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Case Index
Title
Date
A K YADAV Vs. DIRECTOR
November 3, 2006
A M C Vs. SOCIAL CO OP BANK LTD
March 29, 2006
A P M C Vs. STATE OF GUJARAT
June 20, 2006
A R N SETALVAD Vs. STATE OF GUJARAT
May 3, 2006
A R N SETALVAD Vs. STATE OF GUJARAT
January 19, 2006
A U KURESHI Vs. HIGH COURT OF GUJARAT
July 25, 2006
AAKAR DEVELOPERS Vs. O L OF YAMUNA MILLS LTD
September 1, 2006
AARTI DYEING AND PRINTING MILLS PVT. LTD. Vs. UNION OF INDIA (UOI)
February 24, 2006
ABDUL MAJID AHMAD PATEL Vs. STATE OF GUJARAT
July 7, 2006
ABDUL MASJID SHAIKH Vs. STATE OF GUJARAT
December 6, 2006
ABDUL RAZAK HAJI GULAMBHAI QURESHI Vs. JOHRABIBI HAJI KALUBHAI QURESHI
November 9, 2006
ABDULGAFOOR MOHAMMAD HUSSAIN PATHAN Vs. SUB DIVISIONAL MAGISTRATE
July 20, 2006
ABHESINH MOHANSINH Vs. STATE OF GUJARAT
August 30, 2006
ABHISHEK FASHIONS PVT. LTD. Vs. UNION OF INDIA
January 21, 2006
ADANI EXPORTS LTD Vs. UNION OF INDIA
April 5, 2006
ADARSH PRAGATI MANDAL Vs. STATE OF GUJARAT
April 20, 2006
ADINATH (VEJALPUR) COOPERATIVEHSG SOCI LTD Vs. TORRENT POWER AEC LTD THR GENERAL MANAGER
December 27, 2006
ADITYA BIRLA NUVO LTD Vs. VISHWESHWAR MADHAV RAO RASTE
June 17, 2006
ADMINISTRATOR OF SPECIFIED UNDERTAKING OF UNIT TRUST Vs. STATE OF GUJARAT
June 14, 2006
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. BORSAD MUNICIPALITY
April 28, 2006
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. DEPUTY MAMLATDAR
September 14, 2006
AGRICULTURAL PRODUCE MARKET COMMITTEE ANKLAV Vs. STATE OF GUJARAT
September 4, 2006
AGRICULTURAL PRODUCE MARKET COMMITTEE KAMREJ Vs. STATE OF GUJARAT THR SECRETARY
June 30, 2006
AGRICULTURAL SUPERVISORS & AGRICULTURE OFFICERS Vs. SECRETARY
December 14, 2006
AGRICULTURE PRODUCE MARKET COMMITEE Vs. STATE OF GUJARAT
December 28, 2006
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
June 20, 2006
AHMEDABAD DISTRICT CO OP PURCHASE AND SALE UNION LTD Vs. GUJARAT STATE CO OP BANK LTD
July 19, 2006
AHMEDABAD MUNICIPAL CORPORATION Vs. KAUSHALBHAI KANUBHAI BHATT
December 12, 2006
AHMEDABAD PEOPLE S COOPERATIVE BANK LTD Vs. DG PANSARI
July 5, 2006
AJABHAI LAXMANBHAI CHAVADA Vs. STATE OF GUJARAT
December 19, 2006
AJAMBHAI ABDULKARIM Vs. KESHAVLAL DAHYABHAI PARMAR
December 14, 2006
AJAY S PATEL ENGINEERS CONTRACTORS AND CONSULTANTS Vs. STATE OF GUJARAT
December 22, 2006
AJENDRAPRASAD NARENDRAPRASAD Vs. STATE OF GUJARAT
April 19, 2006
AJENDRAPRASADJI NARENDRAPRASAD-JI PANDE Vs. SWAMI KESHAVPRAKASHDASJI GURUPUJYA NARAYNPRIYADASJI
March 9, 2006
AJITBHAI ISMAILBHAI PINJARA Vs. STATE OF GUJARAT
March 7, 2006
AJITBHAI ISMAILBHAI PINJARA Vs. STATE OF GUJARAT
March 9, 2006
AKSHAY P PATEL Vs. CHAIRMAN AND MANAGING DIRECTOR
August 23, 2006
AL VIJAY OWNERS ASSOCIATION Vs. AHMEDABAD MUNICIPAL CORPORATION
April 12, 2006
ALI FAKHIR MAMAD DAFER Vs. STATE OF GUJARAT
August 23, 2006
ALIMAMAD MERSHA SHAIKH Vs. STATE OF GUJARAT
March 10, 2006
ALPEASH VITHALBHAI KACHA Vs. BHARATSINH BALWANTSINH
December 18, 2006
ALPESHBHAI CHHAGANBHAI MONPARA Vs. CHHAGANLAL BHIMJIBHAI MONPARA
December 21, 2006
AMARSINHBHAI MALABHAI PATEL Vs. STATE OF GUJARAT
December 6, 2006
AMBALAL SARABHAI ENTERPRISES INFORMATION SERVICE Vs. ARVIND KUMAR D PAREKH
July 26, 2006
AMIN TRADERS Vs. TEXTILE LABOUR ASSOCIATION
March 23, 2006
AMIT V BANSAL Vs. STATE OF GUJARAT
September 26, 2006
AMMENABIBI HABIB RASOOL Vs. STATE OF GUJARAT
December 8, 2006
AMRATLAL TALSIBHAI DESAI Vs. STATE OF GUJARAT
December 6, 2006
AMTHABHAI VARVABHAI RABARI Vs. PRAHLADJI VALAJI RAJPUT
April 29, 2006
ANGSLEY INVESTMENT LTD Vs. TURUS SHIPPING SERVICE
October 10, 2006
ANIL DAYASHANKAR PANDE Vs. COMMISSIONER OF POLICE
June 13, 2006
ANIL K KHANDELWAL Vs. MAKSUD SAIYED
January 9, 2006
ANILBHAI GAJANAN VYAS Vs. STATE OF GUJARAT
December 8, 2006
ANILBHAI NATUBHAI PATEL Vs. JAYRAJBHAI JAYANTIBHAI PATEL
February 23, 2006
ANJAR MUNICIPALITY Vs. JAMNABEN KARSANBHAI PRAJAPATI
July 26, 2006
ANUJKUMAR C RAMNANDI Vs. UNION OF INDIA
November 30, 2006
ARCHANA RAMANBHAI PATEL Vs. STATE OF GUJARAT
June 20, 2006
ARCHER DANIELS MIDLAND CO Vs. UNION OF INDIA
December 27, 2006
ARNIVADA SEVA SAHAKARI MANDALILTD Vs. DEPUTY COLLECTOR BANASKANTHA
March 13, 2006
ARORA INDUSTRIES Vs. ABDULHAMEED ABDULRASHEED
January 18, 2006
ARUN FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
September 20, 2006
ARUNKUMAR T MAKWANA Vs. INCOME TAX OFFICER
March 30, 2006
ARVIND BABULAL ADAIJA Vs. STATE OF GUJARAT
May 2, 2006
ARVIND LAKHMANBHAI Vs. STATE OF GUJARAT
May 3, 2006
ARVINDBHAI DAHYABHAI PATEL Vs. KRISHNAKANT J SHAH
December 28, 2006
ARVINDKUMAR KESHAVLAL CHHAG Vs. DISTRICT PANCHAYAT
August 31, 2006
ASARAFKHAN RUSTAMKHAN PATHAN Vs. STATE OF GUJARAT
December 4, 2006
ASE INFORMATION SERVICE Vs. ARVINDKUMAR D PAREKH
July 26, 2006
ASHOKBHAI DHANJIBHAI VASAVA Vs. STATE OF GUJARAT
November 22, 2006
ASHWIN D PATEL Vs. UNION OF INDIA
August 1, 2006
ASHWINKUMAR DOLATRAI DESAI Vs. STATE OF GUJARAT
December 21, 2006
ASIAN FOOD INDUSTRIES Vs. UNION OF INDIA
September 1, 2006
ASIAN PAINTS INDIA LTD Vs. DEPUTY COMMISSIONER OF SALES TAX CIRCLE 26
July 24, 2006
ASPIAF TEXTILE MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. O L OF MINAL OIL AND INDUSTRIES LTD
June 13, 2006
ASSOCIATION OF CABIN HOLDERS OF KARCHELIA Vs. STATE OF GUJARAT
August 29, 2006
ASSOCIATION OF MANAGEMENT OF GUJARAT UNAIDED ENGINEERING Vs. JUSTICE RJ SHAH ADMISSION COMMITTEE FOR PROFESSIONAL
June 19, 2006
ATLADARA KELAVANI MANDAL Vs. STATE OF GUJARAT
December 14, 2006
ATUL HASMUKHLAL SHAH Vs. DEBOO BROS
March 6, 2006
ATUL PRODUCTS LTD Vs. STATE OF GUJARAT
August 29, 2006
ATULBHAI BHALCHANDRA JANI Vs. DISTRICT COLLECTOR
September 20, 2006
ATULBHAI CHINUBHAI SHAH Vs. AMTS
July 13, 2006
ATULKUMAR C SHELAT Vs. AHMEDABD MUNICIPAL CORP THRO MUNICIPAL COMMISSIONE
December 20, 2006
AUDICHYA BRAHMA SAMAJ CHHATRALAY TRUST Vs. STATE OF GUJARAT
December 19, 2006
AVADHOOT ENGINEERING CO Vs. STATE OF GUJARAT
December 26, 2006
AZAD ICE FACTORY Vs. GUJ INDUSRIAL INVESTMENT CORPN
October 5, 2006
B G KHUMAN Vs. STATE OF GUJARAT
March 22, 2006
B I F R Vs. CMD APS STAR INDUSTRIES LTD
January 9, 2006
B I F R Vs. C M D , ABIR CHEMICALS LTD
December 1, 2006
B I INVESTMENT PVT LTD Vs. COMMISSIONER OF INCOME TAX
September 7, 2006
B L SHARMA Vs. COMMANDANT, C I S F UNIT
October 13, 2006
B PATEL AND CO AND MANGAL CONSTRUCTION CO Vs. STATE OF GUJARAT
March 13, 2006
BABUBHAI MOHANBHAI Vs. STATE OF GUJARAT
February 3, 2006
BABULAL BADRIPRASAD VARMA Vs. SURAT MUNICIPAL CORPORATION
November 23, 2006
BACHIBEN NARANBHA Vs. STATE OF GUJARAT
December 18, 2006
BACHUBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
April 3, 2006
BACHUSA DADUSHA Vs. SHARDABEN CHANDUBHAI PATEL
November 6, 2006
BAI DAHI WIDOW OF PARSOTTAM KANJI Vs. STATE OF GUJARAT
January 21, 2006
BAJAJ ALLIANZ GENERAL INS COMPANY LTD Vs. BELABEN ALIAS BHUMIKABEN YATINKUMAR
December 14, 2006
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. TEJPAL NARANJI BHADRA
December 26, 2006
BALARA, CEMEMTS LTD Vs. STATE
December 26, 2006
BALSHASHTRI B PREMI Vs. STATE OF GUJARAT
July 19, 2006
BANASKANTHA DIST CO OP MILK PRODUCER UNION LTD Vs. PRAJAPATI JAYANTIBHAI BABABHAI
November 28, 2006
BANK OF BARODA Vs. CENTRAL INDUSTRIAL TRIBUNAL
September 4, 2006
BANK OF BARODA Vs. RUBY SALES CORPN AGENCY
August 8, 2006
BANK OF INDIA Vs. JASHWANTBHAI GIRDHARLAL
August 17, 2006
BANK OF INDIA Vs. O L OF PHAR EAST LABORATORIES LTD
March 9, 2006
BANK OF INDIA RETIRED OFFICER ASSOCIATION Vs. BANK OF INDIA
August 18, 2006
BARAIYA RAIJIJI SOMAJI Vs. GUJARAT WATER RESOURCES DEVELOPMENT CORPN LTD
March 3, 2006
BARAIYA VALLABHBHAI ODHAVJIBHAI Vs. CENTRAL SALT AND MARINE CHEMICAL RESEARCH INSTITUTE
July 12, 2006
BARIA KUSUM LAXMANBHAI Vs. STATE OF GUJARAT
July 18, 2006
BASIRBHAI UMARBHAI SHAIKH Vs. STATE OF GUJARAT
December 7, 2006
BE ROJGAR A T D UNION Vs. STATE OF GUJARAT
February 28, 2006
BENABEN BHANABHAI Vs. UNION OF INDIA
April 10, 2006
BENNETT COLEMAN AND CO LTD Vs. STATE OF GUJARAT
February 15, 2006
BHADRABEN, S M RATHOD Vs. COMPETENT AUTHORITY AND ADDITIONAL COLLECTOR
December 28, 2006
BHAGABHAI BHIKHABHAI RABARI Vs. STATE OF GUJARAT
December 12, 2006
BHAGVANJI VITHALAJI Vs. VELJI KACHRABHAI
March 1, 2006
BHAGWANDAS PARSHOTTAMDAS PATEL Vs. RAJENDRAKUMAR MAFATBHAI PATEL
September 6, 2006
BHAGWANJI AND KALYANJI Vs. PUNJABHAI HAJABHAI RATHOD
September 21, 2006
BHAGWATIBEN WD/O RAVJIBHAI LALJIBHAI HALPATI Vs. SHANTABEN MAGANLAL NAIK
December 11, 2006
BHALABHAI KARSANBHAI DHUMADA Vs. STATE OF GUJARAT
September 21, 2006
BHALABHAI KARSANBHAI DHUMADA Vs. STATE OF GUJARAT
July 21, 2006
BHANAJI MOTAJI PURABIA Vs. TRANSPORT MANAGER A M T S
December 20, 2006
BHARAT SANCHAR NIGAM LTD Vs. M C VERMA
March 29, 2006
BHARATBHAI KANTILAL JETHWA Vs. STATE OF GUJARAT
March 10, 2006
BHARATKUMAR LALBHAI VASA Vs. STATE OF GUJARAT
November 9, 2006
BHARUCH JILLA ADARSH SAMAJ SEVA MANDAL Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
June 6, 2006
BHAVARLAL GANESHRAM Vs. JASIBEN
March 21, 2006
BHAVESHKUMAR HARKISHANDAS KAMDAR Vs. STATE OF GUJARAT
October 10, 2006
BHAVNABEN JAYANTILAL PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
February 17, 2006
BHAVNABEN PARESHCHANDRA PATEL Vs. GOVINDBHAI CHUNILAL PRAJAPATI
December 13, 2006
BHAVNAGAR DIST CO OPRETIVE BANK LTD Vs. STATE OF GUJARAT
April 10, 2006
BHAVNAGAR MUNICIPAL CORPORATION Vs. VANDANABEN NAVALBHAI VYAS
February 17, 2006
BHAVNAGAR ZILLA SAHAKARI SANGHLTD Vs. DHIREN P PAREKH
July 19, 2006
BHAVYA S DESAI Vs. STATE OF GUJARAT
June 17, 2006
BHIKHABHAI RASULBHAI BHOKARIYA Vs. STATE OF GUJARAT
December 18, 2006
BHISHMA N THAKORE Vs. DENA BANK
April 29, 2006
BHISHMA N THAKORE Vs. DENA BANK
May 1, 2006
BHORUKA STEEL LTD Vs. MANISH N VORA
February 15, 2006
BINABEN PRAHLADBHAI PATEL Vs. STATE OF GUJARAT
December 20, 2006
BINUBALA H METHA Vs. STATE OF GUJARAT
December 13, 2006
BIPINBHAI GOPALBHAI GADHAVI Vs. MADINABIBI NAZAR ALI
December 1, 2006
BIPINCHANDRA PURSHOTTAMDAS PATEL Vs. SARDAR PATEL UNIVERSITY
April 20, 2006
BIPINKUMAR HARIBHAI KUMBHANI Vs. STATE OF GUJARAT
December 4, 2006
BLACK DISMOND AMUSEMENT PVT.LTD. Vs. PRAJAPATI AJITKUMAR GOVINDBHAI
January 20, 2006
BOTAD NAGAR PALIKA Vs. GENE SECRETARY
July 28, 2006
BTX CHEMICAL PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 28, 2006
C S JARDOSH Vs. SOMABHAI RANCHHODBHAI PATEL
May 1, 2006
CEAT TYRES LTD Vs. STATE OF GUJARAT
August 14, 2006
CEDILA HEALTHCARE LTD Vs. LUPIN LABORATORIES LTD
April 26, 2006
CENTRAL BUREAU OF INVESTIGATION Vs. DHARMENDRAKUMAR MISHRA EX-DY CITCENTRAL
November 17, 2006
CENTURY LAMINATING CO LTD Vs. UNION OF INDIA
November 20, 2006
CHANDAN METAL PRODUCTS PVT LTD Vs. STATE OF GUJARAT
October 11, 2006
CHANDRAKANTBHAI ISHWARBHAI PATEL Vs. TORRENT POWER AEC LTD
December 19, 2006
CHANDRESHBHAI RUGNATHBHAI GADHIA Vs. STATE OF GUJRAT
January 19, 2006
CHANDUBHAI @ CHANDULAL KESHAVLAL PATNI Vs. GIDC LTD.
April 20, 2006
CHATURBHUJ A SAHU Vs. STATE OF GUJARAT
March 9, 2006
CHAUDHARI SHANKERBHAI KUBERBHAI Vs. STATE OF GUJARAT
October 26, 2006
CHEVRROLET DYES INTERMEDIATES AND AGROCHEM INDUSTRIES Vs. UNION OF INDIA
January 21, 2006
CHHAGANBHAI SOMABHAI THAKORE Vs. MITESHBHAI MOHANBHAI MISTRY
December 27, 2006
CHHIMIBEN HIRABHAI GOPALBHAI Vs. STATE OF GUJARAT
June 21, 2006
CHIEF OFFICER Vs. CHAMPAKLAL LALLUBHAI KEWAT
June 29, 2006
CHILODA (D) GRAM PANCHAYAT Vs. R H PATEL
December 7, 2006
CHOLPADI JAGANNATH KAMATH Vs. P S V MALLYA
February 23, 2006
CHUDHARI RAJESHBHAI BHULABHAI Vs. STATE OF GUJARAT
July 31, 2006
CHUNILAL RAMJIBHAI Vs. POAPTBHAI DAMAJIBHAI SOLANKI
February 16, 2006
CIT Vs. ABDULGAFUR A. MISTRY
July 25, 2006
CIT Vs. BARODA CHAIN WORKS
July 31, 2006
CITIBANK EUROPE PLC Vs. MEGAPAR EXIM PVT LTD
December 21, 2006
CITY CO-OPERATIVE BANK LTD Vs. HARSHADBHAI BABUBHAI SHAH
March 20, 2006
CJNZ MADRESA TRUST Vs. DARA D JOKHI
April 7, 2006
COLORTEX Vs. UNION OF INDIA
April 18, 2006
COLOURTEX Vs. UNION OF INDIA
January 12, 2006
COMMERCIAL CO OP BANK LTD Vs. PRAVIN S MEHTA
July 17, 2006
COMMISIONER OF INCOME TAX Vs. CHANDRA VILAS HOTEL
August 18, 2006
COMMISSINOR OF CENTRAL EXCISE AND CUSTOMS Vs. VANDANA ART PRINTS PVT LTD
September 8, 2006
COMMISSIONER OF C EX & CUSTOMS Vs. PHILIPS INDIA LTD
July 28, 2006
COMMISSIONER OF C. EX. AND CUS. Vs. TUNI TEXTILE MILLS LTD.
January 24, 2006
COMMISSIONER OF C. EX. AND CUS. Vs. PURITY FLEXPACK LTD.
November 23, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. GUPTA STEEL
April 4, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BHAVIN TEXTILES
November 13, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. SAURASHTRA CHEMICALS LTD
January 12, 2006
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. STEELCO GUJARAT LTD
November 21, 2006
COMMISSIONER OF CUSTOMS Vs. O L OF GIL HOSPITALS LIMITED
July 6, 2006
COMMISSIONER OF INCOME TAX Vs. SWASHRAYA
July 12, 2006
COMMISSIONER OF INCOME TAX Vs. URJIT INVESTMENTS PVT LTD
July 13, 2006
COMMISSIONER OF INCOME TAX Vs. DHATU SANSKAR PVT LTD
June 15, 2006
COMMISSIONER OF INCOME TAX Vs. SHARP REFILLS CO PVT LTD
August 2, 2006
COMMISSIONER OF INCOME TAX Vs. SURESH AMIN FAMILY TRUST
August 1, 2006
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE FOREST DEVELOPMENT
August 3, 2006
COMMISSIONER OF INCOME TAX Vs. ENVIRO CONTROL ASSOCIATES
August 4, 2006
COMMISSIONER OF INCOME TAX Vs. PRABHUDAS KISHOREDAS TOBACO PRODUCTS P LTD
July 26, 2006
COMMISSIONER OF INCOME TAX Vs. BHAGWATI FOUNDERIES LTD
July 26, 2006
COMMISSIONER OF INCOME TAX Vs. REWASHANKER A KOTHARI
January 9, 2006
COMMISSIONER OF INCOME TAX Vs. M V CONSTRUCTION CO
January 23, 2006
COMMISSIONER OF INCOME TAX Vs. NEHA BUILDERS (P) LTD.
August 18, 2006
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LTD.
March 29, 2006
COMMISSIONER OF INCOME TAX Vs. JAYANTILAL D. PATEL
April 21, 2006
COMMISSIONER OF INCOME TAX Vs. UMIYA CO-OP. HOUSING SOCIETY LTD.
July 12, 2006
COMMISSIONER OF INCOME TAX Vs. STATRONICS AND ENTERPRISES (P) LTD.
August 22, 2006
COMMISSIONER OF INCOME TAX Vs. GUJARAT TUBE WELL CO.
August 3, 2006
COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILE MILLS (P) LTD.
January 25, 2006
COMMISSIONER OF INCOME TAX Vs. REWASHANKER A. KOTHARI
February 16, 2006
COMMISSIONER OF INCOME TAX Vs. GULAMRASUL M PATHAN
September 25, 2006
COMMISSIONER OF INCOME TAX Vs. IDEAL SHEET METAL STAMPINGS AND PRESSING P LTD
September 12, 2006
COMMISSIONER OF INCOME TAX Vs. GASKETS AND RADIATORS DISTRIBUTORS
September 12, 2006
COMMISSIONER OF INCOME TAX Vs. PRAKASH OIL INDUSTRIES AND GINNING FACTORY
November 16, 2006
COMMISSIONER OF INCOME TAX Vs. LOK PRAKASHAN LTD
November 16, 2006
COMMISSIONER OF INCOME TAX Vs. SWASTIK SANITARY WORKS LTD.
April 27, 2006
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL MACHINERY MFG. (P) LTD.
January 19, 2006
COMMISSIONER OF INCOME TAX Vs. J.H. PARABIA (TRANSPORT) (P) LTD.
February 16, 2006
COMMISSIONER OF INCOME TAX Vs. INDIAN PETROCHEMICALS CORPN. LTD.
October 11, 2006
COMMISSIONER OF INCOME TAX Vs. DR. SURESH G. SHAH
August 31, 2006
COMMISSIONER OF INCOME TAX Vs. MANIBHAI AND BROS.
December 4, 2006
COMMISSIONER OF INCOME TAX Vs. STAR BUILDERS
November 13, 2006
COMMISSIONER OF INCOME-TAX Vs. PRABHUDAS KISHORDAS TOBACCO PRODUCTS PVT. LTD.
January 9, 2006
COMMISSIONER OF INCOME-TAX Vs. VIKRANT CRIMPERS
January 9, 2006
COMMISSIONER OF INCOME-TAX Vs. BRAHMI INVESTMENTS PVT. LTD.
February 7, 2006
COMMISSIONER OF INCOME-TAX Vs. AMOL DICALITE LTD.
March 29, 2006
COMMISSIONER OF INCOME-TAX Vs. GUJARAT MARITIME BOARD
July 31, 2006
COMMISSIONER OF INCOME-TAX Vs. LAKHANPAL NATIONAL LTD.
August 14, 2006
COMMISSIONER OF INCOME-TAX Vs. GUJARAT STATE CO-OPERATIVE MARKETING FEDERATION LTD.
August 31, 2006
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN LEVER LTD.
September 19, 2006
COMMISSIONER OF INCOME-TAX Vs. GIRNAR FOOD AND BEVERAGE P. LTD.
February 21, 2006
COMMISSIONER OF INCOME-TAX Vs. PATEL GRUH NIRMAN FLAT YOJNA
July 18, 2006
COMMISSIONER OF INCOME-TAX Vs. JHAVERI INDUSTRIES
June 15, 2006
COMMISSIONER OF INCOME-TAX Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION LTD.
July 13, 2006
COMMISSIONER OF INCOME-TAX Vs. CHANDRA CHARITABLE TRUST
July 31, 2006
COMMISSIONER OF INCOME-TAX Vs. GUJARAT DISTRIBUTORS
December 8, 2006
COMMISSIONER OF INCOME-TAX Vs. ARUNODAYA MILLS LTD.
August 21, 2006
COMMISSIONER OF INCOME-TAX Vs. MAHESHKUMAR A. RATHOD
November 28, 2006
COMMISSIONER OF INCOME-TAX Vs. MANUBHAI M. PATEL
November 2, 2006
COMMISSIONER OF INCOMETAX Vs. BRAHMI INVESTMENTS PVT LTD
February 10, 2006
COMMISSIONER OF WEALTH TAX Vs. DILHERKUNVERBA C JADEJA
July 19, 2006
COMMISSIONER OF WEALTH TAX Vs. MINALBEN RAMESHBHAI JHAVERI
August 24, 2006
COMMISSIONER OF WEALTH TAX Vs. SHASHIBEN HIRABHAI DALPATRAM
July 14, 2006
COMMISSIONER OF WEALTH TAX Vs. CADMACH MACHINERY CO PVT LTD
October 5, 2006
COTTON CORPORATION OF INDIA Vs. SUDHA VIJAYBHAI PUJARA WIFE OF DECEASED VIJAYBHAI PUJARA
August 31, 2006
CROWN STEEL COMPANY Vs. UNION OF INDIA
March 29, 2006
CWT Vs. MAHENDRABHAI D. PARMAR
July 17, 2006
D J CHEM INDUSTRIES Vs. STATE OF GUJARAT
September 28, 2006
D L ASHISH FOUNDATION TRUST Vs. SURAT URBAN DEVELOPMENT AUTHORITY
July 28, 2006
D L MINES Vs. MAMLATDAR
December 14, 2006
DAHIBEN MITHABHAI MAKWANA Vs. UNION OF INDIA
November 27, 2006
DAHYABHAI JAGJIVANBHAI PATEL Vs. STATE OF GUJARAT
March 21, 2006
DAHYABHAI M BARIYA Vs. STATE OF GUJARAT
August 18, 2006
DAHYABHAI SOMCHAND PARMAR Vs. RAMAVTAR B SHARMA
August 14, 2006
DAKOR TEMPLE COMMITTEE Vs. GUJARAT KAMDAR MANDAL
September 1, 2006
DALPATBHAI JASRAJ DALWADI Vs. STATE OF GUJARAT
December 18, 2006
DARSHANA R DAVE Vs. STATE OF GUJARAT
February 16, 2006
DASHRATHLAL M PATEL Vs. STATE OF GUJARAT
August 23, 2006
DASRATLAL MANILAL MODI Vs. STATE OF GUJARAT
December 18, 2006
DAVANG RAMEDHBHAI SHAH Vs. STATE OF GUJARAT
April 13, 2006
DECEASED LM DESAI BY HEIR MK DESAI-DECEASED REP BY Vs. STATE OF GUJARAT
December 5, 2006
DEEPAK CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
August 23, 2006
DEOPRAYAG TIWARI Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FOR
August 7, 2006
DEPOSIT INSURANCE & CREDIT GAURANTEE CORPN Vs. STATE OF GUJARAT
December 2, 2006
DEPUTY COLLECTOR AND CHAIRMAN Vs. MOHAMAD FAROOQU RAZVI
January 20, 2006
DEPUTY CONSERVATOR OF FOREST Vs. VINODBHAI MULJIBHAI PATEL
September 13, 2006
DEVCHANDBHAI DAYALBHAI PATEL Vs. REGIONAL TRANSPORT OFFICER
June 16, 2006
DEVKI FABRICS LTD. Vs. RAIBEN W/O MAFATLAL GANGARAM PATEL
August 17, 2006
DEVRAJ PUNJABHAI MAKWANA Vs. STATE OF GUJARAT
July 27, 2006
DHALL ENTERPRISED AND ENGINEERS P. LTD. Vs. COMMISSIONER OF INCOME-TAX
November 10, 2006
DHANANJAY UMESHBHAI SHARMA Vs. STATE OF GUJARAT
August 30, 2006
DHANSUKHBHAI GULAMBHAI CHAUDHARY Vs. STATE OF GUJARAT
August 23, 2006
DHARAMSHIBHAI VIRJIBHAI Vs. DISTRICT MAGISTRATE
February 8, 2006
DHARMSHI RAMABHAI Vs. STATE OF GUJARAT
August 29, 2006
DHIRSHINHBHAI KARSANBHAI BARAD PRESIDENT Vs. KANJIBHAI PARBARBHAI MOTI
February 22, 2006
DHIRUBHAI BABUBHAI CHAUHAN Vs. STATE OF GUJARAT
July 27, 2006
DHIRUBHAI BABUBHAI CHAUHAN Vs. STATE OF GUJARAT
June 27, 2006
DHORAJI MUNICIPALITY Vs. HAKIM NAZIR MAULA SHAIKH
September 5, 2006
DILIP NORTHMAL KHANDELWAL Vs. STATE OF GUJARAT
December 8, 2006
DILIPBHAI GOVINDBHAI CHAUHAN Vs. STATE OF GUJARAT
September 22, 2006
DILIPBHAI MANEKLAL VYAS Vs. AHMEDABAD ELECTRICITY COMPANY LIMITED
January 13, 2006
DIMOND JUBILEE BANK BACHAV SAMITTI Vs. STATE OF GUJARAT
October 26, 2006
DINESH ALIAS BABULAL LALJI MISHRA Vs. STATE OF GUJARAT
June 29, 2006
DINESH BHAI ALIAS DILIYO HARMANBHAI CHAUHAN Vs. STATE OF GUJARAT
July 7, 2006
DINESHBHAI ALIAS DILIYO HARMANBHAICHAUHAN Vs. STATE OF GUJARAT
July 1, 2006
DIPAKBHAI JAYANTILAL PANDYA Vs. STATE OF GUJARAT
August 18, 2006
DIPAKBHAI MANILAL PATEL Vs. STATE OF GUJARAT
August 4, 2006
DIPAKKUMAR C VYAS Vs. STATE OF GUJARAT
December 6, 2006
DIPIKA KANTILAL SHUKLA Vs. STATE OF GUJARAT
February 28, 2006
DIST DEVEOPMENT OFFICER Vs. SECRETARY
July 27, 2006
DISTRICT PANCHAYAT Vs. BABUBHAI LAKHABHAI CHUDASMA
August 24, 2006
DIVISIONAL CONTROLLER G S R T C Vs. CHETANBHAI MANCHABHAI PATEL
June 14, 2006
DIVISIONAL CONTROLLER GUJARAT STATE ROAD TRANSPORT CORPN Vs. JAYANTILAL N PATEL
January 12, 2006
DIVYA VASUNDHARA FINANCIERS (P)LIMITED Vs. SANJEEV BUILDERS PVT LTD
December 14, 2006
DOSHI CHEMICALS PVT LTD Vs. STATE OF GUJARAT
March 28, 2006
EAGLE CORPORATION PVT LTD Vs. STATE OF GUJARAT
October 10, 2006
ECHJAY INDUSTRIES LTD Vs. UNION OF INDIA
April 10, 2006
EMPLOYEES STATE INSURANCE CORPORATION AHMEDABAD Vs. VASANTBHAI BHUDARBHAI PARMAR
December 4, 2006
EXECUTIVE ENGINEER Vs. MANSUKHBHAI SHERIYABHAI
December 22, 2006
EXECUTIVE ENGINEER Vs. MERUJI SURSANGAJI
December 5, 2006
EXECUTIVE ENGINEER Vs. PRAHALADBHAI FULCHANDBHAI
December 4, 2006
EXECUTIVE ENGINEER Vs. RASHIKLAL SANKALCHAND SHAH
December 4, 2006
EXECUTIVE ENGINEER Vs. NARANBHAI RANCHHODDAS PATEL
December 1, 2006
EXECUTIVE ENGINEER Vs. RANCHHODBHAI BIJALJI THAKORE
December 1, 2006
EXECUTIVE ENGINEER Vs. SHANKARBHAI JIVABHAI PATEL
March 10, 2006
EXECUTIVE ENGINEER Vs. RUPSINHBHAI BANESINHBHAI CHAUHAN
June 14, 2006
FARIDA YUSUG IBRAHIM MULLA Vs. STATE OF GUJARAT
April 13, 2006
FARIDABEN INAITBHAI SINDHI Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
December 11, 2006
FEDERATION OF GUJARAT PETROLEUM DEALERS ASSOCIATION Vs. STATE OF GUJARAT
February 20, 2006
FOOD INSPECTOR Vs. BHAGWAN DAS SUNDERLAL VATVANI
March 31, 2006
FRIENDS LAND DEVELOPMENT CO Vs. STATE OF GUJARAT
June 21, 2006
G I I C LIMITED Vs. SHODHAN SANSKAR LTD
December 22, 2006
G N LAKUM Vs. GOVERNMENT OF GUJARAT
January 27, 2006
G R BHAI SECURITY FORCE Vs. UNION OF INDIA
August 8, 2006
G S NANJEE AND SONS Vs. COMMISSIONER OF INCOME TAX
January 18, 2006
G S R T C Vs. NARMADASHANKAR G JOSHI
April 10, 2006
G S R T C Vs. HARGOVINDAS R MODI
September 26, 2006
G S R T C Vs. S N PATEL
September 7, 2006
GABHAJI B THAKORE Vs. STATE OF GUJARAT
July 5, 2006
GAJRIBEN CHIMANLAL BHUKHANDAS Vs. KANTILAL UTTAMRAM CHEVLI
November 4, 2006
GANESH CORPORATION Vs. GUJARAT VIDYUT BOARD
November 16, 2006
GANESH GAJAJI KOLI BHIL Vs. STATE OF GUJARAT
September 29, 2006
GANGOTRI INORGANIC PVT LTD Vs. STATE OF GUJARAT
March 10, 2006
GARWARE WALL ROPES LTD Vs. ANANT KANOI
July 13, 2006
GATI LTD Vs. DEPUTY COMMISSIONER MUNICIPAL CORPORATION OF AHMEDABAD
August 22, 2006
GATORBHAI BHIKHABHAI PATEL Vs. STATE OF GUJARAT
November 10, 2006
GAUTAM TRADING COMPANY Vs. UMA TRANSPORT TRADING CO
September 6, 2006
GAUTAM TRADING COMPANY THRO PROPRIETOR Vs. UMA TRANSPORT TRADING CO
September 7, 2006
GEB Vs. MAGANBHAI CHHAGANBHAI PATEL
September 7, 2006
GEMABHAI ABAHYSINH BARIA Vs. BHARAT SANCHAR NIGAM LTD
July 25, 2006
GEN MANAGER MANAGING DIRECTOR Vs. SECRETARY
December 16, 2006
GEN MANAGER MANAGING DIRECTOR Vs. SECRETARY
December 26, 2006
GENERAL CONTRACTS CO Vs. COMMISSIONER OF INCOME TAX
August 25, 2006
GHASURA MOHAMMED RAFIQ REHMATKHAN Vs. STATE OF GUJARAT
February 4, 2006
GIRDHARILAL BRIJGOPAL DADHICH Vs. S R MEENA
April 5, 2006
GIRDHARPARK CO OP HOUSING SOCIETY LTD Vs. SURAT MUNI CORPORATION
November 27, 2006
GITABEN S THAKUR Vs. UNION OF INDIA
March 31, 2006
GNFC LTD Vs. UNION OF INDIA
February 6, 2006
GODRAJ SOAPS LTD Vs. COMMISSIONER OF INCOME TAX
August 30, 2006
GOMTIPUR KELAVANI MANDAL TRUST Vs. PUSHPABEN PREMJIBHAI PATEL
December 5, 2006
GOPAL GLASS WORKS LTD Vs. IAG COMPANY LTD
October 4, 2006
GOPAL IRON AND STEEL CO Vs. UNION OF INDIA
July 4, 2006
GOPALBHAI CHATURBHAI AMIN Vs. STATE OF GUJARAT
December 29, 2006
GOPALBHAI R PRAJAPATI Vs. PRATAPBHAI HAMIRBHAI BHEDE
March 9, 2006
GORDHANBHAI A PATEL Vs. STATE OF GUJARAT
December 13, 2006
GOVIND MURJI PATEL Vs. STATE OF GUJARAT
November 13, 2006
GOVINDBHAI JETHABHAI PATEL Vs. MAMLATDAR
December 1, 2006
GOVINDBHAI M KARSHALA Vs. GUJARAT ELECTRICITY TRANSMISSION CORP LTD
November 30, 2006
GOVINDBHAI MAHIPATBHAI DESAI Vs. STATE OF GUJARAT
November 27, 2006
GOVINDBHAI VALABHAI MAKWANA Vs. STATE OF GUJARAT
December 4, 2006
GOVT OF INDIA Vs. JAYAMAL BHAI JAYANTILAL THAKORE
August 21, 2006
GUJ STATE ROAD TRANSPORT CORPORATION Vs. DV CHAUHAN
March 21, 2006
GUJARAT AGRICULTURE UNIVERSITY Vs. ABDULMAJID MAHEMUDMIYA KAZI
January 24, 2006
GUJARAT AMBUJA EXPORTS LTD. Vs. UNION OF INDIA
February 3, 2006
GUJARAT DYESTUFFS MANUFACTURERASSOCIATION Vs. STATE OF GUJARAT
March 21, 2006
GUJARAT ELECTRICITY BOARD THRO DY EXECUTIVE ENGINE Vs. JAYANTILAL CHHAGANLAL PANCHAL
December 6, 2006
GUJARAT ELECTRICITY BOARD THRO DY EXECUTIVE ENGINE Vs. RUPSINH DHARAMSINH VASIA
December 6, 2006
GUJARAT ELECTRICITY BOARD THRO DY EXECUTIVE ENGINE Vs. MAHIPATSINH SOMSINH GOHIL
December 6, 2006
GUJARAT ELECTRICITY BOARD THRO DY. EXECUTIVE ENG.(O&M) Vs. LALLUBHAI BHAGABHAI GAMIT AND ANR.
December 6, 2006
GUJARAT ELECTRICITY BOARD THRODY EXECUTIVE ENGINEE Vs. GANPATHAI NATUBHAI ADMAR
December 28, 2006
GUJARAT FERTILISERS Vs. COMMISSIONER OF INCOME TAX
July 31, 2006
GUJARAT HOUSING BOARD Vs. MANIBHAI MANGALBHAI PATEL
February 8, 2006
GUJARAT RAJYA ASHRAMSHAL KARMACHARI SANGH Vs. STATE OF GUJARAT
February 4, 2006
GUJARAT RAJYA POLICE INSPECTORASSOCIATION Vs. STATE OF GUJARAT
March 9, 2006
GUJARAT SHIP TRADING CORPN. Vs. UNION OF INDIA (UOI)
April 24, 2006
GUJARAT SLUM CLEARANCE BOARD Vs. GENERAL SECRETARY
November 6, 2006
GUJARAT STATE CO OP AGRI & RURAL DEVP BANK LTD Vs. STATE OF GUJARAT
December 26, 2006
GUJARAT STATE CO OPE AGRICULTURE Vs. GEN SECRETARY
March 10, 2006
GUJARAT STATE CO-OPERATIVE BANK LTD Vs. CHAROTAR NAGRIK SAHAKARI BANK LTD
December 2, 2006
GUJARAT STATE CO-OPERATIVE BANK LTD Vs. STATE OF GUJARAT
December 2, 2006
GUJARAT STATE EXPORT CORPORATION LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
February 3, 2006
GUJARAT STATE FOREST DEVELOPMENT CORPORATION LTD Vs. BUDHABHAI KAMJIBHAI NIZAMA
August 31, 2006
GUJARAT STATE MARKETING FEDERATION LTD Vs. SABARKANTHA DISTRICT CO OP PURCHASE AND SALES UNION
April 26, 2006
GUJARAT STATE OF ROAD TRANSPORT CORPORATION Vs. D V CHAUHAN
March 3, 2006
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMESHKUMAR KANTILAL ZAVERI
March 17, 2006
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. GUJARAT RAJYA KARMACHARI MAHAMANDAL
April 21, 2006
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DHANLAXMIBEN W/O DADUBHAI RAVALJIBHAI VASAVA
December 4, 2006
GUJARAT STATE RURAL DEVE CORPO LTD Vs. UPENDRAKUMAR J RAO
July 4, 2006
GUJARAT STATE SUGAR FEDERATION LTD Vs. UNION OF INDIA
November 20, 2006
GUJARAT STEEL TUBE EMPLOYEES UNION Vs. O.L. OF GUJARAT STEEL TUBES LTD.
January 9, 2006
GUJARAT TELECOM CIRCLE Vs. ADHESHKUMAR SITALAPRASAD
July 20, 2006
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LTD Vs. BALDEVJI MOHANJI SOLANKI
April 18, 2006
GULABBHAI VESTABHAI PATEL Vs. BARJULBHAI LALLUBHAI PATEL
December 18, 2006
GUNVANTIBEN DAYARAMBHAI PATEL Vs. UNION OF INDIA
March 23, 2006
H A VYAS Vs. STATE OF GUJARAT
February 1, 2006
H G MODI Vs. STATE OF GUJARAT
December 5, 2006
H P THAKER Vs. STATE OF GUJARAT
July 4, 2006
HANSABEN BABULAL VAGHELA Vs. STATE OF GUJARAT
December 12, 2006
HANSABEN GOVINDBHAI PARMAR Vs. STATE OF GUJARAT
September 13, 2006
HANSAGURI PRAFULCHANDRA LADHANI Vs. ORIENTAL INSURANCE COMPANYLTD
October 4, 2006
HANSRAJ M CHUDASAMA Vs. G S R T C
January 18, 2006
HARGOVINDBHAI P PATEL Vs. D G P
January 17, 2006
HARIJAN JETHUBHAI BHURE Vs. HARIJAN LAXMIBEN GOPAL
December 19, 2006
HARIKRIPA PAPER COMPANY Vs. DIGITAL MULTIFORMS LIMITED
February 21, 2006
HARIVADAN BHAGWANDAS Vs. CHANDABEN
December 15, 2006
HARJIBHAI DHARAMSHIBHAI Vs. STATE OF GUJARAT
April 10, 2006
HARKANT L SHUKLA Vs. DINESH KUMAR D BUDDHBHATTI
January 27, 2006
HARKANT L SHUKLA Vs. MULAJI KARSHAN
January 27, 2006
HARSHAD SHAH AND CO Vs. NARODA ENVIRO PROJECTS LTD
February 20, 2006
HARSIDDH SPECIFIC FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
January 17, 2006
HARSUKH VALLABHDAS RAJA Vs. COLLECTOR OF JUNAGADH
November 6, 2006
HASMUKHLAL KALIDAS CHOKSI Vs. STATE OF GUJARAT
September 12, 2006
HATHISING MFG. CO. LTD. Vs. UNION OF INDIA
March 3, 2006
HEEMANSHU HORNS PVT LTD Vs. KAPADVANJ NAGAR PALIKA
September 20, 2006
HEIRS OF DECEASED NARENDRAKUMAR BHAGVANJI Vs. HEIRS OF DECEASED VELJI KACHRABHAI
March 1, 2006
HEMAJI CHHABAJI Vs. SPECIAL LAND ACQUISITION OFFICER
January 10, 2006
HEMALIBEN PATEL Vs. UNION OF INDIA
August 8, 2006
HEMANT AUTOMOBILES PVT LTD Vs. UNION BANK OF INDIA
June 17, 2006
HEMENDRA BABULAL SHAH HUF Vs. DILIP KUMAR BABULAL SHAH
May 5, 2006
HEMESH FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
August 29, 2006
HETALBEN JITENDRAKUMAR VYAS Vs. POLICE INSPECTOR
January 27, 2006
HINDUSTAN PETROLEUM CORPN. LTD. Vs. BEGUM RAHEMATBEGUM AMIR AKHTAR AND ORS.
August 1, 2006
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SAFFRON CERAMICS PVT LTD
December 14, 2006
HINDUSTAN PETROLEUM CORPORATION LTD Vs. PRIME FLOOR TILES PVT LTD
December 14, 2006
HIRAGAURI RATILAL Vs. HAJAM SUMAR LADHA
August 21, 2006
HIRAPARA GAMAT DHOR CHARAN TRUST Vs. STATE OF GUJARAT
November 15, 2006
HITESH KUMAR VALJIBHAI Vs. J G MITHAWALA FOOD INSPECTOR
November 23, 2006
HOLARAM MULCHAND KHUHA Vs. STATE
May 19, 2006
HOTEL GURU PRERANA Vs. NIRANJAN JAYANTILAL THAKER
September 29, 2006
HS NIGAM, SR L SECTION ENGINEER (P WAY) Vs. UNION OF INDIA
September 7, 2006
HUSENABIBI AMIRBHAI YASINBHAI Vs. ABDULMIYA KASAMMIYA KURESHI
December 14, 2006
HYNOUP FOOD AND OIL INDUSTRY LTD Vs. STATE OF GUJARAT
May 2, 2006
ILABEN RAVJIBHAI PATEL Vs. AMITKUMAR RATILAL PATEL
October 3, 2006
ILIAZKHAN MUSSAKHAN Vs. STATE OF GUJARAT
December 21, 2006
INDIAN INSTITUTE OF MANAGEMENT Vs. GUJARAT MAZDOOR SABHA
January 9, 2006
INDIAN PETROCHEMICALS CORPN LTD Vs. UNION OF INDIA
September 19, 2006
INDIAN POTASH LIMITED Vs. GUAJRAT MAZDOOR PANCHAYAT
July 6, 2006
INDIAN RAYON AND INDUSTRIES LTD Vs. STATE OF GUJARAT
December 8, 2006
INDRAJITSING P GEEL Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR
August 25, 2006
INDU NISSAN OXO CHEMICALS IND LTD Vs. UNION OF INDIA
July 1, 2006
INDU NISSAN OXO CHEMICALS IND LTD Vs. UNION OF INDIA
July 10, 2006
INGERSOLL RAND INDUSTRIES EMPLOYEES UNION Vs. STATE OF GUJARAT
July 17, 2006
INSTITUTE OF HOTEL MANAGEMENT Vs. SAVABHAI GOBARBHAI PARMAR
January 13, 2006
ISHWARBHAI GANPATBHAI PATEL Vs. STATE OF GJARAT
January 18, 2006
ISHWARBHAI PURSHOTTAMBHAI PATEL Vs. CHANDRAKANTBHAI PURSHOTTAMBHAIPATEL
February 14, 2006
ISMAIL ALLAHRAKKHA Vs. DEPUTY EXECUTIVE ENGINEER
December 28, 2006
ISMATBANU WD/O DILAWARHUSEN INAYATHUSEN Vs. STATE OF GUJARAT
December 14, 2006
J M DAVE Vs. COMMISSIONER OF FISHERIES
February 6, 2006
J S BHAGORA Vs. G I D C
August 23, 2006
J S SHETH Vs. STATE OF GUJARAT
September 5, 2006
JACKSON ENGINEERS LTD Vs. UNION OF INDIA
January 27, 2006
JADAV AJIT KUMAR GANESH BHAI Vs. A M C
October 13, 2006
JADAV MANGABHAI TEJABHAI Vs. SP LAND ACQUISITION OFFICER
December 1, 2006
JADAV NIKESHKUMAR MAFATLAL Vs. STATE OF GUJARAT
September 18, 2006
JAGDISHBHAI JAYANTIBHAI KHATRUOWNER Vs. STATE OF GUJARAT
September 4, 2006
JAGDISHCHANDRAN TRIVEDI Vs. TRUSTEE PRINCIPAL
April 4, 2006
JAI MAHAKALAY INFRASTRUCTURE PVT LTD Vs. I C I C I BANK LTD
February 22, 2006
JAL SAMPATTI PARIVAR COOPERATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
December 27, 2006
JAMNADAS MAGANLAL RANA Vs. RAMANBHAI SHANABHAI DHOBI
December 18, 2006
JAMNAGAR MUNICIPAL CORPORATION Vs. REGIONAL DIRECTOR E S I CORPORATION
March 8, 2006
JANAKBHAI KANUBHAI THAKKAR Vs. STATE OF GUJARAT
August 23, 2006
JASHUBHAI HUKMAJI RAJPUROHIT Vs. STATE OF GUJARAT
December 19, 2006
JAVATIBEN BHUPSINHIJI Vs. NARPATSINH BHUPASINHIJI
November 13, 2006
JAVATIBEN BHUPSINHIJI Vs. NARPATSINH BHUPSINHIJI DELETED
November 3, 2006
JAY MAHAKALI INFRASTURCTURE PVT LTD Vs. PASCHIM GUJARAT VIJ COMPANY LTD
September 5, 2006
JAY VIDEO GAME AND ELECTRICALS Vs. STATE OF GUJARAT
December 26, 2006
JAYANT PRABHUBHAI PATEL Vs. DINESH MILLS LTD
August 1, 2006
JAYANTIBHAI MAFATBHAI PATEL Vs. DILIPBHAI BECHARBHAI PATEL
September 27, 2006
JAYANTILAL KUBERDAS SHARMA Vs. STATE OF GUJARAT
September 24, 2006
JAYANTKUMAR BHAGUBHAI PATEL Vs. STATE OF GUJARAT
August 3, 2006
JAYDEEPSINGH N RANA Vs. STATE OF GUJARAT
December 4, 2006
JAYDIP BABULAL CHAUHAN Vs. STATE OF GUJARAT
November 3, 2006
JAYENDRAKUMAR N BHATT Vs. STATE OF GUJARAT
June 28, 2006
JAYESH R MORE Vs. STATE OF GUJARAT
February 15, 2006
JAYESHKUMAR AMRATLAL MAKWANA Vs. STATE OF GUJARAT
January 23, 2006
JAYNTILAL KUBERDAS SHARMA Vs. STATE OF GUJARAT
August 24, 2006
JAYRAJ N ZALA Vs. BHAGUBHAI S PATEL MANAGING DIRECTOR
September 27, 2006
JAYSHREEBEN VASANTKUMAR VITHLANI Vs. MANJIBHAI AND CO
October 11, 2006
JETUNBEN ALLARAKHA Vs. FAKIR KASAMSHA AHMEDSHA
December 28, 2006
JINDARSING BAHRA Vs. CARGO MOTORS LTD
July 20, 2006
JITENDRA B MEHTA Vs. MANAGER
July 21, 2006
JITENDRABHAI KANAIYALAL ASHAR Vs. PASCHIM GUJARAT VIJ CO LTD
August 31, 2006
JITESHKUMAR V CHOTAI Vs. DIST JUDGE
September 8, 2006
JITUBHAI MULJIBHAI Vs. STATE OF GUJARAT
December 18, 2006
JITUBHAI R PARMAR Vs. PROJECT TECHNOLOGIST PVT LTD
January 18, 2006
JIVABHAI BHAYABHAI KHACHAR Vs. STATE OF GUJARAT
November 24, 2006
JUBEDABEN BELIM Vs. GENERAL MANAGER-WESTERN RAILWAY
September 25, 2006
JUNAGADH DISTRICT PANCHAYAT Vs. SURENDRASINH DAYABHAI RATHOD
December 5, 2006
JUSTICE R J SHAH ADMISSION COMMITTEE FOR PROFESSIONAL COURSES Vs. ASSOCIATION OF MANAGEMENTS OF GUJARAT UNAIDED ENGINEERING COLLEGES
July 5, 2006
K N PAREKH Vs. STATE OF GUJARAT
June 13, 2006
K S PATEL Vs. GUJARAT STATE SEED CERTIFICATION AGENCY
September 14, 2006
KADHIWALA SYNTHETICS Vs. UNION OF INDIA
February 15, 2006
KALANTRY TEXTILE CONSULTANTS Vs. O L OF AHMEDABAD JUBILEE MILLS CO LTD
December 1, 2006
KALAVATIDEVI RAMPRAVESH BALDEV BHAGAT Vs. CHIEF SECRETARY
September 26, 2006
KALUBHAI DANABHAI PATEL Vs. STATE OF GUJARAT
September 7, 2006
KALUBHAI HIRABHAI CHUNARA Vs. STATE OF GUJARAT
December 19, 2006
KALYANPRASAD DURGAPRASAD AGRAWAL Vs. BARODA MUNICIPAL CORPORATION
September 11, 2006
KAMLESHBHAI CHANDRAKANTBHAI SHAH Vs. STATE OF GUJARAT
October 18, 2006
KAMLESHBHAI GOPALDAS SHAH Vs. STATE OF GUJARAT
October 18, 2006
KAMLESHKUMAR MANRAKHAN Vs. STATE OF GUJARAT
April 12, 2006
KANAIYALAL NANDUMAN Vs. STATE OF GUJARAT
November 21, 2006
KANAKKUMAR PARSOTTAMDAS MAKWANA Vs. VALLABHBHAI ODHABHAI JETANI
November 29, 2006
KANBI HARJI RAMJI Vs. BAROT MURUDAN HAMIRJI
December 4, 2006
KANBI PURIBEN PARMABHAI Vs. DALCHHABHAI BHIKHABHAI
December 18, 2006
KANDLA PORT WORKERS UNION Vs. UNION OF INDIA
January 16, 2006
KANJI MAHARAJ CO-OP H SOC LTD (V-5)-THR ITS CHAIRM Vs. TORRENT POWER AEC LTD
December 27, 2006
KANKUBEN J BHARWAD Vs. STATE OF GUJARAT
September 25, 2006
KANTABEN ASHARAM,W/F LATE ASHARAM MOHANDAS EX ART Vs. UNION OF INDIA
December 19, 2006
KANTI ALIAS KANTI DHARIYA HARIBHAIPALAIYA Vs. STATE OF GUJARAT
July 20, 2006
KANTILAL H PATEL Vs. STATE OF GUJARAT
December 11, 2006
KANTILAL MATHUDAS DAVE Vs. STATE OF GUJARAT
January 27, 2006
KANUBHAI DAHYABHAI PATEL Vs. COMMISSIONER
July 31, 2006
KANUBHAI HAMIRBHAI DHANDHAL Vs. STATE OF GUJARAT
December 21, 2006
KANUBHAI HARGOVINDDAS DAVE Vs. JAYDEVSINH KALYANSINH CHAUHAN
July 10, 2006
KANUBHAI P SHAH Vs. BANK OF BARODA THRO CHAIRMAN AND MANAGING DIRECTOR
February 1, 2006
KAPILESH SPUN PIPES WORKS & ANOTHER Vs. BANK OF BARODA DE. REG. MANAGER (BR)
November 22, 2006
KARSHANBHAI CHHOTUBHAI GAMIT Vs. STATE OF GUJARAT
August 21, 2006
KARSHANJI MATHURJI Vs. SPL LAQ OFFICER
December 21, 2006
KARTIK KIRITBHAI PATEL Vs. HANSABEN D/O MULCHANDBHAI PATEL
November 2, 2006
KARTIK KIRITBHAI PATEL Vs. HANSABEN MULCHANDBHAI PATEL
November 21, 2006
KASAAR INNOVATIVE FOODS LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
December 1, 2006
KAUSHIKBHAI R PATEL Vs. MELABHAI SHANABHAI
December 21, 2006
KAYYUMBHAI YUSUFBHAI SHAIKH Vs. STATE OF GUJARAT
November 15, 2006
KESHAVJI DEVJI PATEL Vs. STATE OF GUJARAT
October 30, 2006
KETANKUMAR GABUBHAI PATEL Vs. SECRETARY DEPT OF HEALTH AND FAMILY WELFARE
October 13, 2006
KETANKUMAR GABUBHAI PATEL Vs. SECRETARY DEPT OF HEALTH AND FAMILY WELFARE
July 25, 2006
KHAGESHWARI SYNTHETICS PVT LTD Vs. GUJARAT INDUSTRIAL DEVELOPMENT CORPORATION
August 2, 2006
KHEDA DIST CENTRAL CO OP BANK LTD Vs. DIST REGISTRAR
March 31, 2006
KHEDA DISTRICT PANCHAYAT Vs. JASHUBHAI DEVABHAI GOHEL
July 19, 2006
KHEDA JILLA PANCHAYAT SANITARYINSPECTORS AND Vs. STATE OF GUJART
January 18, 2006
KHERALU NAGRIK SAHKARI BANK LTD Vs. STATE OF GUJARAT
April 12, 2006
KHIMJIBHAI HARJIVANBHAI PATADIA Vs. PATEL GOVIND BHAI BHAGVANBHAI
December 1, 2006
KHIRA STEEL WORKS PRIVATE LTD Vs. GANESHBHAI LALBACHAN YADAV
December 26, 2006
KHOLWADWALA DYEING AND PRINTING MILLS Vs. COMMISSIONER OF INCOME-TAX
August 2, 2006
KINNARIBEN CHAMPAKLAL SHAH Vs. STATE OF GUJARAT
July 26, 2006
KIRAN N. GAJJAR, PROPRIETOR OF KINGSWAY GRAPHICS Vs. O.L. OF PARIMAL FINANCIAL SERVICES LTD.
April 20, 2006
KIRIT M PATEL Vs. STATE OF GUJARAT
January 21, 2006
KIRITKUMAR K RAWAL Vs. DISTRICT COLLECTOR MEHSANA
February 3, 2006
KIRITSINH DHARAMVIRSINH Vs. KALUBHAI SHARDULBHAI
March 7, 2006
KIRTIBHAI MADHAVLAL JOSHI Vs. STATE OF GUJARAT
March 9, 2006
KIRTIKUMAR INDRAVADAN SHAH Vs. STATE OF GUJARAT
June 21, 2006
KIRTIKUMAR INDRAVADAN SHAH Vs. STATE OF GUJARAT
June 2, 2006
KISHANCHAND GULBANI Vs. ROHIT TARACHAND
November 11, 2006
KISHANKUMAR BALUBHAI GARSAR Vs. COLLECTOR JAMNAGAR
October 13, 2006
KISHOR KANJI BHANUSHALI Vs. STATE OF GUJARAT
April 26, 2006
KISHORE NARSIBHAI PATEL Vs. STATE BANK OF SAURASHTRA
June 15, 2006
KISHORE SURYAKANT THAKKAR Vs. STATE OF GUJART
October 4, 2006
KOKILABEN Vs. REGIONAL PASSPORT OFFICER
February 24, 2006
KOTHARIYA GRAM PANCHAYAT Vs. STATE OF GUJARAT
December 11, 2006
KRISHNA COMMUNICATION Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
March 8, 2006
KRISHNA SEVA TRUST Vs. STATE OF GUJARAT
July 20, 2006
KUMARBHAI LALJIBHAI MALHOTRA Vs. STATE OF GUJARAT
August 4, 2006
KUNVARBEN BHIKHABHAI AHER Vs. LABHKUNVAR ANANTPRASAD PANDIT
January 9, 2006
L K KRIPALANI Vs. DISTRICT EDUCATION OFFICER AHMEDABAD CITY
February 8, 2006
LALBIBI AHMADMIYA Vs. JIWABHAI RANCHHODBHAI PATEL
December 19, 2006
LALJIBHAI B PATEL Vs. UNION OF INDIA
October 4, 2006
LARSON AND TOUBRO LTD Vs. INSPECTOR OF MOTOR VEHICLES
September 13, 2006
LATABEN Vs. COMPETENT AUTHORITY AND DY COLLECTOR
December 8, 2006
LATABEN MANILAL LUKA Vs. STATE OF GUJARAT
August 3, 2006
LATABEN SANATKUMAR PANDYA Vs. SHANABHAI ZINABHAI VASAVA
September 21, 2006
LAXMANGIRI NARANGIRI Vs. STATE OF GUJARAT
December 27, 2006
LAXMI ASSOCIATES Vs. COLLECTOR VADODARA
March 10, 2006
LAXMICHAND ASHARIA CHHEDA Vs. STATE OF GUJARAT
December 27, 2006
LEBABHAI SOJABHAI KHAIR Vs. STATE OF GUJARAT
December 15, 2006
LIBERTY CINEMA A PATNERSHIP FIRM Vs. STATE OF GUJARAT
December 19, 2006
LIEUTANANT COLONEL BISWAJIT MONDAL Vs. UNION OF INDIA
July 27, 2006
LUBI ELECTRICALS LTD Vs. A T PAINTER
September 19, 2006
LUHAR TULSIDAS NARSIBHAI Vs. VRAJLAL LALJI VAGHELA
August 14, 2006
M C BHATT FOOD INSPECTOR Vs. VISHNUPRASAD MAGATLAL PATEL
December 11, 2006
M C VERMA RETD DIRECTOR RTTC, AM Vs. UNION OF INDIA
August 10, 2006
M D DODIYA Vs. DISTRICT DEVELOPMENT
February 2, 2006
M M AGRAVAT Vs. STATE OF GUJARAT
December 18, 2006
M N BARIA Vs. BULSAR DIST PANCHAYAT
December 19, 2006
M P SANJAY Vs. STATE OF GUAJARAT
January 30, 2006
M P THAKRAR Vs. SENIOR DIVISIONAL MANAGER
July 7, 2006
MADHUBEN ANILBHAI PATEL Vs. STATE
August 23, 2006
MADHUKANT PRANLAL SHAH Vs. BANK OF INDIA
June 22, 2006
MADHURIBEN SHASHIKANT JOSHI Vs. SARLABEN YASHESHCHANDRA DESAI
February 6, 2006
MADRESA ABBASIA SOCIETY Vs. STATE OF GUJARAT
July 26, 2006
MAFATLAL KESHAVLAL PATEL Vs. JAGUDAN DUDH UTPATAK SAHAKARI MANDAL LTD
November 28, 2006
MAFATLAL S PATEL Vs. BLINDMEN S ASSOCIATION
June 30, 2006
MAGANBHAI BINDESHWARI PATEL Vs. STATE OF GUJARAT
August 10, 2006
MAGANBHAI JOGIBHAI PATEL Vs. DEPUTY CONSERVATOR OF FORESTS VALSAD ( NORTH)
December 5, 2006
MAHAKALI SCRAP TRADERS Vs. O L OF G S T C LTD
August 24, 2006
MAHAMAD HUSEN ALIAS MAMMU CHAND MAHAMAD SHAIKH Vs. STATE OF GUJARAT
July 19, 2006
MAHAMAD PARVEZKHAN MAHAMAD FARUQKHAN SHAIKH Vs. STATE OF GUJARAT
January 13, 2006
MAHEBUBBHAI ALIAS SENIOR CHHOTUBEGMOGAL Vs. COMMISSIONER OF POLICE
January 18, 2006
MAHENDRA ALIAS MALIO BACHUBHAI Vs. STATE OF GUJARAT
April 5, 2006
MAHENDRA PETROCHEMICALS LTD Vs. VERSUS UNION OF INDIA
April 18, 2006
MAHENDRA SITARAM BUNDEL Vs. UNION OF INDIA
December 19, 2006
MAHENDRA VALLABHDAS SAMPAT Vs. STATE OF GUJARAT & 3
July 13, 2006
MAHENDRABHAI SOMABHAI BRAHMBHATT Vs. STATE OF GUJARAT
December 6, 2006
MAHESANA DIST PANCHAYAT Vs. YADAV NANDLAL GOKLADAS
August 23, 2006
MAHESHBHAI RATNABHAI TADVI Vs. STATE OF GUJARAT
December 20, 2006
MAHILA SEWA SAHAKARI BANK LTD Vs. CHIEF POST MASTER
August 10, 2006
MAKBOOLHUSEN RAZAKMIYA MANIYAR Vs. BANK OF BARODA
June 23, 2006
MALAVKUMAR ARUNBHAI PATEL Vs. SARDAR PATEL UNIVERSITY
November 3, 2006
MALAVKUMAR ARUNBHAI PATEL Vs. SARDAR PATEL UNIVERSITY
November 4, 2006
MANAGER, GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VANITABEN BHANABHAI HALPATI
December 13, 2006
MANCHANDBHAI MOHANLAL PANCHAL Vs. STATE OF GUJARAT SERVED
August 11, 2006
MANGALDAS & BROTHERS PVT LTD Vs. O L OF ARYODAYA SPG & WNG MILLCO LTD
December 7, 2006
MANGESH S TANDLEKER Vs. UNION OF INDIA
September 6, 2006
MANHERLAL DAYASHANKER MEHTA Vs. GUJARAT RAJYA SAHAKARI KHAND UDYOG SANGH LTD
December 20, 2006
MANIBEN ABHABHAI BARIYA Vs. UNION OF INDIA
July 26, 2006
MANIDHARI INTERNATIONAL Vs. O L OF JALAN ISPAT CASTING LTD
March 13, 2006
MANINAGAR VAISHALIPARK CO OP HOUSING SOCIETY LIMITED Vs. COMPETENT AUTHORITY AND DY COLLECTOR
February 15, 2006
MANISH ALIAS JOHN GOPALBHAI SHAH Vs. DY SECRETARY
July 1, 2006
MANISH AMRUTLAL VANIYA Vs. STATE OF GUJARAT
November 24, 2006
MANISH JITUBHAI PATEL HAVING ADDRESS Vs. STATE OF GUJARAT
November 15, 2006
MANJULABEN CHANDRAKANT DOSHI Vs. PUNJABHAI POLABHAI BHARWAD
March 22, 2006
MANJULABEN DAHYABHAI TRIVEDI Vs. PUSHPABEN MANGALDAS PATEL
March 1, 2006
MANJULABEN NATHALAL VALA W/O NATHALAL VALA Vs. CHIEF GENERAL MANAGER
September 28, 2006
MANKUBHAI BHAYABHAI Vs. STATE OF GUJARAT
August 3, 2006
MANSUKHLAL K BHALAL Vs. BANK OF INDIA
August 4, 2006
MANUBHAI MADHAVJI VAISHNAV Vs. STATE OF GUJARAT
December 27, 2006
MANUBHAI VAGHJIBHAI DABHI Vs. STATE OF GUJARAT
June 20, 2006
MAXEEMA BIO TECH PVT LTD Vs. STATE OF GUJARAT
January 19, 2006
MAYABEN LALBHAI PATEL Vs. ADMINISTRATIVE OFFICER
February 17, 2006
MAYURKUMAR JAYENDRABHAI PATEL Vs. DY COLLECTOR
June 20, 2006
MEDICAL OFFICER Vs. PRAVINCHANDRA GIRDHARLAL PANDYA
February 8, 2006
MEHSANA NAGARIK SAHAKARI BANK LTD Vs. HARILAL DEVRAMBHAI THAKKAR
March 29, 2006
MEHUL KISHORSINH JADEJA Vs. AMARJIT SINGH APPELLATE AUTHORITY AND COMMISSIONER OF HEALTH
December 26, 2006
MELABHAI LAKHABHAI Vs. COLLECTOR
May 5, 2006
MEMON MOHMED HABIB GULAM MOHAMED Vs. STATE OF GUJARAT
June 19, 2006
METRO TOURS & TRAVELS THR ITS SOLE PROPRIETOR Vs. OIL & NATURAL GAS CORPORATION LTD AND ORS
August 4, 2006
MF SAIYED Vs. STATE OF GUJARAT
January 13, 2006
MILAN DAYARAMBHAI THAKKAR Vs. NITI PRAVINBHAI BUDDHDEV
November 13, 2006
MINAXIBEN SHASHIKANTBHAI PATEL Vs. DIST COLLECTOR
October 30, 2006
MINUBHAI JAMSHEDJI ITALIA Vs. MAMLATDAR AND ALT CHIKHALI
November 5, 2006
MIRU ADAM RAHIMA Vs. STATE OF GUJARAT
June 20, 2006
MITESHKUMAR RAMESHBHAI PATEL Vs. STATE OF GUJARAT
February 23, 2006
MITHUN KALIKRISHNA BANERJEE Vs. SITANATH VISHWAS BANGALI
September 5, 2006
MITHUSINH SAMRATSINH PARMAR Vs. STATE OF GUJARAT
June 20, 2006
MIYABHAI UMARBHAI CHAUHAN DECD Vs. STATE OF GUJARAT
December 19, 2006
MODERN TRADING CO Vs. NASIR MOHMAD NYAS
December 20, 2006
MODINAGAR CO OP HOUSING SOC LTD Vs. STATE OF GUJARAT
May 2, 2006
MOHAMMED SALIM IBRAHIM QURESHI Vs. STATE OF GUJARAT
March 6, 2006
MOHAMMED SALIM MOHAMMED YUNUS SHAIKH Vs. KAMUDCHANDRA KESHAVLAL PATEL
February 22, 2006
MOHAN V PEDNEKAR Vs. EXECUTIVE DIRECTOR H R INDIAN OIL CORPORATION LTD
May 3, 2006
MOHANBHAI RANCHHODBHAI PATEL Vs. STATE OF GUJARAT
December 13, 2006
MOHANBHAI V VASAVA Vs. BARODA MUNICIPAL COPORATION
December 28, 2006
MOHANSINH CHIMANLAL RAO Vs. STATE OF GUJARAT
October 11, 2006
MOHMADSHA MOTISHA DIWAN Vs. STATE OF GUJARAT
August 25, 2006
MOHMED JUNED SHAMSUDDIN SAIYED Vs. K C KAPOOR PRINCIPAL SECRETARY
October 30, 2006
MOHMED SAIYED VALIBHAI DALAL Vs. STATE OF GUJARAT
June 14, 2006
MOHMED SALIM SAMSUDDIN SHAIKH Vs. STATE OF GUJARAT
November 27, 2006
MORBI PASSENGERS AND GOODS TRANSPORT PVT LTD Vs. STATE OF GUJARAT
March 1, 2006
MOTIBHAI JESLABHAI GHARASIYA Vs. NARANBHAI JESLABHAI GHARASIA
December 6, 2006
MUGAT DYEING AND PRINTING MILLS Vs. A C I T
February 2, 2006
MUKESH DOLATRAM HARJANI Vs. STATE OF GUJARAT
April 18, 2006
MUKESH M PATEL Vs. STATE OF GUJARAT
December 14, 2006
MUKESH PANJWANI Vs. STATE OF GUJARAT
September 13, 2006
MUKESHCHANDRA SANADKUMAR BHATT Vs. GUJARAT INDUSTRIAL DEVELOPMENTCORPORATION
July 5, 2006
MUKESHKUMAR R VALAND Vs. MANAGING DIRECTOR
March 2, 2006
MUKHLAL SAHADEV YADAV Vs. STATE OF GUJARAT
December 22, 2006
MUKUNDRAI HARILAL PARIKH Vs. SHIVABHAI CHATURBHAI PATEL
December 20, 2006
MURLIDHAR KELAVNI MANDAL Vs. DISTRICT EDUCATION OFFICER
March 31, 2006
MUSABHAI AHMEDBHAI DHUDHIA Vs. STAT OF GUJARAT
June 19, 2006
N I SATHWARA Vs. UNION OF INDIA
September 21, 2006
NAGKUNVERBA BALVANTSINH Vs. PARTHIVBHAI LOMESHPRASAD
October 7, 2006
NAJA HAMIR Vs. STATE OF GUJARAT
July 18, 2006
NANAVATI SOAP AND CHEMICAL WORKS Vs. SHANTI KUTIR KHADI GRAM UDYOG TRUST
April 18, 2006
NANDADEVI DINESHKUMAR SHARMA Vs. CHIEF CONTROLLING REVENUE AUTHORITY
June 20, 2006
NANJI MALABHAI Vs. STATE OF GUAJRAT
December 6, 2006
NANJIBHAI SARDARBHAI RAJAT Vs. DIRECTOR GENERAL
September 22, 2006
NANUBEN BHIKHUBHAI VARNANGAR Vs. STATE OF GUJARAT
April 20, 2006
NARENDRA KUMAR KHIMJIBHAI RATHOD Vs. COMMISSIONER
November 13, 2006
NARENDRAKUMAR MEHTA Vs. TORRENT POWER AEC LTD
December 27, 2006
NARESHKUMAR AMRUTLAL RAVAL Vs. STATE OF GUJARAT
January 18, 2006
NARSINHBHAI RAMABHAI CHAVADA Vs. STATE OF GUJARAT
March 6, 2006
NATHA BAVA TARACHANDNATH ZAVERNATH GURUVENATH Vs. STATE OF GUJARAT
December 22, 2006
NATHALAL VAJSINH Vs. STATE OF GUJARAT
September 14, 2006
NATIONAL INSURANCE CO Vs. SUMITRABEN KANUBHAI CHAUHAN
March 3, 2006
NATIONAL INSURANCE CO LTD Vs. SUGRABIBI RASULBHAI
February 24, 2006
NATIONAL INSURANCE CO LTD Vs. MANGIBEN BHIKHABHAI VASAVA
February 24, 2006
NATIONAL INSURANCE CO LTD Vs. LAKHUBEN PUNABHAI VAGHARI
February 13, 2006
NATIONAL INSURANCE CO LTD Vs. RAVJIBHAI JESANGBHAI PARMAR
August 10, 2006
NATIONAL INSURANCE CO LTD Vs. RUKHSHANABEN SALIMBHAI VORA
August 10, 2006
NATIONAL INSURANCE COMOPANY LIMITED Vs. SURESHBHAI ALIAS SURESHCHANDRA MAGANBHAI PARMAR
November 20, 2006
NATIONAL INSURANCE COMPANY Vs. ASHWIN VRAJLAL RAJGOR
March 10, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. ABHESING PRATAPSING WAGHELA
July 6, 2006
NATVAR PARIKH INDUSTRIES LTD Vs. STATE
December 11, 2006
NATWARLAL BHALABHAI VEGADA Vs. DIVISIONAL MANAGER
August 11, 2006
NATWARLAL CHHOTULAL PATEL Vs. STATE OF GUJARAT
January 10, 2006
NAVED S KADRI Vs. MUSTAK MOHAMAD MANSURI
November 27, 2006
NAVINCHANDRA K CHAVDA Vs. RANGE FOREST OFFICER
December 4, 2006
NAVINKUMAR K GUPTE Vs. STATE OF GUJARAT
December 4, 2006
NAYNABEN SHANTILAL PANDYA Vs. STATE OF GUJARAT
March 3, 2006
NAYNESH H NANAVATI Vs. DASHRATH R BHAGAT
October 3, 2006
NAYNESH H NANAVATI Vs. DASHRATH R BHAGAT
September 29, 2006
NEETABEN HASMUKHBHAI KUBERBHAICHAUDHARY Vs. SHAKRABHAI RAIMALBHAI RABARI
December 14, 2006
NEW INDIA ASSURANCE CO LTD Vs. TAKHUBEN RAGHABHAI
November 30, 2006
NEW INDIA ASSURANCE CO LTD Vs. MINOR ARKA CHAKRABORTY
November 24, 2006
NEW INDIA ASSURANCE CO LTD Vs. RAMSINH ABHESINH RATHOD
November 20, 2006
NEW INDIA ASSURANCE CO LTD Vs. RANBAI TULSI KOLI
November 15, 2006
NEW INDIA ASSURANCE CO LTD Vs. BABUBHAI DIPUBHAI CHAUHAN
February 28, 2006
NEW INDIA ASSURANCE CO LTD Vs. RAJABHAI VARSANGBHAI BHARWAD
January 31, 2006
NEW INDIA ASSURANCE CO LTD Vs. BABUBHAI PURSHOTTAMBHAI HARIJAN
January 24, 2006
NEW INDIA ASSURANCE CO LTD Vs. ALPESH BHOGILAL DAVE
February 13, 2006
NEW INDIA ASSURANCE CO LTD Vs. BHAVANI NANJI PACHANBHAI PATEL
May 2, 2006
NEW INDIA ASSURANCE CO LTD Vs. KAMARALI HUSENMIYA SAIYED
December 28, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
December 1, 2006
NEW INDIA INSURANCE COMPANY LIMITED Vs. SHANTILAL RAVJIBHAI PATEL
November 17, 2006
NEW INDIA INSURANCE COMPANY LIMITED Vs. PEC LIMITED AND OTHERS
December 1, 2006
NEW INDIA INSURANCE COMPANY LIMITED Vs. BAI GAURI DEVJI
September 6, 2006
NEW INDIA INSURANCE COMPANY LIMITED Vs. KOLI NATHA MERU
December 19, 2006
NEW INDIA INSURANCE COMPANY LIMITED Vs. KRISHNA LALJI LUHAR
December 11, 2006
NEW KALINDI KARNAVATI CO OP HSG SOC LTD Vs. STATE OF GUJARAT
June 20, 2006
NEW SORATHIA ENGINEERING CO. Vs. COMMISSIONER OF INCOME TAX
January 25, 2006
NILA BAURAT ENGINEERING LTD Vs. GRAPHITE INDIA LTD
August 2, 2006
NILESH NAGINDAS SONI Vs. STATE OF GUJARAT
December 28, 2006
NILESHKUMAR MANSUKHLAL VYAS Vs. UNION OF INDIA
September 15, 2006
NILKANTH SUDHIRBHAI PANDYA Vs. STATE OF GUJARAT
December 15, 2006
NILKANTH TULSIDAS BHATIA Vs. UNION OF INDIA
October 13, 2006
NILKANTH TULSIDAS BHATIA Vs. UNION OF INDIA
March 7, 2006
NIRAV NAVINBHAI SHAH Vs. STATE OF GUJARAT
September 28, 2006
NIRMA INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 17, 2006
NIRMA INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 24, 2006
NIRMA LTD Vs. COMMISSIONER OF SALES TAX
June 28, 2006
NIRMALABEN J GAMETI Vs. CHIEF MATROPOLITAN MAGISTRATE AHMEDABAD
February 28, 2006
NIRUBEN ATMARAM SITAPURI Vs. SALES TAX COMMISSIONER
September 26, 2006
NITA DYEING AND PRINTING WORKS Vs. GUJARAT GAS LTD
September 1, 2006
NITESHBHAI RAMJIBHAI VAGHELA Vs. COMMISSIONER OF INCOME TAX
November 17, 2006
NITINKUMAR M BRAHMBHATT Vs. STATE OF GUJARAT
August 30, 2006
NOBLE INSTITUTE (EDUCATION) PVT. LTD. Vs. UNION OF INDIA
March 10, 2006
NOEL WALLER PARMAR Vs. STATE OF GUJARAT
April 17, 2006
NOORMOHMED ISMAILBHAI VOHRA Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
April 28, 2006
O L OF BECLAWAT OFINDIA LTD Vs. STATE BANK OF INDIA
December 27, 2006
O L OF MARUTI MARKETING LTD Vs. BHIKHABHAI ATMARAM PATEL
December 26, 2006
O L OF STAR OF GUJARAT TEXTIL Vs. SURESH MEHTA
December 15, 2006
O L OF UNILIVE FOODS LTD Vs. MANAGER, BANK OF BARODA
December 28, 2006
O N G C LTD Vs. O L OF AMBICA MILLS CO LTD
January 16, 2006
OIL AND NATURAL GAS COMMISSION LTD Vs. PANDYA PRAHLADBHAI MANILAL
August 1, 2006
OILABHAI M VASAVA Vs. STATE OF GUJARAT
March 8, 2006
OPERATION RESEARCH GROUP Vs. J M GATAK
February 22, 2006
ORIENTAL INSURANCE CO LIMITED Vs. PUSHPABEN SHANKARLAL BRAHMAN
December 28, 2006
ORIENTAL INSURANCE CO LTD Vs. VATSAL TIMIRBHAI SHAH
December 19, 2006
ORIENTAL INSURANCE CO LTD Vs. SAVTHANJI KHODAJI THAKOR
December 13, 2006
OSKAR I RATHOD Vs. MINAXI FLORENCE SEMUAL PARMAR
November 9, 2006
OUTDOOR ADVERTISING OWNERS Vs. K KAILASHNATH SUCCESSOR TOTHE OFFICER
April 20, 2006
OUTDOOR ADVERTISING OWNERS ASSOCIATION OF AHMEDABAD Vs. STATE OF GUJARAT
February 2, 2006
P B RAWAL Vs. STATE OF GUJARAT
December 6, 2006
P C TRIVEDI Vs. RASIKBHAI MASUBHAI
December 1, 2006
PAGI VAGHABHAI KANABHAI Vs. INSPECTOR GENERAL
September 20, 2006
PANDURANG DAGDU GAYAKWAD Vs. PRABHAKAR DEVAJI MORA
September 11, 2006
PARAS M PATEL Vs. STATE OF GUJARAT
February 16, 2006
PARENTS ASSO FOR MEDICAL/DENTAL STUDENTS Vs. JUSTICE R J SHAH (RETD) FEE COMMITTEE (MEDICAL)
December 7, 2006
PARIKH GOPALBHAI KRISHNAKANT Vs. STATE OF GUJARAT
November 20, 2006
PARMAR DIPUBHAI B Vs. REGISTAR OF CO OPERATIVE SCIETIES
February 2, 2006
PARMAR NARANBHAI TOKARBHAI Vs. STATE OF GUJARAT
July 31, 2006
PARSHOTTAM KACHARABHAI PATEL Vs. PRINCIPAL ACHARYA
October 6, 2006
PARSOTTAMDAS HARIBHAI PATEL Vs. STATE OF GUJARAT
December 1, 2006
PARVATIBEN WD/O HARIRAM P DAVE Vs. BHAMARIBEN WD/O MOHANLAL HEMRAJ
December 28, 2006
PATEL BABUBHAI BUTABHAI Vs. KOLI KHODABHAI MANGALBHAI
November 30, 2006
PATEL BABUBHAI ISHWARLAL Vs. STATE OF GUJARAT
December 12, 2006
PATEL BRASS WORKS Vs. COMMISSIONER OF INCOME TAX
January 16, 2006
PATEL CHHATRASINH GOKALBHAI Vs. DIST PRIMARY EDUCATION OFFICER
October 3, 2006
PATEL JAGDISH HARIBHAI Vs. STATE OF GUJARAT
December 6, 2006
PATEL LAXMICHAND KASHIRAM Vs. STATE OF GUJARAT
November 21, 2006
PATEL MAFABHAI @ VIRCHAND Vs. GOSAI GANPATGAR MOHANGAR
December 6, 2006
PATEL MOHANBHAI ISHWARBHAI Vs. STATE OF GUJARAT
November 1, 2006
PATEL NARANBHAI DEVJIBHAI Vs. SPL LAQ OFFICER
December 6, 2006
PATEL NILPABEN NAGJIBHAI Vs. DISTRICT PRIMARY EDUCATION OFFICER
February 17, 2006
PATEL PITAMBERBHAI ZAVERBHAI Vs. STATE OF GUJARAT
December 15, 2006
PATEL RAMABHAI JOITARAM Vs. JASHVANTBHAI NARAYANBHAI VYAS
June 17, 2006
PATEL SHAILESH PURSOTTAMBHAI Vs. STATE OF GUJARAT
December 12, 2006
PATEL SHAMBHUBHAI BHAICHANDDAS Vs. STATE OF GUJARAT
December 17, 2006
PATEL SHAMBHUBHAI BHAICHANDDAS Vs. STATE OF GUJARAT
December 27, 2006
PATEL SHITAL NATWARBHAI Vs. UNION OF INDIA SECRETARY, MINISTRY OF HEALTH
December 5, 2006
PATEL SOMABHAI KALIDAS Vs. SPL LAQ OFFICER
December 5, 2006
PATEL WINES Vs. NATPUR CO-OPERATIVE BANK LTD
March 13, 2006
PATNI VINUBHAI RAIMALBHAI Vs. STATE OF GUJARAT
December 27, 2006
POLADI YAKUBKHAN ALIAS NINI RAHMETKHAN Vs. STATE OF GUJARAT
November 8, 2006
POPATBHAI DAMAJIBHAI SOLANKI Vs. CHUNILAL RAMJIBHAI
February 16, 2006
POPATJI CHHAGUJI Vs. COMPETENT AUTHORITY AND ADDL COLLECTOR
December 20, 2006
POPATLAL B GODANI Vs. STATE OF GUJARAT
December 15, 2006
PORT OFFICER Vs. KANAKSINH AJITSINH JEDEJA
August 29, 2006
PRAFULCHANDRA NARBHERAM LADHANI Vs. ORIENTAL INSURANCE COMPANY LTD
October 4, 2006
PRAKASH GOVINDBHAI Vs. SHASNADHIKARI
November 11, 2006
PRAKASH GOVINDBHAI MEGHANI Vs. SHASNADHIKARI
November 20, 2006
PRAMOD BHAGWAN NAYAK Vs. STATE OF GUJARAT
February 2, 2006
PRAMOD BHAGWAN NAYAK Vs. STATE OF GUJARAT
February 21, 2006
PRATAP MOHANBHAI Vs. STATE OF GUJARAT
April 5, 2006
PRATAPBHAI SURAGBHAI VARU Vs. STATE OF GUJARAT
July 14, 2006
PRATAPJI NATHAJI THAKORE Vs. STATE OF GUJARAT
March 24, 2006
PRATAPSINGH JETSINGH RAJPUT Vs. COMMISSIONER OF POLICE
June 12, 2006
PRATIK MEDICINES Vs. MUNICIPAL CORPN OF AHMEDABAD
November 29, 2006
PRAVEEN RASHTRAPAL IRS Vs. CHEIF OFICERKADI MUNICIPALITY
February 15, 2006
PRAVIN A PARMAR Vs. SECRETARY YOURH SERVICES AND CULTURAL ACTIVITIES DEPARTMENT
January 12, 2006
PRAVINBHAI BECHERBHAI VANKAR Vs. STATE OF GUJARAT
November 3, 2006
PRAVINBHAI MOHANBHAI ANDANI Vs. STATE OF GUJARAT
December 12, 2006
PRAVINBHAI MOHANBHAI RAIYANI Vs. STATE OF GUJARAT
November 27, 2006
PRAVINKUMAR AMRATLAL GAJJAR Vs. STATE OF GUJARAT
December 28, 2006
PRAVINSINH S ZALA Vs. KODINAR TALUKA SAHAKARI KHARIDVECHAN SANGH
March 2, 2006
PREMJIBHAI DEVJIBHAI MEWADA Vs. STATE OF GUJARAT
July 21, 2006
PROJECT MANAGER O N G C LTD Vs. STATE OF GUJARAT
July 19, 2006
PROJECT MANAGER ONGC LIMITED Vs. DY COLLECTOR MEHSANA
June 27, 2006
PUNAJI SHAKARAJI Vs. SPL LAQ OFFICER, EXPRESS HIGH WAY
December 2, 2006
PUNJAB CO OPERATIVE HOUSING SOCIETY LTD Vs. TORRENT POWER AEC LTD
July 28, 2006
PUNJAB NATIONAL BANK Vs. PUNJAB NATIONAL BANK
December 6, 2006
PUNJABHAI KALABHAI Vs. SPECIAL SECRETARY REVENUE DEPT
November 15, 2006
PURUSHOTTAMBHAI MULAJIBHAI HADIYAL Vs. STATE OF GUJARAT
September 19, 2006
PUSHKAR NAVNITLAL SHAH Vs. RAKHI PUSHKAR SHAH
September 12, 2006
PWD EMPLOYEES UNION Vs. STATE OF GUAJRAT
June 14, 2006
R B BURMAN Vs. DIRECTOR GENERAL & IGP
December 5, 2006
R B SREEKUMAR D S P KUTCHH BHUJ Vs. STATE OF GUJARAT
December 12, 2006
R GANDHI Vs. RADHEKISHEN RAMNARESH MISHRA
February 2, 2006
R K SHELAT REGISTRAR Vs. STATE OF GUJARAT
September 29, 2006
R M ALIJI Vs. GUJARAT AGRICULTURAL UNIVERSITY
February 8, 2006
R S NANAVATI Vs. STATE BANK OF INDIA
November 28, 2006
R.T.JANJVADIA Vs. STATE BANK OF SAURASHTRA
June 12, 2006
RABARI KALYANBHAI SUKHABHAI Vs. STATE OF GUJARAT
December 12, 2006
RADHA TEJPAL BAJAJ Vs. PRESIDENT - INDUSTRIAL COURT
December 21, 2006
RAGHAVJIBHAI NARSINHBHAI PATEL Vs. AMROLI ANJUMAN FUND THR TRUSTEE
January 17, 2006
RAJ ENTERPRISE "VISHWA" Vs. TORRENT POWER AEC LTD
December 19, 2006
RAJAN VASUDEVBHAI DAPKI Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
July 17, 2006
RAJEBHAI ALIMOHMADBHAI MOMIN Vs. DISTRICT DEVELOPMETN OFFICER
August 31, 2006
RAJENDRA ALIA RAJU RATILAL TAMAKUWALA Vs. STATE OF GUJARAT
June 12, 2006
RAJENDRA BHARATBHAI RAVAL Vs. STATE OF GUJARAT
October 10, 2006
RAJENDRA R PATEL Vs. UIO
July 25, 2006
RAJESH HIMATLAL SHETH Vs. STATE OF GUJARAT
March 27, 2006
RAJESH OMPRAKASH SOOD Vs. STATE OF GUJARAT
May 5, 2006
RAJESHBHAI JAYANYILAL ZAKHARIYA Vs. CHILD DEVELOPMENT PROGRAMME OFFICER
August 28, 2006
RAJESHBHAI JAYANYILAL ZAKHARIYA Vs. CHILD DEVELOPMENT PROGRAMME OFFICER
August 29, 2006
RAJESHKUMAR CHANDULAL SHAH Vs. BABUBHAI JOITARAM PATEL
March 31, 2006
RAJESHWARSING NATTHUSING Vs. STATE OF GUJARAT
December 18, 2006
RAJIV MANGILAL JAIN Vs. STATE OF GUJARAT
November 23, 2006
RAJKOT DIST PANCHAYAT Vs. NARSINHBHAI SOMABHAI
June 17, 2006
RAJKOT DISTRICT PANCHAYAT Vs. VINOD DHANJIBHAI VIRPURIA
January 19, 2006
RAJKUMAR KISHANCHAND KHANCHANDANI Vs. DY FOOD AND SUPPLIES CONTROLLER
July 29, 2006
RAJKUMAR KISHANCHAND ROCHIRAM KHANCHANDANI Vs. DY FOOD AND CIVIL SUPPLIES CONTROLLER
June 29, 2006
RAJUBHAI R VANKAR Vs. STATE OF GUJARAT
January 13, 2006
RAJUSINH UDESINH Vs. STATE OF GUJARAT
November 17, 2006
RAMA CONFECTIONARY WORKS Vs. STATE OF GUJARAT
November 16, 2006
RAMAN M RATHOD Vs. UNION OF INDIA
December 21, 2006
RAMANBHAI BECHARBHAI PATEL Vs. GENERAL MANAGER WESTERN RAILWAY
September 18, 2006
RAMANBHAI KASHIBHAI PATEL Vs. BANK OF BARODA DE. REG. MANAGER(BR)
November 22, 2006
RAMANLAL LALJIBHAI THAKKER Vs. COLLECTOR, GANDHINAGAR
December 15, 2006
RAMBHIBEN WD/O JERAMBHAI RATHOD Vs. MULJI BHAVAN
December 11, 2006
RAMDEV FOOD PRODUCTS PVT LTD Vs. STATE OF GUJARAT
February 17, 2006
RAMDEV PETROLEUM AND ORS Vs. INDIAN OIL CORPORATION LTD
July 7, 2006
RAMESH D BHAI Vs. UNITED CATALYST INDIA LTD
July 11, 2006
RAMESH P VAGHELA Vs. HIGH COURT OF GUJARAT
November 4, 2006
RAMESHBHAI CHHAGANBHAI DOBARIYA Vs. STATE OF GUJARAT
July 17, 2006
RAMESHBHAI D PATANWADIA Vs. STATE OF GUJARAT
November 15, 2006
RAMESHBHAI RAMANLAL PATEL Vs. BANSIDHAR P. LTD.
March 24, 2006
RAMESHCHANDRA K KADIYA Vs. STATE OF GUJARAT
December 1, 2006
RAMESHWAR SHARMA Vs. UNION OF INDIA
July 10, 2006
RAMIBEN SANAJI THAKORE Vs. OIL AND NATURAL GAS CORPORATION LTD
February 22, 2006
RAMILABEN HIRALAL SOLANKI & 34 Vs. STATE OF GUJARAT & 3
March 14, 2006
RAMJIBHAI GAJIBHAI BALONDRA Vs. KOLI PUNABHAI SHARDULBHAI
December 15, 2006
RANDHEJA DOODH UTPADAK SAHKARIMANDLI LTD Vs. STATE OF GUJARAT
August 7, 2006
RANJITSINH HIMATSINH GOHIL Vs. STATE OF GUJARAT
August 18, 2006
RANJITSINH PRABHATSINH CHAVDA Vs. STATEOF GUJARAT
April 13, 2006
RASHMIBEN KANTILAL PANDYA Vs. STATE OF GUJARAT
June 11, 2006
RASHMIKABEN BAHECHARBHAI PATEL Vs. STATE OF GUJARAT
February 2, 2006
RASHMIKABEN PURUSHOTTAMBHAI PATEL Vs. STATE OF GUJARAT
December 21, 2006
RASHMIKANT GOPALDAS SHAH Vs. UMASHANKER JAGANNATHPRASAD DUBEY
September 5, 2006
RASILABEN B RAJGURU Vs. STATE OF GUJARAT
December 6, 2006
RATILAL AMBALAL PATEL Vs. UNION OF INDIA
July 25, 2006
RATILAL GIRDHARLAL THORIYA Vs. DISTRCIT SUPPLY OFFICER
June 27, 2006
RATILAL LALJIBHAI Vs. STATE OF GUJARAT
December 6, 2006
RATILAL PREMJIBHAI PATEL Vs. STATE OF GUJARAT THR SECRETARY
July 20, 2006
RAVICHAND MANEKCHAND SHETH Vs. STATE OF GUJARAT
March 9, 2006
RAVINDRA KRISHNA KULKARNI Vs. STATE
February 13, 2006
RAYMON PATEL GELATINE PVT LTD Vs. KHEDA JILLA FACTORY KAMDAR UNION
September 18, 2006
RAYSING HURJI BHIL Vs. VANIBEN MANJIBHAI
November 6, 2006
REGIONAL PROBATION AND AFTER CARE ASSOCIATION Vs. STATE OF GUJARAT
June 14, 2006
REGISTRAR OF COMPANIES GUJARAT Vs. ADANI EXPORTS LTD
March 8, 2006
REHMATKHAN SUMALJI JAT MALEK Vs. STATE OF GUJARAT
August 7, 2006
RELIEF MERCANTILE CO OPERATIVEBANK LTD Vs. DEPOSIT INSURANCE AND CREDIT GUARANTEE CORPORATION
June 13, 2006
RENUKABEN RASHMIKANT PADIA Vs. BANK OF MAHARASHTRA
January 31, 2006
REVABEN D/O BHIKHABHAI ZAVERBHAI Vs. CHANDRAKANT SHIVABHAI
December 20, 2006
RIVAA EXPORTS Vs. UNION OF INDIA
June 15, 2006
RM ALIJI Vs. GUJARAT AGRICULTURAL UNIVERSITY
March 8, 2006
RUBAMIN LIMITED Vs. STATE OF GUJARAT
June 19, 2006
RUBY COACH BUILDERS PVT LTD Vs. STATE OF GUJARAT
March 24, 2006
RUCHIRKUMAR GAJANANDBHAI SUTHAR Vs. AMITABEN HASMUKHLAL NANCHANDDAS MEWADA
December 11, 2006
RUPSINGHBHAI PUNABHAI PATEL Vs. STATE OF GUJARAT
September 2, 2006
RUXMANIBEN AMBALAL FAKIRCHAND Vs. BIPINKUMAR LALLUBHAI PANDIT
June 23, 2006
S H BHAMBHANI Vs. STATE OF GUJARAT
April 7, 2006
S L M INDUSTRIES LTD Vs. RAJENDRA ELECTRICAL INDS LTD
February 27, 2006
S P MAJMUDAR Vs. STATE OF GUJARAT
April 28, 2006
S R RAVAL Vs. VIJAYBHAI JIVATRAM LAKHVANI
November 20, 2006
SABBIRALI ALIHUSEIN VORA Vs. KIKABHAI MOHMEDALI
September 7, 2006
SADIYABHAI TITIABHAI NINAMA Vs. UNION OF INDIA
June 2, 2006
SADIYABHAI TITIABHAI NINAMA Vs. UNION OF INDIA
June 21, 2006
SAILENDRASINGH R GOHIL Vs. GENERAL MANAGER
November 29, 2006
SAILESH NATVARLAL PATEL Vs. STATE OF GUJARAT
January 30, 2006
SAIYADNA M BURHANUDDIN SAHEB Vs. TARABEN MOHAMMED SHAFI IBRAHIMHAKIM HEIRS OF S I HAKIM
January 31, 2006
SAIYED SALIM SAIYED HUSSAIN SAIYED Vs. STATE OF GUJARAT
December 18, 2006
SAJIDBEG ASIFBEG MIRZA Vs. STATE OF GUJARAT
November 17, 2006
SAKINABIBI WD/O MAHOMAD HUSEN BANNUMIYA Vs. SAIYED SUJJAUDIN
December 1, 2006
SAMANTBHAI NANABHAI PARMAR Vs. STATE OF GUJARAT
August 29, 2006
SAMATBHAI PUNABHAI JHALANDRA Vs. MAMLATDAR
December 12, 2006
SAMATBHAI RATANSANG Vs. MAMLATDAR & ARICULTURE COMMISSION
December 28, 2006
SANATKUMAR MOHANLAL LAKHANI Vs. INDIAN FARMERS FERTILISERS CO OPERATIVE LTD
January 12, 2006
SANATKUMAR MOHANLAL LAKHANI Vs. INDIAN FARMERS FERTILISERS CO OPERATIVE LTD
January 1, 2006
SANGHI BROTHERS INDORE PVT LTD Vs. OIL AND NATURAL GAS CORPN LTD
June 27, 2006
SANGITABEN MANILAL YADAV Vs. PRESIDENT MAHESANA NAGARPALIKA
April 28, 2006
SANJAY HIRALAL SHAH Vs. KRISHNAKANT PANDYA
July 11, 2006
SANJIV FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
July 13, 2006
SARASWATI TRADING COMPANY Vs. STATE OF GUJARAT
December 11, 2006
SARDAR PATEL CHARITABLE TRUST Vs. STATE OF GUJARAT
July 5, 2006
SARVOTTAM CEMENT Vs. STATE OF GUJARAT
August 24, 2006
SATISH CHAND SINGHAL Vs. STATE OF GUJARAT
March 10, 2006
SATISHCHANDRA JAYANTILAL TRIVEDI Vs. STATE OF GUJARAT
September 22, 2006
SATISHCHANDRA KHUSHALBHAI BHAKTA Vs. STATE OF GUJARAT
June 22, 2006
SATISHKUMAR RASIKLAL DOCTOR Vs. BALDEVBHAI CHHAGANBHAI THAKORE
August 18, 2006
SAURASHTRA CEMENT LTD Vs. UNION OF INDIA
July 14, 2006
SAURASHTRA UNIVERSITY Vs. MOHMMADRAFIQ ISMAILBHAI BELIM
August 11, 2006
SCAN COMPUTER CONSULTANCY Vs. UNION OF INDIA
February 24, 2006
SECRETARY DINESH CHAMPAKLAL SHAH Vs. TORRENT POWER AEC LTD
December 27, 2006
SHAH EDUCATION AND MEDICAL FOUNDATION Vs. JAMNAGAR MUNICIPAL CORPORATION
March 1, 2006
SHAHEJAD RASHIDBHAI ANSARI Vs. STATE OF GUJARAT
December 7, 2006
SHAILENDRA NATHALAL THAKORE Vs. UNION OF INDIA
September 27, 2006
SHAILENDRASINH AMSINH CHAUHAN Vs. STATE OF GUJARAT
December 4, 2006
SHAILESHKUMAR ISHWARBHAI CHAUHAN Vs. STATE OF GUJARAT
November 14, 2006
SHAILESHKUMAR MAGANLAL MISTRY Vs. MEMON SABIRBHAI
October 6, 2006
SHAKTI EDUCATION TRUST Vs. GOVERNMENT OF GUJARAT
November 9, 2006
SHAMBHUBHAI SHANABHAI PAREKH Vs. KARANSINH KHARESINH RAJPUT
February 2, 2006
SHANABHAI CHANDUBHAI VASAVA Vs. STATE OF GUJARAT
March 22, 2006
SHANKARLAL M PARMAR Vs. DINESH BABULAL BORIYAWALA
October 13, 2006
SHANTABEN Vs. YAKUBBHAI IBRAHIMBHAI PATEL
December 28, 2006
SHANTABEN Vs. YAKUBBHAI IBRAHIMBHAI PATEL
December 26, 2006
SHANTABEN JAYANTIBHAI SOMABHAI PATEL Vs. PATEL BIHARIBHAI DAHYABHAI
July 26, 2006
SHANTABEN MANIBHAI VALAND Vs. UNION OF INDIA
September 1, 2006
SHANTABEN NANJIBHAI PATEL Vs. RAMIBEN RAMABHAI PARMAR
February 21, 2006
SHANTILAL P SHAH Vs. K K ASARANI
December 6, 2006
SHANTINATHJI JAIN DERASAR THROTRUSTEE JAGJIVAN TALAKSHI Vs. ADDL CHIEF SECRETARY
August 23, 2006
SHARAD BANSILAL VAKIL Vs. SUO MOTU
March 31, 2006
SHARAD BANSILAL VAKIL Vs. JAI MAHAKALAY INFRASTRUCTURE PVT LTD
September 26, 2006
SHARDA CHEMICALS Vs. FULAJI BABAJI
January 12, 2006
SHARDA SAHKARI GRUH MANDALI LTD Vs. AHMEDABAD MUNICIPAL CORP
June 28, 2006
SHARDABEN Vs. THAKOR LAXMANJI TEJAJI
April 12, 2006
SHARDABEN CHANDULAL DAVE Vs. SPECIAL RECOVERY OFFICER CO OPERATIVE SOCIETY
November 1, 2006
SHARDABEN MAHENDARABHAI PAREKH Vs. STATE OF GUJARAT
December 14, 2006
SHERBANU W/O SULEMAN KARIM KURESHI Vs. STATE OF GUJARAT
December 13, 2006
SHIHOR NAGAR PALIKA Vs. NATVARLAL MAGANLAL TRIVEDI
July 21, 2006
SHIVNAGAR CO OPERATIVE HOSG SOCIETY LTD Vs. STATE OF GUJARAT
February 8, 2006
SHIVSHANKER SHAW MILL Vs. ADDL COLLECTOR AND COMPETENT AUTHORITY OFFICER
February 21, 2006
SHRADDHA ASHWINBHAI GOR DENTIST Vs. STATE OF GUJARAT
July 17, 2006
SHREE CORPORATION Vs. O L OF NAVJIVAN MILLS CO LTD
December 1, 2006
SHREE DIGVIJAY CEMENT CO LTD Vs. COMMISSIONER OF INCOME TAX
August 25, 2006
SHREE RAMA MULTI-TECH LTD Vs. ASSET RECONSTRUCTION COMPANY INDIA LTD
August 23, 2006
SHREE RAMNATH CHARITABLE AND EDUCATION TRUST Vs. STATE OF GUJARAT
February 2, 2006
SHREE VIDHYA VIKAS MANDAL Vs. STATE OF GUJARAT
December 4, 2006
SHREEJI CONCAST LTD. Vs. SHREEJI OXYGEN P. LTD.
September 22, 2006
SHRI V ENGINEERING AND SONS Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR (ULC)
December 20, 2006
SHRUSHTI ORGANIZERS PVT LTD Vs. STATE OF GUJARAT
December 6, 2006
SHRUTI Vs. DEEPAK VINODCHANDRA TRIVEDI
February 23, 2006
SIYARAM BATTIRAM RABDAS Vs. STATE OF GUJARAT
December 6, 2006
SOHANLAL KASIRAM BRAHMIN Vs. STATE OF GUJARAT
October 6, 2006
SOLANKI J SHAMJIBHAI Vs. STATE OF GUJARAT
January 12, 2006
SOMABHAI A DARJI Vs. STATE OF GUJARAT
September 11, 2006
SONI KIRIT JIVAN Vs. STATE OF GUJARAT
April 3, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. PADMABA GHANSHYAMSINH CHUDASMA
December 5, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUDHARI KESHARBHAI VELJIBHAI
December 2, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. VITHALBHAI CHATURBHAI PATEL
December 20, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. NARANJI MATHURJI
December 21, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. KANTILAL JOITARAM PATEL
December 21, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. DULABHAI SHAMALBHAI
December 21, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. PATEL TRIBHOVANBHAI DEVAKARAN ON BEHALF OF HIRABEN
December 27, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. HEIRS OF DAUD DHUSABBHAI
December 27, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUDHARI JIVATBEN MANSANGBHAIVALJIBHAI
December 22, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. BHAVUBHA POPATSANG
December 13, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. RABARI JALABEN JAYMALBHAI
December 14, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. LEGAL HEIRS OF DECD AMBALAL DAHYABHAI
December 11, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. HEMANTSANG MOBATSANG
December 7, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. PATEL BHAICHANDBHAI AMBARAM
December 7, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. BACHUBHAI MANGABHAI PATEL
December 15, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. GADHVI NAGBAI SHANKARBHAI
December 14, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. PARBATSING GANDAJI PARMAR
December 14, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUDHARI NARSANGBHAI RAMJIBHAI
December 14, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. MANSINGBHAI GOPALBHAI
December 18, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. RAGHAVBHAI LAXMANBHAI
December 18, 2006
SPECIAL LAQ OFFICER O N GC Vs. NARANBHAI KHODIDAS PATEL
August 23, 2006
SPENTEX INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
March 27, 2006
SPL LAND ACQUISITION OFFICER Vs. GHANSHYAM POPATLAL GANDHI
June 29, 2006
SRINIVAS GIRIYA PADMASHALI Vs. I P PATEL
October 5, 2006
SS PARMAR Vs. GUJARAT STATE WAREHOUSING CORPORATION
November 22, 2006
STANDARD TEA PROCESSING COMPANY LTD Vs. STATE
December 1, 2006
STATE Vs. ATUL KUMAR CHANDUBHAI PATEL
December 15, 2006
STATE Vs. KIRTIBHAI KHUSALBHAI PATEL
June 15, 2006
STATE BANK OF INDIA OFFICER S ASSOCIATION Vs. CHIEF GENRAL MANAGER
February 22, 2006
STATE OF GIJARAT Vs. BIMAL KUMAR JAYANTILAL
December 19, 2006
STATE OF GUJARAT Vs. SADRUDIN JIVABHAI MANKAJIYA
December 18, 2006
STATE OF GUJARAT Vs. MOHANBHAI NANJIBHAI
December 11, 2006
STATE OF GUJARAT Vs. KIRITBHAI P SINGHANI
December 13, 2006
STATE OF GUJARAT Vs. BHAGCHAND GANESHMAL SHA
November 21, 2006
STATE OF GUJARAT Vs. BHIKABHAI PUNJABHAI PRAJAPATI
November 20, 2006
STATE OF GUJARAT Vs. ARJAN SOMABHAI THAKOR
November 23, 2006
STATE OF GUJARAT Vs. ROHIT KUMAR GOPALDAS
November 23, 2006
STATE OF GUJARAT Vs. KAUSHIK KUMA J DOSHI
November 24, 2006
STATE OF GUJARAT Vs. UTTAMCHAND HATHICHAND SHAH
November 24, 2006
STATE OF GUJARAT Vs. PARESH N DATANI
November 20, 2006
STATE OF GUJARAT Vs. BHIKHU ABDUL BALOCH
November 16, 2006
STATE OF GUJARAT Vs. HASMUKHBHAI MANGALBHAI PATEL
November 17, 2006
STATE OF GUJARAT Vs. PARTNERSHIP FIRM OF FORUM ENTERPRISE
December 5, 2006
STATE OF GUJARAT Vs. YUSUF AIYUB MITHA
December 6, 2006
STATE OF GUJARAT Vs. HARSHADLAL SOMABHAI MALI
December 6, 2006
STATE OF GUJARAT Vs. KISHORBHAI BABUBHAI JANI
December 2, 2006
STATE OF GUJARAT Vs. HASMUKHLAL AMRUTLAL DOSHI
December 1, 2006
STATE OF GUJARAT Vs. HARESH KUMAR VRUJLALA
November 28, 2006
STATE OF GUJARAT Vs. KAUSHIK KUMAR JAYATILAL
November 24, 2006
STATE OF GUJARAT Vs. BHAVSINH JAYMAL
November 27, 2006
STATE OF GUJARAT Vs. UTTAMCHAND HATHICHAND
November 27, 2006
STATE OF GUJARAT Vs. FULIBEN BABABHAI
November 27, 2006
STATE OF GUJARAT Vs. ASHOKKUMAR V PAREKH
October 7, 2006
STATE OF GUJARAT Vs. BASINDAR SHIVJI CHAUHAN
October 9, 2006
STATE OF GUJARAT Vs. BABUJI MULAJI MARVADI
October 10, 2006
STATE OF GUJARAT Vs. RAJUJI BADARJI
October 4, 2006
STATE OF GUJARAT Vs. RAMJI DEVJIBHAI RABARI
October 5, 2006
STATE OF GUJARAT Vs. MADHUBINDU JAYSHANKER VYAS
October 13, 2006
STATE OF GUJARAT Vs. JITENDRABHAI GANSHYAMBHAI PATEL
November 4, 2006
STATE OF GUJARAT Vs. YOGENDRAKUMAR BHIKHABHAI SIDDHPURIA ALIAS MODI
November 7, 2006
STATE OF GUJARAT Vs. DHAYABHAI RAMJIBHAI
November 15, 2006
STATE OF GUJARAT Vs. ALIMAHMAD ISMAIL
September 12, 2006
STATE OF GUJARAT Vs. NATWARLAL MOHANLAL SHAH
September 21, 2006
STATE OF GUJARAT Vs. NATWARLAL MOHANLAL SHAH
September 2, 2006
STATE OF GUJARAT Vs. NAVJIVAN KELAVANI MANDAL
December 18, 2006
STATE OF GUJARAT Vs. RASIKLAL R BAROT
December 8, 2006
STATE OF GUJARAT Vs. LALJI GIGA
December 8, 2006
STATE OF GUJARAT Vs. MAHEMUDBHAI GULAMNABHI KAZI
December 11, 2006
STATE OF GUJARAT Vs. GAURIBEN MANISHANKER MEHTA
December 11, 2006
STATE OF GUJARAT Vs. KANTIBHAI PUNJABHAI BHAMBHI
December 13, 2006
STATE OF GUJARAT Vs. MANIYABHAI MOHANBHAI
December 26, 2006
STATE OF GUJARAT Vs. RANJITSINH HARISINH CHAUHAN
December 26, 2006
STATE OF GUJARAT Vs. ASAFAFKHAN KALANDARKHAN
December 26, 2006
STATE OF GUJARAT Vs. NANDASAN GRAM PANCHAYAT
December 22, 2006
STATE OF GUJARAT Vs. PREMJIBHAI BHUDARBHAI DABHI
December 27, 2006
STATE OF GUJARAT Vs. MAGANBHAI LAXMANBHAI
December 20, 2006
STATE OF GUJARAT Vs. KALYANSANG NANUBHAI VALA
December 21, 2006
STATE OF GUJARAT Vs. SATISH ALIAS KALU ALIAS HATHODA BHIKHABHAI PATEL
February 8, 2006
STATE OF GUJARAT Vs. JAMABHAI RAMABHAI CHAUHAN SOLAJI TAL MEHMADABAD
February 8, 2006
STATE OF GUJARAT Vs. BALU BHIKA SALAT
January 30, 2006
STATE OF GUJARAT Vs. SATISH ALIAS KALU ALIAS HATHODA BHABHAI PATEL
January 28, 2006
STATE OF GUJARAT Vs. BHAGAVAN HANDU BEHERA
January 25, 2006
STATE OF GUJARAT Vs. BARKAT ALI PYARALI KHOJA
January 24, 2006
STATE OF GUJARAT Vs. BABULAL DEVSHANKAR JOSHI
April 7, 2006
STATE OF GUJARAT Vs. RASIKBHAI ISHWARLAL PATEL-PRAMUKH AGRO FOODS PVT LTD
March 28, 2006
STATE OF GUJARAT Vs. PATEL KALPESH KUMAR MAGANLAL
April 21, 2006
STATE OF GUJARAT Vs. YUNUS DAUD JOGIYAT
April 19, 2006
STATE OF GUJARAT Vs. BHARWAD RAJU RAGHAV
May 1, 2006
STATE OF GUJARAT Vs. AHER JAGA RAMSHI
March 17, 2006
STATE OF GUJARAT Vs. KALAVATIBEN LILADHAR
March 10, 2006
STATE OF GUJARAT Vs. KIRITBHAI SOMABHAI BARIYA INDIAN EMPLOYEES UNION
March 8, 2006
STATE OF GUJARAT Vs. MANISHBHAI NARANDAS KARIA OWNER AND VENDOR
June 14, 2006
STATE OF GUJARAT Vs. RAJESHBHAI BABULAL SHAH
June 12, 2006
STATE OF GUJARAT Vs. RAMESHBHAI AMATHABHAI RABARI
June 13, 2006
STATE OF GUJARAT Vs. HARUMAL RATUMAL
June 26, 2006
STATE OF GUJARAT Vs. DATTU RAGHU VANZARI
June 21, 2006
STATE OF GUJARAT Vs. KANUBHAI KESHAVLAL PATEL
June 20, 2006
STATE OF GUJARAT Vs. BABULAL CHUNILAL DOLARIYA
June 21, 2006
STATE OF GUJARAT Vs. ANIL KUMAR KASHIBHAI
June 17, 2006
STATE OF GUJARAT Vs. SUKAL VIRESHKUMAR SHANTILAL
June 17, 2006
STATE OF GUJARAT Vs. TARABEN PAREKH PRESIDENT SHRMA MANDIR MAHILA
June 20, 2006
STATE OF GUJARAT Vs. DIVYESH PADMAKANT SHAH
July 7, 2006
STATE OF GUJARAT Vs. RATHOD HIRALAL DOLAJI
July 14, 2006
STATE OF GUJARAT Vs. DAHYABHAI JASING
July 17, 2006
STATE OF GUJARAT Vs. MAHAVIR KIRANA STORES
August 23, 2006
STATE OF GUJARAT Vs. RAMBHAI KARASANBHAI MALAM
August 25, 2006
STATE OF GUJARAT Vs. MAGANBHAI KODARBHAI SUTHAR
July 24, 2006
STATE OF GUJARAT Vs. BAI JADAVBEN KESURBHAI JIJIBHAI
July 31, 2006
STATE OF GUJARAT Vs. RAJUBHAI CHHAGANBHAI PATEL
July 31, 2006
STATE OF GUJARAT Vs. AJAYBEN DAYABHAI
August 11, 2006
STATE OF GUJARAT Vs. MUKESH KUMAR S BHOI
August 10, 2006
STATE OF GUJARAT Vs. NATHABHAI SHIVABHAI PRAJAPATI
August 1, 2006
STATE OF GUJARAT Vs. DHARAMSHI MORARJI CHEMICALS CO LTD
June 30, 2006
STATE OF GUJARAT Vs. NATVARLAL MATHURBHAI PATEL
December 21, 2006
STATE OF GUJARAT Vs. KISHORKUMAR LAXMIDAS
December 21, 2006
STATE OF GUJARAT Vs. SURESHKUMAR MOHANLAL TRILOK
December 21, 2006
STATE OF GUJARAT Vs. MANSUKHLAL K THOBHANI
December 19, 2006
STATE OF GUJARAT Vs. MAHAVIR ENGINEERING AND ELECTRIC STORES
October 13, 2006
STATE OF GUJARAT Vs. SAYAJI MILLS NO. 1
December 6, 2006
STATE OF GUJARAT Vs. O L OF G S T C LTD
December 28, 2006
STATE OF GUJARAT Vs. JAMAN HAJI MAMAD JAT
December 28, 2006
STATE OF GUJARAT Vs. VIRENDRABHAI ALIAS NIKULBHAI AMRUTBHAI PATEL
December 27, 2006
STATE OF GUJARAT Vs. GAMNAJI BHURAJI PRAJAPATI (VENDOR AND OWNER OF SHOP) & 2
July 4, 2006
STATE OF GUJARAT THROUGH SECRETARY Vs. VALJIBHAI BHAVANBHAI
December 20, 2006
STERLING CENTRE PREMISES OWNER CO OP SOCIETY LTD Vs. NANUBHAI R HAH PROP OF DASH PUBLICITY
March 6, 2006
STORES LTD Vs. NITIN AND CO
December 12, 2006
SUBHASHBHAI CHANDUBHAI PATEL Vs. STATE OF GUJARAT
September 21, 2006
SUGARABIBI, ABDULLA ABDULKARIM Vs. ABDULKARIM ABDUL REHMAN PRIOMUSWALA
December 7, 2006
SUKVEER SINGH PUNIA Vs. UNION OF INDIA
June 22, 2006
SULEMAN D KHRISTI Vs. STATE OF GUJARAT
April 26, 2006
SULTAN IBRAHIM MANSURI Vs. APURVA DAVE AGP
December 19, 2006
SUMLO ALIAS SUMLA HIMLA BHURIYA Vs. STATE OF GUJARAT
October 5, 2006
SUNDARAM FINANCE LIMITED Vs. STATE OF GUJARAT
February 20, 2006
SUNIL HIMMATLAL MISTRY Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
April 19, 2006
SUNIL KUMAR MAHESHWARI Vs. UNION OF INDIA
August 22, 2006
SUNITA BABULAL VARU Vs. DDO
December 4, 2006
SUO MOTU Vs. S B VAKIL
July 12, 2006
SUO MOTU Vs. STATE OF GUJARAT
April 24, 2006
SUO MOTU Vs. AHMEDABAD MUNCIPAL CORPN
February 15, 2006
SUO MOTU Vs. AHMEDABAD MUNICIPAL CORPORATION
February 14, 2006
SUO MOTU CONTEMPT PROCEEDINGS Vs. YATIN N OZA PRESIDENT
October 12, 2006
SURAT DISTRICT CO-OPERATIVE BANK LTD Vs. DINYAR ERACH NALLADARU
March 31, 2006
SURENDRABHAI SANKAR BHAI PARMAR Vs. STAT OF GUJARAT
February 17, 2006
SURENDRASINH KESRISINH RAJ Vs. STATE OF GUJARAT
September 11, 2006
SURESH C SHAH Vs. FOOD CORPORATION OF INDIA
September 28, 2006
SURESH MANJIBHAI PRAJAPATI Vs. STATE OF GUJARAT
August 30, 2006
SURESHBHAI CHUNILAL PATEL Vs. UNION OF INDIA
August 4, 2006
SURESHBHAI RATILAL TANNA Vs. STATE OF GUJARAT
March 23, 2006
SURESHBHAI SANKARBHAI PARMAR Vs. STATE OF GUJARAT
February 17, 2006
SURESHKUMAR L THAKER Vs. VISNAGAR NAGRIK SAHAKARI BANK
December 1, 2006
SURESKUMAR MAKHANSING PRAJAPATI Vs. STATE OF GUJARAT
December 8, 2006
SURPAL VESTABHAI BHABOR Vs. MUSABHAI AHMEDBHAI KANUGA
September 18, 2006
SUSHILABEN AMRUTLAL THACKER Vs. KASHMIRSINGH KARTARSINGH SHIKH
December 12, 2006
SUSHILABEN NAVINCHANDRA SHAH Vs. STATE OF GUJARAT
July 7, 2006
SVIVABHAI DALABHAI BARIA Vs. KALOL MUNICIPAL BAROUGH
April 30, 2006
SWAMI DHANJIBHAI BALCHANDRA Vs. STATE OF GUJARAT
March 13, 2006
SWAMI NARAYAN MANAV SEWA TRUST Vs. R J SHAH FEE & ADMISSION COMMITTEE
December 7, 2006
SWIL LIMITED Vs. ENVIRONMENTAL PLANNING GROUP LTD
July 20, 2006
SYNBIOTICS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 23, 2006
TALUKA DEVELOPMENT OFFICER Vs. ARVINDBHAI SANABHAI SUTHAR
August 7, 2006
TAPUBHAI RAVATBHAI KATHI Vs. STATE OF GUJARAT
February 7, 2006
TARABEN MANSUKHLAL PALA Vs. LIC OF INDIA
December 13, 2006
TEEJ IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS
December 4, 2006
TEJAS CHANDULAL PATEL Vs. TORRENT POWER AEC LTD
December 27, 2006
TENSILE STEEL LTD Vs. PUNJAB AND SIND BANK
May 1, 2006
TENSILE STEEL LTD Vs. PUNJAB AND SIND BANK
April 28, 2006
TEXTILES LABOUR ASSOCIATION Vs. PADMABEN MANILAL PARMAR
August 3, 2006
THAKARSHI NARANBHAI PATEL Vs. STATE OF GUJARAT
September 21, 2006
THAKOR JAGDISHBHAI MANGALBHAI Vs. GENERAL MANAGER DIST UDYOG KENDRA
December 4, 2006
THAKOR VIRAJI JESANGJI Vs. STATE OF GUJARAT
November 16, 2006
THAKORBHAI C PADHIYAR Vs. FAG PRECESSION BEARING LTD
January 12, 2006
THAKORE DASHRATHJI SHIVAJI Vs. STATE OF GUJARAT
December 12, 2006
THAKORE TEJAJI DEVAJI Vs. STATE OF GUJARAT
March 21, 2006
THAKORE TEJAJI DEVAJI Vs. STATE OF GUJARAT
March 20, 2006
THAKOREBHAI HARIBHAI PATEL Vs. DAKSHIN GUJARAT AAHIR SEVA-SAMAJ TRUST
March 2, 2006
THANMAL JUHARMAL JAIN Vs. STATE OF GUJARAT
December 22, 2006
THAVRAJI MANJIBHAI TAVIYAD Vs. STATE OF GUJARAT
September 1, 2006
THUMMAR ANILKUMAR VALJIBHAI Vs. STATE OF GUJARAT
January 25, 2006
TINABHAI LAKHMANBHAI HARIJAN Vs. STATE OF GUJARAT
September 11, 2006
TNT OVERSEAS IMPEX Vs. UNION OF INDIA
February 3, 2006
TOPPAN PLYWOOD PRIVATE LTD. Vs. UNION OF INDIA
January 27, 2006
TORRENT POWER A E C LTD Vs. SHREEJI RAKHIAL COMMEERCIAL CO OPERATIVE HOUSING SOCIETY LTD
May 1, 2006
TORRENT POWER AEC PVT LTD Vs. GAYATRI INTERMEDIATES PVT LTD
April 13, 2006
TRANSPORT MANAGER Vs. MAHESHWARSINH KARANSINH JADHAV
September 2, 2006
TRANSPORT MANAGER Vs. MAHESHWARSINH KARANSINH JADHAV
September 21, 2006
TRIKAMLAL MANILAL PATEL Vs. UTTAR GUJARAT VIJ COMP LTD
March 20, 2006
TRIVEDI SANGITABEN KIRTILAL Vs. DIST PRIMARY EDUCATION OFFICER
December 5, 2006
TULSIBHAI @ MOHANBHAI KHIMAJI MARWADI Vs. CHARANKAUR ARJANSING
October 13, 2006
TULSIDAS BANBIHARILAL GOYAL Vs. STATE OF GUJARAT
April 7, 2006
TUSHAR D BHATT Vs. STATE OF GUJARAT
November 24, 2006
TUSHAR D. BHATT Vs. STATE OF GUJARAT
November 23, 2006
UDAY DILIP SHAH Vs. STATE OF GUJARAT
November 1, 2006
ULLASBA MANGALSINH SARVAIYA Vs. MUSTUFABHAI HASANBHAI PINDHRA
May 3, 2006
UMAR ABDUL HABIB Vs. GUJARAT ELECTRICITY BOARD
December 15, 2006
UMEDSINH P CHAMPAWAT Vs. STATE OF GUJARAT
June 29, 2006
UNION OF INDIA Vs. GOGARA PALA GELLA
June 21, 2006
UNION OF INDIA Vs. GANPAT L KACHHAVA
May 3, 2006
UNION OF INDIA Vs. MOHAMMEDMIYA M KAZI
August 24, 2006
UNION OF INDIA Vs. S B PARMAR
July 27, 2006
UNION OF INDIA Vs. D B GOHIL
March 29, 2006
UNION OF INDIA Vs. GANPAT L KACHHAVA
April 27, 2006
UNION OF INDIA Vs. NILKANTH TULSIDAS BHATIA
March 20, 2006
UNION OF INDIA Vs. ARVIND SHIVLAL SONI
March 3, 2006
UNION OF INDIA Vs. DHANIBEN R PARMAR
February 3, 2006
UNION OF INDIA Vs. KANTILAL RATILAL DHAKAN
February 17, 2006
UNION OF INDIA Vs. A A MAKWANA
January 12, 2006
UNION OF INDIA Vs. A P SRIVASTAVA
September 4, 2006
UNION OF INDIA Vs. M L MATURKAR U D C
September 20, 2006
UNION OF INDIA Vs. S P VOHRA
October 6, 2006
UNION OF INDIA Vs. RAMNATH DEV
September 25, 2006
UNION OF INDIA Vs. I I AJAB
November 9, 2006
UNION OF INDIA Vs. B D PATEL
November 16, 2006
UNION OF INDIA Vs. NABIJIBHAI B VORA
November 30, 2006
UNION OF INDIA Vs. J J CHAUHAN, EX PROVISIONAL EDDA PAMOL
November 30, 2006
UNIPHOS SEEDS AND BIOGENETICS PVT LTD Vs. STATE
December 11, 2006
UNITED INDIA INSURANCE CO LTD Vs. VIRAMBHAI RANCHHODBHAI
December 28, 2006
UNITED INDIA INSURANCE CO LTD Vs. DEEPAKBHAI HIRABHAI
December 1, 2006
UNITED INDIA INSURANCE CO LTD Vs. KANCHANBEN MANUBHAI PATEL
September 20, 2006
UNITED INDIA INSURANCE CO LTD Vs. JASHIBEN GEMABHAI JENABHAI GOHEL
December 22, 2006
UNITED INDIA INSURANCE CO LTD Vs. THAVRAJA MANJI NINAMA
November 2, 2006
UNITED INDIA INSURANCE CO LTD Vs. RAMESHBHAI SOMABHAI VANKAR
October 6, 2006
UNITED INDIA INSURANCE CO LTD Vs. DHANIAXMIBEN SATISHBHAI BHAGAT PATEL
September 18, 2006
UNITED INDIA INSURANCE CO LTD Vs. LALJIBHAI HAMIRBHAI
November 20, 2006
UNITED INDIA INSURANCE CO LTD Vs. UDAYSINH CHANDANSINH THAKOR
February 7, 2006
UNITED INDIA INSURANCE CO LTD Vs. DAMOR KACHARABHAI GHANABHAI
February 6, 2006
UNITED INDIA INSURANCE CO LTD Vs. KADVIBEN UDABHAI RATHWA
March 21, 2006
USHABEN AMRATLAL MEHTA Vs. GANDHINAGAR DISTRICT PANCHAYAT
April 19, 2006
UTTAR GUJARAT VIJ COMPANY LTD Vs. HINDUSTAN PETROLEUM CORPN LTD
June 22, 2006
UTTAR GUJARAT VIJ COMPANY LTD Vs. HARIBHAI CHHAGANBHAI BHARWAD
December 15, 2006
UTTAR GUJARAT VIJ COMPANY LTD Vs. RATHOD ARUNBHAI BALDEVBHAI
November 15, 2006
V H B LIFE SCIENCES INCORPROATION Vs. STATE OF GUJARAT THR SECRETARY
July 31, 2006
V M BHAI Vs. UNION OF INDIA THR DIRECTOR GENERAL
September 26, 2006
V N SHAH PRINCIPAL Vs. HIGH COURT OF GUJARAT
August 8, 2006
V N TALWANI RETIRED JOINT DIST JUDGE Vs. REGISTRAR
August 4, 2006
V N TALWANI RETIRED JOINT DIST JUDGE Vs. REGISTRAR
November 4, 2006
V R MAKWANA Vs. STATE OF GUJARAT
January 27, 2006
VAGHELA MANISH KUMAR RANCHHODBHAI Vs. KALOL MUNICIPALITY
November 8, 2006
VAKHATSINH HEMTAJI PARMAR Vs. UNION OF INDIA
February 14, 2006
VALABHAI AMAJIBHAI VANKAR Vs. STATE OF GUJARAT
December 7, 2006
VALAND BALDEV JAYANTILAL Vs. STATE OF GUJARAT
July 19, 2006
VALIBEN Vs. STATE OF GUJARAT
March 16, 2006
VALIBEN JETHABHAI BHANJI Vs. PATAN MUNICIPALITY
July 14, 2006
VALLABHBHAI LAKHMANBHAI PATEL DECD Vs. STATE OF GUJARAT
July 1, 2006
VALLEY VELVET P LTD Vs. UNION OF INDIA
February 14, 2006
VANDANABEN DIPAKBHAI RANA Vs. STATE OF GUJARAT
September 13, 2006
VARDHMAN STAMPING PRIVATE LIMITED Vs. IMP POWER LIMITED
September 11, 2006
VARELI TEXTILE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 6, 2006
VARSHABEN G JANI Vs. LALBHAI DALPATBHAI INSTITUTE OF INDOLOGY
December 7, 2006
VASANT KAMLESH RAMNIKLAL Vs. GUJARAT STATE PUBLIC SERVICE COMMISSION
August 31, 2006
VASANTBEN GOVINDBHAI VAIKARIYA Vs. GOVINDBHAI THAKARSHIBHAI VAIKARIYA
August 30, 2006
VASANTLAL RATILAL JASANI Vs. STATE OF GUJARAT
December 15, 2006
VELABHAI HARDASBHAI PATEL Vs. HIRABHAI HARDASBHAI PATEL
October 11, 2006
VIBHUTIBEN V PATEL Vs. DISTRICT PRIMARY EDUCATION OFFICER
December 6, 2006
VIJAYA MEGHJI JUNGI W/O LATE MEGHJI NATHA JUNGI Vs. UNION OF INDIA
November 16, 2006
VIJAYABEN GANESHBHAI BORSANIYA Vs. STATE OF GUJARAT
July 13, 2006
VIJAYBHAI B JOSHI Vs. TORRENT POWER AEC LTD THR GENERAL MANAGER
December 27, 2006
VIJAYBHAI MOHANDAS NARANG Vs. JANAKI VIJAYBHAI NARANG
October 9, 2006
VIJAYPAL SINGH C/O ASSO OF RAILWAYS & POST EMPLOYE Vs. UNION OF INDIA
October 5, 2006
VIJAYRAJ DESHRAJ GAUTAM Vs. M C BHATT FOOD INSPECTOR OF SURAT MUNICIPAL CORPORATION
September 6, 2006
VIKRAM RAIDHAN Vs. BHOVANBHAI MEPABHAI PATEL
December 26, 2006
VIMAL KANT KANCHANLAL TAILOR Vs. STATE OF GUJARAT
February 2, 2006
VINAYBHAI P PATEL CHAIRMAN Vs. STATE OF GUJARAT
June 20, 2006
VINODKUMAR RASIKLAL VAHONIYA Vs. UNIVERSITY OF BHAVNAGAR
July 13, 2006
VINODKUMAR RASIKLAL VAHONIYA Vs. UNIVERSITY OF BHAVNAGAR
July 1, 2006
VINU KARMASHI RADADIA Vs. STATE OF GUJARAT
September 11, 2006
VINUBHAI HARIBHAI MODI Vs. BABUBEN WD/O GOPALBHAI
December 13, 2006
VINUBHAI SHAMJIBHAI PATEL Vs. MANGUBEN BALVANTBHAI PATEL
October 30, 2006
VIRTUAL EXPLORATION PVT LTD Vs. O N G C LTD
February 15, 2006
VISHAL NILESH MANDLEWALA Vs. JUSTICE R J SHAH ADMISSION COMMITTEE MEDICAL
November 10, 2006
VISHNU DYEING AND PRINTING MILLS (P) LTD. Vs. UNION OF INDIA (UOI)
September 11, 2006
VISHNUBHAI BABABHAI THAORE Vs. CHARITY COMMISSIONER
August 24, 2006
VISHNUBHAI PRABHASHANKAR RAVAL Vs. STATE OF GUJARAT
July 27, 2006
VISHNUBHAI PRABHASHANKAR RAVAL Vs. STATE OF GUJARAT
July 7, 2006
VITHAL HARJIVANDAS PATEL Vs. SATYAM EDU TRUST THRO MANAGING TRUSTEE PRINCIPAL
August 12, 2006
VITHAL HARJIVANDAS PATEL Vs. SATYAM EDU TRUST THRO MANAGING TRUSTEE PRINCIPAL
September 12, 2006
VITHALBHAI HANSARAJBHAI RADADIYA Vs. STATE OF GUJARAT
September 28, 2006
VM MEHTA Vs. GUJARAT STATE FINANCIAL CORPORATION
February 14, 2006
VOLTAS LTD Vs. STATE OF GUJARAT
September 4, 2006
WAGHELA RASIK RAMJI Vs. STATE OF GUJARAT
September 25, 2006
WELSPUN INDIA LTD Vs. UNION OF INDIA
November 30, 2006
WESTERN SHIP BREAKING INDUSTRY Vs. LAIKI BANK(HELLAS)S A
July 1, 2006
WIRES AND CABLES INDIA PVT LTD Vs. VOLTAMP TRANSFORMERS PVT LTD
December 12, 2006
WYETH HOLDINGS CORPN Vs. CONTROLLER GENERAL OF PATENTS DESINGS AND TRADE MARKS
August 8, 2006
ZAHIR MAKSUDBHAI VOHRA Vs. POLICE OFFICER IN CHARGE BAVLA POLICE STATION
February 1, 2006