Case Index

Title
Date
A. SRINIWAS RAO Vs. UNION OF INDIA
August 25, 2006
ABDUL HAMID SALAT Vs. STATE OF CHHATTISGARH
January 3, 2006
ABDUL KADAR KHAIRANI Vs. STATE OF CHHATTISGARH
October 13, 2006
AFZAL AJMI Vs. STATE OF MADHYA PRADESH NOW CHHATISGARH
April 18, 2006
AGNU PRASAD Vs. STATE OF C.G.
October 27, 2006
AISHWAR DHAR DIWAN Vs. RAKESH DIWAN
June 23, 2006
AJIM KHAN ALIAS HUSAIN KHAN Vs. STATE OF CHHATTISGARH
March 9, 2006
AJIT P K JOGI Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES AND SCHEDULED TRIDES
December 15, 2006
AKHERAJ LUNIA MINE OWNER Vs. UNION OF INDIA
February 23, 2006
AKHILES KUMAR Vs. STATE OF CG
January 6, 2006
ALOK NIGAM Vs. UNION OF INDIA
December 19, 2006
AMAR SAI Vs. STATE OF CHAHATTISGARH
January 3, 2006
AMARNATH DEWANGAN Vs. STATE OF C.G.
August 18, 2006
AMIT JOGI Vs. STATE OF CHHATISGARH
May 3, 2006
AMIT JOGI Vs. STATE OF CHHATISGARH
April 24, 2006
AMIT SINGH WALIA Vs. STATE OF CHHATTISGARH
September 19, 2006
AMIT SONI Vs. STATE OF CHHATTISGARH
January 27, 2006
AMRENDU JYOTI Vs. STATE OF CHHATTIASGARH
December 19, 2006
ANAND RAM TANDAN Vs. STATE GOVT. C.G.
August 1, 2006
ANGURI DEVI Vs. STATE OF CHHATTISHGARH
November 23, 2006
ANIL ALIAS MANGU Vs. STATE OF CG
August 7, 2006
ANIL DIWAKAR Vs. STATE OF CG
February 13, 2006
ANIL KUMAR KESHARWANI Vs. SATYAWATIVKASHAYAP
November 13, 2006
ANIL KUMAR SAXSENA Vs. STATE OF CHHATISGARH
January 23, 2006
ARJUN ALIAS KHORU GOURIYA Vs. STATE OF C G
April 28, 2006
ARUN DEWANGAN Vs. STATE OF CHHATISGARH
February 8, 2006
ASHA BAI Vs. STATE OF CHHATTISGARH
February 7, 2006
ASHOK DAS Vs. RANJANA DAS
April 28, 2006
ASHOK KUMAR Vs. STATE OF C G
February 13, 2006
ASHOK KUMAR DUBEY Vs. MADHYA PRADESH AUDHYOGIK KENDRA VIKAS NIGAM
November 9, 2006
ASHOK KUMAR SAHU Vs. MADHUSUDAN
November 13, 2006
AVINASH SINGH Vs. STATE OF CHHATTIS GARH
March 20, 2006
AWADESH KUMAR Vs. STATE OF CG
May 8, 2006
AYODHYA Vs. STATE OF C G
April 20, 2006
AYODHYA PRASAD SONI Vs. STATE OF CG
March 27, 2006
AYUB KHAN Vs. MUNICIPAL CORPORATION
February 13, 2006
B MOHAN AACHARYA Vs. STATE OF C G
June 15, 2006
BABBAN PRASAD MISHRA Vs. P S DIWAN
February 13, 2006
BABLU Vs. STATE OF CHHATISHGARH
July 27, 2006
BADRI PRASAD VERMA Vs. UNION OF INDIA
August 31, 2006
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. INDIRA BAI
October 4, 2006
BAL ASHRAM Vs. STATE OF C.G
March 31, 2006
BAL SAI SAHU Vs. STATE OF CG
May 1, 2006
BALDAU KAUSHIK Vs. STATE OF CHHATISGARH
March 30, 2006
BALKRISHUN Vs. STATE OF CHHATTISGARH
February 16, 2006
BALUBHAI PATEL Vs. MANOHAR RAO DUMRE
February 20, 2006
BALVINDER SINGH RAJPUT Vs. UNION OF INDIA
March 22, 2006
BALWANT SINGH Vs. STATE OF CG
February 16, 2006
BANSAL ACADEMY Vs. STATE OF CHHATTISGARH
February 22, 2006
BANSHI MANDAVE Vs. STATE OF CHHATISHGARH
March 21, 2006
BASANTI CHANDRA Vs. NAND RAM
April 13, 2006
BETI CHINGA Vs. STATE OF C G
February 28, 2006
BHAGWANI DEVI Vs. WADHURAM
January 9, 2006
BHAGWAT PRASAD YADAV Vs. STATE OF CG
April 18, 2006
BHAGWAT PURI GOSWAMI Vs. OMPRAKASH SUROJIYA
August 4, 2006
BHANURAM SAHU Vs. STATE OF CHHATTISGARH AND OTHERS
February 1, 2006
BHARAT LAL Vs. CENTRAL BUREAU INVESTIGATION
February 1, 2006
BHARAT PETROLEUM CORPORATION LTD Vs. ANURAG AGRAWAL
August 2, 2006
BHARAT RAM SAHU Vs. SALIK
August 31, 2006
BHIKAMLAL DEVANGAN Vs. BANK OF MAHARASHTRA
December 5, 2006
BHOLA RAM Vs. STATE OF C G
April 28, 2006
BHOLA SINGH Vs. STATE OF M.P.
August 22, 2006
BHUNESHWARI BUNKER SAHKARI SAMITI MARYADIT Vs. PRESIDING OFFICER, LABOUR COURT
August 29, 2006
BHUPENDRA DAS VAISHNAVA Vs. STATE OF CHHATTISGARH
January 18, 2006
BHURUWA ALIAS DHANAURAM Vs. STATE OF C G
January 23, 2006
BIHARI LAL PATEL Vs. STATE OF C G
November 8, 2006
BRIJLAL Vs. STATE OF C G
October 12, 2006
BRIJMOHAN SHARMA Vs. STATE OF C.G.
May 2, 2006
BUDHIYARIN BAI Vs. STATE OF CHATTISGARH
November 30, 2006
BUDHRAM SINGH MARAVI Vs. STATE OF C.G.
August 29, 2006
BUGGA BAI Vs. BAKRID KHAN
July 10, 2006
C.P. SHARMA Vs. UNION OF INDIA
August 31, 2006
CEMENT CORPORATION OF INDIA Vs. MANJU PALIWAL
August 2, 2006
CHAIR RAM Vs. STATE OF CG
February 24, 2006
CHAITRAM Vs. STATE OF M.P.
November 6, 2006
CHANDAN SONI Vs. TATE OF CHHATTISGARH
May 3, 2006
CHANDRA PRAKASH PANDEY Vs. BHILAI REFRACTORIES LTD
March 3, 2006
CHANDRAKAR Vs. STATE OF CHHATISGARH
July 13, 2006
CHATURMAL SALECHA Vs. JAI KUMAR
February 28, 2006
CHHATTISGARH INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. ANAND KUMAR AGRAWAL
July 3, 2006
CHHOTU BABU Vs. STATE OF C G
January 24, 2006
CHHOTU DEWANGAN Vs. URMILABAI
November 17, 2006
CHIEF MEDICAL AND HEALTH OFFICER Vs. SHYAM BAI
June 21, 2006
D P VERMA Vs. STATE OF CHHATTISGARH
February 3, 2006
D S RATRE Vs. BILASPUR RAIPUR KSHETRIYA GRAMIN BANK
May 3, 2006
D.S. SHARMA Vs. STATE OF CHHATTISGARH
August 2, 2006
DEENDAYAL AGRAWAL, BHAJANLAL AGRAWAL Vs. STATE OF CHHATTISGARH
October 5, 2006
DEVKI KHATRI Vs. STATE OF C G
May 3, 2006
DHALURAM KOSARIA Vs. STATE OF C.G.
July 7, 2006
DHANESH KUMAR SAHU Vs. STATE OF CHHATISGARH
February 16, 2006
DHANESHWAR SONI Vs. STATE OF CHHATTISGARH
December 4, 2006
DHARM SAI Vs. STATE OF CHHATTISGARH
April 28, 2006
DIGITAL WEIGHING SYSTEMS PVT LTD Vs. FOOD CORPORATION OF INDIA
February 6, 2006
DILIP KUMAR Vs. STATE OF MADHYAPRADESH CHHATTISGARH
June 16, 2006
DINESH ALIAS SODA Vs. STATE OF C G
March 7, 2006
DINESH KUMAR AGRAWAL Vs. STATE OF C G
June 23, 2006
DINESHWAR ALIAS MUNNA Vs. STATE OF C G
May 12, 2006
DIPIKA Vs. CHHATTISHGARH STATE ELECTRICITY BOARD
September 12, 2006
DOCTOR ARUN DEWANGAN Vs. STATE OF CHHATTISGARH
February 8, 2006
DOCTOR NISHAD Vs. STATE OF C G
June 29, 2006
DOLESHWAR Vs. STATE OF CHHATTISGARH
March 21, 2006
DROPATI SAHU Vs. STATE OF CHHATTISGARH
June 22, 2006
DROUPATI KAIVARTYA Vs. STATE OF CHHATISGARH
October 10, 2006
DULARI BAI Vs. KANHAYALAL KASHYAP
July 6, 2006
DURJAN RAM SONKAR Vs. STATE OF C G
May 8, 2006
DUSHASAN Vs. SUDARSHAN
October 30, 2006
EMIL LAKRA Vs. STATE OF CHHATTISGARH
October 10, 2006
FIRM DAYAL FILM EXCHANGE Vs. NAGAR PALIKA NIGAM
August 24, 2006
FIROZ RIZVI Vs. STATE OF CG
May 11, 2006
FOOD CORPORATION OF INDIA Vs. SHYAM SUNDER DEEPAK
October 28, 2006
FORUM FOR FACT FINDING DOCUMENTATION AND ADVOCACY Vs. STATE OF CHHATTISGARH
July 20, 2006
G R NIRALA Vs. STATE OF C G
May 8, 2006
GAJENDRA SINGH SAHU Vs. STATE OF CHHATTISGARH
June 15, 2006
GAJRATAN Vs. STATE OF CHHATISGARH
November 27, 2006
GANESH RAM Vs. DHANNULAL
July 17, 2006
GANGOTRI BAI Vs. JEEVRAKHANLAL
April 10, 2006
GAUTAM CHAND BAID Vs. STATE OF C.G.
September 29, 2006
GENERAL MANAGER Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT, 1948
October 4, 2006
GENERAL MANAGER, BALCO Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT AND OTHERS
April 10, 2006
GHANSHYAM YADAV Vs. RAMESHWAR SAHU
December 5, 2006
GIRISH CHANDRA TRIVEDI Vs. BASTAR KSHETRIYA GRAMIN BANK
March 9, 2006
GIRJABAI Vs. STATE OF MADHYA PRADESH NOW CHHATTISGARH
December 4, 2006
GIRWAR RAM DEWANGAN Vs. SITARAM YADAV
September 26, 2006
GOPAL PRASAD DEWANGAN Vs. STATE OF CHHATTISGARH
February 23, 2006
GOPI Vs. COAL INDIA LTD
April 3, 2006
GOPI RAM Vs. HIRALAL
February 23, 2006
GOVIND RAM Vs. STATE OF CHHATISHGARH
January 20, 2006
GRAMIN BANK AWARD STAFF UNION Vs. STATE BANK OF INDIA
March 24, 2006
GURDEEP SINGH CHABDA Vs. DALJEET SINGH
January 18, 2006
GYANCHAND AGRAWAL ALIAS GYANI Vs. STATE OF CHHATTISGARH
November 21, 2006
HABEEB BHAI Vs. K.K. CHOUDHARI
November 7, 2006
HARIBHAJAN Vs. STATE OF MADHYA PRADESH
December 1, 2006
HARICHARAN Vs. KAUSHAL
September 21, 2006
HARICHARAN PATEL Vs. DHANURJAY
September 1, 2006
HARIRAM Vs. SATISH PANDEY
April 10, 2006
HEMENDRA RAJ @ RAJU SAHU Vs. STATE OF C.G.
August 29, 2006
HEMWATI BAI Vs. BAHADUR
August 8, 2006
HIRA INDUASTRIES LTD Vs. STATE OF CHHATTISHGARH
April 24, 2006
HIRMA MARKAMI Vs. STATE OF C G
March 31, 2006
HOMESHWAR SINGH Vs. MIRA SINGH
July 31, 2006
HORILAL MARKAM Vs. KRISHI UPAJ MANDI SAMITI, BEMETARA
March 6, 2006
HUKUM CHAND BANJARE Vs. STATE OF CHHATTISGARH & ORS.
February 20, 2006
IMTIYAZ Vs. STATE OF CG
August 4, 2006
ISHWARI NISHAD Vs. MEHTAB LHAN
January 17, 2006
ITWARI LAL AJGOLE Vs. STATE OF CHHATTISGARH
February 6, 2006
ITWARI RAM Vs. STATE OF M.P.
July 20, 2006
J. HUSSAIN Vs. UNION OF INDIA & ORS.
April 20, 2006
JAGANNATH Vs. DALMO BAI
November 10, 2006
JAGDISH PRASAD Vs. STATE OF M P
July 7, 2006
JAILAL Vs. STATE OF MADHYA PRADESH
January 3, 2006
JAIN TRADERS, PARTNER Vs. SHAILESH SINGHANIYA
December 5, 2006
JAITRINBAI DHEAMAR Vs. STATE OF C G
May 1, 2006
JAWAHAR SINGH Vs. SECRETARY CHHATTISGARH SIKSHANSAMITI
February 22, 2006
JAWAHAR YADAV Vs. STATE OF CHHATISGARH
February 13, 2006
JAYANTILAL VERMA Vs. STATE OF MP
June 28, 2006
JHANGALI BAI Vs. STATE OF C G
September 8, 2006
JHUMUKLAL Vs. STATE OF C G
May 6, 2006
JITENDRA MISHRA Vs. STATE OF CHHATTISGARH
August 14, 2006
JITENDRA SINGH PRADHAN Vs. GENERAL PUBLIC
January 17, 2006
JUGAM ALIAS JUGAL RAM Vs. STATE OF CHHATTISGARH
March 20, 2006
JUGGA DEVI Vs. SATYAWATI
January 5, 2006
K D BANDHE Vs. STATE OF C G
September 14, 2006
K V G KRISHNAN RAJU Vs. STATE OF C G
June 20, 2006
KAILASH BIHARI JAISWAL Vs. BHAGWATI JAISWAL
February 24, 2006
KALYAN SINGH Vs. STATE OF C G
February 10, 2006
KAMLESH KUMAR MISHRA Vs. GURU GHASI DAS VISHWAVIDYALAYA
February 16, 2006
KAMLESH MISHRA Vs. GURU GHASI DAS VISHWAIDYALAYA
February 6, 2006
KANGALU Vs. PARAU
February 17, 2006
KANHAIYA Vs. STATE OF CHHATTISGARH
February 17, 2006
KANHAIYA LAL MEHAR Vs. REGISTRAR, HIGH COURT
December 5, 2006
KANTI DEVI CHOURKE Vs. STATE OF CHHATTISGARH
August 25, 2006
KAPILA SHRIVASTAVA Vs. STATE OF CHHATTISGARH AND TWO OTHERS
March 25, 2006
KARAN SINGH Vs. STATE OF CHHATTISGARH
February 20, 2006
KARTIK Vs. STATE OF CHHATTISGARH
March 9, 2006
KASHINATH RAM Vs. SATATE OF CHHATTISGARH & ORS.
March 29, 2006
KAVITA TIWARI Vs. SATE OF CHHATTISGARH
March 29, 2006
KEDARNATH GUPTA Vs. RAM BALI GUPTA
January 25, 2006
KHEER SAGAR Vs. STATE OF C.G.
October 27, 2006
KHITTI SAHU Vs. YASHWANT KUMAR SAHU
October 6, 2006
KHURSAL ALIAS SANTOSH CHANDRA Vs. STATE OF M P
June 27, 2006
KIRAN SONUKUSARE Vs. STATE OF C.G.
September 6, 2006
KIRTIWAS Vs. STATE OF CHHATTISGAH
March 25, 2006
KISHORE BAHADUR Vs. STATE OF CHHATTISGARH
March 30, 2006
KRISHI UPAJ MANDI SAMITI, MUNGELI Vs. PRESIDING OFFICER LABOUR COURT BILASPUR
March 1, 2006
KRISHI UPAJ MANDI SAMITI, PANDRI KAPA, RAIPUR Vs. RAVI SHANKAR SHRIVASTAVA
March 7, 2006
KRISHNA KUMAR BATHAK Vs. STATE OF C G
June 12, 2006
KU. JANKI CHOUHAN AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
February 1, 2006
KUDRAT KHAN Vs. STATE OF C.G.
August 2, 2006
KULBUL Vs. STATE OF CG
March 28, 2006
KULESHWAR DHRUW Vs. STATE OF C.G.
June 29, 2006
KUMARI CHANDRAKAR Vs. STATE OF CHHATTISGARH
July 13, 2006
KUNJAM SUPPA Vs. STATE OF C G
March 30, 2006
KUNWAR SAI Vs. BAIYA BAI
August 29, 2006
LAKHAN BASOR Vs. STATE OF CHHATTISGARH
July 13, 2006
LAKHAN LAL NAYAK Vs. MINISTRY OF HOME AFFAIRS
February 7, 2006
LAKHAN SAHU Vs. STATE OF C.G.
September 15, 2006
LAKHMU Vs. STATE OF CHHATISGARH
June 14, 2006
LALJI Vs. MUS MARIYAM BAI
November 30, 2006
LALMANI SINGH Vs. STATE OF M.P.
July 24, 2006
LAXMAN Vs. STATE OF C G
July 4, 2006
LAXMAN PRASAD MISHRA Vs. KRISHI UPAJ MANDI SAMITI
April 17, 2006
LAXMI KANT Vs. STATE OF C G
March 10, 2006
MADAN LAL Vs. STATE OF CHHATTISGARH
December 11, 2006
MAHESH DAS RATRE Vs. STATE OF C G
February 21, 2006
MAHETTAR PATEL Vs. STATE OF C G
April 27, 2006
MANAGER M P KHADI GRAMODYOG BOARD Vs. PRESIDING OFFICER LABOUR COURT
March 30, 2006
MANAGING DIRECTOR, SAIL, BHILAI STEEL PLANT Vs. D. TARINAMMA
August 10, 2006
MANBODH Vs. STATE OF C G
March 20, 2006
MANI RAM DHRUB Vs. STATE OF CHHATTISGARH THROUGH SECRETARY
November 20, 2006
MANIRAM YADAV Vs. VICE CHANCELLOR, INDIRA KALA SANGIT VISHWAVIDYALAYA
November 16, 2006
MANJEET RAM KEWAT Vs. STATE OF CHHATTISGARH
October 5, 2006
MANJU VERMA Vs. MAYA VADIYAAR
June 27, 2006
MANJULATA Vs. PEELA BAI
December 19, 2006
MANNU (P) MAHENDRA SONI Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
February 10, 2006
MANOJ KUMAR Vs. UNION OF INDIA
February 13, 2006
MANOJ KUMAR Vs. STATE OF CHHATISHGARH
November 24, 2006
MANOJ KUMAR AGARWAL Vs. DULARI BAI
April 6, 2006
MANOJ KUMAR KURRE Vs. STATE OF CHHATTISGARH
February 22, 2006
MANOJ KUMAR MANGWANI Vs. JAMUNA DAS SUKHWANI
September 5, 2006
MANOJ SINGH THAKUR Vs. RAMESH SINGH THAKUR
December 4, 2006
MITHILA DUBEY Vs. SHANTI BAI
November 17, 2006
MOHAMMED SIDDIQUE Vs. STATE OF CHHATISGARH
January 6, 2006
MOHAN JUTE MILLS LTD. Vs. SMT. SABILA KHATUN
December 14, 2006
MOHD AKBAR Vs. STATE OF CHHATISGARH
December 19, 2006
MOHD. JAVED Vs. STATE OF C.G.
August 7, 2006
MOTILAL SAHU Vs. CHHATTISGARH ELECTRICITY BOARD
January 4, 2006
MS. P.A. DOLLY Vs. MANAGING DIRECTOR, BHILAI STEEL PLANT, STEEL AUTHORITY OF INDIA LIMITED, BHILAI & ORS.
February 8, 2006
MUDRIKA PRASAD MISHRA Vs. STATE OF CHHATTISGARH
March 21, 2006
MUKESH GOSWAMI Vs. STATE OF CHHATISHGARH
July 26, 2006
MUKESH KUMAR GOSWAMI Vs. STATE OF CHHATTISGARH
July 27, 2006
MUNICIPAL CORPORATION Vs. MOHAMMED FAROOKH
January 12, 2006
MURARILAL AND OTHERS Vs. DR. VIJAY KUMAR TAMRAKAR
December 5, 2006
NAGAR VIKASH PARISHAD Vs. STATE OF C G
April 26, 2006
NAGENDRA KUMAR AGRAWAL Vs. HAKEEM BAI
January 3, 2006
NAND KUMAR SHUKLA Vs. STATE OF CHHATTISGARH
June 27, 2006
NANDLAL JAISWAL Vs. BANDHU JAISWAL
August 31, 2006
NANKU RAM Vs. PRAKASH RAM
January 3, 2006
NARAYAN RAO Vs. STATE OF MADHYA PRADESH
March 9, 2006
NARENDRA Vs. SAHEBIN
July 13, 2006
NARENDRA SAI Vs. STATE OF C.G.
June 27, 2006
NARESH KUMAR PATEL Vs. NAND KUMAR PATEL
October 5, 2006
NATIONAL INSURANCE CO LTD Vs. DUWAS RAM YADAV
June 13, 2006
NATIONAL INSURANCE CO LTD Vs. GENDRAM SAHU
April 3, 2006
NATWAR DEWANGAN Vs. STATE OF CHHATISGARH
March 10, 2006
NEELA BAI Vs. BHUPENDRA RAJPUT
February 28, 2006
NIRANJAN LAL VERMA Vs. STATE OF CHHATTISGARH
September 11, 2006
NIRMAL SINHA Vs. LALSAI KHUNTE
August 1, 2006
NIRMALA SIDAR Vs. STATE OF M.P.
September 18, 2006
NPHAR SAHOO Vs. STATE OF CG
April 22, 2006
OMKAR PRASAD Vs. BHOODHAR PRASAD
August 30, 2006
OMPRAKASH SINGH Vs. STATE OF CG
February 13, 2006
ORIENT PAPER MILLS BRAJRAJNAGAR Vs. STATE OF M P
May 8, 2006
ORIENTAL INSURANCE CO LTD Vs. NARESH KUMAR AGRWAL
October 3, 2006
P. SHIV PRASAD RAO Vs. STATE OF C.G.
December 21, 2006
P.K. SURAWADHANIWAR Vs. UNION OF INDIA
September 14, 2006
P.S. BHAGAT Vs. STATE OF CHHATTISGARH
August 28, 2006
PADAM KUMAR JAIN Vs. C G HOUSING BOARD
January 20, 2006
PALSAI Vs. GIRVAR
January 2, 2006
PANJI Vs. STATE OF M P
April 24, 2006
PANKAJ LAKARA Vs. STATE OF CHHATISGARH
August 10, 2006
PAREVA BAI Vs. STATE OF C.G.
August 31, 2006
PARIKSHIT DAS Vs. RAIPUR DISTT., FISH FARMERS DEVELOPMENT AGENCY
August 22, 2006
PARIVAR SEWA SANSTHA Vs. PADMAWATI DIXIT
July 20, 2006
PARMANAND SHARMA Vs. STATE OF C G
March 20, 2006
PARSADI RAM Vs. STATE OF M.P.
November 16, 2006
PARWEJ ALAM Vs. STATE OF CG
May 11, 2006
PATIRAM SAHU Vs. STATE OF C G
May 3, 2006
PAWAN KUMAR SHARMA Vs. R MUGAM
March 1, 2006
PHILOMINA EKKA Vs. STATE OF C G
May 5, 2006
PINKI SONI Vs. STATE OF C G491
October 4, 2006
POLY PACK INDIA Vs. M P FINANCE CORPORATION
February 22, 2006
POYAME BHADRU Vs. STATE OF M.P.
November 3, 2006
PRADEEP BALVANDERE Vs. KUNDU BAI MISHRA
November 7, 2006
PRAMILA BAI Vs. STATE OF CHHATTISGARH
December 13, 2006
PRAVEEN KUMAR PATHAK Vs. PRAVEEN JAIN
March 7, 2006
PREMLAL YADAV Vs. STATE OF CG
January 12, 2006
PURUSHOTTAM ALIAS PICHHARU Vs. STATE OF CG
May 11, 2006
PYARE LAL AGRAWAL Vs. KAMALCHANDRA JAIN
October 5, 2006
R N SINGH Vs. STATE OF C G
May 2, 2006
R.A. DESPANDEY Vs. STATE OF MADHYA PRADESH
June 26, 2006
R.K. VIJ Vs. UNION OF INDIA
August 28, 2006
R.V. MAGAR Vs. UNION OF INDIA
August 29, 2006
RADHE Vs. STATE OF M.P.
October 27, 2006
RAGHU TIRKEY Vs. STATE OF CHHATTISGARH
March 10, 2006
RAJBAHADUR SINGH Vs. STATE OF CHHATTISGARH AND OTHERS
November 27, 2006
RAJBATI YADAV Vs. STATE OF CG
June 23, 2006
RAJEEV BHUSAN AGNIHOTRI Vs. AMOOL SAMRE
December 20, 2006
RAJENDRA SHANKAR SHUKLA Vs. U.C.O. BANK
December 21, 2006
RAJESH ALIAS BHAV SUGAR Vs. STATE OF CHHATTISGARH
March 8, 2006
RAJESHWARI AGRAWAL Vs. CENTRAL BANK OF INDIA
March 31, 2006
RAJKUMAR PANDEY Vs. DISTRICT FOREST OFFICER, BILASPUR & ANR.
March 20, 2006
RAJU GUPTA Vs. STATE OF M P
February 28, 2006
RAKESH AGRAWAL Vs. SOUTH EASTERN COALFIELDS
July 24, 2006
RAKESH KUMAR Vs. STATE OF C G
June 19, 2006
RAM AVATAR AGRAWAL Vs. GANESH PRASAD SIMHANIYA
March 8, 2006
RAM BHAJAN PATEL Vs. STATE OF CHHATTISGARH AND OTHERS
October 30, 2006
RAM DAS SINGH Vs. BALRAM SINGH
December 4, 2006
RAM KISHORE DUBEY Vs. STATE OF C G
May 2, 2006
RAM MISHRA Vs. CHIEF GENERAL MANAGER
September 1, 2006
RAM NARAYAN SAHU Vs. STATE OF C G
October 3, 2006
RAMCHANDRA KALAR Vs. STATE OF CHHATTISGARH
March 10, 2006
RAMDEO RAM Vs. VIJAYNATH
December 22, 2006
RAMESH JAYASWAL Vs. STATE INDUSTRIAL COURT
November 9, 2006
RAMESH KUMAR CHOUHAN Vs. STATE OF CG
June 16, 2006
RAMESH KUMAR DUBEY Vs. RITA DUBEY
September 6, 2006
RAMESH KUMAR SAHU Vs. C G INFRASTRUCTURE DEVELOPMENT CORPORATION LTD
July 6, 2006
RAMESH KUMAR SINGH Vs. CHATTISGARH PUBLIC SERVICE COMMISSION & ANR.
April 5, 2006
RAMESH KUMAR THAKUR Vs. SUSHANT CHANDRA DEY
March 23, 2006
RAMESHWAR SINGH KURRE Vs. STATE OF CHHATTISGARH
February 6, 2006
RAMESHWAR VISHWAKARMA Vs. STATE OF CHHATTISGARH
March 9, 2006
RAMJAS AND ANOTHER Vs. STATE OF MADHYA PRADESH (NOW STATE OF CHHATTISGARH)
April 18, 2006
RAMJI Vs. STATE OF CHHATTISGARH
July 28, 2006
RAMKUMAR PRADHAN Vs. STATE OF CHHATTISGARH & OTHERS
September 18, 2006
RAMKUMAR SURYAVANSHI Vs. STATE OF CHHATTISGARH
July 17, 2006
RANBHIR Vs. STATE OF M P
January 18, 2006
RANU Vs. STATE OF CG
August 21, 2006
RAVI @ RAVINDRA Vs. STATE OF CHHATTISGARH
November 8, 2006
RAVI RANJAN KUMAR Vs. STATE OF CHHATTISGARH
July 6, 2006
RAVINDRA MINJ Vs. STATE OF CHHATTISGARH
November 8, 2006
RAVISHANKAR Vs. STATE OF MADHYA PRADESH NAW CHHATTISGARH
September 26, 2006
REWARAM Vs. STATE OF CG
April 4, 2006
RIKHEE RAM MAHILANG Vs. STATE OF CHHATISGARH
February 17, 2006
RISHI DIKSHIT Vs. STATE OF CHHATTISGARH
March 6, 2006
ROKDE GOODS GARAGE Vs. NATIONAL TEXTILES CORPORATION
July 27, 2006
RUPAU Vs. UNION OF INDIA
April 4, 2006
RUPENDRA SINGH Vs. KRISHNA KANHAIYA
February 24, 2006
S R RAMMURTI Vs. STATE OF CG
May 10, 2006
SACHCHANAND MOOLCHANDANI Vs. MEGHRAJ K RAMNANI
January 5, 2006
SADHURAM Vs. STATE OF M P
April 17, 2006
SAIRA RUBY HANIFEE Vs. STATE OF C.G.
October 11, 2006
SAKHARAM (DEAD) KALABAI Vs. CHINTARAM
June 29, 2006
SALIL LAWRENCE Vs. SUBRATO MUKHARJEE
February 7, 2006
SALIM Vs. STATE OF M.P.
August 21, 2006
SALOM THOBHANI Vs. STATE OF CHATTISGARH
March 21, 2006
SAMAR VIJAY SINGH Vs. STATE OF CG
March 20, 2006
SAMPATLAL Vs. STATE OF M P
June 15, 2006
SANJAY LAKRA Vs. STATE OF CG
February 22, 2006
SANJAY PATHAK Vs. STATE OF CG
February 22, 2006
SANJAY RAKHEJA Vs. STATE OF CG
July 24, 2006
SANJEEV KUMAR SINGH & ORS. Vs. UNION OF INDIA & ORS
January 23, 2006
SANT KUMAR Vs. IQBAL AHMAD ANSARI
July 25, 2006
SANT RAM AND OTHERS Vs. STATE OF CHHATTISGARH AND OTHERS
November 15, 2006
SANTOSH Vs. STATE OF C G
February 13, 2006
SANTOSH KUMAR Vs. STATE OF CHHATTISGARH
January 13, 2006
SANTOSH SHARMA Vs. STATE OF CHHATTISHGARH
November 14, 2006
SANTOSH SHARMA Vs. STATE OF CHHATISGARH
November 11, 2006
SANYASI Vs. SECRETARY MINISTRY OF RAILWAYS
July 4, 2006
SARASWATI SAHU Vs. STATE OF M P
July 19, 2006
SAROJ KUMAR SETH Vs. STATE OF CG
January 27, 2006
SATISH JAGGI Vs. STATE OF CHHATTISGARH
November 21, 2006
SATISH KUMAR SAHU Vs. STATE OF CHHATISGARH
January 16, 2006
SATYANARAYAN PAIKRA Vs. STATE OF CHHATTISGARH
October 27, 2006
SETU RAM Vs. STATE OF CHHATTISGARH
April 25, 2006
SEVATI BAI Vs. STATE OF C G
September 1, 2006
SHABBIR HUSSAIN Vs. AHMED HUSSAIN
July 5, 2006
SHANKER LAL SONI Vs. STATE OF M.P.
July 18, 2006
SHANTI KUMAR Vs. STATE OF C G
January 24, 2006
SHASHI DEWANGAN Vs. NANDLAL DEWANGAN
April 3, 2006
SHASHIBHUSHAN Vs. STATE OF M P
July 4, 2006
SHATRUHAN Vs. STATE OF CHHATTISGARH
January 19, 2006
SHERALI Vs. SAIYAD ISRAR ALI
September 26, 2006
SHESHMAL SURANA Vs. STATE OF CHATTISGARH & ORS.
March 23, 2006
SHIV KUMAR Vs. MALESHRAM
May 10, 2006
SHIV KUMAR Vs. PRITHVIPAL SINGH
May 10, 2006
SHIV KUMAR Vs. STATE OF CHHATTISGARH
March 27, 2006
SHIV KUMAR SONI Vs. CHAIRMAN CUM MANAGING DIRECTOR
April 27, 2006
SHIV PRASAD Vs. GANGARAM AND OTHERS
January 25, 2006
SHIV PRASAD RAJWAR Vs. STATE OF MADHYA PRADESH
June 13, 2006
SHIVALIK POWER AND STEEL PVT LTD Vs. AUJASYA AGRO POWER PVT LTD
February 17, 2006
SHIVATH SHAH Vs. STATE OF CHHATTISGARH
August 22, 2006
SHRIKANT AGRAWAL (DEAD) THROUGH L.RS. SMT. RAJESHWARI AGRAWAL AND OTHERS Vs. CENTRAL BANK OF INDIA AND OTHERS
January 19, 2006
SHRUTI CHANDRAKAR Vs. STATE OF C G
July 3, 2006
SHYAM BIHARI BHATT Vs. STATE OF C G
October 30, 2006
SHYAM LAL SARAF Vs. STATE OF CHATTISGARH
January 13, 2006
SHYAMLAL Vs. STATE OF CHHATTISGARH
October 10, 2006
SIPAHIYA Vs. STATE OF MADHYA PRADESH
April 21, 2006
SIYARAM Vs. STATE OF CHHATTISGARH
December 20, 2006
SMT. LAXMI CHOUBEY Vs. REGIONAL MANAGER, FOOD CORPORATION OF INDIA & ORS.
January 17, 2006
SMT. VINITA RAI Vs. STATE OF C.G. & ORS.
March 22, 2006
SNIL KUMAR KESHAWANI Vs. SATYAWATI KASHYAP
November 13, 2006
SODHURAM Vs. DURGA PRASAD
July 3, 2006
STATE BANK OF INDIA Vs. J C INDUSTRIES
February 28, 2006
STATE OF CHHATISHGARH Vs. DEEPAK KUMAR SAHU
December 4, 2006
STATE OF CHHATTISGARH Vs. JAYANT KUMAR DAFTARY
February 14, 2006
STATE OF M P Vs. RAJENDRA PRASAD GUPTA
February 22, 2006
STATE OF M P Vs. R P KATIYAR
March 1, 2006
STATE OF M.P. Vs. RIKHIRAM
November 22, 2006
STATE OF MADHYA PRADESH Vs. L.L. BHANDARKAR
July 19, 2006
STATE OF MADHYA PRADESH Vs. R.C. VARMA
August 1, 2006
STATE OF MADHYA PRADESH Vs. NARENDRA BARMANI
January 12, 2006
STEEL AUTHORITY OF INDIA Vs. RAM SUHAG
March 2, 2006
SUBHASH PRASHAN Vs. STATE OF CHHATTISGARH
January 27, 2006
SUDHAKAR HATWAR Vs. STATE OF C.G.
July 28, 2006
SUDHARI @ SHIVADHARI SINGH Vs. STATE OF CHHATTISGARH
July 31, 2006
SUJESH KUMAR TURKAR Vs. STATE OF CHHATISGARH
November 29, 2006
SUJIT PANDEY Vs. STATE OF CHHATTISGARH
January 12, 2006
SUK LAL Vs. PREM KUMAR BANDHE AND OTHERS
March 2, 2006
SUKHCHAND Vs. STATE OF C.G.
January 30, 2006
SUKHLAL Vs. STATE OF M P
March 30, 2006
SUKHLAL Vs. STATE OF C G
April 6, 2006
SUMITA VODITELWAR Vs. STATE OF CHHATTISGARH
January 3, 2006
SUNDER BAI Vs. JAGDEV SINGH
December 19, 2006
SUNIL PURI Vs. STATE OF CHHATTISGARH
May 5, 2006
SUNIL SINGH Vs. STATE OF CHHATTISGARH
October 3, 2006
SUNIL SINGH ALIAS SONU Vs. STATE OF CHHATTISGARH
December 21, 2006
SURAJ SINGH Vs. STATE OF CHHATTISGARH
July 4, 2006
SURENDRA Vs. STATE OF CG
July 18, 2006
SURENDRA KUMAR THAKUR Vs. STATE BANK OF INDIA
March 3, 2006
SURENDRA PAL SINGH PARIHAR Vs. STATE OF CHHATTISGARH
March 20, 2006
SURENDRA TIWARI Vs. STATE OF M P
March 2, 2006
SURESH Vs. STATE OF CHATTISGARH
September 14, 2006
SURESH KUMAR Vs. STATE OF C G
March 29, 2006
TAMO BUDARU Vs. STATE
September 5, 2006
TAUKIR DANI Vs. CHKNDAGI RAM
May 3, 2006
THAKUR MOHAN SINGH Vs. STATE GOVERNMENT OF CHHATTISGARH
January 9, 2006
THAKUR MOHAN SINGH Vs. STATE GOVERNMENT OF CHHATTISGARH
January 4, 2006
TIHARU Vs. STATE OF CHHATTISGARH
March 9, 2006
TIRITH RAM Vs. STATE OF CG
February 13, 2006
TRILOCHAN VERMA Vs. STATE OF CHHATISGARH
March 1, 2006
TRINATH PANDEY Vs. STATE OF M P
March 9, 2006
UMASHANKER ALIAS BABLOO Vs. STATE OF C G
March 23, 2006
UMASHANKER SAHU Vs. SONSAI SAHU
February 8, 2006
UMESH KUMAR SAHU Vs. STATE OF C G
May 10, 2006
UMESH SINGH Vs. STATE OF CHHATTISGARH
April 17, 2006
UNION OF INDIA Vs. NAMITA GHOSH
August 14, 2006
USHA JOSHI Vs. SAROJ AWASTHI
November 7, 2006
UTTAM CHAND LUNIYA Vs. ROSHANLAL VERMA
October 4, 2006
V G TAMASKAR Vs. HIGH COURT OF CHHATTISGARH
July 27, 2006
V T P CONSTRUCTIONS Vs. STATE OF CHHATTISGARH
February 21, 2006
VAINKAT RAO Vs. STATE OF CHHATTISGARH
March 20, 2006
VAKIL KAPOOR Vs. STATE OF C G
April 19, 2006
VARSHA RANI NAG Vs. HERALD VINAY NADAN
November 17, 2006
VEENA MAHILA SAMUH Vs. STATE OF CHHATTISGARH
January 19, 2006
VIJAY KUMAR AGRAWAL Vs. STATE OF CHHATTISGARH
July 28, 2006
VIKKI SINGH Vs. STATE OF CHHATISGARH
February 13, 2006
VIMALA DEVI Vs. SHOBHA WALIA
December 1, 2006
VIMLA BAI Vs. STATE OF CG
June 13, 2006
VISESHAR YADAV Vs. GOVIND SWAMI
August 10, 2006
VIVEK KUMAR SAMUEL Vs. STATE OF CHHATTISGARH
March 8, 2006
VIVEK SHUKLA Vs. STATE OF C G
April 5, 2006
YAKUB SARIF Vs. STATE TRANSPORT APPELATE TRIBUNAL RAIPUR
February 1, 2006
YASHWANT KUMAR BHARADWAJ Vs. MUNICIPAL CORPORATION DURG
April 3, 2006
YAWAR HUSSAIN Vs. STATE OF CG
April 24, 2006