vs. REVENUE DIVISIONAL OFFICER UTHAMAPALAYAM THENI DISTRICT
April 18, 2006
P MAHESH Vs. SECRETARY TO GOVERNMENT OF INDIA
September 5, 2006
P MANICKAM Vs. SELVARADHA AMMAL
October 17, 2006
P MARAGATHAM Vs. DISTRICT ADHI DRAVIDAR WELFARE OFFICER
February 21, 2006
P MARAGATHAMANI Vs. BHARAT HEAVY ELECTRICALS LIMITED
February 7, 2006
P MARY Vs. STATE
February 14, 2006
P MATHIYALAGAN Vs. P SAGUNTHALA
June 21, 2006
P MOHANAMBAL Vs. STATE OF TAMIL NADU
September 22, 2006
P MURGEVAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
February 25, 2006
P MURUGAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI 4
April 26, 2006
P MURUGAVEL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR NAGAPATTINAM DT NAGAPATTINAM
January 20, 2006
P MUTHUSAMY Vs. TAMIL NADU ELECTRICITY BOARD
September 6, 2006
P MUTHUSAMY Vs. TAMILNADU CEMENTS CORPORATION LIMITED
August 31, 2006
P N BALASUBRAMANIAM Vs. INDIAN OVERSEAS BANK
June 14, 2006
P NIRMALA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
July 11, 2006
P P M THANGAIAH NADAR FIRM Vs. GOVERNMENT OF TAMIL NADU
September 29, 2006
P PADMANABHA REDDY Vs. BOARD OF DIRECTORS INDIAN OVERSEAS BANK
December 8, 2006
P PANNEERSELVAN Vs. A BAYLIS
April 20, 2006
P PAVADAI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES PUDUKKOTTAI
June 26, 2006
P PERIYASAMY Vs. INSPECTOR OF GENERAL OF REGISTRATION
August 11, 2006
P PRABAVATHY Vs. COMMISSIONER CORPORATION OF MADRAS
April 5, 2006
P PRABU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT
June 19, 2006
P R AITHALA ALIAS P RAMAKRISHNA AITHALA Vs. HINDUSTHAN PETROLEUM CORPORATION LIMITED
October 9, 2006
P R SONAI Vs. DISTRICT COLLECTOR MADURAI
April 4, 2006
P RADHAKRISHNAN; RAJKUMAR AND S SELVAM Vs. GOVERNMENT OF TAMIL NADU
November 27, 2006
P RAJAMANI Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
July 11, 2006
P RAJAMANI TMT Vs. CHAIRMAN TAMIL NADU ELECTRICITY
November 14, 2006
P RAJENDRAN Vs. S AMMANIAMMAL
December 13, 2006
P RAMAKRISHNAN Vs. DISTRICT COLLECTOR KANCHEEPURAM
September 1, 2006
P RAMALINGAM Vs. JAGANNATHAN
November 4, 2006
P RAMAN Vs. ASST EDUCATIONAL OFFICER
April 21, 2006
P RAMASAAMY Vs. STATE OF TAMIL NADU
June 12, 2006
P RAMASAMY Vs. STATE OF TAMIL NADU
April 21, 2006
P RAMASAMY Vs. GOVERNMENT OF TAMILNADU
August 25, 2006
P RANGARAJ Vs. K ARUNAN EDITOR
February 2, 2006
P RANGARAJU Vs. STATE OF TAMIL NADU
September 7, 2006
P RATHINAM Vs. G PALANI GOUNDER
October 25, 2006
P RATHINASAMY Vs. A MARUTHACHALAM
December 13, 2006
P RAVICHANDRAN Vs. STATE OF TAMIL NADU
August 22, 2006
P S JAYAVELU Vs. R V SUBRAMANI
October 26, 2006
P S K SUBRAMANIAM Vs. P SIVAKUMAR
April 3, 2006
P S NARASIMMAN Vs. K JANAKIRAM CHETTIAR
October 17, 2006
P S NATARJAN Vs. GENERAL MANAGER STATE TRANSPORT CORPORATION KOVAI DIVN II LTD
March 8, 2006
P S SATHAPPAN (DIED) Vs. ANDHRA BANK LIMITED
March 31, 2006
P SAMIAPPA GOUNDER Vs. P K RAJAN
March 7, 2006
P SAMPATH; C S JOTHIRAJ AND S KUMAR Vs. PRESIDING OFFICER LABOUR COURT AND MANAGEMENT OF HAPPY BEE KNITTING INDUSTRIES
September 6, 2006
P SARAVANAN Vs. DIRECTOR GENERAL OF POLICE
February 16, 2006
P SARAVANAN Vs. STATE OF MADRAS
June 6, 2006
P SATHASIVAM Vs. RIZWANA ZIYATH
February 15, 2006
P SELVAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND COMMISSIONER OF POLICE
April 18, 2006
P SELVARAJ Vs. MANAGEMENT OF SHARDLOW INDIA LIMITED
October 10, 2006
P SHANKERLAL Vs. MANAGING DIRECTORSTATE TRANSPORT CORPORATION
February 23, 2006
P SHANKERLAL Vs. MANAGING DIRECTOR
February 1, 2006
P SHANMUGAM Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT
December 7, 2006
P SHANMUGAM PILLAI Vs. STATE OF TAMIL NADU
December 14, 2006
P SHANMUGANATHAN Vs. SECRETARY TO GOVERNMENT HOME
August 3, 2006
P SHANMUGARAJ Vs. JOINT REGISTRAR SPECIAL
April 10, 2006
P SIVAMANIKANDAN Vs. STATE OF TAMIL NADU
November 2, 2006
P SIVANANDI Vs. RAJEEV KUMAR
October 27, 2006
P SIVANESAN Vs. SECRETARY TO GOVERNMENT
April 20, 2006
P SIVASANKARAN Vs. SECRETARY THE RAILWAY EMPLOYEES
November 1, 2006
P SOUNDARARAJAN Vs. SENIOR PROJECT MANAGER
August 9, 2006
P Subramanian Vs. State of Tamil Nadu
February 1, 2006
P SUDHA DEAVER Vs. DEPUTY DIRECTOR MUNICIPAL ADMINISTRATION
December 12, 2006
P SUNDARAMURTHY Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
March 23, 2006
P T PRABHAKAR Vs. MEMBER SECRETARY
September 29, 2006
P THANGAPANDIAN Vs. REGISTRAR
August 31, 2006
P THANTHONI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE, REP BY ITS SUB INSPECTOR OF POLICE
April 3, 2006
P THURAI PANDIAN HEADMASTER Vs. K SUBRAMANIAN
October 12, 2006
P V DEVAKUMAR Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY, THALAMUTHU NATARAJAN MALIGAI
November 8, 2006
P VARADARAJAN Vs. G K MANI MEMBER OF LEGISLATIVE ASSEMBLY
March 15, 2006
P VELUSAMY GOUNDER Vs. RAMAKRISHNAN
August 4, 2006
P VENKATESAN Vs. MANAGMENT OF PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION LTD
June 26, 2006
P VENKATESAN Vs. MANAGEMENT OF PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION LTD
June 21, 2006
P VICTOR JOSEPH RAJ Vs. ACCOUNTANT GENERAL TEYNAMPET
July 26, 2006
P VIGNESH Vs. UNION TERRITORY OF PONDICHERRY
August 9, 2006
P VIJAYAKUMAR Vs. CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD
January 10, 2006
P VISALAKSHI Vs. JUNIOR ENGINEER O AND M
February 23, 2006
P.S. BASKAR KUMAR Vs. STATE
September 15, 2006
PACHAI MUTHU Vs. B P PRASAD
October 31, 2006
PACHAIYAPPA S TRUST Vs. P ASOKAN
August 21, 2006
PACHAMUTHU Vs. STATION HOUSE OFFICER MUTHANDIKUPPAM POLICE STATION PANRUTI TALUK CUDDALORE DISTRICT
February 20, 2006
PADMA SESHADRI BALABAVAN SECONDARY SCHOOL JUNIOR COLLEGE Vs. M V RAMANI
August 10, 2006
PAKKIRISAMY Vs. STATE
January 24, 2006
PAKKIRISAMY Vs. STATE
November 27, 2006
PALANI Vs. STATE OF TAMIL NADU
March 23, 2006
PALANI Vs. STATE
March 8, 2006
PALANI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
October 9, 2006
PALANI Vs. INSPECTOR OF POLICE PUDHUKOTTAI
March 7, 2006
PALANI ALIAS PALLU PALANI Vs. STATE OF TAMIL NADU
March 1, 2006
PALANI ANDAVAR COTTON AND SYNTHETICS SPINNER LIMITED Vs. CENTRAL BANK OF INDIA REGIONAL OFFICE COIMBATORE
February 14, 2006
PALANIAMMAL Vs. STATE
October 26, 2006
PALANICHAMY Vs. POMMUSAMY
November 15, 2006
PALANICHAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 11, 2006
PALANISAMY Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE TIRUCHIRAPPALLI DISTRICT
February 14, 2006
PALANISAMY Vs. STATE OF TAMIL NADU
April 26, 2006
PALANISAMY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 18, 2006
PALANISAMY AND CHINNASAMY ALIAS VAKKIL Vs. STATE
July 20, 2006
PALANISWAMI Vs. RAMAYAMMAL
September 29, 2006
PALANIVEL Vs. DISTRICT COLLECTOR DISTRICT MAGISTRATE TIRUCHIRAPALLI DISTRICT
February 24, 2006
PALANIVEL Vs. STATE
July 4, 2006
PALLAVAN TRANSPORT CORPORATION LIMITED Vs. SEETHAMMA
September 1, 2006
PALLAVARAM CANTONMENT MERCHANTS Vs. C P M JAYAPAUL
September 28, 2006
PALTHANGAM Vs. STATE OF TAMIL NADU
March 20, 2006
PANCHALAI Vs. SUPERINTENDENT OF POLICE
February 6, 2006
PANDI Vs. STATE OF TAMIL NADU
October 12, 2006
PANDURANGA GRAMANI Vs. SUNDARAM
March 22, 2006
PANDURANGAM Vs. ANNAMMAL
September 22, 2006
PANDURANGAN Vs. SUB REGISTRAR REDDIARPALAYAM
November 8, 2006
PANNEER SELVAM Vs. STATE OF TAMIL NADU
August 29, 2006
PANNEERSELVAN R. Vs. A. BAYLIS
March 20, 2006
PAPPAL Vs. P KALLIAPPAN
November 17, 2006
PARIJATHAM AMMAL Vs. M ARUMUGHAM MUDALIAR
November 28, 2006
PARTHASARATHY Vs. STATE OF TAMIL NADU
July 5, 2006
PARTHASARATHY Vs. LACHMAN
August 19, 2006
PARTHASARTHY Vs. SUMATHY
July 12, 2006
PARTHIBAN Vs. STATE OF TAMILNADU
September 18, 2006
Parthiban Vs. Commissioner of Police
January 23, 2006
PARVATHI Vs. DISTRICT COLLECTOR and DISTRICT MAGISTRATE TIRUVALLUR DISTRICT
February 14, 2006
PARVATHY Vs. STATE
April 10, 2006
PASUMPON Vs. VAIGAI VAN URIMAYLARGAL OTTUNARGAL SANGAM
July 3, 2006
PATTABI Vs. STATE OF TAMIL NADU
November 15, 2006
PATTABI ALIAS PATTABIRAMAN Vs. INSPECTOR OF POLICE
March 14, 2006
PATTABIRAMA REDDIAR Vs. NAVANEETHA SUNDARAM
February 8, 2006
PATTAMMAL Vs. K V RADHAKRISHNAN
July 13, 2006
PATTAMMAL Vs. SANTHAKUMARI AND BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA
April 25, 2006
PATTANI P Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
February 8, 2006
PATTU Vs. STATE OF TAMIL NADU
August 22, 2006
PAVADAI PADAYACHI Vs. ARUMUGAM
April 26, 2006
PAVAI AMMAL VAIYAPURI EDUCATIONAL, TRUST RUNNING THE CENTRAL LAW COLLEGE, REP BY ITS TRUSTEE, PROF R V DHANAPALAN Vs. TAMIL NADU DR AMBEDKAR LAW UNIVERSITY; STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF LAW AND BAR COUNCIL OF INDIA, REP BY ITS SECRETARY
October 18, 2006
PEDDA ANNIAH Vs. STATE OF TAMIL NADU
June 23, 2006
Peeli Vs. Secretary to Government Prohibition and Excise Department
February 6, 2006
PEER APPA Vs. STATE
April 27, 2006
PEER MOHAMADAMMAL BEEVI Vs. RAHAMATH BEEVI
April 28, 2006
PEER MOHAMMED Vs. STATE OF TAMILNADU
June 28, 2006
PENTAMEDIA GRAPHICS LIMITED Vs. BOMBAY STOCK EXCHANGE
October 30, 2006
PEPSI CO INDIA HOLDING PVT LTD Vs. ANANDA AGENCIES
December 6, 2006
PERIA RAJENDRAN Vs. STATE OF TAMIL NADU
July 10, 2006
PERIYA PUTTAPPA Vs. STATE
September 12, 2006
PERIYAR NAGAR CHRISTIAN ASSOCIATION Vs. PERIYAR NAGAR CSI CHURCH
November 24, 2006
PERIYAR NAGAR VEETU URIMAIYALARGAL PODHU NALA SANGAM Vs. SPECIAL COMMISSIONER AND LAND ADMINISTRATION COMMISSIONER EZHILAGAM
December 1, 2006
PERIYASAMY Vs. STATE OF TAMIL NADU REP
February 13, 2006
PERIYASAMY Vs. M BALASUBRAMANIAN
July 31, 2006
PERIYASAMY KONAR Vs. PACHAIYAMMAL
November 23, 2006
PERUMAL Vs. STATE OF TAMIL NADU
June 19, 2006
PERUMAL AND ANOTHER Vs. STATE REP. BY THE SUB-INSPECTOR OF POLICE, VEERAVANALLUR
January 6, 2006
PEVULMENICKEM Vs. M S JEYACHANDRAN
March 3, 2006
PICHAIMANI Vs. C SELVARANI
November 30, 2006
PICHANDI Vs. STATE
September 20, 2006
PILARI Vs. STATE OF TAMIL NADU
March 1, 2006
PINNA THEVAR Vs. M S MANIAM
August 1, 2006
POLYENE FILM INDUSTRIES LTD Vs. UNITED INDIA INSURANCE CO LTD
April 21, 2006
PON MUTHU NADAR Vs. STATE OF TAMILNADU
June 29, 2006
PON PARAMAGURU DIRECTOR GENERAL OF POLICE Vs. STATE OF TAMIL NADU
March 31, 2006
PON SUNDAR M SC PH D Vs. DIRECTOR IN-CHARGE
August 7, 2006
PONNAMMAL Vs. COMMISSIONER OF POLICE GREATER CHENNAI CHENNAI
June 12, 2006
PONNAN Vs. PERAMAN
October 27, 2006
PONNI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE; SUPERINTENDENT, CENTRAL PRISON AND SUPERINTENDENT, SUB JAIL
April 4, 2006
PONNI SAGO FACTORY Vs. DEPUTY COMMERCIAL TAX OFFICER; SALEM STARCH AND SAGO MANUFACTURERS SERVICE INDUSTRIAL CO-OPERATIVE SOCIETY LIMITED AND STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT, DEPARTMENT OF COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS
April 13, 2006
PONNI SUGARS ERODE LIMITED Vs. UNION OF INDIA
December 5, 2006
PONNIAH AND CO Vs. SUPERINTENDING ENGINEER/CIVIL TUTICORIN THERMAL POWER STATION T N E B TUTICORIN
April 4, 2006
PONNURANGAM Vs. STATE OF TAMIL NADU
June 26, 2006
PONNURANGAM Vs. STATE OF TAMIL NADU
June 27, 2006
PONNUSWAMY Vs. INSPECTOR OF POLICE
June 28, 2006
POOMPUHAR SHIPPING CORPORATION LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
March 21, 2006
POONAIYAN ALIAS SELVARAMAN Vs. STATE
October 17, 2006
POONCHOLAI Vs. STATE
September 25, 2006
POONGAVANAM Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
April 26, 2006
POORA MOSQUE AND MADRA SE AHMADIA Vs. GANESAN
January 6, 2006
POPPAT JAMAL AND SONS Vs. N M VENKATACHALAPATHY ALIAS BABULAL
December 20, 2006
POST€‘GRADUATE TEACHERS ORGANISATION Vs. STATE OF TAMIL NADU
February 6, 2006
POULOSE Vs. ARULRAJ
December 5, 2006
POUNU Vs. KANNIAMMAL
October 27, 2006
PRABHA Vs. STATE OF TAMIL NADU
June 13, 2006
PRABHAKARAN Vs. STATE OF TAMIL NADU
June 27, 2006
PRABHU Vs. STATE OF TAMIL NADU
September 25, 2006
PRAKASH Vs. STATE
September 15, 2006
PRAKASH CHAND Vs. MEENA TRADERS
December 12, 2006
PRASANNA VINAYAGAR TEMPLE MINJUR Vs. DURAIBABU THAMBIRAN
July 28, 2006
PRAVEEN ALIAS EASURAJ Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
September 5, 2006
PRAVIN K MEHTA Vs. SPARTEK CERAMICS INDIA LTD
December 21, 2006
PRECISION CONTROLS Vs. TUBES INVESTMENTS OF INDIA LIMITED
April 20, 2006
PREMA Vs. RAMESH
December 18, 2006
PREMALATHA PAPPU RAJA Vs. SHRIRAM TRANSPORT FINANCE LTD
April 28, 2006
PREMANANDA TRUST Vs. DEPUTY COMMISSIONER OF INCOME-TAX
December 18, 2006
PREMASUDHA Vs. STATE
June 21, 2006
PREMNAZEER Vs. STATE OF TAMILNADU
August 22, 2006
PRESIDENT COMMUNIST PARTY Vs. MOHAMMAD RAHAMATUL ANSARI
July 28, 2006
PRESIDENT SATHYAMANGALAM HILL TRIBES Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
July 14, 2006
PRINCIPAL Vs. D SARALA
April 21, 2006
PRINCIPAL DISTRICT JUDGE Vs. STATE
March 9, 2006
PRINCIPAL SECRETARY TAMIL NADU LEGISLATIVE Vs. G CHANDRASEKARAN
June 28, 2006
PRIX TRADE AND AGENCIES PVT LIMITED, REPRESENTED BY ITS DIRECTOR JITENDRA KUMAR, REP BY ITS POWER OF ATTORNEY AGENT PAWAN CHOWDHARY Vs. A PASUPATHY
June 17, 2006
PRIYA LOTTERIES Vs. DEPUTY COMMERCIAL TAX OFFICER
August 4, 2006
PROF K RAJAYYAN Vs. SECRETARY MINISTRY OF EDUCATION HUMAN RESOURCES DEVELOPMENT
September 28, 2006
PSG AND SONS CHARITIES Vs. ASSISTANT COMMISSIONER OWNING PSG COLLEGE OF TECHNOLOGY AND POLYTECHNIC PEELAMEDU
August 21, 2006
PUBLIC AND INDUSTRIAL RELATIONS NUCLEAR POWER CORPORATION MADRAS ATOMIC POWER STATION Vs. P CHNNNASAMY
February 21, 2006
PUGHAHA ALIAS PUGHZANTHI Vs. INSPECTOR OF POLICE B 1 NORTH BEACH POLICE STATION
July 5, 2006
PUNJAB NATIONAL BANK ASSET RECOVERY BRANCH Vs. COMMERCIAL TAX OFFICER II
July 10, 2006
PUSHBARAJ Vs. STATE OF TAMIL NADU
June 12, 2006
PUSHPA Vs. STATE OF TAMIL NADU
February 27, 2006
PUSHPA Vs. STATE OF TAMIL NADU
April 4, 2006
PUSHPANJALI SILK PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF CUSTOMS CUSTOM HOUSE
April 5, 2006
PUSHPANJALI SILK PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF CUSTOMS
July 31, 2006
PUSHPANJALI SILKS PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF CUSTOMS
March 2, 2006
PUSHPARAJ ALIAS SETTU Vs. STATE OF TAMIL NADU
June 13, 2006
PUSPHA RAJAMANI Vs. ANCHANEYAN
September 5, 2006
PYRAMID FILMS INTERNATIONAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 9, 2006
R A P MFRS EMPLOYEES WELFARE UNION HOSUR Vs. DEPUTY COMMISSIONER OF LABOUR
April 21, 2006
R ANBARASI Vs. CHIEF ENGINEER PERSONNEL
March 28, 2006
R ANBARASI Vs. CHIEF ENGINEER
February 15, 2006
R ANGAMUTHU Vs. INSPECTOR OF POLICE
March 13, 2006
R ARAVAZHI Vs. SECRETARY THE SELECTION COMMITTEE THE DIRECTOR OF MEDICAL EDUCATION
August 25, 2006
R ARJUNAN Vs. ARUNACHALA GOUNDER
September 22, 2006
R ARULMOZHI Vs. M SADASIVAM
June 16, 2006
R ARUMUGAM Vs. DIRECTOR OF MEDICAL SERVICES
February 23, 2006
R ARUNACHALAM Vs. DISTRICT COLLECTOR DISTRICT
September 1, 2006
R AZHAGESAN Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
November 23, 2006
R B K RAJESWARI NACHIAR Vs. N N S A MOHAMED
November 29, 2006
R BABU Vs. INSPECTOR GENERAL OF REGISTRATION
September 29, 2006
R BASKARAN Vs. STATE OF TAMIL NADU
December 19, 2006
R BHARAT KUMAR Vs. J SATHIYANATHAN
November 4, 2006
R C PAUL Vs. STATE OF TAMIL NADU
February 2, 2006
R C SEKAR Vs. UNION OF INDIA
December 4, 2006
R CHAMPALA Vs. SUPERINTENDENT OF POLICE
June 19, 2006
R CHANDRA PRAKASH GAJUREL Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS
September 27, 2006
R CHANDRASEKARAN Vs. UMA MAHESWARI
August 28, 2006
R DAKSHINAMOORTHY Vs. STATE OF TAMIL NADU
September 7, 2006
R DAYALAN Vs. SECRETARY TO GOVERNMENT HOME POLICE V DEPARTMENT
August 17, 2006
R DEENADAYALAN Vs. STATE OF TAMILNADU
March 10, 2006
R DESIKAN Vs. STATE OF TAMILNADU
September 21, 2006
R DEVIKA Vs. TAMIL NADU DR M G R MEDICAL UNIVERSITY
August 11, 2006
R DHANASEKARAN Vs. STATE OF TAMIL NADU
June 1, 2006
R DHANASEKARAN Vs. STATE
June 21, 2006
R DHANASUNDARI ALIAS R RAJESWARI Vs. A N UMAKANTH
October 12, 2006
R DHARMALINGAM Vs. TAMILNADU STATE TRANSPORT CORPORATION LTD
September 28, 2006
R DURAIKANNU Vs. DIRECTOR OF SERICULTURE SALEM
April 18, 2006
R DURAISAMY Vs. D ARUMUGAM
July 7, 2006
R ELANGOVAN Vs. TAMIL NADU GOVERNMENT
October 17, 2006
R ELUMALAI Vs. DIRECTOR OF SCHOOL EDUCATION
March 16, 2006
R ESWARI Vs. COMMISSIONER
March 28, 2006
R GANDHI Vs. GOVERNMENT OF TAMIL NADU
November 9, 2006
R GANDHI Vs. INSPECTOR OF POLICE
April 5, 2006
R GANESAN Vs. G AMUDHA DEVI
August 2, 2006
R GOPALAKRISHNAN Vs. ULAGANAYAGI
September 29, 2006
R GOPALAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER VIRUDHACHALAM
November 3, 2006
R GOVINDARAJAN Vs. STATE OF TAMIL NADU
September 29, 2006
R GUNASEKARAN Vs. S JAYAMANI
December 16, 2006
R JABAR SATHICK Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 7, 2006
R JACOB Vs. C PRABAKAR
November 30, 2006
R JAIVEL Vs. STATE OF TAMIL NADU
March 1, 2006
R JAYARAMAN Vs. DISTRICT REVENUE OFFICER
September 26, 2006
R JAYARAMAN Vs. MADURAI KAMARAJ UNIVERSITY
September 20, 2006
R JAYARAMAN Vs. MADURAI KAMARAJ UNIVERSITY
July 26, 2006
R JAYARANI Vs. STATE OF TAMILNADU
July 6, 2006
R JAYENDHAN Vs. GOVERNMENT OF TAMIL NADU
December 1, 2006
R JAYENDHAN Vs. GOVERNMENT OF TAMIL NADU
December 14, 2006
R K Nair Vs. Saramma George
January 3, 2006
R K RAMASAMY Vs. DISTRICT COLLECTOR
August 21, 2006
R KAARUPPAN Vs. BAR COUNCIL OF TAMIL NADU
February 17, 2006
R Kalavathi Vs. State of Tamil Nadu
January 18, 2006
R Kaliammal Vs. District Magistrate and District collector
January 23, 2006
R KALIMUTHU Vs. MANAGEMENT MARLBORO ENGINEERING WORKS
April 3, 2006
R KALIYAMOORTHY Vs. TAMIL NADU STATE TRANSPORT CORPORATION
March 16, 2006
R KANDASAMI Vs. STATE
March 22, 2006
R KARPOORASUNDARAPANDIAN Vs. RAJESWARI
April 13, 2006
R KARUPPASAMY Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES POLLACHI
July 12, 2006
R KASTHURI Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 17, 2006
R KENNEDY Vs. KILPAUK MEDICAL COLLEGE AND GOVERNMENT HOSPITAL
February 28, 2006
R KRISHNA KUMAR, REP BY HIS POWER OF AGENT D KOTHANDAN Vs. DISTRICT COLLECTOR AND TAHSILDAR
June 27, 2006
R KRISHNAKUMAR Vs. SALAI VINAYAGAR TEMPLE
December 20, 2006
R KRISHNAMOORTHY Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
June 17, 2006
R KRISHNAMURTHY Vs. GOVT OF TAMIL NADU
September 29, 2006
R KUMAR Vs. STATE OF TAMIL NADU
September 7, 2006
R KUMAR Vs. STATE OF TAMIL NADU
August 9, 2006
R KUMAR Vs. STATE OF TAMIL NADU
August 8, 2006
R KUMARESAN MINOR Vs. A SRIVASARAGHAVAN
April 10, 2006
R KUMARI Vs. LOGANATHAN
March 13, 2006
R KUMUDHINI Vs. PUBLIC WORKS WORKSHOPS
June 7, 2006
R Lakshmikanthan Vs. Government of Tamil Nadu
February 3, 2006
R LINGAN Vs. REVENUE DIVISIONAL OFFICER HOSUR
April 25, 2006
R MALA Vs. SECRETARY ALANTHUR PAC BANK THIRUPPALAI
June 26, 2006
R MARK Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VELLORE
July 28, 2006
R MATHINA Vs. GOVERNMENT OF TAMILNADU
August 30, 2006
R MATHIVANAN Vs. DISTRICT COLLECTOR DINDIGUL DISTRICT
September 20, 2006
R MOHAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION
February 7, 2006
R MOHAN Vs. STATE OF TAMIL NADU
October 19, 2006
R MOHANA Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE AND INSPECTOR OF POLICE
April 10, 2006
R MOHANA KRISHNAN Vs. SUPERINTENDENT OF POLICE
February 20, 2006
R MOORTHY Vs. STATE OF TAMIL NADU
February 16, 2006
R MUGUNATHAN Vs. STATE OF TAMIL NADU
August 7, 2006
R MURALI Vs. D UBHAYAKUMAR
March 16, 2006
R MURALIDHARAN Vs. STATE OF TAMILNADU
April 20, 2006
R MURUGESAN Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE CHENGAM
August 10, 2006
R MUTHU Vs. STATE OF TAMIL NADU
July 6, 2006
R N PURUSHOTHAMAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION
February 8, 2006
R NAGARAJAN Vs. DIVISIONAL SECURITY COMMISSIONER RAILWAY PROTECTION FORCE
August 24, 2006
R NAGARATHINAM Vs. GOVERNMENT OF TAMILNADU
October 26, 2006
R NAGARATHINAM AMMAL Vs. M RAJA ALIAS GOVINDARAJ
March 3, 2006
R NALLAMUTHAMMAL Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
July 6, 2006
R NATARAJAN Vs. UNION OF INDIA
January 30, 2006
R NATARAJAN Vs. STATE OF TAMIL NADU
June 30, 2006
R PADMAVATHY Vs. COMMISSIONER
December 11, 2006
R PALANI Vs. COLLECTOR THIRUVANNAMALAI THIRUVANNAMALAI DISTRICT
August 23, 2006
R PALANISAMY Vs. LABOUR OFFICER
April 20, 2006
R PARAMAGURU Vs. PRINCIPAL CENTRAL LAW COLLEGE YERCAUD MAIN ROAD SALEM
June 17, 2006
R PARI Vs. SPECIAL TAHSILDAR
August 25, 2006
R PERUMAL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES VIRUDHUNAGAR
April 10, 2006
R PONNUSAMY Vs. PARVATHI AMMAL
June 14, 2006
R PRABAKARAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
December 7, 2006
R RAGHUNATHAN Vs. STATE OF TAMIL NADU
October 9, 2006
R RAJAGOPAL ALIAS R R GOPAL ALIAS NAKKHEERAN GOPAL Vs. J JAYALALITHA
February 1, 2006
R RAJAGOPAL ALIAS R R GOPAL ALIAS NAKKHEERAN GOPAL Vs. J JAYALALITHA
April 6, 2006
R RAJAMANICKAM Vs. STATE OF TAMIL NADU
June 19, 2006
R RAJARAGHUPATHY Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF RURAL DEVELOPMENT AND LOCAL ADMINISTRATION CH 9
October 18, 2006
R RAJINI Vs. STATE OF TAMIL NADU
March 20, 2006
R RAJUPANDI Vs. TAMIL NADU ELECTRICITY BOARD
August 23, 2006
R RAMADOSS Vs. STATE OF TAMIL NADU
July 7, 2006
R RAMALINGAM Vs. STATE OF TAMIL NADU
October 26, 2006
R RAMESH Vs. REGISTRAR KAMARAJ UNIVERSITY
August 19, 2006
R RASATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
June 12, 2006
R RAVICHANDRAN Vs. STATE OF TAMILNADU
June 30, 2006
R RAVICHANDRAN Vs. G BHUVANESWARI AMMAL
September 19, 2006
R RAVINDRAN Vs. M RAJAMANICKAM
February 20, 2006
R S NAGARAJAN Vs. R S GOPALAN
December 20, 2006
R SAKTHIVEL Vs. STATE OF TAMILNADU
November 13, 2006
R SAKTHIVEL Vs. SECRETARY TO GOVERNMENT
July 11, 2006
R SAMBANDAN Vs. STATE OF TAMIL NADU
October 27, 2006
R SAMPATH Vs. MANIMEGALAI
November 24, 2006
R SANKARAPPAN Vs. R JAYACHANDRAN
August 7, 2006
R SARASWATHI Vs. J CHANDRA
March 22, 2006
R SEKAR Vs. STATE OF TAMILNADU
November 23, 2006
R SEKAR Vs. COMMISSIONER OF POLICE
October 17, 2006
R SELVAKUMAR Vs. PROJECT DIRECTOR AND MEMBER SECRETARY, TAMIL NADU STATE AIDS CONTROL SOCIETY; SECRETARY TO GOVERNMENT, DEPARTMENT OF HEALTH, GOVERNMENT OF TAMIL NADU AND THE DRUG CONTROLLER, DRUG ADMINISTRATION, GOVERNMENT OF TAMIL NADU
November 6, 2006
R SELVI Vs. SECRETARY TO GOVT GOVT OF TAMILNADU PUBLIC LAW AND ORDER DEPT SECRETARIAT
April 18, 2006
R SHANKAR Vs. REGISTRAR GENERAL
November 4, 2006
R SHANMUGAM Vs. AMMASI KUTTY
August 2, 2006
R SHIVAKUMAR Vs. STATE OF TAMIL NADU
October 18, 2006
R SHYAMALA Vs. STATE OF TAMILNADU
October 30, 2006
R SIVASUBRAMANIAN Vs. S KRISHNAVENI
December 14, 2006
R SIVASUBRAMANIAN Vs. S BALAMURUGAN
February 14, 2006
R SOMARAJAN Vs. SETTLEMENT OFFICER OFFICE OF THE DIRECTOR OF SURVEY AND SETTLEMENT CHEPAUK
June 6, 2006
R SONAI Vs. DISTRICT COLLECTOR MADURAI DISTRICT
December 7, 2006
R SRIDHARAN Vs. AMMANIAMMAL
March 14, 2006
R SRIDHARAN Vs. SECRETARY TO GOVERNMENT HANDICRAFTS HANDLOOMS TEXTILES AND KHADI DEPARTMENT
August 25, 2006
R SRINIVASAN Vs. COMMISSIONER CORPORATION OF CHENNAI
December 5, 2006
R SUBRAMANIAN Vs. K DEVARAJAN
October 17, 2006
R SUBRAMANIAN Vs. JAYAPRIYA FINANCIERS
July 26, 2006
R SUBRAMANIAN Vs. STATE OF TAMIL NADU REP
April 28, 2006
R SUGUNA Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
February 24, 2006
R Sumathi Vs. District Magistrate and District collector
January 23, 2006
R SUNDAR RAJU Vs. V RAMAKRISHNAN
November 23, 2006
R Sundararajan Vs. State rep
January 18, 2006
R SUNDARARAJAN Vs. STATE BY DSP SPE, CBI
January 31, 2006
R Suresh Kumar Vs. K A Kalavathi
January 25, 2006
R SURVESHWARAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
December 1, 2006
R SURVESHWARAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION SOUTHERN REGIONAL COMMITTEE
December 4, 2006
R THAMILARASI Vs. STATE OF TAMIL NADU
June 13, 2006
R THAMILARASI Vs. STATE OF TAMIL NADU
July 10, 2006
R THANGADURAI Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION
August 10, 2006
R THANGAVELU PROPRIETOR PAKSHIRAJA TRANSPORT Vs. REGIONAL TRANSPORT AUTHORITY PERIYAR DISTRICT AT
November 30, 2006
R THENNARASU Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 11, 2006
R THIRUMAL Vs. SECRETARY TO GOVERNMENT
December 1, 2006
R TIRUPATHY Vs. DISTRICT COLLECTOR MADURAI DISTRICT COLLECTORATE
March 24, 2006
R V KUMAR Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE; DEPUTY INSPECTOR GENERAL AND SENIOR COMMANDANT
December 13, 2006
R VARADHAN Vs. M HARIGOPAL
March 6, 2006
R VASUGI Vs. STATE OF TAMIL NADU
March 13, 2006
R VENKATA VARADA REDDIAR Vs. STATE TRANSPORT AUTHORITY
December 22, 2006
R VENKATARAMAN Vs. S SETHURAMAN
September 15, 2006
R VIJAYA KANDHIPAN Vs. SPECIAL OFFICER THUDIALOOR CO OPERATIVE AGRICULTURAL
September 22, 2006
R. SUBRAMANIAM Vs. CANARA BANK
March 24, 2006
RADHA Vs. STATE OF TAMILNADU REP
February 13, 2006
RADHA ALIAS BOOMA Vs. R PALANISWAMY
April 20, 2006
RADHA EXPORTS INDIA LTD Vs. STATE OF TAMIL NADU
August 21, 2006
RADHA EXPORTS INDIA PVT LTD Vs. GOVERNMENT OF TAMIL NADU
August 30, 2006
Radha Gopalakrishnan Vs. M Rajendran
January 18, 2006
RADHAKRISHNAN Vs. STATE
November 3, 2006
RADHAKRISHNAN Vs. PATTU AMLMA
November 10, 2006
Radhika Vs. Secretary to Government Prohibition and Excise Department
January 30, 2006
RAGAS EDUCATIONAL SOCIETY Vs. UNION OF INDIA
August 4, 2006
RAGHAVAN Vs. METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
April 19, 2006
RAGHAVENDRAN ALIAS INGARSAL Vs. DISTRICT MAGISTRATE
July 27, 2006
RAGHUPATHI Vs. GOVINDAN
March 15, 2006
RAGHUPATHY Vs. STATE OF TAMILNADU
June 13, 2006
RAGHUPATHY PARANTHAMAN Vs. SECRETARY MEDICAL COUNCIL OF INDIA NEW DELHI
December 20, 2006
RAHIMAN ALIAS PYARI Vs. KUMARI
December 13, 2006
RAINBOW TRADERS Vs. COMMERCIAL TAX OFFICER
November 13, 2006
RAJ ALIAS PRAKASHRAJ Vs. COMMISSIONER OF POLICE
March 7, 2006
RAJA Vs. STATE
October 12, 2006
RAJA Vs. STATE
October 11, 2006
RAJA Vs. STATE OF TAMIL NADU
November 21, 2006
RAJA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPT
April 18, 2006
RAJA Vs. STATE
August 4, 2006
RAJA ALIAS KATTURAJA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE DISTIRCT
June 26, 2006
RAJA ALIAS RAJAKUMAR Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
January 30, 2006
RAJA ALIAS SENTHIL RAJA Vs. COMMISIONER OF POLICE
July 3, 2006
RAJA ALIAS SESU RAJA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
February 24, 2006
RAJA SUDHA Vs. CHIEF SECRETARY THE STATE OF TAMIL NADU FORT ST GEORGE
June 8, 2006
RAJAJI HOTEL PRIVATE LTD Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
November 28, 2006
RAJAM Vs. KUNJUKRISHNAN ALLIAS CHINTHAMONY
November 1, 2006
RAJAM ENGINEERING CONTRACTORS Vs. STATE OF TAMIL NADU
February 3, 2006
RAJAMANI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 6, 2006
RAJAMANI FABRICS Vs. MOTHI TEXTILES
September 5, 2006
RAJAMANI NAINAR Vs. SUBRAMANIAM
March 15, 2006
RAJAMANICKA COUNDER Vs. KALIAPERUMAL
October 9, 2006
RAJAMANICKAM Vs. STATE OF TAMIL NADU
June 17, 2006
RAJAMMAL Vs. LAKSHMI AMMAL
December 12, 2006
RAJAMMAL ALIAS RAJAM Vs. SUBRAMANIAN
February 14, 2006
RAJAPPA Vs. JOHNY D COUTO
March 21, 2006
RAJARAJAN ELECTRICAL EQUIPMENTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 23, 2006
RAJARAMAN Vs. STATE OF TAMIL NADU
June 28, 2006
RAJASEKARAN Vs. STATE
October 10, 2006
RAJCHAND TEA INDUSTRIES Vs. HILLGROW TEA PVT LTD
September 20, 2006
RAJENDRA TEXTILES, REP BY ITS PARTNER S AMARISH Vs. COMMISSIONER OF CUSTOMS (SEA PORT) CUSTOM HOUSE AND DEPUTY COMMISSIONER OF CUSTOMS
March 29, 2006
Rajendran Vs. Secretary to Government Prohibition AND Excise Dept
January 23, 2006
RAJENDRAN Vs. STATE OF TAMILNADU
September 28, 2006
RAJENDRAN Vs. STATE OF MADRAS
March 28, 2006
RAJENDRAN Vs. STATE
September 27, 2006
RAJENDRAN Vs. STATE
June 14, 2006
RAJESH Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
April 3, 2006
RAJESH ALIAS RAJ KUMAR Vs. STATE
September 2, 2006
RAJESH KUMAR Vs. COMMISSIONER OF CUSTOMS CUSTOM HOUSE NO 1 WILLIAMS ROAD CONTONEMENT TRICHY
January 20, 2006
RAJESWARI Vs. KANNAMMAL
September 29, 2006
RAJESWARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
October 10, 2006
RAJESWARI Vs. SIVAKOZHUNDHU
November 22, 2006
RAJESWARI Vs. SECRETARY TO GOVERNMENT
March 28, 2006
RAJESWARI Vs. NAGARAJAN
July 26, 2006
RAJESWARI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF TIRUVANNAMALAI DISTRICT TIRUVANNAMALA
July 17, 2006
RAJI Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
July 4, 2006
RAJINI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT
July 3, 2006
RAJINIKANTH Vs. ASST COMMISSIONER OF WEALTH TAX CENTRAL CIRCLE
November 13, 2006
RAJIV BHATNAGAR Vs. STATE
November 8, 2006
RAJKUMAR Vs. ASSISTANT COMMISSIONER OF POLICE
January 31, 2006
RAJKUMAR Vs. INSPECTOR OF POLICE MADURAVOYAL POLICE STATION
June 27, 2006
RAJU Vs. STATE
February 7, 2006
RAJU Vs. TAMILSELVI
October 26, 2006
RAKKINI ALIAS MUNIYAMMAL Vs. RITHA VINCENT
June 14, 2006
RALI ENGINEERING WORKS THOOTHUKUDI Vs. DEPUTY COMMERCIAL TAX OFFICER III THOOTHUKUDI
April 18, 2006
RALLIS INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
November 22, 2006
RAMA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 4, 2006
RAMACHANDRAN Vs. STATE
October 12, 2006
RAMACHANDRAN Vs. ALAMELAMMAL
January 4, 2006
RAMAKANNAN Vs. CHETTIAR AND CO
November 23, 2006
RAMAKRISHNA EDUCATIONAL AND CHARITABLE TRUST KULASEKARAM KANYA KUMARI DIST Vs. STATE OF TAMIL NADU
August 4, 2006
RAMAKRISHNAN Vs. SUSILAMMAL
November 23, 2006
RAMAKRISHNAN Vs. MAYILSAMY
November 1, 2006
Ramakrishnan Vs. Government of Tamil Nadu
January 23, 2006
RAMAKRISHNAN Vs. STATE
April 27, 2006
RAMAKRISHNAPPA Vs. VENKATSAMY
August 1, 2006
RAMALINGAM Vs. STATE OF TAMIL NADU
July 4, 2006
RAMALINGAM Vs. INDIRA GANDHI
November 3, 2006
RAMAMIRTHAM Vs. STATE OF TAMIL NADU
August 29, 2006
RAMAMOORTHY Vs. STATE
March 21, 2006
RAMAMURTHY Vs. M RANI
October 10, 2006
RAMAMURTHY Vs. STATE OF TAMIL NADU
July 3, 2006
RAMAMURTHY Vs. JUNIOR ENGINEER PUBLIC WORKS DEPARTMENT WATER MANAGEMENT RAMANATHAPURAM DIST
June 15, 2006
Ramamurthy Gounder Vs. State of Tamilnadu
January 20, 2006
RAMANAMMA Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
June 20, 2006
RAMANATHAN Vs. STATE OFR TAMIL NADU
June 12, 2006
Ramani Babu Vs. Commissioner of Police
January 20, 2006
RAMANI GURUKKAL MANACHANALLUR POST TRICHY DISTRICT Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT CHENNAI
April 25, 2006
RAMAR Vs. STATE
November 4, 2006
RAMARAJ Vs. STATE
April 6, 2006
RAMARAJ Vs. INSPECTOR OF POLICE
October 18, 2006
RAMASAMI Vs. PERIAMMAL
September 29, 2006
RAMASAMY Vs. RAJAMMAL
October 9, 2006
RAMASAMY Vs. STATE
December 4, 2006
RAMASAMY GOUNDER Vs. PAVAYEE AMMAL
November 1, 2006
RAMASAMY GOUNDER Vs. KODUMUDI TOWN PANCHAYAT
March 20, 2006
RAMASAMY PILLAI Vs. R BALASUBRAMANIAM
January 10, 2006
RAMASAMY V Vs. TAHSILDAR CAMP OFFICE
July 13, 2006
RAMASWAMY Vs. DHANALAKSHMI BANKERS
April 4, 2006
RAMATHAL Vs. SUPPATHAL
July 28, 2006
RAMAYEE Vs. SAKTHIVEL
November 10, 2006
RAMESH Vs. STATE OF TAMIL NADU
December 14, 2006
RAMESH Vs. STATE OF TAMIL NADU
July 4, 2006
RAMESH Vs. STATE OF TAMIL NADU
June 19, 2006
RAMESH Vs. STATE OF TAMIL NADU
July 7, 2006
RAMESH Vs. STATE
July 6, 2006
RAMESHKUMAR Vs. SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPARTMENT CHENNAI
April 24, 2006
RAMKONE AND OTHERS Vs. K. VIJAYAN @ SELVARAJ AND OTHERS
February 11, 2006
RANGANATHAN Vs. D SHANMUGASUNDARAM
February 27, 2006
RANGANAYAKI Vs. RAJENDRAN
August 9, 2006
RANGASAMY Vs. SUPERINTENDING ENGINEER
September 13, 2006
RANGNATHA PADAYACHI Vs. SEETHALAKSHMI
February 14, 2006
RANI Vs. STATE
March 1, 2006
RANI Vs. STATE OF TAMIL NADU
July 17, 2006
RANI MANGAMMAL TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER LABOUR COURT TRICHY
October 16, 2006
RANJIT Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 17, 2006
RANJIT ALIAS RANJIT KUMAR Vs. STATE OF TAMIL NADU
August 22, 2006
RANJIT PISHAROTY Vs. INTERPRETER ADDITIONAL CHIEF METROPOLITAN MAGISTRATE COURT
December 15, 2006
RANJITH Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 13, 2006
RANJITH KUMAR Vs. STATE
April 10, 2006
RANJITHAM W/O K MOHAN, PREMPLOYEES STATE INSURANCE CORPORATIONDENT, GOUNDACHI PUDUR PANCHAYAT AND K BALASUBRAMANIAN Vs. DISTRICT COLLECTOR AND U DEIVASIGAMANI
April 18, 2006
RANKA CORPORATION Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
January 18, 2006
Raoul Vs. Thierry Sandammalle
January 30, 2006
RAP MFRS EMPLOYEES WELFARE UNION, REP. BY GENERAL SECRETARY, MR. MUTHUSAMY, HOSUR Vs. THE DEPUTY COMMISSIONER OF LABOUR, SALEM AND OTHERS
April 21, 2006
RAPTAKOS BRETT AND COMPANY PRIVATE LIMITED Vs. MODI BUSINESS CENTRE PRIVATE LIMITED
March 10, 2006
RASAMMAL Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 5, 2006
RASI ELECTRODES Vs. DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE
November 3, 2006
RATHINAMBAL Vs. P RAJASEKARAN
February 7, 2006
RAVI Vs. STATE
June 19, 2006
RAVI ALIAS DEENAN Vs. STATE OF TAMIL NADU
March 14, 2006
RAVI ALIAS RAVICHANDRAN Vs. STATE OF TAMIL NADU
February 15, 2006
RAVI GOUNDER Vs. STATE
August 21, 2006
RAVI PAINTS AND CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 1, 2006
RAVI PRAKASH KHEMKA Vs. INCOME TAX APPELLATE TRIBUNAL B BENCH CHENNAI RAJAJI BHAVAN BESANT NAGAR CHENNAI 90
April 24, 2006
RAVICHANDRAN Vs. SUB INSPECTOR OF POLICE
March 31, 2006
RAVICHANDRAN Vs. INSPECTOR OF POLICE THITTAKUDI POLICE STATION
September 4, 2006
RAVIKUMAR DISTILLERIES LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL SOUTH ZONAL BENCH
October 30, 2006
RAVINDRA AND CO RAICHUR Vs. KARUNAMBIKAI MILLS PVT LTD TAMIL NADU
March 29, 2006
RAVUNAMMAL Vs. SAMBANDHAM
October 9, 2006
RAYALA CORPORATION P. LTD Vs. UNION OF INDIA
April 5, 2006
RAYAR Vs. STATE OF MADRAS
February 1, 2006
RBR GARMENTS P. LTD. Vs. STATE
December 1, 2006
RDS PROJECTS LTD Vs. COMMERCIAL TAX OFFICER
November 2, 2006
REENA SILICATE INDUSTRIES PVT LTD Vs. GAIL INDIA LTD
February 14, 2006
REGIONAL DIRECTOR E S I CORPORATION Vs. DOMORE TOOLS AND ACCESSORIES P LTD
November 20, 2006
REGIONAL DIRECTOR E S I CORPORATION Vs. MANAGEMENT OF MADRAS INDUSTRIAL PRODUCTS
August 30, 2006
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. GODREJ SOAPS P LTD
March 16, 2006
REGIONAL PROVIDENT FUND COMMISSIONER Vs. INDIA PISTONS LTD
February 1, 2006
REGIONAL PROVIDENT FUND COMMISSIONER Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
January 31, 2006
REGIONAL PROVIDENT FUND COMMISSIONER TAMIL NADU AND PONDICHERRY STATES EMPLOYEES PROVIDENT FUNDS Vs. INDIA PISTONS LTD
March 14, 2006
RELIANCE GENERATORS PVT LTD Vs. COMMERCIAL TAX OFFICER
February 24, 2006
REMSON INDUSTRIES LTD Vs. USHA AGENCIES A HINDU JOINT FAMILY CONCERN
July 20, 2006
REMUKI ENTERPRISES Vs. COMMISSIONER OF COMMERCIAL TAXES
July 28, 2006
RENGASAMY Vs. RUGMINI
August 24, 2006
RETHINASAMY Vs. AMSAVALLI
September 26, 2006
RETIRED OFFICIALS ASSOCIATION Vs. STATE OF TAMIL NADU
October 18, 2006
REVATHY Vs. STATE OF TAMIL NADU
July 3, 2006
REVENUE DIVISIONAL OFFICER SIVAKASI Vs. SEENIAMMAL
October 18, 2006
REVENUE SECRETARY Vs. SYED LIAQUATH PEERAN
December 1, 2006
RICHARD Vs. GOVERNMENT OF TAMIL NADU
October 19, 2006
RIDE MASTER RIMS PRIVATE LTD Vs. ING VYSYA BANK LTD
July 31, 2006
RITA Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 13, 2006
RITA FLORENCE Vs. SIVAGAMI ACHI
December 22, 2006
RIZWANA ZIYATH Vs. STATE OF TAMIL NADU
February 15, 2006
ROBERT Vs. STATE
March 28, 2006
ROBERT PRABHAKAR Vs. DAVID EBENEZER
September 29, 2006
ROBINSON STUART Vs. GOVERNMENT OF INDIA
November 16, 2006
ROCK BELLER Vs. INSPECTOR OF POLICE
September 6, 2006
ROMAN CATHOLIC DIOCESE OF THANJAVUR Vs. JOINT DIRECTOR OF EMPLOYMENT AND TRAINING
June 19, 2006
RUBY ESTHER MARY Vs. DOMINIC XAVIER ALIAS THOMUNI
October 10, 2006
RUDHRAKOTTI Vs. COMMISSIONER OF POLICE GREATER CHENNAI
August 1, 2006
RUKMANI DEVI Vs. DIRECTOR DIRECTOR OF ELEMENTARY EDUCATION
June 27, 2006
S A DOSS Vs. WORKING WOMEN VOLUNTARY SERVICE
October 31, 2006
S A KANTHIMATHI Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
February 15, 2006
S A MOHAMMED SHERIFF Vs. C D MEYYAPPAN
November 22, 2006
S A RAJAN Vs. A VENKATESAN
July 4, 2006
S A VELUSAMY Vs. STATE OF TAMILNADU
July 13, 2006
S A VISWANATHAN DIED Vs. R KRISHNAN
July 24, 2006
S ABEL JEYARAJ Vs. DIRECTOR OF SCHOOL EDUCATION
September 28, 2006
S ALAMELU Vs. GOVT OF TAMIL NADU
September 6, 2006
S AMALRAJ Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF SCHOOL EDUCATION SECRETARIAT 600 009
December 28, 2006
S ANBARASU Vs. N SENGOTTIYAN
October 30, 2006
S ANDI THEVAR Vs. STATE
April 7, 2006
S ANNAMALAIPILLAI AND KANNAGI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, ADI DRAVIDA WELFARE DEPARTMENT; DISTRICT COLLECTOR AND SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE OFFICER
September 8, 2006
S ANSAR BASHA Vs. INSPECTOR OF POLICE
July 3, 2006
S ARUL JOSEPH DALTON Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
August 30, 2006
S ARULMANI Vs. GOVERNMENT OF TAMIL NADU
March 10, 2006
S ARULSELVAN Vs. GOVERNMENT OF TAMIL NADU
February 17, 2006
S ARUNKUMAR ALIAS ASLIN Vs. STATE OF TAMILNADU
January 31, 2006
S BALACHANDAR Vs. N PALANISAMY
July 7, 2006
S BALAKRISHNAN Vs. SECRETARY TO GOVERNMENT TAMIL CULTURE AND RELIGIOUS ENDOWMENT DEPT
November 15, 2006
S BALAKRISHNAN Vs. UNION OF INDIA
December 18, 2006
S BALASAMBANDAMOORTHY Vs. STATE OF TAMIL NADU
September 29, 2006
S BALASUBRAMANIAN Vs. DY REGISTRAR OF CO OP SOCIETIES VIRUDHUNAGAR
July 14, 2006
S BASKARAN Vs. SUPERINTENDENT OF POLICE
December 11, 2006
S BHARATHI Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
February 15, 2006
S C KRISHNAN Vs. DISTRICT LEVEL VIGILANCE COMMITTEE
August 7, 2006
S CHANDRU Vs. UNION OF INDIA
April 10, 2006
S CHINNATHAMI Vs. STATE OF TAMIL NADU
October 19, 2006
S CHOCKALINGAM Vs. GOVERNMENT OF TAMIL NADU
March 23, 2006
S CHOKALINGAM Vs. STATE
March 20, 2006
S DAVID Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PUBLIFE INSURANCE CORPORATION WORKS DEPARTMENT; CHIEF ENGINEER GENERAL, PUBLIFE INSURANCE CORPORATION WORK DEPARTMENT AND EXECUTIVE ENGINEER, PUBLIFE INSURANCE CORPORATION WORKS DEPARTMENT
April 20, 2006
S DEVAKADAKSHAM Vs. DISTRICT EDUCATIONAL OFFICER
September 13, 2006
S DEVARAJ Vs. SUPERINTENDING ENGINEER OFFICE OF THE SUPERINTENDENT ENGINEER
December 14, 2006
S DHANANJEYAN Vs. R MOHAN
September 19, 2006
S DHANASEKARAN Vs. COMMISSIONER OF POLICE
April 13, 2006
S DHARMARAJ Vs. TAMIL NADU TEXTILES CORPORATION LTD
September 13, 2006
S DORAISAMY Vs. STATE OF TAMIL NADU
November 13, 2006
S DURAIKANNU Vs. MANAGING DIRECTOR P L HAULWAL TRAILERS LIMITED
September 12, 2006
S EKAMBARAM Vs. CHIEF EDUCATIONAL OFFICER PANAGAL BUILDING SAIDAPET
December 20, 2006
S ESWARAN Vs. TASILDHAR SRIVAIKUNTAM TALUK THOOTHUKUDI DISTRICT
April 21, 2006
S FRANCIS PETER Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 7, 2006
S GANAPATHY Vs. COMMISSIONER OF POLICE
March 27, 2006
S GANAPATHY Vs. COMMISSIONER OF COMMERCIAL TAXES CHENNAI
June 21, 2006
S GANDHI Vs. STATE OF TAMIL NADU
April 3, 2006
S GANESAN Vs. INDIAN BANK
December 14, 2006
S GANESAN Vs. STATE OF TAMIL NADU
March 14, 2006
S GANESAN Vs. UNION OF INDIA
September 1, 2006
S GEETHA SRINIVASAN Vs. B K NARAYANA CHETTIAR
October 26, 2006
S GOPAL Vs. M R SHANMUGARAMASWAMY
August 11, 2006
S GOPARAM Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
July 13, 2006
S GURUMURTHY Vs. STATE
January 31, 2006
S GURUMURTHY Vs. N RAMAN
September 26, 2006
S GURUMURTHY Vs. COMMISSIONER OF POLICE
November 7, 2006
S HARIRAJULU Vs. DISTRICT COLLECTOR
March 13, 2006
S ISAIYENDHI Vs. INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION VELLORE
April 12, 2006
S JANARTHANAM Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION
November 29, 2006
S JAYA Vs. STATE OF TAMIL NADU
July 14, 2006
S JAYAKUMAR Vs. CHAIRMAN CUM MANAGING DIRECTOR THE STATE EXPRESS TRANSPORT CORPORATION LIMITED
August 21, 2006
S JAYALAKSHMI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU
April 4, 2006
S JAYAVEL Vs. THAMARAIKANI
September 13, 2006
S Jeyasheela Vs. Joint Registrar of Co operative Societies
January 17, 2006
S JEYASINGH RAJAN Vs. PRESIDENT KALLOORANI PANCHAYAT TIRUNELVELI DISTRICT
August 7, 2006
S K CHAUDHARY Vs. UNION OF INDIA
September 22, 2006
S K KRISHNAN Vs. AMBAL TRADERS
October 18, 2006
S K LODH Vs. STATE
September 21, 2006
S K M S TRAVELS Vs. TRANSPORT COMMISSIONER
January 6, 2006
S K MANIKANDAN Vs. SAINT MICHAEL S POLYTECHNIC COLLEGE
April 3, 2006
S K MUMTAJ BEGUM Vs. P M S MOHAMMED JAFRULLA KHAN
November 15, 2006
S K SEKAR Vs. COMMISSIONER OF POLICE OFFICE OF THE COMMISSIONER OF POLICE
March 31, 2006
S KADER MOHIDEEN Vs. STATE OF TAMIL NADU
June 28, 2006
S KALA Vs. SECRETARY TO GOVERNMENT FOOD AND CONSUMER PROTECTION DEPARTMENT
September 29, 2006
S KANAGAMBAL Vs. STATE
July 19, 2006
S KANNAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
August 7, 2006
S KANNAN AND COMPANY REP BY ITS PROPRIETOR S KANNAN AND FULL BRIGHT INC REP BY ITS MANAGING PARTNER S MOHAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED AND TMT A N VARALAKSHMI ARBITRATOR DISTRICT REVENUE OFFICER (RETD)
August 9, 2006
S KARTHIKEYANH Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
March 16, 2006
S KATHALINGAM Vs. COLLECTOR NAGAPATTINAM DISTRICT NAGAPATTINAM
June 27, 2006
S KATHIRESAN Vs. STATE
February 15, 2006
S KEETHA Vs. STATE OF TAMIL NADU, REP BY SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
June 19, 2006
S KRISHNAMOORTHY Vs. CHAIRMAN CUM MANAGING DIRECTOR
September 27, 2006
S KRISHNAN Vs. RATHINAVEL NAICKER
August 29, 2006
S KRISHNASAMY Vs. SUPERINTENDENT OF POLICE DINDIGUL
September 27, 2006
S KUPENDRAN Vs. TAMILNADU ELECTRICITY BOARD
December 8, 2006
S KUPPAMMAL Vs. A G KANNUSAMI
November 4, 2006
S L SASIKALA Vs. REGISTRAR, MANONMANIAM SUNDARANAR UNIVERSITY AND DR A P LIPTON, PRINCIPAL SCIENTIST, CENTRAL MARINE FISHERIES RESEARCH INSTITUTE, (INDIAN COUNCIL OF AGRICULTURAL RESEARCH)
September 19, 2006
S LAZER Vs. ADDL DIRECTOR GENERAL OF POLICE
December 18, 2006
S LEISTER Vs. UNION OF INDIA
December 5, 2006
S M A MOHAMED YUSOOF Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
February 8, 2006
S M RAMACHANDRAN Vs. DISTRICT COLLECTOR THIRUVALLUR
August 25, 2006
S M S LAKSHMI Vs. GOVERNMENT OF INDIA
July 24, 2006
S MAALIYATHRI Vs. COMMISSIONER PALLAVARAM MUNICIPALITY
September 13, 2006
S MADAN KUMAR Vs. K ARJUNAN
February 1, 2006
S MAGALINGAM Vs. A GANESAN
March 6, 2006
S MAHESWARI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 5, 2006
S MANICKA VASAGAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF TREASURIES AND ACCOUNTS
February 28, 2006
S MANJUNATHAN Vs. JOINT REGISTRAR OOTACAMUND
October 17, 2006
S MARIMUTHU Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES HOUSING MADURAI CIRCLE
April 28, 2006
S MOHAMED RABI Vs. DIRECTOR OF SCHOOL EDUCATION
December 6, 2006
S MURALIDHARAN Vs. M MUTHUKARUPPAN
March 13, 2006
S MURUGAN Vs. COMMISSIONER CORPORATION OF SALEM
October 16, 2006
S MURUGAN Vs. TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
August 19, 2006
S MURUGAVEL Vs. DISTRICT REVENUE OFFICER
June 15, 2006
S MURUGESAN Vs. V VIJAY SAI
October 25, 2006
S MURUGESAN Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST GEOERGE
December 6, 2006
S MUTHUKRISHNAN ALIAS KATTAIYAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF CUDDALORE
March 1, 2006
S MUTHUKUMARASWAMY PROPRIETOR OF FILLO HOTEL Vs. GOVERNMENT OF PONDICHERRY
February 1, 2006
S MUTHULAKSHMI Vs. STATE OF TAMIL NADU
March 3, 2006
S MUTHUVEL Vs. DIRECTOR OF ELEMENTARY EDUCATION
August 17, 2006
S N KITTUSWAMY Vs. PALANIYAMMAL
January 6, 2006
S NAGARAJ Vs. C NIRANJAN
March 23, 2006
S NATARAJAN Vs. TAMIL NADU ELECTRICITY BOARD
June 1, 2006
S NAVANEETHAM Vs. STATE OF TAMIL NADU
September 25, 2006
S NAYAGAM Vs. FOOD CORPORATION OF INDIA
June 27, 2006
S NEDUNCHEZHIAN REP BY HIS POWER OF ATTORNEY MALA NEDUNCHEZHIAN Vs. KUMARAN FOUNDATION REP BY ITS PARTNER MR P T NATHAN SON OF LATE PARAMANAYAGAM
October 11, 2006
S P A OFFSET Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
November 23, 2006
S P JAISANKAR Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYATS
March 24, 2006
S P JASWANTH KUMAR Vs. STATE OF TAMIL NADU
June 14, 2006
S P MEIAPPAN Vs. STATE
September 14, 2006
S P MUTHU Vs. KIRUPAKARAN
February 1, 2006
S P SHANKAR Vs. S P SUBRAMANI
February 22, 2006
S P VELAYUTHAM Vs. STATE
August 31, 2006
S PADMAVATHY Vs. SUBBULAKSHMI
March 7, 2006
S PALANI, CONTRACTOR Vs. UNIION OF INDIA, REP BY GENERAL MANAGER, SOUTHERN RAILWAY; G NARAYANAN, CHIEF GENERAL ENGINEER; R RAMANATHAN, CHIEF ENGINEER MRTS PROJECT (RAILWAYS COMMITTEE) AND S VIJAYARAGHAVAN, CHIEF ACCOUNTS OFFICER (CONSTRUCTION) SOUTHERN RAILWAY
October 27, 2006
S PALANISAMY GOUNDER Vs. N PALANISAMY
December 18, 2006
S PANDIAN Vs. A G VELAYUDHAM
June 16, 2006
S PARAMESWARAN Vs. SECRETARY UNION OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
May 23, 2006
S PARASAMAL Vs. G RAMAMURTHY
November 28, 2006
S PARIMALA Vs. STATE OF TAMIL NADU, REP BY SECRETARY, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
July 5, 2006
S PARTHASARATHY Vs. DURAI ALIAS GOVINDASAMY
March 10, 2006
S PETER RAJ Vs. MANAGER R C SCHOOL BISHOP OF TUTICORIN
January 10, 2006
S PITCHAI AROCKIYAM Vs. DISTRICT ELEMENTARY EDUCATIONAL
April 13, 2006
S PITCHUMANI Vs. K PALANISAMY
June 30, 2006
S PONNATHAL Vs. DIRECTOR OF MEDICAL
September 4, 2006
S POOCHI AMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
July 3, 2006
S POONGAVANAM Vs. SPECIAL OFFICER HH 565 KADALADI PRIMARY AGRI CO OP BANK LTD
September 29, 2006
S PREMA Vs. STATE OF TAMIL NADU
April 4, 2006
S PURUSHOTHAMAN Vs. ASSOCIATED TRADING CORPORATION PVT LTD
April 10, 2006
S R BALASUBRAMANIYAN M L A Vs. STATE OF TAMIL NADU
March 16, 2006
S R ERADHA Vs. MANAGING DIRECTOR THE TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 17, 2006
S R MAHENDRA RAJ Vs. V A GNANAPRAKASAM [DECEASED]
December 16, 2006
S R SUBRAMANIAN Vs. SYNDICATE BANK
November 24, 2006
S RADHA MONY Vs. HOME SECRETARY GOVERNMENT OF TAMIL NADU
December 19, 2006
S RADHAKRISHNAN Vs. DISTRICT COLLECTOR THANJAVUR
April 6, 2006
S RADHAKRISHNAN Vs. STATE OF TAMIL NADU
July 12, 2006
S RAGAVACHARI Vs. V S NARAYANAN
September 28, 2006
S RAJAKUMARI Vs. CHAIRMAN THE TAMIL NADU ELECTRICITY BOARD
November 15, 2006
S RAJENDIRAN Vs. STATE OF TAMIL NADU
July 17, 2006
S RAJENDRAN Vs. DEPUTY COMMISSIONER OF POLICE CRIME AND TRAFFIC
February 16, 2006
S RAJESH ALIAS ANANTHARAMAN Vs. STATE
March 6, 2006
S RAJESWARI Vs. SUPERINTENDENT OF POLICE
February 8, 2006
S RAJU Vs. DISTRICT REVENUE OFFICER THOOTHUKUDI
August 24, 2006
S RAJU Vs. ASSISTANT COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE, TUTICORIN PORT TRUST; DEPUTY COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE, TUTICORIN PORT TRUST; GROUP COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE
December 13, 2006
S RAMACHANDRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER FORLAND ADMINISTRATION CHEPAUK
September 20, 2006
S RAMALINGHAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD
December 21, 2006
S RAMAN Vs. AYYAPPAN
November 24, 2006
S RAMANI Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 11, 2006
S RAMESH KUMAR Vs. STATE OF TAMIL NADU
April 6, 2006
S RAMKUMAR Vs. STATE OF TAMIL NADU
December 4, 2006
S RANGABASHYAM Vs. STATE OF TAMIL NADU
November 20, 2006
S RATHINASAMY Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
June 13, 2006
S RAVI Vs. UNION OF INDIA
December 4, 2006
S RAVI Vs. PRINCIPAL
December 11, 2006
S RENGARAJ Vs. PUNJAB NATIONAL BANK
November 27, 2006
S S D OIL MILLS LIMITED REP BY ITS DIRECTOR D RAMAMOORTHY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT ENERGY DEPARTMENT, CHAIRMAN TAMIL NADU ELECTRICITY BOARD AND SUPERINTENDING ENGINEER
April 19, 2006
S S INTERNATIONAL A DIVISION OF S S I MEDIA INDIA PVT LTD Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
December 28, 2006
S S K TRADING COMPANY Vs. COMMERCIAL TAX OFFICER
October 26, 2006
S S RAJASEKAR Vs. UNION OF INDIA
December 6, 2006
S SATHANA Vs. COMMISSIONER OF POLICE
March 14, 2006
S SATHIA CHANDRAN Vs. STATE OF TAMIL NADU
September 14, 2006
S SATHYAKUMAR Vs. INDIAN OVERSEAS BANK
June 14, 2006
S SEKAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 6, 2006
S SELVAKANI Vs. SAVARIMUTHU
December 4, 2006
S SELVARAJ Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM
April 6, 2006
S SELVARAJ Vs. PRESIDING OFFICER LABOUR COURT
June 27, 2006
S SEVUGAN Vs. CHIEF EDUCATIONAL OFFICER VIRUDHUNAGAR DISTRICT
January 25, 2006
S SHAKILA BEGAM Vs. STATE OF TAMILNADU
September 28, 2006
S SHANKAR Vs. STATE
December 14, 2006
S SHANMUGAM Vs. STATE OF TAMIL NADU
April 25, 2006
S SIVAGAMI Vs. GOVERNMENT OF TAMIL NADU
August 1, 2006
S SIVAGNANAM VAIDYAR Vs. GOVERNMENT OF TAMIL NADU
September 6, 2006
S SIVAKUMAR Vs. DEPUTY INSPECTOR OF FACTORIES
September 8, 2006
S SOUNDARAPANDIAN Vs. PONRAM
October 19, 2006
S SRIDHAR Vs. KANNUPAIYAN
June 19, 2006
S SRINIVASALU Vs. FOOD CORPORATION OF INDIA
July 21, 2006
S SRINIVASAN Vs. DIRECTOR OF SCHOOL EDUCATION DPI
September 13, 2006
S SRIVIDHYA Vs. STATE OF TAMIL NADU
March 13, 2006
S SUBRAMANIAM Vs. STATE OF TAMIL NADU
June 27, 2006
S SUBRAMANIAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES SIVAGANGAI REGION ROAD SIVAGANGAI
December 19, 2006
S SUKUMAR Vs. M RANGASAMY GOUNDER
April 25, 2006
S SUNDARASAMY Vs. S SARASWATHY
August 2, 2006
S SUNDARAVADIVELU Vs. SUPERINTENDENT OF POLICE
March 9, 2006
S SUNDARESAN Vs. S SANTHANAM
January 31, 2006
S SUYAMBULINGAM Vs. TUTICORIN PORT TRUST
March 10, 2006
S SYED MASTHAN Vs. SYED MUBARAK
August 18, 2006
S TAMILARASI Vs. M P RAM MOHAN RAJA
July 13, 2006
S Tamiljeselvan Vs. Registrar Tamilnadu Central Administrative Tribunal
January 27, 2006
S THIYAGARAJAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 17, 2006
S ULAGMMAL Vs. INSPECTOR DENRAL OF REGISTRATION
April 10, 2006
S V CHIDAMBARAM Vs. S SIKKANDHAR BATCHA
October 18, 2006
S V MAHALINGAM Vs. COLLECTOR PASUMPON MUTHURAMALINGA THEVAR DISTRICT AT SIVAGANGAI
September 25, 2006
S V RAMAMURTHY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU HOME DEPARTMENT FORT ST GEORGE CHENNAI €“ 600 009
April 28, 2006
S VAIDYANATHAN Vs. SUB INSPECTOR OF POLICE KADAMPULIYUR
June 15, 2006
S VALLI Vs. STATE OF TAMIL NADU
September 18, 2006
S VASUDEVAN Vs. SECRETARY TO GOVERNMENT PUBLIC LAW AND ORDER A DEPARTMENT FORT ST GEORGE
August 21, 2006
S VELU Vs. MANONMANIAM SUNDARANAR UNIVERSITY
July 28, 2006
S VENKATALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
June 17, 2006
S VENKATESAN Vs. J INDUMATHI
July 25, 2006
S VIAJAYALAKSHMI Vs. SEKAR
December 20, 2006
S VICTOR Vs. LABOUR OFFICER G S R BOOMIBALAGAN AND A R
June 28, 2006
S VIDYASHANKAR Vs. UNION OF INDIA
November 23, 2006
S VIJAYAKUMAR Vs. COMMISSIONER CORPORATION OF CHENNAI
December 22, 2006
S VIJAYARAMAN Vs. SPECIAL TAHSILDAR
April 26, 2006
S VIMALA Vs. STATE
March 31, 2006
S ZACHARIAS Vs. TAMIL NADU ELECTRICITY BOARD
August 22, 2006
S. DHANASEKARAN Vs. COMMISSIONER OF POLICE, MADURAI CITY COMMISSIONER AND ANOTHER
April 3, 2006
S. GURUMURTHY Vs. N. RAMAN
September 29, 2006
S. LOGANATHAN ALIAS KATTAIYAN AND OTHERS . Vs. STATE OF TAMIL NADU
March 29, 2006
S. MARIA ARUPUTHAM Vs. DIRECTOR OF AGRICULTURE,
September 7, 2006
S. RAGAVACHARI Vs. V.S. NARAYANAN DIRECTOR
September 27, 2006
S. RASALAM Vs. COMMISSIONER OF ADI DRAVIDAR & TRIBAL WELFARE
June 19, 2006
S. SENTHIL KUMAR, ERODE Vs. STATE
January 31, 2006
S. SRIDHARAN Vs. APPOLLO SINDHOORI CAPITAL INVEST LTD. AND ORS.
November 8, 2006
S. VENKATESAN Vs. MAHESWARI,
August 29, 2006
S.SREENIVASAN Vs. PRESIDING OFFICER
April 21, 2006
Sabapathy Vs. Secretary to Government Prohibition and Excise Dept
January 17, 2006
SABITHA BOOSHAN Vs. INSPECTOR OF POLICE
February 23, 2006
SADAIAN Vs. STATE
January 25, 2006
SADASIVAM Vs. S CHITRALEKHA
February 22, 2006
SADHASIVAM Vs. CHELLAMUTHU
November 6, 2006
SAGA FOOD PRODUCTS (P) LTD Vs. AVINASH P SHAMDASANI
December 22, 2006
SAHABUDEEN Vs. V HARIDASS
May 31, 2006
SAHU CYLINDERS AND UDYOG (P.) LTD Vs. REGISTRAR OF COMPANIES
January 5, 2006
SAHUL HAMEED Vs. ADDITIONAL SECRETARY TO GOVERNMENT OF
November 14, 2006
SAHUL HAMEED Vs. MIL NADU CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION CHENNAI
July 11, 2006
SAKETH INDIA LTD Vs. STATE OF TAMIL NADU
November 13, 2006
SAKTHI AND CO Vs. DESIGACHARY
April 7, 2006
SAKTHI CHEMICAL INDUSTRIES Vs. DEPUTY DIRECTOR ESI CORPORATION
August 10, 2006
SAKTHI DURGA BUILDERS AND DEVELOPERS Vs. P S RAMAN
December 19, 2006
SAKTHIVEL Vs. DHANDAPANI
December 15, 2006
SAKTHIVEL MODERN RICE MILL Vs. STATE OF TAMIL NADU
February 11, 2006
SAKUNTALA AMMAL Vs. E RAVI
December 1, 2006
SAKUNTALA AMMAL Vs. E RAVI
December 6, 2006
SAKUNTHALA Vs. STATE
July 28, 2006
SALEM VIVEKANANDA ENGLISH INSTITUTE Vs. VIVEKANANDA KALVI NILAYAM PVT LTD
October 30, 2006
SALUKA BEEVI Vs. RAJAMANI AMMAL
August 11, 2006
SAMBANDAN Vs. KUNJAMMAL
October 12, 2006
SAMBANDASAMY MUDALIAR Vs. M ANBU AMMAL
November 2, 2006
SAMBASIVAM Vs. STATE
December 7, 2006
SAMPATH Vs. STATE OF TAMIL NADU
February 3, 2006
SAMPATH Vs. STATE OF TAMIL NADU
June 17, 2006
SAMPATH Vs. STATE OF TAMIL NADU
June 26, 2006
SAMPATH Vs. STATE
July 26, 2006
SAMPATH ALIAS PALANI Vs. STATE
January 20, 2006
SAN J ROCK FORT Vs. PRAKASH
April 7, 2006
SANAVAS Vs. MANIYAN
April 20, 2006
SANDEEP MEHTA Vs. STATE
November 28, 2006
SANGEETHA Vs. STATE OF TAMIL NADU
April 13, 2006
SANGEETHA Vs. STATE OF TAMIL NADU
April 3, 2006
SANGIAH Vs. STATE OF TAMIL NADU
December 7, 2006
SANJAY Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
September 26, 2006
SANJAY DALMIA Vs. STATE
August 10, 2006
SANJAY RAGHURAM Vs. TELENGANA INVESTMENTS AND FINANCES LTD
March 24, 2006
SANKAR Vs. STATE OF TAMIL NADU
December 7, 2006
SANKAR Vs. STATE OF TAMIL NADU
October 25, 2006
SANMUGAM Vs. SAMMUNDEESWARI
October 11, 2006
SANTHA Vs. STATE OF TAMIL NADU
July 14, 2006
SANTHA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 28, 2006
SANTHA MUNIKUMAR Vs. STATE OF TAMIL NADU
September 27, 2006
SANTHANARAMAN Vs. MANAGEMENT OF NEEDAMANGALAM CO OPERATIVE AGRICULTURAL BANK LTD
September 19, 2006
SANTHAPPAN Vs. JEYA SEELI
April 10, 2006
SANTHI ALIAS SARASWATHI Vs. STATE OF TAMILNADU
August 1, 2006
SANTHOSH Vs. COMMISSIONER OF POLICE
March 20, 2006
SANTHOSH MEDICALS Vs. ASSISTANT DIRECTOR OF DRUGS CONTROL CUM LICENSING AUTHORITY
July 31, 2006
SARASAGOPAL Vs. AKSHAYA HOMES
November 28, 2006
SARASU ALIAS SARASWATHI Vs. STATE OF TAMIL NADU
June 13, 2006
SARASWATHI Vs. YASODHAMMAL
November 30, 2006
SARASWATHI Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VELLORE
July 31, 2006
SARASWATHI AMMAL Vs. PONNINATHA NAINAR
February 28, 2006
SARAVANA THEATRE Vs. MOOGAMBIGAI FINANCIERS
September 12, 2006
Saravanan Vs. Secretary to Government Prohibition and Excise Dept
January 23, 2006
SARAVANAN Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT
March 6, 2006
SARAVANAN Vs. STATE OF TAMIL NADU
July 10, 2006
SARGUNAM Vs. V R JAYASINGH
December 12, 2006
SAROJA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
June 21, 2006
SAROJAMMAL Vs. EXECUTIVE OFFICER ARUL MIGU CHELLAPILLAIAR TEMPLE
August 24, 2006
SAROJINI CHANDRAKUMAR Vs. RIGID HOSPITALS PRIVATE LIMITED
February 3, 2006
SARSWATI ENGINEERING WORKS Vs. CHIEF ENGINEER DISTRIBUTION VELLORE REGION
December 13, 2006
SASI ALIAS SASIKUMAR Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND COMMISSIONER OF POLICE
July 11, 2006
SASI POLY COLOURS Vs. LAKSHMI POLYMERS
March 28, 2006
SATHISH RAJ Vs. ATLANTA APPLIED DYNAMICS INDIA PVT LTD
October 26, 2006
SATHISH; RAJI; MARK ANTHONY AND SENTHIL KUMAR Vs. STATE REP BY INSPECTOR OF POLICE
September 19, 2006
SATHIYAMURTHY Vs. STATE OF TAMIL NADU
September 7, 2006
SATHYA Vs. STATE
February 14, 2006
SATHYA Vs. STATE OF TAMIL NADU
June 26, 2006
SATHYABAMA INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. UNION OF INDIA
July 13, 2006
SATHYAMURTHY Vs. STATE
February 22, 2006
SAVAMALAI ESTATES LTD Vs. STATE OF TAMIL NADU
June 20, 2006
SAVARIMUTHU Vs. MARICANNU
November 6, 2006
SAVITHIRI Vs. STATE OF TAMIL NADU
April 4, 2006
SAVITHIRIAMMAL Vs. STATE OF TAMIL NADU
June 17, 2006
SAYIRA BANU Vs. SPECIAL DEPUTY COLLECTOR STAMPS TRICHY
July 5, 2006
SECRETARY NATIONAL COLLEGE Vs. N BASKARAN
August 25, 2006
SECRETARY NESAMONY MEMORIAL CHRISTIAN COLLEGE NAGERCOIL Vs. STATE OF TAMIL NADU
November 8, 2006
SECRETARY PARUNTHALAIVAR KAMARAJAR HIGHER SECONDARY SCHOOL Vs. A JEYAPAUL MOHAN
June 22, 2006
SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION Vs. R JAYAKUMAR
October 17, 2006
SECRETARY TO GOVERNMENT Vs. M PUGALENDRAN
February 2, 2006
SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT Vs. A D SELVARAJ
December 19, 2006
SECRETARY TO GOVERNMENT HEALTH DEPARTMENT Vs. P A ADALARASU
February 6, 2006
SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT Vs. G MAHALINGAM
February 11, 2006
SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT Vs. S PONRAJ
February 13, 2006
SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND THE SPECIAL TAHSILDAR (NEIGHBOURHOOD SCHEME) AND LAND ACQUISITION OFFICER Vs. M SUBRAMANIA PILLAI; KASITHANKAM AND P MAHADEVAN
June 16, 2006
SECRETARY VIVEKANANDA HIGHER SECONDARY SCHOOL Vs. M NALLAPERUMAL
March 22, 2006
SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION; R JAYAKUMAR Vs. R JAYAKUMAR
October 17, 2006
SEELAN ALIAS JAYASEELAN Vs. STATE
July 27, 2006
SEENIAMMAL Vs. STATE OF TAMIL NADU
March 14, 2006
SEENU ALIAS SRINIVASAN Vs. STATE OF TAMIL NADU
March 14, 2006
SEERANGAN Vs. CHINNANNA GOUNDER
September 25, 2006
SEKAR Vs. STATE
September 26, 2006
Sekar Vs. State of Tamil Nadu
January 31, 2006
SEKAR Vs. DISTRICT COLLECTOR
February 27, 2006
SEKAR Vs. THE STATE
March 13, 2006
SEKAR ALIAS CHANDRASEKAR ALIAS CHINNA KANAGU Vs. COMMISSIONER OF POLICE
June 27, 2006
SEKAR ALIAS SETTUALIASNONDI SETTU Vs. STATE
September 25, 2006
SEKHAR Vs. STATE
October 31, 2006
SEKHAR Vs. STATE, REP. BY THE INSPECTOR OF POLICE, VIRALIMALAI POLICE STATION, PUDUKOTTAI DISTRICT
November 21, 2006
SELF FINANCING PRIVATE TEACHER TRAINING INSTITUTES ASSOCIATION Vs. STATE OF TAMIL NADU
August 19, 2006
SELLAMMAL Vs. JOINT DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES AND FAMILY WELFARE
March 23, 2006
SELLAMUTHU Vs. STATE
September 29, 2006
SELLAMUTHUGOUNDER Vs. MARAPPAGOUNDER
November 29, 2006
SELVAKANI @ KANI Vs. STATE
February 21, 2006
SELVAKULENDRAN ALIAS SELVAM ALIAS BABU Vs. STATE OF TAMIL NADU
March 15, 2006
SELVAKUMAR Vs. STATE OF TAMIL NADU
April 3, 2006
SELVAKUMAR Vs. STATE OF TAMILNADU
March 7, 2006
SELVAKUMAR @ KUTTY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
September 18, 2006
SELVAM Vs. STATE
December 1, 2006
SELVAM Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
July 11, 2006
SELVAM ALIAS JOTHIRAJ Vs. STATE OF TAMIL NADU
March 14, 2006
SELVAN Vs. STATE
March 21, 2006
SELVARAJ Vs. RAMACHANDRAN
September 14, 2006
SELVARAJ Vs. SECRETARY TO GOVERNMENT
April 25, 2006
SELVARAJ Vs. N JEYARAMAN
July 7, 2006
SELVARAJ R Vs. MANAGEMENT OF AMALGAMATIONS REPCO LTD
February 6, 2006
SELVI Vs. SECRETARY TO GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT
March 28, 2006
SELVI Vs. SECRETARY TO GOVERNMENT, FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT, FOOD AND CONSUMER PROTECTION DEPARTMENT, GOVERNMENT OF INDIA
March 28, 2006
SELVI J JAYALALITHA Vs. UNION OF INDIA
December 2, 2006
SELVI J JAYALALITHAA Vs. R RAJAGOPAL ALIAS R R GOPAL ALIAS NAKKHEERANGOPAL
March 15, 2006
SELVI S EMALDA MARY Vs. DIRECTOR OF SCHOOL EDUCATION AND DISTRICT EDUCATIONAL OFFICER
March 2, 2006
SENBAGASUNDARI Vs. KOTHANDAPANI PILLAI
December 7, 2006
SENGAZHANI REDDIAR Vs. N SABAPATHI
June 12, 2006
SENGOTTAYAN Vs. STATE
August 21, 2006
SENGOTTUVEL Vs. PONNUVEL
September 6, 2006
SENIOR COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE Vs. N SUNDARESAN NAIR
March 29, 2006
SENIOR MANAGER CANARA BANK Vs. A PUKRAJ
September 29, 2006
SENIYAMMAL Vs. COMMISSIONER OF POLICE
March 14, 2006
SENNAMPATTY MILK PRODUCERS CO OPERATIVE SOCIETY LTD Vs. PRESIDING OFFICER LABOUR COURT
April 10, 2006
SENTHAMIZH Vs. STATE OF TAMIL NADU
August 7, 2006
SENTHIL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
March 14, 2006
SENTHIL ALIAS SENTHIL KUMAR ALIAS VEERA Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT
March 14, 2006
SENTHIL COLLEGE OF EDUCATION Vs. VICE CHANCELLOR PONDICHERRY UNIVERSITY
May 4, 2006
SENTHIL KUMAR Vs. COMMISSIONER OF POLICE
July 3, 2006
SENTHIL KUMAR Vs. COOPERATIVE TRIBUNAL [PRINCIPAL DISTRICT JUDGE]
November 3, 2006
SENTHIL KUMAR Vs. DISTRICT MAGISTRATE AND THE DISTRICT COLLECTOR OF COIMBATORE
March 20, 2006
SENTHILKUMAR Vs. VELMURUGAN
September 27, 2006
SENTHILKUMAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
February 14, 2006
SESHACHALAM Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
April 21, 2006
SESHASAYEE PAPER AND BOARDS LIMITED Vs. STATE OF TAMILNADU
February 28, 2006
SETHUPATHY Vs. C S JEEVAKUMAR
November 30, 2006
SETTAI MURUGAN ALIAS VELMURUGAN Vs. STATE OF TAMIL NADU
July 5, 2006
Settu Vs. District Magistrate and District Collector
January 24, 2006
SETTU Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 3, 2006
SETTU ALIAS ARUMUGAM Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
July 5, 2006
SETTU ALIAS ARUMUGAM Vs. SECRETARY TO GOVERNMENTAND GOVERNMENT OF TAMIL NADU
July 11, 2006
SHAH JAYANTILAL JIVRAJ AND CO Vs. UNION OF INDIA
May 17, 2006
SHAIK NAWAB Vs. UNION OF INDIA
December 12, 2006
SHANKAR Vs. S VISWANATHAN
March 23, 2006
SHANKAR Vs. STATE OF TAMILNADU
February 24, 2006
SHANMUGA ARTS SCIENCE TECHNOLOGY AND RESEARCH ACADEMY SASTRA Vs. BAR COUNCIL OF INDIA
March 21, 2006
SHANMUGA METAL Vs. REGIONAL DIRECTOR E S I SUB REGIONAL OFFICER MADURAI
December 7, 2006
SHANMUGA WINES Vs. V GANDHIMATHI
November 22, 2006
SHANMUGAM Vs. SENKOL MARY
November 24, 2006
SHANMUGARAJ Vs. SUPERINTENDENT OF POLICE THOOTHUKUDI DISTRICT
September 22, 2006
SHANMUGARAJA SPINNING MILLS Vs. INSPECTOR OF POLICE
February 21, 2006
SHANMUGHAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
June 17, 2006
SHANMUGHAM DIED Vs. PARVATHI
June 20, 2006
SHANTHAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
November 23, 2006
SHANTHARAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER
October 17, 2006
SHANTHI Vs. INSPECTOR OF POLICE J 7 VELACHERY POLICE STATION CHENNAI DISTRICT
January 19, 2006
SHANTHI Vs. STATE OF TAMIL NADU
June 13, 2006
SHANTHI Vs. GOVERNMENT OF TAMIL NADU, REP BY SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, DISTRICT COLLECTOR; INSPECTOR OF POLICE, PROHIBITION ENFORCEMENT DEPARTMENT(UNIT-I)
July 3, 2006
SHARATH KUMAR RATH; SAROJ KUMAR SADANGI AND PARAMESWARAN SATYAM; T S JAYACHANDAR, DEPUTY COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE; A CLETUS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL REP BY ITS REGISTRAR
April 21, 2006
SHARLI SUNITHA Vs. D BALSON
November 20, 2006
SHARP TOOLS Vs. STATE OF TAMIL NADU
September 29, 2006
SHERFUDEEN Vs. M A HAJEES
August 18, 2006
SHREE ANNAPOORNA, SHREE GOWRISHANKAR HOTELS (P) LTD Vs. COMMERCIAL TAX OFFICER
June 22, 2006
SHREE PADMA INDUSTRIES Vs. GOLDEN CITY STEELS
November 4, 2006
SHRI JAYENDRA SARASWATHI SWAMIGAL ALIAS SUBRAMANIAM Vs. STATE OF TAMIL NADU
February 7, 2006
SHRI RAJASTHANI JAIN SAMAJ EDUCATIONAL TRUST Vs. V SUBRAMANIAN
November 7, 2006
SHRIRAM INVESTMENT SERVICES LIMITED Vs. PALKI JEYPAD INVESTMENT P LIMITED
May 16, 2006
SIDDHA CONSTRUCTION P LTD Vs. M SHANMUGAM
August 10, 2006
SIDDHARAJ Vs. DHARMAPURI MARKETING COMMITTEE DHARMAPURI
November 27, 2006
SIECHEM TECHNOLOGIES PVT LIMITED Vs. VAROMET METALS LIMITED
July 25, 2006
SIGRID AGARWAL Vs. ANJAPPAR CHETTINAD RESTAURANT
January 27, 2006
Silambayee Vs. State rep
January 17, 2006
SILICON INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 4, 2006
SIMON AND ORS Vs. STATE OF TAMIL NADU
December 16, 2006
SIMPSON AND GENERAL FINANCE COMPANY LIMITED Vs. STATE OF TAMIL NADU
September 4, 2006
SINDHU CARGO SERVICES LTD Vs. COMMISSIONER OF CUSTOMS
February 3, 2006
SINGAPORE AIRLINES LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
December 22, 2006
Siva Vs. State of Tamil Nadu
February 6, 2006
SIVA ALIAS SIVANANDAM Vs. STATE OF TAMIL NADU
September 7, 2006
SIVAGAMI Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT
June 12, 2006
SIVAGAMI Vs. S MOHAN
December 18, 2006
SIVAKAMI Vs. SHANMUGASUNDARAM
July 10, 2006
SIVAKUMAR Vs. STATE
March 1, 2006
SIVAKUMAR Vs. STATE OF TAMIL NADU
August 1, 2006
SIVALINGAM Vs. STATE
November 3, 2006
SIVALINGAM Vs. STATE OF TAMIL NADU
June 30, 2006
SIVANMALAI VISWAKARMA SAMUTHAYA NALA SANGAM Vs. NATARAJAN
November 14, 2006
SIVANTHI VINAYAGHAR PRIMARY SCHOOL, REP BY ITS SECRETARY Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ASSISTANT ELEMENTARY EDUCATIONAL OFFICER
June 22, 2006
SIVARAJ Vs. STATE OF TAMIL NADU
March 24, 2006
SIVASHANMUGHARAJA Vs. S NARMATHAI
November 20, 2006
SIVASUBRAMANIYA GURUKAL Vs. EXECUTIVE OFFICER SREE SUBRAMANIYASWAMY TEMPLE MARUDAMALAI
July 20, 2006
SMILINE RUSHIDA Vs. N RAMESH
June 29, 2006
SOBIA HELAN Vs. DISTRICT COLLECTOR KANYAKUMARI DISTRICT AT NAGERCOIL
June 15, 2006
SOCIETY FOR APPLIED MICROWAVE ELECTRONICS ENGINEERING AND RESEARCH Vs. M REVATHI
September 21, 2006
SOLAIAPPA SAMI MODERN RICE MILLS Vs. SUPERINTENDING ENGINEER CEDC/WEST ANNANAGAR
September 8, 2006
SOMASUNDARAM Vs. DHANALAKSHMI
November 17, 2006
SOMBU PADAYACHI Vs. R K RAMASAMI NAINAR
June 26, 2006
SONY JOHN @ SONY @ JEGAN Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 27, 2006
SONY PICTURES RELEASING OF INDIA LTD Vs. STATE OF TAMIL NADU
July 7, 2006
SOSAMMA THAMPY Vs. ASSISTANT COMMISSIONER ULT CUM-COMPETENT AUTHORITY ULC
April 17, 2006
SOUNDARAMBAL Vs. GOVERNMENT OF TAMILNADU
March 9, 2006
SOUNDARESSANE ALIAS SOUNDARESSIN ALIAS SUNDARARAJU Vs. POUCHEPAVADY ALIAS POUCHEPAGANDY
November 10, 2006
SOUTH INDIA SURGICAL CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 6, 2006
SOUTHERN GROUP INDUSTRIES P LTD Vs. CREATIVE FOUNDATIONS PVT LTD
September 19, 2006
SOUTHERN INDUSTRIAL CORPORATION LTD Vs. STATE OF TAMIL NADU
July 6, 2006
SOUTHERN RAILWAY Vs. S DHARANI
December 8, 2006
SP RAMASWAMY Vs. DEPUTY INSPECTOR GENERAL DEPARTMENT OF ATOMIC ENERGY DAE HEAD QUARTERS
April 18, 2006
Special Deputy Collector Land Acquisition Vs. A T Varadarajan
January 4, 2006
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION Vs. R DURAI
June 17, 2006
SPECIAL OFFICER Vs. R PALANISAMY
August 21, 2006
SPECIAL OFFICER C 2553 KOMMESWARAM PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. R MUNISAMY
June 30, 2006
SPECIAL OFFICER H H 496 ISUKKAZHIKATTERI PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. A SUNDARAM
December 13, 2006
SPECIAL OFFICER MADURANTHAKAM COOPERATIVE SUGAR MILLS Vs. JOINT COMMISSIONER OF LABOUR UNDER THE PAYMENT OF GRATUITY ACT 1972
October 17, 2006
SPECIAL RANGE-I MADURAI Vs. A TENZINGSIVAKASI
February 28, 2006
SPECIAL TAHSILDAR Vs. VALLIAMMAL
January 5, 2006
SPECIAL TAHSILDAR Vs. MURUGESA GOUNDER
September 13, 2006
SPECIAL TAHSILDAR Vs. SEENAPPA
November 3, 2006
SPECIAL TAHSILDAR Vs. R SUNANTHA
August 11, 2006
SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME Vs. GOVERNMENT OF TAMILNADU
September 8, 2006
SPECIAL TAHSILDAR LA NEIGHBOURHOOD SCHEME Vs. PANJA GOUNDER
July 13, 2006
SPORTING PASTIME INDIA LIMITED Vs. KASTHURI AND SONS LIMITED
June 28, 2006
SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU Vs. TARAPORE AND CO
June 28, 2006
SREE MURUGAN ENGINEERING PRODUCTS Vs. COMMERCIAL TAX OFFICER COIMBATORE
August 9, 2006
SREE MURUGAN ENGINEERING PRODUCTS Vs. COMMERCIAL TAX OFFICER, COIMBATORE
October 12, 2006
SREE RAJENDRA TEXTILES Vs. COMMISSIONER OF CUSTOMS SEA PORT CUSTOM HOUSE
March 29, 2006
SREE UTHRADAM THIRUNAL HOSPITAL Vs. STATE
July 4, 2006
SRI RAJALAKSHMI STORES Vs. UNION OF INDIA
September 4, 2006
SRI RANGA THEVAR AND OTHERS Vs. THE STATE BY SUB-INSPECTOR OF POLICE SRIVAIKUNDAM POLICE STATION
January 24, 2006
SRI SHANMUGHA TALKIES VEERAVANALLUR Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION
December 1, 2006
SRI VARADARAJA TEXTILES PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
August 1, 2006
SRI-LA-SRI AJAPPA NATESWARA PANDARA SANNATHI AVL, MEGANATHASWAMY THIRUKOIL Vs. DISTRICT COLLECTOR, INSPECTOR PANCHAYAT; COMMISSIONER, PANCHAYAT UNION AND PREMPLOYEES STATE INSURANCE CORPORATIONDENT, THIRUMAICHUR PANCHAYAT BOARD
June 27, 2006
SRIDEVI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 3, 2006
SRIKANTH Vs. STATE OF TAMIL NADU
July 6, 2006
SRINIVASA PERUMAL TRADING CO Vs. DEPUTY COMMISSIONER
September 11, 2006
SRINIVASA TRADING CO Vs. ASSISTANT COMMISSIONER
September 28, 2006
SRINIVASAM PILLAI Vs. SUBRAMANIAN
May 16, 2006
SRINIVASAN Vs. STATE OF TAMIL NADU
April 12, 2006
SRIRAM Vs. STATE OF TAMIL NADU
June 27, 2006
SRIVATSA TUBE CORPORATION Vs. K LATHA
June 19, 2006
ST MARK S EDUCATIONAL TRUST Vs. S VENKATESAN
June 22, 2006
ST MARK S EDUCATIONAL TRUST Vs. S SEKAR
June 22, 2006
ST MARK S EDUCATIONAL TRUST Vs. SAKUNTHALA
June 22, 2006
ST MARK S EDUCATIONAL TRUST Vs. S SAMPATH
June 22, 2006
ST MARKS EDUCATIONAL TRUST Vs. S ASHOK KUMAR
June 22, 2006
ST THOMAS MOUNT BABIES HOME Vs. STATE
March 22, 2006
ST-CMS ELECTRIC COMPANY PVT LIMITED Vs. UNION OF INDIA
June 8, 2006
STATE Vs. R VINOD KUMAR
March 31, 2006
STATE Vs. RAVI ALIAS NATARAJAN
October 10, 2006
STATE Vs. ANANDAN
March 3, 2006
STATE Vs. MARUTHAMUTHU
January 30, 2006
STATE Vs. SUBRAMANIAN
January 18, 2006
STATE Vs. THIYAGARAJAN
February 8, 2006
STATE Vs. KALI
February 11, 2006
STATE Vs. S RAJENDRAN
February 10, 2006
STATE Vs. MARIMUTHU AND OTHERS
October 9, 2006
STATE Vs. RAVI
October 10, 2006
STATE Vs. SINGARAM PROP OF GURU METALS
August 2, 2006
STATE Vs. K PONMUDI
August 11, 2006
STATE Vs. SUBRAMANIAN
August 18, 2006
STATE BANK OF INDIA Vs. P SARATHY
November 22, 2006
STATE BANK OF INDIA Vs. INSPECTOR OF LABOUR
September 1, 2006
STATE BANK OF MYSORE Vs. PUKHRAJMAL SUGARMAL LUNKAD
June 30, 2006
STATE BY INSPECTOR/RPF, MAYILADUTHURAI, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS Vs. MOHAMMED SHERIF AND ANOTHER
February 10, 2006
STATE EXPRESS TRANSPORT CORPORATION CHENNAI LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
December 21, 2006
STATE GOVERNMENT OF TAMIL NADU Vs. K VIJAYAKUMAR
February 22, 2006
STATE O TAMIL NADU Vs. SHANTHI
April 3, 2006
STATE OF MADRAS Vs. ANANDA
March 3, 2006
STATE OF TAMIL NADU Vs. VIKAS ACADEMY DIRECTOR S
February 24, 2006
STATE OF TAMIL NADU Vs. K MOHAMMED MUSTAFA
September 14, 2006
State of Tamil Nadu Vs. Tamil Nadu Arasu Uraga Kudineer Thitta Thozhil Nutpa Min Paniyalargal Sangam
January 6, 2006
STATE OF TAMIL NADU Vs. S SOLAIMALAI NADAR
November 27, 2006
STATE OF TAMIL NADU Vs. N C NAHAR
April 4, 2006
STATE OF TAMIL NADU Vs. GOVINDARAJ
December 1, 2006
STATE OF TAMIL NADU Vs. P NARAYANAN
November 30, 2006
STATE OF TAMIL NADU Vs. M GANDHI
November 21, 2006
STATE OF TAMIL NADU Vs. ALAGIRISAMY
November 14, 2006
STATE OF TAMIL NADU Vs. G MADHESHWARAN
March 22, 2006
STATE OF TAMIL NADU Vs. TVL NEW KAMALIYA HOTEL
March 13, 2006
STATE OF TAMIL NADU Vs. S SAMU NARAYANAN
November 7, 2006
STATE OF TAMIL NADU Vs. K S NARAYANAN
June 23, 2006
STATE OF TAMIL NADU Vs. COONOOR TEA ESTATES CO LTD
June 19, 2006
STATE OF TAMIL NADU Vs. P SIVANANDHAM
June 17, 2006
STATE OF TAMIL NADU Vs. K KAILASAM
June 16, 2006
STATE OF TAMIL NADU Vs. TVL SHREE JAGAM SPINNING MILLS
April 24, 2006
STATE OF TAMIL NADU Vs. A CHINNASAMY SPECIAL REVENUE INSPECTOR FOREST SETTLEMENT OFFICE
December 22, 2006
STATE OF TAMIL NADU Vs. SUBRAMANIA VILAS PRIMARY SCHOOL
August 25, 2006
STATE OF TAMIL NADU Vs. P PUSHPAM
August 11, 2006
STATE OF TAMIL NADU Vs. V S B EDUCATIONAL TRUST
August 9, 2006
STATE OF TAMIL NADU Vs. RAMASUBRAMANIAN
August 4, 2006
STATE OF TAMIL NADU Vs. B KAMATCHI ELEMENTARY GRADE TEACHER
August 1, 2006
STATE OF TAMIL NADU Vs. STATE OF TAMIL NADU
July 27, 2006
STATE OF TAMIL NADU Vs. S SIVAGAMI
July 13, 2006
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT AND THE SPECIAL TAHSILDAR (LAND ACQUISITION) Vs. V NAGARAJ; JAYA; B M AMBAVATHY AND NARASIMMAIAH REP BY ITS POWER OF ATTORNEY MR N RAJENDRAN
October 19, 2006
STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, LABOUR DEPARTMENT; THE CHIEF INSPECTOR OF FACTORIES AND THE DEPUTY CHIEF INSPECTOR OF FACTORIES Vs. R VASANTHI
January 27, 2006
STATE OF TAMILNADU Vs. TVL NU TREAD TYRES
July 27, 2006
State Transport Employees Union Vs. Government of Tamil Nadu
January 27, 2006
STATE TRANSPORT EMPLOYEES UNION Vs. METROPOLITAN TRANSPORT CORPORATION LTD
November 20, 2006
STERLITE INDUSTRIES (INDIA) LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER
April 3, 2006
SUB REGISTRAR ADYAR CHENNAI Vs. CANARA BANK SAIDAPET BRANCH
February 24, 2006
SUB-REGISTRAR SUB-REGISTRARS OFFICE Vs. K KANDAMARAN
December 21, 2006
SUBA SPINNERS Vs. ANBOLI YARNS
March 28, 2006
SUBARAYALU NAIDU Vs. ARIKRISHNAN
November 20, 2006
SUBBAIYA GOUNDER Vs. M BALASUBRAMANIAM
October 18, 2006
SUBBALAKSHMI SANKARANARAYANAN Vs. VELUMALAI
February 24, 2006
SUBBATHAL Vs. ARUNACHALA GOUNDER
December 8, 2006
SUBBIAH Vs. STATE OF TAMIL NADU
April 7, 2006
SUBBIAH Vs. SAKTHI FINANCE LTD
June 19, 2006
SUBBIAH ALIAS VEMPATTI SUBBAIAH Vs. STATE OF TAMIL NADU
February 28, 2006
SUBBULAKSHMI Vs. REGIONAL TRANSPORT AUTHORITY
September 15, 2006
SUBBULAKSHMI Vs. STATE OF TAMIL NADU
February 6, 2006
SUBBURAM Vs. IRUDAYAM
October 27, 2006
SUBBURAYA GOUNDER Vs. BALAKRISHNAN
March 22, 2006
SUBBURU ALIAS SUBIRAMANI Vs. STATE OF TAMIL NADU
October 25, 2006
SUBRAMANI Vs. K BABU
February 3, 2006
SUBRAMANI Vs. S J DEVADAS
September 14, 2006
SUBRAMANI Vs. STATE
September 22, 2006
SUBRAMANI Vs. SPECIAL TAHSILDAR LAND ACQUISITION
June 30, 2006
SUBRAMANI Vs. STATE OF TAMIL NADU
August 1, 2006
SUBRAMANI Vs. SUPERINTENDENT OF POLICE SALEM DISTRICT
July 12, 2006
SUBRAMANI SHA Vs. STATE OF TAMIL NADU
July 10, 2006
SUBRAMANIAM Vs. GUNASUNDARI
November 29, 2006
SUBRAMANIAM Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION
November 22, 2006
SUBRAMANIAM Vs. JOINT COMMISSIONER HINDU RELIGIOUS &
June 12, 2006
SUBRAYAN Vs. STATE OF TAMILNADU
August 21, 2006
SUDALAIYANDI Vs. STATE
September 27, 2006
Sudalayandi Vs. Executive Officer
February 1, 2006
Sudha Vs. State of Tamil Nadu
January 24, 2006
Sudhakar Vs. Secretary to Government Prohibition and Excise Department
February 6, 2006
SUDHAR Vs. STATE OF TAMIL NADU
April 6, 2006
SUDHIR SINGHI Vs. COMMERCIAL TAX OFFICER
November 7, 2006
SUGANTHI Vs. M PALANIVELU
September 26, 2006
SUGU @ SUGUMAR Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
June 19, 2006
SUGU ALIAS SUGUMAR Vs. STATE OF TAMIL NADU
June 29, 2006
SUGU ALIAS SUGUMAR Vs. STATE OF TAMIL NADU
June 19, 2006
SUGUMARAN Vs. SELVI
November 20, 2006
SUGUNA Vs. STATE
April 10, 2006
SUJATHA Vs. STATE OF MAHARASHTRA
March 21, 2006
SUJATHA FILMS P LTD Vs. COMMISSIONER OF INCOME TAX
February 22, 2006
SUKHRAJ BHAWARLAL Vs. JAWARI BAI
October 31, 2006
SULOCHANA Vs. STATE OF TAMIL NADU
June 22, 2006
SUMATHI Vs. STATE
August 4, 2006
SUMITHRA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
March 1, 2006
SUN INDUSTRIES Vs. STATE OF TAMIL NADU
March 17, 2006
SUNDAR Vs. STATE
September 13, 2006
SUNDAR RAJ Vs. MUTHIAN
August 18, 2006
SUNDARA THEVAR Vs. GURUSAMY THEVAR
July 11, 2006
Sundaram Finance Limited Vs. M K Kurian
January 21, 2006
SUNDARAM HOME FINANCE LIMITED Vs. TAHSILDAR HOSUR
November 17, 2006
SUNDARAMOORTHY Vs. STATE OF TAMIL NADU
August 18, 2006
SUNDARARAJAN Vs. STATE
July 10, 2006
SUNDARI Vs. STATE OF TAMIL NADU
July 10, 2006
SUNDARI Vs. STATE OF TAMIL NADU
August 22, 2006
SUNDARI Vs. BULLET ALIAS SUNDERARAJAN
September 5, 2006
SUNEKA Vs. STATE OF TAMIL NADU
October 30, 2006
SUPERINTENDING ENGINEER Vs. PRESIDING OFFICER LABOUR COURT SALEM
October 16, 2006
SUPERINTENDING ENGINEER Vs. PAVUNAMMAL
May 31, 2006
SUPERINTENDING ENGINEER METTUR ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
December 8, 2006
SURENDRA MAL MEHTA Vs. GILLETTE INDIA LIMITED
March 15, 2006
SURESH Vs. STATE
September 25, 2006
SURESH Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
June 12, 2006
SURESH Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
June 15, 2006
SURESH Vs. INSPECTOR OF POLICE ALL WOMEN
July 21, 2006
SURESH Vs. STATE
July 17, 2006
SURESH KUMAR BHUWALKA Vs. STATE
February 1, 2006
SURYACHAKRA SPINNING MILLS P LTD Vs. STATE OF TAMIL NADU
July 13, 2006
SUSADIMA AMAROLPAM Vs. DIRECTOR GENERAL OF POLICE
November 14, 2006
SUSEELA Vs. STATE OF TAMIL NADU
February 24, 2006
SUSEELARANI Vs. MARIMUTHU
October 27, 2006
SWAMINATHAN ALIAS SELVAM Vs. M KUMAR
February 11, 2006
SWATHY COMPUTERS Vs. UNION OF INDIA
July 20, 2006
SYED NUSARATHULLAH Vs. NATARAJAN
February 13, 2006
SYED SHERFUDEEN Vs. STATE OF TAMIL NADU
September 11, 2006
SYNAM BEEVI AMMAL Vs. SEENI
March 29, 2006
SYNDICATE ANNA UNIVERSITY Vs. N LINGAPPAN
September 26, 2006
SYNERGY CREDIT CORPORATION LTD Vs. MIDLAND INDUSTRIES LTD
April 7, 2006
T A RANGANATHAN Vs. COMMISSIONER
September 28, 2006
T Baby Ammal Vs. Vinola Ammal
February 3, 2006
T BALAKRISHNAN Vs. Sub. Registrar, Sattur, Viruthunagar District
July 10, 2006
T C J KRISHNAN Vs. DIRECTOR GENERAL OF POLICE
August 24, 2006
T C LOGANATHAN Vs. STATE
April 25, 2006
T CHIDAMBARAM Vs. CHENNAI METROPOLITAN DEVELOPMENT
September 25, 2006
T DAYALAN Vs. S V DORAISAMY
July 28, 2006
T DHASIAN Vs. COMMISSIONER OF POLICE, SUPERINTENDENT OF POLICE, CRIME BRANCH C I D
April 13, 2006
T DURAISAMY Vs. STATE OF TAMIL NADU
August 24, 2006
T G MADHAVARAMAN Vs. DEPUTY DIRECTOR OF HEALTH SERVICES
April 6, 2006
T GANESHRAJAN Vs. STATE
November 28, 2006
T GOPAL Vs. FOREST RANGE OFFICER, DHARMAPURI RANGE; DISTRICT FOREST OFFICER AND AUTHORISED OFFICER, DHARMAPURI DIVISION
July 13, 2006
T GOPALSAMY NAIDU Vs. GOVERNMENT OF TAMIL NADU
June 16, 2006
T GOVINDARAJ Vs. STATE THROUGH INSPECTOR OF POLICE NILGIRIS DISTRICT
March 16, 2006
T ILAN CHEZHIAN Vs. CHAIRMAN STATE RESOURCE CENTRE FOR NON-FORMAL
August 31, 2006
T Iyyamperumal Vs. Managing Director
February 2, 2006
T JAGADEESAN Vs. DIRECTOR GENERAL CENTRAL INDUSTRAIL SECURITY FORCE
March 28, 2006
T JANAKIRAMAN Vs. UNION OF INDIA
December 15, 2006
T K KAMESWARAN Vs. R SANTHANAKRISHNAN
December 13, 2006
T K KRISHNAMURTHY Vs. TAMIL NADU WATER AND DRAINAGE BOARD
July 28, 2006
T K THIRUVENGADAM Vs. NACHI EXPORTS
March 14, 2006
T Kamatchi Vs. S Murali
January 25, 2006
T KARTHIKESAN Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM LTD
August 10, 2006
T KOCHAPPI Vs. R SADASIVAM PILLAI
April 6, 2006
T KOLAPPAN Vs. COMMISSIONER CORPORATION OF CHENNAI
November 9, 2006
T LOGANATHAN Vs. STATE HUMAN RIGHTS COMMISSION TAMIL NADU
December 13, 2006
T M KUPPUSAMY Vs. KANNAMMAL
December 5, 2006
T M MUTHUSELVAM Vs. E RAMIAH
June 29, 2006
T M R RAJESWARAN Vs. JUNIOR ENGINEER
November 28, 2006
T MALATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 28, 2006
T MUTHUKARUPPAN Vs. V G RAGHAVAN
January 19, 2006
T MYTLE GRACE Vs. TAMIL NADU AGRICULTURAL UNIVERSITY REP BY ITS REGISTRAR
August 25, 2006
T N ELECTRICITY BOARD Vs. S DHARMA LINGAM
March 23, 2006
T N KRISHAMURTHY Vs. TAHSILDAR OF AMBATTUR TALUK
June 16, 2006
T O JOSEPH Vs. PARI YAR STORES
November 22, 2006
T P MANI Vs. KRISHNAN
December 1, 2006
T PEDDA PENCILIAH Vs. MANAGING DIRECTOR METRO WATER AND SEWERAGE BOARD
April 21, 2006
T PITCHAI Vs. DEPUTY COMMANDANT/ADM
December 6, 2006
T PITCHAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE
March 23, 2006
T PONNALAGI Vs. RM RAMACHANDRAN
December 7, 2006
T PONNI Vs. DISTRICT COLLECTOR
October 27, 2006
T PRABAKAR Vs. INSPECTOR GENERAL OF POLICE
December 20, 2006
T R ARUN Vs. REGISTRAR PONDICHERRY UNIVERSITY
December 13, 2006
T R RENGASAMY Vs. P GANESAN
August 19, 2006
T RAJASEKAR Vs. V R CHELLADURAI
November 21, 2006
T RIZWANA Vs. BHARATHIAR UNIVERSITY
November 16, 2006
T S G RAMZAN BEGUM Vs. AROON RASHEED @ LALU; ANITA @ ANSUYA AND INSPECTOR OF POLICE (L AND O)
October 9, 2006
T S SAMBANDAM Vs. STATE TRANSPORT AUTHORITY CHEPAUK
December 14, 2006
T SEKAR Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
August 7, 2006
T SEKAR Vs. SECRETARY TO GOVERNMENT
December 20, 2006
T SUBRAMANIAM Vs. PRESIDING OFFICER
July 4, 2006
T THANKANADAN Vs. GOVERNMENT OF TAMILNADU
August 9, 2006
T V ANGAPPAN Vs. STATE OF TAMILNADU
June 30, 2006
T V SAKTHIVEL Vs. REGIONAL JOINT REGISTRAR COOPERATIVE SOCIETIES
March 8, 2006
T V SARAVANAN Vs. GOVERNMENT HOME TRANSPORT
March 31, 2006
T V VENKATACHALAM Vs. SENIOR INTELLIGENCE OFFICER, DRI
April 21, 2006
T VASANTHA KUMARAN Vs. UNIVERSITY OF MADRAS REP BY REGISTRAR AND DR SIVAGNANAM
October 19, 2006
T VIJAYENDRADAS Vs. M SUBRAMANIAN
April 5, 2006
TAJUDEEN ALIAS TAJ Vs. STATE
December 22, 2006
TAMIL NADU ALL COLLEGES TEACHERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT EDUCATION SCIENCE AND TECHNOLOGY DEPARTMENT
November 6, 2006
TAMIL NADU CO OPERATIVE AUDIT DEPARTMENT Vs. STATE OF TAMIL NADU
August 18, 2006
TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. B SURENDRA MOHAN
November 10, 2006
TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. KAVITHA RAJAGOPAL
February 21, 2006
TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. PPREMKUMAR
February 21, 2006
TAMIL NADU DR AMBEDKAR LAW UNIVERSITY Vs. K SURESH
February 21, 2006
TAMIL NADU DR M G R MEDICAL UNIVERSITY Vs. A N RAJA MOHAMMED
August 11, 2006
TAMIL NADU ELECTRICITY BOARD Vs. SATHYA GNANA SABHAI
March 9, 2006
TAMIL NADU ELECTRICITY BOARD Vs. TAMIL NADU ELECTRICITY BOARD THOZHILALAR AYKKIYA SANGAM
April 20, 2006
TAMIL NADU ELECTRICITY BOARD HIRE VEHICLES CONTRACTORS ASSOCIATION Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
October 16, 2006
TAMIL NADU FOODGRAINS MERCHANTS ASSOCIATION LTD Vs. STATE OF TAMIL NADU
November 16, 2006
TAMIL NADU GOVERNMENT TRANSPORT RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
September 27, 2006
TAMIL NADU HOUSING BOARD Vs. SEMBANNA GOUNDER
September 18, 2006
TAMIL NADU HOUSING BOARD Vs. LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER
August 11, 2006
TAMIL NADU HOUSING BOARD LABOUR PROGRESSIVE UNION Vs. TAMIL NADU HOUSING BOARD
February 11, 2006
TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD AND THE ASSISTANT DIRECTOR, KHADI AND VILLAGE INDUSTRIES Vs. J BELLAN
October 18, 2006
TAMIL NADU KOOTURAVU OOZHIYAR SAMMELANAM Vs. GOVERNMENT OF TAMIL NADU
April 1, 2006
TAMIL NADU MUNICIPALITIES AND SANITARY SUPERVISORS ASSN Vs. STATE OF TAMIL NADU
November 7, 2006
TAMIL NADU MUNICIPALITIES AND SANITARY SUPERVISORS ASSOCIATION Vs. STATE OF TAMIL NADU
July 4, 2006
TAMIL NADU RETRENCHED CENSUS EMPLOYEES ASSOCIATION Vs. K THENNAN
March 10, 2006
TAMIL NADU STATE CONSTRUCTION CORPORATION LIMITED Vs. PRESIDING OFFICER LABOUR COURT
October 19, 2006
TAMIL NADU STATE CORPORATION Vs. J LOKESHEARI
April 20, 2006
TAMIL NADU STATE LEGAL SERVICES AUTHORITY ADMINISTRATIVE AND OFFICE ASSISTANTS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
November 21, 2006
TAMIL NADU STATE TRANSPORT Vs. N. RAMAJEYAM
September 13, 2006
TAMIL NADU STATE TRANSPORT Vs. MINOR THENMOZHI @ POONGODI
September 6, 2006
TAMIL NADU STATE TRANSPORT CORPORATION Vs. J LOKESHWARI
April 20, 2006
TAMIL NADU STATE TRANSPORT CORPORATION Vs. MOHAMED ALI
July 17, 2006
TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE LIMITED Vs. S SUBRAMANIYAN
March 21, 2006
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION I LTD Vs. REGIONAL TRANSPORT OFFICER
August 23, 2006
TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DN IV LTD Vs. M PALANISAMY
June 23, 2006
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. JOINT COMMISSIONER OF LABOUR
February 14, 2006
TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. SUBHATHAL
August 23, 2006
TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVN V LTD Vs. REGIONAL TRANSPORT AUTHORITY
December 14, 2006
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. V UNNAMALAI
September 27, 2006
TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LTD Vs. INSPECTOR OF LABOUR COURT
June 28, 2006
TAMIL NADU THIRUKOIL PANIYALARGAL SANGAM Vs. STATE OF TAMIL NADU
September 19, 2006
TAMIL NADU TOURISM DEVELOPMENT CORPORATION OFFICERS ASSOCIATION Vs. TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD
June 27, 2006
Tamil Nadu Transport Department Staff Association Vs. Government of Tamil Nadu
January 6, 2006
TAMIL NADU TRANSPORT DEPARTMENT STAFF ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
January 6, 2006
TAMIL NADU TREASURIES AND ACCOUNTS SERVICES ASSOCIATION Vs. STATE OF TAMIL NADU
August 1, 2006
Tamil Nadu Veterinary Assistant Surgeons Association Vs. State of Tamil Nadu
January 27, 2006
TAMIL NADU VIVASAYIGAL SANGAM, REG NO 1018 REP BY ITS SECRETARY T BALAKRISHNAN Vs. DISTRICT FOREST OFFICER AND ASSISTANT SETTLEMENT OFFICER
October 19, 2006
TAMIL NADU WATER SUPPLY AND DRINAGE BOARD Vs. S SYED MOHAMEED GOUSE
August 9, 2006
TAMILARASAN Vs. STATE
September 2, 2006
Tamilarasi Vs. District Magistrate and District collector
January 23, 2006
TAMILARASI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
June 19, 2006
TAMILNAD MERCANTILE BANK LTD Vs. TAMILNAD MERCANTILE BANK SHAREHOLDERS WELFARE ASSOCIATION
March 20, 2006
TAMILNADU ELECTRICITY BOARD Vs. ARUPPUKOTTAI SRI JAYAVILAS LTD
October 17, 2006
TAMILNADU MERCANTILE BANK LTD Vs. B RAMACHANDRA ADITYAN
March 20, 2006
TAMILNADU STATE TRANSPORT CORPORATION Vs. VASANTHA
March 16, 2006
TAMILNADU STATE TRANSPORT CORPORATION Vs. D VAITHIYANATHAN
September 27, 2006
TAMILNADU STATE TRANSPORT CORPORATION Vs. B RAJESH
October 10, 2006
TAMILZHAGA KOOTURAVU VEETTU VASATHI SANANGALIN SEYALALARGAL ASSOCIATION Vs. REGISTRAR OF COOPERATIVE SOCIETIES HOUSING
November 20, 2006
TARA DYERS Vs. STATE OF TAMIL NADU
September 1, 2006
TASMAC LIMITED Vs. TAMIL NADU SALES TAX APPELLATE TRIBUNAL
July 17, 2006
TATA FINANCE LTD Vs. T R S VIJAIRAM
November 27, 2006
TCV ENGINEERING LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 14, 2006
TEJRAJ Vs. B SRINIVASAN
November 7, 2006
THAMBAYI AMMAL Vs. K PALANISAMY DIED
October 16, 2006
THAMBIDURAI Vs. STATE OF TAMIL NADU
October 9, 2006
THANAPAL Vs. SAKUNTHALA
December 6, 2006
THANGAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF TIRUVANNAMALAI DISTRICT
April 3, 2006
THANGAM Vs. STATE OF TAMIL NADU
August 24, 2006
THANGAMANI Vs. STATE OF TAMIL NADU
August 22, 2006
THANGAMMAL Vs. RAMASAMY
January 10, 2006
THANGAMMAL Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
August 9, 2006
THANGARASU Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
September 4, 2006
THANJAI AGRO TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES
July 12, 2006
THE MANAGER, PUBLIC AND INDUSTRIAL RELATIONS, NUCLEAR POWER CORPORATION Vs. P. CHNNNASAMY AND ANOTHER
February 21, 2006
THE MANAGING DIRECTOR, THIRUVALLUVAR TRANSPORT CORPORATION, MADRAS . Vs. PITCHAIAMMAL AND ANOTHER
February 6, 2006
THE MOHAN TEXTILES Vs. TAMIL NADU ELECTRICITY BOARD
February 28, 2006
THEJO ENGINEERING SERVICES Vs. COMMISSIONER OF C EX , CHENNAI-II
January 18, 2006
THENALI Vs. STATE
September 27, 2006
THERASAMMAL Vs. COLLECTOR OF KANCHIPURAM
September 15, 2006
THETHAVUSAMY Vs. RADHAKRISHNAN
August 18, 2006
THILAGAVATHY Vs. MOHAMMED RABEEK
November 29, 2006
THIMMARAYAPPA Vs. STATE
November 1, 2006
THIPPESWAMY Vs. GROUP COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT
December 7, 2006
THIRU KAILASAM MEMORIAL HIGH SCHOOL THIRUNELVELI DISTRICT Vs. KABALINATHAN DISTRICT EDUCATIONAL OFFICER
February 15, 2006
THIRU M D DILLI BABU Vs. CHENNAI METROPOLITAN DEVELOPMENT
September 25, 2006
THIRUKKUMARAN Vs. VARADARAJAN
October 9, 2006
THIRUMALAI Vs. STATE OF TAMIL NADU
March 8, 2006
THIRUMALAISAMY Vs. CHELLIAH
September 13, 2006
THIRUMURUGA KIRUPANANDA VARIYAR Vs. PONDICHERRY UNIVERSITY
April 3, 2006
Thiruvenkada Gounder Vs. Ammaiappan
January 27, 2006
THIYAGARAJAN Vs. MANIVANNAN
September 15, 2006
THOLLA RAJAGOPAL CHETTIAR TRUST Vs. D AYYAVU
March 29, 2006
THOMAS Vs. STATE
June 29, 2006
THOMAS MOUNT BABIES HOME HOLY APOSTLES CONVENT Vs. STATE
March 22, 2006
THONDIMANDALA ADHEENAM Vs. M UDAYA SINGH
August 1, 2006
THUKUPARAMBATH RAVEENDRAN Vs. KUNNUMMAL SREEDHARAN
March 7, 2006
THULASI Vs. STATE
March 13, 2006
THYAGI S PONNIAH PILLAI Vs. GOVERNMENT OF INDIA, MINISTRY OF ENVIRONMENT AND FORESTS
November 17, 2006
TIMELS GUARANTEE LIMITED Vs. BRANCH MANAGER INDUSTRIAL DEVELOPMENT BANK OF INDIA
July 24, 2006
Tirunelveli Diocese Trust Association Vs. Ramachandran Pillai
January 10, 2006
TMT J SUMITHA Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT
June 20, 2006
TMT JYOTHI Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 4, 2006
TMT KAVITHA Vs. STATE, REP BY INSPECTOR OF POLICE; COMMISSIONER OF POLICE AND SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPT
July 3, 2006
TMT LAKSHMI, W/O DATCHINAMOORTHY Vs. COMMISSIONER OF POLICE, SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT
March 13, 2006
TMT SARADHAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 18, 2006
TO DHAKSHINAMURTHY CHETTIAR AND CO BANKERS Vs. SAROJA
November 4, 2006
TOLARAM BUDHIA Vs. INDIAN BANK
July 10, 2006
TOLARAM BUDHIA Vs. INDIAN BANK HARBOUR BRANCH
July 7, 2006
TRACTORS AND FARM EQUIPMENT LTD Vs. GREEN FIELD FARM EQUIPMENTS PVT LTD
January 27, 2006
TRANSPORT AND DOCK WORKERS UNION Vs. CHENNAI PORT TRUST
November 15, 2006
TRICHY DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. PRESIDING OFFICER
September 5, 2006
TUBECON PRODUCTS (P.) LTD. Vs. ARJUN TECHNOLOGIES (I) LTD.
March 1, 2006
TUBECON PRODUCTS PVT LTD Vs. ARJUN TECHNOLOGIES I LTD
March 1, 2006
TVL AYYAPPAN TEXTILES LIMITED Vs. STATE OF TAMIL NADU
July 13, 2006
TVL MHITRAA ENTERPRISES Vs. STATE OF TAMIL NADU
June 12, 2006
TVL RAINBOW LEATHERS Vs. DEPUTY COMMERCIAL TAX
September 5, 2006
TVL TAMIL NADU STATE TRANSPORT CORPORATION Vs. STATE TRANSPORT AUTHORITY CHEPAUK
October 16, 2006
U ANGAMUTHU Vs. COMMISSIONER
August 31, 2006
U ARULMOZHI Vs. DIRECTOR OF SCHOOL EDUCATION
February 20, 2006
U DEIVASIGAMANI Vs. TMT RANJITHAM
June 16, 2006
U MOHAMMED ABDULLAH Vs. MUNICIPAL CORPORATION OF TIRUCHI
October 31, 2006
U P MURUGESAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
July 5, 2006
U ROSE Vs. COMMISSIONER FOR REVENUE ADMINISTRATION
August 24, 2006
UDAYASURIYAN Vs. LAKSHMI
March 3, 2006
Udhya Rani Vs. Commissioner of Police
January 2, 2006
ULAGAPPAR HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
April 13, 2006
UMA Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
April 18, 2006
UMA Vs. STATE OF TAMIL NADU
August 11, 2006
UMA Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, GOVERNMENT OF TAMIL NADU AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
April 18, 2006
UMA Vs. INSPECTOR OF POLICE AND HOLY APOSTALIFE INSURANCE CORPORATION CONVENT, REP BY ITS REV MOTHER SUPERIOR
February 6, 2006
UMA MAHESWARI Vs. K BABU
August 11, 2006
UMAKANTHAN Vs. STATE
February 16, 2006
Umapathy Vs. State
January 31, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL CHENNAI BENCH MADRAS
January 27, 2006
UNION OF INDIA Vs. MEMBER SECRETARY
September 8, 2006
UNION OF INDIA Vs. A ABDUL SALAM
October 18, 2006
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
October 25, 2006
UNION OF INDIA Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LIMITED
October 16, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
October 16, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 2, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
April 20, 2006
UNION OF INDIA Vs. A J M G RATHINASAMY
April 4, 2006
UNION OF INDIA Vs. A L SIVAGAMI
October 31, 2006
UNION OF INDIA Vs. HONABLE CENTRAL ADMINISTRATIVE TRIBUNAL
March 15, 2006
UNION OF INDIA Vs. UNION OF INDIA
March 15, 2006
UNION OF INDIA Vs. M KARUNANIDHI
March 17, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 29, 2006
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
November 13, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
July 5, 2006
UNION OF INDIA Vs. V RAM MOHAN
July 6, 2006
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
June 30, 2006
UNION OF INDIA Vs. A PACKIYANATHAN
June 30, 2006
UNION OF INDIA Vs. K VARGHESE
August 17, 2006
UNION OF INDIA Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
August 30, 2006
UNION OF INDIA Vs. MR A K MATHEW
July 13, 2006
UNION OF INDIA OWNING SOUTHERN RAILWAY Vs. ANNAPURNA AGENCY
August 29, 2006
UNION OF INDIA REPRESENTED BY THE PREMPLOYEES STATE INSURANCE CORPORATIONDENT OF INDIA THROUGH THE EXECUTIVE ENGINEER (C), TELECOM CIVIL DIVISION II Vs. ABIRAMI CONSTRUCTION COMPANY BY ITS MANAGING PARTNER AND SOLE ARBITRATOR, MR J PAL, CHIEF ENGINEER (CIVIL) TELECOM
August 24, 2006
UNION PUBLIC SERVICE COMMISSION Vs. R SIVAKUMAR
June 30, 2006
UNITED BANK OF INDIA Vs. NARESH LAKSHMANLAL BATHIJA
June 15, 2006
UNITED BLEACHERS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 14, 2006
UNITED INDIA INSURANCE CO LTD Vs. K V PREMA
September 14, 2006
UNITED INDIA INSURANCE CO LTD Vs. PONNUSAMY
September 13, 2006
UNITED INDIA INSURANCE CO LTD Vs. SARADHA
November 1, 2006
UNITED INDIA INSURANCE CO LTD Vs. P MMATAJ
December 14, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N MEYYAPPAN
March 17, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUDHAKAR-MINOR
September 11, 2006
UNITED INDIA INSURANCE COMPANY LIMITED, REP BY ASSISTANT DIVISIONAL MANAGER Vs. A GOVINDAN AND T YOGARAJAN
October 17, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. K MAHESWARI
August 30, 2006
UNITED LABOUR FEDERATION Vs. MANAGEMENT OF RICKITT BENCKISET INDIA LTD
November 29, 2006
UNIVERSITY OF MADRAS Vs. MAA SELVARAASAN
March 28, 2006
UNIVERSITY SYNDICATE ANNAMALAI UNIVERSITY Vs. V R CHELLIAH
April 4, 2006
UOI Vs. Registrar Central Administrative Tribunal
January 6, 2006
USHA Vs. B GOBINATH
June 13, 2006
USHA Vs. B GOBINATH
July 13, 2006
USHA ALIAS RAMALAKSHMI Vs. P SHANMUGAM
August 30, 2006
USHA MARY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
September 18, 2006
USHA RAJARAM Vs. INSPECTOR GENERAL OF REGISTRATION
September 29, 2006
UTI BANK LTD Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE CHENNAI
December 20, 2006
UTTAR PRADESH CHESS ASSOCIATION VARANASI Vs. TAMIL NADU CHESS ASSOCIATION CHENNAI
June 12, 2006
V ANBALAGAN Vs. METROPOLITAN TRANSPORT CHENNAI LTD
November 4, 2006
V ANNAPPAN Vs. SECRETARY TO GOVERNMENT, REVENUE (SER II(2)) DEPARTMENT
September 25, 2006
V AROKIASAMY Vs. MANAGER OF METROPOLITAN TRANSPORT CORPORATION LTD
October 17, 2006
V ARUNACHALAM Vs. V V GOVINDASAMY MUDALIAR
March 17, 2006
V ASOKAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT
March 24, 2006
V CHANDRA RECORD CLERK O/O THE COMMERCIAL TAXES OFFICER Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY PERSONNEL AND ADMINISTRATIVE REFORMS (S) DEPARTMENT; SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES; DEPUTY COMMISSIONER (CT) ENFORCEMENT AND ASSISTANT COMMISSIONER (CT) ENFORCEMENT
September 29, 2006
V CHANDRA SEKARAN Vs. R NAGARAJAN
February 17, 2006
V CHANDRASEGARAN Vs. COMMISSIONER PANCHAYAT UNION
March 15, 2006
V CHANDRASEKARAN Vs. PERUMAL
November 27, 2006
V DHIVAKARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 8, 2006
V DHIVAKARAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 18, 2006
V G RAMESH KUMAR Vs. COMMISSIONER OF LABOUR
April 21, 2006
V G SOMARAJAN Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
November 22, 2006
V GANDHIMATHI Vs. EXCISE COMMISSIONER
August 19, 2006
V GOVINDASAMY Vs. REGISTRAR OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES
February 21, 2006
V GOVINDHARAJAN Vs. STATE OF TAMILNADU
September 27, 2006
V GURUNATHAN Vs. DIRECTOR GENERAL OF POLICE
February 7, 2006
V GURUSAMY Vs. VEDAGIRI
October 25, 2006
V JANARTHANAN Vs. ALEMELU ANIMAL
November 24, 2006
V JEYARAMAN Vs. INDIAN BANK
January 10, 2006
V JOTHI Vs. STATE OF TAMIL NADU
October 25, 2006
V JUSTIN Vs. STATE OF TAMIL NADU
October 16, 2006
V K BHUVANESWARI Vs. N VENUGOPAL
December 15, 2006
V K JAISHANKAR Vs. G NAMBIRAJAN
December 1, 2006
V K SUKUMARAN Vs. UNION OF INDIA
March 20, 2006
V KANAGASABAPATHY Vs. DEPUTY INSPECTOR GENERAL OF POLICE VILLUPURAM
April 12, 2006
V KANNIAMMAL Vs. ANJALAKSHIAMMAL
August 2, 2006
V Lakshmiammal Vs. Assistant Commissioner of ULT
January 20, 2006
V LAKSHMINARAYANAN Vs. CHIEF GENERAL MANAGER
December 7, 2006
V M NATESA CHETTIAR AND CO Vs. V PADMANABA DAVEY
December 8, 2006
V MADHAVAN Vs. INSPECTOR OF POLICE; VELANKANNI; PANDIAN AND MUNUSAMY
September 5, 2006
V MAHENDHIRAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAX CHEPAUK CHENNAI 600 005
February 22, 2006
V MANOHARAN Vs. STATE
June 13, 2006
V MURALIDHARAN Vs. STATE OF TAMIL NADU
October 16, 2006
V N DEVADOSS Vs. CHIEF REVENUE CONTROL OFFICER CUM INSPECTOR GENERAL OF REGISTRATION
November 27, 2006
V N DHARMAKRISHNAN Vs. DEPUTY COMMISSIONER OF TRANSPORT MADURAI
April 10, 2006
V N KRISHNAMOORTHY CHETTY Vs. B M SUNDARAJULU
November 27, 2006
V N SUBRAMANIYAM Vs. A NAWAB JOHN
December 22, 2006
V NITHYA Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, PROHIBITION AND EXCISE DEPARTMENT; COMMISSIONER OF POLICE AND SUB INSPECTOR OF POLICE
April 10, 2006
V P KALAIRAJAN Vs. DIRECTOR GENERAL OF POLICE
October 11, 2006
V P SENAPATHY Vs. V N A S CHANDRAN
April 28, 2006
V PALANISAMY Vs. STATE OF TAMILNADU
September 29, 2006
V PALANISAMY DIED Vs. STATE OF TAMILNADU
September 1, 2006
V PALANISHANMUGAVEL Vs. GENERAL MANAGER TAMIL
January 6, 2006
V PERUMAL Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT
March 29, 2006
V POONGODI Vs. STATE OF TAMIL NADU
December 16, 2006
V R CHELLADURAI Vs. T RAJASEKAR
July 12, 2006
V R PALANIAPPAN Vs. REGIONAL TRANSPORT AUTHORITY
December 22, 2006
V RADHA Vs. DIRECTOR GENERAL OF POLICE
February 22, 2006
V RAJA Vs. DIRECTOR GENERAL OF POLICE AND INSPECTOR OF POLICE
February 6, 2006
V RAJAKUMARI Vs. GOVERNMENT OF TAMIL NADU
June 23, 2006
V RAJASEKARAN Vs. M RAJENDRAN TRUSTEE M G R MEMORIAL CHARITABLE TRUST
December 19, 2006
V RAMACHANDRAN Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, INDUSTRIES DEPARTMENT; DIRECTOR OF INDUSTRIES AND COMMERCE; MANAGING DIRECTOR AND CHIEF ENGINEER, HIGHWAYS AND RURAL WORKS
April 13, 2006
V RAMASAMI Vs. STATE OF TAMIL NADU
April 6, 2006
V RAMASAMY Vs. SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE; MANOHARAN AND UMA @ UMA DEVI
June 13, 2006
V RAMASAMY GOUNDER Vs. STATE OF TAMIL NADU
August 3, 2006
V RAMESH Vs. STATE
September 8, 2006
V RANI Vs. DIRECTOR OF ELEMENTARY EDUCATION
October 10, 2006
V RATHINAM Vs. COMMISSIONER OF EMPLOYMENT AND TRAINING
September 22, 2006
V S B SIKKANDAR Vs. K M KHADER GANI
September 8, 2006
V S BABU Vs. GOVERNMENT OF TAMIL NADU
July 7, 2006
V S DHARMARAJ Vs. DISTRICT COLLECTOR THENI DISTRICT
April 28, 2006
V S MURUGAN Vs. INDIAN OVERSEAS BANK
November 16, 2006
V S PARTHASARATHY Vs. DIRECTOR GENERAL
December 13, 2006
V S POYYAMOZHI Vs. GOVERNMENT OF TAMIL NADU
September 7, 2006
V S SUBRAMANIAM Vs. STATE OF TAMIL NADU
March 1, 2006
V SAKTHIVEL Vs. SECRETARY ADI DRAVIDAR WELFARE
December 5, 2006
V SAKUNTHALA Vs. DIRECTOR OF RURAL DEVELOPMENT DEPARTMENT
September 12, 2006
V SAMPATH Vs. OFFICER INCHARGE
March 29, 2006
V Sarangapani Vs. Collector of Thanjavur District
January 6, 2006
V SARAVANA SELVAKUMAR Vs. STATE OF TAMILNADU
April 13, 2006
V SATHYANARAYANA MURTHY Vs. ASSISTANT DIRECTOR GENERAL PERS IV BHARAT SANCHAR NIGAM LIMITED
August 7, 2006
V SELLADURAI Vs. N NETHAJI
September 5, 2006
V SELVAM Vs. P PRABHU
April 6, 2006
V SENAVARAYAN Vs. DISTRICT EDUCATIONAL OFFICER CUDDALORE
November 16, 2006
V SHANTHI Vs. STATE OF TAMIL NADU
March 1, 2006
V SUBRAMANIAM Vs. STATE
March 7, 2006
V SUBRAMANIAN Vs. COMMISSIONER AND DIRECTOR
November 6, 2006
V SUBRAMANIAN Vs. STATE OF TAMIL NADU
June 27, 2006
V SUNDARARAJAN Vs. SUPERINTENDENT OF POLICE
March 20, 2006
V SUNIL KUMAR KALLEMPUDI Vs. ANNA UNIVERSITY
April 19, 2006
V SUSEELA Vs. INDIAN CHRISTIAN MISSION CENTRE, REP BY FATHER JAYARAJ KRISHNAN AND SUB INSPECTOR OF POLICE
March 31, 2006
V THENMOZHI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
August 11, 2006
V THIRULOGACHANDER Vs. STATE OF TAMIL NADU
June 6, 2006
V UDAYAKUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE
December 11, 2006
V VALSAMY Vs. DIRECTOR OF ELEMENTARY EDUCATION
April 21, 2006
V VASANTHA RAJ Vs. ACCOUNTANT GENERAL TEYNAMPET
March 1, 2006
V VEERARAGHAVAN Vs. DISTRICT COLLECTOR COIMBATORE
July 6, 2006
V VENKATASALAM Vs. GOVERNMENT OF TAMILNADU
March 2, 2006
V VINODHINI Vs. CHAIRMAN THE TEACHERS RECRUITMENT BOARD
September 15, 2006
V. DEVADOSS Vs. R. KRISHNASAMY
March 13, 2006
V. MOHAN .. Vs. THE INSPECTOR OF POLICE, PARAMATHY VELUR NAMAKKAL DISTRICT
August 11, 2006
V. SELLADURAI Vs. CHIEF CIT
December 20, 2006
V.G. PANEERDAS AND CO. P. LTD. Vs. COMMISSIONER OF WEALTH-TAX
February 6, 2006
VAIRAVIKULAM LIME PRODUCTS PRIVATE LIMITED Vs. GOVERNMENT OF INDIA
June 19, 2006
VALARMATHI Vs. STATE
October 9, 2006
VALLI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR OF TIRUVANNAMALAI
February 14, 2006
VALLI Vs. STATE OF TAMIL NADU
April 24, 2006
VALLI Vs. INSPECTOR OF POLICE
March 22, 2006
VALLI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
July 4, 2006
VALLIAMMAL Vs. P KARUPPIAH
April 12, 2006
VALLIYATHAL Vs. NOEL DOSS
August 19, 2006
VALLIYATHAL Vs. NOEL DOSS
August 9, 2006
VALSA AGENCY Vs. K BALAKRISHNAN
December 12, 2006
VANAJA N Vs. BOARD OF DIRECTOR OF TAMILNADU SMALL INDUSTRIES DEVELOPMENT CORPORATION
February 23, 2006
VANMATHY Vs. STATE OF TAMILNADU
June 27, 2006
VANMATHY Vs. STATE, REP BY ITS SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
June 27, 2006
VARADAPILLAI Vs. COLLECTOR VILLUPURAM DISTRICT
November 6, 2006
VARADHAN Vs. SECRETARY TO GOVERNMENT
October 12, 2006
VARDHAMAN TRADE LINKS Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
January 5, 2006
VASANTHA Vs. STATE OF TAMIL NADU
February 28, 2006
Vasantha Vs. State of Tamil Nadu
January 17, 2006
VASANTHI Vs. VENUGOPAL DIED
July 31, 2006
VASU Vs. SECRETARY TO GOVT PROHIBITION AND EXCISE DEPARTMENT FORT ST GEORGE CHENNAI
January 20, 2006
VASUDEVAN,; DHANAM AND M VEERASAMI Vs. STATE
November 21, 2006
VASUKI Vs. R DHANAKODI
September 26, 2006
VASUKI Vs. SECRETARY TO GOVERNMENT
June 26, 2006
VEENUS STUDIOS Vs. GOVERNMENT OF TAMIL NADU
November 7, 2006
VEERAMANI Vs. STATE
April 14, 2006
VEERAMANI Vs. STATE OF MADRAS
April 12, 2006
VELAMMAL Vs. STATE OF TAMIL NADU
February 24, 2006
Velayutham Vs. Venugopal
January 18, 2006
VELLA GOUNDER Vs. ARULMIGHU NAGESWARASWAMY TEMPLE KONDALAM
December 7, 2006
VELLAI MURUGAN Vs. STATE THROUGH DEPUTY SUPERINTENDENT OF POLICE HARUR
March 17, 2006
VELLAIAMMAL AND OTHERS Vs. S. VIJAYAKUMAR AND OTHERS
April 6, 2006
VELLAKOIL VATTARA VARI SELUTHUVOR NALVALVU SANGAM Vs. STATE OF TAMIL NADU
March 9, 2006
VELLERI ALIAS AZHAVAN Vs. STATE GOVERNMENT
April 24, 2006
Vellingiri Vs. State
January 18, 2006
Velmurugan Vs. State of Tamil Nadu
February 6, 2006
VELUMANI MINERALS Vs. GOVERNMENT OF TAMILNADU
August 19, 2006
VELUSAMY Vs. STATE
January 21, 2006
VELUSAMY Vs. STATE OF TAMIL NADU
April 25, 2006
VENDA Vs. STATE
July 11, 2006
VENKATACHALAM Vs. NALLATHAMBI
September 8, 2006
VENKATACHALAM Vs. NACHAYEE AMMAL
September 28, 2006
VENKATAPATHI ALIAS VENKAT Vs. SECRETARY TO GOVERNMENT
September 25, 2006
VENKATESAN Vs. K NAMADEVAN
October 27, 2006
VENKATESAN Vs. STATE
March 29, 2006
VENKATESAN ALIAS BLADE VENKATESAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 27, 2006
VENKATESAN ALIAS KARUKKA VENKATESAN Vs. STATE OF TAMIL NADU
July 11, 2006
VENKATTAN Vs. MOOKUTHIYAN
November 17, 2006
VENKITASAMY Vs. SUBBATHAL
September 28, 2006
VENTHIMUTHU Vs. STATE
November 23, 2006
VENUGOPAL Vs. V RANI
November 17, 2006
VENUS ENTERPRISES Vs. COMMISSIONER OF CUSTOMS AIRPORT
February 20, 2006
VICNIVAS AGENCY Vs. STATE OF TAMIL NADU
December 19, 2006
VICTOR FARMS PVT LTD Vs. T KOMATHI
October 11, 2006
VIDYA BHUSHAN JAIN Vs. COLLECTOR OF CUSTOMS
March 17, 2006
Vigneswari Vs. State of Tamil Nadu
January 31, 2006
VIJAY CEMENT (P) LTD Vs. ASSISTANT COMMISSIONER OF C EX , THANJAVUR
April 10, 2006
VIJAY FOUNDATION P LTD Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS
July 25, 2006
Vijaya Vs. Commissioner of Police
January 24, 2006
VIJAYA Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 13, 2006
VIJAYA AGENCIE Vs. DEV FASTNERS LTD
September 28, 2006
VIJAYA GRANITES Vs. GOVERNMENT OF TAMIL NADU
August 29, 2006
VIJAYAKUMAR ALIAS CTN VIJAYAKUMAR Vs. STATE GOVERNMENT
December 5, 2006
VIJAYAKUMAR ALIAS KALLAKURICHI VIJAYAKUMAR Vs. STATE OF TAMIL NADU
November 21, 2006
VIJAYAKUMAR P Vs. TAMIL NADU ELECTRICITY BOARD
January 10, 2006
VIJAYALAKSHMI Vs. SECRETARY TO GOVERNMENT FOOD
September 21, 2006
VIJAYALAKSHMI Vs. KANDASAMY
October 10, 2006
VIJAYALAKSHMI Vs. STATE OF MADRAS
February 28, 2006
VIJAYALAKSHMI Vs. PREMKUMARI
March 15, 2006
VIJAYALAKSHMI Vs. STATE OF TAMIL NADU
August 22, 2006
VIJAYAN Vs. STATE
July 18, 2006
VIJAYASARAVANAN ALIAS SARAVANAN Vs. STATE OF TAMIL NADU
April 7, 2006
VIJI ALIAS VIJAYAKUMARI Vs. STATE OF TAMIL NADU
July 3, 2006
VILASHINI NARASIMHAN Vs. GOVERNMENT OF TAMIL NADU
December 8, 2006
VILLAGE CONNESTION Vs. PRAKASH TRANSPORT
September 29, 2006
VIMALAMARY Vs. DISTRICT COLLECTOR
June 26, 2006
VINAYAGAM Vs. ARUNA
June 29, 2006
VINAYAGAM Vs. STATE OF TAMIL NADU
January 20, 2006
VINAYAKA MISSION S COLLEGE OF NURSING AND PARA MEDICAL SCIENCES Vs. TAMIL NADU NURSES AND MIDWIVES COUNCIL
May 23, 2006
VINBROS AND CO Vs. INCOME TAX OFFICER
March 22, 2006
VINCENT PAUL Vs. INSPECTOR OF POLICE
July 4, 2006
VIRUTHAGIRI Vs. INSPECTOR OF POLICE
February 6, 2006
VIRUTHAGIRI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT
July 17, 2006
VISALAKSHI AMMAL Vs. PORMANNAN ALIAS RAJA
December 1, 2006
VISALAKSHI AMMAL Vs. PORMANNAN ALIAS RAJA
December 22, 2006
VISWANATHAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE THIRUVANNAMALAI DISTRICT
June 26, 2006
VISWANATHAN Vs. GOVERNMENT OF INDIA
September 5, 2006
VISWANATHAN Vs. INSPECTOR OF POLICE
July 25, 2006
VISWANATHAN G Vs. REVIEWINGCOMMITEE STATE BANK OF INDIA
July 21, 2006
VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LIMITED Vs. EXECUTIVE DIRECTOR RESERVE BANK OF INDIA DEPARTMENT OF NON BANKING SUPERVISION CENTRAL OFFICE MUMBAI
January 5, 2006
VIVEKANANDAN Vs. STATE OF TAMIL NADU
July 11, 2006
VL SPL 91 ARUGAVOOR PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. PRESIDING OFFICER
March 15, 2006
VV RAMAN Vs. DISTRICT COLLECTOR NILGIRIS DISTRICT UDHAGAMANDALAM
February 8, 2006
W A DSOUZA Vs. GEOFFREY K FRANCIS
July 14, 2006
W S MAGDOOM MOHAMED Vs. ASSISTANT REVENUE OFFICER
November 22, 2006
WALKERS CLUB, REP. BY ITS GENERAL SECRETARY Vs. DISTRICT COLLECTOR
October 27, 2006
WHITE HORSE COMMUNICATION NETWORK Vs. METROPOLITAN TRANSPORT CORPORATION
September 5, 2006
WIPRO LTD Vs. PRESIDING OFFICER EMPLOYEES PROVIDENT FUND APPELAIT TRIBUNAL
September 22, 2006
Y BALACHANDRA BABU AND ANOTHER Vs. DISTRICT EDUCATIONAL
July 28, 2006
Y BANUMOORTHY Vs. R JANAKIRAMAN
March 13, 2006
Y JAYAPRAKASH Vs. COMMISSIONER OF POLICE
February 21, 2006
Y STEEBACHEN Vs. STATE OF TAMIL NADU
December 20, 2006
Y VENKATRAYULU Vs. GENERAL MANAGER
September 25, 2006
YADAVALAYA FILMS Vs. FILM CERTIFICATION APPELLATE TRIBUNAL
March 20, 2006
YAKUB ALI HUSSAIN PROP AND MANAGER Vs. STATE
September 15, 2006
YASEEN ALIAS YASEEN IQBAL Vs. STATE
August 30, 2006
YASODA PURUSHOTHAMAN Vs. YASODA PURUSHOTHAMAN
December 7, 2006
YAVANARAJAN Vs. TEACHERS RECRUITMENT BOARD
August 10, 2006
YERCAUD HILL TRIBES Vs. D DAKSHINAMOORTHY
November 6, 2006
YESUDASS Vs. HENRY VICTOR
April 19, 2006
YOSUF Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 20, 2006
YUSUF ALIAS ASIF S O PEER MOHAMED Vs. STATE
February 20, 2006
YUVARAJ Vs. STATE
September 29, 2006
Yuvaraj Vs. State of Tamil Nadu
January 31, 2006
YUVARAJ Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
April 10, 2006
ZARIN TAJ BEGUM Vs. LAND ACQUISITION OFFICER
October 12, 2006
ZEENATH ARIFF Vs. DISTRICT COLLECTOR SIVAGANGA
June 23, 2006
ZONAL GENERAL MANAGER Vs. VINAY HEAVY EQUIPMENTS
December 7, 2006
ZONAL MANAGER Vs. WORKMEN
December 13, 2006
ZOOLOGICAL PARK Vs. S KALYANA RAMAN
July 6, 2006