Case Index

Title
Date
AASGAR ALI Vs. NAGAR PANCHAYAT, RANIPUR, HARIDWAR
November 15, 2006
ABDUL GANI Vs. STATE OF UTTARANCHAL
March 21, 2006
ABHINANDAN AGARWAL Vs. BOARD OF REVENUE, D P LUCKNOW
June 22, 2006
ABHISHEK Vs. STATE OF UTTARANCHAL
January 4, 2006
ABNSAH LAL HARISH KUMAR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
April 25, 2006
ABU SAFIYAN Vs. STATE OF UTTARANCHAL
November 22, 2006
AFZAL AHEMED Vs. MOHD FAIZAN
May 3, 2006
AJAY KUMAR SINGH Vs. STATE OF UTTARANCHAL
November 28, 2006
AKHTAR ALIAS PAPPU Vs. STATE OF UTTARANCHAL
March 28, 2006
ALI RAZA Vs. BISHAN SINGH AITHANI
August 7, 2006
ALL SAINTS COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
July 28, 2006
ALOK HALDAR Vs. STATE OF UTTARANCHAL
August 1, 2006
AMARDEEP Vs. PRINCIPAL JUDGE FAMILY COURT
April 4, 2006
AMARPRIT SINGH GILL Vs. STATE OF UTTARANCHAL
March 22, 2006
AMIT KUMAR CHAUHAN Vs. STATE OF UTTARANCHAL
April 21, 2006
AMITA - REVISIONIST Vs. STATE OF UTTARANCHAL
June 8, 2006
AN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
August 24, 2006
ANAND BALLABH THAPLIYAL Vs. DISTRICT JUDGE, PAURI GARHWAL AND ANR.
August 2, 2006
Anand Prakash Vs. State of Uttaranchal and Others
December 1, 2006
ANAND SINGH Vs. STATE OF UTTARANCHAL
February 21, 2006
ANIL KUMAR SHARMA Vs. SANATAN DHARMA PREM SABHA
April 4, 2006
ANIL KUMAR SUD Vs. STATE OF UTTARANCHAL
September 18, 2006
ANOOP TUTEJA Vs. RENT CONTROL AND EVICTION OFFICER AND ORS.
July 1, 2006
ANVITA PATNI Vs. STATE OF UTTARANCHAL & ORS.
March 3, 2006
ARIF KHAN ALIAS AGHA KHAN Vs. STATE OF UTTARANCHAL
June 26, 2006
ASGAR ALI Vs. DR. MOHAN LAL GUPTA AND ANR.
September 20, 2006
ASGAR HUSSAIN Vs. SMALL CAUSES COURT/DISTRICT JUDGE, HARIDWAR AND OTHERS
July 27, 2006
ASHISH RAWAT Vs. CANTONMENT EXECUTIVE OFFICER, CANTONMENT BOARD AND ANR.
June 19, 2006
ATAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL. COLLECTOR, HARIDWAR AND ANOTHER
June 9, 2006
Atar Singh Vs. D.D.C./Addl. Collector,Haridwar & Anr.
September 6, 2006
ATARU Vs. STATE OF UTTARANCHAL
April 7, 2006
ATIQ MALIK Vs. STATE OF UTTARANCHAL
November 29, 2006
ATIQUR REHMAN Vs. SMT. SHASHI BALA JAIN
March 31, 2006
ATUL CHAWLA Vs. STATE OF UTTARANCHAL
March 2, 2006
AZAHAR MOHAMMAD Vs. PRESCRIBED AUTHORITY
July 14, 2006
B.K. CHATTERJEE Vs. SURESH CHANDRA PANT
March 1, 2006
BABITA ALIAS NEHA Vs. STATE OF UTTARANCHAL
June 20, 2006
BABU LAL PATWARI Vs. STATE OF UTTARANCHAL
April 4, 2006
BABULAL Vs. STATE OF UTTARANCHAL
July 11, 2006
BAHADUR RAM RATAN PREM NATH Vs. ADDL DISTRICT JUDGE, DEHRADUN
April 7, 2006
BAHOOL Vs. STATE
March 3, 2006
BAIKUNTH NATH KAUSHIK Vs. ANAND SWAROOP KAUSHIK (DECEASED)
May 6, 2006
BAJIR KHAN Vs. STATE OF UTTARANCHAL THROUGH DISTRICT MAGISTRATE, CHAMOLI
May 15, 2006
BAL KISHAN Vs. STATE OF UTTARANCHAL
July 11, 2006
BAL KRISHAN BHATT Vs. STATE OF U P
November 13, 2006
BALBIR KAUR Vs. DEPUTY DIRECTOR OF CONSOLIDATION, DISTRICT NAINITAL
April 12, 2006
BALBIR SINGH Vs. MUNNA SINGH
February 21, 2006
Balkar Singh Vs. State
July 10, 2006
BALVEER SINGH RAWAT Vs. STATE OF UTTARANCHAL AND ORS.
November 15, 2006
BALWANT Vs. STATE
June 28, 2006
BALWANT SINGH Vs. STATE OF UTTARANCHAL
December 1, 2006
BALWANT SINGH Vs. STATE OF UTTARANCHAL
July 11, 2006
BALWANT SINGH CHUPHAL Vs. PRINCIPAL SECRETARY, UTTARANCHAL POLLUTION CONTROL BOARD
February 24, 2006
BALWANT SINGH CHUPHAL Vs. STATE OF UTTRANCHAL
September 25, 2006
BALWANT SINGH PARIHAR Vs. STATE
August 28, 2006
BANBIR SINGH Vs. STATE OF UTTARANCHAL
May 2, 2006
Basant Samuhik Sahkari Krishi Samiti Ltd. Vs. State of U.P.& Ors.
September 22, 2006
BAZPUR CO-OPERATIVE SUGAR FACTORY LTD Vs. COMMISSIONER
December 2, 2006
Bhag Singh and Anr. Vs. District Judge,Uttarkashi & Ors.
June 9, 2006
BHAGIRATHI PLASTIC INDUSTRIES Vs. STATE OF U P
July 15, 2006
BHAGWAN PRASAD GOEL Vs. THE DISTRICT JUDGE
August 3, 2006
BHANUMATI Vs. STATE OF UTTARANCHAL
June 12, 2006
BHARAT BUSHAN Vs. STATE OF UTTARANCHAL
September 12, 2006
BHIM DUTT Vs. BIMLA DEVI
April 26, 2006
BHUBAN CHANDRA Vs. BUDDHI RAM
June 7, 2006
BHUPAL Vs. STATE OF UTTARANCHAL
June 7, 2006
BHUPENDRA SINGH BIST Vs. STATE OF U.P.
November 14, 2006
BHUPENDRA SINGH BORA Vs. DIWAN SINGH BORA AND ANR.
December 6, 2006
BHUVAN CHANDRA PANDEY AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
September 22, 2006
BIJENDRA SINGH Vs. UNION OF INDIA
September 13, 2006
BIRLA POWER SOLUTION LTD. (M/S.) Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT
November 13, 2006
BISWAS CHANDRA HARRIS (DECD.) THROUGH L.RS. Vs. SHAMBHU DUTT JOSHI
August 19, 2006
BRIJ GOPAL Vs. R.C. AND E.O. ROORKEE DISTT. HARIDWAR AND OTHERS
June 5, 2006
CANTOMENT BOARD RANIKHET Vs. HARIHAR SINGH BANGARI
July 14, 2006
CAPTAIN SHYAM SINGH BISHT Vs. DISTRICT JUDGE, ALMORA AND OTHERS
July 15, 2006
CHAMAN LAL Vs. RAJ KUMAR SACHDEVA
August 29, 2006
CHAMAN S/O ONKAR DAS AND OTHERS Vs. STATE
July 20, 2006
CHANCHAL Vs. PRADEEP KUMAR SHARMA
February 25, 2006
CHANDAN RAM TAMTA Vs. PUBLIC SERVICE TRIBUNAL AND ORS.
August 19, 2006
CHANDAN SINGH, GINWAL Vs. BADRI DUTT JOSHI
March 6, 2006
CHANDRA DEVI Vs. DIWAN SINGH
March 31, 2006
CHANDRA MOHAN KHURANA Vs. NEETA KHURANA
March 6, 2006
CHANDRA SHAKHAR JOSHI Vs. CHANDRA BALLABH PANT
September 4, 2006
CHANDRA SHEKHAR BHATT Vs. STATE OF UTTARANCHAL
April 18, 2006
CHARAN SINGH Vs. SECRETARY/MAHAPRABANDHAK, DISTT. COOPERATIVE BANK LTD. AND ANR.
May 18, 2006
CHATAR PAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION/ADDL. COLLECTOR, HARIDWAR AND ANOTHER
June 9, 2006
Chatar Pal Vs. Deputy Director of Consolidation /Additional Collector,Haridwar & Anr.
September 6, 2006
CHHOTI DEVI AND ANOTHER Vs. NATIONAL INSURANCE CO LTD ,
October 10, 2006
COL PUNIT SETHI Vs. UNION OF INDIA
May 19, 2006
COLLECTOR Vs. RAM SWAROOP MAHESHWARI AND ORS.
April 25, 2006
COMMISSIONER OF INCOME TAX Vs. HYUNDAI HEAVY INDUSTRIES CO. LTD
March 30, 2006
COMMISSIONER OF INCOME TAX Vs. DISTRICT EXCISE OFFICER
April 5, 2006
COMMISSIONER OF INCOME TAX Vs. NAINITAL BANK LTD
April 5, 2006
COMMISSIONER OF SALES TAX, U P Vs. SIS GAURAYA STRAW & BOARD MILL, KASHIPUR
March 2, 2006
COMMISSIONER, SALES TAX Vs. PRAKASH TUBES LTD.
July 7, 2006
COMMISSIONER, SALES TAX Vs. RATAN LAL SAH AND SONS
September 7, 2006
COMMISSIONER, SALES TAX Vs. AGRAWAL GRAIN AGENCY
August 19, 2006
COMMISSIONER, SALES TAX, U P Vs. S/S JINDAL SOLVENT EXTRACTION, KASHIPUR
September 13, 2006
COMMISSIONER, SALES TAX, U P Vs. SIS ADVANCE ENGINEERING WORKS
March 6, 2006
COMMITTEE OF MANAGEMENT, INTERMEDIATE COLLEGE, BALAWAL, DEHRADUN Vs. STATE OF UTTARANCHAL
April 3, 2006
DAULAT SINGH Vs. STATE OF UTTARANCHAL
December 14, 2006
DEHRADUN TEA COMPANY LTD. Vs. STATE OF UTTARANCHAL
June 26, 2006
DEO BAHADUR SINGH AND ORS Vs. STATE OF U.P. AND ANR.
July 11, 2006
DEO NARAIN SINGH Vs. STATE OF U P
October 13, 2006
DEVENDRA KUMAR DIXIT Vs. ADDL. DISTRICT JUDGE/FTC 1ST, DISTRICT HARIDWAR AND OTHERS
July 6, 2006
DEVENDRA PRASAD JOSHI Vs. UNION OF INDIA (UOI) AND ORS.
December 19, 2006
DEWAN SINGH RAUTELA Vs. THE MANAGING DIRECTOR, U.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
August 29, 2006
DHALUWALAL KUSHTA SEWA SAMITI Vs. BOARD OF REVENUE
August 31, 2006
DHANANJAY PRASAD Vs. STATE OF UTTARANCHAL AND ORS.
August 30, 2006
DHANRAJ Vs. STATE OF UTTARANCHAL
July 28, 2006
DHARAM PAL Vs. BAL KISHAN
July 11, 2006
DHARMA ALIAS DHARAM SINGH Vs. STATE OF UTTARANCHAL
August 17, 2006
DHARMAWATI DEVI Vs. GURBACHAN SINGH
June 26, 2006
DHRUV PRASAD Vs. VICE CHANCELLOR, G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
August 4, 2006
DINESH KUMAR AGARWAL Vs. STATE OF UTTARANCHAL
February 14, 2006
DIWAN SINGH Vs. SRI HEERA BALLABH PANDEY AND ORS.
November 10, 2006
DIWAN SINGH AND ANOTHER Vs. STATE
June 20, 2006
DOUGHLES VUGES Vs. NAVNEET MITTAL AND ORS.
May 23, 2006
DR. SMT. BHARTI NARAYAN BHATT Vs. STATE OF UTTARANCHAL AND OTHERS
March 6, 2006
DUKHTAR JAHAN AND ANOTHER Vs. ADDL DISTRICT JUDGE, II, F T C , DISTRICT UDHAM SINGH NAGAR
May 18, 2006
DUNGAR SINGH Vs. STATE OF UTTARANCHAL
May 16, 2006
ERBIS ENGINEERING CO. LTD. Vs. STATE OF UTTARANCHAL
June 16, 2006
EX LANCE NAIK KRISHAN KUMAR Vs. UNION OF INDIA AND OTHERS
December 15, 2006
Ex.No.6272582 (NK) Govind Singh Bisht Vs. Chief Controller,CDA (P),Allahabad& Ors.
February 20, 2006
EXECUTIVE ENGINEER, KUMAON JAL SANSTHAN AND ANR. Vs. VINOD LAL SAH AND ORS.
October 27, 2006
FAKIR SINGH AND OTHERS Vs. 1ST ADDL DISTRICT JUDGE, NAINITAL
September 29, 2006
FATTA Vs. STATE OF UTTARANCHAL
October 12, 2006
G.P. TYAGI Vs. UTTARANCHAL PEY JAL SANSADHAN VIKAS AVAM NIRMAN NIGAM AND THREE ORS.
May 4, 2006
GANGA DEVI AND OTHERS Vs. DISTRICT JUDGE NAINITAL AND OTHERS
November 20, 2006
GAUDAM BAHADUR AND ORS. Vs. STATE
March 1, 2006
Gauri Shanker Mandir Trust,Raiwala,Dehradun Vs. Addl. Commissioner (Admn.) Garhwal & Ors.
August 5, 2006
GHUR BEGAN ALIAS RAJ KUMAR Vs. STATE OF UTTARANCHAL
October 16, 2006
GIRISH CHANDRA PANT & THREE Vs. STATE OF UTTARANCHAL
April 5, 2006
GIRISH RAM Vs. STATE OF UTTARANCHAL
October 13, 2006
GITA RAM SUNDRIYAL Vs. THE UNION OF INDIA (UOI) AND ORS.
March 24, 2006
GODAVARI DEVI AND OTHERS Vs. U P STATE ROAD TRANSPORT CORPORATION
October 9, 2006
GOOD SHEPHERED AGRICULTURAL MISSION Vs. MRS CAROL RUTH COOK
March 22, 2006
GOPAL SINGH Vs. STATE OF UTTARANCHAL
October 17, 2006
GOPAL SINGH BISHT Vs. JOINT DIRECTOR OF EDUCATION, KUMAON REGION
November 18, 2006
GOPENDRA VAIDYA Vs. IIIRD ADDITIONAL DISTRICT JUDGE, NAINITAL AND ORS.
July 1, 2006
GOVIND BALLABH Vs. DISTRICT JUDGE, ALMORA AND OTHERS
July 18, 2006
GOVIND PRASAD GAIROLA Vs. THE STATE OF U.P. AND ORS.
February 12, 2006
GULSHAN KUMAR NANDA AND ORS. Vs. SHAMSHAD AND ORS.
October 26, 2006
GUMAN SINGH Vs. STATE
February 20, 2006
GURADAN SINGH Vs. ADDL. DISTRICT MAGISTRATE/NAZUL DEPUTY DIRECTOR CONSOLIDATION, UDHAM SINGH NAGAR AND OTHERS
August 8, 2006
HAR SINGH BISHT Vs. STATE OF UTTARANCHAL
February 16, 2006
HARDEO SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
March 31, 2006
HARDEV SINGH Vs. DHARAM SINGH
November 21, 2006
HARISH @ GUDDA Vs. STATE OF UTTARANCHAL
April 17, 2006
HEERA DEVI Vs. C S MANRAL
September 21, 2006
HEERA LAL Vs. SHRI DURGA DATT JOSHI AND OTHERS
August 7, 2006
HEERA SINGH Vs. CHAIRMAN, PITHORAGARH KSHETRIYA GRAMIN BANK
December 1, 2006
HIMMAT CHAND AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
June 9, 2006
HIS HIGHNESS MAHARAJA VIRENDRA SINGH Vs. IIIRD ADDITIONAL DISTRICT JUDGE
November 15, 2006
HUKAM SINGH Vs. STATE OF UTTARANCHAL
December 8, 2006
IIMI @ MOHD LELM AND ANOTHER Vs. STATE
May 1, 2006
INDRA SINGH Vs. STATE OF U P
June 8, 2006
ISHWARI DATT JOSHI Vs. BHUWAN CHANDRA MUNGALI
February 10, 2006
J E TALAULICAR, EX MANAGING DIRECTOR Vs. GURPREET SINGH
April 13, 2006
J.S. BIST Vs. STATE OF UTTARANCHAL
October 9, 2006
JAGAT SINGH AND ANR. Vs. STATE OF UTTARANCHAL, THROUGH SECRETARY EDUCATION (BASIC) AND ANR.
June 13, 2006
JAGAT SINGH AND ANR. Vs. SRI NIRANJAN SINGH AND ANR.
November 30, 2006
JAGAT SINGH RAWAT Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
March 29, 2006
JAGDISH NARAYAN MEHRA Vs. PRESCRIBED AUTHORITY/C.J.M., NAINITAL AND ANR.
July 6, 2006
JAGDISH PRASAD SAINI Vs. DISTRICT INSPECTOR OF SCHOOLS AND ORS.
November 17, 2006
JAGDISH SINGH Vs. SENIOR SUPERINTENDENT OF POLICE AND ORS.
February 23, 2006
JAGDISH SINGH Vs. STATE OF UTTARNCHAL
April 17, 2006
JAI PRAKASH Vs. STATE OF UTTARANCHAL
March 27, 2006
JAI PRAKASH Vs. STATE OF UTTARANCHAL
June 8, 2006
JAIPAL SINGH Vs. STATE OF UTTARANCHAL THROUGH SECRETARY, EDUCATION AND ORS.
July 10, 2006
JAIPRAKASH ASSOCITES LTD Vs. STATE OF UTTARANCHAL
November 6, 2006
JAMIL AHMAD Vs. STATE OF UTTARANCHAL
November 21, 2006
JANARDAN Vs. LILA RANI BAKSHI
June 26, 2006
JAS RAM Vs. MOHAN CHANDRA AND ORS.
April 19, 2006
JASWANT SINGH Vs. DISTT JUDGE DEHRADUN
March 4, 2006
JASWANT SINGH @ TRILOK SINGH @ TOKA Vs. THE STATE
September 20, 2006
JASWANT SINGH BISHT Vs. SMT. NAZMA BEGUM AND ANR.
August 2, 2006
JAYANAND NAUTIYAL Vs. STATE OF UTTARANCHAL
April 3, 2006
JEET SINGH AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
March 1, 2006
JOGENDER SINGH Vs. NEW INDIA ASSURANCE COMPANY
September 26, 2006
Jorawar Singh Vs. State of U.P.& Ors.
June 16, 2006
KAILASH CHANDRA DURGAPAL AND OTHERS Vs. DISTRICT JUDGE ALMORA AND OTHERS
July 18, 2006
KALA DEVI Vs. SULTAN
February 22, 2006
Kalidas Mandal and Anr. Vs. District Judge,Nainital & Ors.
April 5, 2006
KALIKA PRASAD Vs. DISTRICT JUDGE AND ORS.
August 10, 2006
KALU RAM Vs. STATE OF UTTARANCHAL
August 21, 2006
Kamaljeet Kaur and Others Vs. State of Uttaranchal and Another
November 28, 2006
KAMALJEET SINGH AND ANOTHER Vs. STATE OF UTTARANCHAL THROUGH ITS SECRETARY AGRICULTURE, CIVIL SECRETARIAT, UTTARANCHAL, DEHRADUN AND OTHERS
February 7, 2006
KANHAIYA LAL Vs. SECOND ADDITIONAL SESSIONS JUDGE
February 22, 2006
KANTA PRASAD Vs. STATE OF U P
April 17, 2006
KANTI DEVI Vs. MOOLCHAND LALTA PRASAD
May 22, 2006
KAPINDRA PRASAD ARYA Vs. DIRECTOR GENERAL, RASHTRIYA KARYAKRAM ANUSHRAVN AVAM MULYAKAN, CHIKITSA SWASTHYA AVAM PARIVAR KALYAN, U.P. LUCKNOW AND OTHERS
February 7, 2006
KAPOOR GRAMO UDHYOG HARIDWAR Vs. CHAIRMAN KHADI AND VILLAGE INDUSTRIES COMMISSION BOMBAY
March 28, 2006
KARAM PAL SINGH Vs. STATE OF UTTARANCHAL AND ANR.
April 27, 2006
KARAN SINGH Vs. STATE
May 23, 2006
KASHMIR SINGH Vs. SANTOSH SINGH PATINER
November 30, 2006
KAVITA MALHOTRA Vs. STATE OF UTTARANCHAL
June 8, 2006
KHADI AND VILLAGE INDUSTRIES COMMISSION, DEHRADUN Vs. PRESCRIBED AUTHORITY, INDUSTRIAL TRIBUNAL, HALDWANI AND ANOTHER
August 7, 2006
KHARAK SINGH Vs. STATE OF V P
May 15, 2006
KHIM SINGH Vs. STATE OF UTTARANCHAL
May 16, 2006
KIKKAR SINGH Vs. STATE
June 27, 2006
KIRAN KUMAR SAHNI AND ANR. Vs. CHIEF JUDICIAL MAGISTRATE AND ORS.
May 8, 2006
KISHAN KUMAR AND OTHER Vs. THE DISTRICT JUDGE, NAINITAL, UTTARANCHAL AND OTHERS
May 18, 2006
KISHAN RAM Vs. STATE OF U. P.
May 25, 2006
KM. BABLESH DHEEMAN D/O SRI KRISHAN LAL DHEEMAN Vs. UNION OF INDIA (UOI) THROUGH THE SECRETARY, MINISTRY OF DEFENCE, GOVERNMENT OF INDIA AND ORS.
December 7, 2006
KM. MINAXI D/O SRI MEGHRAJ SINGH Vs. STATE OF U.P. THROUGH SECRETARY, DEPARTMENT OF IRRIGATION,
March 1, 2006
KM. SAPNA, MINOR D/O SRI TRILOK SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ANR.
January 3, 2006
KM. SHASHI THAPA AND ANR. Vs. STATE OF U.P. AND ORS.
May 9, 2006
KNAG RAM AND ORS. Vs. STATE
March 28, 2006
KOMAL SINGH NO. 4066050 RIFLEMAN Vs. UNION OF INDIA (UOI) AND ORS.
December 19, 2006
KRISHNA DEVI AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE/F.T.C. IIIRD DEHRADUN AND OTHERS
August 8, 2006
KRISHNA KOCHAR Vs. BOARD OF REVENUE U P
May 10, 2006
KRISHNA KUMAR PHULERA Vs. STATE OF UTTARANCHAL
September 8, 2006
KRISHNA SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD
March 27, 2006
KUBER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
August 28, 2006
KULDEEP SINGH Vs. INDRAJEET SINGH KOHLI
November 1, 2006
KULWANT KAUR SIDHU Vs. SMT. RAHIMAN BAI GUDDI (DECEASED), THROUGH L. RS.
April 10, 2006
KUNDAN LAL Vs. STATE OF UTTARANCHAL AND ORS.
December 19, 2006
KUNDAN SINGH Vs. STATE OF UTTARANCHAL
April 13, 2006
KUNWAR SINGH & ORS. Vs. STATE OF UTTRANCHAL
December 21, 2006
LABHA Vs. STATE OF UTTARANCHAL
June 12, 2006
LAL SINGH Vs. UNION OF INDIA & ORS
August 24, 2006
LALITA DEVI Vs. PRESCRIBED AUTHORITY/CIVIL JUDGE (SENIOR DIVISION), DEHRADUN AND OTHERS
April 26, 2006
LALITA PRASAD Vs. UNION OF INDIA (UOI) AND ORS.
November 16, 2006
LAXMAN KOTNALA Vs. GANGA YAMUNA GRAMIN BANK AND ORS.
May 15, 2006
LAXMAN SINGH AND ANR. Vs. STATE OF UTTARANCHAL
February 20, 2006
Laxmi Narayan Vs. State of U.P.& Ors.
February 15, 2006
LIAKAT (SINCE DECEASED) AND ORS. Vs. STATE OF UTTARANCHAL
July 15, 2006
LILA PAT SINGH Vs. STATE OF U.P. AND ANR.
November 16, 2006
M L DALMIYA & COMPANY LTD Vs. OIL & NATURAL GAS COMMISSION
March 23, 2006
M.T. KHAN AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.
August 25, 2006
MAAN SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION/DISTRICT COLLECTOR, HARIDWAR AND OTHERS
April 22, 2006
MADAN MOHAN KUKRETI Vs. GEETA BHAWAN
March 6, 2006
MADHO PRASAD SEMWAL Vs. RAM SINGH RANA
May 23, 2006
MAHAVER PRASAD MALPANI Vs. PRESIDENT OFFICER INDUSTRIAL TRIBUNAL
July 25, 2006
MAHBOOB HUSSAIN Vs. STATE OF UTTARANCHAL
July 1, 2006
MAHENDRA SINGH Vs. STATE
March 22, 2006
MAHESH CHANDRA JOSHI S/O SRI TRILOCHAN JOSHI Vs. STATE OF U.P. THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION AND DIRECTOR, HIGHER EDUCATION
June 21, 2006
MAHESH CHANDRA S/O HARISH CHANDRA AND SURESH CHANDRA S/O HARISH CHANDRA Vs. BOARD OF REVENUE; RATAN LAL BALI S/O DIWAN AND LAND MANAGEMENT COMMITTEE THROUGH CHAIRMAN
October 6, 2006
MAHESH CHANDRA SINGH BISHT Vs. SECRETARY, DEFENCE, GOVT. OF INDIA AND ANR.
February 15, 2006
MAHIDHAR PRASAD MUNDEPE Vs. UNION OF INDIA
November 14, 2006
MAHIPAL SINGH Vs. STATE OF UTTARANCHAL
February 14, 2006
MAJOR RAMESH Vs. STATE OF UTTARANCHAL
November 18, 2006
MAKHAN SINGH AND ANOTHER Vs. STATE OF UTTARANCHAL
August 19, 2006
MAMTA BORA Vs. STATE OF UTTARANCHAL
April 21, 2006
MANGAL SINGH Vs. STATE OF UTTARANCHAL
March 28, 2006
MANGANA NAND Vs. STATE OF U. P.
April 17, 2006
MANGAT RAM AND ORS. Vs. DISTRICT JUDGE AND ORS.
February 14, 2006
MANISHI SANGHAL (SMT.) AND ANOTHER Vs. STATE OF UTTARANCHAL AND OTHERS
April 25, 2006
MANOJ KUMAR PATHAK Vs. STATE OF UTTARANCHAL AND ORS.
February 25, 2006
MANOJ SUYAL Vs. GENERAL MANAGER, ALLAHABAD BANK
December 18, 2006
MANORANJAN SAINI Vs. STATE OF UTTARANCHAL AND ORS.
April 24, 2006
MASSA SINGH AND OTHERS Vs. STATE
August 8, 2006
MOBIN Vs. STATE OF UTTARANCHAL AND 2 OTHERS
October 27, 2006
MOHAMMAD SADIQ Vs. DISTRICT JUDGE, PAURI GARHWAL AND OTHERS
June 13, 2006
MOHAN CHANDRA UPRETI Vs. THE STATE OF UTTARANCHAL AND ANR.
March 3, 2006
MOHAN INGH PANWAR Vs. STATE OF UTTARANCHAL
December 6, 2006
MOHAN LAL GARG Vs. STATE OF UTTARANCHAL
September 28, 2006
MOHAN RAM Vs. STATE OF U.P.
May 19, 2006
MOHARRAM ALI Vs. STATE OF UTTARANCHAL
September 4, 2006
MOHD ASIF Vs. STATE OF UTTARANCHAL
June 8, 2006
MOHD. SHAFIQUE Vs. SANTOSH KUMAR PANDEY AND ANR.
February 24, 2006
MOOLWATI Vs. UTTARANCHAL ROAD TRANSPORT
April 12, 2006
MR. ATIQUE AHMAD AND OTHERS Vs. SMT. JASVINDER KAUR AND OTHERS
July 25, 2006
MUKESH KUMAR GUPTA Vs. IIND ADDITIONAL DISTRICT JUDGE AND ORS.
August 23, 2006
MUNNI SAH (SMT.) AND OTHERS Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
October 13, 2006
MUNSHA SINGH AND ORS. Vs. STATE
April 18, 2006
MUSTAK AHMAD Vs. STATE OF U P
December 5, 2006
NAGAR PALIKA Vs. CHIEF JUDICIAL MAGISTRATE AND ANR.
July 18, 2006
NAGAR PALIKA PARISHAD Vs. DISTRICT AND SESSIONS JUDGE AND ANR.
August 8, 2006
NAGENDRA SINGH Vs. STATE OF UTTARANCHAL
December 1, 2006
NANDA BALLABH KANDPAL Vs. STATE OF UTTARANCHAL & ORS.
March 30, 2006
NANHU SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
June 8, 2006
NARAYAN SINGH (SINCE DECEASED) THROUGH L.RS. Vs. THE U.P. PUBLIC SERVICES TRIBUNAL AND ORS.
May 17, 2006
NARAYAN SINGH AND ORS. Vs. HIMALAYAN PRODUCTS INDUSTRIES AND ORS.
July 14, 2006
Narendra Singh,Surendra Singh,Rajendra Singh Om Pal Singh,All residents of Village Hathiyathal,Pargana Bhagwanpur,Tehsil Roorkee,District Harid Vs. District Deputy Director of Consolidation/Collector,Haridwar,Settlement Officer Consolidation,Haridwar at Roorkee,Consolidation Officer,Poorvi R
February 20, 2006
NARESH KUMAR Vs. STATE OF UTTARANCHAL
July 5, 2006
NARESH KUMAR Vs. MANAGING DIRECTOR, DINESHPUR KISAN SEWA SAHKARI SAMITI LTD. AND ORS.
March 2, 2006
NARESH KUMAR AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
August 14, 2006
NARESH KUMAR GUPTA Vs. ADDL DISTRICT JUDGE/FTC IV, DEHRADUN
December 14, 2006
NASEEM JAHAN (SMT.) Vs. STATE OF UTTARANCHAL AND OTHERS
February 20, 2006
NATHOO RAM Vs. RAMESHWARI DEVI
March 20, 2006
NATIONAL INSURANCE CO LTD Vs. KHUSWANTI
April 22, 2006
NATIONAL INSURANCE CO LTD Vs. VIRENDRA SINGH NEGI
October 11, 2006
NATIONAL INSURANCE CO LTD Vs. MITHLESH
September 26, 2006
NATIONAL INSURANCE CO LTD Vs. M UNNI DEVI
September 20, 2006
NATIONAL INSURANCE CO. LTD. Vs. SMT. KIRAN PUROHIT
September 4, 2006
NATIONAL INSURANCE COMPANY Vs. DINESH KUMAR ARORA
April 20, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. RAJENDRA KUMAR
April 20, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. VIRENDRA KUMAR SAXENA AND ORS.
May 18, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. MANJINDER KAUR
December 1, 2006
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. MOBEEN BEGUM AND ORS.
August 24, 2006
NATIONAL INSURANCE COMPANY LTD. Vs. KUNWARI DEVI AND ORS.
April 5, 2006
NAVEEN CHANDRA & ORS Vs. STATE
December 5, 2006
NAVEEN PRAKASH PANDEY Vs. STATE OF UTTARANCHAL
February 24, 2006
NAVIN CHANDRA JOSHI Vs. REGISTRAR CO-OPERATIVE SOCIETIES
April 25, 2006
NAVIN CHANDRA JOSHI Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA AND ORS.
December 4, 2006
NAYEEM ALIAS CHHIDDA Vs. STATE OF UTTARANCHAL
October 9, 2006
NEERAJ KUMAR GOYAL Vs. KRISHAN LAL ARORA
March 23, 2006
NEW INDIA ASSURANCE CO LTD Vs. POORAN SINGH KATHAIT
December 11, 2006
NEW INDIA ASSURANCE CO LTD Vs. GYANTI DEVI
November 10, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. PUSHKAR SINGH
November 21, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. KM MANISHA
November 6, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. DHANPAL SINGH PANWAR
August 3, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. BIMLA DEVI
April 25, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. SUSHILA DEVI
August 31, 2006
Nirmal Tiwari Vs. State of Uttaranchal
December 4, 2006
NIRMALA BHANDARI Vs. MANGAL SINGH BHANDARI
March 27, 2006
NITYA NAND AND ORS. Vs. STATE OF UTTAR PRADESH
June 16, 2006
NUSRAT BEGUM Vs. VITH A D J , NAINITAL
November 13, 2006
OIL AND NATURAL GAS CORPORATION DEHRADUN Vs. D K BHATT AND
November 29, 2006
OM PRAKASH Vs. STATE OF UTTARANCHAL
May 16, 2006
OM PRAKASH (SINCE DECEASED) AND ANR. Vs. STATE OF UTTAR PRADESH
November 4, 2006
OM PRAKASH CHAUHAN Vs. STATE OF UTTARANCHAL
February 16, 2006
OM PRAKASH GUPTA Vs. ADDL. DISTRICT JUDGE/FAST TRACK COURT
August 21, 2006
OM PRAKASH SHARMA Vs. HIMALAYA INSTITUTE OF MEDICAL SCIENCE AND ORS.
June 7, 2006
OM RATHORE Vs. STATE OF UTTARANCHAL
September 5, 2006
ONKAR SINGH Vs. SPECIAL JUDGE ADJ NAINITAL
April 21, 2006
ORIENTAL INSURANCE CO LTD Vs. KAMLESH SHARMA
May 8, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. VIMLA DEVI
October 19, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. SUNITA DEVI PANWAR
November 6, 2006
ORIENTAL INSURANCE COMPANY LTD Vs. MAAN BAHADUR
February 21, 2006
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. SAROJINI GARG AND ORS.
September 27, 2006
ORIENTAL INSURANCE COMPANY LTD. Vs. SRI KAILASH SHARMA AND ANR.
August 5, 2006
P D RATURI Vs. STATE OF UTTARANCHAL
February 24, 2006
P.E.S. ENGINEERS PVT. LTD. Vs. THE ENGINEER-IN-CHARGE AND ANR.
July 21, 2006
PADAM SEN SANDEEP KUMAR Vs. STATE OF UTTARANCHAL
June 15, 2006
PANKAJ JAIN AND ANOTHER Vs. STATE OF UTTARANCHAL AND OTHERS
December 16, 2006
PARAM JEET SINGH Vs. STATE OF UTTARANCHAL AND ORS.
January 4, 2006
PARVATIYA SAHKARI BHESAJ VIKAS EVAM KRAYA VIKRAYA SAMITI SANGH LTD Vs. COMMISSIONER OF SALES TAX, U P , LUCKNOW
March 27, 2006
PG INTERNATIONAL Vs. UNION OF INDIA (UOI) AND ORS.
July 31, 2006
PITAMBER LAL AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.
June 21, 2006
POORNA NAND Vs. PRAKASHWATI
August 23, 2006
PRABHA ARORA AND ANOTHER Vs. BRIJ MOHINI ANAND & ORS.
October 9, 2006
PRADEEP KUMAR GUPTA Vs. CIVIL JUDGE JUNIOR DIVISION, HALDWANI, DISTRICT NAINITAL AND OTHERS
June 8, 2006
PRADEEP KUMAR JAIN Vs. STATE OF U P
December 1, 2006
PRADEEP KUMAR SAXENA Vs. STATE OF UTTARANCHAL AND ORS.
December 18, 2006
PRADEEP NAGI Vs. UTTARANCHAL STATE ROAD TRANSPORT CORPORATION
April 26, 2006
PRADEEP SINGH Vs. II ADDITIONAL DISTRICT JUDGE
May 23, 2006
PRAKASH CHANDRA Vs. THE INSPECTOR GENERAL OF POLICE, MEERUT ZONE AND OTHERS
July 27, 2006
PRAKASH CHANDRA SANGURI AND OTHERS Vs. JAYANT SINGH RAWAT AND OTHERS
November 15, 2006
PRAKASH CHANDRA SATI Vs. STATE OF U P
September 18, 2006
PRAKASH SINGH BISHT Vs. STATE OF UTTARANCHAL
March 4, 2006
PRAMOD KUMAR Vs. STATE OF UTTARANCHAL AND ORS.
June 26, 2006
PRATAP RAM Vs. STATE OF UTTARANCHAL
November 24, 2006
PRAVEEN KUMAR RASTOGI Vs. RAJ GOPAL ARYA
April 4, 2006
PREM CHAND Vs. STATE OF UTTARANCHAL
May 8, 2006
PREM SINGH Vs. STATE OF UTTARANCHAL
March 27, 2006
PREM SINGH AND ORS. Vs. STATE OF U.P.
June 14, 2006
PREMOO Vs. STATE OF UTTARANCHAL
May 17, 2006
PRESTIGE LIGHTS LTD Vs. CUSTOMS EXCICE & SERVICE TAX APPELLATE TRIBUNAL
September 5, 2006
PUBLIC SERVICE COMMISSION AND ANOTHER Vs. RIZWANA PARVEEN
May 19, 2006
PUNJAB AND SIND BANK Vs. UNIQUE HOTEL AND RESTAURANT PVT. LTD.
July 2, 2006
PURAN CHANDRA JOSHI Vs. STATE OF UTTARANCHAL
July 27, 2006
PURAN SINGH AND ANR. Vs. STATE OF U.P.
August 17, 2006
PURSHOTTAM LAL Vs. ANISH AHMAD AND ORS.
August 3, 2006
PUSPA DEVI Vs. NATIONAL INSURANCE CO LTD
September 5, 2006
QURBAN ALI Vs. STATE OF UTTARANCHAL AND OTHERS
June 14, 2006
RADHA KRISHNA Vs. PRESCRIBED AUTHORITY/S.D.M. AND ORS.
May 15, 2006
RADHA KRISHNA Vs. STATE OF UTTARANCHAL
April 20, 2006
RADHAKRISHNA Vs. STATE OF UTTARANCHAL
November 8, 2006
RADICO KHAITAN LTD Vs. STATE OF UTTARANCHAL
July 10, 2006
RAGHAV CHANDRA Vs. STATE OF UTTARANCHAL THROUGH SECRETARY REVENUE AND OTHERS
June 26, 2006
RAGHUBAR SINGH AND ANOTHER Vs. STATE OF UTTARANCHAL
March 4, 2006
RAGHUBIR SINGH Vs. STATE OF UTTARANCHAL
February 24, 2006
RAGHUVIR SINGH AND OTHERS Vs. SHIV KUMAR GUPTA
November 22, 2006
RAHIMAN BAI GUDDI (DECEASED), THROUGH L.RS. Vs. KULWANT KAUR SIDHU
April 10, 2006
RAI BAHADUR NARAYAN SUGAR MILLS LTD Vs. STATE OF UTTARANCHAL
September 22, 2006
RAJ KUMAR ALIAS PAPPU AND ORS. Vs. STATE OF UTTARANCHAL
July 25, 2006
RAJ KUMAR JAIN Vs. STATE OF UTTARANCHAL
August 22, 2006
RAJ KUMARI PADMA KUMARI AND ANR. Vs. DISTRICT MAGISTRATE AND ANR.
November 3, 2006
RAJENDRA KUMAR Vs. STATE OF U.P.
September 5, 2006
RAJENDRA KUMAR JAIN Vs. STATE OF UTTARANCHAL AND ORS.
April 4, 2006
RAJENDRA PRASAD NAUTIYAL Vs. KRISHNA KUMAR BANGWAL
August 21, 2006
RAJENDRA SINGH BISHAN SINGH Vs. STATE OF UTTAR PRADESH
July 4, 2006
RAJESH SINGH AND OTHERS Vs. STATE OF UTTARANCHAL AND OTHERS
June 26, 2006
RAJESH SINGHAL Vs. STATE OF UTTARANCHAL
December 5, 2006
RAJIV RAWAL Vs. MAN SINGH
October 31, 2006
RAJNEESH KUMAR AND ORS. Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
August 11, 2006
RAKESH KUMAR Vs. SUB
May 8, 2006
RAKESH MOHAN PUROHIT Vs. LAXMAN SINGH RAWAT
March 23, 2006
RAKESH VERMA Vs. STATE OF UTTARANCHAL
November 29, 2006
RAM CHANDRA Vs. STATE OF UTTARANCHAL
April 17, 2006
RAM CHANDRA (SINCE DECEASED) AND ANR. Vs. THE STATE
October 13, 2006
RAM CHANDRA PITAMBER DUTT & ORS. Vs. ADDITIONAL DISTRICT EDUCATION OFFICER (BASIC) & ORS.
April 18, 2006
RAM KUMAR Vs. SARDAR BHAGAT SINGH
September 5, 2006
RAM NARESH Vs. STATE OF U.P.
October 11, 2006
RAM NATH Vs. STATE OF U.P. AND OTHERS
June 6, 2006
RAM NATH Vs. IIND ADDITIONAL DISTRICT JUDGE AND ANOTHER
August 28, 2006
RAM NIWAS Vs. STATE OF U. P.
May 9, 2006
RAM PAL Vs. STATE OF UTTARANCHAL
September 5, 2006
RAMESH CHANDRA CHAUHAN Vs. STATE OF UTTARANCHAL
December 6, 2006
RAMESH CHANDRA GOEL Vs. STATE OF UTTARANCHAL
July 10, 2006
RAMESH CHANDRA TIWARI Vs. DISTRICT JUDGE ALMORA AND OTHERS
December 11, 2006
RAMESH KUMAR Vs. INDER KUMAR AGGARWAL AND OTHERS
May 10, 2006
RAMESH KUMAR Vs. REGIONAL MANAGER, UTTARANCHAL TRANSPORT CORPORATION LTD. AND ORS.
May 24, 2006
RAMESH LAL SHAH Vs. STATE OF UTTARANCHAL
May 23, 2006
RAMJI LAL Vs. BOARD OF REVENUE, U.P.
December 18, 2006
RAMJI PANDEY Vs. MANDIR NARSINGH PURI
October 30, 2006
RAMKUMAR Vs. VIRENDER SINGH
August 21, 2006
RAMOLA CONSTRUCTION COMPANY Vs. THE EXECUTIVE OFFICER, NAGAR PANCHAYAT, MUNI-KI-RETI AND ORS.
June 13, 2006
RANDHIR SINGH Vs. STATE OF UTTARANCHAL AND ORS.
July 10, 2006
RANJAN KUMAR Vs. STATE OF UTTARANCHAL AND ORS.
April 27, 2006
RANJAN SARKAR Vs. STATE OF UTTARANCHAL
May 23, 2006
RAPTI CONTRACTOR Vs. EXECUTIVE ENGINEER
August 7, 2006
RASHMI Vs. VIJAY SINGH NEGI
August 7, 2006
RATAN KUMAR SRIVASTAVA Vs. STATE OF UTTARANCHAL & ANR
December 22, 2006
RATAN SINGH Vs. STATE OF UTTARANCHAL
June 30, 2006
RATAN SINGH MEHAR Vs. UPKHAND ADHIKARI VIDYUT VITRAN UPKHAND PRATHAM
March 10, 2006
RAVI KANT Vs. JUDICIAL MAGISTRATE AND ORS.
August 7, 2006
Ravi Kumar Vs. Board of Revenue & Ors.
August 5, 2006
RAVI MAHESHWARI Vs. MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY AND ORS.
July 20, 2006
RAVINDRA KUMAR Vs. ANIL KUMAR BAJAJ AND ORS.
May 16, 2006
REKHA RANI Vs. U.P. STATE ROAD TRANSPORT
April 19, 2006
REWATI RAMAN AND ORS. Vs. U.P. JAL NIGAM AND ORS.
November 21, 2006
RIZWANA PARVEEN AND ANOTHER Vs. PUBLIC SERVICE COMMISSION, UTTARANCHAL
March 30, 2006
RUSTAM Vs. MANFAID AND ANR.
August 18, 2006
S C ANAND Vs. RENT CONTROL & EVICTION OFFICER, MUSSOORIE
April 22, 2006
S K SRIVASTAVA Vs. STATE OF UTTARANCHAL
July 17, 2006
S P TYAGI Vs. SUSHILA DEVI
March 27, 2006
SADIQ ZAFAR Vs. STATE OF UTTARANCHAL
August 18, 2006
SALEEMAN Vs. BRIJESH KUMAR MAHESHWARI
February 15, 2006
SAMBHU PRASAD SATI Vs. STATE OF UTTARANCHAL AND ANR.
October 30, 2006
SANJAI AGARWAL Vs. STATE OF U P
February 24, 2006
SANJAY Vs. STATE OF UTTARANCHAL
February 25, 2006
SANJAY GOEL Vs. STATE OF UTTARANCHAL
July 10, 2006
SANJAY GUPTA Vs. 1ST ACJ, JUNIOR DIVISION, DEHRADUN AND OTHERS
May 10, 2006
SANJAY KUMAR Vs. STATE OF UTTARANCHAL
April 5, 2006
SANJAY VERMA Vs. HARYANA ROADWAYS
March 27, 2006
SANTOSH KUMAR JAISWAL Vs. STATE OF U.P. AND OTHERS
February 15, 2006
SARANJEET SINGH Vs. GENERAL MANAGER, U.P.S.O. INDIAN OIL LTD. AND ORS.
March 29, 2006
SARJU PRASAD TYAGI Vs. STATE OF U.P. AND ORS.
December 18, 2006
SARNU Vs. FAGANIA
August 28, 2006
SARVA SRI HIMNEEL BREWERIES LTD Vs. COMMISSIONER OF TRADE TAX
February 22, 2006
SATEY SINGH RANA Vs. STATE OF UTTARANCHAL AND ORS.
September 20, 2006
SATISH CHANDRA Vs. UNION OF INDIA (UOI) AND ORS.
November 21, 2006
SATISH CHANDRA Vs. STATE OF UTTARANCHAL
November 14, 2006
SATISH KUMAR Vs. STATE OF U.P. THROUGH ITS COLLECTOR, NAINITAL AND OTHERS
July 1, 2006
SATNAM SINGH AND ANR. Vs. THE STATE
July 18, 2006
SATYA PRAKASH Vs. STATE OF UTTARANCHAL
February 23, 2006
SATYA PRASAD Vs. NEW INDIA ASSURANCE CO. AND ORS.
August 4, 2006
SAUKIN SINGH NEGI Vs. NEW INDIA ASSURANCE CO LTD
July 3, 2006
SAVITA AGRAWAL Vs. SARDAR MATH NYAS
March 28, 2006
SECRETARY, UTTARANCHAL SHIKSHA EVAM PARIKSHA PARISHAD Vs. YOGESH KUMAR
March 2, 2006
SH. DIWAN SINGH Vs. I ADDITIONAL CIVIL JUDGE & ORS.
May 10, 2006
SHAFIQ AHMAD Vs. ADDITIONAL DISTRICT JUDGE, HALDWANI
July 18, 2006
SHAILENDRA SINGH AND OTHERS Vs. STATE OF UTTARANCHAL
December 18, 2006
SHANKAR Vs. SURENDRA SINGH RAWAT
July 20, 2006
SHANKAR BAHADUR AND ORS. Vs. STATE
July 3, 2006
SHANKAR LAL SAH Vs. DISTRICT LAND ACQUISITION OFFICER AND ANR.
April 12, 2006
SHARDA RAWAT Vs. BHIM BAHADUR
November 14, 2006
SHASHANK SHARMA Vs. STATE OF U.P. AND ORS.
August 30, 2006
SHER SINGH Vs. STATE OF UTTARANCHAL
August 24, 2006
SHISHUPAL SINGH BHANDARI Vs. STATE OF UTTARANCHAL
November 16, 2006
SHOBHAN SINGH Vs. NEW INDIA ASSURANCE CO LTD
November 1, 2006
SHRI JEET SINGH Vs. ADDITIONAL CIVIL JUDGE, JUNIOR DIVISION, DEHRADUN
May 10, 2006
SHRI PRABHAKAR UNIYAL AND ORS. Vs. SMT. CHINTA DEVI AND ORS.
July 14, 2006
SHRI RATTI RAM Vs. ADDITIONAL DISTRICT JUDGE/FAST TRACK COURT
May 8, 2006
Shri Ratti Ram Vs. Additional District Judge/Fast Track Court-4, Dehradun and others
August 5, 2006
SHRIRAM HONDA EQUIPMENT LTD. Vs. STATE OF UTTAR PRADESH AND ORS.
November 30, 2006
SHYAM SINGH Vs. BOARD OF REVENUE AND OTHERS
August 18, 2006
SINGH FILLING STATION AND ANR. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
September 18, 2006
SITAPUR EYE HOSPITAL Vs. THE DISTRICT JUDGE AND ANR.
August 30, 2006
SITAPUR EYE HOSPITAL TRUST Vs. CIVIL JUDGE JR DN SRINAGAR
April 4, 2006
SMT. ANNPURNA DEVI AND ORS. Vs. STATE OF UTTAR PRADESH AND ORS.
August 2, 2006
SMT. ASGARI Vs. FAZALDIN AND OTHERS
May 16, 2006
SMT. BASANTI DEVI AND ORS. Vs. NARESH RANGAR AND ORS.
November 16, 2006
SMT. BEBI TARANNUM & ANR. Vs. STATE OF UTTARANCHAL & ORS.
March 9, 2006
SMT. BHAGWATI DEVI Vs. DISTRICT PANCHAYAT RAJ OFFICER AND ORS.
May 12, 2006
SMT. BHAGWATI KANDPAL AND ORS. Vs. SRI GAJENDRA SINGH AND ORS.
November 20, 2006
SMT. BHARTI BISHT Vs. DISTRICT JUDGE AND ORS.
September 22, 2006
SMT. BHARTI DEVI AND ORS. Vs. SRI MAHESH CHANDRA BHATIA AND ORS.
August 8, 2006
SMT. CHAMELI DEVI Vs. SMT. MANJU WALIA & ANR.
July 3, 2006
SMT. CHAMPA DEVI W/O SHRI GIRISH CHANDRA JOSHI Vs. SHRI GIRISH CHANDRA JOSHI S/O SHRI PANDAV JOSHI AND STATE OF UTTARANCHAL
December 4, 2006
SMT. CHEEMA DEVI AND ANR. Vs. U.P. STATE ROAD TRANSPORT CORPORATION AND ORS.
September 28, 2006
SMT. DHAN KUMARI AND ORS. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL AND ORS.
September 8, 2006
SMT. GEETA ADHIKARI Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
June 22, 2006
SMT. HARKAUR Vs. STATE OF U.P. AND OTHERS
April 27, 2006
SMT. HEERA DEVI Vs. STATE OF UTTARANCHAL AND ORS.
July 2, 2006
SMT. HEERA DEVI Vs. STATE OF UTTARANCHAL AND ORS.
February 7, 2006
SMT. JAMUNA DEVI Vs. ADDITIONAL DISTRICT JUDGE AND ORS.
May 15, 2006
SMT. KIRAN SHARMA W/O SOM PRAKASH SHARMA Vs. FAMILY JUDGE COURT AND SOM PRAKASH S/O DILE RAM
December 4, 2006
SMT. KRISHNA DEVI Vs. CITY MAGISTRATE/RENT CONTROL AND EVICTION OFFICER, HARIDWAR AND ANOTHER
April 25, 2006
SMT. MANJU MEHRA Vs. VICE CHANCELLOR, G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
August 30, 2006
SMT. MAYAWATI AND ORS. Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ANR.
November 18, 2006
SMT. MEENA RANI Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE NEW DELHI AND OTHERS
March 31, 2006
SMT. NISHA DEVI Vs. PUSHKAR SINGH REKWAL AND ANR.
October 11, 2006
SMT. NUTAN SRIVASTAVA Vs. STATE OF UTTARANCHAL THROUGH SECRETARY EDUCATION DEPARTMENT GOVERNMENT OF UTTARANCHAL, AT DEHRADUN AND OTHERS
August 4, 2006
SMT. PARWATI DEVI AND ORS. Vs. STATE OF U.P. AND ORS.
December 21, 2006
SMT. PRAKASH KAUR Vs. IIIRD ADDITIONAL DISTRICT JUDGE AND ORS.
September 28, 2006
SMT. RENU TYAGI Vs. ADDITIONAL DISTRICT JUDGE/1ST FAST TRACK COURT, ROORKEE, DISTRICT HARIDWAR AND OTHERS
July 10, 2006
SMT. REVATI DEVI Vs. STATE OF UTTARANCHAL AND ORS.
February 23, 2006
SMT. SATESHWARI AND ORS. Vs. U.P. ZILA ADHIKARI (NAZUL)/DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
July 12, 2006
SMT. SAYID AND OTHERS Vs. ADDITIONAL DISTRICT JUDGE/IVTH FAST TRACK COURT, HARIDWAR AND OTHERS
May 3, 2006
SMT. SHAILA BHATT Vs. SRI VIJAYPAL SINGH AND ORS.
August 1, 2006
SMT. SHANTI DEVI SAKLANI AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
February 11, 2006
SMT. SOMSHRI JAIN AND ANR. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDL. DISTRICT JUDGE/7TH FAST TRACK COURT AND ORS.
August 8, 2006
SMT. SUNDARI DEVI WIFE OF LATE SRI VIRENDRA SINGH, Vs. NATIONAL INSURANCE CO. LTD.,
November 20, 2006
SMT. SURESHI DEVI AND ORS. Vs. NATIONAL INSURANCE COMPANY LTD. AND ORS.
October 30, 2006
SMT. TASLEEMAN BEGUM Vs. SRI ATAULLA KHAN
August 22, 2006
SMT. USHA CHHETRI Vs. DISTRICT JUDGE AND ORS.
August 5, 2006
SMT. VACHAN DEI AND ANR. Vs. RANGOON SINGH AND 7 ANR.
August 2, 2006
SMT. VASUNDHARA ARYANI Vs. SHRI SANJAY KUMAR SHASHI AND ANR.
April 25, 2006
SNEH LATA GOYAL Vs. U P STATE TRANSPORT CORPORATION, THROUGH THE REGIONAL MANAGER, DEHRADUN
May 3, 2006
SOHAN SINGH AND ANOTHER Vs. STATE OF U.P. AND OTHERS
May 18, 2006
SOHANBIR Vs. THE STATE
October 18, 2006
SRI ABBAS ALI Vs. SHRI ASHOK KANDPAL AND ORS.
February 7, 2006
SRI DHAN SINGH S/O SRI CHHIDDA BAGHBAN Vs. SRI HARIA
July 20, 2006
SRI HARI MOHAN PANDEY Vs. SANTOSH SINGH AND ANR.
August 2, 2006
SRI KHUSHAL SINGH AND ANR. Vs. STATE OF U.P.
November 15, 2006
SRI MAHFUZUL QAMAR AND ANR. Vs. STATE OF U.P. AND ORS.
August 5, 2006
SRI RAIS MIYAN AND ORS. Vs. SRI SANJAY BOHRA AND ANR.
October 28, 2006
SRI RAJIV AGARWAL Vs. HOSIYAR SINGH BAJDI
May 8, 2006
STANDARD CHARTERED BANK AND OTHERSS Vs. CIVIL JUDGE (JUNIOR DIVISION), HALDWANI
August 7, 2006
STATE Vs. RAJPAL SINGH AND ORS.
July 13, 2006
STATE Vs. JATAN
July 28, 2006
STATE OF U P Vs. PATEL ENGINEERING COMPANY LTD
April 27, 2006
STATE OF U P Vs. BASANT LAL
November 4, 2006
STATE OF U P Vs. SUKHA NAND JAIN
June 20, 2006
STATE OF U P Vs. BIBI RANI DUGGAL
April 7, 2006
STATE OF U P Vs. INDER CHANDRA RAMOLA
November 23, 2006
STATE OF U. P. Vs. JAMAN SINGH
August 2, 2006
STATE OF U.P. Vs. HEM CHANDRA TYAGI AND ORS.
September 29, 2006
STATE OF U.P. Vs. SHRI KUNWAR LAL
March 20, 2006
STATE OF U.P. AND ANR. Vs. SMT. SANTOSHI DEVI AND ANR.
December 15, 2006
STATE OF U.P. AND ANR. Vs. ATMA RAM AND ANR.
April 18, 2006
STATE OF U.P. THROUGH THE COLLECTOR Vs. COMMISSIONER KUMAON DIVISION AND ORS.
April 4, 2006
STATE OF UTTARANCHAL Vs. ADDITIONAL CHIEF REVENUE COMMISSIONER, CIRCUIT COURT, UTTARANCHAL, NAINITAL AND OTHERS
February 7, 2006
STATE OF UTTARANCHAL Vs. JAI PRAKASH ASSOCIATES LIMITED
May 3, 2006
STATE OF UTTARANCHAL Vs. MOHD SAYED
April 26, 2006
STATE OF UTTARANCHAL Vs. LOK MANI SHARMA
February 7, 2006
STATE OF UTTARANCHAL Vs. VIJAY KUMAR BATHAL
June 23, 2006
STATE OF UTTARANCHAL Vs. KALYAN SINGH
August 17, 2006
STATE OF UTTARANCHAL AND ANOTHER Vs. ADDL. COMMISSIONER AND OTHERS
May 19, 2006
STATE OF UTTARANCHAL AND ANR. Vs. VIJAI KUMAR AND ORS.
April 19, 2006
STATE OF UTTARANCHAL AND ANR. Vs. JAI NARAIN SINGH
January 4, 2006
STATE OF UTTARANCHAL AND ORS. Vs. GABAR SINGH RAWAT
August 5, 2006
STATE OF UTTARANCHAL AND ORS. Vs. PUSHKAR BHATT AND ORS.
March 4, 2006
STATE OF UTTARANCHAL, SECRETARY, PUBLIC WORKS DEPARTMENT AND ANR. Vs. MRS. MANGALI DEVI
December 2, 2006
STATE OF UTTRANCHAL Vs. HUKUM SINGH
July 3, 2006
SUBHASH CHAND JOSHI Vs. MAHESH CHANDRA JOSHI
February 25, 2006
SUBHASH CHANDER SHARMA Vs. STATE OF UTTARANCHAL AND ORS.
October 11, 2006
SUBHASH SAXENA Vs. ESTABLISHMENT OFFICER, GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
June 6, 2006
SUBHASH SINGH Vs. STATE OF UTTARANCHAL
September 6, 2006
SUDESH KUMAR KAPOOR Vs. ANIL ANAND AND ANR.
April 27, 2006
SUKHWANT SINGH Vs. A.D.J./F.T.C.
November 21, 2006
SULOCHANA NEGI Vs. NEW INDIA ASSURANCE CO. LTD
May 9, 2006
SUMAN Vs. STATE OF UTTARANCHAL
May 17, 2006
SUMIT SRIVASTAVA Vs. UTTARANCHAL SHIKSHA AVAM PRIKSHA PARISAHD RAMNAGAR THROUGH ITS SECRETARY AND ORS.
June 19, 2006
SUNDER SINGH Vs. STATE OF U.P. AND ORS.
March 28, 2006
SUNIL KUMAR Vs. FAMILY COURT JUDGE AT ROORKEE AND OTHERS
December 13, 2006
SUNIL KUMAR Vs. STATE OF UTTARANCHAL
February 27, 2006
SUNIL SINGH Vs. STATE OF UTTARANCHAL
February 8, 2006
SURENDRA KUMAR ANAND Vs. A.D.J./F.T.C. VIITH, DEHRADUN
August 21, 2006
SURENDRA SINGH Vs. SHAKUNTALA DEVI
June 8, 2006
SURENDRA SINGH CHOUDHARY Vs. RAJESH SINGHAL S/O LATE SUBHASH
December 5, 2006
SURENDRA SINGH PARMAR Vs. ALAKNANDA GRAMIN BANK
January 4, 2006
SURESH KUMAR SOOD Vs. SMT. MUNNI BEGUM AND ORS.
March 3, 2006
SURESH SINGH Vs. UNION OF INDIA
February 23, 2006
SURJIT SINGH Vs. STATE OF U.P.
August 17, 2006
SUSHIL KUMAR SINGHAL Vs. PRAMUKH SACHIV
November 14, 2006
SWAMI SHANKRA NAND Vs. MAHANT SRI SADGURU SARNANAND AND ORS.
May 19, 2006
SWARUP SINGH Vs. RAM GOPAL KAUSHIK
November 30, 2006
T.S. BORA Vs. KUMAON MANDAL VIKAS NIGAM LTD. AND ANR.
September 22, 2006
TANAKPUR JAL VIDYUT PARIYOJNA Vs. COMMISSIONER, TRADE TAX
July 5, 2006
TARA SINGH Vs. STATE OF UTTARANCHAL
May 16, 2006
TATA MOTORS LIMITED AND ORS. Vs. STATE OF UTTARANCHAL AND ANR.
August 7, 2006
TEERATH SINGH Vs. YOGENDRA SINGH
April 28, 2006
TEERATH SINGH (SINCE DECEASED) AND OTHERS Vs. STATE
September 18, 2006
THAPAR INTRAFOR CO LTD Vs. SUMITRA DEVI
May 9, 2006
THE COLLECTOR, DEHRADUN Vs. BHAV HARIHAR LAL
February 27, 2006
THE COMMISSIONER, SALES TAX Vs. S/S EXECUTIVE ENGINEER, ABHIYANTRAN SEWA
March 2, 2006
THE NEW ASSURANCE COMPANY LTD. Vs. SMT. KALA DEVI ALIAS KALAWATI DEVI AND ORS.
October 31, 2006
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. PARWATI DEVI AND ANR.
August 25, 2006
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SRI RAM BANSAL AND ORS.
August 3, 2006
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. DINESH NAUTIYAL AND ANR.
August 10, 2006
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. MEERA DEVI AND ANR.
February 27, 2006
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SMT. UMEDI DEVI W/O. LATE SOBHAN SINGH
June 19, 2006
THE STATE Vs. RAM SAHAI AND ORS.
May 24, 2006
TRILOCHAN ALIAS TULSIA AND ORS. Vs. STATE
June 28, 2006
TRILOK S BHANDARI Vs. UNION OF INDIA
November 14, 2006
TRILOK SINGH Vs. STATE
August 30, 2006
U P STATE ROAD TRANSPORT CORPORATION, MEERUT REGION Vs. RAMESH CHANDRA SHARMA
November 9, 2006
U.P. JAL NIGAM Vs. RAMESH CHAUKIYAL
August 8, 2006
UDAIRAJ SINGH Vs. DEPUTY DIRECTOR, AGRICULTURE, KUMAUN, NAINITAL AND OTHERS
July 27, 2006
UDASIN PANCHAYATI BARA AKHARA KANKHAL AND ORS. Vs. MAHANT DOOJ DASS (DECEASED) AND ORS.
February 23, 2006
UDDHVEER SINGH Vs. STATE OF U P
October 9, 2006
UDYAG SHUKLA Vs. SESSIONS JUDGE NAINITAL
August 1, 2006
UMENDRA KUMAR TANDON Vs. CHAIRMAN, BANK OF BARODA
November 21, 2006
UMESH MAHESHWARI Vs. STATE OF UTTARANCHAL
June 20, 2006
UNION OF INDIA Vs. AVADH RAM
July 18, 2006
UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF COMMUNICATION, NEW DELHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, ALLAHABAD BENCH, SITTING AT NAINITAL
July 11, 2006
UNITED INDIA INSURANCE CO LTD Vs. SUDHA LATA MAITHANI
May 18, 2006
UNITED INDIA INSURANCE CO LTD Vs. BALBIR KAUR
May 18, 2006
UNITED INDIA INSURANCE CO LTD Vs. NEEMA BHANDARI
July 31, 2006
UNITED INDIA INSURANCE CO. LTD. BRANCH OFFICE RAMPUR THROUGH ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE Vs. JAGAN NATH SHARMA SON OF HARI DUTT SHARMA,
November 20, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. REHANA BEGUM
July 3, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. CHANDRA RANI AND ORS.
May 12, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. SULOCHANA DEVI AND ORS.
November 6, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. RAJKUMAR SHARMA
September 29, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. ANIL MAIKHURI
April 13, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. BHALMATI DEVI
September 11, 2006
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. SATISH DORA AND ORS.
September 7, 2006
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. BHOLI BEGUM AND ORS.
December 8, 2006
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. TARA DEVI AND ORS.
October 26, 2006
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. NANDA DEVI AND ORS.
October 12, 2006
UTTARANCHAL GOVT DEGREE COLLEGES Vs. STATE OF UTTARANCHAL
April 21, 2006
UTTARANCHAL POWER CORPORATION LTD. AND ANR. Vs. CONSUMER GRIEVANCES REDRESSAL FORUM AND ANR.
November 1, 2006
UTTARANCHAL RAJYA NIGAM THROUGH ITS REGIONAL MANAGER Vs. SMT. RASMI BORA AND ORS.
September 19, 2006
UTTARANCHAL RAJYA PARIVAHAN NIGAM Vs. HARISH CHANDRA
September 21, 2006
UTTARANCHAL SAINIK PUNARVAS SANSTHAN, DEHRADUN & ORS. Vs. U. P. SAINIK PUNARVAS NIDHI, LUCKNOW & ORS.
September 29, 2006
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. SMT. JYOTI TEWARI AND ORS.
November 15, 2006
UTTARANCHAL TRANSPORT CORPORATION Vs. SMT. FARZANA BEGUM AND ORS.
November 20, 2006
UTTARANCHAL TRANSPORT CORPORATION Vs. SMT. SANGAT KAUR AND ANR.
August 2, 2006
UTTARANCHAL TRANSPORT CORPORATION Vs. SMT. VIMLA DEVI AND ORS.
September 20, 2006
VED SINGH Vs. COMMISSIONER GARHWAI MANDAL AND ORS.
April 7, 2006
VEER SINGH GOSAIN S/O KALYAN SINGH GOSAIN Vs. STATE OF U P AND ORS
March 7, 2006
VEER SINGH GOSAIN S/O LATE SHRI KALYAN SINGH GOSAIN Vs. THE STATE OF U.P., THROUGH THE PRINCIPAL SECRETARY, FINANCE SERVICES-3, GOVERNMENT OF U.P.,
July 3, 2006
VIJAI KUMAR AND ANOTHER Vs. STATE OF U.P. AND OTHERS
July 11, 2006
VIJAY KUMAR GUPTA Vs. STATE OF UTTARANCHAL AND ANR.
October 18, 2006
VIJAY KUMAR SINGH NEGI Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF DEFENCE AND ORS.
March 27, 2006
VIJAY KUMAR SINGHAL Vs. ADDL. DISTRICT JUDGE/FIRST F.T.C., DEHRADUN AND OTHERS
August 22, 2006
VIKAS KUMAR Vs. STATE OF UTTARANCHAL
March 24, 2006
VIKRAM SINGH Vs. MANVENDRA SINGH
April 19, 2006
VILLAGE PANCHAYAT, LADPURKALAN THROUGH ITS VILLAGE PRADHAN Vs. STATE OF UTTARANCHAL THROUGH SECRETARY PANCHAYAT RAJ, SECRETARIAT, DEHRADUN AND OTHERS
June 14, 2006
VIMAL TEWARI Vs. STATE OF U P
November 30, 2006
VINEET KUMAR PANGTEY Vs. UNION OF INDIA
November 14, 2006
VINLAB EXPORT PVT. LTD. NAINITAL, THROUGH ITS MANA Vs. KARAN BAHADUR AND ANOTHER
April 25, 2006
VIRENDRA KUMAR AGGARWAL Vs. UNION OF INDIA AND ORS.
December 12, 2006
YASWANT SINGH Vs. SMT. KANCHAN CHAUHAN
April 17, 2006
YOGENDRA MOHAN BADONI Vs. PROJECT OFFICER, LIQUID NITROGEN PLANT AND ORS.
June 15, 2006
YOGENDRA NATH ARORA Vs. THE STATE OF UTTARANCHAL
June 11, 2006
YOGESH KUMAR PANT Vs. KUMAON MANDAL VIKAS NIGAM LTD. AND ORS.
August 25, 2006
ZAKIR AND ANR. Vs. STATE
April 17, 2006