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Case Index
Title
Date
A C I T Vs. SUCHAM FINANCE AND INVESTMENTS I LTD
April 25, 2006
ACIT CC IV Vs. SWEETY TRADERS
September 15, 2006
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI PRESS PATRA PRAKASHAN
March 24, 2006
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD
February 24, 2006
ADDL CIT SPL RANGE 4 NEW DELHI Vs. LI FUNG INDIA P LTD
May 22, 2006
ADDL CWT Vs. IRANI FOODS AND INVESTMENT CO P LTD
February 22, 2006
ALANKAR BUSINESS CORPORATION LTD FORMERLY CHENNAI BOTTLING CO LTD Vs. DCIT
June 12, 2006
ALCHEMIC FINANCIAL SERVICES LTD Vs. JOINT COMMISSIONER OF INCOME TAX
March 17, 2006
ALL INDIA RADIO COMMERCIAL BROADCASTING SERVICE/ PRASAR BHARTI BROADCASTING CORPN OF INDIA Vs. ITO
January 27, 2006
AMITABH BACHCHAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 29, 2006
AMP SPG. & WVG. MILLS (P) LTD. Vs. INCOME TAX OFFICER
March 24, 2006
ARVIND MOTASHA Vs. ASSTT CIT RANGE 9 3
September 12, 2006
ASHEESH SECURITIES LTD Vs. DY COMMISSIONER OF INCOME TAX
August 4, 2006
ASHOK UPPAL Vs. INCOME TAX OFFICER
November 17, 2006
ASSISTANT CIT CIRCLE 19 3 Vs. MARIWALA FAMILY NO 2 TRUST
January 19, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BINOY JACOB
September 22, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. P I INDUSTRIES LTD
July 28, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR CHHUGANI
August 11, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. METALLIZING EQUIPMENT P LTD
January 25, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. ASHOK KUMAR VIG
September 27, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARAMJIT SINGH MAKKAR
June 9, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JAGDISH C SHETH
January 23, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. BHAGWATI PRINTERS P LTD
January 20, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. TEXAS INSTRUMENTS INDIA P LTD
December 21, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. PARKER CYCLE INDUSTRIES
May 12, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AMTEK AUTO LTD
June 16, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GRAPHIC ERA EDUCATIONAL SOCIETY
September 8, 2006
ASSOCIATED INDUSTRIES P LTD Vs. DY COMMISSIONER OF WEALTH TAX
August 25, 2006
ASST COMMISSIONER OF INCOME TAX Vs. MOTOROLA INDIA ELECTRONICS P LTD
November 28, 2006
ASSTT C I T RANGE 1 Vs. J AND K BANK LTD
July 18, 2006
ASSTT CIT Vs. CRYSTAL GRANITE AND MARBLE LTD
November 21, 2006
ASSTT CIT Vs. AMOLAK RAM JERATH
February 24, 2006
ASSTT CIT Vs. JASPER INVESTMENTS LTD
November 9, 2006
ASSTT CIT Vs. GRAPHIC ERA EDUCATIONAL SOCIETY
September 5, 2006
ASSTT CIT Vs. MAHALAXMI CHEMICAL WORKS
February 17, 2006
ASSTT CIT Vs. EXPRESSO INVESTMENTS
January 31, 2006
ASSTT CIT OSD 26 L MUMBAI Vs. SHARADKUMAR D PARIKH
May 8, 2006
ASSTT COMMISSINER OF INCOME TAX Vs. RAJOO ENGINEERS LTD
March 1, 2006
ASSTT COMMISSIONER OF INCOME TAX Vs. E I DUPONT INDIA LTD
September 22, 2006
ASSTT COMMISSIONER OF INCOME TAX Vs. ISHAR INTERNATIONAL
August 23, 2006
ASSTT COMMISSIONER OF INCOME TAX Vs. BHARTI CELLULAR LIMITED
April 4, 2006
AZAD TALKIES Vs. INCOME TAX OFFICER
January 13, 2006
B PADMAJA AND DR B LAVANYA Vs. INCOME TAX OFFICER
January 31, 2006
BADRI VISHAL AGGARWAL Vs. DEPUTY COMMISSIONER OF INCOME TAX
September 22, 2006
BAGARIA VEGETABLE PRODUCTS LTD Vs. JT COMMISSIONER OF INCOME TAX SP RANGE II
August 28, 2006
BAJAJ AUTO LTD Vs. DCIT SR 43
May 12, 2006
BASF AKTIENGESELLSCHAFT Vs. DDIT INTERNATIONAL TAXATION RANGE 1 1
November 22, 2006
BERG TRADING LTD Vs. ASSTT CIT
August 30, 2006
BHIMRAJ RAJPUROHIT Vs. INCOME TAX OFFICER
May 3, 2006
BRITISH AIRWAYS PLC. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 17, 2006
C H ABOOBACKER HAJI PWO CONTRACTOR Vs. INCOME TAX OFFICER
July 14, 2006
C K GOVINDANKUTTY NAIR Vs. WEALTH TAX OFFICER
May 31, 2006
CAPITAL GEM OVERSEAS PVT LTD Vs. INCOME TAX OFFICER
March 17, 2006
CAPT NIKHIL DIVECHA Vs. ITO 27 L 3 MUMBAI
March 20, 2006
CASCADE ENTERPRISES Vs. ASSTT CIT
March 17, 2006
CENTURY ENKA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CCI
February 14, 2006
CHANDIGARH GOLF CLUB Vs. ITO WARD 2 1 CHANDIGARH
May 31, 2006
CITY TRANSPORT CORPN Vs. ITO
September 12, 2006
CLASSIC SHARES AND STOCK BROKING SERVICES LTD Vs. DY CIT
July 28, 2006
COMECON OVERSEAS P LTD Vs. DY CIT SPL RANGE 1
February 10, 2006
COMMISSIONER OF INCOME TAX Vs. GEETHA MOHAN
April 28, 2006
CREST COMMUNICATION LTD Vs. ADDITIONAL DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION RANGE 1
September 8, 2006
D J MEHTA Vs. I T O
March 16, 2006
DAI ICHI KARKARIA LTD Vs. DCIT SPECIAL RANGE 37 DCIT INV
July 28, 2006
DALEEP S CHANDNANI Vs. ASSTT CIT
October 12, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. ABG HEAVY INDUSTRIES LTD
September 8, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. ROXON OY
August 18, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. ASIA RESORTS
July 31, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. ARUN COTTON COMPANY
May 19, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. VIJAYKUMAR RAMESHCHAND AND COMPANY
September 29, 2006
DEPUTY DIRECTOR OF INCOME TAX EXEMPTIONS Vs. PARIWAR SEWA SANSTHA
October 13, 2006
DEVIDAYAL ROLLING AND REFINERIES P LTD Vs. ITO
October 9, 2006
DIEBOLD SYSTEMS P LTD Vs. ASSTT CIT COMPANY CIRCLE 1 4 CHENNAI
April 21, 2006
DIRECTOR OF INCOME TAX Vs. MITSUBISHI CORPORATION
July 4, 2006
DWARIKESH TRADING CO PVT LTD FORMERLY KNON AS YASHODHAN INDUSTRIAL INVESTMENT COMPANY LTD Vs. ASST COMMISSIONER OF INCOME TAX
August 18, 2006
DY CIT Vs. SHRIPET CYBERTECH SYSTEMS LTD
May 26, 2006
DY CIT Vs. MS AISHWARYA RAI
August 25, 2006
DY CIT Vs. PASUPATI NEW TEC LTD
March 16, 2006
DY CIT A Vs. SUBHAM INDUSTRIES
June 29, 2006
DY COMMISSIONER OF INCOME TAX Vs. VIGNESH FLAT HOUSING PROMOTERS
April 25, 2006
DY COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
July 21, 2006
DY COMMISSIONER OF INCOME TAX Vs. POLYPLEX INFOTECH PVT LTD
February 16, 2006
EMBEE CLEARING AND SHIPPING SERVICES P LTD Vs. ASSTT CIT
September 26, 2006
EXTRUSION PROCESS PVT LTD Vs. ITO
June 8, 2006
FATEH INTERNATIONAL Vs. DCIT
April 26, 2006
FIDELITY TEXTILES P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 14, 2006
FLOATGLASS INDIA LTD Vs. J C I T SPECIAL RANGE 50
May 29, 2006
G D SUBRAYA SHEREGAR Vs. ITO
April 7, 2006
G M BREWERIES LTD Vs. DY CIT CENTRAL CIRCLE 17
March 22, 2006
G RAMESAN Vs. DY CIT
March 31, 2006
GAYAK TRADING CO P LTD Vs. JT CIT
March 21, 2006
GE CAPITAL TRANSPORTATION FINANCIAL SERVICES LTD Vs. CIT
February 24, 2006
GITANJALI CHEMICALS P LTD Vs. ITO
June 22, 2006
GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD Vs. ITO
October 13, 2006
GODREJ INDUSTRIES LTD Vs. DY CIT
January 13, 2006
GOODWILL INDIA LTD Vs. DCIT
February 17, 2006
GREAVES CHITRAM LTD Vs. DY CIT SR VII MADRAS
March 2, 2006
GULF OIL CORPORATION LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
September 21, 2006
H L TANEJA Vs. ASSISTANT COMMISSIONER OF INCOME TAX 1 1 BHOPAL
January 30, 2006
IAC ASSESSMENT RANGE IV C ADIT EXEMPTION AND DCIT SPECIAL RANGE 16 Vs. SAURASHTRA TRUST
October 19, 2006
IBM INDIA LTD AMALGAMATED WITH IBM GLOBAL SERVICES INDIA PVT LTD Vs. COMMISSIONER OF INCOME TAX APPEALS I
March 2, 2006
INCOME TAX OFFICER Vs. N PADMA
April 21, 2006
INCOME TAX OFFICER Vs. S RAJENDRAN
April 21, 2006
INCOME TAX OFFICER Vs. PROJECT INDIA
August 31, 2006
INCOME TAX OFFICER Vs. N R PANDURANGA SETTY
January 13, 2006
INCOME TAX OFFICER Vs. SESHAGIRI RAO
August 2, 2006
INCOME TAX OFFICER Vs. ANAND CHHABRA
November 7, 2006
INCOME TAX OFFICER Vs. DAINI BALADIA
July 28, 2006
INCOME TAX OFFICER Vs. T G VEERARAGHAVAN
September 22, 2006
INCOME TAX OFFICER Vs. KUSUMLATA
August 11, 2006
INCOME TAX OFFICER Vs. SMT. PARU D. DAVE
December 22, 2006
INDO ARAB GRANITES LIMITED Vs. ACIT
March 16, 2006
ITO Vs. VARUN STEEL INDUSTRIES
April 26, 2006
ITO Vs. JANTA BAZAR AND STORES PVT LTD
October 17, 2006
ITO Vs. ALFRED ALLAN ADVERTISING
January 13, 2006
ITO Vs. APURVA P PATEL
February 17, 2006
ITO 9 1 1 Vs. ARTMIS EXPORTS PVT LIMITED
July 11, 2006
ITO WARD 2 2 MEERUT Vs. MADAN LAL MITTAR
May 19, 2006
JAMNADAS MORARJEE AND CO Vs. DCIT
March 14, 2006
JAMNADAS MORARJEE CO Vs. DY CIT CENTRAL CIRCLE 34
March 14, 2006
JAYAKUMAR B PATIL Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 7, 2006
JCIT S R 26 Vs. WARNER BROS FE INC
January 20, 2006
JHUNJHUNU ACADAMY SAMMITTEE Vs. ITO
March 31, 2006
JOINT CIT SPECIAL RANGE 30 Vs. PRAMOD BHASIN
January 20, 2006
JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 13 Vs. PEERLESS DEVELOPERS LTD
July 10, 2006
JT CIT SPECIAL RANGE MUZAFFARNAGAR Vs. MANSURPUR SUGAR MILLS LTD
February 3, 2006
JT DIRECTOR OF INCOME TAX Vs. BOOZ ALLEN AND HAMILTON INC S E ASIA THROUGH BOOZ ALLEN AND HAMILTON I LTD AND CO K G
September 18, 2006
KAILASH CHAND L/H OF LATE MANGILAL Vs. INCOME TAX OFFICER
October 13, 2006
KAMAL KISHORE CHANDAK Vs. INCOME TAX OFFICER
April 28, 2006
KAMESHWARI FINANCE LEASING P LTD Vs. DY CIT
January 13, 2006
KANDLA PORT TRUST Vs. ASSTT CIT
April 25, 2006
KHATTRI PERFUMERS P LTD Vs. DEPUTY CIT SPECIAL RANGE 11
February 28, 2006
KIRANJIT SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 24, 2006
KOTAK MAHINDRA PRIMUS LTD Vs. DEPUTY DIRECTOR OF INCOME TAX
October 13, 2006
KOTAK MAHINDRA PRIMUS LTD Vs. DY DIRECTOR OF INCOME TAX
October 3, 2006
KWALITY FUN FOODS AND RESTAURANTS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 7, 2006
LAKSHMI AUTO COMPONENTS LTD Vs. DY COMMISSIONER OF I T SPECIAL RANGE X
January 17, 2006
LATE IQBAL HUSSAIN L/H 2 EKRAM HUSSAIN Vs. INCOME TAX OFFICER WARD 1 1
October 6, 2006
LAUKIK DEVELOPERS Vs. DCIT
July 10, 2006
LEYLAND AUTOMOBILES Vs. INCOME TAX OFFICER
April 7, 2006
M P GANDHI TRUST Vs. ASSTT DIRECTOR OF INCOME TAX EXEMPTION 1 1
April 25, 2006
MADHU GUPTA Vs. DY CIT CENTRAL CIRCLE 3 MUMBAI
February 27, 2006
MAHESH CHAND JAIN Vs. ASSTT CIT
November 30, 2006
MAHESH JOSHI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 26, 2006
MANILAL N TANNA Vs. WEALTH TAX OFFICER
February 23, 2006
MARUTI UDYOG LIMITED Vs. JT CIT SPL RANGE 6
February 17, 2006
MEENA RAJAGOPAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 31, 2006
MEWAR SUGAR MILLS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 6, 2006
MISHAPAR INVESTMENTS LTD Vs. ITO
February 23, 2006
MOHD ALI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 8, 2006
MOTILAL OSWAL Vs. ADDITIONAL CIT S R 49
March 14, 2006
MUKTA ARTS PVT LTD Vs. A C I T
January 27, 2006
NACHIK COLOUR P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 2006
NH SECURITIES LTD Vs. DCIT
July 27, 2006
NHK JAPAN BROADCASTING CORPORATION Vs. DY CIT
March 10, 2006
OM PARKASH NARGOTIA Vs. INCOME TAX OFFICER
January 6, 2006
ONGC Vs. ASSTT CIT
September 8, 2006
ONTRACK SYSTEMS LTD Vs. ASST COMMISSIONER OF I T
October 13, 2006
ORBITEL COMMUNICATION P LTD Vs. INCOME TAX OFFICER
November 30, 2006
P SOMAN Vs. INCOME TAX OFFICER WARD 3
November 30, 2006
PAHARPUR COOLING TOWERS LTD Vs. DY COMMISSIONER OF INCOME TAX
September 28, 2006
PARLESHWAR CO OP HOUSING SOCIETY LTD Vs. ITO WARD 21 2 4 MUMBAI
May 9, 2006
PARUL TOYS Vs. INCOME TAX OFFICER
February 28, 2006
POOMPUHAR SHIPPING CORPN LTD Vs. INCOME TAX OFFICER INTERNATIONAL TAXATION II
June 23, 2006
PREMAVATI ESTATES INVESTMENTS P LTD Vs. ASSTT CIT CIRCLE 5 9
January 25, 2006
PUNJAB NATIONAL BANK Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2006
R AND B FALCON DRILLING CO Vs. ASSTT CIT
December 22, 2006
R M VALLIAPPAN Vs. ASSISTANT COMMISSIONER INCOME TAX
September 14, 2006
RAJ KUMAR POKHARNA Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 19, 2006
RAJASTHAN COMMERCIAL HOUSE Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 19, 2006
RAJIV PIRAMAL INVESTMENTS PVT LTD Vs. ASST COMMISSIONER OF INCOME TAX
November 8, 2006
RAJKOT VISHA SHRIMALI JAIN SAMAJ SANGHAVI AND CO Vs. INCOME TAX OFFICER
June 1, 2006
RAM BHAJ SONS P LTD Vs. ITO
April 13, 2006
RAMESH CHAND PREM RAJ SONI HUF Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 6, 2006
RASOI TRADING AND AGENCIES P LTD Vs. INCOME TAX OFFICER
January 31, 2006
RAWATSAR K V SAHAKARI SAMITI LTD Vs. ITO
March 24, 2006
REGENCY EXPORTS P LTD Vs. JOINT CIT SPL RANGE 32
March 17, 2006
REKHA BHARAT CHHEDA Vs. ACIT
July 12, 2006
RENU AGARWAL Vs. A C I T
December 29, 2006
ROYALE SUNRISE Vs. INCOME TAX OFFICER
January 6, 2006
S K LUTHRA Vs. ITO
August 30, 2006
S N NAIK INDL Vs. A C I T
March 24, 2006
S R GIRI Vs. INCOME TAX OFFICER
August 18, 2006
SAIPEM UK LIMITED Vs. DEPUTY DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
September 13, 2006
SALEEM FAZELBHOY Vs. DCIT
June 29, 2006
SALGAOCAR MINING IND P LTD Vs. JOINT COMMISSIONER OF INCOME TAX
January 27, 2006
SANJEEV VATS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 17, 2006
SANKAR NARAYAN DAS Vs. ASSISTANT DIRECTOR OF INCOME TAX
February 24, 2006
SANKEYA CHEMICALS P LTD Vs. ASSTT CIT CIRCLE 4 2
February 16, 2006
SERA COM PVT LTD Vs. INCOME TAX OFFICER WARD 2 3
September 22, 2006
SHAHRUKH KHAN Vs. DY CIT SPL RG 21
July 20, 2006
SHAHRUKH KHAN Vs. ACIT
June 29, 2006
SHANTI ENTERPRISES Vs. ITO
December 5, 2006
SHAVAK SHIKSHA SAMITI Vs. COMMISSIONER OF INCOME TAX
August 14, 2006
SLOCUM INVESTMENT P LTD NOW KNOWN AS HCL CORPORATION LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2006
SONU LIQUOR TRADERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 24, 2006
SOUTHERN ELECTRODES LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
August 31, 2006
SOUTHERN TRAVELS Vs. ASST COMMISSIONER OF INCOME TAX
July 25, 2006
SRI BALAJI AGENCIES Vs. INCOME TAX OFFICER
April 21, 2006
SRI BHAGWAN PRASAD Vs. ASSTT CIT
June 27, 2006
SRI GOVIND MAHATO AND SRI BAIKUNTH NATH DEY Vs. ASSTT/DY CIT
August 10, 2006
SRINIVASA COMPUTERS LTD Vs. ASST COMMISSIONER OF INCOME TAX
May 19, 2006
STEEL AUTHORITY OF INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 11, 2006
SUNDERLAL SURANA Vs. INCOME TAX OFFICER
August 25, 2006
SUPRABHAT ROAD CARRIER P LTD Vs. INCOME TAX OFFICER
August 4, 2006
SUPREME RAYONS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 24, 2006
SURAJ AUTO SERVICE CENTER Vs. INCOME TAX OFFICER
October 19, 2006
SURAJ BHAN BAJAJ Vs. INCOME TAX OFFICER
April 21, 2006
SURESH VYAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 22, 2006
SUSHIL KUMAR GOYAL Vs. ITO
July 6, 2006
SUSHIL KUMAR JALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 21, 2006
SWARAN SINGH SOKHEY Vs. ITO
August 22, 2006
T N VOHRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 20, 2006
TECHNO SHARES AND STOCKS LTD Vs. INCOME TAX OFFICER
January 4, 2006
U P STATE NAGARIYA SANKARI BANK LTD Vs. ITO II 2
March 21, 2006
VAMADEVEN BHANU Vs. DY COMMISSIONER OF INCOME TAX CIRCLE I
April 21, 2006
VAN OORD DREDGING AND MARINE CONTRACTORS BV FORMERLY KNOWN AS BALLAST HAM DREDGING BV Vs. ADIT INTERNATIONAL TAXATION 10
March 29, 2006
VICTOR ALUMINIUM INDUSTRIES P LTD Vs. ASSTT CIT COMPANY CIRCLE 3 2 NEW DELHI
May 31, 2006
VS APTE AND SONS Vs. ACIT
October 27, 2006
VYOMIT SHARES STOCKS AND INVESTMENTS PVT LTD Vs. D C I T
March 23, 2006
WALCHAND HINDUSTAN LTD FORMERLY PREMIER CONSTRUCTION CO LTD Vs. ASST CIT
February 7, 2006
WEST ASIA MARITIME LTD Vs. INCOME TAX OFFICER INTERNATIONAL TAXATION II
May 19, 2006
WEST COAST PAPER MILLS LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
April 3, 2006
WEST END HOTEL P LTD Vs. DY CIT
September 28, 2006
WTO Vs. MADHURI S SHETH
January 20, 2006
YASH PAL BAJAJ Vs. GIFT TAX OFFICER
November 30, 2006
ZUARI INDUSTRIES LTD Vs. ACIT
June 1, 2006