Case Index

Title
Date
A B COLACO Vs. COFFEE BOARDRESENTED
September 16, 2006
A BHANUPRAKASH Vs. STATE OF KARNATAKA
July 14, 2006
A C ANANTHASWAMY Vs. STATE OF KARNATAKA
February 24, 2006
A CHINDANADA Vs. LALITHA V NAIK
January 19, 2006
A G BHEEMRAJU Vs. STATE OF KARNATAKARESENTED
February 22, 2006
A HANUMANTHA REDDY Vs. ADDITIONAL REGISTRAR OF COOPERATIVE SOCIETIES I AND M
March 23, 2006
A K MOHAMMED RAFEEK Vs. ADHIP CHAUDURI ADDL CHIEF SECRETARY AND PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA
July 7, 2006
A M MALLEGOWDA Vs. KARIYAPPA GOWDA
April 20, 2006
A M SUBBAMMA Vs. A V KUSHALAPPA
June 6, 2006
A N HEBBAR Vs. SYNDICATE BANK A BODY CONSTITUTED UNDER BANKING COMPANIES ACQUISITION AND
February 28, 2006
A N KRISHNA MURTHY Vs. S K SUKUMAR
November 16, 2006
A N KRISHNA MURTHY Vs. S K SUKUMAR
November 18, 2006
A R SHAMBULINGA Vs. A C LALITHA
January 17, 2006
A SREERAMAIAH Vs. SOUTH INDIAN BANK LTD
September 27, 2006
A SUDHAKAR Vs. STATE OF KARNATAKA
January 16, 2006
A V KAMATH Vs. COMMERCIAL CORPORATION OF INDIA LTD
October 28, 2006
A V N PRASAD Vs. SITABAI RAJ PUROHIT
August 10, 2006
A.B. COLACO S/O LATE H.P.D. COLACO Vs. COFFEE BOARD REPRESENTED
September 19, 2006
A.G. Bheemraju, Mohammed Assifulla and A.S. Prasad Vs. State of Karnataka represented by its Secretary Co-operation Department and Director, Agriculture Marketing
February 22, 2006
A.N. Krishna Murthy Vs. S.K. Sukumar
November 16, 2006
A.V. Kamath S/o Late A. Vittappa Kamath Vs. The Commercial Corporation of India Ltd., Corporation Bank, Corporation Bank Manipal Branch and State Government Goa rep. by its Commissioner and Secretary Finance Department
October 28, 2006
ABAY JOSEPH Vs. TAHASILDAR ULC MANGLORE
December 15, 2006
ABBOBAKKAR Vs. AUTHORISHED OFFICER UNDER SECTION 77A OF KLR ACT H Q ASSISTANT IN THE DEPUTY COMMISSIONER D K
December 6, 2006
Abcon Engineering and Systems Pvt. Ltd. rep. by its Managing Director Mr. Ajit K. Bhatacharjya Vs. The Commissioner of Income Tax and The Income Tax Officer
July 12, 2006
ABDUL GAFFAR Vs. INCOME TAX OFFICER
March 27, 2006
ABDUL RASHID Vs. SUGANDA KAMLAKAR KUDTARKAR
October 13, 2006
ABDUL SAB NABI SAB KITTUR Vs. STATE
February 3, 2006
ABDUL WAHAB SAB Vs. T V SATYAPAL
August 25, 2006
ABDUS SUBHAN ALIAS SUBHANSHA Vs. KARNATAKA BOARD OF WALKF
October 27, 2006
Abdus Subhan alias Subhansha and others Vs. Karnataka Board of Wakf and others
July 27, 2006
ABHIMANYU Vs. RAM INVESTMENT LTD
September 11, 2006
ADAGOUDA BHABU PATIL Vs. LAND TRIBUNAL
February 23, 2006
ADMAR MUTT AND SRI RAMACHANDRA RAO Vs. RAMA SHETTY
April 20, 2006
ADVOCATES ASSOCIATION Vs. DISTRICT REGISTRAR AND REGISTRAR OF SOCIETIES
April 17, 2006
Agricultural Produce Market Committee, represented by its Secretary Vs. The Weighmens Association by its Secretary, The Labour Officer (The Authority under Section 20 of the Minimum Wages Act, 1948) and The Director of Agricultural Marketing@res
May 29, 2006
AGRICUTURAL PRODUCE MARKET COMMITTEE Vs. WEIGHMEN ASSOCIATION A P M C
May 29, 2006
AKHILA BHARATHA BILLAVARA UNION KUDROLI Vs. SHAKUNTHALA
February 6, 2006
AKKAYAMMA Vs. STATE OF KARNATAKA
September 22, 2006
AL KARAM ASSOCIATES Vs. INSPECTOR GENERAL OF REGISTRATION AND STAMPS
February 15, 2006
AMARAPPA Vs. ASSISTANT COMMISSIONER
November 22, 2006
AMCO BATTERIES LTD Vs. MARIAPPA
April 20, 2006
AMEEN SAB Vs. SHANSHAD
October 9, 2006
ANALYTICA INDIA PRIVET LIMITED Vs. IT SOURCE LLC
November 3, 2006
ANANTAPPA KALLAPPA JARAKHANI Vs. ANNAPURNAVVA
November 28, 2006
ANANTH Vs. STATE OF KARNATAKA DEPARTMENT OF CO OPERATION
March 28, 2006
ANDANUR RAJASHEKAR Vs. VASAVI INDUSTRIAL ENTERPRISES
September 16, 2006
ANDANUR RAJASHEKAR Vs. VASAVI INDUSTRIAL ENTERPRISES
April 16, 2006
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. BULK SYSTEMS INTERNATIONAL LTD
December 1, 2006
ANIL G NAMOSHI Vs. SHASHIL NAMOSHI
March 9, 2006
ANJANEYASWAMY TEMPLE Vs. STATE OF KARNATAKA
April 5, 2006
ANNS D E D COLLEGE Vs. STATE OF KARNATAKA
November 24, 2006
Anwar Vs. State of Karnataka
July 13, 2006
APPASAB BABAJI DHABADE MAJOR AGRICULTURE Vs. DEPUTY COMMISSIONER
June 5, 2006
APPUMURTHY ALIAS APPU Vs. STATE OF KARNATAKA
October 31, 2006
ARALAPPA Vs. JAGANNATH
August 24, 2006
ARJUN YAMUNAPPA DALAWAYI AND SRISHAILA VENKAPPA MENI Vs. STATE OF KARNATAKA
July 12, 2006
AROKYA DAS Vs. STATE OF KARNATAKA
September 18, 2006
ARUN KUMA ALVA Vs. VIJAYA BANK
March 8, 2006
ARUN KUMAR ALVA Vs. VIJAYA BANK
February 6, 2006
ASHOKA CREATIONS P LTD Vs. SSISTANT COMMISSIONER OF COMMERCIAL TAXES
February 2, 2006
ASHOKRAO JANARDHANARAO SHIRGURKAR Vs. LAND TRIBUNAL RAIBAG-II
April 19, 2006
ASSISTANT COMMISSIONER OF INCOME TAX Vs. VISHWANATH AND COMPANY EXCISE CONTRACTORS
November 10, 2006
ASSISTANT COMMISSIONER OF INCOME TAXTHE COMMISSIONER OF INCOME TAX Vs. ABCON ENGINEERING AND SYSTEMS PVT LTD
July 12, 2006
ASSISTANT COMMISSIONER OF INCOME-TAX Vs. SARASWATHI IRON FOUNDRY
July 21, 2006
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF KARNATAKA
September 29, 2006
ATAULLA Vs. STATE OF KARNATAKA
February 21, 2006
ATAULLA Vs. STATE OF KARNATAKA
June 22, 2006
AVVAMMA Vs. STATE OF KARNATAKA
July 3, 2006
AZEEZ KHAN Vs. SMT BADRUNISSA BEGUM
June 8, 2006
B A BHAVIKUMAR Vs. REGIONAL TRANSPORT AUTHORITY
February 3, 2006
B A UMASHANKAR MAJOR Vs. RAZIA BEGUM ZAMEER ZAHEER PASHA AND HIDAYATH
June 16, 2006
B ANANDA Vs. STATE OF KARNATAKA
April 6, 2006
B BAVA Vs. STATE OF KARNATAKA
June 2, 2006
B BHADRAGIRI GOWDA Vs. STATE OF KARNATAKA
November 15, 2006
B C RAMCHANDRA Vs. STATE OF KARNATAKA
July 13, 2006
B C SATHYANARAYANA Vs. B N JAGANNATHA RAO B NARASINGA RAOSRI B S CHAYADEVAMMA
July 12, 2006
B CHANDRASEKHAR Vs. T L ANAND KUMAR
October 13, 2006
B CHANDRASHEKAR Vs. T L ANAND KUMAR
October 30, 2006
B CHIKKANNA Vs. K M JAGADAMBA
September 15, 2006
B E CHANDRASHEKAR Vs. STATE OF KARNATAKA
July 15, 2006
B G RAJASHEKAR ADVOCATE Vs. KARNATAKA STATE BAR COUNCIL THE DISCIPLINARY COMMITTEE NO III OF
August 21, 2006
B G THIMMAIAH Vs. K A NARAYANA SHETTY
August 10, 2006
B H MAHADEVAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITEDRESENTED
July 7, 2006
B K NINGAPPA Vs. B K VENKATESH THE PRESIDENT GRAM PANCHAYAT THE SECRETARY GRAM PANCHAYAT
March 3, 2006
B K SREENIVAS MURTHY Vs. NORTH WEST KARNATAKA STATE ROAD TRANSPORT CORPORATION CENTRAL OFFICE
August 21, 2006
B KRISHNA REDDY Vs. B K SOMASHEKARA REDDY S/O KRISHNA RREDDY
April 12, 2006
B KRISHNAPPA Vs. CHANDRIKA G
October 28, 2006
B LAKSHMINARAYAN Vs. CORPORATION OF CITY OF BANGALORE
January 19, 2006
B M T C Vs. T R VIJAYA
December 18, 2006
B MAHADEVAIAH Vs. STATE OF KARNATAKA
June 12, 2006
B MARIBETTAPPA Vs. ZILLA PANCHAYAT
February 27, 2006
B MUNDAPPA RAI Vs. STATE OF KARNATAKA
November 20, 2006
B N DHOTRAD Vs. BOARD OF DIRECTORS/CUM APPELLATE AUTHORITY KARNATAKA LAND ARMY
July 19, 2006
B N JEEVAN PRAKASH Vs. SHABEER AHAMAD SHARIFF
July 15, 2006
B N REDDY Vs. ASST COMMISSIONER OF INCOME TAX
April 17, 2006
B N SIDDANANJAPPA Vs. P SRINIVASAN
July 12, 2006
B R JAYANTH Vs. STATE OF KARNATAKA
November 2, 2006
B R PATIL Vs. RAJEEV CHANDRASHEKAR
November 15, 2006
B R SHARATHCHANDRA Vs. K D POOVAIAH VICE PRESIDENT OF KUPPANDA FAMILY KUPPANDA UTHAPPA
August 19, 2006
B R VASUDEVAMURTHY Vs. MINISTER FOR REVENUE GOVERNMENT OF KARNATAKA
December 22, 2006
B RAVIKUMAR Vs. ANANTH
January 9, 2006
B S D NAGARAJU Vs. STATE OF KARNATAKA
January 18, 2006
B SOMANATHA RAO Vs. KARMIL D SOUZA
October 17, 2006
B SRIKANTAIAH Vs. STATE OF KARNATAKA
March 24, 2006
B SRINIVASA REDDY Vs. KARNATAKA URBAN WATER SUPPLY
April 3, 2006
B SRINIVASA REDDY Vs. KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION
April 4, 2006
B V SAMPATHKUMAR Vs. K G V LAKSHMI
February 3, 2006
B VISHWANATH Vs. STATE OF KARNATAKA
July 1, 2006
B. CHANDRASHEKAR Vs. T.L. ANAND KUMAR
November 30, 2006
B. Chikkanna and another Vs. Smt. K.M. Jagadamba
September 15, 2006
B. V. Channaveera Reddy Vs. State of Karnataka & Ors
January 18, 2006
B. V. Narahari Rao Vs. State of Karnataka & Ors
February 22, 2006
B.G. Rajashekar, Advocate Vs. The Karnataka State Bar Council, The Disciplinary Committee No. III of Karnataka State Bar Council by its Chairman and Shriram Chits Bangalore Pvt. Ltd. through Chief Executive Shri E.V. Balasubramanian and GPA Hold
August 21, 2006
B.G. Thimmaiah and others Vs. K.A. Narayana Shetty
August 10, 2006
B.N. Reddy Vs. Assistant Commissioner of Income Tax and another
April 17, 2006
B.R. Sharathchandra Vs. K.D. Peevish, Vice-President of Kuppanda Family, Kuppanda Uthappa, Kuppanda Bheemaiah, and Kuppanda Subbaiah
August 19, 2006
B.S.D. Nagaraju Vs. State by Health and Food Inspector, Mysore City Corporation
January 18, 2006
BABASAHEB PARAPPA ARBOLE Vs. JOINT SECRETARY GOVT OF INDIA
March 7, 2006
BABU Vs. GUNDU
September 6, 2006
BABURAO Vs. STATE OF KARNATAKA
April 19, 2006
BAGALKOT CEMENT COMPANY Vs. MANAGEMENT OF KANORIA INDUSTRIAL LIMITED
March 20, 2006
BALACHENNAMMA A SMT Vs. MANAGING DIRECTOR K S R T CORPORATION
January 2, 2006
BALAJI AMENITY CENTER Vs. CHAIRMAN KIADB THE CHIEF EXECUTIVE OFFICER AND EXECUTIVE MEMBER
September 16, 2006
BALAJI PRODUCE COMPANY Vs. V SELVARAJ
November 29, 2006
BALAKRISHNA Vs. MEMBER SECRETARY LOK ADALAT
September 5, 2006
BALAPPA Vs. AVVAKKA
September 27, 2006
BALAPPA Vs. ASSISTANT COMMISSIONER
January 16, 2006
BALCHENNAMMA A Vs. MANAGING DISTRICT K S R T CORPORATION BANGLORE
January 2, 2006
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. D KEMPANNA
February 15, 2006
BARGUR ALLABAKSHI SAB Vs. GUDAGUNTI PATEL HUSSAINSAB S/O RAJA SAB
September 12, 2006
Basanagouda Vs. State of Karnataka and another
February 22, 2006
Basappa Vs. The Deputy Commissioner and others
March 8, 2006
BASAPPA S/O CHANNABASAPPA (SINCE DECEASED BY HIS LRS C B RATHNAMMA W/O K B SIDDAPPA) Vs. A K THIPPANNA S/O RANGAPPA, MAJOR; A K CHANDRAPPA S/O GIRIYAPPA, MAJOR; DEPUTY COMMISSIONER AND ASSISTANT COMMISSIONER DAVANAGERE SUB DIVISION
June 17, 2006
BASAWARAJ REVANASIDDAPPA GURAGOL Vs. STATE OF KARNATAKARESENTED
July 31, 2006
BEERAPPA Vs. FAKIRAPPA BEERAPPA BANDROLLI
October 31, 2006
BHADRA SAHAKARI SAKKARE KARKHANE NIYAMITH REP Vs. COMMISSIONER OF COMMERCIAL TAXES
July 27, 2006
BHARAMRAJ S PARMAJ Vs. STATE OF KARNATAKA
June 21, 2006
BHARAT AGRO SERVICE AND SUPPLIERS Vs. STATE OF KARNATAKA
October 12, 2006
BHARAT CONDUCTORS PVT LTD Vs. KARNATAKA ELECTRICITY BOARD
November 6, 2006
BHARAT ELECTRONICS LTD Vs. S SHIVAKUMAR
February 22, 2006
BHARAT TIMBER TRADING CO Vs. COMMISSIONER OF INCOME TAX
September 15, 2006
Bharatiya Reserve Bank Note Mudran Pvt. Ltd. (A wholly owned subsidiary of Reserve Bank of India) rep. by its Deputy General Manager Vs. Sri. N. Kumaraswamy and others
October 25, 2006
BHARTIYA RESERVE BANK NOTE MUDRAN PVT LTD Vs. N KUMARASWAMY
October 25, 2006
BHAVANI HOUSING CO-OPERATIVE SOCIETY LIMITED R APPALO EDUCATIONAL TRUST R Vs. BANGALORE DEVELOPMENT AUTHORITY AND APPALO EDUCATIONAL TRUST R BANGALORE
August 30, 2006
BHIMAPPA Vs. ALLISAB
February 27, 2006
BIG APPLE COMPUTERS A PROPRIETARY CONCERN REP Vs. COMMISSIONER OF CUSTOMS AND THE COMMISSIONER OF CUSTOMS AND CE
September 8, 2006
BILL FORGE PRIVATE LIMITED Vs. STATE OF KARNATAKA
August 9, 2006
BIYAR RUBBER P LTD Vs. COMMISSIONER OF INCOME TAX
November 10, 2006
BORAWWA MALLAPPA GUGGARI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
November 22, 2006
BPL LIMITED Vs. DEPUTY COMMISSIONER OF GIFT TAX
December 15, 2006
BPL LTD Vs. M SHASHIKUMAR, MAJOR, BANGALORE
April 7, 2006
BRANCH HEAD IDBI BANK LTD Vs. HUBIL URBAN CO OPERATIVE BANK LTD
December 8, 2006
BRANCH MANAGER L I C OF INDIA Vs. GAYATHRI
December 6, 2006
BRANCH MANAGER THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. DHARMANNA
April 19, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. PARWATEWWA
November 23, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. CHANDRASHEKARA
November 17, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SRINIVASA
November 3, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. LALSHAVALI
October 28, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. PRABHUDAS S/O HANUMANTHAPPA AND V GURUSWAMY S/O ERANNA
October 10, 2006
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SHEKARAPPA
July 24, 2006
Branch Manager, United India Insurance Co. Ltd. Vs. Parwatewwa and others
November 23, 2006
BRANCH MANAGER; THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. DHARMANNA
October 19, 2006
Byanna S/o Late Yemaralappa Vs. Nagaraja and others
August 18, 2006
C CHANNEGOWDA Vs. STATE OF KARNATAKARESENTED
June 22, 2006
C D VENKATARAMANA SHETTY Vs. STATE OF KARNATAKA
August 4, 2006
C DINAKAR Vs. KARNATAKA STATE BAR COUNCIL
June 29, 2006
C M RAFEE Vs. UNIVERSITY OF AGRICULTURAL
February 17, 2006
C P BHARATHI Vs. ANJANAPPA
July 12, 2006
C R NAGARAJA SHETTY Vs. SPECIAL LAND ACQUISITION OFFICER AND ESTATE OFFICER
March 20, 2006
C RADESH Vs. JAYANTILAL CHANDULAL KOTHARI
July 15, 2006
C RAMAIAH Vs. STATE OF KARNATAKA
June 3, 2006
C RAMANNA GOWDA Vs. REGISTRAR VIGILANCE HIGH COURT OF KARNATAKA
January 27, 2006
C SHIVA Vs. STATE OF KARNATAKA
December 22, 2006
C V MANJULA Vs. STATE OF KARNATAKA
December 6, 2006
C V SHANTHA Vs. STATE OF KARNATAKA URBAN DEVELOPMENT DEPARTMENT
June 6, 2006
C VANATHAI Vs. GOVERNMENT OF KARNATAKA
April 3, 2006
C Y ILLUR Vs. HIGH COURT OF KARNATAKA
January 13, 2006
C. Channegowda Vs. The State of Karnataka represented by its Secretary Revenue Department, The Deputy Commissioner and Sreeramareddy
June 22, 2006
C. Radesh S/o C.N. Keshava Murthy Vs. Sri Jayantilal Chandulal Kothari S/o Chandulal
July 15, 2006
CANARA BANK Vs. KLEN AND MARSHALLS MANUFACTURERS AND EXPORTERS LIMITED
April 3, 2006
CANARA BANK Vs. KLEN AND MARSHALS MANUFACTURERS AND EXPORTERS LTD
March 3, 2006
CANARA PRECISION INSTRUMENT Vs. UNION OF INDIA
December 18, 2006
CCE Vs. PRESS FAB PRECISION COMPONENTS PVT LTD
August 29, 2006
CHANDRASHEKAR Vs. STATE OF KARNATAKA
February 2, 2006
CHANDRASHEKHAR Vs. EREGOWDA
June 5, 2006
CHANDRASHEKHARAPPA Vs. STATE OF KARNATAKA
August 19, 2006
CHANDRIKA Vs. STATE OF KARNATAKA
February 16, 2006
CHANNAKESHAVA SHREE SHAKTHI COOPERATIVE SOCIETY Vs. DEPUTY COMMISSIONER FOOD KOLAR DISTRICT
July 7, 2006
Channamma and another Vs. The Executive Officer, Taluk Panchayath Samithi and others
January 18, 2006
CHANNAYYA Vs. ANNAPURNA
January 10, 2006
CHENNA Vs. STATE OF KARNATAKA
January 18, 2006
Chief Secretary Posts and Telegraphs Telecommunications and another Vs. Mohd. Musa Sait Wakf and another
November 18, 2006
CHIEF SECRETARY POSTS TELEGRAPHS TELECOMMUNICATIONS Vs. MOHD MUSA SAIT WAKF
November 18, 2006
CHINDAN A RAJAN Vs. UNION OF INDIA
December 21, 2006
Cholan Roadways Corporation Ltd. Vs. Ahmed Thambi and others
November 14, 2006
CIL NGOS ASSOCIATION Vs. UNION OF INDIA REP BY ITS SECRETARY
January 13, 2006
CIT Vs. INDUSTRLAL CREDIT & DEVELOPMENT SYNDICATE LTD.
March 2, 2006
COMMISSION AND GENERAL AGENCY A REGD PARTNERSHIP FIRM R/BY ITS PARTNER M K Vs. M NARAYANA BHAT
August 1, 2006
COMMISSIONER BANGALORE MAHANAGARA PALIKE BANGALORE CITY CORPORATION Vs. H M CHANDIRAMANI
September 28, 2006
COMMISSIONER OF C EX , BANGALORE-II Vs. TOYOTA KIRLOSKAR MOTORS LTD
March 9, 2006
COMMISSIONER OF C EX , BANGALORE-II Vs. MYSORE CEMENTS LTD
June 19, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. TULSYAN NEC LIMITED
August 31, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. KARNATAKA STATE AGRO CORN PRODUCTS LTD
July 15, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. BRIPANIL SYNTHETICS P LTD
July 17, 2006
Commissioner of Central Excise. Vs. Motorola India Pvt. Ltd.
July 19, 2006
Commissioner of Central Excise. Vs. Araco Automative India Pvt. Ltd.
June 5, 2006
COMMISSIONER OF CUS Vs. JINDAL VIJAYA NAGAR STEEL LTD
August 29, 2006
COMMISSIONER OF CUSTOMS Vs. STELFAST PVT LTD
August 29, 2006
COMMISSIONER OF CUSTOMS Vs. A MAHESH RAJ
January 6, 2006
COMMISSIONER OF CUSTOMS Vs. UNITED TELECOM LTD
January 20, 2006
COMMISSIONER OF INCOME TAX Vs. AMARJEET KAUR
January 31, 2006
COMMISSIONER OF INCOME TAX Vs. RAJATHA JEWELLERS
January 25, 2006
COMMISSIONER OF INCOME TAX Vs. S PADMANABHAN
January 25, 2006
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH YARN COMBINES P LTD
January 16, 2006
COMMISSIONER OF INCOME TAX Vs. MYSORE WINE PRODUCTS LTD
February 14, 2006
COMMISSIONER OF INCOME TAX Vs. MARGARINE AND REFINED OILS COMPANY LIMITED
February 7, 2006
COMMISSIONER OF INCOME TAX Vs. KARNATAKA URBAN INFRASTRUCTURE DEVELOPMENT AND FINANCE CORPORATION
February 21, 2006
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE LTD
March 2, 2006
COMMISSIONER OF INCOME TAX Vs. KHODAY INDUSTRIES LTD
March 7, 2006
COMMISSIONER OF INCOME TAX Vs. MANJIT SINGH SACHDEV
March 21, 2006
COMMISSIONER OF INCOME TAX Vs. AMCO BATTERIES
April 10, 2006
Commissioner of Income Tax Vs. Mysodet (P) Ltd.
April 18, 2006
COMMISSIONER OF INCOME TAX Vs. TAM TAM PEDDA GURUVA REDDY
July 18, 2006
COMMISSIONER OF INCOME TAX Vs. HIMATASINGIKE SEIDE LTD
August 4, 2006
COMMISSIONER OF INCOME TAX AND THE DEPUTY COMMISSIONER OF INCOME TAX Vs. INFOSYS TECHNOLOGIES LTD
December 15, 2006
COMMISSIONER OF INCOME TAX AND THE DEPUTY COMMISSIONER OF INCOME TAX Vs. R P G TELECOMS LIMITED
November 14, 2006
COMMISSIONER OF INCOME TAX AND THE INCOME TAX OFFICER Vs. JAYARAM METAL INDUSTRIES
July 7, 2006
Commissioner of Income Tax Company Vs. Motor Industries Ltd.
July 1, 2006
COMMISSIONER OF INCOME-TAX Vs. GLOBAL CORPORATION LIMITED
December 8, 2006
COMMISSIONER OF INCOME-TAX Vs. MC DOWELL AND CO LTD
June 22, 2006
COMMISSIONER OF INCOME-TAX Vs. ASIA BROWN BOVERI LTD
January 27, 2006
COMMISSIONER OF INCOME-TAX AND THE ASSISTANT COMMISSIONER OF INCOME-TAX Vs. BANGALORE CLUB
July 21, 2006
COMMISSIONER OF INCOME-TAX AND THE DEPUTY COMMISSIONER OF INCOME-TAX Vs. BPL SANYO FINANCE PVT LTD
February 20, 2006
COMMISSIONER OF INCOME-TAX KARNATAKA-CENTRAL Vs. MCDOWELL AND CO LTD
June 8, 2006
Commissioner of Service Tax Vs. Bharat Sanchar Nigam Ltd.
April 4, 2006
COMMISSIONER OF WEALTH TAX Vs. KARNATAKA MINERALS AND MANUFACTURING COMPANY LIMITED
August 5, 2006
COMMR OF C EX Vs. ARACO AUTOMATIVE INDIA PVT LTD
June 5, 2006
CONSTABLE BASAVARAJ Vs. UNION OF INDIA
February 24, 2006
D A PANDURANGA SHET Vs. SAGAR TOWN POLICE
August 16, 2006
D A UPADHYA Vs. VICE CHANCELLOR KANNADA UNIVERSITY
March 27, 2006
D C VENKATESHULU Vs. KARNATAKA PRE UNIVERSITY EDUCATION
June 6, 2006
D JEEVAGAN Vs. PRINCIPAL MEI POLYTECHNIC
March 3, 2006
D K JAGANNATH Vs. LEELAVATHI
June 21, 2006
D KOMALAKSHI Vs. DY COMMISSIONER OF INCOME TAX
November 8, 2006
D M VENKATARAMANAPPA Vs. CHIKKADADDAPPA
January 25, 2006
D NARAYANAPPA Vs. STATE OF KARNATAKA
March 27, 2006
D PAVNESH Vs. STATE OF KARNATAKA
January 3, 2006
D S BASAVEGOWDA Vs. DEPUTY COMMISIONER MYSORE DISTRICT
November 15, 2006
D SELVARAJ Vs. STATE OF KARNATAKA
October 31, 2006
D SHIVARAMU Vs. STATE OF KARNATAKA
February 22, 2006
D VASANTHA KAMALA Vs. STATE OF KARNATAKA
November 17, 2006
D. Jeevagan Vs. The Principal MEI Polytechnic and others
March 3, 2006
D. Narayanappa Vs. The State of Karnataka and others
March 27, 2006
D.A. Upadhya Vs. The Vice-Chancellor, Kannada University and others
March 27, 2006
DADEPEER A PEERAJADE Vs. VICE CHANCELLOR AND CHAIRMAN OF SELECTION COMMITTEE UNIVERSITY OF AGRICULTURAL
January 30, 2006
DAMAYANTHI Vs. DEPUTY COMMISSIONER
September 19, 2006
DANAPPAGOUDA FAKKIRAGOUNDA PATIL Vs. KAMALAWWA
September 20, 2006
DASTAGIR Vs. SHIVANAND S/O ANNASAB WALI
June 2, 2006
DAVANGERE HARIHARA URBAN CO-OPERATIVE BANK NIYAMITHA Vs. MINISTER FOR CO-OPERATION
March 9, 2006
DEBASHREE CHOWDHURY Vs. VISVESWARAIAH TECHNOLOGICAL UNIVERSITY
February 27, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. SPENCES HOTEL PVT LTD
November 21, 2006
DEPUTY COMMISSIONER OF INCOME TAX Vs. MC DOWELL AND COMPANY LTD
September 15, 2006
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT SPECIAL RANGE-6 Vs. MICROTEX SEPARATORS LTD
December 22, 2006
DEPUTY COMMISSIONER OF INCOME TAX SPECIAL RANGE-4 Vs. YELLAMMA DASAPPA HOSPITAL
November 10, 2006
DEPUTY CONSERVATOR OF FORESTS SOCIAL FORESTRY PROJECT Vs. T K GIRIJA
March 14, 2006
Deputy Conservator of Forests, Chickmagalur and another Vs. T. K. Girija
April 13, 2006
DEPUTY DIRECTOR ESI CORPORATION BANGLORE Vs. PROPRIETOR SUMMER PALACE RESTAURANT MANGLORE
December 6, 2006
DEPUTY REGIONAL DIRECTOR ESI CORPORATION Vs. HOTEL VIJAY
November 7, 2006
DESHEEYA VIDYA SHALA SAMITHI REGD Vs. STATE OF KARNATAKA BY ITS SECRETARY REVENUE DEPARTMENT
June 22, 2006
DEVAKI Vs. LAND TRIBUNAL
January 20, 2006
DEVAMMA Vs. STATE OF KARNATAKA DEPT OF HOME AND DISTRICT MAGISTRATE AND DC
June 1, 2006
DEVENDRAPPA MANINANGAPPA MISHAP Vs. DY COMMR
June 5, 2006
DEVI TRADERS, TRADERS IN TIMBER AND PLYWOOD Vs. STATE OF KARNATAKA AND ORS.
August 24, 2006
DHANVANTARI BOTANICALS PVT LTD Vs. STATE OF KARNATAKA
March 17, 2006
Dhanvantari Botanicals Pvt. Ltd. Vs. State of Karnataka and others
March 21, 2006
DHARMASINGH BIJAPUR Vs. ASSISTANT DIRECTOR OF LAND RECORDS BIJAPUR
November 6, 2006
DIVGI METAL WARES EMPLOYEES ASSOCIATION Vs. DIVGI METAL WARES LTD
March 20, 2006
DIVISIONAL COMMISSIONER Vs. D M PREMAKUMARI
January 19, 2006
DIVISIONAL COMMISSIONER Vs. D M PREMAKUMARI
January 9, 2006
DIVISIONAL COMMISSIONER Vs. H K SHIVASHANKARAIAH
January 16, 2006
DIVISIONAL CONTROLLER, K.S.R.T.C. Vs. SHARADAMMA
January 3, 2006
DIVISIONAL MANAGER DIVISIONAL OFFICER SOUHTERN RAILWAY Vs. CHANDA BI
November 20, 2006
DIVISIONAL MANAGER NEW INDIA INSURANCE CO Vs. DASARA HONNURASWAMY
November 8, 2006
DIVISIONAL TRAFFIC OFFICER KSRTC MYSORE DIVISION Vs. K RAMAIAH
July 4, 2006
DODARANGAMMA Vs. DY COMMISSIONER HASSAN DISTRICT
October 28, 2006
DODDAHANUMAPPA Vs. DEPUTY COMMISSIONER BANGLORE RURAL DISTRICT
November 20, 2006
DODDARANGAMMA Vs. DEPUTY COMMISSIONER
October 28, 2006
DUNDAPPA Vs. STATE OF KARNATAKA DEPARTMENT OF REVENUE
June 3, 2006
DUNDAPPA SADASHIVAPPA PATIL Vs. ASSISTANT COMMISSIONER CUM LAND ACQUISITION OFFICER
January 19, 2006
DUNFORD FABRICS LTD. (IN LIQUIDATION) Vs. G.C. LHITA
October 31, 2006
E SPRING BUILDING SYSTEMS I PVT LTD Vs. REGIONAL MANAGER TATA AIG GENERAL INSURANCE COMPANY LTD
March 22, 2006
E-Spring Building Systems (India) Private Limited Vs. Regional Manager Tata AIG General Insurance Co. Limited
March 22, 2006
EDNA KUNDER Vs. DEPUTY COMMISSIONER UDUPI DISTRICT
October 30, 2006
EFRIGIN JOSEPH FANTY Vs. SADANANDA SHANKAR PEDNEKAR
June 20, 2006
ELECTREX INDIA LIMITED Vs. USHA D ROHRA
September 22, 2006
ELECTREX INDIA LTD Vs. KRISHNA BAHECHARBHAI PATEL
August 18, 2006
EMPLOYEES STATE INSURANCE CORPN Vs. RAKESH KULKARNI
December 18, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. J M D FASHIONS
July 15, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. MANAGEMENT CANARA WORKSHOPS LTD
October 26, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. NEW TAJ MAHAL CAFE PVT LTDRESENTED
October 31, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. MANIPAL SOWBHAGYA NIDHI LTD
November 21, 2006
EMPLOYEES STATE INSURANCE CORPORATION REP Vs. SWADESHI SILKS
October 25, 2006
EMPLOYEES STATE INSURANCE CORPORATION REP Vs. AMBIKA APPLIANCES P LTD
December 20, 2006
EMPLOYEES STATE INSURANCE CORPORATIONKARNATAKA STATE SMALL INDUSTRIES Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
September 29, 2006
ESHAPPA Vs. CHIEF ENGINEER ELECTRICITY GESCOM BELLARY ZONE
September 28, 2006
ESHWARA DEVARU TEMPLE M D KOTE VILLAGE HIRIYUR TLAUK CHITRADURGA DISTRICT Vs. LAND TRIBUNAL HIRIYUR TALUK HIRIYUR
July 13, 2006
ESWARASA Vs. CHAIRMAN AND THE DISCIPLINARY AUTHORITY
November 28, 2006
EUREKA FORBES LTD Vs. PENTAIR WATER INDIA PVT LTD
December 20, 2006
EVULIN D SOUZA Vs. AUTHORISED OFFICER
April 21, 2006
EX CFN NO 14589670 ARUL RAJ Vs. P C D A P G 3 SECTION RESENTED
February 23, 2006
EXCISE COMMISSIONER MYSORE SUGAR CO LTD Vs. MYSORE SALES INTERNATIONAL LTD
March 13, 2006
FAKIRAPPA ITTAPPA BELUR Vs. STATE OF KARNATAKA
April 19, 2006
FAKRU AKBAR LATIF Vs. STATE OF KARNATAKA
November 10, 2006
FOOD WORLD SUPER MARKET LTD Vs. STATE OF KARNATAKA DEPARTMENT OF ENERGY
October 11, 2006
G BHARTHI Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETY
January 31, 2006
G E THIPAIAH Vs. STATE OF KARNATAKA
February 27, 2006
G JAYAKUMAR Vs. STATE OF KARNATAKA
April 18, 2006
G JAYASHANKARAIAH ALIAS JAYASHANKAR Vs. T N GANGADHARIAH
January 25, 2006
G K DEVDAS Vs. CHIEF EXECUTIVE OFFICER
January 30, 2006
G KUSUMA DEVI Vs. GOWRAMMA
August 1, 2006
G M KRISHNA Vs. KARNATAKA STATE FINANCIAL CORPORATIONRESENTED
August 1, 2006
G M PATEL Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 10, 2006
G M VANKATAPPA Vs. ANJANAPPA
October 21, 2006
G NOOR MOHAMMED Vs. STATE OF KARNATAKA
July 18, 2006
G SIDDALINGAIAH Vs. SUDHA DEVI S J
August 14, 2006
G V REVANNA Vs. ARBITRATOR CO OPERATIVE DEVELOPMENT OFFICER
January 17, 2006
G VENKATARAMAIAH Vs. C KEMPAIAH
July 5, 2006
G. E. Thippaiah and others Vs. The State of Karnataka and others
February 27, 2006
G. Prabhu Vs. District Social Welfare Officer and another
January 18, 2006
G. Sundareshan Vs. Management of KSRTC, Bangalore.
February 28, 2006
G.M. Krishna Vs. Karnataka State Financial Corporation and another
August 1, 2006
G.S. Ramesh Vs. Maba Corporate Services Ltd. Co.
November 2, 2006
GABRIEL BHASKARAPPA KURI Vs. UNITED BASEL MISSION CHURCH IN INDIA TRUST ASSOCIATION
December 13, 2006
GANESH ENTERPRISES REP Vs. D R SARALA
November 28, 2006
GANGAMMA Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT
February 17, 2006
GAUTHAM COLLEGE OF PHARMACY Vs. STATE OF KARNATAKA
February 24, 2006
GENERAL MANAGER WHEEL AND AXLE PLANT Vs. N RAMACHANDRA REDDY
January 23, 2006
GENERAL MANAGER YELLAMMA COTTON WOOLLEN AND SILK MILLS Vs. REGIONAL LABOUR COMMISSIONER CENTRAL AND APPELLATE AUTHORITY
May 30, 2006
GITA REFRACTORIES PRIVATE LIMITED Vs. CEMENT CORPORATION OF INDIA LIMITED
February 17, 2006
GLOBAL ACADEMY OF TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
March 24, 2006
GNANAMMA Vs. DEVAKI
January 4, 2006
GODAVARI SUGAR MILLS LTD Vs. STATE OF KARNATAKA
August 18, 2006
GOETZE INDIA LTD Vs. H R THIMAPPA GOWDA
July 24, 2006
GOPAL Vs. STATE OF KARNATAKA
October 11, 2006
GOVERNMENT OF KARNATAKA Vs. BIDARAMBIKA VIDYA SAMSTHE REGD
October 11, 2006
GOVERNMENT OF KARNATAKA Vs. SHETTY
March 27, 2006
GOVIND KRISHNARAO DESHPANDE Vs. LAND TRIBUNAL
March 22, 2006
GOVINDA DEVADIGA Vs. STATE OF KARNATAKA
August 23, 2006
GOVINDAGIRI Vs. GOVERNMENT OF KARNATAKARESENTED
October 10, 2006
Govindrao Vs. State of Karnataka and others
February 28, 2006
GOWRAMMA SINCE DEAD Vs. LAND TRIBUNAL THE TAHSILDAR AND N R VENKATAREDDY
June 1, 2006
GROUP CAPITAL L G I SUBRAMANIAN Vs. UNION OF INDIA
October 28, 2006
GULBARGA ELECTRICITY SUPPLY CO LTD Vs. SHARANAPPA S/O GURULINGAPPA BIRADAR MAJOR AND DISTRICT CONSUMER DISPUTES
September 13, 2006
GULHATI Vs. KARNATAKA STATE FINANCIAL CORPORATION
March 1, 2006
GUNDE RAO Vs. LAND TRIBUNAL
March 29, 2006
GURAPPA Vs. SADASHIVRAO
August 5, 2006
GURULINGAPPA Vs. CHANNAPPA
January 12, 2006
H B GOWRAMMA Vs. LIFE INSURANCE CORPORATION OF INDIA
June 17, 2006
H BALAKRISHNEGOWDA Vs. SECRETARY TO GOVERNMENT
April 4, 2006
H D LAKSHMINARAYANA RAO Vs. DISTRICT AND SESSIONS JUDGE SHIMOGA DISTRICT
June 5, 2006
H D LAKSHMINARAYANA RAO Vs. DISTRICT AND SESSIONS JUDGE
July 5, 2006
H G LOKESH Vs. COMMISSIONER HASSAN URBAN DEVELOPMENT AUTHORITY
February 28, 2006
H G SHEELA Vs. STATE OF KARNATAKA
January 24, 2006
H K BASAVARAJU Vs. TAHSILDAR
February 21, 2006
H K NAGESH Vs. DEPUTY DIRECTOR OF LAND RECORDS SHIMOGA DIVISION
December 18, 2006
H K NAGESH Vs. DEPUTY DIRECTOR OF LAND RECORDS SHIMOGA DIVISION
December 16, 2006
H K SATHISHA Vs. STATE KARNATAKA
June 9, 2006
H M MOHAN KUMAR Vs. KARNATAKA SLUM CLEARANCE BOARD
January 23, 2006
H M SIDDAGANGAIAH Vs. STATE OF KARNATAKA
November 14, 2006
H N JAYACHANDRA REDDY Vs. MVS NANJAPPA
November 6, 2006
H N SRINIVASA Vs. K V RAMEGOWDA
March 17, 2006
H NANJUNDAPPA Vs. H HANUMANTHARAYAPPA
June 26, 2006
H NARSIMHA RAO Vs. VENKATARAM R
October 11, 2006
H P BASAVARAJAPPA Vs. K VIJAYALAKSHMI
July 6, 2006
H P NANJUNDA SWAMY Vs. UNION OF INDIA
June 1, 2006
H S BASAVARAJ Vs. B RASHMI
November 20, 2006
H S CHETAN Vs. CHANDRA MOULI
April 12, 2006
H S SRINIVASA Vs. GIRIJAMMA
March 27, 2006
H SREENIVASA Vs. STATE OF KARNATAKA
January 13, 2006
H V M SHENOY Vs. CHAIRMAN AND MANAGING DIRECTOR DISCIPINARY AUTHORITY CORPORATION BANK
June 14, 2006
H. Narasimha Rao Vs. R. Venkataram
October 11, 2006
H.A. Somasekharaiah Vs. K. Subbarayappa
June 9, 2006
H.R. Shivaram and others Vs. The State of Karnataka and others
July 3, 2006
HAJI B UNNI SULAIMAN Vs. BEEPATHUMMA
July 7, 2006
HAJI IQBAL SHARIFF Vs. C MANJULA
March 1, 2006
HANAMAPPA M MADAR Vs. STATE OF KARNATAKA
August 16, 2006
HANAMAPPA RAMAPPA KHAJAGAL Vs. STATE OF KARNATAKA
March 23, 2006
HANDICRAFTS AND HANDLOOM EXPORT CORPORATION OF INDIA LTD Vs. STATE OF KARNATAKA
March 2, 2006
HANUMANTAPPA Vs. BHIMAWWA
January 19, 2006
HANUMANTHAPPA KRISHNAPPA MIKALI Vs. STATE OF KARNATAKA
December 1, 2006
HANUMANTHARAYA Vs. SECRETARY KARNATAKA PUBLIC SERVICE COMMISSION PARK HOUSE
July 3, 2006
HANUMAPPA SANNAMALLAPPA DHANAMMANAVAR Vs. KARNATAKA APPELLATE TRIBUNAL
June 7, 2006
HARIJANA GIRIJANA MATHU ARTHIKA HINDULIDA MANE NIVESHANA RAHITARA SANGHA Vs. STATE OF KARNATAKA
December 11, 2006
HAVGIRAO Vs. STATE OF KARNATAKA
April 21, 2006
HEMAREDDI Vs. RAMACHANDRA YALLAPPA HOSMANI YALLAPA S/O TAMMANNA HOSMANI AND
September 2, 2006
HINDUSTAN PETROLEUM CORPORATION LIMITED REP Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS 11 FAST TRACK
June 9, 2006
HINDUSTAN STEEL AND WOOD INDUSTRIES Vs. V T AND COMPANY
November 23, 2006
HOTEL LEELAVENTURE LTD Vs. APPEJAY OXFORD BOOKSTORES PVT LTD
October 18, 2006
HOTEL MADHUVAN INTERNATIONAL PRIVATE LIMITED Vs. STATE OF KARNATAKA
June 1, 2006
HR SHIVARAM Vs. STATE OF KARNATAKA
July 3, 2006
HUCHHAPPA Vs. UNION OF INDIA
December 14, 2006
HYDERKHAN Vs. STATE OF KARNATAKA
April 12, 2006
I T CUBE INDIA P LTD Vs. I T CUBE INC
March 13, 2006
IBRAHIM SAB IMAM SAB MULLA Vs. STATE OF KARNATAKA
March 31, 2006
IMAGIC CREATIVE PRIVATE LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
November 29, 2006
INDIAN INSTITUTE OF SCIENCE Vs. GEMINI CONSTRUCTION COMPANY
February 3, 2006
IRANNA Vs. GOVERNMENT OF KARNATAKA HOME DEPARTMENT REP BY ITS SECRETARY
April 18, 2006
IRANNA Vs. GOVERNMENT OF KARNATAKA
April 10, 2006
ISHWAR BASAVANNEPPA KOLVI Vs. STATE OF KARNATAKA
October 28, 2006
J K PANTHAKI Vs. BABU VERGHESE
July 23, 2006
J L MORISON INDIA LTD Vs. SECRETARY LABOUR AND SOCIAL WELFARE DEPT
April 19, 2006
J R RAGHUNATH Vs. DEPUTY COMMISSIONER
February 16, 2006
J RAMARAJ Vs. ILLIYAZ KHAN
October 27, 2006
J. Subramanian Vs. Karnataka State Bar Council and others
January 27, 2006
J.K. Panthaki Vs. Babu Verghese and another
July 23, 2006
J.L. Morison (India) Ltd. rep. by its General Manager, Mr. Deepak Malik Vs. The Commissioner of Labour, The Deputy Commissioner, The Special Tahasildar and Pharmaceutical Chemical and Allied Employees Union
April 19, 2006
JABEEN TAJ Vs. MASJID E PENSION MOHALLA A WAKF INSTITUTION
January 17, 2006
Jagannath and another Vs. Commissioner, Bangalore Mahanagara Palike and others
January 18, 2006
JANAB DADA KHALANDAR LATIF SAB HONGAL Vs. STATE OF KARNATAKA
February 28, 2006
JANAKI BAI Vs. SHANKARAPPA
June 1, 2006
JINDAL THERMAL POWER COMPANY LIMITED FORMERLY JINDAL TRACTEBLE POWER CO Vs. DEPUTY COMMISSIONER OF INCOME TAX AND UNION OF INDIA UOI R/BY ITS
March 31, 2006
JODHARAM Vs. JAGNMATHAMMA
November 29, 2006
JOHN D SOUZA Vs. VIJAYA BANK
August 11, 2006
JUBEDABI Vs. ABDUL JABBAR ABDUL KARIM MUL
August 30, 2006
JULIEBAI Vs. TAHSILDAR
November 29, 2006
JYOTI BALA Vs. RAJIV GANDHI UNIVERSITY FOR HEALTH SCIENCES
June 9, 2006
K ABDUL HAMEED Vs. SABITRA BEGUM
July 14, 2006
K ANAND Vs. STATE OF KARNATAKA
February 14, 2006
K APPA RAO Vs. TUNGABHADRA STEEL PRODUCTS LTD
July 12, 2006
K ARVIND Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
October 28, 2006
K BHASKAR RAI Vs. KARNATAKA SOAPS AND DETERGENTS LIMITED
March 8, 2006
K BHASKER RAI Vs. KARNATAKA SOAPS AND DETERGENTS LTD
March 8, 2006
K CHANDRASHEKARA Vs. S GANESHA
March 22, 2006
K DEVADAS KUMAR Vs. A UMESH S/O B MONAPPA
June 12, 2006
K DIVAKAR Vs. COMMISSIONER B D A
November 21, 2006
K DIVAKAR Vs. COMMISSIONER BANGLORE DEVLOPMENT AUTHORITY
November 22, 2006
K DIVAKAR BANGALORE DEVELOPMENT AUTHORITY BANGALORE Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY BANGALORE
November 2, 2006
K E SUNIL BABU ASST COMMR OF INCOME TAX Vs. STEEL PROCESSORS BANGALORE COOPERATIVE INDUSTRIAL ESTATE SRI KEWAL GUPTA MAJOR
June 1, 2006
K H NALLAPPA Vs. SECRETARY DEPTT OF CO OPERATION
November 10, 2006
K M JAFFER ALI Vs. STATE OF KARNATAKA
July 11, 2006
K N SUNIL KUMAR Vs. PREETHI PRASAD
March 27, 2006
K NISSAR AHMED Vs. STATE OF KARNATAKA
November 18, 2006
K R JANARDHANA GUPTA Vs. D V USHA VIJAYKUMAR
May 29, 2006
K R MAHESHA Vs. STATE OF KARNATAKA
June 21, 2006
K RAMACHANDRA RAO Vs. K G RAMAMOHANA GUPTA
April 21, 2006
K RAMAIAH Vs. S ANJANEYA
December 19, 2006
K RAMAKRISHNAPPA Vs. STATE OF KARNATAKA
July 28, 2006
K RAMEGOWDA Vs. STATE OF KARNATAKA
September 19, 2006
K RAMESHA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LIMITEDRESENTED
June 27, 2006
K S LOKAIAH Vs. M B SHIVARAYA
August 5, 2006
K S R PRASAD Vs. KARNATAKA RELIGIOUS AND LINGUISTIC MINORITY PROFESSIONAL
June 29, 2006
K S RAJEGOWDA Vs. KARNATAKA ELECTRICITY BOARD
July 4, 2006
K S USHA Vs. BRANCH DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
January 18, 2006
K SACHIDANANDA Vs. BANGALORE UNIVERSITY GNANA BHARATHI
January 18, 2006
K SAI RAMESH Vs. SECRETARY R AND D CONSULTANT PRIVATE LIMITED
June 20, 2006
K SANTHOSH KUMAR Vs. KARNATAKA POWER CORPORATION LIMITED
March 21, 2006
K SHAM BHAT Vs. SEETHARAMA BHAT S/O SRI K KRISHNA BHAT MAJOR ADVOCATE
June 5, 2006
K SHANKAR Vs. DIRECTOR PRE UNIVERSITY EDUCATION
February 28, 2006
K SHIVALINGAIAH Vs. MINISTER FOR FOOD AND CIVIL SUPPLIES
November 29, 2006
K U MARIAMBI Vs. P A ABDUL KHADER
August 1, 2006
K V RAMA RAO Vs. PRASHANTH THEATRE
December 12, 2006
K V SREENIVASA MURTHY Vs. C MUNISHAMAIAH
April 12, 2006
K VASIKERAPPA Vs. STATE OF KARNATAKA
October 21, 2006
K VENKATARAMAIAH SETTY Vs. B R SEETHARAMAPPA SETTY
November 10, 2006
K VITTAL SHETTIGARA Vs. STATE OF KARNATAKA …
August 25, 2006
K. Balachandra Vs. Sri. Dinesh Prabhu
August 14, 2006
K. L. Ramalinge Gowda and another Vs. University of Agricultural Sciences, Bangalore
February 22, 2006
K. M. Jaffer Ali and others Vs. State by K. G. Halli P. S.
July 11, 2006
K. Santhosh Kumar Vs. Karnataka Power Corporation Limited and others
March 21, 2006
K. Shivalingaiah Vs. The Honble Minister for Food and Civil Supplies and others
November 29, 2006
K. Vittal Shettigara Vs. State of Karnataka rep. by its Secretary, Dept. of Revenue and others
August 25, 2006
K.N. Sunil Kumar Vs. Preethi Prasad and others
March 27, 2006
KABADI ENTERPRISES REP Vs. INCOME TAX OFFICER
October 11, 2006
Kadamane Estates Co Vs. H. Mohamed
February 28, 2006
KAMALA Vs. LIFE INSURANCE CORPORATION OF INDIA
August 5, 2006
Kamalam Vs. Kuldeep Singh and others
January 27, 2006
KAMATH RESTAURANT Vs. ADDITIONAL COMMISSIONER
September 29, 2006
KAMATH V V Vs. ASST GENERAL MANAGER BANK OF BARODA
September 22, 2006
KANTHARAJ Vs. STATE OF KARNATAKA
August 10, 2006
KARNATAKA BANK LTD Vs. UNION OF INDIA
May 30, 2006
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION Vs. KARNATAKA ELECTRICITY BOARD
June 16, 2006
KARNATAKA ELECTRICITY BOARD EMPLOYEES UNION NOW CALLED THE KARNATAKA POWER Vs. KARNATAKA ELECTRICITY BOARDRESENTED
July 26, 2006
KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LTD Vs. KARNATAKA STATE HANDLOOM CO ORDINATE COMMITTEERESENTED
June 1, 2006
KARNATAKA LAND DEVELOPERS ASSOCIATION R REP Vs. COMMISSIONER BANGALORE METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY AND
September 11, 2006
KARNATAKA LEASING AND COMMERCIAL Vs. N R KINI
October 31, 2006
Karnataka Leasing and Commercial Corpn. Ltd. (In Liquidation) Vs. N.R. Kini
October 31, 2006
KARNATAKA MARATHA WELFARE ASSOCIATION Vs. STATE OF KARNATAKA
November 28, 2006
KARNATAKA PAWN BROKERS ASSOCIATION Vs. STATE OF KARNATAKA
February 10, 2006
KARNATAKA POWER CORPORATION LTD Vs. SICAI LOGISTICS LIMITED
December 20, 2006
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. STATE OF KARNATAKA
March 6, 2006
Karnataka Power Transmission Corporation Limited, A Company incorporated under the Companies Act, 1957, represented herein by (successors in interest of Karnataka Electricity Board) Vs. Sri Srinivas S/o Venkatesh Joshi, Major, O and M Division a
April 20, 2006
KARNATAKA POWER TRANSMISSION CORPORATION LTD Vs. SRINIVAS
April 20, 2006
KARNATAKA SILK INDUSTRIES CORPORATION LIMITED Vs. Y N KRISHNA MURTHY
February 10, 2006
KARNATAKA SLUM CLEARANCE BOARD Vs. H T ANNAJI
April 21, 2006
KARNATAKA STATE AIDED PRIMARY SCHOOL TEACHERS ASSOCIATION REGD KANNADA Vs. STATE OF KARNATAKARESENTED
March 2, 2006
KARNATAKA STATE FINANCIAL CORPORATION Vs. JANAKAIAH NAIDU
November 9, 2006
KARNATAKA STATE FINANCIAL CORPORATION Vs. REGIONAL TRANSPORT OFFICER AND TAXATION AUTHORITY
January 6, 2006
KARNATAKA STATE HANDICRAFT Vs. SECRETARY NGINEERING AND GENERAL WORKERS UNION
December 15, 2006
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. AHMED
April 20, 2006
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. S D BANDI
February 15, 2006
KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD EMPLOYEES ASSOCIATION AND Vs. STATE OF KARNATAKA
January 10, 2006
KARNATKA PUBLIC SERVICE COMMISSION Vs. N T MADHUSUDAN
June 8, 2006
KARTHIK JAYACHANDRAN Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
March 15, 2006
KASHIPATHI Vs. FAKIRGOUDA HUCHAPPA PATIL
March 13, 2006
KASHIPATHI Vs. FAKIRGOUDA HUCHAPPA PATIL
March 14, 2006
KEMPAIAH Vs. JAVAREGOWDA
September 11, 2006
KENDAYYA Vs. DEPUTY COMMISSIONER
March 13, 2006
KEYGLEN GLOBAL LTD Vs. MADHAV IMPEX
June 26, 2006
KIRLOSKAR POWER SUPPLY CO LTD Vs. STATE OF KARNATAKA
June 22, 2006
KRISHNAMURTHY Vs. STATE OF KARNATAKA
February 13, 2006
KRISHNAPPA Vs. C V VEENA
July 3, 2006
KRISHNAPPA GOWDA Vs. ASSISTANT COMMISSIONER PUTTUR AND THE PRESCRIBED AUTHORITY FOR BELTHANGADY
November 8, 2006
KSHAMABEN MAHENDRAKUMAR PATEL Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
February 3, 2006
KULLA VENKATA SHETTY Vs. MANAGING DIRECTOR DISCIPLIN AUTHORITY KARNATAKA STATE ROAD TRANSPORT CORPORATION
June 13, 2006
KULLA VENKATA SHETTY Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION
August 2, 2006
KUM AB RASHMI Vs. DIRECTOR/SECRETARY COMMON ENTRANCE TEST CELL
July 13, 2006
Kumari A.B. Rashmi Vs. The Director/Secretary Common Entrance Test Cell and another
July 13, 2006
KUMARI ERAWWA Vs. LAND TRIBUNAL
January 25, 2006
Kvaverner John Brown Engineering (India) P. Ltd. Vs. Assistant Commissioner of Income-tax
December 4, 2006
L V SANKESHWAR PROPRIETRIX VIJAYANAND TRAVELS Vs. SUPERINTENDENT OF CENTRAL EXCISE RANGE A
September 22, 2006
LAKKAPPA Vs. GOVT TOOL ROOM AND TRAINING CENTRE A GOVT OF KARNATAKA SOCIETY RESENTED
January 27, 2006
LARSEN AND TOUBRO LIMITED Vs. ADDITIONAL DEPUTY COMMISSIONER OF COMMERCIAL TAXES ASSESSMENTS-14 BANGALORE CITY DIVISION-I BANGALORE
February 3, 2006
LATEEFMIYAN Vs. STATE OF KARNATAKA
June 30, 2006
Laxman @ Manik Shattuppa Honagekar Vs. The Deputy Commissioner and Irapayya
June 5, 2006
LAXMAN ALIAS MANIK SHATTUPPA HONAGEKAR Vs. DEPUTY COMMISSIONER AND IRAPAYYA S/O APPAYYA JANGAM
June 5, 2006
Laxman Appayya Budag and others Vs. State of Karnataka by State Public Prosecutor and and State of Karnataka by Marihal Police Station
August 18, 2006
LAXMAN BASAPPA ALIAS BASAWANTAPPA ALEBASAPPANAVAR MAJOR YALLAWWA WIFE OF Vs. STATE OF KARNATAKARESENTED
June 1, 2006
LAXMI LIVESTOCK FEEDS PRIVATE LIMITED A COMPANY INCORPORATED UNDER THE INDIAN Vs. COMMISSIONER THE HEALTH AND MEDICAL OFFICER SANJAYANAGAR DIVISION THE
February 8, 2006
LE MERIDIEN Vs. G SRINIVASA MURTHY
March 22, 2006
LEELAVATHI ALIAS LEELAMMA Vs. CHANDRA MOULI
April 12, 2006
LINGAIAH Vs. STATE OF KARNATAKA
May 30, 2006
LINGANNA K NAYAK Vs. STATE OF KARNATAKA
February 7, 2006
LYALLPUR RUBBER MILLS Vs. TULSI INDUSTRIES THROUGH ITS PARTNER
September 14, 2006
LYNETTE FERNANDES Vs. GERTIE MATHIAS
November 30, 2006
M A PARTHASARATHY Vs. BANK OF BARODA
November 6, 2006
M B RAMACHANDRAN Vs. STATE OF KARNATAKA
September 15, 2006
M BALASUBRAMANYA Vs. PRADHYUMNA
January 2, 2006
M BASAVARAJ Vs. STATE OF KARNATAKA
July 27, 2006
M BASAVEGOWDA Vs. SHIVALINGAMMA
January 6, 2006
M BHAKTAVATSALA Vs. DEPUTY COMMISSIONER
May 31, 2006
M C MOHAMMED S/O HASSAN Vs. GOWRMMMA W/O JAYARAMA REDDY
November 9, 2006
M C NAGALAKSHMI Vs. M A FAROOK
December 22, 2006
M CHANDRASHEKAR Vs. M CHANNABASAVARADHYA
August 30, 2006
M H GEETHA Vs. MAJULAMMA
September 1, 2006
M L BALARAM PROPRIETOR VISHNU EXPORTS INTERNATIONAL Vs. UNION OF INDIA UOI
June 9, 2006
M M KARIAPPA Vs. STATE OF KARNATAKA
June 17, 2006
M MANGILAL Vs. M S RAMAKRISHNA GUPTA AND BROS
September 28, 2006
M MILLANNA Vs. R SHANKARLAL S/O RAMACHANDERJI MAJOR PRATHAP CHAND S/O VELRAM NAVAJI SUTHAR
July 10, 2006
M MUNIVENKATAPPA Vs. STATE OF KARNATAKA
January 16, 2006
M MUNIVENKATAPPA Vs. STATE OF KARNATAKA
November 21, 2006
M N SUJATHA Vs. CHAIRMAN KARNATAKA VIKAS GRAMEENA BANK DHARWAD
December 4, 2006
M NARAYANA SWAMY Vs. C MOHAN
August 24, 2006
M P CHINNAPPA Vs. ACCOUNTANT GENERAL
November 16, 2006
M PADMA Vs. DIRECTOR KIDWAI MEMORAIAL INSTITUTE OF ONCOLOGY
November 30, 2006
M PAKKEERAPPA Vs. STATE OF KARNATAKA
November 21, 2006
M PUSHPAVATHI Vs. S PAPANNA
June 20, 2006
M PUTTAMADAIAH Vs. GENERAL MANAGER HRD KARNATAKA POWER TRANSMISSION CORPORATION LTD
August 21, 2006
M R ACHAR Vs. SYNDICATE BANK
May 30, 2006
M RAMACHANDRA Vs. DEPUTY COMMISSIONER
August 9, 2006
M RAMAKRISHNA RAJU Vs. REGISTRAR EVALUATION KUVEMPU UNIVERSITY
September 16, 2006
M RAMAKRISHNAPPA Vs. DEPUTY DIRECTOR OF LAND RECORDS
December 11, 2006
M RAMAKRISHNAPPA Vs. DEPUTY DIRECTOR OF LAND RECORDS BANGLORE
February 11, 2006
M S JAIKUMAR PROP Vs. BANGALORE MAHANAGARA PALIKE
March 28, 2006
M T KRISHNAPPA Vs. ERASHETTY MAJOR
June 15, 2006
M. Pakeerappa Vs. The State of Karnataka and others
November 21, 2006
M. Puttamadaiah S/o Puttamadaiah Vs. The General Manager (HRD), Karnataka Power Transmission Corporation Ltd. and The Executive Engineer (ELEC) (Works and Maintenance)
August 21, 2006
M. Ramachandra Vs. The Deputy Commissioner and Deputy Registrar (DUS) and The Sub Registrar
August 9, 2006
M. Ramakrishna Raju Vs. The Registrar (Evaluation) Kuvempu University and others
September 16, 2006
M. Ramakrishnappa S/o late M. Muniyappa Vs. The Deputy Director of Land Records, Bangalore Division and The Joint Director of Land Records, Bangalore Division
December 11, 2006
M. Siddappa S/o. A. Muniyappa Vs. The Board of Governors Indian Institute of Management, The Director Indian Institute of Management and Sri. M.A. Shama Iyengar Retired District and Sessions Judge and Inquiry Officer
July 26, 2006
M.P. Chinnappa and others Vs. Accountant General (A and E) and others
November 16, 2006
MAC EXPLOTEC P LTD Vs. COMMISSIONER OF INCOME TAX
June 3, 2006
MACHINDRANATH KERNATH KASAR Vs. D S MYLARAPPA
June 30, 2006
MADAIAH Vs. SHIVAKALESHWARA TEMPLE
January 9, 2006
MADAV Vs. STATE OF KARNATAKA R/P ITS CHIEF SECRETARY GOVT OF KARNATAKA AND SECRETARY
August 8, 2006
MADHAV BHALACHANDRA MANGALORKAR Vs. MALTI MANGALORKAR WIFE OF MR MADHAV BHALACHANDRA MANGALORKAR
September 16, 2006
MADHUKESHWARA S S Vs. UNIVERSITY OF AGRICULTURAL SCIENCES
February 1, 2006
MAHABALEGOWDA Vs. LAO AND ASST COMMR KOPPAL
September 5, 2006
MAHABOOB KHAN Vs. MOHAMED KHASIM S/O MOHAMMED GHOUSE DEAD
August 11, 2006
MAHADEVANAKIA Vs. SHIVAKUMAR GOPAMMA
November 10, 2006
MAHARASHTRA APEX CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
February 7, 2006
MAHARASHTRA APEX CORPORATION LTD Vs. SANDESH KUMAR A
January 18, 2006
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MEENAXI DHAREPPA KOLI
March 10, 2006
MAHESHWARI CONSTRUCTIONS PVT LTD Vs. LOARD PALACE AND RESORTS LTD
November 27, 2006
MAKBOOL ABDUL SAB NAGARCHI Vs. GOKAK MILLS DIVN OF FORBES GOKAK LTD
September 4, 2006
MALATHI MOHAN RAMAN Vs. SYNDICATE BANK
March 22, 2006
MALLANAIKA Vs. DEPUTY COMMISSIONER
October 19, 2006
MALLAPPA AND RAMESH Vs. STATE OF KARNATAKA
July 12, 2006
MALLIKARJUN NINGAPPA RAGATI Vs. STATE OF KARNATAKA
June 13, 2006
MANAGEMENT OF BHARAT EARTH MOVERS LIMITED REP Vs. J BENJAMIN S/O J JAYANATHAN
June 13, 2006
Management of Bharat Earth Movers Limited rep. by its Company Secretary Mr. K.C. Medappa Vs. J. Benjamin S/o J. Jayanathan
June 13, 2006
MANAGEMENT OF EXPRESS PUBLICATIONS MADURAI LIMITED Vs. V ANANDA RAO
February 23, 2006
MANAGER RAIBAG TALUK PRIMARY CO OPERATIVE AGRICULTUREAL AND RURAL DEVELOPMENT BANK LTD Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BELGAUM
October 10, 2006
MANAGING DIRECTOR Vs. KASIMSAB
October 16, 2006
MANAGING DIRECTOR KARNATAKA MILK FEDERATION LIMITED Vs. KMF EMPLOYEES FEDERATIONRESENTED
February 15, 2006
MANAGING DIRECTOR, NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION, GULBARGA Vs. SAMPANGI.
January 12, 2006
Managing Director, North West Karnataka State Road Transport Corporation, Hubli Vs. Abdulrazak Imamuddin Hutagi
January 27, 2006
MANAGMENT OF VALLIAPPATEXTILES LTD Vs. S RAJANNA
December 17, 2006
MANAS ELECTRIC COMPANY Vs. COMMISSIONER OF COMMERCIAL TAXES KARNATAKA
June 22, 2006
MANASA HOUSING CO OPERATIVE SOCIETY LTD Vs. MARIKELLAIAH
March 20, 2006
MANIPAL SOWBHAGYA NIDHI LTD Vs. G N RAMA RAO
July 21, 2006
MANIRAM INDUSTRIAL ENTERPRISES Vs. B S SATHYA KUMAR
June 5, 2006
MANJANNA Vs. R SHIVANNA
January 3, 2006
Manjunath Basappa Basavamurthy Vs. The State of Karnataka
March 31, 2006
MANJUNATH T N Vs. DY COMMISSIONER MYSORE
January 17, 2006
MANJUNATHA Vs. P SHANKAR MAJOR
November 21, 2006
MANORAMA Vs. V MOHAMMAD
June 3, 2006
MARIAMMA Vs. MANGALORE CITY CORPORATION
February 16, 2006
MARICO INDUSTRIES LTD Vs. STATE OF KARNATAKA
January 3, 2006
MARUTHI SALES CORPORATION Vs. JILLA PANCHAYATH TUMKURRESENTED
June 5, 2006
MARUTI PARASHRAM KUGAJI Vs. STATE OF KARNATAKA
March 21, 2006
MARY KUTTY Vs. HINDUSTHAN TIMES
March 24, 2006
MAYAPPA Vs. MAYAPPA BEERAPPA KURBAR
February 8, 2006
MC DOWELL AND CO REP Vs. ASST COMMISSIONER OF INCOME TAX
September 27, 2006
MCDOWELL AND CO LTD Vs. COMMISSIONER OF INCOME TAX
January 30, 2006
MELCO PRECISIONS PVT LTD Vs. KUNDREMUKH IRON ORE CO LTD
August 8, 2006
MEMBERS OF YEVAKAPADI BRANCH OF AREYADA FAMILY Vs. MEMBERS OF NAPOKLU BRANCH OF AREYADA FAMILY
November 10, 2006
MEMBERS OF YEVAKAPADI BRANCH OF AREYADA FAMILY Vs. MEMBERS OF NAPOKLU BRANCH OF AREYADA FAMILY
March 1, 2006
MH MALIK Vs. T VENKATASWAMY REDDY
May 7, 2006
MODI XEROX LTD Vs. REGIONAL DIRECTOR ESI CORPORATION
October 21, 2006
MOHAMMED ALI Vs. MANAGEMENT OF KARNATAKA ELECTRICITY BOARD
June 12, 2006
MOHAMMED HASHIM Vs. AMEERUDDIN
March 31, 2006
MOHAMMED JAVED AGHA Vs. STATE OF KARNATAKA
August 18, 2006
MOHAMMED SAMDANI BASHA Vs. SYED ISSAC BASHA
January 27, 2006
MONAPPA KOTTARI Vs. DAVID PINTO
August 24, 2006
MOTAMMA Vs. LAND TRIBUNAL
July 19, 2006
MOTOR INDUSTRIES CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 21, 2006
MOTOR INDUSTRIES CO LTD Vs. COMMISSIONER OF INCOME TAXMOTOR INDUSTRIES CO LTD
August 25, 2006
MOTOR INDUSTRIES CO. LTD. Vs. COMMISSIONER OF INCOME TAX
August 25, 2006
MOTOR INDUSTRIES COMPANY LTD Vs. UNION OF INDIA UOI
December 12, 2006
Motor Industries Company Ltd. Vs. Union of India (UOI) and others
December 12, 2006
MSPL LTD Vs. MEG MICON INDIA PVT LTD
October 13, 2006
MUNEER AHMED Vs. STATE OF KARNATAKA
October 28, 2006
MUNEER AHMED Vs. SAFIA MATEEN
November 13, 2006
MUNGI BROTHERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 12, 2006
MUNISWAMY Vs. STATE
June 12, 2006
MUNIYAPPA Vs. STATE GOVERNMENT REVENUE DEPARTMENT
April 6, 2006
MUNIYAPPA H Vs. M SUBBARAYAN
August 11, 2006
MUNNA KUMAR PASWAN Vs. INSPECTOR GENERAL OF POLICE
June 29, 2006
MURALIDHAR DESHPANDE ALIAS RAJA Vs. HANUMANTHA RAO
September 26, 2006
MURUDESHWARA CERAMICS LTD Vs. SHANKAR VENKATESH KULKARNI
September 7, 2006
MYMOONA Vs. H M TRADING COMPANY
August 11, 2006
MYSORE SUGAR CO LTD Vs. DY CIT TDS-I
March 13, 2006
N BHAGYALAKSHMAMMA Vs. SUBBULAKSHMAMMA
March 27, 2006
N C CHANDRASHEKAR Vs. SIDDA GANGAMMA
January 12, 2006
N ESWAR Vs. COMMISSIONER KARNATAKA HOUSING BOARD
September 11, 2006
N G PANDURANGAPPA Vs. SECRETARY
July 25, 2006
N GOVARDHAN Vs. JAVOB ABHRAHAM
April 4, 2006
N GOVERDHAN Vs. JAVOB ABHRAHAM
March 4, 2006
N JAGADEESH Vs. KUVEMPU UNIVERSITY
March 7, 2006
N JAGATHPAL POOVANI Vs. SUSHEELA
July 21, 2006
N K GIRIRAJA SHETTY Vs. N K PARTHASARATHY SHETTY
March 9, 2006
N KRISHNAPPA Vs. STATE OF KARNATAKARESENTED
June 5, 2006
N M AMARANATH Vs. STATE OF KARNATAKA
February 10, 2006
N M VISHWANATH Vs. COMMISSIONER OF INCOME TAX
April 19, 2006
N NAGAMMA Vs. H A SOMASHEKARAIAH S/O LATE H C APPAJI CHETTYK SUBBARAYAPPA S/O LATE
June 9, 2006
N NARASIMHIAH Vs. B S VIMALA
August 3, 2006
N NARAYANAPPA SINCE DEAD Vs. P SHIVARAMAIAH S/O LATE PUTTASWAMAIAH
June 13, 2006
N NAZEER Vs. SECRETARY NYAMATHI GRAMA PANCHAYAT AND OTHERS
July 24, 2006
N P KRISHNAMURTHY Vs. N R PANDURANGAPPA
August 1, 2006
N R DHANANJAYAN Vs. MANAGEMENT OF INDIAN OVERSEAS BANK
February 10, 2006
N R UMESH Vs. STATE OF KARNATAKARESENTED
January 13, 2006
N SHAIK SAB Vs. STATE OF KARNATAKA
August 17, 2006
N. Bhagyalakshmamma Vs. Smt. Subbulakshmamma and others
March 27, 2006
N. Nazeer Vs. Secretary, Nyamathi Grama Panchayat, Nyamathi and others
July 24, 2006
N. Shaik Sab Vs. The State of Karnataka by its Secretary and another
August 17, 2006
N. SHANKARANARAYANA BHAT Vs. ASSTT. REGISTRAR OF CO
January 2, 2006
N.G. Pandurangappa S/o N.T. Govindappa Vs. The Secretary and others
July 25, 2006
N.R. Umesh and Sri B. Krishnappa Vs. The State of Karnataka represented by its Secretary Department of Rural Development and Panchayat Raj and others
January 13, 2006
NABILAL GULAB SAB TIKOTI Vs. SHALAN BI BABUSAB MANAGULI
October 10, 2006
NADAF TRADERS REP Vs. STATE OF KARNATAKA
September 15, 2006
NAGAMMA Vs. GULBARGA UNIVERSITY GULBARGA REP BY ITS VICE CHANCELLOR
February 13, 2006
NAGAPPA Vs. STATE OF KARNATAKASTATE OF KARNATAKA
August 18, 2006
NALINI KUMARI Vs. K S BOPAIAH
November 24, 2006
NANJUNDA SWAMY H P GRADUATE ENGINEER TRAINEE MYSORE Vs. UNION OF INDIA
June 1, 2006
NARASAMMA Vs. NIRANNANILATHA MOMMEN JOHN
August 22, 2006
NARAYANA SWAMY M Vs. MOHAN C
August 24, 2006
NARAYANAMMA Vs. STATE OF KARNATAKA
September 28, 2006
NARAYANAPPA Vs. ANANDAMMA
August 19, 2006
NATIONAL INSURANCE CO LTD Vs. LAGAMANNA
June 8, 2006
NATIONAL INSURANCE CO LTD Vs. NALINI U MALLYA MAJOR
June 30, 2006
NATIONAL INSURANCE CO LTD Vs. GAISUDDIN KHAN
October 26, 2006
NATIONAL INSURANCE CO LTD Vs. GAISUDDIN KHAN
October 28, 2006
NATIONAL INSURANCE CO LTD Vs. SHARANAPPA
November 29, 2006
National Insurance Co. Ltd. Vs. Mumtaz and others
November 2, 2006
NATIONAL INSURANCE COMPANY LIMITED Vs. MUMTAZ
November 2, 2006
NATIONAL MINERAL DEVELOPMENT CORPORATION LTD Vs. STATE OF KARNATAKA
November 27, 2006
NATIONAL TEXTILE CORPORATION APKK AND M LIMITED Vs. NATIONAL TEXTILES CORPORATION SHOWROOM EMPLOYEES ASSOCIATIONRESENTED
July 12, 2006
NAZIMUNNISA Vs. STATE OF KARNATAKA
January 9, 2006
NEELAGANGAVVA Vs. JOINT DIRECTOR OF LAND RECORDS BELGAUM
November 15, 2006
NEELAKANTHAPPA SHIVAPPA ASUTI Vs. STATE OF KARNATAKA
October 16, 2006
NEELAWWA Vs. BHIMAPPA
June 14, 2006
NEW INDIA ASSURANCE CO LTD Vs. NAZEER AHMED
September 14, 2006
NEW INDIA ASSURANCE CO LTD Vs. VENKTARAMANA
January 2, 2006
NEW INDIA ASSURANCE CO LTD Vs. PAPAMMA
February 7, 2006
NEW INDIA ASSURANCE CO LTD AND ANR Vs. RIAZ AND ORS
April 5, 2006
New India Assurance Co. Limited Vs. R. Thippeswamy and others
November 29, 2006
NEW INDIA ASSURANCE COMPANY LTD Vs. NAZEER AHMED
August 31, 2006
NEW INDIA ASURANCE COMPANY LIMITED Vs. R THIPPESWAMY
November 29, 2006
NICE CHEMICALS PVT LTD Vs. COMMERCIAL TAX OFFICER INT 18 SOUTH ZONE
January 19, 2006
NIK SHEKHARAPPA OLEKAR Vs. UNION OF INDIA
October 11, 2006
NINGAPPA ERANKEGOWDA Vs. R SHANKARAPPA
October 12, 2006
NINGAPPA SIDDAPPA GARASANGI Vs. ADDL SPECIAL LAND ACQUISITION
October 10, 2006
NIRMALA Vs. NAVEEN CHHAGGAR
November 2, 2006
Nishal Kausar and others Vs. State of Karnataka and others
January 18, 2006
NITIN PUNJA Vs. DEPUTY COMMISSIONER KOPPAL
December 22, 2006
NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. M VENKATESHALU
February 17, 2006
North East Karnataka Road Transport Corporation by its Managing Director now rep. by its Chief Law Officer Vs. M. Venkateshalu
February 17, 2006
North West Karnataka Road Transport Corporation Vs. H. N. Patagar
February 22, 2006
NORTH-EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. C K DYAMAPPA
October 21, 2006
NOVO NORDISK INDIA PVT LTD Vs. STATE OF KARNATAKA
March 23, 2006
O LEELAVATHI Vs. M NEELAKANTA NAIDU
August 28, 2006
OFFICIAL LIQUIDATOR METALLIC Vs. MANAGER KARNATAKA STATE
June 29, 2006
OFFICIAL LIQUIDATOR OF DUNFORD Vs. G C LOHIA
August 31, 2006
Official Liquidator of Dunford Fabrics Ltd. Vs. G.C. Lohia
August 31, 2006
Official Liquidator, Metallic Soaps and Chemicals (P.) Ltd. (In Liquidation) Vs. Manager, Karnataka State Financial Corpn.
June 29, 2006
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. S RASHEED AHAMMED
January 6, 2006
ORIENTAL INSURANCE CO LTD Vs. ANANDA
January 5, 2006
ORIENTAL INSURANCE CO LTD Vs. KAVERI
November 13, 2006
ORIENTAL INSURANCE CO LTD Vs. THUKARAMA ADAPPA
November 18, 2006
ORIENTAL INSURANCE CO LTD Vs. D LAXMAN
November 8, 2006
ORIENTAL INSURANCE CO LTD Vs. N KUNHAPPU
June 16, 2006
Oriental Insurance Co. Ltd. represented by its Deputy Manager Vs. Smt. Kaveri W/o D. Choyappa and others
November 13, 2006
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNDARI
February 23, 2006
ORIENTAL INSURANCE LTD Vs. SUNDARI
March 23, 2006
ORINTAL INSURANCE CO LTD Vs. KASHAMMA
July 10, 2006
Ossoor Estates Limited Vs. The State of Karnataka
December 4, 2006
OSSOOR ESTATES LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES
November 22, 2006
OSSOR ESTATES LTD Vs. STATE OF KARNATAKA
December 4, 2006
P DEVADAS Vs. GENERAL MANAGER KARNATAKA POWER TRANSMISSION CORPORATION LTD
December 21, 2006
P GOPAL RAJU PROP GLOBAL ENGG WORKS Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF URBAN DEVELOPMENT
August 21, 2006
P HANUMANTHAPPA Vs. HOME SECRETARY STATE OF KARNATAKA
December 5, 2006
P K ABDUL ZALEEL Vs. STATE OF KARNATAKA
March 20, 2006
P KRISHNAPPA Vs. M S CHANNAPPA
November 24, 2006
P MANJUNATH Vs. SECRETARY BOARD OF TECHNICAL EXAMINATION
February 17, 2006
P R RAMESH Vs. STATE OF KARNATAKA
November 23, 2006
P RAMAIAH SETTY DEAD Vs. R NANJUNDAIAH SINCE DEAD
September 5, 2006
P. K. Abdul Zaleel Vs. State of Karnataka and others
March 3, 2006
P. Krishnappa S/o Puttaiah (since deceased by his LRs. Smt. Huchamma W/o Late P. Krishnappa and others) Vs. M.S. Channappa S/o Channaiah and others
November 24, 2006
P. R. Ramesh Vs. State of Karnataka.
November 23, 2006
P. Rajapandian Vs. Inspector of Police, C. B. I., Bangalore.
December 18, 2006
P. Ramesh Baipadithaya Vs. State of Karnataka and others
March 21, 2006
P. Subraya Bhat (since deceased by L. Rs.) Vs. State of Karnataka and others
January 27, 2006
Padmaja S. Hegde Vs. The State of Karnataka and others
March 31, 2006
PADMAMMA Vs. K RAMANNA
July 6, 2006
PARASHURAM Vs. STATE OF KARNATAKA
June 23, 2006
PARMINDER SINGH Vs. STATE OF KARNATAKA
November 17, 2006
PARUSHURAMAPPA TULAJAPPA DADDIYAVAR MAJOR AGRICULTURIST Vs. STATE OF KARNATAKA
September 15, 2006
PATEL Vs. STATE OF KARNATAKA
April 12, 2006
PATIL VAISHALI ASHOK Vs. DIGAMBARRAO YASHWANTRAO PATIL
April 6, 2006
PATRICK REBELLO Vs. VICTOR REBELLO
March 13, 2006
PERIKAL MALAPPA Vs. T VENKATESH GUPTA
July 12, 2006
PHARMACUTICAL CHEMICAL AND EMPLOYEES UNION BANGLORE Vs. STATE OF KARNATAKA
April 19, 2006
PILLAMMA Vs. C PUTTANNA
February 21, 2006
PKN CAPS AND POLYMERS PVT LTD Vs. K VISHNU PRASAD
November 22, 2006
Police Inspector Vs. C.V. Sheelavanth, Drug Inspector
June 23, 2006
POLICE INSPECTOR KARNATAKA LOKAYUKTHA Vs. C N SHEELAVANTH DURG INSPECTOR
June 23, 2006
POLYCON INTERNATIONAL LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE-II
January 27, 2006
POOJARI KRISHNAPPA Vs. STATE OF KARNATAKA
April 20, 2006
PRABHAKAR Vs. SPECIAL DIVISIONAL COMMISSIONER BELGAUM DIVISION
May 30, 2006
PRAKASH BABU RAO PUNDAPAL Vs. LAND TRIBUNAL BELGAUM
July 21, 2006
PRAKASH CONDUCTORS REP Vs. BANGALORE ELECTRICITY SUPPLY CO LTD
September 18, 2006
PRAKASH K SRIVASTAVA Vs. TEHSILDAR
June 27, 2006
PRESTON INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA
July 5, 2006
PRIMA TECHNOLOGIES Vs. KARNATAKA HOROLOGICAL LTD
December 8, 2006
PRIYADARSHINI H R Vs. KARNATAKA STATE NURSING COUNCIL
February 13, 2006
PUNDALIK Vs. SHARADABAI
August 2, 2006
PUNDALIKA SAVANNA KALADAGI Vs. STATE OF KARNATAKA
July 26, 2006
PUNJAB NATIONAL BANK INDUSTRIAL FINANCE BRANCH Vs. ANWAR SHERIEFF
August 19, 2006
PUTTASWAMY Vs. STATE OF KARNATAKARESENTED
July 10, 2006
PVR LIMITED Vs. STATE OF KARNATAKA
November 16, 2006
R ABBAIAH REDDY Vs. UDAYA CHANDRA
November 14, 2006
R ANANDA Vs. NANJUNDASWMAY
September 22, 2006
R B SHET Vs. SPAN PROJECTS PVT LTD
July 21, 2006
R B SWARNAGAURI Vs. ZILLA PANCHAYAT KODAGU DISTRICT MADIKERI
June 16, 2006
R C SHANKREGOWDA Vs. DIVISIONAL CONTROLLER KARNATAKA STATE ROAD TRANSPORT CORPORATION
January 16, 2006
R D S CONSTRUCTING CO Vs. CHIEF ENGINEER EL MAJOR WORKS KPTCL
December 13, 2006
R GOPAL Vs. KARNATAKA RAJYA KAIGARIKA SAHAKARA BANK NIYAMITA
March 14, 2006
R GOVINDA NAIKA Vs. DEPUTY COMMISSIONER
June 3, 2006
R KRISHNAMURTHY Vs. STATE OF KARNATAKA …
September 22, 2006
R NANJUNDEGOWDA Vs. REVENUE SECRETARY II GOVERNMENT OF KARNATAKA
September 16, 2006
R NARAYANASWAMY REDDY Vs. R LAKSHMINARAYAN REDDY
October 30, 2006
R P KARIBASAPPANAVAR Vs. CHIEF ENGINEER ELEC
March 23, 2006
R P M THANGAIAH NADAR FIRM Vs. GOVERNMENT OF TAMIL NADU
September 29, 2006
R SRINIVASAN Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION
February 14, 2006
R VEERANNA Vs. STATE OF KARNATAKARESENTED
August 18, 2006
R VENKATARAMAIAH Vs. STATE OF KARNATAKA
December 5, 2006
R. Srinivasan Vs. National Buildings Construction Corporation Limited, A Government of India Enterprise represented by its Chairman and Managing Director and The Additional General Manager, Zonal Head, National Buildings Construction Corporation
February 14, 2006
RADHAKRISHNA JOSHI Vs. SYNDICATE BANK
January 3, 2006
Raghunath Narahar Deshpande Vs. Land Tribunal, Chikodi & Ors
February 28, 2006
RAJ AND RAJ INVESTMENT Vs. INCOME TAX OFFICER VISHVESHVARAPURNAM
December 11, 2006
RAJA ALIAS RAJAPPA Vs. STATE OF KARNATAKA
November 28, 2006
RAJAKAMAL POLYMERS P LTD Vs. COMMISSIONER OF INCOME TAX
September 25, 2006
RAJANSHEKARA KAKUNJE Vs. STATE BANK OF MYSORE
December 4, 2006
RAJARAM GANGARAM ATHALEY Vs. LATE ABDUL RAHIMAN AHMADKAR
March 23, 2006
RAJARAM KHANDIGE Vs. STATE OF KARNATAKA
February 22, 2006
RAJASHREE CEMENT Vs. STATE OF KARNATAKA
November 20, 2006
RAJASHREE CEMENT Vs. STATE OF KARNATAKA
December 22, 2006
RAJENDRA PRASAD Vs. M SHIVARAJ
June 15, 2006
RAJESH K KONDAPPA Vs. STATE OF KARNATAKA
January 12, 2006
Rajesh Kumar Aggarwal and others Vs. K.K. Modi and others
March 22, 2006
RAJKUMAR Vs. STATE OF KARNATAKA
February 21, 2006
RAMA MURTHY Vs. H S GOUTHAM
September 16, 2006
RAMACHANDRA PESTICIDES P LTD Vs. COMMISSIONER OF INCOME TAX
March 21, 2006
Ramachandra Pesticides P. Ltd. Vs. Commissioner of Income-tax
March 21, 2006
RAMADURGA DYAVAMMA Vs. STATE OF KARNATAKA
October 17, 2006
RAMAPPA Vs. ASSISTANT COMMISSIONER
July 6, 2006
RAMCHANDRA PESTICIDES P LTD Vs. CIT
March 21, 2006
RAMESH Vs. MALLAMMA
August 3, 2006
RAMESHCHANDRA BHANDARY D K DIST Vs. BHAVANI HEDGE DAKSHINA KANNADA DIST
November 4, 2006
RAMU Vs. SREERAMA SAHAKARA SAKKARE KARKHANE LTD
March 3, 2006
RANGA RAO DESHPANDE Vs. HUBLI DHARWAD MUNICIPAL CORPORATION
February 24, 2006
RANGAPPA Vs. MANAGEMENT OF CO OPERATIVE SPINING MILLS LTD
May 31, 2006
RANGAPPA Vs. STATE OF KARNATAKA
September 8, 2006
Rangappa and others Vs. The Management, Co-operative Spinning Mills Limited
May 31, 2006
RANJITHA BALASUBRAMANIAN Vs. CHANDRA SHEKAR RAJU
December 12, 2006
RANJITHA BALASUBRAMANIAN Vs. SANTHI GROUP
December 12, 2006
RANOJI RAO Vs. STATE OF KARNATAKA
January 20, 2006
RATHNAKAR RAO SINDHE Vs. LEELA ASHWATH
December 19, 2006
Ratne (D) by LRs. Vs. Kasturi (D) by LRs.
January 4, 2006
RAVI Vs. KARNATAKA UNIVERSITY
July 13, 2006
Ravi and others Vs. State of Karnataka and another
January 27, 2006
RAVINDRA Vs. LAND TRIBUNAL
June 2, 2006
RAVISHANKAR DAS Vs. VISVESWARAIAH TECHNOLOGICAL UNIVERSITY
January 27, 2006
RECON MACHINE TOOLS P LTD Vs. COMMISSIONER OF INCOME TAX
May 30, 2006
REEBOK INDIA COMPANY A COMPANY REGISTERED UNDER THE COMPANIES ACT Vs. GOMZI ACTIVE ALSO STYLING ITSELF AS GOMZEE ACTIVE PROPRIETARY CONCERNED OWNED
June 22, 2006
REGIONAL DIRECTOR ESI CORPORATION Vs. FALCON TRADING ASSOCIATION
October 10, 2006
REGIONAL DIRECTOR ESI CORPORATION Vs. GANESH MAHAL A REGISTERED PARTNERSHIP FIRMRESENTED
October 25, 2006
REGISTRAR GENERAL HIGH COURT Vs. PRAKASH JADAV
June 1, 2006
REGISTRAR OF COMPANIES Vs. FAIR GROWTH AGENCIES LIMITED
April 12, 2006
Registrar of Companies in Karnataka Vs. Fairgrowth Agencies Limited
April 12, 2006
REKHA RAJENDRA Vs. KARNATAKA STATE FINANCIAL CORPORATION
June 1, 2006
RESERVE BANK OF INDIA DEPARTMENT OF NON BANKING SUPERVISION Vs. SHETTY LEASING I LTD
September 18, 2006
ROOPA J M Vs. JALLUR MUSTURAPPA
March 1, 2006
S B ITTIGI Vs. S V SULOCHANA
December 8, 2006
S D PAWAN Vs. STATE
February 28, 2006
S FRANCIS BANGALORE Vs. CHAIRMAN KPTCL CAUVERY BHAVAN K G ROAR BANGALORE
November 2, 2006
S GOPAL Vs. STATE OF KARNATAKA
July 1, 2006
S K VIJAYAKUMAR Vs. S K RAVIKUMAR
October 17, 2006
S KUGASHANKAR Vs. SUBHASH CHAND GOEL
January 13, 2006
S KUGASHANKAR SUBHASH CHAND GOEL Vs. SUBHASH CHAND GOEL S/O LT NARAIN DASS GOEL SUNITA KUGASHANKER
January 12, 2006
S KUMAR Vs. REGIONAL DIRECTOR ESI CORPORATION STATE INSURANCE CORPORATION
October 19, 2006
S LEELAVATHI Vs. M S SHIVASHANKAR
November 24, 2006
S N VASUDEVAIAH Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972 AND DEPUTY LABOUR
October 10, 2006
S NAGABHUSHANA Vs. TAHSILDAR
June 3, 2006
S PARAMESHWARAPPA Vs. S CHOODAPPA
October 16, 2006
S R ANIL KUMAR Vs. STATE OF KARNATAKA
November 16, 2006
S RANGARAJU Vs. A KANDASWAMY CHETTIAR
August 19, 2006
S SHASHIDARA RAO Vs. M VISHWANATH
June 1, 2006
S SHIVALINGAIAH Vs. STATE OF KARNATAKA
June 16, 2006
S SOMASHEKAR SUBRAMANYA MODALIAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD
October 28, 2006
S SRIKANTH JOSHI CHIEF EXECUTIVE ALADANGADY VYAVASA SEVA SAHAKARI BANK Vs. BOARD OF MANAGEMENT OF ALADANGADY VYAVASA SEVA SAHAKARI BANK
August 3, 2006
S T P LTD Vs. USHA PAINTS AND DECORATORS A PROPRIETORY CONCERN NO 1 AND A V GANESH
March 20, 2006
S VISHWANATH Vs. CENTRAL BANK OF INDIA MUMBAI
August 23, 2006
S. Kumar Vs. Regional Director, ESI Corporation, State Insurance Corporation
October 19, 2006
S. Nagabhushana Vs. The Tahsildar
June 3, 2006
S. Shashidhara Rao Vs. M. Vishwanath and others
June 1, 2006
S.K. VIJAYAKUMAR Vs. S.K. RAVIKUMAR
October 7, 2006
S.T. Krishnappa Vs. Sri. Shivakumar and others
June 29, 2006
SADASHIVA DEVADIGA Vs. MUDDU DEVADIGA
January 4, 2006
SADASHIVA MAHAGANAPATHI TEMPLE Vs. LAND TRIBUNAL SMT DEVAKI DAUGHTER OF SUBBA DEVADIGA ARANTHABETTU
June 2, 2006
SAHASRA LINGESHWARA TEMPLE REP Vs. STATE OF KARNATAKA
September 8, 2006
SAJJAN KUMAR JHUNJHUNWALA Vs. EASTERN ROADWAYS PVT LTD
July 3, 2006
SAMRAT GRANITE P LTD Vs. COMMERCIAL TAX OFFICER
June 9, 2006
SANDEEP B E Vs. STATE OF KARNATAKA
April 25, 2006
SANGLI BANK LIMITED Vs. BHIMAPPA
October 19, 2006
SANGLI BANK LTD Vs. SUDHA SHANKARRAO KALKUNDRI
August 2, 2006
SANJAY K SHETTY Vs. B NARAYANA SHETTY
January 4, 2006
SANJEEVAMMA HANUMANTHE GOWDA CHARITABLE TRUST Vs. DIRECTOR OF INCOME TAX EXEMPTION
March 13, 2006
SANKAWVA Vs. STATE OF KARNATAKA
December 11, 2006
SANNANAIKA ALIAS SANNAIAH Vs. M S PRAKASH
January 23, 2006
SANTHAVEERAPPA Vs. K N JANARDHANACHARI
December 8, 2006
SARASWATHI ELECTRONICS Vs. INCOME TAX OFFICER
October 16, 2006
SARATHI LEASING FINANCE LIMITED Vs. B NARAYANA SHETTY
February 16, 2006
SAROJA BHATIJA Vs. SANJAY B MAKHIJA
October 18, 2006
SAROJAMMA C HUCHEGONDAR Vs. ESHWARAPPA
June 7, 2006
SATHAVAHANA ISPAT LTD Vs. UMESH SHARMA
June 14, 2006
SATYAKALA Vs. B N KRISHNAPRASAD
September 13, 2006
SAVITHRI Vs. ESHWARA
December 17, 2006
SAVITHRI VASU Vs. ESHWARA
November 17, 2006
SCHEDULE CASTE HARIJAN HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA
February 10, 2006
SECRETARY NAGWALA GRAMA PANCHAYATH Vs. PRESIDENT MYSORE ZILLA PANCHAYATH
November 15, 2006
SEETHAMMA Vs. STATE OF KARNATAKA
January 18, 2006
SEETHAMMA Vs. BATHENNA
March 10, 2006
SERENDIPITY APPARELS PVT LTD Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD
April 4, 2006
SHAILENDRA ALVA Vs. NAGESH
September 7, 2006
SHAKTHI HILL RESORTS PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE I
January 18, 2006
Shakthi Hill Resorts Pvt. Ltd. Vs. The Additional Commissioner of Commercial Taxes Zone-I
January 18, 2006
SHAMANNA SETTY Vs. B L CHANNEGOWDA
July 14, 2006
SHAMASUNDER V KAMATH Vs. DEPUTY COMMISSIONER FOR TRANSPORT
February 17, 2006
SHANKAR Vs. STATE OF KARNATAKA
February 1, 2006
SHANKARAPPA Vs. STATE OF KARNATAKA
September 11, 2006
SHANKARAWWA Vs. LAND TRIBUNAL
August 28, 2006
SHANTABAI Vs. KRISHNA
December 6, 2006
SHANTAWWA Vs. BASAPPA GURAPPA ROOGL
November 10, 2006
SHANTHAMMA Vs. SUB INSPECTOR OF POLICE MALUR
August 23, 2006
SHANTHAVEERAPPA Vs. K N JANARDHANACHARI S/O LATE SANNAMALLACHARI
December 8, 2006
Shanthinagar House Building Co-operative Society Ltd. Vs. The State of Karnataka and others
April 19, 2006
SHANTINAGAR HOUSE BUILDING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA
April 19, 2006
Shantinagar House Building Co-operative Society Limited Vs. State of Karnataka and others
April 19, 2006
SHARADA Vs. DEPUTY COMMISSIONER FOOD AND CIVIL SUPPLIES THE TAHSILDAR AND THE
July 3, 2006
SHARADAMMA Vs. KENCHAMMA
August 8, 2006
SHARANABASAPPA Vs. GENERAL MANAGER R AND E BHARAT SANCHAR NIGAMA LIMITED
February 20, 2006
SHARIFA B T MOHAMED ALI JINNAHA Vs. VICE CHANCELLOR
March 20, 2006
SHARK DETECTIVE AND SECURITY AGENCY Vs. ASSISTANT LABOUR COMMISSIONER AND LICENSING OFFICER
March 9, 2006
SHASHI DISTILLERIES Vs. STATE OF KARNATAKA
March 27, 2006
SHIMBU IMPORTS AND EXPORTS Vs. AVINASH SUBRAMANYAM
August 24, 2006
SHIVAGANGAVVA Vs. DEPUTY COMMISSIONER
September 27, 2006
SHIVAKUMAR Vs. DISCIPLINARY AUTHORITY AND PRINCIPAL DISTRICT
November 21, 2006
SHIVAKUMARAIAH Vs. DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE
August 9, 2006
SHIVALINGAPPA APPAYYA HALAGI Vs. INDUMATI BHIMAPPA TELI
January 4, 2006
SHIVAMONI STEEL TUBES LIMITED IN LIQUIDATION Vs. DURGAPUR STEEL PLANT
April 3, 2006
Shivamoni Steel Tubes Ltd. Vs. Durgapur Steel Plant
April 3, 2006
SHIVAPPA Vs. ADMINISTRATOR MAHADEV TEXTILE MILLS HUBLI
January 9, 2006
SHIVAPPA SHETTY Vs. B A SRIKANTA SHETTY
July 25, 2006
SHIVMONI STEEL TUBES LIMITED IN LIQUIDATION Vs. TAMIL NADU ELECTRICITY BOARD
April 3, 2006
SHREYAS AGRO SERVICES PVT LTD Vs. CHANDRAKUMAR
February 16, 2006
SHRI DINESH HEGDE Vs. BHARATH SANCHAR NIGAM LIMITED BY ITS CHAIRMAN AND MANAGING DIRECTOR
August 17, 2006
SHRI H V MOHAN KUMAR Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATIONRESENTED
August 28, 2006
SHRI J RAMARAJ Vs. ILIYAZ KHAN
December 27, 2006
SHRI K SIPPE GOWDA Vs. HIGH COURT OF KARNATAKARESENTED
May 29, 2006
SHRI MALLIKARJUN NINGAPPA RAGATI SHRI CHENNAVEERAPPA NINGAPPA RAGATI AND SHRI Vs. STATE OF KARNATAKA
July 13, 2006
SHRI N ESWAR Vs. COMMISSIONER KARNATAKA
September 11, 2006
SHRI PUNDALIKA SAVANNA KALADAGI Vs. STATE OF KARNATAKA DEPARTMENT OF HEALTH AND FAMILY WELFARE MEDICAL
July 17, 2006
SHRIMANTH Vs. STATE OF KARNATAKA
April 7, 2006
SHRIRAM PROPERTIES LTD Vs. COMMISSIONER OF SERVICE TAX AND UNION OF INDIA UOI
December 11, 2006
Shriram Properties Ltd. rep. by its Authorised Signatory Sri. V. Sridharan S/o Late S. Venkatachalaiah Vs. The Commissioner of Service Tax and Union of India (UOI) rep. by its Secretary, Ministry of Finance, Government of India
December 11, 2006
SICAL LOGISTICS LTD Vs. KARNATAKA POWER CORPORATION LTD
September 6, 2006
SIDDAIAH ALIAS HUCHAIAH Vs. SIDDAIAH
June 17, 2006
SIDDANNA GOUDA Vs. YALLAPPAGOUDA S/O SIDRAMAPPA GOUDA PATIL ALIAS GOUDAR MAJOR AGRICULTURIST
September 11, 2006
SIDDAPPA Vs. STATE OF KARNATAKA
January 25, 2006
SIDDAVVA Vs. ASSISTANT COMMISSIONER DHARWAR SUB DIVISION THE TAHSILDAR AND SUBHASH
June 9, 2006
SIR BASAPPA Vs. DEPUTY COMMISSIONER
March 8, 2006
SNOW WHITE HI TECH LAUNDERTTE Vs. SHAMANTHA R HARIHARAN
April 12, 2006
SOMAYYA Vs. STATE OF KARNATAKATD
January 20, 2006
Somayya and others Vs. State of Karnataka reptd. by its Secretary to the Dept. of Revenue, Asst. Commissioner and Narayan
January 20, 2006
SOUTH INDIA WIRE ROPES LTD Vs. USHA MARTIN INDUSTRIES LTD
September 29, 2006
SOUTH KANARA HOME INDUSTRIES KUNGIBETTU Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
February 1, 2006
SPECIAL LAND ACQUISITION OFFFICER Vs. DASAPPU
August 8, 2006
SPECIAL LAND ACQUISITION OFFICER Vs. LAXMANBABU GAYAKWAD
November 14, 2006
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT Vs. DYAVAPPA
January 6, 2006
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT Vs. GURAPPA NAGAPPA WALI
November 28, 2006
SPECIAL LAND ACQUISITION OFFICER UPPER KRISHNA PROJECT UKP AND THE STATE Vs. LAKSHMANBABU GAYAKWAD
November 14, 2006
SPICE COMUNICATIONS LTD Vs. REETHA BHEEMAIAH
December 5, 2006
SREE DURGA DISTRIBUTORS Vs. STATE OF KARNATAKA
November 18, 2006
SREERAMAIAH Vs. SOUTH INDIAN BANK LTD BANGALORE AND ANOTHER
September 27, 2006
SRI K DIVAKAR Vs. COMMISSIONER BANGALORE DEVELOPMENT AUTHORITY
November 21, 2006
SRI K VITTAL SHETTIGARA Vs. STATE OF KARNATAKA
August 25, 2006
SRI M SIDDAPPA Vs. BOARD OF GOVERNORS INDIAN INSTITUTE OF MANAGEMENT THE DIRECTOR INDIAN
July 26, 2006
SRI SHIVANNA NAIK Vs. KARNATAKA UNIVERSITY THE SELECTION COMMITTEE FOR LECTURERS KARNATAKA
September 25, 2006
SRI VICTOR SEBASTIAN Vs. THORULATHA
February 24, 2006
SRIKANT Vs. DISTRICT MAGISTRATE BIJAPUR
January 18, 2006
SRINIVASA OIL AND RICE MILL GANGAVATHI Vs. STATE OF KARNATAKA
March 20, 2006
SRINIVASAMURTHY Vs. CHAIRMAN KARNATAKA STATE ELECTRICITY REGULATORY COMMISSION
December 4, 2006
Srinivasamurthy Vs. Revenue Secretary, Govt. of Karnataka and others
January 27, 2006
STATE Vs. PRABHU S/O DODDAIAH ALIAS BODDAIAHSTATE OF KARNATAKA
September 13, 2006
STATE Vs. KARIM M
March 23, 2006
STATE Vs. GNANENDRA
March 23, 2006
STATE BY TIPTUR RURAL POLICE Vs. MARULASIDDAIAH @ MURALI
February 16, 2006
State of Karnataka Vs. K.T. Hanumanthaiah
March 23, 2006
State of Karnataka Vs. Ningappa Sathyappa Bangari
January 5, 2006
STATE OF KARNATAKA Vs. A V SATHISH FORESTER AGRAHARA RANGE
September 12, 2006
STATE OF KARNATAKA Vs. MODINSAB KASIMSAB KANCHAGAR AND FATOBI ALIAS YAMANAWA KOM KASIMSAB
September 11, 2006
STATE OF KARNATAKA Vs. A V SATHISH
September 14, 2006
STATE OF KARNATAKA Vs. R RAJU
September 15, 2006
STATE OF KARNATAKA Vs. PARASHRAM KALLAPPA GHEVADE
August 30, 2006
STATE OF KARNATAKA Vs. MANGALORE STEEL AND CEMENTS
November 20, 2006
STATE OF KARNATAKA Vs. JOSEPH RODRIGUEZ
August 22, 2006
STATE OF KARNATAKA Vs. BYRAPPA
July 24, 2006
STATE OF KARNATAKA Vs. ENNAR REFINERIES PVT LTD
July 7, 2006
STATE OF KARNATAKA Vs. CHETAN TAYAL BANGALORE
August 18, 2006
STATE OF KARNATAKA Vs. JOSEPH RODRIGUES
August 22, 2006
STATE OF KARNATAKA Vs. K RAMSINGH
June 15, 2006
STATE OF KARNATAKA Vs. K C KRISHNEGOWDA
July 3, 2006
STATE OF KARNATAKA Vs. GNANENDRA
May 23, 2006
STATE OF KARNATAKA Vs. B RAMESH
April 21, 2006
STATE OF KARNATAKA Vs. CHAKKERA KHADER
June 7, 2006
STATE OF KARNATAKA Vs. MOHAMMADSAB URF BABA
March 15, 2006
STATE OF KARNATAKA Vs. CENTURY AUTOMOBILES
March 3, 2006
STATE OF KARNATAKA Vs. K G SHIVASHANKAR
March 13, 2006
STATE OF KARNATAKA Vs. MOHAMMED SADIQ
April 10, 2006
STATE OF KARNATAKA Vs. DANAPPA SAIBANNA SHEELAVANT
April 20, 2006
STATE OF KARNATAKA Vs. MUNIYAPPA
April 4, 2006
STATE OF KARNATAKA Vs. ABDUL RASHEEM
March 31, 2006
STATE OF KARNATAKA Vs. RAMAPPA BHIMAPPA KATTIMANI
March 31, 2006
STATE OF KARNATAKA Vs. MARULASIDDAIAH ALIAS MURALI
February 16, 2006
STATE OF KARNATAKA Vs. SHETTY ICE CREAM COMPANY
February 10, 2006
STATE OF KARNATAKA Vs. MANGALORE STEEL AND CEMENTSRESENTED
November 20, 2006
STATE OF KARNATAKA Vs. GOA GRANITES
January 16, 2006
STATE OF KARNATAKA Vs. MALLIKARJUNA ALIAS MALLU
September 25, 2006
STATE OF KARNATAKA Vs. VITHAL LAXMAN CHALAWADI
September 22, 2006
STATE OF KARNATAKA Vs. TAJ NATIONAL EDUCATIONAL SOCIETY
January 2, 2006
STATE OF KARNATAKA Vs. SYED SHABBIR HUSSAINI
January 2, 2006
STATE OF KARNATAKA Vs. HOLEYAPPA
November 18, 2006
STATE OF KARNATAKA Vs. D R PRAKASHA
November 16, 2006
STATE OF KARNATAKA Vs. GOKULDAS IMAGES P LTD
November 16, 2006
STATE OF KARNATAKA Vs. WIPRO GE MEDICAL SYSTEMS LIMITED
February 2, 2006
STATE OF KARNATAKA Vs. KRISHNA PARASHARAM KHARADE
February 2, 2006
STATE OF KARNATAKA Vs. NARRAIN MINES LIMITED
November 10, 2006
STATE OF KARNATAKA Vs. GOKULDAS IMAGES P LTD BANGALORE
November 10, 2006
STATE OF KARNATAKA Vs. S NAGARAJA MURTHY
January 24, 2006
STATE OF KARNATAKA Vs. K GOVINDAPPA
January 27, 2006
State of Karnataka and others Vs. Wipro GE Medical Systems Ltd., Bangalore.
February 2, 2006
State of Karnataka by Lokayuktha Vs. A.V. Sathish, Forester, Agrahara Range
September 14, 2006
STATE OF KARNATAKA REP Vs. HEATCARB ENTERPRISES
July 5, 2006
STATE OF KARNATAKA REP Vs. M K AGROTECH LTD
September 28, 2006
STOVEKRAFT PRIVATE LIMITED Vs. JOINT DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE BANGALORE ZONAL UNIT
September 13, 2006
STOVEKRAFT PVT LTD Vs. STATE OF KARNATAKA
February 24, 2006
SUBRAY PHONDU PRABHU Vs. FATHIMABI
February 2, 2006
SUDHA B MATTIGATTI Vs. DIRECTORATE OF MEDICAL EDUCATION
March 3, 2006
SUDHA SERVICE STATION Vs. DEPUTY COMMISSIONER
August 29, 2006
SUJATHA NARAYANA Vs. LEELA RAMAKRISHNA
October 12, 2006
SUMAIRA FATIMA Vs. STATE OF KARNATAKA
January 16, 2006
SUNANDA KUAMRI Vs. STANDARD CHARTERED BANK
March 23, 2006
SUNANDA KUMARI WIFE OF L R RAGHUNATH AND L R RAGHUNATH Vs. STANDARD CHARTERED BANK PREVIOUSLY KNOWN AS ANZ GRINDLAYS BANKRESENTED
March 23, 2006
SUNDARAMMA Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA
June 30, 2006
SUNIL B MASUR Vs. RAILWAY RECRUITMENT BOARD
April 10, 2006
SUNIL B MASUR Vs. RAILWAY RECRUITMENT BOARD
April 16, 2006
SUNIL KUMAR K Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 31, 2006
SURAJ S SHETTY Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
June 29, 2006
SURESH KUMAR SHARMA Vs. UNION OF INDIA
November 28, 2006
SURFA COATS BANGALORE LTD Vs. AUTHORITY FOR CLARIFICATIONS
January 12, 2006
SUVARDHAN Vs. COMMISSIONER OF INCOME TAX
August 4, 2006
SYED SIRAJ PASHA Vs. STATE OF KARNATAKA
January 9, 2006
SYKO BAG INDUSTRIES Vs. ICDS LIMITED
November 8, 2006
SYKO BAG INDUSTRIES BANGLORE Vs. ICDS LTD
November 27, 2006
T DIWAKARA Vs. STATE OF KARNATAKA
June 27, 2006
T G CHANDRASHEKHARAPPA Vs. STATE OF KARNATAKA
September 20, 2006
T H VENKATE GOWDA Vs. COMMISSIONER OF COMMERCIAL TAXES
July 7, 2006
T HANUMANTHAPPA Vs. STATE OF KARNATAKARESENTED
June 16, 2006
T M SIDDALINGAPPA Vs. HEADQUARTERS ASSISTANT
June 12, 2006
T MUKESH Vs. GOVERNMENT OF KARNATAKA
June 22, 2006
T N GOWRAMMA Vs. T N SHIVASHANKAR
October 12, 2006
T RAJAGOPAL Vs. REGIONAL TRANSPORT AUTHORITY BANGLORE URBAN
November 22, 2006
T RAVI Vs. STATE OF KARNATAKA
March 28, 2006
T REVANNA Vs. H CHANDRAPPA
December 12, 2006
T S PATIL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
March 2, 2006
T T K HEALTHCARE LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
December 22, 2006
T.H. Venkate Gowda Vs. The Commissioner of Commercial Taxes
July 7, 2006
TAM TAM PEDDA GURUVA REDDY Vs. JOINT COMMISSIONER OF INCOME TAX
September 8, 2006
TECH INDIA INDUSTRIES Vs. ADDITIONAL COMMISIONER OF COMMERCIAL TAXES
November 29, 2006
TECHNOLOGY DEVELOPMENT BOARD A BODY CORPORATE CONSTITUTED UNDER THE Vs. PADMAVATHY PANEL BOARDS LIMITED A COMPANY INCORPORATED AND REGISTERED UNDER
June 29, 2006
THAGGAHALLI VENKATESH Vs. R NAGARATHNA
January 30, 2006
THAYARAMMA Vs. RAVINDRANATH L GHODAKE
November 23, 2006
THIRTHESH A S Vs. UNDER SECRETARY TO THE GOVERNMENT OF KARNATAKA DEPTT OF POWER CORPORATION
April 21, 2006
THYARAMMA Vs. RAVINDRANATH L GHODKE
November 28, 2006
TIMMANNA Vs. CHANNABASAPPA BENAPPA BANADAL THE NEW INDIA ASSURANCE CO LTD
June 7, 2006
TIRUVENGADAM ALIAS TIRUVENKATAM Vs. STATE OF KARNATAKA
June 1, 2006
TOWN PANCHAYAT Vs. STATE OF KARNATAKA
March 10, 2006
TRIVENI RESORTS DABA TOWERS UDUPI Vs. ASST EXECUTIVE ENGINEER ELECL URBAN SUB DIV URBAN SUB DIVISION
November 2, 2006
Triveni Resorts Daba Towers Udupi, represented by its Director Suresh Shetty, S/o Dooja Shetty Vs. The Asst Executive Engineer (Elecl) Urban Sub Div Urban Sub-Division, K.P.T.C.L., The Superintending Engineer (Elecl) and First Appellate Authorit
November 2, 2006
U BASAPPA Vs. ASSISTANT COMMISSIONER AND THE LAND ACQUISITION OFFICER
September 6, 2006
U T RDHAKRISHNA RAO Vs. M VENKAPPAYYA NAYAK S/O RAMAPPA NAYAK SMT VISHALAKSHI
June 2, 2006
U. Basappa Vs. The Assistant Commissioner and AO
September 5, 2006
UMA Vs. STATE OF KARNATAKA
July 6, 2006
UMAKANTH MALLIKARJUNASWAMY Vs. STATE OF KARNATAKA
December 19, 2006
UMASWAMY Vs. K N RAMANATH
June 1, 2006
UMESH N DIVAGI Vs. STATE OF KARNATAKA
December 20, 2006
UMESH N DIVAGI Vs. STATE OF KARNATAKA
November 20, 2006
UMRAZ KHAN Vs. A JAMEEL AHMED
March 13, 2006
UNION OF INDIA Vs. MULDER INDIA P LTD
August 24, 2006
UNION OF INDIA UOI Vs. SLOVAK INDIA TRADING COMPANY PRIVATE LIMITED
July 7, 2006
UNION OF INDIA UOI Vs. APOLLO FOOT WEAR PRIVATE LIMITED
June 7, 2006
UNITED INDIA ASSURANCE CO LTD Vs. BHAGYALAKSHMI
September 19, 2006
UNITED INDIA INSURANCE CO LTD Vs. YUSUF HASANSAB GOKAK
May 30, 2006
UNITED INDIA INSURANCE CO LTD Vs. ANITHA
July 12, 2006
UNITED INDIA INSURANCE CO LTD Vs. JENNY BAI
July 27, 2006
UNITED INDIA INSURANCE CO LTD Vs. UMADEVI
October 13, 2006
United India Insurance Co. Limited Vs. Yusuf Hasansab Gokak and others
May 30, 2006
UNITED INDIA INSURANCE CO. LTD Vs. KELUDAPPA
December 2, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. YUSUF HASANSAB GOKAK
July 30, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. V NARAYAN
January 17, 2006
UNITED INDIA INSURANCE COMPANY LTD Vs. GEETHA
June 23, 2006
UPPINANGADY GRAMA PANCHAYATH Vs. P NARAYANA PRABHU
March 22, 2006
V M NEELAKANTIAH Vs. STATE OF KARNATAKA
October 13, 2006
V NARAYANASWAMY Vs. DODDAVENKATAMMA
January 6, 2006
V RAMA SHETTY Vs. N SASIDARAN NAYAR
June 8, 2006
V S SHIVADAS Vs. RAMANATH SHETTY
April 20, 2006
V SAMPATH Vs. STATE OF KARNATAKA
September 29, 2006
V V KAMATH Vs. ASSISTANT GENERAL MANAGER BANK OF BARODA
September 22, 2006
V VENKATESH Vs. MANAGER THE NEW INDIA INSURANCE CO LTD
December 12, 2006
V YAKEEN ALI Vs. SECRETARY KARNATAKA STATE TRANSPORT AUTHORITY
December 4, 2006
V. Venkatesh Vs. Munipoojaramma and others
January 10, 2006
VALLIAPPA TEXTILES AND ALLIED COMPANIES WORKERS UNION Vs. STATE OF KARNATAKA
January 24, 2006
VASANTH J Vs. STATE OF KARNATAKA
January 19, 2006
VASANTHA NANASAHEB Vs. PIRAJI PANDU PATIL
March 15, 2006
VASANTHKUMAR D SHAH Vs. SUGANDHA RAMAN
August 29, 2006
VASANTI Vs. PHAREZ JOHN ABRAHAM
November 22, 2006
VEERABHADRAPPA DANDAPPA HANCHINAMANI Vs. NANNESAB GOUSUSAB PATHAN
July 14, 2006
VEERABHADRAYYA R HIREMATH Vs. IRAYYA A F BASAYYA HIREMATH
March 16, 2006
VENKATARAJU Vs. STATE OF KARNATAKA
March 23, 2006
VENKATARAMANAPPA Vs. G SRINIVASA
January 13, 2006
VICTOR SEBASTIAN Vs. SMT THORULATHA
February 24, 2006
VIJAY DEV S V Vs. GOVERNMENT OF KARNATAKA
January 24, 2006
VIJAYA Vs. RUKHMINI BAI
March 3, 2006
VIJAYA BANK LTD Vs. VIJAYA BANK EMPLOYEES ASSOCIATIONRESENTED
October 28, 2006
VIJAYA BANK S D ROAD BRANCH REP Vs. SHAMEEM TRANSPORT
November 17, 2006
VIJAYALAKSHMI BASAVARAJ WORKING AS DEPUTY DIRECTOR TECHNICAL ALI YAVAR Vs. SECRETARY HEALTH GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY
April 20, 2006
VIJYA BANK LTD Vs. VIJYA BANK EMPLOYEEAS ASSOCIATION
October 28, 2006
VIKRANT TYRES LIMITED Vs. MYSORE DIVISION HOTEL WORKERS UNIONRESENTED
July 14, 2006
VIKRANT TYRES LIMITED NOW KNOWN AS J K INDUSTRIES LIMITED Vs. MAHADEVA MAJOR EMPLOYEE NO 2662 TYRE CURING OPERATOR VIKRANT TYRES
November 9, 2006
VINOD MANJUNATH DHARESHWAR Vs. KARNATAKA STATE OPEN UNIVERSITY
March 24, 2006
VISHNU GANAPATHI NAIK Vs. MANAGEMENT OF NWKRTC
March 28, 2006
VISHNUDAS Vs. VIJAYA MAHANTESH
December 6, 2006
VISHWAMBAR Vs. STATE OF KARNATAKA
March 13, 2006
VISHWANATH Vs. LAND TRIBUNAL
October 16, 2006
Vittal Naik Vs. New Mangalore Port Trust Panambore and others
February 28, 2006
VITTAL SHETTY Vs. DEPUTY COMMISSIONER THE ASSISTANT COMMISSIONER
March 7, 2006
WASAVA TYRES Vs. PRINTERS MYSORE LIMITED
November 20, 2006
WORKMEN OF BATA INDIA LIMITED Vs. COOMISSIONER OF LABOUR IN KARNATAKA
November 21, 2006
WORKMEN OF CHIKMAGALUR DISTRICT CENTRAL COOPERATIVE BANK LIMITED Vs. REGISTRAR OF COOPERATIVE SOCIETIES IN THE STATE OF KARNATAKA
February 28, 2006
WORKMEN OF MANIPAL PRINTERS AND PUBLISHERS LIMITED Vs. MANAGEMENT OF MANIPAL PRINTERS AND PUBLISHERS LIMITED NOW CHANGED ITS NAME AS
June 2, 2006
WORKMEN OF SYNDICATE AGRICULTURE FOUNDATION AND SYNDICATE BANK Vs. SYNDICATE BANK
December 5, 2006
Y K NAGARAJAIAH Vs. VICE CHANCELLOR KUVEMPU UNIVERSITY
March 31, 2006
Y M ANANDAVARDHANA Vs. DIRECTOR ELECTRONICS AND RADAR DEVELOPMENT ESTABLISHMENT BANGLORE
March 27, 2006
Y RAGHURAMULU Vs. COFFEE BOARD
October 30, 2006
Y VISHNU Vs. S VENKATESH
February 21, 2006
Y. Raghuramulu S/o Shri. Y. Gowrappa Vs. Coffee Board, represented by its Secretary, Union of India (UOI), Ministry of Commerce and Industry, Department of Commerce and Dr. Jayarama Joint Director (R), Central Coffee Research Institute@responden
October 30, 2006
YALLAPPA Vs. ANAND
October 9, 2006
YALLAPPA ADOPTED FATHER BASAVANNAPPA Vs. DURGAPPA
August 22, 2006
Yallappa Ningappa Malyagol Vs. Anand Yallappa Malyagol and others
December 9, 2006
YALLAWWA KURI Vs. STATE OF KARNATAKA
January 4, 2006
YAMUNAVVA Vs. DY COMMISSIONER BAGALKOT DISTRICT BAGALKOT
August 4, 2006
YASHODA K BHAT Vs. C GEETHA KAMATH
August 10, 2006
YELLAMMA Vs. SHEKHARAPPA REDDY
March 22, 2006
YERIBASAVANA GOUDA Vs. STATE OF KARNATAKA
February 1, 2006