Case Index

Title
Date
ANAND BANSAL Vs. SHIVA TOBACCO COMPANY
June 2, 2006
BAL KRISHAN JINDAL Vs. MOHINDER SINGH
November 16, 2006
BARODA PHARMA PVT LTD Vs. ZENECA LIMITED U K BASED COMPANY AND THE ASSISTANT REGISTRAR OF TRADE MARKS
November 16, 2006
DHANALAKSHMI COTTAGE INDUSTRIES Vs. GOPALA KRISHNA COMPANY
June 2, 2006
HARI CHAND SHRI GOPAL Vs. KISHORE ZARDA FACTORY
June 2, 2006
HINDUSTAN LEVER LIMITED Vs. PFIZER LTD
April 27, 2006
J B HOSIERY INDUSTRIES Vs. ROOP HOSIERY FACTORY
March 9, 2006
JAIN DOORS PVT LTD Vs. SURESH KUMAR JAIN TRADING AS MOD WOOD DOORS
November 16, 2006
K K TALWAR Vs. JAGDISH CHAND GUPTA
March 9, 2006
NOVARTIS AG Vs. CIPLA LTD
October 14, 2006
PRABHA SINGH JASWANT SINGH Vs. B MOHAMMED YOUSUFF
March 15, 2006
RAJ LAKSHMI KNITTING COMPANY Vs. ASCOT S AND F INTERNATIONAL LIMITED
November 16, 2006
RAM KISHAN TRADING AS RAJ LAKSHMI KNITTING CO Vs. ASCOT S AND F INTERNATIONAL LIMITED AND ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY
November 16, 2006
SANYO ELECTRIC CO LTD Vs. ASSISTANT REGISTRAR OF TRADE MARKS
November 16, 2006
SAROOP PRAKASH NAYAR Vs. CHESEBROUGH PONDS INC
September 1, 2006
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. STADMED PVT LTD
August 4, 2006
TATA MOTORS LIMITED Vs. CAVINCARE PVT LTD
March 17, 2006
TORRENT DRUGS AND CHEMICALS PRIVATE LIMITED Vs. REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY AND THE ASSISTANT REGISTRAR OF TRADE MARKS TRADE MARKS REGISTRY BRANCH
November 16, 2006
VENKATA RAMA RAO AVVAS Vs. AMERICAN CYANAMID COMPANY
December 15, 2006