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Case Index
Title
Date
122 PRISONERS Vs. STATE OF KERALA
October 10, 2006
A A JOLLY RESERVE SUB INSPECTOR Vs. N ANIL KUMAR
August 29, 2006
A ABDUL KADER ABOBACKER Vs. PAPPINISSERY GRAMA PANCHAYATH
November 28, 2006
A C PAVITHRAN Vs. STATE OF KERALA
February 15, 2006
A CHANDRAN Vs. STATE OF KERALA
January 2, 2006
A J MARY Vs. STATE OF KERALA
December 13, 2006
A J THARAKAN Vs. STATE OF KERALA
February 22, 2006
A K ANNIE LADY HEALTH INSPECTOR Vs. STATE OF KERALA
July 25, 2006
A K BALAN Vs. P K KESAVAN
July 26, 2006
A K MONI M L A Vs. STATE OF KERALA
March 17, 2006
A K MUHAMMED SINAN Vs. KERALA STATE ELECTRICITY BOARD
November 24, 2006
A K SURENDRAN ENVIRONMENTAL ENGINEER Vs. SIMON K FRANCIS
September 26, 2006
A K VARKEY Vs. KOTHAMANGALAM MUNICIPALITY
November 29, 2006
A KUNHIKOYA THANGAL Vs. STATE OF KERALA
February 1, 2006
A M ABDUL KHADER Vs. STATE OF KERALA
December 7, 2006
A M ABDUL MAJEED Vs. STATE OF KERALA
April 3, 2006
A M AJITH Vs. SECRETARY PUBLIC WORKS DEPARTMENTS
December 4, 2006
A M MOIDU Vs. STATE OF KERALA
December 26, 2006
A MOHANAN Vs. K K JOSHWA
January 30, 2006
A MOHANAN SUPERINTENDENT OF POLICE Vs. K K JOSHWA SUPERINTENDENT OF POLICE
January 31, 2006
A N PURUSHOTHAMAN Vs. STATE OF KERALA
November 30, 2006
A O THOMAS Vs. SECRETARY
December 15, 2006
A P BABY HILL TOP TRADE LINKS MANANTHA VADY Vs. STATE OF KERALA
October 31, 2006
A P NAHAS Vs. ASSISTANT COMMISSIONER OF POLICE
April 24, 2006
A P PAULOSE Vs. KERALA STATE ROAD TRANSPORT CORPORATION
December 8, 2006
A P VELAYUDHAN Vs. KERALA AGRL UTY
December 4, 2006
A RAJALAKSHMI Vs. CALICUT CORPORATION
November 20, 2006
A S AJAS Vs. REGISTRAR
September 27, 2006
A SANKARA NARAYANA MENON MALAPPURAM DISTRICT Vs. STATE OF KERALA
December 1, 2006
A SASIKUMAR Vs. BISWAS MEHTA
December 6, 2006
A SHEENA Vs. STATE OF KERALA
November 24, 2006
A SWARNAMMA Vs. PRINCIPAL SECRETARY PUBLIC WORKS
November 24, 2006
A W H ENGINEERING COLLEGE Vs. UNION OF INDIA
December 13, 2006
A. P. ABDUL GAFOOR Vs. STATE OF KERALA
November 27, 2006
A.I. KURIAN Vs. COMMISSIONER OF INCOME TAX
December 20, 2006
ABBA Vs. NATIONAL INSURANCE CO LTD
August 23, 2006
ABDU RAZAK Vs. STATE OF KERALA
July 6, 2006
ABDUL HAFIS Vs. STATE OF KERALA
December 11, 2006
ABDUL KAREEM Vs. STATE OF KERALA
March 28, 2006
ABDUL KARIM RAWTHER Vs. CHACKO
August 11, 2006
ABDUL KHADER Vs. SURBURBAN CHIT FUNDS P LTD
January 24, 2006
ABDUL KHADER M P Vs. CATHOLIC SYRIAN BANK
September 27, 2006
ABDUL KHADER SUHUD Vs. STATE OF KERALA
October 26, 2006
ABDUL LATHEEF Vs. STATE OF KERALA
November 28, 2006
ABDUL LATHEEF Vs. DIRECTOR GENERAL OF POLICE
November 28, 2006
ABDUL LATHEEF MOHAMMED HAJI Vs. STATE OF KERALA
December 26, 2006
ABDUL NAZAR KUNJANI Vs. STATE OF KERALA
December 26, 2006
ABDUL NAZER Vs. KERALA STATE ELECTRICITY BOARD
January 20, 2006
ABDUL RAHIMAN K P Vs. SUB INSPECTOR OF POLICE
December 26, 2006
ABDUL RUSSAK Vs. ALAPPUZHA MUNICIPALITY
January 16, 2006
ABDUL WAHAB Vs. DEPUTY COMMISSIONER OF CUSTOMS
April 7, 2006
ABDULLA Vs. STATE OF KERALA
December 6, 2006
ABDULLA IBRAHIM Vs. STATE OF KERALA
December 5, 2006
ABDURAZAK VELLIATH Vs. C K M MOIDEENKUTTY
July 19, 2006
ABDUREHIMAN Vs. SETHU MADHAVAN
August 30, 2006
ABOOBACKER SIDHIQUE Vs. STATE OF KERALA
December 1, 2006
ABRAHAM Vs. E T CHANDRAN
December 4, 2006
ABRAHAM Vs. ANTONY MATHEW
December 6, 2006
ABRAHAM ALIAS KUTTAN Vs. STATE OF KERALA
December 7, 2006
ABRAHAM G PALLIVATHUKKAL Vs. STATE OF KERALA
May 26, 2006
ABY JOHN Vs. SHERLY THOMAS
December 5, 2006
ACHAMMA CHACKO Vs. GOVT OF KERALA
July 5, 2006
AFCONS INFRASTRUCTURE LIMITED Vs. CHERIAN VARKEY CONSTRUCTION CO P
October 11, 2006
AFSAL ALIAS MUHAMMED AFSAL Vs. STATE OF KERALA
December 26, 2006
AHAMMED ALIAS KUNJAPPA HAJI Vs. TIRURANGADIMUSLIM ORPHANAGE COMMITTEE
December 5, 2006
AHAMMEDKUTTY HAJI Vs. STATE OF KERALA
November 22, 2006
AJAS ABDUL KHADER Vs. STATE OF KERALA
December 6, 2006
AJAYAGHOSH Vs. STATE OF KERALA
April 24, 2006
AJAYAKUMAR VAZHAVANNOR Vs. THRIKKADAVOOR GRAMA PANCHAYAT
November 29, 2006
AJAYKUMAR Vs. STATE OF KERALA
December 4, 2006
AJESH ALEX Vs. JOHN
October 27, 2006
AJI Vs. STATE OF KERALA
November 22, 2006
AJIKUMAR Vs. STATE OF KERALA
December 26, 2006
AJITH A K Vs. SECRETARY
December 4, 2006
AJITH GEORGE Vs. STATE OF KERALA
July 25, 2006
AJITH KUMAR B KANAVATTATHU Vs. KERALA STATE ELECTION COMMISSION
November 21, 2006
AJITHAKUMARI Vs. SHAMMA
July 18, 2006
AJITHAKUMARI A S Vs. KERALA SPORTS COUNCIL
December 5, 2006
AKSHAYA ENTERPRISES Vs. STATE OF KERALA
July 31, 2006
ALEX P CHACKO Vs. VARGHESE MATHEW
November 29, 2006
ALEXANDER Vs. C B I
March 15, 2006
ALI Vs. RECOVERY OFFICER E P F ORGANISATION
December 19, 2006
ALI ALIAS BAVA MUHAMMED KUTTY Vs. STATE OF KERALA
November 29, 2006
ALI MAMU Vs. STATE OF KERALA
December 4, 2006
ALICE ETTICKAL Vs. DEPUTY DIRECTOR
December 11, 2006
ALIKUTTY Vs. STATE OF KERALA
October 4, 2006
ALIMA Vs. UNION OF INDIA
August 16, 2006
ALL KERALA ONLINE LOTTERY DEALERS ASSOCIATION Vs. STATE OF KERALA
May 23, 2006
ALL KERALA RIVER PROTECTION COUNCIL Vs. DISTRICT COLLECTOR
June 30, 2006
ALL KERALA TOURIST TAXI OPERATORS ASSOCIATION Vs. STATE TRANSPORT AUTHORITY
June 12, 2006
ALORA SUNDARAN Vs. MAMMALI SUMATHI
July 6, 2006
ALPHA JOSE Vs. STATE OF KERALA
July 14, 2006
ALUKKAS JEWELLERY Vs. STATE OF KERALA REP
March 22, 2006
AMANDAVALLY T G Vs. KERALA STATE ROAD TRANSPORT
November 24, 2006
AMBILI Vs. FEDERAL BANK LTD
September 12, 2006
AMRITHA CYBER PARK PRIVATE LIMITED Vs. KERALA FINANCIAL CORPORATION
January 2, 2006
AMSHU SREEKUMAR Vs. STATE OF KERALA
December 5, 2006
ANDREWS Vs. HASSAN
July 14, 2006
ANEESH BABU MOIDEEN Vs. STATE OF KERALA
December 7, 2006
ANEESH KARTHIKEYAN Vs. STATE OF KERALA
December 7, 2006
ANIL Vs. BABU M PALISSERY
October 27, 2006
ANIL KUMAR Vs. VIJYALAKSHMI M V
November 30, 2006
ANIL KUMAR Vs. STATE OF KERALA
December 11, 2006
ANIL VIDYADHARAN Vs. STATE OF KERALA
October 27, 2006
ANILKUMAR ALIAS KANNAN Vs. STATE OF KERALA
December 26, 2006
ANILKUMAR ALIAS KANNAN Vs. STATE OF KERALA
January 2, 2006
ANILKUMAR P P Vs. STATE OF KERALA
December 15, 2006
ANILKUMAR T S Vs. STATE OF KERALA
December 14, 2006
ANILRAJ JOHNSON Vs. SUB INSPECTOR OF POLICE
December 13, 2006
ANIMAL WELFARE BOARD OF INDIA Vs. OMBUDSMAN FOR LOCAL SELF
March 3, 2006
ANIRUDHAN Vs. PHILIP JACOB
July 12, 2006
ANIRUDHAN Vs. PHILLIP JACOB
June 12, 2006
ANISH V KUMAR Vs. REGIONAL TRANSPORT AUTHORITY
December 19, 2006
ANITHA KOMALA NAIR Vs. STATE OF KERALA
December 8, 2006
ANIYAN THOMAS CHACKO Vs. THEVARVELIL BANKERS
August 16, 2006
ANNAKUTTY Vs. STATE OF KERALA
November 30, 2006
ANNAMMA OUSEPH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 13, 2006
ANNAMMA P GEORGE Vs. STATE OF KERALA
November 27, 2006
ANNAMMA P S Vs. STATE OF KERALA
November 23, 2006
ANNIE GEORGE, PROPRIETRIX Vs. STATE OF KERALA
July 21, 2006
ANNIE VARGHESE Vs. STATE OF KERALA
June 19, 2006
ANOJ ABRAHAM Vs. STATE TRANSPORT AUTHORITY KERALA
September 28, 2006
ANSARI ALLYARKUNNU RAVUTHAR Vs. M S DOLPHIN FINANCIAL SERVICES
November 29, 2006
ANSARI CHARITABLE TRUST Vs. KERALA WAKF BOARD
March 6, 2006
ANSARI SAINULABUDEEN Vs. STATE OF KERALA
December 5, 2006
ANTO DAVIS Vs. JOY THALIYATH
November 29, 2006
ANTONY Vs. KRISHNADAS
October 10, 2006
ANTONY JOSEPH Vs. STATE OF KERALA
November 29, 2006
ARAVINDAKSHAN Vs. FEDERAL BANK LTD
August 18, 2006
ARINGATH KELAN Vs. STATE OF KERALA
November 6, 2006
ARJUNAN ACHARI Vs. STATE OF KERALA
November 27, 2006
AROMAL NARAYANAN Vs. STATE OF KERALA
December 4, 2006
ARUMUGHAN Vs. KUMARAN EZHUTHASSAN
February 16, 2006
ARUMUGHAN Vs. KUMARAN EZHUTHASSAN
February 12, 2006
ARUN RAJ ALIAS SHAJI KOCHU NARAYANAN Vs. STATE OF KERALA
December 14, 2006
ASHIM P HASHIM Vs. STATE OF KERALA
December 5, 2006
ASHIQUE MUSTHAFA Vs. S I OF POLICE
November 28, 2006
ASHOKAN Vs. STATE OF KERALA
November 29, 2006
ASHRAF Vs. STATE OF KERALA
April 7, 2006
ASIANET SATELLITE COMMUNICATIONS LTD. Vs. D NET MALAYALAM DIGITAL PVT. LTD.
September 18, 2006
ASIANET SATELLITE COMMUNICATIONS P LTD Vs. ADDITIONAL SALES TAX OFFICER I
November 8, 2006
ASMATH KHAN Vs. CHADRAHASA BANGARA
August 15, 2006
ASMATH KHAN Vs. CHANDRAHASA BANGARA
September 15, 2006
ASOKAN PONNAPPAN Vs. STATE OF KERALA
December 4, 2006
ASPINWALL AND CO TRAVANCORE LIMITED Vs. DEPUTY COMMISSIONER OF INCOMETAX
August 1, 2006
ASSAN M T Vs. SECRETARY
December 18, 2006
ASSISTANT COMMISSIONER Vs. GRASIM INDUSTRIES LTD
January 24, 2006
ATHIRAPPALLY GRAMA PANCHAYAT Vs. UNION OF INDIA
March 23, 2006
AYISHA BEEVI SUBAIDA BEEVI Vs. IBRAHIM KUNJU SHAMSUDEEN
October 19, 2006
AYISHAKUTTY THAROL Vs. STATE OF KERALA
December 12, 2006
AYSHA Vs. SUB INSPECTOR OF POLICE
December 5, 2006
AYSHA Vs. REGIONAL TRANSPORT AUTORITY KASARAGOD
July 19, 2006
AYSHA Vs. R T A KASARAGODE
July 19, 2006
AYYAPPAN Vs. STATE OF KERALA
December 26, 2006
AZAD SINGH Vs. MUGHEES
December 5, 2006
AZHAKODI DEVI CHARITABLE TRUST Vs. COMMR HR AND CE ADMN DEPARTMENT
December 15, 2006
B H SUBAIDA Vs. STATE OF KERALA
November 21, 2006
B M ABDUL RAHMAN ALIAS BECHU RAHMAN Vs. STATE OF KERALA
November 27, 2006
B MURALEEDHARAN Vs. UNION OF INDIA
September 20, 2006
B N FIROS Vs. STATE OF KERALA
May 24, 2006
B PREMANAND Vs. MOHAN KOIKAL
May 24, 2006
B SHAJI Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT
November 30, 2006
BABU Vs. STATE OF KERALA
October 26, 2006
BABU ALIAS SABU ALIAS RENJITH KUTTAN Vs. STATE OF KERALA
December 7, 2006
BABU JOSEPH KAPPALUMAVUNKAL Vs. STATE OF KERALA
December 6, 2006
BABU JOSEPH KAREETHARA Vs. MOLY KALAPPURAKKAL
December 4, 2006
BABU NARAYANAN Vs. STATE OF KERALA
December 13, 2006
BABU VARGHESE Vs. STATE OF KERALA
December 11, 2006
BABURAJ KADAVIL KOTTUKAL VELAPPAN Vs. STATE OF KERALA
November 30, 2006
BABURAJAN K Vs. STATE OF KERALA
January 2, 2006
BADARIYA MADRASSA COMMITTEE Vs. ANTONY ROBERT BREGANZA
April 5, 2006
BAIJU Vs. SUB INSPECTOR OF POLICE
March 20, 2006
BAIJU Vs. VALSALA
August 23, 2006
BAIJU Vs. STATE OF KERALA
November 28, 2006
BALACHANDRAN N V Vs. GEORGE CHERIAN
June 23, 2006
BALACHANDRAN PILLAI Vs. STATE OF KERALA
December 18, 2006
BALAKRISHNAN Vs. STATE OF KERALA
November 30, 2006
BALAKRISHNAN Vs. VENUGOPALAN
January 25, 2006
BALAKRISHNAN Vs. SPL. TAHSILDAR
August 4, 2006
BALAN Vs. STATE OF KERALA
January 16, 2006
BALAN C KUNHAMBU Vs. STATE OF KERALA
January 2, 2006
BALASUBRAMANIAN Vs. CHANDRADAS
March 22, 2006
BALASUBRAMANIAN Vs. STATE OF KERALA
December 5, 2006
BALU Vs. STATE OF KERALA
December 1, 2006
BANK OF BARODA Vs. BHILIP THOMAS
June 15, 2006
BANK OF INDIA Vs. ASST PROVIDENT FUND COMMISSIONER
March 28, 2006
BAR COUNCIL OF INDIA Vs. P J MARY TRESA
March 21, 2006
BASHEER HAJI Vs. KERALA WAKF BOARD
July 5, 2006
BAVUNNI P G Vs. CORPORATION OF KOCHI
November 28, 2006
BEAVER ESTATES PVT LTD Vs. PHILIP THOMAS
March 31, 2006
BEENA Vs. PRIYA
October 4, 2006
BEENY THOMAS Vs. STATE OF KERALA
December 1, 2006
BEEVI ASURA Vs. STATE BANK OF INDIA
December 7, 2006
BENNY ALIAS JOSEPH Vs. ELSY ALIAS ELSAMMA ABRAHAM
October 4, 2006
BENNY CHERIAN Vs. PANAMARAM GRAMA PANCHAYATH
November 30, 2006
BENNY ESTHAPPAN Vs. STATE OF KERALA
January 31, 2006
BENNY ESTHAPPAN Vs. STATE OF KERALA
January 30, 2006
BENOY ATHIYARATHU SUDHAKARAN Vs. JOINT REGISTRAR GENERAL
November 24, 2006
BERNAD ALIAS K G BIJU Vs. STATE OF KERALA
November 20, 2006
BHARAT PETROLEUM CORPORATION LIMITED Vs. BHARATH PETROLEUM GENERAL WORKERS UNION
April 4, 2006
BHARATH COFFEE HOUSE Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
December 21, 2006
BHARATH PETROLEUM CORPORATION LTD Vs. T PADMAKUMARI AMMA
December 19, 2006
BHASKARAN Vs. DEPUTY TAHSILDAR
February 22, 2006
BHIMA Vs. ASSISTANT COMMISSIONER ASSESSMENT
June 5, 2006
BHIMA JEWELLERS KOZHIKODE Vs. STATE OF KERALA
October 30, 2006
BIBIN RAJ ALIAS SHAJI Vs. STATE OF KERALA
December 13, 2006
BIJU Vs. STATE OF KERALA
August 9, 2006
BIJU BABU Vs. STATE OF KERALA
December 26, 2006
BIJU C S Vs. DEPUTY DIRECTOR IDUKKI
December 4, 2006
BIJU KURIAKOSE Vs. STATE OF KERALA
December 7, 2006
BIJU PONNAPPAN Vs. STATE OF KERALA
December 12, 2006
BIJU S PRAVEEN Vs. STATE OF KERALA
March 7, 2006
BIJU TOM Vs. KAROOR GRAMA PANCHAYAT
December 4, 2006
BIJU V MATHEW Vs. RASHTRA DEEPIKA LTD
November 30, 2006
BIJU VARGHESE CHIEF EDITOR Vs. M O JOHN
November 24, 2006
BINDU Vs. SREEKANTAN NAIR
December 13, 2006
BINDU ASOKAN Vs. SUB INSPECTOR OF POLICE
December 4, 2006
BINEESH Vs. STATE OF KERALA
December 14, 2006
BINEESH Vs. STATE OF KERALA
June 20, 2006
BINEESH JOSEPH Vs. SUB INSPECTOR OF POLICE
December 12, 2006
BINU CHACKO Vs. TRANSPORT AUTHORITY
February 8, 2006
BINU CHERIAN Vs. STATE OF KERALA
December 6, 2006
BOBBY PAULOSE Vs. RONIA MATHEW
December 7, 2006
BRANCH MANAGER INDIAN BANK BHARANIKAVU Vs. KRISHNAMOORTHY RAMAMOORTHY
November 29, 2006
BRISTO FOODS PVT LTD Vs. HARIHARAN NAIR
July 13, 2006
BYJU T D Vs. THIRUVANCHOOR RADHAKRISHNAN
December 19, 2006
C A KRISHNAN APPAI Vs. B T SAMBATH
December 4, 2006
C A MOHAMMED KUNHI Vs. SPECIAL TAHSILDAR LAND ACQUISITION RAILWAY KASARGOD
December 14, 2006
C A PIOUS Vs. STATE OF KERALA
February 21, 2006
C A REJIMON ALIAS SHAJAHAN ALLIYAR KUNJU Vs. N K KRISHNANKUTTY
December 4, 2006
C A SUBHARAMAN Vs. DISTRICT COLLECTOR
November 28, 2006
C ABDULLA Vs. STATE OF KERALA
September 12, 2006
C ARAVINDAKSHA MENON Vs. RAGHAVA MENON
May 24, 2006
C BHASKARAN NAIR Vs. M ABDUL KARIM
July 25, 2006
C C JOHN Vs. STATE OF KERALA
November 29, 2006
C C SIVAPRASAD Vs. K SASIDHARAN
January 27, 2006
C E P Z WORKERS UNION Vs. UNION OF INDIA
November 6, 2006
C H ABDUL SALAM Vs. SAMEERA
December 4, 2006
C H KUNHIKANNAN Vs. STATE
June 2, 2006
C K SATHEESH CHANDRAN Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
December 13, 2006
C K SUBRAMANIAN Vs. STATE OF KERALA
January 24, 2006
C K UBAID Vs. V H SUBAIR
November 27, 2006
C KUNHAMMAD Vs. STATE OF KERALA
November 28, 2006
C M PRASANNA Vs. M K SASEENDRAN
June 16, 2006
C M ZACHARIAH Vs. CHOORNIKKARA GRAMA PANCHAYATH
November 28, 2006
C MATHU AMMA Vs. STATE OF KERALA
November 20, 2006
C N RADHAKRISHNAN NAIR Vs. STATE OF KERALA
February 13, 2006
C P BHASKARAN CHEMMARAMPOTTA HOUSE Vs. KOZHIKODE CORPORATION
December 15, 2006
C P LATHEEF Vs. STATE OF KERALA
December 11, 2006
C P POCKER Vs. DEPUTY DIRECTOR OF EDUCATION
December 8, 2006
C PANKAJAM Vs. STATE OF KERALA
July 21, 2006
C PRADEEPAN MEDICAL OFFICER Vs. STATE OF KERALA
April 3, 2006
C PURUSHOTHAMAN NELLUNE DESOM Vs. S GOPINATHA PAI
October 20, 2006
C R DAMODARAN NAIR Vs. DISTRICT PANCHAYATH
December 13, 2006
C R KRISHNAKUMAR DEPUTY TAHSILDAR NEDUMANGAD Vs. K CHATHAN VALUATION ASSISTANT PALAKKAD
December 14, 2006
C RAJENDRAN Vs. SUB INSPECTOR OF POLICE
December 26, 2006
C S ANITHA Vs. D P I
November 23, 2006
C SARADA Vs. DEPUTY DIRECTOR
February 1, 2006
C V CLEETUS Vs. K K ANILAN
December 21, 2006
C. K. BABY PRASANNA Vs. SECRETARY TO GOVERNMENT
August 11, 2006
C.V. GEORGE Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 4, 2006
CANDID INDUSTRIES Vs. COMMISSIONER FOR COMMERCIAL TAXES
October 17, 2006
CANNANORE DRUG LINES Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 12, 2006
CARAVAN SOFTIES Vs. STATE OF KERALA
July 20, 2006
CARBORUNDUM UNIVERSAL LTD Vs. STATE OF KERALA
July 6, 2006
CASINO HOTEL Vs. STATE OF KERALA
August 29, 2006
CASTALL CORPORATION P LTD Vs. SALES TAX OFFICER
July 14, 2006
CELIN Vs. THOMAS JOHNSON
March 10, 2006
CENTRAL BANK OF INDIA Vs. INDUSTRIAL TRIBUNAL ALAPPUZHA
October 4, 2006
CHACKO KURIEN Vs. STATE OF KERALA
November 22, 2006
CHACKO MATHAI Vs. STATE OF KERALA
December 8, 2006
CHACKOLAS SPINNING AND WEAVING MILLS LTD Vs. STATE OF KERALA
January 17, 2006
CHAMIYAPPA MANNADIAR Vs. DANAVAN
December 11, 2006
CHANDRA BABU ALIAS PAVITHRAN Vs. STATE OF KERALA
December 15, 2006
CHANDRAN Vs. STATE OF KERALA
October 13, 2006
CHANDRIKA Vs. RAVINDRAN
October 16, 2006
CHANDY THAICKAN THAICKAN HOUSE Vs. BENHUR TRADERS AND INVESTMENTS PVT LTD
October 4, 2006
CHANTHAN CHERIYEKKAN Vs. STATE OF KERALA
December 26, 2006
CHEMNAD ENTERPRISES Vs. SAHANA P V
May 25, 2006
CHENNAPOYIL MOLY Vs. STATE OF KERALA
August 31, 2006
CHERIAN KURIAN Vs. STATE OF KERALA
June 16, 2006
CHERIYA MANNIL KUNHAMMAD Vs. PUTHUMKARA MAMMOOTTY
January 27, 2006
CHERUKODE CO OP RURAL BANK LTD Vs. PARUR SERVICE CO OP BANK
May 24, 2006
CHEULUMBUKADATHU NAZEERA Vs. STATE OF KERALA
June 8, 2006
CHINCHU T JOSEPH Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
April 20, 2006
CHINNAMMA KURIAKOSE Vs. DEPUTY SUPERINTENDENT OF POLICE
December 13, 2006
CHITHRESH ALIAS CHITRALAYAM Vs. STATE OF KERALA
December 15, 2006
CHITTILAPPILLY SONS P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES DEPT OF COMMERCIAL TAXES
June 26, 2006
CHOVVA EDUCATIONAL SOCIETY Vs. STATE OF KERALA
February 28, 2006
COCHIN MAZDOOR SANGH Vs. BOBBY
March 29, 2006
COCHIN SHIPYARD LTD Vs. INDUSTRIAL TRIBUNAL
April 6, 2006
COCHIN TIRUMALA DEVASWOM Vs. TAHSILDAR
August 24, 2006
COCHIN YACHT CLUB Vs. STATE OF KERALA
June 9, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. KERALA STATE ELECTRICITY BOARD
July 25, 2006
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. LOVELY FOOD INDUSTRIES POOCHAKKAL
November 16, 2006
COMMISSIONER OF CUSTOMS Vs. ATUL COMMODITIES PVT LTD
April 7, 2006
COMMISSIONER OF GIFT TAX Vs. M. A. UNNERRIKUTTY
July 11, 2006
COMMISSIONER OF INCOME TAX Vs. OUTDOOR PUBLICITY
July 20, 2006
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD.
March 20, 2006
COMMISSIONER OF INCOME TAX Vs. R. KESAVAN NAIR
July 7, 2006
COMMISSIONER OF INCOME TAX Vs. KALPAKA TRANSPORT COMPANY LIMITED
May 31, 2006
COMMISSIONER OF INCOME TAX Vs. PARRY AGRO INDUSTRIES LIMITED
May 31, 2006
COMMISSIONER OF INCOME TAX Vs. SOUTHERN CABLE AND ENGINEERING WORKS
June 8, 2006
COMMISSIONER OF INCOME TAX Vs. JOHNSONS
June 6, 2006
COMMISSIONER OF INCOME TAX Vs. C F THOMAS
June 6, 2006
COMMISSIONER OF INCOME TAX Vs. C F RAJU
June 6, 2006
COMMISSIONER OF INCOME TAX Vs. DON BOSCO CARD CENTRE
June 27, 2006
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI DEVARAJAN
June 27, 2006
COMMISSIONER OF INCOME TAX Vs. ABDUL KHADER AHAMED
June 29, 2006
COMMISSIONER OF INCOME TAX Vs. C C TRANSPORT AND CO
June 29, 2006
COMMISSIONER OF INCOME TAX Vs. SHRI ABDUL KHADER AHAMED
June 19, 2006
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL
July 4, 2006
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
February 27, 2006
COMMISSIONER OF INCOME TAX Vs. TRIVANDRUM CLUB
February 27, 2006
COMMISSIONER OF INCOME TAX Vs. JAYAPRAKASH
January 20, 2006
COMMISSIONER OF INCOME TAX CENTRAL I CHENNAI Vs. JANATHA STEEL MILLS PVT LTD
November 7, 2006
COMMISSIONER OF INCOMETAX Vs. PARRY AGRO INDUSTRIES LTD
July 5, 2006
COMMISSIONER OF INCOMETAX Vs. UNITED CARDAMOM AUCTIONERS
July 7, 2006
COMMISSIONER OF INCOMETAX Vs. TRAVANCOME CHEMICAL AND MFG CO LTD
July 7, 2006
COMMISSIONER OF LAND REVENUE Vs. C B PREETHI U D CLERK
January 24, 2006
COMMISSIONER OF POLICE Vs. ABIDA BEEVI
March 1, 2006
COMTRUST EYE HOSPITAL PUTHIYARA CALICUT Vs. ADDL SALES TAX OFFICER I III CIRCLE KOZHIKODE
October 25, 2006
CORPORATE MANAGER Vs. STATE OF KERALA
October 6, 2006
CORPORATION OF COCHIN Vs. T. J. AUGUSTHY
March 3, 2006
CORRESPONDENT AND CHAIRMAN STANDING COMMISSION Vs. M SYED MOHAMMED
December 11, 2006
CRESCENT EDUCATIONAL TRUST Vs. T O ABDULLAH
December 4, 2006
D DAYANANDA BABU Vs. VIJAYA AUTOMOBILES
October 3, 2006
D MOHANAN Vs. ASSISTANT REGISTRAR OF CO OPERATIVE
November 24, 2006
D PRISEKUTTY Vs. UNION OF INDIA
July 5, 2006
D RAVEENDRAN Vs. ASSISTANT ENGINEER ELECTRICAL SECTION
December 13, 2006
D SANTHEESH Vs. CHIEF ENVIRONMENTAL ENGINEER
December 5, 2006
D SURENDRAN Vs. PRINCIPAL SECRETARY TO GOVT
November 30, 2006
DAISY ROOPAJANOM Vs. STATE OF KERALA
November 17, 2006
DAMIEN SUBSIDIES AND KURIES LTD. Vs. JOSE PULICKEN
October 27, 2006
DAMODARA NAYAK Vs. NARAYANA NAIKAÂ
April 7, 2006
DAMODARAN P Vs. M K KRISHNAN KUTTY
March 29, 2006
DAMODARAN V V Vs. SECRETARY TO THE GOVERNMENT OF INDIA
November 30, 2006
DANAM Vs. PURUSHOTHAMAN NAIR
October 19, 2006
DEEPIKA Vs. STATE OF KERALA
August 14, 2006
DEEPU Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
August 9, 2006
DELIX BENANCE Vs. REV FR JOHN EUDES FERNS
November 30, 2006
DENNY ANTONY Vs. MARYKUTTY ABRAHAM
June 2, 2006
DEPUTY COMMISSIONER LAW ERNAKULAM Vs. MALABAR CASHEWNUTS AND ALLIED PRODUCTS KOLLAM
August 18, 2006
DEPUTY TAHSILDAR Vs. UNNIKRISHNAN RAMAN NAIR
November 30, 2006
DEVAKI ANTHARJANAM Vs. NARAYANAN NAMBOODIRI
May 24, 2006
DEVARAJAN Vs. STATE OF KERALA
October 12, 2006
DEVASSIA ALIAS ROY Vs. STATE OF KERALA
May 25, 2006
DEVI S WORKING AS CASHIER Vs. CHIEF ENGINEER H R M
November 20, 2006
DHARANEEDHARAN P RESIDING Vs. TALIPARAMBA CO OPERATIVE HOUSE
October 11, 2006
DIANA P MATHEW Vs. BABU PHILIP
December 4, 2006
DIRECTOR AYURVEDA MEDICAL EDUCATION Vs. P AISHWARYA
June 27, 2006
DIRECTOR STATE WATER TRANSPORT DEPARTMENT Vs. C N SANKARA KAIMAL
June 5, 2006
DIVISIONAL COMMERCIAL MANAGER Vs. INTELLIGENCE OFFICER
January 20, 2006
DUROFLEX LIMITED HAVING ITS REGISTERED Vs. JOHNNY MATHEW 2A CALLE 20 26
November 9, 2006
E ANOOP Vs. STATE OF KERALA
July 16, 2006
E D GAJENDRAN Vs. REGIONAL TRANSPORT OFFICER
June 23, 2006
E G BINDU TRV AQUA SPRINGS Vs. ADDITIONAL SALES TAX OFFICER II
July 14, 2006
E K JALALUDEEN RAWTHER Vs. STATE OF KERALA
July 28, 2006
E K JEEVARAJ Vs. STATE OF KERALA
November 14, 2006
E M MANI Vs. TATA TEA LTD
January 17, 2006
E P KAMARUDDIN Vs. STATE ELECTION COMMISSION
August 2, 2006
E PRADEEP KUMAR Vs. DEVANDRA KUMAR VARMA IFS
September 20, 2006
E S SUKUMARAN Vs. STATE OF KERALA
March 8, 2006
E SUBAIR KUNJU Vs. STATE OF KERALA
December 13, 2006
E VIJAYAN Vs. STATE OF KERALA
December 15, 2006
E. ANOOP Vs. STATE OF KERALA
July 12, 2006
EAST KERALA MAHA EDAVAKA OF THE CHURCH OF SOUTH INDIA Vs. T J MANUEL
August 29, 2006
EDAKKAD PREMARAJAN Vs. STATE OF KERALA
November 30, 2006
EDISON SEBASTIAN Vs. STATE OF KERALA
December 7, 2006
ELAMKULAM SERVICE CO OPERATIVE BANK LTD Vs. M GOPINATHANNAIR
November 10, 2006
ELDO OUSEPH Vs. STATE OF KERALA
December 13, 2006
ELIZA CHRISTUDAS Vs. STATE OF KERALA
December 6, 2006
ELSAMMA THOMAS Vs. FATHER THOMAS VEMPALA
August 8, 2006
ELSY Vs. V K RAJU
October 20, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAJAGOPAL TEXTILE MILLS P LIMITED
October 26, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. KANNAPURAM WEAVERS
November 21, 2006
ENDAKKARA BALAKRISHNAN Vs. SPECIAL TAHSILDAR LA
August 4, 2006
ENOSE JUSTUS Vs. YOHANNAN THOMAS
August 29, 2006
ERNAKULAM DISTRICT PRIVET BUS OPERATORS ASSOCIATION Vs. STATE OF KERALA
September 19, 2006
EUREKA FORBES LIMITED Vs. STATE OF KERALA
August 10, 2006
FAHAB ALIAS PALLU Vs. STATE OF KERALA
December 1, 2006
FATHIMA Vs. CIRCLE INSPECTOR OF POLICE
December 15, 2006
FATHIMA HOSPITAL Vs. INDUSTRIAL TRIBUNAL
December 21, 2006
FAVAZ TIMBER INDUSTRIES Vs. INTELLIGENCE OFFICER
November 17, 2006
FEDERAL BANK LTD Vs. GENERAL SECRETARY FEDERAL BANK STAFF UNION
March 13, 2006
FIRST LEASING COMPANY OF INDIA LTD Vs. STATE OF KERALA
December 21, 2006
FON ESS INDIA PRIVATE LTD Vs. KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
July 14, 2006
FOOD CORPORATION OF INDIA Vs. V MOHAMMED MANZIL
August 18, 2006
FORUM FOR SOCIO ECONOMIC STUDIES Vs. COMMISSIONER OF LAND REVENUE GOVERNMENT OF KERALA
March 21, 2006
FRAMATONE CONNECTOR OEN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASST
July 7, 2006
G BABU AGRICULTURAL OFFICER Vs. G KRISHNANKUTTY
December 7, 2006
G D SHANBHAG Vs. FOOD INSPECTOR
December 13, 2006
G F S CHITS AND LOANS P LTD Vs. V K RAJESH
July 17, 2006
G JAYAPRAKASH Vs. GOVT OF KERALA
December 1, 2006
G LEKHA Vs. THIRUVANANTHAPURAM SERVICE CO OPERATIVE BANK LTD
July 25, 2006
G MANOHARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 19, 2006
G RADHAKRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
December 7, 2006
G RAJEEV Vs. EXCISE INSPECTOR
December 5, 2006
G SOMANATHA PILLAI Vs. STATE OF KERALA
October 20, 2006
G SURESH BABU Vs. ASST SUPERINTENDENT OF POLICE
January 12, 2006
G. MANOHARAN Vs. SELVIN SHABU. D
March 22, 2006
GAJANANA TRADERS Vs. STATE OF KERALA
September 18, 2006
GANESH STORES Vs. KARNATAKA BANK LTD
November 21, 2006
GEEKAY HYGENICS PVT LTD Vs. STATE OF KERALA
July 14, 2006
GEETHA Vs. STATE OF KERALA
July 13, 2006
GEETHA SHETTY Vs. PREMALATHA
March 10, 2006
GEI MOTORS PVT LTD Vs. KERALA STATE POLLUTION CONTROL BOARD
December 8, 2006
GEM GRANITES Vs. STATE OF KERALAÂ
March 15, 2006
GEM GRANITES Vs. STATE OF KERALAÂÂ
January 15, 2006
GEM GRANITES Vs. STATE OF KERALA
January 18, 2006
GENERAL SECRETARY S B T STAFF UNION Vs. MANAGING DIRECTOR S B T
May 24, 2006
GEO TECH CONSTRUCTION CORPORATION Vs. DEPUTY COMMISSIONER OF INCOMETAX ASSMT SPECIAL RANGE
February 6, 2006
GEORGE Vs. THODUPUZHA MUNICIPALITY
June 22, 2006
GEORGE ALBERT LOPEZ Vs. SALES TAX OFFICER
April 24, 2006
GEORGE C KAPPAN Vs. STATE OF KERALA
February 3, 2006
GEORGE JACOB Vs. KERALA SIDCO LTD
November 23, 2006
GEORGE JOSE Vs. REGISTRAR
December 4, 2006
GEORGE S/O CHANAYIL ANTONY Vs. KAMARUDHEEN
December 21, 2006
GEORGE T J Vs. STATE OF KERALA
December 12, 2006
GEORGE VARGHESE Vs. STATE OF KERALA
December 5, 2006
GEORGE VARGHESE Vs. STATE OF KERALA
August 2, 2006
GEORGE VARGHESE ASSISTANT MOTOR VEHICLES INSPECTOR Vs. STATE OF KERALA
July 17, 2006
GEORGEKUTTY Vs. STATE OF KERALA
December 5, 2006
GIJI MATHEW Vs. KERALA STATE ELECTION COMMISSION
June 16, 2006
GIREESAN Vs. STATE OF KERALA
December 15, 2006
GIREESH M Vs. STATE OF KERALA
December 13, 2006
GIRIJA Vs. STATE OF KERALA
December 14, 2006
GIRIJA LEKSHMI Vs. SREEJITH
April 24, 2006
GIRISH Vs. MUTHOOT CAPITAL SERVICE P LTD
November 6, 2006
GIRISHAN SUKUMARAN Vs. STATE OF KERALA
December 11, 2006
GLADYS D CRUZ Vs. CORPORATION OF KOCHI
December 11, 2006
GOKULAM CHIT AND FINANCE CO PVT LTD Vs. E C IMBICHIKOYA HAJI
November 23, 2006
GOPAKUMAR Vs. COMMISSIONER OF POLICE
December 18, 2006
GOPAKUMAR Vs. P EASWAR PILLAI
January 17, 2006
GOPAKUMAR V M Vs. STATE OF KERALA
July 18, 2006
GOPALAKRISHNAN Vs. RAJAMMA
July 14, 2006
GOPALAKRISHNAN ALIAS RAJAPPAN Vs. STATE OF KERALA
April 24, 2006
GOPALAN NAIR Vs. ABRAHAM MATHEWS
November 8, 2006
GOPALASWAMY KOUNDER Vs. RAMASWAMY KOUNDER
January 2, 2006
GOPI KUTTAN Vs. THOMAS O ULAHANNAN
November 30, 2006
GOPINATHAN Vs. NEW WAY FINANCIERS
December 13, 2006
GOVINDJI PADAMSHI Vs. BHAWANJI HANSRAJ
August 11, 2006
GRACE JOSEPH Vs. STATE OF KERALA
February 22, 2006
GRACE JOSEPH Vs. STATE OF KERALA
June 22, 2006
GRASIMINDUSTRIES LTD Vs. C K ABDULLA
October 27, 2006
GUPTA ENTERPRISES Vs. COMMERCIAL TAX OFFICER MUNNAR
November 14, 2006
GUPTA ENTERPRISES Vs. COMMERCIAL TAX OFFICER; INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAXES AND SALES TAX; DIVISIONAL FOREST OFFICER, MUNNAR DIVISION; FOREST RANGE OFFICER, MARAYOOR RANGE, MUNNAR DIVISION
December 7, 2006
GUPTA ENTERPRISES Vs. DY COMMISSIONER
February 27, 2006
HABEEBA C USMAN Vs. SAFIYA C USMAN
November 30, 2006
HALEEMA ZUBAIR Vs. STATE OF KERALA REP
August 4, 2006
HAMSA KARAKUNNU SAIDALI Vs. STATE OF KERALA
November 28, 2006
HANEEFA Vs. STATE OF KERALA
November 30, 2006
HANEEFA Vs. STATE OF KERALA
December 18, 2006
HARIDAS CHELLAPPAN Vs. SUB INSPECTOR OF POLICE
December 1, 2006
HARIDAS P NAIR Vs. STATE OF KERALA
April 19, 2006
HARIDASAN Vs. OTTAPALAM CO-OP URBAN BANK LTD
November 24, 2006
HARIDASAN KOCHUNARAYANAN Vs. STATE OF KERALA
December 5, 2006
HARIHARA PUTHRA SHARMA Vs. STATE OF KERALA
March 7, 2006
HARIKUMAR Vs. SPECIAL TAHSILDAR
March 15, 2006
HASAN HAMZA Vs. STATE OF KERALA
December 8, 2006
HASSAN KOYA Vs. KOSHY VARGHESE
November 24, 2006
HEAD CENTRAL PLANTATION CROPS Vs. N REGHU
December 14, 2006
HIGHLANDS TEA FACTORY Vs. STATE OF KERALA
August 24, 2006
HINDUSTAN NEWSPRINT INDUSTRIAL CANTEEN WORKERS Vs. HINDUSTAN NEWSPRINT LTD
March 6, 2006
HINDUSTAN NEWSPRINT LTD Vs. R PARAMESWARAN NAIR
December 5, 2006
HISA A SHENG Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP
September 29, 2006
HOTEL YUVARANI Vs. INCOME TAX OFFICER
March 21, 2006
HUSSAIN BAPPU Vs. STATE OF KERALA
December 18, 2006
HYDERALI KUNGHAMU HAJI Vs. STATE OF KERALA
December 15, 2006
HYDRO TECH Vs. KERALA WATER AUTHORITY
December 13, 2006
I T JOHNY Vs. STATE OF KERALA
July 31, 2006
IBRAHIM HAJI Vs. STATE OF KERALA
December 15, 2006
IBRAHIM SAINUDHEEN Vs. STATE OF KERALA
December 7, 2006
IBRAHIMKUTTY HAJI Vs. STATE OF KERALA
August 2, 2006
IN RE: SR. ABHAYAS CASE Vs. STATE
May 26, 2006
INCOME TAX OFFICER Vs. NEDUMCHALIL TRUST HOSPITAL
July 7, 2006
INDIAN RARE EARTHS LTD Vs. STATE OF KERALA
May 31, 2006
INDIAN SAREE HOUSE Vs. G RADHALAKSHMY
June 21, 2006
INDIAN SAREE HOUSE & OTHERS Vs. G. RADHALAKSHMY & OTHERS
June 12, 2006
INDIAN TELEPHONE INDUSTRIES LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
October 10, 2006
INFOSEEK SOLUTIONS Vs. KERALA LAW TIMES
October 4, 2006
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD Vs. B P L LIMITED
January 17, 2006
INSPECTOR OF PLANTATIONS Vs. P K SINGH
November 29, 2006
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA
March 22, 2006
INTELLIGENCE DECISIONS SYSTEMS INDIA P LTD Vs. CHIEF ELECTION COMMISSIONER
April 18, 2006
INTELLIGENCE OFFICER Vs. RAY CONSTRUCTION LTD
February 27, 2006
INTELLIGENCE OFFICER SQUAD NO IV KOZHIKODE Vs. RAY CONSTRUCTIONS LTD
February 27, 2006
INTERNATIONAL BEST FOODS LTD Vs. FOOD INSPECTOR
December 13, 2006
IQBAL Vs. STATE OF KERALA
December 26, 2006
ISHWARDAS SONS Vs. COMMISSIONER OF INCOME TAX
July 26, 2006
J BINDU Vs. SURESH GEORGE
November 30, 2006
J I MORRISON INDIA LIMITED Vs. STATE OF KERALA
August 25, 2006
J JACOB ALIAS SAJAN Vs. STATE OF KERALA
December 14, 2006
J P HOTEL AND SHOPPING COMPLEX Vs. INCOME TAX OFFICER
January 11, 2006
J PUSHPANGATHAN Vs. DISTRICT COLLECTOR
December 5, 2006
J SREEKALA STAFF NURSE Vs. STATE OF KERALA
August 18, 2006
J SUDHAKARAN I A S Vs. STATE OF KERALA
January 30, 2006
JACOB KUNNATH POULOSE Vs. WILSON ENASSERIVEETTIL KURIAN
October 31, 2006
JACOB VARGHESE Vs. CHIEF COMMISSIONER OF INCOME TAX
February 20, 2006
JAGADEESH K Vs. STATE OF KERALA
December 7, 2006
JAGADHEESAN KUTTIKATTUTHODI RAMAN Vs. STATE OF KERALA
December 11, 2006
JAIL REFORMS AND CONDITIONS FOR GRANTING PAROLE TO CONVICTS Vs. STATE
October 6, 2006
JAISON ULAHANNAN Vs. S I OF POLICE
December 11, 2006
JAMEELA IBRAHIMKUTTY Vs. SELMATH
October 9, 2006
JAMESON Vs. STATE OF KERALA
March 29, 2006
JANAMMA PUTHEN THARAYIL Vs. STATE OF KERALA
December 20, 2006
JANARDHANAN Vs. K T VIJAYAN
March 8, 2006
JANARDHANAN Vs. STATE OF KERALA
February 13, 2006
JANARDHANAN Vs. C.V. NARAYANI
March 8, 2006
JANATHA TILE WORKS LTD Vs. COMMISSIONER OF INCOME TAX
February 10, 2006
JANCY CHANDY Vs. JOSE PUTHENKALA
August 17, 2006
JANNET VARGHESE Vs. STATE OF KERALA
June 27, 2006
JASMI N Vs. STATE OF KERALA
November 28, 2006
JAYACHANDRAN KUTTAPPAN Vs. STATE OF KERALA
December 5, 2006
JAYACHANDRAN T G Vs. STATE OF KERALA
November 24, 2006
JAYAKUMAR Vs. STATE OF KERALA
October 5, 2006
JAYAKUMAR ALIAS ISTHIRI JAYAN Vs. STATE OF KERALA
December 14, 2006
JAYAN Vs. CIRCLE INSPECTOR OF POLICE
December 26, 2006
JAYAN Vs. STATE OF KERALA
December 1, 2006
JAYAN KUTTICHAKKU Vs. COMMON MAN CHITTIES AND LOANS P LTD
December 4, 2006
JAYAN MANIYAN Vs. EXCISE INSPECTOR
December 8, 2006
JAYAPRAKASH Vs. GOVERNMENT OF KERALA
December 1, 2006
JAYAPRAKASH Vs. SUPERINTENDENT OF POLICE
February 27, 2006
JAYAPRAKASH GOPALAN Vs. STATE OF KERALA
December 4, 2006
JAYARAJAN M BINDHU BHAVANAM Vs. JOINT REGISTRAR GENERAL
December 1, 2006
JAYESH Vs. STATE OF KERALA
December 14, 2006
JAYESH RAMACHANDRAN Vs. STATE OF KERALA
December 26, 2006
JEEJI PAUL Vs. NEENA JEEJI
December 8, 2006
JINIL VARGHESE Vs. STATE OF KERALA
December 12, 2006
JOBISH MATHEW Vs. KERALA STATE AUDIO VISUAL
December 8, 2006
JOBY JOSEPH Vs. STATE OF KERALA
November 30, 2006
JOGGY JOSEPH Vs. STATE OF KERALA
December 26, 2006
JOHN Vs. KALAMASSERY MUNICIPALITY
March 14, 2006
JOHN GEORGE Vs. STEWARDS ASSOCIATION IN INDIA
September 27, 2006
JOHN GEORGE VETTATH Vs. COMMISSIONER OF INCOME TAX CENTRAL
January 30, 2006
JOHN LUKOSE Vs. DISTRICT REGISTRAR
September 27, 2006
JOHN SAMUEL Vs. ASSISTANT REGISTRAR OF CO OPERATIVE
December 6, 2006
JOHNSON Vs. OUSEPH
November 9, 2006
JOHNSON Vs. STATE OF KERALA
December 7, 2006
JOHNSON ABRAHAM Vs. DISTRICT COLLECTOR
December 5, 2006
JOHNSON SCARIA Vs. STATE OF KERALA
August 8, 2006
JOLLY JACOB CHACKO Vs. DISTRICT COLLECTOR
November 28, 2006
JOLLY S/O THOMAS Vs. STATE OF KERALA
October 13, 2006
JOSE AKKARAKKARAN LONAPPAN Vs. JACOB MANAKKAD MURIYIL
November 30, 2006
JOSE BHASKARAM Vs. SECRETARY
October 25, 2006
JOSE GEORGE Vs. STATE OF KERALA
February 22, 2006
JOSE IMMATTY ANTHONY Vs. OUSEPH
November 8, 2006
JOSE JOHN Vs. STATE BANK OF INDIA
December 6, 2006
JOSE MANI Vs. DEPUTY REGISTRAR SPL ARBITRATOR
December 6, 2006
JOSE PAUL VITHAYATHIL Vs. JOINT REGISTRAR GENERAL
February 20, 2006
JOSE PUTHENKALA Vs. KERALA STATE ELECTION COMMISSION
August 30, 2006
JOSEKUTTY JOSEPH Vs. ANIAMMA THOMAS
June 15, 2006
JOSEPH Vs. MARIUM THOMAS
February 8, 2006
JOSEPH Vs. INTELLIGENCE OFFICER
March 1, 2006
JOSEPH Vs. STATE OF KERALA
March 14, 2006
JOSEPH Vs. STATE OF KERALA
December 7, 2006
JOSEPH Vs. STATE OF KERALA
December 13, 2006
JOSEPH ALIAS APPACHAN Vs. STATE OF KERALA
December 4, 2006
JOSEPH K. S. Vs. STATE OF KERALA
January 30, 2006
JOY ABRAHAM Vs. JIJU THOMAS
August 17, 2006
JOY CHAKKAPPAN Vs. STATE OF KERALA
December 11, 2006
JOY JOSEPH Vs. DISTRICT COLLECTOR
December 15, 2006
JOY MATHEW Vs. STATE OF KERALA
December 14, 2006
JOY THOMAS Vs. STATE OF KERALA
June 20, 2006
JYOTHI SURENDRAN Vs. STATE OF KERALA
September 20, 2006
JYOTHIKUMAR Vs. MANIKANTAN PURUSHOTHAMAN PILLAI
November 20, 2006
K A ISMAIL Vs. STATE OF KERALA
December 14, 2006
K A JOSEPH MASTER Vs. SECRETARY BLOCK PANCHAYAT OFFICE
June 21, 2006
K A KUTTIAH Vs. FEDERAL BANK LIMITED
March 21, 2006
K A NIZAR Vs. STATE OF KERALA
December 13, 2006
K A SAM Vs. RAVEENDRANATH
December 1, 2006
K A SAYED Vs. F A C T
November 29, 2006
K ABDULLAKUTTY AHAMMADUNNI Vs. STATE OF KERALA
December 11, 2006
K ABOOBACKER HAJI Vs. DISTRICT COLLECTOR
December 13, 2006
K ALICE AMMA Vs. KERALA SMALL INDUSTRIES DEVELOPMENT
December 15, 2006
K B BABU Vs. UNION OF INDIA
September 1, 2006
K B MOHANAN Vs. STATE OF KERALA
January 2, 2006
K BALAN MASTER Vs. STATE OF KERALA
September 29, 2006
K BIJU Vs. STATE OF KERALA
November 17, 2006
K C EAPEN Vs. DIRECTOR GENERAL OF FOREIGN TRADE
March 17, 2006
K C GEORGE Vs. JOHNY
February 15, 2006
K C NANU Vs. N VIJAYAN
December 20, 2006
K C P MATHEW Vs. MARY
January 2, 2006
K C P MATHEW Vs. MARY
January 1, 2006
K C THOMAS Vs. THOMAS ALIAS TOMY
October 16, 2006
K CHANDRAN Vs. STATE OF KERALA
November 30, 2006
K CHATHUKUTTY Vs. K S PRASANNA VENKATESAN
November 21, 2006
K D JOY DEVASSI Vs. STATE OF KERALA
December 4, 2006
K D NINAN Vs. STATE BANK OF TRAVANCORE REP
July 21, 2006
K G KURUVILA Vs. DY COLLECTOR L A
April 5, 2006
K G MANOJ Vs. STATE OF KERALA
November 28, 2006
K GOPINATH Vs. DISTRICT PANCHAYATH
November 29, 2006
K GOPINATHAN Vs. K S R T C TRANSPORT BHAVAN
November 22, 2006
K HARIDAS Vs. STATE OF KERALA
October 13, 2006
K HARINDRAN Vs. STATE OF KERALA
October 9, 2006
K I ABDUL KALAM ISMAIL Vs. NJARAKKAL GRAMA PANCHAYATH
November 30, 2006
K J BABU Vs. STATE OF KERALA
August 1, 2006
K J JOHNSON Vs. STATE OF KERALA
December 4, 2006
K J RADHAKRISHNAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
November 29, 2006
K J RAJAMMA Vs. STATE OF KERALA
December 13, 2006
K J UPENDRANATH Vs. S MABEL FRANCO
September 15, 2006
K JACOB Vs. DISTRICT COLLECTOR
February 20, 2006
K JANARDHANAN ASSARY Vs. KERALA STATE ROAD TRANSPORT CORPORATION
November 27, 2006
K JAYAKUMAR Vs. JOINT REGISTRAR OF CO OPERARIVE
December 4, 2006
K K ABDUL RAZAK Vs. STATE OF KERALA
February 8, 2006
K K CICILY Vs. STATE OF KERALA
December 6, 2006
K K DASAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
October 9, 2006
K K DHARMAJAN Vs. K RAMACHANDRA PANICKER
October 10, 2006
K K JOHNY Vs. K P JAMES
June 13, 2006
K K MOHANDAS Vs. STATE OF KERALA
June 5, 2006
K K MOHANDAS Vs. JAYASAMUDRI TRADING COMPANY
July 21, 2006
K K PURUSHOTHAMAN Vs. K V ABRAHAM
November 23, 2006
K K RAMACHANDRAN MASTER Vs. KERALA LOK AYUKTA
September 15, 2006
K K VIJAYACHANDRAN Vs. SUPRINTENDENT OF POLICE CBI SPE COCHIN
September 29, 2006
K K VISWANATHAN MASTER Vs. REGISTRAR OF CO OP SOCIETIES
August 10, 2006
K KAMALAMMA Vs. DISTRICT COLLECTOR
November 28, 2006
K KASILINGAM Vs. CHIEF SECURITY COMMISSIONER
December 4, 2006
K L JOY Vs. STATE OF KERALA
November 30, 2006
K M BABU Vs. STATE OF KERALA
October 3, 2006
K M BABU LOWER DIVISION TYPIST Vs. ELECTION COMMISSION OF INDIA
March 17, 2006
K M HASSANKUNJU Vs. ASSISTANT EXCISE COMMISSIONER
March 15, 2006
K M JOHN Vs. STATE OF KERALA
October 11, 2006
K M KESAVAN Vs. MOOKAMBIKA AMMA
November 27, 2006
K M KHADEEJA Vs. DISTRICT COLLECTOR
February 20, 2006
K M KURIAKOSE Vs. REGISTRAR M G U
October 25, 2006
K M MOHAMMED HABEEBULLA Vs. STATE OF KERALA
August 10, 2006
K M PAUL Vs. K PRADEEP
February 23, 2006
K M SATHYAN ALIAS MADHAVAN Vs. REGIONAL TRANSPORT AUTHORITY
December 26, 2006
K M SHAJAHAN Vs. DEPUTY SUPERINTENDENT OF POLICE
December 18, 2006
K M SIRAJ Vs. REGIONAL TRANSPORT OFFICER
February 24, 2006
K MURLIDHARAN Vs. STATE OF KERALA
October 12, 2006
K N RAJAMANI Vs. VAIKOM MUNICIPALITY
November 28, 2006
K N RAMACHANDRAN Vs. SUB INSPECTOR OF POLICE
December 11, 2006
K O CHAKO Vs. KURIAN P V
May 30, 2006
K O KHONA AND COMPANY R G PAI ROAD KOCHI Vs. STATE OF KERALA
August 3, 2006
K O OOMMEN Vs. UNION OF INDIA
November 24, 2006
K O PATHROSE Vs. CHIEF REGISTRAR OF BIRTHS
December 5, 2006
K P ABDU RAHIMAN Vs. STATE OF KERALA
November 21, 2006
K P DAS Vs. JOINT REGISTRAR OF CO OPERATIVE
November 21, 2006
K P HAMZA MOIDEEN HAJI Vs. SPECIAL TAHSILDAR
November 30, 2006
K P KURIAKOSE Vs. ST PETERS AND ST PAULS
November 27, 2006
K P KURUVILA Vs. SAINABHA SALEH
September 1, 2006
K P RAMACHANDRAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
December 6, 2006
K P RATHIKUMAR Vs. N K SANTHAMMA
September 26, 2006
K P SHAJAHAN Vs. STATE OF KERALA
December 5, 2006
K P STANELY Vs. STATE OF KERALA
November 30, 2006
K P THULASIDAS Vs. K S E B
November 23, 2006
K P VASUDEVAN Vs. VILLAGE OFFICER
November 23, 2006
K PARUKUTTY AMMA Vs. UNION OF INDIA EP
December 20, 2006
K PUSHPARAJ Vs. K MANOHARAN
May 24, 2006
K R CHANDRAVALLI Vs. KERALA STATE ELECTRICITY BOARD
November 29, 2006
K R MANOJ Vs. KERALA STATE BEVERAGES CORPORATION
August 31, 2006
K R SREENIVASAN Vs. EXECUTIVE ENGINEER
November 23, 2006
K R SUGUNA BA THANKACHI Vs. STATE OF KERALA
November 28, 2006
K RADHAKARISHNAN NAIR Vs. UNION OF INDIA
November 28, 2006
K RAJENDRAN PILLAI Vs. UNION OF INDIA
June 12, 2006
K RAMAKRISHNAN Vs. DISTRICT MEDICAL OFFICER INDIAN
December 8, 2006
K RAMESH Vs. RAJESH KUMAR METHA
December 5, 2006
K RAVEENDRAN Vs. P CHANDRASEKHARAN
October 20, 2006
K RIJU Vs. STATE OF KERALA
December 7, 2006
K S AND COMPANY Vs. ROADS AND BRIDGES DEVELOPMENT CORPN
December 13, 2006
K S E B Vs. MARANCHI MATHA
April 5, 2006
K S E BOARD Vs. K PADMAJA
September 26, 2006
K S MYMOONA Vs. DUNLOP INDIA LIMITED
December 18, 2006
K S SAJI KUMAR Vs. K SOMAN PILLAI
July 13, 2006
K S SOMARAJAN Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM
October 4, 2006
K SOMARAJAN Vs. STATE OF KERALA
April 5, 2006
K SUBRAMANIAN ALIAS MANI Vs. STATE OF KERALA
December 1, 2006
K SUNDARAN Vs. STATE OF KERALA
December 4, 2006
K SURESH Vs. SHINOD KUMAR
December 5, 2006
K SURESH BABU Vs. KRISHNASWAMI CHETTIYAR
December 6, 2006
K T KUNJUMON Vs. TAX RECOVERY OFFICER
February 27, 2006
K T MATTACHAN Vs. JOINT REGISTRAR GENERAL
February 20, 2006
K T MUHAMMED SHAFI Vs. KOZHIKODE CORPORATION
November 27, 2006
K T SUDHAMANI Vs. STATE OF KERALA
December 6, 2006
K U PAUL Vs. STATE OF KERALA
November 3, 2006
K V ABDUL KADER Vs. ACCOUNTS OFFICER ESTT
September 20, 2006
K V ABU KOZHIKODE Vs. STATE OF KERALA
December 20, 2006
K V BALAN Vs. STATE OF KERALA
September 27, 2006
K V HYMAVATHI Vs. SPECIAL DEPUTY TAHSILDAR
March 7, 2006
K V K MOORTHY Vs. FACT LTD
November 23, 2006
K V MATHAI Vs. STATE COOPERATIVE ELECTION COMMISSION
March 28, 2006
K V MUKESH Vs. STATE OF KERALA
May 29, 2006
K V NARENDRAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
November 29, 2006
K V PAUL Vs. KERALA STATE ROAD TRANSPORT
November 27, 2006
K V PAULOSE Vs. SREEMOOLANAGARAM GRAMA PANCHAYATH
December 15, 2006
K V SANKARADAS HIGH SCHOOL ASSISTANT Vs. STATE OF KERALA
July 17, 2006
K VARGHESE Vs. BHANURI KRAMAN UNNITHAN
February 17, 2006
K VASANTHAKUMARI Vs. STATE OF KERALA
December 15, 2006
K VELAYUDHAN Vs. SAKTHI FINANCE LTD
November 29, 2006
K VELAYUDHAN Vs. P POKER
November 29, 2006
K VIJAYARAJAN Vs. D K KALAVATHY
July 5, 2006
K Y MAJEED Vs. SUB INSPECTOR OF POLICE
December 26, 2006
K. BALAKRISHNAN NAIR Vs. STATE OF KERALA
July 31, 2006
K. P. RATHIKUMAR Vs. N. K. SANTHAMMA
November 29, 2006
K. RAMAKRISHNA GUPTAN Vs. BALACHANDRAN
March 30, 2006
K. SYAMALAMMA Vs. STATE OF KERALA
February 8, 2006
K. T. SHAMSUDDEEN Vs. KOOLIKKULANGARA DEVAKI
February 23, 2006
K. UTHAMAN Vs. STATE OF KERALA
January 22, 2006
K.G. GIRISH KUMAR Vs. MUTHOOT CAPITAL SERVICE PVT. LTD.
November 6, 2006
K.J. BABY Vs. M.V. ANIL KUMAR
December 12, 2006
KADUVAPPALI KUNHAYAMU Vs. M NEELAKANDAN NAMBOODIRI
March 16, 2006
KAIRALI MARKETING AND PROCESSING Vs. PULLENGADI SERVICE CO OPERATIVE
October 4, 2006
KALLAI SAW MILLS AND TIMBER INDUSTRIES Vs. REGIONAL DIRECTOR
December 4, 2006
KALPAKA RUBBER PLANTATIONS P LTD Vs. STATE OF KERALA
June 1, 2006
KAMALAKSHA S/O NARAYANA Vs. SUB INSPECTOR OF POLICE
December 19, 2006
KAMALAMMAL Vs. C K MOHANAN
July 18, 2006
KANDARASSERY BALAKRISHNAN Vs. GURUVAYOOR CO OPERATIVE URBAN
December 4, 2006
KANDARASSERY VIJAYAN Vs. GURUVAYOOR CO OPERATIVE
December 4, 2006
KANDATH BUS SERVICE Vs. COMMISSIONER OF INCOME TAX
March 30, 2006
KANHEERI VENUGOPALAN Vs. K V BEENA
November 8, 2006
KANIYAPURAM ASSAN MARAKKAR APPACHA THEKKATHU JANAKEEYA COMMITTEE Vs. ABDUL KHADER
December 15, 2006
KANNAN KUNJU Vs. STATE OF KERALA
December 15, 2006
KANNICHADIKUZHIYIL ABDU Vs. STATE OF KERALA
December 1, 2006
KARAMBY Vs. A INDIRA
July 11, 2006
KARASSERY SERVICE CO OPERATIVE BANK Vs. MOKKAM SERVICE CO OPERATIVE BANK
December 13, 2006
KARIM Vs. STATE OF KERALA
March 28, 2006
KARNATAKA SOAPS AND DETERGENTS LTD Vs. PUNATHIL NAVAS
December 14, 2006
KARTHIAYANI Vs. VISWANATHAN
June 6, 2006
KARUPPASWAMY ALIAS PUSSARI Vs. SUBRAMANIAN LATE KARUPPAN CHETTIAR
October 31, 2006
KAYAMKULAM NTPC EMPLOYEES UNION Vs. NTPC LTD.
October 3, 2006
KEERTHI LIQUORS KODUNGALLUR Vs. STATE OF KERALA
August 4, 2006
KERALA AGRICULTURAL UNIVERSITY Vs. S VASUNDHARA
February 15, 2006
KERALA JESUIT SOCIETY Vs. AGRICULTURAL INCOME TAX AND SALES TAX OFFICER
March 27, 2006
KERALA MUSLIM JAMA ATH COUNCIL Vs. STATE OF KERALA
November 21, 2006
KERALA NADVATHUR MUJAHIDEEN Vs. HUSSAIN MADVOOR
October 9, 2006
KERALA STATE CONTRACT C B O ASSOCIATION Vs. STATE OF KERALA
January 14, 2006
KERALA STATE ELECTRICITY BOARD Vs. AJU C MATHEW
December 13, 2006
KERALA STATE FINANCIAL ENTERPRISES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 20, 2006
KERALA STATE INDUSTRIAL DEVELOPMENT CORPN. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
October 18, 2006
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PARISONS MILLING CO PVT LTD
June 23, 2006
KERALA STATE MUNICIPAL WORKERS FEDERATION Vs. KOZHIKODE CORPORATION
December 15, 2006
KERALA STATE POLLUTION CONTROL BOARD Vs. JOLLY P JOSEPH
November 20, 2006
KERALA STATE POLLUTION CONTROL BOARD Vs. CANON GRANITES PVT LTD
August 14, 2006
KERALA STATE ROAD TRANSPORT CORPORATION THIRUVANTHAPURAM Vs. B SREEDHARAN NAIR RETD ATO TRIVANDRUM
August 22, 2006
KERALA STATE WARE HOUSING CORPORATION RETIRED EMPLOYEES ASSOCIATION Vs. STATE OF KERALA
June 30, 2006
KERALA STATE WAREHOUSING CORPORATION Vs. T PAULY JOHN
May 23, 2006
KERALA TEXTILE AND GARMENTS DEALERS WELFARE ASSOCIATION Vs. STATE OF KERALA
October 26, 2006
KERALA TRANSPORT COMPANY Vs. COMMISSIONER OF INCOMETAX
July 6, 2006
KERALA UN AIDED B ED COLLEGE Vs. M G UNIVERSITY
September 22, 2006
KERALA VYAPARA VYAVASAYI EKOPANA Vs. STATE OF KERALA
December 5, 2006
KERALA WATER AUTHORITY Vs. SURENDRAN
October 11, 2006
KHADER SPINNERS LTD Vs. STATE OF KERALA
August 8, 2006
KHADI GRAMA VYAVASAYA ASSOCIATION STATE COMMITTEE Vs. STATE OF KERALA
February 17, 2006
KHALID Vs. FOOD INSPECTOR
November 14, 2006
KOCHUMON SHAMSUDEEN Vs. STATE OF KERALA
November 30, 2006
KODERI VALAPPIL NABEESSA Vs. ACHERIYATHU ABDUL MAJEED
July 5, 2006
KODUNGALLORE TOWN CO OPERATIVE BANK LTD Vs. SURENDRA BABU
October 11, 2006
KODUNGALLUR MERCHANTS ASSOCIATION Vs. STATE OF KERALA
February 1, 2006
KOHINOOR FASHION JEWELLERY Vs. STATE OF KERALA
September 29, 2006
KOLLAM DISTRICT CO-OPERATIVE BANK LTD Vs. STATE OF KERALA
November 30, 2006
KOYIT JOSEPH Vs. SUBASH GEORGE
June 21, 2006
KRISHNA KUMAR Vs. BHARATHAN
July 28, 2006
KRISHNA MANIYANI Vs. STATE OF KERALA
July 21, 2006
KRISHNA PILLAI Vs. STATE OF KERALA
December 13, 2006
KRISHNAKUMAR ALIAS APRANI Vs. STATE OF KERALA
December 12, 2006
KRISHNAKUMAR KRISHNANKUTTY Vs. STATE OF KERALA
December 12, 2006
KRISHNAKUMARI THAMPURAN Vs. PALACE ADMINISTRATION BOARD
August 8, 2006
KRISHNAN T. Vs. STATE OF KERALA
December 20, 2006
KRRALA STATE ELECTRICITY BOARD Vs. JAYAPALAN
November 16, 2006
KSEB Vs. KARTHIYAYANI
October 30, 2006
KUNHALI IBRAHIM Vs. STATE OF KERALA
December 5, 2006
KUNHAMI Vs. UNION OF INDIA
March 8, 2006
KUNHAMMAD Vs. MAMMOOTY
January 27, 2006
KUNHI MOIDU Vs. STATE OF KERALA
December 18, 2006
KUNHIMUTTY Vs. STATE OF KERALA
April 20, 2006
KUNHIPAPPADA BEEFATHUMMABI Vs. KUNHIPAPPADA KUNHIKOYA
February 15, 2006
KUNHUMON ALIAS RAGESH Vs. STATE OF KERALA
December 4, 2006
KUNJI MOHAMMED Vs. UNION OF INDIA
July 25, 2006
KUNJIKRISHNA PILLAI R Vs. PRESIDENT
December 1, 2006
KUNJUMOL GEORGE Vs. JOSE VALIYAVEEDAN
August 9, 2006
KUNNATH CHELLAPPAN NAIR Vs. VENKITADARI
October 5, 2006
KURIAN LIZY Vs. STATE OF KERALA
August 16, 2006
KUTTIATTOOR GRAMA PANCHAYAT Vs. P SADIRI
November 22, 2006
LAIJU K Vs. BRICK BOND BUILDERS PVT LTD
June 14, 2006
LAKSHMANA IPS RETD Vs. CENTRAL BUREAU OF INVESTIGATION
December 7, 2006
LAKSHMI Vs. NALINI
December 20, 2006
LAL THANKAPPAN Vs. STATE OF KERALA
December 5, 2006
LALEETHAMMA Vs. UNION OF INDIA
November 23, 2006
LATHA E M Vs. JOINT REGISTRAR GENERAL
December 6, 2006
LAVANYA TOURS AND TRAVELS PVT LTD Vs. STATE OF KERALA
October 10, 2006
LAYA Vs. K V SUMESH
August 4, 2006
LAZAR ANTONY ALIAS MANIYAPPAN Vs. SUB INSPECTOR OF POLICE
December 12, 2006
LEELA Vs. STATE OF KERALA
December 5, 2006
LEELA S/O KUMARAN Vs. JAISON FRANCIS
September 26, 2006
LEELAMMA JOHN THOPPIL Vs. ASSISTANT COMMISSIONER OF INCOME TAX &
March 20, 2006
LEKHA Vs. TRIVANDRUM SERVICE CO OP BANK LTD
July 25, 2006
LEKHA Vs. MANICKAN
October 19, 2006
LILLY Vs. SECRETARY TO GOVERNMENT
December 19, 2006
LINK INDIA HOMES PVT LTD Vs. JOE JOSEPH
November 17, 2006
LIZA CHARLY Vs. STATE OF KERALA
March 2, 2006
LORD KRISHNA BANK Vs. STATE OF KERALA
December 6, 2006
M A ABDUL NAZAR ABUBECKER Vs. S I OF POLICE
December 4, 2006
M A AHMED SHAFIULLAH Vs. MANUALSONS TRADING COMPANY
December 13, 2006
M A HARIDAS Vs. LABOUR COURT
March 14, 2006
M A NIZAMUDHEEN ALIAS NISSAR Vs. STATE OF KERALA
December 7, 2006
M ABRAHAM BABU Vs. STATE OF KERALA
November 21, 2006
M AHAMMADKUTTY HAJI Vs. CHIEF COMMISSIONER OF INCOME TAX
February 22, 2006
M BABY Vs. STATE OF KERALA
January 2, 2006
M BALAN Vs. STATE OF KERALA
November 21, 2006
M C ABDUL KHADER Vs. K MOIDU
November 22, 2006
M C ANONTY Vs. STATE OF KERALA
December 4, 2006
M C CHERIAN Vs. STATE OF KERALA
December 13, 2006
M C HASEENA Vs. MUNDAKKAPARAMBAN ABDUL JALEEL
September 27, 2006
M D JOSEPH ASOK LIME AND BLEACHERS Vs. STATE OF KERALA
July 21, 2006
M E BABU Vs. STATE OF KERALA
December 1, 2006
M E S CENTRAL COLLEGE COMMITTEE Vs. M SYED MOHAMMED
December 11, 2006
M FATHIMA BEEVI Vs. STELLA JOHN
March 16, 2006
M G SASIBHOOSHAN Vs. KERALA LOKH AYUKTA
February 15, 2006
M J AJAYAGOSH Vs. SUB INSPECTOR OF POLICE
December 18, 2006
M K ABDU Vs. M GOPALAKRISHNAN
January 17, 2006
M K ARIF Vs. STATE OF KERALA
November 27, 2006
M K BABY Vs. SHAN FINANCE P LTD
July 17, 2006
M K MURALEEDHARAN UNNITHAN Vs. DIRECTOR OF SURVEY THIRUVANATHAPURAM
August 25, 2006
M K PHILIP Vs. GAINMORE INVESTMENT
May 22, 2006
M K PRABHAKRAN Vs. T E GANGADHARAN
March 7, 2006
M K SIVARAJAN FORMERLY PRESIDENT Vs. STATE ELECTION COMMISSION
November 23, 2006
M K THOMAS Vs. STATE OF KERALA
May 26, 2006
M KRISHNA KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION
February 27, 2006
M KRISHNABHADRAN Vs. KAILASANATHAN
October 26, 2006
M KUNHIRAMAN Vs. M P RAMAKRISHNAN
November 27, 2006
M LEONARD ASHOK Vs. COMMERCIAL TAX OFFICER
December 20, 2006
M M MATHAI Vs. EBRAHIM SYED MOHAMMED
January 30, 2006
M MANJUBASH Vs. BEENA MOHANDAS
November 17, 2006
M MOHAMMED SULAIMAN Vs. DIRECTOR OF MEDICAL EDUCATION
March 22, 2006
M MOHAN SELECTION GRADE LECTURER AND HEAD OF THE DEPARTMENT OF POLITICS Vs. STATE OF KERALA
June 12, 2006
M N GANESH NARAYANA IYYER Vs. K JAYAPRAKASH BABU SEKHARA MARAR
November 17, 2006
M N KOCHU MUHAMMED Vs. STATE OF KERALA
July 26, 2006
M N KONTHALAM Vs. SECRETARY TO GOVERNMENT
November 23, 2006
M OMANAKUTTY AMMA Vs. K P MATHEW
October 12, 2006
M P ABDUL KHADER Vs. CATHOLIC SYRIAN BANK MANNA
September 27, 2006
M P ABDUL RAZAK Vs. SOUTHERN INDIA TRADING CORPORATION
December 14, 2006
M P KUNHI MOHAMMAD ALIAS KUNJIPPA Vs. UNION OF INDIA
July 25, 2006
M P SAHITHA MOHAMMED Vs. SECRETARY TO GOVERNMENT
November 23, 2006
M P SIVASANKARAN NAIR Vs. STATE OF KERALA
March 23, 2006
M PARAMASIVAM Vs. UNION OF INDIA
November 10, 2006
M R MADHUSUDANAN KARTHA Vs. COMMISSIONER OF INCOME TAX
May 22, 2006
M RAJAN Vs. STATE OF KERALA
November 30, 2006
M S JANARDHANAN Vs. C K GEORGEKUTTY
December 6, 2006
M S KOSHY Vs. PHILIPOSE MATHAI
December 1, 2006
M S KRISHNA MOORTHY Vs. TALUK LAND BOARD ALATHUR
January 4, 2006
M S M HANEEFA Vs. UNITED FINANCE CORPORATION
January 2, 2006
M S MOHAN Vs. SUB INSPECTOR OF POLICE
December 18, 2006
M S MURALEEDHARAN Vs. P S VIJAYAKUMAR
July 5, 2006
M S PREMKUMAR GENERAL SECRETARY Vs. TRANSPORT COMMISSIONER
February 20, 2006
M SAMUEL Vs. KERALA STATE ROAD TRANSPORT CORPORATION
October 26, 2006
M SIVASANKARAN Vs. MANAGER K M U P SCHOOL P O EDAYUR
January 23, 2006
M SOMARAJAN DEPUTY DIRECTOR Vs. STATE OF KERALA
July 18, 2006
M SREENIVASA MALLAYA Vs. MATTANCHERRY SARVAJANIK CO OPERATIVE
December 5, 2006
M SULAIMANKUTTY Vs. STATE OF KERALA
November 29, 2006
M T JOSEPH MYALIL HOUSE Vs. STATE OF KERALA
December 5, 2006
M T SUKUMARAN Vs. K MOHANDAS
December 7, 2006
M USHMAN Vs. KERALA FINANCIAL CORPORATION
November 23, 2006
M USMAN Vs. KERALA FINANCIAL CORPORATION
January 2, 2006
M V RAJU Vs. MANAGER INDIAN OVERSEAS BANK
June 16, 2006
M V VARGHESE Vs. VISHNU YASODHARAN
December 12, 2006
M VIJAYA NARAYANAN Vs. M PRABHAKARAN
February 8, 2006
M. I. KUMARAN Vs. ABDUL KARIM
March 29, 2006
M.A.H. KHAN Vs. STATE OF KERALA
January 4, 2006
M.D. THOMAS Vs. STATE OF KERALA
August 11, 2006
M.V. RAJU Vs. MANAGER, INDIAN OVERSEAS BANK
June 19, 2006
M/S. CARBORANDUM UNIVERSAL LTD. Vs. STATE OF KERALA
July 6, 2006
MADAMUTTATHIL ABDUL RAZAK Vs. M YOUSAF
May 22, 2006
MADAPPILLIL BROTHERS Vs. ULLATTIL AGENCIES
July 13, 2006
MADHAVAN Vs. THANKAM
December 15, 2006
MADHAVAN PILLAI Vs. K S R T C LTD
December 15, 2006
MADHU ALIAS NARAYANANKUTTY Vs. STATE OF KERALA
December 15, 2006
MADHU NARAYANAN NAIR Vs. STATE OF KERALA
November 30, 2006
MADHU PARUMALA Vs. SPEAKER KERALA LEGISLATIVE ASSEMBLY
July 21, 2006
MADRAS CEMENTS Vs. ASSISTANT COMMISSIONER AUDIT ASSESSMENT
July 18, 2006
MAHAKLINGAM AND CO COIMBATORE Vs. STATE OF KERALA REP
August 10, 2006
MAHEEN KHANNU Vs. STATE OF KERALA
November 27, 2006
MAHEEN MANI Vs. STATE OF KERALA
December 18, 2006
MAHEEN SULAIMAN Vs. VELLARADA GRAMA PANCHAYAT
December 15, 2006
MAJEED K MOIDEENKUTTY Vs. STATE OF KERALA
December 6, 2006
MAJEED KUNJU Vs. INSPECTOR
December 15, 2006
MAJEED NELLIKKA Vs. BERGER PAINTS INDIA LTD
October 16, 2006
MALABAR CEMENT LTD Vs. SECRETARY MCL LABOUR UNION CITU
March 29, 2006
MALABAR FOOD PROCESSORS PRIVATE LIMITED Vs. UNION OF INDIA
February 10, 2006
MALANKARA PLANTATIONS LTD Vs. SECRETARY
November 10, 2006
MALAYALA MANORAMA CO LTD Vs. ASSISTANT COMMISSINER INCOME TAX
August 2, 2006
MALAYALA MANORAMA COMPANY LTD Vs. ASST COMMISSIONER KGST
August 2, 2006
MALAYALA MANORAMA COMPANY LTD Vs. ASSISTANT COMMISSIONER KGST COMMERCIAL TAXES
May 22, 2006
MAMMOOTTI CHAIRMAN Vs. RAJAJI MATHEW THOMAS
June 5, 2006
MAMMUNNI MAMMYKUTTY Vs. STATE OF KERALA
December 11, 2006
MANAGER NARAYANAN NAIR MEMORIAL HSS Vs. GOVT OF KERALA
November 23, 2006
MANAGER PERINGATHUR MUSLIM L P SCHOOL Vs. STATE OF KERALA
December 15, 2006
MANAGER S N D P L P SCHOOL V K Vs. ROY
September 28, 2006
MANAGER S N M COLLEGE AND SNMIMT MALIANKARA Vs. S I OF POLICE
December 15, 2006
MANAGER STATE BANK OF TRAVANCORE Vs. JAFFAR ALI
August 23, 2006
MANAGER V K N M V H S S VAYYATTUPUZHA Vs. THULASI BAI
July 4, 2006
MANAGING DIRECTOR KERALA STATE CIVIL SUPPLIES CORPORATION LTD Vs. KERALA LOK AYUKTA REP
January 31, 2006
MANAGING TRUSTEE Vs. STATE OF KERALA
March 31, 2006
MANAM MUZHANGAYIL VISWANATHAN Vs. MANAM MUZHANGAYIL RAMAKRISHNAN
October 31, 2006
MANAPPURAM GENERAL FINANCE Vs. NAZIR A A
December 7, 2006
MANGALAM PUBLICATIONS INDIA PVT LTD Vs. V THAMPY EIPE
February 13, 2006
MANI Vs. STATE OF KERALA
December 8, 2006
MANI C KAPPAN Vs. K M MANI
December 1, 2006
MANI MADAVALAPPIL Vs. C I OF POLICE NELWASHAWAR
December 21, 2006
MANIKANDAN SUNDARAM Vs. STATE OF KERALA
November 28, 2006
MANIKANTAN NAIR Vs. ELAKAMON GRAMA PANCHAYATH
November 24, 2006
MANIKUTTAN ALIAS PRATHYUSH Vs. STATE OF KERALA
April 24, 2006
MANIKUTTAN PONNAN Vs. STATE OF KERALA
December 7, 2006
MANIMALAYAR SAMRAKSHANA SAMITHI Vs. STATE OF KERALA
December 14, 2006
MANJIT KAUR SAWHNEY Vs. AJAY B AGARWAL
December 8, 2006
MANJUNATH TYRE RETREADERS Vs. STATE OF KERALA
September 27, 2006
MANOJ K BABU Vs. STATE OF KERALA
November 28, 2006
MANOJ KUTTAN Vs. STATE OF KERALA
December 8, 2006
MARATT RUBBER LTD Vs. LAND TRIBUNAL TAHSILDAR
February 16, 2006
MARE STEEL CASTINGS (P.) LIMITED Vs. STATE OF KERALA
August 24, 2006
MARIAMMA THOMAS Vs. STATE
February 24, 2006
MARTIN K MATHEW Vs. STATE OF KERALA
October 26, 2006
MARUTI COUNTRYWIDE AUTO FINANCIAL SERVICES LTD Vs. THODUPUZHA MUNICIPALITY REP
June 22, 2006
MARY Vs. JOSE MATHEW
February 21, 2006
MARY Vs. REGIONAL DIRECTOR
January 31, 2006
MARY Vs. JOSE MATHEW
September 21, 2006
MARY OUSEPH Vs. UNION OF INDIA
December 21, 2006
MARY PHILIP Vs. STATE OF KERALA
August 31, 2006
MARYKUTTY JOSEPH Vs. STATE OF KERALA
September 27, 2006
MARYKUTTY SEBASTIAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
November 24, 2006
MATHAIKUTTY Vs. DISTRICT SUPDT OF POLICE
November 7, 2006
MATHIRI Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 3, 2006
MAULANA HOSPITAL Vs. UNION OF INDIA
January 3, 2006
MAYFLOWER HOTELS P LTD Vs. STATE OF KERALA
March 9, 2006
MEHASOOM A MOHAMMED KUTTY Vs. STATE OF KERALA
December 6, 2006
MERCHANTS ASSOCIATION Vs. STATE OF KERALA
March 9, 2006
MERCHANTS ASSOCIATION Vs. STATE OF KERALA
May 24, 2006
METALEX AGENCIES Vs. STATE OF KERALA
July 11, 2006
METRO TYRES LTD Vs. STATE OF KERALA
December 4, 2006
METTUKUNNUMMAL PANAYANTHATTA Vs. MUNDAVALAPPIL PARU
September 27, 2006
MICHAEL Vs. PARAMARA GROUP DEVASWOM
March 23, 2006
MICHEL JOHN Vs. THRESSIAMMA JOHN
December 6, 2006
MIDHUN Vs. STATE OF KERALA
October 30, 2006
MIDHUN MARTIN BADY Vs. STATE OF KERALA
July 25, 2006
MINI Vs. DIRECTOR
March 28, 2006
MINI A K Vs. STYATE OF KERALA
November 28, 2006
MINI K PAI Vs. DISTRICT COLLECTOR
December 6, 2006
MINI SHAJI Vs. STATE OF KERALA
January 2, 2006
MIRACLE ELASTOMER INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
April 3, 2006
MOHAMAD SADIK Vs. TAHSILDAR
March 27, 2006
MOHAMMAED KUTTY Vs. MOHAMMED
June 9, 2006
MOHAMMED Vs. STATE OF KERALA
January 10, 2006
MOHAMMED KUTTY KOYA Vs. SHABIDA
December 5, 2006
MOHAMMED SALI ABDULLA MOULAVI Vs. STATE OF KERALA
April 20, 2006
MOHAMMED SAMEER Vs. DEPUTY DIRECTOR
December 4, 2006
MOHAMMEDALI KUNHALAN Vs. STATE OF KERALA
November 27, 2006
MOHAN DAS Vs. STATE OF KERALA
December 4, 2006
MOHANAKUMARAN NAIR Vs. VIJAYAKUMARAN NAIR
March 13, 2006
MOHANAKURUP Vs. STATE OF KERALA
December 8, 2006
MOHANAN Vs. STATE OF KERALA
December 12, 2006
MOHANAN Vs. STATE OF KERALA
June 2, 2006
MOHANAN Vs. DIRECTOR OF HOMEOPATHY
July 26, 2006
MOIDEEN Vs. JOHNY
May 30, 2006
MOIDEEN Vs. NABEESHA
December 18, 2006
MOIDEEN BAVA MANCHESRA BANOT Vs. SHAHIDA
March 30, 2006
MONEY Vs. STATE OF KERALA
December 7, 2006
MONIS K THOMAS Vs. STATE OF KERALA
December 1, 2006
MOOPUMURA KULASU NAIKAR Vs. MANOJ
October 12, 2006
MRIDULA Vs. STATE OF KERALA
December 15, 2006
MSP FAMILY JAIN TRUST Vs. STATE OF KERALA
February 28, 2006
MSP FAMILY JAIN TRUST Vs. STATE OF KERALA
January 28, 2006
MUHAMMAD ALI Vs. STATE ELECTION COMMISSION
May 16, 2006
MUHAMMADALI Vs. THRISSUR DISTRICT CO OPERATIVE BANK
November 24, 2006
MUHAMMED Vs. STATE OF KERALA
January 16, 2006
MUHAMMED ALI Vs. STATE OF KERALA
December 18, 2006
MUHAMMED HABEEBULLA Vs. SUJITH
November 23, 2006
MUHAMMED SAGEER Vs. FATHIMA
October 3, 2006
MUHAMMED SHAFEEK RAHMAN Vs. INTELLIGENCE OFFICER
December 4, 2006
MUHAMMED SHAFEEK RAHMAN ALIAS SHAFEEK Vs. STATE OF KERALA
December 4, 2006
MUHAMMEDKUTTY HAJI ALIAS KUNHUTTY Vs. STATE OF KERALA
December 26, 2006
MUJEEB Vs. STATE OF KERALA
November 29, 2006
MUJEEB RAHMAN ALIAS MON Vs. CIRCLE INSPECTOR OF POLICE
December 18, 2006
MUJEEB REHMAN Vs. STATE OF KERALA
December 13, 2006
MUKESH Vs. STATE OF KERALA
September 26, 2006
MUKESH KOHANAN Vs. STATE OF KERALA
November 27, 2006
MULAMMOTTIL CONSUMER CREDIT LTD Vs. E R SREENIVASAN ASSISTANT STORE KEEPER
June 5, 2006
MUNEER A N Vs. STATE OF KERALA
December 26, 2006
MURALEEDHARAN Vs. STATE OF KERALA
November 26, 2006
MURALEEDHARAN Vs. S I OF POLICE
November 24, 2006
MURALEEDHARAN NAIR Vs. STATE OF KERALA
July 26, 2006
MURALI Vs. PRASANTH
July 10, 2006
MURLEEDHARAN Vs. VIJAY KUMAR
July 5, 2006
MURUKANKUTTY Vs. AMARNATH SHETTY
October 11, 2006
MUSLIARAKATH ABDULLA Vs. K ABDUL AZEEA NAHA
March 3, 2006
MUSTHAFA Vs. FATHIMA KUTTY
July 7, 2006
MUVATTUPUZHA AGRICULTURAL CO OPERATIVE BANK LTD Vs. DISTRICT LABOUR OFFICER
November 8, 2006
MYPPAN OUSEPH POULOSE Vs. DISTRICT COLLECTOR
December 13, 2006
N ANIRUDHAN Vs. DISTRICT ENVIRONMENT ENGINEER
December 15, 2006
N B KRISHNA KURUP Vs. UNION OF INDIA
June 9, 2006
N G VARGHESE AND N V GEORGE Vs. KERALA STATE ROAD TRANSPORT CORPORATION
December 4, 2006
N JAYAPRAKASH Vs. COMMISSIONER OF INCOME TAX
January 20, 2006
N K SHAJI Vs. E V JOSHY
October 18, 2006
N N SATHEESAN Vs. JOSEPH
October 9, 2006
N NATARAJAN Vs. CENTRAL MANAGER
February 21, 2006
N PRAKASH Vs. TRICHUR DISTRICT CO-OPERATIVE
November 21, 2006
N RAJAN VILAYIL VEEDU Vs. ASSISTANT ENGINEER
December 8, 2006
N RANGANAYAKI Vs. STATE OF KERALA
September 18, 2006
N S KUNJUMOHAMMED Vs. FOOD INSPECTOR
September 20, 2006
N SAROJINI AMMA KIZHAKKE MURI SOORANADU VILLAGE Vs. NARAYANAN NAIR GOVINDA MANGALATHU HOUSE KONNAMANKARA MURI
June 12, 2006
N SOMAN Vs. STATE OF KERALA
December 14, 2006
N U KURUP Vs. UNION BANK OF INDIA
June 22, 2006
N VIJAYAN Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DIARY DEPARTMENT
May 23, 2006
N. P. SHEELA Vs. MINISTRY OF INFORMATION TECHNOLOGY
March 17, 2006
NABEESA Vs. KUNHAMI
October 19, 2006
NABEESA A KARIM Vs. STATE OF KERALA
November 27, 2006
NAJEEB HUSSAIN Vs. STATE OF KERALA
December 15, 2006
NALINI Vs. DEPUTY COLLECTOR LAND ACQUISITION
August 25, 2006
NANJUNDAPPA Vs. HANUMANTHARAYAPPA
June 26, 2006
NANU Vs. BALAN MASTER
September 29, 2006
NARAYANA SWAMI Vs. FOOD INSPECTOR
November 17, 2006
NARAYANAN KUMARAN Vs. STATE OF KERALA
December 7, 2006
NARENDRA MENON Vs. STATE OF KERALA
August 4, 2006
NATIONAL INSURANCE CO LTD Vs. JABBAR
October 12, 2006
NATIONAL THERMAL POWER CORPORATION Vs. SALES TAX OFFICER DEPT OF COMMERCIAL TAXES
March 1, 2006
NAVABHARATH KURIES & TRADING CO Vs. C. E. JOB
August 30, 2006
NAVARATHANA CHEMICALS Vs. STATE OF KERALA
July 5, 2006
NAZIM S SHAMSUDHEEN Vs. STATE OF KERALA
November 27, 2006
NEELAKANDAN NAMPOOTHIRI Vs. TRAVANCORE DEVASWOM BOARD
November 20, 2006
NEELAKANTA PILLAI Vs. MADHAVA KURUP
June 21, 2006
NEELAKANTA PILLAI BHARGAVA PANICKER Vs. MADHAVAKURUP DASAPPAN PILLAI
June 21, 2006
NEENA MATHEW Vs. THAMARASSERY GRAMA PANCHAYTH
November 22, 2006
NEERAKAL GLOVES PVT LTD Vs. KURIAN ABRAHAM P LTD
December 7, 2006
NEW INDIA ASSURANCE CO LTD Vs. VAPPU
December 19, 2006
NEW INDIA ASSURANCE CO LTD Vs. SHEEJA
July 27, 2006
NIKITA MOHANDAS Vs. K U GEEVARGHESE
December 1, 2006
NIRMALA Vs. STATE OF KERALA
January 13, 2006
NIRMALA INDUSTRIES Vs. E S I CORPORATION
July 18, 2006
NIRMALA KERALAN Vs. JOY CHERIYAN
November 6, 2006
NIRMALA METAL INDUSTRIES Vs. KERALA STATE ELECTRICITY BOARD
July 7, 2006
NISAR Vs. DISTRICT SUPERINTENDENT OF POLICE
April 24, 2006
NITHIN C BABU Vs. STATE OF KERALA
December 1, 2006
NIYAMAVEDI Vs. CHAIRMAN
November 20, 2006
NOTTI Vs. EXCISE INSPECTOR
April 24, 2006
NOUSHAD Vs. KAYAMKULAM MUNICIPALITY
March 27, 2006
NOUSHAD Vs. STATE OF KERALA
December 11, 2006
O B ABOOBAKER Vs. DISTRICT COLLECTOR PALAKKAD
July 21, 2006
O GEETHA ALIAS GEETHANJALI MADAM Vs. J PUSHPANGATHAN
December 14, 2006
O K MANOJ Vs. M SINDHU
September 27, 2006
O M RAMAN Vs. AREA MANAGER
December 5, 2006
O VASUDEVAN Vs. STATE OF KERALA
November 28, 2006
OMANA Vs. STATE OF KERALA
December 4, 2006
OMANA SURENDRAN Vs. V Z JOB
November 29, 2006
OOLANGADAN VEERAN Vs. PEIRNTHALMANNA SAHAKARANA KARSHIKA
December 5, 2006
OONNOONNY Vs. STATE OF KERALA
January 20, 2006
ORIENTAL INSURANCE CO LTD Vs. NARAYANAN NAIR
February 1, 2006
ORIENTAL INSURANCE CO LTD Vs. P A DAVIS
October 17, 2006
ORIENTAL INSURANCE CO LTD Vs. DAVIS
October 16, 2006
ORIENTAL INSURANCE CO LTD Vs. NIRMALA
November 23, 2006
OUPADAN GEORGE Vs. STATE OF KERALA
December 19, 2006
OUSO Vs. CHEEKKU
November 22, 2006
P A ROY Vs. STATE OF KERALA
May 3, 2006
P ABDULLA HIGH SCHOOL ASSISTANT Vs. STATE OF KERALA
November 29, 2006
P ABRAHAM MATHEW Vs. STATE OF KERALA
November 29, 2006
P ALAVI HAJI Vs. PANAYATHODY MUHAMMEDALI
December 8, 2006
P AZEEZ Vs. STATE OF KERALA
February 1, 2006
P B ANIL KUMAR Vs. STATE OF KERALA
November 24, 2006
P BAHULEYAN Vs. MOOSA
October 18, 2006
P BALAKRISHNA KIDAV Vs. MEPPAYOOR CO OPERATIVE HOUSING
December 12, 2006
P C CHACKO Vs. KERALA WATER AUTHORITY
November 20, 2006
P C GEORGE Vs. M G JOSE
May 30, 2006
P C HARIHARAN Vs. STATE OF KERALA
December 8, 2006
P C JOSE Vs. STATE OF KERALA
July 28, 2006
P C VELAYUDHAN Vs. P M JOSEPH
November 9, 2006
P CHITHARANJAN Vs. STATE OF KERALA
December 5, 2006
P DEVAKI Vs. STATE OF KERALA
July 27, 2006
P E SAHASSRANAMAN Vs. STATE OF KERALA
November 22, 2006
P HANEEFA MUHAMMED Vs. STATE OF KERALA
November 23, 2006
P J A MANOJ PEEJAYE ENTERPRISES Vs. STATE OF KERALA
August 25, 2006
P J ALEXANDER IPS Vs. CENTRAL BUREAU OF INVESTIGATION
March 15, 2006
P JANARDHANAN PILLAI Vs. STATE OF KERALA
December 4, 2006
P JITHENDRANATH Vs. WALSON LABORATORIES
October 5, 2006
P K ABOOBACKER Vs. STATE OF KERALA
November 29, 2006
P K GOPALAKRISHNAN Vs. P NARAYANAN NAIR
November 28, 2006
P K JAYANTHAN Vs. STATE OF KERALA
December 7, 2006
P K JAYAPRAKASH Vs. STATE OF KERALA
November 29, 2006
P K KUNHAPPU Vs. VATAKARA MUNICIPALITY
December 11, 2006
P K PRADEEP KUMAR Vs. THALAYOLAPARAMBU GRAMA PANCHAYAT
November 29, 2006
P K SHAFEEQUE Vs. STATE OF KERALA
December 13, 2006
P K SURESH Vs. STATE OF KERALA
December 4, 2006
P K THANKACHAN Vs. CATHOLIC SYRIAN BANK LTD
April 5, 2006
P K VALSAN ALIAS VALSAN THILIANGERY Vs. STATE OF KERALA
November 28, 2006
P K VISWANATHAN Vs. STATE OF KERALA
November 21, 2006
P KAMALAM Vs. DEVAKI
March 24, 2006
P L JOHNSON Vs. REGIONAL TRANSPORT AUTHORITY
May 24, 2006
P L JOHNY Vs. WELFARE FUND INSPECTOR
October 19, 2006
P M ABDUL LATHEEF Vs. INDIAN OIL CORPORATION LIMITED
January 13, 2006
P M DEVASSIA Vs. ANCY
October 26, 2006
P M ISMAIL Vs. P C THOMAS
October 31, 2006
P M JAMES Vs. ACCOUNTANT GENERAL
March 1, 2006
P M JOSE Vs. KADUTHURUTHY BLOCK HOUSING CO OPERATIVE
September 22, 2006
P M JOSEPH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
June 29, 2006
P M PARTHAKUMAR Vs. AJITH VISWANATHAN
March 24, 2006
P M PRAMOD Vs. N V PARAMESWARAN
November 24, 2006
P MADHAVI Vs. SECRETARY
November 21, 2006
P MOHAMMED ABDULLA Vs. STATE OF KERALA
August 10, 2006
P MOHANAN PILLAI Vs. STATE OF KERALA
February 7, 2006
P N GOPINATHAN Vs. SIVADASAN KUNJU
September 27, 2006
P N JOSHI Vs. P M ASSIS
November 28, 2006
P N RAVINDRA MOHANAN Vs. DEPUTY DIRECTOR OF EDUCATION
November 24, 2006
P N SREEDHARAN Vs. STATE OF KERALA
December 15, 2006
P O PETER Vs. SARA
September 27, 2006
P P MOHAMMED Vs. STATE OF KERALA
February 10, 2006
P P PRASANTHAN Vs. STATE OF KERALA
November 29, 2006
P P SAMEER HAMZA Vs. THALASSERY MUNICIPALITY
November 21, 2006
P P VARGHESE Vs. TAHSILDAR
March 9, 2006
P PRASANTH Vs. PATHARAMBAL RAJU
September 26, 2006
P R SASINDRAN Vs. STATE OF KERALA
November 24, 2006
P RADHAKRISHNAN Vs. KERALA LOK AYUKTA OFFICE OF THE KERALA LOK AYUKTA
January 25, 2006
P RAGHUNATH Vs. P V RAMESH BABU
December 5, 2006
P S AJITHKUMAR Vs. STATE OF KERALA
November 30, 2006
P S BASHEER Vs. PEARL FOOD PRODUCTS
February 10, 2006
P S BASHEER SAITHALI Vs. M GOPI MULLASSERY VEEDU
December 7, 2006
P S PADMANABHAN Vs. CORPORATION OF THIRUVANANTHAPURAM
March 24, 2006
P S RAJU Vs. KURUVILA JOHN
December 7, 2006
P S VARGHESE Vs. ANTONY JOHN
December 5, 2006
P SHAMSUDIN Vs. B SHEREEFA SAHIB
April 7, 2006
P SUBRAMANIAN Vs. STATE OF KERALA
August 8, 2006
P SURENDRAN Vs. B R KRISHNA PRASAD
November 29, 2006
P T ABDURAHMAN Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
May 23, 2006
P T S UNNI Vs. A MURALIDHARAN KIZHAKKE AMBRAMOLL
October 9, 2006
P U USHA Vs. STATE OF KERALA
March 10, 2006
P V ABOOBACKER HAJI P W D CONTRACTOR Vs. STATE OF KERALA
December 8, 2006
P V ALIYAMMA Vs. E K THOMAS
September 1, 2006
P V RAJEESH Vs. ASSISTANT ENGINEER KERALA STATE ELECTRICITY BOARD
January 20, 2006
P V SANTHOSH Vs. STATE OF KERALA
April 24, 2006
P VIJAYARAGHAVAN Vs. TRAVANCORE DEVASWOM BOARD
May 22, 2006
P. DAMODARAN & ORS. Vs. M.K. KRISHNAN KUTTY
March 29, 2006
P. K. ALI HAJI Vs. BOARD OF REVENUE
October 17, 2006
P. K. BABU Vs. CHIEF ENGINEER
October 10, 2006
P. PRADEEP KUMAR .. Vs. M.N. JITHU
October 19, 2006
P.G. BHANUMATHY Vs. COMMISSIONER OF INCOME TAX
July 18, 2006
P.K. VISHALAKSHI Vs. THE BANK OF INDIA
April 6, 2006
P.M. DEVASSIA Vs. ANCY & ORS.
October 28, 2006
P.R. PALPU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 30, 2006
P.S. ASHOK KUMAR Vs. P.B. SAMUEL AND ANR.
October 6, 2006
PACHAYAMMAL Vs. DWARASWAMY PILLAI
July 4, 2006
PADIYAR MEMORIAL HOMEOPATHIC MEDICAL COLLEGE Vs. STATE OF KERALA
February 2, 2006
PADMAVATHY AMMA Vs. SECRETARY KOZHIKODE DEVE AUTHORITY
December 13, 2006
PADMINI E KARIYAN AMBADI Vs. STATE OF KERALA
December 4, 2006
PAMPARA PHILIP Vs. KOORITHOTTIYIL KINHI MOHAMMED
October 19, 2006
PANCHAMAN TRADERS Vs. COMMISSIONER OF INCOME TAX
March 9, 2006
PARAGON STEELS PVT LTD Vs. EUROPEAN METAL RECYCLING LTD
April 5, 2006
PARAPPURATH MANOJ ALIAS MANOJ KUMAR Vs. STATE OF KERALA
January 13, 2006
PARAVAN Vs. STATE OF KERALA
December 5, 2006
PAROTH DAMODARAN Vs. STATE OF KERALA
December 13, 2006
PARRY AGRO INDUSTRIES Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT
June 23, 2006
PARRY AGRO INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
July 21, 2006
PATHANAPURAM TALUK SAMAJAM CORPORATE MANAGEMENT SCHOOLS Vs. SREELATHA
July 10, 2006
PAUL MATHEW AND COMPANY Vs. COMMISSIONER OF INCOME TAX
June 27, 2006
PAULOSE Vs. GUJARAT AMBUJA CEMENTS LTD
November 30, 2006
PEEKAY RE-ROLLING MILLS P LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT IV SPECIAL CIRCLE I
April 7, 2006
PENTECOST MISSION Vs. STATE OF KERALA
August 30, 2006
PEPSICO INDIA HOLDING PVT LTD Vs. AJAYAKUMAR S
November 30, 2006
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF KERALA
September 22, 2006
PHARMA KURIES P LTD Vs. T J SOJU
August 30, 2006
PHILIP ANTONY Vs. STATE OF KERALA
November 28, 2006
PLANTATION CORPORATION OF KERALA LTD Vs. STATE OF KERALA
November 6, 2006
POOTHAMKURINJI MOHAMMADALI HAJI Vs. STATE OF KERALA
April 24, 2006
POOVANCHERRY THEKKEVEETTIL SANKARA NARAYANAN Vs. STATE OF KERALA
May 24, 2006
PRABHAKARAN Vs. GANGADHARAN
March 7, 2006
PRADEEP Vs. STATE OF KERALA
November 28, 2006
PRADEEP NARAYANAN Vs. STATE REPRESENTED BY THE SPECIAL TAHSILDAR
August 22, 2006
PRADEEP NARAYANAN Vs. KERALA STATE
August 22, 2006
PRAKASAN Vs. EMMANNUEL SAREES JAI HIND BUILDING
July 4, 2006
PRAKASAN BHASKARAN Vs. STATE OF KERALA
November 27, 2006
PRASAD ENTERPRISES Vs. STATE OF KERALA
October 30, 2006
PRASAD PROPRIETOR PRASAD ENTERPRISES Vs. STATE OF KERALA
December 8, 2006
PRASANNARAGHUNATH RAGHUNATH Vs. DEPUTY DIRECTOR OF PANCHAYATHS
December 6, 2006
PRASANTH G L PRASANTH BHAVAN Vs. STATE OF KERALA
June 12, 2006
PRAVEEN S LAL Vs. STATE OF KERALA
September 29, 2006
PREMA RAMAKRISHNAN Vs. ELANATTIL SALMATH
June 6, 2006
PRIMA INDUSTRIES LTD Vs. DY. COMMISSIONER
August 1, 2006
PRINCEAMMA JOSEPH Vs. STATE OF KERALA
November 17, 2006
PRINCIPAL Vs. STATE OF KERALA
December 18, 2006
PRIYA M K Vs. JAYAKUMARAN NAIR P
December 4, 2006
PRIYESH ARAMANA Vs. STATE OF KERALA
November 25, 2006
PUNNARA VEETTIL ACHUTHAN Vs. STATE OF KERALA
December 4, 2006
PUSHPADAS Vs. STATE OF KERALA
December 15, 2006
PUSHPAGIRI MEDICAL SOCIETY Vs. STATE OF KERALA
January 4, 2006
PUSHPAKUMARI Vs. STATE OF KERALA
November 29, 2006
PUTHEDATH METALS Vs. P M VINOD
November 29, 2006
PUTHIYAPURAYIL ABDUL SALAN Vs. P P MARIYUMMA
December 11, 2006
QUALIFIED PRIVATE MEDICAL PRACTITIONERS AND HOSPITALS ASSOCIATION Vs. STATE OF KERALA
August 1, 2006
QUILON DISTRICT PETROLEUM DEALERS Vs. STATE OF KERALA
January 16, 2006
R DHANALAKSHMY Vs. DIVISIONAL RAILWAY MANAGER
November 29, 2006
R GOPINATHAN Vs. CHANCELLOOR
December 8, 2006
R K VENKITESWARAN Vs. LAKSHMI
December 4, 2006
R LAKSHMI Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 24, 2006
R M SAILESH KUMAR Vs. GADATHARAN BANU PRAKASH
December 4, 2006
R MANOJ Vs. STATE OF KERALA
December 8, 2006
R PARAMESWARAN NAIR Vs. HINDUSTAN NEWS PRINT LTD
December 5, 2006
R PRABHAKARAN Vs. EXCISE COMMISSIONER
December 1, 2006
R SIVARAMAN Vs. STATE OF KERALA
May 26, 2006
R SREEKUMAR Vs. SUB INSPECTOR OF POLICE
December 4, 2006
R SREEKUMAR SECRETARY SPECIAL GRADE Vs. DIRECTOR OF PANCHAYATS
December 13, 2006
R SUDHAKARAN Vs. STATE OF KERALA
December 15, 2006
R VIJAYAN Vs. CHAIRMAN AND MANAGING DIRECTOR
November 24, 2006
RADHA Vs. SANKARANARAYANAN
November 23, 2006
RADHA Vs. STATE OF KERALA
December 26, 2006
RADHA SASIDHARAN Vs. STATE OF KERALA
June 8, 2006
RADHAKRISHNAN Vs. STATE OF KERALA
May 23, 2006
RADHAKRISHNAN MADHAVAN Vs. S I OF POLICE
November 30, 2006
RADHAKRISHNAN MANIKKAN Vs. STATE OF KERALA
April 24, 2006
RADHAKRISHNAN RAGHAVAN PILLAI Vs. K MURALEESHARAN NAIR
December 4, 2006
RADHAMANI A Vs. SECRETARY TRIVANDRUM CORPORATION
November 23, 2006
RADHAMMA Vs. STATE OF KERALA
December 18, 2006
RADHAMMA Vs. THULASI BAI
July 4, 2006
RADHAS PRINTERS (CORRUGATED) Vs. STATE OF KERALA
October 16, 2006
RADHIKA K Vs. STATE OF KERALA
December 11, 2006
RAFEEQ MUHAMMED Vs. STATE OF KERALA
November 29, 2006
RAFEEQUE POCKER Vs. K P MOIDEEN
December 14, 2006
RAFI LONAPPAN Vs. STATE OF KERALA
April 24, 2006
RAGHAVAN Vs. DISTRICT FORUM FOR CONSUMER DISPUTES REDRESSAL
July 28, 2006
RAGHAVAN Vs. STATE OF KERALA
December 15, 2006
RAGHUNATHAN Vs. STATE OF KERALA
December 4, 2006
RAHEEM MAMOOTTY Vs. STATE OF KERALA
December 7, 2006
RAHUL ANTONY SIMON Vs. MAHATMA GANDHI UNIVERSITY
December 14, 2006
RAJ P Vs. KERALA STATE HUMAN RIGHTS
December 13, 2006
RAJAMMA Vs. STATE OF KERALA
January 2, 2006
RAJAN Vs. STATE OF KERALA
August 22, 2006
RAJAN Vs. STATE OF KERALA
December 18, 2006
RAJAN CASHEW COMPANY Vs. UNION OF INDIA
February 1, 2006
RAJANI GOPAL Vs. DIRECTOR OF TREASURIES
December 18, 2006
RAJARAM PRASAD Vs. STATE OF KERALA
October 12, 2006
RAJAVALAPPIL PREMARAJAN Vs. P K PUSHPA
October 20, 2006
RAJESH Vs. STATE OF KERALA
October 18, 2006
RAJESH Vs. K R JAYACHANDRAN CO ORDINATOR SCC
November 20, 2006
RAJESH Vs. STATE OF KERALA
December 26, 2006
RAJESH Vs. K S E B
January 20, 2006
RAJESH KRISHNAN Vs. STATE OF KERALA
December 11, 2006
RAJESH KUMAR P Vs. STATE OF KERALA
December 4, 2006
RAJESH RAJAPPAN Vs. STATE OF KERALA
December 5, 2006
RAJESH REGHUNATHAN Vs. STATE OF KERALA
December 7, 2006
RAJITHAMOLE Vs. CENTRAL BUREAU OF INVESTIGATION
December 8, 2006
RAJOY YESUDASAN Vs. STATE OF KERALA
December 14, 2006
RAJU Vs. STATE OF KERALA
December 14, 2006
RAJU Vs. YOGESH N ZAVERI
December 7, 2006
RAJU ASSOCIATE PROFESSOR OF PSYCHIATRY Vs. N SUBHA ASSOCIATE PROFESSOR OF PSYCHIATRY
October 6, 2006
RAJU JACOB Vs. SALES TAX OFFICER DEPARTMENT OF COMMERCIAL TAXES
January 19, 2006
RAJU T T Vs. SUB INSPECTOR OF POLICE
April 24, 2006
RAKHEE S H S A PHYSICAL SCIENCE Vs. STATE OF KERALA
October 18, 2006
RAM BHAT Vs. LEELARAM SHEVARAM INDIA PVT LTD
September 19, 2006
RAM BHAT & ANR Vs. LEELARAM SHEVARAM & ORS
September 10, 2006
RAMACHANDRAN Vs. STATE OF KERALA
December 12, 2006
RAMACHANDRAN PILLAI Vs. KERALA WATER AUTHORITY
January 27, 2006
RAMANCHAND MANAGING DIRECTOR Vs. STATE OF KERALA
November 30, 2006
RAMESAN Vs. STATE OF KERALA
July 25, 2006
RAMESH CHANDRA SWAIN Vs. STATE OF KERALA
December 4, 2006
RAMKRISHNAN Vs. GANGADHARAN NAIR
August 8, 2006
RASHEED Vs. STATE OF KERALA
December 5, 2006
RASHEED HYDROSE Vs. STATE OF KERALA
December 12, 2006
RATHEESH Vs. STATE OF KERALA
December 7, 2006
RATHEESH KUMAR Vs. STATE OF KERALA
December 11, 2006
RAVEENDRAN Vs. STATE OF KERALA
December 13, 2006
RAVEENDRAN KRISHNANKUTTY Vs. STATE OF KERALA
December 12, 2006
RAVEENDRAN NAMBIAR Vs. PRABHAKARAN
June 20, 2006
RAVEENDRAN V UNNI Vs. DEPUTY FOREST OFFICER
December 8, 2006
RAVI Vs. STATE OF KERALA
December 13, 2006
RAVI Vs. STATE REP
July 21, 2006
RAZIM AHAMMED USMAN Vs. STATE OF KERALA
February 14, 2006
RECKITT BENCKISER (INDIA) LTD Vs. COMMISSIONER, COMMERCIAL TAXES
November 27, 2006
REENA GEORGE Vs. STATE OF KERALA
October 18, 2006
REGI PAILY Vs. OONNUKAL SERVICE CO OPERATIVE
December 7, 2006
REGIMON Vs. MADHAVI
July 5, 2006
REGIONAL TRANSPORT OFFICER PALAKKAD Vs. M SAJITH
February 3, 2006
REJU JOSEPH Vs. EXECUTIVE ENGINEER
November 21, 2006
RELIANCE INFOCOM LTD Vs. CHEMANCHERY GRAMA PANCHAYAT
October 12, 2006
REMABHAI Vs. STATE OF KERALA
December 18, 2006
RENJITH ALIAS VENKITESH NAKULAN Vs. STATE OF KERALA
December 14, 2006
RENUKA AGENCIES Vs. INTELLIGENCE OFFICER IB
September 26, 2006
RESHMI CONSTRUCTIONS BUILDERS Vs. CHAIRMAN AND MANAGING DIRECTOR
October 26, 2006
RETNAKARAN DASAN NADAR Vs. STATE OF KERALA
October 5, 2006
RIJO JACOB Vs. STATE OF KERALA
December 8, 2006
RIJU RAVINDRAN NON-VOCATIONAL LECTURER Vs. STATE OF KERALA
November 23, 2006
RIYAD ABDUL KAREEM Vs. KARUNAGAPPALLY GRAMA PANCHAYAT
November 27, 2006
RIYAS SAINULABDEEN Vs. STATE OF KERALA
November 27, 2006
ROHINI Vs. KUMARAN
February 28, 2006
ROHIT Vs. CIRCLE INSPECTOR OF POLICE
December 18, 2006
ROJO GEORGE Vs. THE DY. SUPERINTENDENT POLICE
March 10, 2006
RONNI THOMAS Vs. STATE OF KERALA
December 14, 2006
ROY GEE VARGHESE Vs. RAJALAKSHMI
October 16, 2006
RUBIFILA INTERNATIONAL LIMITED Vs. CUSTOMS EXCISE AND SERVICE TAX
December 21, 2006
RUKIA Vs. UNION OF INDIA
December 6, 2006
RUYESH KOZHIISSERY GANGADHARAN Vs. STATE OF KERALA
December 4, 2006
S A WAHAB PROPRIETOR MEHABOOB TRAVELS Vs. STATE OF KERALA
March 16, 2006
S AJAYA KUMAR Vs. DEEPTHI KRISHNAN
September 20, 2006
S AJAYAN Vs. STATE OF KERALA
July 13, 2006
S BABU Vs. STATE OF KERALA
December 12, 2006
S DEEPAK Vs. GEORGE PHILIP
August 28, 2006
S JAYAKUMAR Vs. STATE OF KERALA
March 1, 2006
S KRISHNAKUMARI Vs. VALLIKUNNAM GRAMA PANCHAYATH
November 23, 2006
S NAYAGAM Vs. MUNNAR GRAMA PANCHAYATH
December 8, 2006
S P KRISHNAKUMAR Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE
December 6, 2006
S PUSHPALATHA Vs. UNION OF INDIA
May 25, 2006
S R BALASUBRAMANYAM VICE CHAIRMAN Vs. STATE OF KERALA
November 20, 2006
S RAJAN RETD SUB INSPECTOR OF POLICE Vs. STATE OF KERALA
November 23, 2006
S RATNAKARA RAVU Vs. ASOK KUMAR KUTTAPPAN
December 6, 2006
S S SUNIL KUMAR Vs. RAJENDRAN PILLAI
September 29, 2006
S SANTHOSH KUMAR Vs. STATE OF KERALA
October 20, 2006
S SASI RADHA VILASOM Vs. STATE OF KERALA
December 4, 2006
S SREEKUMAR GOPINATHAN NAIR Vs. STATE OF KERALA
December 18, 2006
S SUBHASHCHANDRABABU Vs. STATE OF KERALA
January 9, 2006
S SURESHKUMAR Vs. STATE OF KERALA
January 11, 2006
S V GOPAKUMAR Vs. S L SAJIKUMAR
December 1, 2006
S VIJAYALAKSHMI Vs. STATE OF KERALA
November 23, 2006
S. S. SHANKARANARAYANA REDDIAR Vs. STATE OF KERALA
March 30, 2006
S.N.M. COLLEGE Vs. S.I. OF POLICE
December 15, 2006
SABESH T Vs. JYOTHI KUMAR S
July 10, 2006
SACHIDANANDAN Vs. STATE OF KERALA
November 16, 2006
SADASIVAN Vs. STATE OF KERALA
November 28, 2006
SAIDU ALIAS SAIDALAVI KONNOOLAN Vs. STATE OF KERALA
April 24, 2006
SAJ FLIGHT SERVICES PVT LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE
February 27, 2006
SAJEEV Vs. THRIVENI CREDIT CORPORATION
July 28, 2006
SAJEEV Vs. STATE OF KERALA
December 12, 2006
SAJEEV K P Vs. STATE OF KERALA
November 24, 2006
SAJI Vs. STATE OF KERALA
December 26, 2006
SAJI D CHERUVATHOOR Vs. ERNAKULAM REGIONAL CO-OPERATIVE MILK
November 29, 2006
SAJI KURIAN Vs. STATE OF KERALA
December 11, 2006
SAJIDA BOOK SHOP Vs. KAUMUDI EXPORTERS P LIMITED
October 18, 2006
SAJIKUMAR Vs. STATE OF KERALA
December 7, 2006
SAJITH Vs. DIRECTOR OF TECHNICAL EDUCATION
October 20, 2006
SAJU JOHN PETER Vs. KERALA STATE ROAD TRANSPORT
November 28, 2006
SAKAVULLA Vs. STATE OF KERALA
October 18, 2006
SAKKEER S H Vs. STATE OF KERALA
December 13, 2006
SALAM BAPPUTTY Vs. AYISHA POKKER
December 4, 2006
SALEENA ARAFA ISMAIL Vs. SALIM MEERA SAHIB
November 22, 2006
SALIM Vs. STATE OF KERALA
October 12, 2006
SALINI B L AND KRISHNAVILASAM Vs. UNIVERSITY OF KERALA
November 23, 2006
SAM JOSE Vs. COMMANDANT CENTRAL INDUSTRIAL
December 5, 2006
SAMBASIVAN @ SAMBAN Vs. STATE OF KERALA
September 12, 2006
SAMUEL MATHEW PARAKKAT Vs. STATE OF KERALA
June 9, 2006
SANADHANAN NAIR Vs. COCHIN KAGAZ LTD
September 13, 2006
SANAL Vs. STATE BANK OF INDIA
July 13, 2006
SANTHA PURUSHOTHAMAN Vs. SUB INSPECTOR OF POLICE
December 13, 2006
SANTHA SREEDHARAN Vs. SUPERINTENDENT OF POLICE
December 18, 2006
SANTHOSH Vs. SUB INSPECTOR OF POLICE
December 5, 2006
SANTHOSH ALIAS APPACHAN Vs. STATE OF KERALA
June 26, 2006
SANTHOSH ALIAS KOCHUCHEMPAN Vs. STATE OF KERALA
December 26, 2006
SANTHOSH BHAVANAM Vs. STATE OF KERALA
December 5, 2006
SANTHOSH GEORGE Vs. P S MATHAI
August 11, 2006
SANTHOSH KUAMR Vs. BABY
December 18, 2006
SANTHOSH VASAN Vs. STATE OF KERALA
December 8, 2006
SANTOSH KUMAR Vs. P. JAYAKUMAR
May 28, 2006
SANTOSH KUMAR Vs. P JAYAKUMAR
May 30, 2006
SARALA Vs. MEENA SUNIL
December 6, 2006
SARAMMA ITTOOP Vs. KUNJAMMA KURUVILLA
June 28, 2006
SARANGADHARAN Vs. M R MUKUNDAN
September 28, 2006
SARANYA ZAVERI Vs. KAMADON ACADEMY PVT LTD
March 1, 2006
SARANYA ZAVERI Vs. KAMADON ACADEMY PVT LTD
January 16, 2006
SARASWATHI AMMUKUTTY Vs. STATE
December 5, 2006
SARASWATHY ABHARANASALA Vs. CORPORATION BANK
November 7, 2006
SARASWATHY JEWELLERY KOLLAM 1 Vs. STATE OF KERALA
October 3, 2006
SARATH SASI Vs. SUB INSPECTOR OF POLICE
December 4, 2006
SAROJINI AMMA Vs. STATE OF KERALA
December 7, 2006
SAROJINI PRABHU Vs. PAPPIKUTTY ADIESIAR
October 13, 2006
SASIDHARAN KOLATHAI Vs. STATE OF KERALA
November 27, 2006
SASIDHARAN PILLAI Vs. STATE OF KERALA
December 26, 2006
SASIDHARAN PILLAI Vs. SECRETARY, THAMARAKKULAM GRAMA PANCHAYAT
August 4, 2006
SATE OF KERALA Vs. NADUVILAKKANDY AZEEZ
December 6, 2006
SATHEESAN Vs. STATE OF KERALA
December 4, 2006
SATHEESH Vs. STATE OF KERALA
November 28, 2006
SATHEESH Vs. STATE OF KERALA
December 1, 2006
SATHEESH SREEDHARAN Vs. CIRCLE INSPECTOR OF POLICE
January 2, 2006
SATHI K V VADAKKEDATH HOUSE Vs. UNION OF INDIA
December 13, 2006
SATHYAN AYYAPPAN SATHYAN Vs. YOUSU
September 27, 2006
SATHYASEELAN Vs. SUB INSPECTOR OF POLICE
December 18, 2006
SAVITHRY AMMA Vs. JAYACHANDRAN
August 7, 2006
SAVRIKUTTY ALIAS CHACKO ZAVIER Vs. STATE OF KERALA
June 15, 2006
SEBASTIAN CHOKKATTU Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
March 14, 2006
SECRETARY Vs. KARTHIKA MARINE INDUSTRIES P LTD
November 28, 2006
SECRETARY K S E B Vs. M V ABRAHAM
September 1, 2006
SECRETARY K S E BOARD Vs. K JAYAPALAN
November 16, 2006
SECRETARY S N V SAQDANAM TRUST Vs. CORPORATION OF COCHIN KOCHI
March 17, 2006
SEES JOHN Vs. SALES TAX OFFICER
March 10, 2006
SEKHARAN Vs. RAJAN
December 13, 2006
SELVAN SINGH Vs. NAGAMANI
July 28, 2006
SELVARAJ C Vs. STATE OF KERALA
July 17, 2006
SELVEN SINGH AND ANR. Vs. VEDAMANIKKOM NAGAMANI
July 28, 2006
SHAFIK BADARUDHEEN Vs. STATE OF KERALA
December 12, 2006
SHAJI Vs. MANAGING DIRECTOR KERALA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED
February 22, 2006
SHAJI CHANDRAN Vs. STATE OF KERALA
November 28, 2006
SHAJI LUKOSE SUB INSPECTOR OF POLICE KOLLAM DISTRICT Vs. STATE OF KERALA
December 12, 2006
SHAJI P R Vs. STATE OF KERALA
July 20, 2006
SHAJI SEBASTIAN DEVASSIA Vs. SUB INSPECTOR OF POLICE
December 15, 2006
SHAJI, C Vs. STATE OF KERALA
December 13, 2006
SHAJIMON JOSEPH Vs. STATE OF KERALA
December 4, 2006
SHAMNA Vs. STATE OF KERALA
March 31, 2006
SHAMSUDEEN RAWTHER Vs. K N SOMARAJAN
November 30, 2006
SHAMSUDHEEN Vs. SUB INSPECTOR OF POLICE
November 12, 2006
SHAMSUDHEEN Vs. SUB INSPECTOR OF POLICE
December 12, 2006
SHANU T HAMEED Vs. STATE OF KERALA
December 12, 2006
SHARADA B NAIR Vs. UNIVERSITY OF CALICUT
September 11, 2006
SHARAFATH MUHAMMEDMALLA Vs. STATE OF KERALA
December 8, 2006
SHARAFUDDIN HAMZA Vs. STATE OF KERALA
December 26, 2006
SHASHEES FLIGHT KITCHEN Vs. INCOME TAX OFFICER
April 6, 2006
SHASHEES FLIGHT KITCHEN Vs. INCOME TAX OFFICER
March 22, 2006
SHASHI Vs. B M DINESH
December 14, 2006
SHEEBA KUTTIATAN Vs. STATE OF KERALA
June 5, 2006
SHEREEF P ASSAINAR Vs. STATE OF KERALA
November 24, 2006
SHERIFA BEEVI Vs. KOMU
September 6, 2006
SHERIFA BEEVI Vs. P KOMU
October 6, 2006
SHERIN APPU Vs. STATE OF KERALA
November 23, 2006
SHIBI Vs. STATE OF KERALA
December 5, 2006
SHIBI FRANCIS Vs. STATE OF KERALA
October 10, 2006
SHIBU Vs. STATE OF KERALA
March 15, 2006
SHIBU LAPHEEF Vs. STATE OF KERALA
December 14, 2006
SHIBU SOBHANAN Vs. STATE OF KERALA
November 28, 2006
SHIBU VELAPPAN Vs. STATE OF KERALA
November 28, 2006
SHIJU STEPHEN FERNANDEZ Vs. SUB INSPECTOR OF POLICE
February 14, 2006
SHIMA KUTTAPPAN Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
August 29, 2006
SHINE GEORGE Vs. STATE OF KERALA
December 4, 2006
SHINOY SUKUMARAN Vs. STATE OF KERALA
November 27, 2006
SHONEY SANIL Vs. COASTAL FOUNDATIONS P LTD
February 1, 2006
SHOUKATHALI Vs. DISTRICT COLLECTOR
November 17, 2006
SHYAPPINEESH GOPI Vs. SUB INSPECTOR OF POLICE
December 14, 2006
SHYJAN SHAHUL HAMEED Vs. STATE OF KERALA
December 4, 2006
SIBISH M Vs. STATE OF KERALA
December 7, 2006
SIBY JOSE Vs. TAX RECOVERY OFFICER
March 9, 2006
SIDDIQUE Vs. DISTRICT COLLECTOR
August 22, 2006
SIDDIQUE M S Vs. DISTRICT COLLECTOR
August 3, 2006
SIDHARDHAN Vs. PRASANNAN
January 24, 2006
SIDHARTHAN Vs. PRAVEEN CHANDRAN
August 10, 2006
SIDIQUE MOIDEEN KOYA Vs. STATE OF KERALA
December 14, 2006
SIJESH NARAYANAN Vs. STATE OF KERALA
December 5, 2006
SIJO E THOMAS Vs. STATE OF KERALA
October 20, 2006
SIJOMON CHACKO Vs. STATE OF KERALA
March 22, 2006
SILK FAB EXPORTS Vs. COMMISSIONER OF INCOME TAX
October 30, 2006
SILVER STORM AMUSEMENT PARKS PVT. LTD. Vs. ENFORCEMENT OFFICER, EMPLOYEES PROVIDENT FUND, THRISSUR AND ANOTHER
January 25, 2006
SIMON JOSEPHIA Vs. STATE OF KERALA
November 27, 2006
SINDHU Vs. COMMISSIONER OF ENTRANCE EXAMINATION
April 5, 2006
SINDHU C K Vs. STATE OF KERALA
November 22, 2006
SINDHU K G Vs. KUMARANALLUR GRAMA PANCHAYAT
December 6, 2006
SIRAJ S M SAJID MANZIL Vs. DISTRICT COLLECTOR
December 5, 2006
SIRAJUDHEEN Vs. SUB INSPECTOR OF POLICE
December 12, 2006
SISAN C SABU BHAVAN Vs. KERALA STATE FINANCIAL ENTERPRISES
December 6, 2006
SIVAKUMAR SREEKANDAN NAIR Vs. STATE OF KERALA
November 28, 2006
SIVAN Vs. STATE OF KERALA
December 13, 2006
SOBHA N C Vs. MAHILAMANI P N
December 13, 2006
SOCIETY OF MARINE BIOLOGISTS Vs. STATE OF KERALA
November 21, 2006
SOMAN Vs. PATHANAPURAM GRAMA PANCHAYATH
November 29, 2006
SOMAN NAIR RAGHAVA KURUP Vs. STATE OF KERALA
November 27, 2006
SOMANATHAN AND SREERANGAM Vs. N K RAGHAVAN
November 27, 2006
SOMARAJAN J Vs. KULASEKHARAPURAM GRAMA PANCHAYAT
December 13, 2006
SOMEEK SASI Vs. STATE OF KERALA
December 4, 2006
SONY THOMAS Vs. MURUKESAN
October 17, 2006
SOPAKUMAR VELLAPPAN PILLAI Vs. STATE OF KERALA
December 7, 2006
SPECIAL TAHSILDAR RR KANAYANNUR TALUK Vs. VASU
August 24, 2006
SREE GOKULAM EDUCATIONAL AND MEDICAL TRUST Vs. TAHSILDAR
October 26, 2006
SREE SWYAM PRAKASH ASHRAMAM Vs. N GOPALA PILLAI
May 9, 2006
SREE VENKATADESWARA ENTERPRISES Vs. G RAJASEKHARAN NAIR
August 3, 2006
SREEDHARAN PALAKKAL Vs. STATE OF KERALA
December 4, 2006
SREEJITH Vs. INTELLIGENCE OFFICER
March 16, 2006
SREEJITH ALIAS UNNI Vs. STATE OF KERALA
December 26, 2006
SREEJITH UNNI Vs. STATE OF KERALA
November 28, 2006
SREEKALA Vs. D E O ALLEPPEY
June 28, 2006
SREEKUMAR Vs. STATE OF KERALA
April 20, 2006
SREEKUMAR ALIAS CURRENT KUTTAN Vs. STATE OF KERALA
December 12, 2006
SREEKUMAR BHASKARAN PILLAI Vs. SURESH
November 30, 2006
SREEKUMAR P R Vs. STATE OF KERALA
December 8, 2006
SREENIVASAN M KRISHNAGURUKKAL Vs. KERALA STATE ELECTRICITY BOARD
December 5, 2006
SREEVALLABHAN Vs. P V SHAJI
November 30, 2006
SRINIVAS FINE ARTS P LTD Vs. ASSISTANT COMMISSIONER ASSMT II SPECIAL CIRCLE II
April 3, 2006
ST MARY OF LEUCA ENGLISH MEDIUM SCHOOL Vs. DEPUTY DIRECTOR OF PANCHAYAT
August 2, 2006
ST THOMAS MISSIONS HOSPITAL REP Vs. STATE OF KERALA REP
December 19, 2006
STARLINE AGENCIES Vs. R B AGENCIES
March 8, 2006
STATE BANK OF INDIA OVERSEAS Vs. STATE OF KERALA
October 30, 2006
STATE OF KERALA Vs. ALEXANDER MATHEW
November 14, 2006
STATE OF KERALA Vs. ATHULYA LIQUORS ARRACK CONTRACTORS
October 17, 2006
STATE OF KERALA Vs. EXCISE INSPECTOR
November 27, 2006
STATE OF KERALA Vs. GOPALAKRISHNA PILLAI
December 13, 2006
STATE OF KERALA Vs. VELAYUDHAN PILLAI REGHUVARAN NAIR
December 7, 2006
STATE OF KERALA Vs. MATHUNNI MATHEW AND SONS KEROSENE WHOLESALE DEALERS
December 21, 2006
STATE OF KERALA Vs. UNIVERSAL ENTERPRISES CALICUT
December 21, 2006
STATE OF KERALA Vs. VAZHAKKALA AGENCIES
March 9, 2006
STATE OF KERALA Vs. DECCAN INDUSTRIES
March 1, 2006
STATE OF KERALA Vs. VIJI
April 5, 2006
STATE OF KERALA Vs. A M SHAHID
April 3, 2006
STATE OF KERALA Vs. ANCY PHILIP
January 31, 2006
STATE OF KERALA Vs. VALIYAKULANGARA HARDWARES
February 10, 2006
STATE OF KERALA Vs. SCHEDULED CASTE SCHEDULED TRIBE
January 5, 2006
STATE OF KERALA Vs. SUJA KUMARI S KARUKASSERIL HOUSE
January 16, 2006
STATE OF KERALA Vs. MARINE TRADE LINKS
August 8, 2006
STATE OF KERALA Vs. STERLING FRAM RESEARCH
August 7, 2006
STATE OF KERALA Vs. ROSEN FISHERIES MARATHOKARA
July 13, 2006
STATE OF KERALA Vs. COCHIN SHIPYARD LTD
June 30, 2006
STATE OF KERALA Vs. HOTEL SABRINA BAR ATTACHED
August 24, 2006
STATE OF KERALA Vs. ABOOBACKER
August 24, 2006
STATE OF KERALA Vs. K P PADMANABHA PADA NAIR AND SONS
August 22, 2006
STATE OF KERALA Vs. SAJ FLIGHT SERVICES P LIMITED
August 25, 2006
STATE OF KERALA Vs. DAISY K V
August 25, 2006
STATE OF KERALA Vs. M A SUBAIDA BEGUM
September 11, 2006
STATE OF KERALA Vs. PRASANNA VIJAYARAGHAVAN THIRUVANANTHAPURAM
September 25, 2006
STATE OF KERALA Vs. PEOPLES FORUM FOR NATURAL JUSTICE
October 6, 2006
STATE OF KERALA Vs. K. P. THANKAPPAN NADAR
August 8, 2006
STATE OF KERALA Vs. DAISY K. V.
August 18, 2006
STATE OF KERALA REP Vs. THRESSIAMMA SKARIAH ELANTHOOR
October 3, 2006
STATE OF KERALA REP Vs. BHANUMATHY
August 7, 2006
STELLA PAUL Vs. K F PETER
December 7, 2006
SUB REGISTRAR KULATHUPUZHA Vs. N V SHAMLA
November 21, 2006
SUBAIDA K Vs. STATE OF KERALA
December 4, 2006
SUBAIDA THAHA Vs. LORD KRISHNA BANK LTD
November 20, 2006
SUBAIR Vs. STATE OF KERALA
November 27, 2006
SUBEESH SURENDRAN Vs. STATE OF KERALA
December 26, 2006
SUBHASH Vs. JOSE P THOMAS
December 7, 2006
SUDARASAN Vs. SUMATHI
July 6, 2006
SUDHAKAR S MENON Vs. SUB INSPCTOR OF POLICE
December 13, 2006
SUDHAKARA MENON Vs. INTELLIGENCE OFFICER
March 28, 2006
SUDHEESH Vs. STATE OF KERALA
April 24, 2006
SUDHEESH M S Vs. STATE OF KERALA
December 7, 2006
SUGATHAN Vs. SHAHUL HAMEED
August 17, 2006
SUGUNAN C K Vs. STATE OF KERALA
November 27, 2006
SUJITH Vs. STATE OF KERALA
December 26, 2006
SULOCHANA Vs. STATE OF KERALA
November 28, 2006
SUNDARAM Vs. PALAKKAD MUNICIPALITY
September 27, 2006
SUNDARAN Vs. REJI
November 29, 2006
SUNDARESAN NAIR Vs. S KRISHNANKUTTY NAIR
June 15, 2006
SUNI K BARMAN HOTEL PICNI MANJERI Vs. STATE OF KERALA
February 16, 2006
SUNIL K B Vs. CIRCLE INSPECTOR OF POLICE
December 14, 2006
SUNIL KUMAR Vs. JALAJA
December 5, 2006
SUNIL KUMAR Vs. STATE OF KERALA
April 24, 2006
SUNIL KUMAR Vs. RAJENDRA PILLAI
September 29, 2006
SUNIL MUTHUSWAMY PANIKKER Vs. STATE OF KERALA
December 13, 2006
SUNIL RAJAN Vs. PAZHAMADAM FINANCE P LTD
February 28, 2006
SUNILKUMAR V P Vs. STATE OF KERALA
November 28, 2006
SUNITHA NARAYANAN Vs. STATE OF KERALA
December 4, 2006
SUNNY JOHN Vs. STATE OF KERALA
December 18, 2006
SUO MOTU Vs. STATE OF KERALA
November 6, 2006
SUPPLY HOUSE Vs. ULLAS PROPRITOR BRIGHT AGENCIES
May 30, 2006
SUPRABHA Vs. K K SIVARAMAN
January 25, 2006
SUPREME FINANCE CORPORATION Vs. P S GEORGE
July 19, 2006
SUPREME FINANCE CORPORATION Vs. GEORGE
July 18, 2006
SURENDRAN ALIAS SUR BALAKRISHNAN Vs. STATE OF KERALA
December 11, 2006
SURESH Vs. STATE OF KERALA
May 24, 2006
SURESH Vs. STATE OF KERALA
April 20, 2006
SURESH Vs. NIDISH TRADING COMPANY
August 21, 2006
SURESH BABU Vs. V P LEELA
August 11, 2006
SURESH KRISHNANKUTTY NAIR Vs. COMMISSIONER HR AND CE DEPARTMENT
November 24, 2006
SURESH KUMAR G Vs. STATE OF KERALA
November 28, 2006
SURESH KUMAR GOPINADHAN Vs. STATE OF KERALA
December 15, 2006
SURESH KUMAR RAJESH MANDIRAM Vs. GOPINATHAN PILLAI AND RAVI NILAYAM
November 17, 2006
SURESHKUMAR THANKAPPAN PILLAI Vs. STATE OF KERALA
December 1, 2006
SUROOP Vs. STATE OF KERALA
October 25, 2006
SUSEELA NAIR Vs. SUB REGISTRAR
August 2, 2006
SWAMINATHAN Vs. INDIRA FINANCE
February 23, 2006
SWARNA PRABHA Vs. REGIONAL TRANSPORT AUTHORITY
October 4, 2006
SWEET O SOUR Vs. STATE OF KERALA
October 30, 2006
SYNTHITE INDUSTRIAL CHEMICALS LTD Vs. STATE OF KERALA
August 31, 2006
T A ABDUL AZEEZ Vs. KERALA STATE ELECTION COMMISSION
August 25, 2006
T ALI YOUSUF Vs. MULLORKARA GRAMA PANCHAYATH
November 28, 2006
T C JOSEPH Vs. STATE OF KERALA
November 29, 2006
T C SREEJITH Vs. INTELLIGENCE OFFICER I
November 29, 2006
T GOPALAKRISHNAN BHAT Vs. CHAIRMAN
January 24, 2006
T K ABDULLA Vs. SUBAIDA
July 13, 2006
T K BARATHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT FINANCE PENSION DEPARTMENT SECRETARIAT
March 20, 2006
T K KUTTAPPAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
December 4, 2006
T K MOIDU HAJI Vs. KONNAPALARKANDY MARIYAM
June 2, 2006
T K SUSEELAN Vs. STATE OF KERALA
October 20, 2006
T M SAINABA Vs. UNION OF INDIA
January 16, 2006
T MANI Vs. STATE OF KERALA
October 17, 2006
T MANIKANDAN Vs. STATE OF KERALA
October 10, 2006
T MOHANAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES
October 17, 2006
T MURALEEDHARAN Vs. C P VIJAYALAKSHMI
July 18, 2006
T N UNNIKRISHNAN Vs. T K RAMANKUTTY
May 30, 2006
T P ASHRAF Vs. FOUSIA M
September 19, 2006
T P MOOSAKUTTY Vs. VALANCHERRY GRAMA PANCHAYATH
April 20, 2006
T P MURALEEDHARAN Vs. STATE OF KERALA
November 24, 2006
T P SASIDHARAN S/O JANKI Vs. VYAPARAVIJAYAM TRADERS AND AGENCIES; STATE OF KERALA
October 3, 2006
T R JAYAPRAKASH RAMAKRISHNA Vs. UNION OF INDIA
December 4, 2006
T RADHA Vs. DIRECTOR OF PANCHAYATH
December 4, 2006
T RAJAN Vs. KOTAK SECURITIES LTD
October 18, 2006
T RAJENDRAN NAIR Vs. STATE OF KERALA
November 17, 2006
T S PRASAD Vs. SECRETARY ALUVA MUNICIPALITY
November 24, 2006
T S SAIFUDDIN Vs. STATE OF KERALA REP
July 19, 2006
T S VISWANATHAN Vs. STATE OF KERALA
June 7, 2006
T SASIKUMAR Vs. STATE OF KERALA
December 4, 2006
T SHANAVAS Vs. STATE OF KERALA
December 1, 2006
T SURESH BABU Vs. MANJERI MUNICIPALITY
December 1, 2006
T T CHAKKUNNY Vs. K N CHITHAMBARAN
December 6, 2006
T T KRISHNAKUMAR SENIOR MEDICAL OFFICER SPECIALIST Vs. STATE OF KERALA
February 13, 2006
T V ALIYAS Vs. A ABOOBACKER
July 14, 2006
T V KURIAN Vs. STATE OF KERALA
February 1, 2006
T V LEELAMMA Vs. MAHATMA GANDHI UNIVERSITY
November 29, 2006
T VISWAMBHARAN PILLAI Vs. FOOD INSPECTOR KOLLAM
June 7, 2006
T. SREERAMACHANDRAN Vs. NATIONAL SMALL INDUSTRIES CORPORATION AND
October 16, 2006
T.A. ABDUL KHADER Vs. COMMISSIONER OF WEALTH TAX
October 16, 2006
T.C. EAPEN Vs. COMMISSIONER OF INCOME TAX
July 6, 2006
TAHIRA ABDURAHIMAN MUSLIAR Vs. HARIS K
December 14, 2006
TAMILNADU MERCHANTILE BANK Vs. N. POULOSE
December 13, 2006
TATA TEA LIMITED REGIONAL OFFICE Vs. SECRETARY NATIONAL UNION OF PLANTATION
November 29, 2006
THACHANCHALIL MANOJ KUMAR Vs. K SREEDHARAN
December 5, 2006
THAHAKOYA MUHAMMEDKUNJU Vs. SUB INSPECTOR OF POLICE
December 12, 2006
THALIATH AND CYRILS JEWELLERS Vs. SALES TAX OFFICER
March 30, 2006
THAMPI ACHARY Vs. STATE OF KERALA
December 12, 2006
THANDAKUTTY Vs. SUB DIVISIONAL MAGISTRATE
December 5, 2006
THANGAVELU Vs. STATE OF KERALA
December 20, 2006
THANKAMMA Vs. JOHN GOVT SERVANT
March 8, 2006
THANKAMMA Vs. STATE OF KERALA
August 8, 2006
THANKAMMA JACOB Vs. DISTRICT EXECUTIVE OFFICER
November 30, 2006
THANKAMMA JOHNSON Vs. STATE OF KERALA
October 18, 2006
THANKAMMAL RETHNAMMAL Vs. KRISHNA ACHARI SASIDHARAN ACHARI
May 31, 2006
THANKAPPAN Vs. STATE OF KERALA
December 13, 2006
THANUJA SUNDERDAS Vs. SISIRKUMAR RAJ
July 17, 2006
THARAMMEL IBRAHIM ABOOBACKER Vs. STATE OF KERALA
November 27, 2006
THAYYIL ENTERPRISES Vs. INCOME TAX OFFICER
February 21, 2006
THEKKAN MOHAMMED Vs. STATE OF KERALA
November 30, 2006
THEODORE THILAK Vs. PARAVOOR MUNICIPALITY
November 23, 2006
THIRUMBADI RUBBER CO LTD Vs. JT CIT (ASST )
June 29, 2006
THIRUVALLA EAST CO OP BANK LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES
October 27, 2006
THIRUVANANTHAPURAM TALUK TAXI DRIVERS Vs. STATE OF KERALA
February 21, 2006
THOMAS Vs. STATE OF KERALA
June 8, 2006
THOMAS ALIAS SABU VARGHESE Vs. MINI THOMAS
December 13, 2006
THOMAS ANTHONY Vs. FLORANCE GEORGE
July 27, 2006
THOMAS DEVASSIA Vs. KOZHIKODE PRIMARY CO OPERATIVE
December 13, 2006
THOMAS MATHEW Vs. STATE OF KERALA
December 15, 2006
THOMAS P JOSEPH Vs. HIGH COURT OF KERALA
December 20, 2006
THOMAS PAUL Vs. STATE OF KERALA
October 26, 2006
THOMAS V JOHN ALIAS ROY Vs. P C JOSEPH
November 21, 2006
THOMAS VARKEY Vs. S I OF POLICE
November 30, 2006
THOMAS VARKEY Vs. STATE OF KERALA
July 25, 2006
THORAYIL JUMA MASJID M COMMITTEE Vs. WAKF BOARD
September 28, 2006
THRASSIYIL SUNIL Vs. STATE OF KERALA
January 15, 2006
THRESSIA Vs. K S E B
March 8, 2006
THRESSIAMMA L CHIRAYIL Vs. STATE OF KERALA
December 18, 2006
THRISSUR MUNICIPAL CORPORATION Vs. UMMER KOYA HAJI
August 1, 2006
THULASI Vs. SALIMKUMAR
December 7, 2006
TITAN INDUSTRIES Vs. STATE OF KERALA
August 23, 2006
TIYARCEE TILES Vs. ADDL SALES TAX OFFICER DEPT OF COMMERCIAL TAXES
July 13, 2006
TOM THOMAS Vs. ABDUL LATHIEF
August 11, 2006
TOMY PETER ALIAS A P THOMAS Vs. STATE OF KERALA
August 4, 2006
TRAVANCORE CEMENTS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 1, 2006
TRAVANCORE SUGARS AND CHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOMETAX ASSMT
June 23, 2006
TULSEEDHARAN NAIR Vs. STATE OF KERALA
July 14, 2006
U S SAJEEV Vs. STATE OF KERALA
November 24, 2006
UDAYAN Vs. STATE OF KERALA
December 13, 2006
UMESH CHALLIYIL Vs. RAJENDRAN
December 6, 2006
UMMERKUTTY KUNHIMOIDEENKUTTY Vs. STATE OF KERALA
December 14, 2006
UNION OF INDIA Vs. R RAJAGOPALAN DEPUTY DIRECTOR OF INCOME TAX INV II
July 21, 2006
UNION OF INDIA Vs. PUTHUMKARA MAMMOOTTY
January 27, 2006
UNION OF INDIA Vs. B RAMAKRISHNA PILLAI
September 12, 2006
UNION OF INDIA Vs. V. GOPALAKRISHNAN
October 18, 2006
UNITED INDIA INSURANCE CO LTD Vs. RUKIYA
July 7, 2006
UNITED INDIA INSURANCE CO LTD Vs. SURESH
April 7, 2006
UNITED INDIA INSURANCE CO LTD Vs. BIJU APREM
November 20, 2006
UNITED INDIA INSURANCE CO LTD Vs. BINDU
December 1, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. T M MOIDEEN
December 1, 2006
UNIVERSITY OF KERALA Vs. KIRAN GOPALAKRISHNAN
December 19, 2006
UNNI ALIAS JAYKUMAR Vs. STATE OF KERALA
June 16, 2006
UNNI ALIAS ULLAS KUMAR Vs. STATE OF KERALA
November 29, 2006
UNNIKRISHNAN Vs. THENNGUM PALLIYIL VALSA THOMAS
January 24, 2006
UNNIKRISHNAN NARAYANAN Vs. STATE OF KERALA
December 7, 2006
UNNIMADHAVAN NAIR ALATHUR TALUK Vs. SREENARAYANA INVESTMENT
January 13, 2006
UNUS MUHAMMED Vs. STATE OF KERALA
December 10, 2006
USHA Vs. INDIRA
October 9, 2006
USMAN Vs. BADARUNISA
November 2, 2006
V A JOSE Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
December 18, 2006
V ABIN Vs. PARAPPANANGADI REGIONAL HOUSING
October 11, 2006
V C JOSEPH Vs. K T THOMAS
November 30, 2006
V C MOIDEEN KOYA ASSISTANT ENGINEER Vs. S B SAJEEV
August 23, 2006
V C MUBASHEER Vs. STATE OF KERALA
December 8, 2006
V GEETHA Vs. SARADA
February 28, 2006
V GEORGE Vs. STATE OF KERALA
December 13, 2006
V K GEMINI Vs. CHANDRAN
July 14, 2006
V K GIREENDRAN Vs. STATE OF KERALA
January 4, 2006
V K RAGHAVAN Vs. COMMISSIONER FOR WORKMEN S COMPENSATION
December 13, 2006
V K SOMAN ACHARI Vs. SABU JACOB
September 27, 2006
V KANNAN Vs. S I OF POLICE
December 26, 2006
V KANNAN Vs. KASARGODE DISTRICT CO OPERATIVE
December 1, 2006
V M GOPAKUMAR Vs. ZAMORIAN RAJA OF CALICUT MANAGING TRUSTEE
March 24, 2006
V M KHALID Vs. STATE OF KERALA
June 23, 2006
V M THOMAS ALIAS SONY Vs. REVENUE DIVISIONAL OFFICER
December 8, 2006
V P KUNHAMMAD Vs. STATE BANK OF INDIA
December 1, 2006
V P PAULSON Vs. ASST EXCISE COMMISSIONER THRISSUR
November 6, 2006
V P RAJAPPAN NAIR Vs. DISTRICT COLLECTOR
November 23, 2006
V P SAYED ALAVI ALIAS SAYED HAJI Vs. STATE OF KERALA
December 13, 2006
V P SUSEELA NAIR Vs. SUB REGISTER CHERUPULACHERY
March 21, 2006
V R JAYASANKAR Vs. K G DHARMAN
October 26, 2006
V R SIVARAMAKRISHNAN Vs. KERALA FINANCIAL CORPORATION
November 29, 2006
V RESHMI Vs. UNIVERSITY OF KERALA
August 25, 2006
V S CHANDRA BABU Vs. STATE OF KERALA
November 28, 2006
V S INDU Vs. STATE OF KERALA
July 27, 2006
V S SAJEEV KUMAR Vs. NATIONAL INSURANCE COMPANY LTD
December 13, 2006
V SEETHALEKSHMI Vs. STATE OF KERALA
November 17, 2006
V T JOSEPH Vs. STATE OF KERALA
November 24, 2006
V T MARY Vs. KUZHUR SERVICE CO-OPERATIVE BANK LTD
January 3, 2006
V V BABU ALIAS VEERAPPAN BABU Vs. STATE OF KERALA
December 12, 2006
V VELAYUDHAN NAIR Vs. KALLYANIKUTTY AMMA
January 24, 2006
V VIJAYAKUMAR APPU NAIR Vs. CIRCLE INSPECTOR OF POLICE
December 5, 2006
V. K. SATHYAN Vs. STATE OF KERALA
February 16, 2006
V. K. SUBRAMANYAN Vs. STATE OF KERALA
November 28, 2006
VALAPATTANAM GRAMA PANCHAYAT Vs. V V NARAYANAN
November 29, 2006
VALLEY ESTATES Vs. COMMISSIONER OF COMMERCIAL TAXES
August 10, 2006
VALSALA BAI Vs. STATE OF KERALA
February 15, 2006
VALSALA T M Vs. KERALA STATE CO-OPERATIVE EMPLOYEES
November 23, 2006
VARGHESE Vs. SAJEEVAN
November 29, 2006
VARGHESE Vs. STATE OF KERALA
November 29, 2006
VARGHESE Vs. CHIEF SECRETARY
January 17, 2006
VARGHESE Vs. PADAPPU KSHEEROLPADAKA SAHAKARANA SANGHAM LTD
February 24, 2006
VARGHESE MATHEW Vs. STATE OF KERALA
October 12, 2006
VARGHESE T P PAILY Vs. DISTRICT COLLECTOR ERNAKULAM
November 24, 2006
VARKEY THOMAS NJAVALLYKOONAMTHANANTH Vs. KERALA STATE HOUSING BOARD
November 29, 2006
VAS PHARMACEUTICALS INDIA LTD Vs. STATE OF KERALA REP
September 1, 2006
VASANTHA S SADALAYAM Vs. THIRUVANANTHAPURAM DISTRICT
November 24, 2006
VASANTHAKUMARI Vs. STATE OF KERALA
December 1, 2006
VASUDEVAN Vs. STATE OF KERALA
May 24, 2006
VASUDEVAN CHITHIRAN Vs. STATE OF KERALA
December 6, 2006
VASUDEVAN RADHAKRISHNAN Vs. VASUDEVAN ACHARI
July 14, 2006
VENUGOPAL Vs. SUB INSPECTOR OF POLICE
December 18, 2006
VICTORIA MATHEW Vs. OMANAKUNJU AMRITHA RAJAKUMARI
October 31, 2006
VIDYANANDAN SANKUNNI Vs. STATE OF KERALA
December 26, 2006
VIDYODAYA TRUST Vs. MOHAN PRASAD
December 15, 2006
VIJAYACHANDRAN K K Vs. SUPERINTENDENT OF POLICE CBI-SPE
September 29, 2006
VIJAYAKUMAR Vs. STATE OF KERALA
June 14, 2006
VIJAYAKUMAR Vs. KERALA CO OPERATIVE TRIBUNAL
December 4, 2006
VIJAYAKUMAR Vs. STATE OF KERALA
December 4, 2006
VIJAYAKUMARAN VELAYUDHAN Vs. STATE OF KERALA
November 21, 2006
VIJAYAKUMARI ALIAS CHINNAMMA Vs. M MADHAVAN
November 29, 2006
VIJAYAN Vs. STATE OF KERALA
November 29, 2006
VIKRAMAN Vs. STATE OF KERALA
November 23, 2006
VIMALA RAVINDRANATH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
May 24, 2006
VINAYA NAIR Vs. CORPORATION OF KOCHI
February 27, 2006
VINCENT AUGUSTINE Vs. INSTITUTE OF HUMAN RESOURCES
November 30, 2006
VINOD Vs. EXCISE INSPECTOR
December 26, 2006
VINODINI Vs. GOPINATHAN
April 5, 2006
VINU N Vs. STATE OF KERALA
December 6, 2006
VISHALA KOCHI KUDIVELLA SAMARAKSHANA SAMITHI Vs. STATE OF KERALA
February 20, 2006
VISHALAKSHI Vs. BANK OF INDIA
April 6, 2006
VISHNU Vs. K S F E
November 17, 2006
VISWAKUMAR APPUKUTTAN PILLAI Vs. STATE OF KERALA
December 4, 2006
VISWANATHAN Vs. JOHNY PETER
November 29, 2006
VIVEK Vs. STATE OF KERALA
December 4, 2006
VT BAIJU GOPALAKURUP Vs. KERALA STATE CO-OPERATIVE BANK LTD
November 23, 2006
WELFARE FUND INSPECTOR Vs. JAYA
June 13, 2006
WEST COAST INDUSTRIAL GASES LTD Vs. HINDUSTAN LEVER LTD
November 27, 2006
WEST COST INDUSTRIAL GASES LTD Vs. STATE OF KERALA
August 22, 2006
WEST QUILON SERVICE COOPERATIVE BANK LTD Vs. STATE OF KERALA
August 4, 2006
WESTFORT HI-TECH HOSPITAL LTD Vs. V S KRISHNAN
November 14, 2006
WINDSOR CASTLE Vs. COMMERCIAL TAX OFFICER
November 20, 2006
XAVIER WILLIAM Vs. MARADU GRAMA PANCHAYATH
December 15, 2006
YENTRE FOR WATER RESOURCES DEVELOPMENT Vs. STATE OF KERALA
November 21, 2006
YESODHARAN KRISHNAN Vs. STATE OF KERALA
December 11, 2006
YESUDAS NANU Vs. SUB INSPECTOR OF POLICE
December 7, 2006
YOHANNAN KURIAKOSE Vs. STATE OF KERALA
January 18, 2006
YOUSAF K A Vs. STATE OF KERALA
December 11, 2006
ZAKIR HUSSAIN T Vs. STATE OF KERALA
November 28, 2006
ZEENA JOMON JOSE BROTHERS GOLD SUPER MARKET Vs. COMMISSIONER OF COMMERCIAL TAXES THIRUVANANTHAPURAM
October 25, 2006
ZEENATH K V Vs. KADEEJA
October 11, 2006