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Case Index
Title
Date
BANWARI LAL Vs. NEW INDIA ASSURANCE COMPANY LTD
October 5, 2006
BHIM SINGH Vs. PREM KUMAR
January 17, 2006
HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR Vs. RANJIT KUMAR NANDA
July 3, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. ANAND KUMAR
July 20, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. ROSHNI DEVI
January 17, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. KASTURI DEVI
July 21, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. KAUSHILYA
July 21, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PAWAN SHARMA
October 4, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. RITU CHANDAN
June 14, 2006
R K TRIKA Vs. KARAMJEET SINGH
August 11, 2006
REGIONAL PASSPORT OFFICER Vs. SANTOSH CHAUHAN
April 19, 2006
SHIVAM TRAVELS Vs. RAJ KUMAR SHARMA
August 7, 2006
SONIA AGGARWAL Vs. HUDA
March 3, 2006
SRI MOHAN MOTORS Vs. R P SHARMA
March 17, 2006
TELECOM DISTRICT (GENERAL MANAGER), HISAR Vs. USHA GARG
June 27, 2006
UNITED INDIA INSURANCE CO LTD & ANR Vs. VIRENDER AND NARENDER
June 7, 2006
UTTARI HARYANA BIJLI VITRAN NIGAM LTD & ANR Vs. S ATTAR SINGH
June 21, 2006
YASH PAL Vs. DURGA SEED STORES
October 4, 2006