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Case Index
Title
Date
B.N.M.A. COLLEGE Vs. TAPAN KUMAR PATI AND ANOTHER
June 16, 2006
BIPLAB BISWAL Vs. ABINASH NANDA
November 27, 2006
BOUDH CO-OPERATIVE CENTRAL BANK LTD Vs. GOPAL SAHU
November 30, 2006
CHIEF GENERAL MANAGER, TELECOM Vs. AJAY MOHAN RAY
February 7, 2006
DHARANI SUGARS & CHEMICALS LIMITED Vs. GADADHAR BALIAR SINGH
August 8, 2006
GENERAL MANAGER (M) S & P SMELTER DIVISION & ANR Vs. ASHOK KUMAR NANDA
October 31, 2006
LIC OF INDIA Vs. SARITA PRADHAN
September 19, 2006
LIC OF INDIA & ANR Vs. KABITA DHAR
October 31, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. SUDHASHANA RANEE BHOLA
December 1, 2006
LIFE INSURANCE CORPORATION OF INDIA Vs. GOPINATH PRADHANI & ORS
June 13, 2006
NEW INDIA ASSURANCE CO LTD Vs. ARJUNI DAS
November 28, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUBASH KUMAR MITTAL
January 25, 2006
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASMA KHATOON
November 23, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. LALIT MOHAN PANDA AND ANR
December 1, 2006
PRADEEP KUMAR JETHY Vs. BALMIKI SAHU
November 27, 2006
PRADYUMNA KUMAR MISRA Vs. RELIANCE TELECOM LTD & ANR
July 21, 2006
PRAKASH ROAD LINES LTD AND OTHERS Vs. LAIKUNGA & ANR
December 26, 2006
PRAMOD KUMAR SWAIN Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
December 29, 2006
SOORAJ AUTOMOBILES LTD Vs. SADANANDA SAHU
August 18, 2006
TELECOM DISTRICT MANAGER Vs. PYARELAL SAHOO
January 25, 2006
UNIT TRUST OF INDIA Vs. K SHYAMSUNDAR RAO
December 12, 2006
YUDHISTHIR KHATUA Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
July 10, 2006